Case Index

Title
Date
(MAHAMAD) MEHDIALI KHAN PANEE, MINOR BY HIS NEXT FRIEND MAHAMED HAIDAR ALI KHAN PANEE Vs. BASIRUDDIN CHOUDHURY
May 19, 1920
A A R PONNAMBALA PILLAI Vs. ANNAMALAI CHETTIAR (DEAD)
January 27, 1920
A B ADEPU REDDI Vs. KRAMAYYA
March 19, 1920
A CURLENDER Vs. ABDUL HAMID
August 10, 1920
A S VAITHIALINGHA CHETTY Vs. KULLAPPA NAICKEN
April 27, 1920
A S VENUGOPALA AIYANGAR Vs. SIRCO, BY ITS AGENT AT TRICHINO POLY
February 27, 1920
A SWAMINATHA MUDALIAR Vs. SVRAMASWAMI MUDALIAR
November 10, 1920
ABBAS ALI SARKAR Vs. SALIMUDDIN SARKAR
August 24, 1920
ABDUL FOATIM MOHAMED Vs. IJJATANNESSA KHATUN
April 12, 1920
ABDUL GAFUR ALIAS KALA MEAH Vs. EMPEROR
February 19, 1920
ABDUL GHAFOOR Vs. EMPEROR
September 3, 1920
ABDUL HAKIM EAR MAHOMED Vs. EBRAHIM SOLAIMAN SALEHJEE AND CO
March 3, 1920
ABDUL HAMID Vs. YASIN MUNSHI
December 1, 1920
ABDUL HAMID Vs. ACURLENDER
August 10, 1920
ABDUL JABBAR Vs. EMPEROR
November 30, 1920
ABDUL KADER Vs. MON MOHAN GOPE
July 14, 1920
ABDUL KARIM Vs. KARMALI RAHIMTULLA
March 12, 1920
ABDUL KARIM Vs. EMPEROR
March 17, 1920
ABDUL KARIM DHALI Vs. NUR MOHAMMED
April 15, 1920
ABDUL OHAD Vs. AMDALI GAZI
May 28, 1920
ABDUL RAB Vs. AZMAT ALI
September 20, 1920
ABDUL RASHID Vs. SIZING MATERIAL CO LTD
April 9, 1920
ABDUL SHEIKH Vs. MAHAMAD AYAB
January 28, 1920
ABDUL WAHID Vs. HALIMA KHATUN
January 5, 1920
ABDULLA Vs. SHAMS-UL-HAQ
July 10, 1920
ABDUR RASHID Vs. SIZING MATERIALS COMPANY LIMITED
April 9, 1920
ABDUS SAMAD Vs. YUSUF
October 29, 1920
ABHOY CHARAN DUTTA AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES SURENDRA NATH DUTTA Vs. MONORANJAN RAI CHOUDHURY AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES LUKHA KANTA ROY
May 20, 1920
ABHOYA CHANDRA GHOSH Vs. RAJ KUMAR GHOSH
May 18, 1920
ADITRAM GIRDHAR Vs. BAPULAL BECHARLAL
September 20, 1920
ADUSUMILLI KRISTNAYYA Vs. ADUSUMILLI LAKSHMIPATHI
March 18, 1920
ADYAPADI VASUDEVA UDPA Vs. KRISHNA UDPA
December 1, 1920
AHMEDABAD MUNICIPALITY Vs. MANILAL CHHAGANLAL SHAH
August 20, 1920
AINUDDIN Vs. EMPEROR
July 16, 1920
AKHOY KUMAR GOUS Vs. ERADATULLA KAZI
July 22, 1920
ALAGAPPA CHETTY Vs. ALAGAPPA CHETTIAR
September 19, 1920
ALAGAPPA CHETTY Vs. ALAGAPPA CHETTY
September 1, 1920
ALAJI ISEEK SAHIB Vs. VENGU CHETTY
August 18, 1920
ALGOO LAL Vs. EMPEROR
April 23, 1920
ALI MOHAMMAD MONDAL Vs. FAKIRUDDI MUNSHI
July 2, 1920
ALI MUHAMMAD MANDAL Vs. PIGGOT
August 27, 1920
ALIOR RAHAMAN PANDIT; AYARAJA HOWLADAR Vs. ABDUL SOBHAN MUNSHI
January 9, 1920
ALLAHABAD BANK LIMITED Vs. BHAGWAN SINGH
August 12, 1920
ALOKE MOHAN SAHA Vs. NARAYANGANJ MUNICIPALITY
July 13, 1920
AMANULLA MANJHI Vs. AYFARJAN BIBI
November 18, 1920
AMAR CHAND ROY Vs. PRASANNA DASI
July 28, 1920
AMBALAL SARABHAI Vs. AHMEDABAD MUNICIPALITY
August 16, 1920
AMBALAVANA PANDARA SANNIDHI Vs. MEENAKSHI SUNDARESWARAL DEVASTANAM
April 27, 1920
AMBICA CHARN KHASKEL Vs. ESMAIL
March 1, 1920
AMBIKA CHARAN HAZRA Vs. BHANI RAM RATHI
July 2, 1920
AMEENAMMAL Vs. MEENAKSHI
February 13, 1920
AMINUDDIN MULLICK Vs. ATORMONI DASI
April 12, 1920
AMINULLA CHOWDHURY Vs. MAHABAT ALI
May 26, 1920
AMIR CHAND Vs. LAKHMI CHAND
June 10, 1920
AMIRTHAMMAL Vs. MADALAKARAM ALIAS RAMALINGA GOUNDAN
January 22, 1920
AMJAD ALI Vs. SURESH RANJAN PAL
March 9, 1920
AMRIT KHANDERAO KANGO Vs. GOVIND RAMCHANDRA CHITNIS
January 6, 1920
AMULYA CHARAN SARKAR Vs. AMRITA LAL MUKHERJEE
June 9, 1920
ANANDA MOHAN ROY Vs. PROMOTHA NATH GANGULI
February 27, 1920
ANANTA MURARRAO NALAVDE Vs. GANU VITHU SURULKAR
February 17, 1920
ANDANISWAMI Vs. TOTADSWAMI
August 11, 1920
ANGAMUTHU Vs. RAMALINGA PILLAI ALIAS RAJAMANI PILLAI, MINOR BY HIS NEXT FRIEND AMIRTHALINGAM PILLAI
March 4, 1920
ANILABALA CHOWDHURANI Vs. DHIRENDRA NATH SAHA
August 27, 1920
ANNA LATICIA DE SILVA Vs. GOVIND BALVANT PARASHARE
January 27, 1920
ANNA LATICIA DESILVA Vs. GOVIND BALVANT PAKASHARE RECIVER UNDER THE PROVINCIAL INSOLVENCY ACT
January 27, 1920
ANNADA MOHAN ROY Vs. GOUR MOHAN MALLIK
August 23, 1920
ANNAYA MADVALAYA Vs. SIDAYA MURGAYYA SALGAR
February 10, 1920
ANUP SINGH Vs. FATEH CHAND
May 14, 1920
ANWAR ALI KHAN Vs. DARA SHAH KHAN
April 15, 1920
APURBA KRISHNA SETT Vs. RASH BEHARI DUTT
February 13, 1920
AREALI VEEMAN Vs. TSSUBBAROYAN
April 20, 1920
ARUMUGA CHETTIAR Vs. RAMANADAN, MINOR BY GUARDIAN THENUKODI ATHAL
March 16, 1920
ARUMUGAM PILLAI Vs. KRISHNASWAMI NAIDU
March 16, 1920
ARUMUGAM PILLAY Vs. KRISHNASAWAMI NAIDU
March 16, 1920
ARUNACHELLAM CHETTY Vs. SOMASUNDARAM CHETTY, BY HIS AGENT, KVLAKSHAMANA AIYER
March 8, 1920
ASA RAM Vs. RAM PRASAD
November 15, 1920
ASA SINGH Vs. NAUBAT AND JHANDA SINGH
December 21, 1920
ASHIRUDDIN MOHAMMAD Vs. TAHER MOHAMMAD
May 20, 1920
ASHUTOSH MULLICK Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
May 14, 1920
ASIA BIVI Vs. SEHU MOHAMED ROWTHER
April 14, 1920
ASIMUDDIN SARDAR Vs. EMPEROR
April 20, 1920
ASITA MOHAN GHOSH Vs. NIRODE MOHAN GHOSH
March 3, 1920
ATAR SINGH Vs. RAGHU NATH SAHAI
March 18, 1920
ATCHAMMA Vs. PAPIAH
August 4, 1920
ATHIMOOLAM PILLAI Vs. PALANIANDI AMBALAM
July 30, 1920
ATMARAM BHASKAR DAMLE Vs. PARASHRAM BALLAL KELKAR
January 26, 1920
ATUL CHANDRA KUNDU Vs. SARAT CHANDRA LAHA
June 2, 1920
AYYA MUDALI VELAN Vs. VEERAYEE
March 17, 1920
AYYAVU ALIAS SYED MUHAMAD ROWTHER Vs. ARUARUSOMASOMASUNDARAM CHETTIAR REPRESENTED BY HIS AGENT MAYANDI CHETTIAR
November 9, 1920
AZIZ KHAN Vs. SRIJUKTA SARAJUBALA DEBI
February 9, 1920
AZIZ-UN-NISSA BIBI Vs. OMCHIENE
May 14, 1920
AZIZURRAHMAN KHAN Vs. ABDULHAI KHAN
March 30, 1920
AZMAT ALI Vs. QURBAN AHMAD
January 30, 1920
B D PUDUMJI Vs. SIR DINSHAW MANEKJI PETIT
February 25, 1920
B F SALDANHA Vs. HENRY HART
July 13, 1920
B N W RAILWAY CO Vs. MUL CHAND
May 22, 1920
BABU ISHRI PERSHAD Vs. SYED MUHAMMAD SAMI AND AFTER HIS DEATH ELVINA SAMI
December 6, 1920
BABU LACHMI NARAIN Vs. DURG BIJAI SINGH
November 4, 1920
BABU RAM Vs. SHANKAR LAL
December 9, 1920
BABUSING RAMCHANDRA RAJESHIRKE Vs. PANDU TATYA KATE
July 27, 1920
BADVEL CHINNA ASETHU Vs. VATTIPALLI KESAVAYYA
July 28, 1920
BAI AWABAI Vs. KHODADAD ARDESHER KOOCHABIOGI
July 20, 1920
BAI DHANLAXMI Vs. HARIPRASAD UTTAMRAM DESAI
October 15, 1920
BAI MONGHIBAI Vs. BAI RAMBHALAXMI
September 2, 1920
BAI PARVATI Vs. MANSUKH JETHA
February 10, 1920
BAIJ NATH Vs. RAM SARUP
June 16, 1920
BAIJNATH PRASAD Vs. RAJA NARANDRA BAHADURPAL
December 22, 1920
BAIKUNTHA NATH SORMA Vs. CHAITANYA CHARAN CHAUDHURY
April 29, 1920
BALAI CHAND PAL Vs. PANCHU GOPAL SEAL
May 21, 1920
BALARAM GURIA AND ON HIS DEATH HIS HEIR AND LEGAL REPRESENTATIVE SANKAR CHANDRA GAURIA MINORS BY HIS NEXT FRIEND CHAITANYA GURIA Vs. SYAMA CHARAN MONDAL
July 29, 1920
BALDEO PRASAD Vs. JAGAT SINGH
July 13, 1920
BALDEO SINGH Vs. UDAL SINGH
May 25, 1920
BALDEO SINGH Vs. CHHAIL BEHARI LAL
June 28, 1920
BALI DEBYA Vs. KARIMAN HALVAI
July 1, 1920
BALKARAN KURMI Vs. SHEODAN KURMI; SHEOBADAN KUMARIA
July 29, 1920
BALKRISHNA BHIMAJI MOKASHI Vs. RAMKRISHNA GANGADHAR DIXIT INAMDAR
July 21, 1920
BALLELETATHIL KUNHAN NAMBIAR Vs. KOLANGARATH RAMAN NAYAR
February 12, 1920
BALLU MAL Vs. RAM KISHAN
October 25, 1920
BALMUKUND RINA Vs. GOPIRAM BHOTICA
January 14, 1920
BALVANT DASO BATGIRI Vs. UMABAI HUSBAND SHANKARRO GODBOLE
September 10, 1920
BALWANT DASO BETGIRI Vs. UMABAI SHANKARRAO GODBOLE
September 10, 1920
BALWANT RAO Vs. BAJI RAO
June 24, 1920
BALWANT SINGH Vs. BUDH SINGH
May 5, 1920
BANDARU MARAYYA Vs. BANDARU RAMALAKSHMI
August 31, 1920
BANGA CHANDRA PAL AND SYAMA CHARAN PAL Vs. KAILASH CHANDRA PAL
June 25, 1920
BANSI Vs. KANHAIYA
July 17, 1920
BANWARI KARMAKAR Vs. GOSTO BEHARI KARMAKAR
November 30, 1920
BANWARI LAL Vs. EMPEROR
May 21, 1920
BAPU TATYA DESAI Vs. BALA RAOJEE DESAI
July 16, 1920
BARENDRA NATH MITTER Vs. MARTIN AND CO
August 13, 1920
BARFI LAL Vs. EMPEROR
January 8, 1920
BASANTA KUMARI CHAUDHUBANIEXECUTRICES OF THE WLLL OF LATE SASI BHUSAN CHAUDHURI Vs. KRISHNA NALINI DASSYA AND, ON HERE DEATH, BANGESWAR GHOSE
June 9, 1920
BASDEO GIR Vs. PRITAM GIR
June 12, 1920
BASDEO MAL GOBIND PRASAD Vs. KANHAIYA LAL LACHMI NARAIN
June 30, 1920
BASVANAPPA SHIVRUDRAPPA Vs. KRISHNADAS GOVARDHANDAS MADIWALE
July 16, 1920
BASVANT MUSHAPPA HUBLI Vs. MALLAPPA KALLAPPA HUBLI
July 20, 1920
BATCHU CHINNA VENKATRAYUDU Vs. DUVVURI RAMAMURTI
September 22, 1920
BATI RAM KOLITA Vs. SIBRAM DAS AND ANRAND; SHEORAM KOLITA
April 16, 1920
BATIRAM KEOT Vs. BHANDARAM KEOT
December 14, 1920
BAYYA SAHU (DEAD) Vs. SRI SRI SRI KRISHNACHANDRA GAJAPATHY NARAYA DEO GARU
January 28, 1920
BEHARI LAL Vs. EMPEROR
October 1, 1920
BEHARI LAL SIKDAR Vs. HARSUK DASS CHHAKINAL
August 31, 1920
BEJOY KRISHNA MUKHERJEE Vs. SATISH CHANDRA MITTRA
February 20, 1920
BEJOY SINGH HAZARI Vs. SRIMATI MATHURIYA DEBYA, WIDOW OF RAMDIN HAZARI
February 6, 1920
BENI MADHO PRAGWAL Vs. HIRA LAL
May 31, 1920
BEPIN BEHARY SEN Vs. TRUSTEES FOR THE IMPROVEMENT OF CALCUTTA
January 13, 1920
BHABANI NATH ROY Vs. PURNA CHANDRA SARKAR
July 20, 1920
BHAGA MOTIJI Vs. DORABJI SORABJI
February 20, 1920
BHAGGI LAL Vs. EMPEROR
April 8, 1920
BHAGIRATH MOLO Vs. ANNADA PROSUNNA MUKHAPADHAYA
August 18, 1920
BHAGWAN BHAU INDAP Vs. KRISHNAJI GANOJI INDAP
January 29, 1920
BHAGWAN DAS Vs. JUGAL KISHORE
May 6, 1920
BHAGWAN DAS Vs. TEJ RAM
April 9, 1920
BHAGWAN DIN Vs. PEARE LAL
April 10, 1920
BHAGWAN SINGH Vs. ALLAHABAD BANK LTD
August 11, 1920
BHAGWAN SINGH Vs. BHAWANI DAS AND BHAGWAN DAS
August 11, 1920
BHAGWAN SINGH Vs. ARJUN DUTT
May 29, 1920
BHAGWANDAS MAGANLAL Vs. KAIKHUSHRU ADARJI ANTIA
September 21, 1920
BHAGWANDAS MAGANLAL Vs. KAIKHUSHROO ADARJI ANTIA
September 1, 1920
BHAGWATI PRASAD Vs. SHAFAAT MUHAMMAD CHAUDHRI; KULSUM BIBI
June 7, 1920
BHAGWATI PRASAD ALIAS BHAGWAT SAHAI Vs. MMUKAND SARUP
April 15, 1920
BHAICHAND KIRPARAM Vs. RANCHHODDAS MANCHHARAM
April 6, 1920
BHAIJI ISHVARDAS SHAH Vs. TALUKDARI SETTLEMENT OFFICER
January 5, 1920
BHAIJI ISHWARDAS SHAH Vs. TALUKPAIU SETTLEMENT OFFICER
January 5, 1920
BHAIRAB CHANDRA BOSE Vs. ANATH NATH DE
January 23, 1920
BHAIRAB CHANDRA KOLEY Vs. KALI CHARAN DHARA
June 30, 1920
BHAIRAB CHANDRA MONDAL Vs. JIBAN KRISHNA MONDAL
May 20, 1920
BHAIYA BINDHA CHAL Vs. NAWAL RAJ KUARI
December 9, 1920
BHARAT CHANDRA DEB Vs. RAM SUNDAR CHOWDHURY
May 13, 1920
BHARAT INDU Vs. HAKIM MOHOMMAD HAMID ALI KHAN
May 14, 1920
BHATIBY CHUNNI LAL Vs. EMPEROR
July 22, 1920
BHAVAN MORAR Vs. SECRETARY OF STATE FOR INDIA
September 13, 1920
BHAWANI DIN Vs. JADUNATH MISIR; GANESH DATT
December 21, 1920
BHIMABAI PADAPPA DESAI Vs. SWAMIRAO SHRINIWAS PARWATI
August 17, 1920
BHIMAJI RAMCHANDRA WADWADGI Vs. BHIMABAI HIROJI SANAGAR
August 9, 1920
BHOGIRAVATHU SOMANNA Vs. NANDIVADA CHELAPATHI RAO
September 27, 1920
BHUMIREDDI SURANNA Vs. BHUMIREDDI APPADU
August 31, 1920
BHUP SINGH Vs. CHEDDA SINGH
May 15, 1920
BHUPAL SINGH Vs. UJAGAR SINGH
June 21, 1920
BHUSHAN CHANDRA PAL Vs. NARENDRA NATH KOOR AND ON HIS DEATH HIS HERIS AND LEGAL REPRESENTATIVES DHIRENDRA NATH KOOR
May 12, 1920
BHUT NATH CHATTERJEE Vs. MATHURA MOHAN NASKAR AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES RAMA NATH NASKAR
May 20, 1920
BHUTNATH JANA Vs. TARA CHAND JANA
May 20, 1920
BHYRI APPAMMA Vs. BHYRI CHINNAMMI
January 19, 1920
BIDHUMUKHI DASI; UMESH CHANDRA SUR Vs. BHABA SUNDARI DASI; KALA KUTI BIBI; BHABA SUNDARI DASI; KSHITISH CHANDRA CHATTERJEE
June 30, 1920
BIHARI LAL Vs. CHOKHE LAL
May 19, 1920
BIHARI LAL Vs. MOHAN SINGH
January 7, 1920
BINAYAK DAS ACHARJA CHOWDHURY Vs. SAMINUDDI ALIAS SAKI MATBAR
May 6, 1920
BINDESHRI DUBE Vs. EMPEROR
August 13, 1920
BINDHYA CHALISINGH Vs. NAWALRAJ KUNWARI
December 9, 1920
BINDO Vs. RADHE LAL
April 14, 1920
BIPIN BEHARI GHOSH Vs. HARI CHARAN GHOSH
August 18, 1920
BIPIN BEHARI SAHA Vs. CHARU CHANDRA GHOSE AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES SOSHI BHUSAN GHOSE
May 20, 1920
BIRBAL Vs. BEHARI
June 17, 1920
BIRENDRA KUMAR BISWAS Vs. HEMLATA BISWAS
May 31, 1920
BIRJBASI LAL Vs. EMPEROR
February 6, 1920
