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Case Index
Title
Date
K.NAGARAJ Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
July 27, 2020
17TH BATTALION, JAMMU AND KASHMIR RIFLES Vs. STATE REP.BY THE INSPECTOR OF POLICE
November 4, 2020
7 STAR RECRETATION CLUB Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
February 10, 2020
A ALEXANDER Vs. A.KALAIARASI
November 11, 2020
A JAYAKUMAR Vs. STATE OF TAMIL NADU
November 18, 2020
A. AMUTHA Vs. SUPERINTENDENT OF POLICE, VELLORE DISTRICT
October 13, 2020
A. ANDIYAPPAN Vs. THE REVENUE DIVISIONAL OFFICER, ILUPPUR TALUK AND ORS.
September 23, 2020
A. ARUMUGAM Vs. STATE OF TAMIL NADU
February 13, 2020
A. ASWIN AND ORS. Vs. THE SECRETARY TO GOVERNMENT OF PUDUCHERRY, HEALTH AND FAMILY WELFARE SERVICE DEPARTMENT AND ORS.
October 7, 2020
A. ATHIMUTHU MANOHARAN Vs. B THILAGAVATHI
August 24, 2020
A. BABY Vs. STATE OF TAMIL NADU
December 15, 2020
A. BALAN Vs. DISTRICT COLLECTOR, DINDIGUL DISTRICT
December 23, 2020
A. CHANDRAMOHAN Vs. K. SEERANGAN AND ORS.
February 11, 2020
A. ELUMALAI Vs. STATE OF TAMIL NADU
December 21, 2020
A. G. NEURO HOSPITALS (P) LTD Vs. INSPECTOR GENERAL OF REGISTRATION AND CHIEF CONTROLLER OF REVENUE AUTHORITY
September 17, 2020
A. GOBINATH Vs. STATE OF TAMIL NADU, FORT ST GEORGE, CHENNAI
August 18, 2020
A. JAYAPRAKASH Vs. STATE
February 17, 2020
A. JEGARAJAN Vs. SECRETARY TO GOVERNMENT, CHENNAI
September 11, 2020
A. JOHN KENNEDY Vs. JOINT DIRECTOR, DIRECTORATE OF ENFORCEMENT, COCHIN ZONAL OFFICE
December 17, 2020
A. JOHNSON SELVAKUMAR Vs. STATE OF TAMIL NADU
January 7, 2020
A. KALIYAPERUMAL Vs. G. SASIKUMAR
December 14, 2020
A. KALLAKONDAN Vs. STATE OF TAMILNADU
March 5, 2020
A. KANAGASABAPATHI Vs. STATE OF TAMIL NADU REP
August 28, 2020
A. KASTHURIBAI Vs. SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT
October 14, 2020
A. KUMAR Vs. FINANCIAL INTELLIGENCE UNIT INDIA, NEW DELHI
October 7, 2020
A. KUMARESAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD.
January 29, 2020
A. MADHU Vs. DEPUTY INSPECTOR GENERAL OF POLICE, SALEM RANGE, SALEM
December 15, 2020
A. MAHADEVAN Vs. TAMIL NADU STATE TRANSPORT, CORPORATION (MADURAI) LTD.
February 19, 2020
A. MANI Vs. G MURUGAN
September 16, 2020
A. MANIGANDAN Vs. VICE CHANCELLOR UNIVERSITY OF MADRAS
February 4, 2020
A. MAYAVAN Vs. STATE
February 18, 2020
A. MEENAKSHI SUNDARAM Vs. ELECTION COMMISSIONER, TAMIL NADU STATE CO-OPERATIVE SOCIETIES
December 8, 2020
A. MUTHUSAMY Vs. STATE INFORMATION COMMISSION
July 9, 2020
A. NAGARAJAN Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU, COMMERCIAL TAX DEPARTMENT
October 1, 2020
A. NARAYANAN Vs. STATE OF TAMIL NADU
February 24, 2020
A. P. MURUGAN Vs. S. TAMIZHARASI
August 7, 2020
A. PALANISAMY Vs. AHAMED BASHA
September 4, 2020
A. PANDI SELVI Vs. STATE OF TAMIL NADU
January 23, 2020
A. RAJAMANI Vs. MANAGING DIRECTOR
January 27, 2020
A. RAJAMANICKAM Vs. CHAIR PERSON STATE HUMAN RIGHTS COMMISSION TAMIL NADU
January 8, 2020
A. RAJASEKAR Vs. A. PARAMESWARI
December 14, 2020
A. RAJENDRAN Vs. ARULANTHASAMY NADAR AND ORS.
November 20, 2020
A. RAJU Vs. A. KUPPANNAN
November 23, 2020
A. SANGURAJAN Vs. STATE OF TAMIL NADU
October 13, 2020
A. SANKAR Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS
February 6, 2020
A. SANTHANAM Vs. J. RADHIKA
May 6, 2020
A. SARAVANAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
September 30, 2020
A. SEKAR Vs. CHAIRMAN
January 27, 2020
A. SETTU Vs. DISTRICT MANAGER
January 23, 2020
A. SETTU Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY
October 14, 2020
A. SHEIK DAWOOD Vs. EXECUTIVE OFFICER, TOWN PANCHAYAT AND ORS.
August 12, 2020
A. SIVASUBRAMANIAN Vs. STATE
November 27, 2020
A. SOUNDARARAJAN Vs. GOVERNMENT OF TAMIL NADU
February 21, 2020
A. SUBRAMANI Vs. SECRETARY TO GOVERNMENT PUBLIC WORKS DEPARTMENT
January 8, 2020
A. SUBRAMANIAN Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT, CHENNAI
November 2, 2020
A. THANGAVELU Vs. REGIONAL PROVIDENT FUND COMMISSIONER
July 6, 2020
A. THAVAMANI Vs. PRINCIPAL SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT
September 16, 2020
A. THIYAGARAJAN Vs. M. BASKARAN
October 7, 2020
A. UMA Vs. STATE
October 6, 2020
A. V. SEKAR Vs. STATE
August 21, 2020
A.AKBAR ALI Vs. PRINCIPAL SECRETARY TO GOVERNMENT, HOME
December 22, 2020
A.AMBIKA Vs. CHILD WELFARE COMMITTEE
June 4, 2020
A.ARJUNAN Vs. FISHERY INSPECTOR, METTUR FISHERIES DEPARTMENT
February 14, 2020
A.ARTHANAREESWARAN Vs. SALEM HOUSING UNION
November 11, 2020
A.AYYAKANNU Vs. DISTRICT COLLECTOR, SIVAGANGAI DISTRICT
August 6, 2020
A.AYYAMMAL Vs. DIRECTOR, PUBLIC HEALTH AND PREVENTIVE MEDICINE
September 17, 2020
A.BOSE Vs. SECRETARY TO THE GOVERNMENT
March 17, 2020
A.BRINDA Vs. DIRECTOR OF SCHOOL EDUCATION
May 18, 2020
A.C. MURUGESAN Vs. DISTRICT COLLECTOR
April 9, 2020
A.C.SURESH BABU Vs. DISTRICT COLLECTOR
February 5, 2020
A.CHANDRASEKARAN Vs. THE DISTRICT COLLECTOR, COLLECTORATE, SALEM
November 10, 2020
A.CHRISTAL JAYAN Vs. DIRECTOR OF SCHOOL EDUCATION
July 7, 2020
A.DURAISINGAM Vs. GOVERNMENT OF TAMIL NADU
July 21, 2020
A.E. CHELLIAH Vs. CHAIRMAN AND MEMBERS OF THE BAR COUNCIL OF TAMIL NADU
March 30, 2020
A.E.CHELLIAH Vs. CHAIRMAN AND MEMBERS OF THE BAR
June 16, 2020
A.G.CHANDRASEKAR Vs. STATE
June 5, 2020
A.GANESAN Vs. DISTRICT COLLECTOR, DISTRICT COLLECTORS OFFICE, TRICHY
September 23, 2020
A.GOVINDARAJ Vs. SHANMUGAM
January 3, 2020
A.IMMELDA Vs. R.ANTHONISAMY
February 19, 2020
A.JANAKIRAMAN Vs. RAILWAY EMPLOYEES CO-OPERATIVE
June 2, 2020
A.JAYABAL Vs. STATE
June 8, 2020
A.JAYACHITRA Vs. PRINCIPAL SECRETARY/MEMBER SECRETARY
December 11, 2020
A.JEBARSHAN JOYAL Vs. STATE
July 13, 2020
A.JOHNBHAASHA Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT
September 17, 2020
A.JOTHILAKSHMI Vs. V.GOPALAKRISHNAN
January 21, 2020
A.K.MOHAMED MOHAIDHEEN Vs. PRINCIPAL SECRETARY
July 8, 2020
A.K.SASIKUMAR Vs. COMMISSIONER OF POLICE, CHENNAI CITY
September 21, 2020
A.K.SHEIK MANZOOR Vs. STATE OF TAMILNADU
June 2, 2020
A.KANAGARAJ Vs. SECRETARY
June 3, 2020
A.KANNAN Vs. STATE OF TAMILNADU
June 16, 2020
A.KATHIJA AMMAL Vs. STATE OF TAMIL NADU
February 14, 2020
A.KRISHNAMMAL Vs. SUBBULAKSHMI
February 28, 2020
A.KRISHNAMMAL Vs. COMMISSIONER, THE COMMISSIONARATE OF LAND ADMINISTRATION
September 14, 2020
A.KRISHNAN Vs. PNB TECH WAVES(P) LTD,
February 28, 2020
A.KUMAR Vs. ASSISTANT DIRECTOR OF GEOLOGY AND MINING
August 3, 2020
A.M.RANJITH KUMAR Vs. RADHA JEYALAKSHMI
June 10, 2020
A.MAHESHWARAN Vs. TAMIL NADU STATE MARKETING CORPORATION LIMITED
December 18, 2020
A.MAHESWARI Vs. A.JEYARAJ
February 27, 2020
A.MANI Vs. JOINT REGISTRAR OF COOPERATIVE
July 13, 2020
A.MARIKANNU Vs. CHIEF ENGINEER
July 6, 2020
A.MARIMUTHU Vs. S.CHANDIRAPRIYANGA
February 7, 2020
A.MICHAEL Vs. THENMOZHI
March 18, 2020
A.MITHUN CHAKRAVARTHI Vs. DISTRICT COLLECTOR, THENI DISTRICT
September 21, 2020
A.MOHIDEEN Vs. SENIOR INTELLIGENCE OFFICER
June 30, 2020
A.MUBARAK AHAMED Vs. SUPERINTENDENT OF POLICE, SIVAGANGAI DISTRICT
September 23, 2020
A.MURUGAVELU Vs. TAMIL NADU STATE TRANSPORT CORPORATION
December 2, 2020
A.MUTHURAJA Vs. SUPERINTENDENT OF POLICE
January 8, 2020
A.MYLEVAKANAN Vs. COMMISSIONER GOBICHETTIPALAYAM MUNICIPALITY
December 17, 2020
A.N.MAHESH Vs. STATE REP. BY
May 8, 2020
A.N.S.MURUGAN Vs. M.SIVANANDA MUDALIAR
July 15, 2020
A.P. GANESAN Vs. STATE OF TAMILNADU
March 5, 2020
A.P. SURYAPRAKASAM Vs. SUPERINTENDENT OF POLICE, SANGLI DISTRICT, MAHARASHTRA
July 9, 2020
A.PACKIYAMARY Vs. DISTRICT REVENUE OFFICER
August 4, 2020
A.PONNUSAMY PILLAY Vs. COMMERCIAL TAX OFFICER KARAIKKAL
January 8, 2020
A.PRABHU Vs. K.BALAMURUGAN
October 15, 2020
A.PRAMASIVAN Vs. STATE
September 23, 2020
A.PRAVEEN KUMAR Vs. CHAIRMAN
July 24, 2020
A.R.AMANULLAH Vs. DIRECTOR GENERAL OF POLICE
July 6, 2020
A.RADHAKRISHNAN Vs. COMMISSIONER OF LAND ADMINISTRATION, CHEPAUK
September 21, 2020
A.RAJENDRAN Vs. ASSISTANT DIRECTOR OF GEOLOGY AND MINING, PUDUKKOTTAI
August 5, 2020
A.RANI Vs. STATE OF TAMIL NADU
January 8, 2020
A.RANI Vs. M.KANNIAMMAL
November 5, 2020
A.RAVICHANDRAN Vs. PRINCIPAL SECRETARY/COMMISSIONER
July 13, 2020
A.RENGANATHAN Vs. A.KESAVAN
September 14, 2020
A.S.BILAL Vs. CHIEF SECRETARY
July 8, 2020
A.S.P.T. BALAKRISHNAN Vs. REGIONAL MANAGER (TAMIL NADU)
October 29, 2020
A.SAHUL HAMEEDHU Vs. REVENUE DIVISIONAL OFFICER
December 10, 2020
A.SAKTHIVEL Vs. THE DISTRICT COLLECTOR, OFFICE OF THE DISTRICT COLLECTOR, KARUR DISTRICT.
September 18, 2020
A.SAKUNTHALA DEVI Vs. REGISTRAR GENERAL
February 3, 2020
A.SAMPATH KUMAR Vs. BOARD MEMBERS TAMIL NADU ELECTRICITY BOARD
September 18, 2020
A.SHAKEELA Vs. ZAHIR HUSSAIN
June 16, 2020
A.SRIDHARAN Vs. B.GOWRI
January 13, 2020
A.SUBRAMANI (DIED) Vs. G.R.SAMICHETTY
September 22, 2020
A.SUBUKHAN Vs. STATE REP. BY ITS SENIOR INTELLIGENCE OFFICER
February 21, 2020
A.THANGARAJ Vs. STATE OF TAMIL NADU
June 2, 2020
A.UDHAYAKUMAR Vs. STATE
July 7, 2020
A.ULAGAMMAL Vs. S.ABHINAYA
September 21, 2020
A.V. RADHAKRISHNAN Vs. THE REGIONAL DEPUTY COMMISSIONER
February 17, 2020
A.VALARMATHI Vs. STATE OF TAMIL NADU
August 6, 2020
A.VENKATASUBRAMANIAN Vs. L.KARTHIKEYAN
February 20, 2020
A.VENKATESAN Vs. STATE INFORMATION COMMISSIONER
June 1, 2020
A.VIJAYARANGAHAVAN Vs. R.S.MOHMMEED GOUSE
January 2, 2020
A.YESURAJAN Vs. STATE
June 19, 2020
A/M JAMBUKESWARAR THIRUKOIL Vs. GANDHIMATHI
December 14, 2020
A/M PUSHPAVANEESWARAR TEMPLE Vs. DISTRICT COLLECTOR, P.M.DISTRICT @ SIVAGANGA
June 18, 2020
A1 WELFARE CLUB Vs. GOVERNMENT OF TAMIL NADU
January 29, 2020
AALAYA JEWEL INDUSTRY (P) LTD Vs. SETTLEMENT COMMISSION, CUSTOMS, CENTRAL EXCISE & SERVICE TAX
October 1, 2020
ABDINASIR UGAS ALI Vs. THE ASSISTANT COMMISSIONER OF CUSTOMS, PROSECUTION UNIT
July 24, 2020
ABDUL AZEEZ HAROON Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 21, 2020
ABDUL HASDSAN SHADHULY Vs. STATE
March 24, 2020
ABDUL KALAM AZAD Vs. STATE
February 3, 2020
ABDUL LATHIF MARACAIR Vs. S.THAMEEM @ MOHAMMED THAMEEM ANSARI
September 21, 2020
ABDUL RAHEEM Vs. EXECUTIVE OFFICER PONNAMARAVATHY PANCHAYAT UNION, PONNAMARAVATHY TALUK, PUDUKKOTTAI DISTRICT
August 27, 2020
ABITHAMBAL Vs. NAMASIVAYA NAICKER
February 12, 2020
ABRAHAM MUTHUKUMAR Vs. COMMISSIONER OF POLICE
July 10, 2020
ACC TRENDS PVT. LTD Vs. PROVOCATRO APPARELS PVT. LTD.
November 23, 2020
ACHAMMAL @ SAROJA AMMAL Vs. SARASWATHI
September 21, 2020
ACME WARE HOUSING PRIVATE LIMITED Vs. PRINCIPAL COMMISSIONER (PREVENTIVE), CHENNAI
December 4, 2020
ADAIKALAM Vs. K.POTHIYAPPAN
January 3, 2020
ADAIKALASAMY Vs. STATE
January 8, 2020
ADDITIONAL DIRECTOR GENERAL, DIRECTOR GENERAL OF GOODS AND SERVICE TAX INTELLIGENCE Vs. PRIME GOLD INTERNATIONAL LIMITED
October 13, 2020
ADHISTALAKSHMI Vs. STATE OF TAMIL NADU
November 27, 2020
ADHITHANAR EDUCATIONAL INSTITUTION OF A PUBLIC NATURE AND ORS. Vs. KARUNAKARAN AND ORS.
January 23, 2020
ADI BHAGAVAN Vs. DEPUTY SUPERINTENDENT OF POLICE, VIGILANCE AND ANTI-CORRUPTION
December 16, 2020
ADINATH SRINIVASA FOUNDATIONS LLP Vs. SECRETARY SERENE KSHETRA OWNERS ASSOCIATION
February 3, 2020
ADIRAMPATTINAM EDUCATION TRUST Vs. GOVERNMENT OF TAMIL NADU
March 12, 2020
ADITHYA MODI Vs. UNION OF INDIA
January 13, 2020
ADITYA ANDREAS Vs. STATE
October 8, 2020
ADITYA BIRLA MONEY LIMITED Vs. NATIONAL STOCK EXCHANGE OF INDIA LIMITED
June 1, 2020
ADVANTAGE STRATEGIC CONSULTING PRIVATE LIMITED, Vs. PRINCIPAL COMMISSIONER OF INCOME TAX, CHENNAI
December 2, 2020
AEON EXPORTERS Vs. K.M.MOHANA SUNDARAM
March 2, 2020
AFSATH BEEVI Vs. STATE
January 27, 2020
AGATAA GRACE BENJAMIN Vs. ASST. GENERAL MANAGER AND DISCIPLINARY AUTHORITY
January 8, 2020
AGILAVALLI THIRUMALAI Vs. M.ARUL
November 5, 2020
AISHWARYA INFRASTRUCTURES Vs. CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU
September 23, 2020
AJAY @ AJITHKUMAR Vs. STATE
September 21, 2020
AJAY KAUSHIK Vs. R. SASIKUMAR
January 28, 2020
AJAY KUMAR BISHNOY Vs. TAP ENGINEERING
January 9, 2020
AJITH M. Vs. STATE
August 29, 2020
AJITHKUMAR Vs. STATE OF TAMIL NADU
August 4, 2020
AJMAL KHAN Vs. STATE
November 19, 2020
AJWAR ALI Vs. KUMARESAN
November 9, 2020
AKKAMMAL Vs. STATE OF TAMIL NADU
June 24, 2020
AKSHAYA AGRO INFORMATICS PVT. LTD. Vs. K.K.RICE MILL
February 27, 2020
ALAGESAN Vs. SUPERINTENDENT OF POLICE
February 21, 2020
ALAGIRISAMY Vs. C. T. SIVAKUMAR
February 28, 2020
ALAGUPANDI Vs. ASSISTANT DIRECTOR, GEOLOGY AND MINING MADURAI
September 18, 2020
ALAMELOU Vs. IVRCS INFRASTRUCTURE AND PROJECT LIMITED
December 16, 2020
ALCHEMIST ASSET RECONSTRUCTION COMPANY LIMITED Vs. VME PRECAST PVT. LTD.
January 3, 2020
ALFRED BERG & CO. (I) PVT. LTD. Vs. STATE OF TAMIL NADU
January 10, 2020
ALIMA BEE AND ORS. Vs. RAZIA SULTANA WAQF ALAL AULAD (P) TRUST
September 22, 2020
ALIYA NATCHIYAR Vs. DISTRICT COLLECTOR
June 3, 2020
ALL INDIA ANNA DRAVIDA MUNNETRA KAZHAGAM Vs. UNION OF INDIA
July 27, 2020
ALL INDIA PRIVATE EDUCATIONAL INSTITUTIONS ASSOCIATION Vs. STATE OF TAMIL NADU
July 29, 2020
ALL INDIA UNION BANK OFFICER STAFF ASSOCIATION Vs. GOVERNMENT OF INDIA
February 6, 2020
ALL INDIA UNION BANK OFFICER STAFF ASSOCIATION REP BY ITS GENERAL SECRETARY Vs. BRAJESHWAR SHARMA CHIEF GENERAL MANAGER(HR) UNION BANK OF INDIA
September 2, 2020
ALLAH PITCHAI Vs. MUNICIPALITY COMMISSIONER
December 8, 2020
ALLIMUTHU Vs. STATE
June 9, 2020
ALLU ARVIND BABU Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 4, 2020
ALPHA MINERALS AND CHEMICALS Vs. PRESIDING OFFICER, LABOUR COURT, TIRUNELVELI
March 9, 2020
ALSTOM T & D INDIA LTD , CHENNAI Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CHENNAI
December 7, 2020
ALSTOM T&D INDIA LTD. Vs. TEXCEL INTERNATIONAL PVT. LTD.
January 31, 2020
AMARAVATHI Vs. JAYALAKSHMI AMMAL
February 6, 2020
AMARAVATHI PACKAGING INDUSTRIES Vs. SHANMUGHASUNDARAM
February 18, 2020
AMBALAVANAN Vs. SARAVANAN
March 6, 2020
AMBEDKUMAR Vs. JAYA
January 13, 2020
AMBETHKAR Vs. SUB-DIVISIONAL MAGISTRATE
June 29, 2020
AMBIGAVATHY Vs. PRINCIPAL SECRETARY TO GOVERNMENT STATE OF TAMIL NADU
September 23, 2020
AMBIKA Vs. NARAYANAPERUMAL
March 2, 2020
AMBIKESWARI Vs. V. KRISHNAMOORTHY
January 28, 2020
AMERTHAM Vs. THANNACE
June 2, 2020
AMMAN CHEMICALS Vs. ADDITIONAL SECRETARY & APPELLATE AUTHORITY MINISTRY OF COMMERCE & INDUSTRY DEPARTMENT OF INDUSTRIAL POLICY & PROMOTION
October 7, 2020
AMMAPILLAI Vs. DISTRICT COLLECTOR,COLLECTORATE BUILDINGS,MADURAI DISTRICT
September 14, 2020
AMMASAI GOUNDER Vs. PAVAYAMMAL
June 2, 2020
AMMASAYAMMAL Vs. R.RAMASAMI
February 3, 2020
AMOSHSUNDAR SINGH Vs. STATE
December 23, 2020
AMULMARY Vs. S KANDAVEL
September 15, 2020
AMUTHA Vs. STATE OF TAMIL NADU
February 3, 2020
AMUTHA Vs. STATE
July 13, 2020
AMUTHA Vs. THALAPPAKATTI HOTELS PVT LTD
February 25, 2020
AMUTHA & CO. Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
July 7, 2020
ANAGLIT AMMAL Q Vs. TAMIL NADU ELECTRICITY BOARD
July 10, 2020
ANAND Vs. REVENUE DIVISIONAL OFFICER
August 5, 2020
ANAND AND ORS. Vs. STATE
February 7, 2020
ANANDABABU Vs. MANIVANNAN
November 6, 2020
ANANDAN Vs. GAJENDRAN
October 16, 2020
ANANDAN Vs. NEELAKANDAN
December 7, 2020
ANANDARAJ Vs. STATE INSPECTOR OF POLICE
December 23, 2020
ANANDARAJ Vs. R.SHANMUGAVEL
November 5, 2020
ANANDHA KUMAR Vs. SATHYA
September 29, 2020
ANANDHANARAYANAN Vs. K. HARISH
August 26, 2020
ANANDHARAJ Vs. STATE BY, INSPECTOR OF POLICE
August 25, 2020
ANANDKUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 23, 2020
ANANTHA KUMAR Vs. PERUMAL
December 14, 2020
ANANTHA MURUGAN Vs. UNION OF INDIA
February 25, 2020
ANBALAGAN Vs. ASSISTANT DIRECTOR GEOLOGY AND MINING
September 14, 2020
ANBARASAN Vs. STATE OF TAMIL NADU
June 4, 2020
ANDRE Vs. SENIOR SUPERINTENDENT OF POLICE
September 23, 2020
ANEESH SEKHAR, COMMISSIONER, MADURAI MUNICIPAL CORPORATION, MADURAI Vs. J.VIJAYAKUMAR ASSISTANT (RTD), SOUTH ZONE, MADURAI MUNICIPAL CORPORATION MADURAI
December 23, 2020
ANGALAMMAL Vs. T.V. NAGAPPA MUDALIAR AND ORS.
