Case Index

Title
Date
A AKKULIYA NAIDU Vs. MATTIBA VENKATASWAMY NAIDU
November 1, 1950
A L S P PL SUBRAMANIA CHETTIAR DECD Vs. MONIAM P NARAYANASWAMI GOUNDER
August 16, 1950
A P ABDUL LAZEEZ Vs. KANDOTH PAKKER
August 24, 1950
A R KRISHNASWAMI CHETTIAR Vs. STATE OF TAMIL NADU
April 3, 1950
A S SUBRAMANIAM CHETTIAR Vs. M K SRINIVASA AYYAR
August 4, 1950
A SANKUNNI MENON Vs. SOUTH INDIAN RAILWAY HAVING THEIR HEAD OFFICE AT
November 21, 1950
A.L. VR. ST. VEERAPPA CHETTIAR Vs. CHINNASAMI ALIAS SAMBA GOUNDAN
April 5, 1950
ABDUL RAZACK SAHIB Vs. A.ABDUL HAMID SAID
February 28, 1950
ADAPALA SUBBA REDDY Vs. ADAPALA ANDEMMA
April 12, 1950
AL VR PV VR VEERAPPA CHETTIAR Vs. COMMISSIONER OF INCOME TAX
January 11, 1950
ALAMELU Vs. STATE OF TAMIL NADU
February 2, 1950
ALI KUTTI Vs. PARAPPIL MADHAVA MENON
July 14, 1950
AMMUNJE NARAYANA NAIK Vs. STATE
July 13, 1950
ANDHRA PAPER MILLS CO LTD Vs. ANAND BROS
November 1, 1950
ANDHRA UNIVERSITY A CORPORATE BODY WITH ITS Vs. KORADA DURGA LAKSHMI MANOHARAM
August 17, 1950
ANGLO FRENCH TEXTILE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
January 18, 1950
ANGLO FRENCH TEXTILE COMPANY LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL
January 9, 1950
ANNADHANA KATLAI ATTACHED TO SRI THIAGARAJASWAMI Vs. STATE OF TAMIL NADU
September 14, 1950
ANNAMALAI N Vs. COMMISSIONER OF INCOME TAX
January 1, 1950
ANNAPURNA PATRANI Vs. LAKSHMANA KARA
January 11, 1950
ARASAPPA PILLAI Vs. V THANDAVAN PILLAI
March 15, 1950
ARIANGAVU PILLAI Vs. NALLAMANGAI AMMAL
March 17, 1950
ARUMUGAM CHETTIAR MINOR Vs. K R S SEVUGAN CHETTIAR
March 17, 1950
ARUNACHALA NAICKER Vs. GHULAM MAHMOOD SAHEB
March 24, 1950
ATHIVARAPU VENKATARAMI REDDI Vs. KOTAMREDDI RAMI REDDI
February 13, 1950
ATTAPPA GOUNDAN Vs. STATE OF TAMIL NADU
October 10, 1950
AVARENKAL KUNHAYADRU Vs. OLANKARA ALI KUTTY
February 25, 1950
B REHANNA BASANNA Vs. B ADEPPA
November 1, 1950
BALASUBRAMANIAN CHETTIAR Vs. AL VR ST VEERAPPA CHETTIAR
March 8, 1950
BALASUNDARA PAVALAR Vs. STATE OF TAMIL NADU
August 30, 1950
BAVA G GOPALASWAMI MUDALIAR Vs. V S THYAGARAJA MUDALIAR
November 28, 1950
BENDAPUDI VEERA VENKATA SUBBA RAO Vs. RAO VENKATA RAO
September 6, 1950
BHIMAVARAPU VENKATASUBBAYYA Vs. ADDANKI BAPADU
August 24, 1950
BODDU SEETHARAMASWAMI AND ORS Vs. BHAGAVATHI OIL COMPANY
August 3, 1950
BOMBAY LIFE ASSURANCE SOCIETY LTD Vs. COUNCIL CORPORATION OF MADRAS
October 6, 1950
BONTHALA BALIAH Vs. SANTIVEERAPPA SIVARUDRAPPA SRIGARI
March 6, 1950
BOYA CHINNA LINGAPPA Vs. STATE OF TAMIL NADU
September 28, 1950
BOYA CHINNAPPA Vs. STATE OF TAMIL NADU
November 14, 1950
BURRA VENKATA KAMARAJU AND ORS. Vs. NEMETHUNISSA BEGUM SAHEBA AND ORS.
December 12, 1950
C M RAGHAVAN Vs. STATE OF TAMIL NADU
April 12, 1950
C P SARATHY Vs. STATE OF MADRAS
November 15, 1950
C.S.GOPAL Vs. INDUSTRIAL TRIBUNAL MADRAS
July 20, 1950
CHAMPAKAM DORAIRAJAN Vs. STATE OF MADRAS
July 27, 1950
CHAVA SEETHA RAMAYYA Vs. KADIYALA PATTAYYA
December 1, 1950
CHEKKA SUBRAHMANYAM Vs. UNION OF INDIA
April 20, 1950
CHENKUNIYRATH KANNUS DAUGHTER KALATHIL MADHAVI Vs. UPPUNGAL MAKKUNNYS SON KRISHNAN
March 3, 1950
CHERIA VEETIL MADHAVAN VARIAR Vs. CHATHU NAMBIAR OF MEMENDA AMSOM KIZHAL DESAM
February 25, 1950
CHIKKOTTIL RAMA VARIAR, SAMMADAYI OF NHURALATH DEVASWOM Vs. ANANTHANARAYANA PATTAR
March 16, 1950
CHUKKA ANNAM NAIDU (DIED) AND ORS. Vs. KOLACHALA APPARAO AND ORS.
