Case Index

Title
Date
A S KRISHNAN Vs. M SUNDARAM
October 12, 1940
ABDUL AZIZ VALAD HAJI SUBHANHUSSAINBI HAJI SUBHAN Vs. MAHOMED IBRAHIM GHATKARI ANDSAYAD KHAIRUDDIN KUTUBUDDIN KAJI
August 19, 1940
ABDUL MAJID Vs. SHAMSHERALI FAKRUDDIN
February 8, 1940
AKOBA LAXMAN PAWAR Vs. SAI GENU LAXMAN PAWAR
December 2, 1940
AMBABAI BHAICHAND GUJAR Vs. KESHAV BANDOCHAND GUJAR
August 12, 1940
AMBEDAS KASHIBHAI AMIN Vs. VADILAL CHHAGANLAL CHOKSEY
February 5, 1940
ANANDAJI SAWAJI AND CO Vs. AHMEDBHOY ABEDINBHOY PEERBHOY
March 20, 1940
ANNU BAJABA JAGADALE Vs. DADU TUKARAM JAGADALE
October 14, 1940
APYA SHETTYA TALAWAR Vs. RAMMAKKA APYA TALAWAR
August 30, 1940
ARJUNO NAIKO Vs. MODONOMOHONO NAIKO
June 18, 1940
ARVIND MILLS LTD Vs. K R GADGIL
July 5, 1940
BABAMIYA MOHIDIN SHAKKAR Vs. JEHANGIR DINSHAW BELGAUMWALLA
November 12, 1940
BABUBHAI VAMALCHAND KACHRA Vs. HIRALAL VAMALCHAND KACHRA
August 7, 1940
BABURAO KESHAVRAO MALKAPURE Vs. KALAVATIBAI AMRUTRAO KHASE
April 19, 1940
BAI DAYAMBAI SULLEMANJI Vs. MAHOMEDALLI EBRAHIMJI ARSIWALA
January 16, 1940
BAI KABA Vs. RAMNIKLAL SUNDERLAL INAMDAR
April 5, 1940
BAI PARVATIBAI Vs. RAGHUNATH LAKSHMAN
July 25, 1940
BAI VIDYAGAURI Vs. CHATURDAS AMBARAM
July 18, 1940
BALAPPA TAMMANNA TAMMANNAVAR Vs. DYAMAPPA BHUSAPPA
February 6, 1940
BANK OF CHETTINAD LIMITED Vs. COMMISSIONER OF INCOME-TAX
June 2, 1940
BANK OF KHULNA LIMITED Vs. JYOTI PROKASH MITRA
June 17, 1940
BANK OF MORVI LIMITED Vs. R P WAGLE AND CO
September 3, 1940
BAPUGOUDA YADGOUDA PATIL Vs. VINAYAK SADASHIV KULKARNI
November 26, 1940
BHAGWANDAS PURSHOTTAMDAS KAPADIA Vs. CHUNILAL DAHYABHAI
February 7, 1940
BHAGWANT GENUJI GIRMEGANGABISAN RAMGOPAL AGARWAL Vs. GANGABISAN RAMGOPALYESHWANT BAPUJI
March 20, 1940
BISHUN DAYAL Vs. KESHO PRASAD
June 8, 1940
BOMBAY ELECTRIC SUPPLY AND TRAMWAYS CO LTD Vs. IN RE
March 15, 1940
BRAHMIN MITRA MANDAL CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. MUNICIPALITY OF AHMEDABAD
February 14, 1940
CENTRAL TALKIES CIRCUIT Vs. STATE
October 7, 1940
CENTRAL TALKIES CIRCUIT MATUNGA Vs. IN RE
October 7, 1940
CHHOTIBAI DAULATRAM MARWADI Vs. MANSUKHLAL JASRAJ
July 26, 1940
CHITNIS AND KANGA Vs. WAMANRAO S MANTRI
September 25, 1940
COLLECTOR OF BROACH AND PANCH MAHALS Vs. OCHHAVLAL BHIKALAL
August 15, 1940