BISHAN SINGH Vs. RAM BAHAL ROY
August 18, 1920
BISSESWAR LAL KEDIA AND COMPANY Vs. BASIR ALI
February 18, 1920
BISWAMBAR HALDER Vs. GIRIBALA DASI
February 17, 1920
BISWAMBHAR MANDAL Vs. NASARAT ALI
May 3, 1920
BOHRA BHOJ RAJ Vs. RAM CHANDRA
March 30, 1920
BOMBAY COMPANY LIMITED Vs. OFFICIAL ASSIGNEE OF MADRAS THE ASSIGNEE OF THE ESTATE AND EFFECTS OF PSEETHAPATHI IYER, AN INSOLVENT
November 10, 1920
BRAHMAMOYEE BARMANI Vs. SHEIKH MUNSUR
April 22, 1920
BRINDABUN BEHARI ROY Vs. BHUPALI BHUSAN ADHIKARI
July 21, 1920
BROJENDRA CHANDRA SARMA Vs. PROSUNNA KUMAR DHAR
April 21, 1920
BROJO GOPAL GOSSAIN HAVING DIED IN HIS PLACE HIS WIFE AND HEIRESS MONHINI DEVI ALIAS GOPALI SUNDARI DEVI Vs. RAJANI KANTA GHOSE
June 9, 1920
BUDDHU Vs. EMPEROR
March 12, 1920
BUDDHU Vs. BANWARI LAL
May 21, 1920
BUDH SEN Vs. RAM PIARI AND DROPADI
July 17, 1920
BUDHU AHIR Vs. EMPEROR
July 26, 1920
BUGGA Vs. EMPEROR
February 20, 1920
CHAIRMAN OF THE COMMISSIONERS OF THE JOYNAGAR MUNICIPALITY Vs. SRIMATI SAILABALA DUTTA
July 5, 1920
CHAITANYA KRISHNA MANDAL Vs. SOUDHYAMONI DASI
July 6, 1920
CHAMIYAPPA THARAGAN Vs. RAMA AYYAR AND EIGHT ORS
August 18, 1920
CHAMIYAPPA THARAGAN ALIAS CHINNAPPA THARAGAN (FAMILY MANAGER) Vs. MSRAMA IYER, RECEIVER OF THE ESTATE OF KOCHAPPA MANNATIAR S SONS THIRUCHA MANNADIAR AND 5 ORS
August 18, 1920
CHANDMULL GONESHMULL Vs. NIPPON MUNKWA KABUSHIKI KAISHA
February 17, 1920
CHANDRA BINODE KUNDU Vs. SHEIKH ALA BUX DEWAN AND ON HIS DEATH ONE OF HIS HEIRS AND LEGAL REPRESENTATIVES, SAMARTABAN BIBI
June 1, 1920
CHANDRA KANTA CHAKRABARTY Vs. ADINATH SHOM
April 22, 1920
CHANDRA KANTA NATH Vs. AMJAD ALI HAZI
August 30, 1920
CHANDRA MOHAN GHORAI Vs. PROSUNNA KUMAR MAITY
June 29, 1920
CHANDU LAL Vs. LALA KOKAMAL
December 14, 1920
CHANGOUDA FIRGOUDA Vs. EMPEROR
August 16, 1920
CHAPSI UMERSI Vs. KESHAVJI DAMJI
September 30, 1920
CHARAN DAS Vs. AMIR KHAN
July 6, 1920
CHARANDAS CHATURBHUJ Vs. CHHAGANLAL PITAMBARDAS AND ALIBHOY KHUSAL
August 9, 1920
CHARU CHANDRA MAZUMDAR Vs. CHAIRMAN OF THE MUNICIPALITY OF FARIDPUR
December 22, 1920
CHATTURBHUJ CHANDUNMULL Vs. BASDEODAS DAGA
February 27, 1920
CHATUR SINGH Vs. EMPEROR
June 26, 1920
CHAUBE KUNJMAN Vs. CHAUBE JAGANNATH
February 27, 1920
CHAUDHRI MAHADEO PRASAD Vs. RAJA DIRGBIJAI SINGH
October 26, 1920
CHERAKUDDIN Vs. RAM SIRAMAN
December 20, 1920
CHHABRAJI KUAR Vs. GANGA SINGH
June 2, 1920
CHHAGANLAL KALIDAS Vs. FARASRAM KURNASHANKAR
December 2, 1920
CHHANGA MAL Vs. SHEO PRASAD
March 30, 1920
CHHATTER SINGH Vs. TEJ SINGH
July 6, 1920
CHHOTALAL KARSANDAS Vs. VISHNU GANESH GOKHALE
August 12, 1920
CHHOTI Vs. KHACHERU
May 21, 1920
CHIDAMBARA NADAN Vs. MUSUVATHI MUNI NAGEND RAYYAN
April 23, 1920
CHIDAMBARA NADAN LATE A MINOR BUT NOW DECLARED A MAJOR Vs. MUSUVATI MUNI NAGENDRAYYAN
April 23, 1920
CHINNA PICHU AIYANGAR ALIAS K VEERARAGHAVA AIYANGAR Vs. MINOR PADMANABHA AIYANGAR BY THEIR GUARDIAN VENKATARAMA AIYANGAR
July 29, 1920
CHINNA PICHU IYENGAR ALIAS K VEERARAGAVA IYENGAR Vs. PADMANABHA IYENGAR, MINOR
July 29, 1920
CHINNA VELLAYAN ALIAS CHINNA KARUPPAN CHETTY (DECEASED) Vs. MUTHAYYA CHETTY
September 14, 1920
CHINNAMMALL Vs. PRATNASABAPATHY CHETTIAR (DIED)
March 10, 1920
CHINTAMANI HARGOVAN Vs. RATANJI BHIMBHAI
March 3, 1920
CHOKEY BHARTI Vs. BALDEO GIR
June 7, 1920
CHOKHEY LAL Vs. BEHARI LAL
May 19, 1920
CHOKHU RAOJI MAHAR Vs. TATYA NAMA MAHAR
July 2, 1920
CONSTANCE CATHERINE MORENO Vs. HENRY WILLIAM BUNN MORENO
April 7, 1920
D E D J EZRA Vs. JEGUBBAY
April 14, 1920
D N SHAHA AND CO Vs. BENGAL NATIONAL BANK LTD
March 16, 1920
DABIRUDDIN JOORDAR Vs. MIDNAPORE ZEMINDARY COMPANY LIMITED
February 10, 1920
DAISY AMELIA BORGONHA Vs. WILFRED CHURCHILL BORGONHA
March 2, 1920
DALUCHAND BALARAM MARWADI Vs. APPI KHEMA SASTE
February 10, 1920
DAMMUR VEERABHADRA Vs. EMPEROR
July 29, 1920
DAMOJIPURAPU ACHANNA PANTULU Vs. DAMOJIPURAPU SEETHAMMA
November 12, 1920
DARBARI MAL Vs. MOOLA SINGH
April 16, 1920
DASARATHI CHATTERJEE Vs. ASIT MOHAN GHOSH MAULIK SHEBAIT OF GOD RADHA GOBINDA DEB THAKUR
March 26, 1920
DASARATHY SINHA Vs. MAHAMULYA ASH
March 17, 1920
DATTATRAYA DURGAPPA, GANESHBHAT LINGBHAT AND ANANT KRISHNAPPA BILGI Vs. PUNDLIK NARAYAN PANDIT
January 30, 1920
DATTATRAYA KESHAV DESHPANDE Vs. TUKARAM RAGHU CHORAGE
December 23, 1920
DATTATRAYA PURSHOTTAM PARNEKAR Vs. RADHABAI BALKRISHNA TRIMBAK
August 16, 1920
DATTATRAYA SITARAM GADKARI Vs. SECRETARY OF STATE FOR INDIA
August 16, 1920
DAULATIA Vs. HARGOBIND
May 29, 1920
DAYABHAI CHUNILAL GHANCHI Vs. BAI UJAM
September 28, 1920
DAYAL KHUSHAL Vs. SECRETARY OF STATE FOR INDIA
February 9, 1920
DEB KUMAR ROY CHOUDHURY Vs. DEBNATH BARNA BIPRA
August 17, 1920
DEBA NAND Vs. ANANDMANI
August 7, 1920
DEBENDRA NATH RAI CHAUDHURI Vs. PRANAB CHANDRA GHOSE, CHAIRMAN, TAKI MUNICIPALITY
July 19, 1920
DEIVANAYAGA PADAYACHI Vs. MUTHU REDDI
July 13, 1920
DEIVANAYAGA PADAYACHI Vs. MUTHU REDDI
July 30, 1920
DEKARI TEA CO LTD Vs. ASSAM BENGAL RAILWAY CO
June 11, 1920
DEOKINANDAN Vs. ZAMIR HUSAIN KHAN
November 19, 1920
DEONANDAN Vs. EMPEROR
February 25, 1920
DEVULAPALLI VENKATA SUBBA ROW Vs. KOLLURI SATYANARAYANAMURTI
August 1, 1920
DEVULAPALLI VENKATASUBBA RAO Vs. KOLLURI SATYANARAYANAMURTI
August 31, 1920
DHADA SAHIB Vs. MUHAMMAD SULTAN SAHIB
August 19, 1920
DHADHA SAHIB Vs. MAHOMED SULTAN SAHIB
August 9, 1920
DHANJI JAIRAM MALI Vs. SECRETARY OF STATE FOR INDIA
September 20, 1920
DHANPAT SINGH KUTHORY Vs. MOHESH NATH TEWARI
March 3, 1920
DHAR AND CO Vs. SIB NARAYAN SINGH; SIB NARAYAN SINGHA
May 13, 1920
DHARAM CHAND GAIN Vs. KANAKSARKAR
July 22, 1920
DHARAMRAJ Vs. EMPEROR
February 20, 1920
DHIRENDRA KUMAR ROY CHOUDHURY Vs. RADHA CHARAN ROY CHOUDHURY
May 12, 1920
DIN DAYAL Vs. GURSARAN LAL
February 14, 1920
DINA NATH LAW Vs. METHARAM NAVALRAI AND CO
April 7, 1920
DINABANDHU MAITI Vs. BISHNU BEWA
May 13, 1920
DINANATH SUNDRAJI RAVTE Vs. EMPEROR
October 20, 1920
DINESH CHANDRA SHAHA MINOR HEIR OF LATE DEBNATH SHAHA BY HIS ADOPTIVE MOTHER AND NEXT FRIEND GOPESWARI DASYA Vs. SAFER ALI MANDAL
May 18, 1920
DOMAI BARA MEDHI Vs. KEREO KOLITA
June 2, 1920
DONEPUDI SUBRAHMANYAM Vs. NUNE NARASIMHAM
February 10, 1920
DR SARJU KUMAR MUKERJI Vs. PANDIT THAKUR PRASAD
April 26, 1920
DRIGBIJAI SINGH Vs. MAHADEO PRASAD; HABIB ULLAH
October 26, 1920
DUGGEMPUDI NAGAMMA Vs. TIRUMALA REDDI VENKATA REDDI
January 26, 1920
DUNDAPPA BASAPPA YEDAL Vs. BHIMAWA BASWANTIAPPA PATIL
July 13, 1920
DURAIYYA SOLAGAN Vs. VENKATARAMA NAIKER
July 26, 1920
DURGA Vs. EMPEROR
February 21, 1920
DURGA CHARAN ACHARJEE Vs. KHANDAKAR ENAMOL HUQ
June 24, 1920
DURGA PRIYA CHOUDHURY Vs. HAZRA GAIN
July 15, 1920
DURGA PROSAD BISWAS; DIGENDRA NARAIN GHOSE Vs. ARI PATAR
December 9, 1920
DURGA PROSAD SEN Vs. KALI CHARAN AICH ROY
August 18, 1920
E G HUNTER Vs. EMPEROR
December 15, 1920
E H DUCASSE Vs. EMDCOHEN
June 4, 1920
E S LEVY Vs. DEEZRA
February 20, 1920
EASIN Vs. SRIMATI INTIJENNESSA BIBI
January 15, 1920
EBRAHIMBHOY PABANEY MILLS CO LTD Vs. HASSAN MAMOOJI
July 30, 1920
EDON KARIKAR Vs. EMPEROR
February 19, 1920
ELACHURI VENKATACHINNAYYA AND THREE ORS Vs. KING-EMPEROR
February 20, 1920
EMPEROR Vs. BHARAT BIPARI
December 1, 1920
EMPEROR Vs. AZIM-UD-DIN
April 1, 1920
EMPEROR Vs. ANANT KUMAR BANERJI
May 12, 1920
EMPEROR Vs. RASH BEHARI GHOSE
November 2, 1920
EMPEROR Vs. NAZIR ALI BEG
November 22, 1920
EMPEROR Vs. SUNDAR
March 20, 1920
EMPEROR Vs. DHARAM RAJ
February 20, 1920
EMPEROR Vs. UTTAMLAL NAROTTAMDAS
November 17, 1920
EMPEROR Vs. TUKA NANA RAMOSHI
October 20, 1920
EMPEROR Vs. BABU SANTU JADHAV
December 2, 1920
EMPEROR Vs. PURSHOTTAM ISHVAR AMIN
October 29, 1920
EMPEROR Vs. SHASI BHUSAN MAITY
April 28, 1920
EMPEROR Vs. PANCHU DAS
February 13, 1920
EMPEROR Vs. BHAGELU DOM
March 15, 1920
EMPEROR Vs. ABDUL GHAFUR
September 3, 1920
EMPEROR Vs. MULI
July 23, 1920
EMPEROR Vs. JAISUKH
July 9, 1920
EMPEROR Vs. VRIJVALLUBHDAS JEKISONDAS
June 16, 1920
EMPEROR Vs. SHAMSUNDARBAI
July 31, 1920
EMPEROR Vs. GSFERNANDEZ
August 24, 1920
EMPEROR Vs. RAMA SINGH
January 29, 1920
EMPEROR Vs. GANDHARP SINGH
May 10, 1920
EMPEROR Vs. RAJBANSI
May 2, 1920
EMPEROR Vs. MANNU
January 24, 1920
EMPEROR Vs. RAM GOPAL RUPJI
August 22, 1920
EMPEROR Vs. BHAGVAN KRISHNA THORAT
June 14, 1920
EMPEROR Vs. HAJI ABOO
May 5, 1920
EMPEROR Vs. ALIBHAI ABDUL VORA
July 13, 1920
EMPEROR Vs. ALEX PIMENTO
July 7, 1920
EMPEROR Vs. SHAMSUNDERBAI
July 21, 1920
EMPEROR Vs. CUNNA
March 21, 1920
EMPEROR Vs. RAJARAM BHAVANISHANKAR
July 12, 1920
EMPEROR Vs. CHANGOUDA PIRGOUDA
August 16, 1920
EMPEROR Vs. JHABDEY ALIAS JHAO LAL
September 3, 1920
EMPEROR Vs. BHIKKI
February 20, 1920
EMPEROR Vs. JOTI PRASAD
January 8, 1920
EMPEROR Vs. MAHADEO
February 27, 1920
EMPEROR Vs. BUDDHU
March 12, 1920
EMPEROR Vs. PUDESOUZA
January 13, 1920
EMPEROR Vs. BHAGGI LAL
April 8, 1920
EMPEROR Vs. RAHU
July 23, 1920
EMPEROR Vs. TILAK RAI
December 17, 1920
EMPEROR Vs. SABERALI SARKAR
June 17, 1920
EMPEROR Vs. DINANATH SUNDRAJI RAVTE
October 20, 1920
EMPEROR Vs. NARANDAS KARSANDAS
September 22, 1920
EMPEROR Vs. GANGARAM HARI PANDIT
July 5, 1920
EMPEROR Vs. PARMESHWARI SUBBI
February 24, 1920
EMPEROR Vs. CHIMAN DAMODAR BHATE
March 2, 1920
EMPEROR Vs. YELLAPPA RAMANGOWDA
March 16, 1920
EMPEROR Vs. MADAN MOHAN NATH RAINA
July 8, 1920
EMPEROR Vs. MANGAT
March 12, 1920
EMPEROR Vs. CHATUR SINGH
June 26, 1920
EMPEROR Vs. JHAMMAN
July 14, 1920
EMPEROR Vs. GANGA SAHAI
January 20, 1920
EMPEROR Vs. MOHAN SINGH
April 17, 1920
EMPEROR Vs. JANKI PRASAD
November 3, 1920
EMPEROR Vs. RAM BARAN SINGH
April 14, 1920
EMPIRE OF INDIA LIFE ASSURANCE CO LIMITED Vs. SNANU AIYAR
August 20, 1920
EMPIRE OF INDIA LIFE ASSURANCE COMPANY LTD Vs. SNANU AYYAR
August 20, 1920
ENDAJ ALI BISWAS Vs. ARJUN CHANDRA BISWAS
August 5, 1920
ENTAZUDDI SHEIKH Vs. RAM KRISHNA BANIK
June 21, 1920
ERACHSHAW DOSABHAI TODDIWALA Vs. BAI DINBAI
July 2, 1920
ESMAIL ALLARAKHIA Vs. DATTATRAYA RAMCHANDRA GANDHI
September 22, 1920
ESSAFALLY ALIBHAI HEIR OF ALIBHAI TYEBJI AND OF MARIAMBOO WIFE OF ALIBHAI TYEBJI Vs. ABDEALI GULAM HUSSAIN
February 26, 1920
ESUFALLI ALIBHAI Vs. ABDEALLI GULAM HUSSEIN
February 26, 1920
F J R KERWICK Vs. KMKERWICK
August 3, 1920
FAKHRUNNESSA BEGAM ALIAS BADSHA BEGAM, WIFE OF NAWAB SULTAN HOSSAIN KHAN Vs. DISTRICT JUDGE OF THE 24-PARGUNNAS
January 2, 1920
FAKI IBRAHIM Vs. FAKI GULAM MOHINDIN
September 30, 1920
FAKIRAPPA VEERBHADRAPPA Vs. SAVITREWA SANGAPPA
December 21, 1920
FANNY EMMELINE PETERSON Vs. EARNEST HENRY SHAVE
March 5, 1920
FARHAT-UN-NISSA BIBI Vs. SUNDARI PRASAD
January 13, 1920
FATEH CHAND Vs. ANUP SINGH AND JAI DAYAL
May 14, 1920
FATEMA BEGAM Vs. IMDAD ALI
March 1, 1920
FAZARBI BIBI Vs. MOONSAB MOLLA
February 26, 1920
FIRM DEBI DIN BHAGWAN DIN THROUGH BINDA RAM Vs. FIRM SARKAR AND COTHROUGH SATYA RANJAN SARKAR
April 1, 1920
FIRM NAINSUKH DAS NAGAR MAL THROUGH NAGAR MAL Vs. FIRM GAJANAND-SHYAM LAL THROUGH GAJANAND
December 20, 1920
FIRM SHEO BAKHSH RAI GUNPAT RAI THROUGH LALA SURAJ MAL Vs. FIRM MANSUMA SRI RAM MAHADEO THROUGH SRI RAM
February 21, 1920
FOIJUDDI Vs. EMPEROR
February 24, 1920
FRAMROZ DOSABHAI Vs. DALSUKHBHAI FULCHAND
October 1, 1920
G CHAKRAPANY CHETTIAR Vs. KAMALAVALLI AMMAL
September 2, 1920
G S FERNANDEZ Vs. EMPEROR
August 24, 1920
GABU NAROBA RAJPUT Vs. ZIPRU RAMSING RAJPUT
July 1, 1920
GAJADHAR SINGH Vs. BASANTI LAL
January 12, 1920
GAJADHAR SINGH Vs. BASANT LAL
December 22, 1920
GANDHARP SINGH Vs. EMPEROR
May 1, 1920
GANESH PRASAD Vs. SHIB SINGH
May 26, 1920
GANGA MAL Vs. RAM SARUP MAL
April 9, 1920
GANGA PRASAD Vs. RAM SARUP
July 15, 1920
GANGA RAMA BHILARE Vs. SAKHARAM BABAJI VANI
July 20, 1920
GANGA SAHAI Vs. EMPEROR THROUGH TARIF
January 2, 1920
GANGA SARAN Vs. EMPEROR, THROUGH PTBHAGWATI PRASAD
October 7, 1920
GANGA SINGH Vs. CHHABRAJI KUNWAR
June 2, 1920
GANGABAI Vs. JANKIBAI
July 13, 1920
GANGADHAR MANIKA Vs. BALKRISHNA SOIROBA KASBEKAR
September 13, 1920
GANPAT LAL Vs. BINDBASINI PRASAD NARAYAN SINGH
