Case Index

Title
Date
A. G. CONSTRUCTION CO Vs. SH. A. VEENU PRASAD, IAS
September 14, 2020
A. K. BHOKAR AND COMPANY Vs. STATE OF HARYANA
September 30, 2020
A.P. JAGGA Vs. STATE OF PUNJAB
January 8, 2020
A.P. SELBUM Vs. STATE OF HARYANA
March 3, 2020
AAKRITI AGGARWAL Vs. PUNJAB AND HARYANA HIGH COURT
October 29, 2020
AARTI GUPTA Vs. SUNIT KUMAR GUPTA
March 18, 2020
ABC RENEWABLE ENERGY PRIVATE LIMITED Vs. NHPC LIMITED
July 8, 2020
ABHAYJEET SINGH, ADVOCATE Vs. UNION TERRITORY, CHANDIGARH
April 24, 2020
ABHIMANYU Vs. STATE OF PUNJAB
March 3, 2020
ABHINAV Vs. STATE OF PUNJAB
December 10, 2020
ABHISHEK KUMAR @ ABHI Vs. STATE OF PUNJAB
September 3, 2020
ABID Vs. STATE OF HARYANA
November 5, 2020
ACHAL BISHT Vs. CHANDIGARH INSTITUTE OF HOTEL MANAGEMENT & CATERING TECHNOLOGY
February 10, 2020
ACHHRA SINGH Vs. STATE OF PUNJAB
February 7, 2020
ADARSH NATAYA SANSATHA Vs. ASHOK MEHTA
November 27, 2020
ADESH UNIVERSITY Vs. STATE OF PUNJAB
July 15, 2020
ADITYA CHAUDHARY Vs. STATE OF HARYANA
December 21, 2020
ADITYAJIT SINGH CHADHA Vs. UNION OF INDIA AND OTHERS
March 29, 2020
AJAY Vs. STATE OF HARYANA
June 22, 2020
AJAY DENIAL ANWAR Vs. STATE OF HARYANA
September 16, 2020
AJAY GUPTA Vs. STATE OF PUNJAB
March 17, 2020
AJAY KUMAR Vs. STATE OF PUNJAB
February 4, 2020
AJIT PAL SINGH Vs. STATE OF PUNJAB
March 2, 2020
AJIT SINGH Vs. STATE OF HARYANA
February 26, 2020
AJIT SINGH Vs. STATE OF PUNJAB
November 5, 2020
AJIT SINGH Vs. UJJAL SINGH
May 21, 2020
AJMER SINGH Vs. STATE OF PUNJAB
September 28, 2020
AKASH ARORA Vs. KRISHAN KUMAR ARORA
December 23, 2020
AKASH BANSAL Vs. STATE OF HARYANA
January 20, 2020
AKASH COOPERATIVE GROUP HOUSING SOCIETY LTD. Vs. STATE OF HARYANA
May 27, 2020
AKSHIT RAJ NARANG TRADING COMPANY Vs. STATE OF PUNJAB
October 29, 2020
ALAM @ BAANI Vs. STATE OF PUNJAB
February 6, 2020
ALLA SINGH (SINCE DECEASED) THROUGH HIS LRS Vs. JASWANT KAUR AND OTHERS
March 16, 2020
ALLIANCE JMR LAND PROJECTS PVT LTD Vs. STATE OF HARYANA
November 2, 2020
ALLWIN INFRASTRUCTURE LIMITED, PANCHKULA Vs. MAXXUS DEVELOPERS
December 8, 2020
AMAN DEEP Vs. KRISHAN KUMAR
January 16, 2020
AMAN KAUSHIK Vs. UNION OF INDIA
December 11, 2020
AMANDEEP KUMAR Vs. STATE OF PUNJAB
June 15, 2020
AMANDEEP SINGH Vs. STATE OF PUNJAB
July 20, 2020
AMANDEEP SINGH Vs. STATE OF PUNJAB
March 16, 2020
AMANPREET KAUR Vs. STATE OF PUNJAB
March 16, 2020
AMAR SINGH Vs. STATE OF HARYANA
November 27, 2020
AMAR SINGH Vs. STATE OF PUNJAB
February 13, 2020
AMAR SINGH Vs. STATE OF PUNJAB
February 20, 2020
AMAR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
March 16, 2020
AMARJIT KAUR Vs. JASWINDER KAUR
May 15, 2020
AMARJOT @ NANDI Vs. STATE OF PUNJAB
March 18, 2020
AMIT Vs. STATE OF HARYANA
November 3, 2020
AMIT Vs. STATE OF HARYANA
November 4, 2020
AMIT Vs. STATE OF HARYANA
February 17, 2020
AMIT KAKKAR Vs. STATE OF PUNJAB
February 25, 2020
AMIT KAPOOR Vs. STATE OF HARYANA
November 5, 2020
AMITABHA SEN & ANR Vs. RAJ SINGH GEHLOT
July 10, 2020
AMJYOT SINGH Vs. UNION OF INDIA
May 29, 2020
AMOL SINGH Vs. STATE OF HARYANA
September 9, 2020
AMRIK SINGH Vs. STATE OF HARYANA
September 16, 2020
AMRIK SINGH Vs. STATE OF PUNJAB
January 15, 2020
AMRIK SINGH Vs. STATE OF PUNJAB AND ANOTHER
March 3, 2020
AMRINDER SINGH VIRK Vs. PUNJAB STATE POWER CORPORATION LTD
November 19, 2020
AMRITPAL SINGH Vs. STATE OF PUNJAB
January 7, 2020
AMRITPAL SINGH Vs. STATE OF PUNJAB
October 7, 2020
AMRITPAL SINGH Vs. STATE OF PUNJAB
February 3, 2020
AMRITPAL SINGH AND ANOTHER Vs. STATE OF PUNJAB
September 15, 2020
ANAND GUHA ROY Vs. YES BANK LIMITED
July 10, 2020
ANAND KUMAR Vs. STATE OF PUNJAB
March 18, 2020
ANANT RAM JANTA HOSPITAL BARWALA Vs. STATE OF HARYANA
September 29, 2020
ANEET GOEL Vs. HARJIT SINGH
January 22, 2020
ANGREJ SINGH Vs. STATE OF PUNJAB
March 16, 2020
ANGREJ SINGH Vs. STATE OF HARYANA
September 14, 2020
ANIL Vs. STATE OF HARYANA
January 31, 2020
ANIL JINDAL Vs. STATE OF HARYANA
June 29, 2020
ANIL KUMAR Vs. GULAB SINGH
February 3, 2020
ANIL KUMAR Vs. STATE OF HARYANA
March 16, 2020
ANIL KUMAR AND ANOTHER Vs. STATE OF HARYANA
March 17, 2020
ANISH JANGRA Vs. STATE OF HARYANA
September 4, 2020
ANITA Vs. STATE OF HARYANA
March 19, 2020
ANITA Vs. STATE OF HARYANA
September 15, 2020
ANJALI Vs. STATE OF PUNJAB
June 12, 2020
ANJLI Vs. STATE OF PUNJAB
October 13, 2020
ANJU Vs. STATE OF PUNJAB
February 25, 2020
ANKIT KAPOOR Vs. STATE OF HARYANA
March 17, 2020
ANKITA Vs. STATE OF HARYANA
March 18, 2020
ANSAL LOTUS MELANGE PROJECTS PRIVATE LIMITED Vs. PUNJAB STATE CONSUMER DISPUTE REDRESSAL COMMISSION
May 6, 2020
ANU BHALLA Vs. DISTRICT MAGISTRATE, PATHANKOT
September 22, 2020
ANUBHUTI COLD CHAINS PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME-TAX CIRCLE-4
February 28, 2020
ANUJ CHAUDAHRY Vs. SHEYOLA RAM
February 5, 2020
ANUP Vs. STATE OF HARYANA
March 2, 2020
ARASHDEEP SINGH @ HARASHDEEP SINGH Vs. STATE OF HARYANA
August 27, 2020
ARFAN MOHAMMAD Vs. REGIONAL SECRETARY, C B S E
September 9, 2020
ARSHAD Vs. STATE OF HARYANA
November 27, 2020
ARUN BAKSHI Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA LTD
December 11, 2020
ARUNPAL SINGH Vs. RAJAN TANEJA
February 24, 2020
ARVIND Vs. STATE OF HARYANA
November 2, 2020
ASGAR KHAN Vs. CHAIRMAN, PERMANENT LOK ADALAT, PUBLIC UTILITY SERVICES, NUH
February 17, 2020
ASHIRWAD INDUSTRIES Vs. STATE OF PUNJAB
September 14, 2020
ASHISH MASIH @ ASHU Vs. STATE OF PUNJAB
July 13, 2020
ASHOK KUMAR Vs. STATE OF HARYANA
January 28, 2020
ASHOK KUMAR Vs. STATE OF HARYANA
July 10, 2020
ASHOK KUMAR CHADHA Vs. STATE OF HARYANA
September 16, 2020
ASHOK LOGANI Vs. P.C. JAIN TEXTILE PVT. LTD.
January 28, 2020
ASHWANI KUMAR Vs. RAKESH JOSHI
February 4, 2020
ASHWANI KUMAR Vs. STATE OF HARYANA
July 7, 2020
ASHWANI KUMAR Vs. SANDEEP KAUR
October 8, 2020
ATISH KUMAR Vs. STATE OF PUNJAB
June 12, 2020
ATUL SONI Vs. STATE OF PUNJAB
January 31, 2020
AU SMALL FINANCE BANK LTD. Vs. STATE OF HARYANA
July 24, 2020
AXXX (JUVENILE) Vs. STATE OF HARYANA
August 4, 2020
AZHAR HUSAIN Vs. STATE OF HARYANA
January 14, 2020
BABAJI LOGISTICS THROUGH ITS PARTNER AKHIL BANSAL Vs. STATE OF PUNJAB
May 22, 2020
BABITA Vs. STATE OF HARYANA
November 5, 2020
BABLI DEVI Vs. STATE OF HARYANA
June 23, 2020
BACHAN SINGH Vs. STATE OF PUNJAB
February 4, 2020
BAGGAR SINGH Vs. STATE OF HARYANA
March 16, 2020
BALBIR SINGH Vs. STATE OF PUNJAB
January 13, 2020
BALBIR SINGH @ BALBIRA Vs. STATE OF HARYANA
January 9, 2020
BALDEV SINGH Vs. STATE OF PUNJAB
February 6, 2020
BALDEV SINGH Vs. STATE OF PUNJAB
September 7, 2020
BALJEET SINGH Vs. RAM PAL
January 20, 2020
BALJEET SINGH & OTHERS Vs. STATE OF PUNJAB & OTHERS
March 18, 2020
BALJINDER SINGH Vs. STATE OF PUNJAB
May 28, 2020
BALJINDER SINGH Vs. STATE OF PUNJAB
January 27, 2020
BALJIT SINGH CHAWLA Vs. STATE OF PUNJAB
November 24, 2020
BALKAR SINGH Vs. STATE OF PUNJAB
February 18, 2020
BALVIR SINGH Vs. STATE OF PUNJAB
February 5, 2020
BALWINDER SINGH Vs. STATE OF PUNJAB
November 3, 2020
BANTI @ GURDEEP SINGH Vs. STATE OF HARYANA
August 21, 2020
BASU ALIAS GOLU Vs. STATE OF HARYANA
October 13, 2020
BEANT SINGH Vs. STATE OF PUNJAB
February 6, 2020
BELLEVUE CENTRAL PARK-II CONDOMINIUM ASSOCIATION Vs. CENTRAL PARK HOSPITALITY SERVICES PVT. LTD.
