Case Index

Title
Date
AANCHAL Vs. STATE OF HIMACHAL PRADESH
January 3, 2020
AARTI Vs. STATE OF HIMACHAL PRADESH
June 5, 2020
ABDUL RAHIMAN & OTHERS Vs. STATE OF H.P. AND ANOTHER
March 5, 2020
ABDUL REHMAN Vs. STATE OF HIMACHAL PRADESH
November 25, 2020
ABHI KATOCH Vs. STATE OF HIMACHAL PRADESH
November 11, 2020
ABHISHEK KUMAR SINGH Vs. STATE OF HIMACHAL PRADESH
July 30, 2020
ABHISHEK MANGLA Vs. STATE OF H. P.
October 27, 2020
ABHISHEK THAKUR Vs. STATE OF HIMACHAL PRADESH
March 3, 2020
ABHISHEK THAKUR Vs. STATE OF HIMACHAL PRADESH
October 16, 2020
ACTIS CONSUMER GROOMING PRODUCTS LTD. Vs. TIGAKSHA METALLICS PRIVATE LIMITED
January 10, 2020
AIN SINGH THAKUR Vs. STATE OF H.P.
June 12, 2020
AJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
November 13, 2020
AJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
January 2, 2020
AJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
November 25, 2020
AJAY KUMAR Vs. H.P. BOARD OF SCHOOL EDUCATION
February 24, 2020
AJAY KUMAR Vs. STATE OF H.P.
September 23, 2020
AJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
March 24, 2020
AJAY KUMAR Vs. DUSHYANT KUMAR AGGARWAL
January 10, 2020
AJAY SINGH Vs. LOCAL AREA DEVELOPMENT COMMITTEE
November 5, 2020
AJMER SINGH Vs. STATE OF H.P. & ORS.
March 3, 2020
AKASH SHARMA Vs. STATE OF HIMACHAL PRADESH
June 9, 2020
AKASH THAKUR Vs. STATE OF HIMACHAL PRADESH
January 3, 2020
AKHIL KAUSHIK Vs. STATE OF H. P.
October 8, 2020
AKSHAY CHAUHAN Vs. STATE OF HIMACHAL PRADESH
January 24, 2020
ALOK KUMAR Vs. STATE OF HIMACHAL PRADESH
January 6, 2020
AMAN Vs. STATE OF HIMACHAL PRADESH
February 26, 2020
AMAN KUMAR Vs. STATE OF HIMACHAL PRADESH
August 26, 2020
AMAN KUMAR Vs. STATE OF H. P.
September 30, 2020
AMAR NATH Vs. STATE OF H P
September 17, 2020
AMAR NATH Vs. KRISHNI DEVI
June 5, 2020
AMAR NATH Vs. NANAK CHAND
May 26, 2020
AMBIKA S. NAGAL Vs. STATE OF HIMACHAL PRADESH
June 10, 2020
AMEENA BIBI Vs. SIRIA DEVI
February 27, 2020
AMI CHAND Vs. STATE OF HIMACHAL PRADESH
September 14, 2020
AMIL MANHAS Vs. STATE OF HIMACHAL PRADESH
January 3, 2020
AMILA SHARMA Vs. STATE OF H. P.
February 24, 2020
AMIT KUMAR Vs. STATE OF H.P.
February 12, 2020
AMRIK SINGH Vs. GURBACHAN SINGH
July 15, 2020
AMRISH JOLLY Vs. CENTRAL BUREAU OF INVESTIGATION
January 6, 2020
ANAND MOUDGIL Vs. CHAIRMAN-STATE TRANSPORT AUTHORITY OF HIMACHAL PRADESH
November 2, 2020
ANAND SWAROOP SHARMA Vs. STATE OF H.P.
June 8, 2020
ANAND SWARUP Vs. STATE OF HIMACHAL PRADESH
November 2, 2020
ANANT RAM AND ORS. Vs. DR. Y.S. PARMAR UNIVERSITY OF HORTICULTURE AND FORESTRY, NAUNI AND ORS.
August 5, 2020
ANGREZ SINGH Vs. STATE OF HIMACHAL PRADESH
March 5, 2020
ANIL BHARDWAJ Vs. STATE OF HIMACHAL PRADESH
December 23, 2020
ANIL KUMAR Vs. STATE OF HIMACHAL PRADESH
January 4, 2020
ANIL KUMAR Vs. STATE OF H.P.
June 29, 2020
ANIL KUMAR Vs. STATE OF HIMACHAL PRADESH
July 3, 2020
ANIL KUMAR Vs. STATE OF H.P.
January 8, 2020
ANIL KUMAR Vs. PUNJAB NATIONAL BANK GAGRET
September 10, 2020
ANIL KUMAR SHARMA Vs. SHIV PRASHAD KADAM NAKATE
March 2, 2020
ANIL RANA Vs. STATE OF HIMACHAL PRADESH
January 8, 2020
ANIL SHARMA Vs. STATE OF HIMACHAL PRADESH
August 11, 2020
ANIL VEKTA Vs. STATE OF HIMACHAL PRADESH
December 24, 2020
ANJANA DEVI Vs. STATE OF HIMACHAL PRADESH
December 31, 2020
ANKIT Vs. STATE OF H.P.
November 24, 2020
ANKIT SHARMA Vs. STATE OF H P
September 4, 2020
ANKIT VERMA Vs. STATE OF HIMACHAL PRADESH
January 2, 2020
ANKUR GROL & ANOTHER Vs. STATE OF HIMACHAL PRADESH & OTHERS
March 5, 2020
ANMOL SHARMA Vs. STATE OF HIMACHAL PRADESH
January 7, 2020
ANSHUL GULERIA Vs. STATE OF HIMACHAL PRADESH
October 30, 2020
ANSHUL KAINTHLA Vs. STATE OF H. P.
December 24, 2020
ANSHUL SHARMA Vs. ARYANTIKA SHARMA
August 11, 2020
ANUPAM MAHAJAN & OTHERS Vs. STATE OF HIMACHAL PRADESH
January 2, 2020
ANUPAM THAKUR Vs. STATE OF HIMACHAL PRADESH
May 26, 2020
ANUPAM THAKUR Vs. STATE OF HIMACHAL PRADESH
November 6, 2020
ARCHNA (RACHNA) Vs. SATISH KUMAR
March 3, 2020
ARJUN KUMAR Vs. STATE OF HIMACHAL PRADESH
September 10, 2020
ARJUN SINGH AND ORS. Vs. STATE OF H.P. AND ORS.
March 4, 2020
ARUN KUMAR Vs. STATE OF H.P.
September 30, 2020
ARUN SHARMA Vs. STATE OF HIMACHAL PRADESH
January 2, 2020
ARUNA BANTA Vs. DR.RAJ KAMAL BANTA
October 12, 2020
ARVIND RAJTA Vs. CENTRAL BUREAU OF INVESTIGATION
September 24, 2020
ASHISH KUMAR Vs. STATE OF HIMACHAL PRADESH
March 2, 2020
ASHISH SHARMA AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
March 4, 2020
ASHOK KUMAR Vs. STATE OF HIMACHAL PRADESH
December 29, 2020
ASHOK KUMAR Vs. STATE OF HIMACHAL PRADESH
March 20, 2020
ASHOK KUMAR Vs. RAMESH CHAND
June 8, 2020
ASHOK KUMAR TANDON Vs. STATE OF HIMACHAL PRADESH
January 3, 2020
ASHOK NEGI Vs. STATE OF HIMACHAL PRADESH
November 12, 2020
ASHOK SHARMA Vs. STATE OF HIMACHAL PRADESH
June 5, 2020
ASHRAF ALI Vs. KAMLESH KUMAR PANT
November 23, 2020
ASHWANI KUMAR Vs. STATE OF H. P.
September 30, 2020
ASHWANI KUMAR Vs. STATE OF HIMACHAL PRADESH
October 13, 2020
ASHWANI KUMAR Vs. STATE OF HIMACHAL PRADESH
June 19, 2020
ASIF Vs. STATE OF HIMACHAL PRADESH
March 5, 2020
ASLAM KHAN Vs. STATE OF HIMACHAL PRADESH
December 8, 2020
ATHULIMAYA Vs. STATE OF HIMACHAL PRADESH
October 1, 2020
ATUL Vs. HIMACHAL PRADESH STAFF SELECTION COMMISSION
September 24, 2020
AVINASH KOUNDAL Vs. HIMACHAL PRADESH STAFF SELECTION COMMISSION
July 16, 2020
AVINASH KUMAR Vs. STATE OF HIMACHAL PRADESH
October 5, 2020
AVINASH VAISHNAV Vs. CENTRAL BOARD OF SECONDARY EDUCATION
September 22, 2020
BABITA NEGI Vs. STATE OF H.P
December 17, 2020
BABU RAM Vs. STATE OF HIMACHAL PRADESH
November 9, 2020
BABU RAM Vs. STATE OF HIMACHAL PRADESH
September 7, 2020
BADAL VASHISHT Vs. STATE OF H.P.
March 16, 2020
BAIJNATH PHARMACEUTICALS Vs. STATE OF H. P.
October 16, 2020
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. GULAB DEVI GOPEN
May 29, 2020
BAKSHI RAM Vs. STATE OF HIMACHAL PRADESH
November 10, 2020
BAL KRISHAN Vs. STATE OF H.P.
June 15, 2020
BAL KRISHAN RAWAT Vs. GIAN LAL
September 16, 2020
BAL MUKUND KASHYAP Vs. STATE OF H. P.
September 30, 2020
BALAK RAM Vs. SECRETARY (FORESTS) TO THE GOVERNMENT OF HIMACHAL PRADESH AND ORS.
September 17, 2020
BALBIR SINGH Vs. STATE OF H P
September 2, 2020
BALBIR SINGH Vs. STATE OF H. P.
October 16, 2020
BALBIR SINGH Vs. STATE OF HIMACHAL PRADESH
December 29, 2020
BALBIR SINGH Vs. STATE OF HIMACHAL PRADESH
November 3, 2020
BALDEV RAJ Vs. STATE OF H. P.
September 24, 2020
BALDEV SINGH Vs. STATE OF HIMACHAL PRADESH
May 19, 2020
BALI RAM Vs. STATE OF H. P.
November 10, 2020
BALWAN SINGH AND ORS. Vs. STATE OF H.P. AND ORS.
August 17, 2020
BALWINDER PAUL Vs. STATE OF H.P.
March 16, 2020
BALWINDER PAUL Vs. STATE OF H.P.
March 20, 2020
BALWINDER SINGH Vs. STATE OF H. P.