April 6, 1950
CHULLIKANA SHAMBATTA Vs. CHERAKOODLU NARAYANA BHATTA
December 1, 1950
CHUNCHU NARAYANA Vs. KARRAPATI KESAPPA
September 13, 1950
CHUNDRU AKKAMMA Vs. CHUNDRU BRAHMADU
February 17, 1950
COIMBATORE MUNICIPALITY REPRESENTED BY ITS COMMISSIONER Vs. G.S. GOVINDAYYAR
July 11, 1950
COMMISSIONER OF INCOME TAX Vs. K E SUNDARA MUDALIAR
February 2, 1950
COMMISSIONER OF INCOME TAX Vs. PROPRIETORS OF `THE HINDU MADRAS
January 12, 1950
COMMISSIONER OF INCOME TAX Vs. K M A MUTHAPPA CHETTIAR
January 4, 1950
COMMISSIONER OF INCOME TAX Vs. C S RAJASUNDARAM CHETTY
January 5, 1950
COMMISSIONER OF INCOME TAX Vs. AR PL S PL FIRM
January 5, 1950
COMMISSIONER OF INCOME TAX Vs. PARASURAM JETHANAND
January 9, 1950
COMMISSIONER OF INCOME TAX Vs. V P RAO
August 2, 1950
COMMISSIONER OF INCOME TAX MADRAS Vs. K R M T T THIAGARAJA CHETTY AND CO MADURA
February 2, 1950
CORPORATION OF MADRAS Vs. ABDUL HUSSAIN NAZARALLY
April 27, 1950
D MOHIDEEN SAHIB AND CO EXCISE CONTRACTORS Vs. COMMISSIONER OF INCOME TAX
January 16, 1950
D S DURAISWAMY NAIDU Vs. A M MUHAMMAD ABBAS SAHIB
September 7, 1950
DASAN GANGARAJU Vs. STATE OF TAMIL NADU
March 17, 1950
DEPURU VEERARAGHAVA REDDI Vs. DEPURU KAMALAMMA
February 1, 1950
DEVANUGRAHAM Vs. STATE OF TAMIL NADU
July 25, 1950
DEVINENI NARASAMMA Vs. DEVINENI SATYANARAYANA MINOR
September 22, 1950
DEVULAPALLI RAMAMOORTHY SASTRI Vs. JALLU AMMANNA
April 6, 1950
DODDAPANENI SITARAMIAH Vs. SANKA KANAKAIAH
December 5, 1950
DODDAPPAGARI MUNUSWAMI REDDY Vs. STATE OF TAMIL NADU
October 27, 1950
DORAIKANNU ASARI Vs. NATARAJA CHETTY
December 1, 1950
DORAISWAMI GOUNDAN Vs. SUBRAMANIA MUDALIAR
January 25, 1950
DUKKIPATI VENKATA SUBBA RAO Vs. PANDRANGI KANAKARAJU AND ORS.
March 21, 1950
DURGASI PYDIVADU Vs. JAMPANA SURYANARAYANARAJU GARU
March 23, 1950
ELECTRO MECHANICAL INDUSTRIES LTD Vs. INDUSTRIAL TRIBUNAL NO 2 FOR ENGINEERING FIRMS AND TYPE
July 12, 1950
ERAVADU Vs. STATE OF TAMIL NADU
September 6, 1950
F.X.D. PINTO Vs. SHEENAPPA MALLI
January 25, 1950
FIRE STONE TYRE AND RUBBER CO OF INDIA LTD Vs. T S RAMANUJA AIYANGAR
September 25, 1950
G MADAR SAHIB Vs. GOVERNOR GENERAL OF INDIA IN COUNCIL HAVING HIS OFFICE
December 11, 1950
G V SUBBA RAO Vs. DEVIJI GOVINDJI
February 28, 1950
GADAMPETTI SUBBIAH SETTI Vs. CHALUVADI RAMAYYA SETTI AND ORS.
