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Case Index
Title
Date
ABDUL RAHIMAN SHAMSOODDIN Vs. EMPEROR
April 17, 1950
AHMEDABAD MANUFACTURING AND CALICO PRINTING CO LTD Vs. COMMISSIONER OF EXCESS PROFITS TAX BOMBAY NORTH
March 20, 1950
AHMEDABAD MANUFACTURING AND CALICO PRINTING COMPANY LIMITED Vs. COMMISSIONER OF EXCESS PROFITS TAX
March 20, 1950
AMBARAM KALIDAS Vs. COMMISSIONER OF INCOME TAX BOMBAY NORTH
October 6, 1950
ANANT DHARMA Vs. MANGALDAS RUPCHAND
March 1, 1950
ANGLO FRENCH DRUG CO EASTERN LTD Vs. STATE OF BOMBAY
December 1, 1950
ASIAN ASSURANCE CO LTD Vs. MADHOLAL SINDHU
March 10, 1950
ATMARAM SHRIDHAR VAIDYA Vs. STATE OF MAHARASHTRA
September 1, 1950
BAHARTA MURTIRAM Vs. L M PARANJPE
September 25, 1950
BAJRANGLAL GANGADHAR KHEMKA Vs. KAPURCHAND LTD
February 9, 1950
BHAGUJI PANDU Vs. SHRIPAT RAGHUJI
November 23, 1950
BRIJLAL BANSILAL Vs. STATE OF MAHARASHTRA
March 1, 1950
BROACH BOROUGH MUNICIPALITY Vs. BHADRIKLAL AMBALAL
September 12, 1950
CHHOTU IMAMKHAN Vs. KING-EMPEROR
January 5, 1950
CHIEF CONTROLLING REVENUE AUTHORITY Vs. MAHARASHTRA SUGAR MILLS LTD
August 22, 1950
CHUNILAL MOTIRAM Vs. SHIVRAM NAGUJI GHULE
February 7, 1950
CHUNNILAL KASTURCHAND Vs. DUNDAPPA DAMAPPA
February 10, 1950
COMMISSIONER OF INCOME TAX Vs. RAVALGAON SUGAR FARM LIMITED
March 18, 1950
D Z PRABHU Vs. STATE OF BOMBAY
October 6, 1950
DATTAPPA MAHADAPPA Vs. SECRETARY MUNICIPAL COMMITTEE
May 23, 1950
DATTATRAYA GOVIND Vs. VAMAN RAMKRISHNA
September 28, 1950
DOSABHAI ARDESHIR COOPER Vs. state
April 17, 1950
DWARKADAS SHRINIVAS Vs. SHOLAPUR SPG ANDWVG CO LTD
August 27, 1950
EBRAHIM SALEJI Vs. ABDULLA ALI REZA
October 24, 1950
EMPEROR Vs. NARJI BHALJI BHIL
February 7, 1950
FAKIRBHAI BHAGWANDAS Vs. MAGANLAL HARIBHAI
October 5, 1950
FAZLEHUSSEIN HAIDERBHOY BUXAMUSA Vs. YUSUFALLY ADAMJI
August 2, 1950
FIDA ALI SHAIKH ALI DHARMAJWALA Vs. STATE OF BOMBAY
December 4, 1950
FORTUNE COMMERCIAL BANK LTD Vs. VIDYAGAURI J METHA
July 13, 1950
FORTUNE COMMERCIAL BANK LTD Vs. VIDYAGAURI J MEHTA
March 13, 1950
FRAM NUSSERVANJI BALSARA Vs. STATE OF BOMBAY
August 22, 1950
G J DESAI Vs. ABDUL MAZID KADRI
October 5, 1950
GAGANMAL RAMCHAND Vs. HONGKONG AND SHANGHAI BANKING CORPORATION
March 8, 1950
GAJANAN GOVIND PATHAK Vs. PANDURANG KESHAV PUNTAMBEKAR
September 13, 1950
GANESH GOPAL Vs. MORESHWAR NARAYAN
December 8, 1950
GANESH SAO HARI PRASAD SAO Vs. SM SHEOMALA DEVI
January 12, 1950
GORDHANDAS PURSOTTAM SONAWALA Vs. NATVARLAL CHANDULAL
August 22, 1950
GULABCHAND DAULATRAM Vs. SURYAJIRAO GANPATRAO
February 10, 1950
GULAM AHMED ROGAY Vs. BOMBAY MUNICIPALITY
September 26, 1950
HAJI AHMAD HAJI ESAK and CO Vs. COMMISSIONER OF INCOME TAX
October 10, 1950
HARIKISAN BALABAKASH Vs. STATE OF MAHARASHTRA
June 6, 1950
J B ADVANI AND CO LTD Vs. COMMISSIONER OF INCOME-TAX AND EXCESS PROFITS TAX
March 17, 1950
J B ADVANI AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX
March 17, 1950