March 18, 1920
GANPAT RAMA JOSHI Vs. SECRETARY OF STATE FOR INDIA
November 30, 1920
GANPAT RAMRAO MASUR Vs. KRISHNADAS PADMANABH CHANDAVARKAR
November 25, 1920
GAYANATH OJHA Vs. ANUKUL CHANDRA OJHA
April 30, 1920
GENU TUKARAM TAPKIR Vs. NARAYAN RAGHU TAMHANE
March 24, 1920
GHANSHAM DASS Vs. LALA KALYAN MAL
December 6, 1920
GHOREY Vs. SHIB LAL
June 7, 1920
GHULAM GHOUSE KHAN SAIB Vs. JANNIA ALIAS GHULAM GHOUSE KHAN
February 5, 1920
GHULAM MOHI-UD-DIN KHAN Vs. HARDEO SAHAI AND SHEOBARAN SINGH
March 13, 1920
GIRDARIDOSS RADHAKISSENDOSS, A FIRM OF MERCHANTS AND COMMISSION AGENTS Vs. MPONNA PILLAI
March 26, 1920
GIRDHAR DAS Vs. RAJA SRI KRISHNA DATT DUBE
January 20, 1920
GIRIJABAI SHAMBHUDIXIT ATHAVALE Vs. SADASHIV VISHVANATH JOOLEKAR
January 26, 1920
GIRIMALLAPPA CHANNAPPA SOMSAGAR Vs. KENCHAVA SAN-YELLAPPA HOSMANI
September 1, 1920
GIRINDRA CHANDRA SEN Vs. MAHESH RAM DEB AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES DASARATH CHANDRA DEB (DHAR)
January 5, 1920
GIRJASHANKAR DAJI BHAT Vs. MURLIDHAR NARAYAN CHAUDHARI
June 15, 1920
GIRJASHANKAR DAJI BHAT Vs. MURLIDHAR NARAYAN CHAUDHARI
June 24, 1920
GITABAI BHAU RAJMANE Vs. KRISHNA MALHARI SHINDE
August 20, 1920
GOBA NATHU BAROLA Vs. SAKHARAM TEJU PATIL
February 10, 1920
GOBIND PRASAD Vs. PARMANAND
May 31, 1920
GOBIND RAI Vs. BANWARI LAL
March 16, 1920
GOBIND RAM Vs. MAHMUD JAHAN BEGAM
June 9, 1920
GOKAL CHAND Vs. EMPEROR
August 19, 1920
GOL DAJI HATHI Vs. DOD LAXMAN KURSAN
February 5, 1920
GOLAK BIHARI BHOWMIK, MINOR BY HIS FATHER AND NEXT FRIEND BENODEBEHARI BHOWMIK Vs. HON BLE MAHARAJA MANINDRA CHANDRA NANDI BAHADUR
May 17, 1920
GOPAL DINKAR NAGARKAR Vs. GANESH NARAYAN NAGARKAR
July 28, 1920
GOPAL KAHAR Vs. EMPEROR
December 14, 1920
GOPAL KAHAR Vs. EMPEROR
December 8, 1920
GOPAL MOLLAH Vs. MAFIDANNESSA BIBI
June 9, 1920
GOPALA KRISHNA NAICKER Vs. VISVANATHA AIYAR (DEAD)
March 29, 1920
GOPALA KRISHNIER (MINOR) BY NEXT FRIEND SAMBASIVA AIYAR Vs. GANAPATHY AIYAR
March 26, 1920
GOPALAKRISHNA NAICKER Vs. VISWANATHA IYER (DEAD)
March 29, 1920
GOPALDAS GANPATDAS Vs. TRIBHOVAN JETHIRAM
July 28, 1920
GOPALJI KALLIANJI Vs. CHHAGANLAL VITHALJI
December 14, 1920
GOPESWAR PYNE Vs. HEM CHANDRA BOSE
April 27, 1920
GOPI NATH MUNSHI Vs. CHANDRA NATH MUNSHI
February 13, 1920
GORDHANDAS VITHALDAS Vs. MOHANLAL MANEKLAL DOSHI
March 11, 1920
GORDON DAS CHUNI LAL DAKUWALA; KANTHIMATHINATHA PILLAI Vs. TSRIMAN KANTHIMATHINATHA PILLAI AND ANR; GORDON DAS CHUNI LAL DAKUWALA
August 11, 1920
GOSAIN Vs. EMPEROR
May 22, 1920
GOSTA BEHARI PRAMANICK Vs. ATAR SUNDARI DASI
June 2, 1920
GOUR CHANDRA DAS Vs. MON MOHINI DASI
July 8, 1920
GOVINDA KRISHNA SATHE Vs. HANMAYA LINGAYA FULMALI
August 4, 1920
GOVINDA MALAVARAYAN Vs. VELU MAZHAVARATAN
August 11, 1920
GOVINDA PADAYACHI Vs. LOKANATHA AIYAR
November 11, 1920
GOVINDA SUNDAR SINGH CHOWDHURY AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES HARERAM SINHA CHOWDHURY Vs. MOHESH CHANDRA GOPE
August 17, 1920
GOVINDASWAMI KADAVARAN Vs. KALIAPERUMAL MUNAYATHIRIYAN
November 18, 1920
GRANDE VENKATTA Vs. CORPORATION OF CALCUTTA
January 20, 1920
GULABI Vs. MITHAN LAL
March 1, 1920
GULAM GHOUSE KHAN SAHIB Vs. JANNIA ALIAS GULAM GHOUSE KHAN
February 15, 1920
GULSHAN ALI Vs. ZAKIR ALI
April 29, 1920
GULSHAN ALI Vs. ZAKIR ALI
April 16, 1920
GURCHARAN KUAR Vs. DEOKINANDAN KUAR
April 24, 1920
GURUNATH KESHAV KALKUNDRI AND BALAKAM GOPAL KALKUNDRI Vs. SADASHIV BALKRISHNA DESHPANDE
June 15, 1920
GURUSAMI PANDIYAN Vs. SENDATTI KALAI PANDIA CHINNATHAMBIAR
March 12, 1920
GYAN SINGH Vs. ATA HUSAIN
December 8, 1920
GYANENDRA NATH PAUL AND SAMBHU CHANDRA PAUL Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
February 5, 1920
HAIT SINGH Vs. BEHARI LAL
June 29, 1920
HAJI ABDULLA SAHIB Vs. ALANJI ABDUL LATHIEF SAHIB
March 2, 1920
HALADHAR MITRA CHOWDHURI Vs. PRAFULLA NATH TAGORE
April 15, 1920
HAMIDALLI KADAMALLI Vs. AHMEDALLI MHIBUBALLI
December 7, 1920
HANMANT TIMAJI DESAI Vs. RAGHAVENDRA GURURAO DESAI
February 12, 1920
HANUMAN Vs. EMPEROR
April 16, 1920
HAR CHANDRA ROY Vs. MOHAMAD HASIM
August 10, 1920
HAR GOBIND Vs. DAULATIA
May 29, 1920
HAR PRASAD Vs. KHAZAN
June 17, 1920
HAR SAHAI MAL Vs. BBIRJ LAL
March 11, 1920
HARAKH RAM JANI Vs. LAKSHMI RAM JANI
July 6, 1920
HARAMOHAN PODDAR Vs. SUDARSAN PODDAR
March 19, 1920
HARAN CHANDRA BARAI Vs. HARI CHARAN BARAI
May 18, 1920
HARAN SHEIKH Vs. RAMESH CHANDRA BHATTACHARJEE
August 11, 1920
HARBANS Vs. RAM KUMAR NAIK
January 6, 1920
HARBARAN LAL Vs. MUSAMMAT NAURANGI KUNWAR
July 9, 1920
HARENDRA CHANDRA ALIAS RAI MOHAN PADDER Vs. ISWAR CHANDRA SAHA
February 13, 1920
HARGOVIND FULCHAND DOSHI Vs. BAI HIRBAI
February 27, 1920
HARGU LAL AND PAHLADI LAL Vs. PURSHOTTAM SARAN
July 30, 1920
HARI ABDULLAH Vs. SAFIULLAH
June 2, 1920
HARI MOHAN MODAK Vs. RAMESWAR DAS
August 12, 1920
HARI NATH BANDOPADHYA Vs. PROMATHA NATH DEY CHOWDHURY
July 5, 1920
HARI PROSAD ROY CHOWDHURY Vs. RAMA PROSAD RAI CHOWDHURY
June 2, 1920
HARICHARAN MANDAL Vs. BIGHORE GAIN
January 12, 1920
HARIHAR PRASAD Vs. EMPEROR
February 26, 1920
HARIPADA GHOSE Vs. NIROD KRISHNA GHOSE
July 29, 1920
HARISH CHANDRA GUHA Vs. NRIPENDRA COOMAR CHAKRAVARTI
July 5, 1920
HARISING NEHAL CHAND Vs. KANKINARAH CO LTD
July 1, 1920
HARKHOO Vs. EMPEROR
December 2, 1920
HASHMAT ALI Vs. MOHAN
March 1, 1920
HATHIM MONDAL Vs. EMPEROR
February 18, 1920
HEM CHANDRA CHOWDHURY Vs. CHANDRA MOHAN NAMODAS
June 29, 1920
HEM CHANDRA DUTTA Vs. GIRINDRA CHANDRA CHAUDHURY
July 29, 1920
HEM CHANDRA ROY CHOWDHURY Vs. KRISTO CHANDRA SAHA SARDAR ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES, BEPIN BEHART SAHA SARDAR
April 15, 1920
HEMANTA KUMAR BHADURI Vs. SUDHANGSU GOBIND CHOUDHURI
June 4, 1920
HEMANTA KUMAR BOSE Vs. PUNCHANANCHAKRAVARTI
March 25, 1920
HEMENDRA MOHAN KHASHNABIS Vs. NORESH CHANDRA BHATTACHARJEE
May 25, 1920
HET SINGH Vs. BIHARI LAL
June 29, 1920
HIRA LAL Vs. BENI MADHO PRAGWAL
May 31, 1920
HIRA LAL Vs. EMPEROR, THROUGH LALA KALYAN MAL
July 29, 1920
HIRALAL DUTTA Vs. MOHENDRA NATH BANERJEE
February 25, 1920
HON BLE SIR BEJOY CHAND MAHATAB BAHADUR, K C S I K C I E I O M MAHARAJADHIRAJ Vs. TINKARI BANERJEE
February 12, 1920
HON BLE SIR BEJOY CHAND MAHATAP BAHADUR MAHARAJ ADHIRAJ OF BURDWAN Vs. MRITUNJOY GHOSE
February 23, 1920
HON BLE SIR BIJOY CHAND MAHATAP, MAHARAJADHIRAJ BAHADUR Vs. ASUTOSH CHAKRABARTY; LALMONI LAHIRI
July 8, 1920
HOSENJAN CHOUDHURI Vs. MIRZA MAHAFEDUDDIN
August 16, 1920
HRIDYANATH ROY Vs. RAM CHANDRA BARUA SARMA
May 20, 1920
HRISHIKESH DAS Vs. LAL MOHAN DAS
April 14, 1920
HUKUM SINGH Vs. TUNDA SINGH
November 23, 1920
HUKUM SINGH Vs. LALLUNJEE
August 4, 1920
HURMUKHROY RAM CHUNDER Vs. JAPAN COTTON TRADING CO, LD
June 15, 1920
HUSAINA BEARI (ACCUSED) Vs. KING-EMPEROR
January 22, 1920
HUSSAINA BEARI Vs. EMPEROR
January 22, 1920
HUSSEINBHAI CASSIMBHAI Vs. ADVOCATE GENERAL OF BOMBAY
February 14, 1920
ICHALAL JAGMOHANDAS Vs. NAGO SINA PATIM
August 5, 1920
IN RE: A A HAILES Vs. STATE
April 6, 1920
IN RE: A JOHN AND COMPANY Vs. STATE
July 15, 1920
IN RE: A VAKIL Vs. STATE
March 30, 1920
IN RE: AN ATTORNEY Vs. STATE
September 1, 1920
IN RE: APPALANARASAYYA BHUKTA AND SEVEN ORS Vs. EMPEROR
August 19, 1920
IN RE: BABU CHANDI CHARAN MITTER Vs. STATE
April 29, 1920
IN RE: BOMBAY REVENUE JURISDICTION ACT, 1876; IN RE: SHRI VASUDEV HARIHAR PANDIT ALIAS BABA MAHARAJ Vs. STATE
July 20, 1920
IN RE: EXCESS PROFITS DUTY ACT, 1919; IN RE: BOMBAY AND PERSIA STEAM NAVIGATION COMPANY LIMITED Vs. STATE
October 21, 1920
IN RE: FAEZULLA Vs. STATE
August 5, 1920
IN RE: JONNALAGADDA APPALANARASAYYA BHUKTA Vs. STATE
August 19, 1920
IN RE: LALBIHARI SHAH Vs. STATE
February 10, 1920
IN RE: MR JOSHIA PETERS AND M NIAZ AHMAD, MUKHTARS Vs. STATE
May 8, 1920
IN RE: MUKUNDA LAL DHAR Vs. STATE
June 7, 1920
IN RE: NAFAR CHANDRA DOME (MONDAL) Vs. STATE
June 29, 1920
IN RE: PALANI GOUNDAN Vs. STATE
November 29, 1920
IN RE: PINDRIPOLU VENKATA SUBBA RAO Vs. STATE
April 9, 1920
IN RE: SECRETARY TO THE COMMISSIONER OF SALT AND ABKARI AND SEPARATE REVENUE Vs. STATE
January 22, 1920
IN RE: SHRAGHRS, LTD (IN LIQUIDATION) Vs. STATE
February 4, 1920
IN RE: SPECIFIC RELIEF ACT, 1877; IN RE: EXCESS PROFITS DUTY ACT, 1919; IN RE: DORAISWAMI IYER AND CO Vs. STATE
October 12, 1920
IN RE: SUBBASARI Vs. STATE
August 13, 1920
IN RE: SUBBIAH THEVAN Vs. STATE
March 29, 1920
IN RE: T A CHIDAMBARA CHETTY Vs. STATE
November 8, 1920
IN RE: T G KRISHNASAMI NAIDU Vs. STATE
April 27, 1920
IN RE: YELUCHURI VENKATACHENNAYA Vs. STATE
February 20, 1920
INDIA GENERAL NAVIGATION AND RAILWAY CO LTD Vs. EASTERN ASSAM COMPANY LTD
March 3, 1920
INU MANUAL Vs. KUMAR BIMALENDU BOY BAHADUR
May 19, 1920
ISUFALLI HASSANLLY Vs. IBRAHIM DAJIBHAI
October 7, 1920
IVATURY ATCHAMMA Vs. IVATURY BAPIAH
August 4, 1920
IZZAT HUSAIN KHAN Vs. RAM CHANDER
January 5, 1920
J C H FOWLER, RESQUIRE, TRUSTEE UNDER TRUST DEED EXECUTED BY THE RAJAH OF VIZIANAGRAM Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF GODAVARI
March 18, 1920
J W CREWDSON Vs. GANESH DAS HARI BUX
March 23, 1920
JACOB AND CO Vs. RASH BEHARY GHOSE
March 23, 1920
JAGAMOHINI DASI Vs. SHIBA GOPAL BANERJEE
February 27, 1920
JAGAN NATH Vs. KUNJ MAN
February 27, 1920
JAGANNADHA RAO BY GUARDIAN VASANTA RAO Vs. RAMAYAMMA
September 1, 1920
JAGANNATH AGARWALLA Vs. EMPEROR
January 30, 1920
JAGANNATH KHAN Vs. BAJRANG DAS AGARWALA
May 5, 1920
JAGANNATH PRASAD AND HANUMAN PRASAD Vs. KANHAIYA LAL
November 16, 1920
JAGAT SINGH Vs. BALDEO PRASAD
July 13, 1920
JAGDAMBA PRASAD Vs. SRI RAM JANKIJI BIRAJMAN MANDIR
December 20, 1920
JAGDAT TEWARI Vs. EMPEROR
January 2, 1920
JAGDEO PARSHAD Vs. EMPEROR
March 18, 1920
JAGJIVAN HARIBHAI; KALIDAS MULJI Vs. KALIDAS MULJI; JAGJIVAN HARIBHAI
August 12, 1920
JAGMOHAN NARAIN Vs. GRISH BABU
April 15, 1920
JAGRUP Vs. EMPEROR
December 14, 1920
JAHARMAL-DEBI DUTTA FIRM Vs. BIRINCHI BHUSAN NANDI
February 6, 1920
JAI KISHAN Vs. KALLA
February 11, 1920
JAINAB BIBI SAHEB Vs. HYDERALLY SAHEB
March 25, 1920
JAINAB BIBI SAHEBA Vs. HYDERALLY SAHIB
March 25, 1920
JAINADDIN Vs. SALIMADDIN MUNSHI
May 26, 1920
JAISUKH Vs. EMPEROR
July 9, 1920
JAKKAM REDDI SESHADRI REDDI Vs. SIR SSUBRAMANIA AIYAR, KCIE
January 21, 1920
JAKKAMREDDI SESHADRI REDDY Vs. SIR SSUBRAMANIA IYER, KCIE
January 21, 1920
JALADHAR BHOWMIK Vs. BIRENDRA NATH ROY CHOWDHURY
July 20, 1920
JAMNA Vs. JHALLI
January 4, 1920
JAMNADAS SHIVRAM BARI Vs. CHUNILAL HAMBIRMAL MARWADI
June 24, 1920
JAMSHEDJI HORMASJI Vs. GORDHANDAS GOKULDAS
October 18, 1920
JAMSHEDJI NAOROJI GAMADIA Vs. SORABJI NAOROJI GAMADIA
April 8, 1920
JANADA GOBINDA CHOUDHURY Vs. BONOMALI SAHA
May 14, 1920
JANAKI NATH RAY Vs. ASWINI KUMARI DEVI
July 12, 1920
JANAKI NATH SARKAR Vs. INNATENNESSA BIBI
May 21, 1920
JANARDAN SHANKAR Vs. KRISHNAJI BALKRISHNA BHATE
January 20, 1920
JANARDAN TRIMBAK GADRE Vs. MARTAND TRIMBAK GADRE
June 30, 1920
JANKI PRASAD TEWARI Vs. EMPEROR
January 9, 1920
JASIR KHAN Vs. EMPEROR ON THE COMPLAINT OF HRISHIKESH GHORNI
February 19, 1920
JATINDRA MOHON LAHIRI Vs. ABDUL AZIZ MEAH
April 29, 1920
JATINDRA NATH DUTTA Vs. SURESH CHANDRA RAY CHOUDHURY
February 5, 1920
JAWAD ALI SHAH Vs. KAMLAPAT RAI
March 30, 1920
JAWAHAR BANO Vs. SHUJAAT HUSAIN BEG
June 17, 1920
JAYARAMA AIYAR Vs. VRIDHAGIRI AIYAR
April 14, 1920
JAYARAMA AYYAR Vs. VRIDHAGIRI AYYAR
April 14, 1920
JERUP TEJA AND CO Vs. PEERBHOY ADAMJI PEERBHOY
December 13, 1920
JETHABHAI GOKALDAS PATEL Vs. PARSHOTAM HAVSA KUMBHAR
October 4, 1920
JETHABHAI GOKULDAS PATEL Vs. PARSHOTTAM HAVSA KUMBHAR
October 4, 1920
JHABBU Vs. EMPEROR
February 27, 1920
JHAMMANLAL Vs. KOMAL SINGH
April 16, 1920
JHANDI LAL Vs. SHIAM LAL
January 5, 1920
JITENDRA KUMAR PAL CHOWDHURI Vs. MUKSHODA CHARAN DAS
January 30, 1920
JNANENDRA KRISHNA BOSE Vs. SINCLAIR MURRAY CO
June 16, 1920
JOGENDRA CHANDRA KAR Vs. SYAM SUNDER DAS
May 25, 1920
JOGENDRA KUMAR NAG Vs. EMPEROR
May 20, 1920
JOGENDRA KUMAR NAG Vs. EMPEROR
