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Case Index
Title
Date
A. V. BUILDCON, RANCHI Vs. CHAYA PAPNEJA
October 8, 2020
A.N. BHATTACHARJEE Vs. STATE OF JHARKHAND
January 6, 2020
A2Z MAINTENANCE AND ENGINEERING SERVICES LTD Vs. UNION OF INDIA
November 10, 2020
AAMIRUDH DAULLAH Vs. STATE OF JHARKHAND
January 9, 2020
ABDUL KABIR Vs. STATE OF JHARKHAND
January 7, 2020
ABDUS SAMAD MOLLAH Vs. STATE OF JHARKHAND
January 14, 2020
ABHILASHA COMMERCIAL PVT LTD, NOIDA Vs. STATE OF JHARKHAND
May 11, 2020
ABHIMANYU KUMAR DAS Vs. GENERAL MANAGER OF HINDUSTAN ZINK LIMITED
February 11, 2020
ABHISHEK KUMAR SINGH Vs. STATE OF JHARKHAND
October 19, 2020
ADITYA BIRLA CHEMICALS INDIA LTD Vs. RAMA SHANKER SHUKLA
October 13, 2020
AFROJ ALI Vs. STATE OF JHARKHAND
December 14, 2020
AFSANA KHATOON Vs. ALI HUSSAIN
February 7, 2020
AJAY KISHORE LALL Vs. BINOD PRASAD
February 19, 2020
AJAY KUMAR Vs. THE UNION OF INDIA AND ORS.
June 30, 2020
AJAY KUMAR PANDIT AND ORS. Vs. UNION OF INDIA
December 8, 2020
AKHOURI DHANANJAY KUMAR SINHA @ AKHAURY DHANANJAY KUMAR SINHA Vs. STATE OF JHARKHAND
February 10, 2020
AKHTAR HUSSAIN Vs. STATE OF JHARKHAND
January 14, 2020
ALIJAN MIAN Vs. BHARAT COKING COAL LIMITED
February 25, 2020
ALIJAN MIAN Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT
February 25, 2020
ALIMUDDIN MIAN Vs. STATE OF JHARKHAND
February 14, 2020
ALOK KUMAR Vs. STATE OF JHARKHAND
March 6, 2020
ALOK NATH MUKHERJEE Vs. STATE OF JHARKHAND
October 13, 2020
AMAN PRASAD @ SHIV NARAYAN PRASAD Vs. STATE OF JHARKHAND
February 3, 2020
AMAR ARCHAR TUDU Vs. STATE OF JHARKHAND
December 15, 2020
AMARNATH JHA Vs. THE STATE OF JHARKHAND AND ORS.
June 30, 2020
AMIT BARAIK, Vs. STATE OF JHARKHAND
July 24, 2020
AMIT KUMAR Vs. STATE OF JHARKHAND
January 16, 2020
AMIT KUMAR SINHA Vs. STATE OF JHARKHAND
December 17, 2020
AMRENDRA NATH MISHRA, (EX-ASSTT TEACHER Vs. SAINIK SCHOOL SOCIETY, UNDER THE MINISTRY OF DEFENCE, P O & P S SENA BHAWAN, DISTRICT NEW DELHI
October 1, 2020
ANAJNI KUMAR PANDEY Vs. STATE OF JHARKHAND
January 31, 2020
ANANT KUMAR SINGH Vs. BHARAT PETROLEUM CORPORATION LIMITED
June 3, 2020
ANIL BHUSHAN SHARAN Vs. STATE OF JHARKHAND
December 15, 2020
ANIL CHANDRA, Vs. STATE OF JHARKHAND
June 30, 2020
ANIL KUMAR Vs. STATE OF JHARKHAND
February 6, 2020
ANIL KUMAR Vs. STATE OF JHARKHAND
November 24, 2020
ANIL KUMAR SINGH Vs. STATE OF JHARKHAND
January 13, 2020
ANIL KUMAR SINHA Vs. STATE OF JHARKHAND
May 29, 2020
ANIL KUMAR YADAV Vs. STATE OF JHARKHAND
February 19, 2020
ANIL MANJHI Vs. STATE OF JHARKHAND
June 30, 2020
ANIL ORAON Vs. THE STATE OF JHARKHAND
June 30, 2020
ANIL RAM Vs. STATE OF JHARKHAND
February 28, 2020
ANIL SHARMA Vs. STATE OF JHARKHAND
September 17, 2020
ANIRUDH KUMAR Vs. UNION OF INDIA
January 16, 2020
ANITA RANI DEY Vs. STATE OF JHARKHAND
May 12, 2020
ANJANI KUMARI Vs. ARJUN KUMAR JAISWAL
January 18, 2020
ANLEKH SINGH Vs. STATE OF JHARKHAND
February 4, 2020
ANUGRAH NARAYAN SHARMA Vs. STATE OF JHARKHAND
February 27, 2020
ANUNAY KUMAR PRASAD Vs. ICICI BANK LIMITED
February 19, 2020
ANUP KUMAR JHA Vs. STATE OF JHARKHAND
January 16, 2020
ANUPAM DAS Vs. PRIYANKA TIWARY
November 25, 2020
ANURADHA KHANDELWAL Vs. IQBAL KAUR
March 5, 2020
ARANAV PRAKASH (MINOR) Vs. ST. XAVIER’S SCHOOL
October 12, 2020
ARBIND KUMAR LAL Vs. STATE OF JHARKHAND
November 9, 2020
ARJUN LINDA Vs. STATE OF JHARKHAND
January 13, 2020
ARSHDEEP FINANCE LTD. Vs. STATE OF JHARKHAND
February 10, 2020
ARUN KUMAR SINGH Vs. STATE OF JHARKHAND
February 7, 2020
ARUN KUMAR SINGH Vs. STATE OF JHARKHAND
July 13, 2020
ARUN KUMAR SINHA Vs. STATE OF JHARKHAND
November 11, 2020
ARUN KUMAR, Vs. THE STATE OF JHARKHAND
August 10, 2020
ARUNA DEVI Vs. STATE OF JHARKHAND
February 25, 2020
ASHA KUMARI Vs. STATE OF JHARKHAND
June 2, 2020
ASHIKUL SK Vs. STATE OF JHARKHAND
May 29, 2020
ASHISH KUMAR Vs. STEEL AUTHORITY OF INDIA LIMITED
February 25, 2020
ASHIT KUMAR RANA Vs. STATE OF JHARKHAND
January 9, 2020
ASHOK KUMAR Vs. STATE OF JHARKHAND
December 10, 2020
ASHOK KUMAR CHOUDHURY Vs. STATE OF JHARKHAND
June 30, 2020
ASHOK RAJGARHIA AND ORS. Vs. RAJU BARHI AND ORS.
June 22, 2020
ASHUTOSH AGRAWAL Vs. STATE OF JHARKHAND
February 28, 2020
ASIT DEO PETWAL Vs. STATE OF JHARKHAND
January 24, 2020
ATENDRA KUMAR SINGH Vs. UNION OF INDIA
February 3, 2020
AVINASH GURUNG Vs. STATE OF JHARKHAND
December 2, 2020
AVINASH KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND
April 30, 2020
AWADH BIHARI MAHTO Vs. KAMLA KUER, WIDOW OF LATE SHIV PRASAD MAHTO
June 17, 2020
AXIS BANK Vs. MURLIDHANR TIWARY
December 18, 2020
B. D SINGH Vs. VINOBA BHAVE UNIVERSITY, HAZARIBAGH
October 9, 2020
BABLU ANSARI Vs. STATE OF JHARKHAND
November 10, 2020
BABLU TIRKEY Vs. STATE OF JHARKHAND
June 25, 2020
BABULA BHUINYA Vs. CENTRAL COALFIELDS LTD
February 25, 2020
BABULAL LOHRA Vs. STATE OF JHARKHAND
October 17, 2020
BACHCHA RAWAT Vs. JHARKHAND MINERAL AREA DEVELOPMENT AUTHORITY
September 21, 2020
BADAL PRASAD Vs. STATE OF JHARKHAND
October 13, 2020
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. KIRAN DEVI
June 2, 2020
BAJRANGI PRASAD KASERA Vs. STATE OF JHARKHAND
February 28, 2020
BAL KRISHNA RAM Vs. STATE OF JHARKHAND
January 21, 2020
BALESHWAR PRASAD GUPTA Vs. STATE OF JHARKHAND
January 24, 2020
BALKISHUN RAM Vs. STATE OF JHARKHAND
November 2, 2020
BALMUKUND SHARMA Vs. KANCHAN SHARMA
June 25, 2020
BALRAM PRASAD Vs. JHARKHAND STATE ELECTRICITY BOARD
October 8, 2020
BANDHANI DEVI Vs. UNION OF INDIA
September 23, 2020
BANDO ORAIN Vs. TIMRU ORAON
January 13, 2020
BANKE BIHARI CRUSHERS & POLE PVT. LTD. Vs. JHARKHAND STATE ELECTRICITY BOARD
January 16, 2020
BANSIA SIDDHU Vs. STATE OF JHARKHAND
March 2, 2020
BARIN MURMU, Vs. STATE OF JHARKHAND
January 27, 2020
BARNAD DUNGDUNG Vs. STATE OF JHARKHAND
May 21, 2020
BASANT KUMAR Vs. CENTRAL RESERVE POLICE FORCE, DHANBAD AND ORS.
June 8, 2020
BASANT KUMAR MANDAL Vs. UNION OF INDIA
September 28, 2020
BASE ENTERPRISES Vs. HEAVY ENGINEERING CORPORATION LIMITED
February 25, 2020
BASHISHTHA KUMAR MANDAL Vs. THE STATE OF JHARKHAND AND ORS.
June 30, 2020
BHAGIRATH MAHTO Vs. STATE OF JHARKHAND
June 22, 2020
BHANU PRATAP SINGH Vs. STATE OF JHARKHAND
January 6, 2020
BHARAT COKING COAL LIMITED Vs. ORIENTAL STRUCTURAL ENGINEERS PVT. LTD.
