Case Index

Title
Date
A. LAXMINARAYANA Vs. THE DISTRICT COLLECTOR
July 27, 2020
A. M. PRASAD RAJU Vs. STATE OF TELANGANA
June 3, 2020
A. RAGHUNANDAN RAJ Vs. FORTUNE MONARCH ASSOCIATES
June 23, 2020
A. SASHIDHAR Vs. MOHD. RIAZ
November 27, 2020
A. SHALIVAHANA REDDY Vs. GREATER HYDERABAD MUNICIPAL CORPORATION
November 27, 2020
A. SRINIVASA RAO SRINIVAS Vs. KONDAVEETI VENKATA SRINIVASA RAO
June 22, 2020
A. SUDERSHAN Vs. M/S GOWRA LEASING AND FINANCE LTD.
June 8, 2020
A. V. SHIVA NAGAMANI Vs. SOUTHERN POWER DISTRIBUTION COMPANY
August 24, 2020
A.P.MAHESH CO-OPERATIVE BANK LTD Vs. STATE OF TELAGNANA
February 13, 2020
A.RAMESHID Vs. STATE OF TELANGANA
February 20, 2020
A.SHUKRAMADHADA Vs. STATE OF A.P.
February 3, 2020
AALURI MOGULAIAH Vs. BURRA ARUNA
November 6, 2020
ABDUL BASITH Vs. ASSISTANT COMMISSIONER
September 28, 2020
ABDUL RAHMAN Vs. STATE OF TELANGANA
September 9, 2020
ABDUL SAYEED MOHAMMAD Vs. STATE OF TELANGANA
December 14, 2020
ABDULLAH MOHD Vs. STATE OF TELANGANA
October 1, 2020
ABHISHEK MAHESHWARAM Vs. STATE OF TELANGANA
September 14, 2020
ABUBAKER SAYEED Vs. STATE OF TELANGANA
February 11, 2020
ACE-HIBC PRIVATE LIMITEED Vs. SANA LAKSHMI DEVI
June 29, 2020
ADAPAKA LAKSHMI NARAYANA Vs. STATE OF TELANGANA
September 17, 2020
ADHYA INDUSTRIES Vs. VIJAYA BANK
January 8, 2020
ADLAGATTA MADHU KUMAR Vs. ADLAGATTA GANGA KISHAN
February 20, 2020
AGARWAL FOUNDRIES PRIVATE LIMITED RAMA TOWERS Vs. UNION OF INDIA
November 6, 2020
AGNI AVIATION CONSULTANTS AND ORS. Vs. STATE OF TELANGANA AND ORS.
April 21, 2020
AGRON REMEDIES PVT LTD Vs. STATE OF TELANGANA.
February 20, 2020
AHMED ABDUL RAHEEM YESER Vs. STATE OF TELANGANA
October 6, 2020
AIPHINE PHARMACEUTICALS PVT Vs. ANDHRA BANK
January 24, 2020
AITHA BATHULA SWETHA RANI Vs. BATHULA RAMAIAH
August 24, 2020
AJAY KUMAR AGARWAL Vs. STATE OF TELANGANA
November 16, 2020
AJAY TIWARI Vs. VIJAYENDRA BAJPAI
June 19, 2020
AKASH PATNE AND 5 OTHERS Vs. STATE OF TELANGANA
November 9, 2020
AKKANNA MADANNA MAHANKALI MANDIR Vs. STATE OF TELANGANA
July 16, 2020
AKULA BHARATHAMMA BHARATHI Vs. KASAM VEERA REDDY
February 6, 2020
AKUTHOTA SUDHAKAR Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION
September 17, 2020
ALEEMUDDIN MOHAMMED Vs. STATE OF TELANGANA
January 21, 2020
ALL INDIA MAJLISEINQUILABEMILLAT Vs. ELECTION COMMISSION OF INDIA
November 17, 2020
ALLADI PEDDABBAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
June 9, 2020
ALLAM SUBBA RAYUDU Vs. A.P.STATE COOPERATIVE RURAL IRRIGATION CORPORATION LIMITED
January 28, 2020
ALLU SRINIVASA RAO Vs. STATE OF TELANGANA AND ORS.
May 11, 2020
ALOOR SRINIVAS Vs. DIRECTOR ENFORCEMENT
September 16, 2020
ALUVALA RAGHUPATHI GOUD Vs. STATE OF TELANGANA
September 16, 2020
AMARENDER REDDY Vs. STATE OF TELANGANA
January 8, 2020
AMR INDIA LTD Vs. PATEL ENGINEERING LTD
October 6, 2020
ANAND KUMAR BIDARKAR Vs. STATE OF TELANGANA
January 27, 2020
ANANTHA RAO DESHPANDE Vs. STATE OF TELANGANA
October 1, 2020
ANASUYA BAI Vs. STATE OF TELANGANA
January 31, 2020
ANDHRA BANK Vs. P.MADHAVA REDDY
December 23, 2020
ANIL AGARWAL Vs. KOTAK MAHINDRA BANK LIMITED
January 24, 2020
ANIL BHOSLE Vs. STATE OF TELANGANA
November 10, 2020
ANJANA TAGGARSE MOTUPALLI Vs. SECUNDERABAD CLUB
January 21, 2020
ANKAM GANGA NARSAIAH Vs. STATE OF TELANGANA
September 15, 2020
ANNEPAKA ROSHAIAH Vs. STATE OF TELANGANA
February 3, 2020
ANNI RAMESH Vs. SOWMYA ANNI GHANTASALA
November 11, 2020
ANUMULA REVANTH REDDY Vs. STATE OF TELANGANA
December 10, 2020
ANUPAMA GUDURU Vs. NAVEEN KUMAR MAMIDALA
February 14, 2020
AP PRODUCT Vs. STATE OF TELANGANA
December 3, 2020
AP STATE ROAD TRANSPORT Vs. CHINTA BHOOLAXMI
February 6, 2020
APPASANI CHANDRA SHEKAR Vs. STATE OF TELANGANA
November 18, 2020
APSRTC Vs. KOTHI VENKAVVA
February 13, 2020
APSRTCNOW TSRTC Vs. VALISETTIBEEKAM VIJAYA
January 10, 2020
ARANI AGRA OIL INDUSTRIES PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER
December 16, 2020
ARJUN ANNE Vs. STATE OF TELANGANA
December 7, 2020
ARUN KUMAR AGARWAL Vs. SOUTH CENTRAL RAILWAY
March 13, 2020
ARUNA WEB OFFSET PRINTERS AND ORS. Vs. ANDHRA BANK AND ORS.
April 21, 2020
ARVAPALLI RAMAMOHAN RAO Vs. ARVAPALLI VENKANNA
January 3, 2020
ARVIND LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER VC
September 11, 2020
ASHOK KUMAR AGARWAL Vs. B.BALRAJ GOUD
January 30, 2020
ASHOK KUMAR GUPTA Vs. MAMIDI PRAKASH MANCHALA PRAKASH
November 27, 2020
ASHOK KUMAR VERMA Vs. STATE OF TELANGANA
January 29, 2020
ASPIRATION MEDIA PRIVATE LIMITED Vs. MURALI MOHAN RAVI
November 6, 2020
ATLURI PALLAVI Vs. KESANDLA NARAYANA REDDY
September 1, 2020
ATLURI PALLAVI Vs. KESANDLA NARAYANA REDDY
November 25, 2020
ATTEVELI VISHNU PRASAD Vs. STATE OF TELANGANA
January 28, 2020
ATUL KATARIA Vs. STATE OF TELANGANA
December 8, 2020
AVI REDDY LAKSHMI KANTHA Vs. JACK RAJEEV DUBEY
October 13, 2020
AVILINENI BHARATAMMA Vs. STATE OF TELANGANA
June 4, 2020
AVULA VENKATESHWARLU Vs. UNION OF INDIA
January 3, 2020
AYUB KHAN Vs. STATE OF TELANGANA
August 14, 2020
AZMATH MOHAMMED AZMATHULLAH KHAN Vs. STATE OF TELANGANA
September 8, 2020
AZMEER SRINU Vs. DHARAVATH SHANKAR
February 12, 2020
AZMEERA BHOOMA NAIK Vs. STATE OF TELENGANA
February 26, 2020
B VIJAYANAND Vs. STATE TELANGANA
September 2, 2020
B. ASHOK Vs. B. VEERASHAM
October 13, 2020
B. BHASKAR Vs. STATE OF TELANGANA AND ORS.
March 20, 2020
B. CHANDRA SHEKAR Vs. KURAPATI NARENAER
March 4, 2020
B. CHANDRAMANI Vs. STATE OF TELANGANA
September 1, 2020
B. DINESH KUMAR Vs. SARITA
February 20, 2020
B. INDIRA Vs. REGIONAL MANAGER,TSRTC AND
September 3, 2020
B. JAYANTHI Vs. STATE OF TELANGANA
September 4, 2020
B. MAHESH NAIDU Vs. STATE OF TELANGANA
September 16, 2020
B. MALLA REDDY Vs. STATE OF TELANGANA
October 5, 2020
B. SAMBASIVA RAO Vs. THE STATE OF TELANGANA AND ORS.
August 7, 2020
B. SATYANANDAM Vs. CHIEF EXECUTIVE OFFICER
October 14, 2020
B. SATYANARAYANA BABU Vs. THE STATE OF TELANGANA
January 24, 2020
B. SRINIVAS REDDY Vs. STATE OF TELANGANA
September 4, 2020
B. SRINIVAS REDDY Vs. STATE OF TELANGANA
September 3, 2020
B. SUBBA RAYUDU Vs. STATE
December 8, 2020
B. VENKAT REDDY Vs. AHMED BIN ABDULLAH BALALA
February 24, 2020
B.A.S.DEVI PRASAD Vs. TELANGANA CO-OPERATIVE TRIBUNAL
July 6, 2020
B.GIDDA REDDY Vs. STATE OF TELANGANA
January 28, 2020
B.JANARDHAN REDDY Vs. SMT. SHANTHA BAI
December 9, 2020
B.POCHAIAH Vs. STATE OF TELANGANA
July 16, 2020
B.RAMI REDDY Vs. STATE OF TELANGANA
July 14, 2020
B.SATYANANDAM Vs. CHIEF EXECUTIVE OFFICER
October 14, 2020
B.SUBHADRA Vs. A.P.POWER GENERATION CORPORATION LIMITED
July 7, 2020
B.SWAROOPA Vs. STATE OF TELANGANA
January 31, 2020
B.TIRUPATHI REDDY Vs. STATE OF TELANGANA
March 16, 2020
BABY SAROJINI Vs. STATE OF TELANGANA
September 15, 2020
BACHANNA YOUTH ASSOCIATION Vs. M. MURALIDHAR
January 9, 2020
BACHIREDDY SRIKANTH REDDY Vs. G. SUDHA SUDHARSHANAMMA
September 23, 2020
BADAVATH LEELA Vs. STATE OF TELANGANA AND ORS.
August 20, 2020
BADDAM VENKAT REDDY Vs. STATE OF TELANGANA
September 2, 2020
BADHE ANIL PREM KUMAR Vs. STATE OF TELANGANA
January 27, 2020
BAGLEKAR AKASH KUMAR Vs. STATE OF TELANGANA
September 4, 2020
BAINI RAGHAVENDRA Vs. STATE OF TELANGANA
December 9, 2020
BAIRI RAMULU Vs. V.ANIL KUMAR, I.A.S
February 20, 2020
BAIRU ANJAIAH Vs. STATE OF TELANGANA
January 22, 2020
BAJI RAO Vs. STATE OF TELANGANA
July 15, 2020
BALAJI REXINE GOODS Vs. ASSISTANT COMMISSIONER
July 24, 2020
BALLA SHANTHI PRASAD Vs. STATE OF TELANGANA
October 9, 2020
BALMOORI VENKAT NARSING RAO Vs. UNION OF INDIA
September 15, 2020
BANALA KRISHNA CHARY Vs. GOVERNMENT OF TELANGANA
July 14, 2020
BANDARI BALA KRISHNA Vs. VEERA VEERAIAH
February 5, 2020
BANDARI DEEPRAJ Vs. STATE OF TELANGANA
January 3, 2020
BANDARU VENKANNA BABU Vs. L.RAVINDER GOUD
July 21, 2020
BANDHANADHAM PRUDHVIRAJU Vs. STATE OF TELANGANA
September 4, 2020
BANOTH GAJANLAL Vs. STATE OF TELANGANA
September 1, 2020
BANOTH MOHAN SINGH Vs. STATE OF TELANGANA
September 4, 2020
BANOTH RAVI Vs. STATE OF TELANGANA
March 10, 2020
BANOTH VENKANNA Vs. STATE OF TELANGANA
July 9, 2020
BANTU MANEMMA Vs. STATE OF TELANGANA
September 23, 2020
BARGU SHANKARAMMA Vs. STATE OF TELANGANA
July 20, 2020
BASA JAGADISHWAR RAO Vs. BASA RAJESHWAR RAO
November 2, 2020
BASETTI ASHOK Vs. STATE OF TELANGANA
January 28, 2020
BATHULA ANJI REDDY Vs. STATE OF TELANGANA
January 20, 2020
BATTU SOMAIAH Vs. STATE OF TELANGANA
January 28, 2020
BATTULA RAJAVEERU Vs. STATE OF TELANGANA
July 16, 2020
BEERAVALLI VENKAT SAI RAM REDDY Vs. PR. COMMISSIONER OF INCOME TAX 1
January 8, 2020
BEGAN RAVIDER RAVI Vs. STATE OF TELANGANA
December 14, 2020
BEHARA SHASHIBHUSHAN RAO Vs. STATE OF TELANGANA
September 23, 2020
BELLEZZA APARTMENTS OWNERS Vs. STATE OF TELANGANA
November 26, 2020
BENJWAL SANJAY KUMAR Vs. STATE OF TELANGANA
January 6, 2020
BHAGYALAXMI ELECTROPLAST PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
October 8, 2020
BHANU PRASAD VARIGANJI Vs. STATE OF TELANGANA
March 16, 2020
BHARAT HEAVY ELECTRICALS LTD Vs. BHUVANESHWAR POWER PRIVATE LTD
January 8, 2020
BHARATHI VNL SRIDHARA Vs. STATE OF TELANGANA
February 17, 2020
BHARATIYA ROAD LINES PRIVATE LIMITED Vs. STATE OF TELANGANA
October 20, 2020
BHARGAVI INFRATECH PVT LTD Vs. NEW CONSOLIDATED CONSTRUCTION CO.LTD
March 12, 2020
BHAVANA JAWHARE Vs. SIDDHARTH JAWHARE
December 28, 2020
BHAVIN KIRTIKUMAR MEHTA Vs. STATE OF TELANGANA
December 9, 2020
BHEEMSHETTI SRIDHAR Vs. STATE OF TELANGANA
September 15, 2020
BHIMINENI DIVYA Vs. INDIAN SCHOOL OF BUSINESS
September 21, 2020
BHIMSEN TYAGI Vs. STATE OF TELANGANA AND ORS.
