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Case Index
Title
Date
LAXMAN SATNAMI Vs. STATE OF TRIPURA
June 29, 2020
ABDUL BAREK Vs. STATE OF TRIPURA
July 7, 2020
ABDUL MALIK Vs. STATE OF TRIPURA
January 22, 2020
ABHIJIT BARUA Vs. STATE OF TRIPURA
June 29, 2020
ABHIJIT DEBBARMA Vs. STATE OF TRIPURA
July 6, 2020
ABHIJIT RAY Vs. STATE OF TRIPURA
August 5, 2020
ABHIJIT SUKLA DAS Vs. STATE OF TRIPURA
June 4, 2020
ABHISHEK MAJUMDER Vs. TRIPURA GRAMIN BANK
October 7, 2020
ABUL KALAM AZAD Vs. ALI ASHRAF MIAH
October 15, 2020
AFTAB ALI Vs. STATE OF TRIPURA
July 7, 2020
AGARTALA MUNICIPAL CORPORATION Vs. SUJAY CHOUDHURY
June 17, 2020
AIRPORT AUTHORITY OF INDIA Vs. MUKTI BHOWMIK
January 7, 2020
AJOY DEB Vs. STATE OF TRIPURA
September 4, 2020
AJOY KR. DAS Vs. STATE OF TRIPURA
August 5, 2020
AKHIL CHANDRA BHOWMIK Vs. STATE OF TRIPURA
July 7, 2020
ALAMGIR HOSSEN Vs. STATE OF TRIPURA
June 5, 2020
ALAMIN MIAH Vs. STATE OF TRIPURA
July 20, 2020
ALOK DAS Vs. UNION OF INDIA
August 5, 2020
AMAL CHANDRA DAS Vs. ICFAI UNIVERSITY, TRIPURA
September 10, 2020
AMALENDU CHAKMA Vs. STATE OF TRIPURA
February 12, 2020
AMAR CHAN DEBNATH Vs. STATE OF TRIPURA
February 7, 2020
AMAR KRISHNA MALSOM Vs. STATE OF TRIPURA
November 17, 2020
AMARJIT REANG Vs. STATE OF TRIPURA
July 10, 2020
AMIT DATTA Vs. UNION OF INDIA
January 3, 2020
AMIT KUMAR DAS Vs. STATE OF TRIPURA
July 2, 2020
AMITAVA PAUL Vs. ABHIJIT DAS
July 1, 2020
AMIYA SINGHA Vs. STATE OF TRIPURA
May 22, 2020
AMULYA CH. SARKAR Vs. JAYANTI DAM
January 13, 2020
ANAMIKA MAJUMDER Vs. STATE OF TRIPURA
February 3, 2020
ANIL SUTRADHAR Vs. STATE OF TRIPURA
June 29, 2020
ANIMA DAS Vs. STATE OF TRIPURA
June 23, 2020
ANJAN DEB Vs. STATE OF TRIPURA
January 20, 2020
ANJANA BEGAM Vs. STATE OF TRIPURA
February 3, 2020
ANJANA ROY (DEB) Vs. GOURANGA CHANDRA DEBNATH
September 8, 2020
ANJANA SARKAR Vs. MANAGING DIRECTOR
June 4, 2020
ANUP KUMAR DAS Vs. STATE OF TRIPURA
March 6, 2020
APARNA DEY Vs. ALOK DEY
September 9, 2020
APU RANI DAS Vs. STATE OF TRIPURA
July 7, 2020
ARCHANA SINGH ON BEHALF OF ACCUSED YASPAL SINGH Vs. STATE OF TRIPURA
March 20, 2020
ARDESHI B. CURSETJEE & SONS LIMITED Vs. NIRANJAN DEBNATH
February 3, 2020
ARUN CHANDRA DAS Vs. STATE OF TRIPURA
August 21, 2020
ASHALATA PODDER Vs. STATE OF TRIPURA
February 14, 2020
ASHIM SHARMA Vs. STATE OF TRIPURA
October 9, 2020
ASHISH KUMAR DEY Vs. STATE OF TRIPURA
September 28, 2020
ASHOK DAS Vs. STATE OF TRIPURA
June 3, 2020
ASISH DAS Vs. NAMITA DAS
January 7, 2020
ASIT SARKAR Vs. STATE OF TRIPURA
January 10, 2020
ATAS CHAKRABORTY Vs. SHILPI ROY (PODDER)
October 8, 2020
ATIKUL ISLAM ALIAS MANIR HOSSAIN Vs. STATE OF TRIPURA
June 23, 2020
BABITA BHATTACHARJEE Vs. TRIPURA KHADI & VILLAGE INDUSTRIES BOARD
October 16, 2020
BABUL CHAKRABORTY Vs. STATE OF TRIPURA
March 12, 2020
BABUL SABDAKAR Vs. STATE OF TRIPURA
May 26, 2020
BACHCHU PAUL Vs. DULAL CH. ROY
January 24, 2020
BADSHA MIAH Vs. STATE OF TRIPURA
May 13, 2020
BAHADUR DEBBARMA Vs. STATE OF TRIPURA
October 7, 2020
BAKUL ACHARJEE Vs. RAKHAL CH. ACHARJEE
January 16, 2020
BALAI CH. DAS Vs. STATE OF TRIPURA
July 31, 2020
BANDANA SHIL Vs. MATILAL DAS
September 30, 2020
BANTI GANGULI CHAKRBORTY Vs. STATE OF TRIPURA
February 1, 2020
BAPI DEB Vs. STATE OF TRIPURA
July 16, 2020
BAPI DEY Vs. STATE OF TRIPURA
August 14, 2020
BAPI DEY Vs. STATE OF TRIPURA
January 6, 2020
BELU RANI DAS Vs. STATE OF TRIPURA
July 3, 2020
BHAJAN DAS Vs. STATE OF TRIPURA
January 29, 2020
BHANU BIKASH DEBBARMA Vs. STATE OF TRIPURA
October 14, 2020
BHUPATI DEBNATH Vs. STATE OF TRIPURA
February 13, 2020
BHUSAN PAUL Vs. STATE OF TRIPURA
January 10, 2020
BIBHUTI RANJAN DAS Vs. GOURI DAS
July 7, 2020
BIDHAN ROY Vs. STATE OF TRIPURA
June 16, 2020
BIDHU BHUSHAN DEB Vs. STATE OF TRIPURA
January 20, 2020
BIDYUT DEB CHOWDHURY Vs. STATE OF TRIPURA
January 27, 2020
BIDYUT KANTI DAS Vs. STATE OF TRIPURA
October 20, 2020
BIDYUT KUMAR DEB Vs. STATE OF TRIPURA
July 10, 2020
BIDYUT KUMAR SAHA Vs. TAPA SAHA
March 11, 2020
BIJALI SAHA Vs. RIMAN SAHA
February 7, 2020
BIJAN CHAKRABORTY Vs. STATE OF TRIPURA
February 11, 2020
BIJAN NATH Vs. STATE OF TRIPURA
July 10, 2020
BIJAN TALUKDAR Vs. TRIPURA GRAMIN BANK
March 10, 2020
BIJOY KISHORE TARAN Vs. STATE OF TRIPURA
January 9, 2020
BIJOY KUMAR SARKAR Vs. TRIPURA TRIBAL AREAS AUTONOMOUS DISTRICT COUNCIL
January 9, 2020
BIJOY PAUL Vs. CHAIRMAN, ADVISORY BOARD
January 20, 2020
BIJOY SHARMA Vs. STATE OF TRIPURA
September 24, 2020
BIKASH ACHARJEE Vs. STATE OF TRIPURA
January 7, 2020
BIKASH PAUL Vs. STATE OF TRIPURA
June 5, 2020
BILLAL MIAH Vs. JAGABANDHU GOSWAMI
July 13, 2020
BIMAL BHADRA Vs. UNION OF INDIA
January 3, 2020
BIMAL MALAKAR Vs. SWAPNA SAHA
December 3, 2020
BIMAL SAHA Vs. STATE OF TRIPURA
May 29, 2020
BIMAN KANTI SAHA Vs. TRIPURA SMALL INDUSTRIES CORPORATION LTD.