February 14, 2020
BHARAT COKING COAL LIMITED Vs. RAM NANDAN THAKUR
January 15, 2020
BHARAT COKING COAL LIMITED Vs. UNION OF INDIA
February 11, 2020
BHARAT COKING COAL LIMITED Vs. RAJDEV KUMAR
January 9, 2020
BHARAT COKING COAL LIMITED Vs. INDRASANI DEVI, WIFE OF LATE LEHRA HARIJAN ALIAS LERHA HARIJAN
January 18, 2020
BHARAT COKING COAL LIMITED Vs. STATE OF JHARKHAND
October 14, 2020
BHARAT COKING COAL LIMITED Vs. GOPESHWAR RAJAK
October 13, 2020
BHARAT COKING COAL LIMITED Vs. KALIDAS MALLAH
December 9, 2020
BHARAT COKING COAL LTD Vs. DEPUTY CHIEF LABOUR COMMISSIONER
June 16, 2020
BHARAT COKING COAL LTD Vs. CHAMPA DEVI
December 17, 2020
BHARAT COKING COAL LTD Vs. REGIONAL SECRETARY, COALFIELDS LABOUR
December 18, 2020
BHARAT MAHTO Vs. STATE OF JHARKHAND
January 31, 2020
BHIKHUWA ORAON Vs. BARAIK KRISHNADEO SINGH
January 8, 2020
BHIM Vs. STATE OF JHARKHAND
June 30, 2020
BHIM HEMBRAM Vs. STATE OF JHARKHAND
January 7, 2020
BHIM SINGH @ BHIMSEN SINGH Vs. STATE OF JHARKHAND
August 18, 2020
BHIM SINGH, Vs. SUNITA DEVI,
July 6, 2020
BHIMAL PASWAN Vs. UNION OF INDIA
June 8, 2020
BHOLA SINGH Vs. UNION OF INDIA
December 7, 2020
BHONDIYA RAM Vs. MANOJ KUMAR AGRAWAL
May 28, 2020
BHUNESHWAR NATH Vs. ARUN KUMAR SAH,
January 31, 2020
BHUPATI PATRA Vs. STATE OF JHARKHAND
February 4, 2020
BHUVAN JYOTI Vs. STATE OF JHARKHAND
September 22, 2020
BIDHATA SINGH Vs. STATE OF JHARKHAND
February 27, 2020
BIHAR STATE ELECTRICITY BOARD Vs. ANIL KUMAR
February 12, 2020
BIHARI SINGH Vs. STATE OF JHARKHAND
February 28, 2020
BIJAN SARKAR Vs. STATE OF JHARKHAND
December 14, 2020
BIJAY KUMAR CHOUDHARY Vs. STATE OF JHARKHAND
June 3, 2020
BIJAY SINGH Vs. ALKA SINGH
January 10, 2020
BIJENDRA KUMAR Vs. D.K. TEWARI, CHIEF SECRETORY
January 9, 2020
BIJOY SHANKAR JHA, Vs. STATE OF JHARKHAND
September 2, 2020
BIKU PASWAN Vs. STATE OF JHARKHAND
January 9, 2020
BIMAL CHANDRA ORAON Vs. STATE OF JHARKHAND
June 19, 2020
BIMLA PANDIT Vs. BHAVESH PRASAD PANDIT
March 2, 2020
BINAY KUMAR SINGH Vs. STATE OF JHARKHAND
February 27, 2020
BINDESHWAR MAHTO Vs. STATE OF JHARKHAND
March 6, 2020
BINDU DEVI Vs. STATE OF JHARKHAND
September 21, 2020
BINIT KUMAR Vs. JHARKHAND STATE
January 22, 2020
BINOD JHA Vs. THE STATE OF JHARKHAND AND ORS.
June 30, 2020
BINOD MAHTO @ BINDA MAHTO Vs. BASANI MAHATAIN
January 20, 2020
BIPIN KUMAR TIWARY Vs. ZILA PARISHAD
October 6, 2020
BIRBAL GANJHU Vs. UNION OF INDIA
June 24, 2020
BIREN BADUK Vs. THE STATE OF JHARKHAND
June 25, 2020
BIRENDRA KANDULNA Vs. STATE OF JHARKHAND
August 19, 2020
BIRENDRA PRASAD SINGH Vs. STATE OF JHARKHAND
September 16, 2020
BIRENDRA PRATAP SINGH Vs. STATE OF JHARKHAND
October 7, 2020
BIRJU PRASAD. Vs. STATE OF JHARKHAND
February 14, 2020
BIRSA KHARIA Vs. STATE OF JHARKHAND
January 7, 2020
BISHESHWAR NAND GOSWAMI Vs. STATE OF JHARKHAND
December 14, 2020
BISHU RAJWAR SON OF JYOTI RAJWAR Vs. STATE OF JHARKHAND
February 13, 2020
BISHWA NATH NARAIN Vs. PUNJAB NATIONAL BANK AND ORS.
June 30, 2020
BIVASH CHANDRA THAKUR Vs. STATE OF JHARKHAND
May 4, 2020
BODO SOREN Vs. STATE OF JHARKHAND
August 17, 2020
BOHAN YADAV Vs. STATE OF JHARKHAND
February 26, 2020
BPA ENGINEERING EQUIPMENTS PVT LTD Vs. JINDAL STEEL AND POWER LIMITED
June 4, 2020
BRAHMADEO ROY Vs. STATE OF JHARKHAND
March 2, 2020
BRANCH MANGER, M/S ORIENTAL INSURANCE COMPANY LTD Vs. JAYANTI DEVI
March 6, 2020
BRINDA SINGH Vs. STATE OF JHARKHAND
July 3, 2020
BUDHAN BHARTI Vs. STATE OF JHARKHAND
January 29, 2020
CAMBRIDGE INSTITUTE OF TECHNOLOGY Vs. PREM SHANKAR
June 5, 2020
CAPTAIN M. K. SINGH @ MANOJ KUMAR SINGH Vs. UNION OF INDIA
January 14, 2020
CAPTAIN SANTHOSH CS Vs. UNION OF INDIA
September 7, 2020
CENTRAL BANK OF INDIA Vs. UNION OF INDIA
November 11, 2020
CENTRAL COALFIELDS LIMITED Vs. RADHE MANJHI
November 26, 2020
CENTRAL COALFIELDS LIMITED Vs. SIRAJ MIAN
June 17, 2020
CENTRAL COALFIELDS LIMITED Vs. C I S C S R S C JOINT VENTURE
July 6, 2020
CENTRAL COALFIELDS LIMITED Vs. PARDEN ORAON, WIFE OF LATE BINOD ORAON
January 28, 2020
CENTRAL COALFIELDS LIMITED Vs. TUPIA DIGARIN WIFE OF LATE SUKARA DIGAR
February 20, 2020
CENTRAL COALFIELDS LIMITED Vs. SWASTIKA SMOKELESS COKE COMPANY PRIVATE LIMITED
April 7, 2020
CENTRAL COALFIELDS LIMITED Vs. M/S DAMODAR ROPEWAYS AND INFRA LIMITED
February 26, 2020
CENTRAL COALFIELDS LTD Vs. REGIONAL LABOUR COMMISSIONER (CENTRAL)
September 7, 2020
CHABI DEVI Vs. STATE OF JHARKHAND
March 3, 2020
CHANDI SOREN Vs. BRANCH MANAGER,NATIONAL INSURANCE CO.LTD.
December 4, 2020
CHANDRA SHEKHAR SINGH Vs. STATE OF JHARKHAND
June 30, 2020
CHANDRASEKHAR Vs. STATE OF JHARKHAND
October 6, 2020
CHATURBHUJ MAHTO Vs. STATE OF JHARKHAND AND ORS.
June 3, 2020
CHATURI PANDIT Vs. STATE OF JHARKHAND
September 9, 2020
CHETLAL DAS Vs. STATE OF JHARKHAND
June 26, 2020
CHHATRADHARI RANA Vs. STATE OF JHARKHAND
January 23, 2020
CHHEDAN YADAV Vs. STATE OF JHARKHAND
July 7, 2020
CHHOTAN KUMHAR Vs. STATE OF JHARKHAND
February 20, 2020
CHHOTELAL KARMALI Vs. SITA DEVI, WIFE OF LATE GIRDHARI KARMALI
February 17, 2020
CHHOTU PRASAD SAHU Vs. GOPI NATH SAHU
January 29, 2020
CHINA MOITRA Vs. DINANATH MOITRA
January 7, 2020
CHINTA DEVI Vs. CHANCHALA DEVI
December 2, 2020
CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. Vs. INDRAWATI DEVI
February 28, 2020
CHUNDRI DEVI Vs. STATE OF JHARKHAND
September 14, 2020
CMPDI, CENTRAL COALFIELDS LIMITED Vs. BABU LAL MANJHI
September 22, 2020
COAL INDIA LIMITED Vs. REKHA PANDEY, WIFE OF BINAY KUMAR PANDEY
February 20, 2020
COMMANDO INDUSTRIL SECURITY FORCE Vs. STATE OF JHARKHAND
October 19, 2020
CONTINENTAL PRODUCTS Vs. COAL INDIA LIMITED
January 22, 2020
CONTINENTAL TRANSPORT AND CONSTRUCTION CORPORATION LIMITED Vs. STATE OF JHARKHAND
July 10, 2020
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
August 7, 2020
CREATIVE LAB Vs. STATE OF JHARKHAND
January 27, 2020
DAIMLER FINANCIAL SERVICES INDIA PVT. LIMITED Vs. VIKASH KUMAR
June 24, 2020
DAIMLER FINANCIAL SERVICES OF INDIA PVT LIMITED Vs. ARJUN MAHTO,
June 22, 2020
DAMODAR VALLEY CORPORATION Vs. GAUTAM FERRO ALLOYS
May 12, 2020
DASHARATH MEHTA Vs. STATE OF JHARKHAND
August 18, 2020
DASHRATH MURMU Vs. STATE OF JHARKHAND
February 7, 2020
DAYANAND KHATIK, Vs. STATE OF JHARKHAND
February 6, 2020
DEEPAK KUMAR PANDEY Vs. RINKI DEVI, WIFE OF SRI DEEPAK KUMAR PANDEY
February 14, 2020
DEEPAK KUMAR TUDU Vs. SARLA DEVI
January 18, 2020
DEEPAK MANDAL Vs. SARATKALI GHOSH
May 28, 2020
DEEPNARAYAN PANDEY Vs. STATE OF JHARKHAND
January 7, 2020
DEGLAL YADAV Vs. STATE OF JHARKHAND
September 17, 2020
DEO KUMAR PASWAN Vs. STATE OF JHARKHAND
October 6, 2020
DEO NARAYAN MANJHI Vs. CENTRAL COAL FIELDS LIMITED
February 12, 2020
DEODHANI GOPE Vs. BHARAT COKING COAL LTD , KOYALA NAGAR, DHANBAD,
January 16, 2020
DEVENDRA NATH MAHATO Vs. STATE OF JHARKHAND
January 6, 2020
DEVJYOTI UPADHYAY Vs. STATE OF JHARKHAND
September 17, 2020
DEWA PAHADIA Vs. STATE OF JHARKHAND
March 3, 2020
DHAIRYA NANDAN PRASAD Vs. STATE OF JHARKHAND
February 4, 2020
DHANBAD CENTRAL CO-OPERATIVE BANK LTD Vs. PRABIR KUMAR CHATTERJEE
February 5, 2020
DHANESHWAR SINGH Vs. STATE OF JHARKHAND
August 26, 2020
DHANI GOPE Vs. STATE OF JHARKHAND
September 3, 2020
DHANU BARHA Vs. UNION OF INDIA
September 3, 2020
DHIREN MAHATO Vs. STATE OF JHARKHAND
January 29, 2020
DHIRENDRA LAL AGRAWAL Vs. STATE OF JHARKHAND
September 11, 2020
DHULLU MAHTO Vs. STATE OF JHARKHAND
July 31, 2020
DILIP AGARWAL @ DILIP KUMAR AGARWAL Vs. STATE OF JHARKHAND
January 7, 2020
