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Case Index
Title
Date
ACME TRADE AND AGENCIES Vs. UNION OF INDIA
June 23, 2020
A K ADHYAPOK Vs. STATE OF ASSAM
February 3, 2020
ABBAS ALI Vs. STATE OF ASSAM
August 18, 2020
ABDUL AWAL Vs. STATE OF ASSAM
January 2, 2020
ABDUL BAREK Vs. STATE OF ASSAM
May 5, 2020
ABDUL HAI Vs. STATE OF ASSAM
February 19, 2020
ABDUL HAMID Vs. STATE OF ASSAM
May 12, 2020
ABDUL JALIL Vs. STATE OF ASSAM
February 17, 2020
ABDUL KADER ALOM @ TINKU Vs. STATE OF ASSAM
February 27, 2020
ABDUL KADIR Vs. STATE OF ASSAM
November 23, 2020
ABDUL KARIM Vs. PRASANTA KUMAR DEKA
January 9, 2020
ABDUL KARIM KAJI Vs. LEGAL HEIRS HALIMAN BEGUM
February 18, 2020
ABDUL KHALIQUE BORBHUYA Vs. ABDUL MATLIB
February 25, 2020
ABDUL MALEK Vs. STATE OF ASSAM
September 15, 2020
ABDUL MALEK (MD.) Vs. STATE OF ASSAM
January 28, 2020
ABDUL MALIK MAZUMDAR Vs. STATE OF ASSAM
February 14, 2020
ABDUL MALLIK AND 5 ORS. Vs. STATE OF ASSAM
February 24, 2020
ABDUL MANNAN KHAN Vs. STATE OF ASSAM
October 7, 2020
ABDUL MATLEB Vs. ISHAHOQUE @ ISHAHER ALI
February 18, 2020
ABDUL NOOR Vs. STATE OF ASSAM
August 26, 2020
ABDUL RASID @ RASID ALI Vs. UNION OF INDIA
May 18, 2020
ABDUL ROUF GAH Vs. STATE OF ASSAM
March 5, 2020
ABDUL SAMAD Vs. STATE OF ASSAM
April 22, 2020
ABDUL SATTAR MAZUMDER Vs. STATE OF ASSAM
August 31, 2020
ABDULLAH AL MAMUN CHOUDHURY Vs. STATE OF ASSAM
December 18, 2020
ABDUR ROUF Vs. STATE OF ASSAM
June 2, 2020
ABHIJIT ROY Vs. SHEULI SARMA CHAKRABORTY
January 7, 2020
ABHIJIT SAHU Vs. STATE OF ASSAM
February 10, 2020
ABIA KHATUN @ ABIYA Vs. UNION OF INDIA
June 16, 2020
ABINASH SUKLABAIDYA Vs. STATE OF ASSAM
June 3, 2020
ABRAHAM THOMAS Vs. STATE OF ASSAM
June 11, 2020
ABUL HUSSAIN Vs. STATE OF ASSAM
March 13, 2020
ABUL HUSSAIN BARBHUIYA Vs. STATE OF MIZORAM
February 27, 2020
ABUL HUSSAIN LASKAR Vs. STATE OF ASSAM
January 23, 2020
ABUL KALAM Vs. STATE OF ASSAM
February 10, 2020
ABUL KALAM RASHEED ALAM Vs. STATE OF ASSAM
November 9, 2020
ACHYUT MAHILI Vs. STATE OF ASSAM
February 3, 2020
AFAJUDDIN Vs. STATE OF ASSAM
February 5, 2020
AFSAR ALI Vs. STATE OF ASSAM
July 22, 2020
AFTAB UDDIN BARBHUIYA Vs. MIR ALFAZ ALI
March 2, 2020
AFZAL ALI SK Vs. STATE OF ASSAM
February 13, 2020
AHAMMAD ALI MANDAL Vs. STATE OF ASSAM
June 10, 2020
AHMED MUSA LASKAR Vs. STATE OF ASSAM
June 2, 2020
AINUL HOQUE Vs. STATE OF ASSAM
July 24, 2020
AIZAWL BENCH SH. LALRAMTHANGA Vs. STATE OF MIZORAM
October 6, 2020
AJIBAR SK Vs. UNION OF INDIA
March 4, 2020
AJIJUL HAQUE Vs. STATE OF ASSAM
March 12, 2020
AJIM UDDIN AHMED Vs. STATE OF ASSAM
February 7, 2020
AJMAL HAQUE Vs. STATE OF ASSAM
August 13, 2020
AJOY BISWAS Vs. STATE OF ASSAM
August 14, 2020
AJOY BISWAS Vs. STATE OF ASSAM
August 31, 2020
AKASH RAJBHAR Vs. STATE OF ASSAM
June 9, 2020
AKHIL CHANDRA PATHAK Vs. STATE OF ASSAM
February 27, 2020
AKHIL GOGOI Vs. STATE OF ASSAM
March 26, 2020
AKHIRUL ISLAM Vs. STATE OF ASSAM
July 29, 2020
AKIBUL ALI Vs. STATE OF ASSAM
February 19, 2020
AKSHAY KUMAR JAISWAL Vs. STATE OF ASSAM
September 22, 2020
ALAHZER ALI Vs. STATE OF ASSAM
July 14, 2020
ALEF UDDIN Vs. STATE OF ASSAM
July 30, 2020
ALEMTEMSHI JAMIR Vs. STATE OF NAGALAND
December 4, 2020
ALI HUSSAIN Vs. STATE OF ASSAM
September 30, 2020
ALIMUDDIN Vs. STATE OF ASSAM
August 19, 2020
ALIYA KHANAM Vs. STATE OF ASSAM
August 10, 2020
ALL ASSAM ACCREDITED ENGINEERS ASSOCIATION Vs. STATE OF ASSAM
July 21, 2020
ALL ASSAM GRADUATE NURSES ASSOCIATION Vs. STATE OF ASSAM
November 16, 2020
ALL ASSAM INLAND WATER TRANSPORT WORKERS UNION Vs. STATE OF ASSAM
February 27, 2020
ALL ASSAM O.B.C. STUDENTS UNION Vs. STATE OF ASSAM
January 6, 2020
ALOM MIAH Vs. STATE OF ASSAM
August 12, 2020
AM TELEVISION PRIVATED LIMITED Vs. STATE OF ASSAM
September 3, 2020
AMANAT ALI AND ANR Vs. STATE OF ASSAM
July 15, 2020
AMANAT HUSSAIN Vs. SAHIDA BEGUM
January 7, 2020
AMARENDRA BHAGAWATI Vs. STATE OF ASSAM
September 11, 2020
AMINA BIBI Vs. STATE OF ASSAM
August 3, 2020
AMINA KHATUN @ AMENA KHATUN Vs. UNION OF INDIA
January 21, 2020
AMINUL HOQUE Vs. STATE OF ASSAM
January 27, 2020
AMIR HAMJA GAHC010044342018 THE GAUHATI HIGH COURT (HIGH C Vs. STATE OF ASSAM
March 4, 2020
AMIRUL ISLAM Vs. STATE OF ASSAM
May 26, 2020
AMIT GHOSH Vs. STATE OF ASSAM
January 3, 2020
AMIT PAUL Vs. RAKHI PAUL
April 30, 2020
AMOLA SAIKIA Vs. PANKAJIT NARAYAN KONWAR
January 23, 2020
AMOS SEB Vs. STATE OF NAGALAND
May 20, 2020
AMRI KARBI DEVELOPMENTAL SOCIETY Vs. STATE OF ASSAM
December 16, 2020
AMRIT KR. SENGUPTA Vs. STATE OF ASSAM
September 3, 2020
AMRIT SHARMA Vs. STATE OF ASSAM
October 20, 2020
AMULYA KUMAR GOSWAMI Vs. INDIAN INSTITUTE OF BANK MANAGEMENT AND 4 ORS.
