Case Index

Title
Date
A M K FIRM Vs. COMMISSIONER OF INCOME TAX
January 30, 1940
COMMISSIONER OF INCOME TAX Vs. K M CT MURUGAPPA CHETTIAR
February 1, 1940
COMMISSIONER OF INCOME TAX Vs. J M MUHAMMAD ISMAIL ROWTHER
February 6, 1940
COMMISSIONER OF INCOME TAX Vs. SALEM DISTRICT URBAN BANK LIMITED
February 6, 1940
COMMISSIONER OF INCOME TAX Vs. HARVEYS LIMITED
March 4, 1940
COMMISSIONER OF INCOME TAX Vs. MADRAS AND SOUTHERN MAHRATTA RAILWAY COMPANY LIMITED
March 14, 1940
COMMISSIONER OF INCOME TAX Vs. A V P MR M LAKSHMANAN CHETTIAR
September 24, 1940
COMMISSIONER OF INCOME TAX Vs. NADIMUTHU PILLAI
December 31, 1940
NARAPARAJU RAMAMURTHY Vs. PARIMI VENKATANARAYANA AND ANR
October 25, 1940
NARAYANAN CHETTIAR Vs. OTTU VEERU GOUNDAR AND ANR
October 15, 1940
P S VARIER Vs. COMMISSIONER OF INCOME TAX
September 24, 1940
PACHIGOLLA SATYANARAYANAMURTHI Vs. SATTI GANGISETTI
October 17, 1940
RAMA RAO Vs. VENKATARAMAYYA
April 15, 1940
S M S KARUPPIAH PILLAI Vs. COMMISSIONER OF INCOME TAX
September 25, 1940
SUDALAIMANI NADAR Vs. COMMISSIONER OF INCOME TAX
September 24, 1940
VEERAPPA CHETTIAR AL VR ST Vs. COMMISSIONER OF INCOME TAX
September 25, 1940