May 19, 2020
ANITHA Vs. REVENUE DIVISIONAL OFFICER, SIVAGANGAI
September 16, 2020
ANJALAI Vs. STATE
February 13, 2020
ANJALAI Vs. SECRETARY TO GOVERNMENT, HOME DEPARTMENT
August 4, 2020
ANJALAI Vs. K. KOMAGAM
September 21, 2020
ANNA UNIVERSITY Vs. MAHENDRA INSTITUTE OF TECHNOLOGY
February 14, 2020
ANNA UNIVERSITYREP BY ITS REGISTRARGUINDY Vs. ARS COLLEGE OF ENGINEERING
October 13, 2020
ANNAI J.K.K.SAMPOORANI AMMAL CHARITABLE TRUST Vs. REGISTRAR
June 16, 2020
ANNAPAPPU Vs. STATE OF TAMIL NADU
September 23, 2020
ANNAPOORANI Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT
December 23, 2020
ANSHUL MISHRA Vs. DISTRICT COLLECTOR
August 12, 2020
ANTHINARAYANA RAJ Vs. DISTRICT COLLECTOR
September 25, 2020
ANTHONY XAVIER Vs. STATE
December 9, 2020
ANTONY Vs. CHINNAPPARAJ
February 5, 2020
ANTONY MOSES Vs. ROSELIN
February 3, 2020
ANTONY SAMY Vs. REGISTRAR, DEBTS RECOVERY TRIBUNAL
August 4, 2020
ANURADHA Vs. ADDITIONAL CHIEF SECRETARY
September 16, 2020
APEX LABORATORIES PVT.LTD. Vs. MEDIVETI AGRO VET INDIA-NUTRITIONS
September 28, 2020
APEX LABORATORIES PVT.LTD. Vs. APPLE HEALTH CARE
September 28, 2020
APPAR SAMY Vs. REVENUE DIVISIONAL OFFICER
August 6, 2020
AQUA PUMP INDUSTRIES Vs. N RAJU
July 23, 2020
ARAVAMUTHU Vs. STATE
November 10, 2020
ARAVINDHAN Vs. STATE
June 26, 2020
ARIVUDAI NAMBI Vs. LAKSHMANAN
September 7, 2020
ARJUNAN Vs. STATE
March 11, 2020
ARM COLLEGE OF ENGINEERING Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
September 4, 2020
AROGYA SOPHINE Vs. AROGYA SAMI
November 18, 2020
ARPUTHA RAJ Vs. PRABHAVATHI
February 19, 2020
ARULMANI Vs. DISTRICT COLLECTOR
February 11, 2020
ARULMIGU MAYURNATHASWAMY DEVASTHANAM Vs. M.K. SUBRAMANIARAJA
August 5, 2020
ARULMIGU THANDAYUTHAPANI SWAMY THIRUKOVIL Vs. V. RAJESH
November 24, 2020
ARULMIGU VELLAM MATRUM PARALAYAM KATHA VINAYAGAR KOIL Vs. NATARAJAN
January 28, 2020
ARULMIGU VELUKKAI SRI AZHAGIYA Vs. G.K.KANNAN
March 5, 2020
ARULMURUGAN MILLS Vs. STATE OF TAMIL NADU
January 21, 2020
ARULSREE MOZHI Vs. STATE
September 24, 2020
ARUMUGA NADAR Vs. CHINNADURAI
August 18, 2020
ARUMUGAM Vs. REVENUE DIVISIONAL OFFICER, PARAMAKUDI
December 10, 2020
ARUMUGAM Vs. A. NELLAI VADIVU
October 13, 2020
ARUMUGAMMAL Vs. ACHAMMAL
September 14, 2020
ARUMUGHAM Vs. PECHAMMAL & OTHERS
January 10, 2020
ARUMUGHAM Vs. SANKAR
October 15, 2020
ARUN Vs. STATE
September 21, 2020
ARUN Vs. STATE
October 14, 2020
ARUNACHALAM Vs. GOVINDAN
November 5, 2020
ARVIND SIVAKUMARAN Vs. RAJKUMAR JAIN
August 24, 2020
ASAITHAMBI Vs. SUPERINTENDENT OF POLICE PUDUKOTTAI DISTRICT
January 6, 2020
ASAITHAMBI Vs. REVENUE DIVISIONAL OFFICER
October 5, 2020
ASATHULLAH Vs. STATE
September 21, 2020
ASHIQUE EXPORTS (P) LTD Vs. SURESH K. K. TRADING AS M/S SHASTHA INDUSTRIES
November 4, 2020
ASHOK Vs. KARUNAKARAN
December 15, 2020
ASHOK GIRI Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE 3(2), CHENNAI
December 22, 2020
ASHOK KUMAR Vs. ASSISTANT DIRECTOR OF GEOLOGY AND MINING
September 17, 2020
ASHOK SEN Vs. RAJAMMAL
February 7, 2020
ASHOKUMAR Vs. REVENUE DIVISIONAL OFFICER, PUDUKKOTTAI DISTRICT
September 18, 2020
ASHWIN KUMAR RAMANATHAN Vs. INSPECTOR OF GENERAL OF REGISTRATION
May 27, 2020
ASHWINI JAYAKUMAR Vs. ARUN MOZHI SELVAN
June 9, 2020
ASMA AMMAL Vs. P. S. MOHAMED SHEIKA MARAIKKAYAR
December 8, 2020
ASSET RECONSTRUCTION COMPANY (INDIA) LTD Vs. DISTRICT MAGISTRATE/ DISTRICT COLLECTOR THIRUVALLUR, THIRUVALLUR DISTRICT
September 18, 2020
ASSISTANT COMMISSIONER OF CGST AND CENTRAL EXCISE Vs. SUTHERLAND GLOBAL SERVICES PRIVATE LIMITED
October 16, 2020
ASSISTANT COMMISSIONER OF CUSTOMS (REFUNDS) OFFICE OF COMMISSIONER OF CUSTOMS, CHENNAI Vs. DALMIA CEMENT (BHARAT) LIMITED
December 2, 2020
ASSISTANT DIVISIONAL ENGINEER, HIGHWAYS DEPARTMENT, TIRUPPATTUR Vs. MYMOON BI
September 18, 2020
ASSISTANT GENERAL MANAGER (ADMINISTRATION), MADURAI Vs. P.KAMAIYYAN
December 23, 2020
ATC TIRES PRIVATE LIMITED Vs. ZONAL ADDITIONAL DGFT AND ORS.
September 11, 2020
ATHAYEE Vs. KSRTC (KARNATAKA STATE ROAD TRANSPORT CORPORATION LTD
September 14, 2020
ATUL KAPUR Vs. ARUN KAPUR AND ORS.
January 6, 2020
AURO FOOD PRIVATE LIMITED Vs. EDUMAPPAN
January 24, 2020
AUROVILLE FOUNDATION Vs. ALEXANDER AND ORS.
February 20, 2020
AUROVILLE FOUNDATION, AUROVILLE Vs. ALEXANDER
January 22, 2020
AUSTIN DISTRIBUTORS PRIVATE Vs. HYUNDAI MOTOR INDIA LIMITED
December 23, 2020
AUTHORISED OFFICER Vs. SUB REGISTRAR
July 10, 2020
AVINASHI TOWN PEOPLE WELFARE DEVELOPMENT ASSOCIATION Vs. SECRETARY TO GOVERNMENT,MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
September 14, 2020
AVS TECH BUILDING SOLUTION INDIA PRIVATE LIMITED Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAXES
December 4, 2020
AVVAI VILLAGE WELFARE SOCIETY Vs. THE INCOME TAX OFFICER, EXEMPTIONS WARD, THIRUCHIRAPALLI
September 10, 2020
AYYADURAI Vs. TAMIL ALAGI
August 18, 2020
AYYANAR Vs. SANTHI
September 17, 2020
AYYAPPAN Vs. JAHIR HUSSAIN
March 18, 2020
AZHAGU @ AZHAGURAJ Vs. STATE
February 20, 2020
B & A DIGI TACTICAL SOLUTIONS PRIVATE LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
December 22, 2020
B RAJESH Vs. UNION OF INDIA, DR RAJENDRA PRASAD ROAD, NEW DELHI
September 3, 2020
B RAMKUMAR ADITYAN Vs. CHIEF SECRETARY GOVERNMENT OF TAMIL NADU SECRETARIAT
May 13, 2020
B. ANITHA Vs. GENERAL MANAGER - HRD, APPELLATE AUTHORITY, THE KARUR VYSYA BANK LIMITED AND ORS.
December 10, 2020
B. CLARA Vs. DIRECTOR OF ELEMENTARY EDUCATION, CHENNAI
October 5, 2020
B. DINESH KUMAR Vs. STATE OF TAMIL NADU
January 27, 2020
B. DINESH KUMAR, ASSISTANT SURGEON, VADAMADURAI PRIMARY HEALTH CENTRE Vs. STATE OF TAMIL NADU,
October 1, 2020
B. ELANGO Vs. STATE
February 12, 2020
B. GEETHA Vs. S. RENUKA
November 3, 2020
B. JANAKIRAMAN Vs. REVENUE DIVISIONAL OFFICER
July 31, 2020
B. NAGARAJAN Vs. MANAGING DIRECTOR
January 31, 2020
B. POONGOTHAI Vs. K. KARUPPUSAMY
December 16, 2020
B. PUSHPARAJ Vs. T. CHINNATHAMBI AND ORS.
September 30, 2020
B. RAJESH KUMAR Vs. R. KUMAR
April 7, 2020
B. RAVI KUMAR Vs. COMMISSIONER OF POLICE, GREATER CHENNAI CORPORATION
September 21, 2020
B. SELVAM Vs. P.R. RAVI SANKAR
September 17, 2020
B. SELVAM Vs. P. KRISHNAMOORTHY
October 14, 2020
B. SHANKAR Vs. UNION OF INDIA
November 3, 2020
B. SHANTHI Vs. GOVERNMENT OF TAMIL NADU
September 23, 2020
B. SIVAKUMAR Vs. STATE OF TAMIL NADU
March 23, 2020
B. STALIN Vs. R. MAHESWARI
October 16, 2020
B. THIRUMALAI Vs. T. S. THIYAGARAJAN
February 3, 2020
B. YAMUNA Vs. PRINCIPAL SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
November 3, 2020
B.A.DURAISWAMY Vs. A.S.KANDASWAMY
February 5, 2020
B.A.SAMPATH KUMAR Vs. STATE REP BY, INSPECTOR OF POLICE
June 5, 2020
B.ANNADURAI Vs. M.THANIKACHALAM
December 7, 2020
B.ARUL Vs. DISTRICT COLLECTOR, KARUR DISTRICT
August 5, 2020
B.ASWANTHRAM Vs. JOINT SECRETARY
July 15, 2020
B.BALEESHWARI Vs. J.GUNAVATHY BABY
February 17, 2020
B.BALRAJ Vs. DIRECTOR GENERAL OF POLICE
June 3, 2020
B.CHAKKARAVARTHYSRIRAMAN Vs. INSPECTOR OF POLICE, C2 PERIYAPALAYAM POLICE STATION
September 14, 2020
B.DINESH RAO Vs. G.SATHEESH BABU
October 13, 2020
B.JONES ALFRED Vs. PRINCIPAL SECRETARY TO GOVERNMENT
June 3, 2020
B.KALEESWARI Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD.
October 22, 2020
B.KANCHANA Vs. STATE OF TAMIL NADU
July 6, 2020
B.KASI VISWANATHAN Vs. INCOME TAX OFFICER
February 11, 2020
B.KESAVALU Vs. M.ELLAPPAN
February 5, 2020
B.KUMARESAN Vs. DEPUTY SECRETARY TO GOVERNMENT
March 2, 2020
B.NAVEEN KUMAR Vs. R.P.RAMAESHAN
July 6, 2020
B.PADMANATHAN Vs. STATE OF TAMIL NADU
August 3, 2020
B.R.R.HOLDING PRIVATE LTD. Vs. CHENNAI GARR TECH LIMITED
May 28, 2020
B.RAMAMOORTHY Vs. ASSISTANT DIRECTOR,MINES AND MINERALS DEPARTMENT OF GEOLOGY AND MINING
August 4, 2020
B.RAMAMOORTHY Vs. STATE OF TAMIL NADU
September 18, 2020
B.RAMAMOORTHY Vs. STATE OF TAMILNADU
June 22, 2020
B.SATHISHKUMAR Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF PERSONNEL AND ADMINISTRATIVE REFORMS
October 12, 2020
B.SATHYAKALA Vs. STATE
March 2, 2020
B.SELVARAJ Vs. SECRETARY TO GOVERNMENT
February 7, 2020
B.SHANMUKHAM Vs. STATE OF TAMIL NADU
November 11, 2020
B.STALIN Vs. PRINCIPAL SECRETARY
July 21, 2020
B.STALIN Vs. BLOCK EDUCATIONAL OFFICER
July 13, 2020
B.VIJAYALAKSHMI Vs. R.AMARAVATHI
June 30, 2020
BABITHA JAIN Vs. P. THANASEKARAN
October 16, 2020
BABU Vs. INSPECTOR OF POLICE, W-23, ROYAPETTAH WOMENS POLICE STATION
September 23, 2020
BABU Vs. STATE
October 5, 2020
BABU E Vs. S RAMESH
July 14, 2020
BABU M.ABRAHAM Vs. A.ISSAC ABRAHAM
December 23, 2020
BABU PRASANTH Vs. SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION
February 14, 2020
BABUJI JACOB Vs. INCOME TAX OFFICER, NON CORPORATE WARD 1(2), CHENNAI
December 8, 2020
BAJAJ ALLIANCE GENERAL INSURANCE COMPANY LIMITED Vs. S.GIRIJA
June 2, 2020
BAJAJ ALLIANE GENERAL INSURANCE CO.LTD Vs. RANJANI
February 17, 2020
BAJAJ ALLIANZ GENERAL INS. CO. LTD Vs. N.S.BALAJI
January 7, 2020
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. M.RAJAN
December 22, 2020
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SELVANAYAKI
July 14, 2020
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. SATHYANARAYANAN
December 16, 2020
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. MANONMANI
December 16, 2020
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. S.KRISHNAVENI
November 11, 2020
BAKKIARAJ Vs. STATE, REPRESENTED BY, INSPECTOR OF POLICE
June 8, 2020
BALA GANESH TRANSPORT Vs. SECRETARY TO GOVERNMENT OF INDIA
June 1, 2020
BALA SUBRAMANIYAN Vs. REVENUE DIVISIONAL OFFICER
September 23, 2020
BALABADRINARAYANA GUPTA Vs. S.RAMASUBRAMANIAN
December 10, 2020
BALACHANDER Vs. VISWANATHAN
September 15, 2020
BALAGURUSAMY Vs. STATE
August 5, 2020
BALAJI Vs. SUB INSPECTOR OF POLICE
July 6, 2020
BALAJI Vs. ASSISTANT COMMISSIONER OF POLICE, PATTABIRAM RANGE
July 14, 2020
BALAKRISHNAMURTHY Vs. NATARAJA PADAYACHI
February 27, 2020
BALAMAYILVAGANAM Vs. LICKMICHAND
February 18, 2020
BALAMURALI Vs. SUPERINTENDENT OF POLICE
January 30, 2020
BALAMURUGAN Vs. STATE
April 17, 2020
BALAMURUGAN Vs. REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE, SIVAGANGAI
September 24, 2020
BALAMURUGAN Vs. STATE
September 8, 2020
BALAMURUGAN Vs. ASSISTANT DIRECTOR, MINES AND MINERALS, MADURAI DISTRICT
October 8, 2020
BALARAMAN Vs. KAMALAM
December 16, 2020
BALASUBBA NAIDU Vs. BALKRISHNA NAICKER
January 6, 2020
BALASUBRAMANIAM RAJALAKSHMI Vs. UNION OF INDIA
January 29, 2020
BALASUBRAMANIAN Vs. STATE
February 25, 2020
BALASUBRAMANIYAN Vs. REVENUE DIVISIONAL OFFICER
August 6, 2020
BALKIS NATCIAR Vs. ARULMIGU ADHEESWARAR THIRUKOIL
February 25, 2020
BALRAJ Vs. REVENUE DIVISIONAL OFFICER,REVENUE DIVISIONAL OFFICE
August 6, 2020
BALU Vs. STATE REP
September 9, 2020
BARATHSINGH Vs. STATE
April 8, 2020
BASAVAMUTHAN Vs. STATE
December 30, 2020
BASHEER Vs. STATE
December 10, 2020
BASHEERA Vs. STATE
March 19, 2020
BASKAR Vs. ASSISTANT DIRECTOR, MINES AND MINERALS DEVELOPMENT
August 4, 2020
BASKAR Vs. PADMAVATHY
November 19, 2020
BASKARAN Vs. DEPUTY SUPERINTENDENT OF POLICE
July 9, 2020
BATCHA Vs. STATE
December 3, 2020
BATCHA Vs. N.KUMAR
July 6, 2020
BAXTER (INDIA) PRIVATE LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
February 19, 2020
BAY FORGE LTD. Vs. ASSISTANT COMMISSIONER
September 16, 2020
BEJAN SINGH EYE HOSPITAL PVT. LTD. AND ORS. Vs. INCOME TAX DEPARTMENT, MADURAI
March 12, 2020
BENJAMIN JACOB Vs. SECRETARY TO GOVT.
September 23, 2020
BENSAN EXIM CORPORATION AND ORS. Vs. THE PRESIDING OFFICER, THE DEBTS RECOVERY TRIBUNAL-II AND ORS.
February 6, 2020
BERYL SELVAMANI Vs. ST. JOHN FREIGHT SYSTEMS LIMITED
October 23, 2020
BETTIAH LOKESH Vs. N.RAMESH
March 12, 2020
BGR ENERGY SYSTEMS LIMITED Vs. ADDITIONAL COMMISSIONER OF GST & CENTRAL EXCISE
December 2, 2020
BHAGIYALAKSHMI Vs. D. GOVINDARAJAN
November 3, 2020
BHAGWANDAS Vs. T.MANOJ
February 14, 2020
BHARANI R. PALUVAL Vs. SRIKANTH NAGOTHI
July 1, 2020
BHARAT HEAVY ELECTRICALS LIMITED Vs. M/S. UB ENGINEERING LIMITED
January 21, 2020
BHARAT KUMAR Vs. VALLABHACHARYA VIDYA SA
November 4, 2020
BHARAT PETROLEUM CORPORATION LTD Vs. P. UMAPATHY
December 22, 2020
BHARAT PETROLEUM CORPORATION LTD. Vs. K.V.SUBBA RAO
February 25, 2020
BHARAT SINGH CHAUHAN Vs. TAMIL NADU STATE CHESS ASSOCIATION
February 3, 2020
BHARATH KUMAR Vs. SASIKALA
August 5, 2020
BHARATH SCANS PRIVATE LIMITED Vs. THAJUNISSA
January 31, 2020
BHARATHI Vs. STATE OF TAMIL NADU
September 22, 2020
BHARATHI Vs. STATE
March 13, 2020
BHARGAVI REDDY Vs. ICICI BANK LIMITED
January 28, 2020
BHARJANA Vs. ADDITIONAL SECRETARY TO THE GOVERNMENT
August 4, 2020
BHARTI AXA GENERAL INSURANCE CO. LTD Vs. NARASIMMAN
March 2, 2020
BHIMA RAZU PRASAD Vs. STATE, REP. BY DEPUTY SUPERINTENDENT OF POLICE
January 6, 2020
BHIMAAS ENGINEERING AND PROJECTS PVT. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE-1(2)
October 28, 2020
BHORUKA STEELS LTD Vs. STEEL COMPLEX LTD
November 5, 2020
BHUJ VEER SINGH Vs. PREETAM SINGH
September 23, 2020
BHUVANESWARI Vs. SECRETARY TO GOVERNMENT
January 13, 2020
BHUVANESWARI Vs. SUBRAMANIA GOUNDER
December 16, 2020
BHUVANESWARI Vs. MANI AND ORS.
September 1, 2020
BIBIN P. V. Vs. DISTRICT REVENUE OFFICER
December 7, 2020
BIJAY Vs. RITU
November 18, 2020
BINDHYA JOHN Vs. SUPERINTENDENT OF POLICE
July 7, 2020
BISMI AQUATIC PRODUCTS Vs. SUPERINTENDING ENGINEER
June 26, 2020
BLACK GOLD TECHNOLOGIES Vs. UNION OF INDIA AND ORS.