February 27, 2020
AMULYA KUMAR NATH Vs. STATE OF ASSAM
January 28, 2020
ANAMIKA BORO Vs. STATE OF ASSAM
June 4, 2020
ANAMUL HAQUE LASKAR Vs. STATE OF ASSAM
June 9, 2020
ANANDA MURA Vs. STATE OF ASSAM
June 26, 2020
ANANTA DAS Vs. UNION OF INDIA
June 26, 2020
ANANTA PRASAD Vs. GAUHATI HIGH COURT
March 2, 2020
ANCHAD JWHALAO BRAHMA Vs. STATE OF ASSAM
December 21, 2020
ANGOMJAMBAM NABAKUMAR SINGH Vs. UNION OF INDIA
September 16, 2020
ANIL AGARWAL Vs. STATE OF ASSAM
June 22, 2020
ANIL KUMAR SINGHANIA Vs. TOI MODI
March 9, 2020
ANIL URANG Vs. STATE OF ARUNACHAL PRADESH
June 26, 2020
ANIMA BORAH Vs. STATE OF ASSAM
June 19, 2020
ANIMA DEBNATH Vs. STATE OF ASSAM
September 23, 2020
ANISUR REHMAN Vs. STATE OF ASSAM
March 3, 2020
ANJALI RAY AND 5 ORS. Vs. STATE OF ASSAM
February 11, 2020
ANJALI SAHA Vs. GAUTOM SAHA
March 12, 2020
ANJAN RONGPI Vs. STATE OF ASSAM
February 19, 2020
ANJAN SARMA Vs. STATE OF ASSAM
May 15, 2020
ANKUR DUTTA Vs. STATE OF ASSAM
June 19, 2020
ANOR ALI Vs. STATE OF ASSAM
March 13, 2020
ANOWAR HUSSAIN Vs. STATE OF ASSAM
June 10, 2020
ANU BORAH Vs. STATE OF ASSAM
July 23, 2020
ANUPAM ROY Vs. RATNA ROY
February 12, 2020
ANUPAMA BARUAH Vs. STATE OF ASSAM
November 23, 2020
ANURADHA DAS Vs. STATE OF ASSAM
December 14, 2020
ANURAG SARMAH Vs. STATE OF ASSAM
April 29, 2020
ANWAR HUSSAIN Vs. STATE OF ASSAM
March 17, 2020
APURBAJYOTI DAS Vs. STATE OF ASSAM
June 8, 2020
ARIFUL HAQUE Vs. STATE OF ASSAM
October 14, 2020
ARIFUL HAQUE Vs. STATE OF ASSAM
August 27, 2020
ARJINA BEGUM Vs. UNION OF INDIA
September 30, 2020
ARUN BORAH @ TUTU Vs. STATE OF ASSAM
February 6, 2020
ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION (APPSC) Vs. NEELAM TALUM
March 6, 2020
ARUP GOSWAMI Vs. STATE OF ASSAM
March 18, 2020
ARUP MEGU Vs. STATE OF A.P.
February 10, 2020
ARUP SARMA Vs. STATE OF ASSAM
November 20, 2020
ASEAN AGENCIES Vs. STATE OF A P
June 25, 2020
ASEB AUDIT AND ACCOUNTS SEREVICE ASSOCIATION Vs. ASSAM ELECTRICITY GRID CORPORATION LTD
February 27, 2020
ASHAD ULLAH Vs. STATE OF ASSAM
January 7, 2020
ASHIK AHMED MONDAL@ LARJU Vs. STATE OF ASSAM
October 6, 2020
ASHOK KUMAR DUTTA Vs. UNION OF INDIA
September 25, 2020
ASHOK LEYLAND LTD. Vs. STATE OF ASSAM
June 18, 2020
ASHOK SAHU Vs. UNION OF INDIA
July 20, 2020
ASHOK SHARMA Vs. STATE OF ASSAM
June 22, 2020
ASHUTOSH GUPTA Vs. STATE OF ASSAM
May 28, 2020
ASI (STENO) HRISHIKESH DAS Vs. DIRECTOR GENERAL OF POLICE
September 25, 2020
ASIMUN NESSA Vs. REGIONAL MANAGER, UNIVERSAL SOMPO GENERAL INSURANCE COMPANY LTD
December 4, 2020
ASSAM CRICKET ASSOCIATION Vs. UNION OF INDIA
May 4, 2020
ASSAM ELECTRICITY GRID CORPORATION LTD. Vs. LEGAL HEIRS REBATI PRASAD SARMA
February 10, 2020
ASSAM STATE ELECTRICITY BOARD Vs. RAJ ASSOCIATES
February 3, 2020
ASSEMBLIES OF GOD OF EAST INDIA Vs. NZIO EZUNG
May 27, 2020
ATIKUR RAHMAN Vs. STATE OF ASSAM
September 14, 2020
ATUL DAS Vs. UNION OF INDIA
February 24, 2020
AVINASH BORAH Vs. STATE OF ASSAM
September 28, 2020
AYEEN UDDIN AND 4 ORS Vs. STATE OF ASSAM
September 2, 2020
AYUB ALI Vs. STATE OF ASSAM
July 17, 2020
AZAHAR ALI Vs. STATE OF ASSAM
September 28, 2020
AZIBAR RAHMAN Vs. STATE OF ASSAM
July 2, 2020
BABU RAM GOALA Vs. SAMIR KANTI BHOWAL
January 24, 2020
BABUL ALI Vs. STATE OF ASSAM
March 2, 2020
BABUL RAJPUT Vs. STATE OF ASSAM
April 24, 2020
BABUL RAY Vs. STATE OF ASSAM
April 7, 2020
BAGMITA SARMA Vs. STATE OF ASSAM
May 12, 2020
BAIJ NATH RAY Vs. STATE OF ASSAM
September 16, 2020
BAIJU KUMAR Vs. STATE OF ASSAM
April 2, 2020
BALAI KSHETRIYA Vs. STATE OF ASSAM
June 26, 2020
BALWINDER KAUR Vs. STATE OF ASSAM
August 5, 2020
BANDANA NATH KAMRUP, RANGIA Vs. STATE OF ASSAM
January 21, 2020
BARAK VALLEY HILLS TRIBES DEVELOPMENT COUNCIL Vs. STATE OF ASSAM
June 24, 2020
BASANTA HAZARIKA Vs. STATE OF ASSAM
March 3, 2020
BASANTA KUMAR DOLEY Vs. STATE OF ASSAM
April 7, 2020
BASANTI TANTI Vs. PRASHANT KUMAR SAIKIA
February 11, 2020
BASHISTHA SARKAR Vs. STATE OF ASSAM
May 19, 2020
BASIRAN KHATUN @ BASIRAN NESSA Vs. STATE OF ASSAM
April 24, 2020
BAWA MASALA COMPANY Vs. P. A. ASSOCIATES
October 14, 2020
BEIRANGAI Vs. STATE OF MIZORAM
May 18, 2020
BELA RANI SARKAR Vs. UNION OF INDIA
September 14, 2020
BENU MOHAN BORA Vs. STATE OF ASSAM