October 8, 2020
BINA DEBBARMA Vs. STATE OF TRIPURA
June 26, 2020
BINDU DEBBARMA Vs. STATE OF TRIPURA
January 7, 2020
BINOY BHUSHAN DEBNATH Vs. STATE OF TRIPURA
January 10, 2020
BIPLAB BISWAS Vs. UNION OF INDIA
March 11, 2020
BIPLAB DAS Vs. THE STATE OF TRIPURA
May 20, 2020
BIPLAB KUMAR GHOSH Vs. STATE OF TRIPURA
December 21, 2020
BIPUL Vs. STATE OF TRIPURA
September 9, 2020
BIPUL CHANDRA DAS Vs. RAKHI ACHARJEE
February 1, 2020
BIRENDRA CHANDRA BISWAS Vs. RATAN CHANDRA DHAR
September 9, 2020
BISHNUPADA SHIL Vs. NIYATI TANTI
June 4, 2020
BISHU Vs. STATE OF TRIPURA
June 26, 2020
BISWAJAIT SARKAR Vs. STATE OF TRIPURA
December 1, 2020
BISWAJIT DAS Vs. UCO BANK
January 3, 2020
BISWAJIT PALIT Vs. STATE OF TRIPURA
February 17, 2020
BISWAJIT TRIPURA Vs. STATE OF TRIPURA
March 3, 2020
BITHIKA CHOUDHURY Vs. STATE OF TRIPURA
October 20, 2020
BITHIKA CHOUDHURY Vs. STATE OF TRIPURA
October 8, 2020
BRAJA DANTA JAMATIA Vs. STATE OF TRIPURA
January 10, 2020
BRAJENDRA BAISHYA Vs. STATE OF TRIPURA
June 8, 2020
BRANCH MANAGER Vs. DULAL DEBNATH
June 12, 2020
BRIJ KISHORE DWIVEDI Vs. UNION OF INDIA
May 19, 2020
BRITE RUBBER PROCESSOR PVT. LTD. Vs. STATE OF TRIPURA
February 3, 2020
BUDHI DATTA BARUA Vs. USHA BARUA
December 9, 2020
BULAN SHIL Vs. STATE OF TRIPURA
August 27, 2020
CHANCHAL DEB Vs. STATE OF TRIPURA
May 4, 2020
CHANDANA SUTRADHAR ON BEHALF OF ACCUSED SRI SUKANTA BISWAS ALIAS BAPI Vs. STATE OF TRIPURA
March 24, 2020
CHANDRA SEKHAR SINHA Vs. STATE OF TRIPURA
September 21, 2020
CHIEF EXECUTIVE OFFICER Vs. MANJU RANI GHOSH
June 3, 2020
CHIEF EXECUTIVE OFFICER Vs. KHITISH CHAKRABORTY
June 1, 2020
CHINU DAS Vs. NIMAI DEBDAS
March 12, 2020
CHIRANJIT SAHA Vs. ANIMESH ROY
June 23, 2020
CHITTA RANJAN SARKAR Vs. STATE OF TRIPURA
October 7, 2020
CHITTESH DASGUPTA Vs. UNITED BANK OF INDIA
February 3, 2020
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LIMITED Vs. SUPRIYA DEBNATH
January 20, 2020
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD. Vs. DULAL CH. DAS
June 15, 2020
COMMISSIONER OF CENTRAL EXCISE, SHILLONG Vs. DHARAMPAL PREMCHAND LTD.
February 10, 2020
COURT ON ITS OWN MOTION Vs. STATE OF TRIPURA
January 13, 2020
COURT ON ITS OWN MOTION Vs. STATE OF TRIPURA
March 27, 2020
COURT ON ITS OWN MOTION Vs. STATE OF TRIPURA
January 21, 2020
DAILY DESHER KATHA TRUST Vs. STATE OF TRIPURA
August 14, 2020
DALIA CHAKRABORTY Vs. STATE OF TRIPURA
August 5, 2020
DEBAJIT DEY Vs. STATE OF TRIPURA
March 12, 2020
DEBAPRATIM NAG Vs. STATE OF TRIPURA
January 20, 2020
DEBASHIS DAS Vs. STATE OF TRIPURA
February 24, 2020
DEBASISH DEBBARMA Vs. STATE OF TRIPURA
February 14, 2020
DEBASISH DEY Vs. STATE OF TRIPURA
July 9, 2020
DEBASREE BHOWMIK Vs. STATE OF TRIPURA
June 4, 2020
DEPUTY CHIEF ENGINEER (CONSTRUCTION NO.1) Vs. SWAPNA BISWAS
June 15, 2020
DEPUTY CHIEF ENGINEER (CONSTRUCTION) Vs. MANGATI DEBBARMA
June 2, 2020
DEVIKA DEBBARMA Vs. STATE OF TRIPURA
January 4, 2020
DHANANJOY DAS Vs. STATE OF TRIPURA
January 3, 2020
DHANANJOY REANG Vs. STATE OF TRIPURA
September 23, 2020
DHANANJOY REANG Vs. AKIL KURESHI, ARINDAM LODH
May 22, 2020
DHARI KUMAR JAMATIA Vs. STATE OF TRIPURA
June 12, 2020
DHRUPATI BANIK Vs. HARIPADA DEB
March 11, 2020
DHYAN FOUNDATION DEVIPUR BSF Vs. STATE OF TRIPURA
July 29, 2020
DILIP DAS Vs. STATE OF TRIPURA
June 22, 2020
DILIP DEBBARMA Vs. STATE OF TRIPURA
September 9, 2020
DILIP KUMAR SAHA Vs. STATE OF TRIPURA
March 20, 2020
DIPALI NATH Vs. PADMAPUR CLUB
May 11, 2020
DIPANKAR PAUL Vs. STATE OF TRIPURA
July 15, 2020
DIPANKAR SAHA Vs. STATE OF TRIPURA
October 15, 2020
DIPTI BIKASH GHOSH Vs. UNION OF INDIA
July 1, 2020
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD. Vs. BISHU GHOSH
July 6, 2020
DR. NILADRI SENGUPTA Vs. STATE OF TRIPURA
March 3, 2020
DUDHANEHAR BEGAM ON BEHALF OF ACCD. RIPAN MIAH Vs. STATE OF TRIPURA
August 25, 2020
DULAL CHANDRA BANIK Vs. STATE OF TRIPURA
December 17, 2020
DULAL DEBNATH & OTHERS Vs. GOPA NAG (SENGUPTA)
February 7, 2020
DULAL DEY Vs. STATE OF TRIPURA
June 4, 2020
DURGESH RANJAN CHOUDHURY Vs. STATE OF TRIPURA
January 2, 2020
DY. CHIEF ENGINEER Vs. SUBHANKAR BAIDYA
June 23, 2020
