Case Index

Title
Date
A C MOJUMDAR Vs. EMPEROR
June 25, 1940
A K SEN Vs. MADHU MONGAL DAS
April 11, 1940
A L S P P L SUBRAMANIAN CHETTIAR BY AGENT NARAYANAN CHETTIAR Vs. MUTHUSWAMI GOUNDAN ALIAS AVANASHI GOUNDAN
April 11, 1940
A M K FIRM Vs. COMMISSIONER OF INCOME TAX, MADRAS
January 30, 1940
A R L S V L SEVUGAN CHETTIAR Vs. REVENUE DIVISIONAL OFFICER
August 8, 1940
A RAGHUPATHI AIYAR Vs. KRISHNAMACHARIAR
August 26, 1940
A S NAGAPPA CHETTIAR Vs. ANNAPOORANI ACHI ALIAS KARUPPAYI ACHI
December 5, 1940
A SANKARA AIYAR Vs. YAGAPPAN SERVAI
August 21, 1940
A V VISWANATHA SASTRI Vs. ARMURUGAPPA CHETTI
November 28, 1940
ABALA KANTA GHOSE Vs. CORPORATION OF CALCUTTA
February 23, 1940
ABANI NATH MUKHOPADHAYA Vs. AMAR NATH MUKHOPADHAYA
July 24, 1940
ABBAS HUSEIN Vs. KIRAN SHASHI DEVI
April 1, 1940
ABDUL KHADIR Vs. VSUBRAMANYA PATTAR
September 11, 1940
ABDUL KUDUS Vs. ABDUL GANI
April 11, 1940
ABDUL MAJID Vs. ALTAB ALI
February 2, 1940
ABDUL MONAF Vs. SUNAMGANJ MUNICIPAL BOARD
May 8, 1940
ABDUL RAHAMAN MIA Vs. BALAIPADO SETT
July 16, 1940
ABDUL RAHMAN Vs. EMPEROR
June 26, 1940
ABDUR ROUF Vs. ABDUR RAHIM
June 5, 1940
ABHOY CHARAN MALO Vs. HARENDRA CHANDRA MANDAL
April 15, 1940
ABU HUSAIN SHAIKH Vs. EMPEROR
April 5, 1940
ABUAL KASIM Vs. SMTJAMILA KHATUN BIBI W/O ABUAL KASIM
January 9, 1940
ACHRAJ SINGH Vs. HARDWAR NATH
December 16, 1940
ADIT NARAYAN SINGH Vs. SMBINAPANI
December 12, 1940
ADO DAS Vs. BANSI DAS
April 5, 1940
ADVOCATE-GENERAL Vs. BHIKARI CHARAN MAHANTI
March 12, 1940
AHMAD SAYEED Vs. KANIZAK ZOHRA
December 4, 1940
AHMAD ULLAH Vs. SRINIWAS JOSHI
October 2, 1940
AILEAN ANANDRAO CHITNAVIS Vs. A. S. CHITNAVIS
March 8, 1940
AJODHEYA LAL MAHASETH Vs. MAHANTH BRIJ KISHORE DAS
January 19, 1940
AKHAURI HALIWANT SAHAY Vs. DEO NARAIN MALI
April 4, 1940
AKSHOY KUMAR SAHA Vs. NABA KUMAR SINGH DHUDURIA
March 5, 1940
AL VR ST VEERAPPA CHETTIAR Vs. COMMISSIONER OF INCOME-TAX
September 25, 1940
ALAGU SUNDARAMMAL Vs. KOSOTHIRUVENGADATHU AIYANGAR
May 3, 1940
ALAMPALLI ATHMARAMAYYA Vs. SSESHAPPAIYER
November 22, 1940
ALAPATI ANANDARAO Vs. PRESIDENT, CO-OPERATIVE CREDIT SOCIETY
April 10, 1940
ALIMULLAH Vs. MOHAMMAD KHALIL
February 29, 1940
ALLAMSETTI VENKATAPPADU Vs. MANDA APPALASWAMI
April 30, 1940
AMAD KOYA Vs. APPU
September 4, 1940
AMATIPATI BHADRACHALAM Vs. RAMINEEDI NAGARUPAVATAMMA
April 15, 1940
AMBU BAI AMMAL Vs. SONI BAI AMMAL
April 23, 1940
AMBUJAMMAL Vs. PTHANGAVELU CHETTIAR
November 20, 1940
AMIYA BIKASH DATTA Vs. MOHALUXMI BANK LTD
June 27, 1940
AMRIT WAMAN DALAL Vs. MAHADEO LAXMINARAYAN SHRAOGI
April 1, 1940
AMULYA CHARAN PAUL Vs. CHAIRMAN, KANCHRAPARA MUNICIPALITY
February 23, 1940
AMULYA MOHAN BYSACK Vs. KMOINUDDIN
November 27, 1940
AMULYADHAN SINHA Vs. KANAK CHANDRA MUSTAFI
November 19, 1940
ANANTHARAMAKRISHNA AIYAR Vs. VSUNDARAM AIYAR
August 20, 1940
ANGNE LAL Vs. SIDH GOPAL
January 4, 1940
ANGORA SATYANARAYANAMURTHY Vs. ANGORA VENKAMMA
February 1, 1940
ANIL KUMAR DAS, MINORS REPRESENTED BY SMT BINODINI DASSI Vs. SMTPROBHABATI MITRA W/O BIRINCHI LAL MITRA
July 8, 1940
ANNASAMI AIYANGAR ALIAS RAMASWAMI AIYANGAR Vs. NITHIYAPADI ADIVARACHARI
September 26, 1940
ANTHONY FRANCIS NORONHA Vs. GLADSTONE WYLLIE AND CO LTD
August 12, 1940
ARAVAPALLI VIRESAM Vs. GURRAM ADINARAYANA
April 22, 1940
ARJUNO NAIKO Vs. MODONOMOHONO NAIKO
June 18, 1940
ARTHUR JOHN MELLOR Vs. AUSTRALIAN BROADCASTING COMMISSION
February 22, 1940
ARYA CO-OPERATIVE BANK SOCIETY Vs. PANDIT SHIV CHARAN
January 30, 1940
ASHARFI SINGH Vs. CHANDRIKA PRASAD KUARI
January 19, 1940
ASIA KHATUN Vs. AMARENDRA NATH BASU
March 7, 1940
ATHIPATTE MANAKKAL KARNAVAN AND MANAGER KRISHNAN NAMBUDRI S SON ITTEERI NAMBUDIRI Vs. PACHILANGOTTIL NARAYANA AMMA S SON SANKUNNI NAIR
September 12, 1940
ATTILI RAJAGOPALA RAO Vs. SRI AVBHANOJI RAO
March 15, 1940
ATUL KRISHNA BOSE Vs. ZAHED MONDAL
August 12, 1940
AYIPUZHA PARVATHI AMMA Vs. SUBRAMANIAN PATTAR
August 28, 1940
AZHAR HUSAIN Vs. MANSAB
February 26, 1940
B BINDRABAN KATIAR Vs. GANGA RAM
April 18, 1940
B JAIRAJ SINGH Vs. BHAR NARAIN SINGH
February 27, 1940
B LALLO SINGH Vs. JAMNA PRASAD
February 28, 1940
B N CHOWDAPPA CHETTI Vs. PRESIDENT, PANCHAYAT BOARD
April 2, 1940
B NAGARAJA RAO Vs. KOOTHAPPAN-SON OF TIPPURAHALLI GOUNDAN
December 20, 1940
B RAMMAN LAL Vs. RAGHUNATH SHANKER
October 3, 1940
BABOO RAJ NARAIN Vs. AHMADI JAN
October 23, 1940
BABU DHIRENDRA NATH ROY Vs. IJJETALI MIAH
April 12, 1940
BABU NISAR AHMAD KHAN Vs. BABU RAJA MOHAN MANUCHA
July 18, 1940
BABU SAILENDRA NATH GHOSE Vs. TRUSTEE TO ESTATE OF LATE BABU MATILAL MALLICK
April 5, 1940
BABU UPENDRA NATH BASU Vs. PANDAYA GULAB SARKAR
March 6, 1940
BADRI LONIA Vs. PANDIT DWARKA PRASAD RAM SHUKLA
January 11, 1940
BADRIDAS AGARWALLA Vs. SOHAN LAL OSWAL
January 17, 1940
BAHADUR KHAN Vs. BARI TALA
September 11, 1940
BAIDYANATH MAHANTY Vs. EMPEROR
September 19, 1940
BAIJ NATH BHAGAT Vs. EMPEROR
January 17, 1940
BAIJAN SINGH Vs. RAMRATAN PRASAD
January 10, 1940
BAIJNATH MARWARI Vs. GANESH SINGH
August 20, 1940
BAIJNATH PRASAD Vs. TEJPAL
September 13, 1940
BAIJNATH RAM MARWARI Vs. RAI KUMAR SINHA
January 23, 1940
BAIJNATH THAKUR Vs. SARWAN CHAUDHURY
January 8, 1940
BAIRAGI CHARAN DAS Vs. SARAT CHANDRA GHOSH
April 19, 1940
BALA VENKATARAMA CHETTIAR Vs. HINDU RELIGIOUS ENDOWMENT BOARD BY ITS PRESIDENT
August 7, 1940
BALAVENKATARAMA CHETTIAR Vs. HINDU RELIGIOUS ENDOWMENTS BOARD
August 7, 1940
BALDEO Vs. EMPEROR
February 23, 1940
BALIRAM RAMJI WADHI Vs. LAXMAN SITARAM
February 26, 1940
BANGALI AHIR Vs. CHATURBHUJ PRASAD
November 16, 1940
BANK OF CHETTINAD LIMITED Vs. COMMISSIONER OF INCOME-TAX
July 2, 1940
BANK OF CHETTINAD LTD Vs. COMMISSIONER OF INCOME TAX, MADRAS
June 2, 1940
BANK OF KHULNA LTD Vs. JYOTI PROKASH MITRA
June 17, 1940
BANKEY BENARI PRASAD Vs. MAHENDRA PRASAD
April 2, 1940
BANSI LAL Vs. CHAIRMAN, TOWN AREA COMMITTEE
November 22, 1940
BANSIDHAR SETH Vs. GOPI LAL SETH
January 15, 1940
BANWARI RAM Vs. MUHAMMAD YAR KHAN
October 18, 1940
BAPALAL AND CO Vs. ARKISHNASWAMI AIYAR
August 2, 1940
BARODA PROSAD PAL Vs. ASUTOSH PAL
June 14, 1940
BAVA C GOPALASWAMI MUDALIAR Vs. ANNADHANA KATTALAI OF SRI TYAGARAJASWAMI TEMPLE BY TRUSTEE, VAITHILINGA PANDARASANNADHI
January 12, 1940
BECHARAM MALLIK Vs. KHAS JOYRAMPUR COLLIERY
February 12, 1940
BEHARI LAL BHARGAVA Vs. COMMISSIONER OF INCOME-TAX
October 15, 1940
BEJOY KUMAR KUNDU Vs. SITANATH KUNDU
February 2, 1940
BEMBIRI KOTHANATH DEVAKI KUTTI AMMA S SON PADMANABHA NAYAR Vs. CHALI PARAMBIL EZHUVAN VELLAPPAN S SON APPU ALIAS THEYYAN
August 7, 1940
BENOY KRISHNA ROY Vs. EMPEROR
August 21, 1940
BEPIN CHANDRA GHOSH Vs. MAHIM CHANDRA ROY, S/O RAJ CHANDRA ROY
April 9, 1940
BHAGABAT CHANDRA JANA Vs. NAGENDRANATH BANERJEE
December 11, 1940
BHAGOLELAL KWALCHAND DARJI Vs. EMPEROR
February 23, 1940
BHAGWAN DASS RAMPROSAD Vs. SECRETARY OF STATE
April 12, 1940
BHAGWAT PRASAD Vs. FANISHDEO TEWARI
September 5, 1940
BHAGWAT PRASAD BAHIDAR Vs. DEBICHAND DOGRA
December 21, 1940
BHAGWATI Vs. COMMISSIONER OF INCOME-TAX, CP AND UP
October 15, 1940
BHAGWATI PRASAD Vs. EMPEROR
July 23, 1940
BHAJAN SINGH Vs. MOTIPUR ZAMINDARI CO LTD
May 9, 1940
BHAN KUMAR CHAND Vs. LACHMI KANTA RAI NAIK KALIA
December 23, 1940
BHANWARSINGH BARJORSING GOND Vs. SUKHRAMSINGH BARJORSINGH GOND
February 20, 1940
BHARAT DUBE Vs. EMPEROR
August 14, 1940
BHAVANASI VIRUPAKSHAYYA Vs. VINAYAKAM CHINNA SUBBARAYUDU
February 23, 1940
BHIKHALI TEWARY Vs. ACHAIBAR KUER
March 15, 1940
BHIKHI RAM RAMDEO Vs. COMMISSIONER OF INCOME-TAX, CP& UP
October 2, 1940
BHIORAJ DEVICHAND SHOP Vs. SHIOLAL MAHARAJDIN KALAL
January 16, 1940
BHOLANATH DUTTA Vs. SMNARAYAN KUMARI DASSI
April 30, 1940
BHOOP RAM Vs. EMPEROR THROUGH PARTHI RAJ
October 23, 1940
BHOOP SINGH Vs. SRI RAM
May 8, 1940
BHUBAN MOHAN GUHA Vs. BROJENDRA CHANDRA GHOSE
July 31, 1940
BHULAN PRASAD SINGH Vs. RUP NARAIN SINGH
November 29, 1940
BHUNESHWAR PRASAD Vs. ROMMOY ROY
February 2, 1940
BHUPATI BANERJEE Vs. BON BEHARY ROY
July 19, 1940
BHUTNATH JANAN Vs. GOPAL PROSAD SAHU (MINOR) THROUGH SMKAMINI DEI
April 15, 1940
BIDYADHAR MISRA Vs. RADHASHYAM PANDA
March 13, 1940
BIGNA KUER Vs. RADHA PRASAD RAI
January 26, 1940
BIJJALA PEDDA BALI REDDI Vs. BATHULA CHINNA NAGI REDDI
September 9, 1940
BINDESHWARI SINGH Vs. RAGHUNANDAN MAHTO
May 29, 1940
BINODE BEHARI MUKHERJEE Vs. KCBISWAS AND CO
June 21, 1940
BINRAJ MARWARI Vs. RAM SAHAI MAHTO
August 14, 1940
BIPAD BHANJAN SARKAR Vs. EMPEROR
March 20, 1940
BIRAJA SUNDARI BAISNABI Vs. SMMAHAMAYA SEN W/O HARENDRA CHANDRA SEN PODDAR
July 31, 1940
BIRENDRA NATH BASU THAKUR Vs. SURENDRA KUMAR BASU THAKUR
January 19, 1940
BISHUN DAYAL Vs. KESHO PRASAD
July 8, 1940
BISHUN PRASAD Vs. KAMTA PRASAD MISRA
March 13, 1940
BISWANATH DUBEY Vs. GHARBIGAN CHAMAR
January 31, 1940
BODDANA RAMUDU Vs. SASAPU SANYASI NAIDU
July 24, 1940
BOGANATHAM ARUNACHALAM CHETTY Vs. BOGANATHAM KRISHNAVENI AMMAL
April 5, 1940
BOHRA PARTAP CHAND Vs. CHUNI LAL
January 3, 1940
BOLISETTI SUNDARAM Vs. KANUPARTHI VENKATAPPADASU
April 17, 1940
BONGI NARAYANA ALIAS DEMULLU Vs. BANGARI GURRAMMA
August 16, 1940
BOPPANA RUKMINAMMA Vs. MAGANTI VENKATA RAMADAS
August 16, 1940
BRAHAMDEO NARAIN RAI Vs. JAIKISHUN CHAUDHURY
January 9, 1940
BRAHMDEO NARAYAN Vs. BRAJBALLABH PRASAD
January 26, 1940
BRAHMDEO PRASAD TEWARI Vs. MAKHAN TEWARI
October 24, 1940
BRIJBEHARI Vs. EMPEROR
December 18, 1940
BRIJMOHANSINGH AMBARSINGH CHHATRI Vs. TULSIRAM SAKHARAM MAHAR
April 10, 1940
BUDIREDLA RAMAMURTI Vs. MATTA SITARAMAYYA
April 11, 1940
BULAKHIDAS KALURAM BATIYA Vs. MURLIDHAR CHANDANMAL
March 29, 1940
BYOMKESH MUKHARJI Vs. MADHABJI MEPA MARU
March 28, 1940
C GOPALACHARIAR Vs. DEEPCHAND SOWCAR
September 25, 1940
C JAYARAM MUDALIAR Vs. LAKSHMI AMMAL
March 26, 1940
C K KUNJANDI Vs. KUDUVAYOOR NAGARATHIL MELHARATH KADIR MOIDEEN ROWTHEN S SON CHINNAVAVA ROWTHEN
April 23, 1940
C KUPPIAH CHETTY Vs. PSARASWATHI AMMAL
December 10, 1940
C S JAGANNATHA AIYANGAR Vs. SENNIVEERA CHETTIAR
November 18, 1940
C S RAMIER Vs. BNSRINIVASIAH
September 18, 1940
C THIRUVENGADA MUDALIAR Vs. MRAJABADAR MUDALIAR
April 2, 1940
CANADA RICE MILLS LTD Vs. UNION MARINE AND GENERAL INSURANCE CO LTD