COMMISSIONER OF INCOME-TAX Vs. MAHALIRAM RAMJIDAS
April 25, 1940
COOVERJI VARJANG Vs. COOVERBAI NAGSEY CHAMPSEY
March 14, 1940
DAMODAR VISHNU JUVEKAR Vs. SHRIRAM LAKSHMAN JUVEKAR
July 30, 1940
DASHRATHLAL CHHAGANLAL Vs. BAI DHONDUBAI
December 6, 1940
DOSSABHOY JAMSHETJI NANPORIA Vs. EDULJI SORABJI DARUVALA
November 22, 1940
DWARKADAS DHANJI SHA Vs. CHHOTALAL RAVICARANDAS AND CO
December 5, 1940
EMPEROR Vs. MOHANLAL BABABHAI
December 4, 1940
EMPEROR Vs. BIRAM SARDAR
November 27, 1940
EMPEROR Vs. CHAMPAKLAL CHUNILAL BANKER
October 3, 1940
EMPEROR Vs. DAWOOD HASHAM
November 15, 1940
EMPEROR Vs. BASANGOUDA YAMANAPPA
November 19, 1940
EMPEROR Vs. BHAGWANDAS BISESAR
August 13, 1940
EMPEROR Vs. ANANDYA SAMBHYA MAHAR
August 8, 1940
EMPEROR Vs. NARAYAN VASUDEV PHADKE
July 23, 1940
EMPEROR Vs. KUNVERJI KAVASJI KAVARANA
October 1, 1940
EMPEROR Vs. RAGHUNATH RAMCHANDRA KARLEKAR
October 7, 1940
EMPEROR Vs. H L BATLIWALLA SONS AND CO LTD
September 23, 1940
EMPEROR Vs. VISHNU TATYABA NAIK
September 24, 1940
EMPEROR Vs. SHAMLAL JAMNADAS
September 3, 1940
EMPEROR Vs. SHIRINBAI SORABJI NAGPURWALA
September 12, 1940
EMPEROR Vs. MUKUND MARTU BHUJALE
March 4, 1940
EMPEROR Vs. NAJMUDDIN IBRAHIMSAHEB BOBADE
March 11, 1940
EMPEROR Vs. NAROTTAM LALBHAI SHETH
February 1, 1940
EMPEROR Vs. MAHOMEDALLI WALIJEE
January 17, 1940
EMPEROR Vs. RAMJI VALA
January 23, 1940
EMPEROR Vs. CHINUBHAI LALBHAI
April 11, 1940
EMPEROR Vs. KONDIBA BALAJI
April 18, 1940
EMPEROR Vs. MAHOMED HUSSEIN ABDUL KADAR SHAIKH BHIKAN
June 14, 1940
EMPEROR Vs. SULTANSHA SIDISHA
June 14, 1940
EMPEROR Vs. SHANKARAYA GURUSHIDDAYYA HIREMATH
June 19, 1940
EMPEROR Vs. BILAL MAHOMED
June 25, 1940
EMPEROR Vs. HASAM MAMAD
June 25, 1940
EMPEROR Vs. FULABHAI BHULABHAI JOSHI
June 27, 1940
EMPEROR Vs. SAVER MANUEL DANTES
July 1, 1940
FIDAHUSSEIN KADERBHAI Vs. TYABALLY MULLA EUSUFALLY
November 11, 1940
GANGADHAR KASHINATH SAKHARE Vs. DATTATRAYA VISHVANATH SULAKHE
November 15, 1940
GOKAK MUNICIPALITY Vs. RAJARAM SHRIDHAR KULKARNI
July 3, 1940
GOVINDNAIK GURUNATHNAIK KALGHATGI Vs. BASAWANNEWA PARUTAPPA KARAJGI
November 14, 1940
GUJARAT GINNING AND MANUFACTURING COMPANY LIMITED Vs. V GOVINDAN NAIR
March 18, 1940
GURAPPA GURUSHIDDAPPA NEELI Vs. AMARANGJI VANICHAND
September 6, 1940