DY. CHIEF ENGINEER Vs. HARADHAN PATARY
June 22, 2020
ERSHED ALI ALIAS ARAHAED MIA Vs. STATE OF TRIPURA
May 21, 2020
FAJAR ALI Vs. STATE OF TRIPURA
June 8, 2020
FARHANA BEGAM ON BEHALF OF ACCUSED-PERSON MD. AKLASH UDDIN Vs. STATE OF TRIPURA
August 6, 2020
FOOD CORPORATION OF INDIA Vs. ABHIJIT PAUL
March 10, 2020
FORTUNA GREEN FIELD PVT. LTD. Vs. STATE OF TRIPURA
December 1, 2020
FULKUMAR SARKAR Vs. STATE OF TRIPURA
May 21, 2020
GAUTAM DEBNATH Vs. STATE OF TRIPURA
August 26, 2020
GENERAL MANAGER SHRIRAM GENERAL INSURANCE COMPANY LTD. Vs. DIPAK DAS
January 10, 2020
GITA DAS ALIAS GITA RANI DAS Vs. STATE OF TRIPURA
July 17, 2020
GOLAM MOSTAFA SEEKH Vs. STATE OF TRIPURA
July 7, 2020
GOPAL DAS & OTHERS Vs. STATE OF TRIPURA
February 10, 2020
GOURANGA DHAR Vs. STATE OF TRIPURA
February 13, 2020
HAMSOWHTI REANG Vs. STATE OF TRIPURA
March 3, 2020
HARADHAN SABDAKAR Vs. STATE OF TRIPURA
June 22, 2020
HARI MOHAN DEBNATH Vs. STATE OF TRIPURA
October 5, 2020
HARI SANKAR DAS Vs. RANJIT KUMAR KARMAKAR
August 14, 2020
HARIPADA SAHA Vs. STATE OF TRIPURA
February 7, 2020
HIGH COURT OF TRIPURA Vs. STATE OF TRIPURA
January 21, 2020
HIRA LAL PAUL Vs. STATE OF TRIPURA
March 13, 2020
HIRAN BISWAS Vs. STATE OF TRIPURA
February 26, 2020
ICFAI UNIVERSITY Vs. SANDHYA RANI DEBNATH
June 22, 2020
IMAM HUSSAIN Vs. UNION OF INDIA
February 26, 2020
INDRAJIT BHOWMIK Vs. STATE OF TRIPURA
October 9, 2020
JADU DAS Vs. STATE OF TRIPURA
July 17, 2020
JAHARLAL DAS Vs. STATE OF TRIPURA
March 5, 2020
JAHERA KHATUN Vs. RABINDRA SARKAR
February 12, 2020
JALI DAS Vs. UTTAM SAHA
May 21, 2020
JANARDHAN BHOWMIK ON BEHALF ACCUSED TAMAL BHOWMIK Vs. STATE OF TRIPURA
November 20, 2020
JARINA BIBI Vs. STATE OF TRIPURA
January 14, 2020
JEFFREY HRANGKHAL Vs. STATE OF TRIPURA
September 28, 2020
JENAR DEBBARMA Vs. STATE OF TRIPURA
December 14, 2020
JIBAN KRISHNA SAHA Vs. KAJAL CHANDRA SAHA
January 28, 2020
JISHU BHATTACHARJEE Vs. STATE OF TRIPURA
January 3, 2020
JITEN MUNDA Vs. STATE OF TRIPURA
May 11, 2020
JOGASWAR SAHA Vs. STATE OF TRIPURA
December 17, 2020
JOGENDRA CHAKMA @ JOGEN Vs. STATE OF TRIPURA
May 22, 2020
JOY KUMAR REANG Vs. STATE OF TRIPURA
June 12, 2020
JULEKHA KHATUN @ JULEKHA BEGAM (MST.) Vs. MD. JAYNAL HUSEN @ SADUI
February 14, 2020
KABITA RANI SAHA Vs. UNION BANK OF INDIA
February 17, 2020
KAJAL NATH BHOWMIK Vs. STATE OF TRIPURA
October 20, 2020
KAJAL REANG Vs. SATI RANI REANG
January 10, 2020
KALA MIA Vs. STATE OF TRIPURA
July 1, 2020
KALLYANJOY REANG Vs. STATE OF TRIPURA
June 19, 2020
KALYANI DAS Vs. MINATI DAS [MAJUMDER]
January 22, 2020
KALYANI DEB Vs. STATE OF TRIPURA
December 22, 2020
KALYANI SAHA (NAHA) Vs. STATE OF TRIPURA
August 5, 2020
KAMALASHIS DAS Vs. STATE OF TRIPURA
February 13, 2020
KAMRUL NAHAR (MST.) Vs. STATE OF TRIPURA
July 8, 2020
KANKAJ DAS Vs. STATE OF TRIPURA
November 26, 2020
KANU BISWAS Vs. STATE OF TRIPURA
January 4, 2020
KARABI DEBNATH Vs. TRIPURA LEGISLATIVE ASSEMBLY
August 5, 2020
KARIM UDDIN Vs. STATE OF TRIPURA
February 14, 2020
KARTIK SARKAR Vs. STATE OF TRIPURA
December 14, 2020
KESHAB SARKAR Vs. STATE OF TRIPURA
September 18, 2020
KHELAN RANI SHIL DEB Vs. SIDDHARTHA DEB
February 13, 2020
KHOKAN CHANDRA KARMAKAR Vs. CHANDAN BHOWMIK
February 11, 2020
KHUKHUMONI SARKAR Vs. BISWAJIT NATH
September 30, 2020
KHUSHI RANI DAS Vs. ADHIR RANJAN KASHARI
December 4, 2020
KIRAN ENTERPRISE Vs. STATE OF TRIPURA
December 17, 2020
KISHORE BANIK Vs. STATE OF TRIPURA
February 5, 2020
KRISHNA BHATTACHARJEE Vs. SARATHI CHOUDHURY
January 29, 2020
KRISHNA KANTA SUKLA DAS Vs. STATE OF TRIPURA
June 19, 2020
KRISHNA MOHAN DEBBARMA Vs. STATE OF TRIPURA
September 16, 2020
KUSHAL KUMAR DEVANGAN Vs. STATE OF TRIPURA
January 16, 2020
LAFRUCHAI MOG ALIAS HLAFRUCHAI Vs. STATE OF TRIPURA
August 28, 2020
LAL VENGI LAGURI Vs. STATE OF TRIPURA
July 17, 2020
LAL ZAKIM ROKHUM Vs. TRIPURA ROAD TRANSPORT CORPORATION
February 20, 2020
LANIBALA RUDRA PAUL Vs. ASWINI RUDRA PAUL
July 1, 2020
LAXMAN DEBBARMA Vs. STATE OF TRIPURA
July 7, 2020
LIFE INSURANCE CORPORATION OF INDIA CENTRAL OFFICE Vs. ABHIJIT SUTRADHAR
July 9, 2020
LIPIKA CHOUDHURY Vs. STATE OF TRIPURA