September 24, 1940
CARRITT MORAN AND CO Vs. MANMATHA NATH MUKHERJEE
May 10, 1940
CECILY HARRIETT MATILDA PEIRIS Vs. R M SELLAMUTTU PILLAI
November 5, 1940
CENTRAL CO-OPERATIVE BANK Vs. KASHI SAHU
December 4, 1940
CENTRAL CO-OPERATIVE BANK LTD Vs. DASRATH PANDEY
January 30, 1940
CH HANUMAN SINGH Vs. CHGAYA SINGH
September 5, 1940
CHAIRMAN, DHUBRI MUNICIPALITY Vs. KUMUDINI GANIKA (SMKUMUDINI DASI)
August 21, 1940
CHAMRU LAL Vs. SHYAM SUNDAR LAL
August 5, 1940
CHANDER KUER Vs. EMPEROR
September 27, 1940
CHANDER MAHTON Vs. EMPEROR THROUGH RAMASRAY SINGH
December 10, 1940
CHANDRAWATI DEBI Vs. NANDKISHORE PRASAD
January 5, 1940
CHANDULAL Vs. EMPEROR
September 20, 1940
CHARAPOTTA KANUR KESAVAN NAYAR Vs. KUMMANKUZHI EZHUVAN KUNCHU S SON VELU
May 1, 1940
CHAUBE MAHENDRA RAO Vs. LALA BISHAMBHAR NATH
February 1, 1940
CHAUDHURI BAMDEB DAS Vs. COLLECTOR OF CUTTACK
March 28, 1940
CHAUDHURY CHANDRA NARAIN JHA Vs. EMPEROR
March 11, 1940
CHELIKANI KONDAYYA RAO Vs. UPPALAPATI NAGANNA
December 2, 1940
CHELIKANI SITARAMAYYA Vs. KOPPULA PEDDA VENKANNA
November 7, 1940
CHERIYATH MANAYIL PARU AMMA Vs. KANNAMOT KELU KURUP
November 12, 1940
CHERIYATH MANAYIL PARU AMMA (DEAD) Vs. KANNAMKOT KELU KURUP
November 12, 1940
CHETTIKULAM SRI EKAMBARESWARASWAMI AND DHANDAYUDAPANI SWAMI TEMPLES REPRESENTED BY SOLE TRUSTEE DEVAROYA REDDIAR Vs. VEERAPPA GOUNDER
September 17, 1940
CHETTIKULAM SRI EKAMBARESWARASWAMI AND SRI DHANDAYUDHAPANISWAMI TEMPLES, REPRESENTED BY SOLE TRUSTEE, DEVARAYA REDDIAR Vs. ARUNACHALA GOUNDAR
September 17, 1940
CHHAKAURI SINGH Vs. SRI KRISHNA PANDE
September 13, 1940
CHHATAR SINGH Vs. SYED SHAH QASIM GHANI
March 27, 1940
CHHATRA PATI PERTAB BAHADUR SAHI Vs. HARI RAM MARWARI
April 19, 1940
CHHATRANATH DAS Vs. KASHINATH DAS
February 5, 1940
CHIDAMBARAM AIYAR Vs. MANICKAVASAGAM PILLAI
April 26, 1940
CHIDELLA VEERAYYA Vs. KALLAM KOTIREDDI
November 8, 1940
CHIKKANNA CHETTIAR ALIAS V S NANJAPPA CHETTIAR Vs. VSPERUMAL CHETTIAR
February 23, 1940
CHIMAKURTI SESHAYYA Vs. SAIT HIRACHAND CHUNILAL FIRM REPRESENTED BY UTTAMCHAND
August 15, 1940
CHIMANLAL RAMESWARLAL Vs. COMMISSIONER OF INCOME TAX, BENGAL
April 30, 1940
CHINATALAPATI VENKATANARASIMHARAJU (NOW MAJOR) Vs. SURISETTI RAMASWAMI
September 4, 1940
CHINNA GOUNDAN Vs. KALYANASUNDARAM AIYAR
August 23, 1940
CHINNASAMI PILLAI Vs. ANNAMALAI CHETTY, MINOR BY GUARDIAN, THE HEAD CLERK, DISTRICT MUNSIF S COURT
December 6, 1940
CHINNI VENKATACHALAM CHETTI Vs. ATHIVARAPU VENKATRAMI REDDI
April 26, 1940
CHINNIYA PILLAI Vs. SUBBARATNAM PILLAI
July 31, 1940
CHITHURI RAMAMOHANA RAO Vs. PETETI RAGHAVAMMA
November 19, 1940
CHITTAPRAGADA VEERRAJU Vs. MUPPALA RAYANIM DORA GARU
August 22, 1940
CHOTA NAGPUR BANKING ASSOCIATION LTD Vs. RADHA GOBINDA SINGH
July 26, 1940
COMMISSIONER OF INCOME TAX Vs. MADRAS AND SOUTHERN MAHRATTA RAILWAY COMPANY LIMITED
March 14, 1940
COMMISSIONER OF INCOME TAX, BIHAR & ORISSA Vs. KUMAR KAMAKSHA NARAIN SINGH, MAHARAJA OF PADMA
September 6, 1940
COMMISSIONER OF INCOME TAX, BIHAR & ORISSA Vs. PANDIT DHANESHWARDHAR MISRA
April 2, 1940
COMMISSIONER OF INCOME TAX, MADRAS Vs. MADRAS AND SOUTHERN MAHARASHTRA RAILWAY COMPANY LIMITED
March 14, 1940
COMMISSIONER OF INCOME TAX, MADRAS Vs. NADIMUTHU PILLAI
February 23, 1940
COMMISSIONER OF INCOME TAX, MADRAS Vs. SALEM DISTRICT URBAN BANK LTD
February 6, 1940
COMMISSIONER OF INCOME TAX, MADRAS Vs. KMCTMURUGAPPA CHETTIAR
February 1, 1940
COMMISSIONER OF INCOME TAX, MADRAS Vs. MESSRSHARVEYS LTD
March 4, 1940
COMMISSIONER OF INCOME TAX, MADRAS Vs. JMMUHAMMAD ISMAIL ROWTHER
February 6, 1940
COMMISSIONER OF INCOME-TAX Vs. SALEM DISTRICT URBAN BANK, LIMITED
February 6, 1940
COMMISSIONER OF INCOME-TAX Vs. KUMAR KAMAKSHA NARAIN SINGH
September 6, 1940
COMMISSIONER OF INCOME-TAX Vs. AVPMRMLAKSHMANAN CHETTIAR, LATE OF KARAIKUDI
September 24, 1940
COMMISSIONER OF INCOME-TAX Vs. VNADIMUTHU PILLAI
February 23, 1940
COMMISSIONER OF INCOME-TAX Vs. SMSKARUPPIAH PILLAI
September 25, 1940
COMMISSIONER OF INCOME-TAX Vs. HARVEYS, LIMITED
March 4, 1940
COMMISSIONER OF INCOME-TAX Vs. INDRA SEN RAIZADA
January 10, 1940
COMMISSIONER OF INCOME-TAX MADRAS Vs. DUTTYS TRUST CALICUT
March 20, 1940
COMMISSIONER OF INCOME-TAX, BENGAL Vs. MESSRS MAHALIRAM RAMJIDAS
April 25, 1940
COMMISSIONER OF INCOME-TAX, MADRAS Vs. AVP MRMLAKSHMANAN CHETTIAR
September 24, 1940
COMMISSIONER, DINDIGUL MUNICIPALITY Vs. VRAJAMANI IYER
September 26, 1940
COMMISSIONERS OF ARRAH MUNICIPALITY Vs. INDER CHAND
February 7, 1940
COMPALLA CHINA RAMAMURTI Vs. PALA NUKAYYA
August 9, 1940
CONNORS BROS LTD Vs. BERNARD CONNORS
September 24, 1940
COOVERJI MANICKJI BHESANIA Vs. SMTSUKUMARI DASI W/O JNANENDRA KUMAR MITRA
August 16, 1940
CORPORATION OF CALCUTTA Vs. NANDALAL CHOWDHURY
May 27, 1940
CORPORATION OF CALCUTTA Vs. BENGAL DOOARS RAILWAY CO LTD
February 26, 1940
CORPORATION OF CALCUTTA Vs. PROVINCE OF BENGAL
August 13, 1940
CORPORATION OF MADRAS Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
January 8, 1940
CUTTACK MUNICIPALITY Vs. SURENDRA NATH SAHU
August 5, 1940
D D ITALIA Vs. OFFICIAL ASSIGNEE OF MADRAS
September 12, 1940
D MOODY, MANAGING DIRECTOR, VICTOR OIL CO LTD Vs. EMPEROR
June 7, 1940
D VANJEESWARA AIYAR Vs. DISTRICT BOARD OF SOUTH ARCOT REPRESENTED BY ITS PRESIDENT
September 6, 1940
DAL CHAND Vs. EMPEROR
January 23, 1940
DAMARAJU VENKATARAYUDU Vs. TNARAYANAYYA
November 12, 1940
DANA MIA Vs. MAMTAZAL KARIM
December 3, 1940
DARA TRIPURA SUNDARALINGAM Vs. VINJAMURI VENKATARAMANAYYA
May 3, 1940
DARAGALI MIAH Vs. EMPEROR
January 11, 1940
DEBENDRA NATH HALDAR Vs. GAARATOON
April 2, 1940
DEBI PROSANNA GHOSE Vs. INDRA NARAIN PAL
July 25, 1940
DEPENDENTS OF RAHIM BUX Vs. JAMES FINLAY AND CO LTD
April 22, 1940
DEVIDOSS AND CO A FIRM OF CLOTH MERCHANTS Vs. ALATHUR ABBOYEE CHETTY AND CO, A FIRM OF PIECEGOODS MERCHANTS
September 13, 1940
DHANUKDHARI SINGH Vs. RAMRATAN SINGH
April 9, 1940
DHARBA SOORYANARAYANA Vs. MEDURI RAMAMMA
April 22, 1940
DHARMAPURAM MUTT REPRESENTED BY SRI LA SRI SHUNMUGA DESIKAGNANA SAMBANDA PANDARA SANNADHI AVERGAL Vs. MUHAMAD USMAN SAHIB
September 2, 1940
DHIRENDRA NATH ROY Vs. SAILAJ KUMAR BOSE
August 14, 1940
DISTRICT BOARD Vs. BABU RAM
November 28, 1940
DISTRICT BOARD OF WEST TANJORE, REPRESENTED BY ITS PRESIDENT Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF TANJORE
August 12, 1940
DIVI BHUNESWARI KUER Vs. MTSAMA KUER
September 6, 1940
DORAIKANNU ODAYAR Vs. VEERASAMI PADAYACHI ALIAS VEERASAMI CHATRAKONDAR
August 22, 1940
DORAISAMI NAICKEN Vs. PERU SU ARU PERIAKARUPPAN CHETTIAR
December 20, 1940
DR GIRISH CHANDRA GHOSE Vs. SUDHIR CHANDRA RAY CHOUDHURI
April 30, 1940
DR JAGDISH PRASAD Vs. MEDICAL COUNCIL
April 18, 1940
DULHIN JANAK NANDINI KUNWARI Vs. KEDAR NARAIN SINGH
December 6, 1940
DURGA PRASAD Vs. CHUNNI
March 18, 1940
DURGAGATI BANERJEE Vs. TAHARULLA MIA
May 22, 1940
DWARIKA HALWAI Vs. SITLA PRASAD
January 18, 1940
DWARIKA LOHAR Vs. EMPEROR
November 16, 1940
DWARKA PRASAD Vs. TRADERS GO-OPERATIVE BANK LTD
March 8, 1940
E P KUMARAVEL NADAR Vs. TPSHANMUGA NADAR
March 4, 1940
EAST BENGAL BANK LTD Vs. JOGESH CHANDRA BANERJEE
April 29, 1940
EAST INDIAN RAILWAY Vs. GOPILAL SHARMA
December 17, 1940
EDARA VENKAYYA PANTULU ALIAS E V PANT Vs. KALIPATTAPU CHITTI SURYA PRAKASAMMA
April 29, 1940
EDIGA SESHANNA Vs. RVENKATARAMANA RAO
August 21, 1940
EMPEROR Vs. MIHI LAL
April 12, 1940
EMPEROR Vs. MTDHIRAJIA
June 4, 1940
EMPEROR Vs. GIRDHARI TELI
April 17, 1940
EMPEROR Vs. JATE URAON
February 29, 1940
EMPEROR Vs. SEKENDAR ALI SHAH RAHAM ALI SHAH
August 22, 1940
EMPEROR Vs. LAXMI PRASAD TULSIRAM
March 5, 1940
EMPEROR Vs. P. R. MEHTA, REPRESENTATIVE OF BHAIDAS KARSANDAS AND COMPANY, COTTON FIRM
May 23, 1940
EMPEROR Vs. GOBINDA CHANDRA DAS
April 18, 1940
EMPEROR Vs. MEHTAR DHANWA SATNAMI
January 30, 1940
EMPEROR Vs. DULLU KUER
February 9, 1940
EMPEROR Vs. ALBERT BARNEY
September 25, 1940
EMPEROR Vs. NANUA
December 4, 1940
EMPEROR Vs. GANGA RAM
January 23, 1940
EMPEROR Vs. AFAQ HUSAIN JAUHAR
November 20, 1940
EMPEROR Vs. MUJJAFFAR SHEIKH
May 3, 1940
EMPEROR Vs. JIT LAL BAHADUR
April 17, 1940
EMPEROR Vs. KUPPAMMAL
August 21, 1940
EXAMINER OF LOCAL FUND ACCOUNTS Vs. SPRMRMRAMASWAMI CHETTIAR
August 14, 1940
FAIYAZ AHMAD Vs. JAMAL UDDIN
January 12, 1940
FAKIR MAHAMMAD Vs. EMPEROR
September 3, 1940
FAZLAR RAHIM Vs. KHORSED ALAM
December 2, 1940
FAZLUR RAHMAN SARKAR Vs. ATAL BEHARY GHOSE
April 23, 1940
FIRM BABU LAL GIRDHARI LAL Vs. SETH KOTUMAL
August 28, 1940
FIRM BAXIRAM RUDMAL THROUGH GAJADHAR RUDMAL Vs. SETH GOKULDAS KISANLAL MAHAJAN
March 8, 1940
FIRM LACHHMAN DAS CHHIDDU LAL Vs. LBABU LAL SURETY
January 15, 1940
FIRM NARAIN DAS BALKISHAN DAS Vs. MUNSHI MUNIRUDDIN
January 2, 1940
FIRM RAMNARAYAN-JAGANNATH Vs. RADHAGOVINDA DEBNATH
May 1, 1940
FIRM SHEIKH WAJID ALI MOHAMMAD RAFIQ THROUGH SHEIKH HUSAIN Vs. BENGAL AND NORTH WESTERN RAILWAY CO
November 7, 1940
G CHOKKAPPA CHETTY Vs. MSANTHUBAVA ROWTHER
April 25, 1940
G SAMUEL Vs. CYRIL GILL AND JOHN STANLEY GOODWIN, OFFICIAL LIQUIDATORS
May 3, 1940
GADADHAR CHOWDHURY Vs. SARAT CHANDRA CHAKRAVARTY
April 24, 1940
GADADHUR MULLICK Vs. OFFICIAL TRUSTEE OF BENGAL
January 16, 1940
GADAMSETTI PEDDI SUBBARAYADU Vs. LINGAM YELLA SOMAYYA, MINOR BY NEXT FRIEND KOTRIKE RAMAKRISHNAYYA
November 29, 1940
GADI NAGOJI PATIL Vs. TRILOK CHAND MULCHAND
February 15, 1940
GAJADHAR BHAGAT Vs. MOTI CHAND BHAGAT
August 19, 1940
GAJADHARPRASAD RAMLAL Vs. UDAICHAND KAPURCHAND PARWAR
February 20, 1940
GAJRAJ SINGH Vs. KALLU
January 24, 1940
GANAPATHI BHATTA Vs. AMLD SOWZA
April 24, 1940
GANDIKOTA KAMANNA Vs. TONDAPU SATTI REDDY
July 24, 1940
GANESH LAL Vs. SHARAFUDDIN AHMAD
April 5, 1940
GANESHI LAL CHHAPPAN LAL Vs. COMMISSIONER OF INCOME-TAX, CP AND UP
September 24, 1940
GANESHILAL CHHAPPAN LAL Vs. COMMISSIONER OF INCOME-TAX
September 24, 1940
GANGA BASHI Vs. JAMNA
February 1, 1940
GANGA KUER Vs. SUKHJIT SINGH
December 20, 1940
GANGA PRASAD Vs. COMMISSIONER OF INCOME-TAX, UP
September 16, 1940
GANGA PROSAD SINGH Vs. EMPEROR
November 22, 1940
GANPATRAO ARJUN RAO Vs. JAGANNATH RAO KASHI RAO DANI
February 21, 1940