October 16, 2020
BANEET KUMAR Vs. STATE OF H. P.
October 12, 2020
BANSI LAL Vs. STATE OF H. P.
October 30, 2020
BASANT KUMAR Vs. STATE OF H P & OTHERS
September 15, 2020
BEASA DEVI Vs. H. P. STATE ELECTRICITY BOARD
August 25, 2020
BELI RAM Vs. STATE OF HIMACHAL PRADESH
December 11, 2020
BHAG CHAND Vs. STATE OF HIMACHAL PRADESH
December 29, 2020
BHAG CHAND Vs. STATE OF H.P. AND ORS.
August 18, 2020
BHAG SINGH Vs. STATE OF H.P. AND ORS.
August 19, 2020
BHAG SINGH Vs. STATE OF HIMACHAL PRADESH
December 8, 2020
BHAGAT RAM Vs. STATE OF HIMACHAL PRADESH
July 17, 2020
BHAGESH KUMAR Vs. STATE OF HIMACHAL PRADESH
March 6, 2020
BHAGIRATH THAKUR Vs. STATE OF H P & OTHERS
September 14, 2020
BHAGWATI PRASHAD Vs. STATE OF H.P.
June 16, 2020
BHAJAN SINGH Vs. STATE OF HIMACHAL PRADESH
September 4, 2020
BHANU KANWAR AND ORS. Vs. STATE OF H.P. AND ORS.
June 25, 2020
BHANU PRATAP SINGH Vs. STATE OF HIMACHAL PRADESH
February 26, 2020
BHARAT SINGH THAKUR Vs. AMARTEX INDUSTRIES LTD
September 1, 2020
BHAVAK PRASHER Vs. STATE OF HIMACHAL PRADESH
March 6, 2020
BHAVAN KUMAR Vs. STATE OF H.P.
February 29, 2020
BHAVANA Vs. STATE OF H. P.
December 31, 2020
BHIM SAIN Vs. ANISHA
October 8, 2020
BHOLA NAND AND ANOTHER Vs. STATE OF H P
September 15, 2020
BHOM BAHADUR Vs. STATE OF HIMACHAL PRADESH
May 21, 2020
BHUPENDER MEHTA Vs. STATE OF HIMACHAL PRADESH
May 4, 2020
BHUPINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
January 24, 2020
BHUPINDER KUMAR AND ORS. Vs. STATE OF H.P. AND ORS.
August 4, 2020
BHUPINDER SINGH Vs. STATE OF HIMACHAL PRADESH
October 15, 2020
BHUPINDER SINGH THAKUR Vs. STATE OF HIMACHAL PRADESH
September 21, 2020
BHURA KHAN Vs. STATE OF HIMACHAL PRADESH
November 10, 2020
BHUTO DEVI Vs. STATE OF HIMACHAL PRADESH
June 15, 2020
BHUVNESH CHAND SOOD Vs. STATE OF H.P. AND ORS.
October 16, 2020
BIDHI CHAND Vs. STATE OF HIMACHAL PRADESH
January 1, 2020
BIHARI LAL Vs. STATE OF HIMACHAL PRADESH
August 19, 2020
BIHARI LAL Vs. STATE OF H. P.
December 15, 2020
BIMAL KUMAR Vs. SANJOGITA DEVI
February 14, 2020
BIMLA DEVI Vs. STATE OF H P
September 8, 2020
BINDER SINGH Vs. STATE OF HIMACHAL PRADESH
December 18, 2020
BISHAMBER CHAND Vs. SITA RAM MARDI
September 15, 2020
BOBBY KUMAR Vs. STATE OF HIMACHAL PRADESH
December 1, 2020
BUDH RAM Vs. STATE OF HIMACHAL PRADESH
February 29, 2020
BUTA SINGH Vs. STATE OF HIMACHAL PRADESH
June 26, 2020
CHAMAL LAL SHARMA Vs. STATE OF HIMACHAL PRADESH AND ORS.
October 6, 2020
CHAMAN LAL Vs. MURAT RAM
February 29, 2020
CHANDER JOSHI Vs. STATE OF HIMACHAL PRADESH
April 29, 2020
CHANDER MOHAN Vs. STATE OF H.P.
March 18, 2020
CHANDER NEGI Vs. STATE OF HIMACHAL PRADESH
January 7, 2020
CHET RAM Vs. STATE OF HIMACHAL PRADESH
February 7, 2020
CHHINDER PAL Vs. STATE OF HIMACHAL PRADESH
February 20, 2020
CHITTER LEKHA Vs. GENERAL PUBLIC
March 4, 2020
CHUKS COLLINS Vs. STATE OF HIMACHAL PRADESH
January 3, 2020
CHUNI LAL Vs. STATE OF H. P.
October 29, 2020
CHURA MANI Vs. HARINDER SINGH
October 28, 2020
CONTAINE TECHNOLOGIES PRIVATE LIMITED Vs. STATE OF H.P.
January 10, 2020
COURT ON ITS OWN MOTION Vs. STATE OF H.P.
January 8, 2020
DARSHAN SINGH Vs. STATE OF H. P.
November 2, 2020
DATA RAM Vs. HIMACHAL ROAD TRANSPORT CORPORATION
January 23, 2020
DAULAT RAM Vs. STATE OF H. P.
September 30, 2020
DAVINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
March 20, 2020
DAYA NAND SHARMA Vs. STATE OF HIMACHAL PRADESH
July 3, 2020
DEEP KUMAR Vs. STATE OF HIMACHAL PRADESH
January 1, 2020
DEEPAK CHAUHAN Vs. STATE OF HIMACHAL PRADESH
September 15, 2020
DEEPAK KANWAL Vs. STATE OF HIMACHAL PRADESH
July 31, 2020
DEEPAK KUMAR Vs. STATE OF HIMACHAL PRADESH
September 9, 2020
DEEPAK KUMAR Vs. PUNJAB NATIONAL BANK
January 10, 2020
DEEPAK VERMA Vs. DIRECTOR GENERAL OF PRISONS, HIMACHAL PRADESH
June 30, 2020
DEEPIKA BHARDWAJ Vs. STATE OF H.P.
June 17, 2020
DES RAJ Vs. STATE OF HIMACHAL PRADESH
January 4, 2020
DESH RAJ Vs. STATE OF HIMACHAL PRADESH
January 15, 2020
DEVI SAHIBA MAHESHWARI SHARI Vs. H.P.STATE FOREST CORPORATION LTD.
May 29, 2020
DEVI SINGH Vs. STATE OF H. P.
November 2, 2020
DEVINDER SINGH Vs. STATE OF HIMACHAL PRADESH
October 30, 2020
DHANPAL SINGH Vs. STATE OF HIMACHAL PRADESH
March 6, 2020
DHARAM CHAND Vs. UNION OF INDIA
October 7, 2020
DHARAM PAL Vs. STATE OF HIMACHAL PRADESH
January 6, 2020
DHARAM PARKASH Vs. STATE OF HIMACHAL PRADESH
January 2, 2020
DHARAM SINGH Vs. STATE OF H.P & OTHERS.
March 3, 2020
DHARAM VIR SHARMA Vs. STATE OF H.P. & OTHERS
March 2, 2020
DHARMENDER KUMAR Vs. STATE OF H.P.
July 22, 2020
DHARMENDER KUMAR Vs. STATE OF HIMACHAL PRADESH
August 19, 2020
DHEERAJ KUMAR Vs. STATE OF H.P.
December 31, 2020
DHEERAJ VERMA Vs. STATE OF H.P.
July 13, 2020
DHIR SINGH Vs. STATE OF HIMACHAL PRADESH
September 4, 2020
DHIRU THAKUR Vs. HIGH COURT OF HIMACHAL PRADESH
February 25, 2020
DIGITAL VISION Vs. STATE OF HIMACHAL PRADESH
September 23, 2020
DIGITAL VISION Vs. STATE OF HIMACHAL PRADESH AND ORS.
August 14, 2020
DIGVIJAY Vs. STATE OF HIMACHAL PRADESH
June 5, 2020
DILE RAM AND ORS. Vs. KHUB RAM AND ORS.
July 20, 2020
DILIP KUMAR VERMA Vs. STATE OF H.P.
June 3, 2020
DINESH CHANDER SHARMA Vs. SURINDER KUMAR SHARMA
January 3, 2020
DINESH CHANDER SHARMA Vs. BHOOP RAM THAKUR
January 3, 2020
DINESH CHANDER SHARMA Vs. K.K. PANT
January 3, 2020
DINESH CHANDER SHARMA Vs. HARNAM SINGH
January 3, 2020
DINESH CHANDER SHARMA Vs. NIRMALA DEVI
January 3, 2020
DINESH CHANDER SHARMA Vs. STATE OF H.P.
January 3, 2020
DINESH JAMWAL AND ANR Vs. STATE OF H. P.
November 27, 2020
DINESH KUMAR @ BILLA Vs. STATE OF HIMACHAL PRADESH
July 6, 2020
DINESH KUMAR AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND OTHERS
March 4, 2020
DIPANSHU GAGAT Vs. STATE OF HIMACHAL PRADESH
May 5, 2020
DIPESH CHAUHAN Vs. STATE OF HIMACHAL PRADESH
March 6, 2020
DIRECTOR GENERAL OF WORKS, CPWD Vs. ABHI RAM
November 12, 2020
DISHANT KUMAR Vs. STATE OF H. P.
October 16, 2020
DIWAKAR. Vs. STATE OF HIMACHAL PRADESH.
February 26, 2020
DIWAN CHAND Vs. STATE OF HIMACHAL PRADESH
March 3, 2020
DR Y.S.PARMAR UNIVERSITY OF HORTICULTURE AND FORESTRY Vs. JOGINER SINGH
December 28, 2020
DUNI CHAND Vs. SHYAM LAL
March 11, 2020
DUNI CHAND Vs. STATE OF H P
September 15, 2020
DURGA DASS Vs. STATE OF HIMACHAL PRADESH
December 31, 2020
DURGA RAM Vs. BOHRA RAM
January 7, 2020
EGRAJ CHETRY Vs. STATE OF H.P.
April 23, 2020
EXECUTIVE DIRECTOR (PERS), HIMACHAL PRADESH STATE ELECTRICITY BOARD LTD Vs. KUNDLAS LOH UDYOG
November 3, 2020
FEEMO DEEN Vs. STATE OF HIMACHAL PRADESH
July 20, 2020
FREED Vs. STATE OF H.P.
July 6, 2020
G.S.GULERIA Vs. STATE OF H.P.
July 17, 2020
GAMA RAM Vs. TARA DUTT
November 25, 2020
GANESH KUMAR Vs. STATE OF H. P.