DILIP GOPE Vs. STATE OF JHARKHAND
February 17, 2020
DILIP KUMAR JHA Vs. STEEL AUTHORITY OF INDIA LIMITED
June 4, 2020
DILIP KUMAR MUKHERJEE Vs. STATE OF JHARKHAND
March 16, 2020
DILIP KUMAR PASWAN Vs. STATE OF JHARKHAND
October 6, 2020
DILIP KUMAR PODDAR Vs. STATE OF JHARKHAND
September 23, 2020
DINESH KUMAR SINGH, Vs. STATE OF JHARKHAND
May 20, 2020
DINESH PRASAD Vs. STATE OF JHARKHAND
November 23, 2020
DINESH PRASAD THAKUR Vs. STATE OF JHARKHAND
June 16, 2020
DIWAKAR PRASAD VIDYARTHI Vs. STATE OF JHARKHAND
February 11, 2020
DR. NISHIKANT DUBEY, MEMBER OF PARLIAMENT (LOK SABHA) Vs. UNION OF INDIA
July 3, 2020
DR. USHA SINGH Vs. STATE OF JHARKHAND
December 2, 2020
DURGA KAUR Vs. STEEL AUTHORITY OF INDIA LTD
December 15, 2020
DY MANAGER LEGAL, ORIENTAL INSURANCE COMPANY LTD Vs. ANURADHA MAKAN WIFE OF LATE PRAMOD KUMAR MAKAN
May 28, 2020
EASTERN COALFIELDS LIMITED Vs. BASANTI MUKHERJEE, WIDOW OF LATE SUNIL KUMAR MUKHERJEE
August 7, 2020
ELECTROSTEEL STEELS LIMITED Vs. JHARKHAND STATE POLLUTION
June 19, 2020
ELECTROSTEEL STEELS LIMITED, BOKARO Vs. STATE OF JHARKHAND
March 5, 2020
ELECTROSTEEL STEELS LIMITED, BOKARO Vs. STATE OF JHARKHAND
May 1, 2020
EMPLOYER IN RELATION TO MANAGEMENT OF FOOD CORPORATION OF INDIA Vs. ANIL KUMAR
October 21, 2020
EMPLOYER IN RELATION TO MANAGEMENT OF KEDLA OCP OF M/S CENTRAL COALFIELDS LIMITED Vs. NASEEMA PARWEEN, WIFE OF LATE ANWAR AHMAD
July 1, 2020
EMPLOYERS IN RELATION TO THE MANAGEMENT OF BHARAT COKING COAL LIMITED Vs. THEIR WORKMEN BEING REPRESENTED BY SRI N.G. ARUN,
December 18, 2020
EMPLOYERS IN RELATION TO THE MANAGEMENT OF SUDAMDIH SHAFT MINE Vs. THEIR WORKMAN SMT. GULABIA DEVI, SECURITY GUARD
November 24, 2020
EXECUTIVE ENGINEER Vs. ANIL SHARMA, PROPRIETARY
August 19, 2020
FARHANA KHATOON, DAUGHTER OF NAZIR AHMAD Vs. STATE OF JHARKHAND
July 6, 2020
FEKU RAM Vs. STATE OF JHARKHAND
December 10, 2020
FIROJ ANSARI Vs. STATE OF JHARKHAND
June 4, 2020
FIROZ KHAN, Vs. UNION OF INDIA
October 17, 2020
FLOWMORE LIMITED Vs. STATE OF JHARKHAND
December 10, 2020
FUTURE GENERALI INDIA INS. CO. LTD. Vs. SACHIDANAND PRASAD
June 25, 2020
G. L REDDY Vs. STATE OF JHARKHAND
March 2, 2020
G.C. PATNAYAK Vs. TELCO LTD.
August 17, 2020
GANESH BANRA Vs. STATE OF JHARKHAND
February 24, 2020
GANESH BURMAN @ GANESH PODDAR Vs. STATE OF JHARKHAND
August 21, 2020
GANESH KUMAR Vs. CENTRAL COALFIELDS LIMITED
November 26, 2020
GANESH MAHATO Vs. STATE OF JHARKHAND
September 9, 2020
GANGA PRASAD GUPTA Vs. SHEELA DEVI, WIFE OF GANGA PRASAD GUPTA
July 1, 2020
GANGADHAR MAHTO Vs. STATE OF JHARKHAND
January 16, 2020
GAURANGO PRADHAN Vs. STATE OF JHARKHAND
July 8, 2020
GAUTAM KUMAR Vs. D.E.E., ELECTRIC LOCO SHED
November 11, 2020
GEETA WEIGH BRIDGE Vs. STATE OF JHARKHAND
February 20, 2020
GENERAL MANAGER (ESTATE) Vs. KALYAN SARKAR
June 18, 2020
GHASIA LOHRA, Vs. STATE OF JHARKHAND
August 19, 2020
GIRIJA NAND KISKU Vs. STATE OF JHARKHAND
June 3, 2020
GODFAM INVESTMENT AND FINANCE CO. LTD. Vs. STATE OF JHARKHAND AND ORS.
March 6, 2020
GOKUL PARAMANIK Vs. STATE OF JHARKHAND
July 2, 2020
GOKUL SAH @ BHUTKA SAH Vs. STATE OF JHARKHAND
January 23, 2020
GOLAK SINGH Vs. BHARAT COKING COAL LIMITED
December 1, 2020
GOPAL AGRAWAL Vs. SANDEEP KUMAR SAO
July 6, 2020
GOPAL DUTTA, Vs. STATE OF JHARKHAND
January 16, 2020
GOPAL PRASAD SINHA Vs. STATE OF JHARKHAND
December 1, 2020
GOPAL RAM Vs. SAIL
February 25, 2020
GOPINATH SINGH WOMENS INTER COLLEGE Vs. STATE OF JHARKHAND
June 11, 2020
GOUTAM GHOSH Vs. STATE OF JHARKHAND
January 16, 2020
GRANDS MINING Vs. STATE OF JHARKHAND
February 24, 2020
GUDIA DEVI Vs. STATE OF JHARKHAND
September 24, 2020
GUHI RAM BAURI Vs. STATE OF JHARKHAND
May 14, 2020
GULAB CHAND RAVIDAS Vs. CENTRAL COALFIELDS LIMITED
December 15, 2020
GULTAN AGARWALA Vs. STATE OF JHARKHAND
February 11, 2020
GUNDA NAYAK Vs. STATE OF JHARKHAND
February 28, 2020
HANSU KUMAR Vs. STATE OF JHARKHAND
February 28, 2020
HARASHANKAR MANDAL Vs. STATE OF JHARKHAND
August 11, 2020
HARBHAJAN KAUR, WIFE OF KALWINDER SINGH Vs. KALWINDER SINGH, SON OF SARDAR JAGINDER SINGH
March 6, 2020
HARDEO NAYAK @ HARDEB NAIK Vs. KALIPADA NAIK
March 4, 2020
HARE MOHAN PRADHAN Vs. STATE OF BIHAR
June 2, 2020
HARI NARAYAN MISHRA @ BABUAJI MISHRA Vs. UMESH YADAV, S/O LATE GANESHYAR
February 10, 2020
HARI PRASAD DAS Vs. STATE OF JHARKHAND
July 7, 2020
HARIBANSH PANDIT Vs. STATE OF JHARKHAND
December 2, 2020
HARIHAR MAHTO Vs. STATE OF JHARKHAND
January 14, 2020
HARISH KUMAR Vs. STATE OF JHARKHAND
March 17, 2020
HASIM KHAN Vs. MD. MANIRUDDIN
March 6, 2020
HAZRAT ALI Vs. STATE OF JHARKHAND
August 27, 2020
HEMLAL HEMBRAM Vs. UNION OF INDIA
May 27, 2020
HINDU MUNDA Vs. STATE OF JHARKHAND
January 7, 2020
HINDUSTAN MEDIA VENTURES LIMITED Vs. STATE OF JHARKHAND
August 31, 2020
HOLIKA KUMARI RAM Vs. STATE OF JHARKHAND
October 7, 2020
HORIL MANDAL Vs. STATE OF JHARKHAND
July 1, 2020
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. MANJU SINHA
January 20, 2020
IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. SHANTI DEVI
February 20, 2020
IMTIYAZ ANSARI Vs. STATE OF JHARKHAND
August 18, 2020
IMTIYAZ QURAISHI, Vs. STATE OF JHARKHAND
July 6, 2020
INDRAJEET PATRO Vs. STATE OF JHARKHAND
February 20, 2020
INDRAJEET SOLANKI @ INDRA Vs. STATE OF JHARKHAND
February 13, 2020
INDU BHUSHAN SINGH Vs. STATE OF JHARKHAND
November 3, 2020
INTEKHABUL QUADIR Vs. STATE OF JHARKHAND
August 10, 2020
ISHWARI DAS Vs. STATE OF JHARKHAND
January 9, 2020
ISTEKHAR WARSI Vs. STATE OF JHARKHAND
March 23, 2020
ISWAR CHAND BIDYASAGAR. Vs. CENTRAL UNIVERSITY OF JHARKHAND
February 14, 2020
JABBIR SAH Vs. STATE OF JHARKHAND
January 17, 2020
JAFIR KHAN Vs. GENERAL MANAGER, JAMADOBA COLLIERY, M/S TATA STEEL LIMITED, DHANBAD
May 26, 2020
JAGAT BHANDARI @ JAGAT CHANDRA BHANDARI SON OF LATE SHYAM Vs. THE STATE OF JHARKHAND
November 12, 2020
JAGAT PRASAD TIWARY Vs. STATE OF JHARKHAND
February 12, 2020
JAGDISH CHANDRA BIRUA Vs. STATE OF JHARKHAND
November 12, 2020
JAGDISH CHANDRA GHOSH Vs. STATE OF JHARKHAND
January 29, 2020
JAGDISH MAHTO Vs. STATE OF JHARKHAND
October 15, 2020
JAI KISHORE CHOUDHARY Vs. STATE OF JHARKHAND
January 22, 2020
JAI KISHORE CHOUDHARY, Vs. STATE OF JHARKHAND
February 25, 2020
JAI PRAKASH SAHU @ JAI PRAKASH SAO Vs. STATE OF JHARKHAND
January 16, 2020
JAI PRAKASH SINGH Vs. STATE OF JHARKHAND
August 10, 2020
JALHA ORAON Vs. STATE OF JHARKHAND
July 10, 2020
JANO MUSTAFA Vs. STATE OF JHARKHAND
September 7, 2020
JANTA MAZDOOR SANGH Vs. UNION OF INDIA
December 18, 2020
JAYA SINGH DEO Vs. STATE OF JHARKHAND
January 18, 2020
JAYANTI LAL HARIJAN Vs. STATE OF JHARKHAND
November 10, 2020
JAYENDRA NATH SHAH DEO Vs. STATE OF JHARKHAND
May 26, 2020
JEEVENDER KUNWAR Vs. STATE OF JHARKHAND
December 16, 2020
JETHU SAW Vs. BHAWANI DEVI
March 3, 2020
JHARKHAND BIJILI VITRAN NIGAM LIMITED, RANCHI Vs. UNION OF INDIA
August 19, 2020
JHARKHAND EDUCATIONAL RESEARCH INSTITUTE Vs. STATE OF JHARKHAND
November 24, 2020
JHARKHAND STAFF SELECTION COMMISSION, Vs. STATE OF JHARKHAND
January 7, 2020
JHARKHAND STATE CO-OPERATIVE BANK LIMITED Vs. DHIREN KUMAR MANDAL, SON OF LATE GURU DAS MANDAL
February 19, 2020
JHARKHAND STATE ELECTRICITY BOARD Vs. STATE OF JHARKHAND
February 3, 2020
JHARKHAND STATE ELECTRICITY BOARD, Vs. SUBHASH CHANDRA UPADHYAY, SON OF RAJESHWAR UPADHYAY
May 20, 2020
JHARKHAND URJA SANCHRAN NIGAM LTD , Vs. BNC POWER PROJECT LTD
February 13, 2020
JHARKHAND VAN SHRAMIK UNION Vs. STATE OF JHARKHAND AND ORS.