GANSU RAM Vs. MTPARVATI KUER
May 1, 1940
GANTA BANGARIGADU Vs. PALTHERU ATCHUTARAMAYYA
November 21, 1940
GANTHAKORU MANGAMMA Vs. DULLA PAIDAYYA
September 24, 1940
GAYA PRASAD Vs. LIQUIDATOR SADR CENTRAL CO-OPERATIVE SOCIETY
January 31, 1940
GAYA PRASAD SINGH Vs. JAGADISH CHANDRA DEO DHABALDEB
April 4, 1940
GENERAL ACCIDENT FIRE AND LIFE ASSURANCE CORPORATION LTD Vs. JANMAHOMED ABDUL RAHIM
September 17, 1940
GERON ALI Vs. EMPEROR
May 6, 1940
GHULAM RASHID Vs. MUHAMMAD ABDUL RAB
December 13, 1940
GIRDHARI LAL Vs. JANG SINGH
March 28, 1940
GIRDHARI LAL Vs. KISHORE LAL
February 12, 1940
GNANAPRAKASAM PILLAI Vs. PARASAKTHY AMMAL
March 26, 1940
GOALDAS DAGA Vs. MANICKLAL BAITY
May 21, 1940
GOBARDHAN BAR Vs. GUNADHAR BAR
May 3, 1940
GOBINDA DAS NATH Vs. SHYAMA CHARAN NATH
June 17, 1940
GOBINDA MOHUN ROY Vs. MAGNERAM BANGUR AND CO
February 1, 1940
GOKUL CHANDRA NANDI Vs. SRIBODH CHANDRA BANERJI
August 15, 1940
GOLAGHAT MUNICIPAL BOARD Vs. SONARAM GOHAIN
November 18, 1940
GOLAM MORTUZA MOULIK Vs. MUNSHI MANIRUDDIN AHAMAD
May 7, 1940
GONI MAHTON Vs. EMPEROR
September 30, 1940
GOPAL BUX RAI Vs. BABU SHYAMBEHARI SINGH
January 19, 1940
GOPAL DAS Vs. JAGESHWARI PRASAD NARAIN DEO
January 11, 1940
GOPAL DAS PARSHOTTAM DASS Vs. COMMISSIONER OF INCOME-TAX
September 24, 1940
GOPAL KRISHNA NABA KRISHNA RAJ KRISHNA SAHA Vs. CHINTAHARAN MAZUMDAR
July 22, 1940
GOPAL MAHTON Vs. EMPEROR
July 25, 1940
GOPALA MENON Vs. PUNNOLI KORATH MEENAKSHI ARAMA KARNAVASTRI
September 3, 1940
GOPALDAS PARSHOTTAMDAS Vs. COMMISSIONER OF INCOME-TAX, CP AND UP
September 23, 1940
GOPALDAS PURSHOTTAM DASS Vs. RE
September 24, 1940
GOPENDRA NARAIN DHAR Vs. RADHA KRISHNA DHAR
January 12, 1940
GOPI LOHAR Vs. MAHESHWAR PRASAD NARAIN SINGH
November 11, 1940
GOSWAMI MURARI LAL Vs. MTBIBI
March 19, 1940
GOURI SANKAR MUKHERJEE Vs. JATINDRA NATH CHAHRAVARTY
June 27, 1940
GOUROCHANDRA DYANO SUMANTO Vs. KRISHNACHARANA PADHI, MINOR BY NEXT FRIEND CHINNA PADHIYANI
November 11, 1940
GOUROCHANDRO DYANO SUMANTO Vs. KRUSHNACHARANA PADHI
November 11, 1940
GOWARJABAI W/O. CHANDANMAL MAHESHWARI Vs. GANPATSA VITHUSA TELI
April 6, 1940
GUDIPATI BRAHMANANDAM Vs. GUDIPATI SARVESWARA RAO
August 9, 1940
GUJARAT GINNING AND MANUFACTURING CO LTD Vs. V GOVINDAN NAIR
March 18, 1940
GULAB DEVI Vs. BANWARI LAL
April 25, 1940
GULABI MAHTO Vs. EMPEROR
January 4, 1940
GUNJARI MAHATANI Vs. NIL KAMAL PANDE
December 10, 1940
GUNTURU SEETA RAMANJANEYULU, MINOR BY MOTHER AND GUARDIAN SEETAMMA Vs. VISHNUBHOTLA RAMAYYA
September 30, 1940
H M EBRAHIM SAIT Vs. METTUPALAYAM NARAYANI BANK, LIMITED, BY ITS DIRECTOR IN CHARGE VPALANIAPPA CHETTIAR
July 26, 1940
HAFIZAR RAHMAN Vs. AMINAL HOQUE
July 16, 1940
HAIDAR ALI Vs. EMPEROR
January 9, 1940
HAJEE ADAM ABDUL SHAKOOR Vs. ALI MAHOMED EBRAHIM SHAKOOR
January 4, 1940
HAJI ABDUL KUTHUS SAHIB (DECEASED) Vs. INAYATHULLA SAHIB
November 8, 1940
HAJI EAKUB SHAIKH Vs. SAMJAN BIBI
January 31, 1940
HAKIM MOHD BASHIRULLAH KHAN Vs. COLLECTOR, SHAHJAHANPUR, AS MANAGER COURT OF WARDS, ILAQA IQTIDA ULLAH KHAN
January 18, 1940
HAMED GAZI Vs. SADAT ALI SIKDAR
February 6, 1940
HANSRAJ BHUTERIA Vs. ASKARAN BHUTERIA
June 4, 1940
HANSRAJ GUPTA Vs. DEHRA DUN-MUSSOORIE ELECTRIC TRAMWAY CO LTD
March 18, 1940
HANSRAJ HARJIWAN BHATE Vs. EMPEROR
April 9, 1940
HAPPY INDIA INSURANCE CO LTD Vs. KUMUD BANDHU CHAKRAVARTY
December 9, 1940
HAR DAYAL Vs. BRAM MANOHAR LAL
January 29, 1940
HAR NARAINI KUNWAR Vs. SAJJAN PAL SINGH
June 26, 1940
HARAKHANTH OHDAR Vs. GANPAT RAI
January 9, 1940
HARAN CHARAN MANDAL Vs. HIRALAL NASKAR
July 30, 1940
HARE KRISHNA DHUPI Vs. UPENDRA KUMAR BHOUMIK
November 27, 1940
HARENDRA PROSAD BAGCHI Vs. EMPEROR
April 22, 1940
HARENDRA SHANKAR Vs. KHIALI RAM
September 11, 1940
HARI CHARAN KUNDU Vs. KAUSHI CHARAN DEY
March 1, 1940
HARI PADA MUKHERJEE Vs. ELOKESHI DEVI FOR SELF AND SHEBAIT SRI ISWAR SRIDHAR JIU THAKUR, W/O PARADA KINKAR CHAKRAVARTY
January 12, 1940
HARI PRASAD SINGH Vs. LAL BEHARI SARAN SINGH
March 29, 1940
HARI RAKSHAK DUTT Vs. CHAIRMAN, DISTRICT BOARD
July 17, 1940
HARIDAS SAHA Vs. DULAL CHANDRA SADUKHAN
December 3, 1940
HARIHAR PRASAD SINGH Vs. NARSINGH PRASAD SINGH
February 28, 1940
HARIHAR PRASAD SINGH Vs. MTJANAK DULARI KUER
May 7, 1940
HARIPADA MUKHERJEE, SHEBAIT OF KALI MATA Vs. SHAILA BALA DEVI W/O KSHITRA MOHAN BANERJEE
May 15, 1940
HARNARAIN Vs. DAYABHAI HIRA CHAND
April 11, 1940
HARNARAYAN BHIKAMCHAND Vs. GOVINDRAM AGYARAM
February 13, 1940
HARNATH SINGH Vs. MAIYA AMBIKA DEVI
November 20, 1940
HEM CHANDRA ROY CHAUDHURY Vs. SURADHANI DEBYA CHAUDHURANI
May 23, 1940
HEMENDRA NATH ROY CHOWDHURY Vs. PURNA CHARAN HAULI
July 11, 1940
HET RAM Vs. COLLECTOR OF ALIGARH
August 9, 1940
HIMMAT SAHAI Vs. SHEIKH MOHDMOIN
November 21, 1940
HINDU RELIGIOUS ENDOWMENTS BOARD Vs. NAMBURU KRISHNAMACHARYULU
February 14, 1940
HIRALAL BANJARA Vs. BASHIRAM SHARMA
February 9, 1940
HOLFORD STEWART Vs. GEORGE ALFRED FRANCIS HANCOCK
April 5, 1940
HORAY KRISHNA NASKAR Vs. SASHI BHUSAN PURKAIT
August 2, 1940
HORI RAM SINGH Vs. EMPEROR
January 18, 1940
HORMUSJI HARJIBHOY CHINOY Vs. EMPEROR
January 31, 1940
HOTI LAL Vs. CHATURA PRASAD
September 27, 1940
HRIDAYSINGH Vs. KAILASH SINGH
January 16, 1940
HRISHIKESH DUTT Vs. MUNICIPAL COMMISSIONER
March 14, 1940
HRISHIKESH SANYAL Vs. APBAGCHI
August 9, 1940
HULASILAL RAMDAYAL, Vs. RE
September 26, 1940
HUSAIN BATCHA SAHIB Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF NORTH ARCOT
December 6, 1940
HUSSAIN BATCHA SAHIB Vs. SECRETARY OF STATE
December 6, 1940
IN RE ANDI THEVAN Vs. STATE
June 10, 1940
IN RE B P HALDER AND SONS Vs. STATE
September 16, 1940
IN RE KISHORI LAL MAKUNDI LAL Vs. STATE
October 15, 1940
IN RE RAI SAHEB RAM DAYAL AGARWALA Vs. STATE
September 16, 1940
IN RE: A E FORBES (DECEASED), O V FORBES Vs. VGPETERSON
June 21, 1940
IN RE: A RAHIM SAHIB Vs. STATE
April 11, 1940
IN RE: A V JONES Vs. STATE
January 4, 1940
IN RE: ABDUL BASHA SAHIB Vs. STATE
April 1, 1940
IN RE: AGASTHYALINGA GOUNDAN Vs. STATE
September 27, 1940
IN RE: ANNAPURNI AMMAL Vs. STATE
February 22, 1940
IN RE: ARUNACHALA MUDALI Vs. STATE
September 4, 1940
IN RE: B SRINIWASA RAO Vs. STATE
April 10, 1940
IN RE: BANGARU REDDI Vs. STATE
February 5, 1940
IN RE: BEGGAM APPALANARASAYYA Vs. STATE
July 30, 1940
IN RE: BENARES BANK LTD BENARES SHRI NATH SHAH Vs. OFFICIAL LIQUIDATOR
November 4, 1940
IN RE: BOYA LINGADU ALIAS DUBBODU Vs. STATE
January 3, 1940
IN RE: C RAGHAVA MENON Vs. STATE
September 6, 1940
IN RE: EAST BENGAL SUGAR MILLS LTD (IN LIQUIDATION) Vs. STATE
April 22, 1940
IN RE: GAMPALA SUBBIGADU ALIAS DAMASAGADU Vs. STATE
April 9, 1940
IN RE: GENUINE INSURANCE CO LTD Vs. STATE
April 9, 1940
IN RE: GOVINDARAJULU NAIDU Vs. STATE
August 15, 1940
IN RE: GURUSWAMI CHETTIAR Vs. STATE
August 8, 1940
IN RE: HUSSAIN KHAN ALIAS SULAIMAN KHAN Vs. STATE
August 1, 1940
IN RE: JALAKAM VENKATA SUBBADU Vs. STATE
August 22, 1940
IN RE: K KRISHNAN Vs. STATE
September 27, 1940
IN RE: K M NARAYANAN NAMBUDRIPAD Vs. STATE
July 3, 1940
IN RE: K SANNAYA Vs. STATE
September 4, 1940
IN RE: KADIYALA VENKATA SATYANARAYANAMURTI Vs. STATE
November 25, 1940
IN RE: KARUPPAL ALIAS CHETTY BOYACHI Vs. STATE
July 18, 1940
IN RE: KARUPPAN CHETTI Vs. STATE
April 30, 1940
IN RE: KEDARNATH SEN; EX PARTS, HARSOOKDAS BALKISSENDAS Vs. STATE
April 12, 1940
IN RE: KESAVA REDDI Vs. STATE
July 24, 1940
IN RE: KODIYALA CHANDRIAH Vs. STATE
February 8, 1940
IN RE: KUNJAMAL AND SONS Vs. STATE
October 2, 1940
IN RE: KURUVA NAGAMMA Vs. STATE
December 4, 1940
IN RE: LALA INDRA SEN Vs. STATE
January 10, 1940
IN RE: LIGHT OF ASIA INSURANCE CO LTD Vs. STATE
May 6, 1940
IN RE: MADAN KISHORE Vs. STATE
January 31, 1940
IN RE: MANAGER, RADHIKA MOHAN ROY WARD S ESTATE Vs. STATE
July 3, 1940
IN RE: MANAGER, RADHIKA MOHAN ROY WARDS ESTATE Vs. STATE
March 3, 1940
IN RE: MANIKYAM KONDAYYA Vs. STATE
January 26, 1940
IN RE: MARANA GOUNDAN Vs. STATE
December 17, 1940
IN RE: MARUDAMUTHU PILLAI Vs. STATE
November 28, 1940
IN RE: MUDDAMSETTI SUBBA RAO Vs. STATE
December 3, 1940
IN RE: MUNIRATHNA GURUKKAL Vs. STATE
February 26, 1940
IN RE: N KAYAMBU PILLAI Vs. STATE
August 12, 1940
IN RE: NANDIVADA GANGANNA DHORA Vs. STATE
February 27, 1940
IN RE: NATESA PADAYACHI Vs. STATE
February 21, 1940
IN RE: NEELAKANTAN NAMBISAN Vs. STATE
February 2, 1940
IN RE: PAPELLUGARI VEERA REDDI Vs. STATE
December 18, 1940
IN RE: PATTAMMAL Vs. STATE
April 25, 1940
IN RE: PERUMAL KONAN Vs. STATE
February 22, 1940
IN RE: PICHUMANI AYYAR Vs. STATE
November 21, 1940
IN RE: PONNUSWAMI REDDIAR Vs. STATE
July 26, 1940
IN RE: PREM NARAIN, ADVOCATE Vs. STATE
February 5, 1940
IN RE: PUDUKODU ISWARA SUBRAMANYA IYER Vs. STATE
April 11, 1940
IN RE: RAMACHANDRAN Vs. STATE
September 20, 1940
IN RE: RAMASAMI KONAR Vs. STATE
November 27, 1940
IN RE: S RAMACHANDRA AIYAR Vs. STATE
December 5, 1940
IN RE: S YEGNANARAYANAIH Vs. STATE
November 22, 1940
IN RE: SANKAPPA SHETTY Vs. STATE
August 5, 1940
IN RE: SINGAMPILLI YERRANNA Vs. STATE
July 18, 1940
IN RE: SIVAKALATHI GRAMANY Vs. STATE
February 1, 1940
IN RE: SM LAKSHMIMONI DASSI Vs. STATE
June 10, 1940
IN RE: SREEMATI KAMALA BALA DASI Vs. STATE
April 30, 1940
IN RE: SRI A RAMANUJA AYYANGAR, FIRST GRADE PLEADER Vs. STATE
September 23, 1940
IN RE: SRI R K AIYAR, ADVOCATE Vs. STATE
November 25, 1940
IN RE: T PALANISWAMI GOUNDAN Vs. STATE
March 6, 1940
IN RE: THALAPPIL THITHACHUMMA Vs. STATE
July 17, 1940
IN RE: THOTABALIJA PUCHALA SOMANNA Vs. STATE
December 17, 1940
IN RE: V K R ST KASI VISWANATHA CHETTIAR Vs. STATE
April 4, 1940
IN RE: VASIREDDI SIVALINGA PRASAD Vs. STATE
July 31, 1940
IN RE: VETTUKKATTU PACHAYANNA GOUNDAN Vs. STATE
September 16, 1940
INDER CHANDRA Vs. SHRI RADHA KRISHNA JI
January 24, 1940
INDIAN NATIONAL TANNERY Vs. RE
September 24, 1940
INDURU PATTABIRAMI REDDI Vs. KAKARALA VENKATAPPAYYA
April 12, 1940
INLAND REVENUE COMMISSIONERS Vs. PAYNE
December 3, 1940
IRSHAD ALI Vs. MTNADARI BEGAM
December 20, 1940
ISMAIL AHMED PEEPADI Vs. MOMIN BIBI
October 29, 1940
ISWAR CHANDRA SAHA Vs. CHULO GARO
April 16, 1940
ITIKALA SURYANARAYANAMURTHY Vs. REDI VIRANNA
August 20, 1940