August 25, 2020
BLUE NILE PROPERTIES PVT., LTD. Vs. SECRETARY TO GOVERNMENT
January 7, 2020
BOARD OF TRUSTEES OF THE PORT OF CHENNAI RAJAJI SALAI Vs. XPRESS CONTAINER LINE (UK) LTD
September 17, 2020
BOLLINENI DEVELOPERS LTD Vs. K SAILENDRA KUMAR
August 21, 2020
BOOMMATHAN AND ORS. Vs. T.R. JEYARAMAN
March 11, 2020
BOSCO PRABU Vs. P.S.MITHRAN
March 10, 2020
BOSEPANDI Vs. SUPERINTENDENT OF POLICE, SIVAGANGAI DISTRICT
September 30, 2020
BRAIND LOUIS Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
March 4, 2020
BRANCH MANAGER Vs. PALANI,
August 25, 2020
BRANCH MANAGER Vs. VENNILA
December 11, 2020
BRANCH MANAGER Vs. SAJEETHA
July 7, 2020
BRANCH MANAGER Vs. NATHIYA
July 13, 2020
BRANCH MANAGER Vs. MURUGESAN
December 11, 2020
BRANCH MANAGER , BHARTI AXA GENERAL INSURANCE CO. LTD. Vs. NARAYANA RAO
March 10, 2020
BRANCH MANAGER , TATA AIG GENERAL INSURANCE CO. LTD. Vs. KRISHNAMOORTHY
June 4, 2020
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD, TIRUPUR Vs. SALOMANRAJ
October 6, 2020
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. R VALLIAMMAL
August 31, 2020
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. T.TAMILMANI
October 7, 2020
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LTD Vs. G. SANTHI
October 12, 2020
BRANCH MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. SAMJATH @ SHAMU
December 17, 2020
BRANCH MANAGER, M/S IFFCO TOKIO GENERAL INSURANCE CO LTD , SALEM Vs. CHINNAKKAL
December 15, 2020
BRANCH MANAGER, M/S NATIONAL INSURANCE CO LTD Vs. PERUMAL
December 9, 2020
BRANCH MANAGER, NATIONAL INSURANCE CO LTD Vs. VIDHYA VENKATESH
December 23, 2020
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. SELVARANI
September 16, 2020
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. S. RAMESHKUMAR
October 14, 2020
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. GANESHA MOORTHY
December 7, 2020
BRANCH MANAGER, NEW INDIA ASSURANCE CO LTD Vs. RANI
September 8, 2020
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUDHA
December 18, 2020
BRANCH MANAGER, ORIENTAL INSURANCE CO LTD Vs. S. SENTHILKUMAR
September 8, 2020
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. THANGAMMAL
October 13, 2020
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. S. VENKATASAMY
December 17, 2020
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LTD Vs. DHANALAKSHMI
August 6, 2020
BRANCH MANAGER,ORIENTAL INSURANCE COMPANY LIMITED Vs. SATHYAKUMAR
December 15, 2020
BRANCH MANAGER,ORIENTAL INSURANCE COMPANY LIMITED Vs. POONGAVANAM
March 12, 2020
BRIGHT MARKETING COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
February 3, 2020
BRIGHT SPINNERS Vs. D. SAMPATH KUMAR
January 28, 2020
BRUSHMAN INDIA LIMITED AND ORS. Vs. FIRST LEASING COMPANY OF INDIA LTD. AND ORS.
November 9, 2020
BVD POWER PRIVATE LIMITED Vs. STATE TAX OFFICER
February 3, 2020
C VENKATESAN Vs. STATE
July 10, 2020
C. ANANDA ACHARYULU Vs. C. SRIDHAR PRASAD
July 22, 2020
C. ANBARASU Vs. N SATHURDEEN
September 28, 2020
C. ARUL THERESA Vs. SECRETARY TO GOVERNMENT
January 20, 2020
C. ASHOK KUMAR Vs. SANTHAMMAL
February 3, 2020
C. BABU Vs. C. JANAKI
December 15, 2020
C. BALAJI BABU Vs. COMMISSIONER, CHENNAI CORPORATION, CHENNAI
February 24, 2020
C. CHANDRASEKARAN Vs. N. SEKAR
September 23, 2020
C. DAKSHINAMURTHY Vs. CONYBIO HEALTH CARE (INDIA) PVT LTD
October 16, 2020
C. ELANGOVAN Vs. GOVERNMENT OF TAMIL NADU
December 7, 2020
C. GOPALA KRISHNAN Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
October 15, 2020
C. HARIDOSS Vs. STATE OF TAMIL NADU
December 15, 2020
C. IRUDHAYA RANI METTILDA Vs. V. DIVYA
September 16, 2020
C. JEYAKUMAR Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION
August 3, 2020
C. JOTHI Vs. STATE OF TAMIL NADU
December 18, 2020
C. KISHANLAL Vs. DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE
December 22, 2020
C. KUMAR Vs. BRANCH MANAGER
January 22, 2020
C. L KAAVIYA Vs. CHAIRMAN, TNEB OFFICE, NPKRR MAALIGAI, 144, ANNA SALAI, CHENNAI
February 28, 2020
C. M. NATARAJAN Vs. SUBBAMMAL
July 28, 2020
C. MADANRAJ Vs. N. KAMALAMMAL AND ORS.
February 20, 2020
C. MAMIMALA Vs. DIRECTOR RURAL DEVELOPMENT & PANCHAYAT RAJ DEPARTMENT
October 9, 2020
C. MANOHARAN Vs. STATE
October 13, 2020
C. MURUGAN Vs. MANAGING DIRECTOR TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD
December 3, 2020
C. NAGAMUTHU Vs. T BRIGHT ROBINSON
September 17, 2020
C. NAVANEETHA KRISHNAN Vs. MANAGING DIRECTOR
January 28, 2020
C. NOORANDAN Vs. BRANCH MANAGER
January 22, 2020
C. P SUBRAMANIAM Vs. DEIVASIGAMANI GOUNDER
October 16, 2020
C. PANDI Vs. SUPERINTENDANT OF POLICE, OFFICE OF SUPERINTENDANT OF POLICE
October 1, 2020
C. PANDI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
September 1, 2020
C. PANDY Vs. MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION (KMB) LTD.
January 29, 2020
C. PARAMANATHAN Vs. S. KANNAN
March 11, 2020
C. PARAMESWARAN Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED
March 19, 2020
C. PONMALAR Vs. MATHAIYAN
October 14, 2020
C. RAJAKUMARI Vs. STATE OF TAMIL NADU
October 8, 2020
C. RAMALINGAM Vs. PRESIDING OFFICER I, ADDITIONAL LABOUR COURT, HIGH COURT CAMPUS
March 10, 2020
C. RAMYA Vs. C. GANAMBAL
January 31, 2020
C. RATHINAM Vs. PRINCIPAL SECRETARY INDUSTRIES DEPARTMENT, CHENNAI
October 7, 2020
C. RENGASAMY Vs. N. ALAGAPPAPILLAI
January 22, 2020
C. SAROJINI DEVI Vs. DIRECTOR OF LOCAL FUND AUDITS
January 23, 2020
C. SELVARAJ Vs. ANGATHAL
January 23, 2020
C. TAMIL SELVAN Vs. EXECUTIVE OFFICER
September 2, 2020
C. VIJAYAKUMAR Vs. STATE OF TAMIL NADU
January 13, 2020
C.ALAGU Vs. DISTRICT COLLECTOR, SIVAGANGAI DISTRICT, SIVAGANGAI
September 14, 2020
C.ANNAMALAI Vs. SUPERINTENDING ENGINEER, TAMILNADU GENERATION AND DISTRIBUTION CORPORATION LTD.
September 21, 2020
C.AZHAGARASAN Vs. DIRECTOR OF SCHOOL EDUCATION
September 15, 2020
C.BALAMURUGAN Vs. REVENUE DIVISIONAL OFFICER
August 3, 2020
C.CHANDRASEKARAN Vs. MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION LTD.
September 16, 2020
C.DEENATHAYALAPANDIAN Vs. SUB-REGISTRAR, SAYALKUDI MOOKAIYUR ROAD
August 5, 2020
C.JAYABALAN Vs. UNION OF INDIA
June 3, 2020
C.KASI Vs. RAJAM RADHARKRISHNAN
February 4, 2020
C.KRISHNADHAS Vs. DISTRICT COLLECTOR
July 10, 2020
C.MARIMUTHU Vs. COIMBATORE DISTRICT CO-OPERATIVE MILK PRODUCTS UNION LTD.,
July 10, 2020
C.MARYMUTHUKUMARI Vs. STATE OF TAMIL NADU
July 1, 2020
C.MURUGASAMY Vs. INSPECTOR OF POLICE
June 8, 2020
C.P.RAMACHANDRAN Vs. STATE REP
March 2, 2020
C.PALANIYANDI Vs. REVENUE DIVISIONAL OFFICER
August 4, 2020
C.PUSHPAM Vs. REVENUE DIVISIONAL OFFICER, PARAMAKUDI
August 3, 2020
C.PUYALRAMAN Vs. MANAGEMENT OF
March 2, 2020
C.R. KUPPUSAMY Vs. MANAGING DIRECTOR
January 29, 2020
C.RAMASAMY GOUNDER Vs. K.SHANMUGASUNDARAM
September 1, 2020
C.RAMASUBRAMANIAM Vs. INSPECTOR OF POLICE, CENTRAL BUREAU OF INVESTIGATION
December 11, 2020
C.RAMYA Vs. DISTRICT COLLECTOR
July 8, 2020
C.S.SIVANANDAN Vs. KARVY STOCK BROKING LTD.
September 21, 2020
C.S.UDAYAKUMAR Vs. PALANIAMMAL
February 14, 2020
C.SAGAYARAJ Vs. DISTRICT EDUCATIONAL OFFICER, KRISHNAGIRI DISTRICT
January 9, 2020
C.SAMBANDAM Vs. BANUMATHI
September 22, 2020
C.SASIYENDRAN Vs. STATE OF TAMIL NADU
June 2, 2020
C.SHENBAGAMOORTHY Vs. REVENUE DIVISIONAL OFFICER
December 7, 2020
C.SIVASANKARAN Vs. FOREIGNER REGIONAL REGISTRATION OFFICER
September 29, 2020
C.SOUNDARARAJAN Vs. DIRECTOR OF ELEMENTARY EDUCATION
June 3, 2020
C.SUMATHY Vs. COMPETENT AUTHORITY DISTRICT REVENUE OFFICER,COIMBATORE
September 21, 2020
C.SURENDERA DILIP Vs. VICE CHANCELLOR ANNA UNIVERSITY CAMPUS
December 7, 2020
C.SUSEELA Vs. SUB COLLECTOR/REVENUE DIVISIONAL OFFICER
February 5, 2020
C.T.MUTHUKUMARAN Vs. STATE
July 1, 2020
C.UTHAYAKUMAR Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE
July 7, 2020
C.V. RAVI Vs. THE INCOME TAX OFFICER, BUSINESS WARD - II (4)
November 30, 2020
C.V.CHANDRASEKARAN Vs. JOINT COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT
September 22, 2020
C.YUVARAJ Vs. R.VENKATARAMANA
December 17, 2020
CA V VENKATA SIVAKUMAR Vs. INSOLVENCY AND BANKRUPTCY BOARD OF INDIA
November 3, 2020
CALIFORNIA SOFTWARE CO., LTD. Vs. COMMISSIONER OF INCOME TAX-I
February 12, 2020
CANARA BANK Vs. VASAN MEDICAL CENTRE(INDIA) PVT LTD.
March 18, 2020
CANARA BANK Vs. DISTRICT COLLECTOR
July 13, 2020
CANARA BANK EMPLOYEES' UNION Vs. CANARA BANK
January 2, 2020
CAPRICORN FOOD PRODUCTS INDIA LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 23, 2020
CAPT LAKSHMI KRISHNA KUMAR Vs. UNION OF INDIA
March 10, 2020
CAR WORLD Vs. EMPLOYEES PROVIDENT FUNDS APPELLATE TRIBUNAL
September 16, 2020
CARE 4 LIFE Vs. SECRETARY TO GOVERNMENT
September 10, 2020
CARMEL EDUCATIONAL AND CHARITABLE TRUST Vs. INCOME TAX OFFICER, NON WARD 1(4)
October 5, 2020
CBI INTERNATIONAL Vs. INCOME TAX OFFICER
February 11, 2020
CEE DEE YES HEALTH CARE SERVICES PVT. LTD., Vs. RESERVE BANK OF INDIA
February 28, 2020
CEE DEE YES IT PARKS LTD Vs. RESERVE BANK OF INDIA DEPARTMENT OF BANKING SUPERVISION
October 5, 2020
CENTRAL BOARD OF CUS. AND C. EX., NEW DELHI Vs. T. RADHAKRISHNAN
March 6, 2020
CENTRAL BOARD OF EXCISE AND CUSTOMS Vs. K.G. DENIM LIMITED
January 10, 2020
CENTRAL BOARD OF SECONDARY EDUCATION Vs. MINOR RAANA CARIAPPA KALIANDA
September 29, 2020
CENTRAL LAW COLLEGE Vs. COMMITTEE ON FIXATION OF FEE
June 4, 2020
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November 23, 2020
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July 7, 2020
CHAIRMAN IFET COLLEGE OF ENGINEERING GENGARAMPALAYAM Vs. ARUMUGAM
December 7, 2020
CHAIRMAN TAMIL NADU MEDICAL SERVICES CORPORATION LTD. Vs. JACKSON LABORATORIES PRIVATE LIMITED
September 23, 2020
CHAIRMAN, RAASI POLYTECHNIC COLLEGE Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
September 14, 2020
CHAKKARABANI Vs. GOPAL GOUNDER
January 9, 2020
CHAKRAPANI NAIDU Vs. G. BABU
October 14, 2020
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December 21, 2020
CHANDIRASEKARAN Vs. STATE
October 28, 2020
CHANDRA Vs. KAKUMANI ADIKESAVALU CHETTY CHARITIES
February 21, 2020
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January 6, 2020
CHANDRA SINGH Vs. COMMISSIONER
June 9, 2020
CHANDRAN Vs. DISTRICT COLLECTOR SIVAGANGAI DISTRICT
September 22, 2020
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September 21, 2020
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October 15, 2020
CHANDRAPPA Vs. S.VIJAYENDRA
February 12, 2020
CHANDRASEKAR Vs. ASSISTANT DIRECTOR, MINES AND MINERALS DEPARTMENT,RAMANATHAPURAM
September 24, 2020
CHANDRASEKAR Vs. REVENUE DIVISIONAL OFFICER
December 10, 2020
CHANDRASEKARAN ANBARASI Vs. CHANDRASEKARAN SHIVAKUMAR
February 10, 2020
CHANGE INDIA Vs. K.SHANMUGAM
September 15, 2020
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February 14, 2020
CHELLADURAI Vs. SUDALAIMUTHU
September 30, 2020
CHELLAMMAL Vs. PRINCIPAL SECRETARY TO GOVERNMENT
September 17, 2020
CHELLAMMAL Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
July 10, 2020
CHELLIAH Vs. PRINCIPAL SECRETARY
March 6, 2020
CHENNAI GOODS TRANSPORT OWNERS SERVICE Vs. THIRUVALLORE DISTRICT GOODS TRANSPORT OWNERS SERVICE
March 23, 2020
CHENNAI GOODS TRANSPORT OWNERS SERVICE INDUSTRIAL COOPERATIVE SOCIETY LIMITED AND ORS. Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
March 23, 2020
CHENNAI GUEST HOUSE PVT LTD Vs. INDIAN BANK LTD
October 28, 2020
CHENNAI JUTE COMPANY Vs. VIRKSHA ASSOCIATES
September 23, 2020
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January 28, 2020
CHENNAI METRO RAIL LIMITED Vs. LANCO INFRATECH LIMITED
October 15, 2020
CHENNAI METROPOLITAN CO-OPERATIVE HOUSING SOCIETY LTD. Vs. INSPECTOR GENERAL OF REGISTRATION
January 23, 2020
CHENNAI PETROLEUM CORPORATION LIMITED Vs. LAKSHMI TRAVELS
December 8, 2020
CHENNAI PORT TRUST Vs. CHETTINAD LOGISTICS (P.) LTD.
November 11, 2020
CHERIAN ABRAHAM Vs. MADRAS MEDICAL MISSION, NO 4-A, CHENNAI
December 14, 2020
CHETAN KOTHARI Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
February 12, 2020
CHIDAMBARESWARAN Vs. SHYAM HOTELS AND RESTAURANTS, CHENNAI
September 4, 2020
CHIEF EDUCATIONAL OFFICER Vs. R. RAJA
February 19, 2020
CHINNA MANTHADI Vs. N.ROSI MANTHADI
September 23, 2020
CHINNADURAI Vs. KUMARARAJA
August 13, 2020
CHINNAIYA Vs. ASSISTANT DIRECTOR OF MINES AND MINERALS
December 7, 2020
CHINNAIYA @ CHINNAPAIYAN Vs. STATE
January 29, 2020
CHINNAIYAN Vs. REVENUE DIVISIONAL OFFICER
August 6, 2020
CHINNAKANNU Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
October 1, 2020
CHINNAMMAL Vs. SIDDHA GOUNDER (DIED)
June 2, 2020
CHINNAMMAL Vs. ARULMARY
February 25, 2020
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August 26, 2020
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September 18, 2020
CHINNANAN Vs. SIVANMALAI GOUNDER
November 23, 2020
CHINNAPPAN Vs. VIJAYALAKSHMI
December 8, 2020
CHINNASAMY Vs. DEPUTY SUPERINTENDENT OF POLICE
June 22, 2020
CHINNATHAMBI Vs. STATE
March 5, 2020
CHINNATHAMBI Vs. PRINCIPAL SECRETARY TO GOVERNMENT STATE OF TAMIL NADU HOME
September 16, 2020
CHITHIRAVEL Vs. ASSISTANT DIRECTOR, TAMIL NADU MINES AND MINERALS DEPARTMENT
September 14, 2020
CHITRA Vs. S. DEVI
March 2, 2020
CHITRAKALA Vs. STATE REP
August 27, 2020
CHITTU ALIAS PALANIAPPAN Vs. NARAYANA GOUNDER
December 23, 2020
CHOCKALINGAM Vs. DEVARAJ
January 20, 2020
CHOKKALINGAM SUDHAKAR Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, NON-CORPORATE WARD 18(1)
November 19, 2020
CHOLAMANDALAM GENERAL INSURANCE CO.LTD. Vs. MURKESAN
May 7, 2020
CHOLAMANDALAM GENERAL INSURANCE COMPANY LIMITED Vs. MS. M.KALAIVANI
May 7, 2020
CHOLAMANDALAM GENERAL INSURANCE COMPANY LIMITED Vs. M.ASHOK KUMAR
May 14, 2020
CHOLAMANDALAM GENERAL INSURANCE COMPANY LIMITED Vs. K.KUMAR
May 7, 2020
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LIMITED Vs. ANANDAN
March 11, 2020
CHOLAMANDALAM MS GENL INS CO., LTD. Vs. N.PARTHIBAN AND ANOTHER
May 5, 2020
CHOOLAI ARULMIGHU PACHAIAMMAN & VEMBULIAMMAN THIRUKOIL SEVA TRUST Vs. S.MANIKANDAN
September 14, 2020
CHRISTUDHAS Vs. STATE
July 20, 2020
CINNATHAMBI Vs. STATE OF TAMIL NADU
December 15, 2020
CITIFINANCIAL RETAIL SERVICES INDIA LTD., Vs. DOVE FINANCE LTD.
March 9, 2020
CLAIRE JOSEPHINE CARNOT Vs. ARAMAND DE LA VICTOIRE
February 3, 2020
CLUB INDIA RESORTS AND METRO HOTELS PRIVATE LIMITED Vs. SUPERINTENDENT OF POLICE
February 11, 2020
CO-OPERATIVE SUB REGISTRAR Vs. BALARAMAN
February 21, 2020
COIMBATORE JEWELLERS INDIA PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 19, 2020
COMISSIONER OF GST & CENTRAL EXCISE Vs. PAY PAL INDIA PVT. LTD.
July 10, 2020
COMMISSIONER Vs. KRISHNA P.NAIR
February 24, 2020
COMMISSIONER Vs. SECRETARY
October 1, 2020
COMMISSIONER BLOCK DEVELOPMENT OFFICE Vs. SARASU
December 1, 2020
COMMISSIONER OF CENTRAL EXCISE, SALEM Vs. JSW STEEL LTD.
February 13, 2020
COMMISSIONER OF COMMERCIAL TAXES Vs. RAMCO CEMENTS LTD.
March 9, 2020
COMMISSIONER OF CUSTOMS Vs. SHIPPING SERVICES
January 27, 2020
COMMISSIONER OF CUSTOMS Vs. MEDREICH STERILAB LTD
January 6, 2020
COMMISSIONER OF CUSTOMS Vs. MAGAL ENGG TECH PVT LTD
November 30, 2020
COMMISSIONER OF GST & CENTRAL EXCISE Vs. GLOVIS INDIA PRIVATE LIMITED
March 10, 2020
COMMISSIONER OF GST & CENTRAL EXCISE Vs. HYUNDAI MOTOR INDIA LIMITED
January 28, 2020
COMMISSIONER OF INCOME TAX CORPORATE WARD 3(4) CHENNAI Vs. B.SURESH KUMAR
September 16, 2020
COMMISSIONER OF INCOME TAX Vs. SANKHYA TECHNOLOGIES PVT. LTD.
August 20, 2020
COMMISSIONER OF INCOME TAX Vs. K. KANNAGI AND ORS.
March 5, 2020
COMMISSIONER OF INCOME TAX Vs. M. KRISHNAMOORTHY
January 27, 2020
COMMISSIONER OF INCOME TAX Vs. LAKSHMI MACHINE WORKS LTD.
January 28, 2020
COMMISSIONER OF INCOME TAX Vs. A.R.BUILDERS & DEVELOPERS P LTD.
February 25, 2020
COMMISSIONER OF INCOME TAX Vs. VVA HOTELS PRIVATE LIMITED
September 21, 2020
COMMISSIONER OF INCOME TAX Vs. B.S.VENKATESAN
September 23, 2020
COMMISSIONER OF INCOME TAX Vs. CITY LUBRICANTS PVT LTD CHENNAI
September 2, 2020
COMMISSIONER OF INCOME TAX Vs. TIRUCHIRAPALLI DISTRICT CENTRAL CO-OPERATIVE BANK LTD.
July 27, 2020
COMMISSIONER OF INCOME TAX Vs. VEL R. RANGARAJAN SAGUNTHALA RANGARAJAN
October 14, 2020
COMMISSIONER OF INCOME TAX Vs. TVS SHRIRAM GROWTH FUND
September 28, 2020
COMMISSIONER OF INCOME TAX Vs. SHREYANS BADOLA
November 5, 2020
COMMISSIONER OF INCOME TAX Vs. SHARDLOW INDIA LTD.
July 16, 2020
COMMISSIONER OF INCOME TAX Vs. SPL INFRASTRUCTURE PVT. LTD.
August 7, 2020
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November 27, 2020
COMMISSIONER OF INCOME TAX Vs. DEWA PROPERTIES LTD .
July 6, 2020
COMMISSIONER OF INCOME TAX Vs. TIDEL PARK LIMITED
July 7, 2020
COMMISSIONER OF INCOME TAX Vs. ARCHEAN GRANITES PRIVATE LTD.,
July 13, 2020
COMMISSIONER OF INCOME TAX CHENNAI Vs. ZYLOG SYSTEMS LIMITED
September 16, 2020
COMMISSIONER OF INCOME TAX CHENNAI Vs. MANISH D.JAIN
December 16, 2020
COMMISSIONER OF INCOME TAX NON CORPORATE CIRCLE 10 (2) CHENNAI Vs. J. VINOD KUMAR HUF
December 16, 2020
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December 16, 2020
COMMISSIONER OF INCOME TAX, BUSINESS WARD III (4) CHENNAI Vs. GRK REDDY & SONS (HUF)
December 16, 2020
COMMISSIONER OF INCOME TAX, CHENNAI Vs. JANAK SHANTILAL MEHTA
December 16, 2020
COMMISSIONER OF INCOME TAX, CHENNAI Vs. ANNA POORNA RE-ROLLING PVT. LTD.
September 14, 2020
COMMISSIONER OF INCOME TAX, CHENNAI Vs. RIKHABCHAND VINOD KUMAR
November 5, 2020
COMMISSIONER OF INCOME TAX, CHENNAI Vs. ORIGINAL KERALA JEWELLERS, CHENNAI
December 7, 2020
COMMISSIONER OF INCOME TAX, CHENNAI Vs. HABIB ABDUL LATIF
December 7, 2020
COMMISSIONER OF INCOME TAX, CHENNAI Vs. SANMAR SPECIALITY CHEMICALS LTD.