August 20, 2020
LIPIKA PUAL Vs. STATE OF TRIPURA
January 9, 2020
LITAN SHIL Vs. STATE OF TRIPURA
February 7, 2020
MAA KALI BRICKS KILN INDUSTRIES Vs. STATE OF TRIPURA
September 9, 2020
MAHENDRA SINGH CHABARWAL Vs. STATE OF TRIPURA
June 22, 2020
MAINUL HAQUE Vs. STATE OF TRIPURA
February 7, 2020
MALABIKA DAS Vs. STATE OF TRIPURA
July 8, 2020
MAMATA SINGHA ROY Vs. STATE OF TRIPURA
February 13, 2020
MAMI DAS CHOUDHURY Vs. STATE OF TRIPURA
February 18, 2020
MAMIN MIAH Vs. STATE OF TRIPURA
October 20, 2020
MAMUNI DEBBARMA Vs. STATE OF TRIPURA
September 25, 2020
MANAS DEV Vs. STATE OF TRIPURA
February 20, 2020
MANI GOPAL SAHA Vs. JHUMA BARDHAN (SAHA)
February 19, 2020
MANIK GHOSH Vs. STATE OF TRIPURA
January 20, 2020
MANIK GOUR Vs. STATE OF TRIPURA
May 29, 2020
MANIK MAJUMDER Vs. STATE OF TRIPURA
January 21, 2020
MANIKA DEBBARMA Vs. STATE OF TRIPURA
January 2, 2020
MANIKA SAHA Vs. RANJAN DAS
August 5, 2020
MANOJIT MAJUMDAR Vs. STATE OF TRIPURA
November 25, 2020
MARAN DAS Vs. STATE OF TRIPURA
November 26, 2020
MARAN DAS Vs. STATE OF TRIPURA
January 16, 2020
MARAN SARKAR Vs. STATE OF TRIPURA
March 11, 2020
MATA TRANSPORT PVT. LTD. Vs. STATE OF TRIPURA
February 18, 2020
MATIR ALI Vs. STATE OF TRIPURA
May 21, 2020
MAYA AKTHER Vs. STATE OF TRIPURA
December 18, 2020
MAYA RANI NATH Vs. LILA RANI NATH
February 12, 2020
MAYA RANI ROY Vs. STATE OF TRIPURA
February 11, 2020
MAYANK TECHNOCRACY Vs. STATE OF TRIPURA
September 11, 2020
MD. AHMED ALI Vs. STATE OF TRIPURA
January 10, 2020
MD. BURHAN UDDIN Vs. STATE OF TRIPURA
June 15, 2020
MD. JAKIR HOSSAIN Vs. STATE OF TRIPURA
February 20, 2020
MD. KAFILUDDIN KHAN Vs. STATE OF TRIPURA
May 12, 2020
MD. SAFIK BAKSH Vs. STATE OF TRIPURA
December 11, 2020
MD. SIRAZUL ISLAM @ SIRAZ MIAH Vs. STATE OF TRIPURA
May 18, 2020
MIHIR KUMAR ROY Vs. AGARTALA MUNICIPAL CORPORATION
January 21, 2020
MIHIRLAL ROY Vs. BAR COUNCIL OF TRIPURA
January 20, 2020
MITHUN SHARMA Vs. TRIPURA GRAMIN BANK
March 6, 2020
MOHAN TRIPURA Vs. STATE OF TRIPURA
September 28, 2020
MRIDUL DEY Vs. STATE OF TRIPURA
January 3, 2020
MRINAL KANTI GHOSH Vs. STATE OF TRIPURA
July 9, 2020
MRITTIK MAJUMDER ON BEHALF OF ACCD. HIRALAL MAJUMDER Vs. STATE OF TRIPURA
March 5, 2020
MRITYUNJOY DAS Vs. STATE OF TRIPURA
January 17, 2020
MUKTI SAHA Vs. STATE OF TRIPURA
September 15, 2020
MUNMUM CHAKRABORTY (MUKHERJEE) Vs. MRINMOY ACHARJEE
March 4, 2020
MUSARAF HUSSAIN Vs. STATE OF TRIPURA
November 17, 2020
MUZAFFAR ALAM SEKENDER Vs. MD. KHURSHED ALAM
February 3, 2020
NABAJIT DEBBARMA Vs. UNION OF INDIA
September 7, 2020
NAJIR MIAH Vs. MD. HABIB MIAH
May 18, 2020
NAMITA GOPE ON BEHALF OF ACCD. BADAL CHOUDHURY Vs. STATE OF TRIPURA
February 1, 2020
NAMITA SARKAR Vs. SHANTALAL DEBBARMA
July 3, 2020
NARAYAN BAIDYAKAR Vs. STATE OF TRIPURA
March 24, 2020
NARAYAN DEBNATH Vs. STATE OF TRIPURA
July 7, 2020
NARESH CHANDRA DATTA Vs. STATE OF TRIPURA
July 16, 2020
NATIONAL INSURANCE CO. LTD. Vs. TRIPTI PAUL CHOWDHURY
September 30, 2020
NATIONAL INSURANCE CO. LTD. Vs. KISHORE ROY
May 26, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. ANJALI CHAKRABORTY
June 19, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. SANDHYA DAS
February 14, 2020
NATIONAL INSURANCE COMPANY LTD. Vs. CHITTU DAS
February 14, 2020
NATIONAL INSURANCE COMPANY LTD. Vs. DEBIKA SHIL
May 29, 2020
NAYAN PAUL Vs. STATE OF TRIPURA
January 7, 2020
NEPAL BHOWMIK Vs. SANGITA RANI DAS
August 5, 2020
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAJU SHIL
July 17, 2020
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PRIYANKA DEB (LASKAR)
May 13, 2020
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BISWAJIT DAS ALIAS BHOLA
February 7, 2020
NEW INDIA ASSURANCE COMPANY LTD. Vs. LAXMI BISWAS (SARKAR)
May 15, 2020
NEW INDIA ASSURANCE COMPANY LTD. Vs. SUNITI RANI PAUL
July 9, 2020
NIKHIL CH. DEBNATH Vs. STATE OF TRIPURA
March 13, 2020
NIKHIL CHANDRA DAS Vs. STATE OF TRIPURA
September 23, 2020
NIKHIL SHIL Vs. STATE OF TRIPURA
February 1, 2020
NIKUNJA DEBNATH Vs. STATE OF TRIPURA
September 14, 2020
NILADRI SENGUPTA Vs. STATE OF TRIPURA
March 3, 2020
NILANJAN DUTTA Vs. ARGHYAJIT BISWAS