March 17, 2020
BHAGWAN @ MONU Vs. STATE OF HARYANA
May 29, 2020
BHAJAN SINGH Vs. STATE OF PUNJAB
January 8, 2020
BHANGALI KALAN COOPERATIVE LABOUR AND CONSTRUCTION SOCIETY LIMITED Vs. STATE OF PUNJAB
June 16, 2020
BHARTENDU SOOD Vs. CHANDIGARH HOUSING BOARD
October 15, 2020
BHAVJEET SINGH GILL Vs. UT CHANDIGARH
March 3, 2020
BHIM RAM Vs. STATE OF HARYANA
September 3, 2020
BHOLA SINGH SARPANCH Vs. STATE OF PUNJAB
January 17, 2020
BHUPINDER SINGH Vs. STATE OF HARYANA
March 12, 2020
BIMLA ALIAS BILO Vs. BIMLA ALIAS BILO
January 29, 2020
BIMLA DEVI Vs. PARVESH KUMAR
May 21, 2020
BIMLESH Vs. BED RAM
February 5, 2020
BINA GARG Vs. SUSHIL KUMAR
May 11, 2020
BIRENDER SINGH Vs. STATE OF HARYANA
March 4, 2020
BOOTA SINGH Vs. STATE OF HARYANA
March 3, 2020
BRIJ LAL Vs. STATE OF HARYANA
November 17, 2020
BUTA SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
August 21, 2020
CENTRAL BOARD OF TRUSTEES Vs. PUNJ SECURITY SERVICES & HOUSEKEEPING SERVICES P.LTD.
March 20, 2020
CHAMAN LAL Vs. STATE OF HARYANA
January 22, 2020
CHAMBI DEVI & ANOTHER Vs. STATE OF PUNJAB
October 15, 2020
CHAMKAUR SINGH Vs. STATE OF PUNJAB
February 19, 2020
CHAMKAUR SINGH Vs. STATE OF PUNJAB
March 3, 2020
CHANAN SINGH Vs. STATE OF PUNJAB
January 6, 2020
CHANCHAL KUMARI Vs. DEVINDER PAL SINGH
August 31, 2020
CHANDER BHAN Vs. RAM SEWAK
August 5, 2020
CHANDER PARKASH @ CHANDER Vs. STATE OF PUNJAB
March 4, 2020
CHANDER SHEKHAR Vs. STATE OF PUNJAB
September 16, 2020
CHARAN SINGH Vs. STATE OF HARYANA
September 17, 2020
CHARANJIT KAUR Vs. STATE OF PUNJAB
January 30, 2020
CHARANJIT SINGH Vs. STATE OF PUNJAB
May 21, 2020
CHARDIKALA INDANE Vs. UNION OF INDIA
September 1, 2020
CHEMINOVA INDIA LIMITED Vs. STATE OF PUNJAB
May 12, 2020
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LIMITED Vs. RATTAN KUMAR
January 10, 2020
COURT ON ITS OWN MOTION Vs. CHANDIGARH ADMINISTRATION
January 17, 2020
COURT ON ITS OWN MOTION Vs. HARMEET SINGH, NAZIR, COURT OF ACJ
June 3, 2020
COURT ON ITS OWN MOTION Vs. CHANDIGARH ADMN
March 2, 2020
D P REDDY Vs. STATE U T , CHANDIGARH
August 26, 2020
D.P.JAGAN Vs. M/S. D.P.JAGAN & COMPANY
May 12, 2020
DALBIR SINGH @ MANNI Vs. STATE OF PUNJAB
January 7, 2020
DALIP ALIAS SAM Vs. STATE OF U. P.
September 16, 2020
DALJEET SINGH Vs. STATE OF PUNJAB
January 13, 2020
DALJIT SINGH Vs. STATE OF PUNJAB
March 2, 2020
DAMAN BHALLA @ LUCKY Vs. STATE OF PUNJAB
March 18, 2020
DAMANJEET SINGH Vs. STATE OF PUNJAB
May 28, 2020
DARA ENGINEERING AND INFRASTRUCTURE PRIVATE LIMITED Vs. STATE OF PUNJAB
December 23, 2020
DARA SINGH Vs. STATE OF PUNJAB
March 13, 2020
DARSHAN KUMAR AND CO-OWNERS Vs. PUNJAB STATE GRAINS PROCUREMENT COR LIMITED
September 14, 2020
DARSHAN SINGH Vs. STATE OF PUNJAB
January 22, 2020
DARSHAN SINGH Vs. STATE OF PUNJAB
November 5, 2020
DAV INSTITUTE OF MANAGEMENT, CHANDIGARH Vs. PANJAB UNIVERSITY, CHANDIGARH
August 5, 2020
DAVINDER KAUR AND OTHERS Vs. STATE OF PUNJAB
December 3, 2020
DEEPAK Vs. STATE OF HARYANA
September 3, 2020
DEEPAK Vs. STATE OF HARYANA
July 29, 2020
DEEPAK Vs. STATE OF HARYANA
December 8, 2020
DEEPAK Vs. DIRECTOR GENERAL NCC
January 9, 2020
DEEPAK KUMAR Vs. STATE OF PUNJAB
September 2, 2020
DEEPAK KUMAR Vs. STATE OF HARYANA
June 15, 2020
DEEPAK NAVRAJ SINGH Vs. STATE OF PUNJAB
October 13, 2020
DEEPIKA Vs. KURUKSHETRA UNIVERSITY
February 10, 2020
DENTAL SURGEONS ASSOCIATION OF INDIA Vs. STATE OF PUNJAB
July 6, 2020
DEPUTY PAL Vs. STATE OF PUNJAB
January 20, 2020
DESH RAJ Vs. STATE OF PUNJAB
January 13, 2020
DEVENDER KUMAR Vs. STATE OF HARYANA
April 22, 2020
DEVINDER SINGH Vs. JOGINDER KAUR
May 15, 2020
DHAN SINGH Vs. SURAJ BHAN
March 17, 2020
DHANI RAM Vs. STATE OF HARYANA
March 17, 2020
DHARAM SINGH Vs. STATE OF HARYANA
January 10, 2020
DHARAMDEV ARYA Vs. STATE OF HARYANA
February 27, 2020
DHARAMINDER SHARMA Vs. STATE OF PUNJAB
November 3, 2020
DHARAMPAL Vs. STATE OF HARYANA
January 10, 2020
DHARAMPAL Vs. STATE OF HARYANA
January 9, 2020
DHARAMVIR Vs. PRITHI SINGH
May 11, 2020
DHARAMVIR SINGH Vs. STATE OF PUNJAB
July 28, 2020
DHARMBIR SINGH Vs. STATE OF HARYANA
May 29, 2020
DHARMENDER @SONU Vs. STATE OF HARYANA
October 14, 2020
DHARMO DEVI Vs. ESTATE OFFICER, HARYANA DEVELOPMENT AUTHORITY
March 13, 2020
DIDAR SINGH Vs. UNION TERRITORY OF CHANDIGARH
February 26, 2020
DILAWAR SINGH Vs. STATE OF PUNJAB
February 19, 2020
DILBAG Vs. STATE OF HARYANA
December 22, 2020
DILBAG SINGH Vs. STATE OF PUNJAB
February 4, 2020
DILBAG SINGH Vs. STATE OF HARYANA
February 26, 2020
DILBAGH SINGH Vs. STATE OF HARYANA
November 6, 2020
DIMPLE KUMAR Vs. STATE OF PUNJAB
November 27, 2020
DINESH Vs. STATE OF HARYANA
August 7, 2020
DINESH KUMAR Vs. STATE OF HARYANA
January 9, 2020
DIPANSHU ARENDEH (MINOR) Vs. CENTRAL BOARD OF SECONDARY EDUCATION
September 9, 2020
DIRECTOR GENERAL, NATIONAL COUNCIL FOR COOPERATIVE TRAINING, CHANDIGARH Vs. CHIEF COMMISSIONER FOR PERSONS WITH DISABILITIES, NEW DELHI
February 27, 2020
DIRECTOR SCHOOL EDUCATION Vs. NATIONAL COMMISSION FOR MINORITY EDUCATIONAL INSTITUTION
March 20, 2020
DIVESH KAPOOR Vs. SURESH BHATIA
January 20, 2020
DIWANSHU Vs. STATE OF HARYANA
March 16, 2020
DOLTA RAM Vs. STATE OF HARYANA
November 2, 2020
DR. ANAND RAI BANSAL Vs. ALOK NIGAM
July 10, 2020
DWARKADHIS PROJECTS PVT LTD Vs. PUNJAB NATIONAL BANK
December 22, 2020
EHC PARVEEN KUMAR Vs. STATE OF HARYANA
March 16, 2020
EHC RAJPAL Vs. STATE OF HARYANA
January 30, 2020
ESI VARENDER SHARMA Vs. STATE OF HARYANA
March 18, 2020
ESTATE OFFICE, UNION TERRITORY, CHANDIGARH Vs. PERMANENT LOK ADALAT (PUBLIC UTILITY SERVICES), U.T.
February 12, 2020
ETRADE MARKETING PVT. LTD. THROUGH ITS AUTHORISED SIGNATORY ANUJ BHATIA, KARNAL, HARYANA Vs. CENTRAL BOARD OF INDIRECT TAXES & CUSTOMS
March 6, 2020
EXCISE AND TAXATION COMMISSIONER, HARYANA Vs. NIVACHEM PVT. LTD.
January 13, 2020
EXCISE AND TAXATION COMMISSIONER, HARYANA Vs. EXCEL CROP CARE LTD. AND ANOTHER
March 18, 2020
FRANK Vs. STATE OF PUNJAB
February 26, 2020
FURKAN Vs. SMT.RAJESH
January 31, 2020
GAGAN Vs. STATE OF HARYANA AND OTHERS
July 22, 2020
GAGAN @ GAGGU Vs. STATE OF HARYANA
September 4, 2020
GAGAN GOKLANEY Vs. STATE OF PUNJAB
January 27, 2020
GAGANDEEP SINGH Vs. STATE OF PUNJAB
January 27, 2020
GAJAB SINGH Vs. STATE OF HARYANA
March 2, 2020
GAJANAND Vs. STATE OF HARYANA AND OTHERS
June 4, 2020
GANPAT GIR CHELA BHUDH GIR CHELA SOM GIR Vs. DEH SAMBHAL GHAR ATTE DEH SANSKAR SUDHAR COMMITTEE
January 9, 2020
GAURAV CHOPRA Vs. STATE OF PUNJAB
November 3, 2020
GAURAV KUMAR Vs. FOOD CORPORATION OF INDIA
July 23, 2020
GAURAV VERMA Vs. STATE OF UT, CHANDIGARH
October 15, 2020
GAURAV VIR SINGH Vs. STATE OF PUNJAB
September 30, 2020
GAYATRI Vs. PUNJAB AND SIND BANK
January 31, 2020
GIAN ISHWAR Vs. CENTRAL BUREAU OF INVESTIGATION, CHANDIGARH
January 9, 2020
GIANI RAM Vs. STATE OF HARYANA
March 17, 2020
GIRDHARI LAL AGGARWAL CONTRACTORS PVT. LTD. Vs. STATE OF HARYANA
February 7, 2020
GITA FORGING (P) LTD. Vs. COMMISSIONER OF INCOME TAX, PATIALA
February 5, 2020
GLAXO SMITH KLINE CONSUMER HEALTHCARE LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PATIALA
July 10, 2020
GOLOKAUR Vs. STATE OF PUNJAB
December 8, 2020
GOPAL KRISHAN Vs. MUNICIPAL COUNCIL NARNAUL
February 17, 2020
GRAM PANCHAYAT HARDOSARAN Vs. STATE OF PUNJAB
September 30, 2020
GRAM PANCHAYAT OF VILLAGE BHATOLA Vs. STATE OF HARYANA AND OTHERS
July 10, 2020
GRAM PANCHAYAT VILLAGE SOHIAN KALAN Vs. MAJOR SINGH
January 24, 2020
GREEN ELECTRIC Vs. HERO EXPORTS
February 13, 2020
GUDDI AND OTHERS Vs. STATE OF HARYANA
August 14, 2020
GULJAR SINGH @ JODHA Vs. STATE OF PUNJAB
September 11, 2020
GULZAR SINGH Vs. STATE OF PUNJAB
January 14, 2020
GUPREET SINGH Vs. STATE OF PUNJAB
February 27, 2020
GURARPAN CHAUHAN Vs. STATE OF PUNJAB
January 8, 2020
GURCHARAN RAM Vs. STATE OF PUNJAB
July 7, 2020
GURCHARAN SINGH Vs. JAGJEET KAUR
January 15, 2020
GURCHARAN SINGH Vs. SOKHAL MINERALS PVT. LTD.