March 3, 2020
BHABESH CH. DEKA Vs. STATE OF ASSAM
September 2, 2020
BHABESH CHANDRA BISWAS Vs. STATE OF ASSAM
June 17, 2020
BHABESH PATIR Vs. STATE OF ASSAM
August 3, 2020
BHAGYASHREE GROUP Vs. ASSAM GRAMIN VIKASH BANK
February 11, 2020
BHARAT CHANDRA TALUKDAR Vs. SMTI ANUPAMA DEVI
October 21, 2020
BHARATI BHATTACHARJYA GAHC010313402019 THE GAUHATI HIGH COURT (HI Vs. STATE OF ASSAM
March 3, 2020
BHARATI DAS Vs. JORHAT MUNICIPAL BOARD
June 8, 2020
BHARGAV DEKA Vs. STATE OF ASSAM
October 29, 2020
BHASKAR BAISHYA Vs. USHA RANI BAISHYA
February 6, 2020
BHASKAR DAS Vs. SMTI. RENU DAS
June 19, 2020
BHAVYA ENTERPRISE A SOLE PROP CONCERN Vs. UNION OF INDIA
November 11, 2020
BHRIGU MAJHI Vs. SRIKANTA BORDOLOI
January 20, 2020
BHUPEN KALITA Vs. STATE OF ASSAM
June 5, 2020
BIDHAN SAIKIA Vs. STATE OF ASSAM
May 14, 2020
BIDYA DUTTA Vs. STATE OF ASSAM
December 2, 2020
BIJIT BRAHMA Vs. STATE OF ASSAM
October 8, 2020
BIJIT GOSWAMI Vs. STATE OF ASSAM
July 20, 2020
BIJOY SEAL Vs. SEFALI SEAL D/O LT JONAKINATH SEAL
September 30, 2020
BIKASH BHUIYA Vs. NEPAL CHANDRA DAS
November 11, 2020
BIKASH GOGOI Vs. STATE OF ASSAM
July 20, 2020
BIKASH GOGOI Vs. STATE OF ASSAM
August 31, 2020
BILAL UDDIN Vs. STATE OF ASSAM
March 2, 2020
BILAT ALI Vs. STATE OF ASSAM
June 10, 2020
BILLAL ALI Vs. STATE OF ASSAM
August 10, 2020
BIMAL BHARALI Vs. ASSAM CRICKET ASSOCIATION (ACA)
January 10, 2020
BIMAL CHANDRA DEORI Vs. STATE OF ASSAM AND 3 ORS
September 24, 2020
BIMAL CHANDRA MODAK Vs. STATE OF ASSAM
December 2, 2020
BIMAL DUWARAH Vs. STATE OF ASSAM
March 3, 2020
BIMALENDU GUPTA Vs. UNION OF INDIA
January 8, 2020
BINOD KARMAKAR Vs. STATE OF ASSAM
December 18, 2020
BINODA DUTTA Vs. THENGAL BARI ESTATES PVT. LTD.
January 21, 2020
BINOY KUMAR MORANG Vs. UNION OF INDIA
October 12, 2020
BIPIN CHANDRA SAIKIA Vs. STATE OF ASSAM
September 10, 2020
BIPLAB DAS Vs. CACHAR DISTRICT COMMITTEE OF SOUTHERN ASSAM DRUG DEALER ASSOCIATION
January 3, 2020
BIPLAB HAZARIKA Vs. STATE OF ASSAM
March 3, 2020
BIPUL GHATUAR Vs. STATE OF ASSAM
February 7, 2020
BIPUL KALITA Vs. STATE OF ASSAM
August 28, 2020
BIPUL MECH Vs. STATE OF ASSAM
October 15, 2020
BIRDEV ISLARY Vs. STATE OF ASSAM
May 19, 2020
BIREN HALOI Vs. STATE OF ASSAM
July 22, 2020
BIRI TACH Vs. STATE OF A.P.
February 3, 2020
BISU ALOM Vs. STATE OF ASSAM
June 12, 2020
BISWA NATH MEDHI Vs. STATE OF ASSAM
November 17, 2020
BISWAJIT DAS Vs. STATE OF ASSAM
June 9, 2020
BITHIKA BARUAH Vs. MONIDIPA MEDHI
September 18, 2020
BOARD OF DIRECTORS OF FULARA CHATALA S S LTD Vs. STATE OF ASSAM
May 21, 2020
BOLIN BORGOHAIN Vs. STATE OF ASSAM
May 13, 2020
BONJYOTI DEORI Vs. STATE OF ASSAM
October 21, 2020
BONTI MILI Vs. STATE OF ASSAM
August 4, 2020
BORNALI BAISHYA Vs. STATE OF ASSAM
July 21, 2020
BRAJA KANTA KALITA Vs. CBI
September 1, 2020
BRIJESH KUMAR RAI Vs. UNION OF INDIA
February 26, 2020
BUDHA TERON Vs. STATE OF NAGALAND
March 18, 2020
BUDHAY ROY Vs. STATE OF ASSAM
February 6, 2020
BUDHESWAR DAS Vs. STATE OF ASSAM AND 4 ORS REP
August 19, 2020
BUREN CH BORA Vs. BALIK DEBI
January 28, 2020
BURHAN ALI Vs. STATE OF ASSAM
August 19, 2020
C CHANDRA KUMAR Vs. UNION OF INDIA
February 18, 2020
C. LALHRIATRENGA Vs. P. C. LALTHAZOVI
November 2, 2020
CHABIN DAS Vs. STATE OF ASSAM
May 12, 2020
CHAI HUN GOHAIN GAHC010204442019 THE GAUHATI HIGH COURT (HIGH COURT OF Vs. STATE OF ASSAM
March 2, 2020
CHAIRMAN, GMDA Vs. MANJIT MAHANTA AND 7 ORS.
July 24, 2020
CHALIHA BRAHMA Vs. STATE OF ASSAM
January 3, 2020
CHANDAN BORGOHAIN Vs. SANJAY KUMAR MEDHI
March 13, 2020
CHANDMARI TEA COMPANY PVT LTD Vs. STATE OF ASSAM
November 9, 2020
CHANDRA SING BEY` Vs. KARBI ANGLONG AUTONOMOUS COUNCIL
March 12, 2020
CHATTONG FOREST PRODUCTS PRIVATE LTD RANGLUA INDUSTIAL ESTATE (KANUBARI) DIST LONGDING ARUNACHAL PRADESH Vs. STATE OF ASSAM
September 3, 2020
CHENIMAI BARUAH Vs. STATE OF ASSAM
March 2, 2020
CHOTAN ROY Vs. STATE OF ASSAM
August 20, 2020
CHOTISUH SAZO Vs. HONBLE SPEAKER, NAGALAND LEGISLATIVE ASSEMBLY
June 2, 2020
CHOW KITONG KHANGKIO Vs. STATE OF A P
March 11, 2020
CHUTKA KAHAR Vs. STATE OF ASSAM
January 31, 2020
CITYLIFE RETAIL PVT LTD Vs. STATE OF ASSAM
May 12, 2020
COMMISSIONER, GST AND CENTRAL EXCISE Vs. BSNL PANBAZAR, GUWAHATI-1.