August 27, 2020
BHUKYA HOMJI NAIK Vs. STATE OF TELANGANA
February 11, 2020
BHUKYA MANGILAL Vs. STATE OF TELANGANA
September 17, 2020
BINJUSARIA ISPAT PRIVATE Vs. AMIT KUMAR AGARWAL
March 2, 2020
BODA LAXMI Vs. STATE OF TELANGANA
November 12, 2020
BODARI KRISHNA KUMARI Vs. B. NARSIMHA
March 10, 2020
BOGOLU NAGENDRA BABU Vs. STATE OF TELANGANA
January 29, 2020
BOMBOTHULA PADMA Vs. STATE OF TELANGANA
September 30, 2020
BOMMAGANI SHARADHA Vs. STATE OF TELANGANA
January 30, 2020
BONTHA PRAKASH Vs. STATE OF TELANGANA
January 28, 2020
BONTHA PRASAD Vs. STATE OF TELANGANA
January 28, 2020
BOORLA AMARNATH B.KANTHAIAH Vs. STATE OF TELANGANA
February 10, 2020
BORELLI SRINIVAS Vs. STATE OF TELANGANA
November 24, 2020
BORELLI SRINIVAS Vs. STATE OF TELANGANA
November 27, 2020
BUDIDHA KARTHIK Vs. STATE OF TELANANA
December 8, 2020
BURA NARENDER GOUD Vs. STATE OF TELANGANA
January 22, 2020
BURRA VENUGOPAL GOUD Vs. STATE OF TELANGANA
September 16, 2020
BVG INDIA LIMITED Vs. VIJAI ELECTRICALS LIMITED
January 8, 2020
C. KALYAN Vs. PRL SECRETARY, REVENUE DEPT, HYD
December 15, 2020
C. MAHENDER AND ORS. Vs. POTTISREERAMULU TELUGU UNIVERSITY AND ORS.
April 21, 2020
C. MURALIMOHAN SASTRY Vs. DEBTS RECOVERY TRIBUNALI
January 7, 2020
C. PARASURAM Vs. STATE OF TELANGANA
October 1, 2020
C.MRUDHU BHASHINI CHERISHMA CHELI Vs. KARUNAKANTI SATHAIAH
February 12, 2020
C.VENUGOPAL REDDY Vs. STATE OF A.P.
January 10, 2020
CH RAMULU Vs. STATE OF TELANGANA
September 4, 2020
CH SHASIDHAR Vs. STATE OF TELANGANA
October 5, 2020
CH. BHOOLAXMI Vs. APSRTC, HYD
February 6, 2020
CH. MANJULA Vs. STATE OF TELANGANA
February 18, 2020
CHADALAVADA RAJESHWARI Vs. P. P.
March 10, 2020
CHAKALI BASSAMMA Vs. STATE OF A. P.
December 18, 2020
CHALLAGULLA SATYANARAYANA Vs. CHALLGULLA RAGHVAIAH
January 22, 2020
CHAMLE PARVATHI DILIP Vs. STATE OF TELANGANA
February 13, 2020
CHANDAN SINGH Vs. UNION OF INDIA
September 4, 2020
CHANDETI SUDHAKAR Vs. STATE OF TELANGANA
April 29, 2020
CHANDRA SEKHAR REDDY Vs. VIJAYALAKSHMI SAMUDRALA
February 7, 2020
CHANDRASHEKAR AND CO Vs. ENGINEERING PROJECTS INDIA LIMITED
December 7, 2020
CHANDU NAIK DHARAVATH Vs. STATE OF TELANGANA
January 30, 2020
CHEEKATI RAVI TEJA Vs. STATE OF TELANGANA
December 15, 2020
CHENNAMANENI VIDYASAGAR RAO Vs. STATE OF TELANGANA
December 15, 2020
CHENNUPATI MARUTHI DEVI Vs. CHERUKURI LAKSHMI MANASA
January 31, 2020
CHERALA ARUNDHATHI Vs. CHERALA PRAMOD KUMAR
June 9, 2020
CHETKURI SHIVARAJU Vs. STATE OF AP
February 12, 2020
CHILAKA INDUSTRIES Vs. COMMERCIAL TAX OFFICER
December 16, 2020
CHINNALA RANGAMMA Vs. STATE OF TELANGANA
October 6, 2020
CHINTALA SRINIVAS SRINU Vs. STATE OF TELANGANA
December 14, 2020
CHINTALAPATI KRISHNA MURTHY ANOTHER Vs. RAZIA SULTANA
March 6, 2020
CHINTAMANI PARSWANATH ENTERPRISES Vs. COMMERCIAL TAX OFFICER
September 29, 2020
CHITTIREDDY SADHAKAR REDDY Vs. STATE OF TELANGANA
February 13, 2020
CITIZEN WELFARE SOCIETY Vs. STATE OF TELANGANA
September 3, 2020
COGNIZANT TECHNOLOGY SOLUTIONS INDIA PVT. LTD. Vs. THE APPELLATE AUTHORITY AND ORS.
May 4, 2020
COLLECTOR Vs. A. L. SRINIVAS
August 26, 2020
COLONIAL CONSTRUCTION PVT LTD Vs. NARAYANAM NAGESWAR RAO
November 12, 2020
COMMERCIAL STEEL COMPANY Vs. ASSISTANT COMMISSIONER
March 4, 2020
COUNTRY SIDE REALTORS INDIA PVT. LTD. Vs. STATE OF TELANGANA
July 16, 2020
D MANIK REDDY Vs. STATE OF TELANGANA
September 1, 2020
D RAMCHANDER SRI BUGGAIAH Vs. STATE OF TELANGANA
February 4, 2020
D. PULLAIAH Vs. STATE OF A.P.
January 10, 2020
D. SATHISH REDDY Vs. STATE OF TELANGANA
October 12, 2020
D. SUDHAKAR REDDY Vs. THE JOINT COLLECTOR
September 1, 2020
D. VINOD KUMAR Vs. STATE OF TELANGANA
October 12, 2020
D.PADMAJA Vs. STATE OF TELANGANA
January 30, 2020
D.PRAVEEN Vs. NATIONAL INSURANCE CO LTD
February 19, 2020
D.RAJANNA S/O BAJANNA Vs. S.NAGESH
March 11, 2020
D.SAMPATH Vs. BIOLOGICAL E LIMITED
January 2, 2020
D.VAISHNAVI Vs. STATE OF TELANGANA
January 24, 2020
DAREDDY VINEETH REDDY Vs. DAREDDY VENU GOPAL REDDDY
November 27, 2020
DASA BIKSHAMAIAH AND ORS. Vs. THE AUTHORISED OFFICER, CANARA BANK AND ORS.
November 23, 2020
DASARI SANDEEP Vs. STATE OF TELANGANA
October 1, 2020
DASARI SANTOSH PAVAN KUMAR Vs. STATE OF TELANGANA
September 2, 2020
DAWOOD BOAM Vs. STATE OF TELANGANA
December 8, 2020
DE DIETRICH PROCESS SYSTEMS INDIA PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER
November 12, 2020
DEFENCE ELECTRONICS RESEARCH LABORATORY Vs. UNION OF INDIA
February 10, 2020
DEPOT MANAGER, APSRTC Vs. M.N.REDDY
January 30, 2020
DHANAVATH RAVINDRA NAIK Vs. STATE OF TELANGANA
December 21, 2020
DHEEKONDA SRIDHAR Vs. STATE OF TELANGANA
December 29, 2020
DHOPESHWAR AND SONS Vs. STATE TAX OFFICER
December 16, 2020
DIGI CABLE NETWORK INDIA LTD Vs. DEPUTY STATE TAX OFFICER
August 17, 2020
DILIP KUMAR Vs. ASSISTANT COMMISSIONER
September 28, 2020
DODDABOINA NARSAMMA Vs. STATE OF TELANGANA
September 17, 2020
DOKURI SATHEMMA Vs. STATE OF TELANGANA
March 3, 2020
DOMMETI VENKATA SWAMY Vs. SATE OF TELANGANA
September 21, 2020
DONAVALLI NAGENDER RAO Vs. STATE OF TELANGANA
January 6, 2020
DR. KOTA GANGADHAR REDDY Vs. CH. V. S. N. BABJI
January 24, 2020
DRF EMPLOYEES WELFARE SOCIETY AND ORS. Vs. V. SWAMINATHAN
February 18, 2020
DUDI SRIKANTH Vs. STATE OF TELANGANA
December 14, 2020
DUGYALA DEVENDER RAO Vs. STATE OF TELANGANA
September 28, 2020
DUMPA NARESH Vs. STATE OF TELANGANA
January 28, 2020
DURGA BAI Vs. AYYUB BEGUM
June 8, 2020
DVR ESTATES DEVELOPERS AND CONTRUCTION Vs. STATE OF TELANGANA
March 11, 2020
E.FELIX Vs. PARUS HEAVY CARRIERS
January 10, 2020
E.J. DAVID Vs. ADDITIONAL COLLECTOR, SANGAREDDY DIVISION
December 15, 2020
E.SRIRAMULU Vs. STATE OF TELANGANA
January 31, 2020
ERUKALA KANDELA POCHAIAH Vs. STATE OF TELANGANA
February 18, 2020
ESMARIO EXPORT ENTERPRISES Vs. UNION OF INDIA
February 20, 2020
ETNENI PADMA Vs. ETNENI VENKATESWARLU
February 3, 2020
EUPHORIC IMPORTS AND EXPORTS Vs. COMMERCIAL TAX OFFICER
February 27, 2020
FAE FRANCIS COUNTRY OF ORIGIN Vs. IVORY COAST
September 30, 2020
FAR N PAR (INDIA) PVT. LTD. Vs. GALT PHARMA EXPORTS PVT. LTD.
June 26, 2020
FATIMA NOORAIYN TUBA Vs. THE STATE OF TELANGANA AND ORS.
November 9, 2020
FISHERMAN COOPERATIVE SOCIETY Vs. STATE OF TELANGANA
September 15, 2020
FUTECH PROJECTS INDIA PVT LTD Vs. STATE OF TELANGANA
November 19, 2020
G. CHANDRA SEKHAR REDDY Vs. STATE OF TELANGANA
September 28, 2020
G. GLORIA Vs. STATE OF TELANGANA
April 27, 2020
G. GNANESHWAR Vs. STATE OF A. P.
June 11, 2020
G. H. RAO Vs. JOINT COLLECTOR, MAHABUBNAGAR
June 8, 2020
G. INDIRA KRISHNA REDDY Vs. SAGAM PADMA
October 14, 2020
G. KONDALA RAO Vs. STATE OF TELANGANA
September 29, 2020
G. KRISHNA Vs. STATE OF TELANGANA
May 19, 2020
G. KRISHNA REDDY Vs. STATE OF TELANGANA
December 15, 2020
G. L. KEDHAR NATH Vs. STATE OF TELANGANA
September 11, 2020
G. NAGANNA Vs. STATE OF ANDHRA PRADESH
August 18, 2020
G. RAJ GOPAL CHARY Vs. STATE OF TELANGANA
September 3, 2020
G. SRIKANTH GOUD Vs. STATE OF TELANGANA
December 9, 2020
G. SRINIVASA CHARY Vs. STATE OF TELANGANA
August 7, 2020
G. SUDHAKAR REDDY Vs. THE STATE OF TELANGANA AND ORS.
April 21, 2020
G. SUNEETHA Vs. UNION OF INDIA AND ORS.
July 16, 2020
G. TUHIN KUMAR Vs. STATE BANK OF INDIA AND ORS.
April 21, 2020
G.C.JEET Vs. HOTEL PALACE
February 10, 2020
G.LAKSHMI Vs. BENHUR MAHESH DUTT EKKA
February 28, 2020
G.MANJULA Vs. G.BALA KRISHNA
January 10, 2020
G.MUTHAIAH Vs. ALL CONCERNED
February 19, 2020
G.RAMAKISHAN Vs. DIST. COLLECTOR, MNAGAR
January 10, 2020
G.RAMULU Vs. STATE OF A.P.
January 10, 2020
G.VENKATESWARA RAO Vs. STATE OF TELANGANA
January 29, 2020
GADDI GANGI REDDY Vs. STATE OF TELANGANA AND ORS.
October 13, 2020
GADEGONI DAYAKAR Vs. STATE OF TELANGANA
September 4, 2020
GADHEVENI MEENA KUMARI Vs. MERUGU VENKATESH
February 5, 2020
GADIPARTHI SRI LAKSHMI Vs. STATE OF TELANGANA
September 28, 2020
GALORE LNFRATECH PVT. LTD. Vs. SEW KRISHNANAGAR BHARAMPORE HIGHWAYS LTD.
June 9, 2020
GANAPURAM RAGHU Vs. STATE OF TELANGANA
September 9, 2020
GANDAMALLA ISTHAIR Vs. DISTRICT ELECTION AUTHORITY
February 18, 2020
GANDIKOTA MALLESH Vs. STATE OF TELANGANA
February 14, 2020
GANGOTHRI METAL INDUSTRY,HYDERABAD Vs. HYDERABAD METROPOLITAN DEVELOPMENT
December 21, 2020
GANJI VENKATESHAM Vs. STATE OF TELANGANA
December 22, 2020
GANTA JAI KUMAR Vs. STATE OF TELANGANA
May 20, 2020
GANTA SRINIVASA RAO Vs. THE STATE OF TELANGANA AND ORS.
June 15, 2020
GANTA SWETHA Vs. STATE OF TELANGANA
October 5, 2020
GARIKIPATI BULLI NAYANA Vs. M.S.R. HOUSING AND RESORTS PRIVATE LIMITED AND ORS.
July 30, 2020
GARREPELLI SADANANDAM Vs. STATE OF TELANGANA
February 27, 2020
GARUDA TRUCKS Vs. STATE OF TELANGANA
February 4, 2020
GATTU MUKKA NIKHITHA Vs. GATTU ARAVIND
February 20, 2020
GATTU VAMAN RAO Vs. STATE OF A. P.
