Case Index

Title
Date
AKNUSH ANILBHAI AGARWAL Vs. STATE OF MAHARASHTRA
March 16, 2020
PRANJALI GIRDHARI BAISANI Vs. DISTRICT CASTE SCRUTINY COMMITTEE
March 6, 2020
SUBHASH BANSI SALVE Vs. STATE OF MAHARASHTRA
March 9, 2020
TRANSRAIL LIGHTING LIMITED Vs. PUBLIC ELECTRICITY CORPORATION REPUBLIC OF YEMEN
March 11, 2020
"ABC" Vs. "XYZ"
November 3, 2020
"X" SINCE MINOR Vs. STATE OF MAHARASHTRA
February 12, 2020
A PARTNERSHIP FIRM Vs. PRATYAK SHAKER BHAWAN
December 22, 2020
A.K. MENON CUSTODIAN Vs. T.H. VAKIL
January 9, 2020
A1 FACILITY AND PROPERTY MANAGERS PVT. LTD. Vs. UNION OF INDIA
March 11, 2020
AABASAHEB Vs. STATE OF MAHARASHTRA
July 16, 2020
AADITYA Vs. STATE OF MAHARASHTRA
November 6, 2020
AAKASH Vs. STATE OF MAHARASHTRA
October 26, 2020
AAKASH N. TAWADE Vs. STATE OF MAHARASHTRA
August 19, 2020
AARATI SANTOSH SHETTY Vs. STATE OF MAHARASHTRA
January 30, 2020
AAROHI MORESHWAR FULE Vs. STATE OF MAHARASHTRA
September 17, 2020
AASHISH Vs. STATE OF MAHARASHTRA
March 12, 2020
ABASO RAMCHANDRA MADANE Vs. STATE OF MAHARASHTRA
December 9, 2020
ABC Vs. UNION OF INDIA
July 23, 2020
ABC Vs. STATE OF MAHARASHTRA
May 22, 2020
ABC Vs. STATE OF MAHARASHTRA & OTHERS.
May 19, 2020
ABDEL BASIT PARIHAR Vs. UNION OF INDIA, THROUGH INTELLIGENCE OFFICER, NARCOTICS CONTROL BUREAU
October 7, 2020
ABDUL FARUK BARGEER Vs. STATE OF MAHARASHTRA
October 28, 2020
ABDUL GAFFAR QUADRI Vs. MUNAWAR AHMED
May 8, 2020
ABDUL GAFFUR ABDUL SATAR KHAN Vs. STATE OF MAHARASHTRA
November 4, 2020
ABDUL HAFEEZ ABDUL QADIR KALSEKAR & ORS. Vs. STATE OF MAHARASHTRA & ANR.
July 23, 2020
ABDUL HAMEED A. KAREEM SAYYED Vs. PRAMOD VISHWANATH PATIL
March 2, 2020
ABDUL KARIM KHALILUR REHMAN Vs. ABDUL RAHIM KHALILUR REHMAN
March 9, 2020
ABDUL MOHAMMAD SHAIKH Vs. STATE OF MAHARASHTRA
September 29, 2020
ABDUL MUNAF SHAIKH Vs. ZILLA PARISHAD, NAGPUR
January 30, 2020
ABDUL RAHIM RAHEMAN SHAIKH Vs. SAIDA ABDUL RAHIM SHAIKH AND ORS.
January 3, 2020
ABDUL RAJAK CHAPPARBAN Vs. STATE OF GOA (AS
September 17, 2020
ABDUL RASHID MULLA Vs. STATE OF MAHARASHTRA
December 10, 2020
ABDUL RASHID S/O. ABDUL BASHIR Vs. UNION OF INDIA
February 21, 2020
ABDUL SALEEM ABDUL KAREEM SHAIKH AND ORS. Vs. STATE OF MAHARASHTRA
March 20, 2020
ABDUL SALIM @ SALLU Vs. THE STATE OF MAHARASHTRA
July 30, 2020
ABDUL SAMAD ABDUL SATTAR SIDDIQUI Vs. STATE OF MAHARASHTRA
October 21, 2020
ABDUL SHOEB SHAIKH Vs. SOMAIYA HOSPITAL AND RESEARCH CENTER
June 26, 2020
ABDULLA AINULHAQ ANSARI Vs. STATE OF MAHARASHTRA
October 28, 2020
ABERDEEN ASIA PACIFIC INCLUDING JAPAN EQUITY FUND Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 12, 2020
ABHIJEET ASHOKA INFRA STRUCTURE PVT. LIMITED Vs. JOINT DISTRICT REGISTRAR
March 6, 2020
ABHIJEET LAXMAN MELE Vs. STATE OF MAHARASHTRA
October 14, 2020
ABHIJEET RAJESH KOTHARI Vs. STATE OF MAHARASHTRA
August 17, 2020
ABHIJIT Vs. VIJAY
March 4, 2020
ABHIJIT P. GOSAVI Vs. STATE OF GOA
March 27, 2020
ABHINANDAN DILIPKUMAR DAMALE Vs. STATE OF MAHARASHTRA & ORS.
December 11, 2020
ABHINANDAN DILIPRAO DAMALE Vs. STATE OF MAHARASHTRA
December 7, 2020
ABHISHEK AGARWALLA Vs. INDIAN BANK
September 2, 2020
ABHISHEK KASHINATH DANDEWAD Vs. STATE OF MAHARASHTRA
November 20, 2020
ABHISHEK MISHRA Vs. STATE OF GOA
October 19, 2020
ABHISHEK RAMESH THORAT Vs. STATE OF MAHARASHTRA
March 2, 2020
ABHISHEK VIJAY INGLE Vs. VICE CHAIRMAN/JT COMMISSIONER
March 11, 2020
ABHISHEK VINOD PATIL Vs. DIVISIONAL COMMISSIONER, NASHIK DIVISION, NASHIK
February 27, 2020
ABRAR SOHEL TAHERMIYA SAUDAGAR Vs. STATE OF MAHARASHTRA
March 11, 2020
ACTIS CONSUMER GROOMING PRODUCTS LTD Vs. RAKESH MALHOTRA
March 5, 2020
ADARSH SHIKSHAN MANDALI Vs. STATE OF MAHARASHTRA
November 3, 2020
ADARSH SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA
October 28, 2020
ADARSHA EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
December 22, 2020
ADESH PRAKASHCHAND JAIN (BORUDIYA) Vs. HARISH PUNAMCHAND UNE
January 8, 2020
ADHIK SADASHIV MOHITE Vs. STATE OF MAHARASHTRA
June 16, 2020
ADIL CHAUS S/O. HAMAD CHAUS Vs. STATE OF MAHARASHTRA
August 3, 2020
ADITYA Vs. STATE OF MAHARASHTRA
December 16, 2020
ADITYA BIRLA HOUSING FINANCE LTD Vs. BANA BITHI BANIK & ORS
October 16, 2020
ADITYA DEVELOPERS Vs. MANISH RANGANATH THORAT
July 23, 2020
ADITYA KUMAR KEDIA Vs. VINOD SHANTILAL BHATIA
March 3, 2020
ADITYA SHAM CHATURVEDI Vs. STATE OF MAHARASHTRA
November 4, 2020
AERO CLUB Vs. SOLAR CREATIONS PVT. LTD.
January 21, 2020
AERO CLUB Vs. SOLAR CREATIONS PVT LTD
March 20, 2020
AFCONS INFRASTRUCTURE LIMITED Vs. KONKAN RAILWAY CORPORATION LIMITED
June 2, 2020
AGNELO LOPES Vs. STATE OF GOA
March 6, 2020
AGROCEL INDUSTRIES PVT. LTD. Vs. UNITED INDIA INSURANCE COMPANY LTD.
March 11, 2020
AHMADBHAI KARIMBHAI SHEIKH Vs. STATE OF MAHARASHTRA
August 10, 2020
AHMED RAZA Vs. DISTRICT CASTE CERTIFICATE SCRUTINY COMMITTEE
February 13, 2020
AISHWARYA Vs. DIRECTOR OF MEDICAL EDUCATION & RESEARCH
December 18, 2020
AJANTA PHARMA LIMITED Vs. SAPHNIX LIFE SCIENCE
December 8, 2020
AJAY Vs. STATE OF MAHARASHTRA
July 16, 2020
AJAY Vs. STATE OF MAHARASHTRA
April 27, 2020
AJAY BHAGWAN BOTHARE Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE
December 4, 2020
AJAY BIPINCHANDRA JHAVERI & ANR Vs. SANJAY PANDURANG KALATE & ORS
December 16, 2020
AJAY DIPAK JADHAV Vs. STATE OF MAHARASHTRA
December 4, 2020
AJAY KISANPRASAD MISAR Vs. NARAYAN TRIMBAK MISTRY
August 7, 2020
AJAY NANDKISHOR PASI Vs. COMMISSIONER OF POLICE, THANE
September 3, 2020
AJAY RAMESH DINODE Vs. STATE OF MAHARASHTRA
January 30, 2020
AJAY RAMPAL SARDA Vs. PANKAJ AND ORS.
December 9, 2020
AJAY S/O ANANDA NAYAKWADI Vs. UNION OF INDIA
March 20, 2020
AJAY S/O SANTOSH GAIKWAD Vs. STATE OF MAHARASHTRA
August 3, 2020
AJAYKUMAR Vs. STATE OF MAHARASHTRA
August 27, 2020
AJE INDIA PRIVATE LIMITED Vs. UNION OF INDIA
December 22, 2020
AJINKYA EKNATH KALE Vs. STATE OF MAHARASHTRA
September 24, 2020
AJIT Vs. STATE OF MAHARASHTRA
September 29, 2020
AJIT LAXIMAN SATHE Vs. STATE OF MAHARASHTRA
August 17, 2020
AJWANI INFRASTRUCTURE PVT LTD Vs. NAVI MUMBAI MUNICIPAL CORPORATION
March 3, 2020
AKASH DAGA KOLI Vs. STATE OF MAHARASHTRA
December 15, 2020
AKASH PRAKASH KHANDARE Vs. STATE THROUGH POLICE STATION MIDC, AKOLA
May 26, 2020
AKEMI EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
November 3, 2020
AKHIL AHMAD Vs. COMMISSIONER FOR AGRICULTURE
March 3, 2020
AKHIL AHMAD Vs. COMMISSIONER FOR AGRICULTURE
March 2, 2020
AKSHAY Vs. STATE OF MAHARASHTRA
September 25, 2020
AKSHAY RAHEJA Vs. GOPAL NARANG
February 13, 2020
AKSHAY S/O.MAROTI MORE Vs. STATE OF MAHARASHTRA
August 14, 2020
AL-FATEH TENANTS ASSOCIATION Vs. ROYAL REALTORS
December 4, 2020
ALAMPRABHU Vs. STATE OF MAHARASHTRA
December 15, 2020
ALEXANDER J. MICHAEL Vs. STATE OF GOA
February 28, 2020
ALI ASGAR AGHA Vs. BANK OF INDIA
October 26, 2020
ALI ASGAR MOHAMMED TAHSILDAR Vs. STATE OF MAHARASHTRA
July 21, 2020
ALI MOHAMMED SHIKH Vs. STATE OF MAHARASHTRA
December 14, 2020
ALIGN COMPONENTS PVT. LTD. Vs. UNION OF INDIA
April 30, 2020
ALIM @ MANGAL FATTULAL SAYYAD Vs. STATE OF MAHARASHTRA
September 15, 2020
ALKA SHRIKRUSHNA KAWARE Vs. STATE OF MAHARASHTRA
February 5, 2020
ALKA WAMAN MHASKE Vs. STATE OF MAHARASHTRA
August 21, 2020
ALL SERVICES GLOBAL PVT LTD Vs. SENIOR DIVISIONAL COMMERCIAL MANAGER
March 3, 2020
ALLAH RAKHA ABU BAKAR MANSOORI Vs. STATE OF MAHARASHTRA
January 31, 2020
ALLAN BAINBRIDGE, PRESENTLY AT CENTRAL JAIL Vs. STATE OF GOA, THR POLICE INSPECTOR
September 24, 2020
ALLAUDDIN Vs. STATE OF MAHARASHTRA
May 29, 2020
ALOK KISHOR KAMBLE Vs. STATE OF MAHARASHTRA
December 15, 2020
AMALNER MUNICIPAL COUNCIL, AMALNER Vs. STATE OF MAHARASHTRA AND ORS.
May 15, 2020
AMAR Vs. STATE OF MAHARASHTRA
September 25, 2020
AMARDEEPSINGH BASWANTSINGH THAKUR Vs. DEPUTY INSPECTOR GENERAL
November 25, 2020
AMBADAS KISAN GADEKAR Vs. STATE OF MAHARASHTRA
December 11, 2020
AMBAJI @ NANA HANMANT PATIL Vs. STATE OF MAHARASHTRA
July 29, 2020
AMBALAL ZINGA PATIL Vs. STATE OF MAHARASHTRA
September 23, 2020
AMBIKA DINKAR DONGE Vs. SCHEDULED TRIBES CASTE
March 4, 2020
AMBUJA CEMENTS LIMITED Vs. STATE OF MAHARASHTRA
June 4, 2020
AMIR SARDAR KHAN Vs. STATE OF MAHARASHTRA
December 14, 2020
AMIT Vs. STATE OF MAHARASHTRA
December 7, 2020
AMIT Vs. STATE OF MAHARASHTRA
February 28, 2020
AMIT Vs. STATE OF MAHARASHTRA
August 13, 2020
AMIT Vs. STATE OF MAHARASHTRA
July 20, 2020
AMIT @ DHARE DIWANSINGH SHAHU Vs. STATE OF MAHARASHTRA
December 11, 2020
AMIT B. VEER Vs. SONALI S. SAKHARAKAR
April 21, 2020
AMIT BHAGWAT VEER Vs. SONALI SUBHASH SAKHARKAR (SMT)
April 24, 2020
AMIT KOCHHAR Vs. STATE OF MAHARASHTRA
October 27, 2020
AMIT SHANKAR KAMBLE Vs. STATE OF MAHARASHTRA
January 3, 2020
AMIT SURESH LODHA Vs. STATE OF MAHARASHTRA
June 23, 2020
AMITA BHOMKAR, W/O LATE TATU @ NILESH BHOMKAR Vs. STATE, AS REPRESENTED BY THE OFFICER IN CHARGE
March 9, 2020
AMITABH RAMSHARAN NIGAM Vs. AMIT RGHUNANDAN SARAN SHARMA
March 4, 2020
AMITKUMAR Vs. STATE OF MAHARASHTRA
May 12, 2020
AMOL Vs. STATE OF MAHARASHTRA
March 2, 2020
AMOL Vs. STATE OF MAHARASHTRA
December 2, 2020
AMOL Vs. STATE OF MAHARASHTRA
December 1, 2020
AMOL C. SHAH (HUF) Vs. INCOME TAX OFFICER
January 27, 2020
AMOL GORAKH MAHANAOR & ANR. Vs. STATE OF MAHARASHTRA
July 6, 2020
AMOL JAGDISH BAVISKAR Vs. MINISTER, THE HIGHER AND TECHNICAL EDUCATION DEPARTMENT MUMBAI
December 11, 2020
AMOL MORESHWAR ACHREKAR AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
September 22, 2020
AMOL S/O RAMBHAU GITE Vs. STATE OF MAHARASHTRA
June 30, 2020
AMOL SURESH GHUGE Vs. STATE OF MAHARASHTRA
December 14, 2020
AMONCAR CLASSIC CATERERS Vs. STATE OF GOA
February 18, 2020
AMRAPALI Vs. PANJABRAO DESHMUKH KRISHI VIDYAPEETH
February 27, 2020
AMRAPALI Vs. PANJABRAO DESHMUKH KRISHI VIDYAPEETH
February 28, 2020
AMRAPALI W/O ATUL AKHARE Vs. PANJABRAO DESHMUKH KRISHI VIDYAPEETH
January 28, 2020
AMRITLAL MALDE Vs. NATIONAL (INDIA) CONTRACTORS AND ENGINEERS
November 25, 2020
AMRITSINGH LALSINGH GILL Vs. STATE OF MAHARASHTRA
December 17, 2020
AMRUTA Vs. STATE OF MAHARASHTRA AND ANOTHER.
May 19, 2020
AMRUTA Vs. STATE OF MAHARASHTRA
May 22, 2020
ANAGHA Vs. STATE OF MAHARASHTRA
April 23, 2020
ANAND Vs. UNION OF INDIA
January 3, 2020
ANAND BALAKASHRAM Vs. STATE OF MAHARASHTRA & ORS
July 3, 2020
ANAND DEVELOPERS, A PARTNERSHIP FIRM Vs. ASST. COMMISSIONER OF INCOME TAX CIRCLE 2(1)
February 18, 2020
ANAND MAHADEV JAISWAL Vs. STATE OF MAHARASHTRA
October 13, 2020
ANAND ROOPCHAND GAJBHIYE Vs. STATE OF MAHARASHTRA
October 16, 2020
ANAND ROOPCHAND GAJBHIYE Vs. STATE OF MAHARASHTRA
September 22, 2020
ANAND TELTUMBDE Vs. STATE OF MAHARASHTRA AND OTHERS
February 14, 2020
ANAND WAMAN RANDHE Vs. STATE OF MAHARASHTRA
October 6, 2020
ANANDA SAKHARAM PADALKAR Vs. SACHIN MARUTI KOLI
February 26, 2020
ANANDA WD/O MOTIRAM MESHRAM Vs. UNION OF INDIA
February 14, 2020
ANANDI DHONDU SAWANT Vs. STATE OF MAHARASHTRA
December 1, 2020
ANANDILAL HAJARIMAL BHULADA Vs. SHEGAON MUNICIPAL COUNCIL
March 11, 2020
ANANT Vs. STATE OF MAHARASHTRA
May 8, 2020
ANANT Vs. MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION
September 15, 2020
ANANT VARDHAN PATHAK @ ANANT SATISH PATHAK Vs. UNION OF INDIA
May 22, 2020
ANAVIRAPPA CHANVIRAPPA MOTAGI Vs. STATE OF MAHARASHTRA
October 21, 2020
ANAX INDUSTRIES PVT LTD Vs. MICRO LOGISTICS I PVT LTD
December 22, 2020
ANAY JOEVEST ACHO Vs. STATE OF MAHARASHTRA
May 15, 2020
ANGRE PORT PRIVATE LTD. Vs. TAG 15
March 9, 2020
ANIL Vs. STATE OF MAHARASHTRA
October 15, 2020
ANIL Vs. STATE OF MAHARASHTRA
March 11, 2020
ANIL Vs. STATE OF MAHARASHTRA
February 14, 2020
ANIL BABAN KHADE Vs. STATE OF MAHARASHTRA
March 9, 2020
ANIL D. GARJE Vs. STATE OF MAHARASHTRA
March 4, 2020
ANIL DATTATRAYA GIRME Vs. STATE OF MAHARASHTRA
February 26, 2020
ANIL KAINYA Vs. NISHA SUMAN JAIN
January 6, 2020
ANIL LAXMAN KORGAONKAR Vs. C.B.I. (A.C.B.), MUMBAI / STATE OF MAHARASHTRA
December 7, 2020
ANIL LAXMICHAND MENDA Vs. STATE OF MAHARASHTRA
June 2, 2020
ANIL RAMDAS PAWAR Vs. UNION OF INDIA
March 4, 2020
ANIL SATISH BANDIWAR Vs. STATE OF MAHARASHTRA
August 17, 2020
ANIL V. RANADIVE Vs. SATISH SHANKARRAO PARALKAR
March 9, 2020
ANILA RASIKLAL MEHTA Vs. UNION OF INDIA
March 13, 2020
ANILDATTA Vs. STATE OF MAHARASHTRA
September 15, 2020
ANILKUMAR ANANTLAL DAS Vs. STATE OF MAHARASHTRA
December 7, 2020
ANILKUMAR BALIRAM GAIKWAD Vs. STATE OF MAHARASHTRA
May 19, 2020
ANIRUDHA RADHESHYAM YADAV Vs. THE STATE OF MAHARASHTRA
January 9, 2020
ANISA BEGUM Vs. STATE OF MAHARASHTRA,
March 3, 2020
ANISUDDIN KUTUBUDDIN Vs. CHIEF EXECUTIVE OFFICER
January 2, 2020
ANITA HEMANT SALUNKE Vs. STATE OF MAHARASHTRA
December 8, 2020
ANITA POPAT SALUNKHE Vs. SURESH PRATAP SOLANKAR
December 2, 2020
ANITA W/O ARUN MEMANE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
July 24, 2020
ANIUDDIN SHAMSUDDIN SOLANKI Vs. THE SUPERINTENDENT OF POLICE, YAVATMAL AND ORS.
September 15, 2020
ANJALI RAMESH WAGHMARE Vs. HIGH COURT OF JUDICATURE AT BOMBAY
January 29, 2020
ANKIT GHANSHYAM MUTHA Vs. UNION OF INDIA
January 21, 2020
ANKUSH Vs. STATE OF MAHARASHTRA
November 5, 2020
ANKUSH Vs. STATE OF MAHARASHTRA
December 14, 2020
ANKUSH MANSING PAWAR Vs. STATE OF MAHARASHTRA
December 15, 2020
ANKUSH S/O RAMAJI AMZARE Vs. UNION OF INDIA
February 17, 2020
ANKUSH SANJAY MANDHEKAR Vs. STATE OF MAHARASHTRA
December 15, 2020
ANKUSH SUBHASH @ NANNU BHISADE Vs. STATE OF MAHARASHTRA
June 26, 2020
ANMOL S/O DEVAJI GOSWAMI Vs. NAGSEN SHIKSHAN SANSTHA, NAGPUR
January 20, 2020
ANNAJI Vs. STATE OF MAHARASHTRA
July 24, 2020
ANNAJI BABURAO KULKARNI Vs. STATE OF MAHARASHTRA
October 7, 2020
ANNELY DLIMA Vs. POLICE INSPECTOR, AGACAIM POLICE STATION
February 27, 2020
ANSAR SHAH SHABIR SHAH Vs. STATE OF MAHARASHTRA
September 4, 2020
ANTHONY FERNANDES Vs. POLICE INSPECTOR, MARGAO TOWN POLICE, MARGAO
January 31, 2020
ANTIKEROS SHIPPING CORPORATION Vs. ADANI ENTERPRISES LIMITED
February 18, 2020
ANTONY WASTE HANDLING CELL LTD Vs. BHIWANDI NIZAMPUR CITY MUNICIPAL CORPORATION
July 3, 2020
ANUPAMA Vs. BHALCHANDRA ONKAR PATIL
December 15, 2020
ANURADHA LAXMAN BHALERAO Vs. LAXMAN DEVIDAS DOIPHODE
March 12, 2020
ANWARHUSSAIN ABDUL GAFFAR Vs. YAMUNABAI
June 4, 2020
APANA LOGISTICS PVT LTD Vs. CONTAINER CORPORATION OF INDIA LTD
December 4, 2020
APARNA Vs. STATE OF MAHARASHTRA
February 6, 2020
APEKSHA Vs. STATE OF MAHARASHTRA
November 26, 2020
APPA Vs. STATE OF MAHARASHTRA
October 7, 2020
APPALAL RASUL MAGDUM Vs. BAPU HANIF MAGDUM
May 19, 2020
APSARA CO-OPERATIVE HOUSING SOCIETY LTD. Vs. COLLECTOR (U L C ) GRETER MUMBAI
January 31, 2020
APURWA VAIDYANATH MANDAL Vs. STATE OF MAHARASHTRA
March 11, 2020
ARACHANA Vs. STATE OF MAHARASHTRA
March 20, 2020
ARAMBHAN HOSPITALITY SERVICES LTD. Vs. OFFICIAL LIQUIDATOR
January 14, 2020
ARATI SHIVAJI KOLI Vs. STATE OF MAHARASHTRA
June 9, 2020
ARBAAZ AHMED SHAIKH Vs. STATE OF MAHARASHTRA
March 11, 2020
ARCELOR MITTAL NIPPON STEEL INDIA LIMITED Vs. ESSAR HOUSE PRIVATE LIMITED
December 10, 2020
ARCHANA Vs. STATE OF MAHARASHTRA
October 28, 2020
ARCHANA SALASKAR Vs. STATE OF MAHARASHTRA
April 27, 2020
AREA MANAGER/SUB AREA MANAGER Vs. ANUSUYA NARSAYYA SIRSILLA
March 6, 2020
ARIF MOHD. RAHILLA Vs. STATE OF MAHARASHTRA
October 21, 2020
ARJUN Vs. STATE OF MAHARASHTRA
December 3, 2020
ARJUN Vs. STATE OF MAHARASHTRA
June 12, 2020
ARJUN Vs. STATE OF MAHARASHTRA
September 8, 2020
ARJUN Vs. STATE OF MAHARASHTRA
August 18, 2020
ARJUN AMOGSIDDHA SHELKE Vs. STATE OF MAHARASHTRA
December 17, 2020
ARJUN DASHRAT BHADE Vs. KALABAI KASHINATH KOTHIMBIRE AND ORS.
May 29, 2020
ARJUN JAY DESAI Vs. STATE OF MAHARASHTRA
December 14, 2020
ARKA Vs. KANGAROO KIDS EDUCATION LTD
October 12, 2020
ARNAB MANORANJAN GOSWAMI Vs. STATE OF MAHARASHTRA
November 7, 2020
ARNAB MANORANJAN GOSWAMI Vs. STATE OF MAHARASHTRA
November 9, 2020
ARNAB RANJAN GOSWAMI Vs. STATE OF MAHARASHTRA
June 30, 2020
ARPANA VIJAY MANORE Vs. VIJAY TUKARAM MANORE
December 9, 2020
ARSHAD FAIZAN SHAH Vs. STATE OF MAHARASHTRA
November 5, 2020
ARTHIK DURBAL MAHILA VIKAS PRASHIKSHAN SANSTHA Vs. GOPAL CHARANDAS DAWANDE
August 27, 2020
ARUMUGUM ARUNDATIYAR Vs. STATE OF MAHARASHTRA
August 5, 2020
ARUN Vs. STATE OF MAHARASHTRA
December 1, 2020
ARUN Vs. DIVISIONAL COMMISSIONER NAGPUR DIVISION
February 26, 2020
ARUN Vs. STATE OF MAHARASHTRA
October 27, 2020
ARUN Vs. SHAILENDRA
December 1, 2020
ARUN B. MISHRA Vs. NILESH SHAH
March 4, 2020
ARUN KUMAR RAMSWAROOP AGARWAL Vs. THE STATE OF MAHARASHTRA
July 17, 2020
ARUN NARAYAN DAAKHARE Vs. STATE OF MAHARASHTRA
March 12, 2020
ARUN RAMCHANDRA KALE Vs. STATE OF MAHARASHTRA
January 30, 2020
ARUN RAMKRUSHNA KOTANGALE Vs. ZILLA PARISHAD, BHANDARA
March 2, 2020
ARUN SHARMA Vs. ROXANN SHARMA
September 18, 2020
ARUN SHRIRAM DEVARE Vs. SUPERINTENDENT OF POLICE, DHULE
June 26, 2020
ARUN WAMANRAOJI KHODKE Vs. STATE OF MAHARASHTRA
July 27, 2020
ARUNA @ ARUN Vs. UNION OF INDIA
March 6, 2020
ARUNA SHIVRAJ ANUMULA Vs. STATE OF MAHARASHTRA
June 16, 2020
ARVIND Vs. STATE OF MAHARASHTRA
October 21, 2020
ARVIND Vs. STATE OF MAHARASHTRA
October 7, 2020
ARVIND ARJUN CHAUDHARI Vs. STATE OF MAHARASHTRA AND OTHERS
April 30, 2020
ARVIND JERAM KOTECHA Vs. PRABHUDAS DAMODAR KOTECHA
November 9, 2020
ARVIND N. KAMBLE Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
October 6, 2020
ARVINDKUMAR BHAIYALAL SAHU Vs. STATE OF MAHARASHTRA
December 14, 2020
ASAHI INDIA GLASS LTD Vs. STATE OF MAHARASHTRA
December 17, 2020
ASAWARI ARVIND CHAVAN Vs. STATE OF MAHARASHTRA
March 11, 2020
ASHA KRISHNAJI KULKARNI Vs. STATE OF MAHARASHTRA
August 5, 2020
ASHA SHRICHAND RAHEJA Vs. PURSHOTTAM VISHANDAS RAHEJA
March 4, 2020
ASHABAI Vs. STATE OF MAHARASHTRA
May 29, 2020
ASHABAI SUBHASH KOLI Vs. STATE OF MAHARASHTRA
May 22, 2020
ASHISH KOLHE Vs. NETRA ASHISH KOLHE
December 17, 2020
ASHISH MADHUKAR MESHRAM Vs. STATE OF MAHARASHTRA
July 9, 2020
ASHISH SHIVKUMAR WANKHADE Vs. STATE OF MAHARASHTRA
February 4, 2020
ASHISH YADAV BHARAMBE Vs. STATE OF MAHARASHTRA
December 9, 2020
ASHOK Vs. SANJAY MANIKRAO YADGIRE
March 13, 2020
ASHOK Vs. STATE OF MAHARASHTRA
September 3, 2020
ASHOK Vs. UNION OF INDIA
January 27, 2020
ASHOK Vs. STATE OF MAHARASHTRA
December 15, 2020
ASHOK Vs. STATE OF MAHARASHTRA
December 3, 2020
ASHOK Vs. STATE OF MAHARASHTRA
November 4, 2020
ASHOK Vs. STATE OF MAHARASHTRA
November 5, 2020
ASHOK Vs. ASHWINI DIVORCEE
January 9, 2020
ASHOK Vs. STATE OF MAHARASHTRA
October 8, 2020
ASHOK Vs. STATE OF MAHARASHTRA
June 2, 2020
ASHOK ABARAO RABADE Vs. PRADEEP S/O BHAGWANTRAO BOKEY
February 27, 2020
ASHOK ANANDRAO ADHALRAO Vs. STATE OF MAHARASHTRA
March 18, 2020
ASHOK DEVMAN GANGURDE Vs. DAGU CHIMAN GANGURDE
July 2, 2020
ASHOK KHIANI Vs. MUNICIPAL CORPORATION OF GREATER MUMABI
October 19, 2020
ASHOK KONDAJI ROKADE Vs. STATE OF MAHARASHTRA
November 26, 2020
ASHOK KUNDLIK WARAT Vs. STATE OF MAHARASHTRA AND ANOTHER
July 9, 2020
ASHOK PUNDALIK GAVADE Vs. STATE OF MAHARASHTRA
December 18, 2020
ASHOK ROOPCHAND JAIN Vs. STATE OF MAHARASHTRA
March 4, 2020
ASHOK S/O BANSILALJI SAKLECHA Vs. STATE OF MAHARASHTRA
February 4, 2020
ASHOK S/O JETHANAND NAVANI Vs. JETHANAND S/O SUNDERDAS NAVANI
August 25, 2020
ASHOK SHALIKRAM JAISWAL Vs. SATYANARAYAN ROOPLAL JAISWAL
March 4, 2020
ASHOK SHANKARRAO DHAWAD Vs. STATE OF MAHARASHTRA
November 24, 2020
ASHOK SUVALAL LALWANI Vs. S. R. ABHALE
July 17, 2020
ASHOK TEJRAO TEPLE Vs. STATE OF MAHARASHTRA AND OTHERS.
July 21, 2020
ASHOK VISHUPANT MANKAR Vs. STATE OF MAHARASHTRA
December 16, 2020
ASHOK VITTHAL NACHANKAR Vs. VIJAY DATTARAM DESAI
March 12, 2020
ASHOKKUMAR Vs. STATE OF MAHARASHTRA
September 25, 2020
ASHT BHUJA NATH Vs. STATE OF MAHARASHTRA
January 20, 2020
ASHU DUTT Vs. ANEESHA DUTT
July 24, 2020
ASHU DUTT Vs. ANEESHA DUTT
September 15, 2020
ASHWIN SUDAM KHOBRAGADE Vs. SAPNA ASHWIN KHOBRAGADE
March 12, 2020
ASHWINI Vs. STATE OF MAHARASHTRA AND OTHERS.
May 19, 2020
ASHWINI Vs. STATE OF MAHARASHTRA
May 22, 2020
ASHWINI DAMODARRAO GHUGE Vs. STATE OF MAHARASHTRA AND OTHERS
July 20, 2020
ASHWINI DEVIDAS PAWAR Vs. SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE
November 25, 2020
ASIAN SATELLITE BROADCAST PVT. LTD. Vs. INCOME TAX OFFICER, CIRCLE 6(1)(3)
September 28, 2020
ASID AMIR JAHAGIRDAR Vs. STATE OF MAHARASHTRA
November 24, 2020
ASLAM AMIN TADVI Vs. STATE OF MAHARASHTRA
December 3, 2020
ASMITA SACHIN SONONE Vs. SACHIN DASHRATH SONONE
October 27, 2020
ASRA CONSTRUCTIONS Vs. KALYAN KUTIR C-OPERATIVE HOUSING SOCIETY
February 5, 2020
ASSOCIATION OF INDIAN SCHOOLS Vs. STATE OF MAHARASHTRA
November 25, 2020
ASSOCIATION OF INDIAN SCHOOLS Vs. STATE OF MAHARASHTRA
December 1, 2020
ASSOCIATION OF INDIAN SCHOOLS Vs. STATE OF MAHARASHTRA
December 4, 2020
ASSOCIATION OF INDIAN SCHOOLS Vs. STATE OF MAHARASHTRA
December 14, 2020
ASSOCIATION OF INDIAN SCHOOLS Vs. STATE OF MAHARASHTRA
December 9, 2020
ATHAR KHAN Vs. STATE OF MAHARASHTRA
October 5, 2020
ATHARVA CONSTRUCTION Vs. STATE OF MAHARASHTRA
February 13, 2020
ATMARAM Vs. STATE OF MAHARASHTRA
June 17, 2020
ATMARAM S/O GANPAT MEDGOTTALWAR Vs. STATE OF MAHARASHTRA
July 17, 2020
ATUL Vs. ADDITIONAL COMMISSIONER
March 3, 2020
ATUL Vs. STATE OF MAHARASHTRA
August 17, 2020
ATUL @ BITTU DIPAK KALE. Vs. STATE OF MAH.
April 3, 2020
ATUL AAYRING BHOSALE Vs. STATE OF MAHARASHTRA
July 16, 2020
ATUL VINAYAK GAIKWAD Vs. STATE OF MAHARASHTRA
March 17, 2020
ATUL VINAYAK GAIKWAD Vs. STATE OF MAHARASHTRA
March 16, 2020
ATUL VINAYAK GAIKWAD Vs. STATE OF MAHARASHTRA
March 20, 2020
AUDUMBER NARAYAN WADADEKAR Vs. STATE OF MAHARASHTRA,
September 2, 2020
AURA JOHN D SOUZA Vs. UNION BANK OF INDIA
December 18, 2020
AVINASH Vs. TAHSILDAR (REVENUE), MOREGAON
September 17, 2020
AVINASH Vs. STATE OF MAHARASHTRA
December 14, 2020
AVINASH Vs. ZILLA PARISHAD, AKOLA
July 13, 2020
AVINASH BABURAO RAYATE Vs. STATE OF MAHARASTRA
January 31, 2020
AVINASH KISHORCHAND JAISWAL Vs. RAMMANDI DEOSTHAN, PAVNAR
April 27, 2020
AVINASH VISHWASRAO DESHMUKH Vs. STATE OF MAHARASHTRA
March 6, 2020
AVNEESH HARVANSH SINGH Vs. STATE OF MAHARASHTRA
August 1, 2020
AVNEESH HARVANSH SINGH Vs. STATE OF MAHARASHTRA
January 17, 2020
AWADHESH KUMAR PARAS NATH PATHAK Vs. STATE OF MAHARASHTRA
February 26, 2020
AXIS BANK LIMITED Vs. TALWALKARS HEALTH CLUBS LTD
January 14, 2020
AXIS TRUSTEE SERVICES LTD Vs. MT PREM MALA
October 19, 2020
AXIS TRUSTEE SERVICES LTD. Vs. M.T. PREM MALA
July 28, 2020
AZIZ KHAN MOHD. KHAN PATHAN Vs. STATE OF MAHARASHTRA
November 23, 2020
B.I.F.R. Vs. OFFICIAL LIQUIDATOR OF SWADESHI MILLS CO. LTD.
January 2, 2020
BABAN Vs. STATE OF MAHARASHTRA
March 9, 2020
BABAN POPAT DANGAT Vs. STATE OF MAHARASHTRA
October 29, 2020
BABANRAO LAKSHMANRAO PANDIT Vs. STATE OF MAHARASHTRA
September 22, 2020
BABARAO NAGORAO PATIL Vs. JOINT CHARITY COMMISSIONER
September 24, 2020
BABASAHEB SHAMGONDA PATIL Vs. STATE OF MAHARASHTRA
November 4, 2020
BABU Vs. DEPUTY INSPECTOR GENERAL PRISON
November 3, 2020
BABU Vs. STATE OF MAHARASHTRA
December 17, 2020
BABU BHAIRU OVHAL Vs. STATE OF MAHARASHTRA
April 30, 2020
BABU BHAU BHAGAT Vs. STATE OF MAHARASHTRA
October 12, 2020
BABURAO @ BABAN SARANGDHAR KHADE Vs. STATE OF MAHARASHTRA
May 12, 2020
BABURAO BHIMRAO CHAVAN Vs. STATE OF MAHARASHTRA
May 15, 2020
BABYBAI W/O PANDURANG MADANKAR Vs. GHELABHAI NARAYANJI SAKARIYA
March 17, 2020
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. LATA RAMDAS CHARI
July 23, 2020
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. MATILDA FERNANDES AND ORS.
July 10, 2020
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. KAMESHWARI RAJENDRA SABNIS AND ORS.
July 23, 2020
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. CHANDAN TULSIDAS GAUTHANKAR
July 16, 2020
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. MAHESH GUNDAPPA GOUDER
July 20, 2020
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. PUSHPA NARAYAN KHURDE
December 18, 2020
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. GANGA ALIAS GANGUBAI
July 16, 2020
BAJAJ ELECTRICALS LTD Vs. GOURAV BAJAJ AND ANR
March 3, 2020
BAJRANG PRALHAD AVATADE Vs. STATE OF MAHARASHTRA
December 17, 2020
BAL ASHA TRUST Vs. ALEXANDER BRYAN LIMBAUGH
December 22, 2020
BALAJI Vs. STATE OF MAHARASHTRA
September 7, 2020
BALAJI Vs. STATE OF MAHARASHTRA
September 2, 2020
BALAJI Vs. STATE OF MAHARASHTRA
March 6, 2020
BALAJI CHANDRAKANT BHAT JOSHI Vs. STATE OF MAHARASHTRA
March 16, 2020
BALAJI PARASRAM BODKHE Vs. STATE OF MAHARASHTRA
June 16, 2020
BALAN FLOREA Vs. STATE OF MAHARASHTRA
March 3, 2020
BALASAHEB Vs. STATE OF MAHARASHTRA
March 3, 2020
BALASAHEB Vs. STATE OF MAHARASHTRA
October 20, 2020
BALASAHEB Vs. STATE OF MAHARASHTRA
October 21, 2020
BALDEV KRISHNAN ASHTA Vs. STATE OF MAHARASHTRA
February 6, 2020
BALI Vs. STATE OF MAHARASHTRA
April 20, 2020
BALIRAM Vs. GAJANAN
January 30, 2020
BALIRAM Vs. RAGHUNATH
February 26, 2020
BALIRAM S/O NAMDEO BEDKE Vs. STATE OF MAHARASHTRA
August 3, 2020
BALKRISHNA RAJU MHASE Vs. STATE OF MAHARASHTRA & ORS.
May 22, 2020
BALKRUSHNA Vs. DATTA
January 3, 2020
BALLARD ESTATE Vs. CHAMPALAL VITHURAM JAJOO
April 27, 2020
BALLARPUR INDUSTRIES LIMITED Vs. STATE OF MAHARASHTRA
October 26, 2020
BALLARPUR INDUSTRIES LIMITED Vs. STATE OF MAHARASHTRA
March 6, 2020
BALLARPUR SEVA SAMITI Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
December 9, 2020
BALSAHEB Vs. STATE OF MAHARASHTRA
August 13, 2020
BALU Vs. STATE OF MAHARASHTRA
March 11, 2020
BALU @ RAJENDRA BHIMSHA GAIKWAD Vs. STATE OF MAHARASHTRA
March 3, 2020
BALU BABAN BHOPI Vs. STATE OF MAHARASHTRA
October 23, 2020
BALU BABURAO KALE Vs. STATE OF MAHARASHTRA
May 26, 2020
BANDU Vs. STATE OF MAHARASHTRA
October 22, 2020
BANDU DAMU MASAL Vs. STATE OF MAHARASHTRA
December 9, 2020
BANTI Vs. STATE OF MAHARASHTRA
October 22, 2020
BANYAN TREE GROWTH CAPITAL L.L.C. Vs. AXIOM CORDAGES LIMITED
April 30, 2020
BAPUSAHEB Vs. STATE OF MAHARASHTRA
May 8, 2020
BAPUSAHEB GITARAM KARDILE Vs. STATE OF MAHARASHTRA
May 4, 2020
BAPUSAHEB LAXMAN DARANDALE Vs. STATE OF MAHARASHTRA
January 30, 2020
BASWARAJ Vs. MADEVI
March 4, 2020
BATYROV SHUKHRATBEK Vs. STATE OF MAHARASHTRA
June 12, 2020
BATYROV SHUKHRATBEK Vs. STATE OF MAHARASHTRA
August 21, 2020
BENEDITO MANUEL GONSALVES Vs. PEDRO CONCEISSAO MARIO GONSALVES
July 3, 2020
BENJIMAN VENKATESHWARLU ERAGADINNELLA Vs. STATE OF MAHARASHTRA
March 18, 2020
BENNETT, COLEMAN AND COMPANY LTD. AND ORS. Vs. GLOBAL INDIA ENTERTAINMENT PRODUCTION AND ORS.
