Case Index

Title
Date
(BABA) JWALA DAS Vs. PIR SANT DAS
May 20, 1930
(BABU) RAM SARAN DAS Vs. PEAREY LAL
October 24, 1930
(BABU) UPENDRA NATH BASU Vs. KALI CHARAN MITRA
April 15, 1930
(BOBBILI) POLADARI GADU Vs. RAJAH OF VIZIANAGARAM
March 7, 1930
(CHAUDHARY) RAJDHAR Vs. MOHAN
December 9, 1930
(CHAUDHRI) PAHUNCHI LAL Vs. BHUP SINGH
April 8, 1930
(CHAUDHURI) ABDUL RAHMAN KHAN Vs. (LALA) PARSOTAM DAS
May 1, 1930
(CHEEDELLA) SEETHIAH Vs. ARAVAPALLI MUTYALU
September 8, 1930
(CHINTA) CHANDRAMMA Vs. GUNNA SEETHAN NAIDU
November 13, 1930
(DIWAN) PAHAR SINGH Vs. SHAMSHER JANG BIJAI BAHADUR SINGH
May 13, 1930
(GANDREDDI) NAGANNA Vs. (REVINIPATI) APPALARAJU
January 31, 1930
(HAFIZ) ALLAH BAKHSH Vs. HAMID KHAN
April 15, 1930
(HAJI A S ) ABDUL MUHAMMAD ROWTHER Vs. SEETHALAKSHMI AMMAL
September 3, 1930
(INUGANTI) VENKATA MADHAVA RAO Vs. GARAPATI NARAYANAMURTY
December 17, 1930
(K SYED) MUHAMMAD LEVVAI Vs. STATE
March 5, 1930
(KAMMARA) CHINNA NAGIAH Vs. YERRAGUNTLA PULLAYYA
December 11, 1930
(KINTALI) CHANDRAMANI PRUSHTI Vs. JAMBESWARA RAYAGARU
December 9, 1930
(KOMANDURU) SAMPATH AYYANGAR Vs. SRI GOVINDA KRISHNA YACHANDRALAVARI BAHADUR, RAJAH OF VENKATAGIRI
August 22, 1930
(KUERANI) MT DAN KUER Vs. EWAZ SINGH
June 24, 1930
(MAHANT) BHAGWANPURI Vs. SECY OF STATE
February 14, 1930
(MAHANT) SHANTHA NAND GIR CHELA AND MAHANT GAYANAND GIR Vs. (MAHANT) BASUDEVANAND
January 24, 1930
(MAHARAJA) DEO DAS Vs. MAHESH RAM GOND
April 11, 1930
(MAJOR) ANTHONY ULLYSSESS JOHN Vs. AGRA UNITED MILLS LTD
November 3, 1930
(MANDIR) THAKURJI MAHARAJ Vs. RISAL
February 11, 1930
(MAULANA) MOHAMMAD IBRAHIM RIZA MALAK Vs. COMMISSIONER OF INCOME-TAX, NAGPUR
May 19, 1930
(MISIR) BHAIRON PRASAD Vs. MT GOPI KUNWAR
January 28, 1930
(MOPARTHI) NAYUDAMMA Vs. (SREEMANTHURAJA YARLAGADA) ANKINEEDU PRASAD BAHADUR
November 21, 1930
(MORRIS) LEVENTHAL Vs. DAVID JONES LTD
January 28, 1930
(PANDIT) SHALIG RAM Vs. BAWA CHARANJIT LAI
June 26, 1930
(PASUPULETI) BANGARAYYA Vs. SREE NALLAPPARAJU VENKATA SUBBARAJU
September 8, 1930
(RAI) SATISH CHANDRA CHAUDHURI Vs. (MAHARAJA) SASI KANTA ACHARJYA CHAUDHURI
February 13, 1930
(SHER) AHMAD KHAN Vs. ALI BUX
June 16, 1930
(SRI) THAKURJI MAHARAJ Vs. MT RAM DEI
February 3, 1930
(VALLURU) BASAVAYYA Vs. GOVINDARAJU VEERABHADRA RAO
December 1, 1930
(YANATI) RAMI REDDI Vs. TANATI CHENCHU POLAMMA
April 9, 1930
A G KIDSTON AND CO LTD Vs. SETH BROTHERS
July 8, 1930
A K KANNAYYA CHETTY Vs. PRESIDENT, UNION BOARD
September 10, 1930
A L A R ARUNACHALAM CHETTIAR THROUGH THE AUTHORISED AGENT GURUSWAMI AIYAR Vs. RYPRATAPASIMHA RAJAH SAHIB
February 18, 1930
A MILTON AND CO Vs. OJHA AUTOMOBILE ENGINEERING CO
January 13, 1930
A N RAMACHANDRA AIYAR Vs. OFFICIAL ASSIGNEE OF MADRAS
September 12, 1930
A N RAMCHANDRA IYER Vs. OFFICIAL ASSIGNEE OF MADRAS
September 12, 1930
A R S P SUBRAMANIAN CHETTI Vs. OFFICIAL ASSIGNEE OF MADRAS
August 21, 1930
A S GNANAPRAKASAM PILLAI Vs. FSVAZ
November 17, 1930
A T PANNIRSELVAM Vs. AVEERIAH VENDAYAR
April 14, 1930
A, A PLEADER Vs. JUDGES OF THE HIGH COURT OF MADRAS
February 10, 1930
ABBAS MANDAL Vs. EMPEROR
August 27, 1930
ABDUL AHAD Vs. CHHABI RAM
January 8, 1930
ABDUL ALIM Vs. ABDUL HAMID
May 21, 1930
ABDUL AZIZ Vs. MUNNI LAL
January 24, 1930
ABDUL GHAFUR Vs. MT HUSSAIN BIBI
December 16, 1930
ABDUL HAQ Vs. LALLU
February 19, 1930
ABDUL JALIL KHAN Vs. EMPEROR
March 25, 1930
ABDUL KHALIQUE CHAUDHURI Vs. CHERAGUDDIN
May 1, 1930
ABDUL KUDDUS GAZI Vs. MUTUAL INDEMNITY AND FINANCE CORPORATION (INDIA) LTD
May 14, 1930
ABDUL MAJID BHUIYA Vs. ALI MIA
November 12, 1930
ABDUL MAJID SAIB (DIED) Vs. RAMIZA BIBI SAHIBA (DIED)
December 9, 1930
ABDUL MAJID SAID (DIED) Vs. RAMIZA BIVI SAHIBA (DIED)
December 9, 1930
ABDUL MUWALI Vs. TAHSILDAR OF KASHIPUR
February 19, 1930
ABDUL QADIR Vs. NARENDRA MOHAN GHOSE CHOWDHRY
December 9, 1930
ABDUL QAYUM KHAN Vs. CITY BOARD
December 19, 1930
ABDUL RAUF KHAN Vs. MTQAMRUNNISSA
February 7, 1930
ABDUL RAZAK Vs. SREENATH GHOSE
March 7, 1930
ABDUL SAC ALIAS VARUSAI MOHAMMAD SAHIB Vs. SUNDARA MUDALIAR
April 24, 1930
ABDUL SATTAR Vs. MOTI BIBI
January 30, 1930
ABDUL SHAKUR KHAN Vs. MTRAFIQUNNISSA
April 4, 1930
ABDUL SHAKUR KHAN Vs. EMPEROR
August 12, 1930
ABDUL SOBHAN KHAN Vs. SAMASUDDIN AHMED
June 17, 1930
ABDUL SOVAN Vs. RAMANI MOHAN CHATTERJEE
July 15, 1930
ABDULLA KAZIM Vs. OBAID ESSA
November 21, 1930
ABINASH CHANDRA BOSE Vs. NAGENDRA NATH DUTT
November 18, 1930
ABINASH CHANDRA SADHU KHAN Vs. HEMANTA KUMAR ROY
December 8, 1930
ABU JAFAR Vs. SYED MOHAMMAD KAZIM
April 22, 1930
ABUBAKER MOHAMAD Vs. AMIABAI
November 26, 1930
ACHARJI AHIR Vs. HARAI AHIR
May 13, 1930
ACHATTIL BALAKRISHNA NAIR Vs. VISHNU NAMBUDIRI
March 21, 1930
ACHI THAYAR AMMAL Vs. BALKIS NACHIAL
October 16, 1930
ADARI SANYASI Vs. VADDADI NOOKALAMMA
November 19, 1930
ADITYA KUMAR BHATTACHRJEE Vs. ABINASH CHANDRA MUKHOPADHYA
June 19, 1930
ADIVI SURYAPRAKASA RAO Vs. TUMMALAPALLI SREERAMULU
August 29, 1930
ADJAI COAL COMPANY LIMITED Vs. PANNA LAL GHOSH
January 28, 1930
ADJAI COAL COMPANY LIMITED Vs. PANNA LAL GHOSH
January 30, 1930
AFAJADDIN Vs. JAHED
January 14, 1930
AFIRUDDIN Vs. JOY CHANDRA NAHA
June 11, 1930
AHIDHAR GHOSH Vs. SECY OF STATE
May 1, 1930
AHMAD HUSAIN Vs. TAHIR HUSAIN
January 10, 1930
AHMED SAIT Vs. BANK OF MYSORE, LTD, BY ITS MANAGER, PWO BRIEN
January 22, 1930
AHMED SULEMAN VOHRA Vs. BAI FATMA
July 2, 1930
AIDAL SINGH Vs. KHAZAN SINGH
May 9, 1930
AJITKUMAR BASU THAKUR Vs. CHAIRMAN OF THE COMMISSIONERS OF DACCA MUNICIPALITY
November 26, 1930
AJODHIA Vs. BISHAMBHAR NATH
June 4, 1930
AJODHIA PRASAD Vs. DATA RAM
November 27, 1930
AKBAR ALI Vs. MTADAR BIBI
May 8, 1930
AKBAR SEIKH Vs. EMPEROR
December 16, 1930
AKHLA KULLA CHAUDURY Vs. EMPEROR
May 15, 1930
ALAGAMMAL Vs. SADASIVA PADAYACHI
August 6, 1930
ALEXANDRE BOUZOUROU Vs. OTTOMAN BANK
January 21, 1930
ALI ASMAT SHAKUR Vs. GIPRY
March 12, 1930
ALI HASAN Vs. MTRASHIDAN
February 20, 1930
ALI HUSAIN Vs. MOHAMMAD NAZIR ALI
May 8, 1930
ALOPI Vs. GAJADHAR PRASAD
December 16, 1930
AMBA PRASAD Vs. MOONGA RAM
February 4, 1930
AMBIKA PRASAD Vs. EMPEROR
August 2, 1930
AMBIKACHARAN DAS Vs. BASANTKUMAR MANDAL
December 16, 1930
AMIR SINGH Vs. MOHDZAHIRUDDIN
November 28, 1930
AMMANI AMMAL Vs. MNARAYANASAMI NAIDU
February 4, 1930
AMMANIBAI Vs. ANANT NARAYAN SHANBHOG
August 11, 1930
AMRITLAL VADILAL Vs. KANTILAL LALBHAI
September 9, 1930
ANADI LAL MUKHERJEE Vs. SUKH CHAND MANDAL
May 9, 1930
ANAND KRISHNA Vs. KISHAN DEVI
December 18, 1930
ANAND PRAKASH Vs. NARAIN DAS-DORI LAL
November 12, 1930
ANANGA MOHAN ROY CHOUDHURY Vs. KHAJE HABIBULLA
February 6, 1930
ANANT KRISHNAJI NULKAR Vs. SECYOF STATE
August 21, 1930
ANANT SUBRAO NADGIR Vs. MAHABLESHWARBHAT GUKUNATHBHAT SHINDGI
July 16, 1930
ANANTA LAL SARKHEL Vs. SOUDAMINI GUHA
March 20, 1930
ANANTA LAL SINGH Vs. ALFRED HENRY WATSON
November 21, 1930
ANGANNA REDDI Vs. SUBBAROYA CHETTIAR
March 11, 1930
ANMOL SINGH Vs. HARI SHANKAR LAL
April 11, 1930
ANNAJI NARAYAN DESHPANDE Vs. VENKATRAO SIDRAO DESHPANDE
July 14, 1930
ANNAMALAI CHETTIAR Vs. A M K C T MUTHUKARUPPAN CHETTIAR
October 14, 1930
ANNU MUKUNDA KAKADE Vs. SHRIPATI TUKARAM SHINDE
February 25, 1930
APPAJI JIJAJI VAIDYA Vs. MOHAN LAL RAOJI GUJAR
February 21, 1930
APPARAO BABURAO SHINDE Vs. VITHAL GOVIND PADHYE
December 4, 1930
APPAYYA BANGA (DEAD) Vs. KORAGA ALIAS SANTHAPPA KAJAVA
August 4, 1930
ARNAVAZ HORMUSJI MAJOR Vs. HORMUSJL FRAMJI MAJOR
February 27, 1930
ARUMILLI VIRAMMA Vs. ARUMILLI SESHAMMA ALIAS CHITTEMMA
November 14, 1930
ARUMUGA GOUNDAN Vs. SUBRAMANIA GOUNDAN
November 27, 1930
ARUMUGA NADAR Vs. VYYAPURI CHETTI ALIAS MUTHAYAN CHETTI
April 30, 1930
ASHGAR ALI Vs. SECYOF STATE
April 11, 1930
ASHUTOSH BASU Vs. SUDHANGSHUBHUSHAN MUKHERJI
June 16, 1930
ASHUTOSH GARAI Vs. BALMUKAND KISHEN GOPAL
July 22, 1930
ASIKANNESSA BIBI Vs. DWIJENDRA KRISHNA DUTTA
March 18, 1930
ASLOP Vs. EMPEROR
June 17, 1930
ASOKE PRASANNA BAL Vs. EMPEROR
January 20, 1930
ASWINI KUMAR BOSE Vs. EMPEROR
December 1, 1930
ASWINI KUMAR CHAKRAVARTY Vs. SUKHAHARAN CHAKRAVARTY
November 19, 1930
ASWINI KUMAR DHARA Vs. EMPEROR
December 10, 1930
ASWINI KUMAR PAL Vs. EMPEROR
January 27, 1930
ATMAKURU BUTCHIAH CHETTI Vs. STAYAR RAO NAIDU
August 26, 1930
ATTORNEY GENERAL OF BRITISH COLUMBIA Vs. MCDONALD MURPHY LUMBER CO , LTD
March 4, 1930
AVASARALA VENKATARAMA ROW Vs. MAHARAJA OF PITTAPURANA
April 4, 1930
B BANDHU SINGH Vs. KTBANK LTD
November 20, 1930
B DALLU SINGH Vs. BCHHAKAN SINGH
January 13, 1930
B MADAN MOHAN SINGH Vs. BRAM SUNDER SINGH
December 9, 1930
B N RY CO Vs. MOOLJI SICKA AND CO
July 10, 1930
B N SASMAL Vs. EMPEROR
December 16, 1930
B RAJARAJESWARA SETHUPATHI Vs. TKKUPPAMMAL
September 18, 1930
B SIVARAM DUBAI Vs. RRAJAGOPALA MISRA
July 23, 1930
BABASAHEB RAHIMSAHEB Vs. RAJARAM RAGHUNATH ALPE
September 3, 1930
BABU JAI NARAIN Vs. RASHAK BEHARI LAL
December 12, 1930
BABU LAL Vs. RAGHUNANDAN
March 12, 1930
BABU MAKUND LAL Vs. BHOLA RAI
December 10, 1930
BABU RAM Vs. RAM NARAIN
May 9, 1930
BABU RAM Vs. EMPEROR
August 30, 1930
BABU RAM DAS Vs. MAHANT PARMANAND GIR
December 4, 1930
BABU RAM SARAN DAS Vs. PEARAY LAL
October 24, 1930
BABUBHAI TANSUKHLAL Vs. MADHAVJI GOVINDJI AND CO
December 12, 1930
BABURAO LAKSHMAN NIKAM Vs. TUKARAM PUNDALIKA POWAR
August 26, 1930
BACHU LAL Vs. LALA DHARAM DEO LAL
March 12, 1930
BADRI PRASAD Vs. EMPEROR
April 25, 1930
BADRUDDIN ABDUL RAHIM MUKHARI Vs. SITARAM VINAYAK APTE
March 18, 1930
BAGDIGI KUJAMA COLLIERIES LTD Vs. JAGMOHAN DAS NAGAR
February 14, 1930
BAGESHWAR TEWARI Vs. BIKRAMJIT SINGH
March 21, 1930
BAGESSWARI CHARAN SINGH Vs. KUMAR KAMAKHYA NARAIN SINGH
October 21, 1930
BAGESWAR TEWARI Vs. BIKRAMAJIT SINGH
March 21, 1930
BAI BASANTIBAI Vs. MUNICIPAL COMMISSIONER OF BOMBAY
September 29, 1930
BAI MANGU Vs. BHARATKHAND COTTON MILLS COMPANY LTD
January 28, 1930
BAI MANI Vs. USAFALI BHUDAR
August 1, 1930
BAIDYANATH SEIN Vs. RAJENDRANATH SEIN
June 19, 1930