May 27, 2020
JITENDAR PRASAD Vs. STATE OF JHARKHAND
February 26, 2020
JITENDRA NATH DAS Vs. STATE OF JHARKHAND
March 3, 2020
JITENDRA ORAON Vs. STATE OF JHARKHAND
April 20, 2020
JOHN KERKETTA AND ORS. Vs. THE STATE OF JHARKHAND
July 2, 2020
JOHNSON LUGUN Vs. STATE OF JHARKHAND
June 8, 2020
JOSEPH EKKA, Vs. STATE OF JHARKHAND
February 6, 2020
JWALA PRASAD GUPTA Vs. STATE OF JHARKHAND
February 17, 2020
JYOTI KUMAR SINGH Vs. STATE OF JHARKHAND
August 18, 2020
KAILASH RAJAK Vs. STATE OF JHARKHAND
March 16, 2020
KALI SINGH Vs. CHAIRMAN CUM MANAGING DIRECTOR
December 18, 2020
KALIPADA MOHANTA Vs. STATE OF JHARKHAND
May 15, 2020
KALU ANSARI Vs. STATE OF JHARKHAND
September 21, 2020
KALYANI KUMARI DEVI Vs. STATE OF JHARKHAND
August 21, 2020
KAMAL KUMAR, Vs. STATE OF JHARKHAND
February 27, 2020
KAMLA DEVI Vs. STATE OF JHARKHAND
February 19, 2020
KAMLA DEVI, Vs. STATE OF JHARKHAND
April 15, 2020
KAMLAKANT PRASAD SINHA Vs. MANIBALA
January 8, 2020
KAMLESH KUMAR RAM Vs. STATE OF JHARKHAND
July 1, 2020
KANHAIYA NISHAD, Vs. STATE OF JHARKHAND
October 1, 2020
KANTI KUMARI Vs. STATE OF JHARKHAND
February 14, 2020
KAPIL KUMAR MOHAN Vs. STATE OF JHARKHAND
July 6, 2020
KARAM SINGH BEDIA Vs. STATE OF JHARKHAND
January 16, 2020
KARANPURA MINING CORPORATION Vs. NALANDA CERAMICS & INDUSTRIES LIMITED
May 28, 2020
KARU CHOUHAN Vs. STATE OF JHARKHAND
September 9, 2020
KASAUTII THE JEWELLERS HAVING ITS SHOP AT 2, GEL CHURCH COMPLEX Vs. COMMISSIONER OF INCOME TAX
March 3, 2020
KAUSAR ALI @ KAUSHAR ALI Vs. STATE OF JHARKHAND
August 20, 2020
KAUSHALYA DEVI Vs. STATE BANK OF INDIA
December 7, 2020
KAUSHILYA DEVI, WIFE OF LATE PARMESHWAR MAHTO Vs. CENTRAL COALFIELDS LIMITED
October 14, 2020
KESHO MODI Vs. STATE OF JHARKHAND
January 17, 2020
KHAIRULLAH ANSARI Vs. STATE OF JHARKHAND
September 2, 2020
KHALIK ANSARI Vs. STATE OF JHARKHAND
February 14, 2020
KHATU SHYAM UDYOG Vs. JHARKHAND BIJLI VITRAN NIGAM LIMITD
January 18, 2020
KHOKHA DAS Vs. STATE OF JHARKHAND
September 17, 2020
KHUDDUS MIAN Vs. STATE OF JHARKHAND
January 31, 2020
KHURSHED ANSARI Vs. STATE OF JHARKHAND
August 20, 2020
KIRAN SRIVASTAVA Vs. ALLAHABAD BANK AND ORS.
June 30, 2020
KOLEYA ORAON Vs. STATE OF JHARKHAND
January 16, 2020
KONDOLI SOREN Vs. UNION OF INDIA
September 23, 2020
KRIPA SHANKAR DUBEY, Vs. STATE OF JHARKHAND
February 3, 2020
KRISHNA DEO MAHTO Vs. CENTRAL COALFIELDS LIMITED
December 14, 2020
KRISHNA KANT JHA Vs. STATE OF JHARKHAND
January 20, 2020
KRISHNA KUMAR PODDAR Vs. STATE OF JHARKHAND
December 17, 2020
KRISHNA SINGH, Vs. STATE OF JHARKHAND
January 23, 2020
KUMAR SANU YADAV Vs. JHARKHAND PUBLIC SERVICE COMMISSION
November 3, 2020
KUMARI NILMUNI SUSHMA Vs. STATE OF JHARKHAND
July 1, 2020
KUNAL DUTT PANDEY Vs. STATE OF JHARKHAND
November 12, 2020
KUNU BIRIWALA Vs. STATE OF JHARKHAND
January 29, 2020
KUSH KUMAR SINGH @ CHHOTKUN Vs. STATE OF JHARKHAND
July 24, 2020
LAJPAT BHAJANKA, Vs. STATE OF JHARKHAND
February 25, 2020
LAKHAN PATTAR MUNDA Vs. STATE OF JHARKHAND
January 13, 2020
LAKHAN PRASAD YADAV Vs. STATE OF JHARKHAND
December 1, 2020
LAKHI PADO MAHTO Vs. STATE OF JHARKHAND
July 1, 2020
LAKHICHARAN MAHATO, Vs. STATE OF JHARKHAND
May 29, 2020
LAKHIRAM HEMBROM Vs. STATE OF JHARKHAND
February 13, 2020
LAKHPATI MURMU Vs. STATE OF JHARKHAND
November 4, 2020
LAKSHMI NARAYAN PRASAD Vs. STATE OF JHRAKHAND
November 24, 2020
LAKSHMI NARAYAN SINHA Vs. STATE OF JHARKHAND
December 3, 2020
LAL BABU Vs. STATE OF JHARKHAND
February 17, 2020
LAL KISHORE RAUT Vs. STATE OF JHARKHAND
February 19, 2020
LAL MANOJ NATH SHAHDEO Vs. STATE OF JHARKHAND
September 21, 2020
LAL MOHAN NATH SHAHDEO MEMORIAL COLLEGE Vs. JHARKHAND STATE INFORMATION COMMISSION
February 26, 2020
LALA CHAUHAN Vs. STATE OF JHARKHAND
January 31, 2020
LALAN KUMAR Vs. UNION OF INDIA
February 11, 2020
LALAN PRASAD TIWARI Vs. RANCHI MUNICIPAL CORPORATION
August 19, 2020
LALJEE MAHTO Vs. STATE OF JHARKHAND
October 16, 2020
LALLAN PRASAD SINGH Vs. FOOD CORPORATION OF INDIA
February 14, 2020
LAXMAN HARIZAN Vs. STATE OF JHARKHAND
December 14, 2020
LAXMAN MAHLI, Vs. UNION OF INDIA
July 7, 2020
LAXMAN MAHTO Vs. UNION OF INDIA
November 12, 2020
LAXMAN PRASAD Vs. STATE OF JHARKHAND
December 1, 2020
LAXMI ENTERPRISES Vs. CENTRAL COALFIELDS LIMITED
January 22, 2020
LAXMI KANTA BANERJEE Vs. STATE OF JHARKHAND
July 1, 2020
LAXMIDHAR DAS, Vs. STATE OF JHARKHAND
June 19, 2020
LEELAWATI DEVI Vs. BHARAT COKING COAL LTD
May 21, 2020
LIFE INSURANCE CORPORATION Vs. RAMESH CHANDRA SETH
November 5, 2020
LILESHWAR SINGH Vs. STATE OF JHARKHAND
October 5, 2020
LUGU BOIPAI, Vs. STATE OF JHARKHAND
February 3, 2020
LUKMAN ANSARI Vs. STATE OF JHARKHAND
September 22, 2020
M BHAGAT, Vs. INSPECTOR GENERAL OF POLICE
July 1, 2020
M/S. BHARAT COKING COAL LIMITED Vs. THEIR WORKMAN BEING REPRESENTED BY SRI B.N. SINGH
May 21, 2020
M/S. BHARAT COKING COAL LTD. Vs. CEMINDIA COMPANY LTD.
February 28, 2020
M/S. BHARDWAJ CONSTRUCTION COMPANY PVT. LTD. Vs. MANAGING DIRECTOR, RITES LTD.
March 5, 2020
M/S. RITES LTD. Vs. M/S. BHARDWAJ CONSTRUCTION COMPANY PVT. LTD.
March 5, 2020
MAA BHADRAKALI COKE INDUSTRIES (PVT.) LTD. Vs. STATE OF JHARKHAND
January 7, 2020
MADAN LAL BAJAJ Vs. STATE OF JHARKHAND
January 22, 2020
MADAN MAHTO Vs. STATE OF JHARKHAND
January 6, 2020
MADAN MOHAN PANDEY Vs. UNION OF INDIA
January 20, 2020
MADHO Vs. STATE OF JHARKHAND
March 3, 2020
MADHU KUMARI Vs. STATE OF JHARKHAND
January 6, 2020
MAHADEO CONSTRUCTION CO AT CHHATARPUR, PALAMAU Vs. UNION OF INDIA
April 21, 2020
MAHENDRA KUMAR JAIN Vs. RAJINDER SINGH CHAHAL
November 12, 2020
MAHENDRA RAM, Vs. C M D TATA STEEL LTD , JAMHEDPUR
July 1, 2020
MAHENDRA SINGH Vs. STATE OF JHARKHAND
September 24, 2020
MAHESH KUMAR AGARWALLA Vs. STATE OF JHARKHAND
February 19, 2020
MAHESH YADAV, Vs. STATE OF JHARKHAND
September 29, 2020
MAKBUL ANSARI Vs. STATE OF JHARKHAND
January 10, 2020
MALA DEVI Vs. ARUN KUMAR CHOUDHARY
January 7, 2020
MALA MANDAL, WIFE OF LATE BASUDEO MANDAL Vs. STATE OF JHARKHAND
May 21, 2020
MANAGEMENT OF BOKARO STEEL PLANT Vs. GENERAL SECRETARY
February 27, 2020
MANAGEMENT OF BOKARO STEEL PLANT A UNIT OF STEEL AUTHORITY OF INDIA LTD (SAIL) BOKARO STEEL CITY, Vs. PRESIDING OFFICER, LABOUR COURT, BOKARO
May 26, 2020
MANAGEMENT OF FOOD CORPORATION OF INDIA Vs. PRADEEP KUMAR
September 3, 2020
MANAGEMENT OF H. V. AXLE LTD Vs. C. S. JHA
March 2, 2020
MANAGEMENT OF JAGANNATH NAGAR COLLEGE Vs. RAMESH CHANDRA MISHRA @ RAMESH KUMAR MISHRA,
February 13, 2020
MANAGEMENT OF TELCO Vs. ANITA SHARMA AND ORS.