January 7, 2020
BHAGABAI BHIVSAN DABHADE Vs. GIRJUBA LAHANU GODSE
March 11, 2020
BHAGAJI Vs. STATE OF MAHARASHTRA
October 20, 2020
BHAGATSINGH Vs. BHOJRAJ KANJI JOSHI
June 2, 2020
BHAGTAM Vs. STATE OF MAHARASHTRA
May 26, 2020
BHAGWAN Vs. STATE OF MAHARASHTRA
June 18, 2020
BHAGWAN Vs. RAMDAS
January 6, 2020
BHAGWAN Vs. JOINT CHARITY COMMISSIONER
October 7, 2020
BHAGWAN Vs. GOVERNMENT OF INDIA
December 2, 2020
BHAGWAN AMBAJI JAGTAP Vs. STATE OF MAHARASHTRA
December 10, 2020
BHAGWAN AMBAR SHINDE Vs. STATE OF MAHARASHTRA
September 15, 2020
BHAGWAN AMBAR SHINDE Vs. STATE OF MAHARASHTRA
November 18, 2020
BHAGWAN BHAU HULAWALE Vs. STATE OF MAHARASHTRA
September 9, 2020
BHAGWAN GANPAT MHATRE Vs. STATE OF MAHARASHTRA
December 14, 2020
BHAGWAN NARAYAN GHORPADE Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA PROJECT IMPLEMENTATION UNIT NASHIK
September 2, 2020
BHAGWAN PRATISTHAN Vs. BABANRAO DHAKNE VIDYALAYA
May 13, 2020
BHAGWAN RAMNATH DHATRAK Vs. STATE OF MAHARASHTRA
October 12, 2020
BHAGWAN S/O RAJARAM MESHRAM Vs. STATE OF MAHARASHTRA
January 4, 2020
BHAGWAT DADASAHEB LANDGE Vs. STATE OF MAHARASHTRA
September 9, 2020
BHAGWAT PUTALAYA PAWAR Vs. STATE OF MAHARASHTRA
September 22, 2020
BHAGYACHANDRA SHAMRAO SUKHTANKAR Vs. MANGALA YESHWANT KEWALE
January 28, 2020
BHALCHANDRA Vs. STATE OF MAHARASHTRA
December 16, 2020
BHALCHANDRA VASUDEO RAO Vs. THE MUNICIPAL CORPORATION OF GREATER MUMBAI
December 22, 2020
BHAMHADEO TUKARAM HARYAN Vs. UNION OF INDIA
January 21, 2020
BHANUDAS Vs. STATE OF MAHARASHTRA
October 20, 2020
BHANUDAS Vs. STATE OF MAHARASHTRA
February 14, 2020
BHANUDAS BABURAO PAWAR Vs. STATE OF MAHARASHTRA
November 4, 2020
BHANUDAS GOVINDA KHADSE Vs. STATE OF MAHARASHTRA
March 3, 2020
BHANUDAS S/O BHAGWAN GOTE Vs. VITTHAL S/O HARIBHAU GOTE
August 13, 2020
BHANUMATI JAISUKHBHAI BHUTA Vs. IVORY PROPERTIES & HOTELS PRIVATE LIMITED
January 28, 2020
BHARAT Vs. STATE OF MAHARASHTRA
December 8, 2020
BHARAT Vs. STATE OF MAHARASHTRA
September 9, 2020
BHARAT HOTELS LIMITED Vs. STATE OF GOA
March 9, 2020
BHARAT PETROLEUM CO. LIMITED Vs. BANSILAL
November 6, 2020
BHARAT PETROLEUM CORP. LTD. Vs. PETROLEUM WORKMENS UNION AND ORS.
January 7, 2020
BHARAT PETROLEUM CORPORATION Vs. CHAMPALAL VITHURAM JAJOO
April 27, 2020
BHARAT S/O VISHNUPRASAD AGRAWAL Vs. STATE OF MAHARASHTRA
October 26, 2020
BHARAT VISHWANATH RAMINWAR Vs. STATE OF MAHARASHTRA
March 17, 2020
BHARATBAI Vs. STATE OF MAHARASHTRA
July 9, 2020
BHARATEE BALAJI RAPATWAR Vs. STATE OF MAHARASHTRA
December 11, 2020
BHARATI Vs. SULTAN SINGH APARSINGH
July 24, 2020
BHARATI SACHIN JAISWAL Vs. STATE OF MAHARASHTRA
March 6, 2020
BHARATIYA ADHYATMIC SOCIETY Vs. STATE OF MAHARASHTRA
February 6, 2020
BHARATIYA KAMGAR KARMACHARI MAHASANGH Vs. LLOYDS LINE PIPES LTD.
February 21, 2020
BHARTI AXA GENERAL INSURANCE CO. LTD. Vs. MANOHAR ATMRAM PARDHI
February 5, 2020
BHARTI C. THAKKAR @ BHARTI CHETAN RATHOD Vs. VEERSHAIVA CO-OP. BANK LTD. & ORS.
February 3, 2020
BHASKAR Vs. STATE OF MAHARASHTRA
February 10, 2020
BHASKAR Vs. STATE OF MAHARASHTRA
December 4, 2020
BHASKAR JAGDEO ATOLE Vs. STATE OF MAHARASHTRA
June 12, 2020
BHASKAR NIMBA AMRUTSAGAR Vs. STATE OF MAHARASHTRA
March 4, 2020
BHASKAR UMAJI WAKODE Vs. STATE OF MAHARASHTRA
June 6, 2020
BHATU KASHINATH BHADANE Vs. STATE OF MAHARASHTRA
November 12, 2020
BHATU PRAKASH PATIL Vs. STATE OF MAHARASHTRA
May 29, 2020
BHATU S/O HIMMAT AKHADE Vs. STATE OF MAHARASHTRA
August 21, 2020
BHATULAL Vs. STATE OF MAHARASHTRA
September 24, 2020
BHAU DHARMA DIWANE Vs. STATE OF MAHARASHTRA
November 26, 2020
BHAURAO Vs. STATE OF MAHARASHTRA
November 3, 2020
BHAUSAHEB DNYANDEV KHODVE Vs. STATE OF MAHARASHTRA
June 25, 2020
BHAUSAHEB WAMAN SHINDE Vs. STATE OF MAHARASHTRA
January 13, 2020
BHAVNA KISAN URADYA Vs. STATE OF MAHARASHTRA
March 16, 2020
BHIM ARMY Vs. STATE OF MAHARASHTRA
February 21, 2020
BHIMA Vs. STATE OF MAHARASHTRA
November 3, 2020
BHIMA @ BHIMRAO BABURAO DESHMUKH Vs. STATE OF MAHARASHTRA
December 9, 2020
BHIMA SHIVRAM SALUNKE Vs. STATE OF MAHARASHTRA
February 12, 2020
BHIMRAJ SAKHARAM KAKAD AND ANOTHER Vs. DATTATRAYA NANA KAKAD & OTHERS.
August 18, 2020
BHIMRAO MANIKRAO DHOLE Vs. THE STATE OF MAHARASHTRA
June 16, 2020
BHOGAWATI SAHAKARI SAKHAR KARKHANA, SHAHUNAGAR (PARITE) Vs. ANANDA ISHWARA KUMBHAR
January 9, 2020
BHOLANATH K GUPTA PROP OF DHANLAXMI BUILDERS Vs. ATTARKAUR MANSION CHSL
November 25, 2020
BHOLASINGH Vs. STATE OF MAHARASHTRA
October 19, 2020
BHOLASO Vs. STATE OF MAHARASHTRA
November 3, 2020
BHUSHAN MANOHAR SALUNKE Vs. THE SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE, NANDURBAR
December 22, 2020
BHUSHAN NILKANTH DHAWANE Vs. STATE OF MAHARASHTRA
October 21, 2020
BIBHISHAN Vs. STATE OF MAHARASHTRA
December 15, 2020
BIBI KHATIJA Vs. STATE OF MAHARASHTRA
April 8, 2020
BIBISINGH Vs. STATE OF MAHARASHTRA
May 22, 2020
BIPIN BHIMSEN JADHAV Vs. STATE OF MAHARASHTRA
September 18, 2020
BIPIN VISHNU MORE Vs. STATE OF MAHARASHTRA
March 16, 2020
BISAN Vs. STATE OF MAHARASHTRA
August 24, 2020
BISLERI INTERNATIONAL PVT. LTD. Vs. LAXMIKANTA NAYAK
December 10, 2020
BISMILLAH GULAMGAUS Vs. BABY HUSSAIN SHEIKH
March 3, 2020
BOARD OF TRUSTEES OF THE PORT MUMBAI Vs. BARGE MADHWA AND ANR.
May 19, 2020
BOARD OF TRUSTEES OF THE PORT OF MUMBAI Vs. BHAGUBHAI BHIMRAO SHINDE AND ORS.
March 12, 2020
BOMBAY ENVIRONMENT ACTION GROUP Vs. VIJAY N. SURYAWANSHI
December 15, 2020
BORIVALI ANAMIKA NIWAS CHSL Vs. ADITYA DEVELOPERS
December 15, 2020
BOXSTER IMPEX PVT LTD Vs. UNION OF INDIA
September 22, 2020
BRAJESH KASLIWAL Vs. UNION BANK OF INDIA
September 29, 2020
BRIHAN MUMBAI ELECTRIC SUPPLY AND TRANSPORT UNDERTAKING Vs. SADASHIV DNYANDEO GAIKWAD
August 12, 2020
BRIJDA ROADLINES PVT LTD Vs. UNION TERRITORY OF DAMAN AND DIU
February 25, 2020
BURZIN DARUWALLA Vs. STATE OF MAHARASHTRA
December 17, 2020
C SHAMSUDDIN Vs. NOW REALTY VENTURES LLP
January 16, 2020
C. RADHAKRISHNAN Vs. RICHA CONSTRUCTION AND ASSOCIATES AND ORS.
January 16, 2020
C.H. SHARMA Vs. STATE OF MAHARASHTRA
March 23, 2020
C.H. SHARMA Vs. STATE OF MAHARASHTRA
March 30, 2020
C.H.SHARMA Vs. STATE OF MAHARASHTRA
April 8, 2020
CARLTON AND ORS. Vs. SONHIA AND ORS.
March 3, 2020
CARTINI INDIA LIMITED Vs. RADHIKA SAWANT
April 27, 2020
CATHOLIC URBAN CO-OPERATIVE CREDIT SOCIETY LTD. Vs. BAWATIS SALU MADATIS
January 24, 2020
CAVALIER TRADING PVT. LTD. AND ORS. Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
January 31, 2020
CEAT LIMITED Vs. STATE OF MAHARASHTRA
March 16, 2020
CENTRAL BUREAU OF INVESTIGATION Vs. CHANDRAPPA NAGAPPA KEMBHAVI
February 3, 2020
CHAGANLAL TRIKAMDAS THAKKAR (SINCE DECEASED) JAYESH CHAGANLAL THAKKAR Vs. SHREE THANA HALAI LOHANA MAHAJAN TRUST
October 3, 2020
CHAIRMAN/CHIEF EXECUTIVE OFFICER, SANGLI DISTRICT PRIMARY TEACHERS CO-OP BANK LTD, SANGLI Vs. BABASAHEB MAHADEV PATIL
October 14, 2020
CHAITALI PANDIT SHELKE Vs. STATE OF MAHARASHTRA
December 11, 2020
CHAITANYA S/O. VITTHAL PAWAR Vs. STATE OF MAHARASHTRA
September 2, 2020
CHANDA DEEPAK KOCHHAR Vs. ICICI BANK LIMITED
March 5, 2020
CHANDAN Vs. STATE OF MAHARASHTRA
December 15, 2020
CHANDAN KUMAR NAGENDRA PRASAD Vs. CENTRAL BUREAU OF INVESTIGATION
March 11, 2020
CHANDAN SINGH Vs. KOKILABAI BALKRISHNA SALAME
December 2, 2020
CHANDRABAI W/O AMRUTA MIPULWAD Vs. SITARAM S/O BABA MIPULWAD
January 6, 2020
CHANDRABHAN Vs. STATE OF MAHARASHTRA
July 16, 2020
CHANDRADEV Vs. STATE OF MAHARASHTRA
October 20, 2020
CHANDRAKALA Vs. STATE OF MAHARASHTRA
November 5, 2020
CHANDRAKALABAI Vs. JINDAL TRANSPORT
January 21, 2020
CHANDRAKANT Vs. STATE OF MAHARASHTRA
February 28, 2020
CHANDRAKANT Vs. STATE OF MAHARASHTRA
December 9, 2020
CHANDRAKANT B. MALI Vs. STATE OF MAHARASHTRA
October 7, 2020
CHANDRAKANT BABURAO KHOSE AND ANOTHER Vs. BANSI HARIBA KUKAR
March 11, 2020
CHANDRASHEKHAR Vs. SUNITA
November 24, 2020
CHANDRASHEKHAR BABASAHEB SANAP Vs. GOVERNMENT OF MAHARASHTRA
November 26, 2020
CHANDRASHEKHAR RAGHAVAN PILLAI Vs. STATE OF MAHARASHTRA
December 4, 2020
CHANDRASHEKHAR UTTAM DANVE Vs. STATE OF MAHARASHTRA
July 16, 2020
CHANDU Vs. STATE OF MAHARASHTRA
July 7, 2020
CHANNEL MOTORS Vs. SKODA AUTO VOLKSWAGEN INDIA PRIVATE LIMITED
December 9, 2020
CHARANJEET CHANDERPAL Vs. DHARINI NARENDRA NAGDA
January 8, 2020
CHARANSINGH Vs. STATE OF MAHARASHTRA
November 25, 2020
CHARUDATTA S/O CHAPA SANDANSHIV Vs. STATE OF MAHARASHTRA
February 27, 2020
CHASE SECURITY SERVICES Vs. STATE OF GOA
March 11, 2020
CHERIANVARGHESE Vs. STATE OF MAHARASHTRA
August 20, 2020
CHETAN APPA KASAVE Vs. EDUCATION OFFICER (SECONDARY) ZILLA PARISHAD NASHIK
July 30, 2020
CHETAN PRABHAKAR RAJWADE Vs. STATE OF MAHARASHTRA
March 17, 2020
CHETAN S/O SURESH NINAVE Vs. STATE OF MAHARASHTRA
September 29, 2020
CHETANA SHANKAR MANAPURE Vs. BANDU
March 19, 2020
CHHANNOOLAL NAVIN VIDYA BHAVAN TEACHERS EDUCATION SOCIETY GANDHIBAGH Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY
April 8, 2020
CHHAYA BABASAHEB SHELLAR Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
October 16, 2020
CHIEF ENGINEER, LATUR ZONE & COMPETENT OFFICER Vs. NATHURAM
February 20, 2020
CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD, AMRAVATI Vs. SAVITA NAGORAOJI KHANKHANE
March 11, 2020
CHINDU RAMCHANDRA BAWANE Vs. ASSISTANT CHARITY COMMISSIONER, CHANDRAPUR
September 22, 2020
CHIRAG CHANANI Vs. UNION OF INDIA
October 19, 2020
CHIRAG SUNDARLAL GUPTA Vs. THE STATE OF MAHARASHTRA AND ORS.
March 13, 2020
CHITRA Vs. STATE OF MAHARASHTRA
January 15, 2020
CHOWGULE INDUSTRIES PVT. LTD. Vs. KRISHNA SHRIKANT KUMBHAR
January 9, 2020
CHUNNILAL MADHO SAKHARE Vs. STATE OF MAHARASHTRA
December 16, 2020
CHUNNU Vs. STATE OF MAHARASHTRA
December 16, 2020
CHUTRARAM NEMARAM GEHLOT Vs. RAJARAM MAGHARAM TAK
December 10, 2020
CIPEL Vs. INDIAN OIL CORPORATION LTD
November 5, 2020
CITY & INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 29, 2020
CITY & INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LTD Vs. GOVERNMENT OF INDIA
December 16, 2020
CIVIL APPELLATE JURISDICTION Vs. BHIWANDI NIZAMPUR MUNICIPAL CORPORATION
September 24, 2020
COMMISSIONER AMRAVATI MUNICIPAL CORPORATION, AMRAVATI Vs. B.S. SAWAI
January 3, 2020
COMMISSIONER OF CUSTOMS (II) Vs. POONAM COURIER PVT. LIMITED
November 3, 2020
COMMISSIONER OF CUSTOMS, CUSTOMS HOUSE, MARMAGOA Vs. SHREE BALAJI AUTOMOBILES
January 28, 2020
COMMISSIONER OF INCOME TAX Vs. MUMBAI METROPOLITAN REGION DEVELOPMENT AUTHORITY
January 24, 2020
COMMISSIONER OF INCOME TAX Vs. RISHABHDEV TACHNOCABLE LTD.
February 10, 2020
COMMISSIONER OF INCOME TAX Vs. VAMAN INTERNATIONAL PVT LTD
January 29, 2020
COMMISSIONER OF INCOME TAX Vs. BORKAR PACKAGING PRIVATE LIMITED
September 29, 2020
COMMISSIONER OF INCOME TAX Vs. V.M.SALGAONKAR BROTHERS PRIVATE LIMITED
October 13, 2020
COMMISSIONER OF INCOME TAX Vs. SESA GOA LTD
February 27, 2020
COMMISSIONER OF INCOME TAX Vs. ZUARI INDUSTRIES LTD
January 2, 2020
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February 6, 2020
COMMISSIONER OF INCOME TAX €ŒAAYKAR BHAVAN€ PATTO, PANAJI, GOA. Vs. GIGABYTE TECHNOLOGY (INDIA) LTD.
January 7, 2020
COMMISSIONER OF INCOME TAX KARNATAKA Vs. MUKHTAR MINERALS PRIVATE LIMITED, VERNA, GOA
September 28, 2020
COMMISSIONER OF INCOME TAX, AAYKAR BHAVAN, PATTO, PANAJI-GOA Vs. RAMACANTA VELINGKAR MINERALS
December 9, 2020
COMMISSIONER OF INCOME TAX, PANAJI, GOA Vs. SOCIEDADE DE FOMENTO INDUSTRIAL PVT LTD , MARGAO-GOA
October 22, 2020
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March 2, 2020
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March 11, 2020
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February 12, 2020
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November 6, 2020
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October 22, 2020
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January 27, 2020
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March 11, 2020
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March 11, 2020
CONG LING Vs. UNION OF INDIA
November 5, 2020
COURT ON ITS OWN MOTION Vs. STATE OF MAHARASHTRA
November 25, 2020
COURT ON ITS OWN MOTION Vs. UNION OF INDIA
September 17, 2020
COURT ON ITS OWN MOTION Vs. STATE OF MAHARASHTRA
September 5, 2020
COURT ON ITS OWN MOTION Vs. UNION OF INDIA
September 2, 2020
CRYSTAL CONSTRUCTION COMPANY Vs. ADDITIONAL CONTROLLER OF STAMPS
May 22, 2020
CRYSTAL MARINE SOLUTIONS Vs. 1 CREST MERCURY ONE
December 2, 2020
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March 16, 2020
CUSTODIO DIAS Vs. STATE OF GOA
February 21, 2020
CVS INFRASTRUCTURE PVT. LIMITED Vs. HAZEL MERCANTILE LIMITED
March 20, 2020
CYRONE RODRIGUES Vs. STATE OF GOA
July 8, 2020
D.B.R. CONSTRUCTIONS PVT. LTD. Vs. INSPECTOR GENERAL OF REVENUE
February 6, 2020
DADA Vs. STATE OF MAHARASHTRA
May 22, 2020
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August 10, 2020
DADAJI PUNJARAM KHAIRNAR Vs. STATE OF MAHARASHTRA
June 9, 2020
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March 3, 2020
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October 19, 2020
DADDY Vs. STATE OF MAHARASHTRA
December 4, 2020
DADU NEMISHA BALWAN Vs. SADIK MALIKSO BARGIR
March 12, 2020
DAGADU Vs. STATE OF MAHARASHTRA
December 17, 2020
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January 28, 2020
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January 23, 2020
DAMODHAR Vs. UNION OF INDIA
June 19, 2020
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November 6, 2020
DARSHAN CHANDRAVILAS BHAMARE Vs. STATE OF MAHARASHTRA AND ORS.
January 31, 2020
DARSHAN RAJESH PATEL Vs. STATE OF MAHARASHTRA
December 10, 2020
DARYAPUR SHETKARI SAHAKARI GINNING AND PRESSING FACTORY Vs. ASSISTANT COMMISSIONER OF INCOME TAX, AMRAVATI CIRCLE, AMBAPETH
November 24, 2020
DASHRATH Vs. KAMTAPRASAD
September 8, 2020
DASHRATH Vs. STATE OF MAHARASHTRA
October 14, 2020
DASHRATH Vs. HARISHCHANDRA
April 27, 2020
DASHRATH Vs. STATE OF MAHARASHTRA
July 14, 2020
DATTA Vs. STATE OF MAHARASHTRA
December 2, 2020
DATTA Vs. STATE OF MAHARASHTRA
September 24, 2020
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July 2, 2020
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December 8, 2020
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May 29, 2020
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January 20, 2020
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October 27, 2020
DATTATRAYA Vs. STATE OF MAHARASHTRA
November 3, 2020
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November 24, 2020
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October 13, 2020
DATTATRYA RAGHO DEORE Vs. STATE OF MAHARASHTRA
December 16, 2020
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January 31, 2020
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January 8, 2020
DB VIEW INFRACON PRIVATE LIMITED Vs. DYNAMIX SECURITIES
June 16, 2020
DEELIP HANUMANT KHODVE Vs. STATE OF MAHARASHTRA
October 16, 2020
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August 20, 2020
DEENESH Vs. STATE OF MAHARASHTRA
June 16, 2020
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June 2, 2020
DEEPAK Vs. STATE OF MAHARASHTRA
July 9, 2020
DEEPAK Vs. STATE OF MAHARASHTRA
August 18, 2020
DEEPAK DEVENDRA GAVALI Vs. STATE OF MAHARASHTRA
December 8, 2020
DEEPAK DHONDIBA DESHMUKH Vs. STATE OF MAHARASHTRA
December 10, 2020
DEEPAK KUMAR GANESH RAI MANTO Vs. STATE AND ORS.
October 7, 2020
DEEPAK MAGAN MARATHE Vs. STATE OF MAHARASHTRA
March 4, 2020
DEEPAK NAMDEV MASUGADE Vs. STATE OF MAHARASHTRA
December 10, 2020
DEEPAK NITRITE LTD Vs. SARA CHEMICALS & CONSULTANTS
January 7, 2020
DEEPAK S/O. PRAKASH POREY Vs. STATE OF MAHARASHTRA
February 25, 2020
DEEPAK T. KAUL Vs. CHAIRMAN, SANJEEVANI VIDHYALAYA TRUST
January 9, 2020
DEEPAK UMAKANT MATHPATI Vs. LATUR MUNICIPAL CORPORATION
October 23, 2020
DEEPAKKUMAR DULICHAND JAIN Vs. STATE OF MAHARASHTRA
November 4, 2020
DEEPALI PRAKASH TIRLOTKAR Vs. STATE OF MAHARASHTRA
December 16, 2020
DEEPMALA RAMAKANT BHALERAO Vs. STATE OF MAHARASHTRA
March 4, 2020
DEODUTTA GANGADHAR MARATHE Vs. STATE OF MAHARASHTRA
January 31, 2020
DEODUTTA GANGADHAR MARATHE Vs. STATE OF MAHARASHTRA
April 21, 2020
DESIREE M THAKUR Vs. APPROPRIATE AUTHORITY
February 13, 2020
DEVAJI BHAI LADABHAI PATEL Vs. CHANDRAKANT RATILAL MEHATA
December 4, 2020
DEVANAND S/O TARAKRAM BHAGAT Vs. STATE OF MAHARASHTRA
July 10, 2020
DEVASHRI NIRMAN LLP AND ORS. Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
November 26, 2020
DEVENDRA ANANDRAO THAWALE Vs. UMESH GHANSHYAM CHANDAK
September 14, 2020
DEVIDAS Vs. STATE OF MAHARASHTRA
October 6, 2020
DEVIDAS S/O. SUPADA GAVAI Vs. STATE OF MAHARASHTRA
January 7, 2020
DEVILAL KURMI Vs. STATE
November 11, 2020
DEVKUMAR GOPALDAS AGGARWAL AND ORS. Vs. THE BOARD OF TRUSTEES OF THE PORT OF MUMBAI AND ORS.
June 9, 2020
DEVMANI THAKKAR Vs. STATE OF MAHARASHTRA
November 2, 2020
DEVYANI Vs. STATE OF MAHARASHTRA
March 5, 2020
DEXTER FERNANDES Vs. STATE OF GOA
November 7, 2020
DHANAJI GANPATRAO JADHAV Vs. STATE OF MAHARASHTRA
March 16, 2020
DHANAJI RAMBHAU SATPUTE Vs. STATE OF MAHARASHTRA
November 5, 2020
DHANANJAY Vs. STATE OF MAHARASHTRA
October 29, 2020
DHANANJAY MOHAN DESHMUKH Vs. SUB-DIVISIONAL OFFICER
November 27, 2020
DHANANJAY RAMBHAV AUNDHEKAR Vs. STATE OF MAHARASHTRA
February 20, 2020
DHANRAJ BAJIRAO PATIL Vs. STATE OF MAHARASHTRA.
June 9, 2020
DHARAMPAL PREMCHAND LTD. Vs. STATE OF MAHARASHTRA
November 3, 2020
DHARAMPAL SINGH DAHIYA Vs. B.A. DASANNACHARYA AND ORS.
November 6, 2020
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December 3, 2020
DHARMANATH Vs. STATE OF MAHARASHTRA
June 16, 2020
DHARMESH VASANTRAI SHAH Vs. RENUKA PRAKASH TIWARI
June 9, 2020
DHARMSHI D. BHANUSHALI & ORS. Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI & ORS.
March 2, 2020
DHAVAL DIYORA Vs. UNION OF INDIA
November 5, 2020
DHEERAJ WADHAWAN Vs. CENTRAL BUREAU OF INVESTIGATION
November 4, 2020
DHIRAJ Vs. STATE OF MAHARASHTRA
June 18, 2020
DHIRAJKUMAR Vs. STATE OF MAHARASHTRA
March 5, 2020
DHIRENDRA ALIAS Vs. STATE OF MAAHARASHTRA
March 20, 2020
DHONDIBA IRBA NAMWAD Vs. STATE OF MAHARASHTRA
February 27, 2020
DHONDOPANT ALIAS HARIBHAU S/O KESHAORAO PAITHANKAR Vs. PRAKASH VITTHALRAO PAITHANKAR
January 23, 2020
DHONDU LAXMAN BAGUL Vs. STATE OF MAHARASHTRA
December 22, 2020
DHONDURAM BHIKU TAMBE Vs. STATE OF MAHARASHTRA
October 28, 2020
DIANA BUILDWELL PRIVATE LIMITED Vs. M/S STERLING HOLIDAY RESORTS (INDIA) LTD.
June 2, 2020
DIGAMBAR Vs. KASHIBAI
February 13, 2020
DIGAMBAR Vs. STATE OF MAHARASHTRA
October 29, 2020
DILIP Vs. STATE OF MAHARASHTRA
June 12, 2020
DILIP B. RAJA Vs. SHREE ARIHANT APARTMENT CO-OP HOUSING SOCIETY
May 19, 2020
DILIP BUILDCON LTD. AND ORS. Vs. WESTERN COALFIELDS LIMITED
May 26, 2020
DILIP GANPATI DESAWALE Vs. STATE OF MAHARASHTRA
March 16, 2020
DILIP KISHOR BAWISKAR Vs. STATE OF MAHARASHTRA
February 5, 2020
DILIP MOHAN DESAI Vs. STATE OF MAHARASHTRA
December 16, 2020
DILIP NAMDEO GADE Vs. STATE OF MAHARASHTRA
November 26, 2020
DILIP NIVRUTTI JADHAV Vs. STATE OF MAHARASHTRA
December 18, 2020
DILIP RAMBHAU WADAL Vs. BHARTI PRAVIN PARSE
November 6, 2020
DILIP S SHETYE Vs. STATE SENTENCE REVIEW BOARD, CHIEF SECRETARY, GOVT OF GOA
March 3, 2020
DILIP S. SHETYE Vs. INSPECTOR GENERAL OF PRISONS
February 28, 2020
DILIP S.SHETYE Vs. STATE SENTENCE REVIEW BOARD
November 6, 2020
DILIP VENISHANKAR VASOO Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
November 5, 2020
DILIP VENISHANKARVASSO Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
November 4, 2020
DILIP VENISHANKARVASSO AND ORS. Vs. STATE OF MAHARASH TRA
October 28, 2020
DILIP VOICUNTO SINAI BOBO Vs. VOICUNTO XABULI SINAI BOBO (SINCE DECEASED)
September 10, 2020
DIMPLE Vs. MAHARASHTRA STATE DENTAL COUNCIL
January 10, 2020
DINESH Vs. SUPERINTENDENT OF POLICE
November 23, 2020
DINESH Vs. STATE OF MAHARASHTRA
December 17, 2020
DINESH Vs. DEPUTY INSPECTOR GENERAL PRISON
November 5, 2020
DINESH Vs. STATE OF MAHARASHTRA
August 10, 2020
DINESH BABURAO KOTANGALE Vs. KAMAL PRABHAKAR GONNADE
December 1, 2020
DINESH GOVIND PATIL Vs. STATE OF MAHARASHTRA
November 2, 2020
DINESH NANJI SHAH Vs. STATE OF MAHARASHTRA
November 4, 2020
DINESH SANTLAL YADAV Vs. DIVISIONAL COMMISSIONER, KONKAN DIVISION
October 21, 2020
DINKAR RAJANNA VANGGA Vs. NARSAMMABAI RAJANNA VANGGA
March 4, 2020
DINYAR KEKI BHARUCHA Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
March 12, 2020
DIPAK BHASKAR RANE Vs. STATE OF MAHARASHTRA
May 12, 2020
DIPAK HIMMATRAO PATIL Vs. STATE OF MAHARASHTRA
October 14, 2020
DIPAK VYANKATRAO YADAV Vs. STATE OF MAHARASHTRA
June 19, 2020
DIPALI MAROTIRAO CHILKAWAR THR FATHER AND NATURAL Vs. STATE OF MAHARASHTRA
November 6, 2020
DIPESH UTTAM SAWANT Vs. UNION OF INDIA
October 7, 2020
DIRECOTRATE OF ENFORCEMENT Vs. STATE OF MAHARASHTRA
December 7, 2020
DIRECTOR (PERSONNEL), WCL HEAD OFFICE Vs. SADASHIV SITTIDIN GUPTA
January 24, 2020
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January 30, 2020
DIRECTORATE OF SPORTS AND YOUTH AFFAIRS, CAMPAL PANAJI, GOA Vs. SURAJ T. NAIK
January 10, 2020
DISHA SAMJIK BAHUDDESHIYA MAHILA MANDALS Vs. STATE OF MAHARASHTRA
November 23, 2020
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March 5, 2020
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January 4, 2020
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January 22, 2020
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June 30, 2020
DNYANBA Vs. VARSHA
June 12, 2020
DNYANDEO Vs. STATE OF MAHARASHTRA
October 27, 2020
DNYANDEO Vs. NIVRUTI GOVIND KOLEKAR
October 9, 2020
DNYANDEO PUNJAJI SABE (INJAIL) Vs. STATE OF MAHARASHTRA
August 31, 2020
DNYANESHWAR Vs. STATE OF MAHARASHTRA
August 17, 2020
DNYANESHWAR Vs. STATE OF MAHARASHTRA
March 11, 2020
DNYANESHWAR Vs. STATE OF MAHARASHTRA
November 24, 2020
DNYANESHWAR Vs. STATE OF MAHARASHTRA
April 30, 2020
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October 6, 2020
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March 9, 2020
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December 11, 2020
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August 31, 2020
DNYANOBA Vs. ASHOK AND ORS.
February 26, 2020
DNYANOHBA D. DHAMDHERE Vs. STATE OF MAHARASHTRA
October 23, 2020
DOMBIVLI NAGARI SAHAKARI BANK LTD Vs. NIL
March 5, 2020
DR. BINU VARGHESE Vs. STATE OF MAHARASHTRA
June 19, 2020
DR. JOE DSOUZA Vs. STATE OF GOA
February 26, 2020
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September 23, 2020
DR. MANISHA D/O TOTARAM PATIL Vs. STATE
July 9, 2020
DR. SANJAY LAXMAN PAWAR Vs. GOVERNMENT OF MAHARASHTRA
September 26, 2020
DR. SHRIRAM BHUSKUTE Vs. STATE OF MAHARASHTRA
October 16, 2020
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October 9, 2020
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January 9, 2020
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October 5, 2020
DUNHILL DOME CO-OP HSG SOCIETY LTD Vs. MANUEL MERGULHAO
October 5, 2020
DUNHILL DOME CO-OP. HOUSING SOCIETY LTD Vs. MANUEL MERGULHAO
December 9, 2020
DURGA Vs. BHAGYASHREE
October 14, 2020
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December 15, 2020
DURGAN ROMEN LAXMAN Vs. STATE OF MAHARASHTRA
March 18, 2020
DUST BLOWERS Vs. REGIONAL LABOUR COMMISSIONER
January 8, 2020
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March 11, 2020
DYNA ESTATE PVT. LTD. Vs. STATE OF MAHARASHTRA
December 22, 2020
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October 21, 2020
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October 13, 2020
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November 23, 2020
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May 19, 2020
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March 11, 2020
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August 14, 2020
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November 24, 2020
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September 18, 2020
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December 10, 2020
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September 17, 2020
ELAF TOURS AND TRAVELS Vs. UNION OF INDIA
November 26, 2020
ELIZABETH BENJAMIN JOSEPH AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
December 11, 2020
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January 31, 2020
EMAMI LIMITED Vs. HINDUSTAN UNILEVER LIMITED
July 27, 2020
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January 3, 2020
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March 18, 2020
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February 21, 2020
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March 12, 2020
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October 12, 2020
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March 5, 2020
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December 14, 2020
EUROTEX INDUSTRIES AND EXPORTS LTD. Vs. ADDITIONAL COMMISSIONER OF LABOUR-CUM-SPECIFIED
February 25, 2020
EVONIK INDIA PVT LTD Vs. RELIABLE SPACES PVT LTD
October 19, 2020
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November 6, 2020
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March 12, 2020
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July 9, 2020
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June 30, 2020
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February 12, 2020
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February 5, 2020
EXECUTIVE ENGINEER, MINOR IRRIGATION DEPTT. Z.P. AKOLA Vs. GORAKSHAN SANSTHA, A REGISTERED PUBLIC TRUST AND ANOTHER
May 26, 2020
EXIM INCORPORATION Vs. UNION OF INDIA
December 9, 2020
EZZAKK SHASHIKUMAR NAIK Vs. STATE OF MAHARASHTRA
October 7, 2020
FAIYAZ Vs. STATE OF MAHARASHTRA
December 8, 2020
FARAZ MOHD. RAFIQ PANSARI Vs. STATE OF MAHARASHTRA
November 25, 2020
FARIDA BEGAM Vs. ACHARYA NARAYAN JANARDHAN
October 19, 2020
FARUK Vs. STATE OF MAHARASHTRA
September 14, 2020
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October 1, 2020
FAZAL KHALIL AHEMAD SHAIKH Vs. NANDKISHOR RAMNIVASJI AGRAWAL
June 12, 2020
FAZAL MEHMUD JILANI DAFEDAR Vs. STATE OF MAHARASHTRA
November 26, 2020
FEDERATION OF ALL MAHARASHTRA PETROL DEALERS ASSOCIATION Vs. UNION OF INDIA
November 12, 2020
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September 29, 2020
FERMI SOLARFARMS PVT LTD. THANE Vs. NABIBAI HARSING RATHOD
October 14, 2020
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February 14, 2020
FILM AND TELEVISION PRODUCERS GUILD OF INDIA LTD. & ANOTHER Vs. UNION OF INDIA & ANOTHER
February 26, 2020
FILM AND TELEVISION PRODUCERS GUILD OF INDIA LTD Vs. UNION OF INDIA
January 30, 2020
FIROZ MUSLIM JAMBURA Vs. STATE OF MAHARASHTRA
October 8, 2020
FLEMINGO (DUTY FREE SHOP) PVT. LTD. Vs. DEPUTY COMMISSIONER OF CUSTOMS (P)
February 17, 2020
FLIPKART INDIA PVT.LTD. Vs. FLIPKART INDIA PVT.LTD & ANR.
May 26, 2020
FRITO-LAY NORTH AMERICA Vs. BALAJI WAFERS PVT LTD
January 21, 2020
G. M. TAORI CENTRAL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. DILIP GAJANAN KHEDIKAR
December 11, 2020
GAHININATH LAHU PANDIT Vs. STATE OF MAHARASHTRA
March 5, 2020
GAJANAN Vs. SUPERINTENDENT OF CENTRAL PRISON, NAGPUR
July 10, 2020
GAJANAN Vs. STATE OF MAHARASHTRA
August 28, 2020
GAJANAN Vs. STATE OF MAHARASHTRA
August 6, 2020
GAJANAN Vs. STATE OF MAHARASHTRA
August 20, 2020
GAJANAN Vs. STATE OF MAHARASHTRA
December 17, 2020
GAJANAN Vs. STATE OF MAHARASHTRA
October 22, 2020
GAJANAN Vs. STATE OF MAHARASHTRA
November 4, 2020
GAJANAN Vs. STATE OF MAHARASHTRA
March 2, 2020
GAJANAN JAGDEO KAMBLE Vs. STATE OF MAHARASHTRA
July 23, 2020
GAJANAN SHAHU KERIPALE Vs. STATE OF MAHARASHTRA
April 30, 2020
GAJANAN WAMANRAO BHONGAL Vs. STATE OF MAHARASHTRA
December 18, 2020
GAJANAN YADAVRAI PANKADE Vs. ALKA
May 5, 2020
GAJENDRA S/O VIJAYRAO GHODKAR Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, AMRAVATI
January 20, 2020
GANDHAR OIL REFINERY INDIA LTD Vs. STATE OF MAHARASHTRA
January 13, 2020
GANESH Vs. STATE OF MAHARASHTRA
August 20, 2020
GANESH Vs. STATE OF MAHARASHTRA
December 4, 2020
GANESH Vs. STATE OF MAHARASHTRA
November 24, 2020
GANESH ASHOK PATHARE Vs. STATE OF MAHARASHTRA
April 3, 2020
GANESH BACHHU VALVI Vs. STATE OF MAHARASHTRA
December 8, 2020
GANESH BENZOPLAST LIMITED Vs. UNION OF INDIA
September 2, 2020
GANESH BHANUDAS TEPLE Vs. STATE OF MAHARASHTRA
December 14, 2020
GANESH ENGINEERING COMPANY Vs. MAHARASHTRA STATE ELECTRICITY TRANSMISSION CO. LTD.
December 15, 2020
GANESH JAIRAM JAGDALE Vs. STATE OF MAHARASHTRA AND ORS.