February 12, 2020
D. D. L. ENTERPRISE Vs. SEDI ALLIED AGENCY, EAST SIANG DISTRICT, ARUNACHAL PRADESHSECRETARY
September 28, 2020
DAL PATHAK Vs. STATE OF ASSAM
January 22, 2020
DAMBARU KOIRI Vs. STATE OF ASSAM
February 24, 2020
DAMODAR NEOPANI Vs. STATE OF ASSAM
May 8, 2020
DEBABRATA BANERJEE Vs. STATE OF ASSAM
February 11, 2020
DEBAJIT DAS Vs. WILLIAMSON MAGOR EDUCATION TRUST
June 8, 2020
DEBENDRA CHANDRA DAS Vs. STATE OF ASSAM
December 16, 2020
DEBO KANTA GOGOI AND 3 ORS. Vs. STATE OF ASSAM
March 18, 2020
DEBOJIT DAIMARI Vs. UNION OF INDIA
February 20, 2020
DEBOJIT KONWAR Vs. STATE OF ASSAM
March 3, 2020
DEEP PAUL Vs. STATE OF ASSAM
May 11, 2020
DEEPAK KR. BORAH Vs. STATE OF ASSAM
March 30, 2020
DEEPAK TAYENG Vs. STATE OF AP
February 11, 2020
DEEPJYOTI PHUKAN Vs. STATE OF ASSAM
July 15, 2020
DEKTER GADI Vs. STATE OF A P
March 4, 2020
DEVI ENGINEERING AND CONSTRUCTION PVT LTD Vs. OIL INDIA LTD , DIST DIBRUGARH, ASSAM
September 4, 2020
DEVI UDYOG Vs. UNION OF INDIA
June 24, 2020
DHAN DAS Vs. STATE OF ASSAM
October 20, 2020
DHANANJOY BISWAS Vs. STATE OF ASSAM
June 4, 2020
DHANIRAM KONCH Vs. STATE OF ASSAM
January 6, 2020
DHANJIT BAYAN Vs. STATE OF ASSAM
February 14, 2020
DHANJIT HALOI Vs. STATE OF ASSAM
February 28, 2020
DHANJIT KUMAR DAS Vs. STATE OF ASSAM
July 2, 2020
DHANJYOTI NATH Vs. STATE OF ASSAM
January 6, 2020
DHANRAJ BARMAN S/O- LT ASWINI BARMAN Vs. UNION OF INDIA
October 6, 2020
DHARMENDRA TALUKDAR Vs. STATE OF ASSAM REP
September 23, 2020
DHARMESWAR PHUKAN Vs. STATE OF ASSAM
May 20, 2020
DHARMESWARI BORAH Vs. UNION OF INDIA
September 29, 2020
DHILJAN NESSA Vs. UNION OF INDIA
August 31, 2020
DHIRAJ BORO Vs. STATE OF ASSAM
January 30, 2020
DHIREN BHUMIJ Vs. STATE OF ASSAM
January 31, 2020
DHIREN CHANDRA BORAH Vs. PALLAVI KALITA
June 17, 2020
DHIREN TODO Vs. STATE OF ASSAM
February 7, 2020
DIGANTA GOGOI Vs. STATE OF ASSAM
July 20, 2020
DIGANTA KALITA Vs. STATE OF ASSAM
January 23, 2020
DIGANTA KUMA GOGOI Vs. STATE OF ASSAM
August 28, 2020
DILDAR ALI Vs. STATE OF ASSAM
August 27, 2020
DILIP DUTTA Vs. STATE OF ASSAM
March 30, 2020
DILIP KAKOTI Vs. STATE OF ASSAM
September 21, 2020
DILIP KUMAR DAS Vs. STATE OF ASSAM
October 6, 2020
DILIP MAITRA Vs. STATE OF ASSAM
March 13, 2020
DILUWARA KHATUN Vs. UNION OF INDIA
January 20, 2020
DILWAR HUSSAIN LASKAR Vs. STATE OF ASSAM
August 18, 2020
DIMPEE BORA Vs. STATE OF ASSAM
September 28, 2020
DINA NATH CHAUHAN Vs. STATE OF ASSAM
August 7, 2020
DINANATH SAH Vs. STATE OF ASSAM
October 1, 2020
DINESH CHANDRA BARMAN Vs. STATE OF ASSAM
February 20, 2020
DINESH CHANDRA BORAH Vs. LILY BORAH
March 20, 2020
DINO SAIKIA Vs. STATE OF ASSAM
August 25, 2020
DIPAK GOSWAMI Vs. UNION OF INDIA
January 3, 2020
DIPAK KUMAR BHATTACHARYYA Vs. STATE OF ASSAM AND 6 ORS REP
August 14, 2020
DIPAK KUMAR MUKTIAR GAHC010254442014 THE GAUHATI HI Vs. STATE OF ASSAM
March 2, 2020
DIPAK KUMAR THAKUR Vs. STATE OF ASSAM
October 15, 2020
DIPAK SAHU Vs. UNION OF INDIA
February 13, 2020
DIPAK SARMA Vs. DEATH SATYENDRA PRASAD DEKA
March 2, 2020
DIPANKAR DEKA Vs. STATE OF ASSAM
February 6, 2020
DIPANNITA JAISWAL Vs. STATE OF ASSAM
September 28, 2020
DIPEN DAS Vs. NIREN MAHANTA
February 18, 2020
DIPIKA SARKAR Vs. UNION OF INDIA
July 29, 2020
DIPU DUTTA Vs. STATE OF ASSAM
November 18, 2020
DOBA JINI Vs. STATE OF ARUNACHAL PRADESH
September 8, 2020
DR. BHUPESH MALLA BUZARBARUAH Vs. STATE OF ASSAM
December 22, 2020
DULAL DAS Vs. STATE OF ASSAM
September 28, 2020
DULAL KRISHNA BHATTA Vs. STATE OF ASSAM
March 5, 2020
DULU MIAH Vs. STATE OF ASSAM
May 20, 2020
DWIJENDRA NATH PAUL Vs. STATE OF ASSAM
August 14, 2020
DWIPEN BAWRI Vs. STATE OF ASSAM
February 5, 2020
DWIPEN BAWRI Vs. STATE OF ASSAM
January 5, 2020
DWIPEN DEKA Vs. STATE OF ASSAM
October 21, 2020
DYNASTY A UNIT OF M/S RAHMAN PROPERTIES LIMITED Vs. STATE OF ASSAM
March 20, 2020
EMAN ALI SK Vs. STATE OF ASSAM
July 16, 2020
EN-GEO CONSULTANCY AND RESEARCH CENTRE Vs. UNION OF INDIA
January 22, 2020
FAIJUL HAQUE Vs. STATE OF ASSAM
August 13, 2020
FAKRUL ISLAM Vs. STATE OF ASSAM
August 26, 2020
FARDIN AKHTAR Vs. ROSELINE FIROZ
February 18, 2020
FARHANA YESMIN Vs. HINDUSTAN PETROLEUM CORPORATION LTD
June 18, 2020
FARIDA KHATUN Vs. UNION OF INDIA
June 10, 2020
FARIZ Vs. STATE OF ASSAM
October 9, 2020
FARMERS WORLD Vs. STATE OF ASSAM
May 19, 2020
FARUQUE AHMED Vs. STATE OF ASSAM
February 26, 2020
FATEMA BIDHABA Vs. UNION OF INDIA
November 10, 2020
FULBAR ALI AND 18 ORS. Vs. STATE OF ASSAM
February 19, 2020
FULOI BIBI Vs. STATE OF ASSAM
July 23, 2020
GAGAN PEGU Vs. STATE OF ASSAM
December 1, 2020
GAJENDRA BORHAGOHAIN MORIGAON Vs. STATE OF ASSAM
January 27, 2020
GANESH DASS Vs. MD MRIDUL ALI
February 19, 2020
GANESH PAYENG Vs. KULA PAYENG
March 3, 2020
GANGA DHAR DAS Vs. STATE OF ASSAM
March 12, 2020
GEETALI DOLEY Vs. STATE OF ASSAM
March 18, 2020
GHOKUTO SEMA AND 15 ORS. Vs. STATE OF NAGALAND
February 7, 2020
GIRIDHAR HIRA Vs. STATE OF ASSAM
January 7, 2020
GIRIN BORA Vs. GANGA KATAKY
February 24, 2020
GIRIN RABHA Vs. STATE OF ASSAM
October 16, 2020
GLOBAL CERAMICS PVT. LTD. Vs. UNION OF INDIA
March 13, 2020
GOBINDA RANGPHOR Vs. STATE OF ASSAM
July 23, 2020
GOHAIN DASGUPTA Vs. STATE OF ASSAM
May 15, 2020
GOHEN TAHAR Vs. STATE OF A P
February 5, 2020
GOKUL MECH Vs. STATE OF ASSAM
May 6, 2020
GOLAK MONDAL Vs. UNION OF INDIA
February 24, 2020
GOLAP GOGOI Vs. INSURANCE REGULATORY AND DEVELOPMENT AUTHORITY OF INDIA AND 13 ORS.
