Case Index

Title
Date
ABDUL AZIZ (MINOR) THROUGH MEHRAJ DIN Vs. DHARAMSEY JETHA AND CO AND ORS
March 12, 1940
ADMINISTRATOR Vs. PROFESSOR MUNIR-UD-DIN SHEIKH
November 26, 1940
AHMAD HUSSAIN KHAN Vs. BHAGAT BELI RAM
October 17, 1940
ALLAH RAKHA Vs. PUNNUN
October 25, 1940
AMAR SINGH KIRPA SINGH Vs. EMPEROR
June 7, 1940
AMIR SINGH AND ANR Vs. NATIONAL BANK OF INDIA
October 11, 1940
ATA MOHAMMAD Vs. LACHHMAN DAS AND ANR
October 3, 1940
BABU AND ANR Vs. DALIP SINGH AND ANR
February 28, 1940
BANWARI LAL Vs. MT HUSSAINI AND ANR
May 2, 1940
BARKAT RAM Vs. BHAGWAN SINGH AND ORS
February 5, 1940
BENARSI DAS Vs. MOTI RAM AND ANR
February 5, 1940
BHAI CHANAN SINGH Vs. COMMITTEE OF MANAGEMENT FOR GURDWAR MAI MALAN THROUGH BALBIR SINGH
February 23, 1940
BHARPURA Vs. DIWAN CHAND
March 26, 1940
BHOLA SINGH Vs. RAMAN MAL
April 4, 1940
BIR BHAN Vs. PT JAGAN NATH AND ORS
June 21, 1940
BISHEN SINGH AND ORS Vs. JAISHI RAM
January 25, 1940
BURE KHAN Vs. MT KHADIM BIBI
October 4, 1940
CHANAN SINGH Vs. EMPEROR
April 19, 1940
CHAND NARAIN AND ANR Vs. GHASI RAM
January 4, 1940
CHARAN DAS Vs. MT SURASTI BAI
February 28, 1940
CHAUDHRI ATMA RAM AND ORS Vs. MIAN UMAR ALI
January 24, 1940
CHAUDHRI KESHO DAS Vs. JIWAN AND ORS
April 23, 1940
CHHABBA RAM Vs. NATHU RAM
October 22, 1940
CHINT RAM Vs. HARBHAGAT SINGH AND ORS
January 12, 1940
COURT OF WARDS ESTATE OF MALIK AMIR KHAN Vs. LALA TEHLA RAM
February 14, 1940
DAULAT RAM Vs. MUNICIPAL COMMITTEE
June 14, 1940
DAULAT RAM Vs. MT MEERO AND ORS
October 31, 1940
DEOKI NANDAN AND SONS Vs. COMMISSIONER OF INCOME-TAX, PUNJAB
November 12, 1940
DEPUTY COMMISSIONER Vs. BABU RALLA RAM AND ORS
June 11, 1940
DERA SADH BISHNOIS THROUGH PURAN Vs. BASTI RAM
January 23, 1940
DHANI RAM AND ORS Vs. HAMIRA AND ORS
April 5, 1940
DISTRICT OFFICIAL RECEIVER Vs. FIRM SOHAN LAL RAMJI DASS AND ORS
July 4, 1940
DIWAN CHAND AND ORS Vs. BELI RAM AND ORS
June 11, 1940
DR MANI SHANKAR-SOMESHWAR PANDYA Vs. ALLIANZA UND STUTTAGARTER LABENS VERSICHERUNGS BANK AKTIENGESALLSCHAFT, GERMANY KNOWN IN INDA AS ALLIANZ UND STUTTGARTER LIFE INSURANCE BANK LTD AND ORS
October 24, 1940
EMPEROR Vs. ASHRAF-UD-DIN AND ANR
May 29, 1940
EMPEROR Vs. MEHDI SHAHWALI AND ORS
July 10, 1940
EMPEROR Vs. RAM LAL ANAND
January 18, 1940
EMPEROR Vs. ABDUL QAYYUM
January 11, 1940