December 11, 2020
GANESH KASHIRAM Vs. SANTOSH CHOTURAM MOGARE
February 7, 2020
GANESH KISAN NAVALE Vs. STATE OF MAHARASHTRA
January 16, 2020
GANESH MURAIYYA LODELLIWAR Vs. STATE OF MAHARASHTRA
January 27, 2020
GANESH MURGESH BAJANTRI Vs. STATE OF MAHARASHTRA
October 9, 2020
GANESH NAMDEV VALSE Vs. STATE OF MAHARASHTRA
December 18, 2020
GANESH PANDURANG JADHAO / SHANKAR KANHAIYALAL LALWANI Vs. STATE OF MAHARASHTRA
October 15, 2020
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January 20, 2020
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November 25, 2020
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November 27, 2020
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April 27, 2020
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March 6, 2020
JK PAPER LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
October 6, 2020
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March 4, 2020
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October 1, 2020
JOSEPH YEMMIGANOOR @ KADAKOTI Vs. STATE,
January 14, 2020
JOTUN INDIA PRIVATE LIMITED Vs. HALANI 4
March 13, 2020
JS TARAPOREWALA CONSTRUCTION CO. Vs. EMPIRE INDUSTRIES LTD
January 15, 2020
JS TARAPOREWALA CONSTRUCTION COMPANY Vs. EMPIRE INDUSTRIES LIMITED
January 8, 2020
JUNED BABU SHAIKH Vs. STATE OF MAHARASHTRA
September 7, 2020
JYOTI ALIAS JAYA Vs. STATE OF MAHARASHTRA
May 12, 2020
JYOTI DEEPAK SAMINDAR. Vs. STATE OF MAHARASHTRA
February 5, 2020
JYOTI PLASTIC WORKS PVT. LTD. Vs. UNION OF INDIA
November 5, 2020
JYOTI VILAS RAKHUNDE Vs. STATE OF MAHARASHTRA
November 25, 2020
JYOTSANA CHAUHAN Vs. ARNAV ENTERPRISES
October 26, 2020
K I P L VISTACORE INFRA PROJECTS J V , Vs. ICHALKARANJEE MUNICIPAL COUNCIL OFFICE AT COUNCIL OFFICE
October 27, 2020
K. B. LAHOTI AND COMPANY Vs. CHAMPALAL VITHURAM JAJOO DECEASED BY HIS L.RS
April 27, 2020
K. GEORGE EASSI Vs. M. V. DON JOSE
March 12, 2020
K. P. IBRAHIM Vs. STATE OF GOA
August 17, 2020
K.M. RAMDASAN Vs. STATE OF GOA THROUGH THE CHIEF SECRETARY
January 23, 2020
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August 17, 2020
K.T. STEEL INDUSTRIES LLP Vs. ISLAMIC REPUBLIC OF IRAN
January 22, 2020
KABIR GAMA ROY Vs. GOA STATE ANIMAL WELFARE BOARD
February 12, 2020
KADAMBA TRANSPORT CORPORATION LTD Vs. ANACLETA HENRIQUINA ILDA FERNANDES
December 17, 2020
KAHANDELWAL ENGINEERING CO. LTD. Vs. MAHADEO VITHAL KOLI
January 28, 2020
KAILAS GANGAPRASAD YADAV Vs. STATE OF MAHARASHTRA
September 16, 2020
KAILASH POLY INDUSTRIES Vs. RASHTIYA POLYMERS KAMGAR SANGH
March 13, 2020
KAILASH POLY INDUSTRIES Vs. RASHTRIYA POLYMERS KAMGAR SANGH
March 9, 2020
KAILASH RAJU PARMAR Vs. STATE OF MAHARASHTRA
March 11, 2020
KAILASH S/O SOMAJI KHODKAR Vs. STATE OF MAHARASHTRA
February 27, 2020
KAILASH SHALIGRAM BHAMARE Vs. STATE OF MAHARASHTRA
February 10, 2020
KAILASH YADAVRAO INGOLE Vs. STATE OF MAHARASHTRA
December 16, 2020
KAISH IMPEX PRIVATE LIMITED Vs. UNION OF INDIA
January 17, 2020
KAJAL Vs. STATE OF MAHARASHTRA
June 2, 2020
KAJAL MANOJ TELANG Vs. SUB DIVISIONAL OFFICER
September 10, 2020
KAJAL MUKESH SINGH Vs. STATE OF MAHARASHTRA
September 24, 2020
KALEKHAN Vs. STATE OF MAHARASHTRA
September 23, 2020
KALIM MD Vs. STATE OF MAHARASHTRA
March 11, 2020
KALPANA Vs. PRAKASH
February 10, 2020
KALPANA GANGARAM CHAUDHARI Vs. TAHSILDAR, TALUKA HAVELI, DISTRICT PUNE
February 25, 2020
KALPATARU LTD. Vs. UNION OF INDIA
July 3, 2020
KALPATARU POWER TRANSMISSION LTD. Vs. MAHARASHTRA STATE ELECTRICITY TRANSMISSION CO. LTD.
January 21, 2020
KALPATARU PROPERTIES PVT LTD Vs. OFFCIAL LIQUIDATORE BOMBAY HIGH COURT
December 17, 2020
KALU SAHEBRAO MOHITE Vs. STATE OF MAHARASHTRA
October 21, 2020
KALYAN DADASO GAWADE Vs. STATE OF MAHARASHTRA
October 7, 2020
KAMAL KUMAR SHIVKISHAN AGRAWAL Vs. NAVNIRMAN DEVELOPERS AND ORS.
March 3, 2020
KAMALABAI BHASKAR MULE Vs. SPECIAL LAND ACQUISITION OFFICER
June 29, 2020
KAMAT CONSTRUCTIONS PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 1, 2020
KAMLA A. BHARWANI Vs. MOHAN D. CHULANI
January 13, 2020
KAMLABAI TUKARAM GHARAT Vs. STATE OF MAHARASHTRA
August 11, 2020
KAMLAKANT GOPINATH PHADTE Vs. VPK URBAN CO-OPERATIVE CREDIT SOCIETY LTD.
January 22, 2020
KAMLESH MALKARNEKAR Vs. STATE OF GOA
February 10, 2020
KAMRUDDIN I. MEHSANIYA Vs. A. HAFSABI
March 3, 2020
KANAGSABAPATHY SUNDARAM PILLAI Vs. BANSI GAWALI
October 9, 2020
KANCHAN Vs. PRASHANT MANIKRAO BAGADE
September 8, 2020
KANCHAN CHODANKAR Vs. STATE OF GOA
March 5, 2020
KANCHAN GOPAL KABRA Vs. STATE OF MAHARASHTRA
November 24, 2020
KANGANA RANAUT Vs. MUNICIPAL CORPORATION OF GREATER
November 27, 2020
KANGANA RANAUT Vs. MUNICIPAL CORPORATION OF GR. MUMBAI
September 9, 2020
KANHAIYYALAL Vs. BHARTIYA JAGRUTI SHIKSHAN SANSTHA AND ORS.
October 9, 2020
KANTA Vs. MANJULABAI
June 18, 2020
KANTABAI Vs. SUDHIR
March 20, 2020
KANTILAL LALCHAND BORA Vs. AMRATRAO @ AMRUTRAO SHANKARRAO DESHMUKH
January 30, 2020
KAPIL SATISHCHANDRA AGRAWAL AND ORS Vs. STATE OF MAHARASHTRA
February 3, 2020
KAPIL WADHAWAN Vs. DIRECTORATE OF ENFORCEMENT, GOVERNMENT OF INDIA
August 20, 2020
KARAN Vs. STATE OF MAHARASHTRA
October 13, 2020
KARAN VIKAS GIRMIL Vs. STATE OF MAHARASHTRA
March 3, 2020
KARMVEER KAKASAHEB WAGH EDUCATION Vs. VYANKATESH MANDIR TRUST
January 7, 2020
KARMYOG AUTO SERVICES Vs. UNION OF INDIA AND OTHERS
May 19, 2020
KASABAI SHAMRAO SHINGARE Vs. UNION OF INDIA
September 21, 2020
KASHINATH Vs. STATE OF MAHARASHTRA
July 6, 2020
KASHINATH Vs. STATE OF MAHARASHTRA
October 12, 2020
KASHINATH DUSANE Vs. STATE OF MAHARASHTRA
December 10, 2020
KASHIRAM ATMARAM KALE Vs. STATE OF MAHARASHTRA
September 2, 2020
KASTURABAI Vs. STATE OF MAHARASHTRA
February 25, 2020
KAUSHIK DAVE & ORS. Vs. OFFICIAL LIQUIDATOR OF M/S.SWADESHI MILLS CO. LTD.
January 2, 2020
KAVERI SANTOSH JADHAV Vs. STATE OF MAHARASHTRA
May 15, 2020
KAVITA Vs. STATE OF MAHARASHTRA
May 15, 2020
KAVITA Vs. STATE OF MAHARASHTRA
June 30, 2020
KAVITA SHAILENDRA NATH Vs. STATE OF MAHARASHTRA
November 3, 2020
KEDAR Vs. STATE OF MAHARASHTRA
December 9, 2020
KENIVAS SHIPPING Vs. AWB GAL CONSTRUCTOR
December 14, 2020
KENNETH IAN STEWART SILVEIRA Vs. STATE OF GOA
March 21, 2020
KESAR PRALHAD PALI Vs. RAMESH CHAITRAM NEWARE
March 5, 2020
KESHAO Vs. STATE OF MAHARASHTRA
January 22, 2020
KESHAV BALIRAM HEDGEWAR PARYAYI Vs. STATE OF MAHARASHTRA
September 23, 2020
KESHAV MAHADEO MOHANE Vs. STATE OF MAHARASHTRA
September 24, 2020
KESHAV MAHADEO MOHANE Vs. STATE OF MAHARASHTRA
December 15, 2020
KESHAV S. BADHE Vs. STATE OF MAHARASHTRA
December 16, 2020
KETAKI MILIND KULKARNI Vs. BAJIRAO DNYANDEO PATIL
June 26, 2020
KETAKI PRATHAMESH SALEKAR Vs. PRATHAMESH ASHOK SALEKAR
March 16, 2020
KETAN RANJIT Vs. INCOME TAX OFFICER, WARD 1(1) PANAJI
February 17, 2020
KETAN V. KADAM Vs. DIRECTOR, TATA INSTITUTE OF SOCIAL SCIENCE
October 27, 2020
KEWAL KIRAN CLOTHING LTD Vs. GAUTAM CHEMICALS
March 9, 2020
KEWALRAM AND ORS. Vs. KHEMCHAND AND ORS.
January 30, 2020
KEWALRAM S/O SAKHARAM RAMTEKE Vs. KHEMCHAND S/O SHALIKRAM KHOBRAGADE
January 31, 2020
KHABULAL VAZIRODDIN Vs. MALANBAI DATTATRAYA NAIK
October 26, 2020
KHALATKAR CONSTRUCTIONS Vs. UNION OF INDIA AND ANR.
May 19, 2020
KHALED KAMAL HUSSEIN MOHAMED KASSEM Vs. STATE OF MAHARASHTRA
January 30, 2020
KHAMBHATI MODH VANIK SAMAJ Vs. BHAKTI ENTERPRISES
November 26, 2020
KHANDU Vs. STATE OF MAHARASHTRA
August 21, 2020
KHANDU NARAYAN SONAWANE Vs. MOHAN SHASHIKANT DESLE
February 10, 2020
KHATIJA ISMAIL LAKDAWALA Vs. MUSA ISMAIL LAKDAWALA
March 2, 2020
KHUNNILAL ARJUN YEDE Vs. DEPUTY INSPECTOR GENERAL
December 7, 2020
KHUSAL @ ANANT CHINDU BHUNDE Vs. STATE OF MAHARASHTRA
January 30, 2020
KHUSHAL Vs. STATE OF MAHARASHTRA,
April 15, 2020
KHUSHBU Vs. STATE OF MAHARASHTRA
December 1, 2020
KHUSHI JITENDRA TEMBHURNE Vs. UNION OF INDIA
November 6, 2020
KIRAN Vs. STATE OF MAHARASHTRA
November 3, 2020
KIRAN Vs. STATE OF MAHARASHTRA
December 17, 2020
KIRAN Vs. STATE OF MAHARASHTRA
January 24, 2020
KIRAN PRAKASHCHANDRA AGRAWAL Vs. STATE OF MAHARASHTRA
December 16, 2020
KIRAN RAMESH SINGH Vs. STATE OF MAHARASHTRA
March 11, 2020
KIRAN RAMESHLAL BHANDARI Vs. NARAYAN PURUSHOTTAM SARADA
December 7, 2020
KIRAN THAKARE Vs. STATE OF MAHARASHTRA
December 8, 2020
KIRAN THAKARE AND ANOTHER Vs. STATE OF MAH
March 12, 2020
KIRAN UMARAOJI KAITHE Vs. DEPUTY INSPECTOR GENERAL OF PRISON (EAST REGION)
May 12, 2020
KIRTI ATUL NIPANKAR Vs. STATE OF MAHARASHTRA
June 15, 2020
KIRTI ATUL NIPANKAR AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHER
July 6, 2020
KIRTI ATUL NIPANKAR AND TWO OTHERS Vs. STATE OF MAHARASHTRA AND OTHER
July 22, 2020
KIRTI VINAYAK KINGE Vs. ADDITIONAL MUNICIPAL COMMISSIONER
November 3, 2020
KIRTI VIVEK MOGHE Vs. VIVEK VASUDEO MOGHE
February 20, 2020
KIRTIKUMAR M. SHAH Vs. C.B.I. (A.C.B.), MUMBAI
December 7, 2020
KIRTILALA DEVNATH THAKUR Vs. STATE OF MAHARASHTRA
March 11, 2020
KISAN Vs. STATE OF MAHARASHTRA
September 19, 2020
KISAN BHIMRAO PATIL, R/O SAWARGAON Vs. STATE OF MAHARASHTRA
October 26, 2020
KISAN CHANDRALAL MAKHIJA Vs. STATE OF MAHARASHTRA
March 3, 2020
KISAN DHONDIBA KANDGE Vs. STATE OF MAHARASHTRA
July 16, 2020
KISAN HIRAMAN JADHAO Vs. THE MAHARASHTRA STATE COMMISSION, NAGPUR BENCH
January 7, 2020
KISHAN Vs. STATE OF MAHARASHTRA
August 13, 2020
KISHOR Vs. STATE OF MAHARASHTRA
June 12, 2020
KISHOR Vs. CHIEF EXECUTIVE OFFICER
January 20, 2020
KISHOR Vs. STATE OF MAHARASHTRA
March 17, 2020
KISHOR LAXMAN LONARI Vs. STATE OF MAHARASHTRA
March 4, 2020
KISHOR SHAH Vs. URBAN INFRASTRUCTURE TRUSTEES LTD
December 14, 2020
KISHORE ASHOKRAO TANGADE Vs. STATE OF MAHARASHTRA
October 9, 2020
KISHORE ASHOKRAO TANGADE Vs. STATE OF MAHARASHTRA
July 9, 2020
KLASSIK HOMES PVT. LTD. Vs. UNION OF INDIA
July 3, 2020
KLE SOCIETYS SCIENCE AND COMMERCE COLLEGE Vs. STATE OF MAHARASHTRA
November 24, 2020
KLT AUTOMOTIVE AND TUBULAR PRODUCTS LIMITED Vs. UNION OF INDIA
October 27, 2020
KOLHAPUR DISTRICT CENTRAL COOPERATIVE BANK LTD. Vs. INDIRA GANDHI MAHILA SAHAKARI SOOT GIRANI LTD.
February 10, 2020
KOMAL KETAN HOWAL Vs. STATE OF MAHARASHTRA
October 23, 2020
KOMAL SHIVRAM MANDARAI Vs. STATE OF MAHARASHTRA
March 11, 2020
KONAN KODIO GANSTONE Vs. STATE OF MAHARASHTRA
August 21, 2020
KONAN KODIO GANSTONE Vs. STATE OF MAHARASHTRA
August 27, 2020
KONKAN IRRIGATION DEVELOPMENT CORPORATION, WATER RESOURCES DEPARTMENT, THANE (WEST) Vs. M/S. F. A. ENTERPRISES
May 19, 2020
KORAL BUILDERS Vs. PARSHWANATH CO.OP. BANK LTD
December 3, 2020
KOTAK INVESTMENT ADVISORS LIMITED Vs. KRISHNA CHAMADIA
January 28, 2020
KOVELAMUDI KANIKA DHILLON Vs. KOVELAMUDI SURYA PRAKASH RAO
October 26, 2020
KRANTI DADA SISODE Vs. STATE OF MAHARASHTRA
January 8, 2020
KRANTIKUMAR KISHANRAO KAULWAR Vs. MAHARASHTRA PUBLIC SERVICE COMMISSION
January 23, 2020
KRISHNA BABASAHEB UGALE Vs. STATE OF MAHARASHTRA
June 9, 2020
KRISHNA DHONDU DHANAWADE Vs. DAMODAR RAMA UMASAER
March 11, 2020
KRISHNA JALINDAR PISAL Vs. STATE OF MAHARASHTRA
December 3, 2020
KRISHNAKUMARI BISHWANATH PATNAIK Vs. C.B.I.
January 2, 2020
KRISHNARAO GANGRAO MASKE Vs. STATE OF MAHARASHTRA
January 22, 2020
KRUSHI UDYOG MAHILA BACHAT GAT, CHANDEWANI Vs. COMMISSIONER (SUPPLY), NAGPUR
September 17, 2020
KRUSHNA Vs. STATE OF MAHARASHTRA
October 15, 2020
KRUSHNA Vs. STATE OF MAHARASHTRA
November 26, 2020
KRUSHNA KALYAN BHANGE Vs. STATE OF MAHARASHTRA
August 24, 2020
KRYSHNAJAY DEVELOPERS PRIVATE LIMITED Vs. KAPIL M. MAHTANI
May 22, 2020
KU. A B C Vs. STATE OF MAH.
April 3, 2020
KU. BABITA D/O DEVIDAS THAKUR Vs. COMMITTEE FOR SCRUTINY AND VERIFICATION OF TRIBE CLAIMS
February 20, 2020
KU. SARGAM RAGHUNANDAN PARATE Vs. SCHEDULED TRIBE CASTE CERTIFICATE
July 9, 2020
KU. TANUJA Vs. UNION OF INDIA & ORS.
April 15, 2020
KUBER BUILDERS A REGISTERED PARTNERSHIP Vs. UNION OF INDIA
June 26, 2020
KUKREJA CONSTRUCTION CO. Vs. SURENDRA NARVEKAR & ANR.
May 19, 2020
KULWANT SINGH Vs. STATE OF MAHARASHTRA
January 30, 2020
KUMAR URBAN DEVELOPMENT PRIVATE LIMITED Vs. INDIAN BANK
June 4, 2020
KUMARI SHAIKH SHASHIM MHAMULAL Vs. STATE OF MAHARASHTRA
March 9, 2020
KUNAL Vs. STATE OF MAHARASHTRA
September 7, 2020
KUNAL ASHOK MEHTA Vs. SHAH DEVELOPERS
January 15, 2020
KUNAL UTTAM SHIRGIRE Vs. STATE OF MAHARASHTRA
November 25, 2020
KUNDAN DATTATRYA DHAKE Vs. STATE OF MAHARASHTRA
November 3, 2020
KURLA KAMGAR CO-OP HSG.SOC LTD Vs. KURLA KAMGAR CO OP HSG
March 11, 2020
KUSHAL PURI Vs. STATE
September 17, 2020
L&T FINANCE LTD. Vs. MANOJ PATHAK
January 31, 2020
LAHU BHAUSAHEB SONWANE Vs. STATE OF MAHARASHTRA
March 9, 2020
LAHU HARISCHANDRA DHOPAT Vs. STATE OF MAHARASHTRA
August 5, 2020
LAKHAN Vs. STATE OF MAHARASHTRA
June 29, 2020
LAKHICHAND MAROTRAO DHOBLE Vs. JOINT CHARITY COMMISSIONER, CIVIL LINES
November 3, 2020
LAKSH NAGRI SEVA SANSTHA Vs. STATE OF MAHARASHTRA
January 23, 2020
LAKSH NAGRI SEVA SANSTHA Vs. STATE OF MAHARASHTRA & OTHERS
July 16, 2020
LALIT Vs. NANDLAL RAMPRASAD HARNE
September 10, 2020
LALIT TIMOTHY D SOUZA Vs. STATE OF MAHARASHTRA
December 3, 2020
LALITA Vs. STATE OF MAHARASHTRA
September 3, 2020
LALITA DHANRAJ JADHAV Vs. STATE OF MAHARASHTRA
September 21, 2020
LALITA NAGNATH PATIL Vs. BHASKAR MAROTI BIRAJDAR
March 7, 2020
LALITKUMAR GANESH YADAV Vs. STATE OF MAHARASHTRA
December 17, 2020
LALLUBHAI AMICHAND LIMITED Vs. AKRUTI NIRMAN LIMITED
June 12, 2020
LAND ACQUISITION OFFICER Vs. MOHANDAS PANDHARINATH
July 16, 2020
LAND ACQUISITION OFFICER Vs. BABURAO PIRA PATIL
August 17, 2020
LATABAI MAHARU KOLI Vs. STATE OF MAHARASHTRA
December 3, 2020
LAWRENCE SANTAN PEREIRA Vs. ASSIS PIEDADE FERNANDES, MAJOR
February 17, 2020
LAXMAN Vs. STATE OF MAHARASHTRA
September 3, 2020
LAXMAN Vs. STATE OF MAHARASHTRA
September 21, 2020
LAXMAN Vs. STATE OF MAHARASHTRA
December 9, 2020
LAXMAN BHIKAJI CHANGRE Vs. STATE OF MAHARASHTRA
November 26, 2020
LAXMAN DEORAO GANAGE AND ANR. Vs. STATE OF MAHARASHTRA & ANR.
March 5, 2020
LAXMAN GANGARAM DODMANI Vs. STATE OF GOA
February 10, 2020
LAXMAN GOVIND AMRUTWAR Vs. STATE OF MAHARASTRA
February 11, 2020
LAXMAN J. CHAVAN Vs. STATE OF GOA
February 11, 2020
LAXMAN NANA SAWANT Vs. THALU KRISHNA
March 3, 2020
LAXMAN RAMCHANDRA SATHE Vs. STATE OF MAHARASHTRA
December 1, 2020
LAXMAN S/O RAMA GHADGE Vs. STATE OF MAHARASHTRA
March 11, 2020
LAXMI CONSTRUCTION COMPANY Vs. VIDARBHA IRRIGATION DEVELOPMENT CORPORATION, NAGPUR AND ORS.
February 14, 2020
LAXMI INDUSTRIAL ESTATE Vs. STATE OF MAHARASHTRA
January 22, 2020
LAXMIBAI Vs. STATE OF MAHARASHTRA
March 6, 2020
LAXMIBAI RAVSAHEB KADAM Vs. MARUTI JAIRAM KADAM
March 4, 2020
LAXMIBAI RIKABCHAND MEHTA Vs. YAVATMAL URBAN CO-OPERATIVE BANK LTD
September 25, 2020
LAXMIBAI W/O SAINATH DANEKAR Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD.
January 29, 2020
LAXMIKANT Vs. SHRIKANT
December 16, 2020
LAXMINARAYAN JAJU AND ANOTHER Vs. R.K. PATEL AND COMPANY
April 30, 2020
LEEANNE ARUNODAY SINGH Vs. MINISTRY OF HOME AFFAIRS
October 27, 2020
LEELABAI Vs. STATE OF MAHARASHTRA
September 21, 2020
LEELABAI WD/O SOMA NAITAM Vs. UNION OF INDIA
January 31, 2020
LEENA RAJENDRA PAWAR Vs. STATE OF MAHARASHTRA
November 19, 2020
LEENA RUPESH CHINCHAGHARKAR Vs. STATE OF MAHARASHTRA
November 20, 2020
LENA KHAN Vs. M/S GAMMON INDIA LIMITED
June 5, 2020
LIBERTY GARDEN CHS LTD Vs. K.T. GROUP
January 7, 2020
LIDIA INACIA DA CUNHA, WIFE OF LATE JOAO ALEXIO DO ROSARIO FERNANDES Vs. ANTONIO FERNANDES
September 25, 2020
LINA RAHUL PAREKH Vs. MOHINI CHANDRU HINGORANI & ORS.
January 8, 2020
LM WIND POWER BLADES INDIA PVT. LTD. Vs. STATE OF MAHARASHTRA AND ORS.
September 15, 2020
LOK CENTRE CORPORATE PARK PREMISES CO-OPERATIVE SOCIETY LIMITED Vs. LOK HOUSING & CONSTRUCTIONS LTD.
January 2, 2020
LRS OF SABDAR SHAHA AND OTHERS Vs. ZAKIYA BEGAM
February 25, 2020
LT. COL. PRASAD SHRIKANT PUROHIT Vs. STATE OF MAHARASHTRA
November 27, 2020
LT. COL. Y.P. SHARMA (RETD.) Vs. UNION OF INDIA
November 5, 2020
LUCIO RODRIGUES Vs. STATE
October 19, 2020
LUCKY SALOON & HAMAMKHANA Vs. NASIR FAZAL SHAIKH
June 9, 2020
M/S AFONSO REAL ESTATE DEVELOPERS Vs. COMMISSIONER OF INCOME TAX
February 21, 2020
M/S THAKUR STONE QUARRIES Vs. STATE OF MAHARASHTRA
June 9, 2020
M/S. AMBUJA CEMENTS LIMITED Vs. STATE OF MAHARASHTRA
June 6, 2020
M/S. DHAVAL HOUSING (AOP) Vs. STATE OF MAHARASHTRA
November 11, 2020
M/S. G. R. PALLE ELECTRICALS Vs. UNION OF INDIA
November 26, 2020
M/S. HARIHAR BUILDSPACE PVT. LTD. Vs. UNION OF INDIA
October 1, 2020
M/S. INDO UNIQUE FLAME LTD. Vs. M/S. N. N. GLOBAL MERCHANTILE PVT. LTD.
September 30, 2020
M/S. JAIN ENGINEERS PVT. LTD. Vs. SOLE ARBITRATOR, MR. NITIN THAKKER & ANR.
September 26, 2020
M/S. MEP RGSL TOLL BRIDGE PVT. LTD. Vs. MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION LTD
November 6, 2020
M/S. NKD MARITIME LIMITED / GLANDER INTERNATIONAL BUNKERING DMCC Vs. M.V. KARNIKA (IMO NO.8521220)
November 18, 2020
M/S. RADHA ISPAT AND OTHERS Vs. THE STATE OF MAHARASHTRA AND OTHERS
December 11, 2020
M/S. SANDEEP DWELLERS PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
December 1, 2020
M/S. SEEMA CONSTRUCTION CO. Vs. STATE OF MAHARASHTRA
October 26, 2020
M/S. SHAH DEVELOPERS Vs. KRUNAL ASHOK MEHTA
January 15, 2020
M/S. ZEPHYR BIOMEDICALS Vs. JOINT COMMISSIONER OF INCOME TAX
October 7, 2020
MACROTECH DEVELOPERS LTD. Vs. CHIEF, TRANSPORT
January 7, 2020
MADAN RAMVILAS SOMANI Vs. SAMIT ABHAYKUMAR MUTTHA
February 3, 2020
MADAN S/O RAGHUNATH PATHARE Vs. STATE OF MAHARASHTRA
October 29, 2020
MADANMOHAN NARNARAYAN BHABHDA Vs. PREMRATAN BALKRISHNA BHABHDA
December 11, 2020
MADHAV SOPANRAO KADAM Vs. PARAG SHARAD CHAUDHARI
December 18, 2020
MADHAV VENKAT PAWLE Vs. STATE OF MAHARASHTRA
September 11, 2020
MADHAV WAMANRAO YADAV Vs. STATE OF MAHARASHTRA
June 16, 2020
MADHAV YASHWANT PAWAR Vs. STATE OF MAHARASHTRA
December 14, 2020
MADHAVDAS S/O KANHAYALAL BAJAJ Vs. RAMJILAL S/O RAMGOPAL PUROHIT
January 4, 2020
MADHUBALA A. KARAKASIA Vs. STATE OF MAHARASHTRA
October 21, 2020
MADHUKAR Vs. VILAS
December 14, 2020
MADHUKAR Vs. STATE OF MAHARASHTRA
October 23, 2020
MADHUKAR KESHAV GANGAWANE Vs. MUNICIPAL COMMISSIONER
March 4, 2020
MADHUKAR SUKHADEORAO ABHYANKAR Vs. EKNATH NARAYAN GAWANDE
July 1, 2020
MADHUKAR VITTHALRAO SURYAWANSHI Vs. STATE OF MAHARASHTRA
April 15, 2020
MADHURI Vs. STATE OF MAHARASHTRA
December 14, 2020
MAGAS SAMAJ SEVA MANDAL Vs. STATE OF MAHARASHTRA
April 8, 2020
MAGASVARGIYA BEGHAR MAHILA GRUH NIRMAN SAHKARI SANSTHA Vs. STATE OF MAHARASHTRA AND OTHERS
February 10, 2020
MAHADEO Vs. ANANDRAO
March 16, 2020
MAHADEORAO UTTAMRAO RAJURKAR Vs. STATE OF MAHARASHTRA
December 3, 2020
MAHADEV Vs. STATE OF MAHARASHTRA
December 3, 2020
MAHADEV Vs. STATE OF MAHARASHTRA
October 14, 2020
MAHADEV ASARAJI BORADE Vs. STATE OF MAHARASHTRA
February 27, 2020
MAHADEVI ANNASAHEB JAGTAP Vs. SHILABAI POPAT LAMBE & ORS.
March 6, 2020
MAHALAXMI GAS & ESSENCE MART Vs. NITIN MANGALDAS VED
March 6, 2020
MAHAMAYA AGRO INDUSTRIES Vs. ELECTRICITY OMBUDSMAN
August 1, 2020
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Vs. VIJAYATAI KISHORE MATE
December 10, 2020
MAHARASHTRA KAMGAR SANGHATANA Vs. CITY INDUSTRIAL DEVELOPMENT CORPORATION
May 13, 2020
MAHARASHTRA KRISHNA VALLEY DEVELOPMENT CORPORATION Vs. B.T. PATIL AND ORS.
January 24, 2020
MAHARASHTRA METRO RAIL CORPORATION LIMITED Vs. STATE OF MAHARASHTRA
October 20, 2020
MAHARASHTRA MURDAN PARISHAD Vs. STATE OF MAHARASHTRA
October 13, 2020
MAHARASHTRA STATE Vs. AMARSINH JOTYAJIRAO JADHAVARAO
March 3, 2020
MAHARASHTRA STATE BRANCH OF INDIA Vs. STATE OF MAHARASHTRA
November 6, 2020
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD Vs. RADHIKA RICE INDUSTRIES TUMKHEDA
April 27, 2020
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. PRANAVDITYA SPINNING MILLS LTD.
March 17, 2020
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO LTD Vs. PRINCIPAL, COLLEGE OF ENGINEERING PUNE
June 9, 2020
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD. Vs. RAMAKANT VITHOBAJI GAIKWAD
January 2, 2020
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. ELECTRICITY OMBUDSMAN, NAGPUR
January 8, 2020
MAHARASHTRA STATE GRAMSEVAK SANGHA Vs. STATE OF MAHARASHTRA
August 24, 2020
MAHARASHTRA STATE MUNICIPAL COUNCIL EMPLOYEES AND CADRE EMPLOYEES UNION. Vs. STATE OF MAHARASHTRA AND ORS.
May 19, 2020
MAHARASHTRA STATE POWER GENERATION COMPANY LIMITED Vs. PRABHAKAR S/O GANAPATI NAVGHARE
October 27, 2020
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. RAMAKANT S/O DAMODAR NEHRE
January 14, 2020
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. GAJANAN S/O SHANKAR APPA URKADE
January 13, 2020
MAHARASHTRA WINE MERCHANTS ASSOCIATION, NAGPUR Vs. STATE OF MAHARASHTRA
November 27, 2020
MAHATMA GANDHI COLLEGE OF AGRICULTURAL Vs. STATE OF MAHARASHTRA
November 6, 2020
MAHEBOOBKHAN KHAJAKHAN PATHAN Vs. STATE OF MAHARASHTRA
September 10, 2020
MAHENDRA EDUCATION SOCIETY Vs. MADHURI
December 15, 2020
MAHENDRA GIRDHARLAL MEHTA & ORS Vs. ATUL BUILDERS & ESTATE LTD & ORS
January 15, 2020
MAHENDRA HIRAMAN CHAVAN Vs. STATE OF MAHARASHTRA
November 2, 2020
MAHENDRA J. VORA Vs. DEPUTY COMMISSIONER OF WEALTH TAX AND ORS.
January 30, 2020
MAHENDRA KRUSHNARAO GAMARE Vs. STATE OF MAHARASHTRA
December 16, 2020
MAHENDRA SINGH Vs. COMMISSIONER OF POLICE
May 5, 2020
MAHENDRA TRADING COMPANY Vs. STATE OF MAHARASHTRA
June 30, 2020
MAHESH Vs. STATE OF MAHARASHTRA
November 5, 2020
MAHESH ALIAS NANA HARIDAS CHAVAN Vs. STATE OF MAHARASHTRA
December 2, 2020
MAHESH BABULAL MITTAL Vs. CENTRAL BUREAU OF INVESTIGATION
February 28, 2020
MAHESH BHAGCHAND TAORI Vs. PANCHASHEEL MEDICINE SHOPPE
December 16, 2020
MAHESH G. BHALKE Vs. UNION OF INDIA
October 4, 2020
MAHESH NARAYAN SINGH Vs. UNION OF INDIA
October 23, 2020
MAHESH RAMCHANDRA NATEKAR AND ORS. Vs. KANUBHAI ASHABHAI PATEL AND ORS.
February 27, 2020
MAHESH S/O SANJAYRAO BAHAD Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
February 13, 2020
MAHESH SAMBHAJI CHAFLE Vs. STATE OF MAHARASHTRA
June 12, 2020
MAHESH VINAYAK GADEKAR Vs. STATE OF MAHARASHTRA
July 9, 2020
MAHIMA MUKESH JHAM Vs. STATE OF MAHARASHTRA
August 17, 2020
MAHINDRA AGRI SOLUTION LIMITED Vs. RAM PAVAN KUMAR BIYANI
February 14, 2020
MAHINDRA AND MAHINDARA LTD. Vs. SUNIL NAMDEORAO ZADE
November 27, 2020
MAHINDRA AND MAHINDRA LIMITED Vs. DC MOTOR WORKS PRIVATE LIMITED
March 17, 2020
MAINABAI Vs. STATE OF MAHARASHTRA
December 7, 2020
MAJAHAR ABDUL KARIM KHAN Vs. STATE OF MAHARASHTRA
October 16, 2020
MAJOR Vs. RAMKRISHNA UDARAM DHOK
January 6, 2020
MAKRAND CHANDRAKANT BAPARDEKAR Vs. STATE OF MAHARASHTRA
July 13, 2020
MAKSUD SHEIKH GAFFUR SHEIKH Vs. STATE OF MAHARASHTRA
August 28, 2020
MAKSUD SHEIKH GAFOOR SHEIKH Vs. STATE OF MAHARASHTRA
August 20, 2020
MALANG MOHIDDIN QURESHI Vs. STATE OF MAHARASHTRA
October 21, 2020
MALVIKA PRADEEP NADKARNI Vs. DATTAPRASANNA GOPALKRISHNA NADKARNI
March 11, 2020
MAMTA Vs. STATE OF MAHARASHTRA,
April 8, 2020
MAMTA WD/O SANTOSH CHITAKALWAR Vs. LAXMAN NARAYAN RAUT
November 6, 2020
MANAGER, GROUP FOUR SECURITY SERVICES INDIA PVT. LTD. Vs. VICE PRESIDENT, AURANGABAD MAZDOOR UNION,
March 5, 2020
MANAGING DIRECTOR, IL&FS Vs. DIRECTORATE OF ENFORCEMENT
October 29, 2020
MANALI Vs. STATE OF MAHARASHTRA
February 21, 2020
MANALI W/O MAKRAND KSHIRSAGAR Vs. STATE OF MAHARASHTRA
February 21, 2020
MANDA Vs. STATE OF MAHARASHTRA
December 10, 2020
MANDABAI Vs. ADDITIONAL DIVISIONAL COMMISSIONER
November 5, 2020
MANDAKANI KACHRU KOKANE Vs. STATE OF MAHARASHTRA
October 27, 2020
MANDAKINI PANDHARINATH SHINDE Vs. STATE OF MAHARASHTRA
November 4, 2020
MANDEEP SINGH KOHLI Vs. UNION OF INDIA
February 5, 2020
MANGAL KIRAN WAGHMODE Vs. STATE OF MAHARASHTRA
October 20, 2020
MANGAL RATAN WAGH Vs. STATE OF MAHARASHTRA
March 9, 2020
MANGALA Vs. STATE OF MAHARASHTRA
August 17, 2020
MANGALA Vs. STATE OF MAHARASHTRA
June 19, 2020
MANGALA VIJAY KHANDAR Vs. NATIONAL INSURANCE COMPANY LIMITED
September 29, 2020
MANGALPRABHA MAHADEV TANDALE Vs. STATE OF MAHARASHTRA
December 10, 2020
MANGESH Vs. STATE OF MAHARASHTRA
December 7, 2020
MANGESH Vs. STATE OF MAHARASHTRA
November 25, 2020
MANGESH Vs. STATE, THR PSO, PS LAKADGANJ, NAGPUR
October 16, 2020
MANGESH DATTA GADE Vs. STATE OF MAHARASHTRA
October 15, 2020
MANGESH JAGANNATH SAWANT Vs. STATE OF MAHARASHTRA
July 9, 2020
MANGLAM ROONGTA Vs. STATE OF MAHARASHTRA
March 18, 2020
MANHARLAL TRIKAMDAS MODY Vs. MANHARLAL TRIKAMDAS MODY
May 22, 2020
MANIK Vs. STATE OF MAHARASHTRA
March 2, 2020
MANIK Vs. STATE OF MAHARASHTRA
April 8, 2020
MANILAL MANGILAL PAREKH Vs. NARENDRA BHIKULAL JAISWAL
March 4, 2020
MANIPAL TECHNOLOGIES LTD Vs. MAPPLE EDUSOFT PVT LTD
February 17, 2020
MANISH K AGARWAL Vs. STATE OF MAHARASHTRA
April 21, 2020
MANISH R. MISHRA Vs. STATE OF MAHARASHTRA
July 13, 2020
MANISH RAMBHOLE SAKET Vs. STATE OF MAHARASHTRA
August 19, 2020
MANISH RANGARI Vs. UNION OF INDIA
January 15, 2020
MANISH RAZZAK TADAVI Vs. STATE OF MAHARASHTRA
March 5, 2020
MANISH SINGH DHRUVKUMAR SINGH Vs. THE STATE OF MAHARASHTRA
June 22, 2020
MANISHA SUNIL PATIL Vs. STATE OF MAHARASHTRA
October 27, 2020
MANISHA VASUDEO WARDE Vs. ABDUL SALIM CHAWDHARY
June 19, 2020
MANJUNATH PUJARI Vs. STATE OF GOA
December 18, 2020
MANMATPPA Vs. SAMBHAPPA TRIMBAKAPPA GIRWALKAR
December 14, 2020
MANN HOUSING DEVELOPMENT AND ORS. Vs. PAARIJAT CO-OPERATIVE HOUSING SOCIETY LTD.
February 27, 2020
MANN TALUKA AGRICULTURAL PRODUCE Vs. STATE OF MAHARASHTRA & ORS.
October 28, 2020
MANOHAR Vs. ELECTION COMMISSION OF INDIA
February 11, 2020
MANOHAR Vs. STATE OF MAHARASHTRA,
March 3, 2020
MANOHAR ATMARAM FISKE Vs. STATE OF MAHARASHTRA
September 30, 2020
MANOHAR BANKAT KADAM Vs. STATE OF MAHARASHTRA
June 29, 2020
MANOHAR BHIMRAOJI MAHALLE Vs. STATE OF MAHARASHTRA
March 6, 2020
MANOHAR MODKU TADSE Vs. BANWARILAL
January 14, 2020
MANOHAR NAMDEV HARMALKAR Vs. BALVANT TUKARAM HARMALKAR
March 2, 2020
MANOHAR SHIVRAM KARBOTKAR GAONKAR AND ORS. Vs. SHIVA YESHWANT PARAB GAUNKAR AND ORS.
January 14, 2020
MANOHARRAO NAIK VIDYALAYA PARDI Vs. SANTOSH GANPATRAO SONONE
September 24, 2020
MANOJ BABANRAO SAWALAKHE Vs. STATE OF MAHARASHTRA
November 27, 2020
MANOJ GOVINDRAO JADHAV Vs. STATE OF MAHARASHTRA
June 25, 2020
MANOJ HANMANT BHINTADE Vs. STATE OF MAHARASHTRA
October 1, 2020
MANOJ HANUMANTRAO GHORPADE Vs. STATE OF MAHARASHTRA
July 9, 2020
MANOJ RUPSING SOLANKI Vs. STATE OF MAHARASHTRA
December 16, 2020
MANOJ TULSIDAS SAWANI Vs. STATE OF MAHARASHTRA
March 12, 2020
MANORAMA PRAKASH KHANDEKAR Vs. STATE OF MAHARASHTRA
March 20, 2020
MANSI Vs. UNION OF INDIA
September 21, 2020
MANSUKHLAL AMRITLAL MODI Vs. INCOME TAX OFFICER WARD
March 19, 2020
MANSUR DAULAT PATEL Vs. STATE OF MAHARASHTRA
May 22, 2020
MANTHIR Vs. STATE OF MAHARASHTRA
February 13, 2020
MAPUSA GOA ENTERPRISES Vs. STATE OF GOA
March 2, 2020
MARATHWADA SHIKSHAN PRASARAK MANDAL Vs. SAWARUPSINGH ASARAM UMBARE
December 4, 2020
MARIA @ MARIANO BORGES Vs. STATE OF GOA
January 2, 2020
MARIA DEL PILAR BARR AVILA Vs. UNION OF INDIA
January 16, 2020
MARIA FELIZA BRAGANZA Vs. LLOYD NUNES
March 12, 2020
MARIANO MESQUITA Vs. SELVA RAJU NADAR
January 22, 2020
MARICO LIMITED Vs. ABHIJEET BHANSALI
January 15, 2020
MARKAS YOHAN THORAT Vs. STATE OF MAHARASHTRA
December 16, 2020
MAROTI Vs. STATE OF MAHARASHTRA
January 31, 2020
MAROTI HANMANTRAO TAMSHETE Vs. STATE OF MAHARAHTRA
May 15, 2020
MAROTI NAMDEO SHRIRAME Vs. STATE OF MAHARASHTRA
June 12, 2020
MARTHA LUIS Vs. STATE OF GOA AND ORS.