June 24, 2020
MANAGEMENT OF THE FOOD CORPORATION OF INDIA Vs. UNION OF INDIA
December 17, 2020
MANAGER LEGAL CLAIM, NATIONAL INSURANCE COMPANY LIMITED Vs. SHANTI DEVI
July 8, 2020
MANAGER OF NATIONAL INSURANCE COMPANY LIMITED Vs. BHUTI DEVI @ KUMBHAKAR BHUTI
January 9, 2020
MANAGING COMMITTEE Vs. JYOTI SINGH
September 25, 2020
MANGRA ORAON Vs. STATE OF JHARKHAND
October 5, 2020
MANISH KUMAR Vs. STATE OF JHARKHAND
April 7, 2020
MANOJ KUMAR Vs. UNION OF INDIA
September 14, 2020
MANOJ KUMAR MISHRA Vs. SENEHLATA CHOUDHARY
February 3, 2020
MANOJ KUMAR RAI Vs. UNION OF INDIA
October 15, 2020
MANOJ KUMAR SINHA Vs. STATE OF JHARKHAND
December 1, 2020
MANOJ SINHA Vs. STATE OF JHARKHAND
December 10, 2020
MANOJ TANTUBAI Vs. STATE OF JHARKHAND
August 7, 2020
MANPURAN SINGH Vs. BHARAT COKING COAL LIMITED
June 25, 2020
MANTU KR JAISWAL Vs. STATE OF JHARKHAND
February 24, 2020
MANTU KUMAR SAH Vs. STATE OF JHARKHAND
October 12, 2020
MANTU MAHATO Vs. NARESH KUMAR AND COMPANY LIMITED AT UDREJ BHAWAN
January 7, 2020
MANZAR ALAM Vs. MASOOD ALAM
January 18, 2020
MATHURESH KUMAR VERMA Vs. CENTRAL BUREAU OF INVESTIGATION
January 21, 2020
MATUKDHARI PRASAD Vs. CENTRAL COALFIELDS LIMITED
December 18, 2020
MD FIRDOS Vs. STATE OF JHARKHAND
January 21, 2020
MD KARIMUDDIN MOMIN Vs. STATE OF JHARKHAND
November 4, 2020
MD KHUSRU Vs. STATE OF JHARKHAND
November 3, 2020
MD MASOOD ALAM, Vs. STATE OF JHARKHAND
September 21, 2020
MD MINHAJ KHAN Vs. STATE OF JHARKHAND
September 16, 2020
MD MUSHA KHAN Vs. STATE OF JHARKHAND
June 2, 2020
MD NAYEEM Vs. STATE OF JHARKHAND
October 12, 2020
MD RASHID KHAN Vs. STATE OF JHARKHAND
March 6, 2020
MD WAKIL Vs. STATE OF JHARKHAND
July 6, 2020
MD. AKHTAR Vs. STATE OF JHARKHAND
March 2, 2020
MD. DANISH QURAISHI ALIAS DANISH Vs. STATE OF JHARKHAND
June 10, 2020
MD. GABBAR Vs. STATE OF JHARKHAND
January 9, 2020
MD. MAHMOOD ANSARI Vs. STATE OF JHARKHAND
December 3, 2020
MD. MOFIL KHAN Vs. STATE OF JHARKHAND
January 17, 2020
MD. NASIMUDDIN Vs. STATE OF JHARKHAND
February 7, 2020
MD.RUSTUM ALAM Vs. STATE OF JHARKHAND
April 27, 2020
MD.SAFIRUDDIN Vs. ANWAR AHMAD
September 22, 2020
MECON LIMITED Vs. STATE OF JHARKHAND
May 20, 2020
MECON LIMITED, RANCHI. Vs. HINDUSTAN CONTROLS AND EQUIPMENT PVT. LTD.
February 24, 2020
MEENA DEVI Vs. PUTUL DEVI
January 8, 2020
MEENA DEVI Vs. THE STATE OF JHARKHAND AND ORS.
July 7, 2020
MEETU PASSI Vs. LIFE INSURANCE CORPORATION OF INDIA
June 12, 2020
MIHIR KUMAR GHOSH Vs. STATE OF JHARKHAND
January 14, 2020
MISS CHINA MOITRA Vs. DINANATH MOITRA
January 7, 2020
MITHU DAS Vs. STATE OF JHARKHAND
June 29, 2020
MITHUN KUMAR Vs. STATE OF JHARKHAND
August 5, 2020
MOHAMMAD SHAHBAJ ALAM Vs. STATE OF JHARKHAND
October 7, 2020
MOHAN KUMAR Vs. UNION OF INDIA
February 13, 2020
MOHSHIN ANSARI Vs. STATE OF JHARKHAND
February 28, 2020
MORENG SINGH GAGARAI @ JODE Vs. STATE OF JHARKHAND
January 14, 2020
MRITUNJAY PASWAN Vs. STATE OF JHARKHAND
January 31, 2020
MUKESH KUMAR DAS Vs. UNION OF INDIA
March 2, 2020
MUKESH KUMAR RAJAK Vs. STATE OF JHARKHAND
January 18, 2020
MUKESH MAHTO Vs. STATE OF JHARKHAND
February 7, 2020
MUKUL PRASAD Vs. SANGITA KUMARI
February 19, 2020
MUKUT DHARI MAHATO Vs. STATE OF JHARKHAND
September 1, 2020
MUNESHWAR PRADHAN Vs. RITA PRADHAN, W/O MUNESHWAR PRADHAN
February 14, 2020
MUNNA YADAV Vs. STATE OF JHARKHAND
January 14, 2020
NAGENDRA SAHA Vs. STATE OF JHARKHAND
July 10, 2020
NAIMUDDIN AHMAD Vs. ALAUDDIN AHMAD
June 19, 2020
NAND KISHORE JHA, Vs. STATE OF JHARKHAND
June 26, 2020
NAND KISHORE KUMAR Vs. STATE OF JHARKHAND
October 6, 2020
NANKU KUMAR SINHA Vs. THE STATE OF JHARKHAND
June 19, 2020
NARAD MAHTO Vs. STATE OF JHARKHAND
February 5, 2020
NARAYAN BHAGAT Vs. STATE OF JHARKHAND
December 15, 2020
NARAYAN DAS Vs. STATE OF JHARKHAND
February 3, 2020
NARAYAN SAO Vs. STATE OF JHARKHAND
January 15, 2020
NARENDRA BUTALA Vs. STATE OF JHARKHAND
May 20, 2020
NARENDRA PRASAD SINGH Vs. STATE OF JHARKHAND
February 17, 2020
NARENDRA PRATAP SINGH Vs. STATE OF JHARKHAND
May 18, 2020
NARESH BHOGTA Vs. STATE OF JHARKHAND
February 7, 2020
NARESH SAO Vs. STATE OF JHARKHAND
January 8, 2020
NATIONAL INSURANCE CO. LTD Vs. JAHARUN BIBI
January 13, 2020
NATIONAL INSURANCE CO. LTD. Vs. ASIK KHAN, S/O LATE MAHBOOB KHAN
January 20, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. RAKHI JAIN
December 1, 2020
NATIONAL INSURANCE COMPANY LTD , RANCHI Vs. MANTU MAHATO SON OF LATE GASHI RAM MAHATO
May 28, 2020
NAVDEEP CHANDRA PODDAR Vs. STATE OF JHARKHAND
January 20, 2020
NAWAL KISHORE SHAW Vs. MANOJ SHAW
January 24, 2020
NAYAN GOSWAMI, Vs. STATE OF JHARKHAND
September 22, 2020
NAYAN SINGH MUNDA, Vs. STATE OF JHARKHAND
February 20, 2020
NEERAJ KUMAR SINGH, Vs. STATE OF JHARKHAND
July 8, 2020
NEMI PURI Vs. STATE OF JHARKHAND
May 20, 2020
NEW INDIA ASSURANCE CO. LTD Vs. AMINA KHATOON
December 2, 2020
NEW INDIA ASSURANCE CO. LTD. Vs. MUNI JERAI
December 15, 2020
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BIGNI DEVI
June 9, 2020
NIKHILESH SAHA Vs. PAPIYA SAHA
December 10, 2020
NILAM DEVI Vs. INDIAN IRON AND STEEL CO. LTD.
August 19, 2020
NILESH KUMAR Vs. STATE OF JHARKHAND
June 22, 2020
NIMISHA PALLAVI Vs. SASHI KUMAR
March 6, 2020
NIRANJAN KUMAR RAI Vs. STATE OF JHARKHAND
September 11, 2020
NIRMALENDU ROY Vs. STATE OF JHARKHAND
February 6, 2020
NISAR AHMAD Vs. STATE OF JHARKHAND
January 9, 2020
NISHANT KUMAR Vs. STATE OF JHARKHAND
December 2, 2020
NITA SRIVASTAVA WIFE OF PRAKASH KUMAR, DAUGHTER OF N K SRIVASTAVA Vs. PRAKASH KUMAR SON OF C D PRASAD
February 24, 2020
NITU SINGH Vs. RAVI SHANKAR
February 25, 2020
NITYA NIRANJAN CHAKRABORTY Vs. STATE OF JHARKHAND
February 28, 2020
NITYANAND JHA Vs. STATE OF JHARKHAND
December 7, 2020
NUNMANI MANDAL, SON OF LATE BHOLA MANDAL Vs. STATE OF JHARKHAND
January 31, 2020
OM PRAKASH SINGH Vs. STATE OF JHARKHAND
January 10, 2020
ORIENTAL INSURANCE CO. LIMITED Vs. SABITRI KESHRI
November 6, 2020
ORIENTAL INSURANCE COMPANY LIMITED Vs. KANTI DEVI
January 6, 2020
P.K. ABRAHAM Vs. UNION OF INDIA AND ORS.