FIRM LORIND CHAND LACHHMAN DAS THROUGH SAINDITTA MAL Vs. PUNJAB NATIONAL BANK LTD AND ANR
January 5, 1940
FIRM MAN SINGH MOTI RAM MALIWARA Vs. B N SINHA AND ANR
January 23, 1940
FIRM NAND GOPAL-OM PARKASH THROUGH BANARSI DAS Vs. FIRM MEHNGA MAL-KISHORI LAL
April 2, 1940
FIRM NARAIN DASS GULAB SINGH THROUGH KANWAR KISHORI SARAN AND ORS Vs. PATIALA DURBAR AND ORS
March 11, 1940
FIRM PAHLAD DASS BHAGWAN DASS Vs. SETH SHANTI SAGAR AND ORS
May 14, 1940
FIRM RAMDITTA MAL SANT LAL THROUGH SANT LAL Vs. FIRM SETH JOT RAM KIDAR NATH THROUGH SETH PANA LAL
January 18, 1940
GHULAM AKBAR SHAH AND ANR Vs. RAM CHAND
September 27, 1940
GHULAM GHAUNS AND ORS Vs. MALANG KHAN
July 2, 1940
GHULAM RASUL AND ORS Vs. KAFAIL AHMAD SHAH AND ORS
January 22, 1940
GOVERNOR-GENERAL IN COUNCIL Vs. GURANDITTA MAL
January 9, 1940
GULAB AMAR SINGH AND ORS Vs. EMPEROR
November 27, 1940
GURBAKHSH RAM Vs. MANAK CHAND AND ANR
April 1, 1940
GURDAS RAM Vs. EMPEROR
February 14, 1940
GURDIT SINGH AND ORS Vs. COMMITTEE OF MANAGEMENT GURDWARA NAWIN PADSHAHI, BICHHUANA, THROUGH SARDAR AJIT SINGH
January 19, 1940
GURU AMARJIT SINGH THROUGH COURT OF WARDS, DEPUTY COMMISSIONER Vs. COMMITTEE OF MANAGEMENT FOR GURDWARA THAMJI SAHIB PANCHVIN PADSHAHI AND GURDWARA GANGSAR PANCHVIN PADSHAHI AND ANR
November 15, 1940
HAFIZ KARIM-UD-DIN AND ANR Vs. MT NASIBAN AND ANR
March 6, 1940
HAJI MOHAMMAD ALI Vs. KUCKEREJA, LTD, SIALKOT, THROUGH LALA TARLOK NATH AND ORS
March 18, 1940
HAKAM KHUDA YAR Vs. EMPEROR
March 8, 1940
HAKIM MOHAMMAD HUSSAIN Vs. EMPEROR
January 5, 1940
HAKIM MOHAMMAD JAMIL KHAN Vs. KEWAL RAM AND ORS
March 1, 1940
HARKISHEN SINGH Vs. NATIONAL BANK OF INDIA LIMITED
February 23, 1940
HARNAM SINGH AND ORS Vs. EMPEROR
February 22, 1940
HUKAM CHAND-BANSI DHAR Vs. TOYO MENKA KAISHA LTD AND ANR
January 4, 1940
ILAM DIN AND ANR Vs. MANGAL SINGH AND ORS
December 4, 1940
IMAM DIN Vs. PEOPLES INSTALMENT AND SAVING BANK LTD
November 5, 1940
INDAR Vs. EMPEROR
May 9, 1940
JAGAT SINGH AND ORS Vs. DISTRICT BOARD, AMRITSAR
March 28, 1940
JALAL DIN AND ANR Vs. NAWAB AND ORS
October 4, 1940
JALAL-UD-DIN Vs. MIRAN BAKHSH AND ANR
October 17, 1940
JALLA MALL-JAWAHAR MALL Vs. MOTIA
November 8, 1940
JAN MOHAMMAD Vs. MOHAMMAD KHAN AND ANR
April 8, 1940
JAWALA PARSHAD Vs. RAM PARSHAD
May 27, 1940
JAWALA SINGH AND ORS Vs. JAGDISH SINGH
November 18, 1940