December 8, 2020
GAURAV AND ANR. Vs. STATE OF HP
February 25, 2020
GAURAV MAHAJAN Vs. UNION OF INDIA
January 6, 2020
GAURAV THAKUR Vs. STATE OF HIMACHAL PRADESH
August 25, 2020
GENERAL MANAGER Vs. TEJ SINGH
September 17, 2020
GENERAL MANAGER NORTHERN RAILWAY Vs. MELA RAM
June 10, 2020
GENERAL MANAGER, RANJIT SAGAR Vs. MOHINDER KUMAR
June 5, 2020
GIAN CHAND THAKUR Vs. STATE OF H.P.
June 26, 2020
GIAN PRAKASH Vs. STATE OF HIMACHAL PRADESH
January 3, 2020
GIRDHARI LAL Vs. STATE OF HIMACHAL PRADESH
October 6, 2020
GIRIDHAR Vs. STATE OF HIMACHAL PRADESH
August 5, 2020
GM POWERTECH Vs. STATE OF H. P.
December 7, 2020
GORKHU RAM Vs. STATE OF HIMACHAL PRADESH
September 4, 2020
GRAM PANCHAYAT, TARUAN Vs. STATE OF H.P.
September 15, 2020
GUDDU RAM Vs. STATE OF H. P.
November 4, 2020
GULZAR SINGH Vs. BHAJAN SINGH
January 1, 2020
GUNJAN AHUJA Vs. STATE OF HIMACHAL PRADESH
July 10, 2020
GURDEV SINGH Vs. H.P. GRAMIN BANK
January 4, 2020
GURDEV SINGH Vs. STATE OF HIMACHAL PRADESH
October 12, 2020
GURJEET SINGH Vs. STATE OF HIMACHAL PRADESH
January 3, 2020
GURMEET SINGH Vs. STATE OF HIMACHAL PRADESH
February 28, 2020
GURMESHI Vs. STATE OF HIMACHAL PRADESH
June 10, 2020
GURNAM SINGH @ GANJA Vs. STATE OF H P
August 24, 2020
GURSHARN SINGH Vs. STATE OF HIMACHAL PRADESH
October 8, 2020
GURU DUTT Vs. STATE OF HIMACHAL PRADESH
November 2, 2020
H.P.BUS STAND MANAGEMENT AND DEVELOPMENT AUTHORITY Vs. LALIT KUMAR
September 16, 2020
HAMCO INDUSTRIES PRIVATE LIMITED Vs. THE KANGRA CENTRAL COOPERATIVE BANK LTD. AND ORS.
August 18, 2020
HANS RAJ Vs. UNION OF INDIA
January 9, 2020
HARBANS SINGH Vs. KUNDAN LAL
March 2, 2020
HARDEEP KAUR Vs. AJIT LAJWANTI GUJRAL TRUST
February 25, 2020
HARI DUTT Vs. STATE OF H. P.
October 16, 2020
HARI PRAKASH Vs. STATE OF HIMACHAL PRADESH
November 6, 2020
HARI RAM Vs. STATE OF HIMACHAL PRADESH
January 9, 2020
HARI RAM Vs. KARAM SINGH
January 3, 2020
HARI SINGH ALIAS KAKU Vs. STATE OF HIMACHAL PRADESH
May 22, 2020
HARISH KUMAR Vs. STATE OF HIMACHAL PRADESH
January 2, 2020
HARSH ANAND Vs. STATE OF HIMACHAL PRADESH
August 4, 2020
HARSHIT BANSAL Vs. STATE OF HIMAHCAL PRADESH
November 23, 2020
HARYANA PRADESH CONGRESS COMMITTEE Vs. FIRST NEWSMEDIA PRIVATE LTD.
January 10, 2020
HASAN DEEN Vs. STATE OF HIMACHAL PRADESH
January 3, 2020
HEM RAJ Vs. STATE OF HP
January 1, 2020
HEM RAJ Vs. STATE OF H. P.
November 9, 2020
HEM RAJ Vs. STATE OF HIMACHAL PRADESH
November 26, 2020
HEM SINGH Vs. STATE OF H.P.
January 7, 2020
HEMANT KUMAR Vs. STATE OF HIMACHAL PRADESH
March 2, 2020
HEMAWATI Vs. STATE OF HIMACHAL PRADESH
July 14, 2020
HIGH COURT OF HIMACHAL PRADESH Vs. SHEELA DEVI
February 28, 2020
HIMACHAL PRADESH POWER CORPORATION LTD Vs. SAT DEV SINGH
January 2, 2020
HIMACHAL PRADESH POWER CORPORATION LTD & ANOTHER Vs. INDIRA & OTHERS
September 16, 2020
HIMACHAL PRADESH STATE ELECTRICITY BOARD LIMITED Vs. VALECHA ENGINEERING LIMITED
October 12, 2020
HIMACHAL TECHNO ENGINEERS Vs. STATE OF HIMACHAL PRADESH
August 26, 2020
HIMALAYA PACK & PRINT Vs. PUNJAB & SIND BANK
March 20, 2020
HIMANI VERMA Vs. HIMACHAL PRADESH UNIVERSITY
October 6, 2020
HIMANSHI GARG Vs. HIMACHAL PRADESH UNIVERSITY
January 1, 2020
HITESH GANDHI Vs. CENTRAL BUREAU OF INVESTIGATION
September 24, 2020
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. NETAR SINGH
October 12, 2020
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. ANIL KUMAR
October 12, 2020
IMRAN SHEIKH Vs. STATE OF H. P.
September 24, 2020
IN RE: HIM ISPAT LTD. Vs. IN RE: HIM ISPAT LTD.
March 6, 2020
INDEPENDENT SCHOOLS ASSOCIATION Vs. STATE OF HIMACHAL PRADESH
August 24, 2020
INDER SINGH Vs. STATE OF H. P.
October 16, 2020
IQBAL SINGH Vs. KAMAL DEV
February 27, 2020
IRFAN Vs. STATE OF HIMACHAL PRADESH
January 7, 2020
ISHWAR DASS Vs. STATE OF H. P.
October 7, 2020
ISHWAR DASS SHARMA Vs. STATE OF H. P.
October 16, 2020
JAGAT RAM Vs. STATE OF HIMACHAL PRADESH
June 26, 2020
JAGBIR SINGH Vs. RAM KISHAN
March 16, 2020
JAGDEEP RANA Vs. STATE OF HIMACHAL PRADESH
September 4, 2020
JAGDEEP SINGH Vs. PADAMDEV
October 29, 2020
JAGDISH CHAND Vs. STATE OF HIMACHAL PRADESH
July 1, 2020
JAGDISH CHAND Vs. STATE OF HIMACHAL PRADESH
January 10, 2020
JAGDISH CHAND Vs. STATE OF H. P.
December 15, 2020
JAGDISH CHAND AND ORS. Vs. MEHAR SINGH AND ORS.
March 2, 2020
JAGDISH KUMAR Vs. STATE OF HIMACHAL PRADESH
December 18, 2020
JAGDISH LAL Vs. STATE OF HIMACHAL PRADESH
April 30, 2020
JAGDISH SINGH Vs. STATE OF H. P.
October 12, 2020
JAI GOPAL LODTA Vs. STATE OF HIMACHAL PRADESH
October 7, 2020
JAI JAWALA STEELS PVT. LTD. Vs. STATE BANK OF INDIA
January 2, 2020
JAI KISSAN ENTERPRISES Vs. STATE OF H.P.
February 24, 2020
JAI RAM Vs. STATE OF HIMACHAL PRADESH
November 3, 2020
JAI SINGH AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
November 19, 2020
JAI SINGH VERMA Vs. STATE OF HIMACHAL PRADESH
June 16, 2020
JARNAIL SINGH Vs. STATE OF H.P.
November 24, 2020
JASMER SINGH Vs. STATE OF HIMACHAL PRADESH
October 7, 2020
JAWAHAR LAL Vs. STATE OF H P & OTHERS
September 7, 2020
JAWAHAR LAL Vs. STATE OF H. P.
October 30, 2020
JEET RAM Vs. AMAR NATH
September 22, 2020
JEETO DEVI Vs. STATE OF HIMACHAL PRADESH
March 6, 2020
JEETO DEVI Vs. STATE OF HIMACHAL PRADESH
September 21, 2020
JEEWAN KUMAR Vs. STATE OF H. P.
October 7, 2020
JIA LAL Vs. STATE OF H. P.
October 5, 2020
JITENDER GULERIA Vs. HIMACHAL PRADESH VIDHAN SABHA
January 10, 2020
JITENDER SINGH AND OTHERS Vs. STATE OF HIMACHAL PRADESH
March 6, 2020
JITENDER SINGH RANGTA AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
July 10, 2020
JIWAT RAM Vs. M/S BHARTI TELENET LIMITED
March 18, 2020
JOGINDER Vs. STATE OF HIMACHAL PRADESH
March 5, 2020
JOGINDER RAO Vs. STATE OF HIMACHAL PRADESH
January 3, 2020
JOGINDER SINGH Vs. STATE OF H. P.
December 9, 2020
JOGINDER SINGH Vs. STATE OF H. P.
December 16, 2020
JOGINDER SINGH Vs. STATE OF HIMACHAL PRADESH
August 18, 2020
JOGINDER SINGH Vs. STATE OF HIMACHAL PRADESH
August 25, 2020
JOGINDER SINGH Vs. SURINDER PAL
September 29, 2020
JOGINDER SINGH & OTHERS Vs. STATE OF H.P.
February 19, 2020
JOHN GUPTA Vs. STATE OF H.P.
July 22, 2020
JONY KUMAR ALIAS JONA Vs. STATE OF HIMACHAL PRADESH
February 18, 2020
K P NAYAR Vs. STATE OF H P
September 1, 2020
KALA SINGH Vs. STATE OF H.P.
June 2, 2020
KAMAL DEV Vs. RAVINDER KUMAR
February 17, 2020
KAMAL DEV SHARMA Vs. STATE OF HIMACHAL PRADESH
July 15, 2020
KAMAL KISHOR Vs. STATE OF H P & OTHERS
September 7, 2020
KAMAL KUMAR Vs. STATE OF H. P.