June 4, 2020
GENERAL MANAGER,SINGARENI COLLIERIES COMPANY Vs. CHAIRMAN, INDUSTRIAL TRIBUNAL-CUM-LABOR COURT
January 22, 2020
GHANSHYAM SHARMA Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
August 20, 2020
GHULAM SANDANI Vs. STATE OF TELANGANA
February 6, 2020
GINNI RAJESWARI Vs. SOUTH CENTRAL RAILWAY
January 3, 2020
GINNIGORLA RAMA RAO Vs. STATE OF TELANGANA
September 24, 2020
GITIKA DUTTA Vs. STATE OF TELANGANA
September 15, 2020
GOLANUKONDA KARUNAKAR Vs. A.P.GRAMEENA VIKAS BANK
January 9, 2020
GOLKONDA UMA DEVI Vs. ENTI MANJULA
February 18, 2020
GORIKAPOODI JOHN ASHEER Vs. STATE OF TELANGANA
December 18, 2020
GORRE LAXMI Vs. STATE OF TELANGANA
November 10, 2020
GOSIKA VEERAIAH Vs. UNION OF INDIA
February 5, 2020
GOVINDA DEVI Vs. STATE OF TELANGANA AND ORS.
June 25, 2020
GRACE MALLIKA RAJ KUMAR Vs. UNION OF INDIA
February 20, 2020
GSR CONSTRUCTIONS Vs. STATE OF TELANGANA
November 19, 2020
GUDIPATI EKO NARAYANA Vs. VALLAPUREDDY RAVINDER REDDY AND ORS.
August 13, 2020
GUDU SAHEB Vs. SHAIK KHASIM SAHEB
February 4, 2020
GUDUR SANDEEP REDDY Vs. STATE OF TELANGANA
December 2, 2020
GUDURU ASHWINI Vs. STATE OF TELANGANA
September 9, 2020
GUGULOTH SANTOSH NAIK Vs. THE STATE OF TELANGANA AND ORS.
December 23, 2020
GUJJARI PADMA Vs. CHEGURI SRINIVAS
February 10, 2020
GULAM MOHAMMED FEROZ Vs. STATE OF TELANGANA
November 20, 2020
GULAM MOHAMMED MIR HASAN ALI ZUBAIR NAWAB Vs. STATE OF TELANGANA
September 10, 2020
GUNDALA MALLIKA Vs. STATE OF TELANGANA
January 21, 2020
GUNDEPURI SWARUPA Vs. TELANGANA STATE PUBLIC SERVICE COMMISSION
February 3, 2020
GURRALA BALARAJU Vs. AILENI LAVANYA
September 23, 2020
GURRALA SRINIVASA RAO Vs. STATE OF TELANGANA
October 21, 2020
H. ANURADHA AND ORS. Vs. CANARA BANK AND ORS.
October 9, 2020
H. SHIVAJI RAO Vs. T. NARSIMLU
June 22, 2020
HABEEB TAYYAB Vs. STATE OF TELANGANA
August 6, 2020
HARINATH ENTERPRISES Vs. STATE OF TELANGANA
January 21, 2020
HARSHA TIPIRNENI Vs. POOJA TIPIMENI
December 4, 2020
HASSAN MOHAMMED Vs. STATE OF TELANGANA
November 24, 2020
HELMA NAIK PRASAD Vs. STATE OF TELANGANA
November 25, 2020
HEREKAR SHANKAR LAL Vs. STATE OF TELANGANA
November 17, 2020
I KON ASSOCIATES Vs. STATE OF TELANGANA
October 8, 2020
I. BALAMANI Vs. TELANGANA ROAD TRANSPORT
March 4, 2020
I. STELLA Vs. STATE OF TELANGANA
October 6, 2020
I. V. SRINIVASA RAO Vs. STATE OF TELANGANA
September 3, 2020
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. Y MALLESH
November 12, 2020
ICOMM TELE LTD. Vs. BHARATH SANCHAR NIGAM LTD
June 19, 2020
ILLAPOGU PADMA Vs. STATE OF TELANGANA
September 11, 2020
INAPANURI PRABHAKAR RAO Vs. STATE OF TELANGANA
September 4, 2020
INDOCO REMEDIES LIMITED Vs. COMMERCIAL TAX OFFICER
February 3, 2020
INDU EASTERN PROVINCE PROJECTS PRIVATE LTD. Vs. TELANGANA HOUSING BOARD
June 9, 2020
INDUSTRIES AND SPIRITS (P) LTD. Vs. ALLIED BLENDERS AND DISTILLERS PVT. LTD.
September 1, 2020
INFRAPROJECTS MAURITIUS LIMITED AND ANOTHER Vs. NAVAYUGA ENGINEERING COMPANY LIMITED AND 5 OTHERS
September 1, 2020
INSTITUTE OF FRANCISCAN SISTERS OF MARY Vs. STATE OF TELANGANA
September 3, 2020
IRCON INTERNATIONAL LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
June 9, 2020
ISHAQ BIN SALEH Vs. STATE OF TELANGANA
April 3, 2020
ISHOO NARANG Vs. STATE OF TELANGANA
December 22, 2020
ISLAVATH SHANKER Vs. STATE OF TELANGANA
December 18, 2020
ISM FOCAL POINT Vs. MEDICO ABROAD
March 16, 2020
ISSAR PHARMACEUTICALS PVT. LTD Vs. A. RAMAIAH
October 1, 2020
ISTTM INDIA PRIVATE LIMITED Vs. ENGINEERING STAFF COLLEGE
June 15, 2020
ITHAMARAJU RAMABAI Vs. STATE OF TELANGANA
February 4, 2020
ITTIREDDY MANGAVVA Vs. STATE OF TELANGANA
July 10, 2020
J. JANGAIAH Vs. UCO BANK
September 17, 2020
J.RAMAKRISHNA Vs. UNION OF INDIA
December 4, 2020
J.SHYAMSUNDER REDDY Vs. STATE OF TELANGANA
February 5, 2020
J.SRILAXMI ANURADHA KATIKE Vs. STATE OF TELANGANA
January 29, 2020
JADAV BADRU Vs. STATE OF TELANGANA
September 18, 2020
JAI SANTOSHIMATHA REALTORS Vs. V. RAVI KUMAR AND ORS.
May 19, 2020
JAIHIND GREEN FIELDS PVT LTD Vs. SHANKAR HILLS PLOTS
September 2, 2020
JALARAM PLASTICS Vs. COMMERCIAL TAX OFFICER
December 16, 2020
JAMMIGUMPUULA KIRAN KUMAR Vs. STATE OF TELANGANA
September 23, 2020
JAMPALA PADMA Vs. STATE OF TELANGANA
November 18, 2020
JANGAM TILAK RAJ Vs. STATE OF TELANGANA
September 30, 2020
JANGONI VIJENDER Vs. STATE OF A.P.
January 21, 2020
JASVINDER KOUR SALUJA Vs. STATE OF TELANGANA
December 14, 2020
JEETESH AGARWAL Vs. SAVITRI HIRALAL AND ANOTHER
November 18, 2020
JERRIPOTHULA LOVA RAJU ANNA Vs. UNION OF INDIA
December 10, 2020
JETTAGONI BOJJAMMA Vs. M. MARAIAH
February 27, 2020
JETTI SANDHAYA RANI Vs. STATE OF TELANGANA
November 3, 2020
JINAKI LAXMAN RAO LAXMAN Vs. STATE OF TELANGANA
November 11, 2020
JMJ HOMES INDIA PVT LTD AND ANOTHER Vs. STATE OF TELAGANA AND 9 OTHERS
September 1, 2020
JOGANNAGARI SHIVA SHANKAR REDDY Vs. STATE OF TELANGANA
March 10, 2020
JOSEPH SRIHARSHA & MARY INDRAJA EDUCATIONAL SOCIETY Vs. STATE OF TELANGANA
September 29, 2020
JOSEPH SRIKANTH REDDY Vs. STATE OF TELANGANA
March 2, 2020
JUMBARTHI ARUN KUMAR Vs. JUMBARTHI MAMATHA SAMATHA
January 31, 2020
JUPALLY MEGHANATH Vs. STATE OF TELANGANA
February 4, 2020
JYOTHI BAIRAIAH Vs. OGGE GAJULA SIDDAIAH
February 4, 2020
K N MURTHY Vs. SURENDER BANTIA PREMRAJ SURENDER
March 12, 2020
K SREENU VENKATA RATNAM Vs. STATE OF TELANGANA
February 6, 2020
K VASANTHA Vs. MOHAMMED MAQSOOD
January 2, 2020
K. BABU Vs. STATE OF TELANGANA AND ORS.
September 4, 2020
K. BALARAMA RAJU Vs. UNION OF INDIA
August 27, 2020
K. C. V. R. INFRA PROJECTS PRIVATE LIMITED Vs. JRC, K.C.V.R. PROJECTS
September 29, 2020
K. DAMLA Vs. STATE OF TELANGANA AND ORS.
July 30, 2020
K. EBNEZER Vs. THE STATE OF TELANGANA
September 4, 2020
K. GIRI Vs. STATE OF TELANGANA
September 3, 2020
K. KUMARASWAMY Vs. STATE, ACB
March 18, 2020
K. NARAYANA Vs. THE CHIEF COMMISSIONER OF LAND ADMINISTRATION AND ORS.
August 5, 2020
K. NAVEEN REDDY Vs. STATE OF TELANGANA
March 10, 2020
K. PRABHAKAR REDDY Vs. THE STATE OF TELANGANA AND ORS.
September 8, 2020
K. RADHADEVI Vs. STATE OF TELANGANA
October 6, 2020
K. RAJYA LAKSHMI Vs. STATE OF TELANGANA
December 7, 2020
K. SAI SRI Vs. MURALI
September 3, 2020
K. SAILENDRA Vs. NATIONAL COMPANY LAW TRIBUNAL
September 17, 2020
K. SATYANARAYANA REDDY Vs. STATE OF TELANGANA
December 17, 2020
K. SAVITA Vs. STATE OF TELANGANA
September 15, 2020
K. SHIVA CHARAN Vs. GOVERNMENT OF INDIA
January 24, 2020
K. SWETHA KUMARI Vs. K. ANANTHA RAM REDDY
February 20, 2020
K. V. RAO Vs. STATE OF TELANGANA
September 7, 2020
K.A.NELSON FREDRICK Vs. PITLA YELLAIAH YELLAM
September 4, 2020
K.AROAH Vs. ACB
January 29, 2020
K.BHARATHI Vs. STATE OF TELANGANA
February 15, 2020
K.BRAHMANANDAM GOUD Vs. STATE OF TELANGANA
February 11, 2020
K.CHANDRA SEKHAR Vs. STATE OF ANDHRA PRADESH
February 3, 2020
K.DEVENDER S/O.MEENAIAH Vs. STATE OF TELANGANA
January 7, 2020
K.KAMALAMMA Vs. CHAKALI SARASWATHI
January 28, 2020
K.MAHIPAL REDDY Vs. STATE OF TELANGANA
February 7, 2020
K.SUMATHI SUMATHAMMA Vs. SAROJINI
January 22, 2020
K.SUNEETHA RANI Vs. UNIVERSITY OF HYDERABAD
December 22, 2020
K.VENKATESH Vs. SWAMY VIVEKANANDA EDUCATIONAL SOCIETY
March 12, 2020
KACHAKAYALA SRINIVAS Vs. STATE OF TELANGANA
September 16, 2020
KAJAL Vs. STATE OF TELANGANA
June 25, 2020
KAKI VANI PRIYA Vs. STATE OF TELANGANA
October 13, 2020
KALAL SUGUNA Vs. A.P. HOUSE BOARD
January 9, 2020
KALEESUWARI REFINERY PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER
December 16, 2020
KALLEM MARAIAH Vs. STATE OF TELANGANA
February 12, 2020
KALVA VIJAY LAKSHMI Vs. STATE OF TELANGANA
September 8, 2020
KAMBAM LAKHSMI DEVI Vs. STATE OF TELANGANA
January 6, 2020
KAMLESH STEELS Vs. DEPUTY STATE TAX OFFICER, IDA GANDHINAGAR CIRCLE, HYDERABAD RURAL, HYDERABAD
November 11, 2020
KAMMAGARI MADHAVA REDDY Vs. STATE OF A.P.
January 22, 2020
KANANEBOINA KAMALA Vs. HARISH PRATHAP REDDY
February 18, 2020
KANDAKATLA KRISHNA REDDY Vs. STATE OF TELANGANA
December 16, 2020
KANDHUKURI KONDAIAH Vs. STATE OF TELANGANA
January 29, 2020
KANDIKANTI SRIKANTH Vs. STATE OF TELANGANA
November 18, 2020
KANNEKANTI YADAGIRI Vs. STATE OF TELANGANA
September 24, 2020
KARAKAPALLY PUSPARAJU Vs. THE STATE OF TELANGANA AND ORS.
August 13, 2020
KARIM NAWAZ ALLADIN Vs. MANIZA JUMABHOY
October 7, 2020
KARNATI SHANKAR Vs. STATE OF TELANGANA
February 24, 2020
KARVY STOCK BROKING LIMITED Vs. THE UNION OF INDIA
August 26, 2020
KATAKAM JYOTHI Vs. DEPUTY GENERAL MANAGER
September 7, 2020
KATANGOOR SRINIVASA REDDY Vs. STATE OF TELANGANA
October 6, 2020
KATTA SANJEEVA REDDY Vs. STATE OF TELANGANA
September 23, 2020
KAVALI NIRMALAMMA Vs. KAILAS INDUSTRIAL GAGES LTD.
June 16, 2020
KAVALI NIRMALAMMA Vs. BANDALA BALRAJ AND 4 OTHERS
November 11, 2020
KAVALI SWAPNA Vs. STATE OF TELANGANA
February 13, 2020
KEVAL CHAND KUMAWATH Vs. STATE OF TELANGANA
November 20, 2020
KHAISAR SABIHA Vs. YOGESH AGARWAL
February 17, 2020
KHAJA NAYEEMUDDIN Vs. STATE OF TELANGANA AND ORS.
August 11, 2020
KHATIGHAR SHANKAR RAO Vs. STATE OF TELANGANA
September 7, 2020
KIRAN KUMAR DHAPPURI Vs. STATE OF TELANGANA
March 2, 2020
KIRAN KUMAR MITTAPALLI, Vs. STATE OF TELANGANA
November 17, 2020
KMC CONSTRUCTIONS LTD. Vs. PRINCIPAL COMMISSIONER OF CENTRAL TAX
October 20, 2020
KNND ASSOCIATES PRIVATE LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER
September 30, 2020
KODAMANCHILI KUMAR Vs. STATE OF TELANGANA
December 18, 2020
KODIPELLI GOPAL REDDY Vs. STATE OF TELANGANA
October 13, 2020
KODIREKKA SITHA Vs. STATE OF TELANGANA
January 30, 2020
KODURI SURESH BABU Vs. STATE OF TELANGANA
October 6, 2020
KOLAGANI RAVI Vs. STATE OF TELANGANA
September 23, 2020
KOLISETTY KRISHNAIAH Vs. ABDULLAH MOHD ABDULLAH KHADRI
November 24, 2020
KOLLURU KAILASH KUMAR Vs. STATE OF TELANGANA
January 8, 2020
KOMIREDDY LINGA REDDY AND ORS. Vs. STATE OF TELANGANA AND ORS.
