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Case Index
Title
Date
ADITYA NARAYAN MISHRA Vs. STATE OF ORISSA
January 3, 2020
AFR BIRAT CHANDRA DAGARA Vs. ORISSA MANGANESE & MINERALS LTD.
January 7, 2020
AFR MANAS KUMAR KAR Vs. BINAYA MISHRA
January 10, 2020
AJIT KUMAR SAHOO Vs. STATE OF ODISHA
August 5, 2020
AJIT NARAYAN MOHAPATRA Vs. UNION OF INDIA
January 7, 2020
AKSHAYA KUMAR TRIPATHY Vs. ORISSA POWER TRANSMISSION CORPORATION LTD.
January 2, 2020
ALL ODISHA LAWYERS ASSOCIATION Vs. ODISHA STATE BAR COUNCIL
May 14, 2020
ALL ORISSA STATE BANK OFFICERS HOUSING CO-OPERATIVE SOCIETY Vs. STATE OF ODISHA
July 3, 2020
AMIT BERIWAL Vs. STATE OF ODISHA
July 27, 2020
AMRITA SAHU Vs. STATE OF ODISHA
August 31, 2020
ANADI CHARAN SAHOO (SINCE DEAD) Vs. STATE OF ORISSA
January 14, 2020
ANINDITA MOHANTY Vs. HINDUSTAN PETROLEUM CO. LTD.
April 29, 2020
ANSIUDDIN KHAN Vs. STATE OF ORISSA
February 28, 2020
ARCHANA SETHI Vs. EXECUTIVE ENGINEER, SOUTHCO
December 10, 2020
ARUN CHANDRA MOHANTA Vs. STATE OF ORISSA
February 13, 2020
ARUNA KUMAR JENA Vs. ORISSA TOURISM DEVELOPMENT CORPORATION LTD
February 27, 2020
ASCENOER LIFT AND AUTOMATION PRIVATE LIMITED Vs. STATE OF ODISHA
December 10, 2020
ASHOK KUMAR MISHRA Vs. INDUSTRIAL DEVELOPMENT CORPORATION OF ORISSA LTD
February 18, 2020
ASHOK KUMAR PADHEE Vs. AJAYA KUMAR NANDA AND THREE OTHERS
October 15, 2020
BABAMANI WSHG Vs. STATE OF ODISHA
May 28, 2020
BABAMANI WSHG Vs. STATE OF ODISHA
May 29, 2020
BABITA SATPATHY Vs. STATE OF ODISHA
December 23, 2020
BAISNAB CHARAN PANDA Vs. STATE OF ORISSA
February 24, 2020
BAKUL KUMAR MISHRA Vs. UNION OF INDIA
December 11, 2020
BANA MUNDA Vs. STATE OF ODISHA
February 13, 2020
BANSIDHAR SENAPATI Vs. STATE BANK OF INDIA
January 17, 2020
BAPI @ DIPAK MANGARAJ Vs. STATE OF ODISHA
February 29, 2020
BHARATI DAS Vs. STATE OF ODISHA
January 3, 2020
BHASKAR BARIHA Vs. STATE OF ODISHA
February 29, 2020
BIDYUT MANJARI SETHI Vs. STATE OF ODISHA
January 14, 2020
BIJAYA PANI Vs. STATE OF ODISHA
August 28, 2020
BIKAS Vs. STATE OF ODISHA
December 23, 2020
BIMALENDU PRADHAN Vs. BIMALENDU PRADHAN
July 1, 2020
BINAPANI PANDA Vs. ACHARYA HARIHAR REGIONAL CANCER
March 5, 2020
BIPASHA Vs. AMITAVA
January 29, 2020
BIRANCHI NARAYAN KHUNTIA Vs. STATE OF ODISHA
January 14, 2020
BIRESH CHANDRA GIRI Vs. STATE OF ORISSA
January 28, 2020
BISHNU CHARAN NAYAK Vs. STATE OF ORISSA
October 9, 2020