JIWAN DASS Vs. RAKHMAT DIN AND ANR
November 22, 1940
JIYA LAL Vs. BABU JANESHWAR DAS AND ORS
March 19, 1940
JOGINDAR SINGH AND ANR Vs. SHIB NARAYAN SINGH AND ANR
November 25, 1940
JUGAL KISHORE Vs. MT SHANTI BAI AND ORS
January 8, 1940
KARTAR SINGH AND ORS Vs. SANT SINGH AND ORS
February 28, 1940
KESAR CHAND Vs. BULAQI RAM AND ANR
June 14, 1940
KESAR SINGH Vs. WAZIR SINGH
June 14, 1940
KHAIR DIN Vs. EMPEROR
January 11, 1940
KHAIR MOHAMMAD PIR WALI MOHAMMAD AND ORS Vs. EMPEROR
May 28, 1940
KHAIR MOHD KHAN AND ANR Vs. MT JANNAT AND ORS
June 7, 1940
KHUSHI RAM Vs. MUNSHI LAL AND ANR
January 26, 1940
KUCKREJA LTD THROUGH TRILOK NATH MANAGING DIRECTOR Vs. SAID ALAM
February 16, 1940
L BANI MAL DALAL Vs. COMMISSIONER OF INCOME-TAX
November 20, 1940
LABH Vs. MT FATEH BIBI AND ORS
June 24, 1940
LABH SINGH Vs. HASSU AND ORS
June 7, 1940
LACHHMAN SINGH Vs. NATHA SINGH THROUGH HARNAM SINGH AND ORS
July 11, 1940
LALA AMAR NATH Vs. BASANT RAM AND ORS
October 17, 1940
LALA BISHAMBAR SAHAI Vs. MUNICIPAL COMMITTEE, DELHI
February 1, 1940
LALA KHAZANCHI SHAH Vs. HAJI NIAZ ALI
April 15, 1940
LALA RAM SARUP Vs. LALA SHIV DAYAL MEHRA AND ANR
March 1, 1940
LALA SURAJ BHAN AND ORS Vs. HAFIZ ABDUL KHALIQ
December 10, 1940
LALA SURAJ DEV KHANNA Vs. COMMISSIONER OF INCOME-TAX, PUNJAB
November 20, 1940
MANAK KHAN Vs. MT MULKHAN BANO
October 11, 1940
MANGAL SINGH Vs. PANDIT DIAL CHAND
January 19, 1940
MEHR ABDULLA Vs. DASU RAM AND ORS
November 22, 1940
MEHTAB AND ORS Vs. AHMAD KHAN AND ORS
February 1, 1940
MESSRS GANESHI LAL RAM CHAND Vs. COMMISSIONER OF INCOME-TAX
November 11, 1940
MIAN DOST MOHAMMAD AND ANR Vs. HABIB SULTAN AND ORS
April 15, 1940
MIAN KARIM BAKHSH Vs. FIRM THAKAR DASS-RAM LAL AND ORS
April 5, 1940
MOHAMMAD DIN AND ORS Vs. MT SARDAR BEGUM AND ORS
February 26, 1940
MOHAMMAD SAADAT ALI KHAN Vs. PUNJAB NATIONAL BANK LTD AND ORS
February 12, 1940
MOHAMMAD SHAFT Vs. SIALKOT MUNICIPALITY AND ANR
July 10, 1940
MOHAMMAD SHARIF Vs. DIWAN SINGH
January 24, 1940
MOHAMMAD TAHIR, EX-DIRECTOR, KANWAL MOVIETONE CO LTD Vs. EMPEROR, THROUGH KHWAJA NAZIR AHMAD, SPECIAL OFFICIAL RECEIVER
June 10, 1940
MRS ELIZABETH MAUD BAINES AND ANR Vs. RAM SAHAI SETHI, AND ANR
June 17, 1940
MT DAROPTI Vs. PARAS RAM
September 25, 1940
MT FAZAL BEGUM Vs. HAKIM ALI
January 30, 1940
MT KAMMON AND ORS Vs. ALLAH BAKHSH AND ORS
April 11, 1940