October 13, 2020
KOMMU PRASAD Vs. STATE OF TELANGANA
February 7, 2020
KONDA SUBHASHINI Vs. STATE OF TELANGANA
January 30, 2020
KONDAKALA CHANDRAIAH Vs. PYATA SUDARSHNAM
September 11, 2020
KONDAL RAO GAJAWADA Vs. A.DAMODAR REDDY
July 2, 2020
KONDAPURAM ASHOK Vs. R.SRINIVAS REDDY
February 5, 2020
KONDE LAVANYA Vs. KONDE NAVEEN KUMAR
February 26, 2020
KONETY HEMANTH KUMAR Vs. STATE OF TELANGANA
January 23, 2020
KONURU RADHA KRISHNA Vs. SOUTHERN POWER DISTRIBUTION
July 13, 2020
KOPALLE VENU GOPAL Vs. P.SUBRAHMANYA PRASAD
September 28, 2020
KOPPULA RAJASEKHAR Vs. ARUNA SHARMA
November 27, 2020
KORE RAJU Vs. STATE OF TELANGANA
September 29, 2020
KOREPU RAJALINGAM Vs. STATE OF TELANGANA
October 9, 2020
KORVI RAMESH Vs. STATE OF TELANGANA
December 11, 2020
KOSHER PHARMACEUTICAL PRIVATE LIMITED Vs. STATE OF TELANGANA
September 1, 2020
KOTAMARTHI SURESH Vs. STATE OF TELANGANA
November 16, 2020
KOTHAGULLA VENKATA RAMA RAO Vs. STATE OF TELANGANA
September 29, 2020
KOVALAKONDA RAMA KRISHNA Vs. E. KRISHNA AND ORS.
March 2, 2020
KRISHNA PROVISIONS Vs. VEENA G.VASWANI
January 9, 2020
KUDIKATA RAJAVEERU Vs. VIKAS RAJ, IAS
March 6, 2020
KUMARI RAJANI Vs. STATE OF TELANGANA
December 9, 2020
KUNARAPU RAJALINGU Vs. STATE OF TELANGANA
January 21, 2020
KUNRU VAMSHI GOUD Vs. STATE OF TELANANGANA
November 11, 2020
KURAKULA JAMPAIAH Vs. STATE OF A. P.
March 10, 2020
KURAMA ANAND PRAKASH Vs. STATE OF TELANGANA
January 22, 2020
KURAPATI JAYA KUMAR Vs. STATE OF TELANGANA
December 24, 2020
KURSAM SAMMAKKA Vs. A. SRINIVAS
February 5, 2020
KUTHALI NARESH Vs. STATE OF TELANGANA
January 30, 2020
KYASA SANTHOSH Vs. STATE OF TELANGANA
November 27, 2020
L G AGRO INDUSTRIES Vs. ASSISTANT COMMISSIONER
August 26, 2020
L. MOHAN RAO Vs. DEPUTY DIRECTOR OF TRIBAL WELFARE AND ORS.
January 22, 2020
LAGHUVARAPU SUDHARANI Vs. G. HANUMANTHU
October 14, 2020
LAND ACQUISITION OFFICER Vs. M.SANJEEV REDDY
January 7, 2020
LAND ACQUISITION OFFICER Vs. P.SAROJINI
March 3, 2020
LAND ACQUISITION OFFICER Vs. K.LAXMI PRASAD
March 3, 2020
LAND ACQUISITION OFFICER Vs. BHEEMARJUN REDDY
January 7, 2020
LANTU CHANDRASHEKAR Vs. A. HARI PRASAD REDDY
November 12, 2020
LANTU CHANDRASHEKHAR Vs. A. HARI PRASAD REDDY
November 12, 2020
LATIFUDDIN MOHAMMED MOHD LATEEFUDDIN Vs. STATE OF TELANGANA
January 29, 2020
LAVANYA Vs. RAGAVENDRA GOUD
January 9, 2020
LIBERTY GENERAL INSURANCE LTD. Vs. MD. HASEENA AND ORS.
July 6, 2020
LILNGALA NARENDER REDDY Vs. STATE OF A.P.
January 24, 2020
LINGAIAH MIRYALA Vs. TELANGANA ADMISSION FEE REGULATORY COMMITTEE
October 8, 2020
LINGAM NAGIREDDY Vs. LINGAM ANVESH REDDY
January 30, 2020
LINK INTERNATIONAL TRAVEL AGENCY AGENTS PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS,CENTRAL EXCISE AND SERVICE TAX
October 6, 2020
M RAJU Vs. TSRTC REP
September 9, 2020
M. A. QUADEER Vs. HIGH COURT FOR THE STATE OF TELANGANA
March 6, 2020
M. CHANDER NAIK Vs. STATE OF TELANGANA
October 13, 2020
M. DIVYA Vs. STATE OF TELANGANA
March 3, 2020
M. JAYANATH KUMAR Vs. STATE OF TELANGANA
December 9, 2020
M. K. AGENCIES Vs. DEPUTY COMMERCIAL TAX OFFICERI
November 12, 2020
M. KANNAGI Vs. STATE OF TELANGANA
September 21, 2020
M. KOTESWARA RAO Vs. STATE OF TELANGANA
October 1, 2020
M. LAKSHMAN Vs. STATE OF TELANGANA
November 27, 2020
M. LAKSHMI Vs. TSRTC
September 16, 2020
M. MADHUSUDAN Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION
September 21, 2020
M. N. JAGADEESH Vs. G. RACHAIAH
November 27, 2020
M. NAGALAKSHMI Vs. UNION OF INDIA
June 16, 2020
M. NAGARAJU Vs. STATE OF TELANGANA
September 7, 2020
M. NAVEEN KUMAR Vs. STATE OF TELANGANA AND ORS.
January 22, 2020
M. PADMAJA Vs. KONDA SAMBI REDDY
June 30, 2020
M. PRABHU Vs. SURESH PURI
June 8, 2020
M. PRADEEP Vs. THE TELANGANA STATE PUBLIC SERVICE COMMISSION AND ORS.
March 2, 2020
M. RAJ SEKHAR, S/O. SRI M.YADAIAH Vs. THE STATE OF TELANGANA
August 11, 2020
M. RAVI Vs. STATE OF TELANGANA
October 1, 2020
M. SUBBA RAO Vs. STATE OF TELANGANA
September 23, 2020
M. SUDARSHAN GOUD Vs. STATE OF TELANGANA
April 24, 2020
M. TIRUMALESH Vs. Y. RAMANA REDDY AND ORS.
June 15, 2020
M.A. ABDUL RASHEED AND ORS. Vs. STATE OF TELANGANA AND ORS.
January 24, 2020
M.A.KALEEM Vs. STATE OF TELANGANA
February 6, 2020
M.JANARDHAN REDDY Vs. STATE OF TELANGANA
July 14, 2020
M.KALYANACHAKRAVARTHY Vs. STATE OF TELANGANA
February 4, 2020
M.KAVITA Vs. STATE OF TELANGANA
March 10, 2020
M.KOUSALYA Vs. UNION OF INDIA
January 3, 2020
M.LAL KRISHNA PRASAD Vs. STATE OF TELANGANA
January 30, 2020
M.RAGHUNANDAN RAO Vs. STATE OF TELANGANA
February 11, 2020
M.RAJI REDDY Vs. UNION OF INDIA
July 9, 2020
M.RAMACHADER Vs. GKC PROJECTS LTD.
January 7, 2020
M.SURENDER Vs. MOHAMMED HASAN BAGAN
March 12, 2020
M/S ARCEDO VENTURES Vs. M/S ASIAN PACIFIC HOLDINGS
June 19, 2020
M/S INDUSTRIES AND SPIRITS P. LTD Vs. M/S ALLIED BLENDERS AND DISTILLERS PVT. LTD.
June 24, 2020
M/S INTEGRATED THERMOPLASTICS LIMITED Vs. STATE OF TELANGANA
April 30, 2020
M/S MANTRI DEVELOPERS PRIVATE LIMITED Vs. G.MOHAN RAO
February 5, 2020
M/S NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAVULA SHANKER @ SHANKER GOUD
June 22, 2020
M/S NISA MATERNITY HOSPITAL Vs. MUNICIPAL COMPLEX
February 3, 2020
M/S RHC VENTURES LTD. Vs. STATE OF TELANGANA
February 14, 2020
M/S SRIKANTH SELECTIONS Vs. ASST COMMISSIONER
January 31, 2020
M/S. ACC LIMITED Vs. ASST COMMISSIONER CT LTU BEGUMPET DIVISION HYDERABAD
April 27, 2020
M/S. AJAX FIORI ENGINEERING INDIA PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER
July 14, 2020
M/S. CYGNUS INSTITUTE OF GASTROENTEROLOGY Vs. STATE TAX OFFICER
June 17, 2020
M/S. HEALTHCARE REFORMS DOCTORS ASSOCIATION Vs. SPECIAL CHIEF SECRETARY TO GOVERNMENT HEALTH MEDICAL AND FAMILY WELFARE DEPARTMENT
June 19, 2020
M/S. HOTEL NIKHIL SAI INTERNATIONAL BAR AND RESTAURANT Vs. ASSISTANT COMMISSIONER ST AUDIT
June 10, 2020
M/S. INFOSYS LIMITED Vs. DEPUTY COMMISSIONER ST STUIII
June 10, 2020
M/S. KOPALLE PHARMA CHEMICALS P. LTD. Vs. SENIOR INTELLIGENCE OFFICER
May 11, 2020
M/S. M. B. S. IMPEX PRIVATE LIMITED Vs. MINERALS AND METALS TRADING CORPORATION LIMITED
April 29, 2020
M/S. MECTEC Vs. THE DIRECTOR OF INCOME TAX INVESTIGATION
December 28, 2020
M/S. PPS ENVIRO POWER PRIVATE LIMITED Vs. M/S. PANTIME FINANCE COMPANY PVT. LTD.
April 29, 2020
M/S. PROCTER AND GAMBLE HOME PRODUCTS PVT. LTD. Vs. DEPUTY COMMISSIONER OF STATE TAX
June 17, 2020
M/S. R. K. DIGITAL SOLUTIONS Vs. UNION OF INDIA
April 30, 2020
M/S. RAJA PUSHPA PROPERTIES PVT LTD & ANR Vs. B. VENKATAMMA
March 6, 2020
M/S. SIS TELESERVICES PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER
July 22, 2020
M/S. SMARTGEN INFRA PVT. LTD. Vs. STATE OF TELANGANA
June 26, 2020
M/S. SONY WHEELS PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER AUDIT
July 22, 2020
M/S. SRINI PHARMACEUTICALS PVT. LTD. Vs. UNION OF INDIA
July 6, 2020
M/S. SVR ELECTRO PROJECTS PVT. LTD. Vs. STATE TAX OFFICER
July 10, 2020
M/S. TARA ENTERPRISES Vs. APPELLATE JOINT COMMISSIONER
July 14, 2020
M/S. TWIN CITIES MINERAL WATER PVT. LTD. Vs. COMMERCIAL TAX OFFICER
July 21, 2020
M/S. UMA SHANKAR STAKE RICE INDUSTRY Vs. G. RAMESH
June 29, 2020
M/S. VASAVI AND GP INFRA Vs. D.BHUJALU
August 28, 2020
M/S. VRP TELEMALICS PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER
June 24, 2020
M/S.PRAGATI GREEN MEADOWS Vs. MS.M.PRANEETHA
February 14, 2020
MACHARLA RAMESH Vs. STATE OF TELANGANA
November 9, 2020
MACHARLA SURESH Vs. STATE OF TELANGANA
January 7, 2020
MADADI KESHAVA REDDY AND ORS. Vs. STATE OF TELANGANA AND ORS.
July 30, 2020
MADARI SHEETHAL Vs. STATE OF TELANGANA
February 3, 2020
MADARI SHEETHAL OR GUDDETI Vs. STATE OF TELANGANA
February 3, 2020
MADDELA ANIL KUMAR Vs. PEDDAPALLY MUNICIPALITY REP
September 9, 2020
MADDELA PRASHANTH KUMAR Vs. STATE OF TELANGANA
September 2, 2020
MADHARAPU TARAVVA TARA Vs. TELANGANA STATE ELECTION COMMISSION
October 6, 2020
MADHU BABU Vs. ABBURI BHARATHI
September 30, 2020
MADUGULA PUSHPANJALI Vs. KUNDURU SUNANDA
September 18, 2020
MAHABOOBNAGAR ANTI TODDY ADULTERATION ASSOCIATION Vs. STATE OF TELANGANA
September 23, 2020
MAHAMMED KHALEEL MIYA Vs. STATE OF TELANGANA
December 14, 2020
MAHENDER REDDY Vs. COMMERCIAL TAX OFFICER
December 17, 2020
MAHENDER TAK Vs. STATE OF TELANGANA
February 4, 2020
MAHESH KUMAR KEDIA Vs. TEJVANGIRDHANRAJGIR
October 8, 2020
MAJ PANKAJ RAI Vs. KRISHNA VENI RAI
January 8, 2020
MAKKALA DEVADAS Vs. STATE OF TELANGANA
November 18, 2020
MALIK ASTHER ZABETH Vs. RAM PRAKASH AGARWAL
February 10, 2020
MALLADI LAKSHMI Vs. STATE OF TELANGANA
October 13, 2020
MALLU VENKATESHWAR REDDY Vs. STATE OF TELANGANA
January 29, 2020
MALOTH VINOD Vs. STATE OF TELANGANA
March 12, 2020
MAMATHA JHA Vs. STATE OF TELANGANA
October 12, 2020
MAMIDI VENKATESWARLU Vs. C.RAJESH KUMAR
February 5, 2020
MANA AYURVEDAM PRIVATE LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER
December 16, 2020
MANAGEMENT OF METROPOLITAN Vs. UNION OF WATER SUPPLY SEWERAGE
January 30, 2020
MANAGING COMMITTEE JAMA MASJID MOHAMMEDI Vs. MOHD GHOUSE
November 17, 2020
MANCHALA SRINIVAS Vs. STATE OF TELANGANA
September 4, 2020
MANCHIKATLA SATYANARAYANA Vs. STATE OF TELANGANA
October 1, 2020
MANCHIKATLA SATYANARAYANA Vs. STATE OF TELANGANA
October 5, 2020
MANDALA ANJANEYULU AND ORS. Vs. THE DISTRICT REGISTRAR, MEDCHAL-MALKAJGIRI, DISTRICT AND ORS.