December 18, 2020
KAMAL KUMAR BHARDWAJ AND OTHERS Vs. HIMACHAL PRADESH STAFF SELECTION COMMISSION
November 2, 2020
KAMLESH CHAND Vs. STATE OF HIMACHAL PRADESH
August 28, 2020
KAMLESH CHAUDHARY Vs. STATE OF HIMACHAL PRADESH
December 30, 2020
KANSHI RAM PANCHHI Vs. AMAR CHAND
January 3, 2020
KANTA Vs. NARCOTICS CONTROL BUREAU
November 12, 2020
KANTA SHARMA Vs. RAJESH JASWAL
March 5, 2020
KANWAR SINGH SHARMA Vs. STATE OF HIMACHAL PRADESH
September 2, 2020
KAPIL Vs. STATE OF HIMACHAL PRADESH
May 4, 2020
KARAM CHAND Vs. STATE OF H. P.
December 31, 2020
KARAM CHAND Vs. BHAGAT SINGH THAKUR
November 8, 2020
KARAM DASS Vs. STATE OF HIMACHAL PRADESH
October 6, 2020
KARAM SINGH Vs. BOHRA RAM
January 7, 2020
KARAM SINGH Vs. STATE OF HIMACHAL PRADESH
March 2, 2020
KARAMVIR Vs. NARCOTIC CONTROL BUREAU CHANDIGARH
December 7, 2020
KARAN Vs. STATE OF HIMACHAL PRADESH
November 12, 2020
KARNAIL SINGH Vs. STATE OF HIMACHAL PRADESH
May 4, 2020
KARTAR SINGH Vs. STATE OF H.P.
July 13, 2020
KARTAR SINGH ALIAS AJEET Vs. STATE OF HIMACHAL PRADESH
March 11, 2020
KARTIK SHARMA Vs. STATE OF HIMACHAL PRADESH
January 3, 2020
KARUN NAGAR Vs. STATE OF HIMACHAL PRADESH
September 7, 2020
KASHMIR SINGH Vs. STATE OF HIMACHAL PRADESH
October 13, 2020
KASHMIR SINGH Vs. HIMACHAL PRADESH ROAD TRANSPORT CORPORATION
September 17, 2020
KAUSHALYA DEVI Vs. STATE OF HIMACHAL PRADESH
July 3, 2020
KEDAR SINGH Vs. STATE OF H. P.
November 12, 2020
KEDAR SINGH NEGI Vs. H.P. HIGH COURT
January 7, 2020
KEHAR SINGH Vs. STATE OF H.P.
October 15, 2020
KEHAR SINGH KHACHI Vs. STATE OF HIMACHAL PRADESH
November 2, 2020
KESHAV RAM Vs. STATE OF H.P.
July 1, 2020
KESHAV RAM SHARMA Vs. STATE OF H.P.
March 5, 2020
KEWAL KRISHAN Vs. STATE OF HIMACHAL PRADESH
November 10, 2020
KEWAL RAM Vs. STATE OF HIMACHAL PRADESH
March 5, 2020
KHEM CHAND Vs. STATE OF HIMACHAL PRADESH
December 14, 2020
KIRTI SOOD Vs. STATE OF HIMACHAL PRADESH
January 7, 2020
KISHAN KUMAR Vs. STATE OF HIMACHAL PRADESH
December 31, 2020
KISHORI LAL Vs. LAJWANTI
September 28, 2020
KRASHAN CHAND Vs. STATE OF H. P.
December 30, 2020
KRISHAN LAL Vs. STATE OF HIMACHAL PRADESH
January 6, 2020
KRISHNA @ KIRAN Vs. STATE OF H.P.
June 5, 2020
KRISHNA @ KIRAN Vs. STATE OF HIMACHAL PRADESH
January 6, 2020
KRITIKA TANWAR Vs. STATE OF H P
August 31, 2020
KUBJA DEVI Vs. CHHAPE RAM
October 5, 2020
KULDEEP KUMAR Vs. STATE OF HIMACHAL PRADESH
January 7, 2020
KULDEEP SINGH Vs. THE STATE OF HIMACHAL PRADESH
October 15, 2020
KULDEEP SINGH Vs. STATE OF HIMACHAL PRADESH
October 7, 2020
KULDEEP SINGH Vs. STATE OF HIMACHAL PRADESH
November 2, 2020
KULWANT SINGH Vs. STATE OF HIMACHAL PRADESH
October 13, 2020
KUMARI BEENA Vs. STATE OF H.P. AND ORS.
August 21, 2020
KUNDAN LAL Vs. STATE OF HIMACHAL PRADESH
June 4, 2020
KUSHAL CHAND Vs. STATE OF H. P.
October 16, 2020
LAJENDER SINGH PATHANIA Vs. STATE OF HIMACHAL PRADESH
July 14, 2020
LAKHWINDER SINGH Vs. STATE OF HIMACHAL PRADESH
November 11, 2020
LAL CHAND Vs. STATE OF H.P.
February 29, 2020
LALIT KAUSHAL Vs. YADVINDER KAUSHAL
June 22, 2020
LALIT SINGH Vs. STATE OF H. P.
December 30, 2020
LAND ACQUISITION COLLECTOR Vs. NAROTAM SINGH
March 5, 2020
LAND ACQUISITION COLLECTOR Vs. ISHWAR SINGH
June 8, 2020
LAYAK RAM Vs. STATE OF HIMACHAL PRADESH
June 11, 2020
LEKH RA Vs. STATE OF HIMACHAL PRADESH
August 17, 2020
LOHARI RAM Vs. STATE OF H. P.
November 10, 2020
LOKINDER DUTT SHARMA Vs. BOARD OF DIRECTORS HIMACHAL PRADESH
March 18, 2020
LOVELY Vs. STATE OF HIMACHAL PRADESH
October 7, 2020
M/S AMAR TRADERS Vs. PUNJAB NATIONAL BANK AND ORS
December 17, 2020
M/S. CCC-HIM, CONTINENTAL HOUSE Vs. SJVNL (A JOINT VENTURE OF GOVERNMENT OF INDIA & GOVERNMENT OF HIMACHAL PRADESH)
September 30, 2020
M/S. CHAMUNDA CONSTRUCTION COMPANY Vs. STATE OF HIMACHAL PRADESH
September 28, 2020
M/S. SHAKUN HOLDINGS PRIVATE LIMITED Vs. UNION OF INDIA
July 22, 2020
MAA CHAMUNDA FLOUR MILL Vs. STATE OF H.P.
February 6, 2020
MAAN SINGH Vs. HIMACHAL ROAD TRANSPORT CORPORATION AND ORS.
October 8, 2020
MADAN LAL Vs. STATE OF HIMACHAL PRADESH
August 26, 2020
MADAN LAL Vs. STATE OF H. P.
November 4, 2020
MADHWA NAND SEMWAL Vs. GIRISH GUPTA
June 9, 2020
MAHARISHI MARKANDESHWAR UNIVERSITY Vs. STATE OF HIMACHAL PRADESH
May 20, 2020
MAHENDER KUMAR Vs. STATE OF HIMACHAL PRADESH
October 26, 2020
MAMTA DEVI Vs. STATE OF HIMACHAL PRADESH
October 28, 2020
MAN DASS Vs. STATE OF HIMACHAL PRADESH
September 25, 2020
MANGAL DASS Vs. STATE OF H.P.
February 13, 2020
MANISH CHAUDHARY Vs. STATE OF HIMACHAL PRADESH
August 31, 2020
MANISH KUMAR Vs. STATE OF HIMACHAL PRADESH
July 21, 2020
MANISH LAL SHRIVASTAVA Vs. STATE OF HIMACHAL PRADESH
December 1, 2020
MANISH NEGI Vs. STATE OF HIMACHAL PRADESH
January 24, 2020
MANJEET JOSHI Vs. STATE OF HIMACHAL PRADESH
March 6, 2020
MANJU SHARMA Vs. STATE OF H. P.
October 30, 2020
MANOHAR LAL Vs. STATE OF H.P..
January 31, 2020
MANOHAR LAL Vs. STATE OF HIMACHAL PRADESH
February 27, 2020
MANOJ KUMAR Vs. STATE OF H.P.
March 20, 2020
MANOJ KUMAR Vs. STATE OF HIMACHAL PRADESH
December 31, 2020
MANOJ KUMAR Vs. STATE OF H.P.
January 31, 2020
MANOJ KUMAR Vs. STATE OF HIMACHAL PRADESH
July 1, 2020
MANOJ KUMAR @ MOJI Vs. STATE OF HIMACHAL PRADESH
June 3, 2020
MEENA NEGI Vs. STATE OF HIMACHAL PRADESH
January 4, 2020
MEENAKSHI RANA Vs. STATE OF H.P.
January 10, 2020
MEHANDI DEVI Vs. STATE OF H. P.
November 12, 2020
MEHAR CHAND BHATOYA Vs. STATE OF HIMACHAL PRADESH
January 31, 2020
MOHAMAD SALIM Vs. STATE OF HIMACHAL PRADESH
June 18, 2020
MOHAMMAD REHMAN AND ANR. Vs. STATE OF H.P. AND ANR.
March 6, 2020
MOHAN SINGH CHAUHAN Vs. H P STATE CO-OPERATIVE BANK LTD
October 12, 2020
MOHAR SINGH KHATRI Vs. MANAGING DIRECTOR, HRTC
October 30, 2020
MOHINDER BANSAL Vs. STATE OF HIMACHAL PRADESH
December 21, 2020
MOHINDER CHAND Vs. STATE OF H. P.
November 10, 2020
MOHINDER SINGH Vs. UTTAM SINGH
June 15, 2020
MOHINDER SINGH Vs. STATE OF HIMACHAL PRADESH
July 15, 2020
MONIKA KOTI Vs. H P PUBLIC SERVICE COMMISSION
October 8, 2020
MONIKA NEGI Vs. STATE OF HIMACHAL PRADESH
March 6, 2020
MUKESH KANWAR Vs. STATE OF H. P.
September 29, 2020
MUKESH KUMAR Vs. STATE OF HIMACHAL PRADESH
March 6, 2020
MUKESH THAKUR Vs. STATE OF HIMACHAL PRADESH
November 13, 2020
MUNISH KUMAR Vs. STATE OF H.P.
March 23, 2020
NAGINDER SINGH Vs. HARI DASS VERMA
September 25, 2020
NAMAN GARG Vs. STATE OF HIMACHAL PRADESH
April 22, 2020
NAMIT KANWAR AND ANR. Vs. STATE OF H.P. & ANR.
March 3, 2020
NANDI VERDHAN Vs. STATE OF HIMACHAL PRADESH
June 30, 2020
NARENDER KUMAR Vs. STATE OF H. P.
December 11, 2020
NARENDER KUMAR Vs. STATE OF HIMACHAL PRADESH
June 5, 2020
NARENDER NAIK Vs. STATE OF H.P.