November 5, 2020
GURDEEP SINGH Vs. STATE OF PUNJAB
November 17, 2020
GURDEEP SINGH Vs. STATE OF PUNJAB
October 12, 2020
GURDEEP SINGH Vs. U T CHANDIGARH
September 30, 2020
GURDIT SINGH @ GEETU Vs. STATE OF PUNJAB
September 7, 2020
GURINDER SINGH Vs. STATE OF PUNJAB
February 12, 2020
GURJANT SINGH Vs. STATE OF PUNJAB
January 15, 2020
GURJIT SINGH Vs. STATE OF PUNJAB
March 16, 2020
GURMAIL SINGH Vs. CHARAN SINGH
February 4, 2020
GURMEET Vs. STATE OF HARYANA
June 18, 2020
GURMEET KAUR Vs. GURMEET KAUR
January 10, 2020
GURMEET SINGH Vs. STATE OF PUNJAB
September 3, 2020
GURMEET SINGH Vs. STATE OF HARYANA
June 19, 2020
GURMUKH SINGH Vs. STATE OF PUNJAB
February 14, 2020
GURMUKH SINGH Vs. STATE OF PUNJAB
February 25, 2020
GURNAM SINGH Vs. BANT SINGH
March 13, 2020
GURPREET SINGH Vs. STATE OF PUNJAB
March 12, 2020
GURPREET SINGH Vs. STATE OF PUNJAB
September 14, 2020
GURPREET SINGH Vs. STATE OF PUNJAB
September 4, 2020
GURPREET SINGH Vs. STATE OF PUNJAB
November 3, 2020
GURPREET SINGH Vs. STATE OF PUNJAB
July 24, 2020
GURPREET SINGH @ BIKKU Vs. STATE OF PUNJAB
September 10, 2020
GURPREET SINGH @ GURI Vs. STATE OF PUNJAB
September 2, 2020
GURPREM SINGH Vs. STATE OF PUNJAB
November 6, 2020
GURSEWAK SINGH Vs. STATE OF PUNJAB
March 18, 2020
GURSUKHWANT SINGH BRAR Vs. STATE OF PUNJAB
July 24, 2020
GURTEJ SINGH Vs. STATE OF PUNJAB
November 5, 2020
GURTEJ SINGH Vs. STATE OF PUNJAB
February 17, 2020
GURVINDER SINGH Vs. STATE OF PUNJAB
September 18, 2020
GURVINDER SINGH Vs. STATE OF PUNJAB
November 3, 2020
GURVINDER SINGH SOHAL Vs. CENTRAL BUREAU OF INVESTIGATION
September 17, 2020
HANSA SINGH Vs. STATE OF PUNJAB
July 2, 2020
HANUMAN Vs. STATE OF HARYANA
January 16, 2020
HARBANS LAL Vs. STATE OF HARYANA
January 7, 2020
HARBHAGWAN Vs. STATE OF PUNJAB
March 17, 2020
HARBHAJAN SINGH Vs. STATE OF PUNJAB
September 14, 2020
HARCHARAN SINGH Vs. STATE OF PUNJAB
February 6, 2020
HARDEEP KUMAR Vs. STATE OF PUNJAB
October 12, 2020
HARDEEP SINGH Vs. STATE OF PUNJAB
February 5, 2020
HARDEEP SINGH @ NIMMA Vs. STATE OF PUNJAB
May 21, 2020
HARDIAL SINGH Vs. DAVINDER SINGH
January 6, 2020
HARI KISHAN Vs. STATE OF HARYANA
February 6, 2020
HARINDER SINGH Vs. FINANCIAL COMMISSIONER, GOVERNMENT OF PUNJAB
September 16, 2020
HARINDERPAL SINGH Vs. STATE OF PUNJAB
March 17, 2020
HARISH CHANDER Vs. STATE OF HARYANA
February 20, 2020
HARISH KUMAR Vs. STATE OF HARYANA
November 27, 2020
HARISH TANEJA Vs. NIDHI
January 17, 2020
HARJAP SINGH Vs. STATE OF PUNJAB
March 16, 2020
HARJEET SINGH Vs. STATE OF HARYANA
July 23, 2020
HARJINDER KAUR Vs. STATE OF PUNJAB
January 7, 2020
HARJINDER SINGH Vs. STATE OF PUNJAB
January 17, 2020
HARJIT KAUR Vs. STATE OF PUNJAB
March 17, 2020
HARJIT SINGH Vs. PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY
July 10, 2020
HARMAN SINGH Vs. STATE OF PUNJAB
November 5, 2020
HARMANDEEP SINGH Vs. STATE OF PUNJAB
May 14, 2020
HARMESH LAL Vs. STATE OF PUNJAB
June 12, 2020
HARMESH SINGH Vs. STATE OF PUNJAB
October 13, 2020
HARNAM SINGH Vs. AMAR SINGH
May 15, 2020
HARPAL SINGH Vs. STATE OF HARYANA
May 20, 2020
HARPREET KAUR Vs. STATE OF PUNJAB
January 29, 2020
HARPREET KAUR Vs. STATE OF PUNJAB
May 8, 2020
HARPREET SINGH Vs. STATE OF PUNJAB
February 28, 2020
HARPREET SINGH Vs. STATE OF PUNJAB
October 13, 2020
HARPREET SINGH Vs. STATE OF PUNJAB
September 3, 2020
HARPREET SINGH Vs. STATE OF PUNJAB
September 9, 2020
HARPREET SINGH Vs. STATE OF PUNJAB
November 3, 2020
HARPREETINDER SINGH Vs. STATE OF PUNJAB
January 27, 2020
HARSH GUPTA Vs. UNION OF INDIA
September 28, 2020
HARVINDER SINGH Vs. STATE OF PUNJAB
March 16, 2020
HASSAN MOHD. Vs. STATE OF HARYANA
October 30, 2020
HAWA SINGH Vs. STATE OF U.T.
February 11, 2020
HAWA SINGH Vs. STATE OF HARYANA
April 3, 2020
HAWA SINGH BHAMBHU Vs. STATE OF HARYANA AND ORS.
September 17, 2020
HAZURA SINGH Vs. JASPREET KAUR
January 24, 2020
HDFC ERGO GENERAL INSURANCE CO. LIMITED Vs. RAMESH DEVI
January 9, 2020
HEM RAJ Vs. STATE OF PUNJAB
May 22, 2020
HEMA Vs. STATE OF PUNJAB
May 20, 2020
HEMANT PASRICHA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
March 16, 2020
HEMANT SHARMA Vs. STATE OF HARYANA
January 23, 2020
HET RAM GARG Vs. STATE OF HARYANA
January 9, 2020
HINDUSTAN FARDIRECT INGREDIENTS PVT. LIMITED Vs. STATE OF PUNJAB
May 15, 2020
HIRA SINGH Vs. STATE OF PUNJAB
March 20, 2020
HOSHIAR Vs. STATE OF HAYANA
January 9, 2020
HUKAMJEET SINGH ALIAS HUKAMJEET SINGH BRAR Vs. STATE OF PUNJAB
October 14, 2020
IFFCO TOKIO GENERAL INSURANCE CO. LTD Vs. NIRMAL
January 16, 2020
IFFCO-TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. LALITA DEVI
December 8, 2020
IFFCO-TOKIO GENERAL INSURANCE COMPANY LTD Vs. UTTAM SITA RAM KADAM
October 9, 2020
INDEPENDENT SCHOOLS ASSOCIATION CHANDIGARH Vs. STATE OF PUNJAB
June 30, 2020
INDERJIT KAUR Vs. STATE OF PUNJAB
October 12, 2020
INDERJIT SINGH Vs. STATE OF PUNJAB
January 6, 2020
INDERJIT SINGH Vs. UNION OF INDIA
January 8, 2020
INDERJIT SINGH MAGGO Vs. STATE OF PUNJAB
January 16, 2020
INDERPREET KAUR Vs. >MANJIT KAUR SHAHI
May 28, 2020
INDIABULLS FINANCIAL SERVICES LTD. Vs. RAM KUMAR SHARMA
February 28, 2020
INDIAN FEDERATION OF TRADE UNIONS (IFTU) Vs. STATE OF HARYANA
April 17, 2020
INDIAN OIL CORPORATION LIMITED Vs. SWASTIC FILLING STATION
February 18, 2020
INDRA Vs. STATE OF PUNJAB
July 7, 2020
INDU RANA Vs. STATE OF HARYANA
November 2, 2020
IREO HOSPITALITY COMPANY PRIVATE LIMITED Vs. UNION OF INDIA
March 18, 2020
IRFAN Vs. STATE OF HARYANA
October 15, 2020
ISHU GOVER Vs. U.T., CHANDIGARH
March 30, 2020
ISHWAR SINGH Vs. STATE OF HARYANA
May 29, 2020
JACKEY Vs. STATE OF HARYANA
October 12, 2020
JAGAT KUMAR Vs. STATE OF HARYANA
January 15, 2020
JAGDISH Vs. STATE OF HARYANA
November 27, 2020
JAGIR SINGH Vs. HARPREET SINGH
January 28, 2020
JAGJIT SINGH Vs. STATE OF PUNJAB
March 2, 2020
JAGMANDER Vs. STATE OF HARYANA
March 6, 2020
JAGMOHAN PUNIA Vs. STATE OF PUNJAB
November 27, 2020
JAGPAL SINGH ALIAS JASPAL SINGH Vs. SUCHA SINGH
January 13, 2020
JAGPREET SINGH Vs. GURU NANAK DEV UNIVERSITY
March 18, 2020
JAGROOP SINGH Vs. STATE OF PUNJAB
December 22, 2020
JAGSEER DASS Vs. STATE OF PUNJAB
June 16, 2020
JAGSIR SINGH BRAR Vs. STATE OF HARYANA
November 17, 2020
JAGTAR SINGH Vs. CENTRAL BUREAU OF INVESTIGATION, CHANDIGARH
January 20, 2020
JAGTAR SINGH Vs. STATE OF PUNJAB
September 15, 2020
JAI BHAGWAN GOEL Vs. HARJEET KAUR
January 23, 2020
JAIVEER @ POPPAN Vs. STATE OF HARYANA
January 8, 2020
JAIVIR SINGH Vs. STATE OF PUNJAB
October 12, 2020
JANTA DEVI Vs. SUNIL
November 6, 2020
JANTA LAND PROMOTERS PRIVATE LIMITED Vs. UNION OF INDIA
October 16, 2020
JASBIR Vs. STATE OF PUNJAB
October 30, 2020
JASBIR SINGH Vs. INDERJIT SINGH
March 6, 2020
JASMEET SINGH Vs. STATE OF PUNJAB
January 14, 2020
JASMER SINGH Vs. STATE OF HARYANA
October 12, 2020
JASMINE KAUR Vs. UNION OF INDIA
July 28, 2020
JASPAL SINGH Vs. STATE OF PUNJAB
March 2, 2020
JASPAL SINGH Vs. STATE OF PUNJAB
November 2, 2020
JASVEER SINGH Vs. STATE OF PUNJAB
September 23, 2020
JASVIR KAUR Vs. STATE OF PUNJAB
May 18, 2020
JASVIR SINGH Vs. STATE OF PUNJAB
September 3, 2020
JASVIR SINGH Vs. STATE OF PUNJAB
January 30, 2020
JASWANT KAUR Vs. STATE OF PUNJAB
April 17, 2020
JASWANT SINGH Vs. STATE OF PUNJAB
February 19, 2020
JASWINDER SINGH Vs. U.T. ADMINISTRATION OF CHANDIGARH
May 13, 2020
JASWINDER SINGH Vs. STATE OF HARYANA
July 9, 2020
JATIN @ DHOLA Vs. STATE OF HARYANA
July 1, 2020
JATIN @ JITENDER Vs. STATE OF HARYANA
January 10, 2020
JATINDER MOHAN Vs. AMAR CHAND
January 14, 2020
JATINDER PAL SINGH Vs. STATE OF U T CHANDIGARH
October 13, 2020
JATINDER PAL SINGH @ SUNNY Vs. STATE OF PUNJAB
August 19, 2020
JATINDER SINGH Vs. STATE OF PUNJAB
July 1, 2020
JATINDER SINGH Vs. FINANCIAL COMMISSIONER (APPEALS), PUNJAB
October 13, 2020
JATINDER SINGH Vs. STATE OF PUNJAB
October 12, 2020
JATINDER SINGH Vs. STATE OF PUNJAB