IVATURI VEERA SUBRAMANYAM Vs. PRESIDENT, DISTRICT BOARD
April 5, 1940
J AUSTEN BYERS, ESQ Vs. MUNICIPAL COUNCIL BY ITS EXECUTIVE AUTHORITY, THE COMMISSIONER
April 19, 1940
J. R. MUDHOLKAR Vs. M. E. R. MALAK
January 16, 1940
JADUNANDAN SINGH Vs. EMPEROR
September 18, 1940
JAGA SINGH Vs. BASDEO SINGH
February 12, 1940
JAGAD BHUSAN SIRCAR Vs. PANNA LAL CHANDRA
December 17, 1940
JAGADAMBA LOAN CO LTD Vs. RAJA SHIBA PRASAD SINGH
December 2, 1940
JAGADAMBAL Vs. MINOR SUNDARAMMAL BY NEXT FRIEND, PONNUSAMI CHETTIAR
April 17, 1940
JAGADISH CHANDRA DEO DHABAL DEB Vs. DEBNATH MAHTO
May 23, 1940
JAGANNATH KISHORE LAL SINGH DEO Vs. BIPAN MAHATO
September 4, 1940
JAGANNATHA AIYANGAR Vs. SUPPIAH CHETTIAR
April 17, 1940
JAGARNATH PRASAD Vs. CHUNNI LAL
May 6, 1940
JAGAT SINGH Vs. SANGAT SINGH
February 26, 1940
JAGAT TARINI DASSI W/O BIBHUTI BHUSAN PAL CHOUDHURY Vs. SARAJRANJAN PAL CHOUDHURY
December 6, 1940
JAGGO BAI Vs. HARIHAR PRASAD SINGH
November 18, 1940
JAI NARAIN RAUT Vs. MTDHANESHARI
November 15, 1940
JAIGOBIND PRASAD SAHU Vs. MTHIRIA
September 2, 1940
JAIKRISHNA VISHWANATH Vs. SAWATRAM RAMPRASAD SHOP
March 19, 1940
JAINARAIN SINGH Vs. EMPEROR
July 24, 1940
JAINTI PRASAD Vs. NANAK CHAND
April 9, 1940
JAIRAM VALJEE Vs. INDIAN IRON AND STEEL CO LTD
March 13, 1940
JAMPA SATTIRAJU Vs. KALLEPARA VENKATASATYAM
August 16, 1940
JAMUNA RAM BHAKAT Vs. HEERALAL AGARWALLA AND CO
July 5, 1940
JANAK SINGH Vs. EMPEROR
August 15, 1940
JANAKI AMMAL Vs. SANJEEVI CHETTIAR
September 30, 1940
JATINDRA MOHAN BANERJEE Vs. CORPORATION OF CALCUTTA
June 17, 1940
JAY MAHTO Vs. EMPEROR
December 10, 1940
JEO NARAYAN MAHTO Vs. BUDHAN MAHTO
December 16, 1940
JHAJHARIA BROS LTD Vs. SHOLAPOOR SPINNING AND WEAVING CO LTD
June 25, 1940
JHARI LAL GOPE Vs. RAMDHIKARI MISSIR
March 18, 1940
JHUMAK RAI Vs. EMPEROR
December 23, 1940
JINILAL MANDAL Vs. CHANDERDEO PROSAD
November 12, 1940
JITENDRA BHUSAN DAS Vs. EMPEROR
July 9, 1940
JITENDRA MULLICK Vs. HAJI HAFIZ ALLA BUX
February 28, 1940
JNANENDRA NARAYAN BAGCHI Vs. BHOLA NATH MONDAL
July 8, 1940
JOGRAJ MAHTO Vs. EMPEROR
April 24, 1940
JOHN E BROWNLEE Vs. VIVIAN MACMILLAN
June 4, 1940
JOOLURI GURUVAYYA Vs. OFFICIAL RECEIVER
August 30, 1940
JOSHYULA SATYANARAYANA SIDHANTI Vs. BERHAMPORE MUNICIPAL COUNCIL
September 26, 1940
JOWALA PRASAD Vs. HARIHAR PRASAD
August 30, 1940
JOY KRUSHNA MOHANTY Vs. EMPEROR
February 27, 1940
JOYRAM NARAYAN Vs. SHIVA PRASAD SINGH
November 20, 1940
JOYRAM RAKSHIT Vs. ANNADA PROSAD KUNDU
July 11, 1940
JUDAGI GOPE Vs. EMPEROR
January 10, 1940
JUGAL CHARAN MONDAL Vs. RAI DEBENDRA NATH BALLAV BAHADUR
August 9, 1940
JUMMA Vs. LMADHUSOODAN DAYAL
March 1, 1940
JURO RAUTO Vs. ADIKANDA PRADHANO
December 20, 1940
K A SRINIVASA AYYANGAR Vs. SRAMANUJACHARIAR
December 13, 1940
K G GOVINDARAJULU NAIDU Vs. MSGOPALASWAMY CHETTY
August 13, 1940
K G LAKSHMANA IYER Vs. RAMASWAMI NAICKER
September 10, 1940
K G MONAPPA Vs. AVENKATASWAMI NAIDU
September 6, 1940
K L K RM RAMANATHAN CHETTIAR, A FIRM Vs. SEETHARAMA AYYAR
November 5, 1940
K L K RM RAMANATHAN CHETTIAR, A FIRM OF BANKERS CARRYING ONBUSINESS Vs. SEETHARAMA AIYAR
November 5, 1940
K M SR K LANKARAM Vs. OKSSUNDARAGOPALA AIYAR
September 3, 1940
K NAGALINGA CHETTY Vs. OKSRINIVASA AIYANGAR
December 10, 1940
K SAMBASIVA AIYAR Vs. OFFICIAL RECEIVER
September 24, 1940
K V NARAYANASWAMI AIYAR Vs. SEVADAPPA GOUNDAR
November 25, 1940
K V RAMASWAMI AYYAR Vs. RAMAYYA SASTRIGAL
September 16, 1940
KALA MIA Vs. KSHETRA MOHAN PAL
June 14, 1940
KALI NATH SAHA Vs. MANINDRA NATH DAS
February 5, 1940
KALI SUNDAR ROY Vs. KHUM CHANDRA BOTHRA
June 17, 1940
KALIMADDIN MEA Vs. EAKUTENNESA BIBI W/O AMID MIA
February 1, 1940
KALLAM NARASAREDDI Vs. THUMMURU RANGA REDDI
December 18, 1940
KALLU SINGH Vs. MTMIR KUNWAR
May 8, 1940
KALLUMATAM GURUBASAYYA Vs. SANNA SETRA SIDDALINGAPPA
February 22, 1940
KALYAN DAS Vs. BRIJ KESHORE
September 16, 1940
KAMAKSHI CHETTI Vs. ASALAGANAN CHETTIAR
July 29, 1940
KAMALA PROSAD BHATTACHARJEE Vs. EMPEROR
December 13, 1940
KAMALATHAMMAL Vs. HARIHARA AIYAR
August 30, 1940
KAMESHWAR SINGH BAHADUR Vs. PRASAD SINGH
April 11, 1940
KANHAI SAHU Vs. EMPEROR
November 15, 1940
KANHAIYA LAL GOENKA Vs. COMMISSIONER OF INCOME-TAX
September 18, 1940
KANHAIYA LAL GOENKA Vs. COMMISSIONER OF INCOME-TAX
September 19, 1940
KANNABHIRAN PILLAI Vs. GOVINDASWAMI PILLAI
August 16, 1940
KANTHASAMI REDDIAR Vs. PETHUSAMI REDDIAR
April 12, 1940
KARAN SINGH Vs. RAM SAHAI
October 14, 1940
KARANAN SYAMA RAO Vs. VHANUMANTHA RAO, MINOR BY GUARDIAN AND MATERNAL GRANDFATHER NITTUR RAMASWAMAYYA
July 26, 1940
KARNAM RAMAMMA Vs. PEDDINENI VENKATALAKSHMAMMA
April 29, 1940
KARNAM SUBRAMANYA RAO Vs. PULLA RAMI REDDI
August 2, 1940
KARNIDAN SARDA Vs. SAILAJA KANTA MITRA
March 8, 1940
KARU KANDU Vs. EMPEROR
January 18, 1940
KASHINATH Vs. BAPURAO
July 5, 1940
KATIKINENI VENKATA GOPALA NARASIMHA RAMA RAO Vs. CHITLURI VENKATARAMAYYA
April 30, 1940
KATIKINENI VENKATA GOPALA NARASIMHA RAMA RAO Vs. CHITLURI VENKATRAMAYYA
April 15, 1940
KATTUVA ROWTHA S SON MOIDIN ALIAS SIAVU ROWTHAN Vs. DAKSHAYANI AMMA
April 24, 1940
KATURI DHARMARAO Vs. MANEPALLI BAPANAYYA
September 17, 1940
KAUSALAI AMMAL Vs. SANKARAMUTHIAH PILLAI
December 11, 1940
KAZA SURYANARAYANA Vs. SREE RAJAH SOBHANADRI APPA RAO BAHADUR ZAMINDAR GARU
August 9, 1940
KDAR NATH Vs. EMPEROR
October 2, 1940
KESAVAN CHETTIAR Vs. PAKSHI RAMASWAMI CHETTIAR
August 26, 1940
KESHOLAL RAMDAYAL KAHAR Vs. LAXMAN RAO RAMKRISHNA RAO DESHPANDE
February 14, 1940
KESRILAL KEDIA Vs. EMPEROR
January 24, 1940
KEWAL SARAN SINGH Vs. KAMLA PATI LAL
August 12, 1940
KHAIRATI LAL BABU LAL, Vs. RE
October 4, 1940
KHANTA MANDALANI Vs. SMTHEM KUMARI DEBI
August 13, 1940
KHIMJI POONJA AND CO Vs. RATANSHI HIRJI BHOJRAJ
May 1, 1940
KHOAJ JAMADAR Vs. ABDUL SOBHAN KHAN JALKADAR KHAN
April 15, 1940
KHODADAT BIBI WIFE OF LATE MUHAMMAD BELAYET ALI Vs. KUMAR KAMALA RANJAN ROY
August 12, 1940
KHODEJA Vs. MAHAMAD ABDUL KHALEQUE
June 26, 1940
KHUPCHAND NATHMAL MARWADI Vs. RAJESHWAR SHANKER DESHPANDE
January 31, 1940
KHURSHED AHMED Vs. AMANULLA
April 17, 1940
KIRAN CHANDRA DAS Vs. MATI LAL BISWAS
May 31, 1940
KISAN SAKHARAM MARATHE Vs. SAHAJAT SINGH DEVIDAYAL SINGH
February 20, 1940
KODALI RAMAKOTESWARA RAO Vs. KODALI SURYANARAYANA
April 15, 1940
KOLATHOOR SOOLAPANI MOOPIL VARIAR Vs. VAYANAKARE THEKKE VEETTIL VELOOR ALIAS AMMINIKAT MELE VEETTIL ALIAS ETACHOLE KUNHIHILESHMI ALIAS KUNHIMALU AMMA
September 3, 1940
KOLETHOOR SOOLAPANI MOOPIL VARIAR Vs. VAYANKARE THEKKE VEETTIL VELOOR
September 3, 1940
KONDAYYA NAYUDU Vs. MARIANAN
March 21, 1940
KORAKA KANNAYYA NAIDU Vs. RAYAPUREDDI APPALA NAIDU
February 28, 1940
KOSHO BANIA Vs. EMPEROR
August 28, 1940
KR DIGBIJYA SINGH Vs. BUDH SEN
August 6, 1940
KUER RAI Vs. BABURAM KUER
February 29, 1940
KULIKARAI VISWANATHASWAMI TEMPLE, BY ITS TRUSTEE BAVA C GOPALASWAMI MUDALIAR Vs. ASSISTANT ENGINEER FOR SURVEYS, ELECTRICITY DEPARTMENT
April 23, 1940
KUMAR BADRI NARAIN SINGH, KEEPER OF HAZARA MEMORIAL PRESS Vs. CHIEF SECRETARY TO GOVERNMENT OF BIHAR
December 18, 1940
KUMAR JITENDRA MULLICK Vs. CORPORATION OF CALCUTTA
November 28, 1940
KUMAR PURNENDU NATH TAGORE Vs. NARENDRA NATH SAMANTA
August 20, 1940
KUMAR PURNENDU NATH TAGORE Vs. DHIRENDRA NATH CHATTERJEE
March 21, 1940
KUMAR SANAT KUMAR MUKHERJEE Vs. DEBENDRA NATH SARCAR
November 13, 1940
KUMARASWAMI REDDIAR Vs. MUTHUGOPAL NAICKER (DECEASED)
September 30, 1940
KUNCHAPARTI VENKATACHELLAM Vs. VEMURI SUBRAHMANYAM
July 31, 1940
KUNJABEHARI CHAKRABARTY Vs. KRISHNADHONE MAJUMDAR
May 31, 1940
KUNJBEHARI RAI Vs. BUNI SINHA
August 7, 1940
KUNWAR JASWANT SINGH Vs. EXECUTIVE OFFICER, MUNICIPAL BOARD
February 2, 1940
KUPPU GOVINDA CHETTIAR Vs. UTTUKOTTAI CO-OPERATIVE SOCIETY BY ITS LIQUIDATOR
April 5, 1940
KURSEONG HYDRO-ELECTRIC SUPPLY CO LTD Vs. LAKSHMI NARAYAN SUKHANI
December 17, 1940
KUSUM KAMINI DEBYA Vs. RAJA JAGDISH CHANDRA DEO DHABAL DEB
August 16, 1940
KUSUM KUMARI Vs. FIRM HARNATH RAI BIRIRAJ
September 6, 1940
KUTUB UDDIN Vs. WAQF ALALAULAD OF MTFATIMA BEGAM
March 29, 1940
L JAGDISH SARAN Vs. BHAGWAT SARAN
April 30, 1940
L RAM CHARAN DAS Vs. BHAGWAT SARAN
January 10, 1940
LACHHMI PRASAD Vs. BAHRAICH RAM
August 23, 1940
LACHMI NARAYAN Vs. NAWAB ZADA SAIYID MUHAMMAD MEHDI
September 5, 1940
LAKSHMANA SAHU Vs. MSIMACHALA PATRA
December 20, 1940
LAKSHMI NARAIN Vs. HARISH CHANDER
March 6, 1940
LAKSHMI NARAYAN KOLLEY Vs. LALIT MOHAN BHATTACHARJEE, SECRETARY, CHATRA-SERAMPORE CO-OPERATIVE CREDIT SOCIETY LTD
May 30, 1940
LAL MOHAN PRASAD Vs. GOVIND SAHU
April 29, 1940
LAL PARI Vs. JANKI RAI
August 23, 1940
LALA HAR NARAIN LAL BAHAL Vs. MATHURA PRASAD
April 8, 1940
LALA MANMOHAN DAS Vs. OFFICIAL LIQUIDATORS OF LOWER GANGES JUMNA ELECTRICITY DISTRIBUTING CO LTD
April 30, 1940
LALA RAJBALI LAL Vs. PARTAPPUR CO LTD
January 9, 1940
LALIT KUMAR DAS CHAUDHURY Vs. NOGENDRA LAL DAS
August 19, 1940
LALJI MANDAL Vs. PARBAL MANDAL
November 20, 1940
LALJI SINGH Vs. BALBHADRA PRASAD
February 21, 1940
LATIFANNESSA BIBI Vs. SKNANU
April 26, 1940
LIQUIDATOR NAWADAH BAZAR CO-OPERATIVE SOCIETY Vs. DOMI RAM CHAUDHARY
November 21, 1940
LOKE NATH MUKERJEE Vs. ABANI NATH MUKHERJEE
July 12, 1940
LOKENATH PRASAD DHANDHANIA Vs. COMMISSIONER OF INCOME-TAX
April 2, 1940
LUTI SINGH Vs. RAMKIRIT SINGH
February 26, 1940
M ETHIRAJULU NAIDU Vs. ARANGANATHAM CHETTY
September 18, 1940
M F R D CRUZ Vs. KNVISWANATHAN (THE OFFICIAL LIQUIDATOR)
November 15, 1940
M J KUTINHA Vs. MRSNATHALAL PINTO BAI
August 23, 1940
M L M MAHALINGAM CHETTIAR Vs. RAMANATHAN CHETTIAR
May 30, 1940
M R RANGANATHA AIYAR Vs. JAYAVELU MUDALIAR
February 15, 1940
M THIRUVENGADAMUDAYANAIYA Vs. RNARASIMHASWAMIAIYA
August 22, 1940
M VARADARAJA PERUMAL PILLAI Vs. PALANIMUTHU GOUNDAN
September 4, 1940
MACHINARI LAKSHMI AMMA Vs. THUNDIKANDIYIL PARKUM NATUKANDIYIL KOYITHATTA KRISHNAKURUP
September 26, 1940
MADDIPATI NARASIMHAMURTI (MINOR) Vs. HAYAT KHAN
May 1, 1940
MADHAVA RAMACHANDRA KAMATH, SON OF ANKOLA RAMACHANDRA KRISHNA KAMATH Vs. CANARA, BANKING CORPORATION LIMITED, A BANKING COMPANY
July 26, 1940
MADHAVA RAO ALIAS CHINNAKANNAN MINOR BY HIS MOTHER AND NEXTFRIEND SIRONMANI AMMAL Vs. ADMINISTRATOR-GENERAL OF MADRAS