November 2, 2020
GOLBAR ALI @ GOLABAR HOSEN Vs. STATE OF ASSAM
July 27, 2020
GOLOKJAN BIBI Vs. UNION OF INDIA
February 25, 2020
GOPAL CHANDRA SARMA Vs. STATE OF ASSAM
September 28, 2020
GOPAL SAHA Vs. STATE OF ASSAM
February 27, 2020
GOSAI BASUMATARY Vs. STATE OF ASSAM
February 10, 2020
GSR VENTURE PRIVATE LIMITED Vs. STATE OF MIZORAM
March 12, 2020
GUNAJIT THAKURIA Vs. STATE OF ASSAM
March 16, 2020
H LALLAWMZUALA H/O LALRAMHMUAKI Vs. ZORAMTHANGI
August 28, 2020
H LALRAMDINHLUNA Vs. STATE OF MIZORAM
March 4, 2020
H.KHAWLIANA Vs. STATE OF MIZORAM
December 9, 2020
HABIB BADRUZZAMAN KHAN Vs. STATE OF ASSAM
September 18, 2020
HAFIJUL ALI Vs. STATE OF ASSAM
August 10, 2020
HANIF ALI LASKAR Vs. DIVISIONAL FOREST OFFICER
February 27, 2020
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January 27, 2020
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October 15, 2020
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August 26, 2020
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January 3, 2020
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May 12, 2020
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June 22, 2020
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May 27, 2020
HASINA BIBI Vs. UNION OF INDIA
October 14, 2020
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September 2, 2020
HATEM ALI Vs. STATE OF ASSAM
October 8, 2020
HAZARAT ALI Vs. UNION OF INDIA
April 22, 2020
HAZIRA BEGUM GAHC010173552016 THE Vs. UNION OF INDIA
March 3, 2020
HELALUDDIN AHMED Vs. STATE OF ASSAM
September 18, 2020
HEMANT KUMAR Vs. UNION OF INDIA
April 20, 2020
HEMANTA ABASAHEB MANE Vs. FOOD CORPORATION OF INDIA AND 3 ORS
September 14, 2020
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January 28, 2020
HEMANTA S/O VEERAPPA ARKASALI @ LAMANI Vs. BASAVARAJ S/O VEERAPPA ARKASALI @ LAMANI
October 21, 2020
HEMEN HIRA Vs. STATE OF ASSAM
June 12, 2020
HEMEN KUMAR SARMA Vs. STATE OF ASSAM
September 18, 2020
HI-TECH CONSTRUCTION AND CO. Vs. CHIEF SECRETARY, GOVT. OF NAGALAND
March 4, 2020
HIBU TAMA, SE Vs. STATE OF ARUNACHAL PRADESH
August 26, 2020
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. ON THE DEATH OF RAM SARUP DAS
January 9, 2020
HINDUSTAN UNILEVER LTD Vs. UNION OF INDIA
June 24, 2020
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March 3, 2020
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July 24, 2020
HIREN SENAPATI GAHC010200722018 THE GAUHATI HIGH COURT (HIG Vs. J. B. EKKA
March 4, 2020
HISAB UDDIN GAHC010032132018 THE GAUHATI HIGH COURT Vs. STATE OF ASSAM
March 2, 2020
HITESH CHANDRA MEDHI Vs. STATE OF ASSAM
November 23, 2020
HRANGTHALIEN TAMHRANG Vs. STATE OF ASSAM
November 24, 2020
HUMAYUN KABIR Vs. STATE OF ASSAM
October 21, 2020
HURA MANGHA Vs. STATE OF A P
February 28, 2020
IBRAHIM ALI Vs. STATE OF ASSAM
July 29, 2020
IDRISH ALI Vs. UNION OF INDIA
February 27, 2020
IJAZ HUSSAIN Vs. STATE OF ASSAM
September 4, 2020
IMDADUR RAHMAN Vs. STATE OF ASSAM
September 30, 2020
IN RE Vs. STATE OF ASSAM
May 4, 2020
IN RE - THE UNION OF INDIA Vs. STATE
September 1, 2020
INDIAN TEA ASSOCIATION Vs. STATE OF ASSAM
May 22, 2020
INOKIVI YEPTHO Vs. ALOTO V. TUCCU
February 26, 2020
IRINGMARA TEA ESTATE Vs. STATE OF ASSAM
February 27, 2020
ISHWAR FOOD PRODUCTS PRIVATE LIMITED Vs. STATE OF ASSAM
June 12, 2020
ISTAQUE ALI Vs. STATE OF ASSAM
August 27, 2020
J S ROBERT NOHRO Vs. STATE OF MIZORAM
May 12, 2020
J. LALRINMUANA Vs. LAI AUTONOMOUS DISTRICT COUNCIL
October 6, 2020
JABEDA BEGUM Vs. UNION OF INDIA AND ORS.