October 15, 2020
NARENDER SINGH Vs. STATE OF HIMACHAL PRADESH
December 31, 2020
NARENDER YADAV Vs. STATE OF HIMACHAL PRADESH
May 6, 2020
NARESH CHANDEL Vs. STATE OF HIMACHAL PRADESH
January 7, 2020
NARESH KUMAR Vs. OM PRAKASH & OTHERS
March 4, 2020
NARESH KUMAR Vs. STATE OF H P
August 21, 2020
NARESH KUMAR Vs. STATE OF H.P
June 26, 2020
NARESH THAKUR Vs. STATE OF HIMACHAL PRADESH
January 6, 2020
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. STATE OF H. P.
December 8, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. NEELAM VERMA
January 9, 2020
NATIONAL INSURANCE COMPANY LTD Vs. BANTA SINGH
November 10, 2020
NAVEEN SHARMA Vs. STATE OF H.P.
December 24, 2020
NAVENDER KUMAR Vs. H.P.STATE FOREST CORPORATION
December 2, 2020
NAVJOT SINGH Vs. STATE OF HIMACHAL PRADESH
October 12, 2020
NEELAM Vs. STATE OF HIMACHAL PRADESH
July 10, 2020
NEELMANI NEGI Vs. STATE OF HIMACHAL PRADESH
July 1, 2020
NEENA DEVI Vs. STATE OF H.P. AND ORS.
March 3, 2020
NEERAJ SINGH Vs. STATE OF H.P.
March 18, 2020
NETAR SINGH Vs. STATE OF HIMACHAL PRADESH
January 1, 2020
NEW INDIA ASSURANCE CO LTD Vs. AKHILESH
September 24, 2020
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BALA SHARMA
August 26, 2020
NEW VISHAL HIMACHAL GOODS PARIVAHAN SAHKARI SABHA SIMIT Vs. STATE OF H. P.
December 8, 2020
NIPUN SHARMA Vs. STATE OF H. P.
December 31, 2020
NIRAT SINGH Vs. STATE OF HIMACHAL PRADESH
February 24, 2020
NIRMALA DEVI Vs. STATE OF HP
March 6, 2020
NISHANT KUMAR Vs. STATE OF H.P.
November 11, 2020
NITISH PAUL SHARMA Vs. UNION OF INDIA
July 1, 2020
NNANNA EVERISTUS CHINENYE Vs. STATE OF HIMACHAL PRADESH
May 29, 2020
NOTICE IN THE ABOVE TERMS. Vs. ANANT VIR SINGH
February 20, 2020
OBI RAM Vs. STATE OF HIMACHAL PRADESH
November 12, 2020
OM PARKASH Vs. STATE OF HIMACHAL PRADESH
July 10, 2020
OM PARKASH Vs. STATE OF H.P. AND ORS.
February 28, 2020
OM PARKASH & ANOTHER Vs. STATE OF H. P.
October 7, 2020
OM PRAKASH Vs. STATE OF HIMACHAL PRADESH
October 9, 2020
OM PRAKASH Vs. STATE OF H. P.
October 16, 2020
OM PRAKASH Vs. STATE OF HIMACHAL PRADESH
December 14, 2020
OM PRAKASH Vs. STATE OF HIMACHAL PRADESH
May 29, 2020
ORIENTAL INSURANCE CO. LTD. Vs. PREM KUMAR AND ORS.
September 21, 2020
ORIENTAL INSURANCE COMPANY Vs. HANIFA
March 19, 2020
ORIENTAL INSURANCE COMPANY Vs. SOMA DEVI
January 3, 2020
ORIENTAL INSURANCE COMPANY LTD Vs. BASANT RAM
August 11, 2020
ORIENTAL INSURANCE COMPANY LTD Vs. KAMLA DEVI
December 28, 2020
ORIENTAL INSURANCE COMPANY LTD Vs. CHHAJU RAM
March 11, 2020
ORIENTAL INSURANCE COMPANY LTD. Vs. RITA SHARMA
January 7, 2020
ORIENTAL INSURANCE COMPANY LTD. Vs. JAMNA DEVI AND ORS.
January 1, 2020
P. L SHARMA Vs. STATE OF HIMACHAL PRADESH
December 28, 2020
PAMWI TISSUE LIMITED Vs. RAJ LAXMI CHEMICAL INDUSTRIES
September 17, 2020
PANCH RAM Vs. STATE OF H. P.
November 10, 2020
PANKAJ DUTTA Vs. STATE OF HIMACHAL PRADESH
January 8, 2020
PANKAJ KALTA Vs. STATE OF HIMACHAL PRADESH
March 6, 2020
PANKAJ KUMAR Vs. STATE OF HIMACHAL PRADESH
October 7, 2020
PANKAJ KUMAR Vs. STATE OF HIMACHAL PRADESH
March 2, 2020
PANKAJ KUMAR Vs. STATE OF HIMACHAL PRADESH
February 24, 2020
PANKAJ SASNI Vs. STATE OF HIMACHAL PRADESH
August 18, 2020
PANKAJ SHARMA AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
June 3, 2020
PARAS RAM ALIAS TENKU Vs. STATE OF HIMACHAL PRADESH
February 24, 2020
PARKASH CHAND Vs. STATE OF HIMACHAL PRADESH
January 6, 2020
PARKASH CHAND Vs. STATE OF H.P.
November 12, 2020
PARMINDER SINGH Vs. OM PRAKASH
June 23, 2020
PARMINDER THAKUR Vs. MANAGER, H P STATE COOPERARTIVE AGRICULTURE AND RURAL DEVELOPMENT BANK LIMITED
October 26, 2020
PARMITA DEVI Vs. STATE OF HIMACHAL PRADESH
October 26, 2020
PARMOD KUMAR Vs. STATE OF HIMACHAL PRADESH
June 5, 2020
PARSHANT SHARMA Vs. STATE OF HIMACHAL PRADESH
August 28, 2020
PARVEEN RAJTA Vs. THE STATE OF HIMACHAL PRADESH
April 24, 2020
PARVESH KUMAR Vs. HP STATE ELECTRICITY BOARD LTD
November 24, 2020
PARVIND SINGH Vs. STATE OF HIMACHAL PRADESH
November 10, 2020
PAWAN KUMAR Vs. STATE OF HIMACHAL PRADESH
October 8, 2020
PAWAN KUMAR Vs. STATE OF H. P.
September 29, 2020
PAWNA KUMARI Vs. STATE OF H. P.
October 12, 2020
PEPSU ROAD TRANSPORT CORPORATION Vs. MEHAR CHAND AND ORS.
August 11, 2020
PHOOLA DEVI Vs. STATE OF HIMACHAL PRADESH
November 26, 2020
PITAMBER SHARMA Vs. STATE OF HIMACHAL PRADESH
September 1, 2020
PIYUSH MODGIL Vs. STATE OF HIMACHAL PRADESH
May 30, 2020
POOJA CHAUDHARY Vs. STATE OF HIMACHAL PRADESH
June 15, 2020
POOJA KAPIL Vs. RISHI KAPIL
July 20, 2020
POOJA SHARMA Vs. STATE OF H P
December 2, 2020
PR. COMMISSIONER OF INCOME TAX Vs. SOLAN DISTRICT TRUCK OPERATORS TRANSPORT CO-OP. SOCIETY
August 27, 2020
PR. COMMISSIONER OF INCOME TAX Vs. SOLAN DISTRICT TRUCK OPERATORS TRANSPORT CO-OP. SOCIETY
September 10, 2020
PRABHU KUMAR Vs. STATE OF H.P.
September 29, 2020
PRADEEP KUMAR Vs. STATE OF H.P.
June 26, 2020
PRADEEP KUMAR Vs. STATE OF HIMACHAL PRADESH
November 2, 2020
PRADEEP KUMAR ATRI Vs. STATE OF HIMACHAL PRADESH
November 25, 2020
PRADEEP SHARMA Vs. STATE OF HIMACHAL PRADESH
June 12, 2020
PRADEEP SUNTA Vs. STATE OF H.P.
January 3, 2020
PRAHLAD GULERIA Vs. STATE OF HIMACHAL PRADESH
January 3, 2020
PRAKASH CHAND Vs. STATE OF H P
August 21, 2020
PRAMOD KUMAR Vs. STATE OF HIMACHAL PRADESH
August 27, 2020
PRAMOD KUMAR ALIAS GOLU Vs. STATE OF H. P.
November 24, 2020
PRATAP SINGH KANWAR Vs. STATE OF HIMACHAL PRADESH
October 1, 2020
PRATEEK GUPTA Vs. STATE OF H. P.
September 29, 2020
PRAVEEN KUMAR Vs. STATE OF HIMACHAL PRADESH
January 3, 2020
PRAVEEN MALHOTRA Vs. STATE OF HIMACHAL PRADESH
January 30, 2020
PREETI DEVI Vs. STATE OF HIMACHAL PRADESH
October 15, 2020
PREM CHAND Vs. STATE OF HIMACHAL PRADESH
July 3, 2020
PREM LAL Vs. NAND LAL
October 6, 2020
PREM LAL Vs. AMAR CHAND
June 8, 2020
PREM LAL Vs. AMAR CHAND
June 5, 2020
PREM RAJ Vs. STATE OF H.P.
August 4, 2020
PREM ROKA Vs. STATE OF H.P.
July 20, 2020
PREM SAGAR Vs. STATE OF H.P.
September 17, 2020
PREM SINGH Vs. STATE OF HIMACHAL PRADESH
May 21, 2020
PREM SINGH Vs. STATE OF HIMACHAL PRADESH
February 16, 2020
PREM SINGH Vs. STATE OF HIMACHAL PRADESH
May 14, 2020
PREM SINGH Vs. STATE OF HIMACHAL PRADESH
May 30, 2020
PREM SINGH Vs. STATE OF HIMACHAL PRADESH
February 19, 2020
PUNIT KUMAR Vs. STATE OF HIMACHAL PRADESH
March 2, 2020
PURAN CHAND Vs. STATE OF H.P.
July 14, 2020
PURAN CHAND Vs. STATE OF HIMACHAL PRADESH
November 24, 2020
PURAN DUTT SHARMA Vs. STATE OF H.P. & OTHERS
March 5, 2020
PURSHOTAM RAM Vs. STATE OF HIMACHAL PRADESH
December 31, 2020
PUSHAP RAJ Vs. STATE OF HIMACHAL PRADESH
November 10, 2020
PYARE RAM Vs. STATE OF HIMACHAL PRADESH
October 8, 2020
RADHA DEVI Vs. STATE OF HIMACHAL PRADESH
August 31, 2020
RAHUL MALIK Vs. STATE OF HIMACHAL PRADESH
October 30, 2020
RAHUL PATIAL Vs. STATE OF H.P.