BAIJ NATH PRASAD Vs. DHARAM PAL SINGH
January 31, 1930
BAIJNATH SINGH Vs. LALA MISRI LAL
March 17, 1930
BAIKUNTHANATH ROY Vs. AHMEDULLA
April 2, 1930
BAJRANGI MISIR Vs. PADARATH SINGH
February 20, 1930
BAL KRISHNA SHARMA Vs. PAIJ SINGH
January 31, 1930
BALA BAKSH BHARARIA Vs. AMIRUDDIN MIAN
February 7, 1930
BALARAMDAS DAKNA Vs. UMESH MANDAL
May 30, 1930
BALASUBRAMANIA PANDYA TALAVAR Vs. RMPRMMSUBRAMANIAN CHETTIAR
September 8, 1930
BALBHADAR SINGH Vs. LAKSHMI BAI
February 10, 1930
BALBHADDRA UPADHYA Vs. SHEOMANGAL
December 1, 1930
BALDEO PRASAD Vs. ARYA PRITI NIDHI SABHA
March 6, 1930
BALESHAR PANDEY Vs. RAM TAHAL PANDEY
January 21, 1930
BALKRISHNA ANANT HIRLELCAR Vs. EMPEROR
November 21, 1930
BALKRISHNA BHIMAJI BEKNALKAR Vs. RAMKRISHNA GANADHAR DIKSHIT
November 4, 1930
BALLAPPA BHIMAPPA Vs. TIPPANGOWDA BASANGOWDA
November 25, 1930
BALLING VITHALING SAKHARPEKAR Vs. SHRI DEVASTHAN FUND
September 24, 1930
BALMAKUND Vs. EMPEROR
May 22, 1930
BALMAKUND Vs. SETH PIYARE LAL
November 21, 1930
BALWANT SINGH Vs. COLLECTOR OF SAHARANPUR
January 23, 1930
BANARSI DAS Vs. EMPEROR
March 27, 1930
BANI MADHO RAM Vs. (PANDIT) MAHADEO PANDEY
April 23, 1930
BANK OF MONTREAL Vs. DOMINION GRESHAM GUARANTEE AND CASUALTY CO
July 17, 1930
BANK OF UPPER INDIA LTD Vs. ARIF HUSAIN
March 21, 1930
BANKE BEHARI LAL Vs. RAGHUBAR DAYAL
January 2, 1930
BANKU BEHARI RAY Vs. EMPEROR
December 18, 1930
BANSHIDHAR Vs. BSURAJ PRASAD SINGH
January 9, 1930
BANSI DHAR Vs. MTBITOLA
June 4, 1930
BANSIDHAR Vs. RATAN LAL
June 13, 1930
BANWARI JOGI Vs. JAMNA KASAUDHAN
April 10, 1930
BAQRIDEE Vs. EMPEROR
January 23, 1930
BARAMDEO PANDEY Vs. DEBI DAT SINGH
July 3, 1930
BARBONI COAL CONCERN LTD Vs. PARICHARAK
February 18, 1930
BARISAL RINDAN SAMITI Vs. SITAL CHANDRA MUKHOPADHYA
June 16, 1930
BASANGAUDA SHIDDANGAUDA CHIKANGOUDAR Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
June 27, 1930
BASANTA KUMAR BISWAS Vs. PROSONNA KUMAR GUHA
August 1, 1930
BECHU Vs. BHABUTI PRASAD
March 12, 1930
BECHU AHIR Vs. HANSRAJ AHIR
May 29, 1930
BEHARI LAL-RAM CHARAN Vs. BADRI PERSHAD
November 3, 1930
BENARES BANK LIMITED Vs. RAM PRASAD
February 5, 1930
BENARES BANK LIMITED Vs. HORMUSJI PESTONJI
January 28, 1930
BENI MISIR Vs. MAHABIR SUKLA
February 21, 1930
BENJAMIN KNOWLES Vs. EMPEROR
May 10, 1930
BENOD KUMAR ROY CHOWDHURY Vs. GANGA CHARAN MESTARI
March 11, 1930
BENODE LAL CHAKRAVARTY Vs. SECYOF STATE
June 4, 1930
BETHASAMI NAICKEN Vs. NAGAMMAL
March 28, 1930
BHAGVANPURI Vs. SECRETARY OF STATE FOR INDIA
February 14, 1930
BHAGWAT PRASAD SHUKUL Vs. NABI MOHAMMAD
February 11, 1930
BHAGWAT RAI Vs. BEHARI RAI
March 6, 1930
BHAGWATI SARAN Vs. RAM SAHAI
March 7, 1930
BHAICHAND SAGANCHAND GUJAR Vs. KRISHNAJI VITHAL MALGE
December 5, 1930
BHAIRO PRASAD Vs. EMPEROR
May 26, 1930
BHAISHANKAR MOTIRAM Vs. LAKSHMI DYEING WORKS
March 31, 1930
BHAIYA RAJ KISHORE LAL Vs. JAGESHWAR DAYAL
April 23, 1930
BHAWANI PRASAD Vs. PAHLAD SINGH
February 14, 1930
BHIKUBAI CHUNILAL AMBAIDAS Vs. MANILAL BHAGCHAND RAYCHAND
April 14, 1930
BHIM NAIK Vs. CHAKRADHAR MAITY
January 17, 1930
BHOLA NATH-SHANKAR DAS Vs. LACHMI NARAIN
October 29, 1930
BHOLA SARDAR Vs. EMPEROR
November 25, 1930
BHORA HAZARI LAL Vs. BHORA NAURANGA LAL
January 10, 1930
BHUBAN MOHAN KOLEY Vs. NARENDRA NATH KONWAR
December 2, 1930
BHUKHAN SARAN Vs. PIARE LAL
December 18, 1930
BHUP SINGH Vs. NARPAT
January 21, 1930
BHUP SINGH Vs. FATEH SINGH
November 14, 1930
BHUTNATH MONDAL Vs. EMPEROR
November 21, 1930
BHYRARAJU RAMARAJU Vs. PULAVARTHI LAKSHMIAH
February 21, 1930
BIBHUTI BHUSAN DUTTA Vs. SECYOF STATE
December 16, 1930
BIKRAMKISHORE MANIKYA Vs. ALI AHMAD
December 15, 1930
BINDRABAN Vs. RAJPAT SINGH
July 2, 1930
BIR BIKRAM KISHORE MANIKYA BAHADUR Vs. ALI AHMAD
March 31, 1930
BIRENDRA NATH MITRA Vs. MTBEGUM JAN
March 7, 1930
BISHESHWAR NATH Vs. NARMADESHWAR PRASAD UPADHIA
May 28, 1930
BISHNATH SARAN SINGH Vs. CHANDRAPAL SINGH
June 26, 1930
BISHNU MONDAL Vs. CHARU CHANDRA CHATTERJEE
April 8, 1930
BISHNUPUR MUNICIPALITY Vs. SARAT CHANDRA CHAUDHURI
November 14, 1930
BISMILLAH BEGAM Vs. TAHSIN ALI KHAN
February 6, 1930
BRAJA BEHARI BURMAN Vs. EMPEROR
December 19, 1930
BRIJ MOHAN DAS Vs. BHIKHUJI
December 4, 1930
BRIJ NANDAN Vs. EMPEROR
August 1, 1930
BRIJIWAN DAS Vs. EMPEROR
November 17, 1930
BRIJMOHAN LAL Vs. MTMAHBUBAN
January 6, 1930
BRIJMOHAN LAL Vs. MUSAMMAT MAHBUBAN
January 6, 1930
BROJENDRA CHANDRA DEY Vs. KSSAMA
November 21, 1930
BROJENDRA KUMAR PAL Vs. PURNA CHANDRA PAL
April 7, 1930
BURHAM SAHIB Vs. EMPEROR
January 22, 1930
C ABDUL HAKIM SAHIB Vs. CHATTANADHA AIYAR
November 26, 1930
C JAGANNADHAM PILLAI Vs. OFFICIAL ASSIGNEE
July 22, 1930
C KANNAMMAL Vs. KANAKASABAI MUDALIAR ALIAS MADURAI MUTHU MUDALIAR
November 13, 1930
C KRISHNASWAMI NAIDU Vs. KJAYALAKSHMI AMMAL
September 8, 1930
C L KIERNANDER Vs. BENIMADHAB KHETTRI
July 11, 1930
CALCUTTA STEAM NAVIGATION CO LTD Vs. EMPEROR
August 28, 1930
CALICO PRINTERS ASSOCIATION LTD Vs. AAKARIM AND BROS
August 5, 1930
CHAIRMAN OF MUNICIPAL COMMISSIONERS OF DACCA Vs. MTHEMANGINI DASYA
May 16, 1930
CHAIRMAN, MUNICIPAL COUNCIL Vs. SVASUDEVA KAMATH
April 25, 1930
CHAIRMAN, SERAJGANJ LOCAL BOARD Vs. BUDHISWAR PATNI
January 17, 1930
CHANAPPA SHANTIRAPPA Vs. EMPEROR
September 1, 1930
CHANDHARAN KRISHNA KUMARI Vs. CHAUDHRI NAUBEHAR SINGH
November 28, 1930
CHANDI PRASAD MISIR Vs. BALAJI MISIR
November 21, 1930
CHANDRA NATH BAGCHI Vs. NABADWIP CHANDRA DUTT
August 26, 1930
CHANDRAPRASAD RAMPRASAD Vs. JINABHARTHI NARAYANBHARTHI
November 20, 1930
CHANDULAL MADHAVLAL Vs. MANEKLAL LALLURAM
September 2, 1930
CHARU CHANDRA GHOSE Vs. KUMAR KAMAKHYA NARAIN SINGH
October 21, 1930
CHATURBUJADOSS KUSHALDOSS AND SONS Vs. MINOR RAJAMANICKA MUDALI BY FATHER AND NEXT FRIEND EKAMBARA MUDALIAR
May 1, 1930
CHAUDHRI RAJDHAR Vs. MOHAN
December 9, 1930
CHENA VEENA CHIDAMBARAM CHETTIAR (DIED) Vs. CHOKKALINGAM NAICKAN (DEAD)
December 16, 1930
CHENA VEENA CHIDAMBARAM CHETTIAR (DIED) AND FOUR ORS Vs. CHOKKALINGAM NAICKEN (DEAD)
December 16, 1930
CHERAG ALI SARKAR Vs. NAWAB KHAJE HABIBULLA
May 21, 1930
CHHAGANBHAI ICHHABHAI PATEL Vs. TULSHIBHAI LALLU PATEL
March 28, 1930
CHHOTA MURARI MOHAN PANDA Vs. PROTAP NARAIN PANDA
June 5, 1930
CHHOTAY Vs. EMPEROR
April 14, 1930
CHIGURUPATI SUBBANNA Vs. DISTRICT LABOUR OFFICER
January 8, 1930
CHINNA VENKATESU Vs. PEDDA KESAMMA
September 15, 1930
CHINTA DASYA Vs. BHALKU DAS
March 17, 1930
CHINTALA VENKATASUBBIAH (DIED) Vs. KATTAPALLI AKAMMA
April 24, 1930
CHINUBHAI BHIKHABHAI Vs. BAI MANEKBAI
November 19, 1930
CHIRANJI LAL Vs. BOOL CHAND
May 28, 1930
CHIRAUNJI LAL Vs. ISHWAR DAS
January 19, 1930
CHITPORE GOLABARI CO LTD Vs. HARI MOHAN GHOSE
February 26, 1930
CHUKKALA MANGAYYAMMA Vs. CHUKKALA APPALASWAMI
November 24, 1930
CHUNKU Vs. EMPEROR
August 15, 1930
CHUTTAN TELI Vs. MTRAZIA KHATUN
January 27, 1930
CO-OPERATIVE COMPANY LTD Vs. BHAGWAN DAS AND CO
April 11, 1930
COLLECTOR Vs. RAMBHAU TUKARAM NIRHALI
April 15, 1930
COLLECTOR OF ETAH Vs. KISHORI LAL
July 14, 1930
COLLECTOR OF ETAWAH Vs. BINDRABAN
December 18, 1930
COMMERCIAL UNION ASSURANCE CO Vs. BINJRAJ JOHURMULL
June 7, 1930
COMMISSIONER OF INCOME-TAX Vs. TMANAVEDAN TIRUMALPAD, SENIOR RAJA OF NILAMBUR
April 11, 1930
COMMISSIONER OF INCOME-TAX Vs. RAJA BAHADUR BANSILAL MOTILAL
January 8, 1930
COMMISSIONER OF INCOME-TAX, BOMBAY Vs. REMONGTON TYPEWRITER COMPANY (BOMBAY ) LIMITED
December 16, 1930
COOK AND CO Vs. CLPHILLIPS
March 19, 1930
CORPORATION OF CALCUTTA Vs. ACPAL
August 19, 1930
CORPORATION OF CALCUTTA Vs. COMMISSIONERS FOR THE PORT OF CALCUTTA
April 7, 1930
CORPORATION OF MADRAS Vs. MADRAS ELECTRIC TRAMWAYS AND THE MADRAS ELECTRIC SUPPLY CORPORATION, LTD
September 4, 1930
CYRIL C BAKER Vs. EMPEROR
July 2, 1930
DABIRUDDIN Vs. KRISHTO CHANDRA MUKHOPADHAYA
July 29, 1930
DAHYABHAI MANSUKHRAM SHAH Vs. KANAIYALAL MAGANLAL
February 11, 1930
DAMODAR NARAYAN BEDARKAR Vs. SECRETARY OF STATE FOR INDIA
December 19, 1930
DAMODAR PERSHAD Vs. HARDEO PERSHAD
June 2, 1930
DAMODAR PRASAD Vs. HARDEO PRASAD
June 2, 1930
DARA LAKSHMI NARASIMHAM Vs. GARINE SATYANARAYANA
November 7, 1930
DASTARALI Vs. EMPEROR
August 25, 1930
DATA DIN Vs. MTNOHRA
January 7, 1930
DATTATRAYA GOVIND SHALIGRAM Vs. GOPAL SAKHARAM PANDHARE
December 5, 1930
DATTATRAYA KRISHNA RAO KANE Vs. SECY OF STATE
July 1, 1930
DATTATRAYA WAMAN RAJGURU Vs. SECRETARY OF STATE
August 28, 1930
DAULAT BHUIYA Vs. RAHISA BANU
August 21, 1930
DAWOODBHAI ABDULKADER Vs. ABDULKADER ISMAILJI
August 26, 1930
DEB KUMAR RAY CHOUDHURY Vs. ANATH BANDHU SEN
August 7, 1930
DEBENDRA NATH SADHUKHAN Vs. RADHAKISSEN CHAMARIA
July 3, 1930
DEBENDRANATH MANDAL Vs. EMPEROR
November 14, 1930
DEO KUMAR ROY CHOUDHURY Vs. ANANTH BANDHU SEN
August 7, 1930
DEO NARAIN Vs. BHOLA SINGH
February 21, 1930
DEVANAI AMMAL Vs. MAHADEVA CHETTI
November 28, 1930
DHANAPATI DAW Vs. BABU BALLAV DAW
July 14, 1930
DHARAM SINGH Vs. SHAH MAL SINGH
July 2, 1930
DHARWAR BANK LTD Vs. MAHOMED HAYAT
August 29, 1930
DISTRICT LABOUR OFFICER Vs. VEERAGHANTA VENKATASUBRAHMANYA SASTRI
September 15, 1930
DR BISHAMBHAR SAHI GUPTA Vs. BABU SHAMBHU DAYAL
February 21, 1930
DULAHIN JADUNATH KUAR Vs. RAJA BISHESHAR BAKHSH SINGH
December 4, 1930
DUNI CHAND RAM SARAN DAS CHOPRA Vs. SECYOF STATE
November 12, 1930
DURGA CHARAN DEBNATH Vs. GANGA DHAR DEBNATH
March 26, 1930
DWARKA Vs. RAM JATAN
June 12, 1930
DWARKA PRASAD Vs. MAHADEO PRASAD
May 7, 1930
DWIPAL CHANDRA BARDHAN Vs. JIBAN DEBI
August 4, 1930
E I RY CO Vs. SANIRAM JITMAL
May 29, 1930
EDUPUGANTI BUCHAYYA Vs. EDUPUGANTI SRIRAMAMMA
December 12, 1930
EKAMBARA MUDALI Vs. ALAMELAMMAL
March 27, 1930
ELIZABETH ANNA VANQULIN Vs. OFFICIAL TRUSTEE OF BENGAL
July 15, 1930
EMPEROR Vs. NAZIR HUSAIN
June 17, 1930
EMPEROR Vs. CHINTAMONI SHAHU
March 17, 1930
EMPEROR Vs. PANCHU SHAIKH
July 18, 1930
EMPEROR Vs. YAR MUHAMMAD
May 15, 1930
EMPEROR Vs. MSADHIKARI
December 17, 1930
EMPEROR Vs. CHANAPPA SHANTIRAPPA
September 1, 1930