October 1, 2020
MANDARAPU CHANDRA SEKHAR Vs. STATE OF TELANGANA
September 16, 2020
MANDAVA JANAKIRAM Vs. STATE OF TELANGANA
June 12, 2020
MANKENA DIVYA Vs. STATE OF TELANGANA
September 8, 2020
MANOJ KHANDELWAL Vs. DELIGHT VENTURES AND REALTORS PVT LTD
September 22, 2020
MANOJ SAMRAT Vs. STATE OF TELANGANA
February 20, 2020
MANTHAN EDUCATIONAL SOLUTIONS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF STATE TAX
November 12, 2020
MAREPALLY ELLAMMA Vs. NAVATHA TRANSPORT
September 4, 2020
MARIKUKKALA RAMULTI Vs. THE CHAIRMAN AND MANAGING DIRECTOR, SINGARENI COLLIERIES COMPANY LIMITED AND ORS.
May 19, 2020
MARMAM RAMAIAH Vs. STATE OF TELANGANA
September 1, 2020
MASARATH BEGUM Vs. STATE OF TELANGANA
October 7, 2020
MASNAM HUSSAIN Vs. STATE OF TELANGANA AND ORS.
July 28, 2020
MATETI KODAVATI DIVYA BHARATHI Vs. STATE OF TELANGANA
January 28, 2020
MATHRUSRI ENTERPRISES Vs. COMMERCIAL TAX OFFICER
December 17, 2020
MD ABDUL SOHEL Vs. STATE OF TELANGANA
January 8, 2020
MD MOHAMMADI MOHAMMADI BEGUM Vs. BALAJI ELECTRICALS
January 10, 2020
MD SAMIUDDIN Vs. STATE OF TELANGANA
September 10, 2020
MD. ASLAM Vs. STATE OF TELANGANA
February 4, 2020
MD. GOUSE PASHA Vs. STATE OF TELANGANA
September 2, 2020
MD. JALALUDDIN ANWAR Vs. STATE OF TELANGANA
February 4, 2020
MD. KHASEEM Vs. STATE OF TELANGANA
December 9, 2020
MD. MARUF Vs. STATE OF TELANGANA AND ORS.
June 11, 2020
MD. PUTHILL BEE Vs. STATE OF TELANGANA
September 4, 2020
MD. TAJUDDIN Vs. STATE OF TELANGANA
September 2, 2020
MD. WAHEED Vs. TELANGANA STATE PUBLIC
March 3, 2020
MD.BABY FARIDA Vs. STATE OF TELANGANA
February 13, 2020
MD.SALAM Vs. K.SHESHAIAH ANR
February 24, 2020
MDURI RAJU Vs. STATE OF A.P.
January 23, 2020
MECH COMPONENTS PRIVATE LTD. Vs. THE DIRECTOR GENERAL, ORDINANCE FACTORIES, GOVT. OF INDIA AND ORS.
April 29, 2020
MECH ENGINEERS, ERECTORS PVT. LTD. Vs. SIMHAPURI ENERGY LTD. AND ORS.
June 16, 2020
MEDIKUNDE RAJESHWARAMMA Vs. STATE OF TELANGANA
September 7, 2020
MEENAKSHI ENERGY LIMITED Vs. SIEMENS LTD
January 6, 2020
MEGHNA INFRATECH Vs. STATE OF TELANGANA AND 3 OTHERS
August 28, 2020
MEKALA KOTESWARA RAO Vs. STATE OF TELANGANA
October 6, 2020
MEKALA MALLESH Vs. D.RAMALINGAM
February 28, 2020
MERUGU NARSAIAH @ NARSIMHA REDDY Vs. STATE OF TELANGANA
June 3, 2020
METAL RESOURCES INDIA PVT LTD Vs. STATE OF TELANGANA
November 19, 2020
METHUKU RAMBABU Vs. STATE OF TELANGANA
December 7, 2020
METHUKU RAVINDER Vs. STATE OF TELANGANA
July 28, 2020
MIR ARSHAD ALI Vs. STATE OF TELANGANA
September 15, 2020
MIRAPAKAYALA RAJESH Vs. STATE OF TELANGANA
March 2, 2020
MIRYALA MAHENDAR Vs. STATE OF TELANGANA
December 16, 2020
MIRYALA SRILATHA Vs. STATE OF TELANGANA
January 27, 2020
MIRZA ABDI ALI KHOYEE Vs. STATE OF ANDHRA PRADESH
December 8, 2020
MIRZA IMRAN BAIG Vs. STATE OF TELANGANA
September 3, 2020
MIRZA MUJAHID BAIG Vs. CHALLA SHEKAR
February 6, 2020
MIRZA MUSTAFA ALI BAIG Vs. SADU JANGA REDDY
February 5, 2020
MIS MARVEL HOSPITALITY SERVICES P LTD Vs. ASSISTANT COMMISSIONER CT LTU
October 8, 2020
MODALA KRISHANAIAH AND ANOTHER Vs. STATE OF TELANGANA
September 9, 2020
MODI MUNDIPHARMA PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER
December 8, 2020
MOHAMED ABDUL NAYEEM ZAKEE Vs. STATE OF TELENGANA AND ORS.
December 15, 2020
MOHAMMAD FAROOQUE Vs. STATE OF TELANGANA
January 29, 2020
MOHAMMAD GOUSIA BEE Vs. STATE OF TELANGANA
September 2, 2020
MOHAMMAD HASSAN ZABET Vs. UNION OF INDIA
February 3, 2020
MOHAMMAD WAZEERUDDIN Vs. STATE OF TELANGANA
January 8, 2020
MOHAMMED ABDUL MATEEN Vs. STATE OF TELANGANA
September 17, 2020
MOHAMMED ABDUL SALAM Vs. STATE OF TELANGANA
September 7, 2020
MOHAMMED ALEEM PASHA Vs. STATE OF TELANGANA
December 9, 2020
MOHAMMED ALFARAN Vs. STATE OF TELANGANA
September 28, 2020
MOHAMMED ANAS IRFAN Vs. MOHD. SHAHNAWAZ
January 8, 2020
MOHAMMED ARIFUDDIN KHAN Vs. ARIF UDDIN DAWOOD
March 12, 2020
MOHAMMED BATALULLAH FAROOQUI Vs. CHANDRA SEKHAR POTDAR
January 30, 2020
MOHAMMED BIN RAOUF Vs. STATE OF TELANGANA
February 13, 2020
MOHAMMED GHOUSE Vs. STATE OF TELANGANA
December 7, 2020
MOHAMMED GHOUSE KHAN Vs. STATE OF TELANGANA
November 23, 2020
MOHAMMED HYDER KHAN Vs. K.RAMI REDDY
February 3, 2020
MOHAMMED JAMALUDDIN Vs. STATE OF TELANGANA
August 19, 2020
MOHAMMED KHAJA TAIYABULLAH Vs. MOHAMMED NAWAZ
July 10, 2020
MOHAMMED MOHSIN ALI Vs. STATE OF TELANGANA
February 13, 2020
MOHAMMED MOINUDDIN QAISER Vs. STATE OF TELANGANA
December 30, 2020
MOHAMMED MUSHTAQ HUSSAIN QURESHI Vs. STATE OF TELANGANA
January 27, 2020
MOHAMMED MUSHTAQ HUSSAIN QURESHI Vs. STATE OF TELANGANA
January 6, 2020
MOHAMMED OSMAN ALI Vs. STATE OF TELANGANA
January 29, 2020
MOHAMMED SHAREEF KHAN Vs. STATE OF TELANGANA
October 5, 2020
MOHAMMED TOUFEEQ AHMED AND ANOTHER Vs. MOHAMMED SAIFUDDIN
September 10, 2020
MOHAMMED YOUSUF ALI Vs. STATE OF TELANGANA
September 23, 2020
MOHAMMED ZUBAIR AHMED Vs. STATE OF TELANGANA
September 16, 2020
MOHD ABDUL RAZZACK Vs. STATE OF TELANGANA
February 26, 2020
MOHD AKRAM Vs. STATE OF TELANGANA
October 5, 2020
MOHD ALAUDDIN Vs. STATE OF TELANGANA
September 10, 2020
MOHD AZIZUDDIN Vs. STATE OF TELANGANA
December 9, 2020
MOHD BUDANKHAN Vs. STATE OF TELANGANA
January 3, 2020
MOHD HISSAM UDDIN ILYAS Vs. STATE OF TELANGANA
January 21, 2020
MOHD MAZHER UL HAQ Vs. STATE OF TELANGANA
September 29, 2020
MOHD RAFI Vs. STATE OF TELANGANA
October 13, 2020
MOHD RIYAZ KHAN Vs. STATE OF TELANGANA
February 6, 2020
MOHD SARWAR Vs. STATE OF TELANGANA
December 17, 2020
MOHD WASEEM UDDIN Vs. STATE OF TELANGANA
September 24, 2020
MOHD WAZEED VAZEED Vs. STATE OF TELANGANA
November 9, 2020
MOHD YOUSUF SHAREEF Vs. GREATER HYDERABAD MUNICIPAL CORPORATION
September 7, 2020
MOHD ZAKIRUDDIN Vs. SHOWID NISAR KHAN
February 14, 2020
MOHD. KAZAM ALI KHAN Vs. S. ANAND TIMBER DEPOT
January 21, 2020
MOHD. KHALEELUDDIN Vs. SURJEET SINGH
February 6, 2020
MOHD. OMAR Vs. STATE OF A.P.
February 7, 2020
MOHD. QUASIM Vs. P. VIJAY PRAKASH
July 3, 2020
MOHD. SHARFODDIN AND ORS. Vs. MD. ZAHEERUDDIN AND ORS.
February 7, 2020
MOHD. TAHER QUERSHI AND ORS. Vs. SYED ABDUL SALEEM PASHA
March 3, 2020
MOHMAD ISMAIL Vs. STATE OF TELANGANA
September 1, 2020
MOLID AZEEM KHAN Vs. TELANGANA STATE WAQF BOARD
October 6, 2020
MOLUGURI SRAVAN KUMAR Vs. STATE OF TELANGANA
December 10, 2020
MOSIEA MOOSA Vs. UNION OF INDIA
October 21, 2020
MR MOHAMMED MUZZAMIL Vs. THE CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS CBIC
November 6, 2020
MR. RAJESH AGARWAL Vs. RESERVE BANK OF INDIA
December 10, 2020
MUCHANNAPALLY RAJAIAH Vs. STATE OF TELANGANA
December 22, 2020
MUDDASANI KIRAN REDDY Vs. STATE OF TELANGANA
November 18, 2020
MUDIGONDA NAVEEN Vs. STATE OF TELANGANA
April 30, 2020
MUJAJHID Vs. MD YOUSUFF
December 7, 2020
MUKESH SHARMA Vs. C. V. RAMANA
May 19, 2020
MUKKAMULA DURGAIAH Vs. STATE OF TELANGANA
October 13, 2020
MUNNURU MANEMMA Vs. STATE OF TELANGANA
September 17, 2020
MURIKI MURALI KRISHNA Vs. STATE OF TELANGANA
October 5, 2020
MURTHY SRINIVAS REDDY RAMESH Vs. STATE OF TELANGANA
April 30, 2020
MUSHAM SRINIVASULU SRINIVAS Vs. MARAM RAMACHANDRA REDDY
September 3, 2020
MYADHARI SUNANDA Vs. STATE OF TELANGANA
September 3, 2020
MYAKA ANISH Vs. SUPERINTENDENT OF POLICE
October 6, 2020
N. AMIT REDDY AND ORS. Vs. GREATER HYDERABAD MUNICIPAL CORPORATION AND ORS.
March 16, 2020
N. KOTAIAH Vs. M. DEVAJI RAO
January 6, 2020
N. SUNIL REDDY Vs. C.B.I.
December 8, 2020
N. VENUGOPAL RAO Vs. STATE OF TELANGANA
November 10, 2020
N. VIJAY KUMAR REDDY AND OTHERS Vs. STATE OF TELANGANA
February 3, 2020
N.HRUDAYANANDA REDDY Vs. STATE INSPECTOR OF POLICE, ACB
January 10, 2020
N.RAM GOPAL Vs. INDUSLND BANK
February 4, 2020
N.SUDHA RANI Vs. STATE OF TELANGANA
March 2, 2020
NACHARAM SUNNY YADAV Vs. STATE OF TELANGANA
September 9, 2020
NADIGOTTU BALRAM Vs. STATE OF TELANGANA
February 17, 2020
NAGALLA VIJAY KUMAR Vs. STATE OF TELANGANA
October 6, 2020
NAGARAJAPPA MAHESH Vs. STATE OF TELANGANA
July 14, 2020
NAGARAJU GOUD NIMMALA Vs. STATE OF TELANGANA
September 28, 2020
NAGESH BALAKRISHNA MULILK Vs. ARCHANA
February 5, 2020
NAGESH SAIDALA Vs. STATE OF TELANGANA
September 4, 2020
NAGULA NIKHIL GOUTHAM Vs. STATE OF TELANGANA
October 9, 2020
NALARNADA UTTAM KUMAR REDDY Vs. STATE OF TELANGANA
January 7, 2020
NALLABETLA RAJAIAH Vs. STATE OF TELANGANA
October 13, 2020
NALLALU SRIKANTH REDDY Vs. STATE OF TELANGANA
March 5, 2020
NALLAMADDI RAVI KIRAN REDDY, Vs. STATE OF TELANGANA
November 11, 2020
NALPARAJU LAXMAMMA Vs. MOHD. JAHANGEER
November 12, 2020
NAMA SOMAIAH Vs. STATE OF TELANGANA
September 28, 2020
NAME ESTATES PVT. LTD. Vs. ANIL K. LUNIYA
January 27, 2020
NANDAMURI VENKAT JAGANNADHA KUMAR Vs. B. V. RANGA RAO
August 17, 2020
NARAMINA Vs. STATE OF TELANGANA
September 17, 2020
NARAYANA REDDY C VENKAT RAM REDDY Vs. STATE OF TELANGANA
September 17, 2020
NARNE ESTATES PVT. LTD. Vs. NARNE GOPAL NAIDU
January 29, 2020
NARNE ESTATES PVT.LTD. Vs. GOMEDHA ESTATES PVT.LTD.