GURUPADAPPA MALLAPPA KALASGOND Vs. BASAPPA SHIDDAPPA KALAGI
February 22, 1940
HAJI NASIRUDDIN KARIM MAHOMED Vs. PATEL HAJI UMERJI ADAM AND CO
December 9, 1940
HAJI YOONUS SHEKH MOHIDDIN NADKARSHEIKH ALI ISHAMUDDIN VALAD SHABUDDIN Vs. SHEKH HASANABDUL KARIM ABDUL KARIM SHERIFA JAVJE SHEKH USMAN TARE
August 15, 1940
HEM CHANDRA ROY CHAUDHURY Vs. SURADHANI DEBYA CHAUDHURANI
May 23, 1940
HORI RAM SINGH Vs. KING-EMPEROR
January 18, 1940
INJAL DEVI Vs. BHUJYA AVAJI RAMOSHI
July 5, 1940
J C ENO LIMITED Vs. VISHNU CHEMICAL CO
February 5, 1940
JAGADAMBA LOAN COMPANY LIMITED Vs. RAJA SHIBA PRASAD SINGH
December 2, 1940
JAGAT SINGH Vs. SANGAT SINGH
February 26, 1940
JAMBURAO SATAPPA KOCHARI Vs. ANNAPPA RAMCHANDRAPPA KABBUR
August 9, 1940
JANMAHOMED ABDUL RAHIMTHE GENERAL ACCIDENT FIRE AND LIFE ASSURANCE Vs. JANMAHOMED ABDUL RAHIMTHE GENERAL ACCIDENT FIRE AND LIFE ASSURANCE APPELLANTS: VS RESPONDENT:
September 17, 1940
JESSIE GRANT KHAMBATTA Vs. MANCHERJI C KHAMBATTA
August 3, 1940
JETHMAL NARANDAS Vs. MAHADEO ANANDJI DHORIA
September 16, 1940
KANHAIYALAL HARKARANDAS Vs. MOHANLAL RAMVALLABH
December 13, 1940
KANJI VIJPAL Vs. PANDURANG KESHAV RANE
July 29, 1940
KHIMJEE THAKARSEE Vs. PIONEER FIBRE CO LTD
December 3, 1940
KHIMJI KUVERJI SHAH Vs. LALJI KARAMSI RAGHAVJL
September 20, 1940
KISHORI LAL Vs. BHAWANI SHANKAR
May 23, 1940
KRISHNADAS GOVARDHANDAS MADIVALE Vs. RATANBAI GOKULDAS LAXMANDAS
July 29, 1940
KRISHNAWA YELAGOUDA PATIL Vs. RAMAGOUDA KADAGOUDA PATIL
December 12, 1940
LAXMIBAI VENKATRAO DESAI Vs. KESHAVRAO LINGANGOUDA DESAI
October 3, 1940
M L M MAHALINGAM CHETTIAR Vs. RAMANATHAN CHETTIAR
May 30, 1940
MAHALINGAPPA CHANMALLAPPA GOTKINDI Vs. SHANKARAYYA GURUSHANTAYYA HIREMATH
July 11, 1940
MAHARAJA SRIS CHANDRA NANDY Vs. RAKHALANANDA THAKUR
November 11, 1940
MAHARANI HEMANTA KUMARI DEBI Vs. GAURI SANKAR TEWARI
December 4, 1940
MAHOMEDALLY TYEBALLY Vs. SAFIABAI
July 8, 1940
MALEGAON BUDRUK CO-OPERATIVE CREDIT SOCIETY Vs. GANGADHAR NARAYAN CHAVRE
February 8, 1940
MALLIKARJUNAGOWDA RUDRAGOWDA PATIL Vs. VENKAWA RAMCHANDRAPPA SAWKAR
February 8, 1940
MANCHERJI PALLONJI CONTRACTOR Vs. DINBAI NUSSERWANJI GOAWALLA
November 26, 1940
MASJID SHAHID GANJ MOSQUE Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE
May 2, 1940
MEENAKSHI MILLS LTD Vs. RATILAL TRIBHOVANDAS THAKAR