March 12, 2020
MASCOT CONSTRUCTION CO , Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION
October 23, 2020
MASEERA PARVIN Vs. STATE OF MAHARASHTRA
October 9, 2020
MASNAJI Vs. STATE OF MAHARASHTRA
March 4, 2020
MASOOD KHAN Vs. STATE OF MAHARASHTRA
December 7, 2020
MATAPRASAD DURGAPRASAD RAI Vs. GIRISH MULJI VORA
January 14, 2020
MAULA Vs. THE STATE OF MAHARASHTRA
September 9, 2020
MAULANA AZAD EDUCATIONAL TRUST Vs. SYEDA AMERA BANO
April 27, 2020
MAUNA ALIAS SHISHIR BHUPEN BARAI Vs. STATE THROUGH POLICE STATION RAMNAGAR, CHANDRAPUR
May 26, 2020
MAYA CARVALHO E. RODRIGUES Vs. STATE OF GOA
March 16, 2020
MAYTAS-RITHWIK( Vs. KONKAN RAILWAY CORPORATION LIMITED
March 17, 2020
MAYTAS-RITHWIK(JV) Vs. KONKAN RAILWAY CORPORATION LIMITED
March 18, 2020
MAYUR Vs. STATE OF MAHARASHTRA
May 12, 2020
MAYUR KAILASHCHANDRA KHANDELWAL Vs. STATE OF MAHARASHTRA
December 7, 2020
MAYUR NAVINCHANDRA BHUPTANI Vs. STATE OF MAHARASHTRA
October 27, 2020
MAYUR RAJENDRA GUNJAL Vs. STATE OF MAHARASHTRA
November 4, 2020
MAYURI Vs. STATE OF MAHARASHTRA
December 18, 2020
MAZANIA OF TEMPLE OF NAVADURGA OF MADKAI Vs. DEVI NAVADURGA PRATISHTHAN
September 25, 2020
MEENA ARUN SATAV Vs. STATE OF MAHARASHTRA
December 17, 2020
MEENA RATAN SINGH Vs. STATE OF MAHARASHTRA
December 1, 2020
MEENA SHYAM TULSANI Vs. COLLECTOR OF STAMPS, MUMBAI
June 30, 2020
MEENAKSHI APARTMENTS CO-OP. HSG. SOC. LTD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
October 22, 2020
MEERABAI Vs. UNION OF INDIA
February 14, 2020
MEGHA Vs. UNION OF INDIA
April 30, 2020
MEGHA ANIL BHALE Vs. STATE OF MAHARASHTRA
March 6, 2020
MEGHAVI Vs. STATE OF MAHARASHTRA
November 11, 2020
MEHATAB ESMILE FAKIR Vs. STATE OF MAHARASHTRA
October 12, 2020
MEHER PHEROZE SETHNA Vs. PUNE CANTONMENT BOARD
October 16, 2020
MEHRUNNISA BEGUM Vs. STATE OF MAHARASHTRA
March 3, 2020
MELLONA DEVELOPERS PVT. LTD. Vs. UMESH NAVINCHANDRA SHAH
March 11, 2020
MEP RGSL TOLL BRIDGE PVT. LTD. Vs. MAHARASHTRA STATE ROAD DEVELOPMENT
November 6, 2020
MERLIN BETU Vs. VIKAS KURTIKAR
October 29, 2020
MESSRS BAF-HIRA BUILDERS PRIVATE LIMITED Vs. THE COLLECTOR OF BOMBAY SUBURBAN DISTRICT
January 28, 2020
METAL TUBES AND ROLLING MILLS Vs. THE OFFICIAL LIQUIDATOR, LIQUIDATOR OF TRANSPOWER ENGINEERING LTD. AND ORS.
August 21, 2020
MICHAEL GABRIEL Vs. DATTARAM KASHIRAM AMBRE
December 9, 2020
MICHEAL GABRIEL Vs. MICHAEL GABRIEL
November 5, 2020
MICROVISION TECHNOLOGIES PVT.LTD. Vs. UNION OF INDIA
May 15, 2020
MIDAS HYGIENE INDUSTRIES PRIVATE LIMITED Vs. RAM DEV INDUSTRIES
December 18, 2020
MILIND Vs. STATE OF MAHARASHTRA
August 17, 2020
MILIND AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
June 16, 2020
MILIND AWCHIT BAISANE Vs. STATE OF MAHARASHTRA
October 14, 2020
MILIND BHIMSING SHIRSATH Vs. STATE OF MAHARASHTRA
March 9, 2020
MINAL SATISH JADHAV Vs. MADHUKAR DATTATRAY JADHAV AND ORS.
January 7, 2020
MINGUEL CAETANO DO ROSARIO VAZ Vs. GOA STATE COASTAL ZONE MANAGEMENT AUTHORITY
January 14, 2020
MINGUEL CAETANO ROSARIO VAZ Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY
November 3, 2020
MIRAJ VIDYA SAMITI Vs. STATE OF MAHARASHTRA
March 16, 2020
MIRASAHEB @ MIRYA IBRAHIM MUJAWAR Vs. STATE OF MAHARASHTRA
September 16, 2020
MISS KHAN SANA TAHEDIS Vs. STATE OF MAHARASHTRA
October 19, 2020
MISS X THROUGH HER NATURAL AND LEGAL GAUARDIAN Vs. STATE OF MAHARASHTRA
February 25, 2020
MISSION INDUSTRIES Vs. BANK OF BARODA
July 6, 2020
MITHILESH GYANPRAKASH PANDE Vs. STATE OF MAHARASHTRA
December 8, 2020
MITSUI OSK LINES LTD. Vs. ORIENT SHIP AGENCY PVT. LTD.
February 7, 2020
MODELS CONSTRUCTION PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE
November 26, 2020
MODERN INDIA LTD Vs. 63 MOON TECHNOLOGIES LIMITED
November 6, 2020
MODINASAB INDIKAR Vs. BOARD OF DIRECTORS OF INDIAN OVERSEAS BANK
February 14, 2020
MOHAMAD ISHAQ MOHAMAD ISMAIL SHAIKH Vs. SANJAY BARVE
February 28, 2020
MOHAMAD SAJID Vs. STATE OF MAHARASHTRA
June 5, 2020
MOHAMMAD Vs. STATE OF MAHARASHTRA
September 9, 2020
MOHAMMAD ALI TAHAVOOR ALI KHAN Vs. ADMINISTRATOR GENERAL OF MAHARASHTRA
September 14, 2020
MOHAMMAD ARIF ASIK ALI RAAIN Vs. STATE OF MAHARASHTRA
September 9, 2020
MOHAMMAD ASIF NOOR MOHAMMAD Vs. DIVISIONAL COMMISSIONER, AMRAVATI, TAH. AND DIST. AMRAVATI
August 14, 2020
MOHAMMAD BIN SAEED BIN KILEB Vs. SUPERINTENDENT OF POLICE
October 19, 2020
MOHAMMAD ISMAIL NOORMOHAMMAD MADANA Vs. STATE OF MAHARASHTRA
February 12, 2020
MOHAMMAD JAVID MOHAMMAD ABDUL JALIL Vs. STATE OF MAHARASHTRA
July 18, 2020
MOHAMMAD JUNED MOHAMMAD RAUF Vs. STATE OF MAHARASHTRA
February 4, 2020
MOHAMMAD MUNNA Vs. STATE OF MAHARASHTRA
October 21, 2020
MOHAMMAD SABIR ABDUL KHALIL Vs. STATE OF MAHARASHTRA
July 23, 2020
MOHAMMAD SHADAB Vs. POLICE INSPECTOR, PANAJI AND ORS.
January 22, 2020
MOHAMMAD SHAHBAJ ABDUL WAHAB Vs. STATE OF MAHARASHTRA
March 12, 2020
MOHAMMAD SIDDAQI Vs. STATE
September 4, 2020
MOHAMMAD ZAKIR MOHAMMAD Vs. STATE OF MAHARASHTRA
April 15, 2020
MOHAMMED AAMIR ANSARI Vs. STATE OF MAHARASHTRA
February 12, 2020
MOHAMMED ASLAM AZAD SHAIKH Vs. STATE OF MAHARASHTRA
March 5, 2020
MOHAMMED HUSSEIN ALI MOHAMMED UMATIA & ORS. Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY AND ORS.
October 21, 2020
MOHAMMED RAISUDDIN Vs. NATIONAL INVESTIGATING AGENCY AND ANR.
February 11, 2020
MOHAMMED SHARIF ABDUL HAMID SHAIKH Vs. STATE OF MAHARASHTRA
October 29, 2020
MOHAMMED SHUJAUDDIN SALEEM Vs. STATE OF MAHARASHTRA
March 11, 2020
MOHAMMED ZUBER MOHAMMED YUSUF SHAH Vs. THE MINISTER OF URBAN DEVELOPMENT AND ORS.
September 17, 2020
MOHAMOODMIYA ALLIMIYA SAYYED Vs. MANSOOR AMIRMIYA JAHAGIRDAR
December 18, 2020
MOHAN Vs. STATE OF MAHARASHTRA
December 16, 2020
MOHAN Vs. SUPERINTENDENT OF POLICE JALNA
March 5, 2020
MOHAN Vs. STATE OF MAHARASHTRA
April 30, 2020
MOHAN JANU JADHAV Vs. STATE OF MAHARASHTRA
August 12, 2020
MOHAN PARSHURAM BENDRIKAR Vs. UJWALA SAMBHAJI WAGH
June 30, 2020
MOHAN SHAMRAO SHINDE Vs. STATE OF MAHARASHTRA
July 16, 2020
MOHAN YASHWANT KADAM Vs. MANGESH MAHADEV VALANJOO
March 16, 2020
MOHD ZAKIR HABIB KHAN Vs. STATE OF MAHARASHTRA
August 12, 2020
MOHD. AFZAL Vs. STATE OF MAHARASHTRA
October 29, 2020
MOHD. AMIR RAZA MOHD. SHAKIL Vs. STATE OF MAHARASHTRA
November 24, 2020
MOHD. EKBAL MOHD. HANIF SHAIKH Vs. STATE OF MAHARASHTRA
August 18, 2020
MOHD. INTEKHAB MOHD. IMTIYAZ SHAIKH Vs. STATE OF MAHARASHTRA
October 1, 2020
MOHD. IQBAL @ MAMA SHAFI KHOKAR Vs. STATE OF MAHARASHTRA
October 9, 2020
MOHD. ISMAIL ABDUL HADIS MANIYAR Vs. STATE OF MAHARASHTRA
September 15, 2020
MOHD. ISMAIL ABDUL HADIS MANIYAR Vs. STATE OF MAHARASHTRA
September 16, 2020
MOHD. JAKIR Vs. SK. NAZIR SK. KASAM AND OTHERS
October 19, 2020
MOHD. OSMAN KHAN Vs. STATE OF MAHARASHTRA
December 2, 2020
MOHD.SAEED SATTAR DEVLIWALA Vs. SHIFA MOHD.SAEED DEVLIWALA
March 3, 2020
MOHIT Vs. STATE OF MAHARASHTRA
July 23, 2020
MOHMAD SAJID Vs. STATE OF MAHARASHTRA
August 13, 2020
MOHSIN ALI TAJ MOHD. SHAIKH Vs. STATE OF MAHARASHTRA
December 10, 2020
MOHSIN SIRAJUDDIN ANSARI Vs. STATE OF MAHARASHTRA
August 3, 2020
MOHTIMBAS ENGINEERING PVT. LTD. Vs. MACHINE N TOOLS
January 28, 2020
MOMIN MAZHAR Vs. STATE OF MAHARASHTRA
February 20, 2020
MONICA SACHWANI Vs. CHARUSHILA D. NANAWARE
January 7, 2020
MONIKA SALES AGENCIES Vs. MAHESH NAGARI SAH. PATSANSTHA LTD
June 12, 2020
MONTE CARLO COMPANY Vs. STATE OF MAHARASHTRA
June 19, 2020
MONTE CARLO COMPANY Vs. STATE OF MAHARASHTRA
July 27, 2020
MOTIRAM GANGARAM NICHAT Vs. STATE OF MAHARASHTRA
January 20, 2020
MRINMAYEE ROHIT UMROTKAR Vs. UNION OF INDIA
December 8, 2020
MRS KOVELAMUDI KANIKA DHILLON @ KANIKA DHILLON Vs. MR. KOVELAMUDI SURYA PRAKASH RAO @ PRAKASH KOVELAMUDI
October 26, 2020
MRS. AGUSTHA DSOUZA CARDOZO Vs. MR. ISMAIL
October 29, 2020
MRS. FARZANA ALI AHMED SAYYED Vs. STATE OF MAHARASHTRA
February 18, 2020
MRS. KIRTI ATUL NIPANKAR Vs. STATE OF MAHARASHTRA
June 15, 2020
MRS. MANDAKANI KACHRU KOKANE @ MANDAKANI VISHNU GODSE Vs. STATE OF MAHARASHTRA
October 27, 2020
MRS. SWATI SAVIO DSOUZA Vs. SAVIO DSOUZA
December 18, 2020
MRUDULA NAROTTAM JINANDRA Vs. STATE OF MAHARASHTRA
March 18, 2020
MUDHIT GUPTA Vs. SUSSANNE KHAN
February 4, 2020
MUDHIT GUPTA Vs. EMGEE PROPERTIES
February 4, 2020
MUHAMMED ANAS ABDULLAH DANDU Vs. STATE OF MAHARASHTRA
November 9, 2020
MUJEEB ABUBAKAR Vs. STATE
September 14, 2020
MUKESH Vs. VIVEK PHANSALKAR
April 9, 2020
MUKESH JAIDEOPRASAD SHAHU Vs. STATE OF MAHARASHTRA
October 26, 2020
MUKESH RAMSHANKAR SHIVHARE Vs. STATE OF MAHARASHTRA
June 2, 2020
MUKHTAR AHMED Vs. STATE OF MAHARASHTRA
October 9, 2020
MUKTABAI Vs. STATE OF MAHARASHTRA
March 9, 2020
MUKTIRAM MANAJI GEJAGE Vs. STATE OF MAHARASHTRA
June 29, 2020
MUKUND MARUTIRAO JAGTAP Vs. SUPERINTENDENT PAY & PROVIDENT FUND UNIT, ] EDUCATION DEPARTMENT
March 11, 2020
MUKUNDA RAMBHAU NAGPURE Vs. GANESH NATTHUJI WARBHE
March 12, 2020
MUMBAI FABRICS PVT. LTD. Vs. UNION OF INDIA
November 5, 2020
MUMBAI METROPOLITAN REGION DEVELOPMENT Vs. RAJNIKANT L. DHARIA & ANR.
May 19, 2020
MUMBAI METROPOLITAN REGION DEVELOPMENT AUTHORITY AND ORS. Vs. RAJNIKANT L. DHARIA AND ORS.
May 15, 2020
MUMBAI MISHTANNA VAYASAI Vs. UNION OF INDIA
October 13, 2020
MUMBAI V KONKAN VIBHAGIYA MAHILA AYDYOGIK UTPADAK SAHAKARI SANSTHA MAHASANGH LTD Vs. STATE OF MAHARASHTRA
December 15, 2020
MUMTAJ Vs. STATE OF MAHARASHTRA
June 9, 2020
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. PRE-STRESS PRODUCTS (INDIA)
January 21, 2020
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. MEHUL GOPALDAS SHAH
February 5, 2020
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. SHARDA SANGHVI
March 3, 2020
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. NAWAB ALI SULEMAN
January 14, 2020
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. GUNAJI SURYAJI KAMBLE
January 24, 2020
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. JAFFAR ALI NAWA ALI CHAUDHARY
January 14, 2020
MUNNA Vs. STATE OF MAHARASHTRA
October 20, 2020
MUNNA KHAN Vs. STATE OF GOA
September 19, 2020
MUNNA KUMAR Vs. EXECUTIVE COUNCIL OR APPELLATE AUTHORITY
November 4, 2020
MURLI Vs. STATE OF MAHARASHTRA
December 22, 2020
MURLIDHAR Vs. AMBERSING
April 27, 2020
MURLIDHAR Vs. STATE OF MAHARASHTRA
August 20, 2020
MURTUJA @ MUNNA S/O DAWAL SHEIKH (C-9377) (CENTRAL PRISON, NAGPUR) .... PETITIONER VERSUS 1. STATE OF MAHARAS Vs. SUPERINTENDENT OF CENTRAL PRISON
March 16, 2020
MUSA ABDUL WIMUMUNI KENNETH Vs. SUNIL D.DALVI, AIR CUSTOMS OFFICER, AIR INTELLIGENCE UNIT, SAHAR INTERNATION AIRPORT, MUMBAI
November 6, 2020
MUSALE CONSTRUCTIONS Vs. VIDARBHA IRRIGATION DEVELOPMENT CORPORATION
October 29, 2020
MUSKAN SAMIR MODASIA Vs. UNION OF INDIA
November 24, 2020
MUZAFAAUUDUDIN KHAN Vs. STATE OF MAHAAASHTAA
May 26, 2020
MUZAFFARUDDIN KHAN S/O ZAHIRUDDIN KHAN Vs. STATE OF MAHARASHTRA AND OTHERS.
May 19, 2020
MYRA MURIEL PAUL Vs. INCOME TAX OFFICER, WARD-2(2)
March 6, 2020
MYRAYASH HOTELS (P.) LTD. Vs. UNION OF INDIA
January 21, 2020
N SAMPATH GANESH Vs. UNION OF INDIA
April 21, 2020
N. G. GOPALKRISHNA Vs. STATE OF MAHARASHTRA
October 26, 2020
NAGNATH SAKHAHARI SHETE Vs. KESHAV TRIMBAK AGHAV
September 2, 2020
NAGNATH SANSTHAN Vs. ASSISTANT CHARITY COMMISSIONER AND ANR.
May 19, 2020
NAGORAO Vs. STATE OF MAHARASHTRA
September 15, 2020
NAGORAO SAMBHAJI DANGE Vs. RUDRA RAMKISAN WARKAD
February 5, 2020
NAGPUR DISTRICT CENTRAL COOPERATIVE BANK LTD. Vs. UNION OF INDIA
February 21, 2020
NAGPUR IMPROVEMENT TRUST Vs. BHAGWANDAS
January 24, 2020
NAGPUR INTEGRATED TOWNSHIP PVT LTD Vs. MAHARASHTRA REAL ESTATE REGULATORY AUTHORITY, MUMBAI
September 11, 2020
NAGPUR MUNICIPAL CORPORATION Vs. STATE OF MAHARASHTRA
December 18, 2020
NAGRIK SAMANVYA SAMITI Vs. STATE OF MAHARASHTRA
March 13, 2020
NAGULA VIJAY Vs. STATE OF MAHARASHTRA
August 17, 2020
NAHID SHAIKH YUSUF Vs. STATE OF MAHARASHTRA
December 7, 2020
NAIK BROTHERS DRYFISH PRIVATE LIMITED Vs. UNION OF INDIA
June 12, 2020
NAINI GOPAL Vs. UNION OF INDIA
August 20, 2020
NALINI MAHENDRA SHAH Vs. STATE OF MAHARASHTRA
August 10, 2020
NALINI NARAYANDAS THAKKAR Vs. STATE OF MAHARASHTRA
March 11, 2020
NALINI SHAH Vs. SHEETAL DEVANG SHAH
October 14, 2020
NAMDEO Vs. STATE OF MAHARASHTRA
December 9, 2020
NAMDEO JAGOJI BHOGE Vs. STATE OF MAHARASHTRA
January 7, 2020
NAMDEO NARAYAN KADAM Vs. STATE OF MAHARASHTRA
January 10, 2020
NAMDEV BABAN MORE Vs. COMMISSIONER
November 17, 2020
NAMITA MAHADEV UPARKAR Vs. MUNICIPAL CORPORATION OF GR.MUMBAI
February 3, 2020
NAMITA MAHENDRA THANAI Vs. STATE OF MAHARASHTRA
January 15, 2020
NAMRATA Vs. DIRECTOR OF EDUCATION (PRIMARY), PUNE AND ORS.
October 23, 2020
NAMRATA @ GUDDI JAGDISH MISHRA Vs. STATE OF MAHARASHTRA
August 17, 2020
NANDA Vs. STATE OF MAHARASHTRA
August 6, 2020
NANDA Vs. STATE OF MAHARASHTRA
April 18, 2020
NANDABAI Vs. STATE OF MAHARASHTRA
June 9, 2020
NANDINI Vs. DIRECTOR OF TECHNICAL EDUCATION
December 16, 2020
NANDKISHOR Vs. UNION OF INDIA
August 27, 2020
NANDKISHOR KASHINATH CHAVAN Vs. STATE OF MAHARASHTRA
December 2, 2020
NANDKISHORE SHRIDHAR KAKARNINIYA Vs. STATE OF MAHARASHTRA
April 3, 2020
NANDLAL GHISULAL PANDE Vs. ASHWINKUMAR SURESHCHANDRA LALWANI AND ANOTHER
April 30, 2020
NANDLAL J. JUMANI Vs. RAHUL PANJABI
March 17, 2020
NANDRYA AKAHTYA GAVIT Vs. PRABATABAI KOMAN GAVIT
February 12, 2020
NANDU GOVIND KHILE Vs. STATE OF MAHARASHTRA
March 5, 2020
NARAYAN Vs. STATE OF MAHARASHTRA
July 23, 2020
NARAYAN Vs. STATE OF MAHARASHTRA
August 21, 2020
NARAYAN RADHAKISHAN BHUSARI Vs. DISTRICT MAGISTRATE BEED
December 15, 2020
NARAYAN S/O LAHU RATHOD Vs. STATE OF MAHARASHTRA
June 23, 2020
NARAYAN YASHWANTA KAPSE Vs. STATE OF MAHARASHTRA
February 2, 2020
NARAYAN YASHWANTA KAPSE Vs. THE STATE OF MAHARASHTRA AND ORS.
February 25, 2020
NARAYANDAS Vs. STATE OF MAHARASHTRA
April 15, 2020
NARAYANSINGH S/O OMKARSINGH BAGHEL Vs. ARUNA WD/O SHYAMRAO PATIL
February 21, 2020
NARCINVA PANDHARINATH NAGVENKAR Vs. ANJALIBAI BHASKAR MHAPSEKAR
January 22, 2020
NARENDRA Vs. BALBIRSINGH
February 7, 2020
NARENDRA @ CHOTYA MAHADEV BALKAWADE Vs. COMMISSIONER OF POLICE PUNE CITY
January 9, 2020
NARENDRA DEJOO SHETTY Vs. SAUMYALATA SHYAMA SHETTY
February 14, 2020
NARENDRA HARI PATIL Vs. MORESHWAR HARI PATIL
October 26, 2020
NARENDRA HIRAWAT Vs. SHOLAY MEDIA ENTERTAINMENT
March 9, 2020
NARENDRA HIRAWAT AND CO. Vs. GENERATION THREE ENTERTAINMENT PRIVATE LIMITED
March 9, 2020
NARENDRA S/O SAHAJRAM SAINANI Vs. BRANCH MANAGER
January 8, 2020
NARESH Vs. STATE OF MAHARASHTRA
September 8, 2020
NARESH DADAJI BORKAR Vs. GRAMPANCHAYAT JANKAPUR, CHANDRAPUR AND ORS.
February 24, 2020
NARESH RAJARAM OVHAL Vs. STATE OF MAHARASHTRA
December 1, 2020
NARESH SAMIRMAL KOTECHA Vs. STATE OF MAHARASHTRA
December 22, 2020
NARESHKUMAR SUKANRAJ KOTHARI Vs. STATE OF MAHARASHTRA
March 11, 2020
NASER AHMED RAZVI Vs. STATE OF MAHARASHTRA
June 16, 2020
NASHIR S/O MAINODDIN BAIG Vs. STATE OF MAHARASHTRA
May 29, 2020
NASIR BABU SHAIKH Vs. STATE OF MAHARASHTRA
November 3, 2020
NASIR JAMAL SHAIKH Vs. ABU ASIM AZMI
March 9, 2020
NATHA BHIMRAO MOTE Vs. DIRECTOR GENERAL
November 4, 2020
NATIONAL ALLIANCE FOR PEOPLES MOVEMENTS AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
August 5, 2020
NATIONAL ASSOCIATION OF BLIND Vs. BOMBAY MUNICIPAL CORPORATION AND ORS.
October 28, 2020
NATIONAL FILM DEVELOPMENT CORPORATION LTD. Vs. PRACHAR COMMUNICATION LTD. & ANR.
March 12, 2020
NATIONAL HIGHWAYS AUTHORITY OF INDIA PROJECT Vs. ASHOK SAGARMAL MALARA AND ANR
October 21, 2020
NATIONAL INSTITUTE OF CONSTRUCTION MANAGEMENT AND RESEARCH Vs. JANABAI VASANT DHAMALE
October 28, 2020
NATIONAL INSURANCE CO. LTD. Vs. YURAJ YADU SAWANT S/O YADU SAWANT
September 29, 2020
NATIONAL INSURANCE CO. LTD. Vs. MAROTRAO S/O. RAMBHAU MUSALE
March 13, 2020
NATIONAL INSURANCE CO. LTD. Vs. BHAGWAN BHIKA SHIRSATH
February 27, 2020
NATIONAL INSURANCE CO. LTD. Vs. SHAMSHAD SHAUKATALI ANSARI
January 3, 2020
NATIONAL INSURANCE COMPANY Vs. BHAGWAN BHIKA SHRISATH
February 27, 2020
NATIONAL INSURANCE COMPANY Vs. SURESH NARAYAN KHOPAR
January 21, 2020
NATIONAL INSURANCE COMPANY LTD Vs. DILIP TAHALUMAL KUKREJA
January 28, 2020
NATIONAL INSURANCE COMPANY LTD Vs. HARSHALI
February 6, 2020
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. SUMITRABAI
January 7, 2020
NATIONAL INVESTIGATION AGENCY Vs. VINAY TALEKAR
September 19, 2020
NATIONAL SEEDS CORPORATION LTD. Vs. CYME AGRO
March 2, 2020
NATIONAL SPOT EXCHANGE LTD. Vs. MOONS TECHNOLOGIES LTD.
March 2, 2020
NATIONAL SPOT EXCHANGE LTD. Vs. MOONS TECHNOLOGIES LTD.
January 6, 2020
NATURAL SUGAR AND ALLIED INDUSTRIES LIMITED Vs. STATE OF MAHARASHTRA,
April 30, 2020
NATWARLAL MOHANLAL PANDYA Vs. SHAMLAL RAMNATH LAHOTI
February 14, 2020
NAVEEN ALIAS PANDURANG K. PRABHU Vs. STATE OF GOA,
February 11, 2020
NAVI MUMBAI MUNICIPAL CORPORATION Vs. PILLE
February 26, 2020
NAVIN BHIMRAO BANSODE Vs. STATE OF MAHARASHTRA
February 17, 2020
NAVNATH Vs. STATE OF MAHARASHTRA
December 2, 2020
NAVNATH Vs. STATE OF MAHARASHTRA
July 14, 2020
NAVNATH BABAN TANPURE Vs. SUPERINTENDENT OF POLICE
March 6, 2020
NAVNITLAL Vs. RAVINDRA
April 30, 2020
NAVODAYA URBAN CO-OPERATIVE BANK LTD Vs. STATE OF MAHARASHTRA
December 7, 2020
NAYAN Vs. PRANITA
January 21, 2020
NAYANA Vs. STATE OF MAHARASHTRA
January 23, 2020
NAYANA SUDHIR SHAH Vs. SUDHIR PREMJI SHAH
May 19, 2020
NAYANTARA GUPTA Vs. STATE OF MAHARASHTRA
August 10, 2020
NAZIA SAYYED Vs. STATE OF MAHARASHTRA
March 17, 2020
NEELIMA SADANAND VARTAK Vs. UNION OF INDIA
December 11, 2020
NEETISH SARDA Vs. STATE OF MAHARASHTRA
November 7, 2020
NEETISH SARDA Vs. STATE OF MAHARASHTRA
November 9, 2020
NEEV INFRASTRUCTURE PVT LTD Vs. KR CONSTRUCTION
March 11, 2020
NEHA ABHIJEET KHARDE Vs. STATE OF MAHARASHTRA
December 9, 2020
NEHA PRAMOD NIMBALKAR Vs. VINOD CO-OP. HOUSING SOCIETY LTD.
June 16, 2020
NELCO LIMITED A COMPANY Vs. UNION OF INDIA
March 20, 2020
NEMICHAND LAXMAN DITHOR Vs. VISHAL NEMICHAND DITHOR
June 16, 2020
NEW INDIA ASSURANCE CO LTD Vs. DAGDUSING MANOHARSING TOMAR
December 11, 2020
NEW INDIA ASSURANCE CO. LTD Vs. ARUNA HANUMANT YADAV
January 7, 2020
NEW INDIA ASSURANCE CO. LTD Vs. NILOFAR PARVEEN
February 7, 2020
NEW INDIA ASSURANCE CO. LTD. Vs. SAU.RUKHMABAI
February 13, 2020
NEW INDIA ASSURANCE CO. LTD. Vs. MESSRS SESA GOA LTD.
January 16, 2020
NEW INDIA ASSURANCE CO. LTD. Vs. RUKHMABAI WD/O SHRIHARI THAKRE
February 12, 2020
NEW INDIA ASSURANCE COMPANY LTD. Vs. DHAMMAJI
November 6, 2020
NEW LAKSHMI JEWELLERS Vs. PRINCIPAL COMMISSIONER OF INCOME TAX, MUMBAI AND ORS.
December 22, 2020
NEW VRINDAVAN MAGAS VARGIYA SAHAKARI GRIHANIRMAN SANSTHA MARYADIT, HARSOOL AND ORS. Vs. RAM MANDIR
January 30, 2020
NIDHI NILESH JADHAV Vs. STATE OF MAHARASHTRA
March 3, 2020
NIKESH Vs. STATE OF MAHARASHTRA
August 20, 2020
NIKHIL ROY Vs. STATE OF MAHARASHTRA
July 23, 2020
NIKO RESOURCES LIMITED Vs. GUJARAT STATE PETROLEUM CORPORATION LTD
June 9, 2020
NIKOM COPPER AND CONDUCTORS PVT. LTD Vs. UNION OF INDIA
December 3, 2020
NILESH Vs. STATE OF MAHARASHTRA
January 2, 2020
NILESH Vs. STATE OF MAHARASHTRA
September 24, 2020
NILESH ALIAS NITIN Vs. STATE OF MAHARASHTRA
May 12, 2020
NILESH BABAN KAMBLE Vs. STATE OF MAHARASHTRA
December 1, 2020
NILESH BANDU MHATRE Vs. STATE OF MAHARASHTRA
December 15, 2020
NILESH SUKLAL BHOI Vs. STATE OF MAHARASHTRA
May 12, 2020
NILIMA SHIVAJI GOBARE Vs. STATE OF MAHARASHTRA
December 7, 2020
NIMISH S/O SATISH DEOPUJARI Vs. STATE OF MAHARASHTRA
February 17, 2020
NINA CORREA COLACO Vs. SIDDHARTH SUBHAS KAMAT
November 26, 2020
NIRAJ Vs. STATE OF MAHARASHTRA
August 20, 2020
NIRANJAN MAHADEO MESHRAM Vs. STATE OF MAHARASHTRA
March 13, 2020
NIRMALA Vs. STATE OF MAHARASHTRA
July 6, 2020
NIRMALA JAYANTILAL GADA Vs. STATE OF MAHARASHTRA
October 14, 2020
NIRMAN PANCHVATI DEVELOPERS PVT LTD Vs. WELLCITY REAL ESTATE PVT LTD
March 2, 2020
NISAR AHMED HAJI SAYED BILAL Vs. STATE OF MAHARASHTRA
November 27, 2020
NISHANT NIRANJAN SHARMA Vs. STATE OF MAHARASHTRA
December 3, 2020
NISHIGANDHA RAMCHANDRA NAIK Vs. STATE OF MAHARASHTRA
March 6, 2020
NITIN Vs. STATE OF MAHARASHTRA
September 17, 2020
NITIN BALASAHEB DEGWEKAR Vs. STATE OF MAHARASHTRA
March 16, 2020
NITIN BALIRAM KAMALE Vs. STATE OF MAHARASHTRA
December 1, 2020
NITIN BALIRAM SONAWANE Vs. STATE OF MAHARASHTRA
September 8, 2020
NITIN RAMESH KHEDEKAR Vs. STATE OF MAHARASHTRA
February 25, 2020
NITYANAND P. SHETTY Vs. THE STATE OF MAHARASHTRA
July 24, 2020
NIVAS Vs. STATE OF MAHARASHTRA
July 3, 2020
NIVRUTTI Vs. STATE OF MAHARASHTRA
March 11, 2020
NIZAM FAIYYAZ HAKIM Vs. DATTATRAYA SHANKAR KADAM AND ORS.
February 26, 2020
NIZAM HABIBULLA SHAIKH Vs. STATE OF MAHARASHTRA
October 22, 2020
NOBLE SYNTHETICS LIMITED Vs. OFFICIAL LIQUIDATOR OF PATMO PAINTS AND CHEMICALS PRIVATE LIMITED
December 18, 2020
NOOR MOHD.HABIBULLAH SHAIKH Vs. MUNICIPAL CORPORATION OF GR.MUMBAI
December 9, 2020
NOWHERA NANASAHEB SHAIKH Vs. THE STATE OF MAHARASHTRA
January 15, 2020
NUPUR DESIGN STUDIO Vs. STATE OF MAHARASHTRA
March 5, 2020
NUTAN MILIND KULKARNI Vs. BAJIRAO DNYANDEO PATIL
June 26, 2020
NUTANKUMAR VASANTKUMAR BETHARIA Vs. ARUNA BHASKAR RAMTEKE
March 11, 2020
NUZIVEEDU SEEDS LTD. Vs. MAHYCO MONSANTO BIOTECH (INDIA) PVT. LTD.
July 23, 2020
OIL AND NATURAL GAS CORPORATION LIMITED Vs. PRESIDENT, OIL FIELD EMPLOYEES ASSOCIATION
January 30, 2020
OIL AND NATURAL GAS CORPORATION LTD Vs. CGG SERVICES SA
January 6, 2020
OK MARINE Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
January 10, 2020
OLGA DSOUZA Vs. M/S. NITIN DEVELOPERS PVT. LTD.
July 23, 2020
OMEGA ELEVATORS Vs. STATE OF MAHARASHTRA
March 11, 2020
OMKAR ABASAHEB GAIKWAD Vs. STATE OF MAHARASHTRA
November 25, 2020
OMKAR VIJAY KAMBLE Vs. STATE OF MAHARASHTRA & ANR.
October 7, 2020
OMNATH DEORAO GAIKWAD Vs. STATE OF MAHARASHTRA
April 15, 2020
OMPRAKASH Vs. STATE OF MAH.
August 20, 2020
OMPRAKASH Vs. VIJAY DWARKADA VARMA
April 27, 2020
OMPRAKASH SINGH SHISODIYA Vs. STATE OF MAHARASHTRA
April 30, 2020
OMPRAKASH T. MEHTA Vs. INCOME TAX OFFICER
August 17, 2020
ONE SQUARE INVESTMENTS LIMITED Vs. REMEDIAL RESOLUTIONS ADVISORS PRIVATE LIMITED
March 6, 2020
ONE SQUARE INVESTMENTS LIMITED AND ORS. Vs. CAPRI UK INVESTMENTS LIMITED, LONDON AND ORS.
March 6, 2020
ONKAR POTANNA RAYATUWAR Vs. STATE OF MAHARASHTRA
November 17, 2020
ORDINANCE FACTORY KAMGAR UNION Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
January 10, 2020
ORDINANCE FACTORY KAMGAR UNION Vs. PRESIDING OFFICER
December 5, 2020
ORIENTAL INSURANCE CO LTD Vs. RINKUBAI POCHANNA MADAVI
April 4, 2020
ORIENTAL INSURANCE CO. LTD. Vs. MANDAR VAMAN MANERKAR
September 29, 2020
OSBAN FERNANDES Vs. STATE
August 7, 2020
OSWALD SILVESTRE GIRVASIO COLACO Vs. PHILIP DIAS (SINCE DECEASED)
September 25, 2020
P.A.INAMDAR Vs. STATE OF MAHARASHTRA
February 3, 2020
P.V. RAO, INTELLIGENCE OFFICER NARCOTICS C.BUREAU Vs. ANIL BABURAO PANSARE
August 11, 2020
PADAMSINH B. PATIL Vs. CENTRAL BUREAU OF INVESTIGATION
March 6, 2020
PADMA Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
December 9, 2020
PADMABAI NARAYAN CHAUDHARY Vs. DEPUTY DIRECTOR OF LAND RECORDS
February 13, 2020
PALLADIAN HOTELS PRIVATE LIMITED Vs. HOTEL HORIZON PRIVATE LIMITED
January 2, 2020
PALSHETKAR & CO Vs. MANGALA PRADHAN & ORS
June 12, 2020
PALSINGH ASARAM PARCHA Vs. STATE OF MAHARASHTRA
November 27, 2020
PALUS SHIKSHAN PRARSARAK MANDAL Vs. STATE OF MAHARASHTRA
October 14, 2020
PANDHARINATH Vs. CHAITANYA KASHINATH PATIL
April 27, 2020
PANDHARINATH Vs. KESHAV
March 2, 2020
PANDIT Vs. STATE OF MAHARASHTRA
November 25, 2020
PANDU RUPLA RATHOD Vs. STATE OF MAHARASHTRA
March 11, 2020
PANDURANG Vs. DIVISIONAL JOINT REGISTRAR, CO-OPERATIVE SOCIETIES
December 3, 2020
PANDURANG BALBHIM GHULE Vs. STATE OF MAHARASHTRA
March 13, 2020
PANDURANG KAMLAKAR PATIL Vs. SOHAM BUILDERS
June 2, 2020
PANDURANG KARBHARI KAJALE Vs. STATE OF MAHARASHTRA
July 9, 2020
PANDURANG MAHADEORAO MAKRAMPURE Vs. ADDL. COMMISSIONER, AMRAVATI DIVN, AMRAVATI
January 7, 2020
PANDURANG NAMDEORAO RANKHAMB Vs. SARDAR CHANDASINGH
March 11, 2020
PANDURANG NARAYAN GARUD Vs. STATE OF MAHARASHTRA
December 2, 2020
PANJABRAO DESHMUKH KRISHI VIDYAPITH Vs. PRAHLAD
January 9, 2020
PANKAJ BANDUJI DURGE Vs. STATE OF MAHARASHTRA
January 4, 2020
PANKAJ S. BANSAL. Vs. ARUNKUMAR RAMSWARUP AGGARWAL & ORS.
February 18, 2020
PANORAMA STUDIO PVT. LTD Vs. ANEES BAZMEE PRODUCTION LLP
December 17, 2020
PAPPAIYA BALRAJ PONNAMWAR Vs. WAMAN NANAJI MANAVAT
January 7, 2020
PAPPU QURESHI @ FAROOQ KHAN ZAHIR KHAN Vs. STATE OF MAHARASHTRA
March 6, 2020
PAPU ASHOK SUPEKAR Vs. STATE OF MAHARASHTRA
July 31, 2020
PARAJI Vs. STATE OF MAHARASHTRA
December 4, 2020
PARAPPURATHU VARGHESE MATHAI Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-28
March 13, 2020
PARASEWAR AND COMPANY Vs. STATE OF MAHARASHTRA
December 9, 2020
PARASHURAM MARUTI KHANKAR Vs. AHMEDNAGAR SAHAKARI BANK
January 2, 2020
PARASRAM Vs. STATE OF MAHARASHTRA
September 15, 2020
PARLE INTERNATIONAL LIMITED Vs. UNION OF INDIA
November 26, 2020
PARMAR CONSTRUCTIONS Vs. KRISHNAKUMAR RAMSINH PARMAR
March 5, 2020
PARMESHWAR Vs. STATE OF MAHARASHTRA
September 23, 2020
PARMESHWAR Vs. STATE OF MAHARASHTRA
July 16, 2020
PARMESHWAR MANIK GOLHAR Vs. STATE OF MAHARASHTRA
December 8, 2020
PARTH VIDYASAGAR SHINDE Vs. UNION OF INDIA
November 6, 2020
PARTHSARTHI S/O MUKUND SHUKLA Vs. MAHARASHTRA MEDICAL COUNCIL, MUMBAI, THR. ITS REGISTRAR, MUMBAI
January 22, 2020
PARVATABAI BABASAHEB GANGURDE Vs. STATE OF MAHARASHTRA
September 18, 2020
PARVATI ANNASO GARVE. Vs. SPECIAL RECOVERY OFFICER
July 3, 2020
PAVAN SHAMRAO SALUNKHE Vs. STATE OF MAHARASHTRA
March 3, 2020
PAWAN BAHUUDESHIYA SHIKSHAN Vs. STATE OF MAHARASHTRA
November 2, 2020
PAWAN KUMAR @ MOGALI Vs. STATE OF MAHARASHTRA
August 20, 2020
PAWAN RAMKISAN CHANDAK Vs. STATE OF MAHARASHTRA
February 17, 2020
PEARL CHESSON Vs. SEAN PAUL LAWRENCE
February 5, 2020
PEDRO MARCEL FERRAO Vs. VPK URBAN CO-OPERATIVE CREDIT SOCIETY LTD.
January 31, 2020
PERFECT CIRCLE INDIA LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 28, 2020
PETER @ PETR SHALAGINOV Vs. STATE OF GOA
July 10, 2020
PHALTAN SUGAR WORKS DISTILLERY DIVISION LTD Vs. STATE OF MAHARASHTRA
October 22, 2020
PHOENIX ARC PRIVATE LIMITED Vs. GOL OFFSHORE LIMITED
February 26, 2020
PHONOGRAPHIC PERFORMANCE LTD Vs. BUNGLOW - 9
December 11, 2020
PILOT 2 WHEELERS AUTOMOBILE PVT. LTD. Vs. JASBIR SINGH VIJAN
July 27, 2020
PINTO S/O UTTAM SONALE Vs. STATE OF MAHARASHTRA
November 6, 2020
PINTU Vs. STATE OF MAHARASHTRA
October 26, 2020
PIONEER PUBLICITY CORPORATION PVT. LTD. Vs. AIRPORT AUTHORITY OF INDIA
September 29, 2020
PIRAJI Vs. STATE OF MAHARASHTRA
September 16, 2020
PIRAJI BHUJANGRAO SHELKE Vs. SHAIKH ABDUL HAMID REHMAN AND ORS.