December 22, 1920
JOGENDRA NATH CHAKRABARTY Vs. DINKAR RAM KRISHNA CHETTEL PLAINTIFF, AND NAGENDRA NATH CHAKRABARTY
March 24, 1920
JOGESH CHANDRA MANDAL Vs. CHINTA MANI PRODHAN
April 9, 1920
JOGESH CHANDRA ROY Vs. MAKBUL ALI
April 6, 1920
JOHN J FERNANDEZ Vs. SYLVESTER SOUZA
September 13, 1920
JOKIRAM KAYA Vs. GHANESHAMDAS KEDARNATH
March 9, 1920
JOTENDRA NATH CHAKRABARTI Vs. GOBINDA CHANDRA CHAKRABARTI
April 27, 1920
JOTI PRASAD Vs. EMPEROR
January 8, 1920
JOY LALL AND CO Vs. GOPIRAM BHOTICA
January 13, 1920
JUGMOHAN PRADHANI Vs. INDRA CHANDRA CHORARIA
January 5, 1920
JWALA PRASAD Vs. MUSAMMAT SUKHDEI
April 23, 1920
JWALA SINGH Vs. FATTA ALIAS NATHA
December 8, 1920
JYOTISH CHANDRA DUTT Vs. ATIT SAHA KINKAR SHAH
August 5, 1920
K CHINNIAH CHETTI Vs. AABDUL KAREEM SAHIB
March 26, 1920
K KRISHNA MENON Vs. KKRISHNAN NAIR
January 16, 1920
K R CHITGUPPI AND CO Vs. VINAYAK KASHINATH KHADILKAR
March 9, 1920
K RAGHAVENDRA RAO Vs. LAKSHMINDRATHIRTHA SWAMIAR MINOR BY GUARDIAN RAJAGOPALACHARYA
February 26, 1920
KADIR BUKSHA MIA Vs. RAICHERNESSA SHAHEBANI
July 1, 1920
KAILASH CHANDRA BHOWMIK Vs. CHANDRA KANTA BHOWMIK
June 2, 1920
KAILASH NATH ROY CHOUDHURY Vs. KAMAKHYA CHARAN CHATTOPADHYAYA
January 23, 1920
KAITHAL KUTTIYALI Vs. UMMAMMA AMMA
September 28, 1920
KALA CHAND MUKHAPADHYA Vs. JOTINDRA NATH CHAKERBUTTY
May 25, 1920
KALA NATH BARMAN Vs. EMPEROR
April 14, 1920
KALATHY AMMALU AMMA AND THREE ORS Vs. KOLLANGARTH RAMAN NAIR AND NINE ORS
February 12, 1920
KALI CHARAN KAPALI Vs. ABDUL LASKAR
April 30, 1920
KALI DAS CHAKRABARTY Vs. SHEIKH NASARAT
April 23, 1920
KALI KUMAR DAS Vs. BEJOY GOBINDA MITRA
June 11, 1920
KALI MAHMUD TALUKDAR Vs. DINA BANDHU DUTT
June 4, 1920
KALI NARAYAN ROY CHOUDURY Vs. HARAN CHANDRA GHOSE
July 15, 1920
KALI NATH HAKRABARTTY Vs. NAIMUDD
August 13, 1920
KALI NATH ROY Vs. KING-EMPEROR
December 9, 1920
KALIBROHMA MUKERJEE Vs. MOULVI SAYIDAR RAHAMAN
May 18, 1920
KALLANGOWDA NANGANGOWDA PATIL Vs. BIBISHAYA SHAH MAHOMED KHAN
January 7, 1920
KALLU KHAN Vs. ABDULLAH KHAN
March 11, 1920
KALU ALIAS KALLAN Vs. EMPEROR
November 17, 1920
KALU DEOBA Vs. EUPCHAND KISHANDAS
January 6, 1920
KALU DEVBA Vs. RUPCHAND KISONDAS
January 6, 1920
KAMALA KANTA ROY Vs. MONARADDI
February 17, 1920
KAMINI KESHORE SEN CHOUDHURI Vs. SRI PARBARTYA TIPPERAH RAJ (MOHARAJABIRENDRA KISSORE MANIKYA BAHADUR)
May 19, 1920
KAMINI KUMAR BHOUMIK Vs. PROTAP CHANDRA BHOUMIK; JASUDALAL BANIKYA
April 30, 1920
KAMINI KUMAR CHANDRA THE CHAIRMAN OF THE SILCHAR MUNICIPALITY Vs. REBATI RAMAN DAS
June 1, 1920
KAMINI KUMAR TALUQDAR Vs. SHIB SUNDARI DEVI
August 13, 1920
KAMINI SUNDARI DASI Vs. PRASUNNA KUMAR SIL
April 23, 1920
KANDAIYA PILLAI, ALIAS KANDASWAMI PILLAI (MINOR)BY THEIR NEXT FRIEND VENKATA CHALAM PILLAI Vs. CHOKKAMMAL
February 25, 1920
KANDARAO VITHOBA KORE Vs. MUNICIPAL CORPORATION OF BOMBAY
October 21, 1920
KANDARPA NAG Vs. BANWARI LAL NAG
August 10, 1920
KANDASAMI CHETTY Vs. RAMALINGA CHETTY
April 1, 1920
KANDHYA SINGH Vs. MUSAMMAT KUNDAN
May 19, 1920
KANDIYIL PARKUM VANIA PUTHUKKUTI KANNA KURUP Vs. THOTTOLI KOTTARATHIL THAMASIKUM AYANCHERI KOVILAKATH SANKARA VARMA RAJA AVL
September 2, 1920
KANDIYIL PARKUM VANIA PUTHUKKUTTI KANNA KURUP Vs. SANKARA VARMA RAJAH AVERGAL
September 2, 1920
KANDULA VENKIAH ALIAS PADMANABHUDU Vs. DONGA PALLAYI
March 11, 1920
KANGAL CHANDRA PAL Vs. GOPINATH PAL
January 9, 1920
KANHAIYA LAL AND LACHMI NARAIN Vs. BASDOR MAL AND GOBIND PRASAD
June 30, 1920
KANHYA LAL Vs. FIRM JAGANNATH PERSHAD, HANUMAN PERSHAD THROUGH JAGANNATH PERSHAD
November 16, 1920
KANI VENKATAREDDI Vs. CHELLURI SATHYANARAYANAMOORTHI
December 1, 1920
KANIZ SUGHRA BIBI Vs. MASIH-UN-NISSA BIBI
December 21, 1920
KARAMALI MOLLA Vs. TAMIJUDDIN MOLLA
February 10, 1920
KARAMATULLAH Vs. EMPEROR
February 20, 1920
KARAN SINGH Vs. ISHTIAQ HUSAIN
October 26, 1920
KARIM ELAHI SHETH Vs. SHER AHMED HAJI MIR AHMED
February 24, 1920
KARIM SHEIKH Vs. AFAJUDDI SHEIKH
July 29, 1920
KARNAM KANDASAMI PILLAI Vs. CHINNABBA ALIAS SUBBAROYA PILLAI
August 30, 1920
KARNAM KANDASWAMY PILLAY Vs. CHINNABHA ALIAS SUBBARAYA PILLAY AND 3 ORS
August 30, 1920
KAROOTH PARAKOTE AMMUKUTTY ALIAS LAKSHMI AMMA; K AMMUKUTTY ALIAS LAKSHMI AMMA Vs. KPKPTMANAVIKRAMAN ALIAS KUTTI KUNHUNNI THAMBURAN; MANEMANGALATH VARIATH RAMA WARIAR
February 24, 1920
KAROOTH PARAKOTE AMMUKUTTY ALIAS LAKSHMIAMMA Vs. KPKPTMANAVIKRAMAN ALIAS KUNHUNNI THAMBURAN AND SIX ORS
February 24, 1920
KARTIC CHANDRA CHAKRAVARTY Vs. GOSSAIN PROTAP CHANDRA GIR
May 12, 1920
KASI NATH BHATTACHARJEE Vs. MURARI CHANDRA PAL
April 30, 1920
KASIMUDDIN NASYA Vs. EMPEROR
April 27, 1920
KASIRAM PANIA Vs. HURNUNDROY FULCHAND
June 22, 1920
KASSIM HASSAN Vs. HAZRA BEGUM
June 22, 1920
KASTURBHAI MANIBHAI Vs. HIRALAL DAHYABHAI AND SRDAVAR
June 14, 1920
KATAPRATH VATAKKE PURAYIL THAYYIL MAMMAD KARNAVAN OF THE TARWAD AND OF HIS TAVAZHI Vs. VALLUVAKKAT KISHAKKE PURAYIL MAMMAD
August 10, 1920
KATORI KUNJRA Vs. AJUDHIA PRASAD
March 2, 1920
KAYARAT KIZHAKKETHIL RARU NAIR Vs. THIRUNARAYANAPURAM URALAN KARUTHEDATH PULAKKAT MANAKKAL NEELAKONDHAN NAMBOODRI
August 4, 1920
KEDAR NATH CHOWDHURY Vs. DWIJENDRA NARAIN ROY
May 31, 1920
KEDARANATH BABULAL Vs. SUMPATRAM DOOGUR
February 17, 1920
KERAMATULLA MEAH Vs. KEAMATULLA MEAH, ON HIS DEATH HIS HEIRESS AND WIDOW SUBSTITUTED IN HIS PLACE, CHETUNNESSA BIBI
February 27, 1920
KHAJA SAMSHUDIN ALIAS KHAJA SUEKROO Vs. PYARI LAL DAS, CHAIRMAN, DACCA MUNICIPALITY
June 28, 1920
KHANDKAR HIDAYATULLA Vs. EMPEROR
March 20, 1920
KHARIDAR KAPRA COMPANY Vs. DAYA KISHEN
June 25, 1920
KHARIDAR KAPRA COMPANY, LIMITED Vs. DAYA KISHAN
June 25, 1920
KHATIZAN Vs. SONAIRAM DAULATRAM
April 23, 1920
KHETRA MOHAN DAS Vs. EMPEROR
December 20, 1920
KHETRA NATH MONDAL, AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES HARENDRA NATH MONDAL Vs. LAKHAN SARDAR AND DAHARI BUNANI
May 19, 1920
KHETRAMONI DASI Vs. JIBAN KRISHNA KUNDU
December 13, 1920
KHITIPATI ROY Vs. DHARANI MOHAN MOOKERJEE
July 7, 1920
KHUSALBHAI PARAGJI DESAI Vs. DULABHBHAI PARAGJI
September 27, 1920
KILLING VALLEY TEA COMPANY LIMITED Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
May 31, 1920
KING EMPEROR Vs. AMHUSSAIN ALLY AND CO
January 27, 1920
KING-EMPEROR Vs. AMHOOSANALLY AND CO
January 27, 1920
KIRANSASHI DEBI Vs. ANANDA CHANDRA MUKHERJEE
April 22, 1920
KIRTARATH GIR Vs. RAGHUNANDAN RAM
May 5, 1920
KISHORI LAL Vs. KAMPA DEVI AND JAGANNATH
March 23, 1920
KOKA MAL Vs. CHANDU LAL
December 14, 1920
KONDAN MARD DAMU Vs. INDARCHAND BACHARAJ
July 12, 1920
KONDAPALLI VIZIYARATHNAMMINORS BY NEXT FRIEND KONA DALAYYA Vs. MANDAPAKA SUDARSANA RAO MINOR BY GUARDIAN AD LITEM KONDAPALLI VENKATA KRISHNAYA
April 16, 1920
KOOVERBAI SORABJI MANEKJI Vs. ASSISTANT COLLECTOR
March 8, 1920
KOTIKALAPUDI KATTAYYA Vs. SREE RAJAH VENKATARAMAYYA ROW BAHADUR
August 18, 1920
KRISHNA BAI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
April 27, 1920
KRISHNA KISHORE DE Vs. AMAR NATH KHETTRY
February 17, 1920
KRISHNA KONE Vs. NARAYANA DASS
December 2, 1920
KRISHNA LAL DHAR ADMINISTRATOR TO THE ESTATE OF THE LATE MOHENDRA NATH DHAR Vs. PROFULLA KUMAR DHAR ON BEHALF OF HIMSELF AND HIS BROTHER PROBODH KUMAR DHAR
July 30, 1920
KRISHNA MOHAN BANERJEE Vs. AKGUHA
April 16, 1920
KRISHNA NAIK AND SONS, MERCHANTS Vs. CAYYAR IRVINE AND CO, LTD, GLASGOW, BY THEIR AGENTS, PIERCE LESLIE AND CO LTD
August 11, 1920
KRISHNABAI GOVIND JOSHI Vs. KESHAV GAJANAN POTBHARE
April 7, 1920
KRISHNAJI GOVIND JOSHI Vs. SITARAM HANMANT RAMDASHI
July 30, 1920
KRISHNASWAMI IYER Vs. APPAVIER
March 2, 1920
KRISHNASWAMY NAYAKAR Vs. VEERAPPA NAYAKAR
July 28, 1920
KRISTO DAS ROY Vs. BEHARI LAL SIKDAR
March 24, 1920
KSHETRA MOHAN PADDAR Vs. AZIZULLAH MEA
June 10, 1920
KULENDRA KISHORE ROY Vs. RAI KISHORI SHAHA
May 4, 1920
KULSAMBI Vs. ABDUL KADIR
March 9, 1920
KULSUMBI KOM ABDUL KADIR Vs. ABDUL KADIR WALAD SAIKH AHMAD
March 9, 1920
KUMAR ARUN CHANDRA SINHA BAHADUR Vs. JOGENDRA LAL ROY
May 10, 1920
KUMAR BIRENDRA CHANDRA SINGH AND MANMATHA NATH MULLIK Vs. MAHAMMAD SOLE MAN
May 25, 1920
KUMAR SHRI RANJITSINHJI Vs. BANK OF BOMBAY
February 25, 1920
KUMARASAWMY PILLAI; RAJARATHNAM PILLAIAND; SESHAMMAL Vs. SPASUPATHIA PILLAI
February 20, 1920
KUMARI DASYA WIDOW OF RAM KUMAR DE Vs. RANI HEMANTA KUMAR DEBIWIDOW OF JATINDRA NARAIN RAI BAHADIR
July 15, 1920
KUMUD BAN MOHUNT Vs. TRIPURA CHARAN CHOUDHURY
July 5, 1920
KUMUD NATH CHAKRAVARTY Vs. AJOO PRAMANIK
June 23, 1920
KUNHIMAI KUTTY BEARI Vs. HALEKOTE ALSABI
August 3, 1920
KUNHIPARAMBATH PARKUM KUNHI KORANATH CHANDU ALIAS APPA Vs. ANTHOLI THOOVAKUNNON RAMUNNI
July 21, 1920
KUNWAR AIDAL SINGH Vs. LPEAREY LAL
April 12, 1920
KUPPUSWAMI AIYANGAR Vs. KAMALAMMAL
April 2, 1920
KUPPUSWAMI MUDALI Vs. BSUBBA NAIDU
August 6, 1920
KUVERJI KAVASJI SHET Vs. MUNICIPALITY OF LONAVALA
March 9, 1920
L KISHEN LAL Vs. RUPRAM
January 30, 1920
LACHHMI PRASAD Vs. MUSAMMAT PARBATI AND MUSAMMAT SARUPI
January 6, 1920
LACHHMI PRASAD, MINOR, THROUGH BHAGWAN SINGH Vs. MUSAMMAT PARBATI
January 6, 1920
LACHMAN CHAMAR Vs. EMPEROR
February 21, 1920
LACHMAN PRASAD Vs. MUSAMMAT SHITABA KUNWAR
July 21, 1920
LACHMI NARAIN Vs. MUHAMMAD YUSUF
April 21, 1920
LACHMI NARAYAN Vs. DEOKI
May 20, 1920
LAKHMIRAM KEVALRAM BHATT Vs. POONAMCHAND PITAMBER
August 9, 1920
LAKSHMAN CHANDRA GHOSE Vs. BILASH ROY AGARWALA
December 10, 1920
LAKSHMAN GOWROJI NAKHWA Vs. RAMJI ANTONE NAKHWA
April 12, 1920
LAKSHMI RAM JANI Vs. HARAKH RAM JANI
July 6, 1920
LAKSHMINARASIMHA SOMAYAGIYAR Vs. RAMALINGAM PILLAY
March 26, 1920
LAKSHMINARASIMHA SOMAYAJIYAR Vs. RAMALINGAM PILLAI
March 26, 1920
LAL BEHARI Vs. MUSAMMAT PARKALLI KOER
January 2, 1920
LAL BIHARI Vs. PARKALI KUNWAR
January 2, 1920
LAL JAGDISH BAHADUR SINGH Vs. MAHABIR PRASAD SINGH
February 17, 1920
LAL LOKPAL SINGH Vs. EMPEROR
November 18, 1920
LAL MAMMUD TALUKDAR Vs. AYEJUDDI SHEIKH
March 24, 1920
LALA ALIAS KHACHERU Vs. RAM CHANDER
December 10, 1920
LALA GANPAT RAI Vs. MUSAMMAT HUSAINI BEGAM
November 18, 1920
LALA ISHRI MAL Vs. BABU UMRAO SINGH
January 19, 1920
LALA JHANKU LAL Vs. REWATI LAL
December 1, 1920
LALA MUKTI PROKASH NANDE Vs. SRIMATI ISWARI DEI DEBI
April 30, 1920
LALA PARSHOTTAM SARAN Vs. LALA HARGOOLAL
July 30, 1920
LALA PHAKKI LAL Vs. BRIJ MOHAN SINGH ALIAS BACHCHA SINGH
January 17, 1920
LALA SUKHNATH RAI Vs. LALA NEHAL CHAND
May 22, 1920
LALCHAND SAKHARAM MARWADI Vs. KHANDU KEDU UGHADE
July 20, 1920
LALIT KUMAR MUKERJEE Vs. DASARATHI SINGHA
November 19, 1920
LALLANJI Vs. HUKUM SINGH; MATA DIN
August 4, 1920
LALOO KARIKAR Vs. JAGAT CHANDRA SAHA
August 17, 1920
LALTA PRASAD Vs. RAJA SHEORAJ SINGH
May 15, 1920
LALTA PRASAD Vs. EMPEROR
December 17, 1920
LALTA PRASAD Vs. SRI MAHADEOJI BIRAJMAN TEMPLE
April 7, 1920
LALTA PRASAD Vs. NASIR KHAN
April 13, 1920
LAMBONATH DAS BARUA Vs. SARUNATH DUTTA BARUA
May 13, 1920
LAMSHMINDRATHIRATHA SWAMIAR, MINOR BY GUARDIAN AD LITEM RAJAGOPALACHARYA Vs. KRAGHAVENDRA RAO
February 26, 1920
LAXMAN MADHAVRAO JAHAGIRDAR Vs. BHAGVANSINGH NARSINGBHAU NAVALURKAR
August 4, 1920
LAXMANRAO ALIAS DADASAHEB MADHAVRAO JAHAGIRDAR Vs. BHAGWANSINGH ADOPTIVE FATHER NARSINGBHAU NAVALURKAR
August 4, 1920
LILAWATI KUNWAR Vs. CHOTE SINGH
March 3, 1920
LINGAMALLU VARADHA RAGHAVIAH Vs. LINGAMALLU VENKATARAMANAYYA (DEAD) AND LINGAMALLU RAGAVENDRA RAO (MINOR) BY MOTHER AND GAURDIAN KANTA RATNAMMA, THE LEGAL REPRESENTATIVE OF THE DECEASED
August 25, 1920
LOKMAN DAS Vs. GANGA SAHAI
May 19, 1920
LOKYA Vs. SULLI
June 4, 1920
M AJODHIA PRASAD Vs. CHOUBEY RAM NARAIN
December 7, 1920
M GOVINDARAJULU NAIDOO Vs. DHRANGA RAO
September 7, 1920
M KRISHNAMACHARIAR Vs. TTIRUVENGADA CHARIAR
March 22, 1920
M P T CHERIA KUNHAMMAD Vs. KUNHUNNI ALIAS KIZHAKKAYL NAIR
January 21, 1920
M RAJAGOPALA NAYAGAR Vs. SPENCER AND CO LTD
March 12, 1920
M RAMIAH ASARI Vs. PNCHIDAMBARA MUDALIAR
February 26, 1920
M S M M MEYYAPPA CHETTY ALIAS CHOKKALINGAM CHETTY Vs. AVPLCHIDAMBARAM CHETTY
April 22, 1920