EMPEROR Vs. SAKINABAI BUDRUDDIN LUKMANI
September 29, 1930
EMPEROR Vs. KOYA PARTAB
July 28, 1930
EMPEROR Vs. SALIG RAM
May 28, 1930
EMPEROR Vs. SIKANDAR
March 18, 1930
EMPEROR Vs. NAWAL BEHARI LAL
March 26, 1930
EMPEROR Vs. RAJANI NATH BHATTACHARJEE
August 22, 1930
EMPEROR Vs. KARIM DAI
November 28, 1930
EMPEROR Vs. SURENDRA MOHAN MAITRA
December 5, 1930
EMPEROR Vs. ERMAN ALI
January 9, 1930
EMPEROR Vs. RADHA RAMAN MITTRA
May 17, 1930
EMPEROR Vs. JIWAN SINGH
January 17, 1930
EMPEROR Vs. GAYA TELI
August 11, 1930
EMPEROR Vs. SASHI KANTA DE
May 14, 1930
EMPEROR Vs. GANESH VAMAN JOSHI
November 17, 1930
EMPEROR Vs. KANHAIYA
February 6, 1930
EMPEROR Vs. NANALAL DWARAKADAS
April 8, 1930
EMPEROR Vs. HIMANCHAL SINGH
January 16, 1930
EMPEROR Vs. MAHADEV GOVIND NAGARKAR
January 27, 1930
EMPEROR Vs. DAMULLYA MOLLA
July 25, 1930
EMPEROR Vs. PADAM SINGH
March 18, 1930
EMPEROR Vs. BAHARALI BISWAS
December 17, 1930
EMPEROR Vs. CHAUTHMALL
April 2, 1930
EMPEROR Vs. SAT NARAIN
November 24, 1930
EMPEROR Vs. BANSIDHAR
December 8, 1930
EMPEROR Vs. GANPAT DATTU RASKAR
January 10, 1930
EMPEROR Vs. NANHUA DHIMAR
July 9, 1930
EMPEROR Vs. BALGAUNDA RAMGAUNDA PATIL
November 14, 1930
EMPEROR Vs. ISSUF MAHOMED
November 27, 1930
EMPEROR Vs. JAMSHEDJI NASERWANJI MODI
December 2, 1930
EMPEROR Vs. NATVARLAL NAGINDAS
December 16, 1930
EMPEROR Vs. SOHRAB PALANJI KAPADIA
December 16, 1930
EMPEROR Vs. HEPTULLA ALIBHAI
April 1, 1930
EMPEROR Vs. YAGAFUR KARIMBAX PATHAN
April 2, 1930
EMPEROR Vs. SHERIF DADUMIYAJI
January 17, 1930
EMPEROR Vs. BABAJI MANAJI PATIL
January 23, 1930
EMPEROR Vs. GULABMIYA DAGUMIYA
June 13, 1930
EMPEROR Vs. SITABAI PURSHOTTAM
July 8, 1930
EMPEROR Vs. MANA GENDAL
June 13, 1930
EMPEROR Vs. PREM NARAIN
April 29, 1930
EMPEROR Vs. JOHRI
September 9, 1930
EMPEROR Vs. DHARMANAND KOSAMBI
December 19, 1930
EMPEROR Vs. SHIVPUTRAYA BASLINGAYA
February 25, 1930
EMPEROR Vs. BASHIR
June 17, 1930
EMPEROR Vs. SATTEGOWDA SATGOWDA PATIL
March 6, 1930
EMPEROR Vs. TAZEM ALI
December 22, 1930
EMPEROR Vs. NURMAHOMED KADARBHAI
July 16, 1930
EMPEROR Vs. GANGUBAI RAMDAS KHEMJI
December 17, 1930
EMPEROR Vs. KESHAVJI MADHAVJI
February 7, 1930
EMPEROR Vs. DRGURU
April 15, 1930
EMPEROR Vs. KANCHANLAL CHUNILAL
February 20, 1930
EMPEROR Vs. VISHRAM NARAYAN DEVLI
March 11, 1930
EMPEROR Vs. WILLIAM COOPER
March 13, 1930
EMPEROR Vs. DHANRAJ JPARMAR
March 20, 1930
EMPEROR Vs. BECHARDAS NAROTAMDAS MUNSHI
March 30, 1930
EMPEROR Vs. SHANMUKH BASAPA DHAMANJI
January 30, 1930
EMPEROR Vs. MANGUBHAI DAHYABHAI
April 2, 1930
EMPEROR Vs. GANESH RAMCHANDRA RAJWADE
January 22, 1930
EMPEROR Vs. DINKAR NHANU MANGAONKAR
January 29, 1930
EMPEROR Vs. GANPAT KRISHNAJI PARIT
January 23, 1930
ENGINEERING SUPPLIES LTD Vs. DHANDHANIA AND CO
June 24, 1930
ENGLISHMAN LTD Vs. ANTONIO ANIVABENE
July 23, 1930
EPHRAYIM H EPHRAYIM Vs. TURNER, MORRISON AND CO
February 27, 1930
ESAHAQUE MIAH Vs. DULAH MIAH PATWARI
March 12, 1930
ESMILE UDDIN BISWAS Vs. SHAJORAN NESSA BEWA
July 22, 1930
ESSA ABDULLA KHATRI Vs. KHATIJABAI
September 23, 1930
F A SHIHAN Vs. ABDUL ALIM ABED
June 12, 1930
FAKIR CHAND MONDAL Vs. MADAR MONDAL
December 18, 1930
FAREY HOSSEIN MIR Vs. NAGENDRA KISHORE ROY CHOUDHURY
March 7, 1930
FATEH SINGH Vs. PRITHI SINGH
February 7, 1930
FATIMABIBI MAHOMED PIRJADE Vs. SHAMSUDDIN HASAN SAIBA
December 9, 1930
FAZAL RAB Vs. MANZOOR AHMAD
May 27, 1930
FAZLAR RAHAMAN Vs. EMPEROR
May 5, 1930
FIRM PEARE LAL KISHAN PRASAD THROUGH RAI SAHEB RAM ASRE PRASAD Vs. FIRM DIWAN SINGH-GANESHI LAL THROUGH ATMA RAM
January 13, 1930
FIRM PEAREY LAL KISHEN PRASAD THROUGH RAI SAHIB LALA RAM ASRAY PRASAD Vs. FIRM DEV KARAN DAS RAM SARAN DAS THROUGH DEV KARAN DAS
January 13, 1930
FORRESTER Vs. FORRESTER
January 28, 1930
FULMANI DASI Vs. PRIYA NATH SEN
April 9, 1930
G N PASCAL Vs. RAJ KISHORE MATHUR
December 4, 1930
G R NAIDU Vs. KOTA SAVITRAMMA
August 5, 1930
GAJANAND SITA RAM Vs. PHUL CHAND FATEH CHAND
March 18, 1930
GAMBHIR SINGH Vs. SURENDRA SINGH
February 7, 1930
GANESHI LAL Vs. THAKUR CHARAN SINGH
March 13, 1930
GANGA RAM Vs. BASANT SINGH
February 20, 1930
GANGABISHNU SINGHA Vs. KAHN AND KAHN AND CO
May 5, 1930
GANGAMA NAICK Vs. NLVRVEERAPPA CHETTI THROUGH HIS AUTHORISED AGENT SITARAM AYYANGAR
November 21, 1930
GANGAMA NAIK Vs. NLVRVEERAPPA CHETTI
November 21, 1930
GANGUBAI RAMDAS KHEMJI Vs. EMPEROR
December 17, 1930
GANPAT MAHADU JADHAV Vs. FORBES, FORBES CAMPBELL AND CO LTD
March 27, 1930
GANPATI BALA DHOBALE Vs. BHIKU SAKHABAM GHODKE
February 14, 1930
GANTA VENKATASUBBAYYA Vs. PEERU PACHA SAHEB
November 20, 1930
GANU DADU JADHAV Vs. BKPANDITRAO
June 17, 1930
GANU DADU JADHAV Vs. RRPANDITRAO
June 19, 1930
GAURI SHANKAR SHARMA Vs. THAKUR MEWA RAM
May 2, 1930
GAYA PRASAD Vs. JASWANT RAI
January 11, 1930
GAYAN SINGH Vs. HARBILAS
May 13, 1930
GAYESHALI SARKAR Vs. CHINTAHARAN CHANDA
November 13, 1930
GHANSHIAM DAS BAIJNATH Vs. MITHAN LAL TANDAN
February 14, 1930
GHASSOO Vs. EMPEROR
January 6, 1930
GHURARAM KAHAR Vs. EMPEROR
January 21, 1930
GIRDHARLAL MANSUKHBHAI GANDHI Vs. KAPADVANJ MUNICIPALITY
January 31, 1930
GIREESHCHANDRA BHATTACHARJYA Vs. RABEENDRANATH DAS
June 23, 1930
GIRISH CHANDRA DUTT Vs. GIRISH CHANDRA MALI
June 12, 1930
GIRISH CHANDRA SINGHA Vs. MOHAMMAD RAUSAN MIAN
May 8, 1930
GOBARDHAN DAS Vs. MTJAI DEVI
November 28, 1930
GOBINDJI Vs. LALLAMUL HARDEO DAS
May 20, 1930
GOLUSU APPALANARASIAH Vs. EMPEROR
January 22, 1930
GOPAL JANA Vs. BROJA MOHAN SWAMI
May 13, 1930
GOPAL NAICK Vs. ALAGIRISAMI NAICK
December 19, 1930
GOPAL PAROI Vs. SWARNA BEWA
February 28, 1930
GOPALA KUDVA Vs. JUVAPPA KAMATHI
July 29, 1930
GOPALDAS MODI Vs. HANSRAJ
December 19, 1930
GOPI NATH Vs. RUP RAM
March 21, 1930
GOPI RAI Vs. BAIJ NATH RAI
July 1, 1930
GORDON WOODROFFE & CO Vs. DNRADHAKRISHNA CHETTY
August 19, 1930
GORTI BRAHMAYYA Vs. PERUMALLA SUBBARAYUDU
December 17, 1930
GOSWAMI SADANAND Vs. GOSWAMI INDRA NAND
January 16, 1930
GOURI SANKAR PODDAR Vs. GURUPADA HALDAR
July 18, 1930
GOVERNMENT OF BENGAL Vs. SANTIRAM MONDAL
February 27, 1930
GOVIND VITHU MALI Vs. VITHAL LAXMAN DESHPANDE
August 19, 1930
GOVINDPRASAD VASUDEV TIWARI Vs. SHIVLINGA SHIVLINGAPPA CHAPPALLI
July 3, 1930
GOVINDRAO Vs. RAJABAI
December 19, 1930
GREAT EASTERN LIFE ASSURANCE CO LTD Vs. BAI HIRA
July 22, 1930
GRIMAULT AND CO Vs. PREMJI GOPALJI
February 3, 1930
GUDRI SINGH Vs. JANGI SINGH
January 9, 1930
GULAB CHAND BANGUR Vs. KABIRUDDIN AHMAD
March 6, 1930
GULABMIYA DAGUMIYA Vs. EMPEOR
June 13, 1930
GULAM MUSTAFFA MULLICK Vs. MADANLAL
July 16, 1930
GULAMALI SHER MAHOMED Vs. NHMOOS
August 11, 1930
GUNEPALLY THAMMAYYA Vs. SRI RAJAH TYADAPUSAPATI KHANDENDU DHORA SRI VISWANADHA MALLAPURAJ DAKSHINAKAVAT DUGARAJ BAHADUR GARU
March 17, 1930
GURLINGAPPA SHIVAPPA MASALI Vs. SABU RAMAPPA KORE
August 12, 1930
GURULINGAPPA SHIVAPPA MASALI Vs. SOMANNA SHIDDAPPA
June 30, 1930
GURUPADA HALDAR Vs. UPENDRA NATH MUKERJEE
February 28, 1930
GURUSAMI THEVAN Vs. GANAPATHI CHETTI
September 18, 1930
H C GANTI Vs. FLHARCOURT
March 31, 1930
HACHANI KHAN Vs. EMPEROR
January 21, 1930
HAFEZALI HALDAR Vs. EMPEROR
July 25, 1930
HAIBAT SHAH Vs. BOHRA TARACHAND
December 11, 1930
HAIDAR SAHEB GULAM HUSSEN Vs. MUNIRODDIN CHHOTEMIR PIRJADE
July 21, 1930
HAIMABATI MITRA Vs. KUNJA MOHAN DAS
June 25, 1930
HAJI AHMED KARIM Vs. MARUTI RAVJI BHONGLE
June 27, 1930
HAJI VALI MAHOMED AYOOB Vs. SHAMDEO GOPIRAM
February 10, 1930
HAMID Vs. EMPEROR
March 26, 1930
HANUMAN SINGH Vs. RAM LAKHAN
April 24, 1930
HANUMANGADI VENKATALAL Vs. DAMMANGI KOSALDASU BAVAJI
January 6, 1930
HAR BILAS Vs. MAHADEO PRASAD
December 2, 1930
HAR SARAN DAS Vs. HARBANS SINGH
March 28, 1930
HARBANS DEO RAI Vs. RAJ KUMAR RAI
May 13, 1930
HAREK CHAND BHADANI Vs. SAHANATULLA SARKAR
December 1, 1930
HARENDRA BARMAN Vs. EMPEROR
November 21, 1930
HARENDRACHANDRA GHOSH Vs. KAILASHCHANDRA GHOSH
May 5, 1930
HARI CHARAN BHUNYA Vs. SMKAMAL KUMARI DASI
August 13, 1930
HARI KISHORE SAHA Vs. EMPEROR
November 11, 1930
HARI MAHADEV VADEKAR Vs. VISHNU BALKRISHNA RISBUD
December 10, 1930
HARI RAM Vs. GOKUL PRASAD
March 25, 1930
HARIBUX SHROFF Vs. DWIJENDRA MOHAN GHOSH
August 6, 1930
HARIDAS GANGADAS Vs. RAMDAS DHARAMDAS
July 8, 1930
HARIDAS HIMATLAL Vs. LALLUBHAI MULCHAND MEHTA
July 7, 1930
HARIDAS MODAK Vs. RAMDAS MODAK
March 11, 1930
HARIDAS PREMJI Vs. COMMISSIONER OF INCOME-TAX
May 16, 1930
HARIPADA MAITY Vs. ANNADA PROSAD HALDAR
July 7, 1930
HARIPADO BAIDYA Vs. EMPEROR
January 31, 1930
HARKISHORE BARUA Vs. GURA MIA CHOWDHRY
August 14, 1930
HARPAL SINGH Vs. RAM PALTAN SINGH
April 10, 1930
HASAN ALI Vs. WALIULLAH
May 19, 1930
HAVU RAVLU PADTI Vs. GANAPATI VENKATRAMAN SHENVI
February 5, 1930
HAZARI SINGH Vs. JHUNNA SINGH
March 28, 1930
HEMAYETUDDIN AHMED Vs. EMPEROR
May 5, 1930
HIKMAT ULLAH KHAN Vs. MUSAMMAT SAKINA BEGAM
November 20, 1930
HIKMATULLAH KHAN Vs. MTSAKINA BEGUM
November 20, 1930
HIRALAL MOHANLAL MUTHA Vs. RAMCHANDRA KUNDANMAL MARWADI
February 7, 1930
HIRALAL RANCHHODDAS Vs. SECRETARY OF STATE FOR INDIA
December 19, 1930
HUGH FRANCIS HOOLE Vs. ROYAL TRUST CO
July 22, 1930
HUSSAIN MEAH SAHIB (DIED) Vs. AGABDUL RAHIM SAHIB
November 5, 1930
IMAMUDDIN Vs. MOHDRAISUL ISLAM HASHMI
May 20, 1930
IMPERIAL BANK OF INDIA Vs. BENGAL NATIONAL BANK LTD
March 18, 1930
IN RE: A VAKIL OF BEAWAR Vs. STATE
April 29, 1930
IN RE: APPASAMY MUDALI Vs. STATE
July 28, 1930
IN RE: APPAVU NAICKEN Vs. STATE
February 19, 1930
IN RE: BHOLANATH PAL, DECEASED; SM SATYABALA DASI Vs. SMSUDHARANEE DASI
August 20, 1930
IN RE: BISSESSWAR LAL BRIJLAL Vs. STATE
January 27, 1930
IN RE: CHINNA GANGAPPA Vs. STATE
April 8, 1930
IN RE: COURT-FEE ACT; KALIPADA MUKHARJEE Vs. STATE
April 28, 1930
IN RE: DEHRA DUN MUSSOORIE ELECTRIC TRAMWAY CO LTD Vs. STATE
June 27, 1930
IN RE: DEVATHA SRIRAMAMURTY Vs. STATE
August 11, 1930
IN RE: DURAISWAMI NAICKEN Vs. STATE
August 14, 1930
IN RE: ESTATE OF INDRANI Vs. STATE
November 20, 1930
IN RE: GANGA SAGAR OF KHURJA Vs. STATE
December 8, 1930