September 14, 2020
COMMISSIONER OF INCOME TAX, CHENNAI Vs. SHRIRAM OWNERSHIP TRUST
December 8, 2020
COMMISSIONER OF INCOME TAX, CHENNAI Vs. UNITED INDIA INSURANCE COMPANY CHENNAI
December 8, 2020
COMMISSIONER OF INCOME TAX, CHENNAI Vs. HYUNDAI MOTOR INDIA LTD.
September 23, 2020
COMMISSIONER OF INCOME TAX, CHENNAI Vs. A.JAGADEESWARI
March 2, 2020
COMMISSIONER OF INCOME TAX, CHENNAI Vs. S. MAHALAKSHMI
February 7, 2020
COMMISSIONER OF INCOME TAX, CHENNAI Vs. VASUMATHI
November 5, 2020
COMMISSIONER OF INCOME TAX, CHENNAI Vs. ASIAN PEROXIDES LTD
October 12, 2020
COMMISSIONER OF INCOME TAX, CHENNAI Vs. STERLING TREE MAGNUM INDIA LTD.
October 9, 2020
COMMISSIONER OF INCOME TAX, CHENNAI I Vs. THE INCOME TAX SETTLEMENT COMMISSION AND ORS.
May 19, 2020
COMMISSIONER OF INCOME TAX, CIRCLE, TIRUNELVELI Vs. VETRIVEL MINERALS, KEERAIKARANTHATTU
July 21, 2020
COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE 2 Vs. HANON AUTOMOTIVE SYSTEMS INDIA PRIVATE LTD.
October 16, 2020
COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE-3 Vs. THIRU AROORAN SUGAR LTD.
August 4, 2020
COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE-3 CHENNAI Vs. VISUAL GRAPHICS COMPUTING SERVICES INDIA PRIVATE LIMITED
August 19, 2020
COMMISSIONER OF INCOME TAX, MEDIA CIRCLE Vs. EMGEEYAR PICTURES P. LTD.
September 18, 2020
COMMISSIONER OF INCOME TAX, NON CORPORATE CIRCLE-10(2) Vs. J. ASHOK KUMAR
November 5, 2020
COMMISSIONER OF INCOME TAX, SALEM Vs. VASAVI MANIKANDAN HOSPITAL TRUST
February 24, 2020
COMMISSIONER OF INCOME TAX, TIRUNELVELI Vs. N. VISWANATH
October 5, 2020
COMMISSIONER OF INCOME TAX, TIRUNELVELI Vs. PADMAVATHI
October 6, 2020
COMMISSIONER OF INCOME TAX, TIRUNELVELI Vs. VETRIVEL MINERALS KEERAIKARAN THATTU
October 6, 2020
COMMISSIONER OF INCOME TAX, TRICHY Vs. SENGUNTHAR MATRICULATION HIGHER SECONDARY SCHOOL
September 25, 2020
COMMISSIONER OF INCOME TAX-II, COIMBATORE Vs. LAKSHMI MACHINE WORKS LTD
November 3, 2020
COMMISSIONER OF INCOME TAX-IV Vs. M.A. JACOB & COMPANY
September 15, 2020
COMMISSIONER, GUDALUR MUNICIPALITY, GUDALUR Vs. EMPLOYEES PROVIDENT FUND, REGIONAL OFFICE
February 18, 2020
CONGRUENT INFOTECH PVT. LTD Vs. REGIONAL DIRECTOR, SOUTHERN REGION, MINISTRY OF COMPANY AFFAIRS
January 13, 2020
CONTINUUM WIND ENERGE (INDIA) PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI
October 5, 2020
CORRESPONDENT ST. JOHNS MATRIC HIGHER SECONDARY SCHOOL MELAKKAL MAIN ROAD KOCHADAI Vs. STATE OF TAMIL NADU
February 25, 2020
CORRESPONDENT ST.IGNATIUS CONVENT HIGHER SECONDARY SCHOOL Vs. DIRECTOR OF SCHOOL EDUCATION
January 22, 2020
CORRESPONDENT, AMALI GIRLS HIGHER SECONDARY SCHOOL, IRUDAYAKULAM, VICKRAMASINGAPURAM, TIRUNELVELI DISTRICT Vs. STATE OF TAMILNADU
January 9, 2020
CORRESPONDENT, ST ANTONYS GIRLS PRIMARY SCHOOL Vs. DIRECTOR OF ELEMENTARY EDUCATION
June 2, 2020
COTTON BLOSSOM (INDIA) PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER - II, EMPLOYEES PROVIDENT FUND ORGANISATION
August 7, 2020
CUDDALORE DISTRICT FISH TRADERS ASSOCIATION Vs. COLLECTOR CUDDALORE DISTRICT
October 1, 2020
CUDDALORE DISTRICT RETIRED OFFICIAL ASSOCIATION Vs. STATE OF TAMIL NADU
May 15, 2020
CUDDALORE DISTRICT SARAVANA BHAVA CONSUMER CO-OPERATIVE WHOLESALE STORES Vs. N.VINAYAGAM
September 17, 2020
CYNTHIA K THELEEPAN Vs. RESERVE BANK OF INDIA, FORT GLACIS
October 5, 2020
D PREM ANANTH Vs. STATE OF TAMILNADU
September 1, 2020
D. BALASUNDARAM Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
January 29, 2020
D. CHANDRAKASAN Vs. STATE
October 15, 2020
D. GEETHA Vs. G. THANGARASU
September 18, 2020
D. HEM SENTHIL RAJ Vs. STATE
September 2, 2020
D. I. CHELLADURAI Vs. DIRECTOR OF SCHOOL EDUCATION, CHENNAI
November 2, 2020
D. KUMAR Vs. RAICHAND DAGA
August 3, 2020
D. LATHA Vs. DIRECTOR GENERAL OF POLICE
January 29, 2020
D. MAHENDRA KUMAR JAIN Vs. R. DAMODARAN
January 22, 2020
D. PACKIAMANI Vs. MINOR P ELAKKIYA
August 24, 2020
D. PADMA Vs. K. R. KANNAN
October 6, 2020
D. RAMA Vs. STATE
September 8, 2020
D. RAMAKRISHNAN Vs. DISTRICT COLLECTOR SALEM DISTRICT, SALEM
October 5, 2020
D. RAMASAMY Vs. N. MARRAPPAN
January 31, 2020
D. SANKAR Vs. THE GOVERNMENT OF TAMIL NADU
July 27, 2020
D. SELVAN CHRISTOPHER SENIOR PERSONAL CLERK PUBLIC DEPARTMENT AND ORS. Vs. STATE OF TAMIL NADU
October 29, 2020
D. SHANTHI Vs. C. RAJMOHAN
December 17, 2020
D. SILUVAI VENANCE Vs. STATE
July 24, 2020
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August 14, 2020
D. SURESHKUMAR Vs. PRINCIPAL SECRETARY DEPARTMENT OF MUNICIPAL ADMINISTRATION AND WATER SUPPLY
January 9, 2020
D. SYED YOUSUFF SAHIB Vs. ANWHAR RAAJHAA, CHAIRMAN
October 13, 2020
D. THAMARAI SELVAN Vs. TAMIL NADU DR M. G. R. MEDICAL UNIVERSITY
December 23, 2020
D. VENKATRAMAN(DECEASED Vs. D.G. PREMALATHA
March 4, 2020
D.ANANDHAN Vs. R.KALAVATHI
February 19, 2020
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June 2, 2020
D.CHARLES Vs. TAHSILDAR
July 9, 2020
D.DHANALAKSHMI Vs. STATE OF TAMIL NADU
September 24, 2020
D.GAJENDRAN Vs. DHARMASAMVARTHINIAMMAL
February 4, 2020
D.GOPALA KRISHNAN Vs. R.J.VEERAGAVAN
February 13, 2020
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November 6, 2020
D.JOHN Vs. P.PANDIAN
October 5, 2020
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March 12, 2020
D.MARTIN JOHN Vs. SUPERINTENDENT OF POLICE
December 16, 2020
D.MESHACK PETER Vs. DISTRICT COLLECTOR, OFFICE OF THE DISTRICT COLLECTOR
September 14, 2020
D.MUTHU GANESH Vs. GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LTD.
January 22, 2020
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December 9, 2020
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August 3, 2020
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September 17, 2020
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July 14, 2020
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March 9, 2020
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June 29, 2020
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July 21, 2020
D.SARATHKUMAR Vs. ASSISTANT DIRECTOR, MINES AND MINERALS,THOOTHUKUDI DISTRICT
September 23, 2020
D.SAROJINI Vs. CHAIRMAN,
January 21, 2020
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December 11, 2020
D.SELVAM Vs. SUPERINTENDENT OF POLICE DISTRICT POLICE OFFICE, NETHIMEDU SALEM
January 20, 2020
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September 17, 2020
D.SHENBAGA GURUNATHAN Vs. P.SIVASANKARI
September 25, 2020
D.SOUNDARARAJAPANDIAN Vs. STATE OF TAMIL NADU
February 27, 2020
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January 7, 2020
D.SRINIVASAN Vs. COMMISSIONER
July 8, 2020
D.SUNDARAPANDIYAN Vs. PRINCIPAL SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT
June 1, 2020
D.SURESH Vs. DISTRICT COLLECTOR, PUDUCHERRY
February 7, 2020
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January 13, 2020
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September 23, 2020
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January 8, 2020
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December 8, 2020
DALMIA CEMENT (BHARAT) LIMITED Vs. ASSISTANT COMMISSIONER OF CUSTOMS (REFUNDS)
January 3, 2020
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January 7, 2020
DANISH MISSION HOSPITAL Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER
August 4, 2020
DASS MEDIA PRIVATE LIMITED Vs. INCOME TAX OFFICER, CORPORATE WARD-1(4) AND ORS.
December 15, 2020
DAVINCI LEATHER PVT. LTD. Vs. THE COMMISSIONER OF CUSTOMS, CHENNAI IV COMMISSIONERATE AND ORS.
February 21, 2020
DAWOOD BASHA Vs. STATE OF TAMIL NADU
November 3, 2020
DEEPA Vs. STATE
September 17, 2020
DEEPAK Vs. STATE REP. BY
June 25, 2020
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July 14, 2020
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September 8, 2020
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June 2, 2020
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August 25, 2020
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October 15, 2020
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January 22, 2020
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August 27, 2020
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November 3, 2020
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January 31, 2020
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September 17, 2020
DEVI Vs. EXECUTIVE MAGISTRATE-CUM-DEPUTY COMMISSIONER OF POLICE
September 25, 2020
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January 2, 2020
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September 16, 2020
DHANAKOTTI Vs. MANICKAM
June 4, 2020
DHANALAKSHMI Vs. SIVAKUMAR
December 3, 2020
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March 5, 2020
DHANAM Vs. M/S VIJAYANAND ROAD LINES LTD.
March 10, 2020
DHANANJEZHIYAN Vs. KUPPU
January 7, 2020
DHANAPACKIAM Vs. DISTRICT COLLECTOR, DINDIGUL, DINDIGUL DISTRICT
September 21, 2020
DHANASEKAR Vs. DEPUTY SUPERINTENDENT OF POLICE
January 23, 2020
DHANASEKAR PANDIYAN Vs. ASSISTANT DIRECTOR
September 16, 2020
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September 23, 2020
DHARANI MUTHUKUMAR Vs. DISTRICT COLLECTOR
January 29, 2020
DHARMALINGAM AND ORS. Vs. THE SPECIAL TAHSILDAR
October 5, 2020
DHARMARAJ Vs. DISTRICT COLLECTOR, SIVAGANGAI DISTRICT
August 4, 2020
DHARMARAJ Vs. STATE REP. BY
June 26, 2020
DHARMARAJ Vs. INSPECTOR GENERAL OF REGISTRATION
July 6, 2020
DHILIP KUMAR Vs. R. MAHARAJAN AND ORS.
August 17, 2020
DHURAIPANDIAN Vs. V. CHANDRAN
June 4, 2020
DIAMOND FOOTCARE UDYOG PVT. LTD. Vs. TAMIL NADU TEXTBOOK AND EDUCATIONAL SERVICES CORPORATION
June 1, 2020
DILIP KUMAR Vs. SENIOR INTELLIGENCE OFFICER
May 4, 2020
DILIPKUMAR Vs. UMAMAHESWAR
November 3, 2020
DINESH Vs. ASSISTANT DIRECTOR, GEOLOGY AND MINES DEPARTMENT
August 5, 2020
DINESH KUMAR Vs. SUPERINTENDENT OF POLICE
July 6, 2020
DINESH KUMAR Vs. PRIYANKA
September 15, 2020
DINESH PANDI Vs. STATE REP. BY
June 16, 2020
DINESH VARMA Vs. REVENUE DIVISIONAL OFFICER,REVENUE DIVISIONAL OFFICE
August 6, 2020
DINESKUMAR Vs. REVENUE DIVISIONAL OFFICER
September 18, 2020
DIRECTOR GENERAL Vs. NATIONAL SAMPLE SURVEY ORGANISATION
July 23, 2020
DIRECTOR GENERAL OF POLICE Vs. K. PITCHAI, DEPUTY SUPERINTENDENT OF POLICE
December 4, 2020
DIRECTOR GENERAL OF POLICE Vs. KOLUMBUS
January 23, 2020
DIRECTOR GENERAL OF POLICE Vs. C.VIJAYA BASKAR
February 14, 2020
DIRECTOR OF ELEMENTARY EDUCATION Vs. P. MANIKANDAN
January 22, 2020
DIRECTOR OF FAMILY WELFARE Vs. S POORNACHANDRAN
August 31, 2020
DIRECTOR OF SCHOOL EDUCATION Vs. CORRESPONDENT, ST.BERNADETTS HIGHER SECONDARY SCHOOL
September 14, 2020
DIRECTOR OF SCHOOL EDUCATION, Vs. M.VENKATASAMY NAICKER
June 3, 2020
DIRECTOR OF SCHOOL EDUCATION, DPI CAMPUS Vs. A. BRINDA
August 4, 2020
DISHNET WIRELESS LIMITED Vs. UNION OF INDIA
January 8, 2020
DISTRICT COLLECTOR Vs. A.BABY
July 8, 2020
DISTRICT COLLECTOR Vs. RAJESWARI
January 28, 2020
DISTRICT COLLECTOR CUM LAND ACQUISITION OFFICER Vs. NARAYANI NARASA
October 1, 2020
DIVISINAL MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. P.KARTHIKEYAN
July 17, 2020
DIVISIONAL MANAGER Vs. S.PARGUNAN
February 3, 2020
DIVISIONAL MANAGER Vs. KARTHIKA
September 11, 2020
DIVISIONAL MANAGER Vs. LAKSHMI
June 4, 2020
DIVISIONAL MANAGER Vs. AMMU
November 10, 2020
DIVISIONAL MANAGER Vs. KRISHNAMOORTHY
July 10, 2020
DIVISIONAL MANAGER UNITED INDIA INSURANCE Vs. THIRU SHANKAR
November 5, 2020
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO.LTD. Vs. R.DAMODHARAN
March 5, 2020
DIVISIONAL MANAGER, M/S NEW INDIA ASSURANCE CO LTD Vs. MEENATCHI
September 16, 2020
DIVISIONAL MANAGER, NATIONAL INSURANCE CO , LTD Vs. SHANTHI
December 8, 2020
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. D. UDAYKUMAR
February 27, 2020
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. GOVINDAN
March 23, 2020
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD Vs. V. DAMODARAN
July 15, 2020
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO.LTD Vs. SHURESH KUMAR
March 4, 2020
DIVISIONAL MANAGER, RELIANCE GENERAL INSURANCE CO LTD Vs. GOVINDARAJI
December 4, 2020
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD Vs. M. SURESH
October 1, 2020
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO.LTD., Vs. RANI
February 18, 2020
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED, MADURAI Vs. R. RAJKUMAR SAMUEL
December 21, 2020
DIVISIONAL MANAGER,UNITED INDIA INSURANCE Vs. RUKUMANI
February 3, 2020
DIVYA Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
July 21, 2020
DIVYA MARY ELIAS Vs. GOVERNMENT OF INDIA
September 22, 2020
DIWAN MOHAMED MEMORIAL Vs. R. SUMATHI
January 27, 2020
DLF HOME DEVELOPERS LIMITED Vs. CHIEF CONTROLLING REVENUE AUTHORITY AND INSPECTOR GENERAL OF REGISTRATION
July 9, 2020
DLF UTILITIES LTD. Vs. UNION OF INDIA AND ORS.
May 19, 2020
DOLLAR INDUSTRIES (SPINNING DIVISION) Vs. ASSISTANT COMMISSIONER, CENTRAL EXCISE CUSTOMS AND SERVICE TAX, DINDIGUL AND ORS.
November 3, 2020
DOLPHIN SECURITY SERVICE Vs. REGIONAL PROVIDENT FUND
February 5, 2020
DOMINIC PRABHU Vs. INSPECTOR OF POLICE
December 7, 2020
DON BOSCO MAT HR SEC SCHOOL, Vs. R. VIJAYAKUMAR PHYSICAL DIRECTOR (RETIRED)
December 18, 2020
DOOSAN EMPLOYEES UNION Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
October 1, 2020
DOOSAN INFRACORE INDIA PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER, OFFICE OF THE COMMISSIONER OF GST AND CENTRAL EXCISE
August 5, 2020
DR C.DHARSHAN Vs. STATE OF TAMIL NADU
June 1, 2020
DR G.GOWTHAMAN Vs. JOINT DIRECTOR, MEDICAL & RURAL HEALTH SERVICES
June 1, 2020
DR. R. AGILA Vs. REGISTRAR,TAMIL NADU AGRILCULTURAL UNIVERSITY
July 22, 2020
DRAVIDA MUNNETRA KAZHAGAM Vs. THE STATE OF TAMIL NADU AND ORS.
April 16, 2020
DURAI Vs. REVENUE DIVISIONAL OFFICER
December 7, 2020
DURAI Vs. M.INDIRAMANI
October 15, 2020
DURAI Vs. STATE
March 10, 2020
DURAIMANIKAM Vs. CHIEF ENGINEER (GENERAL) PUBLIC WORKS DEPARTMENT
June 23, 2020
DURAIMANIKAM Vs. CHIEF ENGINEER
May 19, 2020
DURAIPANDI NADAR Vs. DHANARAJ
December 11, 2020
DURAISAMY Vs. COMMISSIONER, MADURAI CITY MUNICIPAL CORPORATION, TALLAKULAM, MADURAI
December 8, 2020
DURAISAMY Vs. MARIMUTHU
February 25, 2020
DURAISAMY Vs. DISTRICT REVENUE OFFICER
July 6, 2020
DURANIRAM Vs. RATHINAM
July 31, 2020
DURGA Vs. STATE OF TAMIL NADU
November 2, 2020
DURGA Vs. CHINNAPPARAJ
November 6, 2020
E ANANDHAN @ ANAND Vs. G. KANNAIYAN
August 19, 2020
E S SAMRAJ Vs. S.SRINIVASAN
November 18, 2020
E SOBANA Vs. G. LOGANATHAN
December 21, 2020
E. DEVARAJ S/O. EATHI Vs. STATE OF TAMIL NADU
March 11, 2020
E. JANAKI Vs. STATE OF TAMIL NADU
July 9, 2020
E. LENIN Vs. INSPECTOR OF POLICE, CENTRAL CRIME BRANCH, CHENNAI
January 2, 2020
E. RAJA Vs. K. KALAISELVI
February 3, 2020
E. RAJKUMAR Vs. STATE OF TAMIL NADU
March 4, 2020
E. RAVICHANDRAN Vs. R. SHANMUGASUNDARAM
October 16, 2020
E. RENGANATHAN Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD.
December 14, 2020
E. SUBRAMANIAN Vs. STATE
February 13, 2020
E. V. K. S. ELANGOVAN Vs. CITY PUBLIC PROSECUTOR
December 16, 2020
E. V. K. S. ELANGOVAN Vs. CITY PUBLIC PROSECUTOR, CHENNAI
December 22, 2020
E.ARPUTHADHAS Vs. E.JOSEPH
February 13, 2020
E.CHELSIA Vs. CHAIRMAN
March 9, 2020
E.GOPINATH Vs. CHIEF WORKSHOP MANAGER
October 13, 2020
E.HARIHARANE Vs. STATE OF TAMIL NADU
February 4, 2020
E.I.D.PARRY INDIA LIMITED Vs. TAMIL NADU ELECTRICITY GENERATION AND DISTRIBUTION COMPANY
September 15, 2020
E.RAVI Vs. VICE CHANCELLOR, TAMIL NADU OPEN UNIVERSIT
January 2, 2020
E.S.SHANMUGAM Vs. MD METROPOLITAN TRANSPORT CORPORATION LTD
December 17, 2020
E.S.VADIVEL CHETTIYAR Vs. ARUMUGAM
December 9, 2020
E.SAKTHIVEL Vs. M.NANDHINI
September 14, 2020
E.THAGAVELU Vs. E.SUBRAMANIYAM (DIED)
June 2, 2020
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June 16, 2020
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January 6, 2020
EASU @ ADHIKESAVALU Vs. D. JAYANTHI
September 24, 2020
EASUN HOLDINGS PRIVATE LIMITED Vs. STANDARD CHARTERED BANK
January 22, 2020
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July 9, 2020
EASWARI Vs. MOHAMED IBRAHIM
January 3, 2020
EDAPPADI HANDLOOM WEAVERS CO-OPERATIVE PRODUCTION & SALE SOCIETY LTD Vs. SRI RAM AUTO CONSULTING AND SERVICE CENTRE
December 23, 2020
ELA GANAPATHI Vs. GOVERNMENT OF TAMIL NADU
August 21, 2020
ELANGOVAN Vs. STATE OF TAMIL NADU
October 5, 2020
ELANGOVAN Vs. DISTRICT REVENUE OFFICER
July 10, 2020
ELAVARASAN Vs. SAKTHIVEL
November 30, 2020
ELECTRONIC CORPORATION OF TAMIL NADU LIMITED Vs. HCL INFOSYSTEMS LIMITED
January 27, 2020
ELECTRONICS CORPORATION OF TAMIL NADU LIMITED Vs. ICMC CORPORATION LIMITED
January 24, 2020
ELGI EQUIPMENTS LIMITED Vs. UNION OF INDIA
June 3, 2020
ELGI EQUIPMENTS LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX
September 25, 2020
ELITE FURNITURE MART Vs. ASSISTANT COMMISSIONER (CT) (FAC)
March 9, 2020
EMPLOYEES STATE INSURANCE CORPORATION Vs. TIDC INDIA, (UNIT OF TUBE INVESTMENTS INDIA LTD ), AMBATTUR, CHENNAI
September 22, 2020
EMPLOYEES STATE INSURANCE CORPORATION Vs. M/S.TEXMO INDUSTRIES
October 8, 2020
EMPLOYEES STATE INSURANCE CORPORATION, REGIONAL OFFICE (TAMIL NADU) AND ORS. Vs. NEYVELI LIGNITE CORPORATION LIMITED
August 12, 2020
EMPLOYERS FEDERATIONS OF SOUTHERN INDIA Vs. THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) -III
September 9, 2020
ENKAY VISIONS (P) LTD. Vs. DOORDARSHAN AND ORS.