October 20, 2020
PANCHA NAND SINGH Vs. STATE OF JHARKHAND
January 14, 2020
PAPPU THAKUR Vs. UNION OF INDIA
June 3, 2020
PARMANAND KUMAR DAS Vs. STATE OF JHARKHAND
February 24, 2020
PARMESHWAR MAHTO, Vs. STATE OF JHARKHAND
January 18, 2020
PARMESHWAR SINGH @ PRAMESHWAR SINGH Vs. STATE OF JHARKHAND
February 27, 2020
PARWATI DEVI Vs. STATE OF JHARKHAND
September 17, 2020
PARWIND KUMAR Vs. STATE OF JHARKHAND
November 25, 2020
PAWAN KUMAR, Vs. STATE OF JHARKHAND
February 4, 2020
PINTU RANI Vs. STATE OF JHARKHAND
September 8, 2020
PITRUSH MARKI Vs. STATE OF JHARKHAND
January 22, 2020
PIYARUL SHEIK, Vs. RAM LAL RAJAK, SON OF LATE KHOGEN RAJAK
June 17, 2020
PIYUSH ADESARA Vs. SANTOSH KUMAR VERMA
February 5, 2020
POONAM JAIN Vs. GAURI SHANKER JAIN
December 4, 2020
PRABHA MEHROTRA Vs. UNION OF INDIA
February 14, 2020
PRABHAT RANJAN Vs. STATE OF JHARKHAND
September 1, 2020
PRABHUNATH SINGH Vs. STATE OF JHARKHAND
August 28, 2020
PRADEEP KUMAR Vs. STATE OF JHARKHAND
October 7, 2020
PRADEEP KUMAR CHOUDHARY Vs. STATE OF JHARKHAND
September 23, 2020
PRADEEP KUMAR MEHTA @ PRADEEP PRASAD MEHTA Vs. STATE OF JHARKHAND
January 13, 2020
PRADEEP KUMAR SONTHALIA Vs. DHIRAJ PRASAD SAHU @ DHIRAJ SAHU
January 17, 2020
PRADEEP RAM Vs. UNION OF INDIA
September 14, 2020
PRADIP MISHRA Vs. STATE OF JHARKHAND
October 13, 2020
PRAKASH CHANDRA MISHRA, Vs. STATE OF JHARKHAND
January 9, 2020
PRAKASH MISHRA Vs. REETA DEVI @ CHANDI
February 12, 2020
PRAMOD Vs. STATE OF JHARKHAND
July 3, 2020
PRAMOD KUMAR Vs. STATE OF JHARKHAND
September 9, 2020
PRANESH KUMAR SINHA Vs. STATE OF JHARKHAND
October 21, 2020
PRATIK KUMAR Vs. STATE OF JHARKHAND
November 3, 2020
PRAVESH MAHRA Vs. STATE OF JHARKHAND
September 24, 2020
PRAVIN CHAND Vs. STATE OF JHARKHAND
February 4, 2020
PRAYAG LAL MAHATO Vs. GUDDU SAW
January 13, 2020
PRAYAG NARAYAN, Vs. STATE OF JHARKHAND
June 1, 2020
PREETI DEVI Vs. STATE OF JHARKHAND
September 11, 2020
PREM CHAND RAI Vs. DAMODAR VALLEY CORPORATION
January 9, 2020
PREM SHANKAR PRASAD Vs. STATE OF JHARKHAND
December 18, 2020
PRINCIPAL, GOVERNMENT POLYTECHNIC Vs. STATE OF JHARKHAND
February 13, 2020
PRIYANKA KUMARI Vs. DEPUTY GENERAL MANAGER (HUMAN RESOURCES), I D B I BANK LIMITED, MUMBAI
April 21, 2020
PRIYANKA KUMARI Vs. STATE OF JHARKHAND
August 10, 2020
PRIYANKA PATHAK Vs. SHRAVAN SATYANARAYAN TIWARY
February 19, 2020
PROJECT OFFICER Vs. SOVA DEVI
November 11, 2020
PURULIA & KHARAGPUR TRANSMISSION COMPANY LTD. Vs. COMMERCIAL TAXES TRIBUNAL
January 8, 2020
PURUSHOTTAM KUMAR SINGH Vs. STATE OF JHARKHABND
September 3, 2020
PUSHPA KUMARI KASHYAP, WIFE OF RAMDEV PRASAD Vs. STATE OF JHARKHAND
October 20, 2020
PUSHPANJALI KUMARI Vs. STATE OF JHARKHAND
September 14, 2020
R. K. TRANSPORT PRIVATE LIMITED, BOKARO Vs. CENTRAL COALFIELDS LIMITED, RANCHI
January 14, 2020
R.K. TRANSPORT PRIVATE LIMITED Vs. CENTRAL COALFIELDS LIMITED
January 14, 2020
RAAMJEE PRASAD Vs. STATE OF JHARKHAND
February 4, 2020
RABIBARI MUNDA WIFE OF JHARI MUNDA Vs. STATE OF JHARKHAND
January 6, 2020
RABINDRA NATH MAHATO Vs. MANORANJAN MAHATO
January 29, 2020
RADHA DEVI Vs. SRIKANT UPADHYAY
January 6, 2020
RADHA KRISHNA SINGH Vs. STATE OF JHARKHAND
June 2, 2020
RADHIKA DEVI Vs. STATE OF JHARKHAND
November 4, 2020
RAGHO TIWARI AND ORS. Vs. STATE OF JHARKHAND AND ORS.
November 27, 2020
RAHUL KUMAR Vs. STATE OF JHARKHAND
June 9, 2020
RAJ JAISWAL Vs. UNION OF INDIA
July 31, 2020
RAJ KAMAL GAGRAI Vs. UNION OF INDIA
December 2, 2020
RAJ KUMAR DUTTA Vs. STATE OF JHARKHAND
January 14, 2020
RAJAN KUMAR SINGH Vs. STATE OF JHARKHAND
December 4, 2020
RAJAT FUEL PRODUCT CORPORATION Vs. UNION OF INDIA
January 6, 2020
RAJENDRA PRASAD SINGH Vs. STATE OF JHARKHAND
February 13, 2020
RAJENDRA RAM Vs. STATE OF JHARKHAND
October 5, 2020
RAJESH GANDHI Vs. UNION OF INDIA
February 10, 2020
RAJESH KUMAR SINGH Vs. STATE OF JHARKHAND
January 9, 2020
RAJESH KUMAR YADAV Vs. STATE OF JHARKHAND
August 20, 2020
RAJESH PRAMANIK @ JAGARNATH PRAMANIK Vs. STATE OF JHARKHAND
January 18, 2020
RAJESH TURI Vs. CENTRAL COALFIELDS LTD , RANCHI
January 29, 2020
RAJIV RANJAN KUMAR Vs. THE STATE OF JHARKHAND
December 3, 2020
RAJU ORAON Vs. GHURNI ORAIN
January 10, 2020
RAKESH RANJAN, RAM PADARATH THAKUR Vs. STATE OF JHARKHAND
May 28, 2020
RAKHI PANDEY Vs. GOVERNMENT OF JHARKHAND
January 14, 2020
RAM BACHAN SHARMA Vs. STATE OF JHARKHAND
October 16, 2020
RAM BILASH SAHU Vs. STATE OF JHARKHAND
June 8, 2020
RAM BILASH SAHU Vs. STATE OF JHARKHAND
September 23, 2020
RAM BRIKSHA NONIA Vs. STATE OF JHARKHAND
February 7, 2020
RAM BRIKSHA NONIA Vs. STATE OF JHARKHAND
July 8, 2020
RAM CHANDRA RAM Vs. STATE OF JHARKHAND
February 14, 2020
RAM CHARITAR PANDIT @ RAMCHARITRA PANDIT Vs. STATE OF JHARKHAND
February 28, 2020
RAM DAS SAHU Vs. STATE OF JHARKHAND
October 7, 2020
RAM JANAM RAM Vs. JHARKHAND STATE INFORMATION COMMISSION
February 10, 2020
RAM KAILASH SINGH Vs. STATE OF JHARKHAND
September 3, 2020
RAM KHARIA Vs. STATE OF JHARKHAND
August 31, 2020
RAM KRISHNA CHAUDHARY Vs. STATE OF JHARKHAND
December 2, 2020
RAM KUMAR SAHU, Vs. AMRESH KUMAR SAO
March 2, 2020
RAM LAGAN RAM Vs. STATE OF JHARKHAND
May 14, 2020
RAM PARVESH THAKUR Vs. STATE OF JHARKHAND
March 4, 2020
RAM PRAKASH MANDAL Vs. STATE OF JHARKHAND
May 14, 2020
RAM PRASAD Vs. MANAGER OF SOUTH TISRA COLLIERY
December 1, 2020
RAM SUBHAG SINGH Vs. STATE OF JHARKHAND
September 29, 2020
RAM TIWARI Vs. STATE OF JHARKHAND
March 17, 2020
RAMA SHANKAR SINGH Vs. CENTRAL BANK OF INDIA
December 15, 2020
RAMAWATAR KUMAR CHANDRAVANSI Vs. FOOD CORPORATION OF INDIA
December 15, 2020
RAMBHA DEVI Vs. STATE OF JHARKHAND
December 9, 2020
RAMESH KUMAR NIRALA, Vs. STATE OF JHARKHAND
September 2, 2020
RAMESH PD RAI Vs. STATE OF JHARKHAND
January 13, 2020
RAMESH SHARMA, Vs. STATE OF JHARKHAND
July 8, 2020
RAMESHWAR BESRA Vs. STATE OF JHARKHAND
February 7, 2020
RAMESHWAR BESRA Vs. STATE OF JHARKHAND
July 13, 2020
RAMKA MURMU Vs. STATE OF JHARKHAND
January 16, 2020
RAMKRISHNA FORGINGS LIMITED Vs. STATE OF JHARKHAND
January 26, 2020
RAMKRISHNA FORGINGS LIMITED AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
January 29, 2020
RAMLAL HEMBROM Vs. STATE OF JHARKHAND
January 9, 2020
RAMPATI YADAV Vs. STATE OF JHARKHAND
February 6, 2020
RAN VIJAY THAKUR, Vs. STATE OF JHARKHAND
June 10, 2020
RANCHI UNIVERSITY, RANCHI Vs. KUMARESH PRASAD SINGH
May 12, 2020
RANDHIR SINGH Vs. STATE OF JHARKHAND
September 30, 2020
RANGE FOREST OFFICERS ASSOCIATION Vs. STATE OF JHARKHAND
February 28, 2020
RANJEET DAS Vs. STATE OF JHARKHAND
January 10, 2020
RANJEET KUMAR VISHWAKARMA Vs. STATE OF JHARKHAND
September 25, 2020
RANJIT KUMAR Vs. STATE OF JHARKHAND
February 24, 2020
RANJIT SAHU Vs. STATE OF JHARKHAND
November 25, 2020
RASKA MURMU, Vs. STATE OF JHARKHAND
January 15, 2020
RASTRIYA MAZDOOR UNION Vs. UNION OF INDIA
December 18, 2020
RATAN BHUIYAN, Vs. STATE OF JHARKHAND
June 19, 2020
RATAN LAL TUDU, Vs. STATE OF JHARKHAND
October 7, 2020
RAVI CHOUDHARY Vs. STATE OF JHARKHAND
June 30, 2020
RAVI GOPE, Vs. STATE OF JHARKHAND
February 3, 2020
RAVI KANT PRASAD Vs. RUKMINI DEVI
February 4, 2020