IN RE: GOPALCHANDRA SINGHA Vs. STATE
June 13, 1930
IN RE: GURCHARAN PRASAD KHATRI Vs. STATE
December 5, 1930
IN RE: HORST GUDERIAN Vs. STATE
February 10, 1930
IN RE: IN THE MATTER OF THE ESTATE OF C GOVINDASWAMY Vs. STATE
December 9, 1930
IN RE: JANBAZAR MANNA ESTATE LIMITED Vs. STATE
August 4, 1930
IN RE: K RAMARAJA TEVAN Vs. STATE
February 11, 1930
IN RE: K V SUBRAMANIA AIYAR Vs. STATE
August 20, 1930
IN RE: KALIA GOUNDAN Vs. STATE
March 21, 1930
IN RE: KANAGA KOSAVAN ALIAS KANAKACHALA KOSAVAN Vs. STATE
September 25, 1930
IN RE: KARIM MIA Vs. STATE
August 12, 1930
IN RE: KASHI NATH BAGLA Vs. STATE
May 16, 1930
IN RE: KEDARNATH KESRIWAL Vs. STATE
April 7, 1930
IN RE: KOLANDA NAYAKKAN Vs. STATE
April 8, 1930
IN RE: KOLAPALLI NARASIMHAMURTI Vs. STATE
March 14, 1930
IN RE: KOLLI SATYANARAYANA CHOUDARI Vs. STATE
August 11, 1930
IN RE: KRISHNA KUMAR Vs. STATE
November 24, 1930
IN RE: KRISHNAYYA NAIDU Vs. STATE
January 31, 1930
IN RE: LACHHIRAM BASANTLAL Vs. STATE
November 24, 1930
IN RE: MULTANCHAND JOHURMULL Vs. STATE
December 10, 1930
IN RE: MUNUSAMI NAINAR Vs. STATE
January 9, 1930
IN RE: MUTHU REDDI Vs. STATE
March 14, 1930
IN RE: N S MUNDY Vs. STATE
January 27, 1930
IN RE: NANDIPATI RAMIREDDI Vs. STATE
December 17, 1930
IN RE: OFFICIAL RECEIVER Vs. STATE
July 8, 1930
IN RE: PARAMESWARA PATTAR Vs. STATE
August 4, 1930
IN RE: PERIYASWAMI MOOPAN Vs. STATE
July 14, 1930
IN RE: PHANINDRA CHANDRA SET Vs. STATE
November 24, 1930
IN RE: R V ADVOCATE, HIGH COURT Vs. STATE
July 28, 1930
IN RE: R VEERARAGHAVACHARI Vs. STATE
July 28, 1930
IN RE: RADHEY LAL Vs. STATE
May 16, 1930
IN RE: RAMANATHAN CHETTIAR Vs. STATE
August 26, 1930
IN RE: RAMLAL MURLIDHAR Vs. STATE
December 10, 1930
IN RE: SARAH EZRA Vs. STATE
August 14, 1930
IN RE: SATYENDRA MOHAN ROY CHOWDHURY Vs. STATE
May 5, 1930
IN RE: SEEMAKURTI KANAKAYYA Vs. STATE
August 12, 1930
IN RE: SHEWDAYAL JAGANNATH BENJRAJ Vs. STATE
December 9, 1930
IN RE: SOJONI KANTA DAS; IN RE: INDIA IN BONDAGE : HER RIGHT TO FREEDOM Vs. STATE
January 3, 1930
IN RE: SONARDIH COAL CO LTD Vs. STATE
March 21, 1930
IN RE: THADI SUBBI REDDI Vs. STATE
February 27, 1930
IN RE: THOOMULUR ANANTAPADMANABIAH Vs. STATE
September 22, 1930
IN RE: VEERASAMI NAICKEN Vs. STATE
March 19, 1930
IN RE: VELIVALLI BRAHMAIAH Vs. STATE
July 23, 1930
INAMULLAH KHAN Vs. LALA SHAMBHU DAYAL
April 10, 1930
INAYATULLA Vs. MADARI
March 7, 1930
INDIAN COTTON CO LTD Vs. RAGHUNATH HARI DESHPANDE
July 31, 1930
INDIAN LIFE ASSURANCE CO LTD Vs. COMMISSIONER OF INCOME-TAX
September 30, 1930
INDUBHUSHAN DAS Vs. HARICHARAN MANDAL
February 12, 1930
INTZAR HUSAIN Vs. SHAIKH ABDUL HAQ
February 17, 1930
IRAPPA CHANAPA ARJANGI Vs. SIDAVA TUKAPPA ARJANGI
July 25, 1930
IRFAN ALI Vs. OFFICIAL RECEIVER
February 17, 1930
ISHRI PRASAD Vs. MUNNA LAL
April 15, 1930
ISHRI PRASAD MISIR Vs. RAM KRISHAN DAS
April 15, 1930
ISMAIL ESSAK CHAND NAGORI Vs. ABDULLA HAJI CASSUM
September 22, 1930
J C MUKERJEA Vs. KARNANI INDUSTRIAL BANK LIMITED
June 20, 1930
JADU NANDAN RAM Vs. PARSOTAM GINNING CO LTD
April 25, 1930
JADUNATH ROY Vs. MURARI MOHAN MULLICK
July 14, 1930
JAGADISH CHANDRA DEO Vs. DEBENDRA PROSAD BAGCHI BAHADUR
August 26, 1930
JAGADISH NATH ROY Vs. NAFAR CHANDRA PARAMANIK
June 12, 1930
JAGAN NATH Vs. KUNWAR GIRWAR SINGH
January 3, 1930
JAGANJI Vs. BANDAN
January 30, 1930
JAGMOHAN SINGH Vs. PANDIT SRI NATH
July 22, 1930
JAGNARAIN KUNBI Vs. GAYA KUNBI
January 11, 1930
JAHANDAD KHAN Vs. ABDUL GHAFUR KHAN
June 17, 1930
JAI NARAIN Vs. RASHIK BEHARI LAL
December 12, 1930
JAI PRATAP NARAIN SINGH Vs. RABI PRATAP NARAIN SINGH
February 21, 1930
JALBHAI CURSETJI DRIVER Vs. JERBAI HORMASJI PALKHIVALA
July 30, 1930
JAMES RICHARDSON AND SONS LTD Vs. SHIP ROBERT J PAISLEY
January 21, 1930
JANARDAN NARAYAN DHAPRE Vs. LAKSHMAN MAHADEV DESHPANDE
November 27, 1930
JANARDAN TRIMBAK GADRE Vs. DINKAR HARI RAJGURU
August 12, 1930
JANARDHANAM Vs. EMPEROR
July 18, 1930
JANGI Vs. MEWA LAL
April 11, 1930
JASIMUDDIN SARKAR Vs. EMPEROR
August 19, 1930
JASODHA KUMAR DEY Vs. KALI KUMAR DEY
February 12, 1930
JATINDRA NATH BORAT Vs. CORPORATION OF CALCUTTA
December 22, 1930
JATINDRA NATH CHOWDHURY Vs. UDAY KUMAR DAS
February 6, 1930
JAWALA SHANKER SAHAI Vs. BOHRA SRI RAM
January 10, 1930
JESSOP AND CO LTD Vs. DISTRICT BOARD OF MONGHYR
February 5, 1930
JETHALAL CHHOTALAL SHAH Vs. LALLUBHAI MULCHAND MEHTA
February 24, 1930
JHANDU MAL AND SONS Vs. OFFICIAL LIQUIDATORS OF THE DEHRA DUN MUSSOORI ELECTRIC TRAMWAY CO LTD
March 27, 1930
JIBAN CHANDRA DUTTA Vs. AHLADINI DEBYA
February 19, 1930
JITENDRA NATH GHOSE Vs. MONMOHAN GHOSE
April 29, 1930
JITENDRA NATH ROY Vs. ABDUL HAKIM
July 7, 1930
JIWAN SINGH Vs. KUAR REOTI SINGH
January 6, 1930
JNANANJAN NIYOGI Vs. EMPEROR
February 6, 1930
JNANCHANDRA DUTTA Vs. MAHIM CHANDRA DAS
December 17, 1930
JOBEDA KHATUN Vs. SHEIK MONABALI
March 5, 1930
JOHN AGABEG VERTANNES Vs. JAMES GOLDER ROBINSON
March 21, 1930
JOHN BOISOGOMOFF Vs. MANMATHA NATH MULLICK
June 30, 1930
JOSYULA VENKATESWARALU Vs. KASTURI SESHAGIRI RAO
February 25, 1930
JOTI PRASAD Vs. BARU SINGH
December 17, 1930
JOTI PRASAD Vs. HARDWARI MAL
June 19, 1930
JOY CHANDRA ROY Vs. SATIS CHANDRA ROY
March 28, 1930
JUGAL CHANDRA ANUNI Vs. RAMESH CHANDRA CHAKRAVARTY
January 10, 1930
JYOTI PRASAD SINGH Vs. PATMOHANA COLLIERIES LTD
November 24, 1930
K B DUTT Vs. SHAMSUDDIN SHAH SHAHEB
January 8, 1930
K B H MOHAMMAD MOHIUDDIN HAIDAR Vs. DOORI SINGH
February 14, 1930
K C KUTTY Vs. VYDIARAKATH KUNHALI HAJI
March 13, 1930
K P MUHAMMAD KASIM ROWTHER Vs. COMMISSIONER OF INCOME-TAX
April 14, 1930
K R RAMASWAMI AIYAR Vs. SECRETARY OF STATE FOR INDIA THROUGH THE COLLECTOR OF TINNEVELLY
March 5, 1930
K T MUTHUVEERAPPA PILLAI Vs. REVENUE DIVISIONAL OFFICER
April 29, 1930
KAFILADDIN Vs. SAMIRADDIN
February 24, 1930
KALI DEEN SINGH Vs. JAGDAT PATHAK
January 9, 1930
KALIDAS RAKSHIT Vs. KESHABLAL MAJUMDAR
December 16, 1930
KALIKADAS BANDOPADHYAY Vs. JILLAR RAHMAN
December 3, 1930
KALIPADA DAS KARMARKAR Vs. SASHI BHUSAN MAJHI
March 25, 1930
KALIPRASANNA SINHA Vs. HARIPADA GHOSH HAJRA
March 25, 1930
KALLAN Vs. NANHE
May 23, 1930
KALLAVA PARBHU DESAI Vs. VITHABAI APPU DESAI
March 4, 1930
KALLU Vs. BASHIRUDDIN
July 25, 1930
KALU MIAN Vs. EMPEROR
May 26, 1930
KAMINI KUMAR BASU Vs. BIRENDRA NATH BASU
January 21, 1930
KANAGA KOSVAN ALIAS KONAKACHALA KOSAVAN Vs. EMPEROR
September 25, 1930
KANAK KANTI ROY Vs. KRIPA NATH GAIN
August 21, 1930
KANDUNNI NAIR Vs. ITTUNNI RAMAN NAIR
January 22, 1930
KANHAYA LAL Vs. TULSI PERSHAD
November 28, 1930
KANJI VISHRAM Vs. JIVRAJ DAYAL
March 17, 1930
KANNU LAL Vs. BHAGWAN DAS
November 19, 1930
KANTA VENKANNA Vs. INUGANTI VENKATA SURYA NEELADRI RAO
March 13, 1930
KAPOOR CHAND JAIN Vs. EMPEROR
April 25, 1930
KAPPINAIAH Vs. EMPEROR
March 26, 1930
KARALI CHARON SARMA Vs. APURBA KRISHNA BAJPAYI
June 26, 1930
KASERUDDIN MAHALDAR Vs. EMPEROR
April 2, 1930
KASHI BASHI SAHA FIRM Vs. EMPEROR
November 19, 1930
KASHI NATH Vs. OFFICIAL RECEIVER
July 10, 1930
KASHI PRASAD Vs. AMBIKA PRASAD
March 7, 1930
KASHI RAM Vs. EMPEROR
March 27, 1930
KASHI RAM Vs. MTHASMAT BANOO
December 9, 1930
KASHINATH MAHADEV MAHAJAN Vs. GANGUBAI KESHAV NAGARKAR
July 30, 1930
KASHINATH RAJARAM SOMANI Vs. GOVIND SHANKAR JINSIWALLA
July 4, 1930
KAULESHAR RAI Vs. BANWARI RAI
January 11, 1930
KEDAR NATH PODDAR Vs. GAYA NATH PODDAR
April 16, 1930
KEDAR NATH SANYAL Vs. NARESH CHANDRA GHOSH
March 17, 1930
KEDARNATH SHERSINGHDAS Vs. NOMANBHAI KOORBAN HOOSEIN
August 5, 1930
KESHAB LAL GOSWAMI Vs. BHOLA NATH GANGOPADHYA
February 21, 1930
KESHAV MAHADEV SONALKAR Vs. LAKSHMAN NARAYAN PHADNIS
February 7, 1930
KESHO RAM Vs. CHUNNI SINGH
June 4, 1930
KHADERU CHAMAR Vs. SRI NATH PANDE
December 3, 1930
KHALILUR RAHMAN KHAN Vs. COLLECTOR OF ETAH
June 24, 1930
KHAN BAHADUR MEHRBAN KHAN Vs. MAKHNA
February 13, 1930
KHAN CHAND Vs. GHASITA
December 9, 1930
KHELARI Vs. HAR PRASAD
February 7, 1930
KHOO HOOI LEONG Vs. KHOO CHANG YEOK
February 25, 1930
KHUB CHAND Vs. CHITTAR MAL
March 15, 1930
KHUNNI MAL NARAIN DAS Vs. DWARKA DAS BAIJ NATH
May 13, 1930
KIFAYATULLAH KHAN Vs. EMPEROR
August 30, 1930
KISANJI MOHANLAL SETH Vs. LAKSHMI
December 20, 1930
KISHEN CHAND SINGH Vs. MUKAN SARUP
July 29, 1930
KISHEN LAL Vs. PEARE LAL
March 5, 1930
KISHORIMOHAN PRAMANIK Vs. KRISHNABIHARI BASAK
May 30, 1930
KITABDI Vs. EMPEROR
August 21, 1930
KOMALANGI AMMAL (MINOR) BY HER FATHER AND GUARDIAN, KANDASAMI CHETTIAR Vs. MKSOWBHAGIAMMAL
February 11, 1930
KONDA REDDI Vs. MANGALA BABANNA
July 14, 1930
KOTTAKOTA VENKATARAMI REDDI Vs. SRI MAHARAJA SEETHARAMA BHUPAL RAO (DEAD)
February 13, 1930
KOYA PARTAB Vs. EMPEROR
July 28, 1930
KRISHNA GOBINDA CHATTERJI Vs. MTKISHORIBALA DEBI
May 2, 1930
KRISHNA GOPAL SHARMA Vs. EMPEROR
April 15, 1930
KRISHNA SAROOP Vs. RAJ BAHADUR SINGH
December 9, 1930
KRISHNABANDHU GHATAK Vs. PANCHKARI SAHA
August 12, 1930
KRISHNADHAN LAHA Vs. BROJENDRA NATH
January 7, 1930
KRISHNASWAMI MUDALIAR Vs. MANIKKA MUDALI
April 28, 1930
KRISHNASWAMI PATHAR Vs. RAMACHANDRA AYYAR
November 7, 1930
KUAR LAKSHMIRAJ SINGH Vs. SHANKAR
February 5, 1930
KUDA KOCH Vs. MADAN GOPAL AGARWALLA
February 14, 1930
KUMAR GOCOOL CHANDRA LAW Vs. MATILAL GHOSE
December 11, 1930
KUMAR PRATIVA NATH ROY Vs. BONOMALI SARKAR
April 9, 1930
KUMUD CHANDRA NANDI Vs. EMPEROR
November 19, 1930
KUNDAN LAL Vs. EMPEROR
December 16, 1930
KUNDAN LAL-RAM CHANDER Vs. LACHMI NARAIN
January 24, 1930
KUNHI KUTTI ALI Vs. MUHAMMAD HAJI (DIED)
September 8, 1930
KUNTHI AMMAL Vs. SARANGAPANI CHETTI
April 22, 1930
KUNWAR PURAN SINGH Vs. MUSAMMAT BAHAL KUNWAR
January 21, 1930
KUPPA KRISHNA HEGDE Vs. MHASTI GOLI NAIK
December 9, 1930
KURVATEPPA MAHALINGAPPA KURVATTI Vs. NINGAYYA CHNBASAYA PATRIMATH
February 14, 1930
KUSUM BAISTAMI Vs. EMPEROR
January 21, 1930
KUTI Vs. EMPEROR
January 15, 1930
L RAM RATAN LAL Vs. MTGAURA
January 6, 1930
L SHIAM LAL Vs. NAND RAM
December 10, 1930
LACHHMAN SINGH Vs. TODAR MAL