September 25, 2020
EQUITAS SMALL FINANCE BANKING LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER – II
August 7, 2020
ERODE DISTRICT GENERAL WORKERS UNION (CITU) Vs. GOVERNMENT OF TAMIL NADU
October 1, 2020
ESAKKIMUTHU Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
July 2, 2020
ESAKKIYAPPAN Vs. DEPUTY SUPERINTENDENT OF POLICE, VALLIYUR SUB DIVISION
October 15, 2020
ESWARAN Vs. VELMURUGAN
October 14, 2020
ESWARAN (DIED) Vs. S.P.CHANDRASEKAR
October 13, 2020
ESWARI Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT GOVERNMENT OF TAMILNADU, HOME
August 3, 2020
EUVALINGAM D. Vs. SECRETARY TO GOVERNMENT
June 12, 2020
EX. SERVICEMEN ENTERPRISES Vs. TRAFFIC MANAGER
July 6, 2020
EXCEL ENGINEERING ENTERPRISES Vs. GENERAL MANAGER SOUTHERN RAILWAY
July 27, 2020
EXECUTIVE ENGINEER Vs. R. PARTHASARATHI
February 4, 2020
EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT Vs. RANI
August 4, 2020
EXECUTIVE ENGINEER, TWAD BOARD Vs. PRESIDING OFFICER, LABOUR COURT
February 19, 2020
EXECUTIVE ENGINEER, TWAD BOARD, MAINTENANCE DIVISION Vs. INSPECTOR OF LABOURS, MADURAI
November 23, 2020
EXPRESS INFRASTRUCTURES PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI
October 1, 2020
F. ALLEN LEEBER CASTRO Vs. STATE
January 13, 2020
F.DAISY Vs. DIRECTOR OF TOWN PANCHAYATS
July 7, 2020
F.GNANA DISON Vs. TAMIL NADU STATE TRANSPORT CORPORATION
December 21, 2020
F.GNANAPRAGASAM Vs. STATE OF TAMIL NADU
June 17, 2020
FARJANA GHOUSHIA DAWOOD Vs. STATE OF TAMIL NADU
June 24, 2020
FATHIMA Vs. RAHAMUTULLAH AND ORS.
December 14, 2020
FAWZUNISSA Vs. INDIAN HOTELS CO. LTD
December 14, 2020
FELIX Vs. ASSISTANT DIRECTOR OF MINES AND MINERALS
June 16, 2020
FERROSCO INDUSTRIES PVT. LTD. Vs. CHAIRMAN
July 10, 2020
FIELD GENERAL MANAGER Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT
February 4, 2020
FINNISH FUND FOR INDUSTRIAL CORPORATION LTD Vs. VME PRECAST PVT LTD
October 14, 2020
FLSMIDTH PVT. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE-2(1)
July 22, 2020
FLYWHEEL LOGISTICS SOLUTIONS PVT. LTD. Vs. HINDUJA LEYLAND FINANCE LTD.
September 17, 2020
FOOD CORPORATION OF INDIA, REPRESENTED BY ITS AREA MANAGER, DISTRICT OFFICE, TATABAD, COIMBATORE Vs. EMPLOYEES STATE INSURANCE CORPORATION
February 26, 2020
FORD MOTOR PRIVATE LIMITED Vs. CENTRAL PROVIDENT FUND COMMISSIONER, EMPLOYEE PROVIDENT FUND ORGANISATION AND ORS.
September 21, 2020
FRIENDS RECREATION CLUB Vs. COMMISSIONER OF POLICE, SALEM
September 16, 2020
FUTURE GENERAL INDIA INSURANCE COMPANY LIMITED Vs. RADHA
August 24, 2020
FUTURE GENERAL INDIA INSURANCE COMPANY LIMITED Vs. VALLI
November 4, 2020
G GUNASEKARI Vs. C S SURESH
August 21, 2020
G. ABIRAMI Vs. KALPANA SREERAMULU
February 6, 2020
G. ANNAMALAI Vs. MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION LTD
September 15, 2020
G. ARUNAGIRI Vs. GOVERNMENT OF INDIA
December 23, 2020
G. CHAKKARAVARTHY Vs. STATE OF TAMIL NADU
January 22, 2020
G. DORAIRAJ Vs. J JANABAI
September 18, 2020
G. G. R. TAMILMANI Vs. STATE
September 17, 2020
G. GEETHA Vs. GOVERNMENT OF TAMIL NADU
October 29, 2020
G. GOPAL Vs. THE DEPUTY INSPECTOR-GENERAL OF POLICE, SALEM RANGE AND ORS.
July 10, 2020
G. GOVINDARAJU Vs. STATE
November 27, 2020
G. JOHN BOSCO Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER, KANYAKUMARI DISTRICT
July 27, 2020
G. JOTHIMANI Vs. K.M. NACHIMUTHU
September 28, 2020
G. KALYANA RAMAN Vs. COMMISSIONER, TAMIL NADU INFORMATION COMMISSION AND ORS.
January 24, 2020
G. KANAGA ARUN MOZHI Vs. PRINCIPAL SECRETARY TO GOVERNMENT HOME, PROHIBITION AND EXCISE DEPARTMENT
November 3, 2020
G. KOTHANDAN Vs. G. RAJA AND ORS.
January 6, 2020
G. L. GRACY Vs. DIRECTOR, STATE COUNCIL OF EDUCATIONAL AND RESEARCH TRAINING
October 28, 2020
G. MAHENDRAN Vs. INSPECTOR OF POLICE
January 20, 2020
G. MANOHARAN Vs. R. EDWIN SOLOMON
February 25, 2020
G. MOHAN Vs. GOVERNMENT OF TAMIL NADU
January 22, 2020
G. P. ARULRAJ Vs. GOVERNMENT OF INDIA
July 27, 2020
G. P. S. KARTHICK Vs. DIRECTOR, VIGILANCE AND ANTI-CORRUPTION
December 16, 2020
G. PALANISWAME Vs. JAWAHARLAL B. PATEL
June 4, 2020
G. PAPPATHI Vs. M. VELAYUTHAM
September 30, 2020
G. PARAS SINGH MUNOTH Vs. GYANLATHA
January 24, 2020
G. R RAJU Vs. ZEE TELUGU ZEE TELE FILMS LTD ,HYDERABAD
November 5, 2020
G. RAJALAKSHMI Vs. STATE OF TAMIL NADU
December 17, 2020
G. RAJAPANDI Vs. REVENUE DIVISIONAL OFFICER
August 3, 2020
G. RAJESH Vs. STATE OF TAMIL NADU
March 23, 2020
G. RAMAKRISHNA Vs. C. CHANDRASEKHAR
February 13, 2020
G. RAMANUJAM Vs. STATE OF TAMILNADU
December 21, 2020
G. S. KRISHNAN Vs. SUB REGISTRAR KUNDRATHUR CHENNAI
September 2, 2020
G. S. R. MATRICULATION HIGHER SECONDARY SCHOOL Vs. E. S. I. CORPORATION REGIONAL OFFICE (T N)
December 15, 2020
G. SAKTHIVEL Vs. CHAIRMAN
January 31, 2020
G. SAMWELL RAJENDRAN Vs. PRINCIPAL DISTRICT AND SESSIONS JUDGE
December 2, 2020
G. SARAVANAMUTHU Vs. TAMIL NADU STATE TRANSPORTATION CORPORATION (MADURAI) LTD.
August 13, 2020
G. SATHIYAMOORTHY Vs. TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD.
February 24, 2020
G. SENDHATTIKALAIPANDIAN Vs. INSPECTOR OF POLICE ALANGULAM POLICE STATION
November 2, 2020
G. SENTHIL Vs. THE STATE EXPRESS TRANSPORT CORPORATION
July 28, 2020
G. SHANMUGAM Vs. STATES
December 10, 2020
G. SRINIVASAN Vs. DISTRICT COLLECTOR
January 31, 2020
G. SUBRAMANIAN Vs. COLLECTOR, OFFICE OF THE COLLECTORATE, VILLUPURAM DISTRICT, VILLUPURAM
September 22, 2020
G. SUNDARAM Vs. STATE
October 13, 2020
G. SURESH KUMAR Vs. STATE
December 18, 2020
G. THIRUMURUGAN Vs. PRINCIPAL SECRETARY
January 28, 2020
G. VENKATESAN Vs. K. GUNASEKARAN
March 10, 2020
G. VIJAYA PRASANNA Vs. UNION OF INDIA
October 12, 2020
G. VIMALA BAI Vs. SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT
August 5, 2020
G.AMRISHRAAM Vs. COMMISSIONER
July 7, 2020
G.AMSAVENI Vs. R.KANNAN
February 14, 2020
G.ARUMUGAM Vs. MADURAI VELLIAMBALAM
March 2, 2020
G.ASHOKKUMAR Vs. P.N.ILAMATHI
July 9, 2020
G.BALAMMAL Vs. NAGARAJ
January 6, 2020
G.D.RAJKUMAR Vs. DIRECTOR OF SURVEY AND LAND RECORDS
March 17, 2020
G.E.CHAKKARAI Vs. DIRECTOR GENERAL OF POLICE
June 29, 2020
G.GOPAL PILLAI Vs. COMMISSIONER OF LAND ADMINISTRATION
February 28, 2020
G.I. RETAIL PRIVATE LIMITED Vs. GOOMO ORBIT CORPORATE & LEISURE TRAVELS (I) PRIVATE LIMITED
September 15, 2020
G.JAMES MADHUKAR CHANTHINATH Vs. DIRECTOR FIRE AND RESCUE SERVICES, EGMORE, CHENNAI
December 22, 2020
G.K.LOGANATHAN Vs. STATE REP BY
June 24, 2020
G.KRISHNAMURTHY Vs. CHAIRMAN
July 8, 2020
G.KUPPUSAMY Vs. INSPECTOR GENERAL OF REGISTRATION
March 2, 2020
G.MADASAMY Vs. STATE OF TAMIL NADU
December 8, 2020
G.MATHANAGOPAL Vs. SUPERINTENDENT OF POLICE, THANJAVUR DISTRICT
September 21, 2020
G.MOOKKAN Vs. PRINCIPAL SECRETARY, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT, ST GEORGE FORT, CHENNAI
December 8, 2020
G.MUNISHWARI Vs. DIRECTOR GENERAL OF POLICE
July 7, 2020
G.NARAYANAN Vs. PRESIDING OFFICER
February 6, 2020
G.P. ARULRAJ Vs. GOVERNMENT OF INDIA
April 22, 2020
G.P. NURSERY AND PRIMARY SCHOOL Vs. V. SEETHAPATHY
May 20, 2020
G.PRAKASAM Vs. G.RAMESH
September 10, 2020
G.R.RADHAKRISHNA Vs. GOVERNMENT OF TAMILNADU
September 15, 2020
G.RAJAMANNAR Vs. ACCOUNTANT GENERAL
July 13, 2020
G.RAJKUMAR Vs. S.VENKATACHALAM
December 11, 2020
G.RAMASWAMY Vs. R.DASAN
February 5, 2020
G.RAVICHANDRAN Vs. STATE
September 22, 2020
G.REVATHY Vs. R MANOHAR
November 6, 2020
G.SANTHI Vs. M/S. KOHINOOR MOTORS / ORIENTAL INSURANCE COMPANY LTD.
October 22, 2020
G.SARAVANA KUMAR @ YESHWANTH Vs. STATE
September 18, 2020
G.SARAVANAN Vs. INSPECTOR OF POLICE
June 26, 2020
G.SARAVANAN Vs. J.SANKARANARAYANAN
May 12, 2020
G.SELVARAJ Vs. REVENUE DIVISIONAL OFFICER
August 6, 2020
G.SELVI Vs. STATE OF TAMILNADU
January 24, 2020
G.SENTHIL Vs. S.PONNI
October 15, 2020
G.SENTHIL IYAPPAN Vs. S.KAVITHA
September 11, 2020
G.SIVARAMAKRISHNA SARMA Vs. R.SAKTHIVEL
October 14, 2020
G.SRINIVASAN Vs. UNION OF INDIA MINISTRY OF LABOUR
December 1, 2020
G.SWAMINATHAN Vs. G.ANTONIE RADJOU
January 3, 2020
G.T.P. TRANSPORT COMPANY AND ORS. Vs. NATIONAL INSURANCE COMPANY LTD. AND ORS.
March 2, 2020
G.TAMILARASI Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
December 11, 2020
G.THANGAVELAMMAL Vs. STATE OF TAMIL NADU
June 18, 2020
G.THIRUMOORTHY Vs. R.RAJALAKSHMI
February 11, 2020
G.V. KUMAR Vs. DISTRICT COLLECTOR
February 6, 2020
G.VENKATESAN Vs. TRANSPORT COMMISSIONER, TRANSPORT DEPARTMENT
September 22, 2020
G.VENUGOPAL Vs. S.K.HUSSAIN
December 21, 2020
G.VINOTH KUMAR Vs. REGIONAL DIRECTOR
March 2, 2020
G4S SECURE SOLUTIONS (INDIA) PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSION
January 23, 2020
GABRIEL ROBERT Vs. REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE
September 17, 2020
GAJARAJAN Vs. S.GANDHIMATHI SELVAM
February 28, 2020
GANAPATHY HARIDAASS Vs. INCOME TAX OFFICER
March 6, 2020
GANESAN Vs. SELVI
September 17, 2020
GANESAN Vs. RANGARAJAN
September 24, 2020
GANESAN Vs. ASSISTANT DIRECTOR,TAMIL NADU MINES AND MINERALS DEPARTMENT
September 17, 2020
GANESAN Vs. REVENUE DIVISIONAL OFFICER
September 17, 2020
GANESAN Vs. SUPERINTENDENT OF POLICE
July 1, 2020
GANESAN Vs. KALIYAPERUMAL
October 22, 2020
GANESAN Vs. STATE OF TAMIL NADU,
October 1, 2020
GANESAN Vs. PARAMASIVAM
March 2, 2020
GANESAN Vs. STATE OF TAMIL NADU
July 2, 2020
GANESAN BROTHERS Vs. COMMISSIONER, CORPORATION OF CHENNAI
December 14, 2020
GANESH BABU Vs. ADVENTURIES INDIA AND ORS.
July 21, 2020
GANESH KUMAR Vs. BOOPALAN
September 17, 2020
GANESHAMOORTHY Vs. COMMISSIONER OF POLICE
September 16, 2020
GANGOTRI TEXTILES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 25, 2020
GANGOTRI TEXTILES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 16, 2020
GAYATHIRI Vs. U.K.N.SURESH
August 6, 2020
GAYATHRI Vs. JAWAHAR
November 3, 2020
GEETHA Vs. UNITED INDIA INSURANCE COMPANY LIMITED
March 2, 2020
GEETHA Vs. SECRETARY MEDICAL AND HEALTH DEPARTMENT
January 2, 2020
GEETHA PHARMA Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 19, 2020
GENERAL MANAGER Vs. DEPUTY CHIEF LABOUR COMMISSIONER
February 26, 2020
GENERAL MANAGER Vs. PRESIDING OFFICER
February 4, 2020
GENERAL MANAGER SOUTHERN RAILWAY Vs. EAGLE-OMEGA AND KR AND CO (JV)
October 1, 2020
GENERAL MANAGER TAMIL NADU STATE CORPORATION (VILLUPURAM) LIMITED Vs. R. CHANDRASEKARAN CONDUCTOR EMP NO CR61169, STATE TRANSPORT CORPORATION
October 5, 2020
GENERAL MANAGER, NATIONAL INSURANCE CO. LTD Vs. VAIRAPERUMAL
December 14, 2020
GENERAL MANGER, TAMIL NADU STATE TRANSPORT CORPORATION (NELLAI)LTD Vs. P. PANDIARAJAN
October 16, 2020
GEOJIT BNP PARIBAS FINANCIAL SERVICES LTD. Vs. S. GOMATHINAYAGAM
January 23, 2020
GIDEON JACOB Vs. FOREIGNERSS REGIONAL REGISTRATION OFFICER
February 11, 2020
GIRAHALAKSHMI Vs. B. SARAVANA KUMAR
October 5, 2020
GIRI SANKAR Vs. STATE
November 5, 2020
GIRIJA Vs. NAGAMANI
August 27, 2020
GLORY BAI Vs. STATE OF TAMIL NADU
July 7, 2020
GMMCO LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER - I
October 1, 2020
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October 12, 2020
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February 28, 2020
GNANAVEL Vs. STATE
January 3, 2020
GOA VOLLEYBALL ASSOCIATION Vs. VOLLEYBALL FEDERATION OF INDIA
November 11, 2020
GOKULAKRISHNAN Vs. PASSPORT OFFICER
March 2, 2020
GOLD STAR RECREATIONAL SPORTS CLUB Vs. DEPUTY COMMISSIONER OF POLICE
February 21, 2020
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September 15, 2020
GOPAL @ RAJAGOPAL Vs. KRISHNAMURTHY
January 7, 2020
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September 4, 2020
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February 17, 2020
GOPI Vs. STATE REP
May 28, 2020
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September 18, 2020
GOUSH Vs. STATE
July 15, 2020
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February 3, 2020
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April 23, 2020
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January 27, 2020
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July 9, 2020
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September 17, 2020
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February 5, 2020
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July 17, 2020
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November 18, 2020
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September 22, 2020
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November 4, 2020
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January 7, 2020
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September 2, 2020
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March 10, 2020
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August 24, 2020
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January 28, 2020
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October 1, 2020
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July 31, 2020
GREEN INDIA ENTERPRISES Vs. THE COMMISSIONER OF CUSTOMS,
August 27, 2020
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May 5, 2020
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May 5, 2020
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May 21, 2020
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September 15, 2020
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September 4, 2020
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June 3, 2020
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December 1, 2020
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January 9, 2020
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August 6, 2020
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July 13, 2020
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March 16, 2020
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January 24, 2020
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February 14, 2020
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February 12, 2020
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December 9, 2020
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July 1, 2020
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June 26, 2020
HANUDEV INVESTMENTS PVT. LTD. Vs. ORIENTAL BANK OF COMMERCE
October 15, 2020
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July 10, 2020
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December 7, 2020
HARI RAJAN Vs. DISTRICT COLLECTOR,COIMBATORE DISTRICT
September 17, 2020
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October 16, 2020
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December 16, 2020
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January 21, 2020
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December 22, 2020
HASTIMAL SURANA Vs. UNION OF INDIA
January 30, 2020
HATSUN AGRO PRODUCT LTD. Vs. KAMADENU DAIRY FARMS
February 19, 2020
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January 10, 2020
HDFC ERGO GENERAL INSURANCE CO LTD Vs. P.VEERAMMAL
September 21, 2020
HDFC ERGO GENERAL INSURANCE COMPANY LTD. Vs. KANNAMMA AND ORS.
February 24, 2020
HDFC-ERGO GENERAL INSURANCE COMPANY LIMITED Vs. SIVABAKKIYAM
August 6, 2020
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October 29, 2020
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September 23, 2020
HEMALATHA Vs. M.JAYARAJ
September 22, 2020
HEMALATHA DEVI Vs. K. M. RAMESH
December 22, 2020
HEMALATHA RAMAIAH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 9, 2020
HEWLETT PACKARD ENTERPRISE INDIA PRIVATE LIMITED Vs. JOINT COMMISSIONER OF CUSTOMS
October 15, 2020
HINDU MUNNANI Vs. STATE OF TAMIL NADU
April 21, 2020
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October 12, 2020
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February 17, 2020
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February 4, 2020
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October 7, 2020
HSN SHIPPING PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
January 3, 2020
HWASHIN AUTOMATIVE INDIA PVT. LTD. Vs. DEPUTY COMMISSIONER OF CENTRAL EXCISE
February 21, 2020
HYUNDAI MOTOR INDIA LTD , SRIPERUMBUDUR TALUK, KANCHIPURAM Vs. DEPUTY COMMISSIONER OF INCOME TAX, GREAMS ROAD, CHENNAI
September 16, 2020
HYUNDAI MOTOR INDIA LTD. Vs. SECRETARY, INCOME TAX DEPARTMENT AND ORS.
October 6, 2020
I ALWIN MARTIN SWEEPER ST MARYS HIGH SCHOOL COIMBATORE DISTRICT Vs. DIRECTOR OF SCHOOL EDUCATION, CHENNAI
October 7, 2020
I. JAYARAJ Vs. G. DHANARAJ AND ORS.
September 25, 2020
I. PONNUPANDIAN AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
February 20, 2020
I.GANAPATHY Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION
March 9, 2020
I.HYDER ALI Vs. S.ASHWIN SUNDAR
October 13, 2020
I.JEYARAJAN Vs. COMMERCIAL TAX OFFICER
February 10, 2020
I.P. RINGS LTD. Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANIZATION AND ORS.
February 19, 2020
I.VETRIVEL Vs. P.KANNAN
February 6, 2020
ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. ALAGESAN
December 14, 2020
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. KARUPPAYEE
December 23, 2020
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December 22, 2020
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. KAMALANATHAN
June 19, 2020
ICICI LOMBARD GENERAL, INSURANCE COMPANY LTD Vs. L. M. ANANDAN
August 7, 2020
IDEAL MOVERS PVT. LTD. Vs. STATE TAX OFFICER
January 24, 2020
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. S.KADHIRVEL
July 15, 2020
IFFCO TOKIO GENERAL INSURANCE CO. LTD Vs. S. JANAKI
August 14, 2020
IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. PARVATHI
August 21, 2020
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. VENKATESH
January 9, 2020
IFFCO TOKIYO GENERAL INSURANCE CO LTD Vs. CHINNATHAMBI
September 9, 2020
IFFCO-TOKIO GENERAL INSURANCE CO. LTD. Vs. RAMAMANI
August 4, 2020
IJM-SCL JV, HYDERABAD Vs. M/S NATIONAL HIGHWAY AUTHORITY OF INDIA
January 7, 2020
ILAKKIA Vs. T.UMAMAHESWARAN
July 29, 2020
ILAKKIA RAJA Vs. T.UMAMAHESWARAN
June 29, 2020
ILAYARAJA Vs. COMMISSIONER OF POLICE, OFFICE OF COMMISSIONER OF POLICE
October 1, 2020
IMRAN Vs. SELVI
December 7, 2020
IN RE: THE ADDITIONAL REGISTRAR GENERAL, MADURAI BENCH Vs. IN RE: THE ADDITIONAL REGISTRAR GENERAL, MADURAI BENCH
September 30, 2020
IN RE: VIVEKNARENDRAN AND ORS. Vs. IN RE: VIVEKNARENDRAN AND ORS.
July 20, 2020
INCORPORATED CHIT FUNDS ASSOCIATION Vs. STATE OF TAMIL NADU
December 1, 2020
IND MARK PROPERTIES P. LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-II(3)
October 14, 2020
INDIAN COFFEE WORKERS COOPERATIVE SOCIETY LTD. Vs. REGIONAL DIRECTOR REGIONAL OFFICER EMPLOYEES STATE INSURANCE CORPORATION PONDICHERRYZ
September 24, 2020
INDIAN OIL CORPORATION LIMITED Vs. LT COL SASIKUMAR (RETD )
October 7, 2020
INDIAN OXYGEN LIMITED (NOW KNOWN AS BOC INDIA LTD) Vs. A. N. S. OXYGEN (P) LTD.