November 17, 1950
GADEA NAGABHUSHANA REDDI Vs. STATE
July 11, 1950
GADEY VENKATA RATNAM Vs. GADEY SITARAMAYYA
January 19, 1950
GADIRAJU CHINNA KRISHNAMRAJU Vs. CHINTALAPUDI REDDAMMA
March 21, 1950
GEORGE OAKES LTD Vs. CHIEF JUDGE, SMALL CAUSES COURT
February 27, 1950
GNANAPRAKASAM FERNANDA Vs. M S RATNASAMI NADAR
December 14, 1950
GOLI PADDARAJU Vs. MATTAPALLI RAJU
March 22, 1950
GOMRAJ PUNAMCHAND Vs. SOGMAL DHANAJI
August 24, 1950
GOTETI RAMACHANDRA RAO Vs. KASA AMMIRAJU
March 24, 1950
GOVERNOR GENERAL OF INDIA IN COUNCIL Vs. G KRISHNA SHENOY
August 10, 1950
GOVINDARAJULU MUDALIAR Vs. NORTH VELLORE THOTTAPALAYAM TOWN CO OPERATIVE BANK
August 30, 1950
GURE VENKUNAIDU Vs. BODDU APPANNA
October 3, 1950
GURIZALA VUDDANDAM Vs. JULURI VENKATAKAMESWARA RAO
August 9, 1950
GUTTA RADHAKRISTNAYYA Vs. GUTTA SARASAMMA
April 11, 1950
H S VODAYAR Vs. VIJAYA BANK LTD
August 14, 1950
HAJEE MOHAMMAD HUSSAIN SAIT OF HAJEE ABDULLA HAJEE Vs. COMMISSIONER AND COUNCIL CORPORATION OF MADRAS
October 31, 1950
HARI ROWJI GORE SASTRI Vs. MALABAR DISTRICT BOARD
August 23, 1950
IN RE : KUNTA GOWRAMMA Vs. STATE
December 7, 1950
IN RE: K.V.R.S. MANI Vs. STATE
December 18, 1950
IN RE: M.A. VENKATACHALAM CHETTIAR Vs. STATE
December 1, 1950
IN RE: M.R. VENKATARAMAN Vs. STATE
April 4, 1950
IN RE: PILLALAMARRI VENKATESWARLU Vs. DISTRICT MAGISTRATE AND SUPERINTENDENT
March 27, 1950
INTOOR JOHN Vs. STATE OF TAMIL NADU
December 12, 1950
IRULAPPA KONAR Vs. MADHAVA KONAR
July 28, 1950
J.BELLI GOWDER Vs. JOGHI GOWDER
March 17, 1950
JANAPAREDDI TIRUPATI RAO Vs. KANCHERLA VEERASWAMI
April 20, 1950
JOINT SECRETARY BOARD OF REVENUE Vs. K R VENKATARAMA AYYAR
March 20, 1950
K A S MOHAMMED IBRAHIM Vs. MINOR JAITHOON BIVI AMMAL
December 14, 1950
K APPALARAJU Vs. K RAJAGOPALA NARASARAJU
January 10, 1950
K J VERGHESE Vs. STATE OF TAMIL NADU
April 21, 1950
K JAGANNATHAM CHETTY Vs. V PARTHASARATHY IYENGAR DEAD
September 27, 1950
K M S LAKSHMANIER AND SONS Vs. COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX
January 9, 1950
K PERUMAL MUDALIAR Vs. UMMAR KOYA
September 5, 1950
K RADHAKRISHNAN Vs. STATE OF TAMIL NADU
January 10, 1950
K SUNDARESA AIYAR Vs. STATE OF TAMIL NADU
January 20, 1950
K T K THANGAMANI Vs. STATE OF TAMIL NADU
November 6, 1950
K.NAGABHUSHANA REDDY Vs. REDDIVARI NARASAMMA
March 10, 1950
KADALUNDI PULIKKALAKATH SAIDALAYI THANGAL Vs. THRIKKANNUR PULATHOTTATHIL MOHIDEEN
September 5, 1950
KAJJAM LAKSHMINARASAMMA Vs. TANNIRU SESHAYYA
August 4, 1950
KAKUMANU VENKATASUBBAMMA Vs. KAKUMANU VENUGOPALA RAO DIED
November 17, 1950
KALAHASTEESWARASWAMI VARU DEVASTHANAM Vs. MAREEDU ADINARAYANA
February 2, 1950
KAMALA BAI AMMAL Vs. THEETHACHARI ALIAS APPU RAO
April 11, 1950
KAMMA JOGAPPA Vs. BACHAM HANUMAKKA
November 29, 1950
KANNUKKAKATH AHMAD KOYA MOLLAH Vs. THE CALICUT MUNICIPAL COUNCIL AND ANR.
April 25, 1950
KARNATAKA FILMS LIMITED Vs. OFFICIAL LIQUIDATOR CHITRAKALA MOVIETONE LIMITED
December 12, 1950
KARNATAKA FILMS LTD Vs. OFFICIAL RECEIVER MADRAS AS SUCH THE OFFICIAL LIQUIDATOR
December 8, 1950
KARUNTHAMBI ALIAS SUBRAMANIA GOUNDAR Vs. STATE OF TAMIL NADU
March 1, 1950
KARUPPA GOUNDAN Vs. KOMARASWAMI GOUNDER
February 17, 1950
KARUPPIAH AMBALAM Vs. ANDIAPPAN SERVAI
January 19, 1950
KARUPPIAH NADAR Vs. VEERABADRAN CHETTIAR
March 24, 1950
KATRAGEDDA RAJAGOPALA RAO Vs. STATE OF TAMIL NADU
October 10, 1950
KATTIKOOLATHIL MAMMU Vs. VINAYAKA KAMATH
December 1, 1950
KAVURU VENKATAPPAYYA Vs. KAVURU RAGHAVAYYA
March 15, 1950
KISTAPPA NAICKER Vs. PARVATI AMMAL
March 15, 1950
KOLANDAYAMMAL Vs. SINNAVELAPPA GOUNDAN
January 17, 1950
KOLANDAYAPPAN Vs. STATE
December 7, 1950
KOLLEPARA PUTHAYYA Vs. NALLA SURAMMA
November 7, 1950
KONERU SATYANARAYANA Vs. VEMPATI KODANDARAMA SASTRI
August 8, 1950
KORA BALA THRIPURASUNDARA RAO Vs. RATALA KOTAYYA
July 18, 1950
KORADA APPALA SAYANNA Vs. SRI MAHARAJA OF PARLAKIMEDI
January 20, 1950