November 2, 2020
RAHUL SHARMA Vs. STATE OF HIMACHAL PRADESH
January 6, 2020
RAHUL THAKUR Vs. STATE OF HIMACHAL PRADESH
January 3, 2020
RAHUL VERMA Vs. STATE OF HIMACHAL PRADESH
April 27, 2020
RAHUL VERMA Vs. HIMACHAL PRADESH BOARD OF SCHOOL EDUCATION
August 24, 2020
RAHUL VERMA Vs. HIMACHAL PRADESH BOARD OF SCHOOL EDUCATION
September 23, 2020
RAJ KUMAR Vs. STATE OF H. P.
October 8, 2020
RAJ KUMAR Vs. STATE OF HIMACHAL PRADESH
December 18, 2020
RAJ KUMAR Vs. STATE OF HIMACHAL PRADESH
July 17, 2020
RAJ KUMAR JASWAL Vs. STATE OF H.P.
June 26, 2020
RAJ KUMAR RANA Vs. STATE OF HIMACHAL PRADESH
June 19, 2020
RAJ MAL Vs. HIMACHAL ROAD TRANSPORT CORPORATION
August 24, 2020
RAJ MOHHAMAD @ RAZZII Vs. STATE OF H.P.
March 13, 2020
RAJAT Vs. STATE OF HIMACHAL PRADESH
January 30, 2020
RAJEEV BHARDWAJ Vs. STATE OF H. P.
October 26, 2020
RAJEEV BHARDWAJ AND ORS. Vs. STATE OF H.P AND ORS.
March 11, 2020
RAJEEV BRAGTA Vs. STATE OF HIMACHAL PRADESH
June 24, 2020
RAJENDER PARKASH Vs. STATE OF HIMACHAL PRADESH
September 22, 2020
RAJESH KUMAR Vs. STATE OF HIMACHAL PRADESH
September 14, 2020
RAJESH KUMAR Vs. STATE OF HIMACHAL PRADESH
December 7, 2020
RAJESH KUMAR Vs. UNION OF INDIA
March 11, 2020
RAJESH KUMAR Vs. STATE OF H. P.
November 27, 2020
RAJESH SHARMA Vs. PRAKASH CHAND
January 3, 2020
RAJESH SHARMA Vs. GOPAL SINGH
January 3, 2020
RAJESH SHARMA Vs. BOBBY RAM
January 3, 2020
RAJESH SINGH Vs. STATE OF H. P.
September 30, 2020
RAJESHWARI DEVI Vs. STATE OF HIMACHAL PRADESH
March 5, 2020
RAJINDER Vs. STATE OF HIMACHAL PRADESH
April 24, 2020
RAJINDER KUMAR Vs. HON'BLE HIGH COURT OF HIMACHAL PRADESH
January 7, 2020
RAJIV JIWAN Vs. STATE OF HIMACHAL PRADESH
January 24, 2020
RAJIV KUMAR Vs. STATE OF HIMACHAL PRADESH
August 26, 2020
RAJIV KUMAR SHARMA Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
March 3, 2020
RAJNEESH KUMAR Vs. STATE OF HIMACHAL PRADESH
June 5, 2020
RAJU TIWARI Vs. STATE OF CHHATTISGARH
May 8, 2020
RAJWANT KAUR Vs. STATE OF H.P.
January 8, 2020
RAKESH AND ORS. Vs. STATE OF HIMACHAL PRADESH
December 16, 2020
RAKESH BHARGUV Vs. STATE OF HIMACHAL PRADESH
January 30, 2020
RAKESH CHANDER KALIA Vs. STATE OF H.P.
March 6, 2020
RAKESH KUMAR Vs. STATE OF H P
August 24, 2020
RAKESH KUMAR Vs. H. P. URBAN DEVELOPMENT AUTHORITY
August 27, 2020
RAM CHAND Vs. HIMACHAL PRADESH UNIVERSITY
October 16, 2020
RAM CHAND Vs. STATE OF HIMACHAL PRADESH
December 31, 2020
RAM DULARI Vs. RAM LAL
March 11, 2020
RAM GOPAL Vs. STATE OF HIMACHAL PRADESH
September 21, 2020
RAM HOSPITAL Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
January 28, 2020
RAM KRISHAN ALIAS DEEPAK Vs. STATE OF HIMACHAL PRADESH
January 24, 2020
RAM KRISHAN SHARMA Vs. ACCOUNTANT GENERAL (A&E) HP
January 1, 2020
RAM KUMAR Vs. ASHOK KUMAR AND ORS.
June 9, 2020
RAM LAL Vs. STATE OF HIMACHAL PRADESH
October 15, 2020
RAM PAL Vs. STATE OF HIMACHAL PRADESH
October 1, 2020
RAM SINGH Vs. STATE OF HIMACHAL PRADESH
May 5, 2020
RAM SINGH Vs. STATE OF HIMACHAL PRADESH
February 20, 2020
RAMESH CHAND ALIAS MAHESHU MAM Vs. STATE OF HIMACHAL PRADESH
September 9, 2020
RAMESH CHANDRA VERMA Vs. STATE OF HIMACHAL PRADESH
September 17, 2020
RAMESH CHAUDHARY Vs. STATE OF H. P.
October 7, 2020
RAMESH KUMAR KATARIA Vs. CSK HPKV
July 17, 2020
RAMESH SINGH Vs. STATE OF HP
September 2, 2020
RAMESHWAR LAL Vs. ACCOUNTANT GENERAL, H.P.
March 2, 2020
RANDHIR KUMAR Vs. STATE OF HIMACHAL PRADESH
July 9, 2020
RANJEET CHAUHAN Vs. RAVINDER SINGH THAKUR
January 1, 2020
RANJEET SINGH Vs. HIMACHAL ROAD TRANSPORT CORPORATION AND ORS.
January 22, 2020
RANJEET SINGH Vs. STATE OF HIMACHAL PRADESH
July 9, 2020
RANJIT SINGH @ CHHOTU Vs. STATE OF H.P.
June 22, 2020
RANU RAM Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LTD
September 24, 2020
RATI LAL Vs. STATE OF HIMACHAL PRADESH
September 4, 2020
RATTAN CHAND Vs. STATE OF H.P.
March 16, 2020
RATTAN CHAND Vs. STATE OF HIMACHAL PRADESH
November 10, 2020
RAVI DASS Vs. DIVISIONAL FOREST OFFICER
October 13, 2020
RAVI KUMAR Vs. STATE OF H.P.
May 6, 2020
RAVI KUMAR Vs. STATE OF H. P.
December 8, 2020
RAVI KUMAR Vs. STATE OF H. P.
December 24, 2020
RAVI SINGH Vs. STATE OF HIMACHAL PRADESH
March 2, 2020
RAVINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
January 3, 2020
RAVINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
March 1, 2020
RAVINDER KUMAR ALIAS BABBU Vs. STATE OF H.P.
March 6, 2020
RAVINDER SINGH Vs. STATE OF HIMACHAL PRADESH
November 24, 2020
RECKITT BENCKISER (INDIA) PRIVATE LIMITED Vs. STATE OF H.P.
February 29, 2020
REEMA Vs. STATE OF H.P.
July 9, 2020
REENA Vs. STATE OF HIMACHAL PRADESH
October 8, 2020
REENA VERMA Vs. STATE OF H.P.
June 26, 2020
REETA Vs. STATE OF H.P
November 26, 2020
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. USHA KUMARI AND ORS.
December 23, 2020
RESIDENTS OF HARIJAN BASTI Vs. STATE OF H. P.
December 24, 2020
RISHMA DEVI Vs. STATE OF HIMACHAL PRADESH
August 31, 2020
RITESH Vs. STATE OF HIMACHAL PRADESH
May 27, 2020
ROBIN KUMAR AND ORS. Vs. STATE OF H.P. AND ORS.
August 14, 2020
ROBIN SINGH MEHTA Vs. STATE OF H. P.
November 12, 2020
ROHIT Vs. THE STATE OF HIMACHAL PRADESH
March 12, 2020
ROHIT @ KURI Vs. STATE OF HIMACHAL PRADESH
August 28, 2020
ROHIT JASWAL Vs. KANGRA CENTRAL CO-OPERATIVE BANK LIMITED AMB
August 21, 2020
ROHIT KUMAR Vs. STATE OF HIMACHAL PRADESH
January 9, 2020
ROHIT KUMAR RANA Vs. STATE OF HIMACHAL PRADESH
September 4, 2020
ROHIT SHARMA Vs. STATE OF HIMACHAL PRADESH
November 11, 2020
ROJI Vs. STATE OF HIMACHAL PRADESH
July 22, 2020
ROOP SINGH Vs. STATE OF HIMACHAL PRADESH
November 2, 2020
ROSHAN LAL Vs. STATE OF HIMACHAL PRADESH
September 23, 2020
ROZY @ SEEMA Vs. STATE OF HIMACHAL PRADESH
March 23, 2020
RUKMANI DEVI (SINCE DECEASED) Vs. PREM LATA
January 1, 2020
SACHIN ARORA Vs. STATE OF HIMACHAL PRADESH
March 3, 2020
SACHIN CHANDEL Vs. STATE OF HIMACHAL PRADESH
January 1, 2020
SACHIN SHARMA Vs. PALVI SHARMA
October 26, 2020
SAJID Vs. STATE OF HIMACHAL PRADESH
June 29, 2020
SALMA Vs. STATE OF H.P.
July 17, 2020
SAMPOORAN LAYER FARMING PVT LTD Vs. INDIAN OVERSEAS BANK
February 29, 2020
SAMRIDHI BEDI Vs. STATE OF HIMACHAL PRADESH
September 18, 2020
SANDEEP KUMAR Vs. STATE OF HIMACHAL PRADESH
July 15, 2020
SANDEEP KUMAR Vs. STATE OF HIMACHAL PRADESH
June 9, 2020
SANDEEP SHARMA Vs. STATE OF HIMACHAL PRADESH
February 7, 2020
SANDEEP SHARMA Vs. STATE OF HIMACHAL PRADESH
August 21, 2020
SANJAY KUMAR Vs. STATE OF H P
September 2, 2020
SANJAY KUMAR Vs. STATE OF H. P.