September 1, 2020
INDIRA Vs. E. KAMALAMMAL
January 31, 2020
INDIRA Vs. GOVERNMENT OF TAMILNADU
September 18, 2020
INDIRA GANDHI MEMORIAL MATRICULATION Vs. MANAGER
July 13, 2020
INDUS TOWERS LIMITED Vs. SUPERINTENDENT OF POLICE, DISTRICT POLICE OFFICE, KRISHNAGIRI
September 23, 2020
INDUS TOWERS LIMITED Vs. DISTRICT COLLECTOR/PANCHAYAT INSPECTOR
September 29, 2020
INDUSTRIAL ESTATES AND GENERAL WORKERS UNION (CITU) Vs. GOVERNMENT OF TAMIL NADU AND ORS.
March 23, 2020
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August 26, 2020
INSAP FLEXIBLES & ENGINEERS PRIVATE LIMITED Vs. COMMERCIAL TAX FFICER
January 2, 2020
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January 27, 2020
INSPECTOR OF POLICE Vs. P.V. BHUPATHI
January 7, 2020
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June 19, 2020
INTEGRATED INFRASTRUCTURE Vs. REVENUE DIVISIONAL OFFICER, THIRUNELVELI
October 16, 2020
INTERNATIONAL Vs. AUTHORIZED OFFICER CENTRAL BANK OF INDIA
December 15, 2020
INTERNATIONAL FLAVOURS AND FRAGRANCES INDIA PRIVATE LIMITED Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, LARGE TAXPAYER UNIT-II
May 19, 2020
INTERNATIONAL MARTIME ACADEMY Vs. GOVERNMENT OF INDIA
August 18, 2020
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September 4, 2020
IQBAL AHMED (DIED) Vs. SAYEEDUNISA
January 27, 2020
IQBAL AHMED AND ORS. Vs. SAROJA AND ORS.
January 27, 2020
IQBAL TOOLS SYNDICATE Vs. STATE OF TAMIL NADU
July 6, 2020
IRUDAYARAJ Vs. MANOKARAI
December 11, 2020
IRUDAYARAJ Vs. PUSHPARANI
November 11, 2020
IRUSAYEE Vs. LAKSHMI
January 27, 2020
ISAI MANAMAHIL MANDRAM Vs. SUPERINTENDENT OF POLICE
February 21, 2020
ISMAIL KHAN Vs. SIVA
December 18, 2020
ITC LIMITED Vs. SHREE DEVI MATCH INDUSTRIES
February 18, 2020
ITC LIMITED Vs. NESTLE INDIA LIMITED
June 10, 2020
IYYANAR Vs. THIRUMENI AND ORS.
December 2, 2020
J. ARUN Vs. SUPERINTENDENT OF POLICE, THOOTHUKUDI DISTRICT
October 1, 2020
J. BHARGAVI Vs. AUTHORISED OFFICER TAMILNAD MERCANTILE BANK LTD
October 5, 2020
J. ELIYESAR Vs. STATE
February 20, 2020
J. FRANSIS XAVIER Vs. STATE
March 18, 2020
J. HEMALATHA Vs. STATE OF TAMIL NADU AND ORS
June 10, 2020
J. JAYANIITHAA AND ORS. Vs. INSPECTOR GENERAL OF REGISTRATION AND ORS.
December 15, 2020
J. MAHALAKSHMI AND ORS. Vs. M. GURUNATHAN AND ORS.
January 13, 2020
J. MANOHARAN Vs. SUNDARAMMAL
February 6, 2020
J. MARY AND ORS. Vs. A. LOKESH BABU AND ORS.
August 17, 2020
J. MUGUNDAN Vs. STATE
November 20, 2020
J. MURALI Vs. DEPUTY DIRECTOR, MINES AND MINERALS
August 3, 2020
J. RAMESH KUMAR Vs. CHAIRMAN OF EQUIVALENCE COMMITTEE
January 22, 2020
J. RAPEETA EARNEST MARY Vs. A. JESUDASS
December 17, 2020
J. SHEIK PARITH Vs. THE COMMISSIONER OF CUSTOMS
August 21, 2020
J. SIKKANDAR Vs. COMMISSIONER, FOOD SAFETY AND DRUGS ADMINISTRATION
December 23, 2020
J. SRINIVASAN Vs. STATE
January 13, 2020
J. VELUMANI Vs. SUB REGISTRAR AMMAPETTAI ERODE DISTRICT
October 6, 2020
J.A.MURUGAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
March 6, 2020
J.AMALA JESSI JACQUILIN Vs. STATE
December 11, 2020
J.ANULATHA Vs. PRINCIPAL SECRETARY, DEPARTMENT OF EDUCATION
January 21, 2020
J.B. FRANKLIN Vs. VISHWAKSEN INDUSTRIES PVT.LTD.
May 12, 2020
J.BALU Vs. SECRETARY GENERAL
February 25, 2020
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May 27, 2020
J.LEELA Vs. STATE
June 19, 2020
J.MAHALAKSHMI Vs. R.RATHINAVELU
January 13, 2020
J.MOHAMMED AMMEN Vs. COMMISSIONER OF POLICE
September 23, 2020
J.RAMAKRISHNAN Vs. B.SURYAKALA
January 8, 2020
J.ROBINSON Vs. DISTRICT COLLECTOR
July 21, 2020
J.SAMPATH Vs. ASSISTANT DIRECTOR
July 6, 2020
J.SATHIS SARAVANA KUMAR Vs. STATE OF TAMIL NADU
July 13, 2020
J.SILUVAIRAJAN Vs. DISTRICT COLLECTOR
February 12, 2020
J.SOUNDARARAJAN Vs. UNIVERSITY OF MADRAS
February 10, 2020
J.SURESH Vs. DEPARTMENT OF ENVIRONMENT
June 2, 2020
J.THANGAVEL Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES KANCHEEPURAM REGION
September 17, 2020
J.THEERTHAGIRI Vs. ADDITIONAL CHIEF SECRETARY CUM COMMISSIONER FOR LAND ADMINISTRATION, EZHILAGAM, CHEPAUK
September 14, 2020
JACKAMMAL Vs. REVENUE DIVISIONAL OFFICER, PARAMAKUDI
August 3, 2020
JACKSON LABORATORIES PRIVATE LIMITED Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE (H2) DEPARTMENT
February 28, 2020
JAFFERULLAH Vs. KASTHURI
October 15, 2020
JAGADEESHWARAN Vs. STATE
December 21, 2020
JAGADEESWARI Vs. R.NITHIYA KALYANI
December 10, 2020
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March 10, 2020
JAGANMOHAN Vs. PRINCIPAL COMMISSIONER OF INCOME TAX, CHENNAI-34
September 21, 2020
JAHIR JUSSAIN Vs. STATE
December 9, 2020
JAI BHARATHI CONSTRUCTIONS Vs. EXECUTIVE DIRECTOR
February 10, 2020
JAI GANESH Vs. DEPUTY SUPERINTENDENT OF POLICE
January 28, 2020
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October 29, 2020
JALA VIJAYACHANDRIKA Vs. R LAKSHMIKUMARI
September 4, 2020
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June 30, 2020
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August 31, 2020
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September 30, 2020
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December 14, 2020
JANAKI TRADERS Vs. DISTRICT REVENUE OFFICER
July 9, 2020
JASMINE SHEBA Vs. GOVERNMENT OF TAMIL NADU
January 2, 2020
JAWAHAR SANTHAKUMAR Vs. STATE OF TAMIL NADU
June 2, 2020
JAYA BHARATHY Vs. S.N. VENKATA KRISHNAN
November 18, 2020
JAYA SAKTHI LEATHERS (P) LTD. Vs. FINANCE SECRETARY
July 10, 2020
JAYA SAKTHI LEATHERS (P) LTD. Vs. THE FINANCE SECRETARY, PONDICHERRY AND ORS.
March 11, 2020
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December 1, 2020
JAYAKUMAR Vs. STATE
January 22, 2020
JAYAKUMAR Vs. KOLANTHAIYAMMAL
December 15, 2020
JAYAKUMAR Vs. STATE OF TAMIL NADU
September 16, 2020
JAYAKUMAR Vs. DISTRICT COLLECTOR
July 7, 2020
JAYAM GARMENTS Vs. STATE TAX OFFICER, TIRUPPUR
October 5, 2020
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January 29, 2020
JAYANTHI Vs. STATE OF TAMIL NADU
October 7, 2020
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November 2, 2020
JAYANTHI Vs. KUMAR
February 25, 2020
JAYANTHI AND ORS. Vs. S.K. MOORTHY AND ORS.
March 12, 2020
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September 18, 2020
JAYAPAUL MOHAN Vs. STATE REP
August 21, 2020
JAYAPRAKASH Vs. STATE REP BY THE INSPECTOR OF POLICE
February 11, 2020
JAYARAMAN Vs. VIDHYASAGARAN
January 3, 2020
JAYASEELI Vs. ASSISTANT DIRECTOR
July 9, 2020
JAYASHREE Vs. THE INCOME TAX OFFICER, NON-CORPORATE, WARD-11(4)
July 16, 2020
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September 16, 2020
JAYVIDHYA JEYARAJ Vs. HARI HARA SANKARAN
February 28, 2020
JECINTHA Vs. KALIYAMOORTHY
October 12, 2020
JEEVANATHAN Vs. STATE OF TAMIL NADU
December 4, 2020
JEEVITHA Vs. STATE OF TAMIL NADU REP
September 11, 2020
JEGAN Vs. STATE OF TAMIL NADU,
October 1, 2020
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September 18, 2020
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February 27, 2020
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January 27, 2020
JESTINRAJ Vs. STATE
September 2, 2020
JESU Vs. V. VIRGIN
December 2, 2020
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February 13, 2020
JEYACHANDRAN Vs. THE STATE OF TAMIL NADU AND ORS.
June 4, 2020
JEYALAKSHMI Vs. N.MANICKAVELU
December 22, 2020
JIPMER REGISTERED NURSES ASSOCIATION Vs. UNION OF INDIA
July 21, 2020
JOHN BOSCO Vs. PHONEIX MACHINE TOOLS
December 17, 2020
JOHN KENNEDY @ MURUGAN Vs. V.GOWRI(DECEASED)
June 2, 2020
JOHN THINAGAR Vs. STATE
October 1, 2020
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January 24, 2020
JOINT EXCISE COMMISSIONER Vs. S. JAYALAKSHMI
January 6, 2020
JOSE DHANAPAL Vs. STATE
December 8, 2020
JOSE FREDDY Vs. E DHAYALAN
August 18, 2020
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November 11, 2020
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August 19, 2020
JOSVIN Vs. STATE OF TAMIL NADU
December 10, 2020
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January 20, 2020
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January 29, 2020
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October 1, 2020
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February 10, 2020
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May 7, 2020
K A LOGANATHAN Vs. S E KARTHIKEYAN
August 18, 2020
K BOMBAY KUMAR Vs. SUPERINTENDENT OF POLICE, THIRUVANNAMALAI DISTRICT, THIRUVANNAMALAI
August 21, 2020
K CHITRA Vs. STATE
September 7, 2020
K HARIKRISHNAN Vs. G. SUMATHI
August 18, 2020
K JAGADEESH Vs. STATE
September 11, 2020
K NAGARAJ @ NAGARAJAN SON OF M KUCHELAN Vs. P SELLADURAI NADAR
August 18, 2020
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July 24, 2020
K PETHURAJ Vs. SUB DIVISIONAL EXECUTIVE MAGISTRATE CUM, ARUPUKOTTAI
September 3, 2020
K R SELVARAJKUMAR Vs. STATE OF TAMIL NADU
July 14, 2020
K RAMACHANDRAN Vs. STATE
July 9, 2020
K SANKARALINGAM Vs. YESURAJ
June 30, 2020
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October 16, 2020
K V SAYAN Vs. STATE REP
August 28, 2020
K. ARUMUGAM Vs. THE STATE OF TAMIL NADU AND ORS.
January 10, 2020
K. AYYAVU Vs. DISTRICT COLLECTOR AND SOLE ARBITRATOR
January 22, 2020
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December 4, 2020
K. BALASUBRAMANIAM Vs. COMMISSIONER OF INCOME TAX
December 22, 2020
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October 1, 2020
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January 31, 2020
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March 2, 2020
K. CHINNU AND ORS. Vs. R. NAGARAJ AND ORS.
July 31, 2020
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August 27, 2020
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February 25, 2020
K. DURAI Vs. D. MOORTHY
December 21, 2020
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October 29, 2020
K. GANAPATHY Vs. SUPERINTENDENT OF POLICE, MADURAI DISTRICT POLICE OFFICE
September 28, 2020
K. GANESAN Vs. COMMISSIONER OF POLICE
September 17, 2020
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January 10, 2020
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February 13, 2020
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October 14, 2020
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July 9, 2020
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October 13, 2020
K. JAGAN Vs. STATE
January 22, 2020
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January 27, 2020
K. JEGANNATHAN Vs. INSPECTOR GENERAL OF REGISTRAR
December 9, 2020
K. JEYARAMAN Vs. THE DIRECTOR, TOWN AND COUNTRY PLANNING AND ORS.
October 9, 2020
K. K. RAMESH Vs. UNION OF INDIA
December 8, 2020
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September 1, 2020
K. KANNIAPPAN Vs. THANA KOTTESHWARI
October 13, 2020
K. KARTHIKEYAN Vs. GOVERNMENT OF TAMILZ NADU
February 5, 2020
K. KATHIRVEL Vs. SUPERINTENDENT OF POLICE, MADURAI CITY
July 29, 2020
K. KRISHNAN, EX COUNCILLOR Vs. STATE
February 27, 2020
K. KRISHNASAMY Vs. GOVERNMENT OF TAMIL NADU
August 12, 2020
K. KRITHIKA Vs. DISTRICT COLLECTOR
February 3, 2020
K. KUMAR Vs. T. V. BASKARAN
December 21, 2020
K. KUMAR WOOD WORK Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
August 17, 2020
K. KUMARAPPA Vs. MANAGING DIRECTOR
January 31, 2020
K. LAKSHMANAN Vs. STATE
January 29, 2020
K. LAKSHMI Vs. COMMISSIONER OF CIVIL SUPPLIES AND CONSUMER PROTECTION DEPARTMENT, CHEPAUK, CHENNAI
December 23, 2020
K. LATHA Vs. MADHARASI
January 23, 2020
K. LATHA JOINT COMMISSIONER Vs. S. VIJAYAKUMAR JOINT COMMISSIONER
November 5, 2020
K. M. MAHBOOPKHAN Vs. A. M. ABDUL RASAK
July 28, 2020
K. MAHALINGAM Vs. TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LIMITED
February 21, 2020
K. MANICKAM Vs. SEENIVASAN
July 21, 2020
K. MOHAMED ISMAIL Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT STATE OF TAMIL NADU HOME
December 17, 2020
K. MURALI RAO Vs. NEW WOODLANDS HOTEL EMPLOYEES UNION
July 31, 2020
K. MUTHUKUMAR Vs. REGIONAL MANAGER, CENTRAL BANK OF INDIA
November 2, 2020
K. MUTHUSAMY Vs. ARUNA THEATRE & ENTERPRISES PVT LTD
October 14, 2020
K. NANJUDAN Vs. STATE
August 5, 2020
K. NIRAI MATHI AZHAGAN Vs. UNION OF INDIA
January 3, 2020
K. PALANI Vs. TAMIL NADU STATE INFORMATION COMMISSION, NO.2, THIYAGARAYA SALAI
January 6, 2020
K. PALANI Vs. SHRIRAM TRANSPORT FINANCE CO. LTD.
December 10, 2020
K. PALANI Vs. R. MADANA GOPAL
March 20, 2020
K. PARAMASIVAM Vs. PRINCIPAL DISTRICT JUDGE
January 31, 2020
K. PARTHASARATHY SPINNING MILLS Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER
August 4, 2020
K. PASUPATHINATHAN Vs. DIVISIONAL MANAGER L I C OF INDIA SALEM DIVISIONAL OFFICE
November 2, 2020
K. PETCHIAMMAL Vs. STATE OF TAMIL NADU
December 7, 2020
K. R. COLLEGE OF ARTS & SCIENCE Vs. GOVERNMENT OF TAMIL NADU
November 3, 2020
K. R. SUBRAMANIAN Vs. MANAGING DIRECTOR, TAMIL NADU STATE MARKETING CORPORATION LIMITED
December 18, 2020
K. RAJAGOPAL Vs. R. ANAND AND ORS.
January 9, 2020
K. RAJARAM Vs. K. RAMAKRISHNAN
January 29, 2020
K. RAJEEVAN Vs. K. R. KRISHNAMURTHY
November 3, 2020
K. RAJENDRAN Vs. APPELLATE AUTHORITY
January 28, 2020
K. RAMESH Vs. A. RAJALAKSHMI
February 19, 2020
K. RATHINAM Vs. GOPALAKRISHNAN AND ORS.
March 5, 2020
K. RAVINDRAN Vs. TRAFFIC MANAGER ADMINISTRATIVE OFFICE
January 2, 2020
K. REGUNATHAN Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LTD.
January 27, 2020
K. S. M. EDUCATIONAL TRUST Vs. RESERVE BANK OF INDIA, DEPARTMENT OF BANKING REGULATION
December 8, 2020
K. SAKTHIVEL Vs. GOVERNMENT OF TAMIL NADU
January 10, 2020
K. SAMBOORNAM Vs. INDIAN BANK, ELUMATHUR BRANCH,
October 16, 2020
K. SANGEETHA Vs. TAMIL NADU STATE ELECTION COMMISSION
January 29, 2020
K. SANKARANARAYANAN Vs. UNION OF INDIA
November 5, 2020
K. SARASWATHI AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
September 15, 2020
K. SARAVANAN Vs. INSPECTOR OF POLICE (LAW & ORDER) THORAIPAKKAM POLICE STATION
October 28, 2020
K. SARAVANAN Vs. R. BALAJI
December 21, 2020
K. SATHISH Vs. D. KRISHNAMOORTHY
August 13, 2020
K. SELVARAJ PRESIDENT Vs. STATE
December 17, 2020
K. SELVARANJAN Vs. THE DISTRICT COLLECTOR, RAMANATHAPURAM DISTRICT
December 23, 2020
K. SHANMUGASUNDARAM Vs. UNION OF INDIA
January 3, 2020
K. SHANTHI Vs. M. GOWRI
December 8, 2020
K. SHERIFF Vs. DIRECTOR OF COLLEGIATE EDUCATION
October 8, 2020
K. SIVA SHANMUGAM Vs. B THIAGARAJAN SUB-INSPECTOR OF POLICE
December 7, 2020
K. SNEHA Vs. DIRECTOR GENERAL OF POLICE RADHAKRISHNAN SALAI, CHENNAI
October 6, 2020
K. SOUNDARAPANDIYAN Vs. REGIONAL TRANSPORT OFFICER
February 7, 2020
K. SRIKANTH Vs. ASSISTANT COMMISSIONER OF INCOME TAX COMPANY CIRCLE - II(4) CHENNAI
December 16, 2020
K. SUBBRAMANIAN KARTHIKEYAN Vs. UNION OF INDIA
December 10, 2020
K. SUGAMATHI Vs. M. MANOHARAN
December 23, 2020
K. THANGARAJ Vs. TAMIL NADU STATE ELECTION COMMISSIONER
January 8, 2020
K. THANGARAJ Vs. STATE
December 23, 2020
K. THULASIMANI AND ORS. Vs. M. RAMALINGAM AND ORS.
July 28, 2020
K. VASUDEVA MANIAKARAR AND ORS. Vs. S. RADHAKRISHNAN AND ORS.
January 10, 2020
K. VEERAPPAN Vs. INDUMATHI
December 16, 2020
K. VENKATACHALAM Vs. ASSISTANT COMMISSIONER
January 20, 2020
K. VENKATESAN Vs. DIRECTOR GENERAL OF POLICE
January 23, 2020
K. VENKATESAN Vs. STATE
March 13, 2020
K.441 BRAMMADESAM PRIMARY AGRICULTURAL Vs. INCOME TAX OFFICER
February 17, 2020
K.ABDUL KALAM AZAD Vs. CHIEF EXECUTIVE OFFICER
September 24, 2020
K.ANBUMANI Vs. STATE OF TAMILNADU
July 13, 2020
K.ARJUNA RAJA Vs. DIRECTOR OF TOWN PLANNING
July 9, 2020
K.ARUMUGHAM Vs. SECRETARY TO GOVERNMENT
February 6, 2020
K.AYYAMMAL Vs. REGISTRAR, STATE HUMAN RIGHTS COMMISSION
August 4, 2020
K.BABY Vs. REVENUE DIVISIONAL OFFICER
June 3, 2020
K.BALAKRISHNAN Vs. EXECUTIVE ENGINEER SPECIAL DIVISION II
September 14, 2020
K.BATHAMAVATHI Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT
September 16, 2020
K.C. PURUSHOTHAMAN Vs. TAMIL NADU STATE MARKETING CORPORATION LIMITED
January 20, 2020
K.C.SADASIVAM Vs. SECRETARY TO GOVERNMENT
July 13, 2020
K.C.T. PONNAMBALASWAMY MUTT Vs. GOPANNA AND ORS.
February 11, 2020
K.DEVADASS Vs. STATE OF TAMILNADU
February 11, 2020
K.DHAYANIDHI Vs. STATE OF TAMIL NADU
September 18, 2020
K.DIVYA Vs. STATE
January 2, 2020
K.DURAISAMY Vs. GOVERNMENT OF TAMIL NADU
June 2, 2020
K.DURGA DEVI Vs. V.R.KOTESWARAN
December 7, 2020
K.E.KEERTHANA Vs. BHARATHIRAJA
March 3, 2020
K.ELUMALAI Vs. STATE OF TAMIL NADU
January 28, 2020
K.ELUMALAI Vs. STATE OF TAMIL NADU
June 4, 2020
K.G. MUNISAMI GOUNDER Vs. SUPERINTENDENT OF POLICE, TIRUPPATTUR
January 22, 2020
K.GAUTHAM Vs. DIRECTOR OF MEDICAL EDUCATION
June 1, 2020
K.GAYATHRI Vs. STATE OF TAMIL NADU
February 13, 2020
K.GNANA SOWNDRI Vs. STATE OF TAMIL NADU
September 14, 2020
K.GURUSAMY Vs. DISTRICT COLLECTOR, KARUR DISTRICT
August 5, 2020
K.JANAKARAN Vs. STATE INSPECTOR OF POLICE
July 9, 2020
K.JEYAPANDI Vs. SUPERINTENDENT OF POLICE
July 24, 2020
K.JEYARAJ Vs. HIGH COURT OF JUDICATURE AT MADRAS
January 21, 2020
K.K. SENGODAN Vs. STATE
January 29, 2020
K.K.P. VIJAYAN Vs. COMMISSIONER
January 28, 2020
K.K.SHENGODAN Vs. ASSISTANT GENERAL MANAGER,STATE BANK OF INDIA
September 23, 2020
K.K.UNNI Vs. AMARAVATHI FINANCE AND INVESTMENTS
December 22, 2020
K.KALAIARASI Vs. INSPECTOR GENERAL OF REGISTRATION
June 1, 2020
K.KANAGARAJ Vs. REVENUE DIVISIONAL OFFICER
December 7, 2020
K.KANNANKUMAR Vs. SUPERINTENDENT OF POLICE, VIRUDHUNAGAR
September 21, 2020
K.KARNAMAHARAJAN Vs. REGISTRAR,
January 24, 2020
K.KASINATHAN Vs. STATE OF TAMIL NADU
August 3, 2020
K.KASIRAJAN Vs. M.MAHALINGAM
October 5, 2020
K.KAVITHA Vs. J.THIRUMURUGAN
December 17, 2020
K.KAVIYA Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
December 11, 2020
K.KRISHNAMURTHY Vs. DISTRICT COLLECTOR, SALEM DISTRICT
September 16, 2020
K.KRISHNAMURTHY Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION
January 24, 2020
K.KRISHNAN Vs. COMMISSIONER,HINDU RELIGIOUS AND CHARITABLE ENDOWMENT, NUNGAMBAKKAM
September 28, 2020
K.M. SENTHAMIZHSELVAN Vs. GOVERNMENT OF TAMIL NADU
June 17, 2020
K.M.AKBAR ALI Vs. CHAIRMAN
February 4, 2020
K.M.MOHAMED ALI JINNA Vs. DISTRICT COLLECTOR
July 10, 2020
K.M.SANTHOSH KUMAR Vs. BERTRAM FREDERICK SWARIS
November 5, 2020
K.M.SURESH BABU Vs. SUNDARAM FINANCE LIMITED
March 5, 2020
K.M.THAMIZHARASU Vs. COMMISSIONER OF RURAL
February 6, 2020
K.MABEL RANI Vs. DISTRICT EDUCATIONAL OFFICER EAST CHENNAI
December 9, 2020
K.MADHIVANAN Vs. INSPECTOR OF POLICE
June 30, 2020
K.MAHARAJA Vs. REGIONAL TRANSPORT OFFICER
February 27, 2020
K.MAHARAJAN Vs. DIRECTOR
May 15, 2020
K.MARI Vs. ASSISTANT DIRECTOR OF MINES, RAMANATHAPURAM DISTRICT
August 3, 2020
K.MARIMUTHU Vs. P.RENGARAJU
August 3, 2020
K.MURALI (DIED) Vs. K.KARUNANITHI
June 2, 2020
K.MUTHUKARUPPAN Vs. PRINCIPAL SECRETARY
January 27, 2020
K.MUTHUKRISHNAN Vs. STATE OF TAMIL NADU
September 21, 2020
K.MUTHULAKSHMI Vs. DISTRICT COLLECTOR
June 30, 2020
K.N. MUTYALA RAO Vs. THE REVIEWING AUTHORITY EXPORT INSPECTION COUNCIL OF INDIA AND ORS.