January 22, 2020
PIRAMAL CAPITAL AND HOUSING FINANCE LIMITED Vs. ANIL KUMAR AND OTHERS
March 20, 2020
PIRNA URBAN CO-OPERATIVE CREDIT SOCIETY LTD. Vs. INCOME TAX OFFICER, WARD 1(4)
February 25, 2020
POOJA Vs. STATE OF MAHARASHTRA
December 9, 2020
POOJA Vs. STATE OF MAHARASHTRA
December 7, 2020
POOJA DEEPAK JAISWAR @ POOJA RAJENDRA PRASAD BAUDH ...PETITIONER Vs. STATE OF MAHARASHTRA
January 13, 2020
POOJA PRAKASH CHAVAN Vs. SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE
March 13, 2020
POONAM Vs. COLLECTOR, BHANDARA
December 4, 2020
POONAM NILESH SAWANT Vs. NILESH SHRIRAM SAWANT
March 2, 2020
POONAM RAMESH LONKAR Vs. NEHRU EDUCATION SOCIETY
September 8, 2020
POPAT Vs. STATE OF MAHARASHTRA
March 4, 2020
POPAT DATTATRAYA AJABE Vs. STATE OF MAHARASHTRA
August 3, 2020
POPATRAO JADHAV Vs. RR BUILDERS
March 3, 2020
POSH INFRASTRUCTURE PVT. LTD. Vs. OFFICIAL LIQUIDATOR, LIQUIDATOR OF TRANSPOWER ENGINEERING LTD.
August 21, 2020
PR COMMISSIONER OF INCOME TAX Vs. SUNIL M THAKKAR
February 11, 2020
PR. COMMISSIONER OF INCOME TAX Vs. MANGALORE REFINERY & PETROCHEMICALS LTD.
March 17, 2020
PR. COMMISSIONER OF INCOME TAX Vs. ARISTO PHARMACEUTICALS PVT. LTD.
January 23, 2020
PR. COMMISSIONER OF INCOME TAX Vs. JSW STEEL LTD.
February 5, 2020
PR. COMMISSIONER OF INCOME TAX - 14 Vs. WOCKHARDT HOSPITALS LIMITED
March 16, 2020
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February 27, 2020
PR. COMMISSIONER OF INCOME TAX -1 Vs. AMI INDUSTRIES (INDIA) P LTD.
January 29, 2020
PR. COMMISSIONER OF INCOME TAX -10 Vs. HYBRID FINANCIAL SERVICES LTD
February 11, 2020
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March 4, 2020
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January 27, 2020
PR. COMMISSIONER OF INCOME TAX-15 Vs. JAKHARIA FABRIC PVT. LTD.
February 10, 2020
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January 20, 2020
PR. COMMISSIONER OF INCOME TAX-15 Vs. JAKHARIA FABRIC PVT. LTD.
February 10, 2020
PR. COMMISSIONER OF INCOME TAX-18 Vs. RATTANCHAND RIKHABDAS JAIN CHEMICAL WORKS
March 3, 2020
PR. COMMISSIONER OF INCOME TAX-3 Vs. ANTHONY JOHN PEREIRA
February 4, 2020
PR. COMMISSIONER OF INCOME TAX-6 Vs. CITY CENTRE MALL NASHIK PVT. LTD.
January 13, 2020
PR. COMMISSIONER OF INCOME TAX-7 Vs. INCOME TAX APPELLATE TRIBUNAL BENCH €ŒB€
January 24, 2020
PR. COMMISSIONER OF INCOME-TAX Vs. GOA STATE CO-OPERATIVE BANK LTD.
October 28, 2020
PR. COMMISSIONER OF INCOME-TAX Vs. AJIT RAMAKANT PHATARPEKAR
October 29, 2020
PR.COMMISSIONER OF INCOME TAX-3 Vs. V.HOTELS LIMITED
September 21, 2020
PRABHAKAR Vs. SUBHASHCHANDRA
November 3, 2020
PRABHAKAR Vs. STATE OF MAHARASHTRA
February 4, 2020
PRABHAKAR SHANKARRAO WALSE, Vs. THE DIVISIONAL COMMISSION ER,
March 5, 2020
PRABHAKAR VITTHAL PARAB AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
January 29, 2020
PRABHAKAR YASHWANT SALVE Vs. CHIEF ENGINEER, MAHARASHTRA STATE ELECTRICITY TRANSMISSION COMPANY LTD.
December 31, 2020
PRABHAT AGRI BIOTECH LTD. Vs. MAHYCO MONSANTO BIOTECH (INDIA) PVT.
July 23, 2020
PRABHAWATI Vs. STATE OF MAHARASHTRA
August 13, 2020
PRABODH SADASHIV SADAVARTE Vs. INCOME TAX OFFICER
December 9, 2020
PRADEEP Vs. STATE OF MAHARASHTRA
December 15, 2020
PRADEEP H. HARWALKAR Vs. STATE/CBI/ACB/GOA BAMBOLIM GOA
November 5, 2020
PRADEEP HORO Vs. POLICE INSPECTOR, MARGAO POLICE STATION, MARGAO, GOA
August 31, 2020
PRADEEP MANOHAR TAJNE Vs. STATE OF MAHARASHTRA
June 1, 2020
PRADEEP MURARI KEER Vs. STATE OF MAHARASHTRA
September 22, 2020
PRADEEP N. SHETGAONKAR Vs. STATE OF GOA
January 21, 2020
PRADEEP RAMCHANDRA UBALE Vs. STATE OF MAHARASHTRA
May 12, 2020
PRADEEP RAMGOPAL GUPTA Vs. RUKMINIBAI RAMMANOHAR SHAHU
February 4, 2020
PRADEEP RAMGOPAL GUPTA Vs. RUKMINIBAI RAMMANOHAR SHAHU AND OTHERS
February 4, 2020
PRADEEP SHYAMRAO KAKIRWAR Vs. SEEMA ARUN MANKAR
April 27, 2020
PRADIP Vs. SHANKAR NANURAM KHANDELWAL
March 12, 2020
PRADIP Vs. STATE OF MAHARASHTRA
March 9, 2020
PRADIP @ CHOTU MADHUKAR NANDESHWAR Vs. STATE OF MAHARASHTRA
January 15, 2020
PRADIP KADUBA MOKASARE Vs. STATE OF MAHARASHTRA
January 30, 2020
PRADIP PRANSUKHLAL SAGAR Vs. JAGDISH PRANSUKHLAL SAGAR
July 2, 2020
PRADYUMNA BHAGWANTRAO GAWANDE Vs. STATE OF MAHARASHTRA
December 7, 2020
PRAFULL MULCHAND BRAMHECHA Vs. STATE OF MAHARASHTRA
September 24, 2020
PRAFULLA Vs. THE STATE OF MAHARASHTRA
March 20, 2020
PRAFULLA MANOHAR SHENDE Vs. JUPITER HOSPITAL
November 3, 2020
PRAGYA HEMANT SAMOR Vs. STATE OF MAHARASHTRA
October 27, 2020
PRAJAKTA Vs. UNION OF INDIA
March 5, 2020
PRAKASH Vs. STATE OF MAHARASHTRA
September 10, 2020
PRAKASH Vs. STATE OF MAHARASHTRA
October 27, 2020
PRAKASH Vs. POLICE STATION OFFICER
October 28, 2020
PRAKASH Vs. STATE OF MAHARASHTRA
July 20, 2020
PRAKASH @ NANA Vs. STATE OF MAHARASHTRA
March 11, 2020
PRAKASH BANDU VISPUTE Vs. STATE OF MAHARASHTRA
February 3, 2020
PRAKASH C. SHETH Vs. STATE OF MAHARASHTRA
February 14, 2020
PRAKASH DATTARAM LOKHANDE Vs. STATE OF MAHARASHTRA
October 14, 2020
PRAKASH MADHAVRAO YEOLE Vs. UJWALA PRAKASH YEOLE
March 9, 2020
PRAKASH NARAYAN JOSHI Vs. STATE OF MAHARASHTRA
October 28, 2020
PRAKASH R DHARIWAL Vs. SUBHASH HASTIMAL LODHA
January 9, 2020
PRAKASH RAMBHAU KARANDE Vs. SHASHIKALA
October 19, 2020
PRAKASH RAMBHAU RANBAWARE Vs. DEPUTY COMMISSIONER (ESTABLISHMENT), AMRAVATI DIVISION
December 7, 2020
PRAKASH SAWANT DESSAI S/O PUTU SAWANT DESSAI Vs. CARMINA NOQUEIRA
November 26, 2020
PRAKASH SHIKSHAN MANDALS LOKNETE Vs. STATE OF MAHARASHTRA
January 13, 2020
PRAMOD Vs. STATE OF MAHARASHTRA
February 26, 2020
PRAMOD LAXMIKANT UPADHYA Vs. STATE OF MAHARASHTRA
June 2, 2020
PRAMOD P. DESHKAR Vs. STATE OF MAHARASHTRA
August 7, 2020
PRAMOD S/O SUWALAL JAIN Vs. STATE OF MAHARASHTRA
September 11, 2020
PRAMOD V.BHATT Vs. STATE OF MAHARASHTRA
December 17, 2020
PRAMODINI MANGESH RUKARI Vs. SUPERINTENDENT
March 11, 2020
PRANAY SHRIRAM HIRURKAR Vs. VIJAY VISHNUPANT VINCHURKAR AND ORS.
February 11, 2020
PRANAYA Vs. COLLECTOR, CHANDRAPUR, COLLECTORATE OFFICE, CHANDRAPUR
September 25, 2020
PRANJAL Vs. STATE OF MAHARASHTRA
September 15, 2020
PRANOTI SUDESH DALVI Vs. SURESH RAGHUVIR PRIOLKAR
December 4, 2020
PRARTHANA HEIGHTS CHSL. Vs. MCGM & ORS.
October 8, 2020
PRASAD NAIK Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY
July 30, 2020
PRASANNA DEVELOPERS Vs. HIGH SEAS PROPERTIES PVT LTD
March 2, 2020
PRASHANT Vs. STATE OF MAHARASHTRA
August 13, 2020
PRASHANT MALHARRAO DESHMUKH Vs. PRACHI W/O PRASHANT DESHMUKH
September 11, 2020
PRASHIK S/O. RAMESH BHARDE Vs. THE VICE-CHAIRMAN/MEMBER-SECRETARY SCHEDULED TRIBE CASTE SCRUTINY COMMITTEE
February 5, 2020
PRATAP MAHADEV MOON Vs. UNION OF INDIA THROUGH CBI
October 16, 2020
PRATHMESH Vs. DIRECTOR, INDIAN INSTITUTE OF TECHNOLOGY (IIT) BOMBAY,
October 23, 2020
PRATIBHA Vs. MUNICIPAL COUNCIL, AKOT
March 4, 2020
PRATIBHA GANESH PANDE Vs. STATE OF MAHARASHTRA
December 4, 2020
PRATIBHA GUNWANTRAO THAKRE Vs. AADARSH SHIKSHAN SANSTHA BHUGAON
March 9, 2020
PRATIK Vs. STATE OF MAHARASHTRA
May 8, 2020
PRATIK Vs. STATE OF MAHARASHTRA
August 13, 2020
PRAVARDHAN SEEDS PRIVATE LIMITED Vs. MAHYCO MONSANTO BIOTECH (INDIA) PVT.
July 23, 2020
PRAVEEN KUMAR Vs. STATE OF MAHARASHTRA
September 7, 2020
PRAVEEN S/O KHEMCHANDJI JAIN Vs. BABY ULHAHNAN
January 30, 2020
PRAVIN Vs. STATE OF MAHARASHTRA
July 23, 2020
PRAVIN @ BANDU ASHOK DAKE Vs. STATE OF MAHARASHTRA
August 11, 2020
PRAVIN @ BHAYYA PRATAP SHINDE Vs. COMMISSIONER OF POLICE, PUNE
January 17, 2020
PRAVIN D. THAKKER HUF Vs. RITA J. SHAH
February 11, 2020
PRAVIN HOMENDRA WAGHMARE AND ORS. Vs. STATE OF MAHARASHTRA
December 9, 2020
PRAVIN NARAYAN KHOLE Vs. STATE OF MAHARASHTRA
December 22, 2020
PRAVIN RAMPRASAD SHELEKAR Vs. STATE OF MAHARASHTRA
November 27, 2020
PRAVIN S/O SHAMRAO INGOLE Vs. STATE OF MAHARASHTRA
January 7, 2020
PREETI Vs. STATE OF MAHARASHTRA
October 27, 2020
PREMANAND NAIK Vs. FABRICA DE MANDUR CHURCH
August 4, 2020
PREMCHAND AMBADAS HANSWAR Vs. STATE OF MAHARASHTRA
January 8, 2020
PREMCHAND AMBADAS HANSWAR Vs. STATE OF MAHARASHTRA
January 28, 2020
PREMDEEP S/O. NISHIKANT MATLANE Vs. BHAVANA W/O. PREMDEEP MATLANE
February 18, 2020
PREMDEEP S/O. NISHIKANT MATLANE Vs. BHAVANA W/O. PREMDEEP MATLANE
February 17, 2020
PREMIER LIMITED Vs. UNION OF INDIA
August 3, 2020
PREMRATAN BALKRISHNA BHABHDA Vs. MADANMOHAN NARNARAYAN BHABHDA
December 11, 2020
PREMSINGH UDALSINGH THAKUR Vs. STATE OF MAHARASHTRA
March 9, 2020
PRINCIPAL COMMISSIONER OF INCOME - TAX Vs. KOHINOOR PROJECT PVT. LTD.
January 27, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. RBS FINANCIAL SERVICES
January 20, 2020
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March 11, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX-14 Vs. ALAG SECURITIES PVT. LTD
June 12, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX-3 Vs. SHAPOORJI PALLONJI AND CO. LTD.
March 4, 2020
PRINCIPAL, HISLOP COLLEGE, NAGPUR Vs. AMIT MICHEAL GEDAM
June 9, 2020
PRITI MANISH WARJURKAR Vs. STATE OF MAHARASHTRA
September 23, 2020
PRITISH JHAVERI Vs. STATE OF MAHARASHTRA
April 23, 2020
PRIYA OMPRAKASH WALMIKI Vs. EDUCATION OFFICER (SECONDARY)
December 9, 2020
PRIYADARSHINI NIKALJE Vs. STATE OF MAHARASHTRA
November 4, 2020
PRIYANK RAJESH MEHTA Vs. STATE OF MAHARASHTRA
March 17, 2020
PRIYANKA AKSHAY PIMPALKAR Vs. AKSHAY SUGHI PIMPALKAR
March 11, 2020
PRIYANKA RAJENDRA NARWADE Vs. STATE OF MAHARASHTRA
November 4, 2020
PRIYANKA WD/O. YOGESH RATHOD Vs. STATE OF MAHARASHTRA
March 3, 2020
PRIYANKA YOGESH RATHOD Vs. STATE OF MAHARASHTRA
April 30, 2020
PROFESSOR MANORAMA PRAKASH KHANDEKAR Vs. STATE OF MAHARASHTRA
March 20, 2020
PROJECT OFFICER Vs. JYOTI JANRAO MEHANGE
March 9, 2020
PUBLIC INFORMATION OFFICER Vs. SUDHIR SOPAN TONPE
February 17, 2020
PUNDALIK Vs. VASUDEO S. PATIL
October 26, 2020
PUNDLIK Vs. STATE OF MAHARASHTRA
July 14, 2020
PUNDLIK RAMCHANDRA PATKE Vs. STATE BANK OF INDIA
March 6, 2020
PUNDLIK S/O KISAN WADHAI Vs. DISTRICT CO-OPERATIVE ELECTION OFFICER AND OTHERS
December 18, 2020
PUNDLIK SHYAMRAO WAGHODE Vs. MAHADEO SANSTHAN SANGVI
December 9, 2020
PUNE CANTONMENT BOARD Vs. STATE OF MAHARASHTRA
March 17, 2020
PUNE ZILLA PARISHAD Vs. DATTATRAYA BABURAO DHANLOBHE
July 3, 2020
PUNIT AGARWAL Vs. RESERVE BANK OF INDIA
March 4, 2020
PURAN JETHANAND JATTANI Vs. MALTI PARMANAND CHATPAR
October 14, 2020
PURNESHWAR PUND Vs. SUSHMA PURNESHWAR PUND
November 24, 2020
PURSHOTTAM SHANKAR SHETYE Vs. ABHAY SHRIDHAR SHETYE
May 19, 2020
PURUSHOTTAM Vs. UNION OF INDIA
December 4, 2020
PURUSHOTTAM NAMDEO SATPUTE AND ANOTHER Vs. STATE OF MAH.THR. PSO, PS RAJURA, DIST. CHANDRAPUR
May 26, 2020
PURUSHOTTAM WAMANRAO TAYADE Vs. STATE OF MAHARASHTRA
November 26, 2020
PUSHPA JADHAV Vs. STATE OF MAHARASHTRA
December 3, 2020
PUSHPA SANCHALAL KOTHARI Vs. AARTI UTTAM CHAVAN
November 25, 2020
PUSHPADANTESHWAR CO-OPEARATIVE SUGAR FACTORY LTD. Vs. GIRDHARILAL SUGAR & ALLIED INDUSTRIES LTD.
February 10, 2020
PYARA @ BAGE Vs. SHEIKH ISRAIL
January 7, 2020
QUAZI MUSHIR AHMED & ORS. Vs. GHORI CIVIL FOUNDATION PVT. LTD & ORS.
May 22, 2020
QUICK HEAL TECHNOLOGIES LIMITED Vs. NCS COMPUTECH PRIVATE LIMITED
June 5, 2020
R. L. STEELS & ENERGY LTD. Vs. UNION BANK OF INDIA
June 12, 2020
R.B.K. CONSTRUCTION PVT. LTD. Vs. STATE OF MAHARASHTRA
September 18, 2020
R.K.CHAVAN INFRASTRUCTURE PVT LTD Vs. STATE OF MAHARASHTRA
October 28, 2020
RABINDRA NATH KAKAR Vs. UNION OF INDIA
December 4, 2020
RADHA ISPAT Vs. STATE OF MAHARASHTRA
December 11, 2020
RADHABAI GABAJI ROKADE Vs. STATE OF MAHARASHTRA
March 4, 2020
RADHAKISAN Vs. STATE OF MAHARASHTRA
December 4, 2020
RADHIKA RAJESH AGARWAL Vs. UNION OF INDIA
November 5, 2020
RAEESA BEGUM WD/O MOHAMMAD GAUS Vs. UNION OF INDIA
January 17, 2020
RAGHUNATH NAMDEO NIKAM AND ORS. Vs. PADMAVATI MOHANLAL PAREKH
February 7, 2020
RAGHUNATH RAMKISAN JADHAV Vs. STATE OF MAHARASHTRA
March 2, 2020
RAGHUVEERSINGH Vs. STATE OF MAHARASHTRA
July 9, 2020
RAGHUVIR PRASAD KALICHARAN KAITHWAR Vs. HRIDAINARAIN RAMPAKHAN PANDE
June 12, 2020
RAGINI ASHOK KHANDELWAL Vs. STATE OF MAHARASHTRA
November 4, 2020
RAHEMTULLA SAMIULLAH ANSARI Vs. STATE OF MAHARASHTRA
September 11, 2020
RAHIM Vs. STATE OF MAHARASHTRA
November 2, 2020
RAHUL Vs. STATE OF MAHARASHTRA
July 23, 2020
RAHUL Vs. STATE OF MAHARASHTRA
June 18, 2020
RAHUL Vs. STATE OF MAHARASHTRA
March 2, 2020
RAHUL Vs. STATE OF MAHARASHTRA
August 4, 2020
RAHUL Vs. STATE OF MAHARASHTRA
December 8, 2020
RAHUL Vs. STATE OF MAHARASHTRA
December 16, 2020
RAHUL Vs. STATE OF MAHARASHTRA
March 6, 2020
RAHUL Vs. STATE OF MAHARASHTRA
March 9, 2020
RAHUL Vs. STATE OF MAHARASHTRA
October 20, 2020
RAHUL Vs. STATE OF MAHARASHTRA
September 16, 2020
RAHUL ALIAS PINTU ALIAS KALU Vs. STATE OF MAHARASHTRA
January 10, 2020
RAHUL DIGAMBER AADHAV Vs. STATE OF MAHARASHTRA
October 14, 2020
RAHUL KALIDAS KUMBHAR Vs. STATE OF MAHARASHTRA
November 2, 2020
RAHUL NAIK Vs. RAJANI GAONKAR
July 16, 2020
RAHUL RADHESHYAM BHOMAVAT Vs. STATE OF MAHARASHTRA
March 17, 2020
RAHUL SANJAY SHINGADE Vs. STATE OF MAHARASHTRA
February 4, 2020
RAHUL SUBHASH BOTHRA Vs. KARJALA ASHALATA NAIDU
August 5, 2020
RAISAHEB R. SINGH Vs. STATE OF MAHARASHTRA
November 6, 2020
RAISHI S. CHHEDA Vs. DHIRAJLAL R
March 11, 2020
RAJ Vs. UNION OF INDIA
November 3, 2020
RAJ SYSTEMS PVT. LTD Vs. MAHANAGAR CO-OP. BANK LTD
January 7, 2020
RAJA Vs. STATE OF MAHARASHTRA
August 13, 2020
RAJABHAU (PARAG) PRAKASH WAJE Vs. MANIKRAO SHIVAJI KOKATE AND OTHERS
December 11, 2020
RAJANI B.SOMKUWAR Vs. SARITA SOMKUWAR
June 5, 2020
RAJARAM BANDEKAR (DECEASED) Vs. COMMUNIDADE OF SIRSAIM
October 29, 2020
RAJARSHI SHAHU MAHARAJE BALAKASHRAM Vs. STATE OF MAHARASHTRA & ORS
July 3, 2020
RAJASHREE SHIKSHAN SANSTHA Vs. ANANTA S/O NILKANTHA TITARMARE
January 23, 2020
RAJASTHAN TRANSPORT Vs. WESTERN COALFIELDS LIMITED
March 2, 2020
RAJATKUMAR JAGATKUMAR TIWARI Vs. SHRAM SAFALYA GOVT
March 11, 2020
RAJEEV PYRELALJI JAISWAL Vs. JOINT CHARITY COMMISSIONER
December 7, 2020
RAJENDRA Vs. STATE OF MAHARASHTRA
October 12, 2020
RAJENDRA Vs. STATE OF MAHARASHTRA
October 29, 2020
RAJENDRA Vs. STATE OF MAHARASHTRA
March 17, 2020
RAJENDRA Vs. STATE OF MAHARASHTRA
November 27, 2020
RAJENDRA Vs. STATE OF MAHARASHTRA
October 22, 2020
RAJENDRA Vs. STATE OF MAHARASHTRA
September 8, 2020
RAJENDRA Vs. STATE OF MAHARASHTRA
September 9, 2020
RAJENDRA ALIAS VINOD VILASRAO Vs. STATE OF MAHARASHTRA
November 6, 2020
RAJENDRA BABASAHEB DESHMUKH Vs. STATE OF MAHARASHTRA & OTHERS
February 10, 2020
RAJENDRA DATTU GHATAL Vs. STATE OF MAHARASHTRA
March 9, 2020
RAJENDRA EKNATH APUGADE Vs. STATE OF MAHARASHTRA
October 6, 2020
RAJENDRA GANPAT MORE Vs. STATE OF MAHARASHTRA
November 3, 2020
RAJENDRA KAASHINATH MAGAR Vs. STATE OF MAHARASHTRA
December 22, 2020
RAJENDRA RAMKRUSHNA MALVE Vs. STATE OF MAHARASHTRA
August 11, 2020
RAJENDRA S/O JANARDHAN JADHAV Vs. STATE OF MAHARASHTRA
March 12, 2020
RAJENDRA S/O MOHANLAL PALIWAL Vs. JUGALKISHOR S/O MOHANLAL PALIWAL
February 10, 2020
RAJENDRA SADASHIV CHANDRACHUD Vs. STATE OF MAHARASHTRA
March 12, 2020
RAJENDRA SAXENA Vs. SHARDA RATNAM
January 17, 2020
RAJENDRA SITARAM PATIL Vs. STATE OF MAHARASHTRA
September 23, 2020
RAJENDRA VITTHALRAO KUCHE Vs. DR.PANJABRAO DESHMUKH MEDICAL COLLEGE
December 1, 2020
RAJESH Vs. STATE OF MAHARASHTRA
December 16, 2020
RAJESH Vs. STATE OF MAHARASHTRA
December 17, 2020
RAJESH Vs. STATE OF MAHARASHTRA
October 20, 2020
RAJESH Vs. STATE
June 9, 2020
RAJESH Vs. SCHEDULED TRIBES CASTE CERTIFICATE SCRUTINY COMMITTEE
September 7, 2020
RAJESH B YEMKANMARDI Vs. PRAFUL J PADIYA
June 9, 2020
RAJESH BRIJLAL RAUT Vs. STATE OF MAHARASHTRA
December 7, 2020
RAJESH GOVINDBHAI PATEL Vs. STATE OF MAHARASHTRA
December 15, 2020
RAJESH JAGAN KAROTE Vs. STATE OF MAHARASHTRA
December 15, 2020
RAJESH NARAYANRAO BARDE Vs. EDUCATION OFFICER (SECONDARY), ZILLA PARISHAD, NAGPUR AND OTHERS
July 20, 2020
RAJESH PRAKASH TIMBLO Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
January 14, 2020
RAJESH SHAH Vs. KOTAK MAHINDRA INVESTMENT LTD
January 30, 2020
RAJESH T SHAH Vs. TAX RECOVERY OFFICER CITY
February 13, 2020
RAJESH T. SHAH Vs. TAX RECOVERY OFCER RITY
March 13, 2020
RAJGOPAL VISHNUDAS GUDGILLA Vs. STATE OF MAHARASHTRA
November 24, 2020
RAJIV @ RAJU GUPTA Vs. STATE
September 3, 2020
RAJKISHOR GUNNIDHI DASH Vs. STATE OF MAHARASHTRA
December 16, 2020
RAJKUMAR Vs. COLLECTOR, GONDIA
July 3, 2020
RAJKUMAR Vs. STATE OF MAHARASHTRA
October 21, 2020
RAJKUMAR CHAURASIYA Vs. THE STATE OF MAHARASHTRA
July 9, 2020
RAJKUMAR SHAHIR KHANDEKAR Vs. STATE OF MAHARASHTRA
July 28, 2020
RAJNANDINI COOPERATIVE HOUSING SOCIETY Vs. NIRAJ KAKAD BUILDERS LLP
January 30, 2020
RAJNI HARIOM SHARMA Vs. UNION OF INDIA AND ORS.
August 27, 2020
RAJU Vs. STATE OF MAHARASHTRA
February 24, 2020
RAJU Vs. STATE OF MAHARASHTRA
December 3, 2020
RAJU Vs. STATE OF MAHARASHTRA
August 19, 2020
RAJU Vs. STATE OF MAHARASHTRA
August 4, 2020
RAJU @ ALIX Vs. STATE OF MAHARASHTRA
March 4, 2020
RAJU @ PRALHAD VITTHAL NAIK Vs. STATE OF MAHARASHTRA
August 19, 2020
RAJU BAJIRAO BUCHADE Vs. STATE OF MAHARASHTRA
January 14, 2020
RAJU GANPAT WAGH Vs. STATE OF MAHARASHTRA
October 27, 2020
RAJU LAXMAN PACHHAPURE Vs. UNION OF INDIA
December 8, 2020
RAJU S/O MANSARAM PAWAR Vs. ADDITIONAL DIVISIONAL COMMISSIONER
February 28, 2020
RAKESH CHANDRAKANT POWALE Vs. STATE OF MAHARASHTRA
November 5, 2020
RAKESH DATTATRAY RINDHE Vs. STATE OF MAHARASHTRA
December 22, 2020
RAKESH DIGAMBAR YELMULE Vs. DEPUTY DIRECTOR OF EDUCATION
March 6, 2020
RAKESH KAMBLI Vs. AJIT TARI
September 19, 2020
RAKESH KONDIRAM TIKONE Vs. STATE OF MAHARASHTRA
December 7, 2020
RAKESH MOHAN GADEKAR Vs. STATE OF MAHARASHTRA
February 27, 2020
RAKHI NAIK ALIAS RAKHI AMIT NAIK Vs. RAJANI GAONKAR
July 16, 2020
RAM Vs. STATE OF MAHARASHTRA
November 23, 2020
RAM Vs. STATE OF MAHARASHTRA
October 6, 2020
RAM Vs. STATE OF MAHARASHTRA,
June 12, 2020
RAM DADARAO DHANORKAR AND OTHERS. Vs. STATE OF MAHARASHTRA
July 23, 2020
RAM PRALHAD KHATRI Vs. STATE OF MAHARASHTRA
March 13, 2020
RAM PURSHOTTAM AWASTHI Vs. STATE OF MAHARASHTRA
October 29, 2020
RAM RATNA INFRASTRUCTURE PVT LTD Vs. JAIN HOUSING
December 4, 2020
RAM RATNA INTERNATIONAL Vs. UNION OF INDIA
October 29, 2020
RAM S/O. BABANRAO Vs. STATE OF MAHARASHTRA
December 8, 2020
RAMA Vs. SUPERINTENDENT OF POLICE
September 7, 2020
RAMA Vs. STATE OF MAHARASHTRA
August 18, 2020
RAMAKANT Vs. COLLECTOR, CIVIL LINES
June 5, 2020
RAMAKANT VASUDEO PAI Vs. STATE OF MAHARASHTRA
September 25, 2020
RAMBHAU Vs. SHANTABAI
March 2, 2020
RAMBHAU AND ORS. Vs. SHIVLAL AND ORS.
September 17, 2020
RAMCHAND KARUNAKARAN Vs. DIRECTORATE OF ENFORCEMENT
October 29, 2020
RAMCHANDRA Vs. STATE OF MAHARASHTRA
October 7, 2020
RAMCHANDRA Vs. STATE OF MAHARASHTRA
December 18, 2020
RAMCHANDRA Vs. STATE OF MAHARASHTRA
March 6, 2020
RAMCHANDRA ANANT SINAI RATABOLI, Vs. MANICA SINAI RATABOLI ALIAS MANIK VENKATESH NAYAK
September 17, 2020
RAMCHANDRA DNYANU PATIL & ORS. Vs. JOINT CHARITY COMMISSIONER
February 5, 2020
RAMCHANDRA GOPAL KONDE Vs. STATE OF MAHARASHTRA
February 24, 2020
RAMDAS Vs. JOGINDERSINGH
July 24, 2020
RAMDAS MADHAV VALTE Vs. STATE OF MAHARASHTRA
October 14, 2020
RAMDAS MAROTRAO MORE Vs. STATE OF MAHARASHTRA
April 3, 2020
RAMDAS NIVRUTTI MORE Vs. STATE OF MAHARASHTRA
January 13, 2020
RAMDAS S/O BABAN MARNE Vs. STATE OF MAHARASHTRA
October 22, 2020
RAMESH Vs. STATE OF MAHARASHTRA
October 21, 2020
RAMESH Vs. STATE OF MAHARASHTRA
November 25, 2020
RAMESH Vs. STATE OF MAHARASHTRA
November 6, 2020
RAMESH Vs. JALGAON MUNICIPAL CORPORATION
December 7, 2020
RAMESH Vs. ANIL
December 2, 2020
RAMESH Vs. VICE-CHANCELLOR/MEMBER
February 25, 2020
RAMESH Vs. STATE OF MAHARASHTRA
July 20, 2020
RAMESH BABULAL BHAGAT Vs. STATE OF MAHARASHTRA
March 2, 2020
RAMESH BHIMRAO SALUNKHE Vs. UNION OF INDIA
March 6, 2020
RAMESH BHUJANGRAO SOLANKE Vs. STATE OF MAHARASHTRA
March 4, 2020
RAMESH GANGADHAR DONGRE Vs. CHARITY COMMISSIONER
March 5, 2020
RAMESH LILARAM LOHANA Vs. SR.POLICE INSPECTOR
February 3, 2020
RAMESH NAMDEO NAIKWADE Vs. STATE OF MAHARASHTRA AT INSTANCE OF OZAR POLICE STATION
September 3, 2020
RAMESH RAGHOJI MARBATE Vs. STATE OF MAHARASHTRA
March 4, 2020
RAMESH S/O ASHOKRAO GIRI Vs. STATE OF MAHARASHTRA
July 20, 2020
RAMESH TULSHIRAM PATIL Vs. STATE OF MAHARASHTRA
October 21, 2020
RAMESHCHANDRA MANSUKHANI Vs. JAGDISHCHANDRA MANSUKHANI
March 3, 2020
RAMESHWAR Vs. STATE OF MAHARASHTRA
June 29, 2020
RAMESHWAR Vs. STATE OF MAHARASHTRA
March 5, 2020
RAMESHWAR Vs. STATE OF MAHARASHTRA
September 9, 2020
RAMHARI ARJUN DARANGE Vs. STATE OF MAHARASHTRA
March 11, 2020
RAMKESH SITARAM GUPTA Vs. STATE OF MAHARASHTRA
December 1, 2020
RAMKRISHNA Vs. RENUKA
March 5, 2020
RAMLING Vs. STATE OF MAHARASHTRA
October 29, 2020
RAMNIVAS CHETRAM AGARWAL Vs. LILA LALL
December 7, 2020
RAMPRASAD NATHA SHEJUL Vs. MAHARASHTRA STATE CO-OPERATIVE BANK LTD
October 13, 2020
RAMRAO Vs. STATE OF MAHARASHTRA
April 15, 2020
RAMRAO KISAN RATHOD Vs. STATE OF MAHARASHTRA
January 4, 2020
RAMSEVAK RAMNIHOR YADAV Vs. STATE OF MAHARASHTRA
September 19, 2020
RANDHIR RAMBRIJ SHARMA Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, VAHATUK BHAVAN, BELLASIS ROAD
May 19, 2020
RANJANA Vs. UNION OF INDIA
March 5, 2020
RANJANA RAJKUMAR MAKHARIA Vs. MAYADEVI SUBHKARAN MAKHARIA
February 24, 2020
RANJANA SHANTILAL SURYAWANSHI Vs. JAIPRAKASH TULSIRAM GUPTA
July 16, 2020
RANJANA SHARAD BHADE Vs. STATE OF MAHARASHTRA
September 8, 2020
RANJEET DNYANESHWAR KADU Vs. SUSHMA RANJEET KADU
February 3, 2020
RANJIT BHIMRAO RAUT Vs. STATE OF MAHARASHTRA
August 28, 2020
RANJIT S. KADAM Vs. STATE OF MAHARASHTRA
October 8, 2020
RAOSAHEB ARJUN LOKHANDE Vs. STATE OF MAHARASHTRA
December 9, 2020
RAOSAHEB S/O. KUNDLIK BHAVAR Vs. STATE OF MAHARASHTRA
September 10, 2020
RAOSAHEB SUKHADEO BAJGUDE Vs. STATE OF MAHARASHTRA
February 3, 2020
RASHID KABIR SHAIKH Vs. STATE OF MAHARASHTRA
June 5, 2020
RASHIDA RAZZAQ KHAN Vs. MCGM
September 23, 2020
RASHTRABHASHA MAHASANGH Vs. UNION OF INDIA
March 12, 2020
RASHTRASANT TUKDOJI MAHARAJ NAGPUR UNIVERSITY, NAGPUR Vs. STATE OF MAHARASHTRA
April 8, 2020
RASUL PIRAHEMAD PALAV Vs. STATE OF MAHARASHTRA
July 23, 2020
RATAN Vs. STATE OF MAHARASHTRA
October 28, 2020
RATAN ANKUSH KHADE Vs. SHRI.BABURAO PIRAJI MANE
September 11, 2020
RATNAKAR Vs. STATE OF MAHARASHTRA
February 6, 2020
RATNAPRABHABAI Vs. STATE OF MAHARASHTRA
December 8, 2020
RAVI Vs. STATE OF MAHARASHTRA
October 22, 2020
RAVI Vs. STATE OF MAHARASHTRA
March 18, 2020
RAVI GOENKA Vs. UNION OF INDIA
December 17, 2020
RAVI K. TALE AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
August 11, 2020
RAVI MOHANLAL BHALOTIA Vs. THE STATE OF MAHARASHTRA
January 3, 2020
RAVI RAMKRUSHNA MALVE Vs. STATE OF MAHARASHTRA
August 11, 2020
RAVINA BHRITHARI KANJAR Vs. STATE OF MAHARASHTRA
December 17, 2020
RAVINDER CHOHAN Vs. STATE OF GOA
January 22, 2020
RAVINDRA Vs. STATE OF MAHARASHTRA
November 23, 2020
RAVINDRA Vs. STATE OF MAHARASHTRA
January 4, 2020
RAVINDRA Vs. ZILHA PARISHAD, BULDHANA
January 9, 2020
RAVINDRA Vs. UDEBHAN
January 7, 2020
RAVINDRA Vs. STATE OF MAHARASHTRA
April 8, 2020
RAVINDRA Vs. SHIVLAL SONWANE
May 19, 2020
RAVINDRA BHUVANESHWAR TIWARI Vs. STATE OF MAHARASHTRA
November 25, 2020
RAVINDRA MANIK SHINDE Vs. STATE OF MAHARASHTRA
March 4, 2020
RAVINDRA P. KHUDE Vs. STATE OF MAHARASHTRA
September 11, 2020
RAVINDRA S/O SHANKAR UKEY Vs. UNION OF INDIA
July 9, 2020
RAVINDRA S/O. DAULATRAO KHANDEKAR Vs. UDEBHAN S/O. SHANKARRAO KHANDEKAR
February 7, 2020
RAVINDRA SAMIRMAL KOTECHA Vs. STATE OF MAHARASHTRA
December 22, 2020
RAVINDRA VALMIK KONKAR AND ORS. Vs. THE REGISTRAR OF TRADE UNIONS AND ORS.
December 9, 2020
RAVINDRA VITTHAL SHENDE Vs. STATE OF MAHARASHTRA
September 3, 2020
RAVIRAJ BHAGIRATH WAGH Vs. DIVISIONAL COMMISSIONER
March 18, 2020
RAVSAHEB BABURAO KADAM DIED Vs. MARUTI JAIRAM KADAM
March 4, 2020
RAYMOND LOCKE Vs. STATE OF GOA
September 4, 2020
RAZYABEE Vs. SK. HASAN
January 21, 2020
REGIONAL LABOUR COMMISSIONER Vs. MAX NEW YORK LIFE INSURANCE COMPANY LTD.
January 8, 2020
REGISTRAR Vs. UNION OF INDIA AND ORS.
July 7, 2020
REGISTRAR Vs. STATE OF MAHARASHTRA
April 20, 2020
REGISTRAR Vs. STATE OF MAHARASHTRA
April 3, 2020
REGISTRAR (JUDICIAL) Vs. UNION OF INDIA & OTHERS
July 21, 2020
REGISTRAR (JUDICIAL) HIGH COURT OF BOMBAY Vs. STATE OF MAHARASHTRA
October 22, 2020
REGISTRAR (JUDICIAL), HIGH COURT OF JUDICATURE AT BOMBAY Vs. SHANKAR P. RATHOD
May 29, 2020
REGISTRAR (JUDICIAL), HIGH COURT OF JUDICATURE OF BOMBAY, BENCH AT AURANGABAD Vs. SECRETARY, MINISTRY OF HOME AFFAIRS, GOVERNMENT OF INDIA
August 18, 2020
REGISTRAR JUDICIAL Vs. STATE OF MAHARASHTRA AND ORS.
July 7, 2020
REGISTRAR, UNIVERSITY OF MUMBAI UNIVERSITY OF MUMBAI Vs. AMIT S. BAGUL
March 5, 2020
REHMAN MEHMOOD ATTAR Vs. STATE OF MAHARASHTRA
November 18, 2020
REKHA Vs. AJAY GHANSHYAMDAS KARWA
December 8, 2020
REKHA ATMARAM BHOIR ALIAS Vs. STATE OF MAHARASHTRA
November 23, 2020
REKHA D/O DHANRAJ WALKE Vs. STATE OF MAHARASHTRA
February 13, 2020
RELIABLE SIZING WORKS Vs. STATE OF MAHARASHTRA
March 11, 2020
RELIABLE SPACES PVT LTD Vs. EVONIK INDIA PVT LTD
October 19, 2020
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. PRANITA PRADIP MHATRE
March 12, 2020
REMEDIAL RESOLUTIONS ADVISORS PRIVATE LIMITED AND ORS. Vs. CAPRI UK INVESTMENTS LIMITED AND ORS.
March 6, 2020
RENAISSANCE INFRASTRUCTURE Vs. PARTH B SUCHAK
September 25, 2020
RENUKA S. RUPANI Vs. RAJENDRA AHIRE
December 17, 2020
RESHMA BANO WASIM SHAIKH Vs. STATE OF MAHARASHTRA
December 3, 2020
RESHMA MOTIRAM JADHAV Vs. MOTIRAM SOMNATH JADHAV
May 12, 2020
REWA INFRASTRUCTURE PRIVATE LTD. Vs. SAMIR NARAIN BHOJWANI AND ANR.
February 13, 2020
RHEA CHAKRABORTY Vs. UNION OF INDIA (THROUGH INTELLIGENCE OFFICER, NARCOTICS CONTROL BUREAU
October 7, 2020
RHEA KAMAT Vs. STATE OF GOA
July 10, 2020
RICARDO AGNELO TEIXEIRA DE ALMEIDA QUEIROZ AND ORS. Vs. RAJESH SAWAL AND ORS.
October 8, 2020
RINKU TIWARY Vs. RAJIV BANSAL
September 26, 2020
RISHI RAMAN PUNNILATH Vs. YOGESH GOPI RAO PAWAR
November 5, 2020
RISHIKESH Vs. STATE OF MAHARASHTRA
December 2, 2020
RITESH RAJENDRA THAKUR Vs. STATE OF MAHARASHTRA
March 18, 2020
RNA EXOTICA FLAT PURCHASERS ASSOCIATION Vs. SKYLINE CONSTRUCTION COMPANY
March 11, 2020
ROHAN PHILIP FERNANDES Vs. STATE OF MAHARASHTRA
October 6, 2020
ROHIDAS Vs. STATE OF MAHARASHTRA
September 16, 2020
ROHIN MODI Vs. UNION OF INDIA
March 4, 2020
ROHINI BALASAHEB LAWANDE AND ORS. Vs. THE ADDITIONAL COMMISSIONER, NASHIK AND ORS.