December 1, 1930
LACHHMI NARAIN Vs. BENI RAM
December 17, 1930
LACHHMI NARAIN Vs. SHAMBHU NATH
November 17, 1930
LADY AIMAI HORMUSJI WADIA Vs. SIR JAMSHEDJEE JEEJEEBHOY BART
February 27, 1930
LAKHMI CHAND Vs. MADHO RAO
March 27, 1930
LAKSHMAN BALVANT KHISTI Vs. VASUDEV MOHONIRAJ PANDE
September 12, 1930
LAKSHMAN BALWANT KHISTI Vs. VASUDEO MOHONIRAJ PANDE
September 12, 1930
LAKSHMI NARAYANA AYYAR Vs. CHINNAPPA GOUNDAN
September 2, 1930
LALA BHAGWATI PRASAD Vs. MUZAFFAR HUSAIN
March 12, 1930
LALA RAM RATTAN LAL Vs. MUSAMMAT GAURA
January 6, 1930
LALA ULFAT RAI Vs. LALA TULSHI PRASAD
April 9, 1930
LALIT MOHAN SAHA Vs. SAROJINI DASI
December 9, 1930
LOKE NATH ROY Vs. MAHIM CHANDRA DE
November 28, 1930
LORD STRICKLAND Vs. GIUSEPPE GRIMA
January 23, 1930
LUNKURN RAMPOORIA Vs. BIRJI
January 24, 1930
M ADITYA PRASAD Vs. RAM RATAN LAL
February 13, 1930
M I KADRI Vs. KHUBMIYA MAHOMEDMIYA
November 20, 1930
M M ISPAHANI Vs. SOCIETA VENEZIANA DI NAVIGAZIONE A VAPORE
March 4, 1930
M NAMBERUMAL CHETTY Vs. MNAINIAPPA MUDALI
July 31, 1930
M R RY MANAVIKRAMA RAJA AVERGAL, THE ZAMORIN OF CALICUT Vs. THATTAMANGALATH ALIAS MALLISSERIILLATH KRISHNAN NAMBUDRIPAD
November 21, 1930
M RAGHAVALU NAIDU Vs. THANDAROYA PILLAI
August 15, 1930
M RANGANAYAKI AMMAL Vs. OFFICIAL ASSIGNEE OF MADRAS
January 23, 1930
M S ADHIKARI Vs. EMPEROR
December 17, 1930
M S GOPALASWAMI CHETTIAR Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF SALEM
November 4, 1930
M VARADAIAH CHETTI Vs. KNARASIMHULU CHETTI
November 19, 1930
MADAN KAPALI Vs. KRISHNA CHARAN KAPALI
July 31, 1930
MADAN LAL Vs. CHIDDU
June 12, 1930
MADANLAL LACHMANDAS Vs. KEDARNATH SHERSINGHDAS
February 4, 1930
MADHA RAM GAONBURA Vs. MTTUPOO RUBHANI
May 14, 1930
MADURA CO LTD Vs. PCXAVIER
March 17, 1930
MAFAT LAL GOGAL BHAI Vs. BOMBAY BARODA AND CENTRAL INDIA RAILWAY COMPANY LTD, AND THE SECRETARY OF STATE FOR INDIA IN COUNCIL
December 15, 1930
MAHABIR PRASAD Vs. MAHESH PRASAD
March 29, 1930
MAHADEO PRASAD SINGH Vs. MATHURA CHAUDHARI
April 8, 1930
MAHADEV DATTATRAYA RAJARSHI Vs. SECRETARY OF STATE FOR INDIA
January 24, 1930
MAHAMMAD BEARI Vs. BADAVA BEARI
September 11, 1930
MAHAMMAD JALALUDDIN MANDAL Vs. EMPEROR
April 1, 1930
MAHAMMAD MAZAFFAR-AL-MUSAVI Vs. JABEDA KHATUN
January 21, 1930
MAHANT SHANTA NAND GIR Vs. MAHANT BABUDEVA NAND GIR
January 24, 1930
MAHARAJA SASIKANTA ACHARJEE Vs. JALIL BAKSHA MUNSHI
July 10, 1930
MAHENDRANARAYAN RAY CHAUDHURI Vs. JANAKINATH RAY
February 20, 1930
MAHESHREY TEWARI Vs. JARBANDHAN MISIR
March 7, 1930
MAHIM CHANDRA GUHA DEB BARMAN Vs. NABA CHANDRA CHAUDHURY
February 12, 1930
MAHMADALLI ISABHAI Vs. ABDUL RAHIM FUNUMULLA
April 16, 1930
MAHOMED BOYETULLA Vs. EMPEROR
May 19, 1930
MAHOMED HABIBULLA KHAN Vs. AIMILA AUTOMOBILE CO
January 20, 1930
MAHOMED HAJI HAMED Vs. JUTE AND GUNNY BROKERS LTD
November 25, 1930
MAHOMED RAZA AHMAD Vs. ZAHOOR AHMAD
May 16, 1930
MAIJUDDI HAZI Vs. MOULVI TOFAILADDI
December 12, 1930
MAJID HUSAIN KHAN Vs. AINUL AZIZ KHAN
March 12, 1930
MAKUND RAM Vs. MTRUQAIYA KHATUN
July 28, 1930
MALLAPPA CHETTIAR ALIAS RATHNASABAPATHI CHETTIAR Vs. ALAGIRI NAICKER
November 28, 1930
MALLAPPA MINAPPA PATIL Vs. VENKAJI APPAJI PATIL
January 21, 1930
MALLAPPA NINGAPPA METI Vs. TIPAVA GUDADAPPA METI
June 27, 1930
MAN MOHAN DAS Vs. SHIB CHANDRA SAHA
March 19, 1930
MAN SINGH Vs. REOTI
August 27, 1930
MANA GENDAL Vs. EMPEROR
June 13, 1930
MANAVIKRAMA RAJA, THE ZAMORIN OF CALICUT Vs. THATTAMANGALATH
November 21, 1930
MANCHERSHA ARDESAR Vs. GOVIND GANESH JOSHI
April 1, 1930
MANI RAM MISRA Vs. PURSHOTAM LAL
May 20, 1930
MANINDRA CHANDRA NANDI Vs. RAHATANNESSA BIBI
February 28, 1930
MANMATHA NATH BISWAS Vs. BIJOY KUMAR DOBEY
January 6, 1930
MANO MOHAN DAS Vs. FIRM KNOWN AS SHIB CHANDRA SAHA AND MADHAB CHANDRA SAHA
March 19, 1930
MARTAND PANDHARINATH CHAUDHARI Vs. RADHABAI KRISHNARAO DESHMUKH
March 24, 1930
MARUTI BABAJI VADEKAR Vs. RAMCHANDRA BALVANT PUNEKAR
September 24, 1930
MATHURA DAS Vs. SECYOF STATE
May 7, 1930
MATLLOB HASAN Vs. MTKALAWATI
July 29, 1930
MAYASANKAR BHAGWANJI Vs. SACHINDRA MOHAN GHOSH
February 20, 1930
MD ISMAIL CHOWDHURI Vs. KALI CHARAN SINGH
December 5, 1930
MEHER SARDAR Vs. EMPEROR
May 22, 1930
MINOR NAGAMMAL Vs. SANKARAPPA NAIDU ALIAS MUTHALAGIRI NAIDU
November 7, 1930
MIR BELAYET ALI Vs. RADHIKALAL DAS
March 6, 1930
MIRZA QAISER BEG Vs. BSHEO SHANKER DAS
November 19, 1930
MISIR BHAIRON PRASAD Vs. MUSAMAT GOPI KUNWAR
January 28, 1930
MISS DOTTIE KARAN Vs. LACHMI PRASAD SINHA
December 16, 1930
MITAR SEN SINGH Vs. MAQBUL HASAN KHAN
June 30, 1930
MITHAI Vs. HASAN ALI
June 13, 1930
MOHAMED KASSIM ROWTHER Vs. COMMISSIONER OF INCOME-TAX
April 14, 1930
MOHAMED SHARIF Vs. NASIR ALI
June 18, 1930
MOHAMMAD ALI MOHAMMAD KHAN Vs. MT BISMILLAH BEGAM
July 24, 1930
MOHAMMAD HUSAIN Vs. MTNANHI
December 2, 1930
MOHAMMAD ISHAQ Vs. MUNICIPAL BOARD
January 17, 1930
MOHAMMAD JALIL KHAN Vs. RAM NATH KATUA
December 17, 1930
MOHAMMAD KHAN Vs. MTNASIBAN
March 28, 1930
MOHAMMAD QADIR ALI KHAN Vs. MOHAMMAD GHULAM IMAM KHAN
March 6, 1930
MOHAMMAD SADIQ Vs. ALTAF HUSAIN
May 7, 1930
MOHAMMAD TAHSIN KHAN Vs. SETH BASANT RAI
March 11, 1930
MOHAMMAD YUSUF Vs. SURAJ BALI SINGH
January 20, 1930
MOHAMMED YUSUF Vs. ABDUL MAJID
July 16, 1930
MOHAN LAL Vs. MADHAVA PRASAD
December 16, 1930
MOHAN LAL Vs. RAM CHARAN
December 8, 1930
MOHENDRA NATH PAL Vs. PARAMESWAR MAITY
July 17, 1930
MOHINI MOHAN SINGH Vs. SITA NATH BASAK
January 22, 1930
MOHIT KRISHNA KUNDU Vs. PRANAB CHANDRA GHOSE
May 13, 1930
MOHITKRISHNA KUNDU Vs. MAHENDRANATH GUHA
February 20, 1930
MOHITOSH DUTTA Vs. SATISH CHANDRA CHAUDHURI
February 19, 1930
MOHIUDDIN Vs. EMPEROR
April 8, 1930
MOKSHED SHEIKH Vs. EMPEROR
August 12, 1930
MOONRUMUGAMKONDAN ASARI Vs. CHOCKALINGAM ASARI
July 30, 1930
MOPARTHI NAYUDAMMA Vs. ZAMINDAR OF DEVARAKOTA
November 21, 1930
MOTI CHAND Vs. MAHABIR PRASAD
March 17, 1930
MOTI LAL MANUCHA Vs. UNAO COMMERCIAL BANK, LTD , COWNPORE
June 20, 1930
MOTI LAL NEHRU Vs. EMPEROR
July 18, 1930
MOTI LAL RAMCHANDAR Vs. DURGA PRASAD
June 24, 1930
MOTILAL Vs. NANHELAL
July 29, 1930
MOTILAL JADAV Vs. SAMAL BECHAR
March 23, 1930
MOTURU MAHALAKSHMAMMA Vs. THANGIRALA BALA THRIPURA SUNDARAMMA
November 11, 1930
MRS MURIEL BLANCHE HARTLEY Vs. JACK FLEMING HARTLEY
January 21, 1930
MT ASHRAF ZADI BEGAM Vs. LALTA PRASAD
December 1, 1930
MT ATTORMONI DASI Vs. RAMESH CHUNDER BOSE
July 22, 1930
MT BALAK BALA DASSI Vs. JADU NATH DAS
January 28, 1930
MT BASANTI BIBI Vs. BABULAL PODDAR
January 9, 1930
MT BOLO Vs. MT KOKLAN
July 3, 1930
MT CHITO Vs. JHUNNI LAL
February 18, 1930
MT CHUMAN Vs. NANHE SINGH
March 27, 1930
MT DEORAJI KUER Vs. JADUNANDAN RAI
July 1, 1930
MT IMTIAZ BEGAM Vs. ABDUL KARIM KHAN
June 13, 1930
MT INDAR KOER Vs. SAH DHARAM NARAIN
March 10, 1930
MT JAHURA BIBI Vs. EMPEROR
August 26, 1930
MT JAMWATI Vs. MTMAHARANI
May 6, 1930
MT KANIZ SUGHRA BIBI Vs. MTFIDAI BEGAM
January 11, 1930
MT KHAIRUNNISSA BIBI Vs. MTKHAIRUNNISSA BIBI
March 12, 1930
MT KIRANSASI GHOSE Vs. PANCHANAN GHOSE
January 17, 1930
MT KSHIRODAMOYI DASI Vs. KASHI LAL SEAL
March 17, 1930
MT KUTI BARU BIBI Vs. JITENDRA NATH ROY
April 29, 1930
MT LACHMI DEVI Vs. EMPEROR
December 8, 1930
MT MAIMUNA BEGAM Vs. SHARAFAT ULLAH KHAN
December 22, 1930
MT MOTI BALA DEBI Vs. SATYANAND TIRTHA SWAMI
January 11, 1930
MT MUMTAZ BEGAM Vs. MTLACHHMI
April 10, 1930
MT NAWASI BEGAM Vs. MT DILAFROZ BEGAM
March 13, 1930
MT PHOOL KUER Vs. REWARI SINGH
January 24, 1930
MT RAJWANTA KUER Vs. MAHABIR RAI
November 19, 1930
MT RAM KUNWAR Vs. EMPEROR
August 4, 1930
MT RAM SRI Vs. THAKUR NARAIN SINGH
November 20, 1930
MT RASULAN Vs. BABU
January 3, 1930
MT RASULAN BIBI Vs. NAND LAL
February 20, 1930
MT SAIDUNNISA Vs. MTRUQYA
November 26, 1930
MT SRIMATI Vs. SAHU NAND KISHORE
March 12, 1930
MT WAHIDAN Vs. NASIR KHAN
February 7, 1930
MUHAMMAD AHMAD Vs. BEZWADA VENKANNA
November 25, 1930
MUHAMMAD AHMAD KHAN Vs. JAI CHAND LAL
May 23, 1930
MUHAMMAD MAZAFFARALMUSARI Vs. BIBI JABEDA KHATUN
January 21, 1930
MUHAMMAD SIDDIQ Vs. MUHAMMAD NUH
January 27, 1930
MUHAMMAD YUNIS KHAN Vs. MUHAMMAD SALEH KHAN
July 25, 1930
MUKAT LAL Vs. GULAB SINGH-PRAN MAL
November 25, 1930
MUKHLAL SINGH Vs. KISHUNI SINGH
June 24, 1930
MULCHAND CHOUTHMAL MARWADI Vs. HIRABAI FAKIRCHAND
February 21, 1930
MUNICIPAL COUNCIL, KUMBAKONAM, A CORPORATION CONSTITUTEDUNDER THE DISTRICT MUNICIPALITIES ACT V OF 1920 REPRESENTED BY ITS CHAIRMAN Vs. RALLI BROTHERS
September 19, 1930
MUNICIPAL COUNCIL, REPRESENTED BY ITS CHAIRMAN Vs. SVENKATARAMA AIYAR
August 4, 1930
MUNNA LAL Vs. RAM CHANDRA
January 2, 1930
MUNSHI JAGDAMBA PRASAD Vs. HORI LAL
March 11, 1930
MURLI PRASAD AWASTHI Vs. SHEO DAT PRASAD
July 9, 1930
MUSAMMAT BIJAN BALA Vs. MATHURA NATH SIRKAR
August 19, 1930
MUTHU REDDI Vs. EMPEROR
March 14, 1930
MUTHUKUMARASWAMIA PILLAI Vs. RSSUBBARAYA PILLAI
September 9, 1930
MUTHYALA NARAYANAPPA Vs. MUTHYALA RAMACHANDRAPPA
August 28, 1930
N M VENKATARAMA AIYAR Vs. COLLECTOR OF TANJORE
February 5, 1930
N NAMBERUMAL CHETTI Vs. VEERAPERUMAL PILLAI
February 28, 1930
NABAGOPAL SARKAR BAHADUR Vs. MRSSARALA BALA MITTER
July 3, 1930
NABIDAD KHAN Vs. ABDUL RAHMAN
July 4, 1930
NABIN CHANDRA CHAKRAVARTI Vs. SMSHUNA MALA GHOSE
November 20, 1930
NAFAR CHANDRA PAL CHOUDHURY Vs. BHIKU SHEIKH
June 11, 1930
NAGALINGA CHETTIAR Vs. GURUSWAMI AIYAR
March 17, 1930
NAGAPPA PANDYAPPA KADAR Vs. BADRIDAS SHRIKISHAN
January 14, 1930
NAGARBASHI BANIK Vs. MEGHNATH MAISHAN
May 27, 1930
NAGENDRA NATH BOSE Vs. MON MOHAN SINGHA ROY
June 13, 1930
NAGENDRA NATH CHAKRAVARTY Vs. EMPEROR
May 7, 1930
NAGENDRA NATH GHOSE Vs. MOHINI MOHAN BOSE
March 7, 1930
NAGESHWAR BHARTHI Vs. RAM NARAIN BHARTHI
January 3, 1930
NAGESHWAR BUX ROY Vs. BENGAL COAL CO , LTD
November 24, 1930
NAGI MAMUD PRAMANIK Vs. AHAMMAD IDRIS KHAN
March 18, 1930
NAGINDAS SANKALCHAND Vs. BAPALAL PURSHOTTAM
February 17, 1930
NAKCHED CHAUDHARI Vs. SUKHDEO CHAUDHARI
February 7, 1930