September 11, 2020
NIRANJAN DEBBARMA Vs. STATE OF TRIPURA
August 5, 2020
NIRMAL KAR Vs. STATE OF TRIPURA
November 24, 2020
NIRMAL SHIL Vs. STATE OF TRIPURA
June 16, 2020
NIRMALYA DATTA Vs. STATE OF TRIPURA
September 23, 2020
NITAI MAJUMDER Vs. TANMOY KRISHNA DAS
November 17, 2020
NITAI SAHA Vs. SWAPNA BEGUM
December 2, 2020
NORTH-EAST REGIONAL AGRICULTURAL MARKETING CORPORATION LTD. Vs. AJOY CHOUDHURY
December 1, 2020
NRIPENDRA CHANDA Vs. STATE OF TRIPURA
March 19, 2020
ONGC Vs. GOURANGA CHANDRA CHAKRABORTY
July 7, 2020
ORIENTAL INSURANCE COMPANY LTD. Vs. SUNITY BALA SARKAR
December 10, 2020
PALAS DAS Vs. STATE OF TRIPURA
December 1, 2020
PALASH BISWAS Vs. STATE OF TRIPURA
January 17, 2020
PANKAJ BEHARI SAHA Vs. STATE OF TRIPURA
January 20, 2020
PANKAJ BEHARI SAHA Vs. STATE OF TRIPURA
January 24, 2020
PANKAJ BIHARI SAHA Vs. RAMKRISHNA DEB
July 31, 2020
PANKAJ NATH Vs. STATE OF TRIPURA
July 13, 2020
PANNA CHAKRABORTY Vs. STATE OF TRIPURA
August 21, 2020
PAPIYA DAS Vs. STATE OF TRIPURA
October 12, 2020
PARESH DEBNATH Vs. STATE OF TRIPURA
July 15, 2020
PARIMAL DAS Vs. STATE OF TRIPURA
July 7, 2020
PARIMAL DEBNATH Vs. SHIV VANI
January 2, 2020
PARIMAL S. DEBBARMA Vs. STATE OF TRIPURA
March 5, 2020
PARITOSH NATH @ BABU Vs. STATE OF TRIPURA
July 9, 2020
PARTHA PRATIM BHATTACHARJEE Vs. SUKU DEBBARMA
June 5, 2020
PARTHA SARATHI DATTA Vs. STATE OF TRIPURA
May 11, 2020
PAURASI SARKAR Vs. STATE OF TRIPURA
August 11, 2020
PINKI ROY Vs. LEKHA ROY CHOWDHURY
January 24, 2020
PINKY SUR (DEBBARMA) ON BEHALF OF ACCD. NILOTPAL DEBBARMA Vs. STATE OF TRIPURA
February 1, 2020
PINTU CHOWDHURY Vs. UNION OF INDIA
August 5, 2020
PINTU SARKAR Vs. STATE OF TRIPURA
January 10, 2020
PRADIP CHANDRA SHIL Vs. SHANKAR SOM
February 19, 2020
PRADIP DEB Vs. STATE OF TRIPURA
May 15, 2020
PRADIP DEBNATH Vs. SHILPI DEBNATH
February 17, 2020
PRADIP DEBNATH Vs. BABUL DAS
February 27, 2020
PRADIP DEBNATH Vs. STATE OF TRIPURA
January 6, 2020
PRADIP PAUL Vs. ILA SAHA
June 12, 2020
PRADIP ROY Vs. STATE OF TRIPURA
July 13, 2020
PRADIP SAHA Vs. STATE OF TRIPURA
January 4, 2020
PRADIP SAHA Vs. STATE OF TRIPURA
July 9, 2020
PRADIP SHIL ALIAS PRADIP KUMAR SHIL Vs. STATE OF TRIPURA
January 7, 2020
PRAFULLA DUTTA Vs. STATE OF TRIPURA
June 4, 2020
PRAFULLA SHIL Vs. STATE OF TRIPURA
May 12, 2020
PRAN GOPAL SHARMA Vs. JOTSWNA SHARMA
February 12, 2020
PRANAB DAS @ MONA DAS Vs. STATE OF TRIPURA
January 10, 2020
PRANAB GHOSH Vs. TRIPURA PUBLIC SERVICE COMMISSION
January 10, 2020
PRANESH DHAR Vs. STATE OF TRIPURA
October 20, 2020
PRANITA DEBBARMA Vs. STATE OF TRIPURA
March 13, 2020
PRANJIT NAMASUDRA Vs. STATE OF TRIPURA
October 21, 2020
PRASAD BISWAS Vs. STATE OF TRIPURA
May 29, 2020
PRASANTA PAL Vs. STATE OF TRIPURA
July 6, 2020
PRASENJIT BANIK Vs. STATE OF TRIPURA
March 6, 2020
PRASENJIT BISWAS Vs. UNION OF INDIA
February 18, 2020
PRASENJIT DAS @ PRASAN Vs. STATE OF TRIPURA
May 29, 2020
PRAVANJAN KISHORE DEVVARAMAN Vs. STATE OF TRIPURA
January 16, 2020
PREM SINGH GOUR Vs. STATE OF TRIPURA
July 20, 2020
PRITAM BHATTACHARJEE Vs. SHASHANKA DEBNATH
March 4, 2020
PROF. DR. KAMALAKANT SHARMA Vs. UNION OF INDIA
October 20, 2020
PROMODE SARKAR Vs. STATE OF TRIPURA
July 7, 2020
PUJA DATTA Vs. STATE OF TRIPURA
January 22, 2020
RABI RANJAN DAS Vs. STATE OF TRIPURA
February 13, 2020
RAGHUNANDAN DAS Vs. STATE OF TRIPURA
June 9, 2020
RAJEN DATTA Vs. STATE OF TRIPURA
September 2, 2020
RAJIB BISWAS Vs. STATE OF TRIPURA
May 22, 2020
RAJIB DEY Vs. STATE OF TRIPURA
November 17, 2020
RAJINDER SINGH Vs. STATE OF TRIPURA
December 2, 2020
RAJKUMAR NATH Vs. STATE OF TRIPURA
January 4, 2020
RAJU DEBNATH Vs. STATE OF TRIPURA
November 26, 2020
RAJU MALAKAR Vs. STATE OF TRIPURA
July 23, 2020
RAJU NAMA Vs. STATE OF TRIPURA
March 13, 2020
RAJU NATH Vs. STATE OF TRIPURA
September 15, 2020
RAKESH DEBNATH Vs. RATAN CHANDRA DAS
August 5, 2020
RAKESH KUMAR DAS Vs. STATE OF TRIPURA
June 2, 2020
RAM CHANDRA BANIK Vs. MADAN KRISHNA BHOWMIK
March 5, 2020
RAM CHARAN DEY Vs. STATE OF TRIPURA
January 16, 2020
RAMA PAUL (DEBNATH) Vs. STATE OF TRIPURA
February 12, 2020
RAMAKANT PACHAURI Vs. UNION OF INDIA