January 7, 2020
JAWAHAR LAL Vs. STATE OF HARYANA
December 3, 2020
JITENDER SINGH Vs. HARVINDER SINGH
July 3, 2020
JITENDER SINGH Vs. STATE OF HARYANA
May 12, 2020
JITENDRA SINGH Vs. ORIENTAL BANK OF COMMERCE
February 28, 2020
JOGA SINGH Vs. STATE OF PUNJAB
November 3, 2020
JOGENDER SINGH Vs. STATE OF HARYANA
November 12, 2020
JOGINDER KAPOOR Vs. STATE OF HARYANA
January 7, 2020
JOGINDER SINGH Vs. STATE OF HARYANA
October 16, 2020
JULFKAR Vs. STATE OF HARYANA
September 16, 2020
KABIR LAVEE Vs. STATE OF HARYANA
April 17, 2020
KAJAL Vs. STATE OF HARYANA
March 20, 2020
KALA DEVI Vs. BALBIR DASS
January 22, 2020
KALU RAM Vs. GOPI RAM
March 5, 2020
KAMAL DEEP SEHRA, ADVOCATE Vs. UNION OF INDIA
April 24, 2020
KAMAL MASIH KHOKHAR Vs. STATE OF PUNJAB
July 13, 2020
KAMALJEET AND ORS. Vs. STATE OF HARYANA
September 2, 2020
KAMALJIT SINGH Vs. SHIV DEV SINGH
January 8, 2020
KAMALJIT SINGH @ SONU Vs. STATE OF PUNJAB
January 13, 2020
KAMALVEER SINGH Vs. STATE OF PUNJAB
October 13, 2020
KAMLA DEVI Vs. STATE OF HARYANA
May 27, 2020
KAMLESH Vs. STATE OF HARYANA
September 9, 2020
KAMLESH VERMA @ KIRAN MUMMY Vs. STATE OF PUNJAB
May 8, 2020
KANWALJIT KAUR Vs. STATE OF PUNJAB
March 16, 2020
KANWALJIT SINGH WALIA Vs. GURCHARAN KAUR
January 14, 2020
KANWAR LAL Vs. FINANCIAL COMMISSIONER, HARYANA
January 24, 2020
KANWAR SINGH Vs. ASHOK KUMAR
March 12, 2020
KANWARBIR SINGH Vs. STATE OF PUNJAB
November 25, 2020
KAPIL CHHABRA Vs. STATE OF PUNJAB
September 2, 2020
KAPIL DEV Vs. STATE OF PUNJAB
February 26, 2020
KAPIL HOODA Vs. HARYANA STAFF SELECTION COMMISSION
December 11, 2020
KARAMBIR SINGH Vs. STATE OF PUNJAB
September 30, 2020
KARAMJIT KAUR Vs. STATE OF PUNJAB & OTHERS
September 16, 2020
KARAMJIT KAUR Vs. SUKHPAL SINGH
January 10, 2020
KARAMJIT KAUR AND ANOTHER Vs. STATE OF PUNJAB
September 7, 2020
KARAMJIT SINGH Vs. RANJIT KAUR
January 16, 2020
KARAMJIT SINGH BHULLAR Vs. STATE OF PUNJAB
May 27, 2020
KARAN CHAWLA Vs. STATE OF PUNJAB
February 14, 2020
KARAN SINGH Vs. STATE OF HARYANA
February 10, 2020
KARNAIL SINGH Vs. STATE OF PUNJAB
March 2, 2020
KARTIK CHAUHAN Vs. STATE OF PUNJAB
January 8, 2020
KARTIK TAYAL Vs. CENTRAL BUREAU OF INVESTIGATION
October 6, 2020
KASHMIR SINGH Vs. JASBIR SINGH
October 1, 2020
KASHMIR SINGH Vs. STATE OF PUNJAB
May 18, 2020
KASTURI LAL Vs. STATE OF HARYANA
October 16, 2020
KAWALDEEP SINGH Vs. STATE OF PUNJAB
March 16, 2020
KELMAR (INDIA) EXPORTS Vs. STATE OF PUNJAB
November 2, 2020
KESAR SINGH Vs. STATE OF PUNJAB
January 27, 2020
KESAR SINGH Vs. STATE OF PUNJAB
January 9, 2020
KHAZAN SINGH Vs. PUNJAB STATE COOPERATIVE SUPPLY & MARKETING FEDERATION LTD.
May 20, 2020
KHUSHAL SINGH Vs. STATE OF PUNJAB
February 3, 2020
KHUSHI Vs. ANKIT
February 28, 2020
KHUSHI RAM @ MAJOR SINGH Vs. STATE OF HARYANA
May 12, 2020
KIRPAL SINGH Vs. AMRIK SINGH
January 17, 2020
KISHAN KUMAR Vs. STATE OF HARYANA
January 8, 2020
KISLAY PANDAY Vs. STATE OF HARYANA
February 27, 2020
KOMAL PREET KAUR Vs. STATE OF U T CHANDIGARH
November 6, 2020
KRISHAN Vs. STATE OF HARYANA
September 14, 2020
KRISHAN Vs. STATE OF HARYANA
January 14, 2020
KRISHAN KUMAR Vs. STATE OF PUNJAB
June 23, 2020
KRISHMA HUSSAIN Vs. STATE OF PUNJAB
November 4, 2020
KULBIR SINGH Vs. FOOD CORPORATION OF INDIA
November 17, 2020
KULDEEP @ LILA Vs. STATE OF HARYANA
September 4, 2020
KULDEEP SINGH Vs. STATE OF PUNJAB
October 16, 2020
KULDEEP SINGH @ MITHA SINGH Vs. STATE OF PUNJAB
June 5, 2020
KULDEEP SINGH NIHANG Vs. STATE OF PUNJAB
January 8, 2020
KULWANT SINGH Vs. STATE OF PUNJAB
March 3, 2020
KULWANT SINGH Vs. STATE OF PUNJAB
January 17, 2020
KULWINDER KAUR Vs. STATE OF PUNJAB
November 5, 2020
KULWINDER SINGH Vs. STATE OF HARYANA
November 12, 2020
KULWINDER SINGH BHATTI Vs. NASEEB KAUR
May 27, 2020
KUSHALPAL SINGH Vs. FORTIS HEALTCARE LIMITED
March 5, 2020
KXXX Vs. STATE OF HARYANA
January 10, 2020
LABH SINGH Vs. STATE OF HARYANA
November 5, 2020
LAKHMINDER Vs. STATE OF HARYANA
November 5, 2020
LAKHVIR SINGH Vs. STATE OF PUNJAB
September 2, 2020
LALIT Vs. STATE OF HARYANA
September 3, 2020
LANDBASE INDIA LIMITED Vs. STATE OF HARYANA
January 10, 2020
LAXMAN SINGH NEGI Vs. STATE OF HARYANA
January 9, 2020
LAXMI ROY AND ANOTHER Vs. DEEPA
September 9, 2020
LOVELEEN SHARMA Vs. STATE OF PUNJAB
February 25, 2020
LOVEPREET SINGH @ LOVEJEET SINGH Vs. STATE OF PUNJAB
January 7, 2020
LOVEPREET SINGH @ LOVELY Vs. STATE OF PUNJAB
January 23, 2020
M/S K.R.FEED MILLS Vs. BANK OF INDIA
May 7, 2020
M/S KRISHNA INDUSTRIES Vs. STATE OF HARYANA
May 28, 2020
M/S SRAN RICE MILLS Vs. STATE OF PUNJAB
March 13, 2020
M/S. CHEMINOVA INDIA LIMITED Vs. STATE OF PUNJAB
May 12, 2020
MADAN LAL BASSI Vs. COMMISSIONER OF INCOME TAX, LUDHIANA
February 13, 2020
MADHU @ SHIVANGI Vs. STATE OF HARYANA
January 17, 2020
MAHANT JAGTAR SINGH Vs. SATE OF HARYANA
July 10, 2020
MAHARAJA RANJIT SINGH WAR MUSEUM SOCIETY Vs. COMMISSIONER OF INCOME TAX
March 20, 2020
MAHAVIR PRASAD Vs. MOHENDER SINGH
January 17, 2020
MAHENDRA SINGH Vs. STATE OF HARYANA
November 2, 2020
MAHESH STEEL CORPORATION Vs. UNION OF INDIA
February 3, 2020
MAKHAN SINGH Vs. STATE OF PUNJAB
January 17, 2020
MALKIAT SINGH Vs. STATE OF PUNJAB
June 19, 2020
MALWINDER SINGH Vs. MANINDER SINGH
March 6, 2020
MAMTA Vs. STATE OF PUNJAB
January 13, 2020
MAMTA RANI Vs. STATE OF PUNJAB
June 15, 2020
MANDEEP DHILLON ALIAS MANDEEP KAUR Vs. STATE OF PUNJAB
December 11, 2020
MANDEEP KAUR Vs. STATE OF PUNJAB & ORS
December 13, 2020
MANGA @ MANGA SINGH Vs. STATE OF PUNJAB
August 26, 2020
MANGA MANN Vs. STATE OF PUNJAB
May 21, 2020
MANGA SINGH Vs. STATE OF PUNJAB
November 3, 2020
MANI Vs. STATE OF PUNJAB
September 14, 2020
MANISH KUMAR Vs. STATE OF HARYANA
November 10, 2020
MANISH MADAN Vs. STATE OF HARYANA
May 13, 2020
MANJEET SINGH Vs. STATE OF HARYANA
August 28, 2020
MANJIT Vs. STATE OF HARYANA
October 12, 2020
MANJIT KUMAR Vs. STATE OF PUNJAB
February 20, 2020
MANJIT SINGH Vs. SURJIT SINGH
February 3, 2020
MANMOHAN SINGH Vs. STATE OF PUNJAB
August 19, 2020
MANOHAR LAL Vs. STATE OF PUNJAB
January 29, 2020
MANOHAR SINGH Vs. STATE OF PUNJAB
January 31, 2020
MANOJ KARWASARA Vs. PARHLAD SONI
February 17, 2020
MANOJ KUMAR Vs. STATE OF HARYANA
February 5, 2020
MANOJ KUMAR Vs. PIARA SINGH
July 1, 2020
MANOJ KUMAR ANAND Vs. STATE OF PUNJAB
March 16, 2020
MANPREET @ NANU Vs. STATE OF HARYANA
September 4, 2020
MANPREET KAUR Vs. BALRAJ SINGH
March 6, 2020
MANPREET SINGH Vs. STATE OF PUNJAB
October 16, 2020
MANPREET SINGH Vs. STATE OF PUNJAB
March 20, 2020
MANPREET SINGH Vs. STATE OF PUNJAB
January 7, 2020
MANPREET SINGH Vs. STATE OF PUNJAB
March 13, 2020
MANPREET SINGH Vs. STATE OF PUNJAB
June 19, 2020
MANVEER KAUR Vs. STATE OF PUNJAB
August 13, 2020
MARUTI SUZUKI INDIA LIMITED Vs. LAL CHAND
March 4, 2020
MASTER BHOLU Vs. STATE OF HARYANA
June 30, 2020
MAYA RAM Vs. STATE OF HARYANA
January 16, 2020
MEENA YADAV Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
November 9, 2020
MEERA JINDAL Vs. NAVEEN JINDAL
December 23, 2020
MEHAR SINGH Vs. GEM EDUCATION SOLUTIONS INDIA PRIVATE LIMITED
December 8, 2020
MELO Vs. STATE OF PUNJAB
February 6, 2020
MILKHI RAM BHAGWAN DASS Vs. DISTRICT MAGISTRATE
December 23, 2020
MINAKSHI @ GUDDAL Vs. PINKU @ VINOD KUMAR
September 18, 2020
MIR SINGH Vs. STATE OF HARYANA
May 29, 2020
MOHAMMAD ANAS @ RASHID Vs. STATE OF HARYANA
September 4, 2020
MOHAMMAD MUNIR Vs. STATE OF PUNJAB
November 23, 2020
MOHAN SINGH Vs. GURDEEP SINGH
January 14, 2020
MOHAN SINGH Vs. STATE OF PUNJAB
September 10, 2020
MOHIN KHAN Vs. STATE OF HARYANA
September 2, 2020
MOHINDER SINGH Vs. STATE OF HARYANA
January 31, 2020
MOHINDER SINGH TANWAR Vs. KSHATRIYA SABHA, KURUKSHETRA
July 22, 2020
MOHINI GARG Vs. STATE OF PUNJAB
January 6, 2020
MOHIT ALIAS RONALDO Vs. STATE OF HARYANA
September 15, 2020
MOHIT GOYAL Vs. STATE OF PUNJAB
March 16, 2020
MOHIT SHARMA Vs. STATE OF HARYANA
November 6, 2020