MABEL FLORA MURPHY Vs. JAMES LLOYD MURPHY
July 1, 1920
MADAN MOHAN NATH RAINA Vs. EMPEROR
June 8, 1920
MADHABI SUNDARI DASYA Vs. SYAMA CHARAN BISWAS
January 6, 1920
MADHADEV NARAYAN DATAR Vs. SADASHIV KESHEV LIMAYE; RAGHUNATH RAM CHANDRA AGARKAR
February 9, 1920
MADHAVRAO MORESHWAR BHADANEKAR Vs. SECRETARY OF STATE FOR INDIA
June 7, 1920
MADHU MANGAL SADHU Vs. GOUR SUNDAR SWARNAKAR
June 7, 1920
MAFIZUDDIN KHAN Vs. EMPEROR
November 30, 1920
MAHABIR PANDE Vs. EMPEROR
April 17, 1920
MAHABIR SINGH Vs. JAG MOHAN LAL
April 9, 1920
MAHADEO Vs. EMPEROR
February 27, 1920
MAHADEV NARAYAN DATAR Vs. SADASHIV KESHAV LIMAYE AND RAGHUNATH RAMCHANDRA AGARKAR
February 9, 1920
MAHAMUD MASOR MAHMUD MEA Vs. ZAFUR MAHMUD AHD ORS
July 9, 1920
MAHANT BASDEO GIR Vs. PREETAM GIR
June 12, 1920
MAHANT RAM SARAN DAS Vs. HARI KISHEN KOERI
March 13, 1920
MAHAR SINGH Vs. EMPEROR
September 29, 1920
MAHARAJ BAHADUR SINGH Vs. AHFORBES
November 15, 1920
MAHARAJ BAHADUR SINGH Vs. BALCHAND
December 10, 1920
MAHARAJ SHIB CHARAN DASS Vs. MOHAMED ZAHUR
May 28, 1920
MAHARAJA BIRENDRA KISHORE MANIKYA BAHADUR Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
August 30, 1920
MAHARAJA MONINDRA CHANDRA NANDY BAHADUR Vs. CHANDY CHARAN BANERJEE
January 29, 1920
MAHARAJA SIR RAMESHVAR SINGH BAHADUR Vs. HOMESHVAR SINGH
November 16, 1920
MAHARAJADHIRAJ SIR BEJOY CHAND MOHATAP BAHADUR Vs. KRISHNA CHANDRA MUKHERJEE
December 8, 1920
MAHBOOB Vs. EMPEROR
March 20, 1920
MAHENDRA NATH MONDAL Vs. SHEIKH SHAMSUDDIN
August 6, 1920
MAHOMED ABDUL KADIR MARKAYAR MINOR BY GUARDIAN MAHOMED KASIM MARKAYAR Vs. SAMI PANDIA TEVAR
August 4, 1920
MAHOMED ALI SHERIFF Vs. BUDHARAJU VENKATAPATHI RAJU
January 28, 1920
MAHOMMED AYEJUDDIN MIA Vs. MAHARAJAH BAHADUR SIR PRODYOT KUMAR TAGORE AND THE SECRETARY OF STATE FOR INDIA IN COUNCIL, MORTGAGE IN VAKALATNAMAH BY MRMACKAY, MANAGER, TAGORE RAJ ESTATE
June 22, 1920
MAKHAN LAL SAHA Vs. SAROJENDRA NATH SAH CHOUDHURI
February 12, 1920
MAKUNDRAM Vs. NAUBAT SINGH
May 15, 1920
MALIREDDI AYYAREDDI Vs. ADUSUMALLI GOPALA KRISHNAYYA
January 26, 1920
MALRAJU LAKSHMI VENKAYYAMMA ROW BAHADUR ZAMINDARINI GARU Vs. VENKATADRI APPA ROW BAHADUR ZAMINDAR GARU
December 7, 1920
MANAGER, INDIAN MOTOR TAXI CAB COMPANY LIMITED Vs. CORPORATION OF CALCUTTA
August 20, 1920
MANALAL KAGHUNATH Vs. RADHAKISON RAMJIWAN
July 23, 1920
MANARANJAN SADHUKHAN Vs. BIRENDRANATH DUTT
February 25, 1920
MANEKLAL VAMANRAO Vs. BAI AMBA
July 19, 1920
MANGALDAS GIRDHARDAS Vs. ASSISTANT COLLECTOR
March 30, 1920
MANGRU Vs. PARSOTAM DAS
July 22, 1920
MANI TARA BOSE WIFE OF MADHU SUDAN BOSE Vs. DALIUDDI SHEIKH
August 5, 1920
MANIKCHAND MAGANCHAND GUJAR Vs. RANGAPPA KONDAPPA KORPE
July 30, 1920
MANILAL GIRDHAR PATEL Vs. NATHALAL MAHASUKHRAM VYAS
August 2, 1920
MANILAL JUGALDAS Vs. BANUBAI FRAMJI COMMISSARIAT
December 20, 1920
MANILAL MOTILAL Vs. GOKALDAS ROWJI
July 20, 1920
MANILAL RAGHUNATH Vs. RADHAKISSON RAMJIWAN, A FIRM
July 23, 1920
MANINDRA CHANDRA NANDI Vs. UPENDRA CHANDRA HAZRA
April 23, 1920
MANINDRA CHANDRA NANDY Vs. ASWINI KUMAR ACHARYYA
June 15, 1920
MANMATHA NATH BISWASAND JITENDRA NATH ROY Vs. KHIROD GOBINDA CHOWDHURI
August 5, 1920
MANMATHA NATH CHATTERJEE Vs. KSHETRA NATH CHATTERJEE
February 13, 1920
MANNA SINGH Vs. EMPEROR
March 3, 1920
MANNU Vs. MUSAMMAT PATIA
March 22, 1920
MANNU Vs. EMPEROR
January 24, 1920
MANSA RAM Vs. GANGA RAM
February 13, 1920
MANTAJALI Vs. EMPEROR
February 27, 1920
MANUJENDRA DUTT CHOUDHURY Vs. BESWANATH ROY
May 21, 1920
MANULLA KOLU Vs. PRASANNA KUMAR SARKAR
February 10, 1920
MAREYYA Vs. RAMALAKSHMI
August 31, 1920
MARINA VEERASWAMY Vs. BOYINAPALLI VENKATRAYUDU
March 31, 1920
MARIUM BEGUM Vs. BANKU BEHARY BOSE
November 22, 1920
MARTAND MAHADEV DUNAKHE Vs. DHONDO MORESHWAR DUNAKHE
August 11, 1920
MARUVADA VKATARATNAMA Vs. MARUVADA KRISHNAMA
February 13, 1920
MATA BUX LAL Vs. BRIJ MOHAN
March 30, 1920
MATA PRASAD Vs. EMPEROR
March 3, 1920
MATA PRASAD SHUKUL Vs. MUSAMMAT DEVI SHUKLIAN
February 23, 1920
MATBAR SINGH Vs. RANBAZ SINGH
December 22, 1920
MATHOSRI RAMA BOI AMMANI Vs. VRYSIVAJI RAJAH SAHIB
March 11, 1920
MATHURA Vs. RAGHUNATH SAHAI
March 2, 1920
MATHURA DEBYA, WIDOW OF RAMDIN HAZARI Vs. BEJOY SINGH HAZARI
May 17, 1920
MATHURA PRASAD Vs. BHUP NARAIN
December 21, 1920
MATHURA PRASAD Vs. BHOOP NARAYAN
December 21, 1920
MATHURA PRASAD Vs. HARDEO BAKSH SINGH
April 8, 1920
MATI LAL DAS Vs. EASTERN MORTGAGE AND AGENCY COMPANY LIMITED
July 2, 1920
MATIWOR RASUK (RASUL IN VAKALUTNANA) ALIKAR RASUL; MATIWOR RASUL Vs. DHANU MOLLA, AND AFTER HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES; HOSENUDDI; BANGO BEPARI AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES; SUNDER ALI
June 15, 1920
MATULAL DALMIA Vs. RAMKISSENDAS MADAN GOPAL
February 27, 1920
MAULVI NAZIR HASAN Vs. BAKHTAWAR
March 22, 1920
MAZHAR HUSAIN Vs. EMPEROR, THROUGH ABDUL KARIM
September 23, 1920
MEAJAN MONDAL Vs. JOGENDRA NATH DE
July 13, 1920
MEENAKSHI ACHI Vs. SOMASUNDARAM PILLAI
July 20, 1920
MENDYA Vs. JHURYA
May 28, 1920
MEWA LAL Vs. EMPEROR
April 14, 1920
MIDNAPORE ZEMINDARY COMPANY LIMITED Vs. ENATULLA SARKAR, AND ON HIS DEATH HIS HAIRS AND LEGAL REPRESETATIVES JANMAN BEWA
May 26, 1920
MIDNAPUR ZAMINDARI COMPANY LIMITED Vs. NARESH NARAYAN ROY
December 7, 1920
MINOR VENKATA REDDI Vs. MUTHU PAMBULU NAICK
March 15, 1920
MIR AKBARALI WALAD MIR INAYATALLI Vs. ABDUL AJIJ WALAD MIRASAHEB JAHAGIR DAK
January 5, 1920
MIR AKBARALLI MIR INAYATALLI Vs. ABDUL AJIZ MIRSAHEB JAHAGIRDAR
January 5, 1920
MIR ISUB MIR INUS MALDIKAR Vs. ISUB
January 12, 1920
MIR MOUZE ALI Vs. EMPEROR
February 18, 1920
MIRZA YADALLI BEG Vs. TUKARAM
June 8, 1920
MIYAN KHAN Vs. SARFARAZ KHAN
June 21, 1920
MODHU SUDAN DAS MOHANT GOSWAMI Vs. SRIMATI ISWARI DEYI DEBI
June 11, 1920
MOESH CHANDRA DE Vs. KALI KANTA
July 7, 1920
MOHABOR RAHMAN Vs. HAZI ABDUR RAHIM
May 3, 1920
MOHAMED KALIMUDDIN Vs. ABSTEWART
January 14, 1920
MOHAMMAD KAZIMUDDIN CHOWDHURY Vs. SREEMUTLY SOBHA KHATUN
July 15, 1920
MOHAMMAD MUNIR-UD-DIN KHAN Vs. MAHMOOD BAKHSH
November 5, 1920
MOHAMMAD SHAKUR KHAN Vs. MUSAMMAT SHAHJAHAN BEGAM
December 16, 1920
MOHAMMAD UBED ULLAH Vs. MOHAMMAD INSHA ALLAH KHAN
July 30, 1920
MOHAMMAD YAQUB Vs. NAZIR AHMAD
April 13, 1920
MOHAN LAL Vs. WIZARAT HUSAIN AND ANRAND CHATARPAL RAI
June 4, 1920
MOHAN SINGH Vs. EMPEROR
April 17, 1920
MOHAN SINGH Vs. EMPEROR THROUGH GYASIA
July 19, 1920
MOHARAJ BAHADUR SINGH Vs. PULIN MAL
June 25, 1920
MOHENDRA NATH MAITI Vs. PARAMESWAR SAMANTA
June 14, 1920
MOHIM CHANDRA DE Vs. MOHENDRA KUMAR DE SARKAR
April 20, 1920
MOHIRUDDIN SARKAR Vs. SECRETARY, HADAL GRAMYA RINDAN SAMITI
April 23, 1920
MOHSENUDDIN AHAMMAD Vs. KHABIRUDDIN AHMED
February 4, 1920
MOJIZ FATIMA Vs. SAIYAD ALI AKBAR
March 16, 1920
MOJIZ FATIMA BEGAM Vs. ALI AKBAR
March 16, 1920
MOKSHAGUNAM SUBRAMANIA AIYAR Vs. SVRAMAKRISHNA AIYAR
February 3, 1920
MOLAI Vs. EMPEROR
August 16, 1920
MOLLA ATAUL HUQ Vs. CHAIRMAN OF THE MANICKTOLA MUNICIPALITY
June 30, 1920
MOLLO Vs. RAMLAL
July 27, 1920
MONMOHAN GHOSE Vs. NARAIN CHANDRA DAS
January 22, 1920
MOOL RAJ Vs. NIADAR MAL (INSOLVENT) AND BABU JHUMAN LAL VAKIL RECEIVER OF THE PROPERTY OF NIADAR MAL INSOLVENT
January 2, 1920
MOOLI Vs. EMPEROR
July 23, 1920
MOOSALAKANTHI VENKATARAMA NAGANATHA RAO, MINOR BY GUARDIAN VISVANATHA RAO Vs. KOTAMARTI RAMAYAMMA
September 1, 1920
MOTI LAL PAL CHOUDHURY IN HIS OWN RIGHT AND AS EXECUTOR ANDADMINISTRATOR TO THE ESTATE OF LATE MAHIMA CHANDRA PAL CHOUDHURY Vs. CHANDRA COOMAR SEN AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES SATYA PROSUNNA SEN SARCAR; CHITTARANJAN SEN
July 9, 1920
MOTIBHAI SHANKARBHAI PATEL Vs. NATHABHAI NARAYANBHAI PATEL
October 20, 1920
MOTIBHAI SHANKERBHAI PATEL Vs. NATHABHAI NARANBHAI
October 20, 1920
MOTILAL MANSUKHRAM Vs. MANEKLAL DAYABHAI
June 22, 1920
MR L A PUECH Vs. MUSAMMAT AZIZ FATIMA BIBI
December 13, 1920
MR SHEO NATH SINGH Vs. LMUNSHI RAM
March 23, 1920
MRIGENDRA NATH SAHA Vs. KRISHNA CHANDRA SAHA
July 28, 1920
MRS WINIFRED MCQUILLAN Vs. MRSWINIFRED CHAPMAN
February 9, 1920
MUHAMMAD ABDUL KADIR MARAKAYAR, MINOR BY GUARDIAN MUHAMMAD KASIM MARAKAYAR Vs. SAMIPANDIA TEVAR
April 8, 1920
MUHAMMAD HAFIZ Vs. MUHAMMAD IBRAHIM
July 16, 1920
MUHAMMAD HAMID-UD-DIN Vs. FAKIR CHAND
March 26, 1920
MUHAMMAD IBRAHIM SAHIB Vs. SHAIK DAWOOD
December 20, 1920
MUHAMMAD INSHA ALLAH KHAN Vs. MUHAMMAD UBED-ULLAH
July 10, 1920
MUHAMMAD ISMAIL KHAN Vs. HAMIDA KHATUN AND BIBI HAJI BEGAM
April 14, 1920
MUHAMMAD JUNAID Vs. AULIA BIBI
April 13, 1920
MUHAMMAD MIR KHAN Vs. SUGHRA BEGAM
December 15, 1920
MUHAMMAD MUSHTAQ ALI KHAN Vs. BANKE LAL
March 17, 1920
MUHAMMAD RUSTAM ALI Vs. MUSHTAQ HUSAIN
June 24, 1920
MUHAMMAD SHER ALI KHAN Vs. GHASI RAM
December 1, 1920
MUHAMMAD WASI Vs. EMPEROR
August 3, 1920
MUHAMMED KHALI Vs. ALATHADI MALWA KUNHI RAMA NAIR
March 23, 1920
MUKBUL ALI Vs. EMPEROR
July 30, 1920
MUKBUSOR RAHAMAN CHOWDHURY Vs. RAJ LAKHI DEBYA
February 27, 1920
MUL CHAND Vs. BENGAL AND NORTH-WESTERN RAILWAY
May 22, 1920
MULLO Vs. RAM LAL
July 27, 1920
MULTANMAL JAYARAM Vs. BUDHUMAL KEVALCHAND
September 30, 1920
MUNICIPAL BOARD Vs. PANDIT DEBI PRASAD
April 10, 1920
MUNICIPAL BOARD OF ETAWAH Vs. DEBI PRASAD
April 10, 1920
MUNICIPAL COUNCIL OF CONJEEVARAM REPRESENTED BY THE CHAIRMAN Vs. TVKUMARA VENKATACHARIAR
January 29, 1920
MUNICIPAL COUNCIL OF TANJORE, REPRESENTED BY ITS CHAIRMAN Vs. KRISHNA PILLAI
November 17, 1920
MUNICIPALITY OF SHOLAPUR Vs. ABDUL WAHAB SHAIK CHAND
September 7, 1920
MUNISHI CHINA DANDASI Vs. MUNISHI PEDDA TATIAH
December 14, 1920
MUNNA LAL Vs. SADANUN LAL
July 29, 1920
MUNSHI SINGH Vs. EMPEROR
February 26, 1920
MURALIDHAR ROY CHOWDHURY Vs. KATHERINE STEPHEN
February 13, 1920
MURLI DHAR Vs. BABU RAM
January 6, 1920
MURLIDHAR PANDE Vs. LACHMI PANDE
February 3, 1920
MURLIDHAR ROY Vs. BENGAL STEAMSHIP COMPANY LIMITED
February 12, 1920
MURTAZA KHAN Vs. LALTA SINGH
March 30, 1920
MUSAMMAT BAKHTI KUAR Vs. PANDIT GANGA PRASAD
December 10, 1920
MUSAMMAT CHOTI Vs. KHECHERU
May 21, 1920
MUSAMMAT HAR PIARI Vs. NATHE LAL
September 10, 1920
MUSAMMAT IMAMAN Vs. EMPEROR
February 25, 1920
MUSAMMAT KAMPA DEVI Vs. KISHORI LAL
March 23, 1920
MUSAMMAT KUNDAN Vs. KANDHAIYTA SINGH
May 19, 1920
MUSAMMAT LILAWATI KUAR Vs. CHOTTEY SINGHA ND ORS
March 3, 1920
MUSAMMAT LOKIYA Vs. SULLI
June 4, 1920
MUSAMMAT MAHMUD JAHAN BEGAM Vs. GOVIND RAM
June 19, 1920
MUSAMMAT MAINA BIBI AND AFTER HER DEATH CHAUDHRI KHALILURRAHMAN Vs. CHAUDHRI WASI AHMAD AND AFTER HIS DEATH CHAUDHRI VAKIL AHMAD
April 26, 1920
MUSAMMAT MAKHNI Vs. FARZAND ALI
February 6, 1920
MUSAMMAT MASIHUNNISSA Vs. MUSAMMAT KANIZ SUGHRA
December 31, 1920
MUSAMMAT MATHURA KUAR Vs. LAL SINGH
April 20, 1920
MUSAMMAT MINDYA Vs. JHURYA
May 28, 1920
MUSAMMAT RAM PIARI Vs. BUDHSAIN
July 17, 1920
MUSAMMAT SARASUTI TEWARIN Vs. MUSAMMAT NANDAN
May 20, 1920
MUSAMMAT SHAMA Vs. EJAZ AHMAD
May 11, 1920
MUSAMMAT SHARIF-UN-NISSA Vs. QAZI MASOOM ALI
February 23, 1920
MUSAMMAT SUGHRA BEGAM, MAJOR Vs. MOHAMMAD MIR KHAN
December 15, 1920
MUSAMMAT UMME KHAIR Vs. AZIZ ALI
January 20, 1920
MUTHIYALA CHENGAPPA Vs. BURADAGUNTA ALIAS AKULA VENKATASAMI
July 30, 1920
MUTHIYALU CHENGAPPA Vs. BURADA GUNTA ALIAS AKULA VENKATASWAMI
July 29, 1920
MUTHU HENGSU Vs. NETRAVATHI NAIKSAVI
February 6, 1920
MUTHU K R V ALAGAPPA CHETTY Vs. SAKRISHNASAMI IYER
February 23, 1920
MUTHU PILLAI Vs. VEDA VYSA CHARIAR (DECEASED)
January 15, 1920
MUTHU REDDI Vs. CHINNASWAMI REDDI
August 3, 1920
MUTHUSAMI SAMIAR (DIED) AND PAKKIRIA PILLAI, L R OF THE DECEASED Vs. SOMOO KANDIAR
April 18, 1920
MUTHUVEERAPPA CHETTI ALIAS VELLAYAPPA CHETTI Vs. ADAIKAPPA CHETTY
July 14, 1920
MUTSADDI LAL Vs. BOMBAY, BARODA AND CENTRAL INDIA RAILWAY COMPANY
March 9, 1920
MUTTEVI SRINIVASACHARYULU Vs. DINAVAHI PRATYANGA RAO
February 27, 1920
MUTTUVAYA ALIAS MANGALASSERI ALIAS NARIKKUNI EDAMANA ILLATH VISHNU NAMBUDRI, MANAGER OF THE ILLAM ANDD ORS Vs. CHALORA ILLATH SANKARAN NAMBUDIRIPAD