August 23, 1940
MADHUSUDAN MAHANTI Vs. EMPEROR
May 9, 1940
MADINA BIBI SAHIBA Vs. ISMAIL DURGA ASSOCIATION THROUGH ITS PRESENT SECRETARY HAJI MOHAMMAD MOULANA SAHIB
February 29, 1940
MADURA, DEVASTHANAM THROUGH ITS EXECUTIVE OFFICER R S NAIDU Vs. MASANAM PILLAI
January 19, 1940
MAHA RAM Vs. HARBANS
November 22, 1940
MAHABIR PRASAD Vs. JUGAL KISHORE PRASAD
August 15, 1940
MAHABIR RAI Vs. RAJENDER RAI
March 26, 1940
MAHABIR SAH Vs. EMPEROR
October 16, 1940
MAHADEO DAS Vs. TRIBENI PRASAD SINGH
September 18, 1940
MAHADEO NATH KHETRI Vs. EMPEROR
December 4, 1940
MAHAMMAD ALI Vs. DINESH CHANDRA ROY CHOUDHURY
April 22, 1940
MAHARAJ BAHADUR SINGH Vs. TAJ BAHADUR SINGH
March 13, 1940
MAHARAJ DHARAM NARAIN Vs. MAHARAJ SURAJ NARAIN
August 30, 1940
MAHARAJA BAHADUR RAM RANBIJAYA PRASAD SINGH Vs. KESHO PRASAD SINGH
January 18, 1940
MAHARAJA OF COCHIN, BY HIS AGENT THE SECRETARY TO THE GOVERNMENT OF COCHIN Vs. THUPRAN
August 20, 1940
MAHARAJA SRIS CHANDRA NANDY Vs. RAKHALANANDA THAKUR
November 11, 1940
MAHARAJA SRISH CHANDRA NANDY Vs. SUPRAVAT CHANDRA
January 5, 1940
MAHARAJADHIRAJ SIR BIJAY CHAND MAHTAB Vs. BAHADUR OF BURDWAN, IN RE
March 18, 1940
MAHARANI HEMANTA KUMARI DEBI Vs. GAURI SHANKAR TEWARI
December 4, 1940
MAHENDRA NATH SARDAR Vs. KALIPADA HALDAR
June 26, 1940
MAHESH CHANDRA DHUPI Vs. EMPEROR
January 16, 1940
MAHOMEDALLY TYEBALLY Vs. SAFIABAI
July 8, 1940
MAKSUDAN LAL SAHU Vs. NIRANJAN NATH DAS
January 24, 1940
MALIK MOHAMMAD IKHTIAR Vs. HIMTU RAM
December 2, 1940
MAMRAJ MANIRAM Vs. SKMUHAMMAD HASHIM
May 31, 1940
MANADA DEBI Vs. BENGAL BONE MILL
February 16, 1940
MANGIA HAGRIA MAHAR Vs. SAKIA
February 26, 1940
MANICKAVASAGA NADAR Vs. KKRISHNASWAMI IYER
August 9, 1940
MANIKKA N PERUMAL AIYAR Vs. SRINIVASA AIYANGAR
September 20, 1940
MANINDRA CHANDRA ROY CHOWDHURY Vs. GOPI BALLAV SEN
August 22, 1940
MANNICHEENNTAVITA CHERIA MAMMU Vs. KATAVATH TEYYIL PAYANKAVIL SEYINA
January 12, 1940
MANTHIRI GOUNDAN Vs. ARUNACHALAM GOUNDAN
January 4, 1940
MANU URAON Vs. ABRAHAM URAON
November 21, 1940
MARAGADHAMMAL Vs. YASODHAMMAL
April 12, 1940
MARFATALI MIRJA Vs. JABEDANNESSA BIBI W/O MARFATALI MIRJA
December 17, 1940
MARINA AMMAYI Vs. MIRZA BAKHAR BEG SAHEB
December 19, 1940
MARINA AMMAYI Vs. SECRETARY OF STATE
August 30, 1940
MARINA ANMAYI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF EAST GODAVARI
August 30, 1940
MARUTHUVAMALAI MOOPANAR Vs. AVADAIACHI
November 7, 1940
MATHURA SINGH Vs. PALAKDHARI RAI
February 6, 1940
MATRU MAL Vs. MEHRI KUNWAR
February 27, 1940
MAULVI A R M ABDUL WAHED Vs. NAGENDRA CHANDRA LAHIRI
June 11, 1940
MAVARAKKANDY ACHUTHAN NAYAR Vs. THANNIYATUTHIL ACHUTHAN NAYAR
December 5, 1940
MAYANDI CHETTIAR Vs. MADURA MUNICIPALITY THROUGH ITS COMMISSIONER
September 19, 1940
MAYANDI VENKATESA MUDALI Vs. KONNE DESAPPA MUDALI
July 22, 1940
MAZHAR ALI KHAN Vs. MTKULSUM BEGAM
February 7, 1940
MD MOTTAKI CHOUDHURY Vs. MTSHAMSUNNESSA KHATUN CHOUDHURANI
December 10, 1940
MD SERAJUL HAQUE Vs. DWIJENDRA MOHAN SEN GUPTA
July 9, 1940
MEHERWAN JEHANGIR Vs. DHUNBHAI KAVASHA MISTRI
February 16, 1940
MESSRS MOHAMMAD AYUB MOHAMMAD JAMIL OF CAWNPORE, Vs. RE
September 30, 1940
METTU SUBBA REDDI Vs. CHALLA VENKATAPPA REDDI
December 19, 1940
MIDNAPORE ZEMINDARY CO LTD Vs. RAJA BIJOY SINGH DUDHURIA
March 6, 1940
MIDNAPUR ZEMINDARI CO LTD Vs. BENGAL NAGPUR RAILWAY CO LTD
August 2, 1940
MINNI ZULEKA BI Vs. KULSUM BI
April 23, 1940
MIR AKHATAR HOSSAIN Vs. GURUPADA HALDAR
March 6, 1940
MIRZA AKBAR Vs. KING EMPEROR
May 28, 1940
MIRZA INAYAT BEG Vs. MIRZA ABDUL RAHMAN BEG
October 24, 1940
MISRI LAL Vs. CAPTAIN RAJA DURGA NARAIN SINGH
January 3, 1940
MITHAN LAL Vs. OFFICIAL LIQUIDATORS, AGRA SPINNING AND WEAVING MILLS CO LTD
August 28, 1940
MITTULAL SINGHANIA Vs. PURSOTOME DEBI BAGLA
January 25, 1940
MOHAMED HABIB Vs. EMPEROR
March 15, 1940
MOHAMED HOSSAIN Vs. MDRAFFIQUE
April 29, 1940
MOHAMMAD HANIF Vs. KHAIRAT ALI
November 6, 1940
MOHAMMAD ISA Vs. NAZIM HUSAIN
January 10, 1940
MOHAMMAD MAQSUD ALI KHAN Vs. ROOP CHAND
March 14, 1940
MOHAMMAD TAQI AHMAD KHAN Vs. FARMOODI BEGAM
December 23, 1940
MOHAMMAD ZAMAN KHAN Vs. BAHADUR SINGH
April 9, 1940
MOHAN LAL Vs. GOPAL LAL
January 19, 1940
MOHAN SINGH Vs. SHIV CHARAN SINGH
March 4, 1940
MOHINI MOHAN MAJUMDAR Vs. MAHARAJA BIR BIKRAM KISHORE MANIKYA BAHADUR
April 30, 1940
MOHUNT RATAN NARAYAN GIRI Vs. ASHUTOSH NUNDY
April 5, 1940
MOIDIN ROWTHAN Vs. DAKSHAYANI AMMA
April 24, 1940
MOLAI MISIR Vs. GOPAL LAL
March 13, 1940
MON MOHAN SINGH Vs. RAGHU NANDAN SINGH
September 24, 1940
MOSLEM KHALIFA Vs. EMPEROR
March 8, 1940
MOSQUE KNOWN AS MASJID SHAHID GANJ Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE, AMRITSAR
May 2, 1940
MOTAM KOTAYYA ALIAS PRAKASAM Vs. SINGAMPALLI VENKATA PUNNAYYA
April 26, 1940
MOTI DUSADH Vs. EMPEROR
January 19, 1940
MOTILAL DHANNALAL Vs. NATHU GANPATI KALAR
July 11, 1940
MOULVI BAZLAR RAHMAN CHOUDHURY Vs. COMMISSIONER OF WAKFS
May 29, 1940
MRS IDA L CHAMBERS Vs. KELLAND HUXFORD CHAMBER S
August 20, 1940
MRS ZOHADA BEGUM SAHEBA Vs. HAJI DAWOOD AYED, FIRM
February 5, 1940
MT ATIQA BEGAM Vs. ABDUL MAGHNI KHAN
March 11, 1940
MT BADRUNNISSA Vs. MUNICIPAL BOARD THROUGH EXECUTIVE OFFICER
November 11, 1940
MT BALO Vs. MTPARBATI
January 26, 1940
MT BASUMATI KUER Vs. MTHARBANSI KUER
August 14, 1940
MT BESAR KUAR Vs. RAMHIT SINGH
November 16, 1940
MT BHAGWATI W/O KALYAN SINGH BHARGAVA Vs. COMMISSIONER OF INCOME-TAX
October 15, 1940
MT BIBI UMATUL RASUL Vs. MTLAKHO KUER
September 18, 1940
MT BIBI ZALIKHAN Vs. RAMA PRASAD
August 6, 1940
MT DAULTA KUER Vs. RAM DAS RAI
January 24, 1940
MT DEORATI KUER Vs. DASARATH DUBEY
February 28, 1940
MT DIRJI Vs. SMTGOALIN
November 20, 1940
MT GAINDA KUER Vs. SRADU RAM
December 4, 1940
MT GARIBIA BIBI W/O LAL MAHOMMED KHALIFA Vs. MATHURA PROSAD RAJGHARIA
December 20, 1940
MT HASHEN BANU BIBI Vs. COMMISSIONER OF INCOME-TAX
July 2, 1940
MT KANIZ KUBRA BIBI Vs. SYED MUZAFFAR-UD-DIN HAIDER
February 9, 1940
MT KISHNI Vs. MURLI SINGH
February 15, 1940
MT KRISHNA VATI BABU Vs. MTGUNJARI
November 12, 1940
MT LALITA TWAIF Vs. PARAMATMA PRASAD
January 5, 1940
MT MASIHA KHATUN Vs. ULATANNESSA BIBI WIDOW OF HAJI MAHUMMAD YUSUF MIA
August 9, 1940
MT MUNIRAN Vs. MTMUKHTAR BEGAM
September 5, 1940
MT SAROOR FATIMA Vs. CHAUDHURY SHEIKH MOHAMMAD SAFIUDDIN
August 2, 1940
MT UMATUR ROBAB Vs. MAHADEO PRASAD
August 13, 1940
MUHAMMAD SAHIB Vs. CKUNTHANMAL SOWCAR
April 23, 1940
MUKH NARAIN SINGH Vs. RAMLOCHAN TIWARI
May 3, 1940
MULLA HAIDER HUSAIN Vs. MOHAMMAD SUBHAN KHAN
May 3, 1940
MUMTAZ Vs. CHHUTWA
March 20, 1940
MUNDRIKA SINGH Vs. NAND LAL SINGH
October 2, 1940
MUNI LAL AGARWALA Vs. PUBLIC OF BHAGALPUR
July 25, 1940
MUNICIPAL BOARD Vs. RAM GOPAL
March 29, 1940
MUNICIPAL BOARD Vs. LMORADHUJ
January 26, 1940
MUNICIPAL BOARD Vs. RAI KAMLAPAT RAI
October 24, 1940
MUNICIPAL BOARD Vs. ROOP CHAND JAIN
July 24, 1940
MUNICIPAL COUNCIL THROUGH ITS COMMISSIONER Vs. SRI DHANDAYUTHAPANI DEVASTHANAM THROUGH ITS MANAGING TRUSTEEMRTPVENKATARANGAM PILLAI
September 19, 1940
MUNNALAL Vs. GOPILAL NATHURAM
April 1, 1940
MUNSHI SERAJUL HUQ MIA Vs. ABJAL MIA
December 16, 1940
MURARI MOHAN BANDURY Vs. KRISHNAPADA BANDURY
May 27, 1940
MUSSAMMAT HASHEN BANU BIBI AND OTHERS Vs. COMMISSIONER OF INCOME TAX, BENGAL
March 2, 1940
MUTHU GOUNDAN Vs. PERIA GOUNDAN
April 18, 1940
MUTHUSWAMI CHETTIAR Vs. NARAYANASWAMI CHETTIAR
November 18, 1940
MUTHUSWAMI TEVAR Vs. RAJAH RAM PANDIAN
September 27, 1940
MUTHUSWAMI THEVAR ALIAS MAPPILAISWAMI THEVAR Vs. RAJAKUMAR BRAJARAM PANDIAN
April 3, 1940
MUTHUVENKATAPATHY REDDI Vs. KUPPU REDDI
February 7, 1940
MYMENSINGH LOAN OFFICE LTD Vs. BASIR SHEIKH
July 3, 1940
N BANERJEE AND CO A FIRM Vs. WILFRED JOHN YOUNIE
November 12, 1940
N GOPALASWAMY RAO, LICENSE INSPECTOR Vs. CHINNA PONNUSWAMY CHETTY
February 22, 1940
N K R M N NAGAPPA CHETTIAR Vs. RAJA SRIMANTHU MUTHU VIJAYA RAGHUNATHA DORAISINGAM ALIAS GOURI VALLABHA THEVAR AVL, ZAMINDAR OF SIVAGANGA THROUGH HIS AUTHORISED AGENT AND DIWAN MRRMSUNDARAM ESQ
January 2, 1940
N KRISHNASWAMI AIYAR Vs. TNNAGALINGA MUDALIAR
April 10, 1940
N L CARRICK Vs. EMPEROR
April 12, 1940
N MUTHUSAMI CHETTIAR Vs. PERIYAL ACHI
July 23, 1940
N SUBRAMANIA SASTRULU OF KANDUKUR Vs. OFFICIAL RECEIVER OF CHITTOOR
September 10, 1940
NABIRUDDIN SARKAR Vs. OSMAN GANI SARKAR
December 19, 1940
NAFAR CHANDRA SARDAR Vs. KALI PADA DAS
January 16, 1940
NAGASUNDARAM PILLAI Vs. MATHURBOOTHAM AIYAR
November 25, 1940
NAIM SAHIB Vs. TATA IRON AND STEEL CO LTD
October 3, 1940
NALINI KANTA ROY Vs. SURESH CHANDRA CHAKRAVARTY
July 15, 1940
NALINI NATH MALLIK THAKUR Vs. RADHASHYAM MARWARI
January 12, 1940
NANAK Vs. FAQIRA
April 25, 1940
NAND KISHWAR BUX ROY Vs. GOPAL BUX RAI
March 18, 1940
NAND KUMAR SINHA Vs. RAI BAHADUR PASHUPATI GHOSH
November 22, 1940
NANDARAPU MAHALAKSHMI NAIDU Vs. KALANGI SATYAM
November 1, 1940
NANJAPPA CHETTY Vs. PERUMAL CHETTIAR
November 14, 1940
NANJUNDA CHETTY Vs. YPRLMLLAKSHMANAN CHETTIAR
August 8, 1940
NARAIN SINGH Vs. RADHEY SHYAM SETH
October 16, 1940
NARAIN SINGH Vs. NET RAM
August 13, 1940
NARAN CHANDRA DALPATI Vs. SIDH NATH SINGH
May 24, 1940
NARASIMHULU NAIDU Vs. PEMMATI NAGA REDDY
July 30, 1940
NARAYANAN CHETTIAR Vs. CHIDAMBARAM CHETTIAR
February 6, 1940
NARAYANASAMI REDDY Vs. VEERASAMI REDDY
August 20, 1940
NARENDRA CHANDRA DE Vs. RAJENDRA CHANDRA CHANDA
December 2, 1940
NASKARPARA JUTE MILLS CO LTD Vs. NIRMAL KUMAR JAIN
December 10, 1940
NATESA AIYAR Vs. SINGARAVELU PILLAI
September 12, 1940
NATHU Vs. EMPEROR
August 13, 1940
NATHU CHAUDHURY Vs. EMPEROR
February 8, 1940
NATHU LAL Vs. MT GOMTI KUAR
May 27, 1940
NATHU RAMJI TELANGA Vs. JAGANNATH HIRALAL MISHRA
March 15, 1940
NAUBAT SINGH Vs. MTSHAMBARAT KUAR
November 6, 1940
NAYAR MODERN BANK LTD BY ITS MANAGING DIRECTOR M MADHAVAN NAIR Vs. JAMES VOCE PIRRIE, CYRIL GILL AND JOHN STANLEYGOODWIN, THE OFFICIAL LIQUIDATORS OF THE TRAVANCORE NATIONAL AND QUILON BANK, LTD, (IN LIQUIDATION)
August 21, 1940
NEDUNGADI BANK, LIMITED Vs. DORAIKANNU AMMAL
September 2, 1940
NEELAPPA REDDIAR Vs. SOLAIMUTHU UDAYAN
August 21, 1940