MOHIT SHARMA Vs. STATE OF HARYANA
September 4, 2020
MOHKAM SINGH Vs. STATE OF PUNJAB
February 5, 2020
MONIKA AND ANOTHER Vs. RAJESH SHARMA AND ANOTHER
March 19, 2020
MONIKA BAWA Vs. STATE OF PUNJAB
April 24, 2020
MONU AND ORS Vs. STATE OF PUNJAB
March 2, 2020
MOOL CHAND Vs. STATE OF HARYANA
February 12, 2020
MOSIM Vs. STATE OF HARYANA
October 16, 2020
MUBEEN FAROOQI Vs. STATE OF PUNJAB
May 22, 2020
MUKESH Vs. STATE OF HARYANA
January 23, 2020
MUNNI DEVI Vs. STATE OF HARYANA
March 18, 2020
MUSTKIM Vs. STATE OF HARYANA
September 1, 2020
NACHATTAR SINGH Vs. STATE OF PUNJAB
January 16, 2020
NACHHATTAR SINGH Vs. CHARANJIT SINGH
June 30, 2020
NACHHATTAR SINGH Vs. STATE OF PUNJAB
October 1, 2020
NACHHATTAR SINGH Vs. STATE OF PUNJAB
March 4, 2020
NAGINDER SINGH Vs. GENERAL PUBLIC
January 6, 2020
NAHAR SINGH @ ANAR SINGH Vs. STATE OF PUNJAB
January 28, 2020
NAHAR SPINNING MILLS LTD Vs. COMMISSIONER OF INCOME TAX
May 20, 2020
NAMAN Vs. STATE OF HARYANA
September 14, 2020
NANAK DASS Vs. STATE OF PUNJAB
January 13, 2020
NANHA Vs. STATE OF HARYANA
October 12, 2020
NARAIN BAI Vs. SWARANJIT KAUR
February 28, 2020
NARDEV SINGH Vs. BALWANT KAUR
January 9, 2020
NARENDER KUMAR Vs. STATE OF H61RYANA
February 5, 2020
NARENDER KUMAR Vs. STATE OF HARYANA
October 12, 2020
NARENDER SINGH Vs. STATE OF PUNJAB
January 22, 2020
NARENDER SINGH Vs. STATE OF HARYANA
June 26, 2020
NARESH Vs. STATE OF HARYANA
July 1, 2020
NARESH KUMAR Vs. CHARANPREET KAUR
May 27, 2020
NARESH KUMAR Vs. INDIAN OIL CORPORATION
July 10, 2020
NARESH KUMAR MEHTA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
February 18, 2020
NARESH KUMAR NASA Vs. STATE OF HARYANA
January 13, 2020
NARESH KUMAR SHARMA Vs. STATE OF HARYANA
October 13, 2020
NARINDER KUMAR Vs. STATE OF HARYANA
March 16, 2020
NARINDER SINGH @ BABLI Vs. STATE OF PUNJAB
September 2, 2020
NASIB SINGH AND OTHERS Vs. STATE OF HARYANA
March 18, 2020
NATIONAL INSURANCE CO. LTD. Vs. SUSHILA DEVI
January 9, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. KAMLESH KUMARI
March 5, 2020
NAVDEEP SINGH Vs. STATE OF HARYANA
November 5, 2020
NAVDEEP SINGH @ LALLU Vs. STATE OF PUNJAB
February 13, 2020
NAVEEN Vs. STATE OF HARYANA
March 2, 2020
NAVEEN ALIAS MONU Vs. STATE OF HARYANA
March 2, 2020
NAVEEN SHEGAL Vs. CENTRAL BUREAU OF INVESTIGATION, CHANDIGARH
January 13, 2020
NAVJOT SINGH @ JOYTI @ JOT Vs. STATE OF PUNJAB
September 14, 2020
NAVJOT SINGH @ ROCKY Vs. STATE OF PUNJAB
February 18, 2020
NEELAM Vs. STATE OF HARYANA
September 14, 2020
NEERU GUPTA Vs. AJAY DHAWAN
March 18, 2020
NEETU KUKAR Vs. UNION OF INDIA
February 28, 2020
NEHA Vs. STATE OF HARYANA
June 1, 2020
NEW MALWA BUS SERVICE Vs. STATE OF PUNJAB
September 10, 2020
NEW SHAKTI RICE MILL Vs. FOOD CORPORATION OF INDIA
November 3, 2020
NIHAL @ NIHAL SINGH Vs. ASMER SINGH
January 6, 2020
NIMRAT GUJRAL Vs. STATE OF UNION TERRITORY U.T.
January 27, 2020
NINDI ALIAS AKASH Vs. STATE OF U.T.
November 5, 2020
NIPPY GARG Vs. STATE OF PUNJAB
February 5, 2020
NIPUN SHARMA Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH
August 14, 2020
NIRAJ KUMAR Vs. STATE OF HARYANA
September 14, 2020
NIRBHAI SINGH Vs. GURPREET SINGH
March 16, 2020
NIRMALA DEVI Vs. STATE OF HARYANA
March 18, 2020
NIRMALA GOLLEN Vs. DAVENDER GOLLEN
January 9, 2020
NISHANT KUMAR ALIAS NAVEEN Vs. STATE OF HARYANA
November 2, 2020
NISHU RANI Vs. ANGREJ SINGH
February 25, 2020
NITESH PAL SINGH Vs. STATE OF PUNJAB
November 5, 2020
NITIN Vs. STATE OF HARYANA
September 7, 2020
NITIN Vs. STATE OF HARYANA
February 5, 2020
OM PARKASH Vs. STATE OF HARYANA
July 27, 2020
OM PARKASH Vs. STATE OF HARYANA
July 10, 2020
OM PARKASH Vs. NIRANJAN KUMAR
May 21, 2020
OM PARKASH ALIAS KALA Vs. STATE OF HARYANA
March 2, 2020
OM PARKASH PARIHAR Vs. STATE OF HARYANA
March 18, 2020
OM PATI Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM
May 29, 2020
OMKAR Vs. STATE OF U T CHANDIGARH
October 12, 2020
P.P. ROLLING MILLS MANUFACTURING PVT. LTD. Vs. SANJAY UPADHAYAY
March 16, 2020
PADAM SINGH YADAV Vs. STATE OF HARYANA
November 26, 2020
PAL SINGH Vs. STATE OF PUNJAB
January 29, 2020
PALWINDER SINGH Vs. STATE OF PUNJAB
November 4, 2020
PANKAJ Vs. STATE OF HARYANA
May 19, 2020
PANKAJ BANSAL Vs. STATE OF PUNJAB
August 21, 2020
PANKAJ KUMAR Vs. STATE OF HARYANA
October 13, 2020
PARADOR DEVELOPERS (AMRITSAR) PRIVATE LIMITED Vs. REAL ESTATE REGULATORY AUTHORITY, PUNJAB
November 27, 2020
PARAMJEET SINGH Vs. STATE OF PUNJAB
January 8, 2020
PARAMJIT KAUR Vs. STATE OF PUNJAB
February 19, 2020
PARAMJIT SINGH Vs. STATE OF PUNJAB
January 27, 2020
PARAMPREET KAUR Vs. STATE OF PUNJAB
September 1, 2020
PARBA SINGH Vs. STATE OF PUNJAB
October 12, 2020
PARBHAT KHANNA Vs. STATE OF PUNJAB
February 11, 2020
PARDEEP Vs. STATE OF HARYANA
November 6, 2020
PARDEEP Vs. STATE OF HARYANA
October 12, 2020
PARDEEP Vs. STATE OF HARYANA
September 4, 2020
PARDEEP Vs. STATE OF HARYANA
May 27, 2020
PARDEEP KUMAR Vs. RAJESH KUMAR
May 11, 2020
PARDEEP KUMAR Vs. STATE OF HARYANA
February 19, 2020
PARDEEP KUMAR Vs. STATE OF HARYANA
March 5, 2020
PARDEEP KUMAR Vs. STATE OF HARYANA
May 14, 2020
PARDEEP SINGH Vs. STATE OF PUNJAB
February 5, 2020
PARDEEP SINGH Vs. STATE OF PUNJAB
November 12, 2020
PARMESHWARI DEVI Vs. STATE OF PUNJAB
December 8, 2020
PARMINDER KATARIYA Vs. STATE OF HARYANA
February 7, 2020
PARMINDER SINGH Vs. NEW INDIA INSURANCE CO. LTD
January 27, 2020
PARMINDER SINGH Vs. STATE OF HARYANA
October 5, 2020
PARMINDER SINGH AND ANOTHER Vs. PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY AND ANOTHER
July 10, 2020
PARMOD KUMAR JAIN Vs. RAMESH MEHTO
January 24, 2020
PARVEEN Vs. STATE OF HARYANA
November 12, 2020
PARVEEN KUMAR VERMA Vs. CHAIRMAN STATE BANK OF INDIA
March 16, 2020
PARVEEN LAKRA Vs. STATE OF HARYANA
August 10, 2020
PARVEEN LATA Vs. STATE OF PUNJAB
January 7, 2020
PARVESH Vs. STATE OF HARYANA
October 19, 2020
PARVESH KUMAR Vs. STATE OF HARYANA
January 24, 2020
PARVESH KUMAR & CO. Vs. STATE OF HARYANA
January 24, 2020
PARVESH MITTAL Vs. STATE OF PUNJAB
December 1, 2020
PARVESH SEHGAL Vs. PUNJAB NATIONAL BANK
March 18, 2020
PARWINDER SINGH ALIAS PINDHI Vs. STATE OF PUNJAB
January 23, 2020
PAUL @ PAL MASIH Vs. STATE OF PUNJAB & OTHERS
March 18, 2020
PAWAN BANSAL Vs. STATE OF HARYANA
June 2, 2020
PAWAN KUMAR Vs. STATE OF HARYANA
April 3, 2020
PAWAN KUMAR Vs. STATE OF PUNJAB
January 20, 2020
PAWAN KUMAR Vs. STATE OF PUNJAB
September 7, 2020
PAWAN KUMAR Vs. STATE OF PUNJAB
February 5, 2020
PAWAN KUMAR Vs. STATE OF PUNJAB
March 5, 2020
PAWAN KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.
August 27, 2020
PHOOL SINGH Vs. STATE OF HARYANA
February 13, 2020
PIARA SINGH Vs. REGISTRAR COOPERATIVE SOCIETIES PUNJAB
February 17, 2020
PIARA SINGH Vs. SAUDAGAR SINGH
May 21, 2020
PINKY SINGH Vs. STATE OF PUNJAB
February 24, 2020
PIYUSH KUMAR Vs. STATE OF HARYANA
January 20, 2020
POOJA Vs. SUNNY DESHWAL
February 17, 2020
POOJA SACHDEVA Vs. HARYANA VIDHAN SABHA
May 19, 2020
POONAM Vs. STATE OF HARYANA
May 7, 2020
POONAM AND ORS Vs. RAMESH KUMAR AND ORS
March 2, 2020
POONAM GODARA Vs. STATE OF HARYANA
November 12, 2020
POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH Vs. ARUN KUMAR JAIN AND OTHERS
August 19, 2020
PR. COMMISSIONER OF INCOME TAX-I, CHANDIGARH Vs. SUKHWANT SINGH
February 20, 2020
PRABJOT SINGH VIRK Vs. STATE OF HARYANA
September 16, 2020
PRANAV ANSAL Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSIONER, PUNJAB
August 13, 2020
PREET KHETI SEWA CENTER Vs. STATE OF PUNJAB
March 18, 2020
PREET SINGH @ MANPREET SINGH Vs. STATE OF PUNJAB
January 23, 2020
PREETI Vs. STATE OF HARYANA
October 12, 2020
PREETI MALA Vs. DINESH
February 26, 2020
PREM SINGH Vs. STATE OF HARYANA
January 27, 2020
PREM SINGH Vs. SUCHA SINGH
January 9, 2020
PRINCE PAL SINGH Vs. STATE OF HARYANA
December 8, 2020
PRINCIPAL COMMISSIONER Vs. RAJ KISHAN AND CO.