December 16, 1920
N N L RAMASWAMI CHETTIAR Vs. MALLAPPA REDDIAR
April 29, 1920
N P T CHERIA KUNHAMMAD Vs. KUNHINNI ALIAS KIZHAKKAYIL NAIR
January 21, 1920
N S VENKATRAMA AIYAR Vs. CHELLA PILLAI
September 22, 1920
N VISWANATHA SASTRI Vs. SITALAKSHMI AMMAL
March 25, 1920
NABIN CHANDRA NATH Vs. SRIMATI TIRTHABASI BHOWMIK, WIDOW OF ISHAN CHANDRA BHOWMIK
January 20, 1920
NACHIPARAYAN Vs. NARAYANA GOUNDAN
September 2, 1920
NACHIYAPPAN ALIAS KIRUKAN Vs. ALAGAPPA CHETTY
March 9, 1920
NAFAR CHANDRA PAL CHOWDHURY Vs. SIDHARTHA KRISHNA MOZUMDAR
March 19, 1920
NAGENDRA NATH GHOSE Vs. LAWRENCE JUTE COMPANY LIMITED
August 17, 1920
NAGENDRANATH SEN Vs. SADHU RAM MANDAL
May 5, 1920
NAGESHAR PANDE Vs. RAM PARSAN UPADHYA
January 17, 1920
NAGU REDDIAR Vs. VEERAPPA MUDALIAR
July 28, 1920
NAINSUKH DAS AND NAGAR MAL Vs. GAJANAND AND SHYAM LAL
December 20, 1920
NAKIMO DEWANI Vs. MUSAMMAT PEMBA DICHEN
December 13, 1920
NAMDEO SATVASHET SHIMPI Vs. DHONDU WALAD SADASHIV PATIL
January 27, 1920
NAMDEV SATVASHET SHIMPI Vs. DHONDU SADASHIV PATIL
January 27, 1920
NAND KUNWAR Vs. SUJAN SINGH
May 31, 1920
NANDA KUMAR MAJUMDAR; NANDA KUMAR MAJUMDAR Vs. DINABANDHU NANDI; UMED RAJA BHUIA
May 21, 1920
NANDO LAL GUHA Vs. CORPORATION OF CALCUTTA
February 12, 1920
NANHEY LAL Vs. JAGANNATH PRASAD
May 12, 1920
NANKA URF NATHA Vs. EMPEROR
February 25, 1920
NANU Vs. MATHURA PRASAD
March 19, 1920
NARAIN DAS Vs. KAZI ABDUR RAHIM MUTWALLI OF SALKIA MIRPARA MOSQUE
March 26, 1920
NARANDAS RAGHUNATHDAS Vs. SHANTILAL BHOLABHAI
March 19, 1920
NARAYAN BALAJI NAGARKAR Vs. KASHIBAI KESHAV DAND-NAIK
January 9, 1920
NARAYAN BUDHAJI MOKAL Vs. POSHA JAMA THAKUR
November 30, 1920
NARAYAN VASUDEVACHARYA KATTI Vs. AMGAUDA MALAGAUDA PATIL
November 29, 1920
NARAYANAN CHETTY Vs. KNPRSUPPIAH CHETTY
January 5, 1920
NARHNDRALA LAL KHAN Vs. TARUBALA DASI
December 14, 1920
NARSAPPA NINGAPPA MALI Vs. BHARMAPPA RAYAPPA MALL
June 22, 1920
NASIB-ULLAH Vs. KUNWAR ANAND SINGH
May 20, 1920
NATARAJA TAMBIRAN Vs. KAILASAM PILLAI
June 7, 1920
NATHURAM SHIVANARAYAN Vs. DHULARAM HAKIRAM MARWADI
June 22, 1920
NAVALCHAND CHHAGANLAL Vs. MANEKCHAND MELAPCHAND
November 26, 1920
NAWAB HAJI MOHAMMAD ISMAIL KHAN Vs. MUSAMMAT HAMIDAH KHATOON MINOR THROUGH HAJI MOHAMMAD SALEH KHAN
April 14, 1920
NAYANJAN BIBI Vs. DURGADAS BANDAPADHAYA
July 20, 1920
NAZAR HUSAIN Vs. EMPEROR THROUGH BABU RAM
January 29, 1920
NEELAMANI PATNAIK MUSSADI Vs. SUKADUVA BEHARA
March 24, 1920
NEPAL BAGDI Vs. EMPEROR
July 28, 1920
NEWAJUDDIN MONDAL Vs. RAJA SASHI KANTA ACHARJEE BAHADUR
April 19, 1920
NIADAR MAL (INSOLVENT) AND JHUMAN LAL Vs. MULRAJ
January 2, 1920
NIBARAN CHANDRA DUTT Vs. MARTIN AND CO
July 23, 1920
NIBARAN CHANDRA HALDAR Vs. PARBATI CHARAN NASKAR; BHUSAN CHANDRA TANTI
June 6, 1920
NIBARAN CHANDRA MUKHERJEE Vs. SITAL CHANDRA BAG
August 12, 1920
NIBARAN CHANDRA SEN GUPTA Vs. SASHI BHUSAN SEN
August 4, 1920
NILKANTH BHIMAJI SINDE Vs. HANMANT EKNATH SINDE
January 25, 1920
NILMANI KAR Vs. RAJA SATI PRASAD GARGA BAHADUR
August 27, 1920
NILRATAN MITRA Vs. ABDUL GOFUR GAZE
June 15, 1920
NILU ROY Vs. ASIRBAD MANDAL
August 10, 1920
NISAR HUSAIN Vs. MUHAMMAD ASKARI
November 18, 1920
NITYANANDA SARKAR AND ON HIS DEATH HIS HEIR AND LEGAL REPRESENTATIVE KALI KRISHNA SIRCAR, MINOR BY HIS NEXT FRIEND AND GUARDIAN BHUBAN MOHAN MAZOOMDAR Vs. HARI MOHAN SARKAR
June 3, 1920
NOOR BIBI Vs. ASHANULLA
February 4, 1920
NORENDRA NATH KOER Vs. BHUSAN CHANDRA PAL
April 26, 1920
NRIPENDRA KUMAR DUTTA, RECEIVER TO THE ESTATE OF LATE GOBINDA LAL DAS CHOWDHURI Vs. NIKUNJA BEHARI DAS CHOWDHURI
August 4, 1920
NRIPENDRA KUMAR, DUTTA, RECEIVER Vs. NADIR KHAN
July 16, 1920
NURDIN NAJBUDIN Vs. UMRAV BU
July 29, 1920
OFFICIAL ASSIGNEE OF MADRAS Vs. GSAMBANDA MUDALIAR
March 26, 1920
OFFICIAL ASSIGNEE OF MADRAS Vs. SRMMRMRAMASWAMY CHETTY
April 14, 1920
OHAITANYA CHARAN SET Vs. MOHAMMAD YUSUF
December 8, 1920
P N DE SOUZA Vs. EMPEROR
January 13, 1920
P SHUNMUGHA VELAYUDHAM CHETTY Vs. KOYAPPA CHETTIAR
March 3, 1920
P SURYANARAYANA RAO NAIDU Vs. PBALASUBRAMANIA MUDALI
January 30, 1920
P VENKATRAMA AIYAR Vs. GRAMASAMI AIYAR
November 1, 1920
PALANIYAPPA CHETTIAR Vs. CHOCKALINGAM CHETTIAR
August 2, 1920
PALAYAKAYAL SWAMI SANGUMUGESWARAR, THROUGH ITS TRUSTEE PILLAIMUTHU PILLAI Vs. VEYINRAMUTHU PILLAI
March 8, 1920
PALLEELETATHIL KUNKAN NAMBIAR Vs. KOLANGARATH RAMAN NAYAR
February 12, 1920
PAMBAYAM CHETTY ALIAS RAMASWAMI CHETTIAR (DEAD) Vs. KANDASWAMI IYER
August 24, 1920
PANAGANTI RAMARAYANIMGAR Vs. MAHARAJAH OF VENKATAGIRI
April 19, 1920
PANAGANTI RAMARAYANIMGAR Vs. SRI RAJAH VELUGOTI GOVINDA KRISHNA YACHENDRA BAHADUR VARU, MAHARAJAH OF VENKATAGIRI
April 29, 1920
PANCHOO KAPALI Vs. JAJNESWAR MAJHI
April 29, 1920
PANDIPATI SUBBARAMI REDDI (MINOR) BY MOTHER AND GUARDIAN Vs. PANDIPATI RAMAMMA
March 31, 1920
PANDIT RAM NATH Vs. PANDIT HABYA NATH
April 24, 1920
PANDU BALA JAGTAP Vs. RAMCHANDRA GANESH DESHPANDE
February 7, 1920
PANDU BALA JAGTAP Vs. RAM CHANDRA GANESH DESHPANDE
February 17, 1920
PANDU KRISHNA JADHAV Vs. DHONDI KRISHNA PATIL
July 22, 1920
PANDURANG BALKRISHNA GOLVANKAR Vs. JAGYA BHAU BHAGAT
March 1, 1920
PARSHOTTAM GANPAT GUJAR MINOR BY HIS NEXT FRIEND VISHNU VINAYAK ISLAMPUR Vs. VENICHAND GANPAT GUJAR
September 1, 1920
PEARY MOHUN CHOUDHURY Vs. RASIK CHANDRA DHUBI
April 29, 1920
PEEDI KAYILAKATH KUNNI Vs. THAYYIL KUNHAI AMMA
February 13, 1920
PERIA MANICKA MUDALIAR Vs. RAMATHAI VADIVELU MUDALIAR
February 20, 1920
PHAINDHAR SARMA Vs. JIBAKRISTA SARMA
May 14, 1920
PIARI LAL Vs. BHAGWAN DIN
April 10, 1920
PITAM SINGH Vs. EMPEROR, THROUGH AJODHIA PRASAD
July 29, 1920
POLEPEDDI VENKATA SIVAYYA MINOR BY NEXT FRIEND AND MATERNAL UNCLE KONDURI VENKATA KRISHNAYYA Vs. POLEPEDDI ADEMMA
August 2, 1920
PONANGI VENKATASUBBARAYUDU Vs. SREE RAJAH LAKSHMI VENKATA NARASIMHA RAO BAHADUR, ZAMINDAR OF NUZVID
April 27, 1920
PRABHULING APPA KHANGOUDA DESAI Vs. GURUNATH BALAJI KALKUNDRI
July 19, 1920
PRAFULLA NATH TAGORE Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
March 17, 1920
PRAMATHA NATH BARAT Vs. RAI PCLAHIRI BAHADUR
March 17, 1920
PRANJIVANDAS PARSHOTTAMDAS Vs. BAI MANI WINDOW OF UTTAMRAM VITHALDAS
September 23, 1920
PRANJIVNDAS NARSIDAS Vs. MIA CHAND BAHADUR
March 1, 1920
PRANJIWANDAS PARSHOTTAMDAS Vs. BAI MANI
September 23, 1920
PRASANNA DASYA WIDOW OF RAMI TANU DAS Vs. AMAR CHAND ROY
February 4, 1920
PRASANNA KUMAR CHANDA Vs. KULADHAR RAKSHIT, MINOR, BY BABU TARA PRASANNA BOSE
May 3, 1920
PRASANNA KUMAR SHAHA Vs. LAL MIAN
February 9, 1920
PRATAP NARAIN SINGH Vs. SHIAM LAL
January 5, 1920
PRAYAG SINGH Vs. MRSMORGAN
November 30, 1920
PREM DEVI Vs. SHAMBHU NATH
February 24, 1920
PRIANATH NAIK Vs. PROMATHA NATH ADHIKARI
February 13, 1920
PRITAM GIR Vs. MAHANT BASDEO GIR
June 12, 1920
PROFULLA NATH TAGORE Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
May 7, 1920
PROMOTHA NATH PAL CHOUDHARY Vs. SOURAV DASI CHOWDHURANI
April 27, 1920
PROTAP CHANDRA GOPE Vs. SARAT CHANDRA GANGOPADHYA
August 6, 1920
PROTAP CHANDRA PAL Vs. NITYANANDA NAG
April 29, 1920
PROVASH CHANDRA CHATTERJEE Vs. JAHAR-UD-DIN MONDAL AND ON HIS DEATH HIS HEIRS ASIMADDI MONDAL
June 15, 1920
PUJARI BHIMAJI MINOR BY NEXT FRIEND PUJARI NAGAPPA Vs. RAJABHAI HUSSAIN SAHEB
March 15, 1920
PUJARI BHIMAJI, MINOR, BY NEXT FRIEND PUJARI NAGAPPA Vs. RAJABHAT HUSSAIN SAHIB
March 15, 1920
PUJARI BHIMAJJI, MINOR BY NEXT FRIEND PUJARI NAGAPPA Vs. RAJABHAI HUSSAIN SAHIB
March 15, 1920
PUJARI LAKSHMANA GOUNDAN Vs. KSUBRAMANIA AIYAR
August 31, 1920
PULIN BEHARY DE Vs. SATYA CHARAN DE
April 23, 1920
PURAVIYA GOUNDAN Vs. POONACHI GOUNDAN
December 8, 1920
PURNA CHANDRA DAS Vs. ALI MUHAMMAD
June 9, 1920
PURSHOTTAM ISHVAR AMIN Vs. EMPEROR
October 11, 1920
PUTHIA VEETIL MOHIDIN Vs. IRAKKAT KARNAVAN RAMAN NAYAR (DEAD)
August 11, 1920
PUTHIA VEETIL MOIDU Vs. IRAKKATT KARNAVAN RAMAN NAYAR (DEAD)
August 11, 1920
R M M C T VYRAVAN CHETTI Vs. VKNSPSUBRAMANIAN CHETTI
April 26, 1920
R SINGARIAH CHETTY Vs. CHINNABBI ALIAS MUNI REDDI
September 20, 1920
R SINGARIAH CHETTY Vs. CHINNABBI ALIAS MUNI REDDY
September 10, 1920
RABIUDDIN Vs. RAM KANAI SEN
May 21, 1920
RADHA KISHEN Vs. GULZARI LAL
April 9, 1920
RADHA KISHEN Vs. RAM NATH
January 20, 1920
RADHA KISSEN KHETRY Vs. LUKHMI CHAND JHAWAR
February 24, 1920
RADHA RAMAN SAHA BANIKYA Vs. SITANATH BANIKYA
July 5, 1920
RADHA RANI DASI Vs. DOYAL CHAND MULLICK
March 16, 1920
RADHAKRISHNA AYYAR Vs. SWAMINATHA AYYAR
December 3, 1920
RADHE LAL Vs. MUSAMMAT BINDO
April 14, 1920
RADHIKA MOHUN ROY Vs. UTTAM PARBAT
February 4, 1920
RAGHUBAR DAYAL AND DURGA PRASAD Vs. STRAUSS AND COMPANY
October 27, 1920
RAHIM BAKSH Vs. EMPEROR THROUGH URQUHART
April 8, 1920
RAHIMUDDIN KAZI Vs. RADHA GOVINDA BHOUMIK
July 16, 1920
RAHU Vs. EMPEROR
July 23, 1920
RAI KIRAN CHANDRA RAI BAHADUR; BANA BEHARI DUTT; BANA BEHARI DUTT Vs. BONO BEHARI DATTA; RAI KIRAN CHANDRA RAI BAHADUR; NARENDRA BHUSAN RAI
April 29, 1920
RAJ KUMAR DAS Vs. PANCHKORI TALUQDAR
July 13, 1920
RAJ KUNWAR SINGH Vs. EMPEROR
July 22, 1920
RAJA BAHADUR RAJA BRIJ NARAIN RAI Vs. MANGLA PRASAD RAI
April 16, 1920
RAJA BEJOY SINGH DUDHURIA Vs. HEM CHANDRA CHOWDHURY
August 18, 1920
RAJA JAGA VEERA RAMA VENKATESWARA ETTAPPA NAYAKAR AVERGAL, ZAMINDAR OF ETTIYAPURAM Vs. CHIDAMBARAM CHETTY
April 12, 1920
RAJA JOGENDRA KISHORE ROY CHOWDHURY Vs. SHEIKH NASIMUDDIN SARDAR
December 16, 1920
RAJA KHAN Vs. EMPEROR
November 26, 1920
RAJA KRISTO DAS LAW Vs. ABDUL KARIM
August 5, 1920
RAJA NIROD CHANDRA SINGH SARMA Vs. HARIHAR CHAKRAVARTI CHOWDHURY
April 28, 1920
RAJA NORENDRA LAL KHAN Vs. AKHOY KANDAR
December 8, 1920
RAJA OF KILLIKOTA Vs. CHAITANA SAHU
April 26, 1920
RAJA OF RAMNAD Vs. VELUSAMI TEVAR
December 13, 1920
RAJA OF RAMNAD Vs. VELUSAMI TEVAR
December 1, 1920
RAJA PEARY MOHAN MUKHERJEE Vs. ARUNODOY GHOSE
April 21, 1920
RAJA PROMOTHA BHUSAN DEB ROY BAHADUR Vs. NARENDRA BHUSAN ROY AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES KHAGENDRA BHUSAN ROY
February 6, 1920
RAJA SATI PROSAD GORGA BAHADUR Vs. SANATAN DHARA
July 26, 1920
RAJA VENKATARANGAYYA APPA RAO Vs. RAJA VARAPRASADA RAO NAIDU
July 12, 1920
RAJACHARYA SHESHACHARYA SHIRHATTI Vs. CHEMANNA GURUSHANTAPPA MAGAVI
June 17, 1920
RAJAH OF VENKATAGIRI Vs. SURA KRISHNA REDDI
April 29, 1920
RAJANGAM AIYAR Vs. RAJANGAMIER MINOR BY GUARDIAN SANKARAMA AYYAR
January 29, 1920
RAJANGAM AYYAR Vs. RAJANGAM AYYAR (MINOR) THROUGH HIS NEXT FRIEND NSANKARAM AYYAR
February 24, 1920
RAJANGAM IYER Vs. RAJAMANGAMER MINOR BY GUARDIAN SANKARAMA IYER
January 29, 1920
RAJANI KANT MONDAL Vs. KANTI CHANDRA MANDAL
July 16, 1920
RAJANI KANTA DE Vs. DEBENDRA NATH SINGH ROY
November 29, 1920
RAJANI KANTA ROY Vs. ANADI KINKAR ROY
December 22, 1920
RAJARAM BHAVANISHANKAR Vs. EMPEROR
July 12, 1920
RAJBANSI Vs. EMPEROR
May 21, 1920
RAJENDRA MOHUN MOULIK Vs. UPENDRA NATH GUHA THAKURTA
July 20, 1920
RAJJAB SHAH Vs. TAHIR SHAH
November 23, 1920
RAJLAKHI DEBYA, WIDOW OF HARESWAR SANYAL Vs. SAROLA SUNDARI DEBYA CHOWDHURANI
February 23, 1920
RAJMAL GIRDHARLAL MARWADI Vs. MARUTI SHIVRAM
July 13, 1920
RAKHMABAI Vs. RAMCHANDRA VASUDEV ROTITHOR
September 23, 1920
RAKSHAB MANDAL Vs. TARANGINI DEYI
August 20, 1920
RAM BARAN SINGH Vs. EMPEROR
April 14, 1920
RAM BHAROSE Vs. RAMPAL SINGH
January 30, 1920
RAM BISTU MAJHI Vs. JOY RAM MAJHI
November 30, 1920
RAM CHAND SUR Vs. ISWAR CHANDRA GIRI
August 30, 1920
RAM CHANDRA SAGOREMULL Vs. AMARCHAND MURALIDHAR
February 17, 1920
RAM CHARAN SAHU Vs. GOGA ALIAS MATA PERSHAD
July 20, 1920
RAM DAS Vs. EMPEROR
May 21, 1920
RAM GOPAL DAS Vs. JOGENDRA NATH MAITY
April 22, 1920
RAM KARAN Vs. SRI THAKUR RAM NARAINJI
June 17, 1920
RAM KISSEN JOYDOYAL Vs. POORAN MULL
February 9, 1920
RAM KUMAR Vs. MUHAMMAD YAKUB
March 26, 1920
RAM LAL Vs. BHOLA NATH
May 15, 1920
RAM NATH Vs. HUB NATH
April 24, 1920
RAM NIRANJAN TEWARI Vs. KHANU RAI ALIAS SRIGOPAL
May 31, 1920
RAM PARSAN UPADHYA Vs. NAGESHAR PANDE