December 2, 2020
K.N.JAGANATHAN Vs. S.M.DEVARAJ
January 30, 2020
K.N.RAGHUPATHY Vs. G.ANBHALAGGAN
December 22, 2020
K.NAGASELVI Vs. STATE OF TAMILNADU
July 10, 2020
K.NALLASAMY Vs. CHENNIAPPAN
September 22, 2020
K.NANDHAKUMAR Vs. SARAVANAN
March 3, 2020
K.NIRAI MATHI AZHAGAN Vs. UNION OF INDIA
January 31, 2020
K.P. ABRAHAM Vs. T. TEEKARAM
July 17, 2020
K.P. GUHAN Vs. N. BHARATHY
September 1, 2020
K.P. KRISHNAMOORTHY Vs. DISTRICT COLLECTOR
January 7, 2020
K.P.KARUPPUSAMY Vs. SUPERINTENDENT OF POLICE, KARUR DISTRICT
August 3, 2020
K.P.KRISHNAMOORTHY Vs. TRICHY DISTRICT
January 7, 2020
K.PACHIAPPAN Vs. STATE OF TAMIL NADU
June 26, 2020
K.PALANIANDAVAR Vs. DEPUTY SUPERINTENDENT OF POLICE, THIRUCHULI VIRUDHUNAGAR DISTRICT
September 23, 2020
K.PALANISAMY Vs. INSPECTOR OF POLICE
June 4, 2020
K.PALANISAMY Vs. STATE OF TAMIL NADU
July 13, 2020
K.PREM CHANDER Vs. HELLA INDIA AUTOMOTIVE PRIVATE LIMITED
July 6, 2020
K.PURUSHOTHAMAN Vs. PONNUSAMY
September 17, 2020
K.PUSHPAVALLI Vs. D.RAMACHANDRA REDDY
July 21, 2020
K.R. HALDORAI Vs. THE SUB REGISTRAR/DEPUTY REGISTRAR
August 24, 2020
K.R. SATHISHKUMAR Vs. DEPUTY SUPERINTENDENT OF POLICE
July 1, 2020
K.R.MANI Vs. P.KUMAR
December 16, 2020
K.R.MOHAN Vs. LABOUR ENFORCEMENT OFFICER
January 28, 2020
K.R.V.R.SM.V.SOMASUNDARAMCHETTIAR Vs. ANANTHI
February 11, 2020
K.RAJALAKSHMI Vs. S.GANESAN
January 6, 2020
K.RAJALINGAM Vs. R.SUGANTHALAKSHMI
May 28, 2020
K.RAJARAM Vs. CHAIRMAN
February 3, 2020
K.RAJASEKARA KUMAR Vs. YASODHA PURUSHOTHAMMAN
February 28, 2020
K.RAJENDRAN Vs. DISTRICT COLLECTOR
February 4, 2020
K.RAJKUMAR Vs. RAMAKRISHNA MISSION VIDYALAYA INSTITUTE OF AGRICULTURE AND RURAL DEVELOPMENT
September 18, 2020
K.RAMESH Vs. HANSRAJ VERMA
February 28, 2020
K.RANGADOSS Vs. LYCA PRODUCTIONS
February 13, 2020
K.RAVI Vs. MANAGING DIRECTOR
March 2, 2020
K.RAVI Vs. ASSISTANT DIRECTOR, MINES AND MINERALS DEPARTMENT
August 4, 2020
K.RISHKESHAVAN Vs. S.PERUMAL
September 21, 2020
K.RUKMANI Vs. GOVERNMENT OF TAMIL NADU
February 3, 2020
K.S. SHANMUGAM Vs. S. KANAGARAJ
January 31, 2020
K.S. WIND AND RENEWABLES INDIA PRIVATE LIMITED Vs. THE COLLECTOR, OFFICE OF THE COLLECTORATE, KARUR AND ORS.
August 7, 2020
K.S.MAHARADEVI Vs. STATE OF TAMILNADU
July 10, 2020
K.SAMRAJ Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
January 2, 2020
K.SARAVANAN Vs. COMMANDANT
June 17, 2020
K.SELVAM Vs. STATE
December 7, 2020
K.SHANTHI Vs. GOVERNMENT OF TAMIL NADU
June 1, 2020
K.SHOBANA Vs. STATE OF TAMILNADU
January 9, 2020
K.SIVAKALAI Vs. DISTRICT REVENUE OFFICER
March 3, 2020
K.SIVAKUMAR Vs. PRINCIPAL SECRETARY AND COMMISSIONER
July 10, 2020
K.SIVASHANMUGAM Vs. JOINT REGISTRAR, DISTRICT CO-OPERATIVE SOCIETIES
August 4, 2020
K.SREEDHARAN Vs. S.SANJAY KUMAR
February 3, 2020
K.SRIVIDHYA Vs. T.M.KANNAN
July 10, 2020
K.SUBBULAKSHMI Vs. C.V.RAMASAMY PILLAI
February 5, 2020
K.SUBBULAKSHMI Vs. SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT
December 7, 2020
K.SUBHA Vs. UNION OF INDIA
January 21, 2020
K.SUBRAMANI Vs. K.KALAIMATHI
November 11, 2020
K.SUGANYA Vs. STATE
July 21, 2020
K.SUMATHI Vs. UNION OF INDIA
February 25, 2020
K.SUNDAR Vs. DISTRICT COLLECTOR
July 13, 2020
K.SURESH KUMAR Vs. COMMISSIONER OF FISHERIES
July 13, 2020
K.THAVAMANIGURU Vs. PACKIYALAKSHMI
September 22, 2020
K.THIRAVIAM Vs. DISTRICT COLLECTOR
July 6, 2020
K.THULASI Vs. STATE REP
June 3, 2020
K.V.P.SOMASUNDARAM Vs. SUBRAMANIA GOUNDER
December 16, 2020
K.VAITHIANATHAN Vs. GOVERNMENT OF TAMIL NADU,
July 8, 2020
K.VELMURUGAN Vs. STATE OF TAMIL NADU
January 30, 2020
K.VENUGOPALAN Vs. DEPUTY REGISTRAR OF CO-OPERATIVE
February 3, 2020
K.VIJAYA KUMAR Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
February 26, 2020
K.VIJAYAKUMAR Vs. CHRISTOPHER RAJ
February 28, 2020
K.VR.CHINNAVEERAPPAN Vs. REVENUE DIVISIONAL OFFICER,DEVAKOTTAI, SIVAGANGAI DISTRICT
August 5, 2020
KABILAN MANOHARAN Vs. UNION OF INDIA
July 22, 2020
KADALMANI Vs. REVENUE DIVISIONAL OFFICER, TIRUVERUMBUR TALUK
September 16, 2020
KAILASNATH LAKSHMIKANTHAN Vs. DAKSHA S.RAO
September 22, 2020
KAKULAMARRI KALYAN SRINIVASA RAO Vs. CENTRAL BUREAU OF INVESTIGATION BANK SECURITIES AND FRAUDS CELL
September 29, 2020
KALA Vs. A. ANTHONY RAJ
December 23, 2020
KALAIDEVI Vs. KUMAR
November 11, 2020
KALAIMAGAL ENGLISH HIGH SCHOOL Vs. EMPLOYEES STATE INSURANCE CORPORATION
February 19, 2020
KALAIMANI Vs. DISTRICT COLLECTOR INSPECTOR OF PANCHAYAT
June 3, 2020
KALAINITHI Vs. DISTRICT COLLECTOR, THANJAVUR DISTRICT
October 1, 2020
KALAIVANAN Vs. C.ASHOK
December 17, 2020
KALAMANI Vs. STATE OF TAMIL NADU
June 2, 2020
KALANCHIPATTI PRIMARY AGRICULTURAL CO OPERATIVE BANK Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
August 21, 2020
KALANCHIPATTI PRIMARY AGRICULTURAL CO-OPERATIVE BANK Vs. EPFO
July 10, 2020
KALAVALLI PROP Vs. INDIAN OIL CORPORATION
December 9, 2020
KALAWATI Vs. UNION OF INDIA
December 8, 2020
KALEEL Vs. SUB-INSPECTOR OF POLICE
June 29, 2020
KALEEL Vs. STATE
July 15, 2020
KALEESHWARAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT
September 29, 2020
KALEESUWARI REFINERY PRIVATE LIMITED Vs. GREENS TRADING COMPANY
July 24, 2020
KALI MUTHU Vs. REVENUE DIVISIONAL OFFICER PARAMAKUDI,RAMANATHAPURAM DISTRICT
August 28, 2020
KALIAKKAVILAI THINASARI SANTHAI Vs. DISTRICT COLLECTOR
March 19, 2020
KALIAMMAL Vs. R.BALASUBRAMANIAN
February 24, 2020
KALIL Vs. STATE
July 13, 2020
KALIYAMMAL Vs. PRINCIPAL SECRETARY TO GOVERNMENT
May 8, 2020
KALIYAPERUMAL Vs. SELVARAJ
March 6, 2020
KALIYAPPAN Vs. STATE
September 4, 2020
KALPANA Vs. SUPERINTENDENT OF POLICE
March 3, 2020
KALPANA Vs. VELLIANGIRI
January 20, 2020
KALYANASUNDARAM Vs. S. YUVARAJ AND ORS.
July 28, 2020
KAMAK MATRICULATION HIGHER SECONDARY SCHOOL, REPRESENTED BY ITS CORRESPONDENT, MRS. RADHA RAJESHWARI Vs. STATE OF TAMIL NADU
February 28, 2020
KAMALA Vs. STATE OF TAMIL NADU
December 4, 2020
KAMALA KANNAN Vs. STATE
February 18, 2020
KAMALA MUTHIAH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 3, 2020
KAMALA SRINIVASAN Vs. UNION OF INDIA
February 14, 2020
KAMARAJ Vs. RAGUMANI
July 13, 2020
KANAGASABAI Vs. STATE OF TAMIL NADU
November 6, 2020
KANARAM Vs. S. HARIRAM
January 24, 2020
KANDAN AND ORS. Vs. PAPPAYEE AND ORS.
November 24, 2020
KANDASAMY Vs. M.CHELLAMMAL
February 12, 2020
KANDASAMY GUNASEKARAN Vs. UNION OF INDIA
December 1, 2020
KANDEESWARAN POORNAMATHI Vs. ESWARAN VIJAYAKUMAR
September 18, 2020
KANIMOZHI Vs. STATE OF TAMIL NADU
October 22, 2020
KANNAMMAL Vs. STATE
August 3, 2020
KANNAN Vs. REVENUE DIVISIONAL OFFICER
August 6, 2020
KANNAN Vs. STATE
December 9, 2020
KANNAN Vs. DISTRICT COLLECTOR
January 29, 2020
KANNAN Vs. STATE THROUGH INSPECTOR OF POLICE, KAYATHAR POLICE STATION
September 18, 2020
KANNAYYA NAIDU Vs. ANANDAN
December 18, 2020
KANTHAMMAL Vs. STATE OF TAMIL NADU
July 13, 2020
KARPAGAM Vs. S. RAVICHANDRAN
December 15, 2020
KARPAGAM Vs. ALAMELU @ GEETHA
September 25, 2020
KARTHICK Vs. REVENUE DIVISIONAL OFFICER
August 5, 2020
KARTHICK Vs. ASSISTANT COMMISSIONER OF POLICE
September 8, 2020
KARTHICK Vs. SECRETARY TO THE GOVERNMENT HOME PROHIBITION & EXCISE DEPARTMENT
October 6, 2020
KARTHICK @ KARUPPU KARTHICK Vs. SUB DIVISIONAL MAGISTRATE CUM REVENUE DIVISIONAL OFFICER, PUDUKKOTTAI
September 4, 2020
KARTHIGA Vs. GOVERNMENT OF TAMIL NADU
July 22, 2020
KARTHIKEYAN Vs. VINAYAGAM
September 21, 2020
KARTHIKEYAN Vs. STATE OF TAMIL NADU
December 2, 2020
KARTHIKEYAN Vs. THYAGARAJAN
February 18, 2020
KARTHIKEYAN @ APPU Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT HOME
September 17, 2020
KARTI P.CHIDAMBARAM Vs. DEPUTY DIRECTOR OF INCOME TAX
December 11, 2020
KARUNAMOORTHI Vs. STATE
December 2, 2020
KARUPAIAH Vs. STATE
September 28, 2020
KARUPANNAN Vs. TOWN AND COUNTRY PLANNING OFFICE,
October 15, 2020
KARUPPA GOUNDER Vs. PONGIYANNA GOUNDER
October 16, 2020
KARUPPAIAH Vs. REVENUE DIVISIONAL OFFICER
August 5, 2020
KARUPPAIAH Vs. DEPUTY SUPERINTENDENT OF POLICE, PERAMBALUR
October 14, 2020
KARUPPANNA GOUNDER Vs. K.MANIAN
June 19, 2020
KARUPPASAMY Vs. KALLANGKONDAN
March 10, 2020
KARUPPAYEE Vs. METROPOLITAN TRANSPORT CORPORATION LIMITED
November 11, 2020
KARUPPIAH @ RAJA Vs. DISTRICT COLLECTOR, MADURAI DISTRICT
August 3, 2020
KARUPPUSAMY Vs. STATE
January 6, 2020
KARUPPUSAMY Vs. N. P. ANGAPPAN
October 16, 2020
KARUR AGRICULTURAL PRODUCERS Vs. DEPUTY COMMISSIONER OF LABOUR (APPEAL)
March 10, 2020
KARUR VYSYA BANK LTD. Vs. CORPORATION BANK LTD.
February 3, 2020
KASHISH GUPTA Vs. CITY PUBLIC PROSECUTOR
January 27, 2020
KASI VISWANATHAN Vs. CHITHANATHAN
February 5, 2020
KASIAMMAL Vs. SECRETARY, GOVERNMENT OF INDIA
February 25, 2020
KASTHURI Vs. STATE OF TAMIL NADU
December 10, 2020
KASTHURI Vs. UNION OF INDIA
October 8, 2020
KASTURI RENGAN Vs. KAAYAMBU
January 13, 2020
KATHIRESAN Vs. STATE
September 28, 2020
KATTURAJA Vs. DISTRICT COLLECTOR,MADURAI DISTRICT,MADURAI
September 23, 2020
KATTURANI Vs. STATE OF TAMILNADU
December 9, 2020
KAVERI Vs. STATE
January 21, 2020
KAVITHA Vs. REVENUE DIVISIONAL OFFICER
February 11, 2020
KAVITHA Vs. RAMAMOORTHY
March 16, 2020
KAVITHA Vs. STATE OF TAMIL NADU
December 9, 2020
KAY LOGISTICS PRIVATE LIMITED Vs. SURI GREEN VENTILATION SYSTEMS PRIVATE LIMITED
October 12, 2020
KEERI Vs. STATE
December 11, 2020
KEMIN INDUSTRIES SOUTH ASIA PRIVATE LIMITED CHENNAI Vs. PIONEER FEEDS AND POULTRY PRODUCTS PRIVATE LIMITED,
August 31, 2020
KEYAAR INDUSTRIES Vs. STATE TAX OFFICER NOLAMBUR ASSESSMENT CIRCLE
January 20, 2020
KHAJA MOHIDEEN Vs. STATE
July 15, 2020
KHUSHRU DORAB MADAN Vs. UNION OF INDIA
January 27, 2020
KLAUS DIETER BERGMAN, COIMBATORE Vs. ASST COMMISSIONER OF INCOME TAX, COIMBATORE
October 5, 2020
KOLAMMAL Vs. SUBBAYAN PILLAI AND ORS.
August 17, 2020
KOMATHI SUNDAR Vs. S.K.KRISHNARAJ
December 9, 2020
KOOVAM KRISHNA REDDY Vs. M.ARUMUGAM
January 7, 2020
KOPPARTHI RAMAKUMAR REDDY Vs. HINDUJA LEYLAND FINANCE LTD , CHENNAI
December 23, 2020
KORUKKAI RAMACHANDRAN SRIHARI Vs. UNION OF INDIA
January 20, 2020
KOTANGI Vs. REVENUE DIVISIONAL OFFICER
December 10, 2020
KOTHANDAM Vs. STATE OF TAMIL NADU
September 23, 2020
KOTHARI INTERNATIONAL TRADING LIMITED AND ORS. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE -4(2)
November 10, 2020
KOUSHIC PRESSURE VESSELS PVT. LTD Vs. A. S. SANDEEP
September 8, 2020
KOVAL MEDICAL CENTER AND HOSPITAL LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER-I, COIMBATORE
August 24, 2020
KOWSALYA Vs. SECRETARY TO THE GOVERNMENT OF PUDHCHERRY
June 22, 2020
KOZHI PRAKASH Vs. INSPECTOR OF POLICE, KANNANKURICHI POLICE STATION
December 23, 2020
KR.ARUMUGAM SERVAI Vs. SP.MUTHUMANICKAM
January 8, 2020
KRISHNA MODERN RICE MILL Vs. MANAGING DIRECTOR PUDUCHERRY AGRO PRODUCTS FOOD AND CIVIL SUPPLIES CORPORATION LIMITED
January 24, 2020
KRISHNA PILLAI Vs. I.MURUGAN
August 4, 2020
KRISHNAMOORTHY Vs. CHENGALVARAYAN CO-OPERATIVE SUGAR MILLS LTD
August 12, 2020
KRISHNAMURTHY Vs. S. GOVINDHAN
August 13, 2020
KRISHNAMURTHY Vs. CHINNASAMY
January 2, 2020
KRISHNAN Vs. STATE
June 3, 2020
KRISHNAN Vs. STATE
October 5, 2020
KRISHNAN (DIED) BALAJI Vs. P.RAGAVAN
December 8, 2020
KRISHNASAMY GOUNDER Vs. SUBRAMANIA GOUNDER
December 16, 2020
KRISHNASAMY KONAR Vs. NARAYANASAMY KONAR
September 16, 2020
KRISHNAVENI Vs. STATE,
July 22, 2020
KRISHNAVENI AMMAL Vs. KUPPUSWAMY NAIDU
December 8, 2020
KULANDAIVELU Vs. INSPECTOR OF POLICE, UCHIPULI POLICE STATION, RAMANATHAPURAM DISTRICT
September 17, 2020
KULANDAIVELU Vs. SARASWATHI
October 7, 2020
KULATHUR HINDU NADAR MIDDLE SCHOOL Vs. CHIEF EDUCATIONAL OFFICER
August 3, 2020
KULLU ALIAS KANDASAMY Vs. N. KARTHIK
October 5, 2020
KUMAR Vs. M.P.SELVARAJ
September 23, 2020
KUMAR Vs. MAHESHWARI
October 28, 2020
KUMAR Vs. STATE OF TAMIL NADU
July 29, 2020
KUMAR Vs. ASSISTANT DIRECTOR
July 13, 2020
KUMAR Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
February 3, 2020
KUMAR Vs. ASSISTANT DIRECTOR, TAMIL NADU MINES AND MINERALS DEPARTMENT
September 16, 2020
KUMARAVEL Vs. ASSISTANT DIRECTOR, MINES AND MINERALS DEPARTMENT
August 6, 2020
KUMARAVEL Vs. STATE
April 15, 2020
KUMARAVEL Vs. STATE
December 22, 2020
KUMARESAN Vs. REVENUE DIVISIONAL OFFICER
September 23, 2020
KUMARESH GETTAMANENI Vs. COMMISSIONER HINDU RELIGIOUS & CHARITABLE
September 4, 2020
KUN MOTOR COMPANY PVT. LTD. Vs. ASSISTANT COMMISSIONER (CT)
January 20, 2020
KUNJAMMAL Vs. SAMPATH AND OTHERS
January 3, 2020
KUPPAMMAL Vs. STATE
September 22, 2020
KUPPAN Vs. MUTHUSAMY
November 19, 2020
KUPPAN Vs. STATE
January 2, 2020
KUPPUSAMY Vs. STATE
September 23, 2020
KUPPUSAMY Vs. STATE OF TAMILNADU
July 10, 2020
KURICHI THANGABALU KARTHICK Vs. RAJ TELEVISION NETWORK LTD
October 28, 2020
KURICHI THANGABALU KARTHICK AND ORS. Vs. RAJ TELEVISION NETWORK LIMITED
December 17, 2020
KUTTY Vs. PUBLIC PROSECUTOR
February 13, 2020
KUTTY ISABELLA Vs. K DEIVASIGAMANI
November 11, 2020
L AND T VALVES LIMITED Vs. OFFICE OF ZONAL DIRECTOR GENERAL OF FOREIGN TRADE AND ORS.