RAVI RAI Vs. STATE OF JHARKHAND
April 16, 2020
RAVINDRA KUMAR Vs. STATE OF JHARKHAND
June 26, 2020
RAVINDRA SINGH Vs. STATE OF JHARKHAND
May 21, 2020
REGISTRAR GENERAL, JHARKHAND HIGH COURT Vs. ASHOK KUMAR PANDEY, SON OF BASANT KUMAR PANDEY
February 6, 2020
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. BALE TUDU, WIFE OF LATE BHAGAN MURMU
February 28, 2020
RENU GUPTA Vs. MANAGING COMMITTEE, KHALSA NATIONAL MIDDLE SCHOOL
May 29, 2020
RISHABH SWADESHI (JV) Vs. JHARIA REHABILITATION AND DEVELOPMENT AUTHORITY
December 10, 2020
RITA DEVI Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED
May 28, 2020
RITES LIMITED Vs. STATE OF JHARKHAND
January 31, 2020
RITESH RANJAN KUMAR Vs. STATE OF JHARKHAND
January 13, 2020
ROBIN SOREN Vs. STATE OF JHARKHAND
January 10, 2020
ROHIT KUMAR Vs. STATE OF JHARKHAND
August 11, 2020
ROHIT NAYAK, Vs. STATE OF JHARKHAND
January 14, 2020
RUMA BOSE Vs. ANUP BOSE
February 13, 2020
RUPESH KUMAR SINHA, Vs. STATE OF JHARKHAND
October 14, 2020
S M EQBAL Vs. UNION OF INDIA
September 2, 2020
S R P OIL PVT LTD, Vs. STATE OF JHARKHAND
September 11, 2020
SACHIDA NAND SINHA Vs. JHARKHAND STATE HOUSING BOARD
February 25, 2020
SACHIDANAND RAI Vs. JHARKHAND HIGH COURT,
April 7, 2020
SACHIN KUMAR GOPE Vs. STATE OF JHARKHAND
September 28, 2020
SAFIQUE KHAN Vs. STATE OF JHARKHAND
February 26, 2020
SAHDEO MAHTO @ SUBHASH MAHTO Vs. STATE OF JHARKHAND
January 7, 2020
SAHDEO MUKHIYA Vs. STATE OF JHARKHAND
February 20, 2020
SAHLAT FAHAD Vs. STATE OF JHARKHAND
December 4, 2020
SAHLAT FAHAD @ SOHLAT FAHAD Vs. STATE OF JHARKHAND
December 14, 2020
SAIBUN KHATOON Vs. UNION OF INDIA
October 14, 2020
SAJIT JOHN HORO Vs. STATE OF JHARKHAND
November 23, 2020
SAJJAN ANSARI Vs. STATE OF JHARKHAND
October 16, 2020
SAKRA ORAON Vs. THE STATE OF JHARKHAND
November 2, 2020
SALIL TOPPO Vs. STATE OF JHARKHAND
January 8, 2020
SALSAR WIRES MANUFACTURING (P) LTD. Vs. STATE OF JHARKHAND
January 13, 2020
SAMAD ANSARI, Vs. STATE OF JHARKHAND
March 2, 2020
SAMIR KUMAR GHOSH, Vs. STATE OF JHARKHAND
June 11, 2020
SAMITA SHITAL Vs. STATE OF JHARKHAND
September 2, 2020
SAMSED AHMAD Vs. STATE OF JHARKHAND
February 28, 2020
SAMUEL SOREN Vs. STATE OF JHARKHAND
June 25, 2020
SANDEEP BAKSHI Vs. STATE OF JHARKHAND
March 6, 2020
SANDIP KUMAR, Vs. STATE OF JHARKHAND
May 26, 2020
SANICCHAR ORAON Vs. STATE OF JHARKHAND
January 21, 2020
SANICHARWA MANJHI, Vs. CENTRAL COALFIELDS LIMITED
September 7, 2020
SANIKA MUNDRI Vs. STATE OF JHARKHAND
July 7, 2020
SANJAY BHUIYAN, Vs. CENTRAL COALFIELDS LTD
June 25, 2020
SANJAY KUMAR Vs. SUMAN KUMARI
September 8, 2020
SANJAY KUMAR Vs. STATE OF JHARKHAND
November 27, 2020
SANJAY KUMAR AGRAWAL, Vs. STATE OF JHARKHAND
March 5, 2020
SANJAY KUMAR DATTA Vs. STATE OF JHARKHAND
January 29, 2020
SANJAY KUMAR HARI Vs. STATE OF JHARKHAND
May 21, 2020
SANJAY KUMAR JHA Vs. STATE OF JHARKHAND
January 15, 2020
SANJAY KUMAR PRASAD Vs. STATE OF JHARKHAND
March 3, 2020
SANJIV KUMAR Vs. STATE OF JHARKHAND
December 16, 2020
SANOJ KUMAR SAHU Vs. STATE OF JHARKHAND
February 12, 2020
SANTOSH ARORA Vs. GURJEET SINGH HORA
February 7, 2020
SANTOSH KUMAR Vs. STATE OF JHARKHAND
February 19, 2020
SANTOSH KUMAR Vs. UNION OF INDIA
November 9, 2020
SANTOSH KUMAR Vs. STATE OF JHARKHAND
August 5, 2020
SARASWATI DEVI Vs. BHARAT COKING COAL LIMITED
March 3, 2020
SARBESHWAR GORAIN Vs. STATE OF JHARKHAND
January 16, 2020
SARITA PRASAD Vs. NAND KISHORE PRASAD
December 9, 2020
SARJU RAM Vs. STATE OF JHARKHAND
January 17, 2020
SAROJ KUMAR, Vs. STATE OF JHARKHAND
October 13, 2020
SASHI NATH TIWARI Vs. JHARKHAND STATE HOUSING BOARD
February 13, 2020
SATBIR SINGH Vs. UNION OF INDIA
November 10, 2020
SATISH CHANDRA SHRIVASTAVA Vs. STATE OF JHARKHAND
January 6, 2020
SATYA MEHTA Vs. RAMESHWAR
December 4, 2020
SATYABRAT GUPTA Vs. STATE OF JHARKHAND
January 21, 2020
SATYAJIT BANERJEE Vs. HIRA LAXMI MEHTA
October 1, 2020
SATYANARAYAN SINGH, Vs. UNION OF INDIA
February 24, 2020
SATYENDRA SINGH Vs. STATE OF JHARKHAND
February 12, 2020
SECRETARY Vs. SANGEETA RAY
February 20, 2020
SHAILENDRA PRASAD MEHTA Vs. STATE OF JHARKHAND
September 21, 2020
SHAKARA KHATOON Vs. MUMTAZ ALAM
June 22, 2020
SHAKUNTALA DEVI, Vs. UNION OF INDIA
July 7, 2020
SHAKUNTALA MAHATO Vs. STATE OF JHARKHAND
June 12, 2020
SHAMBHU MAHALI Vs. STATE OF JHARKHAND
January 7, 2020
SHAMBHU MODI Vs. STATE OF JHARKHAND
September 16, 2020
SHAMBHU PRASAD SINGH Vs. UNION OF INDIA THROUGH CBI
August 18, 2020
SHAMBHU RAI, Vs. STATE OF JHARKHAND
February 19, 2020
SHAMIM ANSARI Vs. STATE OF JHARKHAND
August 10, 2020
SHANKAR BHAGWAN MISHRA Vs. STATE OF JHARKHAND
January 9, 2020
SHANKAR GANJHU Vs. STATE OF JHARKHAND
September 18, 2020
SHANKAR PASWAN, Vs. STATE OF JHARKHAND
July 2, 2020
SHANKAR PRASAD CHOURASIYA @ SHANKER PRASAD Vs. STATE OF JHARKHAND
February 11, 2020
SHANKAR SHARMA Vs. MOSTT. NIRMALA DEVI
January 7, 2020
SHASHI KANT KUMAR Vs. STATE OF JHARKHAND
September 11, 2020
SHASHI KUMAR BABUNA Vs. MAHENDRA KUMAR AGARWAL
February 28, 2020
SHASHIDHAR SINGH Vs. BHARAT COKING COAL LIMITED
December 11, 2020
SHAZIA KHATOON Vs. RAJENDRA INSTITUTE OF MEDICAL
June 15, 2020
SHEELA KUMARI Vs. STATE OF JHARKHAND
August 11, 2020
SHEIKH IMRAN Vs. STATE OF JHARKHAND
August 24, 2020
SHEIKH JAHANGIR Vs. STATE OF JHARKHAND
September 16, 2020
SHEO SHAKTI CEMENT INDUSTRIES Vs. STATE OF JHARKHAND
February 5, 2020
SHEOJI GOSWAMI Vs. STATE OF JHARKHAND
March 4, 2020
SHILPA THAKUR Vs. SURAJLAL BASKE
January 6, 2020
SHILPI BAXI @ SHILPI BAKSHI Vs. UNION OF INDIA
January 7, 2020
SHIPRA POWER AND FUEL PVT. LTD Vs. STATE OF JHARKHAND
December 3, 2020
SHIV CHARAN MAHATO, Vs. STATE OF JHARKHAND
August 10, 2020
SHIV SHARAN YADAV Vs. STATE OF JHARKHAND.
February 19, 2020
SHIVA SINGH SARDAR, Vs. STATE OF JHARKHAND
June 25, 2020
SHREE NATH MISHRA Vs. STATE OF JHARKHAND
February 10, 2020
SHREE SARAWGI WIFE OF LATE PRAKASH CHANDRA SARAWGI Vs. SARANG ENGICON INDIA PVT. LTD.
March 3, 2020
SHRI PRAKASH PANDEY Vs. STATE OF JHARKHAND
February 28, 2020
SHUNTI DEVI Vs. STATE OF JHARKHAND
January 17, 2020
SHYAM CHANDRA KAR Vs. STATE OF JHARKHAND
May 29, 2020
SHYAM GUPTA Vs. STATE OF JHARKHAND
August 7, 2020
SIDDHARTH RANJAN DUBEY@ JAYANTO DUBEY Vs. STATE OF JHARKHAND
September 17, 2020
SIMBHA CHALEM INDUSTRIES Vs. STATE OF JHARKHAND
February 6, 2020
SIMMI YASMIN Vs. STATE OF JHARKHAND
June 2, 2020
SINGH BUILDERS SYNDICATE Vs. DAMODAR VALLEY CORPORATION
June 2, 2020
SINGHBHUM Vs. AMRESH KUMAR SAO
March 2, 2020
SINKU DEVI WIFE OF MANOJ BARNWAL Vs. MANOJ BURNWAL @ MANOJ AGRAWAL, SON OF BHAGWAN DAS
March 6, 2020
SITARAM MANDAL, Vs. STATE OF JHARKHAND
February 28, 2020
SMIRITI SRIVASTAVA Vs. STATE OF JHARKHAND
May 27, 2020
SOME DUTT GOYAL @ S.D. GOYAL Vs. STATE OF JHARKHAND
January 6, 2020
SONI KUMARI Vs. THE STATE OF JHARKHAND
August 21, 2020
SONI KUMARI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
September 21, 2020
SRAWAN MARDI Vs. STATE OF JHARKHAND
April 30, 2020
SRIMATI GIRIBALA Vs. FIRST WIDOW
February 19, 2020
STATE BANK OF INDIA Vs. NAVIN KUMAR SINHA
February 11, 2020
STATE OF JHARKHAND Vs. SUBRATA SASMAL & CO. LTD.