March 6, 2020
ROHINTON HOMI TARAPURWALA Vs. PRABHAKAR PANDURANG JADHAV AND ORS.
August 19, 2020
ROHIT MANOHAR JOSHI Vs. TREE AUTHORITY, THANE
March 16, 2020
ROHIT S/O NAWANATH NALAWADE Vs. STATE OF MAHARASHTRA
December 17, 2020
ROHIT SIDRAM KHATAL (DETENU) Vs. COMMISSIONER OF POLICE
November 27, 2020
RONALD RAO Vs. DHANRAJ SHRAVABJI KORDE
March 13, 2020
ROOPA Vs. STATE OF MAHARASHTRA
August 17, 2020
ROSA MARIA FERNANDES E SOUZA WIDOW OF LATE JOSE LEANDRO SOUZA Vs. JAISINGH KIRO
December 4, 2020
ROSHAN CHANNULAL LILHARE Vs. STATE OF MAHARASHTRA
January 23, 2020
ROSHAN RAMLAL PATIL Vs. STATE OF MAHARASHTRA
January 13, 2020
ROSHAN VITTHAL KALE Vs. STATE OF MAHARASHTRA
February 5, 2020
ROSHNI Vs. MUNICIPAL COMMISSIONER, NAGPUR
June 5, 2020
ROYAL AUTOMOTIVES Vs. G. S. CALTEX LUBE INDIA PVT. LTD.
March 11, 2020
ROYAL CHAINS PRIVATE LIMITED Vs. UNION OF INDIA
October 8, 2020
RUCHALI P. SHINDE Vs. STATE OF MAHARASHTRA
July 22, 2020
RUCHIKA KEDIA Vs. INTERNAL COMPLAINTS, GOA INSTITUTE OF MANAGEMENT
January 16, 2020
RUCHITA MADHAV PAWAR (MISHRA) Vs. STATE OF MAHARASHTRA
November 6, 2020
RUGWEDA RAMDAS DESHMUKH Vs. STATE OF MAHARASHTRA
December 9, 2020
RUKHMINI KUNDLIK GATKAL Vs. STATE OF MAHARASHTRA
June 18, 2020
RUKMINIRAMA STEEL ROLLINGS PVT.LTD. Vs. STATE OF GOA
January 6, 2020
RUKMUDDIN KUDMINCHI @RUKMUDDIN KUNBENCHI Vs. STATE
September 11, 2020
RUNWAL ERECTOR PVT. LTD. Vs. STATE OF MAHARASHTRA
January 23, 2020
RUPENDRASINGH Vs. STATE OF MAHARASHTRA
December 17, 2020
RUPESH Vs. DIRECTOR OF TECHNICAL EDUCATION
December 17, 2020
RUPESH RADHAKISAN CHAUDHARI Vs. STATE OF MAHARASHTRA
September 25, 2020
RUPESH SURESH PALANDE Vs. SMITIKA RUPESH PALANDE
March 6, 2020
RUPRAO S/O NAGORAO ZADE Vs. SHEWALKARS HERBALS PVT. LTD.
January 23, 2020
RURAL FAIRPRICE WHOLESALE LIMITED Vs. IDBI TRUSTEESHIP SERVICES LIMITED
March 30, 2020
RUSHIKESH Vs. STATE OF MAHARASHTRA
September 22, 2020
RUSHIKESH AVINASH CHAUDHARI Vs. STATE OF MAHARASHTRA
August 20, 2020
RUSHIKESH BHARAT THAKUR Vs. UNION OF INDIA
December 16, 2020
RUSSELL MARK RODRIGUES Vs. CAROLINE DSILVA
September 29, 2020
RUTUJA RAJESH PARMAR Vs. JAMUNALAL BAJAJ INSTITUTE OF MANAGEMENT
November 24, 2020
S. MADHUSUDAN THAKKAR Vs. STATE OF MAHARASHTRA
March 18, 2020
S.K. FREIGHT LINES PVT. LTD. Vs. UNION OF INDIA
November 3, 2020
SABAH MANAL COLABAWALLA Vs. UNION OF INDIA AND ANR.
March 17, 2020
SABHAKARRAO Vs. STATE OF MAHARASHTRA
November 2, 2020
SABURI CONSTRUCTION COMPANY Vs. STATE OF MAHARASHTRA
March 3, 2020
SACHIN Vs. STATE OF MAHARASHTRA
June 2, 2020
SACHIN Vs. NIL
January 17, 2020
SACHIN Vs. PRESIDENT, UNIVERSAL EDUCATION ACADEMY
April 27, 2020
SACHIN Vs. STATE OF MAHARASHTRA
April 30, 2020
SACHIN Vs. STATE OF MAHARASHTRA
March 4, 2020
SACHIN CHANDRAKANT WALKE Vs. STATE OF MAHARASHTRA
December 3, 2020
SACHIN CHHOTU PAWAR Vs. COLLECTOR RAIGAD
May 15, 2020
SACHIN GAUTAMSHETH WADVE Vs. SDO, KHED, RAJGURU NAGAR DIV., PUNE
July 29, 2020
SACHIN K. THAPA Vs. STATE OF MAHARASHTRA
December 18, 2020
SACHIN NANASAHEB SHINDE Vs. THE STATE OF MAHARASHTRA
January 7, 2020
SACHIN PRAKASH JAVALKAR Vs. STATE OF MAHARASHTRA
December 15, 2020
SACHIN SUBHASH LONDHE Vs. STATE OF MAHARASHTRA
October 1, 2020
SACHIN SUDHAKAR TANGADPALLIWAR Vs. STATE OF MAHARASHTRA
September 24, 2020
SADA @ SADASHIV DATTATRIYA KHENDKE Vs. STATE OF MAHARASHTRA
September 4, 2020
SADASHIV Vs. STATE OF MAHARASHTRA
December 16, 2020
SADASHIV Vs. LAIJABAI AND ORS.
September 25, 2020
SADASHIV BHAU GORAKHI WALAWALKAR Vs. SADASHIV BHAU GORAKHI WALAWALKAR
March 16, 2020
SADASHIV DNYANDEO GAIKWAD Vs. BRIHAN MUMBAI ELECTRICIY SUPPLY AND TRANSPORT
August 12, 2020
SADASHIV GANPATRAO MAHAJAN Vs. STATE OF MAHARASHTRA
March 16, 2020
SADASHIV GANPATRAO MAHAJAN Vs. STATE OF MAHARASHTRA
December 18, 2020
SADDAM SHAH KHALIL SHAH FAKIR Vs. STATE OF MAHARASHTRA
October 13, 2020
SADHANA Vs. STATE OF MAHARASHTRA
November 11, 2020
SAGAR Vs. STATE OF MAHARASHTRA
October 14, 2020
SAGAR DADA MORE Vs. STATE OF MAHARASHTRA
March 2, 2020
SAGAR LOLIENKAR Vs. STATE OF GOA
December 7, 2020
SAGAR MAHADEV DANDAGE Vs. STATE OF MAHARASHTRA
December 4, 2020
SAGAR PITAMBAR KOLI Vs. STATE OF MAHARASHTRA
October 12, 2020
SAGAR RAMDAS YELMAME Vs. COMMISSIONER OF POLICE
October 9, 2020
SAGAR SATISH TAYADE Vs. STATE OF MAHARASHTRA
September 28, 2020
SAGAR SITARAM MITRE Vs. BHANU PRATAP
September 1, 2020
SAHEBRAO BABURAO TAYADE Vs. STATE OF MAHARASHTRA
August 11, 2020
SAHEBRAO S/O KONDIBARAO HAMBARDE Vs. SOW NILAVATI
January 30, 2020
SAHEL AHMAD WAKEEL AHMAD QUADRI Vs. STATE OF MAHARASHTRA
February 28, 2020
SAHEL BIN AMER CHAUS Vs. THE STATE OF MAHARASHTRA AND OTHERS
November 9, 2020
SAHIL Vs. STATE OF MAHARASHTRA
November 3, 2020
SAHYADRI LOGISTIC PVT. LTD. Vs. BRIHAN MUMBAI ELECTRIC SUPPLY & TRANSPORT UNDERTAKING
December 16, 2020
SAI AUTO PARTS AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
June 30, 2020
SAI BABA SEWA MANDAL Vs. NAGPUR MUNICIPAL CORPORATION
September 10, 2020
SAI GURU MEGA SOLAR PARK PVT LTD Vs. UNION OF INDIA
October 26, 2020
SAI PETROLEUM Vs. CHIEF REGIONAL MANAGER AND DULY CONSTITUTED ATTORNEY, HINDUSTAN PETROLEUM CORPORATION LTD
March 12, 2020
SAIF ALI GULANI Vs. STATE OF MAHARASHTRA
December 17, 2020
SAIJUDDIN HARUN QURESHI Vs. STATE OF MAHARASHTRA
November 3, 2020
SAINATH ANNASAHEB WAGHCHAURE Vs. STATE OF MAHARASHTRA
March 3, 2020
SAJID MOHAMMED ISMAIL Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
March 5, 2020
SAJID MOHAMMED MAULAVI Vs. UNION OF INDIA
October 8, 2020
SAKET S. GOKHALE Vs. UNION OF INDIA
November 5, 2020
SAKHAHARI BALAJI GAWAI Vs. STATE OF MAHARASHTRA
December 1, 2020
SAKHARAM Vs. STATE OF MAHARASHTRA
October 13, 2020
SAKHARAM Vs. STATE OF MAHARASHTRA
March 6, 2020
SAKHARAM S/O SITARAM BHISE Vs. STATE OF MAHARASHTRA
September 10, 2020
SAKSHAM FACILITY SERVICES PRIVATE LIMITED Vs. UNION OF INDIA
December 8, 2020
SALAUDDIN IMAMUDDIN ANSARI Vs. STATE OF MAHARASHTRA
February 27, 2020
SALDANHA DEVELOPERS PVT. LTD. Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY
January 20, 2020
SALIM Vs. STATE OF MAHARASHTRA
April 15, 2020
SALIMABE Vs. STATE OF MAHARASHTRA
January 24, 2020
SALMAN Vs. STATE OF MAHARASHTRA
October 19, 2020
SALMAN @ BABA Vs. STATE OF MAHARASHTRA
August 14, 2020
SALMAN MUSHTAQUE SHAIKH Vs. STATE OF MAHARASHTRA
February 14, 2020
SAMADHAN Vs. STATE OF MAHARASHTRA
October 27, 2020
SAMADHAN PRAKASH KOLI Vs. STATE OF MAHARASHTRA
July 14, 2020
SAMADHAN RAMDAS NHAVI AND ANOTHER Vs. STATE OF MAHARASHTRA
August 18, 2020
SAMADYARKHAN NAJIYARKHAN Vs. PARVINBI W/O. LATE SK. YOUNUS
January 17, 2020
SAMAJ SAMATA KAMGAAR SANGH Vs. NAVI MUMBAI MUNICIPAL CORPORATION AND ORS.
May 27, 2020
SAMAJ SAMATA KAMGAAR SANGH Vs. NAVI MUMBAI MUNICIPAL CORPORATION
May 12, 2020
SAMALOCHAN EKTA CO.OP. HOUSING SOCIETY LTD Vs. MORESHWAR NATTHUJI MOHTURE
December 18, 2020
SAMBHAJI Vs. STATE OF MAHARASHTRA
October 27, 2020
SAMBHAJI Vs. STATE OF MAHARASHTRA
September 8, 2020
SAMBHAJI Vs. STATE OF MAHARASHTRA
March 11, 2020
SAMBHAJI OGIRAJ BADE Vs. STATE OF MAHARASHTRA
September 7, 2020
SAMBHAJI VISHNU KHARAT Vs. SARJERAO SHANKAR KHARAT
March 12, 2020
SAMEER Vs. ASMA SAMEER SHAIKH
March 3, 2020
SAMEER DATTA KADAM Vs. SUPRIYA SAMEER KADAM
March 16, 2020
SAMEER KHAN Vs. DIPESH MEHTA
December 14, 2020
SAMEER MANOHARLAL TEKWANI Vs. STATE OF MAHARASHTRA
May 26, 2020
SAMEER RAJ ALIMGAR Vs. STATE OF MAHARASHTRA
October 12, 2020
SAMEER SUBHASH RAJUKAR Vs. STATE OF MAHARASHTRA
May 26, 2020
SAMPAT Vs. STATE OF MAHARASHTRA
December 18, 2020
SAMPAT DAMU KANWADE AND ANOTHER Vs. STATE OF MAHARASHTRA AND OTHERS
August 18, 2020
SAMPAT MARUTI BAMNE Vs. STATE OF MAHARASHTRA
February 7, 2020
SAMUEL MIRANDA Vs. UNION OF INDIA, (THROUGH THE INTELLIGENCE OFFICER, NARCOTICS CONTROL BUREAU
October 7, 2020
SANA Vs. STATE OF MAHARASHTRA AND OTHERS.
May 15, 2020
SANA Vs. STATE OF MAHARASHTRA
May 20, 2020
SANA MUNIR PATHAN Vs. STATE OF MAHARASHTRA
May 19, 2020
SANDEEP Vs. STATE OF MAHARASHTRA
September 3, 2020
SANDEEP Vs. STATE OF MAHARASHTRA
December 18, 2020
SANDEEP Vs. STATE OF MAHARASHTRA
December 8, 2020
SANDEEP DASHRATH GARJE Vs. STATE OF MAHARASHTRA
February 5, 2020
SANDEEP GOVIND PATIL Vs. STATE OF MAHARASHTRA
December 14, 2020
SANDEEP KHAMCHAND TARTE Vs. STATE OF MAHARASHTRA
March 4, 2020
SANDEEP PANDURANG PATIL Vs. STATE OF MAHARASHTRA
December 16, 2020
SANDEEP S/O SUSHILKUMAR NAVLANI Vs. STATE OF MAHARASHTRA
January 17, 2020
SANDIP Vs. STATE OF MAHARASHTRA
October 19, 2020
SANDIP Vs. HONOURABLE STATE MINISTER, HOME DEPARTMENT, MAHARASHTRA STATE
December 14, 2020
SANDIP Vs. STATE OF MAHARASHTRA
December 4, 2020
SANDIP Vs. ZILLA PARISHAD, BULDANA
July 13, 2020
SANDIP DATTA MOHALE Vs. STATE OF MAHARASHTRA
August 21, 2020
SANDIP S/O RAMDAS RAVEKAR Vs. STATE OF MAHARASHTRA
July 28, 2020
SANGEETA DAF Vs. STATE OF MAHARASHTRA
December 9, 2020
SANGITA Vs. KAMAL
March 18, 2020
SANGITA Vs. ALLANUR SK HANIF
July 24, 2020
SANGITA BAPU HOLE Vs. VILAS DHYANDEO HOLE
December 17, 2020
SANGITA POPAT BHOSALE Vs. STATE OF MAHARASHTRA
September 10, 2020
SANJAY Vs. STATE OF MAHARASHTRA
September 23, 2020
SANJAY Vs. STATE OF MAHARASHTRA
May 19, 2020
SANJAY Vs. STATE OF MAHARASHTRA
November 2, 2020
SANJAY Vs. STATE OF MAHARASHTRA AND ANR
July 24, 2020
SANJAY Vs. STATE OF MAHARASHTRA
March 11, 2020
SANJAY Vs. STATE OF MAHARASHTRA
March 20, 2020
SANJAY BHASKAR VAIDYA Vs. STATE OF MAHARASHTRA
November 25, 2020
SANJAY BHAUSAHEB MORE Vs. STATE OF MAHARASHTRA
February 26, 2020
SANJAY DAMODAR KALE Vs. KALYANI SANJAY KALE
May 26, 2020
SANJAY DEVAJI RAMTEKE Vs. STATE OF MAHARASHTRA
March 9, 2020
SANJAY DHONDU MANCHEKAR Vs. STATE OF MAHARASHTRA
December 4, 2020
SANJAY J. PHAGNEKAR Vs. STATE OF MAHARASHTRA
November 23, 2020
SANJAY JAGANNATHRAO JADHAV Vs. KALE VIKRAM VASACNTRAO
April 30, 2020
SANJAY MAHADEO JAPKAR Vs. STATE OF MAHARASHTRA AND ORS.
October 9, 2020
SANJAY NAGAPPA KORE Vs. STATE OF MAHARASHTRA
November 3, 2020
SANJAY S/O. BABANRAO GAWANDE Vs. PRADIP S/O. DHANRAJ GAWANDE
January 22, 2020
SANJAY SHANKAR BHALKAR Vs. STATE OF MAHARASHTRA
January 13, 2020
SANJAY SINGHAL Vs. NORTH GOA PLANNING & DEVELOPMENT AUTHORITY
January 29, 2020
SANJAY TARASINGH THAKUR Vs. STATE OF MAHARASHTRA
October 8, 2020
SANJAY V. REDKAR AND ORS. Vs. STATE OF GOA AND ORS.
January 24, 2020
SANJAY VITTHALRAO JADHAV Vs. STATE OF MAHARASHTRA
March 13, 2020
SANJAYKUMAR SUGANCHAND KASLIWAL Vs. BEEJ SHEETAL RESEARCH PVT. LTD.
September 21, 2020
SANJIV LAXMICHAND HINDUJA & ANKITA SANJIV HINDUJA Vs. UMA CONSTRUCTIONS
January 30, 2020
SANJIVANI Vs. STATE OF MAHARASHTRA
November 2, 2020
SANJIVANI W/O. SANDEEPAN ACHARYA Vs. STATE OF MAHARASHTRA
December 18, 2020
SANJU Vs. STATE OF MAHARASHTRA
December 17, 2020
SANJU VITTHAL GOSAVI Vs. STATE OF MAHARASHTRA
October 15, 2020
SANKET SATISH NAIK Vs. STATE OF MAHARASHTRA
July 23, 2020
SANKET SHRIRAM SATAMWAD Vs. STATE OF MAHARASHTRA
November 20, 2020
SANT GAGDEBABA SHIKSHAN PRASARAK Vs. STATE OF MAHARASHTRA
October 19, 2020
SANTANA RODRIGUES, WIDOW OF CONSTANCIO FERNANDES Vs. STATE OF GOA
November 4, 2020
SANTOSH Vs. STATE OF MAHARASHTRA
November 5, 2020
SANTOSH Vs. STATE OF MAHARASHTRA
May 8, 2020
SANTOSH Vs. STATE OF MAHARASHTRA
December 3, 2020
SANTOSH Vs. STATE OF MAHARASHTRA
March 5, 2020
SANTOSH Vs. DIVISIONAL COMMISSONER, AURANGABAD
February 24, 2020
SANTOSH ANANTA DHUMAL Vs. STATE OF MAHARASHTRA
November 4, 2020
SANTOSH BAJIRAO THORAT Vs. STATE OF MAHARASHTRA
September 15, 2020
SANTOSH DIGAMBAR IBITWAR Vs. THE STATE OF MAHARASHTRA
March 17, 2020
SANTOSH JAGANNATH TODKAR Vs. COLLECTOR, JALGAON AND ORS.
May 19, 2020
SANTOSH LAKHICHAND PATIL & ANR. Vs. STATE OF MAHARASHTRA
February 14, 2020
SANTOSH RAMRAO TALE Vs. DISTRICT DEPUTY REGISTRAR CO-OPERATIVE SOCIEITES
January 24, 2020
SANTOSH REVANKAR Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
February 12, 2020
SANTOSH SADU BHIL Vs. STATE OF MAHARASHTRA
November 4, 2020
SANTOSH SHETTY Vs. AMEETA SHETTY
March 18, 2020
SANTOSH SITARAM JAISWAL Vs. STATE OF MAHARASHTRA AND ANOTHER
July 21, 2020
SANTOSH TULSIRAM RATHOD Vs. STATE OF MAHARASHTRA
March 12, 2020
SANTOSH VERMA ALLURI Vs. STATE OF MAHARASHTRA
December 18, 2020
SANTOSHKUMAR Vs. STATE OF MAHARASHTRA,
September 9, 2020
SAPTASATIJ METATECH PVT. LTD. Vs. UTTAM GALVA STEELS LTD. AND ANOTHER
January 7, 2020
SARASWAT CO-OPERATIVE BANK LIMITED Vs. M.T. PRATIBHA BHEEMA
March 2, 2020
SARASWATI GOR Vs. MUNICIPAL CORPORATION OF GR. MUMBAI
December 3, 2020
SARASWATI SHIVAJI GHATOLE AND ANOTHER Vs. STATE OF MAHARASHTRA
June 12, 2020
SARDAR Vs. STATE OF MAHARASHTRA
September 9, 2020
SARDAR MANJIEETH SINGH JAGAN SINGH Vs. STATE OF MAHARASHTRA
April 30, 2020
SARDAR SHANKAR PATIL (DEAD) Vs. DASHRATH LALA PATIL
September 14, 2020
SARDOOL SINGH Vs. HARNEET KAUR
September 7, 2020
SARFARAZ JAFFAR AHSAN Vs. STATE OF MAHARASHTRA
November 6, 2020
SARGAM RAGHUNANDAN PARATE Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE
July 9, 2020
SARIKA Vs. KUSUMLATA
March 3, 2020
SARITA Vs. STATE OF MAHARASHTRA
December 7, 2020
SARITA GAONKAR Vs. STATE
December 17, 2020
SARITA SHIV AGARWAL Vs. SHIV AGARWAL AND ORS.
February 28, 2020
SARLA Vs. STATE OF MAHARASHTRA
August 25, 2020
SARLA VILAS KHANDARE Vs. STATE OF MAHARASHTRA
March 11, 2020
SAROJ ASHOK SONTAKKE Vs. ISAAC BABURAO MANWATKAR
January 4, 2020
SARUBAI Vs. THE STATE OF MAHARASHTRA AND ORS.
March 4, 2020
SARVA HARA JAN ANDOLAN Vs. STATE OF MAHARASHTRA
April 8, 2020
SASHANKA Vs. PRAKASH
November 27, 2020
SATABAI RAMDAS PATIL, Vs. STATE OF MAHARASHTRA,
March 4, 2020
SATAPPA KRUSHNATH POWAR Vs. STATE OF MAHARASHTRA
December 16, 2020
SATCHIDANAND S.S. KACODKAR Vs. MEGAXMA RAMACRISHNA SINAI CACODKAR
June 26, 2020
SATGURU CORPORATE SERVICES PVT. LTD. Vs. LAND ACQUISITION (REHABILITATION AND RESETTLEMENT) AUTHORITY
March 11, 2020
SATISH Vs. STATE OF MAHARASHTRA
March 17, 2020
SATISH Vs. STATE OF MAHARASHTRA
August 3, 2020
SATISH Vs. MAROTI
August 10, 2020
SATISH Vs. STATE OF MAHARASHTRA
August 18, 2020
SATISH Vs. STATE OF MAHARASHTRA
November 5, 2020
SATISH Vs. STATE OF MAHARASHTRA
June 25, 2020
SATISH ATMARAM DEORE Vs. STATE OF MAHARASHTRA
April 15, 2020
SATISH ATMARAM DEORE Vs. STATE OF MAHARASHTRA
May 8, 2020
SATISH BALU SURYAWANSHI Vs. STATE OF MAHARASHTRA
September 9, 2020
SATISH DESAI Vs. CENTRAL BUREAU OF INVESTIGATION
July 10, 2020
SATISH GANPATRAO SURYAVANSHI Vs. STATE OF MAHARASHTRA
December 18, 2020
SATISH KUMAR GUPTA Vs. UNION OF INDIA AND ORS.
February 7, 2020
SATISH MAGANRAO JADHAV Vs. STATE OF MAHARASHTRA
September 11, 2020
SATISH MATHUR TUPKAR Vs. STATE OF GOA
February 18, 2020
SATISH MOTIRAM CHAVAN Vs. STATE OF MAHARASHTRA
December 7, 2020
SATISH S/O. GANPAT GADEWAR Vs. STATE OF MAHARASHTRA
September 2, 2020
SATISH WASUDEORAO MANJRE Vs. STATE OF MAHARASHTRA
March 5, 2020
SATYABHAMA Vs. STATE OF MAHARASHTRA
March 16, 2020
SATYAM DEVELOPERS Vs. DEEPAK VIRWANI & ORS.
October 28, 2020
SATYANARAYAN Vs. STATE OF MAHARASHTRA
November 5, 2020
SAU. BHARATI SACHIN JAISWAL Vs. STATE OF MAHARASHTRA
March 6, 2020
SAU. MANDA SUGREEV WAYKAR Vs. STATE OF MAHARASHTRA
July 14, 2020
SAU. PRANAYA Vs. COLLECTOR
November 5, 2020
SAU. SHILABAI HIRAJI LONARE Vs. HIRAJI SITRU LONARE,
March 11, 2020
SAU. SONI W/O. GAJANAN KURKUTE Vs. ELECTION OFFICER GRAM PANCHAYAT
January 10, 2020
SAU. VANDANA Vs. STATE OF MAHARASHTRA
November 24, 2020
SAU.JANIBAI Vs. UMESH
March 5, 2020
SAU.MANISH MADANMOHAN AGRAWAL Vs. SATYANARAYAN DULICHANDJI AGRAWAL AND OTHERS.
November 24, 2020
SAU.VARSHA Vs. GHANSHYAM
January 31, 2020
SAURABH S/O. ASHWINIKUMAR KOHLI Vs. STATE OF MAHARASTRA
October 21, 2020
SAURABH SHARAD WASULE Vs. STATE OF MAHARASHTRA.
April 15, 2020
SAVITA Vs. STATE OF MAHARASHTRA
January 3, 2020
SAYALI CHARITABLE TRUSTS COLLEGE OF PHARMACY Vs. PHARMACY COUNCIL OF INDIA
November 6, 2020
SAYEED DABESTANI Vs. STATE OF MAHARASHTRA
September 29, 2020
SAYEED DABESTANI Vs. STATE OF MAHARASHTRA
December 4, 2020
SAYEESHDARSHAN Vs. STATE OF MAHARASHTRA
December 11, 2020
SAYYAD ABBAS SAYYAD USMAN Vs. VICE CHANCELLOR PANJABRAO DESHMUKH KRUSHI VIDYAPEETH
December 10, 2020
SAYYAD AZIM SAYYAD MNAZUR Vs. STATE OF MAHARASHTRA
March 11, 2020
SAYYAD SHABBIR SHEIKH ALIAS SAYYAD SHABBIR SAHA Vs. STATE OF MAHARASHTRA
October 1, 2020
SAYYAED CHAND Vs. STATE OF MAHARASHTRA AND OTHERS
April 30, 2020
SAYYED SHAUKAT ALI Vs. STATE OF MAHARASHTRA
September 3, 2020
SEEMA Vs. DIVISIONAL COMMISSIONER AMRAVATI DIVISION
February 21, 2020
SEEMA CONSTRUCTION CO Vs. STATE OF MAHARASHTRA
October 26, 2020
SEEMA WD/O RAJESH SONAWNE Vs. HARISH S/O JAGDISH FULBANDHE
February 21, 2020
SEENA NIWAS CO-OP. HOUSING SOCIETY LTD. Vs. ROSHANLAL S. MEDH
December 16, 2020
SELESTIN FELEX MOSTERO Vs. STATE OF MAHARASHTRA
December 1, 2020
SESA GOA LIMITED Vs. JOINT COMMISSIONER OF INCOME-TAX
February 28, 2020
SESA GOA LIMITED Vs. THE ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE 1
March 12, 2020
SESA GOA LTD. Vs. COMMISSIONER OF INCOME TAX
February 3, 2020
SESA STARLITE LIMITED Vs. THE COMMISSIONER OF INCOME TAX, GOA
November 2, 2020
SEVA SAHAKARI SANSTHA MARYADIT Vs. STATE OF MAHARASHTRA
March 5, 2020
SEVEN STARS Vs. DEPUTY COMMISSIONER OF INCOME
January 13, 2020
SEW INFRASTRUCTURE LTD Vs. WESTERN COALFIELDS LIMITED
December 2, 2020
SH. HARWINDER SINGH Vs. THE STATE OF MAHARASHTRA
December 2, 2020
SHABANABEE BURHANODDIN QUADRI Vs. STATE OF MAHARASHTRA
March 5, 2020
SHABAYESHA CONSTRUCTION CO PVT LTD Vs. TIRUPATI SHOPPING CENTRE PREMISES COOP SOC LTD
March 2, 2020
SHABNAM SHEIKH W/O. ARIF SHEIKH Vs. STATE OF MAHARASHTRA
October 15, 2020
SHAFIQULLAHA KHA ASHFAQULLHA KHA Vs. STATE OF MAHARASHTRA AND ORS.
December 14, 2020
SHAHADUJI S/O. PANDUJI KHANDARE Vs. SAU. RATAN W/O. GANESHRAO MASKE
January 30, 2020
SHAHAJAN KHAN Vs. STATE OF MAHARASHTRA
March 9, 2020
SHAHAJI NIVRUTTI GAIKWAD Vs. SHRIPATI RANGRAO CHAVAN
July 2, 2020
SHAHED KAMAL Vs. PAGARANI UNIVERSAL INFRASTRUCTURE PVT. LTD.
November 25, 2020
SHAHEDA TABASSUM TAYAR MUGAL Vs. COLLECTOR
November 6, 2020
SHAHENAJ AMJED SHAIKH Vs. STATE OF MAHARASHTRA
August 26, 2020
SHAHEZAD @ SHAHZEB KHAN GAFFAR KHAN PATHAN Vs. STATE OF MAHARASHTRA
May 12, 2020
SHAHJAN MEHBOOB SHAIKH Vs. STATE OF MAHARASHTRA
November 27, 2020
SHAHRUKH S/O. JAMIR SHAHANE DIVAN Vs. STATE OF MAHARASHTRA
November 27, 2020
SHAHRUKH SHAMAD BEG Vs. STATE OF MAHARASHTRA
October 26, 2020
SHAIKH Vs. STATE OF MAHARASHTRA
August 11, 2020
SHAIKH AKBAR PATEL Vs. STATE OF MAHARASHTRA
July 21, 2020
SHAIKH ALTAF Vs. STATE OF MAHARASHTRA
September 3, 2020
SHAIKH ANIS S/O SHAIKH HAMEED Vs. STATE OF MAHARASHTRA
May 12, 2020
SHAIKH HUSAIN YASIN Vs. BASHIRA AND ORS.
February 18, 2020
SHAIKH ISAK SHAIKH MOOSA Vs. STATE OF MAHARASHTRA
November 6, 2020
SHAIKH ISMAIL Vs. CHOTIBI
May 13, 2020
SHAIKH JALIL SHAIKH ISAQ Vs. STATE OF MAHARASHTRA.
March 6, 2020
SHAIKH JAVED Vs. STATE OF MAHARASHTRA
January 23, 2020
SHAIKH MANJUR SHAIKH CHAND SAB Vs. SAHAL BIN AMER CHAUS
November 9, 2020
SHAIKH MOIN SHAIKH MEHMOOD Vs. STATE OF MAHARASHTRA
September 24, 2020
SHAIKH MUKTAR GAFUR Vs. STATE OF MAHARASHTRA
January 2, 2020
SHAIKH NASREEN Vs. STATE OF MAHARASHTRA
December 3, 2020
SHAIKH NOOR Vs. STATE OF MAHARASHTRA
February 28, 2020
SHAIKH PASHA Vs. STATE OF MAHARASHTRA
December 7, 2020
SHAIKH RAIS AHEMED Vs. SPECIAL RECOVERY OFFICER
August 18, 2020
SHAIKH RIYAZ Vs. STATE OF MAHARASHTRA
July 21, 2020
SHAIKH ROSHANBI CHANPASHA AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
October 6, 2020
SHAIKH SADDAM Vs. STATE OF MAHARASHTRA
March 17, 2020
SHAIKH SADDAM SHAIKH SALIM Vs. MAHARASHTRA STATE ROAD TRANSPORT
July 24, 2020
SHAIKH SADEK Vs. STATE OF MAHARASHTRA
August 10, 2020
SHAIKH SADEK SHAIKH WAHED Vs. STATE OF MAHARASHTRA
December 14, 2020
SHAIKH SAJID Vs. STATE
January 10, 2020
SHAIKH SARTAJ @ AJJI DADA S/O. SHAIKH NASIR Vs. STATE OF MAHARASHTRA
September 16, 2020
SHAIKH SHASHIM MHAMULAL Vs. STATE OF MAHARASHTRA
March 9, 2020
SHAIKH SHOEB Vs. STATE OF MAHARASHTRA
September 3, 2020
SHAIKH USMAN SHAIKH SHABBIR Vs. STATE
June 9, 2020
SHAIKH YASIR ABDUL MUGNI Vs. STATE OF MAHARASHTRA
January 22, 2020
SHAIKH YUNUS SHAIKH AYUB Vs. STATE OF MAHARASHTRA
November 6, 2020
SHAILA VIJAY KAMBLE Vs. STATE OF MAHARASHTRA
August 19, 2020
SHAILENDRA @ SHAILESH RAJENDRA JAISWAL Vs. STATE OF MAHARASHTRA
August 14, 2020
SHAILESH BABURAO MALUSARE Vs. STATE OF MAHARASHTRA
March 11, 2020
SHAILESH GANDHI Vs. MAHARASHTRA STATE INFORMATION COMMISSION
September 26, 2020
SHAILESH VERNEKAR Vs. CANACONA MUNICIPAL COUNCIL
January 17, 2020
SHAKILA BEGAM ALIAS NILOFAR Vs. STATE OF MAHARASHTRA
September 10, 2020
SHAKUNTALA Vs. STATE OF MAHARASHTRA
September 2, 2020
SHALU MULTITRADE PVT LTD Vs. HOLOSTIK INDIA LTD
March 4, 2020
SHAM Vs. MADHUBALA LALITKUMAR JAIN AND ORS.
February 21, 2020
SHAM Vs. STATE OF MAHARASHTRA
November 26, 2020
SHAM KALYAN TAMBE Vs. SHREYA SHAM TAMBE
July 24, 2020
SHAMIM MAKMOOD KHAN Vs. K. VENKATESHAN
February 21, 2020
SHAMLATA LAXMAIYYA KALWA Vs. STATE OF MAHARASHTRA THROUGH ITS
March 9, 2020
SHAMOIL AHMAD KHAN Vs. FALGUNI SHAH & ORS.
May 26, 2020
SHAMRAO SITARAM KADAM Vs. TUKARAM SAVALA JADHAV
January 9, 2020
SHANKAR Vs. HONBLE CHANCELLOR, BABASAHEB AMBEDKAR MARATHWADA UNIVERSITY, AURANGABAD, RAJ BHAVAN, MALABAR HILL, MUMBAI
October 14, 2020
SHANKAR Vs. HONOURABLE CHANCELLOR, DR. BABASAHEB AMBEDKAR MARATHWADA UNIVERSITY
December 4, 2020
SHANKAR ASSANA GADDAM Vs. ACHANAK ASSOCIATES REALTORS PVT. LTD
October 26, 2020
SHANKAR JAGANATH MANE Vs. SIKKANDAR MOHAMMED BIDIWALA
March 2, 2020
SHANKAR LOTLIKAR Vs. PUNDALIK VENKTESH VERLEKAR, SON OF VENKTESH VERLEKAR
March 9, 2020
SHANKAR RANABA JOSHILKAR Vs. STATE OF MAHARASHTRA
March 6, 2020
SHANKAR SITARAM SHASTRAKAR Vs. STATE OF MAHARASHTRA
March 3, 2020
SHANKAR SOPAN SHIKARE Vs. STATE OF MAHARASHTRA
December 10, 2020
SHANKARRAO GAJANAN CHOUDHARY Vs. STATE OF MAHARASHTRA
January 4, 2020
SHANTA BABARAO DESHMUKH Vs. BECHARBHAIJIVABHAI PATEL THR. POA SHRI MANIBHAIKISHOREBHAI PATEL AND ORS.
April 27, 2020
SHANTA CHATTERJEE Vs. AVIJIT CHATTERJEE
February 13, 2020
SHANTABAI LAXMAN DOIPHODE Vs. STATE OF MAHARASHTRA
October 14, 2020
SHANTADEVI M. MEHTA Vs. EXECUTIVE ENGINEER, MHADA
December 15, 2020
SHANTAL NAYAK Vs. WIBRO CONSTRUCTION COMPANY
January 30, 2020
SHANTARAM BABU SHINGARE Vs. BRIHANMUMBAI MAHANAGARPALIKA
December 10, 2020
SHANTI LAXMAN GIRI Vs. STATE OF MAHARASHTRA
February 17, 2020
SHAPOORJI PALLONJI & CO.LTD Vs. JIGNESH SHAH
March 5, 2020
SHARAD Vs. BANKAT
September 23, 2020
SHARAD Vs. STATE OF MAHARASHTRA
September 8, 2020
SHARAD Vs. STATE OF MAHARASHTRA
December 18, 2020
SHARAD NAGURAO LOMTE Vs. SANGRAM TUKARAM DANGAT
February 3, 2020
SHARADKUMAR Vs. MOHATTA BROTHER PROPERTY CO
March 18, 2020
SHARDA MAHESH ALIMCHANDANI Vs. STATE OF MAHARASHTRA
October 29, 2020
SHARIF MAINODDIN MEHTAR Vs. STATE OF MAHARASHTRA
September 22, 2020
SHARMA REALTORS PVT. LTD. Vs. DEPUTY DIRECTOR OF LAND RECORDS KONKAN PRADESH AND ORS.
March 9, 2020
SHARMIN HUSSAINALI BADAMI Vs. STATE OF MAHARASHTRA
February 24, 2020
SHARVARI Vs. STATE OF MAHARASHTRA
August 20, 2020
SHASHIKALA W/O HARIDAS PILLAY Vs. ZILLA PARISHAD
February 5, 2020
SHASHIKANT DINKAR JADHAV Vs. CARBON EVERFLOW LTD
June 30, 2020
SHASHIKANT SHANTARAM BHANDARI Vs. THE STATE OF MAHARASHTRA
January 15, 2020
SHASHIKANT SHRIPAD PANDIT Vs. KAUSTUBH SUBHASH PANDIT
February 25, 2020
SHASHIKUMAR RAMSWAMI HARIJAN Vs. STATE OF MAHARASHTRA
August 12, 2020
SHASHWAT SHYAMSUNDAR CHAPPALWAR Vs. STATE OF MAHARASHTRA
November 20, 2020
SHATRUGHN BABURAO GAVHANE Vs. STATE OF MAHARASHTRA
September 15, 2020
SHATRUGHNA JANGLUJI UIKE Vs. DEPUTY INSPECTOR GENERAL
July 3, 2020
SHEELADEVI MULTIPURPOSE EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
September 30, 2020
SHEETAL DEVANG SHAH Vs. UNION OF INDIA
July 21, 2020
SHEETAL DEVANG SHAH Vs. STATE OF MAHARASHTRA
October 14, 2020
SHEETAL DEVANG SHAH Vs. STATE OF MAHARASHTRA
October 28, 2020
SHEETAL DEVANG SHAH Vs. STATE OF MAHARASHTRA & ORS.
May 8, 2020
SHEETAL SANJAY CHAVAN Vs. UNION OF INDIA
December 16, 2020
SHEIKH IRFAN SK Vs. STATE OF MAHARASHTRA
March 4, 2020
SHEIKH JUNAID SHEIK RAUF Vs. STATE OF MAHARASHTRA
October 22, 2020
SHEIKH WAJID SHEIKH SARVAR Vs. STATE OF MAHARASHTRA
October 19, 2020
SHEKH RAFIQ Vs. STATE OF MAHARASHTRA
October 5, 2020
SHEKHAR @ MUKESH SANADI Vs. STATE OF MAHARASHTRA
May 5, 2020
SHEKHAR APPU SHETTY Vs. RAVINDRA GANESH BHAT
January 23, 2020
SHEKHAR APPU SHETTY Vs. RAVINDRA GANESH BHAT
July 23, 2020
SHEKHAR REVANSIDDHA KATGAONKAR Vs. STATE OF MAHARASHTRA
December 9, 2020
SHEKHAR SUKHTANKER Vs. STATE OF GOA,
February 11, 2020
SHESHRAO CHAITRAM SONONE Vs. DEPUTY INSPECTOR GENERAL
December 7, 2020
SHETH BUILDERS PVT. LTD. Vs. MICHAEL GABRIEL
November 5, 2020
SHETH MOTISHAW LALBAUG JAIN Vs. STATE OF MAHARASHTRA
November 12, 2020
SHEVANTA BABU JADHAV Vs. BABAN GUNDU PAWAR
February 10, 2020
SHEVANTABAI AVINASH JADHAV Vs. STATE OF MAHARASHTRA
February 25, 2020
SHEVANTABAI GANGARAM KOTHULE Vs. GOVIND SHIVRAM BHISE
January 13, 2020
SHILPESH Vs. STATE OF MAHARASHTRA
March 11, 2020
SHIRKANT Vs. SURYAKANT UTTAM GAUDE AND ORS.
November 6, 2020
SHISHIR ASHOK AGRAWAL Vs. STATE OF MAHARASHTRA
October 14, 2020
SHIV VAHATUK SENA Vs. STATE OF MAHARASHTRA AND ORS.