NELLORE PERMANENT FUND LIMITED BY ITS PRESIDENT, C MALAKONDAIYA Vs. KONDAPI SUBBA RAO
July 30, 1940
NIDHUSUDAN MUKHERJEE Vs. SMTBIBHABATI DEBI
January 19, 1940
NILKANTH LAXMAN NAIK Vs. VISHWANATH JANARDAN NAIK
April 4, 1940
NILRATAN MUKHOPADHYA Vs. COOCH BEHAR LOAN OFFICE LTD
August 14, 1940
NIMAR PANDEY Vs. JAGDISH PANDEY
December 17, 1940
NIMMAGADDA RAMASESHAYYA Vs. ADUSUMILLI KUTUMBA RAO
April 9, 1940
NITHOOR THIMMANNA BHAT Vs. AITHAPPA ADYANTHAYA
April 23, 1940
NITYA RANJAN MUKHERJEE Vs. NIRANJAN CHANDRA
November 13, 1940
NOKAR DIBYASWARI DEBI Vs. NARAYAN LIN KUMARI DEBI
August 27, 1940
NOOR MOHAMMAD Vs. ZAINUL ABDIN
April 17, 1940
NOWRANGA LAL MARWARI Vs. CHAIRMAN, MIDNAPORE MUNICIPALITY
March 18, 1940
NUKALA SURYA RAO Vs. YEDIDA BULLEMMA ALIAS VENKAYYA
April 12, 1940
NUNNA SATYANARAYANAMURTHY Vs. AVVA KRISHNAMOORTHY
February 6, 1940
NUR AHMED Vs. RASIK CHANDRA MOHAJAN
May 7, 1940
O RM O M SP FIRM Vs. P L N K M NAGAPPA CHETTIAR
September 17, 1940
OFFICIAL ASSIGNEE Vs. SECRETARY, MAND SMRYEMPLOYEES CO- OPERATIVE URBAN BANK, LIMITED
January 16, 1940
OFFICIAL ASSIGNEE Vs. HDHUKUMCHAND KHIMSURA
September 9, 1940
OFFICIAL ASSIGNEE OF MADRAS Vs. SNATESA ACBARI
September 4, 1940
OFFICIAL LIQUIDATORS ELECTRIC SUPPLY CO LTD Vs. SIEMENS (INDIA) LTD
August 19, 1940
OFFICIAL RECEIVER Vs. AMARA SESHAYYA
August 23, 1940
OFFICIAL RECEIVER Vs. NERELLA VENKIAH
November 4, 1940
OFFICIAL RECEIVER OF EAST GODAVARI Vs. CHAVA GOVINDARAJU
April 23, 1940
OORAKKARAI SEETHARAMA CHETTIAR Vs. SHEIK ABDUL RAHIMAN SAHIB
April 12, 1940
P A RAJU CHETTIAR Vs. MINOR SHANMUGAM PILLAI ALIAS SARANGAPANI PILLAI
May 1, 1940
P L N S P SUBRAMANIAN CHETTIAR Vs. RMPLLLAKSHMANAN CHETTIAR (DEAD)
February 26, 1940
P P AR RM SP RAMANATHAN CHETTIAR BY MOTHER AND GUARDIAN MEENAKSHI ACHI Vs. ARRMSOMASUNDARAM CHETTIAR
September 27, 1940
P P RAMABHADRAN, LIQUIDATOR Vs. TSMANICKKAM
December 19, 1940
P R M P L R M PALANIAPPA CHETTIAR Vs. KPERIASWAMI KONAR
November 14, 1940
P R N S M CHOKKALINGAM CHETTI Vs. OFFICIAL ASSIGNEE OF MADRAS
May 3, 1940
P R S A R PERIAKARUPPAN CHETTIAR Vs. MARAPPA GOUNDAN
August 22, 1940
P S POOVANALINGAM PILLAI Vs. NAGARATNAM PILLAI
August 28, 1940
P S VARIER Vs. COMMISSIONER OF INCOME-TAX, MADRAS
September 24, 1940
P V RAMALINGAM CHETTIAR Vs. DEBT CONCILIATION BOARD
November 13, 1940
P VENKATASUBBIAH CHETTY Vs. JUMMA MOSQUE, BY ITS MUTTAVALLI CKHADAR MOHIDEEN SAHIB AND HABDUL AZIZ SAHIB
November 20, 1940
PACHAIAMMAL Vs. HINDUSTAN CO-OPERATIVE INSURANCE SOCIETY LIMITED, AN INCORPORATED COMPANY
August 16, 1940
PACHO W/O. GOKUL Vs. NIKHELAL TAKHAT
February 12, 1940
PAKKIRI MUHAMMAD THARAGANAR Vs. UTSYED SAHIB
February 7, 1940
PALANI GOUNDAN Vs. MUTHUSWAMI GOUNDAN ALIAS AVANASHI GOUNDAN
August 26, 1940
PALANI GOUNDAN Vs. PERIA GOUNDAN
September 18, 1940
PALANIVEL GOUNDEN Vs. SUBBAROYA GOUNDEN
August 26, 1940
PALETI CHANDRAYYA Vs. YERUVA CHINNAPPA REDDI
April 5, 1940
PALGHAT ELECTRIC CORPORATION LTD Vs. TNVEERARAGHAVA AIYAR
August 15, 1940
PANCHANAN GANGULY Vs. KALIPADO BANERJEE
January 15, 1940
PANCHANAN MANDAL Vs. SASHI BHUSAN PRADHAN
February 15, 1940
PANCHAYAT BOARD, RAZOLE BY ITS PRESIDENT Vs. SAIT AMICHAND DUNGARMAL FIRM REPRESENTED BY SAIT ANJARIMAL
November 6, 1940
PANDEY ISHWAR NATH ROY Vs. MAHARAJA PERTAPUDAI NATH SAHA DEO
February 23, 1940
PANDHARI YOGAJI Vs. DIGAMBARDAS ROSHANCHAND GUJRATHI
March 8, 1940
PANDIRI SARVESWARA RAO Vs. MATURI UMAMAHESWARA RAO
September 13, 1940
PANDIT SUSHIL CHANDER CHATURVEDI Vs. WALI ULLAH
November 28, 1940
PANDU INDRABHAN KUNBI Vs. WAMAN KASHINATH DHARMADHIKARI
February 12, 1940
PANNALALL MARWARI Vs. TMKRISHNASWAMI PILLAI
September 27, 1940
PAPPAMMAL Vs. SETHAMMAL
March 15, 1940
PARAMESHWAR PRASAD Vs. WALJI CHHATRI
March 5, 1940
PARBHU NATH PRASAD Vs. SARJU PRASAD
April 24, 1940
PARMANAND Vs. EMPEROR
March 1, 1940
PARMANAND GANGA PRASAD Vs. EMPEROR
April 4, 1940
PASHUPATI SADUKHAN Vs. JANAKI NATH MUKHERJEE
December 5, 1940
PATINHARE VALAPPIL POKKER Vs. ALAKKAL KUNHEETHUTTI
July 31, 1940
PATTU ACHI Vs. VRAJGOPALA PILLAI
May 3, 1940
PAVAYI Vs. PALANIVELA GOUNDAN
March 6, 1940
PEAREY LAL Vs. KUNWAR RANI MLHIRA DEVI
November 26, 1940
PECHIYAPPA CHETTIAR Vs. VAZHUKKA CHETTI
December 10, 1940
PENUBALA MUNI KRISHNAYYA Vs. PENUBALA AKILAMMA
January 24, 1940
PEOPLE S CO-OPERATIVE BANK LTD Vs. SHYAM NARAIN
May 9, 1940
PERI KAMESWAR RAO, MINOR BY NEW GUARDIAN PERI REDDAMMA Vs. PERI JAGANNADHA SASTRI
September 9, 1940
PERIA KARUPPAN CHETTIAR Vs. APPAJI NAIDU
August 28, 1940
PERIASAMI PILLAI Vs. SIVATHIA PILLAI
August 20, 1940
PERIASWAMI CHETTIAR Vs. SARAMASWAMI GOUNDAN
August 19, 1940
PERIYATAN KATANHIPALLI KANNAN NAMBIAR Vs. ULLANNUR MADHATHIL SUBRAMANIA PATTAR
September 10, 1940
PETA VENKAYYA Vs. SSEETHAYYA
December 12, 1940
PEYARE LAL Vs. MTMISRI
July 25, 1940
PIRTHI RAJ GANESH DAS Vs. BALMAKUND MARWARI
April 1, 1940
PITCHAI PILLAI Vs. TRRAMASWAMI AIYANGAR
February 23, 1940
PONNAPALLI VENKATAPPAYYA Vs. PUSHADAPU RAMASWAMI
September 30, 1940
POTHERA KALLUR VEETTIL NARAYANAN NAMBIAR Vs. POTHERA KALLUR VEETTIL KUNHATHAYI AMMA
March 29, 1940
POTHULA SATTIRAJU Vs. POLISETTI VENKATARATNAM
July 24, 1940
PRABHASINI DUTTA Vs. NRIPENDRA NATH SINHA
December 20, 1940
PRABHU RAM Vs. RAMESHWAR PRASAD SINGH BAHADUR
February 15, 1940
PRAFULLA CHANDRA GOPE Vs. SOARU MAHAMMAD
April 16, 1940
PRAFULLA KUMAR MITRA Vs. DHIRENDRA LAL DUTT
March 11, 1940
PRATIVADI BHAYAMKARAM SINGARACHARYULU Vs. ADDALA SESHARAO
August 22, 1940
PREMALABAI W/O. PADMARAO MUDALIAR Vs. PRIYA KUMARI AND OTHERS
July 18, 1940
PRESIDENT, CO-OPERATIVE CREDIT SOCIETY Vs. SANAM NARASIMHA RAO
April 9, 1940
PRESIDENT, PAKKAM PANCHAYAT BOARD Vs. MUNUSWAMI REDDY
November 29, 1940
PRESIDENT, PANCHAYAT BOARD Vs. SURAPPU VEERANNA
February 22, 1940
PROBODH CHANDRA HALDAR Vs. BANI CHARAN KUNDU
August 11, 1940
PROVINCE OF BENGAL Vs. MAHES MISSIR
November 19, 1940
PROVINCIAL GOVERNMENT Vs. BHIVRAM NANHYA MAHAR
February 3, 1940
PT CHANDRA SEKHAR DHAR MISRA Vs. BHAGWAN DAS
December 10, 1940
PUBLIC PROSECUTOR Vs. MAHOMMAD ABDULLAH
March 20, 1940
PUBLIC PROSECUTOR Vs. SVENKATASUBRAMANYAM
November 18, 1940
PUBLIC PROSECUTOR Vs. SALMA BEEVI
February 9, 1940
PUBLIC PROSECUTOR Vs. CHELLIAH TEVAN
August 9, 1940
PUBLIC PROSECUTOR Vs. RAMASWAMI NADAR
March 5, 1940
PUBLIC PROSECUTOR Vs. KANHOLI KUNHIRAMAN NAYAR
December 3, 1940
PUDIKUTTY UNNEERI Vs. MUNICIPAL COUNCIL
December 13, 1940
PULIGADDA VENKATASUBBA RAO (DEAD) Vs. YELLAPRAGADA SIVARAMAYYA
August 22, 1940
PULIN BEHARI DAS Vs. SYED REASAT ALI
May 3, 1940
PULIN KRISHNA MUKHERJEE Vs. ADYA NATH MUKHERJEE
January 25, 1940
PULIYATH GOVINDA NAIR Vs. PAREKALATHIL ACHUTAN NAIR
February 2, 1940
PUNJAB CO-OPERATIVE BANK LTD, AMRITSAR Vs. COMMISSIONER OF INCOME TAX, LAHORE
July 22, 1940
PUNJAB NATIONAL BANK LTD Vs. BANK OF BARODA LTD
June 28, 1940
PUNJAB SUGAR MILLS CO LTD Vs. PTLACHMAN PRASAD TEWARI
December 10, 1940
PUNYAM RANGASWAMI REDDI Vs. GALI GOPALAKRISHNA REDDI
September 18, 1940
PURANAM EGNA NARAYANAYYA Vs. DESABOYINA VENKATAYYA
August 29, 1940
PURNA LALL NANDAN Vs. BHUPENDRA CHANDRA DUTT
August 6, 1940
PURNENDU NATH TAGORE Vs. HANUT MULL DOGAR
May 1, 1940
PURSATTAMDAS GUJRATI Vs. LALA BAIJNATH PROSAD
March 20, 1940
PUTHANVEETTIL CHEERU Vs. CHENENKEEL PUNNORON CHATHU NAMBIAR
July 24, 1940
PUTHUR VEETTILL KRISHNAN CHETTIAR Vs. ARAMALU AMMA
September 17, 1940
PYARI MOHAN MANJHI Vs. MOULVI HASHAN ALI KHAN ARMANALI KHAN
April 25, 1940
PYDA SURYANARAYANAMURTHI Vs. MUNICIPAL COUNCIL, REPRESENTED BY ITS CHAIRMAN FOR THE TIME BEING LSUBBA RAO
August 6, 1940
QABUL SINGH Vs. EMPEROR
April 26, 1940
R C BHIDE Vs. TRAVANCORE NATIONAL AND QUILON BANK LTD, IN LIQUIDATION BY ITS OFFICIAL LIQUIDATOR
August 22, 1940
R E MARRIOTT Vs. MUNICIPALITY OF HOWRAH
December 3, 1940
R K PRESANNA VENKATESA RAO Vs. TRICHINOPOLY DISTRICT CO- OPERATIVE CENTRAL BANK, LTD, BY ITS PRESIDENT RAO BAHADUR TMNARAYANASWAMI PILLAI
April 30, 1940
R M G SUBRAMANIA AIYAR Vs. ULAGALUMPERUMAL SETHURAYAR
December 20, 1940
R M JASSAWALA Vs. AMULYA CHANDRA DUTTA
August 6, 1940
R M P R M M SUBRAMANIAN CHETTIAR BY HIS POWER-OF-ATTORNEY AGENT M S RAMANATHAN CHETTIAR Vs. OFFICIAL RECEIVER
November 27, 1940
R M S FIRM CONSISTING OF PARTNERS RAMAN CHETTIAR Vs. SLMMUTHUSWAMI ODAYAR
February 8, 1940
R S SINHA Vs. MISS SALENA HECTOR
August 9, 1940
RACHAMADUGU NARAYANASWAMI CHETTI Vs. RVENKATA REDDI (DIED)
May 3, 1940
RADHA MOHAN AHIR Vs. EMPEROR
August 13, 1940
RADHAKISAN JAIKISAN GINNING AND PRESSING FACTORY Vs. JAMNADAS NURSERY GINNING AND PRESSING COMPANY LIMITED
January 12, 1940
RADHAKISSEN CHAMRIA Vs. DURGA PROSAD CHAMRIA
June 3, 1940
RADHAKRISHNA CHETTY Vs. MISS TECKLA SCHOMBERG
May 1, 1940
RADHARANI DASSI Vs. MATI LAL SEN
June 6, 1940
RADHEY LAL Vs. NIRANJAN NATH
October 2, 1940
RADHEY SHIAM Vs. NAZIR HUSAIN
December 4, 1940
RAFIQ AHMED Vs. BABU RAM
July 31, 1940
RAGHUBAR DAYAL Vs. KALLU
January 8, 1940
RAGHUBIR DAYAL MISSIR Vs. EMPEROR
October 17, 1940
RAGHUNANDAN LOHAR Vs. BACHU SINGH
January 11, 1940
RAGHUNATH GOPE Vs. EMPEROR
October 3, 1940
RAHMAT ULLAH Vs. MOHAMMAD HUSAIN
May 1, 1940
RAI BAHADUR H P BANERJEE Vs. COMMISSIONER OF INCOME-TAX, BHIAR & ORISSA
November 20, 1940
RAI BAHADUR LOKENATH PRASAD DHANDHANIA Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA
April 2, 1940
RAI BAHADUR SETH GANGA SAGAR Vs. REOTI PRASAD
September 16, 1940
RAI KIRAN CHANDRA ROY BAHADUR Vs. BRAJES CHARAN SEN
February 16, 1940
RAI KRISHNA BAHADUR Vs. GANGA PRASAD SAH
August 15, 1940
RAJ NARAIN DUBE Vs. SYED IMAM RAZA
July 23, 1940
RAJ RANJAN PRASAD SINHA Vs. KHOBHARI LAL
September 3, 1940
RAJA BAHADUR SIR RAJENDRA NARAYAN BHANJ DEO Vs. COMMISSIONER OF INCOME TAX, BIHAR AND ORISSA
June 11, 1940
RAJA BHAGWAN BAKSH SINGH Vs. SECRETARY OF STATE
March 4, 1940
RAJA BRAJASUNDER DEB Vs. RAJA RAJENDRA NARAYAN BHANJ DEO
May 7, 1940
RAJA JAGAT KISHORE ACHARJYA CHOWDHURY Vs. KULAKAMINI DASYA W/O KAMALA KANTA TARAFDAR
August 6, 1940
RAJA JANAKI NATH ROY Vs. JYOTISH CHANDRA ACHARYA CHOWDHURY
August 21, 1940
RAJA JHA Vs. RAMCHANDRA JHA
December 20, 1940
RAJA KRITANAND SINGH BAHADUR Vs. SECRETARY OF STATE