January 7, 2020
NARREDDY MADHUKAR REDDY Vs. STATE OF TELANGANA
December 15, 2020
NATIONAL INSURANCE CO LTD Vs. F.R.PHILLIP
March 11, 2020
NATIONAL INSURANCE COMPANY Vs. GOPAGANI VIMALA
February 6, 2020
NATIONAL TEXTILE CORPORATION LTD. Vs. MODIFIED VOLUNTARY RETIREMENT SCHEME
February 19, 2020
NATIONAL TEXTILE CORPORATION LTD. Vs. MODIFIED VOLUNTARY RETIREMENT SCHEME OF 2002
February 19, 2020
NAV DURGA ENGINEERS Vs. COMMERCIAL TAX OFFICER
December 16, 2020
NAV SHAKTI ENTERPRISES Vs. COMMERCIAL TAX OFFICER
December 16, 2020
NAVEED HUSSAIN Vs. BHARAT PETROLEUM CORPORATION LTD.
March 5, 2020
NAZEER UNNISA Vs. COMMISSIONER OF POLICE
September 11, 2020
NAZIMA KHAN Vs. STATE OF TELANGANA
October 1, 2020
NENAVATH MANEMMA Vs. STATE OF TELANGANA
October 7, 2020
NEW CLUB Vs. N. NARESH KUMAR
November 17, 2020
NEW INDIA ASSURANCE CO LTD Vs. SANGERABOINA UPPALAIAH
June 12, 2020
NEW INDIA ASSURANCE CO. LTD. Vs. G.KALAMMA
July 6, 2020
NEW INDIA ASSURANCE COMPANY LIMITED Vs. JANGAM RATHAMMA
November 12, 2020
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PADMA SHINDE
November 12, 2020
NEW NAGENDRA LORRY TRANSPORT Vs. TELANGANA FOODS
August 31, 2020
NIMMALA KIRAN GOUD Vs. STATE OF TELANGANA
January 30, 2020
NIRANJAN ENTERPRISES Vs. COMMERCIAL TAX OFFICER
September 29, 2020
NOOKALA RAVINDER REDDY Vs. STATE OF TELANGANA
July 7, 2020
NOOR AHMED Vs. STATE OF TELANGANA
September 21, 2020
NOORUNISSA BEGUM Vs. ANIL ALIAS ANIL KUMAR BEHL
June 1, 2020
NOOTY VASISHTA VENKATESHWARLU Vs. NOOTY SINDHU SHARMA
June 1, 2020
NOOTY VASISHTA VENKATESHWARLU Vs. NOOTY SINDHU SHARMA
June 1, 2020
NOOTY VASISHTA VENKATESHWARLU Vs. NOOTY SINDHU SHARMA
December 15, 2020
NOOTY VASISHTA VENKATESHWARLU Vs. SMT. NOOTY SINDHU SHARMA
June 1, 2020
NVNR POWER PLANT PRIVATE LIMITED Vs. STATE OF TELANGANA
October 6, 2020
O. UMADEVI Vs. STATION HOUSE OFFICE
December 15, 2020
ORCHID SKY SCRAPERS AND INFRA VENTURES PVT LTD Vs. STATE OF TELANGANA
September 3, 2020
ORIENTAL INSURANCE COMPANY Vs. VACHELA VENKATESWARLU
February 6, 2020
ORIENTAL INSURANCE COMPANY LIMITED Vs. PATHA GANGAMMA & OTHERS
February 27, 2020
ORIENTAL INSURANCE COMPANY LIMITED Vs. THUMMA KANKALAXMI
February 13, 2020
ORTIN LABORATORIES LIMITED Vs. COMMERCIAL TAX OFFICER
September 16, 2020
P. ASHALATHA Vs. KANAPURAM KRISHNA REDDY
November 23, 2020
P. CHANDRASEKHAR RAO Vs. STATE OF TELANGANA
April 27, 2020
P. DAMODHAR Vs. TELANGANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
April 27, 2020
P. LALITHA Vs. ORIENTAL INSURANCE CO.LTD
February 6, 2020
P. LALITHA AND ORS. Vs. M.A. BARI AND ORS.
February 6, 2020
P. MALLESH Vs. STATE OF TELANGANA
February 7, 2020
P. NARASIMHA CHARY Vs. THE STATE OF TELANGANA AND ORS.
September 16, 2020
P. RAMU Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION TSRTC
December 8, 2020
P. SAARITHA Vs. STATE OF TELANGANA
April 6, 2020
P. SAI KIRAN Vs. STATE OF TELANGANA
December 14, 2020
P. SATYAVATHI Vs. STATE OF TELANGANA
October 13, 2020
P. SRINIVAS REDDY Vs. P. MADHAV YADAV AND ORS.
March 13, 2020
P. V. RAMANA RAO Vs. STATE OF TELANGANA
October 1, 2020
P. VENKAT REDDY Vs. DEPOT MANAGER, APSRTC AND ORS.
January 23, 2020
P.GOPAL Vs. V.MOHAN
February 12, 2020
P.KALAVATHI Vs. STATE OF TELANGANA
December 18, 2020
P.L.VISHWESHWAR RAO Vs. UNION OF INDIA
July 17, 2020
P.MALLESHWARI Vs. P.RAVINDAR
March 3, 2020
P.RAMA KRISHNA RAO Vs. STATE
January 10, 2020
P.SREEDEVI Vs. IVLN VENKATA LAKSHMI NARSIMHA PRASAD
July 10, 2020
P.SUSHIL RAMCHANDER Vs. KAKATIYA PROJECTS
January 6, 2020
P.UTTAM KUMAR GOUD Vs. JAGINI VENKATESH
February 3, 2020
PABBATI VASANTHA VISHNU REDDY Vs. YELA CHANDRAMMA W/O LATE YELA SOMIREDDY
February 20, 2020
PAI INTERNATIONAL ELECTRONICS LIMITED Vs. COMMERCIAL TAX OFFICER
November 19, 2020
PALADI DHANAMJAYA Vs. STATE OF TELANGANA
September 30, 2020
PALAKURTHY SRINIVAS Vs. STATE OF TELANGANA
January 21, 2020
PALLABOINI PUSHPA Vs. STATE OF TELANGANA
October 9, 2020
PALLAPU JANGAIAH Vs. STATE OF A. P.
May 11, 2020
PALLE TRIDHULNATH GOUD TRISHUL GOUD Vs. STATE OF TELANGANA
February 11, 2020
PALLI BHASKER REDDY Vs. STATE OF A. P.
April 29, 2020
PALPANURI ANITHA Vs. PANCHALINGALA PRAVEEN KUMAR
September 4, 2020
PAMSHETTY JOJAPPA AND ORS. Vs. STATE OF TELANGANA AND ORS.
January 23, 2020
PANATHULA SUSEELA Vs. DIPIKA LADHARAM BALWANI
February 6, 2020
PARAG VINIMAY PRIVATE LIMITED Vs. STATE TAX OFFICER GST
October 19, 2020
PARAMITA DUTTA Vs. DEBKALYAN ROY
June 15, 2020
PARVEEN KAUSAR KHAN Vs. STATE OF TELANGANA
September 7, 2020
PASULADI JANARDHAN Vs. STATE OF TELANGANA
September 17, 2020
PASUPULETI LAXMANA RAO Vs. STATE OF TELANGANA
January 27, 2020
PATAPARLA NAVANEETHAM GOUD Vs. RAJU
February 27, 2020
PATNAM SANJEEVAIAH Vs. RAO BROTHERS CHIT FUNDS PVT. LTD.
June 1, 2020
PAVAN KUMAR SISTL Vs. STATE OF TELANGANA
September 10, 2020
PAY & ACCOUNTS OFFICER Vs. S.VEERABHADRAIAH
February 5, 2020
PENGUIN TEXTILES LIMITED Vs. INDIAN BANK AND
September 4, 2020
PENTYALA PULLAIAH Vs. KOPURI PURNAIAH
January 27, 2020
PERABOINA NAGARAJU Vs. STATE OF TELANGANA
September 9, 2020
PERUMANDLA KISHORE Vs. VIRLAPALLYSMPOORNA LAXMI
July 24, 2020
PHATKE AVINASH Vs. PHATKE HIMAJA
June 29, 2020
PILLA YADAIAH Vs. STATE OF TELANGANA
October 5, 2020
PILLI MALLAIAH Vs. DEPUTY COLLECTOR /TAHSILDAR
January 24, 2020
PINNACLE PROJECTS Vs. STATE OF TELANGANA
December 10, 2020
PITTA NAVEEN Vs. STATE OF TELANGANA
September 10, 2020
PITTA NAVEEN Vs. STATE OF TELANGANA
October 5, 2020
PODUGU NAGA RAMBABU Vs. STATE OF TELANGANA
September 16, 2020
POGULA RAMESH Vs. STATE OF TELANGANA
March 16, 2020
POGULA SUJATHA Vs. STATE OF TELANGNA
January 30, 2020
POKALA SURESH KUMAR Vs. GOVERNMENT OF TELANGANA AND ORS.
August 13, 2020
POLAGANI DHASHARATHA KUMAR Vs. TELUKUNTLA SRINIVASULU
December 10, 2020
POLE DHEERENDRA REDDY Vs. COMMISSIONER OF POLICE
August 19, 2020
POLLAMONOLLU SWAPNA Vs. STATE OF TELANGANA
October 9, 2020
POLLE NARASIMHA REDDY Vs. SURI ANJANEYA GOUD
February 12, 2020
PONNALA VANAJA Vs. STATE OF TELANGANA
January 28, 2020
POOJA TIPIRNENI Vs. TIPIRNENI HARSHA
January 23, 2020
POREDDY GOPAL REDDY Vs. STATE OF TELANGANA
December 8, 2020
POSHAK FEEDS PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER
October 1, 2020
POSITIVE FLEXO PACK PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER
December 8, 2020
POTHARAJU LACHAIAH Vs. P.LAKSHMANA RAO
January 2, 2020
POTHIREDDY SURENDRANATH REDDY Vs. STATE OF TELANGANA
September 14, 2020
PRABHAKAR REDDY PANNALA Vs. STATE OF TELANGANA
September 3, 2020
PRADEEP CONSTRUCTIONS Vs. MIR DAWAR ALI BAQURI
March 6, 2020
PRASAD VEERA POTLURI Vs. VIKRAM KAILAS
October 20, 2020
PRATAPA RAMAKRISHNA Vs. RAJENDRA SHARMA MADHU
October 1, 2020
PREM KUMAR Vs. STATE OF TELANGANA
October 12, 2020
PRIMARY FISHERMEN COOPERATIVE SOCIETY LIMITED Vs. STATE OF TELANGANA
September 1, 2020
PRUDHVI NALLAMANIKALUVA Vs. SATE OF TELANGANA
October 19, 2020
PUJARI SUDHAKAR Vs. KANDIMALLA SRINIVASA RAO
January 3, 2020
PURITIPATI KRISHNA REDDY Vs. HMT MACHINE TOOLS LTD
January 7, 2020
PUTTOJU CHANDRA SHEKAR Vs. STATE OF TELANGANA
February 19, 2020
R K AHUJA, S/O LATE DR TARACHAND AHUJA Vs. STATE OF TELANGANA
October 21, 2020
R. GURUMURTHY Vs. SAI KRISHNA CONSTRUCTIONS
September 23, 2020
R. PRATHAP SINGH Vs. STATE OF TELANGANA
September 3, 2020
R. R. M. EDUCATIONAL SOCIETY Vs. STATE OF TELANGANA
September 29, 2020
R. SAMPATH Vs. UNION OF INDIA
June 29, 2020
R. VENKATESWARLU Vs. STATE OF TELANGANA
October 5, 2020
R.K.DIGITAL SOLUTIONS Vs. UNION OF INDIA
February 3, 2020
R.PRAVEEN KUMAR Vs. M.PRATAP REDDY
December 16, 2020
R.RAJARAMKAR ATUL KUMAR Vs. STATE OF TELANGANA
July 9, 2020
R.SRINIVAS Vs. DISTRICT LEGAL SERVICES
February 5, 2020
R.SUMATHI AND OTHERS Vs. TELANGANA STATE HOUSING BOARD
February 20, 2020
RADHA MURALI BEEDI FACTORY Vs. COMMERCIAL TAX OFFICER
October 1, 2020
RADHIKA ANIL UPADHYAYA Vs. PRINCIPAL SECRETARY, HOME DEPARTMENT
November 25, 2020
RAGHAVENDRA S. JOSHI Vs. GOVT. OF TELANGANA
July 20, 2020
RAJ BAHADUR SINGH RAJPUT Vs. STATE OF TELANGANA
October 12, 2020
RAJA PUSHPA PROPERTIES PVT. LTD. Vs. B.VENKATAMMA
March 6, 2020
RAJA SEKHAR (DIED) AND ANOTHER Vs. COMMISSIONER OF POLICE
November 10, 2020
RAJASTHANI BHAVAN TRUST Vs. SATISH KUMAR
November 12, 2020
RAJASTHANI BHAVAN TRUST Vs. ASHA DEVI
November 12, 2020
RAJENDRA HANUMANTHU NANGRE Vs. STATE OF TELANGANA
September 21, 2020
RAKHEE AGARWAL Vs. STATE OF TELANGANA
October 5, 2020
RALLABANDI VENKATA RAMANA CHARY Vs. ADAPA DASHARATHAM
August 18, 2020
RAMACHANDRA REDDY Vs. PANCHAYAT RAJ RURAL
January 6, 2020
RAMADUGU OMKAR VARMA Vs. ASHOK NAIK
January 24, 2020
RAMAGONI PRABHAKAR Vs. STATE OF TELANGANA
May 18, 2020
RAMANARSAIAH Vs. STATE OF TELANGANA
September 24, 2020
RAMESH DARA Vs. COMMERCIAL TAX OFFICER
December 8, 2020
RAMESH DARA Vs. COMMERCIAL TAX OFFICER
November 27, 2020
RAMOJI FILM CITY (USHA KIRAN MOVIES LTD.) STAFF AND WORKERS UNION Vs. ADDITIONAL REGISTRAR OF TRADE UNION CUM JOINT COMMISSIONER OF LABOUR AND ORS.