June 15, 2020
RAMAKANTA DAS Vs. STATE OF TRIPURA
May 14, 2020
RAMKRISHNA DEBBARMA Vs. NISHI DEBBARMA
October 16, 2020
RANA KISHORE DEBBARMA Vs. STATE OF TRIPURA
August 5, 2020
RANGA MOG Vs. STATE OF TRIPURA
June 19, 2020
RANJAN CHOUDHURY Vs. STATE OF TRIPURA
November 26, 2020
RANJIT CHOWHAN Vs. STATE OF TRIPURA
August 5, 2020
RANJIT DEB Vs. STATE OF TRIPURA
September 24, 2020
RANJIT DEBBARMA & OTHERS Vs. STATE OF TRIPURA
January 22, 2020
RANJIT KUMAR DAS Vs. STATE OF TRIPURA
February 27, 2020
RANJIT KUMAR DEBNATH Vs. STATE OF TRIPURA
November 19, 2020
RANJIT SINHA Vs. STATE OF TRIPURA
December 1, 2020
RANJITA BALA BANIK Vs. AGARTALA MUNICIPAL CORPORATION
September 2, 2020
RASHU MUNDA Vs. STATE OF TRIPURA
May 14, 2020
RASMITA DEY Vs. STATE OF TRIPURA
May 1, 2020
RASMITA DEY Vs. STATE OF TRIPURA
May 29, 2020
RATAN CH. BANIK Vs. STATE OF TRIPURA
March 2, 2020
RATAN CHANDRA DAS Vs. STATE OF TRIPURA
September 28, 2020
RATAN CHANDRA DAS Vs. STATE OF TRIPURA
September 23, 2020
RATI RANJAN BHOWMIK Vs. STATE OF TRIPURA
January 2, 2020
RATNA DEBNATH Vs. NARAYAN DEBNATH
January 22, 2020
RETTICK BAKSHI Vs. STATE OF TRIPURA
November 17, 2020
REXONA DEBBARMA Vs. STATE OF TRIPURA
November 19, 2020
RINA DEBBARMA Vs. BARAMATI DEBBARMA
February 14, 2020
RINKU DAS (DEBNATH) Vs. ARUN KANTI PAL
February 27, 2020
RINKU SEN (DUTTA) Vs. CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD.
January 16, 2020
RITA DAS (SAHA) Vs. STATE OF TRIPURA
September 10, 2020
RUCHI SOYA INDUSTRIES LTD. Vs. STATE OF TRIPURA
September 9, 2020
RUCHIRA DATTA Vs. STATE OF TRIPURA
February 28, 2020
RUMITA BANIK Vs. RIPAN CHANDRA GHOSH
May 22, 2020
RUMPA DEBNATH (BHOWMIK) Vs. STATE OF TRIPURA
September 4, 2020
RUPA DEBBARMA, Vs. TAPASH DEBBARMA
September 9, 2020
RUPAK DEBROY Vs. ARINDAM LODH
January 31, 2020
RUPAK DEBROY Vs. SARADINDU CHOUDHURY, IAS
June 10, 2020
SABITRI DAS Vs. STATE OF TRIPURA
June 24, 2020
SABYASACHI SINGH Vs. STATE OF TRIPURA
January 22, 2020
SACHIRANI TALUKDER Vs. STATE OF TRIPURA
January 2, 2020
SADDAK MIAH Vs. STATE OF TRIPURA
November 17, 2020
SADHANA BALA SARKAR Vs. SHYAMU SARKAR
May 20, 2020
SAJAL DAS Vs. CHAMPA DAS
May 29, 2020
SAJAL DAS Vs. STATE OF TRIPURA
June 17, 2020
SAJAL DEB Vs. STATE OF TRIPURA
February 17, 2020
SAJAL HOSSAIN Vs. STATE OF TRIPURA
April 15, 2020
SAJAL KANTI GHOSH Vs. STATE OF TRIPURA
March 19, 2020
SAJAL SARKAR Vs. EFORE AKIL KURESHI, ARINDAM LODH
June 15, 2020
SAJAL SARKAR Vs. STATE OF TRIPURA
June 15, 2020
SAMBHU URANG Vs. STATE OF TRIPURA
June 24, 2020
SAMIR CHANDRA DAS Vs. MD. JAMAL HOSSAIN
January 31, 2020
SAMIR GHOSH Vs. STATE OF TRIPURA
June 25, 2020
SAMIR KUMAR GHOSH Vs. STATE OF TRIPURA
May 29, 2020
SAMIR RANJAN SARKAR Vs. JAYAMATI AHIR
June 3, 2020
SAMITA SAHA Vs. STATE OF TRIPURA
March 12, 2020
SAMRAT CHOUDHURY Vs. TRIPURA STATE POLLUTION CONTROL BOARD
August 14, 2020
SANGITA CHAKRABORTY Vs. STATE OF TRIPURA
January 22, 2020
SANGITA REANG Vs. STATE OF TRIPURA
January 29, 2020
SANIRAI KALOI Vs. STATE OF TRIPURA
December 22, 2020
SANJIB BISWAS Vs. STATE OF TRIPURA
February 13, 2020
SANJOY KUMAR PAUL Vs. UNION OF INDIA
February 28, 2020
SANJU SUKLA DAS Vs. STATE OF TRIPURA
May 4, 2020
SANKAR ACHARJEE Vs. STATE OF TRIPURA
January 17, 2020
SANKAR MUNDA Vs. STATE OF TRIPURA
June 30, 2020
SANKAR SAHA Vs. STATE OF TRIPURA
July 31, 2020
SANKARI PAL (SUTRADHAR) Vs. STATE OF TRIPURA
October 8, 2020
SANTANU ROY Vs. MD. HALAL UDDIN ALIAS HALAL MIAH
May 21, 2020
SANTOSH BAHADUR Vs. STATE OF TRIPURA
August 5, 2020
SAPTAM SARKAR Vs. SITA SARKAR (DAS)
September 15, 2020
SARBESH SARKAR Vs. STATE OF TRIPURA
June 30, 2020
SARVASIDDHI AGROTECH PVT. LTD. Vs. UNION OF INDIA
October 5, 2020
SATABDI ROY ON BEHALF OF ACCUSED SRI SUMIT CHOWDHURY Vs. STATE OF TRIPURA
March 24, 2020
SATISH DAS Vs. STATE OF TRIPURA
February 18, 2020
SATYA KR. DEBBARMA Vs. STATE OF TRIPURA
October 20, 2020
SATYA NARAYAN KHATANA Vs. UNION OF INDIA
October 13, 2020
SATYA SARKAR Vs. UNION OF INDIA
January 2, 2020
SATYAJIT DEBNATH Vs. STATE OF TRIPURA
August 5, 2020
SATYAJIT KR. SHIL Vs. TRIPURA STATE LEGAL SERVICE AUTHORITY
January 10, 2020