KOROTH TANICHERI KUNHIKANNAN NAMBIAR Vs. CHERIATH CHEERU
March 15, 1950
KORRAPATTY APPAYYA Vs. TALLA RAMA SUBBAYYA
March 17, 1950
KOSARAJU THIRUPATHIRAYUDU Vs. KOSARAJU VENKATASUBBAYYA
July 11, 1950
KOTTAPALLI RAGHAVIAH Vs. STATE OF TAMIL NADU
November 22, 1950
KRISHNA PILLAI Vs. RANGANATHAN PILLAI
August 17, 1950
KRUTHUVENTI RAMAKRISHNA RAO Vs. PROVINCE OF MADRAS, REPRESENTED BY THE DISTRICT COLLECTOR, KRISHNA
July 13, 1950
KUCHAMPUDI SATYANARAYANA RAJU Vs. STATE OF TAMIL NADU
February 8, 1950
KULLAPPA MUDALIAR Vs. PALANIAPPA MUDALIAR
February 20, 1950
KUPPUSWAMI REDDI Vs. PAVANAMBAL
January 23, 1950
LOUIS DREYFUS AND COMPANY LIMITED Vs. PROVINCE OF MADRAS
October 10, 1950
M A JALEEL SAHIB Vs. SEENIAPPA RAMASWAMI MUDALIAR AND CO
September 5, 1950
M DESIKACHARIAR Vs. RAMACHANDRA REDDIAR
August 16, 1950
M MOHAMED IBRAHIM SAHIB Vs. BAZHUL ASU HABU
January 19, 1950
M N MURUGAPPA CHETTI AND SONS TIRUPPUR Vs. COMMISSIONER OF INCOME TAX MADRAS
January 6, 1950
M POORAN SINGH Vs. KRISHNA BAI
August 7, 1950
M R S RATHNAVELUSAMI CHETTIAR Vs. M R S MANICKAVELU CHETTIAR
August 10, 1950
M R VENKATARAMAN Vs. COMMISSIONER OF POLICE, MADRAS
March 27, 1950
M S M M MEYYAPPA CHETTIAR Vs. COMMISSIONER OF INCOME TAX
August 30, 1950
M. RANGANATHAM PILLAI, L.R. OF THE DECEASED VADUVAMBAL AMMAL Vs. T. GOVINDARAJULU NAIDU
March 30, 1950
MACHIREDDI NARAPPA Vs. PRODDATUR SUBBARAYADU
March 3, 1950
MADDUKURI RATTAMMA Vs. MATTINA VENKATA RAO
March 10, 1950
MADITHATI VENKATA REDDI Vs. STATE
April 14, 1950
MAHAMAD BEARY Vs. T. HASSAN KUTTY
July 24, 1950
MALLAMPATI KONDAYYA Vs. OFFICIAL RECEIVER
September 29, 1950
MANAGER UNITED COMMERCIAL BANK LTD Vs. COMMR OF LABOUR
November 3, 1950
MANDA VENKAYYA Vs. MARGENI PITCHAYYA
March 9, 1950
MANDALAPU PADDAYYA Vs. STATE OF TAMIL NADU
August 11, 1950
MANGINA VENKATASWAMI Vs. NULI MANIKYAM
October 10, 1950
MANICKA NAGENDRA BAGAVATHAR PRISONER Vs. STATE OF TAMIL NADU
January 3, 1950
MANICKAM Vs. STATE OF TAMIL NADU
March 2, 1950
MARIYALA SAMBAYYA Vs. NARALA BALA SUBBA REDDI
December 7, 1950
MARUPAUDI KUTUMBA RAO Vs. PARVATHANENI VENKATARAMAYYA
April 27, 1950
MARUTHA GOUNDAN ALIAS KULLA GOUNDAN Vs. STATE OF TAMIL NADU
November 30, 1950
MATHRADAS VADILAL GANDHI Vs. KISHEN JHAVAR
October 3, 1950
MATHRADAS VALABHADAS Vs. PUNATHIL ABOOBACKER
September 28, 1950
MINOR RAMALINGAM REDDI BY NEXT FRIEND VANAJAKSHI AMMAL Vs. BABANAMBAL AMMAL
April 14, 1950
MODALAVALANA MUKUNDARAO Vs. HANUMANTHA SURYANARAYANA NAIDU
December 5, 1950
MOHAMMAD IBRAHIM Vs. SYED AHMED KHAN
February 10, 1950
MOOKA NAICKER Vs. A K VENKATASAMI NAIDU
March 7, 1950
MOPPURU NARAYANA Vs. MALLAVARAPU LURUDU MAREYYA
March 17, 1950
MUDRAGADA SUBBARAO Vs. MUDRAGADA VENKATANARASIMHA RAO
November 16, 1950
MUNDLAPUDI DURGAPRASADARAO Vs. C SUNDAR BHUTT
November 7, 1950
MUNICIPAL COUNCIL Vs. SINGARAJU MALLAPPARAJU
February 25, 1950
MURUGA MUDALIAR Vs. SUBBA REDDIAR
April 3, 1950
MURUGAPPA CHETTY AND SONS M N Vs. COMMISSIONER OF INCOME TAX
January 6, 1950
MURUGESA MUDALIAR Vs. GOPALAKRISHNA MUDALIAR
March 22, 1950
MUSTAFA MARACAIR Vs. STATE OF TAMIL NADU
August 31, 1950
MUTHUVEERANNA CHETTIAR Vs. MUTHUVENKATARAMA CHETTIAR
November 3, 1950
MYDEEN BEEVI AMMAL Vs. T N MYDEEN ROWTHER DIED
December 7, 1950
N M RAYALU IYER NAGASWAMI IYER AND CO Vs. AMBALAM SHANMUGHAM CHETTIAR
August 16, 1950
N VAITHIANATHAN Vs. UNION OF INDIA
November 7, 1950
N.CHINNAKANNU PILLAI Vs. N.S. SUNDARAM
April 14, 1950
N.N. MEYYAMMAI ACHI Vs. VENKATACHALAM CHETTIAR
April 20, 1950
NAGINLAL HIRALAL JAVERI THROUGH AUTHORISED AGENT V. GOVINDA MENON Vs. PUSHPA BEN J.PATEL
July 19, 1950
NALLAMILLI VEERAYAMMA Vs. NALLAMILLI VENKANNA
December 4, 1950
NANDURI SARADAMBA Vs. KONALA GAVARAMMA
August 18, 1950
NANJAPPA GOUNDAN Vs. PERIA RAMASWAMI GOUNDAN
February 3, 1950
NANJAPPA GOUNDAN Vs. PERIAKKAL
December 8, 1950
NARANAPPA NAICKER Vs. RAMALINGAM PILLAI AND ORS.