February 4, 2020
RAPAKA NAGARAJU Vs. SUDHA HIGH SCHOOL
December 29, 2020
RAPARTHY SRINIVAS Vs. STATE OF TELANGANA
February 20, 2020
RAPELLI GANGADHAR Vs. THE PRINCIPAL SECRETARY
October 8, 2020
RAPOLU BHASKAR Vs. STATE OF TELANGANA
May 19, 2020
RAPOLU RAMMURTHY Vs. STATE OF TELANGANA
October 6, 2020
RASAMALLA SANJEEV SANJEEV KUMAR Vs. CH.KUMAR
February 3, 2020
RASHEED ALI KHAN Vs. JITENDER KUMAR GUPTHA
March 2, 2020
RATHOD ANUSUYA BAI Vs. STATE OF TELANGANA
December 21, 2020
RAUS CONSTRUCTIONS PVT. LTD. Vs. INDIAN BANK
March 6, 2020
RAVINDER GULLA Vs. RAJKUMAR GOUD
February 7, 2020
RAVINDRANATH GE MEDICAL ASSOCIATES PRIVATE LIMITED Vs. STATE OF TELANGANA
August 17, 2020
RAVIPATI SUNEETHA Vs. STATE OF TELANGANA AND ORS.
October 20, 2020
RAVURI SAMRAJYAM Vs. GOVERNMENT OF ANDHRA PRADESH
January 10, 2020
REGATTE LINGA REDDY Vs. STATE OF TELANGANA
October 6, 2020
REKHALA BHASKAR Vs. NARAGONI SIVAPRASAD
November 25, 2020
RELIANCE GENEAL INSURANCE COMPANY LTD. Vs. ASRA ANJUM
June 30, 2020
RELIANCE GENERAL INSURANCE Vs. MYEKALA LACHAIAH
January 2, 2020
RENUKUNTLA SUJATHA Vs. UNION OF INDIA
January 3, 2020
REPALLI PRASHANTH Vs. STATE OF TELANGANA
January 28, 2020
RIDDHI JEWELS Vs. COMMERCIAL TAX OFFICER
January 6, 2020
ROHIT NAYANI Vs. STATE OF TELANGANA
December 18, 2020
ROXY AGENCIES Vs. APPELLATE DEPUTY COMMISSIONER CT
November 12, 2020
RUDRAKSHI NARSAMMA Vs. SHEELA JAGANADHAM
February 13, 2020
RUKMINI DEVI RENDLA Vs. STATE OF TELANGANA
October 6, 2020
S AND S GREEN PROJECTS PRIVATE Vs. V.SUDHAKAR
January 24, 2020
S. DURGAIAH Vs. TELANGANA STATE SOUTHERN POWER DISTRIBUTION COMPANY LTD.
August 19, 2020
S. KARUNAKAR REDDY AND OTHERS. Vs. REGISTRAR, OSMANIA UNIVERSITY
February 7, 2020
S. MOHAN REDDY POULTRY FARM Vs. STATE OF TELANGANA
June 8, 2020
S. NIRMALA Vs. STATE OF TELANGANA
October 7, 2020
S. PRASHANTH KUMAR Vs. UNION OF INDIA
December 28, 2020
S. RAJU Vs. STATE OF TELANGANA
November 10, 2020
S. RAMESH BABU Vs. B. SADANANDAM
December 3, 2020
S. RAVI CHANDRA REDDY Vs. STATE OF TELANGANA
September 3, 2020
S. SRINIVAS BABJI Vs. STATE OF TELANGANA
May 5, 2020
S. VEDAVATHI Vs. STATE OF TELANGANA
October 1, 2020
S. VENKATESWARLU Vs. STATE OF TELANGANA
December 30, 2020
S.BHASKER Vs. A.RAJU
January 3, 2020
S.NARENDER Vs. S.LAKSHMIKANTHA RAO
January 22, 2020
S.SREENIVASA RAO Vs. STATE OF TELANGANA
October 21, 2020
SAGENA RAMESH RAMESH Vs. STATE OF AP.
February 20, 2020
SAGIRAJU RANGARAJU Vs. UNION OF INDIA
January 6, 2020
SAI CHAKRESH RANGA Vs. UNION OF INDIA
February 24, 2020
SAI KRISHNA TRADERS Vs. COMMERCIAL TAX OFFICER
September 29, 2020
SAI SRINIVASA COTTON INDUSTRIES Vs. COMMERCIAL TAX OFFICER
December 8, 2020
SAI SRUTHI GRANITES Vs. CANARA BANK
September 17, 2020
SAJIDA SULTANA Vs. STATE OF TELANGANA
December 7, 2020
SALEEM ABUBAKAR Vs. D.VIDYA PRAKASH
February 4, 2020
SALEEM AHMED BAGWAN Vs. STATE
September 1, 2020
SALUVADI SUMALATHA Vs. THE TELANGANA RESIDENTIAL EDUCATIONAL INSTITUTIONS, RECRUITMENT BOARD AND ORS.
September 4, 2020
SAMALA SRINIVASA PRASAD Vs. SAMALA VANILIIA
January 24, 2020
SAMAY PACKAGING Vs. COMMERCIAL TAX OFFICER
December 16, 2020
SAMBARU VANI Vs. STATE OF TELANGANA
June 5, 2020
SAME DEUTZFAHR INDIA P. LTD. Vs. STATE OF TELANGANA
September 23, 2020
SAMEER KHAN Vs. STATE OF TELANGANA
September 10, 2020
SAMRAT SOLUTIONS SERVICES P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
September 15, 2020
SANDRA VENKATA VEERAIAH Vs. STATE OF TELANGANA
December 8, 2020
SANJAY AGARWAL Vs. SUPERBUILD INDIA (P) LTD
October 6, 2020
SANJEEVA REDDY AND 2 OTHERS Vs. STATE OF TELANGANA
September 10, 2020
SANTOSH K. PATRO Vs. STATE OF TELANGANA
January 29, 2020
SARA ASHOK Vs. ALL CONCERNED
January 24, 2020
SAYYEDA AYESHA Vs. PUTTA SHYLAJA SHAILAJA
October 1, 2020
SHAHBAZ NAWAZ Vs. STATE OF TELANGANA
December 7, 2020
SHAHEDA BEGUM Vs. A.P.STATE WAQF BOARD
March 11, 2020
SHAIK Vs. STATE OF TELANGANA
April 22, 2020
SHAIK AMEENA BEE Vs. STATE OF TELANGANA
September 23, 2020
SHAIK AZAHARUDDIN Vs. STATE OF TELANGANA
November 18, 2020
SHAIK DASTHAGIR Vs. STATE OF TELANGANA
February 6, 2020
SHAIK JANIMIYA Vs. STATE BANK OF INDIA
April 27, 2020
SHAIK MOHAMMED AND ANOTHER Vs. KAUSAR SALAM
September 9, 2020
SHAIK MUSTAPHA Vs. TRANSMISSION CORPORATION OF TELANGANA STATE LIMITED
March 6, 2020
SHAIK NASEERUDDIN Vs. CHIEF SECRETARY
July 13, 2020
SHAIK SHABBIR Vs. STATE OF TELANGANA
November 10, 2020
SHAIK TAJUDDIN BABA Vs. STATE OF TELANGANA
September 16, 2020
SHAKTHI CONCRETE INDUSTRIAL LTD. AND ORS. Vs. HBL POWER SYSTEMS LTD. AND ORS.
June 9, 2020
SHAMBHAVI ESTATES, R.R.DIST Vs. M.MOHAN GOUD
June 30, 2020
SHANTABAI DIED AS PER LRS. Vs. B.JANARDHAN REDDY
December 28, 2020
SHAPOLU PADMA ALIAS GUJJETI PADMA Vs. STATE OF TELANGANA
November 18, 2020
SHARMILA RAVI KUMAR Vs. ANDHRA BANK
February 28, 2020
SHEEL BIOTECH LIMITED Vs. COMMERCIAL TAX OFFICER
December 16, 2020
SHEELAM SRINU Vs. STATE OF TELANGANA
October 19, 2020
SHIVAJIRARN SURYAPRAKASH LOYA Vs. COMMERCIAL TAX OFFICER
December 22, 2020
SHIVARATHRI RAJASHEKAR Vs. STATE OF TELANGANA
December 18, 2020
SHREE METAL PRODUCTS Vs. STATE OF TELANGANA
December 8, 2020
SHRI P. UDAY KUMAR Vs. SRI GOURISETTY NARSIMHA RAO
December 28, 2020
SHRI SHAKTI SCHOOLS PRIVATE Vs. M/S. CHIREC PUBLIC SCHOOL
July 3, 2020
SIDDIQUE AHMED Vs. ADALA JANGAIAH DIED PER LRS
November 19, 2020
SINDHURA P Vs. STATE OF TELANGANA
September 10, 2020
SIRAJ HAMZA Vs. STATE OF TELANGANA AND ORS.
June 11, 2020
SIVELLA YADAIAH Vs. V. PRUTHVI
June 12, 2020
SK IMRAN ALI Vs. STATE OF TELANGANA
July 16, 2020
SK JAMEEL Vs. STATE OF TELANGANA
February 4, 2020
SK. NAZEER Vs. TRANSPORT COMMISSIONER
January 3, 2020
SMT. JECINTHA PILLAI Vs. STATE OF TELANGANA
March 10, 2020
SNEHITHA BUILDERS PVT LTD Vs. STATE OF TELANGANA
October 1, 2020
SOMAGANI SEETHA RAMULU Vs. A. RAMA KRISHNA
February 17, 2020
SONTI SOFT SOLUTIONS PVT LTD Vs. JAWAHARLAL NEHRU TECHNOLOGICAL
March 4, 2020
SREE NEELALOHITA ASSOCIATES Vs. M.A. ALEEM AND ORS.
March 5, 2020
SREE RAMA STEELS Vs. THE DEPUTY STATE TAX OFFICER AND ORS.
November 6, 2020
SREE SAI RAGHVENDRA CONSTRUCTIONS Vs. STATE OF TELANGANA
September 1, 2020
SREEKANTH JINNA Vs. STATE OF TELANGANA
October 1, 2020
SREENIVASA HOSMANE Vs. NAVEEN KUMAR MAMIDALA
February 14, 2020
SRI ANAND MARUTHI MULAGE Vs. STATE OF TELANGANA
January 30, 2020
SRI MOHAMMED JAHANJEER Vs. STATE OF TELANGANA
March 10, 2020
SRI REV. DR. K. JASON RAJ Vs. MR. STEPHEN SWIFT
December 11, 2020
SRI RISHI TRAVELS Vs. STATE OF TELANGANA
September 10, 2020
SRI SRI KALAKUTEERS APARTMENT FLAT OWNERS MAINTENANCE MUTUALLY AIDED CO-OPERATIVE SOCIETY LIMITED AND ORS. Vs. THE STATE OF TELANGANA AND ORS.
August 10, 2020
SRI SRINIVASA ENTERPRISES Vs. STATE OF ANDHRA PRADESH
November 17, 2020
SRI. T SURVA SATISH Vs. STATE OF TELANGANA
November 9, 2020
SRIHARI REDDY Vs. STATE OF TELANGANA
September 4, 2020
SRIKANTH JONNAVITHULA Vs. STATE OF TELANGANA
October 13, 2020
SRIKEERTI REDDI PINGLE Vs. STATE OF TELANGANA
December 31, 2020
SRIMOJU SANDHYA Vs. STATE OF TELANGANA
February 20, 2020
SRINIVAS RENDLA Vs. STATE OF TELANGANA
March 11, 2020
SRIRAM CHINNA GOPALA KRISHNA Vs. TIPIRISETTI ASHOK
February 4, 2020
SRUNGARAM NARSIMHA AND 3 OTHERS Vs. STATE OF TELANGANA
September 14, 2020
STARLET PROJECTS PVT. LTD. Vs. CHERUPALLY ARVIND
February 24, 2020
STATE Vs. RAMAVATAR CHIRANIA
January 10, 2020
STATE BANK OF INDIA Vs. THE UNION OF INDIA AND ORS.
April 21, 2020
STATE OF A.P. Vs. GOTHI DEEPCHAND
February 7, 2020
STATE OF A.P. Vs. CHINDURALA RAMESH
February 3, 2020
STATE OF A.P. Vs. MAMIDI RAVI
January 10, 2020
STATE OF ANDHRA PRADESH Vs. RENJARLA GANGARAM
January 21, 2020
STATE OF TELANGANA Vs. RUPESH KUMAR MOHANANI
January 29, 2020
STATE OF TELANGANA Vs. SAI KRISHNA FISH SEED FARM
August 17, 2020
STERLITE TECHNOLOGIES LIMITED Vs. ASTER PRIVATE LIMITED
January 7, 2020
STERLITE TECHNOLOGIES LTD Vs. ASTER (P) LTD,
February 7, 2020
STUDIO 3D PROPRIETOR FIRM Vs. STATE OF TELANGANA
October 1, 2020
SULTAN QUAAN Vs. STATE OF TELANGANA AND ORS.