J K DUBASH Vs. COMMISSIONER OF INCOME-TAX
December 21, 1950
JESHINGBHAI ISHWARLAL Vs. EMPEROR
April 14, 1950
JETHABHAI JAVERIBHAI Vs. COMMISSIONER OF INCOME TAX
November 3, 1950
JIVAJI ANNAJI Vs. HANMANT RAMCHANDRA
June 27, 1950
KANHAIYALAL MULCHAND Vs. STATE OF MADHYA PRADESH
June 1, 1950
KANJI DEVSI SHET Vs. VELJI HARIDAS
January 13, 1950
KAPILDEO SINGH Vs. THE KING
January 24, 1950
KESHAV MADHAV MENON Vs. STATE OF MAHARASHTRA
April 12, 1950
KISANSING MOHANSING BALWAR Vs. VISHNU BALKRISHNA JOGALEKAR
August 17, 1950
LADURAM HAJARIMAL Vs. RAMRAO JANKIRAM KADAM
February 10, 1950
LADY DINBAI DINSHAW PETIT Vs. DOMINION OF INDIA
September 18, 1950
LALJI RANCHHODJI Vs. BOMBAY STATE
July 11, 1950
LAXMAN GOPAL Vs. VISHNU RAGHOBA
October 4, 1950
LAXMIPATIRAO SHRINIWAS RAO DESHPANDE Vs. KRISHTRAO BHIMRAO DESHPANDE
January 25, 1950
LINGBHAT TIPPANBHAT JOSHI Vs. PARAPPA MALLAPPA GANIGER
August 21, 1950
MAGANLAL JIVABHAI PATEL Vs. STATE OF MAHARASHTRA
October 10, 1950
MAHARASHTRA SUGAR MILLS LTD Vs. INDUSTRIAL COURT
July 24, 1950
MAHOMED AKBAR ABDULLA FAZALBHOY Vs. ASSOCIATED BANKING CORPORATION INDIA LTD
March 9, 1950
MALEDATH BHARATHAN MALYALI Vs. COMMISSIONER OF POLICE
February 8, 1950
MANILAL GANGARAM SINDORE Vs. NASIK DEOLALI ELECTRIC SUPPLY CO LTD
November 21, 1950
MANOHAR DAMODAR PATIL Vs. GOVERNMENT OF BOMBAY
February 6, 1950
MANSUKHLAL DHANJI VORA Vs. JUPITER AIRWAYS LTD
July 12, 1950
MIRVAHEDALI KADUMIYA Vs. RASHIDBEG KADUMIYA
August 24, 1950
MODERN MILLS LTD Vs. V R MANGALVEDHEKAR
March 13, 1950
MOHAMMAD HANIF Vs. STATE OF MADHYA PRADESH
May 16, 1950
MOHANLAL BECHARDAS Vs. BOMBAY LIFE ASSURANCE CO
March 8, 1950
MOHANLAL CHHOTALAL Vs. COMMISSIONER OF INCOME-TAX BOMBAY NORTH
March 22, 1950
MOHSINALI MAHOMEDALI Vs. STATE OF BOMBAY
September 4, 1950
MOTILAL FULCHAND Vs. GITA RAMA
October 9, 1950
MOTILAL HIRALAL SHISODIA FIRM Vs. COMMISSIONER OF INCOME TAX
February 24, 1950
MULSHANKAR MAGANLAL VYAS Vs. GOVERNMENT OF BOMBAY
April 20, 1950
N J GOR Vs. M G RAVAL
October 18, 1950
NAGAPPA NARAYAN SHETTI Vs. MUKAMBE VENKATRAMAN SHETTI
October 17, 1950
NANA SAKHARAM Vs. DADAJI RAMCHANDRA
August 17, 1950
NANDGOPAL DULICHAND GURILYAR Vs. STATE OF MAHARASHTRA
August 4, 1950
NAROTTAMDAS JETHABHAI Vs. ALOYSIOUS PINTO PHILLIPS
March 28, 1950
NERBADAPRASAD Vs. BENIPRASAD AND THE STATE
July 12, 1950
NEW SHORROCK SPINNING AND MANUFACTURING CO LTD Vs. COMMISSIONER OF INCOME TAX BOMBAY NORTH
March 16, 1950
PANDURANG KASHINATH MORE Vs. STATE OF MAHARASHTRA
October 4, 1950
PARAGOUDA SANAGOUDA Vs. SHYAMU PANDURANG WAMAN
November 22, 1950
PRABHAT FILM CO LTD Vs. ANANT VISHNU DAMLE
October 18, 1950
PRAHLAD KRISHNA KURNE Vs. STATE OF MAHARASHTRA
October 3, 1950
PRITHVISINGH DEVISING Vs. HASAN ALLI VAZIRKHAN
August 22, 1950
PROVINCE OF BOMBAY Vs. MADHUKAR GANPAT NERLEKAR
December 20, 1950
PUJAMAL Vs. STATE OF BOMBAY
August 10, 1950
PUNAMCHAND GANESHDAS Vs. KING-EMPEROR
May 4, 1950