July 17, 2020
SHIVAJI Vs. STATE OF MAHARASHTRA
December 8, 2020
SHIVAJI Vs. STATE OF MAHARASHTRA
August 3, 2020
SHIVAJI BABAN MISAL Vs. STATE OF MAHARASHTRA
October 9, 2020
SHIVAJI BHANUDAS JADHAV Vs. STATE OF MAHARASHTRA
October 7, 2020
SHIVAJI DILIP ZADE Vs. STATE OF MAHARASHTRA
October 8, 2020
SHIVAJI NAGAR SRA CHS Vs. NEW SHIVAJI NAGAR EKTA RAHIWASI SEVA SANGH
December 16, 2020
SHIVAJI PANDURANG MAHAJAN, Vs. STATE OF MAHARASHTRA
March 2, 2020
SHIVAJI S/O HARIBHAU JAWANJAL Vs. STATE OF MAHARASHTRA
February 12, 2020
SHIVALASHA MATHADI, TRANSPORT AND GENERAL KAMGAR UNION Vs. SATARA MATHADI AND UNPROTECTED LABOUR BOARD
February 7, 2020
SHIVALI @ SANGITA ABDUL @ AFZAL SHAIKH Vs. STATE OF MAHARASHTRA
October 9, 2020
SHIVANI TIBREWALA Vs. RAJAT MUKHERJEE
January 15, 2020
SHIVAPPA Vs. STATE OF MAHARASHTRA
May 8, 2020
SHIVDAS WAMANRAO TAROKAR Vs. STATE OF MAHARASHTRA.
April 15, 2020
SHIVPRASAD Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION
January 30, 2020
SHIVPRASAD Vs. STATE OF MAHARASHTRA
October 13, 2020
SHIVPUTRA ANARAY SHRIGAN Vs. STATE OF MAHARASHTRA
May 12, 2020
SHIVRAY KULKARNI Vs. STATE OF MAHARASHTRA & 6 OTHERS
April 30, 2020
SHOBEB SALAUDDIN THAKUR Vs. STATE OF MAHARASHTRA
June 2, 2020
SHOBHA Vs. STATE OF MAHARASHTRA
June 18, 2020
SHOBHA Vs. STATE OF MAHARASHTRA
May 5, 2020
SHOBHA GURUNATH MALI Vs. STATE OF MAHARASHTRA
December 8, 2020
SHOBHA JAHANGIR SHINDE @ BHOSALE Vs. STATE OF MAHARASHTRA
July 29, 2020
SHOBHA KARVE Vs. ADMINISTRATIVE OFFICER, MUNICIPAL SCHOOL BOARD
January 17, 2020
SHOBHABAI NARAYAN SHINDE Vs. DIVISIONAL COMMISSIONER, NASHIK DIVISION
December 17, 2020
SHOMA SEN D/O KANTI SEN Vs. STATE OF MAHARASHTRA
August 28, 2020
SHOME NIKHIL DANANI Vs. STATE OF MAHARASTRA
December 16, 2020
SHON Vs. VICE CHANCELLOR
November 23, 2020
SHOWIK CHAKRABORTY Vs. UNION OF INDIA (THROUGH INTELLIGENCE OFFICER, NARCOTICS CONTROL BUREAU
October 7, 2020
SHRADHA NANDKUMAR YEMULWAD Vs. STATE OF MAHARASHTRA
September 2, 2020
SHRAMIK MUKTI SANGHATANA Vs. F.A. ENTERPRISES
January 13, 2020
SHRAVAN VILAS ZADPIDE Vs. STATE OF MAHARASHTRA
July 30, 2020
SHREE SIDDHIVINAYAK DEVELOPERS AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
February 18, 2020
SHREE TRUSTEE ATMA KAMAL LABDHISURISHWARJI JAIN GYANMANDIR TRUST Vs. STATE OF MAHARASHTRA
October 21, 2020
SHREE TRUSTEE ATMA KAMAL LABDHISURISHWARJI JAIN GYANMANDIR TRUST Vs. STATE OF MAHARASHTRA
August 13, 2020
SHREE TRUSTEE ATMA KAMAL LABDHISURISHWARJI JAIN GYANMANDIR TRUST & ANOTHER Vs. STATE OF MAHARASHTRA
November 10, 2020
SHREEDHAR S/O MANOHAR BHUJADE Vs. STATE OF MAHARASHTRA
September 2, 2020
SHREEHARSH Vs. STATE OF MAHARASHTRA
December 16, 2020
SHRI BABAN Vs. KARAN CHANDRAKANT AGRAWAL
January 8, 2020
SHRI DAHYABHAI C. PATEL Vs. VILLAGE PANCHAYAT PARRA
January 21, 2020
SHRI DELLIP VIJAYKUMAR KOTECHA Vs. JALGAON PEOPLES CO-OP. BANK LTD., JALGAON
May 19, 2020
SHRI DILIP Vs. STATE OF MAHARASHTRA
May 26, 2020
SHRI DURGENDRA NARAYAN MATHUR Vs. STATE OF MAHARASHTRA
February 21, 2020
SHRI HARIOM KRISHI KENDRA Vs. STATE OF MAHARASHTRA
February 21, 2020
SHRI NILESH BABAN KAMBLE Vs. STATE OF MAHARASTRA
December 11, 2020
SHRI RYAN FERNANDES Vs. OFFICER OF SUPERINTENDENT CENTRAL JAIL COLVALE
January 28, 2020
SHRIDHAR DEOCHAND INGALE Vs. SHETKARI SEWA SANGH (GROUP) ROZODA
April 27, 2020
SHRIDHAR RAMCHANDRA BHOGALE Vs. DILIP BAPU PANDIT
March 12, 2020
SHRIKANT Vs. STATE OF MAHARASHTRA
March 6, 2020
SHRIKANT JAYSINGH PHALKE Vs. STATE OF MAHARASHTRA
December 1, 2020
SHRIKANT LAXMAN SURWASE Vs. STATE OF MAHARASHTRA
August 13, 2020
SHRIKANT SADANAND JADHAV Vs. STATE OF MAHARASHTRA
September 30, 2020
SHRIKANT VELIP Vs. STATE
October 22, 2020
SHRIKRISHNA Vs. STATE OF MAHARASHTRA
August 24, 2020
SHRIKRISHNA Vs. STATE OF MAHARASHTRA
November 23, 2020
SHRIKRISHNA ADBOL Vs. ELECTION COMMISSION OF INDIA
February 4, 2020
SHRIKRISHNA GANESH CHOUDHARI Vs. STATE OF MAHARASHTRA
December 22, 2020
SHRIMANT Vs. STATE OF MAHARASHTRA
December 2, 2020
SHRINIVAS Vs. STATE OF MAHARASHTRA
November 3, 2020
SHRIRAM GRAMVIKAS PRATISHTAN Vs. STATE OF MAHARASHTRA
October 28, 2020
SHRIRANG DNYNOBA TUDME Vs. STATE OF MAHARASHTRA
December 10, 2020
SHRISHAIL DEVANAND HELE Vs. STATE OF MAHARASHTRA
September 15, 2020
SHUBHAM Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE, AMRAVATI
October 5, 2020
SHUBHAM Vs. NAGPUR MUNICIPAL CORPORATION
August 3, 2020
SHUBHAM HP SECURITY FORCE (I) PVT. LTD. Vs. UNION OF INDIA
November 24, 2020
SHUEL NOMAN BHAMLA Vs. STATE OF MAHARASHTRA
November 4, 2020
SHYAM DAMODAR BANDAL Vs. STATE OF MAHARASHTRA
September 24, 2020
SHYAMRAO Vs. STATE OF MAHARASHTRA
September 23, 2020
SHYAMRAO NARAYAN SONAR, Vs. STATE OF MAHARASHTRA
March 2, 2020
SHYAMSINGH DEVISINGH THAKUR Vs. MUNICIPAL COUNCIL
March 20, 2020
SHYAMSUNDAR S/O. HARIBHAU WAGH Vs. STATE OF MAHARASHTRA
December 2, 2020
SHYAMSUNDAR VITHAL PAWLE Vs. STATE OF MAHARASHTRA
September 11, 2020
SIDDHARTH Vs. BABU SHEIKH
April 17, 2020
SIDDHARTH MANDAVIA Vs. UNION OF INDIA
November 3, 2020
SIDDHARTH RAMKIRSHNA CHITTE Vs. STATE OF MAHARASHTRA
June 26, 2020
SIDDHESH BALA MHASKAR Vs. COMMISSIONER OF POLICE
March 4, 2020
SIDDHI REAL ESTATE DEVELOPERS Vs. STATE OF MAHARASHTRA AND ANOTHER
July 3, 2020
SIDHARTH VIJAY SHAH Vs. UNION OF INDIA
September 8, 2020
SIMA Vs. SENIOR CITIZEN APPELLATE TRIBUNAL
October 16, 2020
SINDHU EDUCATION SOCIETY Vs. PRATIK
March 11, 2020
SINDHU JANAK NAGARGOJE Vs. STATE OF MAHARASHTRA
October 5, 2020
SINDHUBAI Vs. NANDUBAI @ SUNANDABAI
April 27, 2020
SINDHUBAI Vs. STATE OF MAHARASHTRA
May 12, 2020
SINDHUTAI KESHAORAO PACHPOHAR Vs. DINESH
May 5, 2020
SINHGAD TECHNICAL EDUCATION SOCIETY Vs. DIRECTORATE OF TECHNICAL EDUCATION MAHARASHTRA STATE
July 16, 2020
SIOLIM URBAN CO-OP CREDIT SOCIETY LTD Vs. COMMISSIONER OF INCOME TAX
December 15, 2020
SITARAM GOVIND KAMBLE Vs. STATE OF MAHARASHTRA
July 23, 2020
SITARAM NARHU KOMBDE Vs. INDUMATI GANESH KHARDEKAR
March 12, 2020
SIVA EQUIPMENT PVT. LTD. Vs. ASST COMMISSIONER OF INCOME TAX
February 5, 2020
SK. ANWARHUSSAIN ABDUL GAFFAR Vs. SOU. YAMUNABAI W/O TULSHIRAM PAWAR
June 6, 2020
SK. ANWARHUSSAIN ABDUL GAFFAR Vs. YAMUNABAI
June 4, 2020
SK. MOHIN Vs. STATE OF MAHARASHTRA
December 7, 2020
SKY ENTERPRISE PRIVATE LTD. Vs. ABAAD MASALA AND CO.
January 8, 2020
SLOVESNOV VADYM Vs. OSV BEAS DOLPHIN
December 10, 2020
SLUM REHABILITATION AUTHORITY, MUMBAI Vs. M.M.PROJECT CONSULTANTS PRIVATE LIMITED
June 16, 2020
SMITA AJAY YEOLE Vs. MILIND V.CHALKE
October 26, 2020
SMITA P.DOSHI Vs. PRAVINCHANDRA H,DOSHI
July 15, 2020
SMITHA UJJWAL SONTAKKE Vs. UJJWAL PRAKASH SONTAKKE
November 25, 2020
SMT SUREKHA Vs. VAIJINATH S/O. VENKATRAO KARNURE
July 24, 2020
SMT. ANAGHA W/O NIKHIL BHUSARI Vs. STATE OF MAHARASHTRA
April 23, 2020
SMT. ARCHANA Vs. VIJAY DNYANESHWAR MESHRAM
March 11, 2020
SMT. PARVATI ANNASO GARVE Vs. SPECIAL RECOVERY OFFICER, JANATA SAHAKARI PATSANSTHA HUPRI
July 3, 2020
SMT. SUSHILA BIMSEN CHANDRAMORE Vs. UNION OF INDIA
November 2, 2020
SNEHA SHRINATH NAVALKAR Vs. ADDITIONAL COLLECTOR
March 17, 2020
SNEHAL Vs. NILESH
October 21, 2020
SOCIEDADE PATRIOTICA DOS BALDIOS DAS NOVAS CONQUISTAS Vs. STATE OF GOA
February 14, 2020
SOCIETY OF SISTERS OF SAINT JOHN Vs. ARVIND
January 9, 2020
SOMAPPA RAMAPPA RATHOD Vs. STATE
May 12, 2020
SOMNATH Vs. STATE OF MAHARASHTRA
July 13, 2020
SOMNATH Vs. STATE OF MAHARASHTRA
September 22, 2020
SOMNATH ABHANGRAO PARVE PATIL Vs. STATE OF MAHARASHTRA
September 8, 2020
SOMNATH B. KAMBLE Vs. STATE OF MAHARASHTRA
November 12, 2020
SOMNATH RAMCHANDRA YADAV Vs. MAHARASHTRA ANIMAL & FISHERY SCIENCES UNIVERSITY
April 30, 2020
SOMNATH SHANKAR GALANKAR Vs. SHOBHABAI CHAJULAL SHARMA
March 11, 2020
SOMNATH VIRBHADRAYYA VIJAPURE Vs. STATE OF MAHARASHTRA
October 13, 2020
SOMRA YADAV Vs. STATE
July 22, 2020
SONABAI SANJAY PANDIT Vs. STATE OF MAHARASHTRA
March 20, 2020
SONALI W/O. SUKHDEO THORAT Vs. STATE OF MAHARASHTRA
September 29, 2020
SONAR UDDHAV MARUTI Vs. STATE OF MAHARASHTRA
March 6, 2020
SONIYA MAGASVARGIYA BAHUUDESHIYA Vs. STATE BANK OF INDIA
December 8, 2020
SOPAN LALU RATHOD Vs. STATE OF MAHARASHTRA
October 27, 2020
SOPAN RAMESH LANJEKAR Vs. STATE OF MAHARASHTRA
April 3, 2020
SOU. ROHINI BALASAHEB LAWANDE Vs. ADDITIONAL COMMISSIONER, NASHIK DIVISION
March 6, 2020
SOU. SWATI Vs. STATE OF MAHARASHTRA
September 25, 2020
SOUDAMINI S. CHAUDHARI Vs. STATE OF MAHARASHTRA
December 16, 2020
SPECIAL LAND ACQUISITION OFFICER Vs. LALIBAI DASU NAIK
July 31, 2020
SPECIAL LAND ACQUISITION OFFICER Vs. NOWROZ JILLA
January 9, 2020
SPECIAL LAND ACQUISITION OFFICER Vs. MAJAS MADHU CO-OPERATIVE HOUSING SOCIETY
August 20, 2020
SPL. LAND ACQUISITION OFFICER Vs. BABURAO PIRA PATIL
August 17, 2020
ST. THOMAS ORTHODOX SYRIAN CHURCH Vs. COMMISSIONER OF INCOME TAX
January 3, 2020
ST.CATHERINES HOME Vs. SHANU DINA GAUDE
January 3, 2020
ST.JOHNS ENGLISH PRIMARY SCHOOL Vs. EDUCATION OFFICER
February 4, 2020
STANDARD RETAIL PVT. LTD. Vs. G. S. GLOBAL CORP
April 8, 2020
STATE Vs. TARIQ AHMAD BUTTLOO
January 24, 2020
STATE Vs. VASIKUR REHAMAN
August 11, 2020
STATE Vs. SAGAR @ TAIJUL MONDAL (MAJOR)
September 2, 2020
STATE BANK OF INDIA Vs. VINEET AGRAWAL, ASSISTANT COMMISSIONER OF INCOME TAX
September 21, 2020
STATE BANK OF INDIA Vs. STATE OF MAHARASHTRA
December 17, 2020
STATE BANK OF INDIA Vs. PREM MALA
December 7, 2020
STATE CO-OPERATIVE ELECTION AUTHORITY Vs. ISHWAR
March 23, 2020
STATE OF GOA Vs. SOMASHEKARAPPA YAMMETTI
August 6, 2020
STATE OF GOA Vs. PETER B COLACO & SONS
February 14, 2020
STATE OF GOA Vs. PETER B. COLACO & SONS
February 14, 2020
STATE OF GOA Vs. RIZWAN SOFIK SAIFI
May 8, 2020
STATE OF GOA, Vs. PAVEL NEUHAUSL
October 21, 2020
STATE OF MAH Vs. RAJESH GANGACHARAN TRIVEDI
December 7, 2020
STATE OF MAHARASHTRA Vs. MADHUKAR SURYABHAN INGALE
May 15, 2020
STATE OF MAHARASHTRA Vs. INDRASING SUKALAL RAJPUT
March 6, 2020
STATE OF MAHARASHTRA Vs. RADHESHYAM MOTILAL RUNGTA
March 6, 2020
STATE OF MAHARASHTRA Vs. KONDIBA BAHIRU THAMBARE
March 20, 2020
STATE OF MAHARASHTRA Vs. DINESH
March 2, 2020
STATE OF MAHARASHTRA Vs. PAPPUGULAM MUSTAK ALI KHAN
January 6, 2020
STATE OF MAHARASHTRA Vs. MOHAMMED HANIF SHAIKH CHAND MANIYAR
January 2, 2020
STATE OF MAHARASHTRA Vs. SANJAY DINKAR MAGAR
January 8, 2020
STATE OF MAHARASHTRA Vs. UMESH DIGAMBAR JADHAV
January 6, 2020
STATE OF MAHARASHTRA Vs. SAMPAT BAYAJI THORAT
January 3, 2020
STATE OF MAHARASHTRA Vs. MANGESH
May 26, 2020
STATE OF MAHARASHTRA Vs. RAGHUPRASAD RADHAKRISHNA RAIKAR
February 14, 2020
STATE OF MAHARASHTRA Vs. KRISHNA SITARAM PAWAR
December 22, 2020
STATE OF MAHARASHTRA Vs. SADHANA SURESH JADHAV
December 2, 2020
STATE OF MAHARASHTRA Vs. SANGLYA CHUNYA PAWAR
December 3, 2020
STATE OF MAHARASHTRA Vs. EKNATH BHILA KHAIRNAR
December 4, 2020
STATE OF MAHARASHTRA Vs. PRADEEP KRISHNA BHISE
November 26, 2020
STATE OF MAHARASHTRA Vs. JAYANT NANASAHEB SALVE
November 26, 2020
STATE OF MAHARASHTRA Vs. PRABHAKAR VASANT KALKUTAKI
October 13, 2020
STATE OF MAHARASHTRA Vs. AMAR DNYANESHWAR DHAKE
December 2, 2020
STATE OF MAHARASHTRA Vs. KISHOR SHIVARAM AMBRE
December 8, 2020
STATE OF MAHARASHTRA Vs. SHAILESH SADASHIV MOHITE
December 17, 2020
STATE OF MAHARASHTRA Vs. RAJENDRA NIVRUTTI BUTTE
December 22, 2020
STATE OF MAHARASHTRA Vs. SIKANDAR KHUTUBUDDIN MUJAWAR
January 29, 2020
STATE OF MAHARASHTRA Vs. SURESH SAKHARAM SAWANT
January 27, 2020
STATE OF MAHARASHTRA Vs. BAJARANG SHANKARRAO BODHANE
January 28, 2020
STATE OF MAHARASHTRA Vs. PRAVIN MEHARCHAND JETHWANI DIRECTOR
January 24, 2020
STATE OF MAHARASHTRA Vs. GOPAL AMBADAS GAWALI
January 22, 2020
STATE OF MAHARASHTRA Vs. SIDDHARATH @ VIJAY BHOSALE
February 6, 2020
STATE OF MAHARASHTRA Vs. LAXMAN KASHINATH GHUGE
January 31, 2020
STATE OF MAHARASHTRA Vs. ASHOK KANTILAL GANDHI
February 25, 2020
STATE OF MAHARASHTRA Vs. SHAIKH JABBARLAL MOHAMAD
March 5, 2020
STATE OF MAHARASHTRA Vs. SURESH NAVNATH LONDHE
February 28, 2020
STATE OF MAHARASHTRA Vs. TALIMUNISA RAIS AHMED
February 28, 2020
STATE OF MAHARASHTRA Vs. ASHOK @ RAMCHANDRA BHIKAJI WAGH
February 26, 2020
STATE OF MAHARASHTRA Vs. SATISH DATTATRAY ATOLE
February 25, 2020
STATE OF MAHARASHTRA Vs. MAHADEO SIDDHAPPA GHALI
February 21, 2020
STATE OF MAHARASHTRA Vs. BHANUDAS NIVRUTTI LANDE
February 21, 2020
STATE OF MAHARASHTRA Vs. BABU BHAGA ZORE
February 21, 2020
STATE OF MAHARASHTRA Vs. ASHOK SURESH LAXMAN BABAR
February 10, 2020
STATE OF MAHARASHTRA Vs. RATAN TULSHIRAM LONDHE
February 20, 2020
STATE OF MAHARASHTRA Vs. BALU RAVJI ABHANG
February 20, 2020
STATE OF MAHARASHTRA Vs. GIRISH SHANKARLAL OSTAWAL
August 1, 2020
STATE OF MAHARASHTRA Vs. RAJESH AND ORS.
November 26, 2020
STATE OF MAHARASHTRA Vs. RAJESH SADASHIV DHAWARE
December 8, 2020
STATE OF MAHARASHTRA Vs. BALASO GULAB PENDHARI
March 5, 2020
STATE OF MAHARASHTRA Vs. NARAYAN DHONDU BHAMRE
December 16, 2020
STATE OF MAHARASHTRA Vs. ANIL RAJARAM NIKAM
December 18, 2020
STATE OF MAHARASHTRA Vs. SUABAI NARHARI BABAR
December 18, 2020
STATE OF MAHARASHTRA Vs. RANGRAO NARAYAN DHERE
December 16, 2020
STATE OF MAHARASHTRA Vs. SHASHIKANT MAHADEO SANAP
December 16, 2020
STATE OF MAHARASHTRA Vs. AJAY A. SHIRODKAR
December 18, 2020
STATE OF MAHARASHTRA Vs. STATE OF MAHARASHTRA
December 17, 2020
STATE OF MAHARASHTRA Vs. PRADEEP BABURAO BHOITE
January 7, 2020
STATE OF MAHARASHTRA Vs. SARDAR CHANDSAHEB SILAR
January 20, 2020
STATE OF MAHARASHTRA Vs. MAHADEO LAHU PATIL
January 22, 2020
STATE OF MAHARASHTRA Vs. LAXMICHAND NAGAJI JAIN
January 13, 2020
STATE OF MAHARASHTRA Vs. JALINDER PANDURANG PATIL
January 16, 2020
STATE OF MAHARASHTRA Vs. ABDULAZAD ABDULKADAR BHATARI
January 23, 2020
STATE OF MAHARASHTRA Vs. VIJAY DNYANDEO CHAUGULE
January 14, 2020
STATE OF MAHARASHTRA Vs. SHALIKRAM
October 27, 2020
STATE OF MAHARASHTRA Vs. ASHISHKUMAR DINESHKUMAR PATEL
February 17, 2020
STATE OF MAHARASHTRA Vs. RAJESH SHANTARAM KUMBHAR
October 8, 2020
STATE OF MAHARASHTRA Vs. DASHRATH PANDURANG GAIKWAD
October 6, 2020
STATE OF MAHARASHTRA Vs. ABRAR AHMED MOHD. YAKUB SIDDIKI
November 5, 2020
STATE OF MAHARASHTRA Vs. RUKMINI LAXMAN KASHID
November 6, 2020
STATE OF MAHARASHTRA Vs. SHRIPATI
November 5, 2020
STATE OF MAHARASHTRA Vs. SHARAD RAMDAS SHELAR
November 25, 2020
STATE OF MAHARASHTRA Vs. SHRIDHAR MADHAVRAO MURTI
October 23, 2020
STATE OF MAHARASHTRA Vs. SATISH V. PABALKAR
October 16, 2020
STATE OF MAHARASHTRA Vs. ANIL RAMCHANDRA DHUMASE
October 7, 2020
STATE OF MAHARASHTRA Vs. AVINASH SADASHIV KHRISTI
October 23, 2020
STATE OF MAHARASHTRA Vs. MUKUND TRIMBAK SONAWANE
November 3, 2020
STATE OF MAHARASHTRA Vs. ANIL JAGANNATH BAHIRAT
February 24, 2020
STATE OF MAHARASHTRA Vs. JAYAWANT TATYABA KHAIRE
February 17, 2020
STATE OF MAHARASHTRA Vs. SHIVAJI DAULU PATIL
March 2, 2020
STATE OF MAHARASHTRA Vs. NABAB MOHAMMAD SHAIKH
February 4, 2020
STATE OF MAHARASHTRA Vs. VASANT PUNDALIK SHANKPAL
February 26, 2020
STATE OF MAHARASHTRA Vs. NAKUL TRIMBAK BHANGARE AND ORS.
September 10, 2020
STATE OF MAHARASHTRA Vs. MANSING SHANKARRAO MANE
March 2, 2020
STATE OF MAHARASHTRA Vs. BABAN LAHANU GANGURDE
March 17, 2020
STATE OF MAHARASHTRA Vs. SHIVAJI DAJI KHATKAR
February 13, 2020
STATE OF MAHARASHTRA Vs. SUBHASH BHAU PAWAR
February 13, 2020
STATE OF MAHARASHTRA Vs. HABIB SAIYYAD AHAMAD JAMKHANDI
February 14, 2020
STATE OF MAHARASHTRA Vs. UNION OF INDIA
January 27, 2020
STATE OF MAHARASHTRA Vs. KARKALA VENKATRAI PAI
December 21, 2020
STATE OF MAHARASHTRA Vs. AJIT SITARAM NAIK-SATAM
February 11, 2020
STATE OF MAHARASHTRA Vs. RAMESH TUKARAM WAGH
September 7, 2020
STATE OF MAHARASHTRA Vs. SHANKAR DYANDEO PATIL
September 17, 2020
STATE OF MAHARASHTRA Vs. APPASO RAMCHANDRA SHELKE
October 22, 2020
STATE OF MAHARASHTRA Vs. UTTAM KHANDU SALVE
October 16, 2020
STATE OF MAHARASHTRA Vs. MILIND SHALIKRAO WAGHMARE
August 31, 2020
STATE OF MAHARASHTRA Vs. MUKESH BHOJRAJ PURASWAMI
September 15, 2020
STATE OF MAHARASHTRA Vs. ASHOK TUKARAM DHAMNE
September 25, 2020
STATE OF MAHARASHTRA Vs. MALLINATH RAJARAM HARSURE
September 25, 2020
STATE OF MAHARASHTRA Vs. SHANKAR KHANDU THOMBARE
March 20, 2020
STATE OF MAHARASHTRA Vs. SHIVAJI SHANKAR BHINTADE
March 20, 2020
STATE OF MAHARASHTRA Vs. UTTAM RAGHUNATH LAD
February 3, 2020
STATE OF MAHARASHTRA Vs. BASVESHWAR KALLAPA PATNE
February 3, 2020
STATE OF MAHARASHTRA Vs. DNYANESHWAR VASANT YEPRE
February 5, 2020
STATE OF MAHARASHTRA Vs. MOHAMMAD ISAQ MOHAMMAD ANSARI
February 7, 2020
STATE OF MAHARASHTRA Vs. KASHINATH ANANDRAO GUNJAL
February 4, 2020
STATE OF MAHARASHTRA Vs. SURYAKANT SAKHARAM RANE
February 10, 2020
STATE OF MAHARASHTRA Vs. MASU KRISHNA CHAVAN
February 12, 2020
STATE OF MAHARASHTRA Vs. PANDURANG BABU PATIL
February 12, 2020
STATE OF MAHARASHTRA Vs. AJIT SINH SITARAM DESAI
February 5, 2020
STATE OF MAHARASHTRA Vs. RASUL GANIBHAI SHAIKH
February 11, 2020
STATE OF MAHARASHTRA Vs. UMAKANT LAXMAN BIRARIS
February 17, 2020
STATE OF MAHARASHTRA Vs. SANJAY RAJARAM MUGADE
February 10, 2020
STATE OF MAHARASHTRA Vs. GANGARAM BABURAO JAGTAP
March 6, 2020
STATE OF MAHARASHTRA Vs. ANANT DATTATRAYA PASHILKAR
March 5, 2020
STATE OF MAHARASHTRA Vs. KRISHNA SITARAM PAWAR
December 22, 2020
STATE OF MAHARASHTRA Vs. GAJANAN
December 8, 2020
STATE OF MAHARASHTRA Vs. GOPAL NILKANTH JANBANDU
December 21, 2020
STATE OF MAHARASHTRA Vs. RAMKISHOR
February 4, 2020
STATE OF MAHARASHTRA Vs. DEVENDRA JEEVAN PAWAR
September 25, 2020
STATE OF MAHARASHTRA Vs. SANJAY SHESHRAO SHIRSAT
September 23, 2020
STATE OF MAHARASHTRA Vs. SUNIL DHARMA MANE
September 14, 2020
STATE OF MAHARASHTRA Vs. GAVADU GANESH HAJAGOLKAR
September 21, 2020
STATE OF MAHARASHTRA Vs. MIRABAI
August 13, 2020
STATE OF MAHARASHTRA Vs. VYANKATRAO DATTA JADHAV
September 7, 2020
STATE OF MAHARASHTRA Vs. LAXMAN S/O BHAU DAMBRE
September 4, 2020
STATE OF MAHARASHTRA Vs. RAVI RAMLAL PARDESHI
January 15, 2020
STATE OF MAHARASHTRA Vs. KAILASH SAHADU SOMVANSHI
January 30, 2020
STATE OF MAHARASHTRA Vs. DINESH S/O. MAHADEORAO KOKADE
March 2, 2020
STATE OF MAHARASHTRA Vs. SUNIL BHARAT KATTIMANI
September 15, 2020
STATE OF MAHARASHTRA Vs. RAMJAN KALU TADVI
July 31, 2020
STATE OF MAHARASHTRA Vs. RAMESHWAR GULABRAO SONI
October 13, 2020
STATE OF MAHARASHTRA Vs. RAJENDRA MANOHAR GHADIGAONKAR
October 1, 2020
STATE OF MAHARASHTRA Vs. ARUN BALKRISHNA MHATRE
September 29, 2020
STATE OF MAHARASHTRA Vs. TAYAPPA SHANKAR JAGDALE
September 29, 2020
STATE OF MAHARASHTRA Vs. UTTAM SAKHARAM KAMBLE
October 15, 2020
STATE OF MAHARASHTRA Vs. MANDEO HARIBHAU DAYARE
October 23, 2020
STATE OF MAHARASHTRA Vs. JAYANT NANASAHEB SALVE
October 26, 2020
STATE OF MAHARASHTRA Vs. NANDU PANDU KAMBLE
November 23, 2020
STATE OF MAHARASHTRA Vs. SANDIP DATTATRAYA JANGAM
February 28, 2020
STATE OF MAHARASHTRA Vs. SUMIT RAJKUMAR THAKUR
March 2, 2020
STATE OF MAHARASHTRA (THROUGH BUND GARDEN POLICE STATION AND ANTI-CORRUPTION BUREAU, PUNE) Vs. KAILAS PANDURANG PAWAR
September 24, 2020
STATE OF MAHARASHTRA THROUGH PUBLIC PROSECUTOR, HIGH COURT BENCH AT AURANGABAD Vs. PRABHAKAR KARBHARI GHATMALE
May 29, 2020
STATE OF MAHARASHTRA. Vs. BABAN GANGARAM CHIRATE
April 30, 2020
STATE OF MAHARASTHRA Vs. VILAS GOVIND MULIK
September 8, 2020
STATE, THROUGH POLICE INSPECTOR Vs. CHANDRAKANT @ CHANDRU JAISWAR
August 4, 2020
STHANAKWASI JAIN SANGH Vs. DEEPAK
October 21, 2020
SUB-AREA MANAGER, SASTI OPEN CAST MINES Vs. NARAYAN KARU DAHEKAR, EXH. SR. SECURITY GUARD
January 10, 2020
SUBHASH Vs. STATE OF MAHARASHTRA
March 18, 2020
SUBHASH Vs. STATE OF MAHARASHTRA
February 17, 2020
SUBHASH Vs. STATE OF MAHARASHTRA
July 22, 2020
SUBHASH Vs. STATE OF MAHARASHTRA
March 3, 2020
SUBHASH CHAGAN CHAUDHARI Vs. STATE OF MAHARASHTRA
December 8, 2020
SUBHASH CHUNTALRAO MAHURE Vs. SAMARTH SHIKSHAN PRASARAK MANDAL
March 12, 2020
SUBHASH JAINARAYAN ZANWAR Vs. UNION OF INDIA AND OTHERS
May 26, 2020
SUBHASH NAGNATH JADHAV Vs. STATE OF MAHARASHTRA
November 4, 2020
SUBHASH PANDURANG JADHAV Vs. STATE OF MAHARASHTRA
November 25, 2020
SUBHASH RAMGOPAL BHARUKA Vs. STATE OF MAHARASHTRA
November 3, 2020
SUBHASH RAMJI KUMBHAR Vs. STATE OF MAHARASHTRA
October 6, 2020
SUBHASH RAMNATH PANDEY Vs. ANAM SUBHASH PANDEY
October 15, 2020
SUBHASH S/O SHIVAJI SABLE Vs. SHIVPRASAD KACHRULAL LADDHA
January 14, 2020
SUBODHKUMAR S/O VIJAYKUMAR CHAWARE AND OTHERS Vs. STATE OF MAHARASHTRA AND ANR.
December 1, 2020
SUCHIT ARUNKUMAR RAHULKAR. Vs. STATE OF MAHARASHTRA.
July 7, 2020
SUDAEE CHIRAU YADAV Vs. STATE OF MAHARASHTRA
March 16, 2020
SUDAM Vs. STATE OF MAHARASHTRA
August 4, 2020
SUDAM NANA AWARI Vs. MADHAV BABURAO TITAME
January 2, 2020
SUDAM RAMNATH SHELKE Vs. STATE OF MAHARASHTRA
October 19, 2020
SUDARSHAN Vs. JYOTI
May 8, 2020
SUDARSHAN Vs. STATE OF MAHARASHTRA
June 5, 2020
SUDARSHAN Vs. STATE OF MAHARASHTRA
May 19, 2020
SUDEEP KUMAR SAHA Vs. STATE OF MAHARASHTRA
December 17, 2020
SUDHA Vs. SHIVAJI EDUCATION SOCIETY
March 11, 2020
SUDHAKAR Vs. STATE OF MAHARASHTRA
December 1, 2020
SUDHAKAR VITHOBAJI BOBADE Vs. STATE OF MAH.
April 3, 2020
SUDHARSHAN RAJAYYA BINGI Vs. STATE OF MAHARASHTRA
October 29, 2020
SUDHIAR AMBADKAR Vs. MAMTA AMBADKAR
March 2, 2020
SUDHIR AMARSINGH SANKLECHA Vs. AMARSINGH RAJMALJI SANKLECHA
December 22, 2020
SUDHIR ASHOK DAHIFALE Vs. STATE OF MAHARASHTRA
July 21, 2020
SUDHIR VASANT KARNATAKI Vs. STATE OF MAHARASHTRA
March 2, 2020
SUDHIRKUMAR BALIRAM SINGH Vs. STATE OF MAHARASHTRA
November 3, 2020
SUFAL CH GHORUI Vs. WILSON GILBERT VIEGAS
December 4, 2020
SUGANCHAND Vs. STATE OF MAHARASHTRA
November 3, 2020
SUGRA BEGUM ABDUL GANI SHAIKH Vs. STATE OF MAHARASHTRA AND ORS.
July 31, 2020
SUGRABI Vs. ASSISTANT CHARITY COMMISSIONER
March 4, 2020
SUHAS DATTA NAIK Vs. GOVERNMENT OF GOA
September 29, 2020
SUJAN MAHESH DESHMUKH AND ANOTHER Vs. STATE OF MAHARASHTRA
July 16, 2020
SUJATA W/O ABHISHEK KOTHARI Vs. ABHISHEK S/O GOVINDLAL KOTHARI
October 22, 2020
SUKHDEO Vs. STATE OF MAHARASHTRA
August 24, 2020
SUKHDEO PANDURANG SARODE Vs. KAILASHCHANDRA SHIVCHARANLAL UJAWANE
January 10, 2020
SUKHWINDER SINGH RANDHAWA Vs. SARDOOL SINGH
December 21, 2020
SUKRUT S. SOHONI Vs. M.K.PATHAN
September 23, 2020
SUMEET ASHOK SAMAT Vs. ERA @ VARUNI SUMEET SAMAT AND ANR.
February 3, 2020
SUMIT BHATTACHARYA Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 16(1)
February 6, 2020
SUMIT DILIP GHOSH Vs. STATE OF MAHARASHTRA
March 18, 2020
SUMIT ENGINEERING CONSTRUCTION CO. Vs. MEMBER SECRETARY MAHARASHTRA JEEVAN PRADHIKARAN & ORS.
July 14, 2020
SUMIT J. JAIN Vs. STATE OF MAHARASHTRA
December 17, 2020
SUNANDA ALIAS URMILA U. KALANGUTKAR WIFE OF UMESH KALANGUTKAR Vs. SURENDRA RAMDAS NAIK NACHINOLKAR MAJOR, R/O THORLEM BHAT
November 26, 2020
SUNDARAM HOME FINANCE LIMITED Vs. RAHUL JAYVANTRAO KAULAVKAR AND ORS.
September 18, 2020
SUNDER PANDURANG GAONKAR Vs. BICHOLIM CITY MULTIPURPOSE CO-OPERATIVE SOCIETY LTD
February 11, 2020
SUNIL Vs. STATE OF MAHARASHTRA
May 29, 2020
SUNIL Vs. THE STATE OF MAHARASHTRA AND ORS.
October 14, 2020
SUNIL Vs. JAWAHRALAL
February 6, 2020
SUNIL Vs. STATE OF MAHARASHTRA
September 21, 2020
SUNIL Vs. STATE OF MAHARASHTRA
March 11, 2020
SUNIL DINKAR JAGDALE Vs. STATE OF MAHARASHTRA
December 8, 2020
SUNIL LAXMAN NIKAM Vs. STATE OF MAHARASHTRA
September 7, 2020
SUNIL PANDHARINATH DHOTRE Vs. COMMISSIONER OF POLICE, NASIK & ORS
December 21, 2020
SUNIL PRALHAD RAMTEKE Vs. STATE OF MAHARASHTRA
January 21, 2020
SUNIL RAOSAHEB DESHMUKH Vs. STATE OF MAHARASHTRA
October 1, 2020
SUNIL S/O PANDHARI NAGRARE Vs. STATE OF MAHARASHTRA
November 6, 2020
SUNIL YADAVRAO BEEDKAR Vs. DIVISIONAL COMMISSIONER, AURANGABAD
July 7, 2020
SUNILKUMAR AMRUTLAL JAIN Vs. MYSORE DEEP PERFUMERY HOUSE
October 9, 2020
SUNILKUMAR RAMVILAS SING Vs. STATE OF MAHARASHTRA
October 1, 2020
SUNITA MOHAN TUPSOUNDARYA Vs. STATE OF MAHARASHTRA
December 8, 2020
SUNITA W/O JUGALKISHOR GILDA Vs. MUNICIPAL CORPORATION, AMRAVATI
September 28, 2020
SUNNY Vs. STATE OF MAHARASHTRA
November 26, 2020
SUNNY @ SANTOSH DHARMU BHOSALE Vs. STATE OF MAHARASHTRA
August 5, 2020
SUNNY SHYAM KAMBLE Vs. STATE OF MAHARASHTRA
October 14, 2020
SUNNY SPICES PVT LTD Vs. STATE OF MAHARASHTRA
May 8, 2020
SUNRICH REALTORS PVT. LTD. Vs. THE STATE OF MAHARASHTRA AND ORS.