September 24, 2020
SANJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
November 27, 2020
SANJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
December 24, 2020
SANJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
December 30, 2020
SANJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
July 10, 2020
SANJAY KUMAR Vs. NEEL CHAND
December 22, 2020
SANJAY KUMAR Vs. SHAKTI SINGH
November 9, 2020
SANJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
March 2, 2020
SANJAY VERMA Vs. STATE OF HIMACHAL PRADESH
January 24, 2020
SANJEEV KUMAR Vs. COLLECTOR, LAND ACQUISITION
March 11, 2020
SANJEEV KUMAR Vs. STATE OF HIMACHAL PRADESH
March 5, 2020
SANJEEV KUMAR Vs. STATE OF HIMACHAL PRADESH
December 23, 2020
SANJEEV KUMAR Vs. STATE OF HIMACHAL PRADESH
June 3, 2020
SANJEEV SOOD Vs. STATE OF HIMACHAL PRADESH
December 22, 2020
SANJIV KUMAR Vs. STATE OF HIMACHAL PRADESH
January 4, 2020
SANJIV KUMAR Vs. STATE OF H.P. & ANR.
March 3, 2020
SANTOSH KUMAR Vs. STATE OF HIMACHAL PRADESH
December 4, 2020
SANYOG TEMTA Vs. STATE OF HIMACHAL PRADESH
February 28, 2020
SARAVJEET RAM Vs. STATE OF HIMACHAL PRADESH
September 30, 2020
SARAVJEET RAM @ SARKU Vs. STATE OF HIMACHAL PRADESH
February 18, 2020
SARITA SHARMA Vs. STATE OF H.P.
February 25, 2020
SAROJ KUMARI Vs. STATE OF HIMACHAL PRADESH
May 20, 2020
SAT PAL Vs. STATE OF HIMACHAL PRADESH
September 1, 2020
SATINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
August 4, 2020
SATINDER SINGH Vs. STATE OF H. P.
October 30, 2020
SATISH KANWAR Vs. STATE OF H P
August 27, 2020
SATISH KUMAR Vs. RAHUL KUMAR
March 3, 2020
SATISH KUMAR Vs. UNION OF INDIA
February 24, 2020
SATISH KUMAR SHARMA Vs. STATE OF H.P.
July 15, 2020
SATISH SINGH Vs. STATE OF HIMACHAL PRADESH
June 29, 2020
SATNAM SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS.
September 18, 2020
SATTAR DIN Vs. RASHID MOHAMMAD
January 17, 2020
SATYA DEVI Vs. STATE OF H.P.
March 19, 2020
SATYA DEVI Vs. STATE OF H. P.
October 16, 2020
SATYA PARKASH Vs. STATE OF H. P.
September 7, 2020
SATYANAND Vs. D.P. BENGALIA
June 22, 2020
SATYAWAN MEHTA Vs. STATE OF HIMACHAL PRADESH
October 28, 2020
SAURAV SHARMA Vs. STATE OF H.P.
March 18, 2020
SAVITA Vs. STATE OF H P & OTHERS
September 14, 2020
SAVITA SHARMA Vs. STATE OF HIMACHAL PRADESH
July 15, 2020
SAVITRI DEVI Vs. STATE OF HIMACHAL PRADESH
January 31, 2020
SES RAM AND ORS. Vs. STATE OF H.P. AND ORS.
July 31, 2020
SHABIR KHAN Vs. STATE OF H.P.
January 6, 2020
SHAKUN HOLDINGS PRIVATE LIMITED Vs. UNION OF INDIA AND ORS.
July 22, 2020
SHAKUNTLA SONI Vs. STATE OF HIMACHAL PRADESH
September 4, 2020
SHAM SHARMA Vs. STATE OF HIMACHAL PRADESH
September 3, 2020
SHAMBU RAM Vs. STATE OF HIMACHAL PRADESH
January 3, 2020
SHANKAR Vs. STATE OF HIMACHAL PRADESH
January 24, 2020
SHANTA DEVI Vs. KAUSHALYA DEVI
October 1, 2020
SHANTA KUMAR Vs. STATE OF H. P.
October 16, 2020
SHARIF MOHAMMAD Vs. STATE OF H. P.
November 10, 2020
SHASHI BHUSHAN Vs. STATE OF HIMACHAL PRADESH
January 24, 2020
SHASHI KUMAR Vs. STATE OF HIMACHAL PRADESH
January 24, 2020
SHEELA DEVI Vs. STATE OF HIMACHAL PRADESH
February 19, 2020
SHEELA SURYAVANSHI Vs. STATE OF H P
August 26, 2020
SHEETAL Vs. STATE OF HIMACHAL PRADESH
October 16, 2020
SHIKHIL KATOCH Vs. STATE OF HIMACHAL PRADESH
November 23, 2020
SHIV DEI Vs. STATE OF HIMACHAL PRADESH
March 17, 2020
SHIV KUMAR & OTHERS Vs. STATE OF H.P.
January 31, 2020
SHIV RAM Vs. STATE OF HIMACHAL PRADESH
July 3, 2020
SHIV RAM Vs. STATE OF HIMACHAL PRADESH
June 18, 2020
SHIVAM KHANDUJA Vs. STATE OF HIMACHAL PRADESH
May 30, 2020
SHIVESH DUTT Vs. STATE OF H.P.
March 13, 2020
SHOBHAN CHOUDHARY Vs. HIMACHAL PRADESH PUBLIC SERVICE COMMISSION AND ORS.
August 14, 2020
SHOKAT ALI Vs. STATE OF HIMACHAL PRADESH
August 31, 2020
SHRI KARAN Vs. STATE OF HIMACHAL PRADESH
November 12, 2020
SHRI RAM TRANSPORT FINANCE COMPANY LTD Vs. MANJU DEVI
February 24, 2020
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. DEEP KUMAR
October 15, 2020
SHUBHAM BITALU Vs. STATE OF HIMACHAL PRADESH
February 28, 2020
SHUBHAM PARMAR Vs. STATE OF HIMACHAL PRADESH
March 2, 2020
SHUBHAM THAKUR Vs. STATE OF HIMACHAL PRADESH
October 14, 2020
SHYAM LAL Vs. STATE OF HIMACHAL PRADESH
July 16, 2020
SHYAM SINGH Vs. JOGINDER SINGH
January 1, 2020
SI/CTS BRIJ BHUSHAN Vs. STATE OF H. P.
November 2, 2020
SIDHARTHY Vs. STATE OF H P & OTHERS
September 15, 2020
SMT ONKAAR DEVI Vs. STATE OF HIMACHAL PRADESH
October 9, 2020
SMT REKHA KUMARI SHARMA Vs. PRINCIPAL SECRETARY (INDUSTRIES) TO THE GOVERNMENT OF HIMACHAL PRADESH
September 22, 2020
SMT SAVITA Vs. STATE OF H.P.
October 12, 2020
SOHAN LAL Vs. STATE OF HIMACHAL PRADESH
March 2, 2020
SOHAN LAL GUPTA & ANOTHER Vs. STATE OF HIMACHAL PRADESH
October 9, 2020
SOHIB KHAN Vs. STATE OF H.P.
March 5, 2020
SOLAN DISTRICT CO-OPERATIVE (MARKETING & CONSUMER) FEDERATION Vs. RAM LAL
July 31, 2020
SOM NATH Vs. KAPIL SHANKAR
July 1, 2020
SONAM BODH Vs. STATE OF H. P.
December 16, 2020
SONU Vs. STATE OF H.P.
February 26, 2020
SONU Vs. STATE OF HIMACHAL PRADESH
June 10, 2020
SONU KUMAR Vs. STATE OF HIMACHAL PRADESH
July 15, 2020
SOOSHRUT THAKUR Vs. STATE OF HIMACHAL PRADESH
May 20, 2020
STATE BANK OF INDIA Vs. PRESIDING OFFICER
November 27, 2020
STATE OF H P Vs. SUNDER RAM
September 7, 2020
STATE OF H P Vs. RATTANI @ RAJNI
August 31, 2020
STATE OF H P Vs. AJESH KUMAR
September 17, 2020
STATE OF H P Vs. SANJEEV MAHAJAN
September 30, 2020
STATE OF H P Vs. BRIJ PAL SINGH
September 30, 2020
STATE OF H P Vs. KARNAIL SINGH
October 7, 2020
STATE OF H. P. Vs. DEEP CHAND
September 1, 2020
STATE OF H. P. Vs. MANDEEP KUMAR
October 30, 2020
STATE OF H. P. Vs. SURESH KUMAR
November 4, 2020
STATE OF H.P. Vs. DINA NATH
June 11, 2020
STATE OF H.P. Vs. SAWARN DASS
January 1, 2020
STATE OF H.P. Vs. HIMLAN REAL ESTATES PVT. LI]MITED
February 25, 2020
STATE OF H.P. Vs. GHANSHYAM TAGORE
March 12, 2020
STATE OF H.P. Vs. KULBHUSHAN
March 11, 2020
STATE OF H.P. Vs. MOHAMMAD YASEEN @ SONU PATHAN
March 20, 2020
STATE OF H.P. Vs. JAGDEV KATOCH
January 7, 2020
STATE OF H.P. Vs. RAM KUMAR
March 20, 2020
STATE OF H.P. AND ORS. Vs. KAPIL KUMAR
January 9, 2020
STATE OF HIMACHAL PRADESH Vs. RAVI KUMAR
March 23, 2020
STATE OF HIMACHAL PRADESH Vs. BHAG SINGH
March 11, 2020
STATE OF HIMACHAL PRADESH Vs. KULDEEP SINGH
September 15, 2020
STATE OF HIMACHAL PRADESH Vs. SUNITA PANDEY
October 13, 2020
STATE OF HIMACHAL PRADESH Vs. ARVIND KUMAR
October 30, 2020
STATE OF HIMACHAL PRADESH Vs. VIPAN KUMAR
January 3, 2020
STATE OF HIMACHAL PRADESH Vs. NIRMALA DEVI
January 3, 2020
STATE OF HIMACHAL PRADESH AND ORS. Vs. SUMAN SHARMA AND ORS.
September 22, 2020
SUBHADRA DEVI Vs. STATE OF HIMACHAL PRADESH
February 27, 2020
SUBHASH Vs. STATE OF HIMACHAL PRADESH
July 17, 2020
SUBHASH CHAND Vs. STATE OF H.P.
January 3, 2020
SUBHASH SINGH Vs. STATE OF H. P.
November 4, 2020
SUDAMA NAND Vs. STATE OF H.P. AND OTHERS
March 6, 2020
SUDAMA RAM SHARMA Vs. STATE OF HIMACHAL PRADESH
April 27, 2020
SUDHA GUPTA Vs. STATE OF HIMACHAL PRADESH
January 4, 2020
SUDHANSHU KAPOOR Vs. STATE OF HIMACHAL PRADESH
July 7, 2020
SUKDEV SINGH Vs. STATE OF HIMACHAL PRADESH
May 27, 2020
SUKHVINDER SINGH Vs. STATE OF HIMACHAL PRADESH
January 4, 2020
SUMER CHANDEL Vs. STATE OF HIMACHAL PRADESH
January 30, 2020
SUMIT KUMAR ALIAS GUGLI Vs. STATE OF H.P.
