Case Index

Title
Date
BEHARI LAL BHARGAVA Vs. COMMISSIONER OF INCOME TAX
October 15, 1940
BHAGWATI Vs. COMMISSIONER OF INCOME TAX
October 15, 1940
BHIKHI RAM RAMDEO Vs. COMMISSIONER OF INCOME TAX
October 2, 1940
GANESHI LAL CHHAPPAN LAL Vs. COMMISSIONER OF INCOME TAX
September 24, 1940
GANGA PRASAD Vs. COMMISSIONER OF INCOME TAX
September 16, 1940
GOPALDAS PARSHOTTAMDAS Vs. COMMISSIONER OF INCOME TAX
September 23, 1940
GOPALDAS PURSHOTTAM DASS Vs. STATE OF U P
September 24, 1940
INDIAN NATIONAL TANNERY Vs. STATE OF U P
September 24, 1940
KHAIRATI LAL BABU LAL Vs. STATE OF U P
October 4, 1940
KISHORI LAL MAKUNDI LAL Vs. STATE OF U P
October 15, 1940
KUNJAMAL AND SONS Vs. STATE OF U P
October 2, 1940
LALA INDRA SEN Vs. STATE OF U P
January 10, 1940
MOHAMMAD AYUB MOHAMMAD JAMIL OF CAWNPORE Vs. STATE OF U P
September 30, 1940
MUNICIPAL BOARD, BAREILLY Vs. RAM GOPAL
March 29, 1940
RAI SAHEB RAM DAYAL AGARWALA Vs. STATE OF U P
September 16, 1940
SETH KANHAIYA LAL GOENKA Vs. STATE OF U P
September 18, 1940
SHEODUTTRAI PANNALAL Vs. COMMISSIONER OF INCOME TAX
September 30, 1940