NAND KISHORE Vs. LALLU
May 14, 1930
NANDA LAL ROY Vs. CORPORATION OF CALCUTTA
March 27, 1930
NANDURI SARADAMBA Vs. PARAKALA PATTABHIRAMAYYA
February 14, 1930
NANHE Vs. EMPEROR
November 28, 1930
NANHELAL Vs. UMRAO SINGH
December 16, 1930
NANHUA DHIMAR Vs. EMPEROR
July 9, 1930
NANKU SINGH Vs. PARMATMANAND SINGH
April 2, 1930
NANUREDDIGARI LAKSHMIREDDY Vs. URGANAPALLE MUNI REDDY
September 13, 1930
NANUREDDIGARI LAKSHMIREDDY Vs. UGRANAPALLI MUNI REDDY
September 30, 1930
NAPPALLI KANDIYILTHAMASIKKUM PUTHIYOTTIL KANHIRATAN GOVINDA KURUP Vs. CHOWAKKARAN KELOTH BEEKKU ALIAS BEEKUTTI UMMA (DEAD)
September 2, 1930
NARAIN PRASAD Vs. NARAIN SINGH
June 5, 1930
NARASIMHA RAGHAVACHARI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
August 28, 1930
NARAYAN AMBAJI CHAVAN Vs. HARI GANESH NAVARE
April 16, 1930
NARAYAN RAGHUNATH KULKARNI Vs. KRISHNAJI GOVIND KULKARNI
June 27, 1930
NARAYANASWAMI AYYAR Vs. RAMA AYYAR
June 19, 1930
NARAYANASWAMI AYYAR Vs. RAMA AYYAR
June 30, 1930
NARAYANDAS BURMAN Vs. SHIROMONI GURDWARA PRABANDHAK COMMITTEE
June 20, 1930
NARAYANLAL BANSILAL Vs. MANECKJI PETIT MANUFACTURING COLD
December 16, 1930
NARSIDAS JEKISONDAS Vs. RAVISHANKAR PRABHASHANKAR
August 22, 1930
NARSIDAS NATHUBHAI VOHRA Vs. MANHARSING AGARSING THAKOR
September 26, 1930
NATARAJA MUDALIAR Vs. DEVASIGAMANI MUDALIAR
July 24, 1930
NATHA NATHURAM Vs. CHHOTALAL DAJIBHAI MEHTA
April 15, 1930
NATHAN LAL Vs. DURGA DAS
May 16, 1930
NATHU RAM Vs. GANGA BUX
May 16, 1930
NATVARLAL NAGINDAS Vs. EMPEROR
December 16, 1930
NATWAR Vs. MTLOI
April 10, 1930
NAUBAHAR SINGH Vs. QADIR BUX
January 31, 1930
NAVAJ BHAVDU PATIL Vs. TOTARAM GOVIND PATIL
November 20, 1930
NAWABALI KHAN Vs. CHANDRAKANTA BANERJI
December 5, 1930
NAWASI BEGUM Vs. DILAFROZ BEGUM
March 13, 1930
NAZIR KHAN Vs. RAM MOHAN LAL
July 3, 1930
NAZIR KHAN Vs. FAIZ MOHAMMAD KHAN
January 6, 1930
NEELAMRAJU VENKATANARASIMHAYYA Vs. NEELAMRAJU RAJYA LAKSHMAMMA
May 1, 1930
NEK RAM Vs. EMPEROR
October 16, 1930
NIADER Vs. KHAZAN
April 3, 1930
NIAZ AHMAD KHAN Vs. PARSOTTAM CHANDRA
November 10, 1930
NIDAMARTHU BALASURYA BHEEMARAJU Vs. CHANGATI MRUTYANJAYUDU
November 26, 1930
NIGENDRA CHANDRA SEN Vs. MOHENDRA HARI NAG
February 18, 1930
NIHARBALA DEBI Vs. SHASHADHAR RAY CHAUDHURI
May 8, 1930
NILABJABARANI DASI Vs. NANDARANI DASI
March 11, 1930
NILKANTH Vs. RUP SINGH
March 20, 1930
NILKANTH BALWANT NATU Vs. VIDYA NARASINH BHARATHI SWAMI
April 1, 1930
NINA DALAL Vs. MERWANJI PHEEOZSHAW DALAL
April 11, 1930
NINGAYA BHARMANNA CHIKSINDGI Vs. MADIVALAVA GURAPPA MORATGI
August 13, 1930
NIPPON YUSEN KAISHA Vs. MAHALI RAM-RANJIDAS
July 22, 1930
NIRANJAN LAL Vs. JHAMMAN LAL
February 18, 1930
NIRANJAN SINGH Vs. MAHABIR SINGH
April 14, 1930
NIRODE BASINI MITRA Vs. SITAL CHANDRA GHATAK
March 10, 1930
NISHI KANTA GHOSE Vs. BORDA KANTA BASU
February 12, 1930
NITYA GOPAL ROY Vs. NANI GOPAL KARMAKAR
August 6, 1930
NOOR MUHAMMAD Vs. MAHMUD KHAN FAYAZ KHAN
May 29, 1930
NURMAHOMED KADARBHAI Vs. EMPEROR
July 16, 1930
O R M M S P S V SEVUGAN CHETTIAR (DEAD) Vs. MAKKASI ALIAS MURUGAPPA CHETTIAR
March 3, 1930
OFFICIAL ASSIGNEE OF MADRAS Vs. FRANK JOHNSON SONS AND CO LTD
July 28, 1930
OFFICIAL ASSIGNEE OF THE ESTATE OF CHEAH SOO TUAN Vs. KHOO SAW CHEOW
July 29, 1930
OFFICIAL ASSIGNEE OF THE ESTATE OF MAHOMED Vs. COWASJI DINSHAW AND BROS
July 24, 1930
OFFICIAL RECEIVER Vs. P L K M R M CHETTYAR FIRM
November 25, 1930
OFFICIAL TRUSTEE OF BENGAL Vs. PURNA CHANDRA ROY
February 14, 1930
OFFICIAL TRUSTEE OF BENGAL Vs. GAARRATOON
May 30, 1930
OHEDALI SHEIK Vs. EMPEROR
July 24, 1930
OSUMANYAWA YAW EWUA Vs. NANA SIR OFORI ATTA
July 28, 1930
OTTOMAN BANK Vs. ETIENNE CHAKARIAN
January 21, 1930
P ABDUL SAMAD SAHEB Vs. SOWCAR KAMARUDDIN SAHEB
August 21, 1930
P L N K M NAGAPPA CHETTIAR Vs. OFFICIAL ASSIGNEE OF MADRAS, AS THE ASSIGNEE OF THE ESTATE OF PLNKSUBRAMANIAM CHETTY
August 21, 1930
P R SRINIVASA AIYAR Vs. KSKRISHNASWAMI AIYAR
April 4, 1930
P VARADA PILLAI Vs. PVTHILLAI GOVINDARAJA PILLAI
March 6, 1930
PALAKOLANU MANIKYAM Vs. PALAKOLANU CHANDRASEKHARUDU
January 7, 1930
PALANI GOUNDAN Vs. KRISHNAPPA GOUNDAN
March 28, 1930
PANCHANAN GOGAI Vs. EMPEROR
January 17, 1930
PANCHANAN SARKAR Vs. EMPEROR
June 24, 1930
PANCHANANDA KUNDU Vs. RAJANI KANTA PAL
July 21, 1930
PANCHU LONIA Vs. RAM NEWAZ
November 27, 1930
PANDHARINATH GOVIND VANI Vs. RAMCHANDRA BANDU VANI
July 30, 1930
PANDIT JAWALA SHANKER SAHAI Vs. DOHRA SRI RAM AND ZAKI HUSAIN BEG
January 10, 1930
PANDURANG NARAYAN ADHA Vs. RAMCHANDRA RPANDITRAO
April 17, 1930
PANNA LAL Vs. OFFICIAL RECEIVER
October 28, 1930
PANNA LAL Vs. BHOLA NATH
July 10, 1930
PANNAJI DEVI CHAND, A MARWADI FIRM AND COMPANY, CONSISTING OF THE FOLLOWING PARTNERS, PUNNAMCHAND Vs. FIRM OF SENAJI KAPUR CHAND
February 6, 1930
PANNALAL LALA Vs. ABDUL GANI
January 3, 1930
PAPATHI AMMAL Vs. KARUPPIAH PILLAI
March 4, 1930
PARAS RAM Vs. EMPEROR
May 27, 1930
PARAS RAM Vs. MTMEWA KUNWAR
January 21, 1930
PARASHRAM YESHVANTSETH ALWE Vs. LAKSHMIBAI BABAJI SAMANT
December 10, 1930
PARMESHWARI DAS Vs. LACHHMAN PRASAD
May 27, 1930
PARTAP SINGH Vs. DALIP SINGH
January 22, 1930
PASHUPATI MUKHERJI Vs. SHITALKUMAR SARKAR
July 31, 1930
PEARE LAL-KISHAN PRASAD Vs. DIWAN SINGH-GANESHI LAL
January 13, 1930
PEAREY LAL KRISHEN PRASAD Vs. DEV KARAN DAS RAM SARAN DAS
January 13, 1930
PEER AMMAL Vs. NSNALLUSAMI PILLAI
November 19, 1930
PEERJI MUHAMMAD NAZIR Vs. NASIMUDDIN AHMAD
April 16, 1930
PERFORMING RIGHT SOCIETY LTD Vs. URBAN DISTRICT COUNCIL OF BRAY
April 10, 1930
PETHU REDDIAR Vs. CHIDAMBARA REDDIAR
November 24, 1930
PHAGOO MURAO Vs. TULSHI RAM TEWARI
February 10, 1930
PIARE LAL Vs. MUSAMMAT SARASWATI
January 17, 1930
PICHA KUDUMBAN Vs. SERVAIKARA THEVAN
April 24, 1930
PILLA RAMASWAMI Vs. PRESIDENT, TALUQ BOARD
April 15, 1930
PINNAMRAJU RAJAMRAJU Vs. POTTURI TIRUPATIRAJU
January 20, 1930
PITTAM SINGH Vs. HUKUM SINGH
April 4, 1930
POKHAR SINGH Vs. MTDULARI KUNWAR
February 11, 1930
POLUR REDDI Vs. MUNUSAMI REDDI
April 15, 1930
POOVA NALINGAM SERVAI Vs. VEERAYI
December 8, 1930
PRAFULLA CHANDRA KHARGHORIA Vs. EMPEROR
May 16, 1930
PRAFULLA RANJAN DAS Vs. CHIEF JUSTICE AND JUDGES OF PATNA HIGH COURT
December 2, 1930
PRAHLAD SINGH Vs. BARUMAL
May 15, 1930
PRAMATHANATH SARKAR Vs. SUPRAKASH GHOSH
February 21, 1930
PRATAPSINGH Vs. KISHANPRASHAD AND CO LTD
November 18, 1930
PREM LALL SEIN Vs. RADHA BULLAV KANKRA
April 28, 1930
PREOTAMA DEVI Vs. CHANDRA KUMAR GHOSH
May 12, 1930
PREOTAMA DEVI Vs. NISTARINI GHOSE
May 12, 1930
PROBHAT CHANDRA BARUA Vs. EMPEROR
May 26, 1930
PROBHAT CHANDRA DEB SARKAR Vs. MOHESH CHANDRA BARMA
July 11, 1930
PROFULLA KUMAR BASU Vs. MTSOROJBALA BASU
August 25, 1930
PROTAP CHANDRA GANGULY Vs. COMMISSIONER OF INCOME-TAX
April 7, 1930
PROVAT RANJAN BARAT Vs. UMA SANKAR CHATTERJEE
August 6, 1930
PUBLIC PROSECUTOR Vs. VADLAMUDI SATYANARAYANA
December 4, 1930
PUBLIC PROSECUTOR Vs. MURUGIAH PANDARAM
January 21, 1930
PULAVARTHI LAKSHMANASWAMI Vs. ABDUL KHUDAVANDE SAHIB GARU
January 30, 1930
PURNA CHANDRA DUTTA Vs. SHEIKH DHALU
May 9, 1930
PURNA CHANDRA SAHA Vs. HYDER ALI PATARI
December 15, 1930
PURNA CHANDRA SARKAR Vs. RADHARANI DASSYA
July 23, 1930
PURSHOTTAM BHAICHAND Vs. KASTURBHAI LALBHAI
March 27, 1930
QAZI SHAMIM AHMAD Vs. SHEIKH HESAMUL HAQ
May 8, 1930
R M C T RAMANATHAN CHETTIAR (DEAD) Vs. PLCLAKSHMANAN CHETTIAR
December 18, 1930
R M VORA Vs. JAPAN COTTON TRADING CO LTD
March 28, 1930
R SAIGAL Vs. EMPEROR
March 5, 1930
RABINDRA NATH CHAKRAVARTHI Vs. JNANENDRA MOHAN BHADURI
December 11, 1930
RADHA BALLAV KHAN Vs. PEARY LALL GHOSH
December 22, 1930
RADHAKISON GOPIKISON Vs. BALMUKUND RAMCHANDRA
August 12, 1930
RAFATULLA PRAMANIK Vs. RAJEK SARDAR
June 5, 1930
RAGHUBAR DAYAL MISRA Vs. EMPEROR
November 17, 1930
RAGHUBIR DATT PANDE Vs. NARAIN DATT PANDE
February 21, 1930
RAGHUKUL TILAK Vs. PITAM SINGH
April 8, 1930
RAGHUNANDAN PRASAD Vs. AJODHYA SINGH
March 18, 1930
RAGHUNATH ABAJI WAGHODKAR Vs. LAHANU VITHOBA SUTAR
July 2, 1930
RAGHUNATHDAS SEWLAL Vs. COMMISSIONER OF INCOME-TAX, BENGAL REFERRING OFFICER
May 16, 1930
RAHIJADDI Vs. EMPEROR
December 10, 1930
RAHIM BUX SARKAR Vs. EMPEROR
April 16, 1930
RAI NARAYAN HAZARI Vs. BEJOY SINGH HAZARI
March 11, 1930
RAI RAM PRATAP CHAMARIA BAHADUR Vs. SECRETARY OF STATE
June 27, 1930
RAICHAND DHANJI Vs. JIVRAJ BHAVANJI
December 3, 1930
RAJ CHANDRA BHOWMICK Vs. KHABIBULLA
January 15, 1930
RAJ KUMAR Vs. SMOHAN LAL
December 13, 1930
RAJA BAHADUR RAJA BISHNATH SARAN SINGH Vs. RAWAT SHEO BAHADUR SINGH
March 25, 1930
RAJA BHUPENDRA NARAIN SINHA BAHADUR Vs. RAJESWAR PROSAD BHAKAT
November 18, 1930
RAJA DAMARA KUMARA VENKATA LINGAMA NAYANIM BAHADUR VARU Vs. PANAGANTI JAGANNADHA RAYANIMGAR
April 23, 1930
RAJA OF RAMNOD Vs. MANGALAM
May 30, 1930
RAJA RAM Vs. CHHOTAY LAL
November 28, 1930
RAJA RESHEE CASE LAW Vs. SATISH CHANDRA PAL
April 11, 1930
RAJAH KOCHERLAKOTA VENKATA JAGANNADHA RAO GARU Vs. MAHARAJAH RAVU VENKATA KUMARA MAHIPATI SURYA RAO BAHADUR ZAMINDAR GARU
May 1, 1930
RAJANI KANTA BARMAN Vs. EMPEROR
November 21, 1930
RAJANI KANTA SAHA Vs. ARJUN CHANDRA CHAKRAVARTY
January 15, 1930
RAJANI KANTA SAHA Vs. EMPEROR
November 28, 1930
RAJANI KANTA SUTRADHAR Vs. SURENDRA MOHAN RAY
March 28, 1930
RAJDEO Vs. NATH PRASAD MISRA
May 23, 1930
RAJENDRA KUMAR Vs. RAJENDRA NATH
June 20, 1930
RAJENDRA NATH CHANDRA Vs. DINU PRODHAN
May 20, 1930
RAJENDRA PROSAD BOSE Vs. GOPAL PROSAD SEN
June 26, 1930
RAJJABALI KHAN TALUKDAR Vs. FAKU BIBI
December 17, 1930
RAJKUMAR Vs. MANGAD RAI
April 9, 1930
RAJLAKSHI DASSI Vs. CORPORATION OF CALCUTTA
December 11, 1930
RAKHAL CHANDRA DAS Vs. EMPEROR
August 18, 1930
RAM CHARAN Vs. BHAIRON
June 4, 1930
RAM CHARITAR DUBEY Vs. EMPEROR
January 28, 1930
RAM DAS Vs. DEBU
March 31, 1930
RAM DAS Vs. DWARKA DAS
March 27, 1930
RAM DAS Vs. PARMANANDGIR
December 4, 1930
RAM DAS RAE Vs. BRINDABAN RAM
November 18, 1930
RAM DASS Vs. SECRETARY OF STATE
January 23, 1930
RAM DAYAL Vs. AMINUDDIN
May 14, 1930