February 17, 1950
NARAYANA AYYAR Vs. G VEERAPPA PILLAI
September 29, 1950
NARAYANA DOSSJU VARU THE MAHANT OF SRI HATHIRAMJEE Vs. MADRAS HINDU RELIGIOUS ENDOWMENTS BOARD
November 1, 1950
NARAYANAN NAMBUDRIPAD Vs. RAJAGOPALA NAIDU
September 14, 1950
NATESA SASTRIGAL Vs. ALAMELU ACHI
February 7, 1950
NATESAN SERVAI Vs. STATE OF TAMIL NADU
August 2, 1950
NAVAKOTI DANIEL Vs. INGILALA MARIAMMA
September 7, 1950
NAVANEETHAMMAL Vs. STATE
April 3, 1950
NIDAMANURI SUBBAYYA AND ORS Vs. NIDAMANURI RAMALAKSHMI
October 24, 1950
O A O A M MUTHIAH CHETTIAR Vs. COMMISSIONER OF INCOME TAX
November 17, 1950
OFFICIAL LIQUIDATOR ANDHRA PAPER MILLS COMPANY LIMITED Vs. AN
November 1, 1950
OFFICIAL LIQUIDATORS PALGHAT WARIAR BANK LIMITED Vs. PADMANABHAN
April 4, 1950
OFFICIAL RECEIVER EAST TANJORE REPRESENTING THE ESTATE Vs. SAIT JESSASINGH CHATHURBHUJADAS
November 23, 1950
OOMAYAN ALIAS GNANAPRAKASAM Vs. STATE OF TAMIL NADU
February 1, 1950
P B KRISHNAMACHARIAR Vs. G N RAMABADRAN
December 6, 1950
P C VENKATASWAMI Vs. STATE OF TAMIL NADU
August 10, 1950
P M DESAPPA NAYANIM VARU Vs. RAMABHAKTULA RAMIAH
December 12, 1950
P S SUBBARAMA IYER Vs. STATE OF TAMIL NADU
October 6, 1950
P V ESWARA IYER Vs. SANKUNNI NAIR
September 22, 1950
P VENKATESWARA RAO Vs. K SATYANARAYANA
December 8, 1950
PADMA BIVI AMMAL Vs. J.M. MOHAMMAD MOHIDEEN ROWTHER
February 25, 1950
PADMANABHA KAKKOTHAYA Vs. KESHAVA DERINJITHAYA
March 24, 1950
PAGAMMAL (DIED) Vs. KASI GOUNDAN
April 25, 1950
PALAKKADVATH CHANTHUS CHILDREN ACHUTHAN Vs. POOTHAKANDIYIL CHOYI
November 29, 1950
PALANIAPPA GOUNDAN Vs. NALLAPPA GOUNDAN AND ORS.