March 12, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX, BATHINDA Vs. AMRAVATI INFRASTRUCTURES DEVELOPERS PVT. LTD.
February 11, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX, FARIDABAD Vs. PIYUSH COLONIZERS LTD.
February 10, 2020
PRITHVI RAJ Vs. STATE OF HARYANA
June 19, 2020
PRITHVI SINGH @ SOMA Vs. STATE OF HARYANA
September 16, 2020
PRITPAL SINGH Vs. STATE OF PUNJAB
January 22, 2020
PRIYA GUPTA @ PARIBANO Vs. STATE OF PUNJAB
January 1, 2020
PRIYAPREET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
December 23, 2020
PROMILA SHARMA Vs. STATE OF PUNJAB
December 11, 2020
PS IT ZONE Vs. RASHI PERIPHERALS PVT. LTD.
January 29, 2020
PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION LTD. Vs. GURINDER SINGH
February 12, 2020
PUNJAB STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
March 16, 2020
PUNJAB STATE WAREHOUSING CORPORATION Vs. B. K. CHADHA
September 15, 2020
PUSHPINDER KAUR Vs. STATE OF PUNJAB
October 12, 2020
QIMTI LAL JAIN Vs. POWER UTILITY COMPANY LTD.
February 3, 2020
RABI BARIHA @ RAJA Vs. STATE OF HARYANA
September 9, 2020
RACHHPAL SINGH Vs. STATE OF PUNJAB
March 3, 2020
RAGHAV WOOLLEN MILLS PVT. LTD. Vs. UNION OF INDIA
January 7, 2020
RAGHBINDER SINGH Vs. STATE OF PUNJAB
March 18, 2020
RAGHBIR SINGH @ LUCKY Vs. STATE OF PUNJAB
October 1, 2020
RAGHUBIND PASWAN Vs. UNION OF INDIA
September 30, 2020
RAGHUBIR SINGH Vs. STATE OF PUNJAB
March 16, 2020
RAHUL Vs. STATE OF HARYANA
November 6, 2020
RAHUL BADHGUJJAR Vs. STATE OF PUNJAB
September 1, 2020
RAHUL BHARDWAJ Vs. DIRECTOR OF REVENUE INTELLIGENCE
September 1, 2020
RAJ KUMAR Vs. STATE OF PUNJAB
March 4, 2020
RAJ KUMAR Vs. RITU
February 25, 2020
RAJ KUMAR @ BITTU Vs. STATE OF HARYANA
May 12, 2020
RAJ KUMAR SHARMA Vs. STATE OF HARYANA
May 27, 2020
RAJ RANI Vs. STATE OF HARYANA
April 21, 2020
RAJA SINGH Vs. STATE OF PUNJAB
March 4, 2020
RAJAN SHARMA Vs. U.T. OF CHANDIGARH
February 4, 2020
RAJAT GUPTA Vs. STATE OF HARYANA
October 12, 2020
RAJBIR PARKASH Vs. UNION OF INDIA
January 8, 2020
RAJBIR SINGH Vs. STATE OF PUNJAB
March 2, 2020
RAJBIR SINGH Vs. STATE OF HARYANA
October 7, 2020
RAJEEV CHUGH Vs. STATE OF PUNJAB
October 8, 2020
RAJEEV KUMAR Vs. STATE OF HARYANA
October 13, 2020
RAJEEV KUMAR Vs. STATE OF PUNJAB
July 10, 2020
RAJEEV KUMAR @ RAJIV KUMAR Vs. STATE OF HARYANA
January 28, 2020
RAJENDER Vs. LALIT KUMAR
July 2, 2020
RAJENDER GUPTA Vs. STATE OF HARYANA
September 4, 2020
RAJENDER KUMAR Vs. STATE OF HARYANA
January 31, 2020
RAJESH Vs. STATE OF HARYANA
February 25, 2020
RAJESH ARORA Vs. SONIA ARORA
March 5, 2020
RAJESH DEVI Vs. ANIL KUMAR
March 19, 2020
RAJESH RANA Vs. BABU RAM
March 16, 2020
RAJINDER BASSI Vs. STATE OF PUNJAB
April 17, 2020
RAJINDER KAUR Vs. STATE OF PUNJAB
April 27, 2020
RAJINDER KAUR Vs. STATE OF PUNJAB
January 13, 2020
RAJINDER KUMAR Vs. STATE OF PUNJAB
March 6, 2020
RAJINDER KUMAR Vs. STATE OF PUNJAB
November 3, 2020
RAJINDER KUMAR Vs. VISHAL DHINGRA
January 16, 2020
RAJINDER KUMAR @ KAKA Vs. STATE OF PUNJAB
September 3, 2020
RAJINDER KUMAR DHINGRA Vs. STATE OF HARYANA
October 13, 2020
RAJINDER SINGH Vs. STATE OF HARYANA
January 13, 2020
RAJINDER SINGH (DECEASED) THROUGH ITS LEGAL REPRESENTATIVES Vs. GURBACHAN SINGH CHAWLA
May 11, 2020
RAJIV CHAHAL @ RAJIV CHAIL Vs. STATE OF PUNJAB
February 13, 2020
RAJKUMARI AMRIT KAUR Vs. MAHARANI DEEPINDER KAUR
June 1, 2020
RAJMAL Vs. STATE OF HARYANA
October 13, 2020
RAJO Vs. STATE OF HARYANA
August 21, 2020
RAJO DEVI Vs. STATE OF HARYANA
January 14, 2020
RAJPAL Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, U.T. CHANDIGARH
February 26, 2020
RAJPAL Vs. STATE OF HARYANA
January 16, 2020
RAJPAL @ RAJU Vs. STATE OF PUNJAB
December 15, 2020
RAJPREET KAUR Vs. STATE OF PUNJAB
May 28, 2020
RAJU Vs. STATE OF HARYANA
March 2, 2020
RAJU RANJAN YADAV Vs. STATE OF UT
October 15, 2020
RAKESH Vs. STATE OF HARYANA
January 17, 2020
RAKESH @ MIDDA Vs. STATE OF HARYANA
June 17, 2020
RAKESH CHANDER Vs. PUNJAB STATE POWER CORPORATION LIMITED
February 27, 2020
RAKESH KUMAR Vs. STATE OF HARYANA
January 23, 2020
RAKESH KUMAR Vs. STATE OF PUNJAB
January 6, 2020
RAKESH KUMAR Vs. JASBIR SINGH AND ANOTHER
August 11, 2020
RAKESH KUMAR Vs. STATE OF HARYANA
December 9, 2020
RAKESH KUMAR Vs. STATE OF HARYANA
February 27, 2020
RAKESH KUMAR @ SANNU Vs. STATE OF PUNJAB
September 15, 2020
RAM CHANDER Vs. RAJ BALA
March 16, 2020
RAM GOPAL Vs. STATE OF PUNJAB
September 8, 2020
RAM GOPAL SINGH Vs. STATE OF PUNJAB
March 2, 2020
RAM KARAN Vs. STATE OF HARYANA
September 15, 2020
RAM KUMAR Vs. STATE OF HARYANA
May 6, 2020
RAM NIWAS Vs. STATE OF HARYANA
January 28, 2020
RAM PARSHAD Vs. STATE OF PUNJAB
January 22, 2020
RAMAL SINGH Vs. UNION OF INDIA
March 3, 2020
RAMAN @ DHELI Vs. STATE OF PUNJAB
February 24, 2020
RAMAN KUMAR AGGARWAL Vs. PUNJAB NATIONAL BANK
November 3, 2020
RAMANDEEP Vs. STATE OF PUNJAB
January 9, 2020
RAMANDEEP KAUR Vs. STATE OF PUNJAB
August 19, 2020
RAMESH KUMAR Vs. STATE OF HARYANA
March 18, 2020
RAMESH KUMAR MAHESHWARI Vs. STATE OF PUNJAB
August 20, 2020
RAMESH SINGH Vs. STATE OF PUNJAB
September 2, 2020
RAMESH SOOD Vs. STATE OF PUNJAB
February 4, 2020
RAMJI Vs. STATE OF HARYANA
October 9, 2020
RANDHEER SINGH Vs. STATE OF PUNJAB
September 7, 2020
RANDHIR SINGH Vs. SHIV SHANKAR
January 10, 2020
RANJEET @ ANGREJI @ BITTU Vs. STATE OF HARYANA
August 13, 2020
RANJIT KAUR TIWANA Vs. STATE OF PUNJAB
January 13, 2020
RANJIT MALHOTRA Vs. UNION TERRITORY
July 14, 2020
RANJIT SINGH Vs. STATE OF PUNJAB
February 4, 2020
RANJIT SINGH Vs. STATE OF HARYANA
August 21, 2020
RANJIT SINGH Vs. STATE OF PUNJAB
May 20, 2020
RANJIT SINGH Vs. STATE OF PUNJAB
November 3, 2020
RASHMI Vs. STATE OF HARYANA
January 15, 2020
RASHMI RANI Vs. KULDEEP BANSAL
January 6, 2020
RASNA Vs. STATE OF HARYANA
November 2, 2020
RATTAN LAL TALWARIA Vs. RAJENDER KUMAR
March 20, 2020
RAVI Vs. STATE OF HARYANA
January 29, 2020
RAVI KANT Vs. STATE OF HARYANA
February 3, 2020
RAVI KUMAR Vs. GURPIAR SINGH
January 30, 2020
RAVI RANDHAWA Vs. STATE OF PUNJAB
October 12, 2020
RAVINDER KAUR @ ARVINDER KAUR Vs. STATE OF PUNJAB
September 4, 2020
RAVINDER KUMAR Vs. SALAMUDEEN
March 16, 2020
RAVINDER KUMAR BANSAL Vs. STATE OF PUNJAB
November 2, 2020
RAVINDER PAUL Vs. ASHWANI KUMAR
February 4, 2020
RAVINDER SINGH Vs. STATE OF PUNJAB
January 27, 2020
RAVINDER SINGH Vs. STATE OF HARYANA
November 12, 2020
RAVINDER SINGH Vs. JAGJIT KAUR
February 14, 2020
RAWEL SINGH Vs. STATE OF PUNJAB
December 10, 2020
REKHA Vs. STATE OF HARYANA
January 23, 2020
RELIANCE INFRASTRUCTURE LTD Vs. HARYANA POWER GENERATION CORPORATION LTD
July 16, 2020
RELIANCE INFRASTRUCTURE LTD Vs. STATE OF HARYANA
June 3, 2020
RESHAM SINGH Vs. STATE OF PUNJAB
June 2, 2020
RICHA GUPTA Vs. UNION OF INDIA
October 12, 2020
RINKU Vs. STATE OF HARYANA
November 3, 2020
RISHI KAPOOR Vs. STATE OF PUNJAB
January 7, 2020
RISHU GOYAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
March 20, 2020
RITURAJ Vs. STATE OF U T CHANDIGARH
October 12, 2020
RIYA SHARMA Vs. STATE OF PUNJAB
June 11, 2020
ROBIN SHARMA Vs. STATE OF PUNJAB
August 11, 2020
ROHAN JAIN Vs. I.K.GUJRAL PUNJAB TECHNICAL UNIVERSITY
February 28, 2020
ROHAN RAJAN Vs. JAGMEET S. SOIN
March 5, 2020
ROHIT Vs. SUBHASH CHAUDHARY
January 29, 2020
ROHIT Vs. STATE OF HARYANA
June 18, 2020
ROHIT @ KALIA Vs. STATE OF HARYANA
August 26, 2020
ROHIT ALIAS BHIMA Vs. STATE OF HARYANA
November 24, 2020
ROHIT MANDHOK Vs. STATE OF PUNJAB
January 28, 2020
ROHTAS Vs. STATE OF HARYANA
October 1, 2020