September 24, 1940
MIRZA AKBAR Vs. EMPEROR
May 28, 1940
MITHALAL RANCHHODDAS Vs. MANEKLAL MOHANLAL MODIA
December 4, 1940
MORARJEE GOKULDAS AND CO Vs. SHOLAPUR SPINNING AND WEAVING CO LTD
March 29, 1940
MUNICIPAL CORPORATION OF THE CITY OF BOMBAY Vs. ANANDRAO NARAYAN SURVE
February 14, 1940
MUSAMMAT SUBHANI Vs. NAWAB
August 17, 1940
MUSSAMMAT HAR NARAINI KUNWAR Vs. SAJJAN PAL SINGH
June 28, 1940
NAGAPPA CHANNAPPA TAMBRALI Vs. RAMSING JESSASING
November 21, 1940
NAROTTAMDAS HARJIVANDAS AND CO AND MANIBHAI CHHOTUBHAI AND CO Vs. BULSAR TOWN MUNICIPALITY
June 28, 1940
NATHU LAL Vs. GOMTI KUAR
May 27, 1940
NAWAB SARDAR NARHARSINGJI ISHVARSINGJI Vs. SECRETARY OF STATE FOR INDIA
April 9, 1940
NEW MOFUSSIL CO LTD Vs. SHANKERLAL NARAYANDAS MUNDADE
September 3, 1940
NINGAUDA GIRIMALLAPPA PATIL Vs. NABISAHEB ABALAL PATIL
December 5, 1940
O R O M SP FIRM Vs. NAGAPPA CHETTIAR
September 17, 1940
P J ROGERS Vs. SHRINIVAS GOPAL KAWALE
January 31, 1940
PATIALA STATE BANK Vs. IN RE
October 8, 1940
PATIALA STATE BANK Vs. STATE
August 10, 1940
PEOPLES INTERNATIONAL TRAVEL EDUCATION AND COMMERCIAL CO LTD Vs. STATE
July 29, 1940
PHYLIS CLAIRE CARROLL Vs. CHARLES JAMES CARROLL
September 13, 1940
PRABHAKUVERBAI AMRITLAL SHAH Vs. KASUMBABAI SAKERCHAND PAREKH
March 19, 1940
PRATAPCHAND RAMCHAND AND CO Vs. JEHANGIRJI BOMANJI CHINOY
February 7, 1940
PUNJAB CO-OPERATIVE BANK LTD Vs. COMMISSIONER OF INCOME-TAX
July 22, 1940
RADHAKISSEN CHAMRIA Vs. DURGA PROSAD CHAMRIA
June 3, 1940
RAI SAHEB ULFATRAI HUKUMCHAND Vs. NAGARMAL GOPIMAL RAO
September 24, 1940
RAMA SHAH Vs. LAL CHAND
February 22, 1940
RAMABAI SHRINIWAS NADGIRTHE GOVERNMENT OF BOMBAY Vs. GOVERNMENT OF BOMBAYNARAYAN GOVIND NADGIR
November 8, 1940
RAMCHANDRA B LOYALKA Vs. SHAPURJI N BHOWNAGREE
March 11, 1940
RAMCHANDRA KRISHNAJI CHANDOLE Vs. VITHU GOVIND PANHALE
July 18, 1940
RANEEGUNJ COAL ASSOCIATION LTD Vs. TATA IRON AND STEEL CO LIMITED
July 18, 1940
RANGO RAMCHANDRA KULKARNI Vs. GURLINGAPPA CHINNAPPA MUTHAL
September 6, 1940
RATANSI JETHABHAI BHAT Vs. BALKISAN GANGABAKAS NANDWANI
February 21, 1940
RAYCHAND JIVAJI Vs. BASAPPA VIRAPPA BELLARY
August 13, 1940
RUKMANSA RAJANSA HOSMANI Vs. SHANKARGOUDA BASANGOUDA LAKHYAL
August 15, 1940
RUSTOMJEE SORABJI KAPADIA Vs. MAHADEV CHINTAMAN WADEKAR