BRAHMANANDA RAY Vs. ASHAMANI DEVI
October 9, 2020
DEBABRATA SAHOO @ MITHUN @ DEBAPRASAD SAHOO Vs. STATE OF ODISHA
July 30, 2020
DEEPAK GUPTA Vs. STATE OF ORISSA
September 28, 2020
DEPUTY GENERAL MANAGER Vs. PRAKASH CHANDRA PUROHIT
October 20, 2020
DEVI PRASAD PANDA Vs. UNION OF INDIA
March 17, 2020
DHIRA SAHOO Vs. H.D.F.C. BANK LTD
May 21, 2020
DIVISIONAL MANAGER Vs. GOLAP NAYAK
September 23, 2020
DIVISIONAL MANAGER Vs. UMAMANI NAYAK & OTHERS
September 1, 2020
DUKHANA BEHERA Vs. PRABALA KHATUA
October 22, 2020
DUSMANT MALLICK Vs. STATE OF ODISHA
August 26, 2020
DUSMANTA KUMAR BEHERA Vs. REGISTRAR, ORISSA HIGH COURT
April 29, 2020
DUSMANTA SETHY Vs. STATE OF ORISSA
February 13, 2020
DUTIA PUTEL Vs. STATE OF ORISSA
February 29, 2020
FAMOUS SECURITY SERVICES Vs. STATE OF ODISHA
October 13, 2020
G.ACHYUT KUMAR Vs. STATE OF ODISHA
May 21, 2020
GEETANJALI KANHAR Vs. STATE OF ODISHA
February 3, 2020
GENERAL MANAGER Vs. SURENDRA JAL
August 19, 2020
GOPINATH SAHU Vs. STATE OF ORISSA
August 3, 2020
GUGU @ SUBASIS KHUNTIA Vs. STATE OF ODISHA
July 27, 2020
GULIA MAJHI Vs. STATE OF ODISHA
August 26, 2020
HINA SAMAL Vs. STATE OF ODISHA
February 26, 2020
HIRANYA KUMAR BEHERA Vs. STATE OF ORISSA
February 13, 2020
ISWAR TIWARI Vs. STATE OF ODISHA
August 20, 2020
JADUNATH SAHU Vs. STATE OF ORISSA
April 29, 2020
JAGA PRADHAN Vs. STATE OF ODISHA
January 28, 2020
JAYADEV KAR Vs. STATE OF ORISSA
January 24, 2020
JAYANTI DAS Vs. STATE OF ODISHA
January 6, 2020
JAYANTI NANDA Vs. STATE OF ODISHA
January 16, 2020
JINDAL STEEL & POWER LIMITED Vs. STATE OF ORISSA
November 2, 2020
JITENDRA KUMAR DIGAL Vs. STATE OF ODISHA
October 22, 2020
JITENDRA NATH PATNAIK Vs. STATE OF ODISHA (VIGILANCE)
August 6, 2020
KAILASH NATH PATNAIK Vs. STATE OF ODISHA & OTHERS
September 1, 2020
KAMALAKANTA TRIPATHY @ BABULI Vs. STATE OF ODISHA
July 21, 2020
KAMARAMI RAMA & OTHERS Vs. STATE OF ORISSA
February 24, 2020
KANDURI CHARAN BEHERA Vs. RAMESH CH ROUL
April 29, 2020
KANGRESS Vs. STATE OF ORISSA
December 23, 2020
KASINATH BEHERA Vs. GENERAL MANAGER
February 17, 2020
KESHABA CH PANDA Vs. SAMBALPUR UNIVERSITY
April 29, 2020
KHUDIRAM MUNDA Vs. STATE OF ODISHA
February 25, 2020
KONDAGIRI DANGEYA Vs. STATE OF ORISSA
December 23, 2020
KUMA Vs. STATE OF ODISHA
November 2, 2020
KUNJA BIHARI PATRA Vs. STATE OF ORISSA
February 11, 2020
LALITENDU DASH Vs. STATE BANK OF INDIA
February 28, 2020