RAGHUNATH HANUMANT MANE Vs. SADASHIV DAMODAR DATAR
October 4, 1950
RAI BAHADUR JAIRAM VALJI Vs. COMMISSIONER OF INCOME TAX
April 21, 1950
RAM GANU GHADGE Vs. HARI SAMBHU GHADGE
January 20, 1950
RAMAPPA MALLAPA Vs. RUDRAGAUDA
December 14, 1950
RAMAPPA VANAPPA AKALE Vs. LAXMAN MALYAPPA AKALE
August 17, 1950
RAMKRISHNA VAMAN PAI Vs. NARAYAN VAMAN SHANBHAG
August 3, 1950
RAOJI BAPUCHAND PENDHARKAR Vs. K L BAVACHEKAR
March 14, 1950
S V GHATE Vs. STATE OF MAHARASHTRA
July 11, 1950
SAKARCHAND SATIDAS Vs. NARAYAN SAVLA VANI
August 22, 1950
SARWAR MERWAN YEZDIAR Vs. MERWAN RASHID YEZDIAR
August 16, 1950
SCINDIA STEAM NAVIGATION CO LTD Vs. COMMISSIONER OF EXCESS PROFITS TAX
March 16, 1950
SHAIKH HUSEIN SHAIK MAHOMED Vs. STATE OF MAHARASHTRA
September 25, 1950
SHANKERBHAI TRIKAMDAS Vs. RANCHHODBHAI NARANDAS
October 13, 1950
SHANTABAI RANI BENOOR Vs. STATE OF MAHARASHTRA
November 28, 1950
SHANTARAM BALAJI NAIK Vs. MUNICIPALITY OF VENGURLA
February 3, 1950
SHIAVAX C CAMBATA Vs. SUNDERDAS EBJI
March 8, 1950
SHRIPAD GOPALKRISHNA CHANDAVARKAR Vs. SIDRAM SATAPPA DODAMANI
January 6, 1950
SPECIAL LAND ACQUISITION OFFICER Vs. AMBALAL TRIKAMLAL
December 21, 1950
STATE GOVERNMENT Vs. SONABAI
December 21, 1950
STATE GOVERNMENT Vs. BHAGWAN
October 18, 1950
STATE GOVERNMENT Vs. JANG BAHADUR SINGH
August 3, 1950
STATE GOVERNMENT Vs. BOKHA
April 26, 1950
STATE OF BOMBAY Vs. GEOFFREY MANNERS AND CO
September 13, 1950
STATE OF MAHARASHTRA Vs. GEOFFREY MANNERS
October 18, 1950
STATE OF MAHARASHTRA Vs. MAHARASHTRA SUGAR MILLS LTD
November 21, 1950
STATE OF MAHARASHTRA Vs. HIRALAL MANILAL MODY
December 1, 1950
STATE OF MAHARASHTRA Vs. SHEORATAN SINGH AND PRAHLAD SINGH
April 26, 1950
STATE OF MAHARASHTRA Vs. VIRENDRA MOTABHOY
April 20, 1950
STATE OF MAHARASHTRA Vs. PANDURANG VINAYAK CHAPHALKAR
August 9, 1950
STATE OF MAHARASHTRA Vs. GOVIND MASU
July 13, 1950
STATE OF MAHARASHTRA Vs. JAL K PATEL
June 22, 1950
STATE OF MAHARASHTRA Vs. V S PHADKE
March 18, 1950
SURYAPRAKASH WEAVING FACTORY Vs. INDUSTRIAL COURT
September 4, 1950
SUSHILA MADIMAN Vs. COMMISSIONER OF POLICE
July 27, 1950
TATA SONS LTD Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY
March 15, 1950
TATYA SAVLA Vs. YESHWANT KONDIBA
August 22, 1950
TRIMBAK SHIVRUDRA Vs. STATE OF MAHARASHTRA
February 13, 1950
TULJANSA JANARDHANSA PAWAR HUBLI Vs. COMMISSIONER OF INCOME TAX BOMBAY SOUTH
March 16, 1950
V B DMONTE Vs. BANDRA BOROUGH MUNICIPALITY
April 11, 1950
V B DMONTE Vs. BANDRA BOROUGH MUNICIPALITY
February 14, 1950
VASUDEO DAGADULAL Vs. KANKOOCHAND HIRACHAND VISASHRIMALI
August 2, 1950
VENKANNA NARASINHA Vs. LAXMI SANNAPPA
November 20, 1950
VISHNU PANDU YADAV Vs. MAHADU BABURAO YADAV PATIL
January 23, 1950
VISHWANATH M HEGDE Vs. STATE OF MAHARASHTRA
September 20, 1950
W H KING Vs. EMPEROR
April 10, 1950
WASUDEORAO G SHEOREY Vs. GOPAL DATTATRAYA KARKARE
September 12, 1950
WASUDEORAOJI SHEOREY Vs. A D MANI MANAGING EDITOR HITAVADA
September 18, 1950