March 16, 1950
PALANIYANDI CHETTI Vs. KANDAPPA GOUNDAN
March 15, 1950
PALLIKKONDI MATHA Vs. KANIYARAKKAL NATUVITE VALAPPIL MAYAN KUNHI
September 21, 1950
PANGULURU PULLAPPA NAIDU Vs. LAKKU VENKATANARAPPA REDDI
February 10, 1950
PARVATHI AMMAL Vs. MEENAKSHI AMMAL
April 28, 1950
PATINHARE EDORA THOLON CHUTHA Vs. PANNICHIKKOOL KUNHAMMAD KUTTY
September 1, 1950
PATTIPATI RAMALINGAIAH Vs. NAGULAGUNTA SUBBARAMI REDDI
April 6, 1950
PATUR VENKATASESHAYYA Vs. DUBAGUNTA SUBRAHMANYAM
March 14, 1950
PAYINGATAN CHAPPAN Vs. KELU
February 8, 1950
PELISETTI VENKATASUBBA RAO Vs. STATE OF MADRAS
November 16, 1950
PERIASWAMI KALIYARAYAR Vs. PERIASWAMI PADAYACHI
October 10, 1950
PERIYASWAMI THEVAN Vs. STATE OF TAMIL NADU
March 1, 1950
PETHU REDDIAR Vs. KANDASWAMI PILLAI
February 2, 1950
PODILA VENKANNA Vs. CHINCHINADA VENKANNA
January 6, 1950
PONNURU SATYANARAYANA Vs. BOLISETTI NAGABUSHANAM
August 11, 1950
PONNUSWAMI Vs. STATE OF TAMIL NADU
March 31, 1950
PONNUSWAMY AND ORS. Vs. O. MAHIPATHY
September 19, 1950
POONGAVANAM PILLAI Vs. V SUBRAMANYA PILLAI
September 8, 1950
PROVINCE OF MADRAS Vs. RAO BAHADUR O A P RM ARUNACHALAM CHETTIAR
November 28, 1950
PROVINCE OF MADRAS REPRESENTED BY THE DISTRICT COLLECTOR Vs. DISTRICT BOARD OF TANJORE
April 20, 1950
PROVINCIAL GOVERNMENT OF MADRAS Vs. NEELI VEERABHADRAPPA
February 25, 1950
PS AR AR ARUNACHALAM CHETTIAR Vs. NARAYANASWAMI GOUNDAR
August 16, 1950
PUBLIC PROSECUTOR Vs. ANNAVARAPU RAMASUBBA RAO
March 3, 1950
PUBLIC PROSECUTOR Vs. CHAKALA CHENNA CHITAMBARAPPA
March 29, 1950
PUBLIC PROSECUTOR Vs. STATE OF TAMIL NADU
September 6, 1950
PUBLIC PROSECUTOR Vs. DHANUSKODIA PILLAI
January 24, 1950
PUBLIC PROSECUTOR Vs. RAMLAL SABAK
January 20, 1950
PUBLIC PROSECUTOR Vs. STATE
June 27, 1950
PUBLIC PROSECUTOR Vs. CHANIAPPA PUJARY
November 28, 1950
PULAVARTI SITARAMAMURTY AND ANR. Vs. BANGARU SOBHANADRI AND ANR.
July 14, 1950
PUTHEN VEETIL KARUVANKANDI UNICHIRA Vs. KARANORA RARU NAYAR KARNANVAN
August 25, 1950
PUZHAKKAL KANNAN Vs. KAKKATTA KEEZHALAN AMBU KURUP
October 24, 1950
R M KANDASWAMI MUDALIAR Vs. STATE OF TAMIL NADU
July 28, 1950
RAGHAVALU NAIDU V M AND SONS Vs. COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX
February 2, 1950
RAJALA HANUMANTHAPPA Vs. MUNDLURU GANGAPPA
April 17, 1950
RAJAMMAL Vs. KANNAMMAL
January 19, 1950
RAJAMMAL Vs. R. GOPALASWAMI NAIDU
March 20, 1950
RAJANAGARAM VILLAGE CO-OPERATIVE SOCIETY BY ITS SECRETARY Vs. P.VEERASAMI MUDALY
March 3, 1950
RAJARATHNA VADUGUNATHA PILLAI Vs. SRINIVASA RAGHAVA AYYANGAR
April 27, 1950
RAJUS CAFE Vs. INDUSTRIAL TRIBUNAL
December 1, 1950
RAMAKRISHNA NAIDU Vs. SRINIVASALU NAIDU
March 3, 1950
RAMAKRISHNA PADAYACHI Vs. STATE
November 24, 1950
RAMAN AMBALAM Vs. STATE
July 25, 1950
RAMANATHAN CHETTIAR Vs. N.M.KANDAPPA GOUNDAN
April 21, 1950
RAMASWAMI CHETTIAR Vs. RAMANATHAN CHETTIAR
March 29, 1950
RAMIAH Vs. NACHIAPPA CHETTIAR
November 14, 1950
RAO BAHADUR A. NATHAMOONI CHETTI Vs. M.R. VISWANATHA SASTRY
July 19, 1950
RASA KOUNDAN Vs. JANAKI AMMAL
February 6, 1950
RATHNA VELUSAMI CHETTIAR Vs. MANICKAVELU CHETTIAR
August 10, 1950
RATNASAMI PILLAI Vs. KATHIJA BIVI AMMAL
April 26, 1950
RAYAPPROLU VISWANADHAM Vs. RAYAPROLU DAKSHINAMURTHY
February 22, 1950
REDDY RAJARATNAM REDDI Vs. STATE OF TAMIL NADU
April 12, 1950
S A SESHADRI AYYANGAR Vs. A NARAYANA NAIR
October 6, 1950
S CARIAPPPA Vs. STATE OF TAMIL NADU
January 18, 1950
S M RAJA GOUNDAR Vs. CHOOLAI SABAPATHI MUDALIAR
September 8, 1950
S MOHAN KUMARAMANGALAM Vs. STATE OF TAMIL NADU
October 4, 1950
S MUTHU KRISHNA NAICKER Vs. T VENKATA THATHACHARIAR
September 29, 1950
S N KOMARASAWAMI GOUNDAN Vs. STATE OF TAMIL NADU
November 22, 1950
S N T KUMARASWAMI CHETTIAR Vs. M S M CHINNATHAMBI CHETTIAR
April 14, 1950
S P PERIASWAMI PILLAI Vs. EXECUTIVE OFFICER PANCHAYAT BOARD
September 28, 1950
S RAMASWAMI CHETTY Vs. B VENKATARAMA REDDI
August 10, 1950
S RAMIAH Vs. STATE OF TAMIL NADU
November 30, 1950
S RM S T NARAYANA CHETTIAR Vs. KALEESWARAR MILLS LTD
September 7, 1950
S T M VYRAVAN CHETTIAR Vs. R M RAYALU AYYAR NAGASWAMI AYYAR AND CO
October 10, 1950
S VENKATAKRISHNAN Vs. STATE OF TAMIL NADU
October 4, 1950
S. DEVARAJA AIYAR Vs. DR. N. SRINIVASAN AND ANR.
July 31, 1950
S. VENKATARAMA AYYAR Vs. UNNAMALAI AMMAL AND ANR.
November 30, 1950
S. VENKATARATNAM Vs. G. LALLURAM
April 25, 1950
S.CHOKKALINGAM PILLAI Vs. M.S.S.M.GANESA SHANMUGASUNDARAM PILLAI
March 15, 1950
S.N. PACHAMUTHU NADAR Vs. NAGA PILLAI
March 10, 1950
S.O. KRISHNA AIYAR Vs. S.V. NARAYANAN ALIAS S.V. DORAISWAMI
September 21, 1950
S.RAMALINGA PILLAI Vs. G.R. JAGADAMMAL ALIAS JAGADAMBA AMMAL
March 23, 1950
SABAPATHY MUDALIAR Vs. MAHALINGA PADAYACHI
August 3, 1950
SAHAYANIDHI VIRUDHUNAGAR LIMITED Vs. A R S SUBRAHMANYA NADAR
March 21, 1950
SAMAVEDAM SARANGAPANI AYYANGAR Vs. KANDALA VENKATA NARASIMHACHARYULU
November 27, 1950
SARASWATHI RAITHI Vs. DUGGAMMA SHEDTHI
November 22, 1950
SARASWATHI VILASAM SHANMUGHANANDHA NIDHI LIMITED Vs. S DAIVASIGAMANI MUDALIAR
March 23, 1950
SARIDE NARAYANA Vs. STATE OF TAMIL NADU
February 23, 1950
SATHAYEE Vs. ANGAPPA KONE
December 8, 1950
SAVITRI BAI NAGAN GOUD Vs. GUTTI THOTAPPA
August 25, 1950
SAYYED SHAH ABDUL LATIF MOHIDEEN KHADIRI SUJJATHA Vs. MOHAMMAD LABBAI
January 25, 1950
SHAH VAJANJI KASTURCHAND Vs. STATE OF TAMIL NADU
January 25, 1950
SHEIK MEERA SAHIB Vs. AKKALANENI VENKATAPATHI NAIDU
March 3, 1950
SHEIKH ESUF ROWTHER ALIAS A S MOHAMMED YUSUF Vs. SHEIKH DAVAD ROWTHER
November 3, 1950
SIC K DHANALAKSHMI AMMAL Vs. MALLI KRISHNAMURTHI
September 29, 1950
SISTLA YAGNANARAYANA SASTRI Vs. CHILUKURI LAKSHMINARAYANA
November 30, 1950
SIVASUBBU NADAR Vs. STATE TAMIL NADU
October 4, 1950
SIVASUBRAMANIA PILLAI Vs. ABISHEKA KATTALAI SRI THIAGARAJASWAMI DEVASTANAM TIRUVARUR
July 24, 1950
SOMASUNDARAM CHETTIAR Vs. CHIDAMBARAM CHETTIAR
March 1, 1950
SOWRIRAJAN Vs. STATE OF TAMIL NADU
January 4, 1950
SRI RAJAH BOMMADEVARA NAGANNA NAIDU BAHADUR ZAMMINDAR GARU REPRESENTED BY GUARANTOR AND ORS. Vs. SRI RAJAH BOMMADEVARA VENKATARAYULU NAIDU BAHADUR ZAMINDAR GARU (DEAD) AND ORS.
March 14, 1950
SRIRANGAM MUNICIPALITY Vs. R V PALANISWAMI PILLAI
November 2, 1950
STATE OF MADRAS Vs. RAJA RAVU VENKATA KUMARA MAHIPATHI SURYA RAO
October 31, 1950
STATE OF MADRAS Vs. CHITTURI RAMANNA
October 31, 1950
SUBRAMANIA CHETTY Vs. GANESAN PILLAI
March 14, 1950
SUGANCHAND AND CO Vs. BRAHMAYYA AND CO
December 12, 1950
SYNABHOG MARTHANDU RAO Vs. RAO BAHADUR CHENNA BASAPPA KURUBA GOND
March 31, 1950
T E EBRAHIM SAHEB Vs. REGIONAL TRANSPORT AUTHORITY
August 18, 1950
T K RAJAGOPALAN Vs. STATE OF TAMIL NADU
December 7, 1950
T K SHANMUGASUNDARA MUDALIAR Vs. S C SIVALINGA MUDALIAR
October 3, 1950
T KUNHIKKALAVAN Vs. E KOCHURAMAN
November 17, 1950
T M ARUMUGAM Vs. STATE OF MADRAS
November 17, 1950
T N VENKATARAMAN Vs. PUSHKALAMMAL
April 14, 1950
T P MUTHUSWAMI IYER Vs. DANDAYUTHAPANI ALIAS AYYASAMI GURUKKAL MINOR
September 21, 1950
T R GANESHAN Vs. STATE OF TAMIL NADU
March 15, 1950
T VENKATESWARA RAO Vs. MASULIPATAM MUNICIPAL COUNCIL
September 27, 1950
T VENKATESWARA RAO Vs. STATE OF TAMIL NADU
October 3, 1950
T.V. SUNDARAM AYYANGAR AND SONS, LTD Vs. PROVINCE OF MADRAS
February 22, 1950
TALLAPRAGADA VEERA VENKAMMA Vs. COLLECTOR OF WEST GODAVARI
January 23, 1950
TANJORE CO-OPERATIVE MARKETING FEDERATION LTD Vs. R. KRITHIVASAN
April 27, 1950
TATA IRON AND STEEL CO LTD Vs. G RAMAKRISHNA AYYAR AND P NARAYANASWAMI
August 1, 1950
TEJ SINGH Vs. SOORA SUBBARAYULU CHETTY
October 3, 1950
THADI KONDA VEERASWAMI Vs. THULLUM PEDA LAKSHMUDU
November 24, 1950
THALAGADADIVI SATY VENKATA SUBBA RAO Vs. YELLAPRAGADA ANANDA RAO
December 1, 1950
THANGAVELU AND 10 ORS Vs. BUCKHINGHAM AND CARNATIC CO LTD
October 10, 1950
THE PALGHAT WARIAR BANK LTD. (IN LIQUIDATION) THROUGH ITS OFFICIAL LIQUIDATORS Vs. MUNDAN KANDATH PURAKKAL RAMASWAMYS SON, PADMANABHAN AND ANR.