February 12, 2020
JADAB CHANDRA MAZUMDAR Vs. STATE OF ASSAM
November 23, 2020
JAFFAR ALI Vs. STATE OF ASSAM
February 28, 2020
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March 12, 2020
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February 24, 2020
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July 29, 2020
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March 23, 2020
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August 19, 2020
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September 2, 2020
JAKARIA HUSSAIN LASKAR Vs. STATE OF ASSAM
March 3, 2020
JAKIR HUSSAIN Vs. STATE OF ASSAM
September 2, 2020
JALAL UDDIN Vs. STATE OF ASSAM
March 20, 2020
JALAL UDDIN Vs. UNION OF INDIA
January 23, 2020
JALALUDDIN (MD.) Vs. STATE OF ASSAM
June 26, 2020
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July 13, 2020
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July 17, 2020
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March 12, 2020
JAMALA BEGUM Vs. UNION OF INDIA
June 11, 2020
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February 27, 2020
JANTI NATH Vs. STATE OF ASSAM
August 10, 2020
JARJUM YOMGAM Vs. STATE OF A P
March 4, 2020
JATIN DAS Vs. UNITED BANK OF INDIA
March 2, 2020
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March 12, 2020
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December 17, 2020
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July 28, 2020
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June 22, 2020
JAYDEV DAS Vs. CENTRAL BUREAU OF INVESTIGATION
May 29, 2020
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May 12, 2020
JELAL UDDIN SIKDAR @ JELAL SIKDAR Vs. STATE OF ASSAM
March 16, 2020
JEVISHE Y. ASSUMI Vs. STATE OF NAGALAND
November 9, 2020
JIARUL HAQUE Vs. STATE OF ASSAM
January 20, 2020
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November 3, 2020
JITEN RAHANG GAHC010036002020 THE GAUHATI HIGH COURT (HIGH Vs. BISWADEEP BORAH
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October 5, 2020
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June 19, 2020
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August 10, 2020
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January 31, 2020
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February 7, 2020
JOMGUM PADU Vs. STATE OF A.P.
February 24, 2020
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May 21, 2020
JOYNAL ABDIN MAZUMDER Vs. STATE OF ASSAM
February 14, 2020
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August 11, 2020
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February 10, 2020
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August 17, 2020
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February 12, 2020
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February 10, 2020
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March 11, 2020
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October 14, 2020
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June 16, 2020
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K MALSAWMTLUANGA Vs. STATE OF MIZORAM
February 25, 2020
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June 10, 2020
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October 19, 2020
KAHFA BENGIA Vs. STATE ELECTION COMMISSION OF ARUNACHAL PRADESH
December 11, 2020
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July 24, 2020
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June 26, 2020
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February 4, 2020
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January 28, 2020
KAMAL JYOTI PAIT Vs. STATE OF ASSAM
October 1, 2020
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January 7, 2020
KAMAL TANTI Vs. STATE OF ASSAM
January 6, 2020
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October 29, 2020
KAMALSING BEY Vs. UNION OF INDIA
March 13, 2020
KAMESWAR BASUMATARY Vs. STATE OF ASSAM
February 20, 2020
KAMIL KANDULANA Vs. STATE OF ASSAM
May 15, 2020
KANAK DAS Vs. STATE OF ASSAM
March 5, 2020
KAPIL DAS Vs. STATE OF ASSAM
February 4, 2020
KAPILI NADI MATSHYAJIBI SAMITI LTD Vs. STATE OF ASSAM
February 20, 2020
KARAN MALAKAR Vs. STATE OF ASSAM
August 11, 2020
KARIM ALI Vs. STATE OF ASSAM
March 4, 2020
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February 13, 2020
KARTIK RAJWAR Vs. STATE OF ASSAM
February 3, 2020
KARUNA DEKA Vs. STATE OF ASSAM
June 26, 2020
KASIM ALI Vs. STATE OF ASSAM
March 26, 2020
KASIM UDDIN Vs. STATE OF ASSAM
August 20, 2020
KASTURI HAZARIKA RAJKHOWA Vs. STATE OF ASSAM
October 12, 2020
KATAHGURI MEEN SAMABAY SAMITY LTD Vs. STATE OF ASSAM
September 23, 2020
KATILEMLA Vs. STATE OF NAGALAND
June 29, 2020
KAYSWA BIBI Vs. STATE OF ASSAM
August 10, 2020
KAZIM UDDIN AHMED Vs. STATE OF ASSAM
June 12, 2020
KESHAB CH DEKA Vs. STATE OF ASSAM
November 5, 2020
KHAN BROTHERS Vs. STATE OF ASSAM
May 19, 2020
KHARIUL ISLAM Vs. MD ABDUS SATTAR
January 30, 2020
KHRAW K. NONGRUM Vs. STATE OF ASSAM
July 20, 2020
KHULAKPAM ANUSH KHAN @ ANUSH KHAN Vs. STATE OF ASSAM
February 11, 2020
KIRAN CHANDRA MASHAHARY Vs. STATE OF ASSAM
December 16, 2020
KIRON SARMAH Vs. STATE OF ASSAM
November 17, 2020
KISHOR CHOUDHURY Vs. STATE OF ASSAM
February 28, 2020
KISMAT ALI GAHC010262182019 THE GAUHATI HIGH COURT (HIGH COU Vs. UNION OF INDIA
March 4, 2020
KOMYOR BAME Vs. STATE OF AP
June 18, 2020
KRISHNA CHETRY Vs. STATE OF ASSAM
January 9, 2020
KRISHNA GOSH Vs. STATE OF ASSAM
March 26, 2020
KSHITISH CH. KARMAKAR Vs. ZAHIDUL HUSSAIN
February 18, 2020
KULSU BIBI Vs. STATE OF ASSAM
January 3, 2020
KUMAR ROADWAYS Vs. FOOD CORPORATION OF INDIA
December 11, 2020
KUSHAL KONWAR DEKA Vs. STATE OF ASSAM
October 19, 2020
KWSRANG DEBBARMA Vs. CHRISTIAN LITERATURE CENTRE
June 10, 2020
L DOULO BUILDERS AND SUPPLIERS CO PVT LTD Vs. NORTH EASTERN DEVELOPMENT FINANCE CORPORATION LTD
March 6, 2020
L. PREMCHANDRA SINGH Vs. UNION OF INDIA
August 5, 2020
L.LIRENTHUNG LOTHA Vs. STATE OF NAGALAND
February 27, 2020
LAISHRAM LOKENDRA SINGH Vs. UNION OF INDIA
May 18, 2020
LAKHAN KARMAKAR Vs. STATE OF ASSAM
January 6, 2020
LAKHESWAR TANTI Vs. STATE OF ASSAM
January 6, 2020
LAKHYADHAR KALITA Vs. STATE OF ASSAM
January 7, 2020
LALCHHANCHHUAHA Vs. STATE OF MIZORAM
May 14, 2020
LALDINGLIANI Vs. LALCHULLOVA
June 18, 2020
LALRINZUALI Vs. LALRAMTIAMA
March 13, 2020
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February 3, 2020
LALTHANSANGI Vs. STATE OF MIZORAM
May 22, 2020
LALVENTHANGA Vs. STATE OF MIZORAM
April 20, 2020
LALZAWMLIANI Vs. UNION OF INDIA
July 17, 2020
LATA RAM SWARGIARY Vs. STATE OF ASSAM
February 3, 2020
LEENA MAJUMDAR Vs. STATE OF ASSAM
February 24, 2020
LEMKA PHARMACY Vs. STATE OF NAGALAND
February 3, 2020
LENPU Vs. STATE OF MIZORAM
August 28, 2020
LILAWATI PEGU Vs. STATE OF ASSAM
December 21, 2020
LOHIT CH. BARUAH Vs. ARUNA BARUAH
January 2, 2020
LOVELY SINGHA Vs. STATE OF ASSAM
December 15, 2020
LT. COL. ASHUTOSH TRIPATHI (RETD.) Vs. STATE OF ASSAM
May 29, 2020
M KOHIMA Vs. NAGA HOSPITAL AUTHORITY KOHIMA(NHAK)
February 6, 2020
M. MOANUNGBA JAMIR AND 15 ORS. Vs. STATE OF NAGALAND
February 7, 2020
M. S. DAWNGLIANA Vs. STATE OF MIZORAM
November 10, 2020
M/S. RENAISSANCE TRADERS Vs. STATE OF ASSAM
May 20, 2020
MADAN KALITA AND ORS. Vs. STATE OF ASSAM AND ANR.