June 6, 1940
RAJA MEA Vs. EMPEROR
February 22, 1940
RAJA PROFULLA NATH TAGORE Vs. SANTOSH KUMAR DAS
July 4, 1940
RAJA SAHEB MEHARBAN I DOSTAN SRI RAJAH RAO VENKATA KUMARA MAHIPATH SURYARAO BAHADUR GARU Vs. PURAMSETTI VENKATARAO
December 11, 1940
RAJA SRI JYOTI PRASAD SINGH DEO BAHADUR Vs. SAMUEL HENRY SEDDON
January 29, 1940
RAJAH SAHEB MEHARBAN I DOSTHAN SREE RAJAH RAVU VENKATAKUMARA MAHIPATHI SURYA RAO BAHADUR GARU, SARDAR RAJAHMUNDRY CIRCAR AND MAHARAJAH OF PITHAPURAM Vs. YEDLAPALLI MANGAMMA
November 19, 1940
RAJE KHANDERAO GOVIND RAO Vs. UDHAO GANESH
February 15, 1940
RAJENDRA PRASAD Vs. DEBI PARSAD
January 3, 1940
RAJNANDINI W/O MAHENDRA NATH PURKAYESTHA Vs. ASWINI KUMAR CHOWDHURY
July 31, 1940
RAJOO ALIAS DORAISAMI GOUNDAR Vs. PALANIYAPPA CHETTIAR
September 16, 1940
RAJU Vs. ABDUL RAHIMAN SAHIB
September 12, 1940
RAJU CHETTIAR ALIAS RAMASAMI CHETTIAR Vs. RAMAKKAL
December 3, 1940
RAJU MUDALI ALIAS VINAYAKA MUDALIAR Vs. CHINNARAJU NAIDU
August 14, 1940
RAM BEHARI SAHAI Vs. BINDA PRASAD
August 30, 1940
RAM DAUR RAI Vs. LACHHMI PRASAD
October 4, 1940
RAM DIHAL Vs. BADRI
November 8, 1940
RAM DIN SINGH Vs. SARJU PRASAD
May 7, 1940
RAM KRIPAL SINGH Vs. SIDHESHWAR SINGH
November 6, 1940
RAM LAL SAHU Vs. MTBIBI ZOHRA
August 23, 1940
RAM PRASAD SINGH Vs. RADHA PANDAY
July 23, 1940
RAM RENU CHATTORAJ Vs. EMPEROR
December 3, 1940
RAM SARUP SAH Vs. MUKHI SINGH
February 2, 1940
RAMA CHARAN Vs. RAGHUBIR SARAN
September 3, 1940
RAMA RAO Vs. VENKATARAMAYYA
March 13, 1940
RAMA SHAH Vs. LAL CHAND
February 22, 1940
RAMADOSS REDDIAR Vs. MUNUSWAMI REDDIAR
September 13, 1940
RAMAI CHAUBEY Vs. RAM DATTA SONAR
January 22, 1940
RAMAN CHETTIAR Vs. PERUMAL UDAYAR
December 18, 1940
RAMANATHAN CHETTIAR Vs. M AR RM VISWANATHAN CHETTIAR
December 2, 1940
RAMANUJ DAS Vs. RAM SAMUKH DAS
February 5, 1940
RAMASWAMI REDDI Vs. ALAGAYAMMAL
January 30, 1940
RAMASWAMI UDAIYAR Vs. SEVU RAMU ARU RAMANATHAN CHETTIAR
September 19, 1940
RAMCHANDRA Vs. RAM LAL
August 2, 1940
RAMDAS BHAGAT Vs. KRISHNA PRASAD TEWARI
January 8, 1940
RAMDAYAL ONKARLAL AGARWAL Vs. EMPEROR
February 24, 1940
RAMESHWAR DAYAL Vs. HARI KISHEN
January 17, 1940
RAMESHWAR NATH Vs. NARAMDESHWAR PRASAD NARAIN SINGH
March 8, 1940
RAMGOBIND PRASAD Vs. GULAB CHAND SAHU
September 23, 1940
RAMGOPAL SRINIWAS Vs. NET RAM
December 12, 1940
RAMJATAN PANDEY Vs. SOMESHWARI PRASAD DUBE
October 21, 1940
RAMMAN LAL Vs. BABU RAM
October 21, 1940
RAMNANDAN PRASAD NARAYAN SINGH Vs. CHANDRADIP NARAIN SINGH
February 26, 1940
RAMNATH BANERJEE Vs. GIRISH CHANDRA SINHA
August 22, 1940
RAMPADARATH SINGH Vs. EMPEROR
October 25, 1940
RAMPAT SINGH Vs. BNAGESHAR SINGH
July 30, 1940
RAMPHAL SAHU Vs. BABU SATDEO JHA
April 15, 1940
RAMPRATAP MARWARI Vs. LACHMAN MISTRI
March 13, 1940
RAMRUP RAI Vs. FIRM MAHADEO LAL NATHMAL
January 23, 1940
RAMSARAN KAMDEO MISIR Vs. SETH BALKISAN NATHANI SHALIGRAM NATHANI
April 5, 1940
RANEEGUNGE COAL ASSOCIATION LTD Vs. TATA IRON AND STEEL CO LTD
June 18, 1940
RANENDRA NATH DATTA Vs. MUNICK LAL MITRA
June 5, 1940
RANGANAYAKI AMMAL Vs. RAJAGOPALASWAMI NAIDU
April 26, 1940
RANI BASANTA KUMARI DASI W/O KUMAR SARAT CHANDRA SINGHA Vs. JNANENDRA NATH GHOSH
April 16, 1940
RANI BHUBNESHWARI KUAR Vs. COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA
August 7, 1940
RANI BHUNESHWARI KUAR Vs. COMMISSIONER OF INCOME-TAX
August 7, 1940
RANI HARSHAMUKHI DASI Vs. NABA KRISHNA RAY CHOUDHURY
February 6, 1940
RANJIT KUMAR ROY Vs. KABIRAJ KISORI MOHAN GUPTA
May 14, 1940
RAWAT RAJ KUMAR SINGH Vs. BENARAS BANK LTD(IN LIQUIDATION)
November 13, 1940
RAYAM DURAISWAMY AIYANGAR Vs. MRAGHAVACHARIAR
August 19, 1940
RIVERS STEAM NAVIGATION CO LTD Vs. BIJOY KUMAR
November 25, 1940
RM L M L V ALAGAMMAI ACHI Vs. VRPLMPALANIAPPA CHETTIAR
January 15, 1940
ROMESH CHANDRA DAS Vs. NATIONAL TOBACCO COOF INDIA LTD
June 11, 1940
ROOPCHAND MERLACHA Vs. SHA MOTAJI MOKANAJI
May 1, 1940
RUPABAI W/O. HOSHYARSINGH RAGHUBANSI Vs. NOKHESING LALA RAGHUBANSI
February 22, 1940
RUPCHAND BOTHRA Vs. PANNALAL JOHORILAL
December 6, 1940
RY T P VINAYAKA RAO SAHIB BHONSLE Vs. JUNIOR PRINCE S ESTATE, REPRESENTED BY THE OFFICIAL RECEIVER
November 4, 1940
S A BASIL Vs. CORPORATION OF CALCUTTA
April 11, 1940
S GOPALACHARIAR Vs. NALLAYYA CHETTY
February 23, 1940
S GOPALASWAMI GOUNDER Vs. KKRISHNASWAMI GOUNDER (INTERIM LIQUIDATOR OF THE POLLACHI VELLALA UNION MILLS COMPANY LIMITED, IN LIQUIDATION)
August 5, 1940
S HUDA Vs. ALI HUSSAIN MIQBAL
January 24, 1940
S K SUBBA NAICKER Vs. SAVARIMUTHU PILLAI
August 30, 1940
S KASI CHETTIAR Vs. RTHON BLE THE SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF RAMNAD
November 5, 1940
S M S KARUPPIAH PILLAI Vs. COMMISSIONER OF INCOME-TAX, MADRAS
September 25, 1940
S P RM M MEYAPPA CHETTIAR Vs. SPRMRMRAMASWAMI CHETTIAR
July 24, 1940
S R M C T S S P A CHETTYAR FIRM Vs. U ON MAUNG
July 8, 1940
S RAMASUBBIER Vs. PRAMA AIYAR
November 4, 1940
S RAMASWAMI AYYAR Vs. COMMISSIONER, CHITTOOR MUNICIPALTY
February 15, 1940
S SAADAT HUSAIN Vs. RAM KISHAN DAS
May 9, 1940
S SANKARANARAYANA AIYAR Vs. PARAMASIVAM PILLAI
August 1, 1940
S SHARAFUDDIN AHMED Vs. SHAMSUL HUQ
May 15, 1940
S SUBBARAMAYYA Vs. SEGU PEDDA SUBBIAH (DECEASED)
December 10, 1940
S SUBBARAYA MUDALIAR Vs. APPATHURAI SAMBAN
July 31, 1940
S V P SUDALAIMANI NADAR Vs. COMMISSIONER OF INCOME-TAX
September 24, 1940
SADHO SARAN PANDE Vs. BENI MADHO OJHA
February 23, 1940
SAGARMAL MARWARI Vs. BHUTHU RAM
August 6, 1940
SAGHIR HASSAN Vs. TAYAB HASAN
September 16, 1940
SAGUNI MISSIR Vs. EMPEROR
February 1, 1940
SAHARANPUR GRAIN CHAMBER LTD THROUGH MANAGER SRI RAM GUPTA Vs. MAHARAJ SINGH
January 2, 1940
SAHEBJAN Vs. EMPEROR
January 4, 1940
SAHIB NASIB KHAN Vs. MTKUTBUNNISA
August 6, 1940
SAIDU KHAN Vs. GAYA PRASAD
September 6, 1940
SAIT SOGMULL LACHIRAM FIRM OF TENALI Vs. VALLABHANENI PARANDHAMAYYA
April 5, 1940
SAKALDIP RAI Vs. EMPEROR
August 1, 1940
SALAMATULLAH Vs. EMPEROR
December 6, 1940
SAMANTA RADHA PRASANNA DAS Vs. BARENDRA KRISHNA DAS
December 5, 1940
SAMPAT LAL Vs. KALURAM BRIJMOHAN
February 7, 1940
SAMUEL L LEVY Vs. ASSICURAZIONI GENERALI
June 3, 1940
SANAMPUDI KODANDARAMAYYA Vs. GURRALA VENKATAREDDI
August 13, 1940
SANKHAVARM NALIGINDLA VENKATA RANGACHARYULU Vs. RANGASUBBA AKKAPPA RAO
December 18, 1940
SANTOSH KUMAR BOSE Vs. JALADSASHI DEVI
July 26, 1940
SARASWATHI AMMAL Vs. ARABUSA SAHIB
December 11, 1940
SASHI BHUSAN DE SARKAR Vs. FUL KHAN
April 16, 1940
SASHI KUMARI DEVI W/O MOHINI KISHORE ROY Vs. DHIRENDRA KISHORE ROY
November 19, 1940
SAT NARAIN LAL Vs. EMPEROR
April 22, 1940
SATI NATH MUKHERJEE Vs. SURESH CHANDRA ROY
February 12, 1940
SECRETARY OF STATE Vs. SAGARMAL MARWARI
October 3, 1940
SECRETARY OF STATE Vs. SYED SADEK REZA
May 10, 1940
SECRETARY OF STATE Vs. MASK AND CO
March 15, 1940
SECRETARY OF STATE Vs. RAM BACHAN LAL
November 8, 1940
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR Vs. REDDIPALLE HUSSAIN SAHEB (DIED)
February 27, 1940
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF WEST GODAVARI Vs. SREE RAJAH MALRAJU VENKATA NARASIMHA RAO BAHADUR
February 21, 1940
SETH BALAKISONLAL JANKIPRASAD Vs. DEBT CONCILIATION BOARD BY ITS CHAIRMAN
March 27, 1940
SETH KANHAIYA LAL GOENKA, Vs. RE
September 18, 1940
SETH KISHORI LAL Vs. THKALYAN SINGH
January 9, 1940
SETH KISHORI LAL Vs. BHAWANI SHANKAR
May 23, 1940
SEVADAPPA GOUNDAR Vs. KVNARAYANASWAMI AIYAR, SPECIAL RECEIVER
January 5, 1940
SEVUGAM CHETTIAR ALIAS MANICKAVASAGAM CHETTIAR Vs. RANGANATHA MUDALIAR
August 30, 1940
SHANKAR SHRAVAN MAHAR Vs. RAMA ADKU MAHAR
March 15, 1940
SHANKARLAL SHIVNARAYAN MARWADI Vs. MAHADEO ADKOBA HOTE
April 5, 1940
SHANKARRAO DAGADUJIRAO JAHAGIRDAR Vs. SAMBHU NATHU PATIL
July 3, 1940
SHANTI LAL Vs. MTJAMNI KUER
January 11, 1940
SHANTI SARUP DAS Vs. ASHARFI SINGH
November 26, 1940
SHEIKH ABDUL AHAD Vs. HARIKISHUN
October 17, 1940
SHEIKH MOHAMMAD NAGIR Vs. SHEIKH ALAUDDIN AHMAD
November 12, 1940
SHEKH TAMIZALI Vs. MDNASARALI BHUIYA
May 8, 1940
SHEKU SAHIB Vs. VENKATARARAMANAYYA
December 20, 1940
SHEO BANDHAN PANDEY Vs. KISHUN PRASAD PANDE
January 30, 1940
SHEODHAR PRASAD SINGH Vs. KISHUN PRASAD SINGH
July 24, 1940
SHEODUTTRAI PANNALAL Vs. COMMISSIONER OF INCOME-TAX, UNITED PROVINCES
September 30, 1940
SHEOPRASAD SHRIRAM MARWADI Vs. GOVINDRAM HARDIT RAI MARWADI
February 5, 1940
SHEOSHANKER SAHAI LAL BAHADUR LAL KAYASTHA Vs. SETH SURAJMAL MANSUKHDAS OSWAL
February 26, 1940
SHER ALI Vs. HAMID ALI
March 5, 1940
SHEWKISSEN MOHATA Vs. MANGALCHAND MALOO
December 11, 1940
SHIVA PRASAD SINGH Vs. MANDIRA KUMARI DEBI
January 19, 1940
SHYAM JHULAN PRASAD SINGH Vs. SATRUHAN PRASAD SAHI
April 15, 1940
SIBENDRA SEKHAR ROY Vs. EMPEROR
April 8, 1940
SINGHESHWAR JHA Vs. AJAB LAL MANDAR
September 4, 1940
SIR BIJOY CHAND MAHATAB Vs. OFFICIAL TRUSTEE OF BENGAL
July 23, 1940
SIR JAMSHEDJEE JEEJIBHOY, BART Vs. SORABJI BYRAMJI WARDEN
March 7, 1940
SITARAM BABURAM Vs. SITARAM LALMAN THROUGH TULSI RAM
December 5, 1940
SITARAM SINGH GUNWANT SINGH Vs. CHITTARANJAN HULAB SINGH
December 2, 1940
SIVAGURUNATHA PILLAI Vs. PADMAVATHI AMMAL
December 20, 1940
SK ALLA RAKHA Vs. LIAKAT HOSSAIN
April 4, 1940
SK KHODA BUX Vs. MOZAHARUL HAQUE
April 4, 1940
SM ANANTAMONI DASI W/O PRIYA NATH HALDAR Vs. BHOLA NATH MANNA
July 2, 1940
SM ANNAPURNA DASI Vs. BAZLEY KARIM FAZLEY MOULA
August 19, 1940
SM BHABASUNDARI DASSI Vs. GOPESWAR AUDDY
July 30, 1940
SM CHAPALABALA DASI W/O KANIKURA BHANDARI Vs. SMSARAT KUMARI DASI W/O SHIB CHANDRA PRAMANIK
December 4, 1940
SM JARIMON KHATOON (CHOWDHURANI) W/O FATEALI CHOWDHURY Vs. SECRETARY OF STATE
April 18, 1940
SM MUKIMANNESSA CHOWDHURANI Vs. RAMESWAR SHUKUL
December 2, 1940
SM PURSOTTOME DEVI BAGLA Vs. DWARKA PRASAD BAJAJ
November 29, 1940
SM SAIBALINI DEVI W/O ABINASH CHANDRA BANERJEE Vs. ABINASH CHANDRA MODAK
August 5, 1940
SM SARBASUNDARI DASSI Vs. SMNANDARANI DASSI
April 5, 1940
SM UMASASHI DEBI Vs. SMRADHA BINODINI DEVI W/O PANCHANON HAZRA CHOUDHURY
June 17, 1940
SMT BHADRABATI DEVI W/O DINABANDHU TEWARI Vs. JIBANMAL BABU
August 6, 1940
SOCIETE BELGE DE BANQUE S A Vs. RAO GIRDHARI LAL CHAUDHARY
March 18, 1940
