Home
Case Index
Title
Date
A KSHARAFUDIN Vs. SJAGADEESAN
March 20, 1950
A RAMA RAO Vs. VENKATARAMANACHAR
October 10, 1950
ABDUL RAHIMAN Vs. M LNARASIMHIAH
March 13, 1950
ABDUL WAHAB Vs. RAMAKRISHNIAH
March 31, 1950
AHAMAD Vs. STATE OF KARNATAKA
August 1, 1950
AMRITLAL Vs. GOVERNMENT OF MYSORE
October 9, 1950
B S GANGADHARIAH Vs. THIMMAMMA
September 1, 1950
BANGALORE DISTRICT HOTEL OWNERS ASSOCIATION Vs. DISTRICT MAGISTRATE AND
November 20, 1950
BASAPPA Vs. STATE OF KARNATAKA
September 18, 1950
BASAVEGOWDA Vs. GOVERNMENT OF MYSORE
October 5, 1950
CHALUVEGOWDA Vs. CHENNEGOWDA AND
December 22, 1950
CHIKKADODIAH Vs. GOVERNMENT OF MYSORE
January 9, 1950
D VGUNDAPPA Vs. STATE OF KARNATAKA
July 7, 1950
GOVERNMENT OF MYSORE Vs. MALAVALLI THIMMIAH
October 9, 1950
GOVINDAPPA Vs. K NARANAPPA
February 6, 1950
HANUMANTHAIYA Vs. THAVAKAL SAN AND
January 6, 1950
HSAHADEVIAH AND Vs. VENKATAMMA
January 3, 1950
In Re: Basappa and others Vs.
September 18, 1950
JAYACHAMARAJENDRA CO OPERATIVE SOCIETY LTD Vs. MADAIAH AND
August 22, 1950
K V BHASKARA RAO Vs. S NARANAPPA
October 4, 1950
K VBHASKARA RAO AND Vs. SNARANAPPA
October 4, 1950
K.V. Bhaskara Rao and another Vs. S. Naranappa
October 4, 1950
KEMPEGOWDA Vs. ANNEGOWDA
December 12, 1950
M A NARASIMHACHAR Vs. MALLIAH
September 28, 1950
MANGALORE GANESH BEEDI WORKS Vs. FREE INDIAN BEEDI WORKS
November 13, 1950
MUNISWAMAPPA AND Vs. GOVERNMENT OF MYSORE
December 6, 1950
P RLAKSHMIAH SETTY Vs. RAMA NANJUNDIAH SETTY
February 3, 1950
PUTTAMMA Vs. VEERABHADRA MUDALIAR AND
November 16, 1950
RAHMATH UNNISSA BEGUM Vs. SHIMOGA CO OPERATIVE BANK LTDAND
November 7, 1950
RAMANNA Vs. H SRANGASWAMY
September 27, 1950
RATILAL BROS Vs. GOVTOF MYSORE AND
November 6, 1950
RUKN UL MULK S ABDUL WAJID Vs. GAJAMBAL RAMALINGAM
January 6, 1950
S HASSAN SAIT Vs. K P MIRCHANDANI
November 14, 1950
S K VENKATACHALA SETI Vs. CHULUVIAH
August 25, 1950
SANNAMMA Vs. EARAPPA
March 20, 1950
SIDDALINGAMMA Vs. PUTTAMADAPPA
December 1, 1950
SIDDEGOWDA AND Vs. KULLEGOWDA
November 8, 1950
T BANGARAPPA Vs. RANGANATHA RAO
October 5, 1950
T KSIDDARAMA SETTY Vs. V KKALAPPA
February 28, 1950
THIMMINA KATTE KOTRAPPA Vs. ASSISTANT SALES TAX OFFICER
December 6, 1950
THOMPSON Vs. J A GORDON
September 18, 1950
TKRISHNIAH Vs. GOVERNMENT OF MYSORE
March 9, 1950
VENKATARAMANA JOIS Vs. SHANBHOG VEERAPPIAH
August 8, 1950
VENKATASUBBASETTY Vs. SAHUKAR M SRASAVANNA DEVARU
March 9, 1950