January 24, 2020
STATE OF JHARKHAND Vs. PRAKASH RAJAK
March 2, 2020
STATE OF JHARKHAND Vs. DINESH CHANDRA MAHATO, SON OF LATE JUGAL KISHORE MAHTO
May 19, 2020
STATE OF JHARKHAND Vs. SUBODH KUMAR ROY, SON OF BHAGWAN ROY
May 28, 2020
STATE OF JHARKHAND Vs. BIJAN KUMAR DUTTA, SON OF LATE KANHAI LAL DUTTA
May 21, 2020
STATE OF JHARKHAND Vs. PRASHANT KUMAR MISHRA SON OF LATE K P MISHRA
May 18, 2020
STATE OF JHARKHAND Vs. RAMESH DUTT PATHAK
February 11, 2020
STATE OF JHARKHAND Vs. UDAI NARAIN SINGH
February 24, 2020
STATE OF JHARKHAND Vs. SECRETARY
February 19, 2020
STATE OF JHARKHAND Vs. KRISHNA NANDAN SINGH
February 24, 2020
STATE OF JHARKHAND Vs. DHANANJAY KUMAR
February 17, 2020
STATE OF JHARKHAND Vs. RAJ NATH SINGH
January 14, 2020
STATE OF JHARKHAND Vs. LEKHA KUJUR, D/O JAIRAM ORAON
February 17, 2020
STATE OF JHARKHAND Vs. SUBHADRA KUMARI, WIFE OF RAVINDRA PRASAD YADAV
February 26, 2020
STATE OF JHARKHAND Vs. ASHWINI KUMAR TRIPATHY SON OF AYODHYA NATH TRIWARI
February 17, 2020
STATE OF JHARKHAND Vs. GANESH PRASAD SINGH
February 3, 2020
STATE OF JHARKHAND Vs. HANSRAJ RAM
February 26, 2020
STATE OF JHARKHAND Vs. KAMLAKANT PANDEY, SON OF PARAS NATH PANDEY
February 20, 2020
STATE OF JHARKHAND Vs. RAJENDRA MISHRA
November 4, 2020
STATE OF JHARKHAND Vs. JAIPAL ORAON
November 4, 2020
STATE OF JHARKHAND Vs. SURENDRA KUMAR
November 2, 2020
STATE OF JHARKHAND Vs. LAKSHMI DEVI
October 20, 2020
STATE OF JHARKHAND Vs. IZHAR HUSSAIN
November 5, 2020
STATE OF JHARKHAND Vs. KIRAN KUNWAR
September 22, 2020
STATE OF JHARKHAND Vs. ABDUL QAYUM
December 15, 2020
STATE OF JHARKHAND Vs. KARUNA JHA
August 25, 2020
STEEL AUTHORITY OF INDIA LTD. Vs. KAMLADITYYA CONSTRUCTION PVT. LTD.
January 13, 2020
SUBAS SINGH Vs. THE UNION OF INDIA AND ORS.
January 31, 2020
SUBASTIN TUDDU Vs. STATE OF JHARKHAND
February 10, 2020
SUBHASH KUMAR Vs. UNION OF INDIA
February 25, 2020
SUDESH KEDIA Vs. UNION OF INDIA
June 24, 2020
SUDHA DEVI SARAF Vs. STATE OF JHARKHAND
February 12, 2020
SUDHAKAR DUBEY Vs. STATE OF JHARKHAND
October 7, 2020
SUDHIR KUMAR SAHU Vs. STATE OF JHARKHAND
February 4, 2020
SUDHIR LAKRA Vs. UNION OF INDIA
January 10, 2020
SUDHIR SINKU Vs. STATE OF JHARKHAND
December 9, 2020
SUJEET KUMAR MUKHARJEE, Vs. STATE OF JHARKHAND
September 7, 2020
SUKHDEO SAO Vs. SAHDEO PRASAD
January 6, 2020
SUKHLAL KARWA, Vs. STATE OF JHARKHAND
March 16, 2020
SULEN SINGH, WIFE OF LATE UGRAH NARAYAN SINGH Vs. STATE OF JHARKHAND
July 8, 2020
SUMAN SINGH Vs. STATE OF JHARKHAND
January 31, 2020
SUMIT KUMAR UPADHYAY Vs. STATE OF JHARKHAND
November 10, 2020
SUMITRA DEVI Vs. UNION OF INDIA
June 1, 2020
SUNAINA DEVI Vs. UNION OF INDIA
February 3, 2020
SUNIL BARAN CHATTERJEE Vs. STATE OF JHARKHAND
February 5, 2020
SUNIL KUMAR Vs. STATE OF JHARKHAND
January 31, 2020
SUNIL KUMAR Vs. STATE OF JHARKHAND
January 7, 2020
SUNIL KUMAR PANDEY Vs. STATE OF JHARKHAND
June 1, 2020
SUNIL KUMAR PASWAN Vs. STATE OF JHARKHAND
March 4, 2020
SUNIL KUMAR SINGH Vs. UNION OF INDIA
February 20, 2020
SUNIL KUMAR TIWARI Vs. STATE OF JHARKHAND
May 20, 2020
SUNIL KUMAR VISHWAKARMA Vs. NEELAM VISHWAKARMA
January 23, 2020
SUNIL ORAON Vs. STATE OF JHARKHAND
November 10, 2020
SUNIL SOREN Vs. STATE OF JHARKHAND
February 4, 2020
SUNIL YADAV, Vs. STATE OF JHARKHAND
August 25, 2020
SUPARI MAHATO Vs. STATE OF JHARKHAND
January 31, 2020
SUPER STEEL CASTING LIMITED Vs. DAMODAR VALLEY CORPORATION
February 12, 2020
SURBHI KUMARI Vs. STATE OF JHARKHAND
November 26, 2020
SURENDRA KUMAR VERMA, Vs. STATE OF JHARKHAND
June 2, 2020
SURENDRA MAHATO Vs. STATE OF JHARKHAND
February 28, 2020
SURENDRA NATH SAHU Vs. SOBHA DEVI
February 14, 2020
SURENDRA NATH SINGH, Vs. BHARAT COKING COAL
October 13, 2020
SURENDRA PRASAD SINGH Vs. STATE OF JHARKHAND
December 15, 2020
SURESH KUMAR SINGH Vs. CENTRAL COALFIELDS LIMITED
November 5, 2020
SURESH PRASAD Vs. STATE OF JHARKHAND
August 10, 2020
SURESH PRASAD SINHA Vs. STATE OF JHARKHAND
September 21, 2020
SURUKUNU GOPE Vs. STATE OF JHARKHAND
January 31, 2020
SUSHANTA MANDAL Vs. STATE OF JHARKHAND
September 17, 2020
SWAPANA NAND DAS Vs. STATE OF JHARKHAND
February 10, 2020
SWETA RANI Vs. VINOBA BHAVE UNIVERSITY
January 14, 2020
TAJMUL ANSARI Vs. BASANT NARAIN SINGH
May 28, 2020
TALAMAIMURMU WIFE OF SIM HANSDA Vs. STATE OF JHARKHAND
January 20, 2020
TAPENDRA YADAV Vs. STATE OF JHARKHAND
September 11, 2020
TARANI MAHTO Vs. STATE OF JHARKHAND
June 26, 2020
TARUN BHAKAT Vs. STATE OF JHARKHAND
February 19, 2020
TARUN KANTA TOPNO Vs. STATE OF JHARKHAND
December 9, 2020
TARUN KUMAR Vs. STATE OF JHARKHAND
September 22, 2020
TARUN KUMAR SINGH, Vs. STATE OF JHARKHAND
June 25, 2020
TATA HITACHI CONSTRUCTION MACHINERY COMPANY PVT. LTD. Vs. STATE OF JHARKHAND
February 25, 2020
TATA IRON AND STEEL Vs. WORKMAN
November 9, 2020
TATA MOTORS LIMITED Vs. STATE OF JHARKHAND
February 20, 2020
TATA MOTORS LTD, JAMSHEDPUR, EAST SINGHBHUM Vs. STATE OF JHARKHAND,
March 19, 2020
TATA REFRACTORIES LTD. Vs. PRESIDING OFFICER, LABOUR COURT, JAMSHEDPUR AND ORS.
May 19, 2020
TATA STEEL LIMITED Vs. STATE OF JHARKHAND
March 17, 2020
TATA STEEL LIMITED Vs. CONCERNED WORKMAN
August 24, 2020
TATA STEEL LTD Vs. H R CONSTRUCTION (P) LTD , BAHJRAICH (U P )
June 4, 2020
TETRI ORAIN Vs. DIVISIONAL MANAGER, BAJAJ ALLIANZ GENERAL
December 9, 2020
THAKUWA MUNDA Vs. STATE OF JHARKHAND
January 8, 2020
THEIR WORKMEN BEING Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF RAJHARA COLLIERY
January 21, 2020
TIN PLATE COMPANY OF INDIA LIMITED Vs. T. V. R. RAJU
September 23, 2020
TINPLATE COMPANY OF INDIA LIMITED Vs. STATE OF JHARKHAND
February 11, 2020
TIPRU BURUMA Vs. NATIONAL INVESTIGATION AGENCY, NEW DELHI
October 1, 2020
TIRATH PRASAD CHOUDHARY Vs. STATE OF JHARKHAND
December 1, 2020
TOUFIQUE ALAM Vs. SHAHIDA KHATOON
March 4, 2020
TRIBHUVAN CARRIER PVT. LTD. Vs. BHARAT COKING COAL LIMITED
February 19, 2020
TULSI KAPARDAR Vs. STATE OF JHARKHAND
January 31, 2020
TULSI MAHTO Vs. STATE OF JHARKHAND
December 18, 2020
TULSI MAHTO Vs. STATE OF JHARKHAND
November 12, 2020
U.K. MECHANICAL ENGINEERING PVT. LTD. Vs. ZONAL MANAGER, CORPORATION BANK AND ORS.
October 1, 2020
UDAY NATH ORAON Vs. STATE OF JHARKHAND
September 21, 2020
UDAY SHANKAR ARYA Vs. LIC OF INDIA
June 4, 2020
UDDIN MIAN Vs. CENTRAL COAL FIELD LIMITED
January 27, 2020
UMA SHANKAR MALVIYA Vs. STATE OF JHARKHAND
May 14, 2020
UMA SHANKAR PANDEY Vs. STATE OF JHARKHAND
February 14, 2020
UMANG KEJRIWAL Vs. STATE OF JHARKHAND
January 15, 2020
UMESH KUMAR PRASAD Vs. STATE OF JHARKHAND
November 12, 2020
UMESH PRASAD MAHTO, Vs. PUSPA DEVI, WIFE OF UMESH PRASAD
July 6, 2020
UMESH PRASAD SINGH Vs. STATE OF JHARKHAND
September 3, 2020
UMESHA NAND MISHRA Vs. STATE OF JHARKHAND
January 22, 2020
UNION OF INDIA Vs. TARANI SEN LENKA
September 3, 2020
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December 2, 2020
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VINEET KUMAR SINGH @ VINEET KUMAR Vs. STATE OF JHARKHAND
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VINITA SINGH Vs. STATE OF JHARKHAND
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VIVEK VIJAY ARORA Vs. STATE OF JHARKHAND
July 6, 2020
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WORKMEN Vs. EMPLOYERS
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XO FOOTWEAR PVT LTD Vs. STATE OF JHARKHAND
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YADAV KOIRI Vs. STATE OF JHARKHAND
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