SATYESH CH. DEB Vs. STATE OF TRIPURA
February 10, 2020
SAURAJIT PAUL Vs. UNION OF INDIA
May 20, 2020
SELI RAY CHAUDHURY Vs. STATE OF TRIPURA
August 5, 2020
SENIOR MANAGER, JAGANNATHPUR TEA ESTATE Vs. PARENDRA MALAKAR
January 16, 2020
SENTU RUDRA PAUL Vs. THE STATE OF TRIPURA
November 17, 2020
SHARMISTHA SARKAR Vs. STATE OF TRIPURA
October 15, 2020
SHIB SANKAR SHIL Vs. STATE OF TRIPURA
February 1, 2020
SHIBANTA NAG Vs. STATE OF TRIPURA
January 10, 2020
SHIPRA DEBNATH Vs. STATE OF TRIPURA
August 25, 2020
SHISHIR KANTI SARKAR Vs. STATE OF TRIPURA
August 5, 2020
SHITAL DAS Vs. SANGITA RANI DAS
February 5, 2020
SHOSMITHA BHOWMIK (MODAK) SUSMITA Vs. PINTU DAS
May 26, 2020
SHYAMAL KANTI CHOUDHURY Vs. STATE OF TRIPURA
January 21, 2020
SHYAMAL KAR Vs. AGARTALA MUNICIPAL CORPORATION
January 31, 2020
SHYAMAL PATARI Vs. RADHA BAHADUR
January 24, 2020
SHYAMAL SAHA Vs. STATE OF TRIPURA
April 15, 2020
SHYAMAL SAHA Vs. STATE OF TRIPURA
December 17, 2020
SIBABRATA SARKAR Vs. TRIPURA TRIBAL AREAS AUTONOMOUS DISTRICT COUNCIL (TTAADC)
March 13, 2020
SIDDHARTHA SARKAR Vs. STATE OF TRIPURA
December 15, 2020
SINGHA RAM TRIPURA Vs. STATE OF TRIPURA
June 22, 2020
SMRITI DAS Vs. STATE OF TRIPURA
July 20, 2020
SNEHANGSHU DAS Vs. STATE OF TRIPURA
December 18, 2020
SOHARAB HOSHAIN (BILTU) ALIAS SURAB HOSSEN Vs. STATE OF TRIPURA
May 19, 2020
SOMA SAHA Vs. GLOBAL EDUCATIONAL NET (GENET)
January 22, 2020
SOMA SARKAR Vs. STATE OF TRIPURA
March 10, 2020
SOMEN BAIDYA Vs. STATE OF TRIPURA
February 10, 2020
SOMNATH SINGH Vs. UNION OF INDIA
July 7, 2020
SPECIAL JUDGE (POCSO), NORTH TRIPURA, DHARMANAGAR Vs. STATE OF TRIPURA
February 25, 2020
SRABANTI BHOWMIK ON BEHALF OF ACCUSED SRI SUMIT BANIK ALIAS BAPI Vs. STATE OF TRIPURA
March 24, 2020
SRI BIBHUTI RANJAN DAS Vs. SMT. GOURI DAS
July 7, 2020
STATE OF TRIPURA Vs. GOPESH MALAKAR
December 22, 2020
STATE OF TRIPURA Vs. MINAKSHI DE
January 27, 2020
STATE OF TRIPURA Vs. BIBHU KUMARI DEVI
January 6, 2020
STATE OF TRIPURA Vs. CHAMATI MAJUMDER
June 1, 2020
STATE OF TRIPURA Vs. STATE LEVEL SCRUTINY COMMITTEE
July 9, 2020
STATE OF TRIPURA Vs. NIBEDITA ROY
February 14, 2020
STATE OF TRIPURA Vs. JUTHIKA DEBBARMA
January 27, 2020
STATE OF TRIPURA Vs. RAMU DEBNATH
February 4, 2020
STATE OF TRIPURA Vs. SAMUDRA DEBBARMA
January 13, 2020
STATE OF TRIPURA Vs. OMAR SHARIF
July 10, 2020
STATE OF TRIPURA Vs. KAUSHIK MAJUMDER
August 11, 2020
STATE OF TRIPURA Vs. R.M. SINHA & CO.
October 12, 2020
STATE OF TRIPURA Vs. PARTHA SARATHI DATTA
October 16, 2020
STATE OF TRIPURA Vs. NIKHIL CH. DAS
October 14, 2020
STATE OF TRIPURA Vs. MD. SHAH ALAM
February 11, 2020
STATE OF TRIPURA Vs. RAMENDRA NARAYAN BHATTACHARJEE
August 18, 2020
STATE OF TRIPURA Vs. ARUNABHA SAHA
August 25, 2020
SUBANGKARI PODDER Vs. DISTRICT AND SESSIONS JUDGE, WEST TRIPURA JUDICIAL DISTRICT
July 24, 2020
SUBARNA CHAKRABORTY Vs. STATE OF TRIPURA
August 5, 2020
SUBASH REANG Vs. STATE OF TRIPURA
September 16, 2020
SUBHADRA DEBBARMA Vs. RUPAN MIAH
February 28, 2020
SUBHAJIT ROY Vs. STATE OF TRIPURA
March 20, 2020
SUBHASH DAS Vs. STATE OF TRIPURA
July 3, 2020
SUBHASH SUTRADHAR Vs. STATE OF TRIPURA
January 24, 2020
SUBODH RANJAN RAY Vs. STATE OF TRIPURA
March 13, 2020
SUBRATA DEBNATH Vs. STATE OF TRIPURA
December 17, 2020
SUBRATA KARMAKAR Vs. STATE OF TRIPURA
January 13, 2020
SUBRATA NATH Vs. STATE OF TRIPURA
February 18, 2020
SUDEBI DEBNATH Vs. HARIHAR
September 23, 2020
SUDHANGHU SARKAR Vs. STATE OF TRIPURA
June 24, 2020
SUDHIR DEBNATH Vs. STATE OF TRIPURA
December 17, 2020
SUDIP DEBNATH Vs. STATE OF TRIPURA
June 4, 2020
SUDIP KUMAR DHAR Vs. STATE OF TRIPURA
November 26, 2020
SUJIT CHANDRA DAS Vs. STATE OF TRIPURA
October 6, 2020
SUJIT DATTA Vs. STATE OF TRIPURA
September 16, 2020
SUJIT PATARI Vs. STATE OF TRIPURA
January 13, 2020
SUKALYAN DAS Vs. STATE OF TRIPURA
October 15, 2020
SUKESH DAS Vs. STATE OF TRIPURA
May 29, 2020
SUKLAL DEBNATH Vs. STATE OF TRIPURA
February 6, 2020
SUKUMAL MAZUMDER Vs. STATE OF TRIPURA
March 20, 2020
SUKUMAR DEBNATH Vs. STATE OF TRIPURA
October 20, 2020
SUMAN BHOWMIK Vs. UNION OF INDIA
January 3, 2020
SUMAN MALAKAR Vs. STATE OF TRIPURA