ROHTASH Vs. MANJIT KUMAR
November 6, 2020
ROHTASH ALIAS KALU Vs. STATE OF HARYANA
March 2, 2020
ROOP CHAND Vs. STATE OF PUNJAB
September 14, 2020
ROPIN HASTIR @ ROBIN SHARMA Vs. CENTRAL BOARD OF SECONDARY EDUCATION (CBSE)
January 7, 2020
ROSHAN DASS @ RESHAM Vs. STATE OF PUNJAB
May 14, 2020
ROSHAN LAL BANSAL Vs. MAN SINGH
January 15, 2020
RUBI ADHIKARI SEHGAL Vs. YASHPAL JOSHI
March 3, 2020
RUDRAKSH KANT THAKUR Vs. STATE OF HARYANA
May 14, 2020
S.P.S. MADAN Vs. PUNJAB AGRICULTURAL UNIVERSITY
February 6, 2020
SACHIN Vs. STATE OF PUNJAB
October 12, 2020
SACHIN Vs. STATE OF HARYANA
October 14, 2020
SACHIN YADAV Vs. STATE OF U.T., CHANDIGARH
January 17, 2020
SADHU RAM Vs. STATE OF HARYANA
September 7, 2020
SADHU SINGH Vs. BHARAT SANCHAR NIGAM LIMITED
January 13, 2020
SADI LAL @ SHADI RAM Vs. STATE OF HARYANA
January 17, 2020
SAGAR Vs. STATE OF HARYANA
January 15, 2020
SAGAR Vs. STATE OF HARYANA
May 19, 2020
SAHID AHMAD Vs. STATE OF HARYANA
February 4, 2020
SAHIL KUMAR Vs. STATE OF PUNJAB
April 24, 2020
SAIKUL Vs. STATE OF HARYANA
November 27, 2020
SAJAD RAJA @ RAJ Vs. STATE OF HARYANA
September 16, 2020
SAJJAN Vs. STATE OF HARYANA
January 15, 2020
SALMAN Vs. STATE OF PUNJAB
September 8, 2020
SAMANDER Vs. STATE OF HARYANA
October 13, 2020
SAMIM Vs. STATE OF HARYANA
September 7, 2020
SAMIR SOOD Vs. STATE OF HARYANA
November 12, 2020
SAMMA Vs. STATE OF HARYANA
March 13, 2020
SANDEEP Vs. STATE OF HARYANA
October 13, 2020
SANDEEP @ LATHRU Vs. STATE OF HARYANA
July 3, 2020
SANDEEP BHAGAT Vs. STATE OF HARYANA
November 3, 2020
SANDEEP GOEL Vs. STATE OF PUNJAB
November 3, 2020
SANDEEP JINDAL Vs. UNION OF INDIA
November 5, 2020
SANDEEP KAUR Vs. STATE OF PUNJAB AND ANOTHER
June 4, 2020
SANDEEP KUMAR Vs. STATE OF HARYANA
November 18, 2020
SANDEEP KUMAR Vs. STATE OF PUNJAB
January 22, 2020
SANDEEP KUMAR Vs. STATE OF HARYANA AND OTHERS
July 31, 2020
SANDEEP KUMAR Vs. STATE OF PUNJAB
January 28, 2020
SANDEEP KUMAR Vs. STATE OF PUNJAB
December 11, 2020
SANDEEP KUMAR Vs. STATE OF PUNJAB
March 3, 2020
SANDEEP KUMAR Vs. STATE OF PUNJAB
July 2, 2020
SANDEEP KUMAR @ SANJEEV @ SUNNY Vs. STATE OF PUNJAB
September 4, 2020
SANDEEP KUMAR CHAUBEY Vs. SANT LONGOWAL INSTITUTE OF ENGINEERING AND TECHNOLOGY (DEEMED UNIVERSITY) LONGOWAL
September 1, 2020
SANDEEP KUMAR RAVESH Vs. STATE OF HARYANA
May 29, 2020
SANDEEP MITTER Vs. STATE OF PUNJAB
December 22, 2020
SANDEEP SINGH Vs. STATE OF PUNJAB
March 2, 2020
SANDEEP SINGH Vs. STATE OF PUNJAB
January 23, 2020
SANDIP Vs. CENTRAL BUREAU OF INVESTIGATION
March 4, 2020
SANJAY Vs. STATE OF HARAYANA
June 9, 2020
SANJAY Vs. STATE OF HARYANA
February 18, 2020
SANJAY ARYA Vs. STATE OF PUNJAB
July 21, 2020
SANJAY DHINGRA Vs. DIRECTOR GENERAL OF GOODS AND SERVICES TAX INTELLIGENCE
January 23, 2020
SANJAY GARG Vs. STATE OF HARYANA
February 19, 2020
SANJAY LAMBA Vs. STATE OF HARYANA
February 20, 2020
SANJEEV GARG Vs. UNION TERRITORY CHANDIGARH
February 14, 2020
SANJEEV KUMAR Vs. STATE OF HARYANA
February 11, 2020
SANJEEV KUMAR Vs. STATE OF PUNJAB
March 16, 2020
SANJEEV KUMAR Vs. U.T. CHANDIGARH
February 3, 2020
SANJEEV KUMAR Vs. STATE OF PUNJAB
January 29, 2020
SANJEEV KUMAR @ SANJU Vs. STATE OF PUNJAB
August 19, 2020
SANJEEV SINGH Vs. STATE OF PUNJAB
January 27, 2020
SANJIT Vs. STATE OF HARYANA
July 2, 2020
SANTOKH SINGH Vs. STATE OF PUNJAB
October 14, 2020
SANTOSH Vs. SEPOY SIRI PAL SAINI
January 8, 2020
SANTOSH KAUR Vs. STATE OF PUNJAB
January 16, 2020
SANTOSH KUMARI Vs. JIND IMPROVEMENT TRUST
April 28, 2020
SANTOSH RANI Vs. STATE OF PUNJAB
February 26, 2020
SARABJIT KAUR Vs. STATE OF PUNJAB
September 14, 2020
SARABJIT SINGH Vs. STATE OF PUNJAB
September 1, 2020
SARABJIT SINGH @ SETHI Vs. STATE OF PUNJAB
March 17, 2020
SARANJIT @ SIMMY @ JIMMY Vs. STATE OF PUNJAB
September 3, 2020
SARDOOL SINGH Vs. KASHMIR KAUR
January 6, 2020
SARIKA Vs. STATE OF HARYANA
January 7, 2020
SARITA Vs. KAUSHALYA
October 9, 2020
SARTAJ SINGH Vs. STATE OF HARYANA
August 28, 2020
SATISH KUMAR Vs. STATE OF HARYANA
January 6, 2020
SATISH KUMAR Vs. STATE OF HARYANA
January 28, 2020
SATISH TIWARI Vs. STATE OF HARYANA
February 17, 2020
SATISH VERMA Vs. VARINDER KUMAR
March 18, 2020
SATNAM SINGH Vs. STATE OF PUNJAB
November 5, 2020
SATNAM SINGH Vs. PUNJAB WATER SUPPLY & SEWERAGE BOARD
August 27, 2020
SATNAM SINGH Vs. PUNJAB WATER SUPPLY AND SEWERAGE BOARD
February 26, 2020
SATPAL Vs. STATE OF HARYANA
October 8, 2020
SATPAL SINGH Vs. NATIONAL INVESTIGATION AGENCY, NEW DELHI
October 13, 2020
SATPAL SINGH Vs. KAILASH CHAND
March 2, 2020
SATWINDER KAUR Vs. GURDEEP SINGH
January 21, 2020
SATYAVIR SINGH Vs. STATE OF HARYANA
August 14, 2020
SAUBHAGYA TRADERS Vs. CANARA BANK
March 30, 2020
SAVITA Vs. STATE OF HARYANA
August 26, 2020
SEEMA GARG Vs. DEPUTY DIRECTOR, DIRECTORATE OF ENFORCEMENT
March 6, 2020
SEETA RANI Vs. STATE OF HARYANA
November 5, 2020
SELF FINANCED B.ED. COLLEGES ASSOCIATION Vs. PANJAB UNIVERSITY
January 24, 2020
SHAKEEL Vs. STATE OF HARYANA
November 25, 2020
SHAKTI DEVI Vs. STATE OF HARYANA
July 24, 2020
SHAM LAL Vs. STATE OF HARYANA
June 19, 2020
SHAMIM KHAN Vs. STATE OF HARYANA
June 18, 2020
SHAMPY SINGH Vs. STATE OF PUNJAB
December 4, 2020
SHAMSHER Vs. SUNNY
March 2, 2020
SHAMSHER SINGH @ SHERA Vs. STATE OF PUNJAB
February 7, 2020
SHANKAR PARWANI Vs. STATE OF HARYANA
January 22, 2020
SHANTI DEVI Vs. STATE OF PUNJAB
September 4, 2020
SHARANJIT KAUR Vs. UNION OF INDIA
January 22, 2020
SHARANJIT KAUR Vs. UNION OF INDIA
January 20, 2020
SHARIK AHUJA Vs. STATE OF HARYANA
January 7, 2020
SHASHI SHARMA Vs. STATE OF HARYANA
March 16, 2020
SHAWETA MITTAL Vs. STATE OF HARYANA
January 16, 2020
SHEELA RANI Vs. STATE OF HARYANA
February 6, 2020
SHEELA SEHGAL Vs. STATE OF HARYANA
January 10, 2020
SHEILA BIJLANI Vs. STATE OF HARYANA
May 22, 2020
SHER SINGH Vs. STATE OF PUNJAB
February 5, 2020
SHILPI CHAUDHARY Vs. STATE OF HARYANA
February 26, 2020
SHINDER SINGH Vs. STATE OF PUNJAB
November 2, 2020
SHISH PAL @ SHISHU PAL Vs. UNION TERRITORY, CHANDIGARH AND OTHERS
July 10, 2020
SHISHU PAL Vs. STATE OF HARYANA
February 3, 2020
SHIV DAYAL SINGH Vs. STATE OF PUNJAB
October 13, 2020
SHIV KUMAR Vs. NARCOTIC CONTROL BUREAU, CHANDIGARH
October 29, 2020
SHIV LAL Vs. MOHAN LAL
May 11, 2020
SHIV RAM Vs. SAT PAL
May 15, 2020
SHOAIB ALAM AND OTHERS Vs. STATE OF PUNJAB
March 16, 2020
SHRE GANESH CONSTRUCTION Vs. STATE OF PUNJAB
December 2, 2020
SHRI BABA MAST NATH AYURVEDIC COLLEGE Vs. UNION OF INDIA
September 9, 2020
SHUBHAM SINGH Vs. STATE OF PUNJAB
June 3, 2020
SHYAM SUNDER GOEL Vs. STATE INFORMATION COMMISSION
May 29, 2020
SIMRAN SAINI Vs. STATE OF PUNJAB
March 16, 2020
SIMRANJIT KAUR Vs. STATE OF PUNJAB
January 27, 2020
SIMSON ANAND Vs. STATE OF PUNJAB
January 6, 2020
SNEH KAUSHIK Vs. STATE OF PUNJAB
February 11, 2020
SOCIAL SERVICE WELFARE SOCIETY Vs. STATE OF PUNJAB
October 6, 2020
SOHAN LAL Vs. STATE OF HARYANA
November 6, 2020
SOHAN LAL Vs. STATE OF HARYANA
December 23, 2020
SOHIT KHOSLA Vs. STATE OF PUNJAB
July 6, 2020
SOM DUTT Vs. STATE OF PUNJAB
March 20, 2020
SOM NATH Vs. STATE OF PUNJAB
March 5, 2020
SONIA DUA Vs. STATE OF HARYANA
September 30, 2020
SONU Vs. STATE OF HARYANA
September 14, 2020
SONU Vs. STATE OF HARYANA
November 5, 2020
SONU @ ABDUL MUKEET Vs. STATE OF HARYANA
January 7, 2020
SONU KUMAR Vs. STATE OF PUNJAB
January 30, 2020
SONU KUMAR Vs. STATE OF HARYANA
November 23, 2020
SR.MANAGER, PUNJAB NATIONAL BANK Vs. BAL KISHAN GUPTA
January 7, 2020
STATE BANK OF INDIA Vs. NEERAJ SALUJA