LILADITYA DEB Vs. REGISTRAR OF FIRMS
April 29, 2020
M.M. SARASWATI SISHU VIDYA MANDIR Vs. STATE OF ODISHA
February 24, 2020
M/S. SWAN DESILTING PRIVATE LIMITED Vs. METAL SCRAP TRADE CORPORATION LIMITED
November 2, 2020
MAA JAGATJANANI INFRASTRUCTURE PVT LTD Vs. EXECUTIVE OFFICER JEYPORE MUNICIPALITY
December 10, 2020
MADHUSUDAN MALLICK Vs. GENERAL MANAGER
February 25, 2020
MADHUSUDAN MALLICK Vs. GENERAL MANAGER
February 26, 2020
MAHENDRA KUMAR PARIDA Vs. STATE OF ODISHA
May 14, 2020
MALLAPPA C. RANGANA GOUDA Vs. UNION OF INDIA
March 5, 2020
MAMATA BEHERA Vs. STATE OF ODISHA
January 28, 2020
MANAGING COMMITTEE OF EKALABYA MODEL RESIDENTIAL SCHOOL Vs. STATE OF ORISSA
May 12, 2020
MANAGOBINDA MOHAPATRA Vs. STATE OF ODISHA
August 20, 2020
MANAS KUMAR KAR Vs. SMT. BINAYA MISHRA
January 10, 2020
MANGULI ROUT Vs. STATE OF ODISHA
December 23, 2020
MINAKHI DALEI Vs. STATE OF ODISHA
February 6, 2020
NABAKISHORE DAS Vs. REPUBLIC OF INDIA
March 16, 2020
NAKULA ROUT Vs. STATE OF ORISSA
November 9, 2020
NANDAN KUMAR MAHANTA Vs. STATE OF ODISHA
March 12, 2020
NANDINI PRADHAN Vs. REGISTRAR (ADMN.), ORISSA HIGH COURT
February 19, 2020
NARENDRA KUMAR SWAIN Vs. STATE OF ODISHA
May 14, 2020
NEELACHAL ISPAT NIGAM LIMITED Vs. STATE OF ORISSA
February 24, 2020
NIKUNJA KISHORE DAS Vs. STATE OF ODISHA
March 16, 2020
NILGIRI KHADAN O PATHARA SILPA SANGATHAN Vs. STATE OF ODISHA
December 8, 2020
NIMAI CHARAN SAMANTARAY Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
February 6, 2020
NIRMALA NAYAK Vs. STATE OF ODISHA
February 6, 2020
NISHITH RANJAN MALLICK Vs. DEPUTY GENERAL MANAGER (OFF-SHORE), OIL INDIA LIMITED
October 20, 2020
P. RAMPRAKASH NARAYAN Vs. STATE OF ORISSA
January 16, 2020
PADMANAVA PRADHAN Vs. STATE OF ODISHA
July 3, 2020
PANCHANAN PADHI Vs. STATE OF ODISHA
June 29, 2020
PANKAJ KUMAR Vs. STATE OF ODISHA
February 28, 2020
PARIDA CONSTRUCTIONS Vs. STATE OF ODISHA
March 3, 2020
PINKI BESHRA Vs. STATE OF ODISHA
March 18, 2020
PRADEEP KUMAR PRADHAN Vs. UNION OF INDIA
August 12, 2020
PRADEEP KUMAR SETHY Vs. STATE OF ODISHA & ANOTHER
December 23, 2020
PRADEEPTA MOHANTY Vs. ROURKELA DEVELOPMENT
February 13, 2020
PRADEEPTA MOHANTY & OTHERS Vs. ROURKELA DEVELOPMENT AUTHORITY
February 13, 2020
PRAFULLA CH SADANGI (SINCE DEAD) Vs. GENERAL MANAGER
September 25, 2020
PRAFULLA CHANDRA SAMANTARAY Vs. SATYABHAMA PANDA
September 1, 2020