RAM DEI MISRAIN, MT Vs. JURAWAN MISIR
April 17, 1930
RAM DEO RAM Vs. MRFRANK COOMBS
April 4, 1930
RAM HARAKH Vs. HANWANT RAM
June 26, 1930
RAM IQBAL RAI Vs. TELESSARI KUARI
June 27, 1930
RAM KINKAR RAI Vs. TUFANI AHIR
June 27, 1930
RAM KISHAN DAS Vs. MUL CHAND
January 6, 1930
RAM LAL Vs. SHIAMA LAL
December 1, 1930
RAM NARAIN-KISHUN DAYAL Vs. RAM PRASAD
May 9, 1930
RAM NATH Vs. RAM SAHAI
May 29, 1930
RAM NATH RAI Vs. HARENDRA KUMAR RAI
December 22, 1930
RAM PHAL SINGH Vs. BACHCHU RAM
January 9, 1930
RAM PRASAD Vs. MITHAN LAL
July 4, 1930
RAM PRASAD TAMOLI Vs. BENARES COTTON AND SILK MILLS, LTD
January 9, 1930
RAM PROTAP CHAMARIA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
June 27, 1930
RAM SAKAL SINGH Vs. EMPEROR
November 25, 1930
RAM SARAN Vs. EMPEROR
March 27, 1930
RAM SARUP Vs. SHAMBHU DAYAL
February 19, 1930
RAM SARUP AHIR Vs. NAGESHWAR TEWARI
January 17, 1930
RAM SEWAK KUERI Vs. RAM RUP TELI
December 23, 1930
RAM SUKH PANDEY Vs. PIRTHI SINGH
May 9, 1930
RAM SUNDAR MAL Vs. COLLECTOR OF GORAKHPUR
February 25, 1930
RAM UGRAH RAI Vs. RAM SAMA RAI
March 29, 1930
RAMA AYYAR Vs. MEENAKSHI AMMAL
December 19, 1930
RAMA SHANKAR Vs. JANKI PRASAD
May 16, 1930
RAMABRAHMAM Vs. GUDIMALLA ANDALAMMA
November 28, 1930
RAMACHARYA GOVINDACHARYA KUNDGOL Vs. RAMRAO APPAJI HUDDAR
January 15, 1930
RAMAKRISHNA AYYAR Vs. RAGHUNATHA AYYAR
December 2, 1930
RAMAN KORAVAN Vs. EMPEROR
November 20, 1930
RAMANATH KARMAKAR Vs. SHEIKH ASANULLA
February 11, 1930
RAMANATHAN CHETTI Vs. DELHI BATCHA TEVAR ALIAS UDAYANA TEVAR
February 11, 1930
RAMANATHAN CHETTIAR Vs. AUDINATHA AYYANGAR
December 19, 1930
RAMANATHAN CHETTY Vs. MIRA SAIBO MARIKAR
November 18, 1930
RAMANUJA NAICKER Vs. SOLAIAPPA NAICKER
November 18, 1930
RAMASWAMI AYYAR Vs. SECRETARY OF STATE FOR INDIA
November 25, 1930
RAMASWAMI CHETTIAR Vs. COMMISSIONER OF INCOME-TAX
May 1, 1930
RAMASWAMI CHETTIAR MINOR BY NEXT FRIEND S R M S A ANNAMALAI CHETTIAR AND ROYA KANNIAPPA MUDALIAR Vs. PMAVELLAYAPPA CHETTIAR
January 17, 1930
RAMASWAMI CHETTIAR, MINOR BY NEXT FRIEND S R M S A ANNAMALAI CHETTIAR Vs. ROYA KANNIAPPA MUDALIAR
August 6, 1930
RAMASWAMI REDDY Vs. EMPEROR
February 18, 1930
RAMASWAMI TEVAR Vs. MSUBBAN
July 29, 1930
RAMBAKSH LACHHANDAS Vs. BOMBAY COTTON COMPANY
January 10, 1930
RAMCHANDRA BALWANT TILAK Vs. NARASINHA CHINTAMAN KELKAR
November 28, 1930
RAMCHANDRA GANPAT AGARWALE Vs. CANTONMENT MAGISTRATE
January 24, 1930
RAMCHANDRA SAU Vs. KAILASHCHANDRA PATRA
June 23, 1930
RAMCHANDRA VITHAL VARADKAR Vs. TRUSTEES OF THE PORT OF BOMBAY
January 17, 1930
RAMDAS KHATAU AND CO Vs. ATLAS MILLS CO LTD
September 25, 1930
RAMESHAR SINGH Vs. SYED HUSAIN AHMAD
January 6, 1930
RAMJIBAN SEROWGEE Vs. NIPPON YUSEN KAISHA
July 22, 1930
RAMKRISHNA VITHAL KULKARNI Vs. RAMCHANDRA DATTATRAYA GARAWARE
April 10, 1930
RAMNARAYAN SATYAPAL Vs. CAREY
March 26, 1930
RAMPATI CHATTERJEA Vs. RAMANI MOHAN SEN
April 10, 1930
RAMPATI CHATTERJI Vs. RAMANI MOHAN SEN
May 10, 1930
RAMPRASAD CHIMANLAL Vs. HAZARIMULL LALCHAND
May 23, 1930
RAN MAMUD SARKAR Vs. EMPEROR
May 23, 1930
RANCHHORE Vs. BANSIDHAR
July 4, 1930
RANGILDAS VITHALDAS Vs. BURJORJI DLOWJI
December 5, 1930
RANGU NYAHALCHAND SHET VANI Vs. LAKSHMAN MARTAND KULKARNI
March 28, 1930
RAOJI Vs. KUNJALAL HIRALAL AGARWALA
February 27, 1930
RASH BEHARY RAY Vs. EMPEROR
May 19, 1930
RASULAN BIBI Vs. RAHAMATULLA KHAN
March 11, 1930
RATAN LAL Vs. HAFIZ ABDUL HAI
February 5, 1930
RATAN SINGH Vs. PIRBHU DAYAL
December 23, 1930
RATHIS CHANDRA MUNSHI Vs. AMULYA CHARAN GHATAK
February 25, 1930
RATI SINGH Vs. KUNWAR DAMODAR LAL
April 17, 1930
REVANSHIDAYA SANGAYA Vs. GUDNAYA NINGAYA
November 12, 1930
RIKHAI LAL BINDESHRI PRASAD Vs. BANARSI SINGH
November 7, 1930
RIKHI RAM Vs. PANCHAM DUBE
January 11, 1930
RIYAZUDDIN Vs. BAR ASSOCIATION
April 25, 1930
ROBERT ALAN HILL Vs. PERMANENT TRUSTEE CO , OF NEW SOUTH WALES, LTD
July 29, 1930
ROOPJI AND SONS Vs. DYER MEAKEN AND CO LTD
January 24, 1930
ROY KIRAN CHANDRA ROY Vs. RAMA NATH DUTTA CHOWDHURY
March 18, 1930
ROZAN Vs. EMPEROR
January 16, 1930
RUDRARAJU RAMARAJU Vs. EMPEROR
July 18, 1930
RUHINI KUMAR DAS Vs. AMIRUDDIN KAVIRAJ
December 16, 1930
RUPAI RAI Vs. MURAT TEWARI
December 10, 1930
RUSTOMJI ARDESHIR COOPER Vs. DHAIRYAVAN NARANDAS THAKERSEY MULJI
January 21, 1930
S A DANGE Vs. STSHEPPARD
March 20, 1930
S A SUBBIAH IYER Vs. COMMISSIONER OF INCOME-TAX
January 20, 1930
S C NANDI Vs. CORPORATION OF CALCUTTA
January 14, 1930
S C T AL ALAGAPPA CHETTIAR Vs. SSCTCHIDAMBARAM CHETTIAR
December 16, 1930
S F RICH Vs. EMPEROR
April 2, 1930
S M CHOUDHURI Vs. CORPORATION OF CALCUTTA
January 20, 1930
S M P PERIASWAMI NADAR Vs. COMMISSIONER OF INCOME-TAX
April 11, 1930
S M PERIASAMY NADAR Vs. COMMISSIONER OF INCOME TAX
April 11, 1930
S M S SUBRAMANIAN CHETTIAR (DEAD) Vs. SINNAMMAL
April 17, 1930
S MARAHMAT HUSAIN Vs. OUDH COMMERCIAL BANK LTD
November 5, 1930
S P K M MURUGA KONAR AND CO Vs. OFFICIAL RECEIVER
March 18, 1930
S SAFDAR ALI Vs. AMBIKA PRASAD DUBE
March 27, 1930
S SENDIAPPA NADAR Vs. PRESIDENT, DISTRICT BOARD
December 2, 1930
SABAPATHI RAO Vs. SABAPATHI PRESS CO LTD
September 3, 1930
SABHA RAM Vs. KISHAN SINGH
May 30, 1930
SACHINDRA CHANDRA Vs. HEM CHANDRA GOSWAMI
November 12, 1930
SADA SHEO Vs. MTRAM PEARY
May 15, 1930
SADAFAL KANU Vs. SODARI HAJAM
June 16, 1930
SADAFAL KANU Vs. GADARI HAJAM
June 16, 1930
SADASHIV GOVIND AKOLKER Vs. SOONDARDAS NARANDAS
September 9, 1930
SAGARMULL NATHANY Vs. JOHN CARAPIET GALSTAUN
May 5, 1930
SAHARALI MAHOMED Vs. KAMIZUDDIN MAHOMED
November 21, 1930
SAHOO BALA JAMBHALEE Vs. NARAYANSHASTRI JANARDANSHASTRI MARATHE
November 6, 1930
SAILENDRA KUMAR PALIT Vs. HARI CHARAN SADHUKHAN
August 28, 1930
SAILESH CHANDRA SARKAR Vs. BIRESWAR CHATTERJEE
March 28, 1930
SAJANISUNDARI DASI Vs. JOGENDRA CHANDRA SEN
August 12, 1930
SAJAR ALI Vs. EMPEROR
December 2, 1930
SAKARIYAWO OSHODI Vs. MORIAMO DAKOLO
July 24, 1930
SAKKARGAUDA BASANGAUDA GONNAGAR Vs. BHIMAPPA HANMAPPA PUJAR
April 17, 1930
SAKTIPRASANNA BHATTACHARYA Vs. NALINIRANJAN BHATTACHARYA
November 26, 1930
SALLU MAL Vs. EMPEROR
June 17, 1930
SAMARESH CHAKRAVARTI Vs. JALPAIGURI BANKING AND TRADING CORPORATION LTD
June 30, 1930
SAMBASIVA MUDALI Vs. EMPEROR
September 19, 1930
SANGALI VASUDEVA RAO Vs. MUNICIPAL COUNCIL REPRESENTED BY ITS CHAIRMAN
April 9, 1930
SANGILIYA PILLAI Vs. PCMUTHTI CHETTIAR
December 15, 1930
SANKAPPA RAI Vs. KERAGA PUJARI
November 24, 1930
SANKARANARAYANA AIYAR Vs. SANKARANARAYANA AIYAR
March 19, 1930
SANKATHA MISIR Vs. BISHWANATH
May 21, 1930
SARAT CHANDRA GHATAK Vs. JOY SANKAR ROY CHOUDHURY
November 14, 1930
SARAT KUMAR ROY Vs. HARIPADO CHATTERJEE
March 24, 1930
SARAT KUMAR ROY Vs. OFFICIAL ASSIGNEE OF CALCUTTA
February 24, 1930
SARBHU LAL Vs. MAHESH DAS
November 14, 1930
SARDAR PRASAD DAS Vs. BINAYKRISHNA DATTA
April 2, 1930
SASHI KANTA DE Vs. EMPEROR
May 14, 1930
SASHI KUMAR BHOWMIK Vs. KAMINI KUMAR BHOWMIK
May 8, 1930
SAT PARKASH Vs. BAHAL RAI
July 16, 1930
SATHULURU SEETHARAMANUJACHARYULU Vs. NARRA VENKATASUBBAMMA
April 11, 1930
SATINDRA NATH SEN Vs. EMPEROR
July 14, 1930
SATIS CHANDRA MALLIK Vs. EMPEROR
May 16, 1930
SATISH CHANDRA SEN Vs. KRISHNA KUMAR DAS
May 20, 1930
SATISHCHANDRA DE Vs. MADANMOHAN JATI
February 11, 1930
SATKARHI BHATTACHARYA Vs. HAZARILAL KHANNA
December 12, 1930
SATTI RAMANNA Vs. PADALA AMIREDDI
March 13, 1930
SATYA NIDHAN BANERJI Vs. MUHAMMAD HAZUBBER ALI KHAN
December 23, 1930
SATYENDRA KUMAR DAS Vs. CHAIRMAN OF THE MUNICIPAL COMMISSIONERS OF DACCA
March 27, 1930
SATYENDRA NATH MAZUMDAR Vs. EMPEROR
July 14, 1930
SCOTT AND HODGSON LIMITED Vs. KESHAVLAL-NATHUBHAI SHAH
April 3, 1930
SECRETARY OF STATE Vs. GOPALMAL PURUSOTHAM DAS
December 9, 1930
SECRETARY OF STATE FOR INDIA Vs. VACUUM OIL COMPANY
August 5, 1930
SECRETARY OF STATE FOR INDIA Vs. HUSENABU DAUDBHAI
September 16, 1930
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF TANJORE Vs. NGOPALA AIYAR
March 25, 1930
SECRETARY, CANTONMENT COMMITTEE, BARRACKPORE Vs. SATISH CHANDRA SEN
October 14, 1930
SECY OF STATE Vs. RUP RAM-AUDH BEHARI LAL
November 14, 1930
SELAMATULLA CHAUDHURI Vs. AKTARERNESSA
July 25, 1930
SELVAM CHETTIAR Vs. YPNVENKATACHALAM CHETTIAR THROUGH HIS AUTHORISED AGENT, MSUBRAMANIA NADAR
March 19, 1930
SENAJI KAPURCHAND Vs. PANNAJI DEVICHAND
July 18, 1930
SETH BANSIRAM JASHAMAL THROUGH HIS AUTHORISED AGENT AND MANAGING PARTNER, LILARAM Vs. GUNNIA NAGA AIYAR
March 28, 1930
SEWA RAM Vs. HOTI LAL
June 5, 1930
SEWDAYAL RAMJEEDAS Vs. OFFICIAL TRUSTEE OF BENGAL
August 15, 1930
SH MOHAMMAD ATA HUSAIN Vs. HAJI QADIR BAKSH
January 10, 1930
SHAH -AHID HUSSAIN Vs. MAHOMED ISMAIL
March 13, 1930
SHAH ZAHID HUSSAIN Vs. MOHAMMAD ISMAIL
March 13, 1930
SHAIKH GAFOOR Vs. MTHEMANTA SHASHI DEBYA
July 29, 1930
SHAIKH NABAB ALI Vs. EMPEROR
July 9, 1930
SHAILENDRANATH MITRA Vs. GIRIJABHUSHAN MUKHERJI
July 28, 1930
SHAIR ALI Vs. JAGMOHAN RAM
December 16, 1930
SHAKUR Vs. BSANWAL DAS
March 7, 1930
SHAM SUNDER SINGH Vs. JAGANNATH SINGH
January 8, 1930
SHAMJI GHELABHAI Vs. JAMNADAS MEGHAJI
July 28, 1930
SHAMS-UL-HUQ Vs. SECRETARY OF STATE FOR INDIA IN COUNCIE
January 16, 1930
SHAMSUL HUQ Vs. SECYOF STATE
January 16, 1930
SHANKAEBHAI DAJIBHAI Vs. BAI SHIV
January 30, 1930
SHANKAR LAL Vs. MOHAMMAD ISMAIL
February 19, 1930
SHANKAR LAL LACHHMI NARAIN Vs. JAINEY BROTHERS
November 17, 1930
SHANKAR PANDHARINATH SOMAN Vs. PREMCHAND GULABCHAND GUJARATI
March 24, 1930
SHANKAR SADASHIV KULKARNI Vs. MALHAR SHANKAR KULKARNI
November 11, 1930
SHANKARNARAINA SARALAYA Vs. LAXMI HENGSU
September 16, 1930
SHANKER LAL-LACHHMI NARAIN Vs. PHUL CHAND-FATEH CHAND
February 19, 1930
SHANMUKH BASAPA DHAMANJI Vs. EMPEROR
January 30, 1930
SHARATCHANDRA SHEE Vs. DWARKANATH SHEE
July 14, 1930
SHEIKH ABDUL SOVAN Vs. JITENDRANATH DUTTA
July 15, 1930
SHEIKH GAUSI Vs. MOHAMMAD SHARIF
March 12, 1930
SHEIKLAL SHAIKH SHARIF Vs. AHMEDKHAN SHARIFKHAN
January 23, 1930
SHEK KHAN MAHMUD Vs. SHEK SYEDALI