April 4, 1950
THE PANCHAYAT BOARD, BY ITS PRESIDENT, SRI KONETI KUTUMBA RAO Vs. THE INSPECTOR OF LOCAL BOARDS AND MUNICIPAL COUNCILS AND ORS.
November 13, 1950
THIRUNEELAKANTA MUDALIAR Vs. VELAYUDHA MUDALIAR
November 1, 1950
THUMMALAPALLI LAKSHMI NARAYANAMURTHI Vs. SAIT PURNACHAND CHATRABHAN A FIRM OF BANKERS
August 18, 1950
TIMMALAPALLI VIRABHADRA RAO Vs. SOKALCHAND CHUNILAL
August 4, 1950
TIRUGNANASAMBANDAM PILLAI Vs. K.R.SHANMUGHASUNDARAM PILLAI
April 5, 1950
TRIPURAMALLU VENKATANARASU Vs. JAMILI VENKATARANGAYYA
October 26, 1950
TRIPURAMALLU VENKATAPPAYYA Vs. VEMA VENKATA SUBBA RAO
March 27, 1950
TULABANDU BASAVAYYA ALIAS CHINNA BASAVAYYA Vs. SRI SATYABHIGNA THEERTHASWAMULU VARU (DECEASED) TRUSTEE AND WORSHIPPER OF SRI RAMACHANDRASWAMI AND HEAD OF THE UTTARADI MUTT BY HIS POWER-OF-ATTORNEY AGENT MARKAPURAM SRINIVASACHARYULU AND ANR.
February 14, 1950
V M RAGHAVALU Vs. COMMISSIONER OF INCOME-TAX AND EXCESS PROFITS TAX
February 2, 1950
V M RAGHAVALU NAIDU AND SONS Vs. COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX
February 2, 1950
V N V DEVARAJULU CHETTY AND CO Vs. COMMISSIONER OF INCOME TAX
January 12, 1950
V NARASIMHA PRASAD Vs. COMMISSIONER OF INCOME TAX MADRAS
January 12, 1950
V SOMASUNDARA MUDALIAR Vs. MADRAS PROVINCIAL CO OPERATIVE MARKETING SOCIETY LTD
February 20, 1950
V. RAMAMIRTHAM, SOLE PROPRIETOR, GLORIOUS PICTURES Vs. RAMA FILM SERVICE
April 27, 1950
V.G. ROW Vs. STATE OF MADRAS
September 14, 1950
V.RAMAKAMATH Vs. SURGEON GENERAL WITH THE GOVERNMENT OF MADRAS
March 31, 1950
V.S. SHANMUGA MUDALIAR Vs. STATE
April 19, 1950
VALIA PEETIKAYIL CHANDRANKANDI KUNHI PATHUMMA Vs. ARIYOTH AYAMMAD
September 21, 1950
VALLIAMMAI AMMAL Vs. E.L. SHANKARA AYYAR AND ORS.
February 22, 1950
VARASUKI AND COMPANY Vs. PROVINCE OF MADRAS
July 13, 1950
VASUDEVA RAO Vs. C K RANGAI GOUNDER MANAGING TRUSTEE OF SRI KONIYAMMAN
August 18, 1950
VEDACHALA NAICKER Vs. P.K.DURAISWAMI MUDALIAR
February 10, 1950
VELAGA VENKATAPPAYYA Vs. TRIPURAMALLU PUNNAYYA
September 28, 1950
VEMANA VENKAMA NAIDU Vs. SAYED VILIJAN CHISTY
August 4, 1950
VENGU AYYAR Vs. YEGYAM AYYAR
April 4, 1950
VENKATARAMA NAICKER Vs. RAMASAMI NAICKER
April 24, 1950
VENKAYALAPATI KOTAIAH OF NARASARAOPET Vs. STATE
April 18, 1950
VENUGOPAL MUDALIAR Vs. STATE OF TAMIL NADU
November 8, 1950
VHA SUBBA RAO Vs. VHA VEERARAJU
October 30, 1950
VINNAKOTA VEERAJU Vs. KAMARSU BALAKOTESWARA RAO
August 16, 1950
VURAKARNAM LAKSHMI NARASIMHAM Vs. GOLANKI VENKAYYA
August 8, 1950
W N SRINIVASA BHAT Vs. STATE OF MADRAS
November 2, 1950