January 6, 2020
SUNTECK REALTY LTD Vs. JAYAKRISHNA SHETTY
March 4, 2020
SUO MOTU Vs. UNION OF INDIA
September 10, 2020
SUPREME INDUSTRIES LIMITED Vs. CBIC (CENTRAL BOARD OF INDIRECT TAX)
October 27, 2020
SURAIYYA BEGAM Vs. USMAN KHAN
February 7, 2020
SURAJ @ DURGAPRASAD ASHOK CHOUBE Vs. STATE OF MAHARASHTRA
September 10, 2020
SURAJ HARISINGH BAHADUR Vs. STATE OF MAHARASHTRA
August 12, 2020
SURAJ S. PAITHANKAR Vs. STATE OF MAHARASHTRA
July 3, 2020
SUREKHA BHILA NLKUMBH SUREKHA Vs. STATE OF MAHARASHTRA AND OTHERS
July 20, 2020
SUREKHA SANDEEP MARDANE Vs. RELIANCE GENERAL INSURANCE
March 16, 2020
SUREKHA WD/O VINAYAK KATHARDEKAR Vs. JOINT DIRECTOR HIGHER EDUCATION
February 17, 2020
SURENDRA Vs. STATE OF MAHARASHTRA
March 5, 2020
SURESH Vs. MAHARASHTRA STATE ELECTION COMMISSION
March 4, 2020
SURESH Vs. ADDITIONAL COMMISSIONER
June 12, 2020
SURESH Vs. STATE OF MAHARASHTRA
December 11, 2020
SURESH Vs. STATE OF MAHARASHTRA
September 16, 2020
SURESH Vs. STATE OF MAHARASHTRA
November 5, 2020
SURESH Vs. UNIVERSITY GRANTS COMMISSION
April 27, 2020
SURESH ANGLOSWAMI NAIDU Vs. STATE OF MAHARASHTRA
November 25, 2020
SURESH BHALCHANDRA NAGARKAR Vs. SOU. BABY JAYWANT SHINDE
March 11, 2020
SURESH G. PANCHMATIYA Vs. AZAR SAYED KHAZI
November 6, 2020
SURESH GANGANNA BOLENWAR Vs. DISTRICT CO-OPERATIVE ELECTION OFFICER CUM DISTRICT DEPUTY REGISTRAR
March 17, 2020
SURESH JAGDAMBAPRATAP THAKUR Vs. STATE OF MAHARASHTRA
June 16, 2020
SURESH N. DHUMAL Vs. STATE OF MAHARASHTRA
November 12, 2020
SURESH SHIVRAMJI GORLE Vs. STATE OF MAHARASHTRA
December 14, 2020
SURESH V. BORIVKAR Vs. STATE
January 3, 2020
SURESH VINAYAK MORAJKAR ALIAS SURESH VINAYAK AZGAONKAR, Vs. UNION OF INDIA
October 27, 2020
SURESH VISHWANATH SHINDE Vs. STATE OF MAHARASHTRA
March 23, 2020
SURESH YADAV KULMETHE Vs. STATE OF MAHARASHTRA
November 25, 2020
SURINDER KUMAR BANGA Vs. SUCHEETA KEDARNATH SETHI
June 16, 2020
SURYABHAN SHANKAR WAWRE Vs. YASHODABAI NAJUKRAO
September 10, 2020
SURYAKANT J. GAWDE Vs. STATE
January 24, 2020
SURYAKANT S/O. VITTHALRAO SHELKE Vs. STATE OF MAHARASHTRA
October 15, 2020
SURYODAYA CO-OP. HOUSING SOCIETY LTD. Vs. STATE OF MAHARASHTRA
February 12, 2020
SUSHAMA H. MISAR Vs. UNION OF INDIA
October 27, 2020
SUSHANT SURESHRAO CHARJAN Vs. STATE OF MAHARASHTRA THROUGH
March 17, 2020
SUSHANT VILAS PATHARE Vs. STATE OF MAHARASHTRA
November 5, 2020
SUSHIL JAIN Vs. UNION OF INDIA
December 18, 2020
SUSHIL RATNAKAR NIMBALKAR Vs. STATE OF MAHARASHTRA
December 8, 2020
SUSHIL RATNAKAR NIMBALKAR Vs. STATE OF MAHARASHTRA
November 4, 2020
SUVARNA JAGDISH DADHAKAR Vs. DSPMS K. V. PENDHARKAR COLLEGE OF ARTS
May 19, 2020
SWAPNIL Vs. STATE OF MAHARASHTRA
October 26, 2020
SWAPNIL Vs. STATE OF MAHARASHTRA
September 9, 2020
SWAPNIL ASHOK TAGAD Vs. STATE OF MAHARASHTRA
September 8, 2020
SWAPNIL PREMSING PATIL Vs. STATE OF MAHARASHTRA
December 3, 2020
SWAPNIL S/O. GANESH GAIKWAD Vs. STATE OF MAHARASHTRA
July 24, 2020
SWAROOP ANAND BHALWANKAR Vs. ROSHANI SWAROOP BHALWANKAR
November 6, 2020
SWASTIK BUILDERS Vs. SHOBHA
February 7, 2020
SWATI YUVARAJ ANDE Vs. COLLECTOR,MH SH 243, PARANJPE COLONY,AMRAVATI
September 21, 2020
SWAYAM DEEPAK AJMERA Vs. STATE OF MAHARASHTRA
March 18, 2020
SWIT, BAL VIKAS Vs. ERIK SMEULDERS AND VINCENZA SANNA
February 5, 2020
SYED ANSAR Vs. STATE OF MAHARASHTRA
December 9, 2020
SYED HABIB ZAINUL ABEDIN Vs. YUSUFA KHATOON
October 23, 2020
SYED MOINUDDIN Vs. STATE OF MAHARASHTRA
December 17, 2020
SYED SALIM Vs. STATE OF MAHARASHTRA
April 30, 2020
T. TAKANO Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
September 29, 2020
TAHER FAKHRUDDIN SAHEB ALIAS TAHERBHAI Vs. MUFADDAL BURHANUDDIN SAIFUDDIN
October 5, 2020
TAIBAI Vs. LAHUJI MANOHAR HANSKAR
January 22, 2020
TALAPPA ANJENILU @ ANJANI GANGAYYA Vs. STATE THROUGH POLICE STATION BULDHANA CITY
May 26, 2020
TALODA NAGAR PARISHAD Vs. ANIL
February 11, 2020
TANAJI Vs. STATE OF MAHARASHTRA
October 13, 2020
TANAJI APPASO RUIKAR Vs. SURESH (BHAU) DAGADU KHADE
February 25, 2020
TANAJI HANUMANT BHAGARE Vs. PRATHAMESH PRAKASH PATIL
March 13, 2020
TANAJI MARUTI KOLEKAR Vs. STATE OF MAHARASHTRA
December 8, 2020
TANAJI RAMBHAU BORADE Vs. STATE OF MAHARASHTRA
February 11, 2020
TAPI IRRIGATION DEVELOPMENT CORPORATION Vs. SHAMRAO DEOCHAND PAWAR
March 5, 2020
TARABAI WELLINKAR CHARITABLE TRUST Vs. STATE OF MAHARASHTRA
February 12, 2020
TARACHAND Vs. STATE OF MAHARASHTRA
February 18, 2020
TARACHAND S/O URKUDAJI GAJBHIYE Vs. STATE OF MAHARASHTRA
February 3, 2020
TARANJIT ANAND Vs. RUPALI MODI
December 16, 2020
TARAPUR INDUSTRIES PRIVATE LIMITED Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION
February 5, 2020
TARU MEGHANI AND ORS. Vs. SHREE TIRUPATI GREENFIELD AND ORS.
January 10, 2020
TARUN KAPOOR & PAWAN KAPOOR Vs. VOLKSWAGEN FINANCE (P) LIMITED
January 30, 2020
TARUN KESHRICHAND SHAH Vs. KISHORE ENGINEERING COMPANY
February 5, 2020
TASLIMBEE Vs. STATE OF MAHARASHTRA
December 15, 2020
TASNEEM MURSHEDKAR MAZHAR Vs. RAMESH S/O. DHANRAJ MAHAJAN TRIMURTI MEDICAL & GEN. STORES
January 2, 2020
TATA CAPITAL FINANCE SERVICES LTD Vs. TALWALKARS HEALTH CLUBS LTD
March 9, 2020
TATA CAPITAL FINANCIAL SERVICE LTD Vs. TAHSILDAR, TULJAPUR
December 15, 2020
TATA CAPITAL FINANCIAL SERVICES LIMITED Vs. PRATIBHA MILK INDUSTRIES
October 26, 2020
TATA CAPITAL FINANCIAL SERVICES LTD. Vs. SANTOSHI BARRIER FILM INDIA PVT. LTD.
January 8, 2020
TATA TELESERVICES (MAHARASHTRA) LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 17, 2020
TAWQUEER AHMED Vs. RIYAZ AHMAD
September 25, 2020
TBK INDIA PVT. LTD. Vs. UNION OF INDIA
March 13, 2020
TEAM FERRO ALLOYS PRIVATE LIMITED Vs. TEAM FERRO ALLOYS POWER PLANT WORKERS UNION
January 8, 2020
TECHNO UNIQUE INFRATECH PRIVATE LIMITED Vs. GAMMON INFRASTRUCTURE PROJECTS LIMITED
January 10, 2020
TEJAS GAJENDRA KSHIRSAGAR Vs. STATE OF MAHARASHTRA
September 22, 2020
TEJNAKSH HEALTHCARE LIMITED Vs. LION TARACHAND BAPA HOSPITAL RESEARCH CENTRE
November 9, 2020
TEJRAM Vs. STATE OF MAHARASHTRA,
April 15, 2020
TEKSONS PRIVATE LIMITED Vs. HARMONY ALLOYS
February 21, 2020
THE ADMINISTRATOR, CITY AND INDUSTRIAL DEVELOPMENT CORPORATION AND ORS. Vs. PADMAKAR AND ORS.
February 26, 2020
THE COMMISSIONER OF CUSTOMS (EXPORT) Vs. OMPRAKASH PARASRAMPURIA AND ORS.
February 11, 2020
THE COMMISSIONER OF CUSTOMS, MARMAGOA Vs. SHREE BALAJI AUTOMOBILES AND ORS.
January 28, 2020
THE COMMISSIONER OF INCOME TAX, KARNATAKA Vs. MD WADDAR AND CO.
October 27, 2020
THE COMMISSIONER OF INCOME TAX, KARNATAKA (CENTRAL), BANGALORE Vs. SADIQ SHEIKH AND ORS.
October 14, 2020
THE NEW INDIA ASSURANCE CO. LTD. Vs. GAJANAN
April 15, 2020
THE REGISTRAR Vs. STATE OF MAHARASHTRA AND OTHERS
March 11, 2020
THE SADA URBAN CO-OPERATIVE CREDIT SOCIETY LTD. Vs. SACHIN PATKAR AND ORS.
January 13, 2020
THE STATE OF MAHARASHTRA Vs. GIRISH SHANKARLAL OSTAWAL AND ORS.
January 7, 2020
THE STATE OF MAHARASHTRA Vs. PRAKASH NATHU PAWAR
February 13, 2020
THE STATE OF MAHARASHTRA Vs. SUNIL BHARAT KATTIMANI AND ORS.
September 15, 2020
THE STATE OF MAHARASHTRA Vs. POPAT BHIVAJI KATARE
September 25, 2020
THE STATE OF MAHARASHTRA Vs. VISHNU TULSHIRAM KARWATE AND ORS.
December 2, 2020
THE STATE OF MAHARASHTRA Vs. ANIL KOHIL
November 9, 2020
THE STATE OF MAHARASHTRA AND ORS. Vs. HITESH DEORAJ GOSAR AND ORS.
October 13, 2020
THE STATE OF MAHARASTRA Vs. RAJENDRA SHANKER BHOITE
November 6, 2020
THE STATE OF MAHARASTRA Vs. GANESH KISAN MUKNE
December 10, 2020
THE TAKHT SACHKHAND SHRI HAZUR APCHALNAGAR SAHIB BOARD, NANDED Vs. UNION OF INDIA
October 25, 2020
THE ZILLA PARISHAD Vs. SUBHASH TUKARAMJI BUCHE
January 29, 2020
THOUGHT BLURB Vs. UNION OF INDIA
October 27, 2020
THROUGH MINAKSHI YADAV KAMBLE Vs. STATE OF MAHARASHTRA
March 16, 2020
TIME FIELD CORPORATION Vs. SHRI SANKALP CO-OPERATIVE HOUSING SOCIETY LIMITED
June 2, 2020
TRANSPORT MANAGER Vs. RAJENDRA VISANJI THAKKAR
May 19, 2020
TRAVEL FOOD SERVICES PVT. LTD. Vs. UNION OF INDIA
October 14, 2020
TRAVELLERS EXCHANGE CORPORATION LTD. Vs. MITTAL TRAVELX
March 4, 2020
TRIBHUVANDAS DIGAMBERDAS PAREKH Vs. STATE OF MAHARASHTRA
March 9, 2020
TRIMURTI EXPORTS Vs. MODELAMA EXPORTS LTD
September 14, 2020
TRYAMBAKRAO Vs. COTTON CORPORATION OF INDIA
June 19, 2020
TUKARAM Vs. STATE OF MAHARASHTRA
May 26, 2020
TUKARAM Vs. MAHARASHTRA COUNCIL OF AGRICULTURAL, EDUCATION AND RESEARCH
March 2, 2020
TUKARAM Vs. STATE OF MAHARASHTRA
September 14, 2020
TUKARAM ASHRUJI KHANDARE Vs. STATE OF MAHARASHTRA
October 22, 2020
TUKARAM BABURAO GORE Vs. STATE OF MAHARASHTRA
September 2, 2020
TUKARAM PANDURANG MHASKE Vs. STATE OF MAHARASHTRA
August 19, 2020
TUKARAM RAU JADHAV Vs. STATE OF MAHARASHTRA
October 1, 2020
TUKARAM SHANKAR PATIL Vs. STATE OF MAHARASHTRA
November 25, 2020
TUKARAM YADOJI POTE Vs. ASHOK SAJARAM GAYAKE
January 16, 2020
TULARAM MANIKRAO HADGE Vs. SUDARSHAN PAPER CONVERTING WORKS, JUNI MANGALWARI,
September 21, 2020
TULSHIDAS Vs. STATE OF MAHARASHTRA
December 3, 2020
TULSHIRAM Vs. STATE OF MAHARASHTRA
November 4, 2020
TULSHIRAM MAHADA NAGARGOJE Vs. STATE OF MAHARASHTRA
May 22, 2020
TULSHIRAM MARUTI Vs. RAJARAM MARUTI GIRME
March 4, 2020
TULSIDAS Vs. CHAKRADHAR
January 14, 2020
TUSHAR Vs. STATE OF MAHARASHTRA
June 16, 2020
TUSHAR S/O. PRAMOD AUTKAR Vs. SAU. SHACHI W/O. TUSHAR AUTKAR
March 12, 2020
TUSHAR SOMNATH DHEMBE Vs. STATE OF MAHARASHTRA
March 4, 2020
UAB GARANT SERVICE Vs. HAMBURG (IMO NO. 9238818) (EX ZEA HAMBURG)
March 31, 2020
UDAY Vs. SHILPA
December 2, 2020
UDAY @ RUPESH FALKAR Vs. STATE OF GOA
February 7, 2020
UDAY B. VAIGANKAR Vs. STATE OF GOA
February 25, 2020
UDAYKUMAR VASANTKUMAR BETHARIA Vs. SWAPANKUMAR MUKHERJEE
March 11, 2020
UDDHAV RANGNATH KADAM Vs. STATE OF MAHARASHTRA
September 7, 2020
UDDHAV SOPAN DARADE Vs. STATE OF MAHARASHTRA
December 7, 2020
UDYAVARA R. ACHARYA Vs. JUGAL KISHOR JAGANNATH SHARDA
April 27, 2020
UJWALA Vs. SHIVSHANKAR ANANDA LONDHE
May 8, 2020
UMAKANT Vs. STATE OF MAHARASHTRA
November 24, 2020
UMAKANT RAMKRUSHAN MAHURE Vs. STATE OF MAHARASHTRA
February 18, 2020
UMESH Vs. STATE OF MAHARASHTRA,
March 20, 2020
UMESH GAJANAN TAPASE Vs. STATE OF MAHARASHTRA
January 6, 2020
UNION OF INDIA Vs. HUKMICHAND JAIN
January 13, 2020
UNION OF INDIA Vs. STATE OF MAHARASHTRA
December 16, 2020
UNION OF INDIA Vs. JASMINE JAYANTILAL THADESHWAR AND ORS.
January 8, 2020
UNION OF INDIA Vs. A.W.UMREDKAR
February 7, 2020
UNION OF INDIA Vs. KISAN RATAN SINGH BOMBAY INDIAN
January 7, 2020
UNION OF INDIA Vs. NARENDRA RATANCHAND JAIN
January 15, 2020
UNION OF INDIA Vs. OGHADMAL HIRALAL JAIN
January 15, 2020
UNION OF INDIA Vs. RECON
February 13, 2020
UNION OF INDIA Vs. G. I. ZADE
March 2, 2020
UNION OF INDIA Vs. GANESHIBAI ALIAS SUNDERIBAI
April 15, 2020
UNION OF INDIA Vs. ORDNANCE EMPLOYEES UNION
February 12, 2020
UNION OF INDIA Vs. IQBAL KASAM MEMON
January 8, 2020
UNISTONE PANELS PVT. LTD. Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
February 14, 2020
UNITED GOANS FOUNDATION Vs. STATE OF GOA
February 12, 2020
UNITED INDIA INSURANCE CO LTD , SOLAPUR Vs. SHRINIWAS RAMAYYA KAMTAM
May 19, 2020
UNITED INDIA INSURANCE CO. LTD. Vs. CHANDRAKALA
September 7, 2020
UNITED INDIA INSURANCE CO. LTD. Vs. SHINDUTAI WASUDEORAO THAKARE
January 9, 2020
UNITED INDIA INSURANCE COMPANY LTD. Vs. USHABAI
May 19, 2020
UNITED INDIAN INSURANCE COMPANY LIMITED Vs. UJWALA SALGONKAR
January 7, 2020
UNITED MINE WORKERS UNION Vs. UNION OF INDIA
January 27, 2020
URMILA DADABHAI BARIYA Vs. STATE OF MAHARASHTRA
March 4, 2020
URMILA JAGTAP Vs. STATE OF MAHARASHTRA
January 7, 2020
USHA Vs. COMMISSIONER OF STATE EXCISE
June 16, 2020
USHA JADHAV AND ORS. Vs. MINISTER OF CO-OPERATION, MARKETING AND TEXTILE DEPARTMENT AND ORS.
February 24, 2020
USHABAI Vs. STATE OF MAHARASHTRA
March 3, 2020
UTKARSHA Vs. SWARESH
December 11, 2020
UTTAM Vs. STATE OF MAHARASHTRA
December 15, 2020
UTTAM Vs. STATE OF MAHARASHTRA
August 20, 2020
UTTAM MOHAN RATHOD, Vs. STATE OF MAHARASHTRA
March 2, 2020
UTTAM R. PATIL Vs. STATE OF MAHARASHTRA
January 31, 2020
UZAIR Vs. STATE OF MAHARASHTRA
October 22, 2020
V.M. JANKIAMMA AND ORS. Vs. AJIT LAXMIKANT MUDGAL AND ORS.
March 3, 2020
VADILAL MAGANLAL TREVADIA Vs. BOMBAY MUNICIPAL CORPORATION
June 9, 2020
VAIBHAV Vs. STATE OF MAHARASHTRA
July 14, 2020
VAIBHAV HARSHAD SHAH Vs. POOJA VAIBHAV SHAH
January 23, 2020
VAIBHAV ULHAS NAIK Vs. CASTE SCRUTINY COMMITTEE, DIRECTORATE OF SOCIAL WELFARE, GOVERNMENT OF GOA, PANAJI-GOA
September 7, 2020
VAIJANATH DAYANAND KALE Vs. NERKAR PROPERTIES LLP
September 7, 2020
VAIJNATH Vs. STATE OF MAHARASHTRA
March 2, 2020
VAIJNATH Vs. KASHINATH
March 13, 2020
VAISHALI RAOSO GHADAGE Vs. STATE OF MAHARASHTRA
February 25, 2020
VAISHALI W/O SANDEEP DHAGE Vs. STATE OF MAHARASHTRA
January 9, 2020
VANDANA Vs. JOINT COMMISSIONER
November 27, 2020
VANDANA Vs. STATE OF MAHARASHTRA
September 10, 2020
VANDANA ASHOK ZAWARE Vs. STATE OF MAHARASHTRA
March 11, 2020
VANDANA CHANDRAKANT MAGDUM Vs. STATE OF MAHARASHTRA
November 3, 2020
VANDANABAI Vs. STATE OF MAHARASHTRA
August 25, 2020
VANI RAM AIETWAR Vs. DISTRICT CO-OPERATIVE ELECTION OFFICER
March 17, 2020
VARCO REALITIES PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
December 2, 2020
VARSHA SHESHRAO CHAVAN Vs. STATE OF MAHARASHTRA
October 6, 2020
VARSHA ULHAS PATIL Vs. STATE OF MAHARASHTRA
October 20, 2020
VARSHABEN JASMINBHAI SAVALIA Vs. STATE OF MAHARASHTRA
January 2, 2020
VASANT Vs. STATE OF MAHARASHTRA
October 21, 2020
VASANT B. BHUJBAL Vs. CONTROLLING AUTHORITY
January 27, 2020
VASANT BUILDERS Vs. MOHAN
December 22, 2020
VASANT DIGAMBER CHAVAN Vs. STATE OF MAHARASHTRA
April 15, 2020
VASANT KISAN SHELKE Vs. STATE OF MAHARASHTRA
December 15, 2020
VASANT SADASHIV JOSHI Vs. YESHWANT SHANKAR BARVE
January 3, 2020
VASANTRAO Vs. STATE OF MAHARASHTRA
June 12, 2020
VASANTRAO Vs. STATE OF MAHARASHTRA
July 17, 2020
VASANTRAO BHIKANRAO DESHMUKH Vs. DINKAR VITHOBA WAGHMARE
September 8, 2020
VASANTRAO GOVINDRAO BAKAL Vs. VIRESH SHRIRAMJI ASHTANKAR
December 14, 2020
VASHANT Vs. STATE OF MAHARASHTRA AND OTHERS
May 26, 2020
VASUNDHARA Vs. UNION OF INDIA
October 26, 2020
VEDANT KRUSHN RANDAI Vs. DEAN DR.V.M.GOVT. MEDICAL COLLEGE
October 21, 2020
VEDANTA LIMITED Vs. UNION OF INDIA AND ORS.
February 13, 2020
VEEJAY FACILITY MANAGEMENT PRIVATE LIMITED Vs. ZONAL MANAGER, BANK OF INDIA
February 7, 2020
VENKATESH NARAYAN PRABHU MONI Vs. GOA REAL ESTATE REGULATORY AUTHORITY
March 17, 2020
VENKATRAO Vs. STATE OF MAHARASHTRA
March 11, 2020
VENTURA TEXTILES LTD Vs. COMMISSIONER OF INCOME TAX-MUMBAI CITY-11
June 12, 2020
VICKY Vs. STATE OF MAHARASHTRA
March 5, 2020
VICKY Vs. STATE OF MAHARASHTRA
November 23, 2020
VICKY @ MUNNA MAHESH SHINDE Vs. DISTRICT MAGISTRATE
March 5, 2020
VICKY SATYAWAN CHAVAN Vs. COMMISSIONER OF POLICE
January 15, 2020
VIDARBHA BOTTLERS PVT. LTD. Vs. HONORABLE MINISTER OF STATE
February 3, 2020
VIDARBHA IRRIGATION DEVELOPMENT Vs. LEELABAI LAXMAN NEULKAR
September 9, 2020
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. LAXMAN SEETARAM NEULKAR AND ORS.
September 9, 2020
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. SANJAY RAMSWARUP SINGHAI
July 13, 2020
VIDARBHA KONKAN GRAMIN BANK Vs. APPELLATE AUTHORITY, UNDER THE PAYMENT OF GRATUITY ACT
January 6, 2020
VIDARBHA YOUTH WELFARE SOCIETY AND ORS. Vs. UNION OF INDIA AND ORS.
October 20, 2020
VIDYA SHANTILALJI PATNI Vs. MARATHWADA SHIKSHAN PRASARAK MANDAL AND ORS.
February 14, 2020
VIJAY Vs. THE SCHEDULED TRIBES CASTE CERTIFICATE SCRUTINY COMMITTEE AND ORS.
October 8, 2020
VIJAY Vs. STATE OF MAHARASHTRA
March 4, 2020
VIJAY Vs. STATE OF MAHARASHTRA
March 9, 2020
VIJAY Vs. STATE OF MAHARASHTRA
April 15, 2020
VIJAY Vs. STATE OF MAHARASHTRA
October 29, 2020
VIJAY ANANT GANGAN Vs. ZENABIBI GULAM RASOOL
November 5, 2020
VIJAY BABASAHEB WAKALE Vs. STATE OF MAHARASHTRA
August 11, 2020
VIJAY BALKRUSHNA ZATALE Vs. THE ZILLA PARISHAD, AMRAVATI
October 23, 2020
VIJAY JAWAHARLAL CHUG Vs. STATE OF MAHARASHTRA
August 18, 2020
VIJAY KRISHNA RAO Vs. STATE OF MAHARASHTRA
October 28, 2020
VIJAY MADHAORAO PRANJALE Vs. STATE OF MAHARASHTRA
December 2, 2020
VIJAY PUNDLIKRAO MOHARE Vs. VISHAKHA DEEPAK BHOSLE
March 4, 2020
VIJAY RAMCHANDRA JADGALE Vs. STATE OF MAHARASHTRA
November 6, 2020
VIJAY S/O. RAMCHANDRA PARMAL Vs. SAU. SHILPA W/O. VIJAY PARMAL
January 8, 2020
VIJAY SUBHASHRAO GHAVGHAVE Vs. RADHA NIRANJAN TEKMA
March 6, 2020
VIJAY VILASRAO SUTARE Vs. STATE OF MAHARASHTRA
September 14, 2020
VIJAYA ASHOK KHADATARE Vs. MANDAKINI NAGESH TALBHANDARE
March 3, 2020
VIJAYA NANASAHEB JAYBHAY Vs. USHA NANASAHEB JAYBHAY
March 4, 2020
VIJAYABAI WD/O YUGRAJ RUPARELIYA Vs. CHAYA WD/O MAHESH RUPARELIYA
February 5, 2020
VIJAYENDRA Vs. STATE OF MAHARASHTRA
April 15, 2020
VIJAYKUMAR Vs. STATE OF MAHARASHTRA
November 23, 2020
VIJAYKUMAR Vs. STATE OF MAHARASHTRA
December 18, 2020
VIJAYKUMAR GANPATI KAWATHE Vs. STATE OF MAHARASHTRA
August 28, 2020
VIJAYKUMAR SATRAMDAS LAKHANI Vs. CENTRAL BOARD OF DIRECT TAXES
September 29, 2020
VIJAYMALA Vs. STATE OF MAHARASHTRA
February 18, 2020
VIJAYSINGH GAJRAJSINGH CHAUHAN Vs. GOVERNOR OF MAHARASHTRA RAJ BHAWAN
December 1, 2020
VIJAYSINH Vs. STATE OF MAHARASHTRA
August 20, 2020
VIKAMSHI FABRICS PVT. LTD. Vs. HAFFKINE ABIO-PHARMACEUTICAL CORPORATION LIMITED
January 6, 2020
VIKAS Vs. STATE OF MAHARASHTRA
November 23, 2020
VIKAS ANKUSH SAPKAL Vs. STATE OF MAHARASHTRA
October 12, 2020
VIKAS BHASKAR BHALERAO Vs. STATE OF MAHARASHTRA
March 18, 2020
VIKAS RANVINDRA BANDGAR Vs. STATE OF MAHARASHTRA
June 2, 2020
VIKAS S/O KHANDERAO KENG Vs. STATE OF MAHARASHTRA
January 10, 2020
VIKAS S/O. KHANDERAO KENG Vs. STATE OF MAHARASHTRA
July 16, 2020
VIKAS S/O. UTTAMRAO AMBORE Vs. STATE OF MAHARASHTRA
November 6, 2020
VIKRAM MALHARI JADHAVAR Vs. STATE OF MAHARASHTRA
November 11, 2020
VIKRAM RAGHUNATH GULAVANI Vs. STATE OF MAHARASHTRA
October 28, 2020
VIKRAM VILAS MANE Vs. STATE OF MAHARASHTRA
October 14, 2020
VIKRANT ANGOLKAR Vs. STATE OF MAHARASHTRA
December 10, 2020
VIKRANT JAGANNATH JADHAV Vs. STATE OF MAHARASHTRA
September 22, 2020
VIKRANT PRATAPRAO GAIKWAD Vs. STATE OF MAHARASHTRA
February 28, 2020
VIKRANT VIKAS RAIKAR Vs. STATE OF MAHARASHTRA
March 5, 2020
VILAS Vs. STATE OF MAHARASHTRA
September 15, 2020
VILAS Vs. STATE OF MAHARASHTRA
December 2, 2020
VILAS ABAJI MOGARKAR Vs. STATE OF MAHARASHTRA
March 5, 2020
VILAS DINKAR BHAT Vs. THE STATE OF MAHARASHTRA AND ORS.
November 3, 2020
VILAS RAJESH MAHAJAN Vs. STATE OF MAHARASHTRA
October 14, 2020
VILAS RAJU CHAVAN Vs. STATE POLICE STATION HIWARKHED DIST. BULDHANA
May 26, 2020
VILAS S/O. GANPATRAO DESHMUKH Vs. STATE OF MAHARASHTRA
September 19, 2020
VILAS VASUDEV KUNKOLIENKAR Vs. CENTRAL BUREAU OF INVESTIGATION
October 7, 2020
VILLAYATI RAM MITTAL Vs. SHIVSHAHI PUNARVASAN PRAKALPA LIMITED
February 14, 2020
VIMALCHAND CHAMPALAL MEHTA Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY
January 3, 2020
VINAY GANESH PRABHU DESSAI Vs. GOVERNMENT OF GOA
December 4, 2020
VINAYAK SHANKAR BAWANE Vs. TILAKRAJ
March 6, 2020
VINIT SHASHIKANT GOLANDE Vs. STATE OF MAHARASHTRA
December 8, 2020
VINITA UMESH SINGH Vs. ADMINISTRATOR
December 17, 2020
VINOBHA BHAVE NAGAR GODAVARI ADHYAPAK COOPERATIVE HOUSING SOCIETY LTD Vs. CENTRAL RAILWAY
December 3, 2020
VINOD Vs. STATE OF MAHARASHTRA
November 2, 2020
VINOD Vs. STATE OF MAHARASHTRA
February 20, 2020
VINOD JAYSING KASHID Vs. STATE OF MAHARASHTRA
November 5, 2020
VINOD KUMAR SHARMA Vs. YES SECURITIES (INDIA)
September 17, 2020
VINOD PANDIT SALVE Vs. SUVARNA PRASHANT SALVE
March 3, 2020
VINOD RAMNATH GUPTA Vs. STATE OF MAHARASHTRA
November 6, 2020
VINOD SUGANCHAND SHARMA Vs. LAXMI INFRA (LI) A PARTNERSHIP FIRM
June 29, 2020
VINOD VYANKAT NARSAIH GANNU Vs. SUNIL DIWAKAR POSHETTIWAR
January 16, 2020
VIPEEN Vs. STATE OF MAHARASHTRA
August 10, 2020
VIPIN SHANTILAL SHAH Vs. STATE OF MAHARASHTRA
January 3, 2020
VIRBHAN Vs. UNION OF INDIA
March 6, 2020
VIREN BHAGWANDAS ASHER Vs. DAMYANTI HEMANT MATANI
November 6, 2020
VIREN UMEDIAL MEHTA Vs. ROYAL FOOD & HOSPITALITY
December 4, 2020
VIRENDRA PRATAP SITARAM MISHRA Vs. THE STATE OF MAHARASHTRA
March 16, 2020
VIRESH SHAMRAO GIRI Vs. STATE OF MAH-ARASHTRA
August 14, 2020
VIRMATI VILLA CHS LTD. Vs. SHAMIK ENTERPRISES PVT. LTD.
July 24, 2020
VIRTUOUS RETAIL PTE LTD Vs. MANTRI DEVELOPERS PRIVATE LIMITED
November 26, 2020
VISHAL Vs. STATE OF MAHARASHTRA
July 21, 2020
VISHAL Vs. STATE OF MAHARASHTRA
November 2, 2020
VISHAL DAGDUJI GAVAI Vs. STATE OF MAHARASHTRA
July 14, 2020
VISHAL DINKAR CHAVAN Vs. STATE OF MAHARASHTRA
November 19, 2020
VISHAL INDRAJIT BOBADE Vs. STATE OF MAHARASHTRA
October 7, 2020
VISHAL KEDIA Vs. SURESHKUMAR S BAFNA
February 26, 2020
VISHAL MAHESH SUPLE Vs. STATE OF MAHARASHTRA
September 8, 2020
VISHAL POPAT SANGLE Vs. COMMISSIONER OF POLICE, NASHIK
January 9, 2020
VISHAL S/O OMPRAKASH VERMA Vs. STATE OF MAHARASHTRA
May 30, 2020
VISHAL S/O. SANJAY UBALE Vs. STATE OF MAHARASHTRA
October 1, 2020
VISHAL YASHWANT DEVKATE Vs. STATE OF MAHARASHTRA
March 18, 2020
VISHAYA ABDULLA, WIFE OF KOMBANTAVIDA ABDULLA Vs. MAPUSA URBAN CO-OPERATIVE BANK OF GOA LTD
October 1, 2020
VISHNU ANANT DESSAI Vs. GOVIND VITHAL SAWANT
August 14, 2020
VISHNU LAXMAN PADULE Vs. LAXMAN RAMA PADULE
January 9, 2020
VISHNUPANT MOTBA KESARKAR Vs. STATE OF MAHARASHTRA
June 9, 2020
VISHRANTI CHSL Vs. TATTVA MITTAL CORPORATION PVT LTD
October 19, 2020
VISHVANATH Vs. STATE OF MAHARASHTRA
July 28, 2020
VISHVANATH NAVNATH INKAR Vs. STATE OF MAHARASHTRA
October 19, 2020
VISHWANATH D. NAIK Vs. STATE OF GOA
March 4, 2020
VISHWANATH S/O. KONDIBA JINKE Vs. STATE OF MAHARASHTRA
June 12, 2020
VISHWANATH SANGRAM PATRE Vs. SUNITA TRIMBAK KAMANNA
August 28, 2020
VISHWANATH TAKALKHEDE Vs. SURESH DHOBLE
March 4, 2020
VISHWAS (VISHWANATH) LAXMANRAO RACHURE Vs. THE STATE OF MAHARASHTRA
March 20, 2020
VISHWAS S/O. DEVRAO JANJAL Vs. STATE OF MAHARASHTRA
January 30, 2020
VITHAL TANKU KOLIM Vs. LAXMAN GOTU ATTARDE
February 3, 2020
VITHOBA BHIKAJI PAWAR Vs. STATE OF MAHARASHTRA
October 23, 2020
VITTHAL Vs. STATE OF MAHARASHTRA
September 3, 2020
VITTHAL KISANRAO RAMTEKE Vs. SHUKRATAI VITTHAL RAMTEKE
March 13, 2020
VITTHAL TATYA DHANWADE Vs. EXECUTIVE ENGINEER, BEED IRRI GATION DIVISION
August 4, 2020
VIVEK VISHWANATH KENGE Vs. VISHWAM POWER & BUILDCON PVT.
January 7, 2020
VIVEKA SUPER SPECIALITY HOSPITAL & RESEARCH CENTER PVT. LTD. Vs. STATE OF MAHARASHTRA
September 17, 2020
VIVEKA SUPER SPECIALITY HOSPITAL & RESEARCH CENTRE PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
September 23, 2020
VIVEKA SUPER SPECIALITY HOSPITALS AND RESEARCH CENTR Vs. STATE OF MAHARASHTRA
September 25, 2020
VIVEKANAND BABRUVAN JADHAV Vs. STATE OF MAHARASHTRA
November 25, 2020
VMS Vs. STATE OF MAHARASHTRA
May 15, 2020
VODAFONE IDEA LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 26, 2020
VRITIKA JAY TALREJA Vs. STATE OF MAHARASHTRA
December 3, 2020
VRUSHALI SANTOSH SUPALEKAR Vs. STATE OF MAHARASHTRA
December 3, 2020
VSPM ACADEMY OF HIGHER EDUCATION Vs. HERD MEDICAL FOUNDATION PRIVATE LIMITED
October 27, 2020
WADGU GHANSHYAM LAROKAR Vs. STATE OF MAHARASHTRA
October 20, 2020
WAGHJI BHIVAJI BHALERAO Vs. DIVISIONAL COMMISSIONER, AMRAVATI
January 4, 2020
WAINGANAGA BAHU-UDDESHIYA VIKAS SANSTHA Vs. STATE OF MAHARASHTRA
November 3, 2020
WAMANRAO Vs. STATE OF MAHARASHTRA
March 6, 2020
WASIM BASID KHAN Vs. STATE OF MAHARASHTRA
September 23, 2020
WASIM KHAN MATERIAL SUPPLIERS Vs. STATE OF MAHARASHTRA
January 8, 2020
WASIM SHAH Vs. STATE OF MAHARASHTRA
September 23, 2020
WASSOODEW CO. OP. HSG. LTD. Vs. JENNIFER REBELLO
January 23, 2020
WASUDEO Vs. ASHOK
January 17, 2020
WAVELL INVESTMENTS PRIVATE LIMITED Vs. IL & FS FINANCIAL SERVICES LTD
October 29, 2020
WAX OILS PVT. LTD. Vs. C. P. SHIPS (UK) LTD.
March 17, 2020
WELCOME AUGUSTEN MASCAREN Vs. STATE OF MAHARASHTRA
December 17, 2020
WESTERN COAL FIELDS LIMITED Vs. THE PRESIDING OFFICER
January 29, 2020
WILSON GODINHO Vs. PUBLIC PROSECUTOR, HIGH COURT OF BOMBAY, PANAJI,
February 6, 2020
WILSON GODINHO Vs. STATE OF GOA
February 27, 2020
X Vs. STATE OF MAHARASHTRA
December 4, 2020
X Vs. STATE OF MAHARASHTRA
January 13, 2020
X THROUGH GUARDIAN Vs. STATE OF MAHARASHTRA
February 26, 2020
X THROUGH HER HUSBAND MR. KIRAN PRABHAKAR KAMBALE Vs. UNION OF INDIA
November 18, 2020
XYZ Vs. UNION OF INDIA
March 20, 2020
XYZ Vs. STATE OF MAHARASHTRA
December 21, 2020
XYZ Vs. STATE OF MAHARASHTRA
July 14, 2020
YAMUNABAI W/O KUNDLIK SURYAWANSHI Vs. STATE OF MAHARASHTRA
September 24, 2020
YANIV BENAHIM ALIAS ATALA Vs. STATE OF GOA
July 20, 2020
YASH PRAMESH RANA OF MUMBAI Vs. STATE OF MAHARASHTRA
May 29, 2020
YASH RAJENDRA PATIL Vs. GRANT GOVERNMENT MEDICAL COLLEGE
November 24, 2020
YASHOMATI BHAIYYASAHEB THAKUR Vs. STATE OF MAHARASHTRA
October 22, 2020
YASHPAL ASHOK WASULE Vs. STATE OF MAHARASHTRA
February 27, 2020
YASMEEN Y. SHEIKH Vs. STATE OF MAHARASHTRA
April 27, 2020
YATIN GUPTA Vs. STATE OF MAHARASHTRA
March 17, 2020
YESHWANT BHAGAT Vs. STATE OF GOA
January 27, 2020
YESHWANT PRAKASH RAJEBHONSLE Vs. STATE OF MAHARASHTRA
October 20, 2020
YESHWANT VITHAL PATIL Vs. UNION OF INDIA
January 24, 2020
YOGESH Vs. STATE OF MAHARASHTRA
March 11, 2020
YOGESH Vs. STATE OF MAHARASHTRA
March 3, 2020
YOGESH Vs. STATE OF MAHARASHTRA
June 29, 2020
YOGESH Vs. STATE OF MAHARASHTRA
May 15, 2020
YOGESH BHASKARRAO PATIL Vs. STATE OF MAHARASHTRA
July 22, 2020
YOGESH KALYANRAO GHADAGE Vs. STATE OF MAHARASHTRA
February 13, 2020
YOGESH KALYANRAO GHADAGE Vs. STATE OF MAHARASHTRA
March 13, 2020
YOGESH KASHINATH DUSANE Vs. STATE OF MAHARASHTRA
December 1, 2020
YOGESH MAHADEV KAMTHE Vs. STATE OF MAHARASHTRA
June 12, 2020
YOGESH PATIL & ANR. Vs. STATE OF MAHARASHTRA
July 22, 2020
YOGESH RAMKRISHNA SHIRSATH Vs. STATE OF MAHARASHTRA
October 26, 2020
YOGESH S/O. DNYANESHWAR BEMBADE Vs. STATE OF MAHARASHTRA
September 11, 2020
YOGESH VIJAY KATALE Vs. STATE OF MAHARASHTRA
October 6, 2020
YOGESH WAMAN ATHAVALE Vs. VIKRAM ABASAHEB JADHAV, C.J.S.D.
December 3, 2020
YOGIRAJ POWERTECH PVT. LTD. Vs. STATE OF MAHARASHTRA AND OTHERS
April 30, 2020
YOGIRAJ PRALHAD SONWANE Vs. STATE OF MAHARASHTRA
June 19, 2020
YOVEHEL Vs. STATE OF MAHARASHTRA
October 9, 2020
YUGAL KISHOR KAMAT Vs. STATE OF MAHARASHTRA
November 6, 2020
YUSUF SHAIKHNOOR SHAIKH Vs. STATE OF MAHARASHTRA
March 11, 2020
YUSUF USMAN SHAIKH Vs. STATE OF MAHARASHTRA
June 9, 2020
YUVRAJ ANANDA CHAVAN Vs. STATE OF MAHARASHTRA
December 8, 2020
YUVRAJ ASHOK SHINDE Vs. STATE OF MAHARASHTRA
March 2, 2020
YUVRAJ BABURAO NIKUMBH, Vs. STATE OF MAHARASHTRA
October 20, 2020
YUVRAJ G Vs. SUDHIR S
March 17, 2020
YUVRAJ SAMPATRAO GHORPADE Vs. STATE OF MAHARASHTRA
October 15, 2020
ZAHIDA KHATOON ABDUL KAIYOOM Vs. THE PRINCIPAL, ANJUMAN I ISLAMS BEGUM KAMILA HAJI ABDUL HAQ COLLEGE OF HOME SCIENCE & ORS
November 11, 2020
ZAHIRA MOHAMMAD TARIQUE IRFAN MANSOORI Vs. NARCOTICS CONTROL BUREAU
October 7, 2020
ZANE KEITH ALMEIDA Vs. STATE OF GOA
September 2, 2020
ZEE ENTERTAINMENT ENTERPRISES LIMITED Vs. AMEYA VINOD KHOPKAR ENTERTAINMENT & ORS
March 4, 2020
ZEE ENTERTAINMENT ENTERPRISES LTD Vs. SUNIL SETH
March 3, 2020
ZEE LEARN LTD. Vs. UTI ASSET MANAGEMENT CO. LTD.
July 13, 2020
ZELIO SILVESTER DMELLO LATE Vs. STATE
January 6, 2020
ZEPHYR BIOMEDICALS AND ORS. Vs. THE JOINT COMMISSIONER OF INCOME TAX, RANGE-1
October 7, 2020
ZHAKIR MEHFUJ ALAM SHAIKH Vs. STATE OF MAHARASHTRA
September 25, 2020
ZUBAIR AHMED S/O MUSHTAQUE AHMED Vs. STATE OF MAHARASHTRA
December 3, 2020