August 14, 1930
SHEO DAS Vs. SHEO DAYAL SINGH
May 6, 1930
SHEO PRATAP SINGH Vs. EMPEROR
August 4, 1930
SHEONANDAN PRASAD Vs. MTTAHIRAN BIBI
February 25, 1930
SHEOPATI SINGH Vs. JAGDEO SINGH
February 25, 1930
SHEOPUJAN RAI Vs. BISHNATH RAI
March 28, 1930
SHEOTAHAL DUBE Vs. LAL NARAIN PRASAD CHAND
January 27, 1930
SHIB CHARAN Vs. EMPEROR
October 16, 1930
SHIDAPPA LAXMANNA AGASAR Vs. GURUSANGAYA AKHANDAYA HIREMATH
November 25, 1930
SHIDLINGAVA SADEPPA PELARAD Vs. RAJAVA TANESAHEB JAYALGAR
December 1, 1930
SHIDRAMAPPA MUTAPPA BIRADAR Vs. MALLAPPA RAMCHANDRAPPA BIRADAR
September 9, 1930
SHIVAJI SHESHGIR KULKARNI Vs. CHANNAVA KOM BASANGAVDA
February 19, 1930
SHIVJI POONJA KOTHARI Vs. RAMJIMAL BABULAL
September 12, 1930
SHIVLAL BHURABHAI VORA Vs. BAI SANKLI
November 18, 1930
SHRI MAHANT SHIVA LING SWAMI JANGAM Vs. MAHADEO APPA
January 16, 1930
SHRIDHAR KRISHNABHATTA AND VENKATRAM KRISHNABHATTA Vs. MADAPPA GANAP HEGDE
February 3, 1930
SHRIDHAR RAMCHANDRA MARATHE Vs. LAKSHMAN VINAYAK BHAVE
November 24, 1930
SHRIPAD RAMCHANDRA JOG Vs. EMPEROR
November 26, 1930
SHYAM LAL BOSE Vs. KALIM SHAIKH
February 25, 1930
SHYAMA CHARAN DE TAHBILDAR Vs. PROTAP CHANDRA DAS
January 24, 1930
SINGAR KUNWAR Vs. BASDEO PRASAD
February 11, 1930
SINGARAN COAL SYNDICATE LTD Vs. BALMAKUND MARWARI
December 22, 1930
SIR BEJOY CHAND MAHATAB Vs. MUHAMMAD YASIN
July 29, 1930
SIRPAT RAI Vs. EMPEROR
August 11, 1930
SITA RAM Vs. KISHAN LAL
March 7, 1930
SITABAI PURSHOTTAM Vs. EMPEROR
July 8, 1930
SITAL PRASAD Vs. RANJIT SINGH
June 25, 1930
SITAL PRASAD Vs. PEAREY LAL
May 6, 1930
SITALAKSHMI AMMAL Vs. VENKATA SUBRAHMANIAN
February 25, 1930
SIVARAMAKRISHNA AIYAR Vs. SANKARANARAYANA AIYAR
March 19, 1930
SM ANARJAN BIBI Vs. CHANDRAMANI SHAHA
August 19, 1930
SM ASALATA ROY Vs. SOCIETY FOR THE PROTECTION OF CHILDREN OF INDIA
February 10, 1930
SM CHARUSILA DASI Vs. GOVTPLEADER
December 9, 1930
SM KAMALA BALA DEBI Vs. EMPEROR
December 19, 1930
SM MANORAMA DASI Vs. DHIRENDRA NATH BUSU
June 13, 1930
SM RADHARANI DASSYA Vs. PURNA CHANDRA SARKAR
January 13, 1930
SM RANI DASSYA Vs. SMGOLAPI DASSYA
January 28, 1930
SM SOUDAMINI DAS Vs. NABALAK MIA BHUIYA
November 13, 1930
SOMISETTI SESHAYYA CHETTY Vs. ROLLA SUBBADU, MINOR BY NEXT FRIEND, ROLLA RAGADU
August 15, 1930
SONARDI BISWAS Vs. EMPEROR
August 27, 1930
SOOTT AND HODGSON, LIMITED Vs. KESHAVLAL NATHUBHAI SHAH
April 3, 1930
SOUDAGAR MUHAMMAD ABDUL RAHIM BAIG SAHEB Vs. SOUDAGAR MUHAMMAD ABDUL HAKIM BAIG SAHEB
November 28, 1930
SOURENDRA NATH MITRA Vs. SRIMATI TARUBALA DASI
January 2, 1930
SOURENDRA NATH MITRA Vs. TARUBALA DASI
January 23, 1930
SREE RAJA VENKATA RANGIAH APPA RAO BAHADUR Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF KISTNA
September 1, 1930
SREE RAJAH MALRAJU VENKATA NARASIMHA RAO BAHADUR ZAMINDAR GARU Vs. MUNICIPAL COUNCIL OF NARASARAOPET REPRESENTED BYTADEPALLI SAMPOORNA LAKSHMINARAYANA PANTULU GARU, CHAIRMAN
April 16, 1930
SREENATH CHAKRAVARTI Vs. PRIYANATH BANDOPADHYA
August 26, 1930
SRI RAJA SOBHANADRI APPA RAO BAHADUR GARU Vs. RAJA MUGANTI VENKATARAMA RAO
August 20, 1930
SRI RAM CHANDRA NAIK KALYA Vs. SATYA NARAIN
January 17, 1930
SRI SHEOJI MAHARAJ SARBARAKAR BALDEO GIR Vs. BENI MADHO
December 23, 1930
SRI SRI SRI GAJAPATHI KRISHNA CHANDRA DEO GARU, ZAMINDAR OFNANDIGAM ESTATE Vs. HIS HIGHNESS SRI MIRJA RAJAH SRI PUSHPATI ALAKH NARAYANA GAJAPATHI RAJU MAHARAJA MANYA SULTAN BAHADUR VARU, RAJAH OF VIZIANAGRAM
February 25, 1930
SRIMATH DEIVASIKAMANI ANNAMALAI DESIKAR, PANDARA SANNADHI OF TIRUVANNAMALAI ADHINAM (DEAD) Vs. RAJU PILLAI ALIAS MARGASAGAYAM PILLAI
July 22, 1930
SRIMATI GOLNUR BIBI Vs. SHEIKH ABDUS SAMAD
July 17, 1930
SUBRAMANIA MAISTRY Vs. NACHIAR AMMAL
November 27, 1930
SUDARSAN PODDAR Vs. MANINDRA CHANDRA PAL
November 27, 1930
SUDHIRENDRA DEB MANNA Vs. RANENDRA DEB MANNA
February 19, 1930
SUGHRA BIBI Vs. GAYA PRASAD
January 11, 1930
SULEMAN Vs. HAJI ABDUL LATIF
March 13, 1930
SULEMAN Vs. ABDUL LATIF
March 28, 1930
SULLEMAN HAJI AHMED OOMER Vs. AISHABAI
September 30, 1930
SUMATRA DEVI, MT Vs. HAZARI LAL
April 23, 1930
SUNDARA GANAPATHI MUDALI Vs. DAIVASIKAMANI MUDALI
February 24, 1930
SUNDER TELI Vs. EMPEROR
August 13, 1930
SUNITABALA DEBI Vs. MANINDRA CHANDRA ROY CHOWDHURY
May 30, 1930
SUNITIBALA DEBI Vs. MANINDRA CHANDRA ROY CHAUDHURY
May 30, 1930
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. BENOZIR AHMAD
March 28, 1930
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. HARAKALI BISWAS
November 12, 1930
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. IJJATULLA PAIKAR
December 22, 1930
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. KHAGENDRA NATH DAS GUPTA
May 29, 1930
SUPPIAH Vs. EMPEROR
August 20, 1930
SURAJ PRASAD Vs. EMPEROR
April 1, 1930
SURAJ PRASAD Vs. OUDH BEHARI
December 19, 1930
SURENDRA KUMAR SEN CHAUDHURY Vs. CHANDRATARA NATH
May 22, 1930
SURENDRA MOHAN SARKAR Vs. MANMATHANATH BANERJI
August 18, 1930
SURENDRA NARAYAN Vs. NOTAN BEHARY MONDAL
July 15, 1930
SURENDRA NATH JANA Vs. KUMEDA CHARAN MISRA
January 3, 1930
SURENDRANATH DATTA Vs. CORPORATION OF CALCUTTA
December 3, 1930
SURESH CHANDRA DUTTA Vs. MOHENDRA CHANDRA DE
March 31, 1930
SURESH CHANDRA MUKHERJEE Vs. (SRIJUKTA) JOYTIRMOYEE DEBI
July 1, 1930
SURSINGJI DAJIRAJ THAKORSAHEB Vs. MANILAL VALLABHDAS PARIKH
July 25, 1930
SUSEN BEHARY ROY Vs. EMPEROR
December 17, 1930
SYDNEY HUGH MCSWEENEY Vs. MARGARET ARBUTHNOT
June 30, 1930
SYED HUSAIN Vs. SYED HAMID
February 6, 1930
SYED SADEQ REZA Vs. NAWAB ASAF KADER SYED
February 10, 1930
T C A ANANDALWAN Vs. JUDGES OF THE HIGH COURT OF JUDICATURE
February 10, 1930
T H HANCOCK Vs. IMPERIAL BANK OF CANADA
June 30, 1930
T R APPASAMI AYYANGAR Vs. NARAYANASWAMI IYER
March 28, 1930
T R APPASWAMI AIYANGAR Vs. NARAYANASWAMI AIYAR
March 28, 1930
T S LAKSHMANA AYYAR Vs. RSNAYUDU
November 20, 1930
T S RAMABHADRA ODAYAR Vs. TSGOPALASWAMI ODAYAR
May 1, 1930
T S VENKATABALAGURUMURTHI CHETTIAR Vs. TABALAKRISHNA ODAYAR
July 25, 1930
T S VENKATARAMA IYER Vs. KUPPUSWAMI IYENGAR
March 25, 1930
T S VENKATARAMANA AIYAR Vs. KUPPUSWAMI AIYANGAR
March 26, 1930
T V GOPALAKRISHNA AIYAR Vs. OFFICIAL RECEIVER OF SOUTH MALABAR AT CALICUT
July 24, 1930
TAHAL SAITHWAR Vs. EMPEROR
July 1, 1930
TALIB ALI SHAH Vs. PIAREY LAL
April 16, 1930
TALLAPRAGADA APPA RAO Vs. KASANGI VENKAPPA
March 17, 1930
TARA KINKAR CHANDA Vs. RASIK CHANDRA MAHAJAN
May 26, 1930
TARAKESWAR PAL CHOUDHURY Vs. SATISH KANTA ROY
March 24, 1930
TATICHERLA PICHAMMA Vs. OFFICIAL RECEIVER OF CUDDAPPAH
July 30, 1930
TEA FINANCING SYNDICATE LTD Vs. CHANDRA KAMAL BEZ BARUA
July 25, 1930
THAKURDAS MUNDRA Vs. EMPEROR
January 3, 1930
THANDAYUTHAPANI CHETTY Vs. ALAGAR CHETTIAR
April 30, 1930
THATICHERLA PICHAMMA Vs. OFFICIAL RECEIVER OF CUDDAPAH
July 30, 1930
THIAGARAJA PILLAI Vs. APPAVOO PILLAI
February 17, 1930
THOLETI RAMIAH Vs. KONALA BRAHMIAH
February 21, 1930
TODAR MAL Vs. EMPEROR
August 11, 1930
TOFAZEL HOOSEIN Vs. HCHUNT
January 22, 1930
TOPZAL HOSSAIN Vs. HCHUNT
January 22, 1930
TRUSTEES CORPORATION (INDIA) LIMITED Vs. COMMISSIONER OF INCOME TAX
January 30, 1930
TRUSTEES OF THE PORT OF BOMBAY Vs. MUNICIPAL CORPORATION OF THE CITY OF BOMBAY
January 6, 1930
TUKA LAKHU KADAM Vs. GANU VITHU KADAM
April 15, 1930
TUKARAM KRISHNA PATIL Vs. DINKAR NISBAT MAHADU
September 11, 1930
TUKARAM VITHU SHEDGE Vs. YESU MARUTI KORE
July 3, 1930
TULSIDAS JASRAJ PAREKH Vs. INDUSTRIAL BANK OF WESTERN INDIA
February 27, 1930
TURA SARDAR Vs. EMPEROR
May 16, 1930
U K JANARDHAN RAO Vs. SECYOF STATE
February 12, 1930
UMRAO SINGH Vs. HAR PRASAD
March 21, 1930
UNAO COMMERCIAL BANK LTD Vs. MOHAR GOBIND RAI
April 9, 1930
UNION BOARD, AYYAMPET Vs. RAMACHANDRA AIYAR
March 27, 1930
UNNAITHANAKATH PUTHAN VEETTIL KUMMAKUTTY ALIAS KUNHUTTI Vs. MUNNODATH ALIAS MANGAT MANAKKAL KARNAVAN AND MANAGER, NEELAKANDAN NAMBUDRI
March 10, 1930
UNNAMALAI AMMAL Vs. GOPALASWAMI CHETTI
April 28, 1930
UPADRASTA VENKATALAKSHMAMMA Vs. GARIKIPATI SESHAGIRI RAO
November 25, 1930
UPENDRA NATH TA Vs. EMPEROR
August 26, 1930
USAFALI IBRAHIM Vs. FALZULLABHAI SHEIKH MAHOMEDBHAI
January 13, 1930
V ADINARAYANA CHETTY Vs. KOPPARAM NARASIMHA CHETTY
November 13, 1930
V GOVINDA PANIKKAR Vs. VILAKKATHALA PARTI S DAUGHTER KARTHIYAYINI
November 18, 1930
V NARASIMHA AIYANGAR, OFFICIAL LIQUIDATOR OF THE CITY HYGIENIC MILK SUPPLY CO LTD Vs. OFFICIAL ASSIGNEE OF MADRAS REPRESENTING DSADASIVA RAO, AN INSOLVENT
January 17, 1930
VAITHILINGAM PILLAI Vs. KANDASWAMI PILLAI
July 31, 1930
VATAKEE NEELAMANA ILLOTH ISWARAN NAMBUDIRI Vs. VATAKEE NEELAMANA ILLOTH VISHNU NAMBUDIRI
November 13, 1930
VATRAPU SUBBARAO ALIAS PAMIREDDI SUBBAREDDI Vs. PAMIREDDI MAHALAKSHMAMMA
March 27, 1930
VEERARAGAVA MUDALIAR Vs. CHAIRMAN, MUNICIPAL COUNCIL
March 7, 1930
VELCHAND GANESH Vs. BHAGVANDAS BHAICHAND
July 14, 1930
VELLACHAMI CHETTI Vs. ARUNACHALAM CHETTI (DEAD)
November 17, 1930
VELLAPALLI SEKHARA MENON Vs. KARANATH KALATHI MANAKKAL NARAYANAN ALIAS PARAMESWARAN NAMBUDRI
March 6, 1930
VENKATA NARASIMHA RAO BAHADUR, ZAMINDAR GARU Vs. MUNICIPAL COUNCIL, NARASARAOPET
April 16, 1930
VENKATAKRISHNA REDDI Vs. SRINIVASACHARIAR
December 17, 1930
VENKATARAMA AIYAR Vs. MIRTHINJAYA AIYAR
November 11, 1930
VENKATRAMAN KRISHNA BHATTA Vs. MAHABLESHWAR NARAYAN HEGDE
December 11, 1930
VISHVANATH RAMJI KARALE Vs. RAHIBAI RAMJI KARALE
July 4, 1930
VRIJLAL MANSUKHRAM Vs. CHUNILAL FATECHAND
August 14, 1930
VYANKATESH SHIVRRAM GOKHALE Vs. KRISHNA BAL CHAVAN
December 8, 1930
WALI MOHAMMAD Vs. GANPAT
May 23, 1930
WANGANUI SASH AND DOOR FACTORY AND TIMBER CO LTD Vs. ROLAND MOORE MAUNDER
January 24, 1930
WAZUDDIN Vs. ABU SAYED ZAHOORUL ASHRAF
February 21, 1930
WILLIAM DIMECH Vs. GOFFREDO ALESSANDRO CHRETIEN
October 16, 1930
WRIGHT Vs. WRIGHT
April 7, 1930
YERRAMILLI SATYANARAYANA RAO Vs. KANDUKURI PURNAYYA
November 10, 1930
ZAHURUL HASAN Vs. BADRI NARAIN
April 10, 1930
ZAVERCHAND KHIMCHAND Vs. JESANG NARAN
November 20, 1930