February 14, 1940
RUTTONJI ARDESHIR WADIA Vs. ASSISTANT DEVELOPMENT OFFICER
January 9, 1940
S R M C T S S P A CHETTYAR FIRM Vs. U ON MAUNG
July 8, 1940
S VENKATARAMA IYER Vs. SUNDARAMBAL
April 18, 1940
SAGARMAL KHEMRAJ Vs. STATE
July 25, 1940
SARASWATIBAI SHRIPAD VED Vs. SHRIPAD VASANJI VED
October 11, 1940
SECRETARY OF STATE Vs. MASK AND CO
March 15, 1940
SHANKAR VISHNU BURHANPURKAR Vs. MANEKLAL HARIDAS GUJRATHI
July 4, 1940
SHANKARRAO DAGADUJIRAO JAHAGIRDAR Vs. SHAMBHU NATHU PATIL
July 3, 1940
SHEIKH ABDUL LATIFF Vs. KHALAF ABDULLA
March 13, 1940
SHRIDHAR BALKRISHNA AGASHE Vs. POONA CITY MUNICIPALITY
July 5, 1940
SHRIMANT KHANDERAO SHIVAJIRAO GAEKWAR Vs. D D ROMER
July 29, 1940
SHRIPADGOUDA VENKANGOUDA APARANJI Vs. GOVINDGOUDA NARAYANGOUDA APARANJI
July 19, 1940
SIR JAMSHEDJI JEEJIBHOY BART Vs. SORABJI BYRAMJI WARDEN
March 7, 1940
SIR RAJENDRA NARAYAN BHANJ DEO Vs. COMMISSIONER OF INCOME-TAX
June 11, 1940
SMETHAM BYRNE AND LAMBERT Vs. DARASHAW ERUCHSHAW KARANJAWALLA
January 9, 1940
SORABJI HORMASJI LAKDAVALA Vs. BROACH BOROUGH MUNICIPALITY
November 20, 1940
SUBRAO BAJI PATIL Vs. DADA BHIWA CHAWAN
December 19, 1940
SUKHANANDAN RAMDHIN Vs. MANIKLAL KANHIALAL
August 27, 1940
SULEMAN HAJI AHMED UMER Vs. HAJI ABDULLA HAJI RAHIMTULLA
May 23, 1940
SUPERINTENDENT OF STAMPS Vs. TEJMAL NIHALCHAND SHAH
July 26, 1940
SURAT BOROUGH MUNICIPALITY Vs. SARIFA KARUNNISSA BEGAM SAHEB AND SAYED MUSTAFA SAYSD SAKKAF EDROOS SAHEB
July 4, 1940
T AND J BROCKLEBANK LTD Vs. NOOR AHMODE
July 18, 1940
THAKUR BHAGWAN SINGH Vs. BISHAMBHAR NATH
May 2, 1940
THOMAS BEAR AND SONS INDIA LIMITED Vs. PRAYAG NARAIN
March 7, 1940
TULSIDAS AMANMAL KARANI Vs. STATE
November 8, 1940
UPENDRA NATH BOSE Vs. LALL
July 22, 1940
VAZIRBHAI SULTANBHAI TAMBOLI Vs. GADMAL NATHMAL MARWADI
January 31, 1940
VISHVANATH VITHALSA ZAD Vs. BALARAM ANANDRAM PAWAR
November 13, 1940
VISHWESHWAR NARSABHATTA GADDADA Vs. DURGAPPA IRAPPA BHATKAR
February 29, 1940
VITA MUNICIPALITY Vs. GANGARAM TATYAJI JADHAV
November 11, 1940
VITHALBHAI MOTIBHAI Vs. NADIAD ELECTRIC SUPPLY CO LTD
August 23, 1940
VITHALDAS BHAGVANDAS DARBAR Vs. TUKARAM VITHOBA KSHATRI
November 5, 1940
YAMASHETTI BHAUSHETTI Vs. ASHOK BHOMSHETTI
June 18, 1940
ZUMAKLAL MOTIRAM Vs. FULCHAND TARACHAND
January 18, 1940