MT MARIAM Vs. FAZAL KARIM
January 22, 1940
MT NANHI AND ANR Vs. BADLU AND ORS
January 3, 1940
MT QAISAR JAHAN BEGAM AND ORS Vs. COURT OF WARDS THROUGH DEPUTY COMMISSIONER AND ORS
February 14, 1940
MT RASHID BIBI Vs. TUFAIL MUHAMMAD
November 19, 1940
MT REWTI AND ORS Vs. MOHAN LAL
February 7, 1940
MT SAKINA BEGUM Vs. KHALIFA HAFIZ-UD-DIN AND ORS
February 26, 1940
MT SHARIF A BEGAM Vs. COURT OF WARDS AND ORS
April 23, 1940
MT ZEB-UL-NISA AND ORS Vs. CHAUDHRI DIN MOHAMMAD AND ORS
November 4, 1940
MUHAMMAD SULAIMAN AND ORS Vs. BADR-UD-DIN AND ANR
January 3, 1940
MUHAMMAD YAR Vs. ALI MUHAMMAD
October 17, 1940
MULA SINGH AND ANR Vs. EMPEROR THROUGH DISTRICT BAR ASSOCIATION
July 1, 1940
MUNICIPAL COMMITTEE Vs. MASTER SANT SINGH
June 17, 1940
MUNICIPAL COMMITTEE Vs. GOPAL DAS AND ANR
April 10, 1940
MUNICIPAL COMMITTEE Vs. JOTI PERSHAD
March 15, 1940
NAND LAL Vs. EMPEROR
April 29, 1940
NAND LAL AND ANR Vs. MENGH RAJ
May 2, 1940
NAND SINGH Vs. CHAUDHRI GULZAR KHAN
January 3, 1940
NANDIA AND ORS Vs. EMPEROR
July 8, 1940
NANHE MAL JANAKI NATH Vs. COMMISSIONER OF INCOME TAX
May 8, 1940
NARAIN SINGH AND ANR Vs. PANNA LAL
June 11, 1940
NARINJAN DAS Vs. KRISHAN LAL AND ANR
March 20, 1940
NAZIR Vs. DHARAM PAL AND ORS (MINORS)
October 16, 1940
NIDHAN SINGH AND ANR Vs. PREM SINGH
March 26, 1940
OM PARKASH Vs. MUKHTAR AHMAD
May 29, 1940
OUDH BEHARI LAL Vs. EMPEROR
September 21, 1940
PANDIT AMARNATH BHARDWAJ Vs. GOVERNOR-GENERAL IN COUNCIL AND ORS
February 6, 1940
PANDIT CHANAN MAL Vs. GOBIND SARUP
July 3, 1940
PARSHOTAM DASS AND ORS Vs. SHIV RAM AND ORS
January 30, 1940
PARTAP SINGH Vs. ISHAR SINGH
November 28, 1940
POHLO MAL Vs. FIRM BASANT RAM-MEHR CHAND AND ORS
April 19, 1940
PREM NATH PRAN NATH Vs. AMBA PARSHAD
October 2, 1940
PROVINCE OF PUNJAB THROUGH DEPUTY COMMISSIONER Vs. ASA NAND AND ANR
December 5, 1940
PUNJAB CO-OPERATIVE BANK LIMITED Vs. OFFICIAL LIQUIDATORS, PUNJAB COTTON PRESS CO LTD (IN LIQUIDATION) AND ORS
May 10, 1940
PUNJAB NATIONAL BANK LTD Vs. SETH PARS RAM AND ORS
February 12, 1940
PUNJAB NATIONAL BANK LTD Vs. FIRM RAM KARAN RAMJI LAL AND ORS
May 10, 1940
PUNNUN MAL Vs. BISHAMBAR DAYAL
January 10, 1940
PURAN MAL Vs. PARMESHRI DAS
January 10, 1940
QAZI ABDUL GHANI Vs. LALA LAL CHAND
January 30, 1940
RAM DITTA MAL KHANNA Vs. COMMISSIONER OF INCOME-TAX
November 20, 1940