January 8, 2020
SUMITH KUMAR Vs. STATE OF TELANGANA
February 24, 2020
SUNIL GULABHSINH VED Vs. ASSISTANT COMMISSIONER
December 17, 2020
SUNIL PATIL Vs. STATE OF TELENGANA
February 7, 2020
SUNITHA KRISHNAN Vs. STATE OF TELANGANA
July 6, 2020
SUNKARI PRASAD REDDY Vs. KISHAN SREENIVAS REDDY
September 24, 2020
SUNNAM SUSHEELA Vs. STATE OF TELANGANA
October 7, 2020
SUPER CASSETTES INDUSTRIES PRIVATE LIMITED Vs. NANDI CHINNI KUMAR
October 20, 2020
SUPER CASSETTES INDUSTRIES PRIVATE LIMITED Vs. NANDI CHINNI KUMAR
October 19, 2020
SUPREME LAUNDRY SERVICES JV ,HYDERABAD Vs. UNION OF INDIA
February 14, 2020
SURA SANTOSH Vs. STATE OF TELANGANA
February 10, 2020
SURENDER SINGH Vs. STATE OF ANDHR PRADESH
July 6, 2020
SURESH DALIYA Vs. STATE OF TELANGANA
September 14, 2020
SURESH IYAR Vs. S. NAGESH
March 6, 2020
SURYODAYA INFRA PROJECTS Vs. FLECON ENGINEERING COMPANY
January 8, 2020
SUSAN TAPPATA Vs. STATE OF TELANGANA
September 2, 2020
SUSHEE HITECH PROJECTS PVT LTD Vs. SINGARENI COLLIERIES COMPANY LIMITED
November 24, 2020
SWAPNA ADDAGARLA Vs. RAGHAVENDRA RAO KODURI
December 11, 2020
SWAPNA JAIN Vs. R.SRIRAM
February 6, 2020
SYAMALA BIKSHMA REDDY Vs. STATE OF TELANGANA
December 23, 2020
SYED ABDUL KHALID Vs. STATE OF TELANGANA
January 29, 2020
SYED AIJAZ ALI KHAN Vs. STATE OF TELANGANA
December 7, 2020
SYED GHOUSE Vs. STATE OF TELANGANA
January 28, 2020
SYED HAJI Vs. STATE OF TELANGANA
June 17, 2020
SYED HUSSAIN Vs. A.ASHOK
February 12, 2020
SYED IFTEKHARUDDIN KHADRI Vs. L. CHINNILAL AND SIX OTHERS
September 7, 2020
SYED IRSHAD HUSSAIN Vs. SADIYA FATIMA
February 24, 2020
SYED MAHMOOD ALI SIDDIQ Vs. STATE OF TELANGANA
December 15, 2020
SYED MINHAJUDDIN HUSSAINI Vs. STATE OF TELANGANA
October 6, 2020
SYED MOHD MUKARAM Vs. LA OFFICER / ERO
November 25, 2020
SYED MOINUDDIN Vs. KRISHNA CHANDRA BUNG
September 28, 2020
SYED MUQTAR AFI Vs. STATE OF TELANGANA
December 7, 2020
SYED RAHEEMUNNISA Vs. STATE OF TELANGANA
February 6, 2020
SYED SAHAIL Vs. STATE OF TELANGANA
September 3, 2020
SYED YAVAR ALI Vs. STATE OF TELANGANA
December 8, 2020
SYED ZAKI HUSSAIN RAZVI Vs. HAZI MOHD. GHOUSE
July 20, 2020
T JAYAPRAKASH REDDY Vs. P. LAXMA REDDY
December 10, 2020
T. CHANDRA MOHAN Vs. STATE OF TELANGANA
September 4, 2020
T. CHANDRAKALA Vs. STATE OF TELANGANA
August 31, 2020
T. GANESH Vs. STATE OF TELANGANA
January 23, 2020
T. JEEVAN REDY Vs. THE STATE OF TELANGANA AND ORS.
June 29, 2020
T. RANJEETH SINGH Vs. STATE OF TELANGANA AND ORS.
July 27, 2020
T.GANGADHAR RAO Vs. STATE OF TELANGANA
January 29, 2020
T.RAGHU BABU Vs. STATE OF TELANGANA
January 20, 2020
T.RAGHU BABU Vs. STATE OF TELANGANA
January 20, 2020
T.SUBBA RAO Vs. STATE OF TELANGANA
February 3, 2020
TALARI KRISHNA Vs. STATE OF A.P.
February 19, 2020
TAMMISETTI RAMADEVI Vs. STATE OF TELANGANA
September 28, 2020
TEK SYSTEMS GLOBAL SERVICES PVT. Vs. NAVEEN KUMAR MAMIDALA
February 14, 2020
TELANGANA FOOTBALL ASSOCIATION Vs. STATE OF TELANGANA
February 3, 2020
TELANGANA HANDBALL ASSOCIATION Vs. STATE OF TELANGANA
February 3, 2020
TELANGANA STATE CHRISTIAN Vs. RAJ EXPEDITH ASSOCIATES
September 30, 2020
TELANGANA STATE COOPERATIVE MARKETING FEDERATION LIMITED Vs. ASSISTANT COMMISSIONER
August 21, 2020
TELANGANA STATE LEVEL POLICE RECRUITMENT BOARD Vs. MALOTH AKHIL
February 7, 2020
TELANGANA STATE ROAD TRANSPORT CORPORATION Vs. K.LAKSHMA REDDY
January 9, 2020
TELANGANA STATE WAQF BOARD Vs. GURRAM CHINA ANANTHA REDDY
August 17, 2020
THALLADI ADINARAYANA Vs. STATE OF TELANGANA
October 9, 2020
THALLADI KANNAIAH Vs. STATE OF TELANGANA
October 13, 2020
THARU AND SONS Vs. UNION OF INDIA AND ORS.
October 7, 2020
THE GREATER HYDERABAD MUNICIPAL CORPORATION AND ORS. Vs. IN AND OUT MARKETING AND ORS.
April 29, 2020
THE STATE OF TELANGANA Vs. BANDI VENKATESHWAR RAO
November 30, 2020
THIRUMALA ENTERPRISES AND 3 OTHERS Vs. STATE BANK OF INDIAN
August 14, 2020
THOKALA CHANDRA REDDY Vs. STATE OF TELANGANA
October 5, 2020
THOMMANDRU HANNAH VIJAYALAKSHMI Vs. CENTRAL BUREAU OF INVESTIGATION
February 11, 2020
THONDAPU RAMESH BABU Vs. STATE OF TELANGANA
December 23, 2020
THOTA ASHOK KUMAR Vs. STATE OF TELANGANA
November 25, 2020
THOTA PRADEEP KUMAR Vs. STATE OF TELANGANA
September 1, 2020
THOTA VENKAT REDDY Vs. POLAMONI JANGAIAH GOLLA JANGAIAH
July 22, 2020
THOTLA LAXMAIAH Vs. STATE OF TELANGANA
February 3, 2020
THRIPURALA SURESH Vs. THE STATE OF TELANGANA AND ORS.
August 11, 2020
THUMKUNTA MADHAVA REDDY Vs. STATE OF TELANGANA
October 5, 2020
THUNUGUNTLA JAGAN MOHAN RAO Vs. DEPUTY COMMISSIONER OF INCOME
August 13, 2020
THUPAKULA SUNITHA PATTI SUNITHA Vs. THUPAKULA LINGA MURTHY
February 3, 2020
TIGALA LAKSHMI Vs. STATE OF TELANGANA
December 7, 2020
TODDY TAPERS COOPERATIVE SOCIETY Vs. STATE OF TELANGANA
October 8, 2020
TUMA PEDDI REDDY Vs. STATE OF TELANGANA
October 21, 2020
TUMMALA SUNITA Vs. CH. JAGENDER
January 2, 2020
UNION OF INDIA Vs. SAGI VENKATA RANGA RAJU DIED
January 3, 2020
UNION OF INDIA AND ORS. Vs. A. SREEDHAR AND ORS.
February 12, 2020
UNITED INDIA Vs. ERRABELLI VENKATESHWAR RAO
February 5, 2020
UNITED INDIA INSURANCE CO LTD Vs. D.SAMPATH
January 2, 2020
UNITED INDIA INSURANCE CO LTD Vs. SYED MOHD RAYEES
March 11, 2020
UNITED INDIA INSURANCE CO. Vs. MYAKALA NIRMALA
January 2, 2020
UNITED INDIA INSURANCE CO. LTD Vs. SYED REHMATH ALI
February 6, 2020
UNITED INDIA INSURANCE CO. LTD. Vs. V. MURALI MOHAN RAO
June 22, 2020
UNITED INDIA INSURANCE CO. LTD. Vs. K. VENKATA RAMANA REDDY
February 17, 2020
UNITED INDIA INSURANCE CO.LTD. Vs. CHUKKA KISTAIAH
January 6, 2020
UNITED INDIA INSURANCE COMPANY Vs. KANDU KURI SWARUPA RANI
December 28, 2020
UNITED INDIA INSURANCE COMPANY Vs. YECHURI NIRMALA
March 3, 2020
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MD. KHAYYUMKHAN
June 30, 2020
UNITED INDIA INSURANCE COMPANY LIMITED Vs. TUMMALA SUNITHA
January 2, 2020
V VENKATA RAMI REDDY Vs. STATE OF TELANGANA
September 2, 2020
V. ARUNA Vs. STATE OF TELANGANA
March 10, 2020
V. ASHOK KUMAR Vs. RAJESH MATHUR
July 30, 2020
V. CHAKRADHAR REDDY Vs. G RAVEEN KUMAR
March 2, 2020
V. LAKSHMAIAH Vs. STATE OF A.P.
June 11, 2020
V. RADHIKA Vs. STATE OF TELANGANA
September 3, 2020
V. SAILU Vs. STATE OF TELANGANA
June 26, 2020
V. SRIDEVI Vs. STATE OF TELANGANA
September 4, 2020
V. V. R. HOUSING INDIA PRIVATE LIMITED Vs. NAIKOTI PADMA RAO
September 11, 2020
V.KRANTHI GOUD Vs. STATE OF TELANGANA
November 11, 2020
V.SUGUNA Vs. D.JITHENDER REDDY
January 29, 2020
V.V.S.S.S.DATTATREYA SARMA Vs. CENTRAL BANK OF INDIA
January 8, 2020
VA INNOVA ALLOY STEEL TECH PVT LTD Vs. AVINASH DAGA
October 19, 2020
VA TECH WAHAG LIMITED Vs. COMMERCIAL TAX OFFICER
December 8, 2020
VADDE PADMAMMA Vs. STATE OF TELANGANA AND ORS.
August 6, 2020
VADICHERLA RAMADEVI Vs. STATE OF TELANANGA
December 8, 2020
VADIM INFRASTRUCTURE PVT. LTD. Vs. BHARAT HEAVY ELECTRICALS LTD.
February 3, 2020
VAKA SUGUNA Vs. DEVARAPALLI JITHENDER REDDY
January 29, 2020
VALISETTI BEEKAM VIJAYA Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION
January 10, 2020
VALLAKATI YADAGIRI Vs. STATE OF TELANGANA
January 28, 2020
VALLALA RAJESHWAR RAO Vs. STATE OF TELANGANA AND 3 OTHERS
November 18, 2020
VALLAMBHATLA PURNACHANDER Vs. THONTA BALARAMULU
February 24, 2020
VALLAPU YAKAIAH Vs. STATE OF TELANGANA
October 13, 2020
VAMSI ART PRINTERS PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER
September 28, 2020
VAMSI KARTHIK BOYAPATI Vs. STATE OF TELANGANA
February 7, 2020
VANAMA SRI KISHAN Vs. STATE OF TELANGANA
February 13, 2020
VANGA VENKATA RAMANA Vs. PARKALA POOLAMMA
September 25, 2020
VANGAPALLI MUNINDER RAO ANR Vs. BHUKYA RAJANNA
March 3, 2020
VARAKALA NARESH Vs. STATE OF TELANGANA
September 24, 2020
VARDHAMAN MAHILA CO-OP URBAN BANK LIMITED Vs. A.VIJAYA KUMARI
July 21, 2020
VARIKUPPALA BIKSHARN Vs. STATE OF TELANGANA
November 19, 2020
VARIKUPPALA SRINU Vs. STATE OF TELANGANA
November 18, 2020
VASAVI AND GP INFRA Vs. D. BHUJALU
August 26, 2020
VASUNDHARA ANJALI AUTOMOTIVES Vs. STATE OF TELANGANA
January 31, 2020
VBK ELECTRICALS AND AGENCIES PRIVATE LIMITED Vs. RESERVE BANK OF INDIA
September 17, 2020
VELDHI RADHAKRISHNA, Vs. STATE OF TELANGANA,
November 25, 2020
VEMULA MANOHAR Vs. R.BIXAPATHI
February 5, 2020
VEMULA RAVI KUMAR Vs. NCS INVESTMENTS PVT. LTD.
October 14, 2020
VENISHETTI SADASHIVUDU Vs. STATE OF TELANGANA
March 11, 2020
VENKATA SAI TRADERS Vs. COMMERCIAL TAX OFFICER
December 16, 2020
VENKATA SRIRAMAM KONDURI Vs. GEETA SIVA TEJASWI TEEGAVARAPU
April 29, 2020
VIANALA SHANTHI Vs. STATE OF TELANGANA AND ORS.
October 13, 2020
VIJETHA SUPER MARKETS PVT. LTD. Vs. JOINT COMMISSIONER
February 5, 2020
VINAY MADHUKAR GANU Vs. MINISTRY OF CORPORATE AFFAIRS
September 24, 2020
VINAY SINGH Vs. RAMESH SINGH
July 10, 2020
VISHNU CONSTRUCTIONS Vs. CHIEF ENGINEER AIR FORCE
June 30, 2020
VISHWASMULKI Vs. M/S. UPAKARMA INDUSTRUCTURE PRIVETE LIMITED
May 19, 2020
VISISTHA INFRA DEVELOPERS Vs. NALLI DURGA RAO
July 13, 2020
VIVEK SEHGAL Vs. J.M.FINANCIAL ASSET RECONSTRUCTION COMPANY LIMITED
March 6, 2020
VIVEKANANDA NAGAR COLONY PLOT AND HOUSE OWNERS WELFARE ASSOCIATION Vs. STATE OF TELANGANA AND ORS.
January 30, 2020
VIVO BIO TECH LTD Vs. STATE OF TELANGANA
November 19, 2020
VOJJE MAHANKALI Vs. M. SATYANARAYANA
February 6, 2020
VOOTLA CHINNI REDDY Vs. STATE OF TELANGANA
September 4, 2020
WAHEDA BEGUM Vs. STATE OF TELANGANA
November 11, 2020
WASIMA BEGUM Vs. STATE OF TELANGANA
February 7, 2020
WIN MEDICARE PRIVATE LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER
December 8, 2020
Y SAILAJA Vs. UCO BANK
October 8, 2020
Y SRINIVASULU Vs. PRAMEELA
October 19, 2020
Y. ASHOK Vs. Y. SOUMYA
January 6, 2020
Y. CHANDRA BABU Vs. STATE OF TELANGANA
October 20, 2020
Y. DEVADAS Vs. STATE OF TELANGANA AND ORS.
September 4, 2020
Y. RAMESH Vs. STATE OF TELANGANA AND ORS.
November 9, 2020
Y. YADAMMA Vs. SAMPANGI PADMA AND
October 5, 2020
Y.KEDARESWARI Vs. STATE OF TELANGANA
July 7, 2020
Y.RAJENDRA PRASAD Vs. STATE OF TELANGANA
January 31, 2020
YADAGIRI JAGAN MOHAN RAO Vs. T.CHANDRASHEKAR REDDY
January 21, 2020
YEDDU ARCHANA Vs. STATE OF TELANGANA
November 17, 2020
YEDLA BABULU Vs. STATE OF TELANGANA
September 3, 2020
YEDLA MURALIDHAR RAO Vs. GOVERNMENT OF INDIA
September 30, 2020
YELIMINETI PRASHANTH Vs. STATE OF TELANGANA
October 12, 2020
YELIMINETI SHEKAR Vs. STATE OF TELANGANA
October 7, 2020
YELLAPRAGADA SUDHARANI Vs. STATE OF TELANGANA
August 5, 2020
YEMPALLA VENKAT REDDY Vs. BODDU VASANTHA AND ANOTHER
November 18, 2020
YENNEMALA SWARUPARANI Vs. STATE OF TELANGANA
September 10, 2020
ZAIN UL ABEDIEN ZAINULABEDIEN Vs. STATE OF TELANGANA
January 31, 2020
ZAREENA BAI Vs. ALTAF
September 2, 2020