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Case Index
Title
Date
ALOK KUMAR SINGH Vs. UNION OF INDIA
March 17, 2020
ARUN CHETTRI Vs. STATE OF SIKKIM
August 26, 2020
BIKKY AGARWAL Vs. STATE OF SIKKIM
June 6, 2020
BIMAL SUBBA ALIAS BIJAY SUBBA Vs. STATE OF SIKKIM
June 24, 2020
BINOD SANYASI Vs. STATE OF SIKKIM
March 21, 2020
BIR BAHADUR LIMBOO KHECHEOPALRI Vs. STATE OF SIKKIM
November 3, 2020
BISHNU MAYA RAI Vs. RAMESHWAR PRASAD
October 3, 2020
BRANCH MANAGER, APPELLANT NATIONAL INSURANCE CO. LTD. Vs. SANCHA KUMARI RAI
February 25, 2020
BRANCH MANAGER, APPELLANT UNITED INDIA INSURANCE CO. LTD. Vs. BISHNU MAYA MUKHIA
February 28, 2020
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. BISHAL CHETTRI, SON OF LATE KEDAR NATH CHETTRI
March 23, 2020
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED. Vs. DHAN BDR. CHHETRI
March 6, 2020
CHANDRA BAHADUR RAI Vs. STATE OF SIKKIM
June 26, 2020
CHODA BHUTIA, (GT BHUTIA/ADHOC). Vs. STATE OF SIKKIM,
March 6, 2020
D.B. THAPA Vs. URBAN DEVELOPMENT AND HOUSING DEPARTMENT
October 17, 2020
DAMBER SINGH CHETTRI Vs. LACHUMAN CHETTRI
June 1, 2020
DEAN, I.K. GUJRAL PUNJAB TECHNICAL UNIVERSITY Vs. SIKKIM STUDENTS WELFARE ASSOCIATION OF CHANDIGARH
October 7, 2020
DEK BAHADUR KATWAL Vs. STATE OF SIKKIM
May 26, 2020
DHARMAAN RAI Vs. STATE OF SIKKIM
May 26, 2020
DINKU KHATI, AGED ABOUT 41 YEARS Vs. KAMAL KUMARI SUBBA
March 24, 2020
DORJEE TAMANG Vs. STATE OF SIKKIM
August 13, 2020
DURGA BAHADUR GURUNG Vs. STATE OF SIKKIM
November 6, 2020
INDRA KUMAR CHETTRI Vs. STATE OF SIKKIM
October 24, 2020
KARMAPA CHARITABLE TRUST Vs. STATE OF SIKKIM
June 15, 2020
KENDRAP LEPCHA Vs. STATE OF SIKKIM
June 1, 2020
KEWAL RAI Vs. STATE OF SIKKIM
November 9, 2020
KIKI DOMA BHUTIA Vs. BIJENDRA KUMAR SINGH
March 4, 2020
KIRAN LIMBOO Vs. KUSSANG LIMBOO
February 18, 2020
KUMAR TAMANG Vs. STATE OF SIKKIM
June 10, 2020
MANI KUMAR RAI Vs. STATE OF SIKKIM
November 9, 2020
MD. NASIRUDDIN ANSARI Vs. STATE OF SIKKIM
October 15, 2020
MUNICIPAL COMMISSIONER Vs. PABITRA SINGH KAMI
June 22, 2020
NANDA LALL SHARMA @ POUDYAL BAJEY, Vs. STATE OF SIKKIM
March 14, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. CHEZING BHUTIA
February 18, 2020
NEKTOR ENGINEERS AND PROJECT CONSULTANTS Vs. UNION OF INDIA
October 17, 2020
NILU THAPA Vs. STATE OF SIKKIM
February 20, 2020
PANKHURI MISHRA Vs. RINZING LACHUNGPA
November 9, 2020
PEMPA RAPGAY BHUTIA Vs. STATE OF SIKKIM
July 8, 2020
PRASHANT SHARMA Vs. STATE OF SIKKIM
March 30, 2020
RAJ KUMAR GUPTA Vs. STATE OF SIKKIM
May 27, 2020
RUPA GURUNG Vs. STATE OF SIKKIM
March 11, 2020
SANCHA BAHADUR SUBBA Vs. RAMESH SHARMA
March 5, 2020
SANCHI RAI Vs. STATE OF SIKKIM
November 6, 2020
SANGAM RAI Vs. STATE OF SIKKIM
August 25, 2020
SAYAN GHOSH Vs. STATE OF SIKKIM
January 24, 2020
SHANTI SUBBA Vs. JASHANG SUBBA
June 26, 2020
SIKKIM DRUG USERS FORUM Vs. STATE OF SIKKIM
October 15, 2020
SIKKIM MANIPAL UNIVERSITY Vs. UNION OF INDIA
January 3, 2020
SIKKIM ORGANICS Vs. UNION OF INDIA
March 5, 2020
SIKKIM UNIVERSITY, REPRESENTED THROUGH ITS REGISTRAR Vs. VAIDYANATHAN KRISHNA ANANTH
February 27, 2020
STATE OF SIKKIM Vs. SASHIDHAR SHARMA
February 19, 2020
STATE OF SIKKIM Vs. RUPESH MANGER (THAPA)
June 26, 2020
STATE OF SIKKIM Vs. JIGMEE BHUTIA
October 20, 2020
STATE OF SIKKIM Vs. ASAL KUMAR THAPA
October 15, 2020
STATE OF SIKKIM Vs. ASAL KUMAR THAPA
November 6, 2020
SUN PHARMA LABORATORIES LIMITED Vs. UNION OF INDIA
November 2, 2020
TARA PRASAD SHARMA Vs. STATE OF SIKKIM
June 24, 2020
TSHERING GANJAY LACHUNGPA Vs. STATE OF SIKKIM
November 11, 2020
YOGEN GHATANI Vs. STATE OF SIKKIM
February 20, 2020