June 19, 2020
SUMIT DAS @ SUMAN Vs. STATE OF TRIPURA
May 18, 2020
SUMIT KR. DAS Vs. NAMITA DAS
February 5, 2020
SUMITA SAHA Vs. AGARTALA MUNICIPAL CORPORATION
February 6, 2020
SUNIL BHAUMIK Vs. BAR COUNCIL OF TRIPURA
January 20, 2020
SUNIL CHANDRA LODH Vs. TRIPURA ROAD TRANSPORT CORPORATION
February 14, 2020
SUNIL DEBBARMA Vs. STATE OF TRIPURA
January 22, 2020
SUNITI DAS Vs. STATE OF TRIPURA
October 29, 2020
SUPERINTENDENT OF POLICE, GOMATI DISTRICT, UDAIPUR Vs. RINKU RANI DATTA (DEB)
October 1, 2020
SUPRABHA ADHIKARI Vs. STATE OF TRIPURA
May 13, 2020
SURAJIT DEBBARMA Vs. SONALI DEBBARMA
September 23, 2020
SURANJOY REANG Vs. STATE OF TRIPURA
September 28, 2020
SURESH CHANDRA DAS Vs. STATE OF TRIPURA
March 20, 2020
SUSMITA DATTA Vs. STATE OF TRIPURA
August 10, 2020
SUSMITA DATTA Vs. STATE OF TRIPURA
August 31, 2020
SWAPAN BHOWMIK Vs. STATE OF TRIPURA
January 4, 2020
SWAPAN CHAKRABORTY Vs. STATE OF TRIPURA
February 27, 2020
SWAPAN CHAKRABORTY Vs. STATE OF TRIPURA
August 5, 2020
SWAPAN GACHI Vs. STATE OF TRIPURA
June 29, 2020
SWAPAN GHOSH Vs. DIPANKAR SAHA
February 25, 2020
SWAPAN KUMAR DAS Vs. ILA DAS
February 14, 2020
SWAPNA DEBNATH Vs. SUKLAL DEBNATH
January 4, 2020
SWAPNA DEBNATH Vs. SUKLAL DEBNATH
April 1, 2020
SWAPNA NANDI ROY Vs. STATE OF TRIPURA
March 6, 2020
SWAPNANIL CHAUDHURI Vs. STATE OF TRIPURA
December 16, 2020
SWARAJ CHAKRABORTY Vs. STATE OF TRIPURA
November 25, 2020
TABIRUNG UCHAI Vs. STATE OF TRIPURA
July 9, 2020
TAKAR MANI TRIPURA Vs. STATE OF TRIPURA
March 19, 2020
TANUSHREE NANDI BHOWMIK Vs. STATE OF TRIPURA
October 16, 2020
TANUSREE DATTA (DEB) Vs. STATE OF TRIPURA
August 21, 2020
TAPAN DAS Vs. UNION OF INDIA
January 3, 2020
TAPAS GUHA Vs. TRIPURA TEA DEVELOPMENT CORPORATION LTD.
November 19, 2020
TAPAS NATTA @ PAPAI NATTA Vs. STATE OF TRIPURA
March 18, 2020
TAPAS SAHA Vs. STATE OF TRIPURA
December 17, 2020
TARUN KUMAR ROY Vs. STATE OF TRIPURA
January 9, 2020
TEESTA PETROTECH PRIVATE LIMITED Vs. UNION OF INDIA
September 2, 2020
TIKENDRA DEBBARMA Vs. STATE OF TRIPURA
January 4, 2020
TITO CHAKMA Vs. STATE OF TRIPURA
February 18, 2020
TRIDIP BHOWMIK Vs. STATE OF TRIPURA
March 19, 2020
TRIDIP CHANDA Vs. MD. SAHA ALAM MIAH
February 20, 2020
TRIPURA CO-OPERATIVE MILK PRODUCER UNION LIMITED Vs. MADHURA MANJURI SINGH DEO ALIAS MANIKA RANA
March 3, 2020
TRIPURA GOVT. TEACHERS ASSOCIATION Vs. STATE OF TRIPURA
October 7, 2020
TRIPURA STATE ELECTRICITY CORPORATION Vs. SIRAJUL HAQUE
December 8, 2020
TRIPURA STATE ELECTRICITY CORPORATION LIMITED Vs. RITA KALAI
July 15, 2020
TRIPURA STATE ELECTRICITY CORPORATION LIMITED Vs. HEMAMALA TRIPURA
July 6, 2020
TRIPURA STATE ELECTRICITY CORPORATION LTD. Vs. SONALI SOM (SARKAR)
July 16, 2020
TRIPURA STATE OF COUNCIL FOR SCIENCE & TECHNOLOGY Vs. STATE OF TRIPURA
July 15, 2020
TRIPURA TEA DEVELOPMENT CORPORATION LIMITED Vs. PEERLESS TEA AND INDUSTRY LIMITED, NOW KAMALA TEA CO. LTD.
December 4, 2020
TRIPURA TRUCK OWNERS SYNDICATE Vs. STATE OF TRIPURA
February 5, 2020
TUSHAR KANTI DEBNATH Vs. STATE OF TRIPURA
July 7, 2020
TUTAN BISWAS Vs. TRIPURA STATE CO-OPERATIVE BANK LIMITED
June 3, 2020
TUTAN DEBBARMA Vs. STATE OF TRIPURA
January 9, 2020
TUTAN GHOSH Vs. STATE OF TRIPURA
August 31, 2020
TUTAN SAHA Vs. SUNIL BANIK
June 15, 2020
UMA ROY Vs. STATE OF TRIPURA
July 9, 2020
UMESH KALAI Vs. STATE OF TRIPURA
February 11, 2020
UNION OF INDIA Vs. GITA RANI BARMAN ROY
February 6, 2020
UNION OF INDIA Vs. MANIDIPA DEBROY CHOWDHURY
August 17, 2020
UNION OF INDIA Vs. DILIP KUMAR BISWAS
October 13, 2020
UNION OF INDIA Vs. RAJU SINGH
December 21, 2020
UNIVERSAL DRUG CENTRE, RONALDSAY ROAD, AGARTALA Vs. UNION OF INDIA
March 4, 2020
UNKNOWN Vs. PRADIP MAJUMDER
July 15, 2020
UTPAL DEBNATH Vs. STATE OF TRIPURA
March 10, 2020
UTPAL MAJUMDER Vs. FARID MIAH (MD.)
August 26, 2020
UTPAL SINHA Vs. STATE OF TRIPURA
January 10, 2020
UTTAM DEB Vs. STATE OF TRIPURA
July 27, 2020
UTTAM KUMAR DAS Vs. STATE OF TRIPURA
February 19, 2020
UTTAM KUMAR ROY Vs. STATE OF TRIPURA
December 4, 2020
VIJOY KUMAR Vs. STATE OF TRIPURA
October 29, 2020
YOGINDER PAL Vs. HIGH COURT OF TRIPURA
January 27, 2020