January 17, 1920
RAM PRASAD Vs. ASA RAM
November 15, 1920
RAM PROSAD SURAJMULL Vs. MOHAN LAL LACHMINARAIN
February 16, 1920
RAM RATAN Vs. EMPEROR THROUGH BSHIVA SHANKAR SHARMA
December 17, 1920
RAM SAHAI Vs. EMPEROR
March 10, 1920
RAM SAHAY RAM Vs. EMPEROR
May 13, 1920
RAM SAROOP Vs. DALPAT RAI
June 15, 1920
RAM SARUP Vs. RAM DEI
January 5, 1920
RAM SARUP Vs. BAIJ NATH
June 16, 1920
RAM SUNDAR DAS AND ON HIS DEATH HIS HEIR AND LEGAL REPRESENTATIVERAKESH CHANDRA DAS MINOR BY HIS MOTHER AND NEXT FRIEND BILASH MUNJARI DASI Vs. SHAJIDUR RAHAMAN
June 9, 1920
RAMA NAND BHARTI Vs. SHEO DASS
November 19, 1920
RAMA NATH BANERJEE Vs. RAJA RAJ NARAIN CHANDRA DHARAJA
February 4, 1920
RAMA RANCHHOD Vs. SAYAD ABDUL RAHIM
June 30, 1920
RAMA SAHU (DEAD) Vs. GOURO RATHO
September 10, 1920
RAMA SINGH ALIAS RAMAN SINGH Vs. EMPEROR
January 29, 1920
RAMACHARI MINOR THROUGH HIS GUARDIAN C P SESHAYAR Vs. SARASWATI AMMAL
April 22, 1920
RAMALINGA ROWTHAN Vs. SHEIK IBRAHIM SAHIB
March 2, 1920
RAMAMMA Vs. SUBBARAMI REDDI
March 31, 1920
RAMANAND Vs. JAI RAM
July 19, 1920
RAMANATH MULCHAND Vs. GAJANAN PANDURANG LIMAYE
September 27, 1920
RAMANATHAM CHETTY Vs. ALARRMARUNACHALLAM CETTIAR, THROUGH AGENT TNRAMACHANDRA
July 27, 1920
RAMANATHAN CHETTY Vs. ALARRMARUNACHELAM CHETTIAR THROUGH AGENT TNRAMACHANDRA ROW
July 27, 1920
RAMAPPA Vs. ABDULLA BEARI
December 20, 1920
RAMAPT CHATTERJEE Vs. SACHINANDAN NANDI
February 16, 1920
RAMASAWMI PILLAI Vs. BADRA NAYAKAR
January 9, 1920
RAMASWAMI PILLAI Vs. BADRA NAYAKKAN
January 9, 1920
RAMATHAI VADIVELU MUDALIAR Vs. PERIA MANICKA MUDALIAR
February 29, 1920
RAMAYYA Vs. MAHALAKSHMI
March 1, 1920
RAMBBHAI DABHAI PATEL Vs. VALLABBHAI JHAVERBHAI PATEL
October 12, 1920
RAMBHAI DABHAI PATEL Vs. VALLABHBHAI JHAVERBHAI PATEL
October 12, 1920
RAMCHAND MANJIMAL Vs. GOVERDHANDAS VISHINDAS RATANOHAND
February 17, 1920
RAMCHANDRA AVADHUTRAO PATIL Vs. TUKARAM BABAJI CHAUGULA
September 28, 1920
RAMCHANDRA BALWANT ATHALE Vs. BALAJI GANESH KULKARNI
August 5, 1920
RAMCHANDRA DEO GARU Vs. CHAITANA SAHU
April 23, 1920
RAMCHANDRA GOVIND THOWARE Vs. JAYANTA RAVJI PARAWAT
July 26, 1920
RAMCHANDRA KOLAJI PATIL Vs. HANMANTA LAXMAN KADASKAR
January 7, 1920
RAMCHANDRA RAGHUNATH SHIRGAONKAR Vs. VISHNU BALAJI HINDALEKAR
January 13, 1920
RAMCHANDRA RAMVALLABH Vs. VASANJI SONS AND CO
February 24, 1920
RAMESH CHANDRA MITTER Vs. JOGINI MOHAN CHATTERJI
March 17, 1920
RAMESHWAR DAYAL Vs. LAL BAHADUR
December 18, 1920
RAMKISHNA TIMMANNA BHAT Vs. LAXMINARAYAN NARNA HEGDE
July 11, 1920
RANADA RANJAN BHATTACHARJEE Vs. BHARAT CHANDRA SAHA
November 29, 1920
RANGACHARIAR Vs. PRSUBRAMANIA CHETTY
January 15, 1920
RANGASAMI AYYANGAR (DIED) REPRESENTED BY RAMANUJA AYYANGAR, MINOR THROUGH HIS NEXT FRIEND, LAKSHMI AMMAL Vs. SOURI AYYANGAR
April 30, 1920
RANGASAMI PILLAI Vs. BANKER SANKARALINGAM AIYAR
March 18, 1920
RANGASAWMI PILLAI Vs. BANKER SANKARALINGAM AIYER AND SDSANKARALINGAM AIYER
March 18, 1920
RANGASWAMI PILLAI Vs. SANKARALINGAM AYYAR
March 18, 1920
RANI MINA KUMARI SAHEBA, AND ON HER DEATH HER HEIR AND LEGAL REPRESENTATIVE MAHARAJ BAHADUR SINGH Vs. AHORDDI SHEIKH
April 8, 1920
RANJAGAMIER Vs. RANJAGAM IYYAR (MINOR) THROUGH HIS NEXT FRIEND NSANARAM AYYAR
February 24, 1920
RAO SAHIB T NAMBERUMAL CHETTIAR BY HIS AGENT C RAGHAVALOONAIDU Vs. ATRAGHAVA CHARIAR
July 28, 1920
RASH BEHARI CHOWDHURY Vs. UPENDRA NATH SAHA
June 30, 1920
RASH BEHARI GHOSE Vs. OFFICIAL ASSIGNEE
August 31, 1920
RASIK CHANDRA HORE Vs. JAGABANDHU ROY
November 29, 1920
RATAN LAL Vs. MUHAMMAD HAMIDULLAH KHAN
November 16, 1920
RATAN SINGH Vs. PRAN SUKH
December 16, 1920
RAVJIBHAI KASHIBHAI Vs. DAHYABHAI ZAVERBHAI PATIL
September 21, 1920
REAJ-UD-DIN DALAL; SHAHANUTULLA MIA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL; BHABY MAHMUD SARKAR
June 30, 1920
REOTI RAM Vs. SITA RAM
November 17, 1920
ROBINDRA DEB MANNA Vs. JOGENDRA DEB MANNA
June 22, 1920
ROMESH CHANDRA SARKAR Vs. MOHIM CHANDRA GUHA
November 29, 1920
ROY JATINDRA NATH CHOWDHURY Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
March 15, 1920
ROY JATINDRANATH CHOWDHURY Vs. AJODHAYA NATH NANDI
July 2, 1920
RUHINI NANDAN GHOSE Vs. RAJENDRA NATH GHOSE
June 1, 1920
RUSTOMJI DORABJI Vs. WHNURSE; PARTHASARATHI NAIDU
December 20, 1920
RUSTOMJI DOREBJI Vs. WHNURSE AND PARTHASARATHY NAIDU
December 20, 1920
S ASKARAM SOWCAR Vs. VENKATASWAMI NAIDU
November 25, 1920
S FAYAZ ALI Vs. SMUSHARRAF ALI
April 13, 1920
S MOHAMMAD ASKARI Vs. QAZI SYED NISAR HUSAIN ALIAS MUNEE
November 18, 1920
S N SEN, OFFICIAL ASSIGNEE OF RANGOON BY HIS AGENT, OFFICIAL RECEIVER, RAMNAD MR O DE GLANVILLE Vs. CHIDAMBARAM CHETTY
July 21, 1920
S SOUNDARARAJAN Vs. CMNATARAJAN
December 16, 1920
S V R VEERAPPA CHETTY Vs. INKRMUTHURAMAN CHETTY
January 8, 1920
S V SIVARAMA AIYAR Vs. KMSUBBIAH AND SONS
December 9, 1920
SABJAN MANUAL Vs. HARIPADO SAHA
June 29, 1920
SADA RAM Vs. EMPEROR
February 7, 1920
SADAK ALI Vs. SAFAR ALI SUFANI
January 5, 1920
SADAT ALI Vs. EMPEROR
July 28, 1920
SAHAR MUNSHI; GARIBULLA SHEIKH AND ABU SHEIKH Vs. JNANADA SUNDARI ROY
April 29, 1920
SAHU RAM KUMAR Vs. MOHAMMAD YAKUB
March 26, 1920
SAILESH CHANDRA BOSE Vs. UMESH CHANDRA RUDRA
February 5, 1920
SAIYID FAIYAZ ALI Vs. REKHAB DAS
December 11, 1920
SAKARAM GOPAL PAGE Vs. TRIMBAKRAO RAMCHANDRA MANTRI
September 28, 1920
SAKHARAM DAJI GANPULE Vs. GANU RAGHU GURAO
August 26, 1920
SAKHARAM GOVIND PAGE Vs. TRIMBAKRAO RAMCHANDRARAO MANTRI
September 28, 1920
SAKHAWAT ALI KHAN Vs. AMIR PRAMANIK
July 16, 1920
SALIM SARDAR Vs. EMPEROR
December 14, 1920
SAMBHU NATH KHETRI Vs. SATISH CHANDRA MITRA
March 14, 1920
SAMHER SINGH Vs. SHER SINGH
April 8, 1920
SAMI ASARI ALIAS AIYAM PERUMAL ASARI Vs. ADINAM AZHAGIYA PILLAI
July 28, 1920
SAMINATHA PILLAI Vs. SUNDARESA PILLAI
December 7, 1920
SAMIPANDIA TEVAR AND TWENTY-TWO ORS Vs. MUHOMED ABDUL KADIR MARAKAYAR
April 8, 1920
SAMSUL NEHAR BIBI Vs. MOULVI MOHIUD-DIN-AHMAD
June 3, 1920
SANEHI LAL Vs. LONKAR MAL
July 16, 1920
SANT PRASAD Vs. BHAWANI PRASAD
November 23, 1920
SANTHANARAMA MUDALIAR Vs. SAMI KARUPPUNDAR
August 2, 1920
SANTHANATHAMMAL Vs. ISAKI SUPPAN ASARI MINOR BY HIS MOTHER AND GUARDIAN SOUNDA IRATHAMMAL
July 13, 1920
SANTONA ROY Vs. ADVOCATE GENERAL
February 26, 1920
SARAT CHANDRA CHATTERJEE Vs. BIRAJ MOHUN CHUCKERBUTTY
November 22, 1920
SARBESWAR BEZ MADAK; GAGAN CHANDRA MANNA Vs. SURENDRABALA DASI
January 15, 1920
SARJU KUMAR MOKERJI Vs. THAKUR PRASAD
April 26, 1920
SARJU MISRA Vs. SHAIKH GHULAM HUSAIN
December 1, 1920
SAROJINI DASI Vs. RAJLAKSHMI DASI
March 15, 1920
SASANKA SEKHAR BANERJEE Vs. SUDHANGSU MOHAN GANGULI
April 29, 1920
SASHI BHUSAN BERA Vs. RAGHUNATH MANDAL
April 20, 1920
SASHI BHUSAN BOSE Vs. PARASULLA MULLICK
June 3, 1920
SASHIBALA DASI, WIFE OF RADAN CHANDRA RAKSHIT Vs. KAMIKSHA NATH DUTT AND KRISTA CHANDRA DUTT
January 23, 1920
SATIS CHANDRA CKAKRABARTI Vs. RAM DAYAL DE
July 13, 1920
SATISH CHANDRA CHAUDHURI Vs. GIRISH CHANDRA CHAKRAVARTY
March 1, 1920
SATISH CHANDRA MITRA Vs. EMPEROR ON THE COMPLAINT OF MANMOTHA NATH MITRA
August 20, 1920
SATYARANJAN SEN GUPTA Vs. MOHAMMAD SARFARAJ
June 17, 1920
SATYENDRA NATH BANERJEE Vs. KRISHNASAKHA KAR
July 23, 1920
SAYDANMIA RAHIMANMIYA Vs. HASANMIYA MANWARMIYA
January 20, 1920
SAYED DAOOD ALI SHAH, MINOR THROUGH S WAZIR ALI SHAH Vs. SAYED HAYAT ALI SHAH
April 19, 1920
SAYRAT SAHA Vs. SADER SAHA
August 17, 1920
SAYYAPUREDDI CHINNAYYA DHORA Vs. KING-EMPEROR
December 9, 1920
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. PROFULLA NATH TAGORE
April 12, 1920
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. ANANDA MOHON ROY
July 23, 1920
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. SRINIVASA CHARIAR
December 16, 1920
SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF GODAVARI Vs. SREE RAJAH VADREVU RANGANAYAK, AMMA, ZEMINDARANI OF VEGAYAM MAPETA ESTATE (DEAD)
April 29, 1920
SEOTI BIBI Vs. JAGANNATH PRASAD
May 21, 1920
SETH MANGALDAS GIRDHARDAS Vs. ASSISTANT COLLECTOR OF PRANTIJ PRANT
June 14, 1920
SETH RAM PARTAB MARWARI Vs. EMPEROR
February 5, 1920
SHABED ALI MIA Vs. MAHAMMAD FAZLAR RAHAMAN CHOUDHURY
May 19, 1920
SHAFAAT MUHAMMAD CHAUDHRI Vs. BHAGWATI PRASAD AND ANRAND; KULSUM BIBI
June 7, 1920
SHAH MEHDI HASAN Vs. ISMAIL HASAN
April 15, 1920
SHAHZADI BEGAM Vs. MUHAMMAD IBRAHIM
October 25, 1920
SHAHZADI BEGUM Vs. MAHBUB ALI SHAH
February 24, 1920
SHAIKH AMJAD Vs. SHAIKH HASRAT
February 9, 1920
SHAM DAS Vs. BAHADUR SINGH
December 9, 1920
SHAM LAL Vs. EMPEROR, THROUGH KANHAIYA LAL
July 10, 1920
SHAMBHU NATH Vs. PREM DEVI
February 24, 1920
SHAMSUL HAQ Vs. EMPEROR
September 22, 1920
SHANKAR DHONDDEV; YESHWANT RAGHUNATH GAITONDE Vs. YESHWANT RAGHUNATH GAITONDE; SHANKAR DHONDDEV
January 20, 1920
SHANKAR GOVIND JOSHI Vs. PARASHRAM JANARDAN GOKHALE
January 20, 1920
SHANKAR LAL Vs. LBABU RAM
December 9, 1920
SHANTMURTI DEVAPPA KALYANPUR Vs. NARAYAN RAMCHANDRA PRABHU
December 6, 1920
SHARAJINI DASI Vs. KAZI ABDUL
June 2, 1920
SHARIF-UN-NISSA BIBI Vs. MASUM ALI
February 23, 1920
SHASHI BHUSAN MORAL Vs. DEB NATH MORAL
August 4, 1920
SHAW WALLACE AND CO Vs. KMSUBBIER AND SONS
November 25, 1920
SHEIKH ABDULLAH Vs. SHEIKH SHAMSUL HAQ
July 10, 1920
SHEIKH ABDUR RASHID Vs. MUSAMMAT QUDRATUNNISSA BIBI
May 11, 1920
SHEIKH AKUB ALI Vs. ASKAR ALI BEPARI
December 14, 1920
SHEIKH BARA KALIM Vs. RAJENDRANATH ROY
August 5, 1920
SHEIKH KALU SHARIF Vs. ABHOY CHARAN KARMOKAR
August 11, 1920
SHEIKH MUHAMMAD HABIBULLAH Vs. BABU UMAR DARAZ ALI
April 10, 1920
SHEIKH RAHIMMADDI Vs. EMPEROR AT THE PROSECUTION OF DWARKA NATH BASISTHA
August 2, 1920
SHEKH HASAN GULAM MOHIDIN Vs. MAHOMED ALI SHEKH MAHOMED
June 15, 1920
SHEKH HASSAN WALAD GULAM MOHIDIN TISEKAR Vs. MAHOMED ALI ALIAS NANA WALAD SHEKH MAHOMED TISEKAR
June 15, 1920
SHEO BALAK Vs. EMPEROR
August 20, 1920
SHEO DAS Vs. RAMA NAND BHARTI; RAM KHELAWAN
November 19, 1920
SHEO MOHAN PANDE Vs. KALIPRASAD SHUKUL
June 25, 1920
SHEO NARAIN SINGH Vs. EMPEROR
April 1, 1920
SHEO PRASAD Vs. CHHANGA MAL
March 30, 1920
SHEO SAMPAT PANDE Vs. THAKUR PRASAD
May 11, 1920
SHEO SHANKAR Vs. MOHAN SARUP
December 2, 1920
SHEODAN KURMI Vs. BALKARAN KURMI
July 29, 1920
SHEONATH SINGH Vs. MUNSHI RAM
March 23, 1920
SHEOSAMPAT PANDE Vs. THAKAR PRASAD
May 11, 1920
SHEW KHELAON RAM KALWAR Vs. NAYAN BEPARI
July 28, 1920
SHIAM LAL Vs. TEHARIYA LAKHMI CHAND
March 24, 1920
SHIAM LAL Vs. PARSHOTTAM DAS
January 13, 1920
SHIB DAYAL Vs. MEHARBAN
June 12, 1920
SHIDHARAJ BHOJRAJ DESAI Vs. DARI BIN SANTRAM MALI
September 20, 1920
SHIDHRAJ BHOJRAJ DESAI Vs. DARI SANTARAM MALI
September 20, 1920
SHIDRAMAPPA MARIAPPA MANVI Vs. MAHOMED YUSAF IMAMDINSAB
February 15, 1920
SHIVAJIRAO NARAYANRAO THORAT Vs. HARI NARAYAN TAGARE
January 13, 1920
SHIVALINGAPPA SATVIRAPPA Vs. SATYAVA LAXAMAN
November 17, 1920
SHIVUBAI RAJARAM SHETE Vs. SHIDDHESWAR MARTAND HEGDE
October 7, 1920
SHOHRAT SINGH Vs. GHULAM EZID
January 29, 1920
SHOROSHI CHARAN GHOSE Vs. BHAGLOO SAH
May 3, 1920
SHRINIWAS KUPPUSWAMI MUDLIAR Vs. MCWAZ
March 3, 1920
SHUNMUGHA UDAYAR ALIAS SHANMUGHA VADHIAR Vs. KANDASAMI ASARY
February 12, 1920
SHYAM LAL Vs. PARSHOTTAM DASS
January 13, 1920
SIB KUMARI DEBI, EXECUTRIX TO THE ESTATE OF RAM GOPAL CHETLANGIA Vs. SECRETARY OF STATE FOR INDIA
February 13, 1920
SIDDICK HAJEE ABOO BUCKER SAIT Vs. EBRAHIM HAJEE ABOO BUCKER SAIT
January 21, 1920
SINGRAI SANTHAL Vs. PURAIGI SANTHALNI
March 1, 1920
SIR MAHOMED YUSUF ISMAIL, BART Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
February 23, 1920
SISTLA SITARAMASWAMY SASTRI Vs. BONTHU BASAVAYYA ALIAS BASIVI REDDI
August 9, 1920
SITA RAI Vs. RAMDEO SINGH
May 25, 1920
SITABAI Vs. BAPU ANNA PATIL
May 7, 1920
SITARAM KAVAJI BHOSLE Vs. KHANDU MAIRALA SHINDE
March 10, 1920
SITARAM SADASHIV SAPRE Vs. TUKARAM DAJI PATIL
October 5, 1920
SIV NARAYAN MUKHERJEE Vs. SATISH CHANDRA GHOSAL
January 13, 1920
SIVATHAL PERIYAVA NADAR Vs. NANA, CHUNA VELMURUGA NADAR