January 10, 2020
MADARKHAT TEA COMPANY PVT LTD PURNANDA ROAD Vs. PUNJAB NATIONAL BANK DWARKA, NEW DELHI
September 3, 2020
MADHAB GOGOI Vs. STATE OF ASSAM
October 15, 2020
MADHUSMITA SAIKIA BORAH Vs. PRANABJYOTI BORAH
January 8, 2020
MADHYAM BARKHETRI BAHUMUKHI SAMABAY SAMITY LTD Vs. STATE OF ASSAM AND 3 ORS
August 25, 2020
MAFIJAR RAHMAN Vs. STATE OF ASSAM
March 26, 2020
MAFUZA RAHMAN Vs. STATE OF ASSAM
February 20, 2020
MAHAL BORO Vs. STATE OF ASSAM
January 23, 2020
MAHENDRA YADAV Vs. STATE OF ASSAM
August 28, 2020
MAHESH CHANDRA VERMA Vs. UNION OF INDIA
March 3, 2020
MAHESH SHARMA Vs. MASKARA TEA ESTATE
February 12, 2020
MAHMADUL ISLAM Vs. STATE OF ASSAM
July 14, 2020
MAHMUDUL HASSAN @ MAHAMUDUL HASSAN SIDDIK Vs. STATE OF ASSAM
March 17, 2020
MAHMUDUL ISLAM Vs. STATE OF ASSAM
May 18, 2020
MAIDUL ISLAM KHAN Vs. STATE OF ASSAM
November 3, 2020
MAJBUL ALI Vs. STATE OF ASSAM
September 22, 2020
MAJIDUL ISLAM Vs. STATE OF ASSAM
May 15, 2020
MAKHAN DUTTA Vs. STATE OF ASSAM
February 28, 2020
MALA DAS Vs. STATE OF ASSAM
June 19, 2020
MAMTA DEVI PUGALIA Vs. GAUHATI MUNICIPAL CORPORATION
March 4, 2020
MANASA INDUSTRIES Vs. STATE OF ASSAM
December 15, 2020
MANASA INDUSTRIES Vs. STATE OF ASSAM
December 22, 2020
MANATI BASUMATARY Vs. STATE OF ASSAM
January 30, 2020
MANIK DEV CHOUHAN Vs. STATE OF ASSAM
February 14, 2020
MANJIT DAS Vs. STATE OF ASSAM
June 17, 2020
MANJU MAJUMDAR Vs. STATE OF ASSAM
June 17, 2020
MANKI BHUYAN Vs. STATE OF ASSAM
August 21, 2020
MANMITA BARMAN Vs. STATE OF ASSAM
December 22, 2020
MARBOM RIRAM Vs. BEPU RIRAM
January 21, 2020
MARIYAM KHATUN Vs. STATE OF ASSAM
November 2, 2020
MARTIN KUMAR SARKAR Vs. STATE OF ASSAM
November 3, 2020
MARYANGLA @ MERENREMLA Vs. STATE OF NAGALAND
February 3, 2020
MATLEBUDDIN AHMED Vs. UNION OF INDIA
November 10, 2020
MAYNAL HOQUE Vs. STATE OF ASSAM
March 20, 2020
MAZIBAR MIAH Vs. UNION OF INDIA
February 13, 2020
MAZIBUR RAHMAN Vs. STATE OF ASSAM
March 12, 2020
MAZID ALI Vs. STATE OF ASSAM
September 17, 2020
MD ABDUL MALEKR Vs. STATE OF ASSAM
January 28, 2020
MD AKKASH ALI TENDERER Vs. STATE OF ASSAM AND 5 ORS REP
September 23, 2020
MD EKABBAR ALI Vs. STATE OF ASSAM
February 4, 2020
MD HAFIJUR HAQUE Vs. MD MINAR HUSSAIN
March 24, 2020
MD IKRAM ALI Vs. STATE OF ASSAM
August 20, 2020
MD JALALUDDIN Vs. STATE OF ASSAM
June 26, 2020
MD MANZIL HUSSAIN Vs. STATE OF ASSAM
January 22, 2020
MD MIRJUM ALI @ MIJUN ALI Vs. STATE OF ASSAM
June 11, 2020
MD MUFTY ASHADULLAH Vs. SURESH KR DHANUKA
February 6, 2020
MD NAJIRUL ISLAM Vs. STATE OF ASSAM
February 4, 2020
MD NAZIM UDDIN Vs. STATE OF ASSAM
January 23, 2020
MD NURUL HAQUE LASKAR Vs. STATE OF ASSAM
January 9, 2020
MD RAHAM ALI Vs. STATE OF ASSAM
September 2, 2020
MD. ABDUL AHAD Vs. UNION OF INDIA
January 31, 2020
MD. AIJUL ISLAM @ AJIJUL ISLAM Vs. STATE OF ASSAM
March 11, 2020
MD. AMIR HAMZA Vs. STATE OF ASSAM
October 6, 2020
MD. ANOWAR HUSSAIN Vs. STATE OF ASSAM
January 7, 2020
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August 6, 2020
MD. ATIQUL ISLAM Vs. STATE OF ASSAM
October 16, 2020
MD. AYUB KHAN Vs. STATE OF ASSAM
July 30, 2020
MD. ISLAM ALI Vs. DIPU SARMA AND 5 ORS.