PRAKASH KUMAR JENA Vs. STATE OF ODISHA
February 28, 2020
PRALIPSA ROUT Vs. ODISHA UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
May 12, 2020
PRAMOD KUMAR SAHOO Vs. STATE OF ODISHA
December 23, 2020
PRASAD BARIHA Vs. STATE OF ORISSA
February 29, 2020
PRASANA KUMAR BEHERA (SINCE DEAD) Vs. STATE OF ORISSA
August 10, 2020
PRASANNA KUMAR MISHRA Vs. NATIONAL THERMAL POWER CORPORATION LTD
March 30, 2020
PRASANTA LENKA Vs. BIRENDRA NATH RANA
January 3, 2020
PRATIMA SAHOO Vs. STATE OF ORISSA
November 9, 2020
RABINDRA KUMAR MOHANTY Vs. REGISTRAR, INCOME TAX APPELLATE TRIBUNAL
March 18, 2020
RAGHU TUDU Vs. STATE OF ODISHA
February 20, 2020
RAISINGH DIP Vs. STATE OF ORISSA
February 29, 2020
RAJENDRA NARAYAN PATRA Vs. STATE OF ODISHA
May 12, 2020
RAJESH THAPPA Vs. STATE OF ORISSA
December 23, 2020
RAMA CHANDRA BARIK Vs. GENERAL MANAGER, PERSONAL WING, CANARA BANK
January 20, 2020
RAMAKANTA TURUK@HARIJAN Vs. STATE OF ODISHA
October 19, 2020
RAMESH CHANDRA MISHRA Vs. COLLECTOR-CUM-DISTRICT MAGISTRATE
June 2, 2020
RASANANDA JENA Vs. STATE OF ODISHA
September 10, 2020
RATNAKAR BEHERA Vs. STATE OF ODISHA
August 5, 2020
RAWANI CONSTRUCTION Vs. NATIONAL THERMAL POWER CORPORATION LTD
December 18, 2020
REGIONAL TRANSPORT OFFICER Vs. ARUN KUMAR BEHERA
February 5, 2020
REGISTRAR Vs. STATE OF ODISHA
February 19, 2020
RENU SETHI Vs. STATE OF ODISHA
February 25, 2020
SABITRI MANI BEHERA Vs. UTKAL GRAMINA BANK
February 12, 2020
SANDHYA RANI PATRA Vs. STATE OF ODISHA
August 28, 2020
SANJAY KUMAR BEHERA Vs. STATE OF ORISSA
July 17, 2020
SANJEET SANDHA Vs. STATE OF ODISHA
June 10, 2020
SANJUKTA KUMARI DEVI Vs. BHARAT PETROLEUM CORPORATION LTD
October 14, 2020
SANTHA CHARAN PATTNAIK Vs. STATE OF ODISHA
April 21, 2020
SANTOSH MAHARANA Vs. STATE OF ODISHA
February 29, 2020
SANTOSH TOPPO Vs. STATE OF ODISHA
February 29, 2020
SARASWATI SAHOO Vs. LIPIKA DASH
May 6, 2020
SARAT CHANDRA NAYAK Vs. UNION OF INDIA
May 14, 2020
SARBESWAR LENKA Vs. COLLECTOR
December 9, 2020
SASHADHAR PRADHAN Vs. UNION OF INDIA
January 28, 2020
SATIS GOEL Vs. STATE OF ODISHA
September 24, 2020
SATRUGHANA NAG Vs. STATE OF ODISHA
December 11, 2020
SECRETARY, SARASWATI SISHU VIDYA MANDIR Vs. SARASWATI SISHU VIDYA
January 20, 2020
SHAMS JAHAN Vs. STATE OF ODISHA
July 24, 2020
SHIBA HAREKA Vs. STATE OF ODISHA
February 20, 2020
SHIBANI BARIK Vs. STATE OF ODISHA
May 28, 2020
SHIVSANKAR MOHANTY Vs. STATE OF ODISHA