October 9, 2020
STATE OF HARYANA Vs. SUNNY
February 3, 2020
STATE OF HARYANA Vs. BHUP SINGH
January 8, 2020
STATE OF HARYANA Vs. CHANDO DEVI
February 6, 2020
STATE OF HARYANA Vs. INDIAN HARDWARE INDUSTRIES LIMITED
March 4, 2020
STATE OF PUNJAB Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH AT CHANDIGARH
November 6, 2020
STATE OF PUNJAB Vs. GAGAN KUMAR
October 1, 2020
STJ DEVELOPERS Vs. STATE OF PUNJAB
May 28, 2020
SUBHA ALIAS SUBHASHAND Vs. STATE OF HARYANA
August 27, 2020
SUBHASH ALIAS BILLU Vs. STATE OF HARYANA
March 2, 2020
SUBHASH CHANDER Vs. PUNJAB WATER SUPPLY AND SEWERAGE BOARD
August 18, 2020
SUBHASH CHANDER Vs. STATE OF HARYANA
October 7, 2020
SUBHASH CHANDER SHARMA Vs. RAVINDER ALIAS BABLI
January 16, 2020
SUCHA SINGH Vs. GURJANT SINGH
February 13, 2020
SUCHET SINGH YADAV Vs. SARV HARYANA GRAMIN BANK
March 16, 2020
SUDAM ANSARI Vs. STATE OF PUNJAB
July 21, 2020
SUDARSHAN KUMAR Vs. MANISH MANCHANDA
December 15, 2020
SUKHBIR KAMBOJ Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM, HISAR
September 10, 2020
SUKHBIR SINGH Vs. STATE OF PUNJAB
July 10, 2020
SUKHCHAIN KAUR Vs. JAGAT SINGH
July 10, 2020
SUKHDEEP SINGH Vs. STATE OF PUNJAB
October 12, 2020
SUKHDEV RAJ JOSHI Vs. CENTRAL BUREAU OF INVESTIGATION
January 7, 2020
SUKHDEV SINGH Vs. STATE OF PUNJAB
March 3, 2020
SUKHDEV SINGH Vs. STATE OF PUNJAB
October 14, 2020
SUKHDEV SINGH Vs. SANJEEV KUMAR
February 13, 2020
SUKHDEV SINGH Vs. STATE OF PUNJAB
November 2, 2020
SUKHJINDER SINGH Vs. STATE OF PUNJAB
March 18, 2020
SUKHJINDER SINGH @ BITTA Vs. STATE OF PUNJAB
March 20, 2020
SUKHMINDER SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
April 28, 2020
SUKHMINDER SINGH @ SUKHI Vs. STATE OF HARYANA
September 8, 2020
SUKHPAL Vs. CHHATTAR SINGH
January 15, 2020
SUKHPAL SINGH BHULLAR Vs. STATE OF PUNJAB
March 13, 2020
SUKHPREET SINGH SIDHU Vs. UNION OF INDIA
October 27, 2020
SUKHVIR SINGH @ SUKHU Vs. STATE OF PUNJAB
September 7, 2020
SUMAN KUMAR Vs. UT CHANDIGARH
October 15, 2020
SUMANPREET KAUR Vs. STATE OF PUNJAB
May 12, 2020
SUMIT DHIR Vs. STATE OF PUNJAB
January 22, 2020
SUMIT WOOL PROCESSOR Vs. STATE OF PUNJAB
January 30, 2020
SUNIL Vs. STATE OF HARYANA
September 4, 2020
SUNIL Vs. STATE
March 6, 2020
SUNIL Vs. STATE OF HARYANA
March 3, 2020
SUNIL DUTT BANSAL Vs. JAI BHAGWAN
February 5, 2020
SUNIL KUMAR Vs. STATE OF HARYANA
November 3, 2020
SUNIL KUMAR BISHNOI Vs. UNION OF INDIA AND OTHERS
August 21, 2020
SUNIL KUMAR DAHIYA Vs. JAISHREE JAIN
March 16, 2020
SURAJ MAL Vs. JAGBIR SINGH
March 2, 2020
SURESH Vs. STATE OF HARYANA
November 18, 2020
SURESH Vs. STATE OF HARYANA
September 15, 2020
SURESH KUMAR Vs. STATE OF HARYANA
January 16, 2020
SURESH KUMAR Vs. NARCOTICS CONTROL BUREAU
March 3, 2020
SURESH KUMAR KAMBOJ Vs. STATE OF HARYANA
March 13, 2020
SURESH KUMAR SATIJA Vs. STATE OF PUNJAB
October 15, 2020
SURESH SAINI Vs. STATE OF PUNJAB
January 21, 2020
SURINDER KAUR Vs. UMRAO SINGH
January 28, 2020
SURINDER KAUR Vs. STATE OF PUNJAB
February 7, 2020
SURINDER KUMAR Vs. PAWAN KUMAR
February 12, 2020
SURINDER KUMAR SHARMA Vs. STATE OF PUNJAB
February 7, 2020
SURINDER PAL SINGH Vs. STATE OF PUNJAB
September 30, 2020
SURINDER SINGH Vs. STATE OF PUNJAB
February 18, 2020
SURINDER SINGH Vs. GARRISON ENGINEER-1, R&D
July 17, 2020
SURINDER SINGH @ SALINDER SINGH Vs. STATE OF PUNJAB
January 10, 2020
SURINDER SINGH @ SHINDA Vs. UNION TERRITORY, CHANDIGARH
July 2, 2020
SURINDERPAL SINGH Vs. STATE OF PUNJAB
July 24, 2020
SURINDERVIR SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
March 18, 2020
SURJIT SINGH Vs. STATE OF PUNJAB
October 12, 2020
SWARAN SINGH BAMAL Vs. STATE OF HARYANA
May 19, 2020
SWARANJIT KAUR Vs. PHULJIT SINGH
February 17, 2020
SWATI Vs. STATE OF HARYANA
February 14, 2020
TANUJ KAUSHAL Vs. STATE OF HARYANA
February 4, 2020
TARA SINGH @ JAGTAR SINGH Vs. STATE OF PUNJAB
March 12, 2020
TARUN SEHGAL Vs. B.R. AMBEDKAR NATIONAL INSTITUTE OF TECHNOLOGY, JALANDHAR
February 26, 2020
TARUNJIT SINGH Vs. STATE OF PUNJAB
February 5, 2020
TEJINDERPAL SHARMA Vs. STATE OF PUNJAB
September 9, 2020
TEJPAL Vs. STATE OF HARYANA
November 3, 2020
TEK SINGH Vs. STATE OF PUNJAB
February 17, 2020
TOSHAL @ VISHAL Vs. STATE OF HARYANA
July 9, 2020
TRILOK CHAND Vs. STATE OF HARYANA
November 27, 2020
UJWAL HANDA Vs. STATE OF PUNJAB
January 9, 2020
UNION OF INDIA Vs. NIRMAL SINGH
May 12, 2020
UNITED INDIA INSURANCE CO. LTD Vs. TILA KUMARI GIRI
January 9, 2020
UNITED INDIA INSURANCE COMPANY LIMITED Vs. NAVDEEP KUMAR
March 6, 2020
USHA RANI Vs. VEDIC GIRLS SENIOR SECONDARY SCHOOL
February 11, 2020
USHA RANI Vs. STATE OF PUNJAB
February 7, 2020
VANEET Vs. TEJ PAL
January 24, 2020
VANINDER SINGH HUNDAL Vs. STATE OF PUNJAB
January 24, 2020
VARINDER SINGH @ BUNTY BAJWA Vs. STATE OF PUNJAB
January 8, 2020
VARINDER SINGH @ JHIRMAL Vs. STATE OF PUNJAB
February 5, 2020
VARUN BHOGAL Vs. STATE OF HARYANA
April 21, 2020
VASU CHAOUDHARY Vs. STATE OF PUNJAB
March 2, 2020
VEENA SOOD Vs. NEELAM VERMA
January 7, 2020
VEER SINGH ALIAS VEERU Vs. STATE OF HARYANA
March 18, 2020
VEERAN RANI Vs. STATE OF HARYANA
September 16, 2020
VICKY Vs. STATE OF U. T., CHANDIGARH
August 31, 2020
VIJAY KUMAR Vs. STATE OF HARYANA
September 30, 2020
VIJAY KUMAR Vs. STATE OF PUNJAB
November 6, 2020
VIJAY KUMAR GHAI Vs. PRITPAL SINGH BABBAR
February 25, 2020
VIJAY KUMAR JOSHI Vs. STATE OF PUNJAB
February 28, 2020
VIJAY LATA Vs. RAJIV ARORA
March 16, 2020
VIJAY PAL Vs. STATE OF HARYANA
May 27, 2020
VIJAY RATRA Vs. STATE OF HARYANA
October 13, 2020
VIJAYANT KUMAR Vs. STATE OF HARYANA
February 6, 2020
VIJENDER ALIAS MOTA Vs. STATE OF HARYANA
January 14, 2020
VIJETA ARORA Vs. BHARAT BHUSHAN
March 18, 2020
VIKAAS KADIAN Vs. STATE OF U.T., CHANDIGARH
February 25, 2020
VIKAS Vs. STATE OF HARYANA
January 22, 2020
VIKAS Vs. STATE OF HARYANA
November 5, 2020
VIKAS BHAMU Vs. STATE OF HARYANA
June 2, 2020
VIKAS MALIK Vs. STATE OF HARYANA
May 28, 2020
VIKAS MOHAN DAHIYA Vs. STATE OF HARYANA
September 9, 2020
VIKASH BHARDWAJ Vs. STATE OF PUNJAB
January 15, 2020
VIKRAM PAL Vs. STATE OF HARYANA
May 6, 2020
VIKRAM SEHGAL Vs. STATE OF PUNJAB
February 3, 2020
VIKRAM SINGH Vs. STATE OF HARYANA
September 9, 2020
VIKRAMJEET SINGH @ BIKRAMJEET SINGH Vs. STATE OF PUNJAB
January 20, 2020
VIKSON SECURITIES PRIVATE LIMITED Vs. STATE OF PUNJAB
February 28, 2020
VIKUL JAIN Vs. STATE OF PUNJAB
November 5, 2020
VINAY SHARMA Vs. STATE OF HARYANA
May 22, 2020
VINOD KUMAR Vs. STATE OF HARYANA
November 5, 2020
VINOD KUMAR CHAHAL Vs. STATE OF HARYANA
November 11, 2020
VINOD KUMAR GARG Vs. STATE OF HARYANA
May 27, 2020
VIPIN @ MANNU Vs. STATE OF HARYANA
September 3, 2020
VIPIN KUMAR Vs. STATE OF HARYANA
October 27, 2020
VIRAKAT KUTI ASHRAM Vs. MOHINDER SINGH
March 12, 2020
VIRENDER AGGARWAL Vs. STATE OF HARYANA
January 15, 2020
VIRPAL KAUR Vs. SHIROMANI GURUDWARA PARBANDHAK COMMITTEE
October 6, 2020
VISHAL Vs. STATE OF HARYANA
November 11, 2020
VISHAL Vs. UNION TERRITORY
November 3, 2020
VISHAV PARTAP @ TILLU Vs. STATE OF PUNJAB
September 1, 2020
WARYAM SINGH LAMBARDAR Vs. GURBAX SINGH
January 9, 2020
X Vs. STATE OF PUNJAB
March 17, 2020
YADVINDER SINGH Vs. UNION OF INDIA
November 17, 2020
YADWINDER SINGH Vs. STATE OF PUNJAB
May 27, 2020
YOGESH GOEL Vs. STATE OF HARYANA
January 24, 2020
YOGESH KUMAR Vs. STATE OF HARYANA
February 5, 2020
YOGESH NIBHAL Vs. STATE OF HARYANA
November 2, 2020
ZAFFAR AHMED Vs. STATE OF U. P.
November 5, 2020
ZILE SINGH Vs. DEPUTY COMMISSIONER, KARNAL,
October 12, 2020