SOFIA BI BI SAHEBA Vs. VASUDEVA CHETTY
May 2, 1940
SOHONLAL DAGA Vs. SREECHAND DAGA
April 11, 1940
SONA MIA Vs. PROKASH CHANDRA BHATTACHARJYA
May 30, 1940
SONARAM DUTTA Vs. SITARAM CHAMARIA
July 29, 1940
SOTHERN-SMITH Vs. CLANCY
December 13, 1940
SOUNDARARAJAPPA MUDALIAR Vs. MINOR KRISHNA AIYAR, BY GUARDIAN RAGHAVENDRA RAO
March 6, 1940
SOURENDRA MOHAN CHOWDHURY Vs. KANAI LAL ROY
November 26, 1940
SOUTHERN H M INSPECTOR OF TAXES Vs. COHENS EXECUTORS
June 2, 1940
SREE RAJAH VASIREDDI BALACHANDRASEKHARA VARAPRASAD BAHADUR MANNE SULTAN GARU Vs. MALLELA LAKSHMINARASIMHAM
February 28, 1940
SREE RAJAH VENKATA RAMAYYA APPA RAO BAHADUR, ZAMINDAR GARU OF NUZVID Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF KISTNA
December 12, 1940
SREEPATHI BALAIAH ALIAS BALA GURUMURTHY Vs. DARSI RAMAYYA
December 11, 1940
SREERAM SAKSENA Vs. EMPEROR
February 15, 1940
SRI BHAGWAT LAL Vs. BACHU PANDEY
January 3, 1940
SRI CHANDRA CHOOR DEO Vs. BIBHUTI BHUSHAN DEVA
December 13, 1940
SRI ISWAR RAM CHANDRA BIGRAHA THAKUR Vs. BENGAL DUARS BANK LTD
October 30, 1940
SRI KALLALAGAR DEVASTHANAM THROUGH ITS EXECUTIVE OFFICER, K N RADHAKRISHNA Vs. DISTRICT COLLECTOR
April 2, 1940
SRI KASIKANANDA GNANACHARYA SWAMIGAL Vs. SARAVANA PERUMAL PILLAI
December 9, 1940
SRI NARAYAN Vs. MOHAMMAD ABU SALEH
February 29, 1940
SRI PADMA KUMARI PATTO MAHADEVI Vs. NANDA PADHAN
September 11, 1940
SRI RAJAH NAYANI VENKATA RANGA RAO BAHADUR ZAMINDAR GARU Vs. SRI RAJAH TADAKAMALLA SITA RAMACHANDRA RAO BAHADUR ZAMINDAR GARU
July 17, 1940
SRI RAJAH YENUMALA LATCHANNA DORA VARU Vs. SRI RAJAH YENUMALA MALLU DORA VARU
May 1, 1940
SRI SRI SRIDHAR JEW Vs. MANINDRA KMITTER
February 21, 1940
SRI THAKURJI RAMJI LACHHMANJI; JANKIJI OF ASTHAL POKHRAUNI Vs. MATHURA PRASAD MISSIR
December 19, 1940
SRIMAT PARUVASTU PATTABHIRAMA CHINA GOVINDACHARYULU Vs. PUNYAMURTHULA SESHAGIRI RAO
August 8, 1940
SRIMATIJAN W/O SHEIKH AMIRADDI Vs. FULJA KHATUN W/O MUNSUR
July 4, 1940
SRIMATYA GAYAMANI BEWA Vs. DHARANIDHAR JANA PANCHANAN JANA
April 17, 1940
SRISH CHANDRA SEN Vs. MOHIM CHANDRA GHOSE
November 11, 1940
STANDARD TYPE FOUNDRY BY THE PROPRIETOR, A THIRUVENGADA MUDALIAR Vs. CHEBOLU VENKATARAMANIAH
November 22, 1940
STOCK AND SHARE EXCHANGE BUREAU, RAWALPINDI, BY PROPRIETOR, PROF N L KASHYAP Vs. KOTHARI AND SONS
November 26, 1940
SUBA RAUT Vs. DINDEUAL CHOUDHURY
September 11, 1940
SUBA SINGH Vs. EMPEROR
October 16, 1940
SUBBU PANDARAM Vs. LAKSHMINARAYANA CHETTIAR
January 19, 1940
SUBBURAMIER Vs. VENKATACHALAPATHI AIYAR
August 19, 1940
SUBEDAR MIAN Vs. SHEO SHANKAR MISSIR
April 10, 1940
SUBHADRAMMAL Vs. KANNAMMAL
February 21, 1940
SUBHANI Vs. NAWAB
August 17, 1940
SUCHANDRA BHUSAN KUMAR LAL Vs. LALOO MODI
December 2, 1940
SUDALAIMANI NADAR Vs. COMMISSIONER OF INCOME-TAX, MADRAS
September 24, 1940
SUDHANYA MOHAN BASAK Vs. MONORAMA GUPTA W/O JOY SANKAR SEN
July 23, 1940
SUDHIR CHANDRA CHAKRAVARTY Vs. SUDHANGSHU KUMAR CHOUDHURY
July 25, 1940
SUDHIYA NATH BHADURI Vs. BIHAR NATIONAL INSURANCE CO LTD
December 6, 1940
SUKER DUSADH Vs. EMPEROR
December 16, 1940
SUKHODA PRASAD MAZUMDAR Vs. GAGANENDRA NATH TAGORE
November 22, 1940
SUKUMAR CHANDRA MUKHERJEE Vs. NAGENDRABALA DASI W/O NANILAL KARMOKAR
January 9, 1940
SULEMAN HAJI AHMED UMER DEFENDANT Vs. HAJI ABDULLA HAJI RAHIMTULLA
May 23, 1940
SULTAN AHMAD KHAN Vs. JALALUDDIN
April 10, 1940
SUNDARA REDDIAR Vs. ALAGAPPA CHETTIAR, BY AGENT VEERARAGHAVA AIYANGAR
July 23, 1940
SUNDER MALL Vs. LACHHMI TEWARI
May 7, 1940
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. JADU NATH ROY
February 27, 1940
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. MURALI MANOHAR PRASAD
October 2, 1940
SURADHANI DEBI Vs. PROLHAD MAHI
February 14, 1940
SURAJ NARAIN CHAUDHARY Vs. MAHARAJADHIRAJA KUMAR BISHESHWAR SINGH
March 8, 1940
SURENDRA MOHAN SARDAR Vs. NAGENDRA CHANDRA LAHIRI
May 3, 1940
SURENDRA NATH BASU Vs. RADHARANI DEBI
March 12, 1940
SURENDRA NATH SARKAR Vs. KALI PADA DAS
February 15, 1940
SURISETTI SEETHAYYAMMA, MINOR BY FATHER AND NEXT FRIEND BODDEDA SAHEBUNAIDU Vs. SURISETTI VENKATARAMANA
February 16, 1940
SYED ABBAS Vs. NAWAB ABID JEHAN BEGUM
April 24, 1940
SYED FAQIR SYED HUSSAIN Vs. CHANDRABAI W/O. CHUNILAL MARWARI
February 26, 1940
SYED GHOUSE SAHIB Vs. GMOHAMOOD KHAN SAHIB (DECEASED)
November 8, 1940
SYED HIDAYAT SYED MAHMUD MUSALMAN Vs. RAMCHANDRA DUMNAJI DUKARE KUNBI
January 15, 1940
SYED MAHOMMED YAQUB Vs. IMPERIAL BANK OF INDIA
June 26, 1940
SYED MOHIUDDIN AHMED Vs. SOFIA KHATUN W/O ABDUL AZIZ
May 31, 1940
SYED SABJUMIAH HUSSAIN Vs. KALAYIGAR ABDUL VAHAB SAB
April 22, 1940
SYED SHAH MASOOD AHMAD Vs. BIKAN MAHURI
August 16, 1940
SYED YAWAR BAKHT CHOWDHURY Vs. EMPEROR
February 5, 1940
T AND J BROCKLEBANK LTD Vs. NOOR AHMODE
July 18, 1940
T P CHANDRASEKARA AIYAR Vs. OFFICIAL RECEIVER
July 23, 1940
T S ALAGAPPA MUDALIAR Vs. ALVRSTVEERAPPAN CHETTIAR
September 27, 1940
T S PICHU AYYANGAR Vs. SRI PERARULALA RAMANUJA JEER SWAMIGAL, DHARMAKARTHA AND MANAGER OF SRI ALAGIA NAMBIRAYAR TEMPLE
March 6, 1940
T S RAJAN Vs. MRSPANKAJAMMAL
September 13, 1940
T V BASHYAKAR Vs. MADRAS HINDU RELIGIOUS ENDOWMENTS BOARD, BY ITS PRESIDENT
November 14, 1940
TAHSINUDDIN AHMAD Vs. EMPEROR
January 26, 1940
TAJBI, MINOR BY FATHER AND NEXT FRIEND MOHAMED ALLI Vs. NATTAR SHERIFF
April 9, 1940
TAQI HUSAIN Vs. HAFIZULLAH
November 8, 1940
TARA PRASAD BALIASEY Vs. BAIJNATH PRASAD BALIASEY
May 1, 1940
TARACHAND SAH Vs. EMPEROR
May 27, 1940
TASER PRAMANIK Vs. EMPEROR
March 7, 1940
TEJ SINGH Vs. CHAUDHARI HANNU PRASAD
March 26, 1940
TETALI SURAYYA Vs. KARRI PEDIA BALAKRISHNAYYA
December 11, 1940
THAKUR BHAGWAN SINGH Vs. BISHAMBAR NATH (MINOR)
May 2, 1940
THAKURANI JAMUNA KUNWAR Vs. THAKUR ARJUN SINGH
September 5, 1940
THAYYITA KALLIANI Vs. NHERAKKAYYIL KANARAN
December 20, 1940
THIRAVIA NADAR Vs. PAULRAJ CHELLIAH NADAR
July 29, 1940
THOMAS BEAR AND SONS (INDIA) LTD Vs. PRAYAG NARAIN
March 7, 1940
THOTA VARAHALAYYA Vs. MATTAPALLI RAJU
March 29, 1940
THRIKKATEERI ULLANOOR MANAKKAL VASUDEVA NAMBUDIRI Vs. MATANNA THEDIYIL KAYYUMMA
September 16, 1940
TIKA SAO Vs. HARI LAL
April 12, 1940
TIKA SAO Vs. HARI LAL
October 3, 1940
TIKENDRAJIT GHOSH Vs. MRITUNJOY MONDAL
July 25, 1940
TIKKI LAL JAITHU TELI Vs. KOMALCHAND
February 26, 1940
TIRUCHENDUR SRI SUBRAMANIASWAMI TEMPLE, THROUGH ITSDHARMAKARTHA A C S KANDASWAMI REDDIAR Vs. PRAMASAMIA PILLAI (INSANE) THROUGH HIS WIFE AND GUARDIAN RMUTHAMMAL
May 1, 1940
TOLARAM CHAMPALAL Vs. JEWANRAM GANGARAM
March 4, 1940
TRAILOKHYA NATH BANERJEE Vs. SUKUMAR BOSE
June 7, 1940
TRAVANCORE NATIONAL BANK SUBSIDIARY COMPANY LIMITED (IN LIQUIDATION) BY ITS OFFICIAL LIQUIDATOR, MR R NARASIMHACHARIAR Vs. TRAVANCORE NATIONAL AND QUILON BANK LIMITED (IN LIQUIDATION) BY ITS OFFICIAL LIQUIDATORS, CGILL AND JSGOODWIN
August 8, 1940
TRIDIBESH BASU Vs. JITENDRA KUMAR BASU
March 20, 1940
TRIPURA CHARAN CHOWDHURY Vs. NIKUNJA BEHARI CHOWDHURY
January 24, 1940
TUMULURU SITARAMAYYA Vs. TUMULURU SREERAMAIYA
August 1, 1940
UDAI CHAND LAL Vs. FIRM PANNALAL CHAMPALAL
November 6, 1940
UDAMBANTHALA NALUPURAPATTI MAMMAD Vs. VYAGRAM NARAYANA PATTAR
September 6, 1940
UDAY CHANDRA PAUL Vs. BHPARMAR
July 16, 1940
UJAGAR LAL Vs. BAHADUR LOKENDRA SINGH
November 22, 1940
UJAGAR SINGH Vs. LIKHA SINGH
September 24, 1940
UMADE RAJAHA RAJE DAMARA KUMARA VENKATALINGAMA NAYANIM BAHADUR VARU, RAJAH OF KALAHASTI Vs. PANAGANTI PARTHASARATHY RAYANIMGAR
August 16, 1940
UNION COMMITTEE Vs. SAHAY SAH
February 9, 1940
UPENDRA NARAYAN BOSE Vs. SHIB CHANDRA DHANG
May 6, 1940
UPENDRA NATH BOSE Vs. LALL
July 22, 1940
UPENDRA NATH DAS Vs. DURLAV CHANDRA KUNDU
June 7, 1940
UPENDRA NATH GHOSE Vs. EMPEROR
May 9, 1940
V G MANICKA MUDALIAR Vs. ANDALAMMAL
January 24, 1940
V K R S T NARAYANAN CHETTIAR AND (DEAD) Vs. RIGHT HON BLE THESECRETARY OF STATE FOR INDIA IN COUNCIL THROUGH THE COLLECTOR OF RAMNAD
March 8, 1940
V PANCHAPAKESA AIYAR Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF TANJORE
November 28, 1940
V RAMASWAMI AIYAR Vs. VEERARAYAN RAJA ALIAS KUTTUNNI, THE PRESENT ERALPAD RAJA
November 12, 1940
V S A R M ANNAMALAI CHETTIAR Vs. VELLAYAN CHETTIAR
March 29, 1940
V S NARASIMHA AYYAR Vs. ALLU KRISHNA AYYAR
April 1, 1940
V S SINGARACHARIAR Vs. PAPPATHI AMMAL
August 19, 1940
V S VELAYUTHA PANDARAM Vs. SSURYAMURTHI PILLAI
December 6, 1940
V SRINIVASACHARIAR Vs. CONJEEVARAM HODGSONPET DHARMARAKSHAKA NIDHI, LIMITED
August 14, 1940
VAIDYARATNAM P S VARIER Vs. COMMISSIONER OF INCOME-TAX
September 24, 1940
VAJJULA ALIAS HANUMANTHAVAJJULA SURYANARAYANAMURTHY Vs. HANUMANTHAVAJJULA GOPALAKRISHNAMMA
February 26, 1940
VARADARAJAM PILLAI, MINOR BY GUARDIAN MALAYAPERUMAL PILLAI Vs. KRISHNAMURTHI PILLAI
August 21, 1940
VASIREDDI PITCHAYYA Vs. LAVU SUBBAYYA
November 5, 1940
VASUDEVAN NAMBUDRI Vs. RAMAN NAMBUDRI
September 11, 1940
VATTAPPA KONE Vs. MUTHUKARUPPAN SERVAI
November 5, 1940
VATTIPALLE ESWARIAH Vs. VATTIPALLE RAMESWARAYYA
March 4, 1940
VEDALA VALLABHACHARYULU Vs. VEDALA RANGACHARYULU
July 23, 1940
VELAYUDHA MAISTRY Vs. MARI AMMAL
September 23, 1940
VELAYUDHAM SUBBAYA NADAR Vs. KALAMSETTI ANJANEYALU
August 30, 1940
VEMPATI VENKAYYA Vs. OFFICIAL RECEIVER
August 15, 1940
VEMURI RAMJEE RAO Vs. MUNICIPAL COUNCIL REPRESENTED BY ITS COMMISSIONER
February 29, 1940
VENDOOR THAZHATH PARAVAN ALIAS CHERIAD Vs. VENTHRAYIL TARWAD KARNAWAN GOPALAN NAIR
April 26, 1940
VENKATAMMAL Vs. KVRAMASWAMI AIYAR
September 11, 1940
VENKATESWARA SARMA, STYLED GNANASIVACHARIA SWAMIGAL, MATATHIPATHI AND GURU OF PERUR MEL MUTT, FOR HIMSELF AND ON BEHALF OF THE MUTT Vs. SNVENKATESA AIYAR
December 17, 1940
VENUGOPAL PILLAI Vs. THIRUGNANAVALLI AMMAL
August 2, 1940
VINJAMURI VENKATANARASIMHACHARYULU Vs. JAMI GANGARAJU (AMENDED AS) GANIRAJU
August 30, 1940
VISHWANATH BHARTIYA Vs. RAM NARAN DAS JAGANNATH
April 2, 1940
VITHOBA LAXMAN KALAR Vs. MAROTI UKANDSA KALAR
February 5, 1940
VYTHINATHA PADAYACHI Vs. AMMALU AMMAL
January 16, 1940
WAZIR SAHU Vs. MUNSHI DAS
September 3, 1940
YAQUB MASIH Vs. CHRISTINA MASIH
September 20, 1940
YEDDULA CHINNABBI Vs. YEDDULA VENKATA SUBBAMMA
November 4, 1940
YELAMANCHILLI BASAVAYYA Vs. JALDU MANIKYALA RAO
May 1, 1940