February 10, 2020
SHRI BIBEKANANDA MISHRA Vs. CHAIRMAN, ORISSA FOREST DEVELOPMENT CORPORATION LTD
February 20, 2020
SHRIKANT MOHTA Vs. REPUBLIC OF INDIA
January 2, 2020
SHYAM SUNDAR JENA Vs. STATE OF ORISSA
December 16, 2020
SIDHESWAR MAHILA MANDAL Vs. STATE OF ODISHA
January 28, 2020
SK ABDUL RIHAN Vs. DY ELECTRICAL INSPECTOR
May 26, 2020
SK MABUD Vs. STATE OF ODISHA
December 16, 2020
SK TALIM ALI Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
April 24, 2020
SMARANA SHANKAR MISHRA Vs. STATE OF ODISHA
February 19, 2020
SONA SPUN PIPE INDUSTRIES LTD Vs. STATE OF ODISHA, MSME DEPARTMENT
October 15, 2020
SONU CHALLAN Vs. STATE OF ORISSA
March 7, 2020
SOUMYASHREE DAS Vs. GOVERNING BODY OF BIREN MITRA MEMORIAL WOMENS COLLEGE
May 12, 2020
SREECHARAN MOHANTY & OTHERS Vs. UNION OF INDIA
February 19, 2020
SRI BANSIDHAR SENAPATI Vs. CHAIRMAN, STATE BANK OF INDIA
January 17, 2020
STATE OF ODISHA Vs. PURNANANDA MOHANTY
September 9, 2020
STATE OF ODISHA Vs. PRAKASH KUMAR JENA
August 19, 2020
STATE OF ODISHA Vs. LABA @ KALIA MANNA
November 2, 2020
STATE OF ODISHA Vs. SHRINIBASH @ ANAMA DEHURY
December 23, 2020
STATE OF ODISHA Vs. LAXMI PRASAD KAR
December 8, 2020
SUBENTI @ SUBANTRAY PRADHAN Vs. STATE OF ODISHA
March 13, 2020
SUBHASMITA KAR Vs. UNION OF INDIA
February 20, 2020
SUKANTA KUMAR SARANGI Vs. ORISSA STATE FINANCIAL CORPORATION
February 14, 2020
SUNIL KUMAR MOHANTY Vs. KALAHANDI ANCHALIKA GRAMYA BANK
March 30, 2020
SUNITA NAIK Vs. STATE OF ODISHA
March 5, 2020
SUNITA NAYAK Vs. STATE OF ODISHA
February 4, 2020
SURENDRA PANIGRAHI Vs. STATE OF ODISHA
June 9, 2020
SURESH @ SURSU PODHA Vs. STATE OF ODISHA
February 29, 2020
SURESH CHANDRA MISHRA Vs. STATE OF ODISHA
April 29, 2020
SURESWARI DEVI Vs. STATE OF ODISHA
November 9, 2020
SUSANTA KUMAR SATAPATHY Vs. STATE OF ODISHA
December 17, 2020
TRILOCHAN DASH Vs. CHAIRMAN-CUM-MANAGING DIRECTOR UNION BANK OF INDIA
January 2, 2020
UNKNOWN Vs. HEARD THE RESPECTIVE .
February 12, 2020
UPENDRA PRASAD DEBATA Vs. RANGADHAR DEBATA
September 7, 2020
URMILA SHAH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
January 29, 2020
VIBHUTEE KUMAR GUPTA Vs. STATE OF ODISHA
May 18, 2020
VICE PRESIDENT, EMAMI PAPER MILLS LTD. Vs. PRESIDING OFFICER, LABOUR COURT
February 4, 2020
WORKMEN Vs. MANAGEMENT OF DHENKANAL MUNICIPALITY
November 2, 2020
ZPLUS SURAKHYA SEVA Vs. STATE OF ODISHA
October 19, 2020