RAM KANWAR Vs. LT MALIK MOHAMMAD SHER KHAN
February 15, 1940
RAM KISHEN Vs. CHANDAR BHAN
January 23, 1940
RAM LAL Vs. BHAGAT RAM AND ORS
February 23, 1940
RAM NARAIN KAUL AND ANR Vs. MAHARAJ NARAIN KAUL AND ORS
March 4, 1940
RAM RAKHA MAL AND SONS LTD AND ORS Vs. SURINDAR SINGH GIYANI AND ORS
November 21, 1940
SAFDAR ALI SHAH Vs. EMPEROR
November 19, 1940
SALAMAT RAI AND ORS Vs. MOHAND LAL AND ORS
February 8, 1940
SANATA AND ANR Vs. MT SAHIB BIBI AND ANR
November 22, 1940
SARBULAND Vs. EMPEROR
July 1, 1940
SARDAR BEGUM Vs. HARSUKH RAI
July 11, 1940
SARDAR DHANWANT SINGH Vs. SANT LAL, AND ANR
April 18, 1940
SARDAR JAI SINGH AND ANR Vs. WALI MOHAMMAD AND ANR
January 8, 1940
SAT PAL TARA CHAND Vs. LAHORE MUNICIPALITY
December 13, 1940
SAT PARKASH Vs. EMPEROR
November 15, 1940
SAYED ZAWAR HUSSAIN SHAH AND ANR Vs. MIAN SALEH MOHAMMAD SHAH
May 27, 1940
SETH MATHRA PARSAD Vs. COMMISSIONER OF INCOME-TAX
November 12, 1940
SHAM LAL AND ANR Vs. CHHAJU RAM
October 21, 1940
SHANKAR DAS Vs. FIRM HINDU JOINT FAMILY LADHA RAM-GANESH DAS
June 25, 1940
SHEO RAM Vs. RAM CHAND AND ORS
January 11, 1940
SHER KHAN BHER ZAMAN Vs. EMPEROR
June 21, 1940
SHER SINGH AND ANR Vs. BALDEV SINGH
May 7, 1940
SHIMBHU NATH AND ORS Vs. MT BRAHAMWATI AND ORS
October 24, 1940
SHUJA-UD-DIN Vs. SIRAJ DIN AND ORS
November 8, 1940
SIRAJ DIN Vs. UMAR DIN
January 25, 1940
SMT LAL DEVI W/O PYARE LAL KHOSLA AND ORS Vs. NATHU RAM
October 4, 1940
SMT NANKI DEVI Vs. MADHO RAM AND ORS
June 21, 1940
SUKH DEV Vs. PARSI AND ORS
May 3, 1940
SUNDAR AND ORS Vs. MT TABO AND ORS
October 21, 1940
SURJAN SINGH Vs. LALA NANAK CHAND AND ANR
June 5, 1940
SYED KHADAM HUSSAIN AND ORS Vs. SYED MOHAMMAD HUSSAIN AND ANR
June 7, 1940
SYED MAZAFFAR HUSSAIN Vs. ADMINISTATOR OF THE LAHORE MUNICIPALITY AND ANR
December 4, 1940
TARA SINGH Vs. BIBI SURAJ KAUR DAUGHTER OF RAJA BHAGWAN SINGH
April 17, 1940
THAKAR DAS Vs. TULSI RAM AND ORS
July 1, 1940
THE SHYAM CHANBERS LIMITED, LYALLPUR Vs. COMMISSIONER OF INCOME-TAX, PUNJAB
November 20, 1940
TROPICAL INSURANCE CO LTD Vs. ZENITH LIFE ASSURANCE CO LTD
March 27, 1940
UDHAM SINGH Vs. EMPEROR
May 14, 1940
UDHO DASS Vs. GIRDHARI LAL AND ORS
November 4, 1940
WAS DEV THROUGH MT VIDYA VATI Vs. FIRM DHERU MAL-BAIJ NATH AND ANR
March 21, 1940
WASU RAM AND ANR Vs. MOHAMMAD RAMZAN AND ORS
January 12, 1940