January 9, 2020
MD. JANIK ALI Vs. STATE OF ASSAM
July 20, 2020
MD. KAMAL KHAN Vs. STATE OF ASSAM
September 28, 2020
MD. KUDRAT ALI GAHC010263652019 THE GAUHAT Vs. STATE OF ASSAM
March 5, 2020
MD. MEHBUB HUSSAIN LASKAR @ LILU Vs. STATE OF ASSAM
March 11, 2020
MD. MESER ALI Vs. STATE OF ASSAM
August 12, 2020
MD. MISHER ALI @ MESER ALI Vs. UNION OF INDIA
February 17, 2020
MD. MOSTAFA JAMAN Vs. STATE OF ASSAM
January 30, 2020
MD. MOZAMIL HAQUE Vs. STATE OF ASSAM
February 10, 2020
MD. RASIDUL ISLAM Vs. STATE OF ASSAM
August 31, 2020
MD. REAZ UDDIN AHMED Vs. STATE OF ASSAM
November 23, 2020
MD. SADDAM ALI Vs. STATE OF ASSAM
August 24, 2020
MD. SAH ALOM @ MD. SAH ALOM ALI Vs. STATE OF ASSAM
January 21, 2020
MD. SATTAR ALI Vs. UNION OF INDIA
March 5, 2020
MD. YAKUB ALI Vs. UNION OF INDIA
January 24, 2020
MD. ZAKIR HUSSAIN SARKAR Vs. STATE OF ASSAM
July 20, 2020
MD.RAHIM UDDIN LASKAR Vs. MD.RAHIM UDDIN LASKAR
March 11, 2020
MEGHA ENGINEERING AND INFRASTRUCTURES LTD Vs. OIL INDIA LTD
August 27, 2020
MES-281414 JULY BARUAH Vs. UNION OF INDIA
March 4, 2020
MHALELIE RIO Vs. GEINUO SOPFII, RESIDENT OF CHIECHAMA VILLAGE
February 7, 2020
MILAP CHAND BOTHRA Vs. STATE OF ASSAM
March 16, 2020
MILOO GOALA Vs. STATE OF ASSAM
February 10, 2020
MINA BEGUM Vs. STATE OF ASSAM
August 17, 2020
MINATI BASAK Vs. STATE OF ASSAM
July 20, 2020
MINTU OJHA Vs. STATE OF ASSAM
August 26, 2020
MIZANUR ISLAM Vs. STATE OF ASSAM
September 4, 2020
MIZANUR SK Vs. STATE OF ASSAM
July 23, 2020
MOCHADDIQUE ALI Vs. STATE OF ASSAM
July 29, 2020
MODI MUNDIPHARMA BEAUTY PRODUCTS PVT. LTD. Vs. UNION OF INDIA
October 5, 2020
MOGBUL HUSSAIN Vs. STATE OF ASSAM
June 17, 2020
MOHAMMAD ALI Vs. STATE OF ASSAM
February 26, 2020
MOHANLAL CHAUHAN Vs. STATE OF ASSAM
February 12, 2020
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December 1, 2020
MOMILA KHATUN Vs. UNION OF INDIA
June 19, 2020
MONOJ TALUKDAR Vs. STATE OF ASSAM
March 26, 2020
MONTU MORAN Vs. STATE OF ASSAM
August 5, 2020
MOON BASUMATARY Vs. STATE OF ASSAM
April 2, 2020
MOSARAF HUSSAIN Vs. STATE OF ASSAM
March 20, 2020
MOSSTT. SAMIRAN BIBI DHUBRI Vs. STATE OF ASSAM
February 17, 2020
MOTIOR RAHMAN Vs. STATE OF ASSAM
June 26, 2020
MOZIBAR RAHMAN Vs. STATE OF ASSAM
February 11, 2020
MRIDUL KUMAR NATH Vs. UNION OF INDIA
February 12, 2020
MRIDUL SONOWAL @ GUJARA Vs. STATE OF ASSAM
February 17, 2020
MRIGEN DEKA Vs. STATE OF ASSAM
January 28, 2020
MRINAL DAIMARI Vs. STATE OF ASSAM
May 14, 2020
MRINAL HAZARIKA Vs. STATE OF ASSAM
May 28, 2020
MRINAL KANTI ACHARYYA Vs. STATE OF ASSAM
December 7, 2020
MRS. NEHA HIMATSINGKA Vs. STATE OF ASSAM
July 16, 2020
MS. SARASWATI CHOUDHURY Vs. STATE OF ASSAM
July 20, 2020
MUBARAK ALI Vs. UNION OF INDIA
August 5, 2020
MUKACHIDUL@MUKSIK@MUKSINDIL ISLAM Vs. STATE OF AP
March 4, 2020
MUKUL NATH Vs. STATE OF ASSAM
April 29, 2020
MUKULUDDIN AHMED AND 8 ORS. Vs. STATE OF ASSAM
August 20, 2020
MUKUT RABHA Vs. STATE OF ASSAM
May 6, 2020
MUMTAZUL ISLAM @ MOMTAZUL ISLAM Vs. STATE OF ASSAM
February 20, 2020
MUNI RAI Vs. STATE OF MIZORAM
April 28, 2020
MUNINDRA BISWAS Vs. UNION OF INDIA
February 12, 2020
MUNMUN MURA Vs. STATE OF A P
February 19, 2020
MUNNI EFFA Vs. STATE OF ARUNACHAL PRADESH
December 17, 2020
MUSLIM ALI Vs. STATE OF ASSAM
August 10, 2020
MUSLIM ALI Vs. STATE OF ASSAM
March 2, 2020
MUSST ANOWARA BEGUM Vs. STATE OF ASSAM
February 24, 2020
MUSSTT SUFIA BEGUM Vs. MUSSTT SHAHINA BILKIS
March 3, 2020
MUSSTT. ANOWARA BEGUM BARBHUIYA Vs. STATE OF ASSAM
March 23, 2020
MUSTT ASMA KHATUN Vs. ABDUL KUDDUS AHMED
January 9, 2020
MUSTT. NAJMA BEGUM Vs. UNION OF INDIA
March 5, 2020
MUSTT. SAKINA KHATUN Vs. GOLAM SARWAR KHAN
January 7, 2020
NABA KR. CHUTIA Vs. STATE OF ASSAM
January 2, 2020
NABAJYOTI BARUAH Vs. ODI JERANG
February 14, 2020
NABAM PARIO Vs. STATE OF A P
March 4, 2020
NABAM TADE NAIK Vs. STATE OF A. P.
December 4, 2020
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February 19, 2020
NABAM YAPI Vs. STATE OF AP
March 4, 2020
NABANITA LAHKAR Vs. STATE OF ASSAM
August 3, 2020
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February 27, 2020
NABIN D. SANGMA Vs. STATE OF ASSAM
August 27, 2020
NAGEN CHANDRA DAS Vs. STATE OF ASSAM
June 1, 2020
NAGIYA SULTANA MAZUMDER Vs. STATE OF ASSAM
November 24, 2020
NAJIMUDDIN CHOUDHARY Vs. STATE OF ASSAM
July 15, 2020
NANDA PRASAD SARMA Vs. STATE OF ASSAM
September 10, 2020
NANDALAL GARH Vs. STATE OF ASSAM
January 30, 2020
NANWANG RONRANG Vs. STATE OF ARUNACHAL PRADESH
June 29, 2020
NARAD URANG Vs. STATE OF ASSAM
July 15, 2020
NARAYAN CHANDRA DEY Vs. STATE OF ASSAM
March 18, 2020
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January 2, 2020
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July 30, 2020
NARESH KUMAR SINHA Vs. UNION OF INDIA
October 12, 2020
NARESH SAHANI Vs. FOOD CORPORATION OF INDIA
November 11, 2020
NAROTTAM BARMAN Vs. SUMI SUTRADHAR
December 4, 2020
NASIR UDDIN ALI Vs. STATE OF ASSAM
August 31, 2020
NASIRUDDIN DEWAN Vs. STATE OF ASSAM
July 2, 2020
NATHU MUNDA Vs. STATE OF ASSAM
March 4, 2020
NATIONAL COMMISSION FOR PROTECTION OF CHILD RIGHTS Vs. STATE OF ARUNACHAL PRADESH
September 21, 2020
NATIONAL INS. CO. LTD. Vs. NOKENYANGER
June 25, 2020
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September 30, 2020
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July 9, 2020
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July 27, 2020
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November 10, 2020
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June 9, 2020
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January 3, 2020
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December 8, 2020
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October 5, 2020
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February 5, 2020
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August 21, 2020
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January 10, 2020
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February 17, 2020
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March 11, 2020
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September 8, 2020
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July 23, 2020
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March 4, 2020
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September 10, 2020
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March 2, 2020
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June 5, 2020
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December 7, 2020
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May 14, 2020
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February 27, 2020
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January 23, 2020
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March 2, 2020
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May 14, 2020
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July 23, 2020
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August 7, 2020
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February 11, 2020
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February 18, 2020
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July 14, 2020
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March 2, 2020
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August 24, 2020
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July 29, 2020
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February 11, 2020
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September 28, 2020
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August 28, 2020
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July 30, 2020
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March 19, 2020
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July 27, 2020
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July 22, 2020
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August 6, 2020
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May 15, 2020
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July 2, 2020
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December 9, 2020