September 21, 1920
SM BHUSHANMANI DASI Vs. PRAFULLA KRISTA DEB BAHADUR
May 25, 1920
SOMASUNDARAM CHETTY Vs. UNNAMALAI AMMAL
March 2, 1920
SONTYANAGOPALA DASU (DEAD) Vs. INAPATALUPULA RAMI
January 21, 1920
SONUBAI BABURAO GAIKAWAD Vs. SHIVAJIRAO KRISHNARAO GAIKAWAD
August 19, 1920
SOORATHA SINGA Vs. KANAKA SINGA
March 26, 1920
SORMAN FAKIR Vs. MOLLA ABDUL AZIZ
April 21, 1920
SOUDAMINI DASSI Vs. BAHARI LAL BISWAS
August 24, 1920
SOUDAMINI DASYA CHOUDHURANY, EXECUTRIX TO THE ESTATE OF HER HUSBAND, LATE RAGHUNATH DAS Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
August 13, 1920
SOURENDRA MOHAN SINHA Vs. MURARI LAL SINHA
June 15, 1920
SOUTH INDIAN RAILWAY Vs. MUNICIPAL COUNCIL TRICHINOPOLY
July 28, 1920
SOUTH INDIAN RAILWAY COMPANY, LIMITED, BY ITS AGENT Vs. MUNICIPAL COUNCIL, TRICHINOPOLY REPRESENTED BY ITS CHAIRMAN
July 28, 1920
SREE RAJA BOLLAPRAGADA VENKATA LAKSHMANA GARU Vs. NENDA SEETAYYA
February 2, 1920
SREE RAJAH BOLLAPRAGADA VENKATA LAKSHMAMMA GARU Vs. MENDA SEETAYYA
February 2, 1920
SREE RAJAH VELLANKI RAMAKRISHNA RAO BAHADUR, ZAMINDAR GARU Vs. KOTAGIRI SUBBAMMA RAO GARU
March 31, 1920
SREEMUTTY RADHASHYAM DASYA, WIDOW OF GOLAK NARAIN PODDAR, Vs. SREEMUTTY RANGA SUNDARI DASYA, WIDOW OF SAGAR CHANDRA DE
January 7, 1920
SRI NEWAS Vs. RAM DEO
April 14, 1920
SRI RAJAH RAVU VENKATA KUMARAMAHIPATI SURYA RAO BAHADUR GARU, RAJAH OF PITTAPUR Vs. BALLAPRAGADA PALLAMRAJU
August 3, 1920
SRI RAJAH SOBHANADRI APPA RAO BAHADUR ZAMINDAR GARU Vs. GURRAJU
March 22, 1920
SRI RAJAH SOBHANDARI APPARAO BAHADUR ZEMINDAR GARU Vs. DATHADU VENKATARAJU (DIED) 1 AND 2 GURRAJU AND KOTAMRAJU SONS
March 22, 1920
SRI RAJAH VENKATA RANGAYYA APPA RAO BAHADUR ZEMINDAR GARU Vs. SRI RAJAH BOMMADEVARA SATYANARAYANA VARAPRASADA RAO NAIDU BAHADUR ZEMINDAR GARU
July 12, 1920
SRI RAM JANKIJI BIRAJMAN MANDIR THROUGH GANGA DAYAL Vs. JAGDAMBA PRASAD
December 20, 1920
SRI SRI SRI RAJENDRAMANI DEVI GARU Vs. YELLAPPA RAMU NAIDU
August 27, 1920
SRI THAKURJI Vs. SUKHDELO SINGH
March 11, 1920
SRI THAKURJI MAHARAJ Vs. SUKHDEO SINGH
March 11, 1920
SRI THAKURJI THROUGH PARMESHARI DAS Vs. NANDA AHIR
January 13, 1920
SRI VADREVU RANGANAYAKAMMA GARU (DEAD) Vs. RYALI SOMASUNDARA RAO
April 29, 1920
SRI VADREVU VISWASUNDRA ROW Vs. RYALI SOMASUNDARA RAO
April 29, 1920
SRIMAT TIRUMALA PEDDINTI SAMPAT, KUMARA VENKATACHARYULU, MINOR BY NEXT FRIEND VENKATA LAKSHMAMMA Vs. MOHANA PANDA
July 22, 1920
SRIMATI ABEDA KHATUN Vs. MAJUBALI CHOWDHURY
May 14, 1920
SRIMATI ANILBALA CHOWDHURANI Vs. DHIRENDRA NATH SAHA CHOUDHURY
February 25, 1920
SRIMATI BENODINI HAZRANI, WIFE OF BEPIN HAZRA Vs. SUSTHU HAZRANI, DAUGHTER OF DWARIKA NATH HAZRA
June 1, 1920
SRIMATI BHAGABATI DEBYA CHOWDHURANI Vs. BABU NILKANTHA CHATTERJEE, COMMON MANAGER, BHITARBANDA ESTATE
May 17, 1920
SRIMATI DASSYA Vs. NIBARAN CHANDRA GHOSH
February 26, 1920
SRIMATI GIRIBALA DASI Vs. KALIDAS BHANJA
July 3, 1920
SRIMATI GOL ASMATER KHATUN Vs. NAWAB KHAJEH HABIBULLA
July 12, 1920
SRIMATI MOTO (MOTOMOYI IN VAKALATNAMA) DASI Vs. BEHARI LAL CHONGDOR
May 20, 1920
SRIMATI PYARI (PYAR IN VOKALATNAMA) DEYEE DEBI Vs. SHEIKH SAKIR MANDAL
January 22, 1920
SRIMATI RAJ KAMINI DEBI Vs. MUKANDA LAL BANDAPADHYA
March 5, 1920
SRIMATI RANI HEMANTA KUMARI DEVI Vs. MAHARAJA JAGADINDRA NATH ROY BAHADUR
January 8, 1920
SRIMATI SARI ALIAS SARADAMAYI DEBI, WIDOW OF LATE NARAIN CHANDRA SINGH Vs. SRIMATI SAILABALA DASI, WIFE OF BROJA GOPAL ROY
May 14, 1920
SRIMATI SASHIBALA DEBI Vs. SRIMATI AMOLA DEBI
August 27, 1920
SRIMATYA SWARASWATI DASI, WIDOW OF BHAGABAN SAHA Vs. SRIMATI MONMOHINI DASI, WIFE OF PROBODH CHANDRA BOSU
January 15, 1920
SRINIVASA AIYANGAR Vs. NARAYANA AIYANGAR
February 5, 1920
SRIPAT SINGH Vs. MAHARAJA SIR PRODYAT KUMAR TAGORE
May 19, 1920
STRAUSS AND CO LD Vs. RAGHUBAR DAYAL
October 27, 1920
SUBBA AIYAR Vs. TSRAMASWAMI AIYANGAR, OFFICIAL RECEIVER
December 1, 1920
SUBBASARI Vs. EMPEROR
August 13, 1920
SUBRAMANIA AIYAR ALIAS GURUMURTHI AIYAR Vs. ONNAPPA GOUNDAN
February 12, 1920
SUBRAMANIA IYER Vs. DHARMAMBAL AMMAL
February 9, 1920
SUBRAMANIA PATTAR Vs. KRISHNA EMBRANDERI
January 29, 1920
SUDHAMANI DAS, MINOR, BY HIS MOTHER AND NEXT FRIEND AND GUARDIAN SRIMATI RADHA RANI DASSYA Vs. SURAT LAL DAS
April 30, 1920
SUDHANYA SANTRA Vs. BASANTA KUMAR SARKAR
August 2, 1920
SUJAN SINGH Vs. NAND KUNWAR
May 31, 1920
SUKHAMAL BANSIDHAR Vs. BABU LAL KEDIA AND CO
April 19, 1920
SUKHNATH RAI Vs. NIHAL CHAND
May 22, 1920
SULIN MOHON BANERJEE Vs. RAJ KRISHNA GHOSH
July 22, 1920
SULTANAT JHAN BEGAM Vs. SUNDAR LAL
March 13, 1920
SUNDAR Vs. HABIB CHICK
May 18, 1920
SUNDARA GOUNDAN, MINOR, BY GUARDIAN AND MATERNAL UNCLE MUTHUSAMI GOUNDAN Vs. KARUMUGA GOUNDAN
March 31, 1920
SUNDARESA GURUKKAL Vs. KUTTIAM SUBRAMANIA MUDALI
July 29, 1920
SUNDERLAL Vs. RAMJILAL
March 23, 1920
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. KAJAL HOALADAR
November 26, 1920
SUPERINTENDING ENGINEER Vs. CHITURI RAMAKRISHNA
March 11, 1920
SUPERINTENDING ENGINEER 2ND CIRCLE Vs. CHITTURI RAMAKRISHNAYYA
March 11, 1920
SURAJ NARAIN SINGH Vs. JAGBALI SHUKUL
May 5, 1920
SURAMPALLI RAMAMURTHI Vs. SURAMPALI REDDY
August 13, 1920
SURAT CITY MUNICIPALITY Vs. MANEKLAL ICHHARAM AND CO
February 12, 1920
SURENDRA KRISHNA MONDAL Vs. SREEMATI RANEE DASSI
March 7, 1920
SURENDRA NATH BANERJEE, LICENSE INSPECTOR OF HOWRAH MUNICIPALITY Vs. MANAGER OF WLEWIS & CO
March 20, 1920
SURENDRA NATH BOSE Vs. AGHORE NATH BOSE
July 15, 1920
SURENDRA NATH CHATTERJEE Vs. JOGENDRA NATH ADHIKARI
July 2, 1920
SURENDRA NATH CHATTERJEE Vs. SAROJ BANDHU BHATTACHARJEE
August 18, 1920
SURENDRA NATH GHOSH Vs. KESHAB LAL GHOSH
June 21, 1920
SURENDRA NATH SAHA Vs. NAKOOR CHANDRA CHAKRAVARTY
August 9, 1920
SURENDRA NATH SINGH Vs. GIRIDHARI SINGH
August 16, 1920
SURESH CHANDRA BISWAS Vs. JOGENDRA NATH SEN
April 22, 1920
SURESHWAR MISSER Vs. MAHESHRANI MISRAIN
June 24, 1920
SURYA DATT Vs. JAMNA DATT
May 5, 1920
SWAMINATHA ODAYAR Vs. SSUNDARAM IYER
September 13, 1920
SWAMINATHA ODAYAR AND K ARUMUGA PADAYACHI Vs. SSUNDARAM AIYAR
September 13, 1920
SWAMIRAO SHRINIWAS PARVATI Vs. BHIMABAI PADAPPA DESAI
October 8, 1920
SYED MADAD ALI Vs. SHEIKH SHAMSHER ALI
November 8, 1920
SYED MOHSENUDDIN Vs. BHAGABAN CHANDRA SUTRADHAR
August 30, 1920
SYED SAKHAWAT HAIDAR Vs. EMPEROR, THROUGH DHOMMI SINGH
October 1, 1920
SYED SHAH MAHDI HASAN Vs. SYED ISMAIL HASAN
April 15, 1920
T AMINUDEEN SAHIB Vs. PYARI BAI AND ANRMINOR BY GUARDIANMAHOMED AZUZ BADSHA SINGH
January 28, 1920
T K SRINIVASA AIYANGAR Vs. KUPPUSWAMI AIYENGAR ALIAS VEERASAMY AIYENGAR AND TWENTY-SEVEN ORS
September 10, 1920
T NANA TAWKER Vs. BHAVANI BOYE
March 23, 1920
T R PRATT Vs. EMPEROR
January 22, 1920
T R PRATT Vs. EMPEROR
January 7, 1920
T RANGASWAMI REDDI Vs. KONDA REDDI
January 16, 1920
TAJAMMAL HUSSAIN Vs. ALI BAHADUR KHAN
April 27, 1920
TALIB HUSAIN KHAN Vs. DUKKHU KHAN
December 13, 1920
TALUK BOARD Vs. ZAMINDAR OF CHELLAPALLI
August 17, 1920
TALUK BOARD Vs. SRIMANTH RAJA YARLAGADDA MALLIKARJUNA PRASADA NAIDU BAHADUR
August 17, 1920
TANGUTOORI KODANDARAMAYYA Vs. TANGUTOORI RAMALINGAYYA
March 26, 1920
TARA PROSANNA BHATTACHARJEE CHOWDHURY AND ON HIS DEATH HIS HEIRSAND LEGAL REPRESENTATIVES RAMA PROSANNA BHATTACHARJEE CHOWDHURY Vs. NAZIR MAMUD SARDAR
August 6, 1920
TARAKESWAR PAL CHOWDHURY Vs. SRISH CHANDRA GHOSH MANDAL
August 14, 1920
TAYBALLI ABDULLABHAI VOHRA Vs. DOHAD MUNICIPALITY
January 15, 1920
TEJ SINGH Vs. CHHATTAR SINGH
July 6, 1920
TELLICHERRY PICHI NAIDU Vs. CJEFFERSON
September 17, 1920
TELLICHERRY PICHU NAIDU Vs. CJAFFERSON
November 17, 1920
TENARAM MONDAL Vs. EMPEROR
August 16, 1920
THAIKKANDHI POKKANCHERI Vs. ILLIVATHUKKAL ACHUTHEN
March 25, 1920
THAKAR BHAGWAN SINGH Vs. FIRM BHAWANI DAS BHAGWAN DAS
August 11, 1920
THAKUR BEHARI LAL Vs. THAKUR MOHAN SINGH
January 7, 1920
THAKUR GAYAN SINGH Vs. ATA HUSAIN
December 8, 1920
THAKUR ISHRI SINGH Vs. KALUA
May 21, 1920
THAYARAMMAL Vs. LAKSHMI AMMAL
March 29, 1920
THAYYIL MAMMAD AND FIVE ORS Vs. PURAYIL MAMMAD AND EIGHT ORS
August 10, 1920
THAZHATHITATHIL POOVVANAYI AYISSA Vs. PUTHAN PURAYIL KUNDRON CHOKRU
April 29, 1920
THENNUTTI KALLINGAL VUNNI MOIDIN Vs. THENNUTTI KALLINGAL VUNNI MOIDIN
August 12, 1920
THERESA Vs. FRANCIS JMISQUITA
October 5, 1920
TIKA RAM Vs. SALIG RAM
June 24, 1920
TIKAM CHAND SANTOKCHAND Vs. SANTOKCHAND SINGHI
April 15, 1920
TILAK RAI Vs. EMPEROR
December 17, 1920
TILAKDHARI LAL Vs. KHEDAN LAL
July 2, 1920
TILAKDHARI LAL Vs. KHEDAN LAL
July 5, 1920
TULA RAM Vs. TULSHI RAM
April 13, 1920
TULSHI RAM Vs. SAT NARAIN
June 16, 1920
TULSHI RAM Vs. TULA RAM AND RAM DAYAL
April 28, 1920
UDAICHAND PANNA LALL Vs. DEBIBUX JEWANRAM
February 16, 1920
UDAL SINGH Vs. BALDEO SINGH AND TARA SINGH
May 25, 1920
UDAY MANDAL Vs. RAM DURLABH SARKAR
July 20, 1920
UDERAM PREMSUKH Vs. SHIVBHAJAN RAMPRATAB
March 29, 1920
UDIPI SESHAGIRI Vs. SESHAMMA SHETTATI
February 23, 1920
UJIR ALI SIRDAR Vs. SHADHAI BEHARA
July 15, 1920
UNNI MOIDIN Vs. POCKER
August 12, 1920
UPENDRA KRISHNA MONDAL IN HIS OWN RIGHT AND AS EXECUTOR TO THE ESTATEOF LATE KALI KRISHNA MANDAL AND GOPI KRISHNA MONDAL Vs. NABA KRISHNA MONDAL
May 20, 1920
UPENDRA NATH SAHA Vs. ADHAR CHANDRA SAHA
August 11, 1920
UZIR BISWAS Vs. HARADEB DAS AGARWALLA
March 1, 1920
UZIR GAZI Vs. MEHER NASKAR
February 24, 1920
V E N K R M A VENKATACHALLAM CHETTY Vs. VENKRMARAMANATHAN CHETTY
March 9, 1920
V M ASSAN MAHOMED SAHIB Vs. MERAHIMAN SAHIB
February 23, 1920
V M NAINA MARAKAYER, PARTNER IN V M NAINA MARAKAYER AND CO Vs. ARARSMSOMASUNDARAM CHETTIAR, BY AGENT ANNAMALAI CHETTIAR
January 15, 1920
VAIKUNT SHRIDHAR BHATTA Vs. MANJUNATH MADHAV BHANDARI
January 9, 1920
VAMAN VITHAL KULKARNI Vs. VENKAJI KHANDO KULKARNI
September 14, 1920
VARANASI RAMANNA Vs. KILLAMSETTI APPANNA
August 23, 1920
VASTA BALWANT Vs. SECRETARY OF STATE FOR INDIA
September 1, 1920
VASTAD MUSHKIR SAIB Vs. KARNAM CHOWDAPPA
January 4, 1920
VE RM V RAMANATHAN CHETTIAR Vs. MUTHUKUMARU
March 18, 1920
VELAYUDHAM PILLAI (DEAD) Vs. THINA VELAYUDHAM PILLAI
November 4, 1920
VELLANKI RAMAKRISHNA ROW Vs. KOTAGIRI SUBBAMMA ROW AND NINE ORS
March 31, 1920
VELU MALAVARAYAN; C MUTHUSAWMI PILLAY Vs. TMCKUPPUSAWMI PILLAI ALIAS KUPPUSAWMI
March 1, 1920
VEMANA VENKATACHELLA NAIDU Vs. ETHIRAJAMMAL
August 11, 1920
VEMI REDDI SESHU REDDI Vs. NALLAPPA REDDI RAGHAVA REDDI
January 20, 1920
VENKATA REDDI Vs. KUPPU REDDI
January 15, 1920
VENKATACHALA NAIDU Vs. ETHIRAJAMMAL
August 11, 1920
VENKATACHALAM CHETTI Vs. PICHAI AMMAL
February 17, 1920
VENKATACHALAM CHETTY Vs. RAMA MUDALI
April 15, 1920
VENKATARAMA AIYAR Vs. RAMASAMI AIYAR
November 1, 1920
VENKATESH KEVAL SHETTI Vs. BHIKU VENKATESH BHAT
December 7, 1920
VENKITA REDDI, MINOR Vs. MUTHULU PAMBULU NAICK
March 15, 1920
VIRJIBUN DASS MOOLJI Vs. BISSESSWAR LAL HARGOBIND
May 12, 1920
VISHNU BHIKAJI ADHIKARI Vs. BABLA LAKHA JATHAR
October 7, 1920
VISHNU DHONDDEV PALKAR Vs. RAMPRATAP DAULATRAM MARWADI
July 22, 1920
VISHNU NARHAR SAPRE Vs. SHRIRAM RAGHUNATH KARKARE
October 1, 1920
VISHVANATH PARSHARAM BHAVE Vs. NARSU TULSIDAS GUJAR
August 17, 1920
VITHAL RAMCHANDRA GULWADI Vs. RAGHAVENDRA RAMRAO BAINDUR
November 20, 1920
VITHALDAS KAHANDAS SONI Vs. JAMIETRAM MANEKLAL
January 20, 1920
VITHALDAS PRABHU Vs. SUBRAYA MANJAPPA
July 13, 1920
VYANKAT AWACHIT PATIL Vs. ONKAR NATHU CHAWDHARI
September 10, 1920
VYASACHARYA MADHAVACHARYA GHALSASI Vs. VISHNU VITHAL KULKARNI
November 19, 1920
W KRISHNAMACHARIAR Vs. ASANKARA SAH
July 19, 1920
W KRISHNAMACHARY Vs. WKOMALAMMAL
July 21, 1920
WAHID-UN-NISSA BIBI Vs. ZAMIN ALI SHAH
January 19, 1920
WEZARAT HUSAIN Vs. MOHAN LAL
June 4, 1920
YAGNASAMI AYYAR ALIAS AYYAVAYYAR Vs. KCHIDAMBARANATHA MUDALIAR
September 7, 1920
YALLA KRISHNAMMA Vs. KOTIPALLI MALI
January 8, 1920
YELLA KRISHNAMMA Vs. KOTIPALLE MALI
January 8, 1920
YELUCHURI VENKATACHENNAYA Vs. EMPEROR
February 20, 1920
ZAHURUL HAQ Vs. NABI BAKHSH
May 25, 1920
ZIAULLAH KHAN Vs. EMPEROR
August 20, 1920