March 16, 2020
SUMIT SHARMA Vs. STATE OF H. P.
November 4, 2020
SUNEEL DUTT Vs. STATE OF HIMACHAL PRADESH
July 13, 2020
SUNIDHI KAROL Vs. STATE OF H. P.
December 11, 2020
SUNIL KUMAR Vs. STATE OF HIMACHAL PRADESH
August 31, 2020
SUNIL KUMAR Vs. STATE OF HIMACHAL PRADESH
January 7, 2020
SUNIL KUMAR Vs. STATE OF HIMACHAL PRADESH
March 2, 2020
SUNIL SHARMA Vs. STATE OF H.P.
February 25, 2020
SUNIL VERMA Vs. STATE OF H. P.
November 10, 2020
SUNITA DEVI Vs. STATE OF H.P.
March 18, 2020
SUPER POWER STEELS Vs. STATE OF H. P.
November 27, 2020
SUPERTREADS .....COMPLAINANT Vs. KIRSHAN LAL
January 7, 2020
SUPRIYA Vs. STATE OF H.P.
December 23, 2020
SURAJ BHARDWAJ Vs. STATE OF HIMACHAL PRADESH
February 12, 2020
SURAJ RANA Vs. STATE OF HIMACHAL PRADESH
November 26, 2020
SURAJ SINGH Vs. STATE OF HIMACHAL PRADESH
December 31, 2020
SURAT SINGH Vs. STATE OF HIMACHAL PRADESH
September 24, 2020
SUREKHA Vs. MUNICIPAL CORPORATION, SHIMLA
April 27, 2020
SUREKHA AND ORS. Vs. SUDAMA RAM AND ORS.
April 27, 2020
SURESH CHAND AND ORS. Vs. STATE OF H.P. AND ORS.
August 31, 2020
SURESH KUMAR Vs. POOJA
September 9, 2020
SURINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
September 7, 2020
SURINDER KUMAR Vs. SHANTI DEVI
January 10, 2020
SURINDER KUMAR Vs. NISHANT ARORA AND ORS.
January 8, 2020
SURINDER KUMAR Vs. SHAM SUNDER
December 3, 2020
SURINDER SINGH Vs. STATE OF H.P.
January 1, 2020
SURJEET SINGH Vs. BABITA DEVI
January 9, 2020
SUSHIL KUMAR Vs. STATE OF H.P. AND OTHERS
March 6, 2020
SUSHIL KUMAR Vs. STATE OF H. P.
October 12, 2020
SUSHMA DEVI Vs. STATE OF HIMACHAL PRADESH
December 22, 2020
SWAMI RAJ Vs. STATE OF H P & OTHERS
September 7, 2020
SWARAN SINGH Vs. ARJUN SINGH
January 7, 2020
TABASSUM ANSARI Vs. STATE OF H.P. AND ORS.
October 14, 2020
TAMANA BEDI Vs. STATE OF HIMACHAL PRADESH
August 21, 2020
TARA CHAND Vs. STATE OF HIMACHAL PRADESH
March 4, 2020
TARA CHAND Vs. STATE OF HIMACHAL PRADESH
September 23, 2020
TARUN CHUGH Vs. STATE OF H.P. AND ANOTHER
March 5, 2020
TARUN KUMAR Vs. STATE OF H.P.
November 26, 2020
TARUN PURI Vs. STATE OF HIMACHAL PRADESH
January 6, 2020
TAYAG RAJ Vs. STATE OF HIMACHAL PRADESH
December 15, 2020
TEHAL SINGH @ TEK SINGH Vs. STATE OF HIMACHAL PRADESH
September 18, 2020
TEJ SINGH @ TEJA Vs. STATE OF HIMACHAL PRADESH
May 4, 2020
TEJESVITA CHANDEL Vs. VINOD KUMARI CHANDEL
December 31, 2020
TEJPAL BANGA Vs. STATE OF H.P.
March 6, 2020
TEK SINGH RAGHAV Vs. STATE OF HIMACHAL PRADESH
October 9, 2020
TENZIN TSOGYAM Vs. STATE OF HIMACHAL PRADESH
May 15, 2020
THEOPHILUS NDUBULSI NWOSU Vs. STATE OF HIMACHAL PRADESH
June 24, 2020
TILAK CHAND Vs. STATE OF H.P.
February 27, 2020
TWINKLE PUNDIR Vs. STATE OF H. P.
October 6, 2020
UDAY BHANU RANA Vs. STATE OF HIMACHAL PRADESH
September 14, 2020
UDAY RAM Vs. STATE OF HIMACHAL PRADESH
November 13, 2020
UDHAM LAL Vs. STATE OF HIMACHAL PRADESH
October 15, 2020
UMA CHAND AND ANOTHER Vs. ROSHAN LAL
March 2, 2020
UMA KANWAR Vs. STATE OF H.P.
September 29, 2020
UMESH KUMAR Vs. STATE OF HIMACHAL PRADESH
November 2, 2020
UNION OF INDIA Vs. M/S CHADHA & COMPANY
July 14, 2020
UNION OF INDIA Vs. SANJAY KUMAR
December 14, 2020
UNION OF INDIA AND ORS. Vs. SAVITRI DEVI AND ORS.
March 11, 2020
UNITED INDIA INSURANCE COMPANY Vs. KALA DEVI
June 3, 2020
UNITED INDIA INSURANCE COMPANY LTD. Vs. RAJ RANI AND ORS.
January 4, 2020
USHA DEVI Vs. STATE OF HIMACHAL PRADESH
December 31, 2020
USHA DEVI Vs. BHARAT PETROLEUM CORPORATION LTD. AND ORS.
January 7, 2020
UTTAM CHAND Vs. STATE OF HIMACHAL PRADESH
March 6, 2020
UTTAM SINGH Vs. STATE OF HIMACHAL PRADESH
July 10, 2020
UTTAM SINGH & ORS Vs. STATE OF H. P.
December 18, 2020
UTTEJ RATHOUR Vs. STATE OF H. P.
September 23, 2020
VAIBHAV SHARMA Vs. STATE OF HIMACHAL PRADESH
October 13, 2020
VANDANA DEVI Vs. STATE OF HIMACHAL PRADESH
December 29, 2020
VANDANA KUMARI Vs. STATE OF H.P.
September 24, 2020
VARINDER KUMAR Vs. STATE OF H. P.
November 24, 2020
VARUN KHARI Vs. STATE OF H.P.
January 10, 2020
VED PRAKASH Vs. STATE OF HIMACHAL PRADESH
January 1, 2020
VEENA Vs. STATE OF HIMACHAL PRADESH
April 27, 2020
VEENA DEVI Vs. STATE OF HIMACHAL PRADESH
August 24, 2020
VEERTA DEVI Vs. STATE OF H. P.
December 28, 2020
VIJAY KUMAR Vs. STATE OF H. P.
December 23, 2020
VIJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
December 8, 2020
VIJAY KUMAR Vs. STATE OF H P
September 2, 2020
VIJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
November 25, 2020
VIJAY KUMAR KAUL Vs. H.P.STATE FOREST DEVELOPMENT CORPORATION
December 30, 2020
VIJAY KUMAR SHARMA Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
March 3, 2020
VIJAY KUMARI Vs. STATE OF HIMACHAL PRADESH
October 12, 2020
VIJAY SINGH Vs. AMAR JEET KUMAR SHARMA
September 14, 2020
VIJAY THAKUR Vs. STATE OF HIMACHAL PRADESH
September 1, 2020
VIKAS Vs. STATE OF HIMACHAL PRADESH
December 23, 2020
VIKAS Vs. STATE OF HIMACHAL PRADESH
January 6, 2020
VIKAS BHURIA Vs. KANCHAN KUMARI
January 7, 2020
VIKAS SAKLANI Vs. STATE OF H.P.
January 7, 2020
VIKAS SHARMA Vs. VISHANT BALI
December 8, 2020
VIKESH KUMAR Vs. STATE OF HIMACHAL PRADESH
December 14, 2020
VIKRAM SINGH Vs. STATE OF HIMACHAL PRADESH
June 12, 2020
VIKRAM SINGH Vs. VINOD KUMAR
September 29, 2020
VIKRAM SINGH Vs. STATE OF HIMACHAL PRADESH
January 2, 2020
VIMAL KALRA Vs. STATE OF HIMACHAL PRADESH
January 1, 2020
VINOD KUMAR Vs. STATE OF H. P.
October 16, 2020
VINOD KUMAR Vs. ASHISH SOOD
February 28, 2020
VINOD KUMAR Vs. STATE OF HIMACHAL PRADESH
September 16, 2020
VINOD KUMAR Vs. STATE OF H.P.
May 6, 2020
VINOD MITTAL Vs. STATE OF H.P.
June 23, 2020
VIPIN KUMAR GULERIA Vs. STATE OF H.P.
January 8, 2020
VIRENDER KUMAR Vs. STATE OF H.P
November 27, 2020
VIRENDER SINGH Vs. DIRECTOR OF ELEMENTARY EDUCATION
August 26, 2020
VIRENDER SINGH THAKUR Vs. STATE OF H. P.
October 1, 2020
VISHAL DHIMAN Vs. STATE OF HIMACHAL PRADESH
February 17, 2020
VISHNU Vs. STATE OF H. P.
November 4, 2020
VISHNU PRAKASH R PUNGLIA LTD. Vs. STATE OF HIMACHAL PRADESH
June 5, 2020
VISHWAJEET Vs. STATE OF HIMACHAL PRADESH AND ORS.
August 18, 2020
VIVEK PAUL Vs. ANUPAMA
October 5, 2020
WASU DHIR Vs. STATE OF HIMACHAL PRADESH
January 3, 2020
YADAV SINGH Vs. H P STATE ELECTRICITY BOARD LTD
October 7, 2020
YASHPAL Vs. STATE OF HIMACHAL PRADESH
August 27, 2020
YASHPAL SINGH Vs. STATE OF HIMACHAL PRADESH
October 12, 2020
YUSUF KHAN Vs. STATE OF HIMACHAL PRADESH
June 18, 2020
YUVRAJ Vs. STATE OF HIMACHAL PRADESH
October 8, 2020
ZOOLOGICAL SURVEY OF INDIA Vs. KULDEEP CHAND SOOD
May 29, 2020