February 10, 2020
L NITHISH KRISHNA Vs. P SAKUNTHALA
September 4, 2020
L RAJKUMAR Vs. REVENUE DIVISIONAL OFFICER
October 1, 2020
L. AHMED ABDUL RAZACK Vs. STATE OF TAMIL NADU AND ORS.
August 19, 2020
L. CHINNATHAMBI Vs. SECRETARY TO GOVERNMENT, DEPARTMENT OF PUBLIC HEALTHCARE AND FAMILY WELFARE AND ORS.
July 8, 2020
L. INNACENTIA Vs. DIRECTOR OF ELEMENTARY EDUCATION
January 13, 2020
L. MANI Vs. STATE
January 22, 2020
L. RAJINI Vs. N. KANNAN
October 12, 2020
L. SABARY Vs. REPCO HOME FINANCE LIMITED
January 3, 2020
L. SRINIVASAN Vs. HOME SECRETARY (PRISON)
August 5, 2020
L.ASOKAN Vs. CHIEF SECRETARY TO GOVERNMENT
June 1, 2020
L.ELANGOVAI Vs. KUMARAVEL
September 21, 2020
L.G. ELECTRONICS INDIA PVT. LTD. Vs. ASSISTANT COMMISSIONER OF CUSTOMS
January 21, 2020
L.K.STARNESH Vs. SUPERINTENDENT OF POLICE
June 2, 2020
L.KRISHNAMOORTHY Vs. M.MADHAN KUMAR
December 9, 2020
L.NARAYANA REDDY Vs. MANJULA
September 21, 2020
L.P. SHANKAR Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES (HOUSING)
September 7, 2020
L.R.JEYASEKAR Vs. JOINT REGISTRAR OF CO-OP SOCIETIES
July 21, 2020
L.VARALAKSHMI Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT
January 2, 2020
L.VIJAYARANI Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
July 1, 2020
LA PROVIDENCE SYSTEMS Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
July 24, 2020
LAILA BAI Vs. GOVERNMENT OF TAMIL NADU
December 9, 2020
LAKSHMANA PANDIAN Vs. ASSISTANT DIRECTOR OF MINES AND MINERALS
June 16, 2020
LAKSHMANAN Vs. ASSISTANT DIRECTOR OF GEOLOGY AND MINING
December 10, 2020
LAKSHMI Vs. PRINCIPAL SECRETARY TO GOVERNMENT HOME
September 23, 2020
LAKSHMI Vs. DISTRICT COLLECTOR
February 4, 2020
LAKSHMI Vs. SUNDARARAJAN
January 31, 2020
LAKSHMI Vs. STATE
October 1, 2020
LAKSHMI Vs. INDIRANIAMMAL
July 27, 2020
LAKSHMI Vs. STATE
July 8, 2020
LAKSHMI Vs. ASSISTANT DIRECTOR, DEPARTMENT OF GEOLOGY AND MINING
September 16, 2020
LAKSHMI AMMAL Vs. S.BAKTHAVATSALU NAIDU
June 2, 2020
LAKSHMI AMMAL Vs. MARI AMMAL
March 5, 2020
LAKSHMI HOTEL PVT. LTD. Vs. SRIRAM CITY UNION FINANCE LTD.
January 7, 2020
LAKSHMI JAGANNATHAN Vs. THASILDAR, TAMBARAM TALUK, TALUK OFFICE BUILDING
November 18, 2020
LAKSHMI NARAYANAN Vs. KAMATCHI
March 16, 2020
LAKSHMI RAUSCHENBACH Vs. VALUESOURCE TECHNOLOGIES (P) LTD.
February 3, 2020
LAKSHMICHANDRA HARISHCHANDRA SHARMA Vs. UNION OF INDIA
March 10, 2020
LAKSHMINARAYANAN Vs. DIRECTOR DEPARTMENT OF HIGHER EDUCATION
January 6, 2020
LAKSHMINARAYANAN Vs. FAMILY MANAGER V SURIYANARAYANAN
November 21, 2020
LALITA TRIPATHI Vs. RAVINDRA NATH VERMA
November 12, 2020
LALITHA Vs. DISTRICT COLLECTOR
February 17, 2020
LALITHA Vs. STATE
February 7, 2020
LALITHA Vs. STATE
November 11, 2020
LALITHA MOHAN Vs. PRATAP K.MOTURI
February 17, 2020
LALITHAA JEWELLERY MART (P) LTD Vs. DEPUTY DIRECTOR OF INCOME TAX
February 12, 2020
LAND ACQUISITION OFFICER Vs. MUNIAPPA
January 28, 2020
LAND MARVEL HOMES Vs. D.ASHOK KUMAR
August 25, 2020
LATCHIYA VEERAN Vs. SUPERINTENDENT OF POLICE PUDUKOTTAI DISTRICT
January 8, 2020
LATHA Vs. STATE
January 29, 2020
LATHA Vs. STATE
September 23, 2020
LEO PRIME COMP PVT. LTD. Vs. THE UNION OF INDIA AND ORS.
January 7, 2020
LIFE INSURANCE CORPORATION OF INDIA Vs. M.R. ELANGOVAN AND ORS.
November 30, 2020
LIFESTYLE INTERNATIONAL PVT.LTD Vs. SHARAFDEEN
July 6, 2020
LILARAM K. BOHRA Vs. T.MANOJ
February 14, 2020
LILLY KUMAR Vs. GOVERNMENT OF TAMIL NADU
August 3, 2020
LINGA TRANSFORMERS Vs. TAMILNADU GENERATION AND DISTRIBUTION CORPORATION LTD,
July 30, 2020
LINGESWARAN Vs. DEPUTY SUPERINTENDENT OF POLICE
November 11, 2020
LOKANAND TEEKA RAMAN Vs. UNION OF INDIA
November 11, 2020
LOORDHU AMMAL EDUCATIONAL TRUST Vs. ASST. PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANIZATION MINISTRY OF LABOUR, GOVT. OF INDIA
January 30, 2020
LOORDHU PACKIYAM Vs. DIRECTOR GENERAL OF POLICE, KAMARAJAR SALAI, MYLAPORE
November 6, 2020
LOURDUNATHAN Vs. S.SYED AZEZULLAH
January 21, 2020
LOYAL EDUCATIONAL AND CHARITABLE FOUNDATION Vs. CHAIRMAN
January 2, 2020
LOYAL TEXTILE MILLS LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANIZATION, TIRUNELVELI
July 28, 2020
LULU TECH PARK PVT. LTD. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-4
September 2, 2020
LYCAMOBILE UK LTD. Vs. PLINTRON MOBILITY SOLUTIONS PRIVATE LIMITED
January 27, 2020
M ANANTHI Vs. P VENKATESAN
August 20, 2020
M ANEES AHMED Vs. RAJA
July 24, 2020
M ARAVIND Vs. MANAGEMENT, M/S BAER SHOES (INDIA) PRIVATE LIMITED
October 1, 2020
M BALAMANIKANDAN Vs. REVENUE DIVISIONAL OFFICER, RAMANATHAPURAM
October 1, 2020
M DHANALAKSHMI Vs. M. SATHIYANARAYANAN
August 24, 2020
M KRISHNAN Vs. MANAGEMENT, M/S BAER SHOES (INDIA) PRIVATE LIMITED
October 1, 2020
M L RAVI Vs. CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU
July 15, 2020
M MOHAN Vs. D KUMUDHA
September 17, 2020
M PETCHIMUTHU Vs. STATE REP
September 9, 2020
M PONRAJ Vs. STATE
September 1, 2020
M RAJENDRAN Vs. REGISTRAR GENERAL, CHENNAI
September 28, 2020
M RAMYA Vs. G. EKAMBARAM
August 27, 2020
M SELVAKUMAR Vs. MANAGEMENT, M/S BAER SHOES (INDIA) PRIVATE LIMITED
October 1, 2020
M SHAMSATH BEGUM Vs. HOME SECRETARY(PRISON), HOME DEPARTMENT
October 15, 2020
M SUKUMAR Vs. STATE OF TAMIL NADU REP
September 1, 2020
M SUMATHI Vs. SECRETARY TO THE GOVERNMENT, GOVERNMENT OF TAMIL NADU, (HOME), PROHIBITION AND EXCISE DEPARTMENT, SECRETARIAT, FORT ST GEORGE, CHENNAI
September 11, 2020
M THALAPATHI RAJINIKANTH Vs. TAMILNADU PUBLIC SERVICE COMMISSION (TNPSC)
September 4, 2020
M. ABDUL RASHEED Vs. INSPECTOR OF POLICE B-1 FLOWER BAZAAR POLICE STATION
October 28, 2020
M. AKBAR ALI Vs. M. DURAILINGAM
August 17, 2020
M. AMUTHA Vs. ADDITIONAL CHIEF SECRETARY GOVERNMENT HOME & PROHIBITION & EXERCISE DEPARTMENT, CHENNAI
September 30, 2020
M. ANUVARSHINI Vs. UNIVERSITY GRANTS COMMISSION AND ORS.
September 4, 2020
M. ARUMUGAM Vs. STATE
October 9, 2020
M. ASHOK KUMAR Vs. DISTRICT REVENUE OFFICER, COIMBATORE
July 27, 2020
M. BALAKRISHNAN Vs. G. ABDUL KALAM
November 5, 2020
M. BALAKRISHNAN Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES, SALEM ZONE, SALEM
December 9, 2020
M. BALASUNDARAM Vs. SUB REGISTRAR, THELLAR
December 10, 2020
M. C. D. A. RAJAN Vs. DISTRICT COLLECTOR TIRUNELVELI DISTRICT
December 23, 2020
M. CHINNADURAI Vs. DEPUTY SUPERINTENDENT OF POLICE
November 11, 2020
M. CHINNAIYAN Vs. KASTHURI RADHAKRISHNAN AND ORS.
June 11, 2020
M. CHINNAPPAKUMARAN Vs. GOVERNMENT OF TAMILNADU
January 23, 2020
M. CHINNUSAMY Vs. STATE
January 24, 2020
M. CYRIL IRUDAYARAJ Vs. THE STATE
May 13, 2020
M. DEIVASIGAMANI GOUNDER Vs. S. KOMARASAMI GOUNDER
January 29, 2020
M. DHANASEKARAN Vs. STATE OF TAMIL NADU
August 25, 2020
M. DHANAVENDHAN S/O. MUNIRATHINAM Vs. STATE
March 6, 2020
M. G. NARASIMHA RAO Vs. CHAIRMAN BOARD OF GOVERNORS INDIAN INSTITUTE OF TECHNOLOGY
May 19, 2020
M. G. SARAVANAN Vs. COMMISSIONER OF POLICE TRICHY CITY POLICE OFFICE
October 20, 2020
M. GANESAN Vs. HYUNDAI MOTOR INDIA LIMITED, SRIPERUMBUDUR
December 3, 2020
M. GANGA Vs. STATE OF TAMIL NADU
January 28, 2020
M. GOPI Vs. A.S. SASIKALA AND ORS.
September 29, 2020
M. GOPINATH Vs. STATE
December 18, 2020
M. GOVINDARAJ AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
November 24, 2020
M. IMAM HUSSAIN Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
July 24, 2020
M. IMMANVUEL Vs. GOVERNMENT OF INDIA
June 17, 2020
M. JALALUDHEEN Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION, WATER SUPPLY DEPARTMENT, CHENNAI
November 5, 2020
M. JANNATHU NISHA Vs. DISTRICT COLLECTOR, MADURAI DISTRICT
September 18, 2020
M. JAYABHARATHI Vs. STATE OF TAMIL NADU
June 8, 2020
M. JEYAPRAKASH Vs. DEPUTY SUPERINTENDENT OF POLICE
December 11, 2020
M. K BHUHARI Vs. PROPRIETOR, VELAN ROADLINES
December 21, 2020
M. K. STALIN Vs. PUBLIC PROSECUTOR, REPRESENTING GOVERNMENT OF TAMIL NADU
December 14, 2020
M. KALIAMURTHY Vs. RAMASWAMY PILLAI
January 22, 2020
M. KAMALANATHAN Vs. MANOKARAN
December 9, 2020
M. KANDAN Vs. P. MURUGESAN
August 25, 2020
M. KANDASAMY Vs. STATE
September 28, 2020
M. KANDASAMY Vs. RAJI
February 13, 2020
M. KANNIAPPAN Vs. CHITHIRAI VADIVU
August 25, 2020
M. KARTHIKEYAN Vs. STATE
March 12, 2020
M. KARUPPURAJ Vs. M. GANESAN
January 6, 2020
M. KATHIRESAN Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION (MDU) LTD.
January 22, 2020
M. KEETHANJALI Vs. DIRECTOR OF GENERAL HEALTH SERVICES MINISTRY OF HEALTH AND FAMILY WELFARE
October 28, 2020
M. KISMATH BEGUM Vs. BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA, SIVAGANGAI
October 6, 2020
M. KRISHNAKUMAR Vs. THE REGISTRAR CUM CHAIRMAN, THE TAMIL NADU DR. AMBEDKAR LAW UNIVERSITY
August 19, 2020
M. L RAVI Vs. CHIEF SECRETARY GOVERNMENT OF TAMIL NADU SECRETARIAT
October 7, 2020
M. L. GANESH Vs. CA V. VENKATA SIVA KUMAR
September 30, 2020
M. LAKSHMANAN Vs. COMMISSIONER
January 28, 2020
M. LEELA Vs. SECRETARY MEDICAL AND HEALTH DEPARTMENT
January 2, 2020
M. M. HAKIM Vs. SUPERINTENDENT CENTRAL PRISON
October 14, 2020
M. MADHU Vs. STATE
October 1, 2020
M. MANGALASAMY Vs. REGISTRAR OF COOPERATIVE SOCIETIES
January 27, 2020
M. MANGALASAMY Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES (HOUSING)
September 1, 2020
M. MANICKAM Vs. I POUR GKC AND RKC & SONS
December 1, 2020
M. MARICHELVAM Vs. DIRECTOR OF SCHOOL EDUCATION
December 10, 2020
M. MARIMURUGAN Vs. CHAIRMAN & MANAGING DIRECTOR
September 2, 2020
M. MOHAMMED RAFIQ Vs. COMMISSIONER OF POLICE
January 23, 2020
M. MOHAN Vs. P. DURAISAMI NAIDU
November 3, 2020
M. MUNUSAMY Vs. N. SOMASUNDARAM
January 22, 2020
M. MUNUSAMY Vs. SECRETARY TO ITS REPRESENTS UNION GOVERNMENT OF INDIA, NEW DELHI
April 9, 2020
M. NOORDHEEN(A1) Vs. STATE
December 9, 2020
M. P. RAVI CHANDRA VARMA Vs. STATE OF TAMIL NADU
October 28, 2020
M. PALANISAMY AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
September 15, 2020
M. PANNEERSELVAM Vs. STATE
September 30, 2020
M. PARAMAGURU Vs. MANAGING DIRECTOR TAMIL NADU STATE MARKETING CORPORATION LIMITED
December 22, 2020
M. PONKALIAPPAN Vs. ANNUR CAUVERY SPINTEX (P) LTD.
January 27, 2020
M. PONNUTHURAI Vs. STATE ELECTION COMMISSIONER
January 28, 2020
M. PUSHPAM Vs. PRINCIPAL ACCOUNTANT GENERAL
January 27, 2020
M. R. VASUMATHI Vs. AUTHORIZED OFFICER INDIAN BANK, CHENNAI
September 21, 2020
M. RAGHU Vs. N. MUTHURAJAN
September 4, 2020
M. RAJESWARI Vs. IDHAYATHULLAH
November 20, 2020
M. RAJKUMAR Vs. STATE
January 27, 2020
M. RAJU Vs. SUPERINTENDENT OF POLICE, PUDUKOTTAI
August 5, 2020
M. RAMAMURTHY Vs. STATE REP. BY THE INSPECTOR OF POLICE
November 24, 2020
M. S. BALAMURUGAN Vs. STATE OF TAMIL NADU
December 23, 2020
M. S. KUMANAN Vs. SUSHIL R. BHATIA
October 28, 2020
M. S. KUMANAN Vs. F. RAMESH
October 28, 2020
M. SANKAR Vs. MANAGING DIRECTOR
January 23, 2020
M. SANKAR Vs. KRISHNAMOHAN
February 10, 2020
M. SARAVANAN Vs. ASSISTANT DIRECTOR OF GEOLOGY AND MINING
November 9, 2020
M. SARDARMAL CHORDIA SECRETARY AGURCHAND MANMULL JAIN COLLEGE, MEENAMBAKKAM Vs. STATE OF TAMIL NADU
January 10, 2020
M. SEENIVASAN Vs. STATE
February 19, 2020
M. SEKAR Vs. DISTRICT SUPERINTENDENT OF POLICE
February 11, 2020
M. SEKAR Vs. PRESIDING OFFICER 1ST ADDL LABOUR COURT, VELLORE
November 3, 2020
M. SELVAGANAPATHY Vs. STATE
October 1, 2020
M. SELVAKUMAR Vs. STATE OF TAMIL NADU
January 9, 2020
M. SENTHIL KUMAR Vs. DEVASENA
September 25, 2020
M. SHANTHA Vs. STATE
December 9, 2020
M. SUBBIAH Vs. DAIMLER FINANCIAL SERVICES INDIA PVT. LTD.
December 10, 2020
M. SUBRAMANIYAN Vs. REGISTRAR
March 12, 2020
M. SUGANYA Vs. G. KARTHIK
December 15, 2020
M. SULTHAN LAILA Vs. DIVISIONAL RAILWAY MANAGER
July 7, 2020
M. SURESH Vs. STATE
March 6, 2020
M. TAMILARASI Vs. STATE
November 2, 2020
M. TAMILARASU Vs. G. SUBRAMANI (EXONERATED)
December 23, 2020
M. THANGARAJ Vs. STATE OF TAMIL NADU
September 24, 2020
M. THANKAM Vs. STATE OF TAMIL NADU
January 9, 2020
M. UMAPATHY Vs. JOINT COMMISSIONER OF LABOUR
September 23, 2020
M. VEITHI Vs. STATE
February 28, 2020
M. VELMURUGAN Vs. S. RAMESH
December 17, 2020
M. VIJAYAKUMAR Vs. COMMISSIONER OF GEOLOGY AND MINING
January 27, 2020
M. VIJAYALAKSHMI Vs. CHENNAI METRO RAIL LIMITED
December 7, 2020
M. VINOTHBABU Vs. UNION OF INDIA AND ORS.
February 10, 2020
M. VIVEK Vs. DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2 (I/C)
November 24, 2020
M.A.ANAND Vs. P.T.RAMKRISHNAN
February 6, 2020
M.ALAGAPPAN Vs. STATE OF TAMIL NADU
July 8, 2020
M.ALAMELU MANGAI Vs. P.MOHAN
July 9, 2020
M.AMBE Vs. STATE
July 6, 2020
M.ANBUCHELVAN Vs. STATE OF TAMIL NADU
March 18, 2020
M.ANTONY JESUPAUL Vs. REVENUE DIVISIONAL OFFICER
August 5, 2020
M.APPAVOO Vs. DISTRICT COLLECTOR
July 6, 2020
M.ARULPRAKASH Vs. STATE OF TAMIL NADU
July 22, 2020
M.ARUMUGAM Vs. MAGESHWARI
September 23, 2020
M.ARUMUGHAM Vs. V.VIJAYAN
December 17, 2020
M.ARUVI Vs. SUPERINTENDENT OF POLICE, VILLUPURAM DISTRICT
September 17, 2020
M.ATHIAPPAN Vs. HARMANDER SING
March 2, 2020
M.B. DHILIP Vs. RAJKUMAR
January 21, 2020
M.BALAMURUGAN Vs. PRINCIPAL SECRETARY, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND VICE CHAIRMAN
October 9, 2020
M.BALASINGAM Vs. DEPUTY INSPECTOR GENERAL OF POLICE
July 6, 2020
M.BOSE Vs. PRINCIPAL SECRETARY TO GOVERNMENT
July 1, 2020
M.C. SREELATHA Vs. STATE
January 10, 2020
M.C.N.HIGHER SECONDARY SCHOOL Vs. DIRECTOR OF SCHOOL EDUCATION
February 7, 2020
M.CHANDRAN Vs. STATE
January 21, 2020
M.CHANDRIKA Vs. STATE OF TAMIL NADU
February 14, 2020
M.CHELLAMAL Vs. INDIAN OVERSEAS BANK
December 7, 2020
M.DAISY SORNABAI Vs. DISTRICT COLLECTOR
July 9, 2020
M.DEEPALAKSHMI Vs. P.CHANDRASEKARAN
June 10, 2020
M.DEVI Vs. TAMIL NADU STATE ELECTION COMMISSIONER
January 2, 2020
M.DHANARAJAN Vs. COMMISSIONER, TIRUVERKADU MUNICIPALITY
September 21, 2020
M.DHANASEKARAN Vs. STATE
February 21, 2020
M.ELAKKIYA Vs. PRINCIPAL SECRETARY TO GOVERNMENT
September 22, 2020
M.ELANGO Vs. COMMISSIONER FOR WORKMENS COMPENSATION CUM DEPUTY COMMISSIONER OF LABOUR SALEM
November 11, 2020
M.ESWARI Vs. SUPERINTENDENT OF POLICE
July 9, 2020
M.HARIHARAN Vs. V.VIJAYAKUMAR
December 9, 2020
M.HEMA Vs. ANNA UNIVERSITY
February 12, 2020
M.I.E.T.ENGINEERING COLLEGE Vs. REGISTRAR
February 19, 2020
M.JAINULABUDEEN Vs. JOINT SUB REGISTRAR II
June 1, 2020
M.JAISHANKAR Vs. SREE GOKULAM CHITS AND FINANCE CORPORATION PRIVATE LIMITED
December 4, 2020
M.K. STALIN Vs. SPEAKER, TAMILNADU LEGISLATIVE ASSEMBLY
August 25, 2020
M.K.BABU Vs. TAMIL NADU STATE TRANSPORT CORPORATION
December 9, 2020
M.K.KAMARAJ Vs. ASSISTANT DIRECTOR OF GEOLOGY AND MINING, PUDUKOTTAI
August 5, 2020
M.K.KANNIAPPAN Vs. GANESA MUDALIAR
January 3, 2020
M.K.KANNIAPPAN Vs. GANESA MUDALIAR
January 30, 2020
M.KALANTHAR NAINA MOHAMMED Vs. CHIEF CONTROLLING REVENUE AUTHORITY
February 25, 2020
M.KANDASAMY Vs. M.ARUMUGAM
March 4, 2020
M.KARANA RAMACHANDRAN Vs. SUPERINTENDENT OF POLICE, MADURAI DISTRICT
September 22, 2020
M.KARIKALAN Vs. CHIEF SECRETARY TO GOVERNMENT OF TAMIL NADU
January 8, 2020
M.KARPAGAVALLI Vs. STATE OF TAMIL NADU
September 21, 2020
M.KARUNYA Vs. STATE OF TAMIL NADU
June 3, 2020
M.KARUPPAIYA Vs. ASSISTANT DIRECTOR
September 18, 2020
M.KISMATH BEGUM Vs. BRANCH MANAGER
February 4, 2020
M.KUMAR Vs. PL.JEYAM
June 19, 2020
M.L.ALTAFAR RAHMAN Vs. K.H.AMEENUR RAHMAN
February 6, 2020
M.LAKSHMANA THEVAR Vs. EXECUTIVE ENGINEER, (DISTRIBUTION)
July 7, 2020
M.LENINKUMAR Vs. STATE OF TAMIL NADU
October 28, 2020
M.MAHARAJAN Vs. GOVERNMENT OF TAMILNADU
June 3, 2020
M.MALARVIZHI Vs. AUTHORISED OFFICER
July 6, 2020
M.MANI Vs. INSPECTOR OF POLICE
March 6, 2020
M.MANOHARAN Vs. PRINCIPAL SECRETARY, REVENUE DEPARTMENT
September 17, 2020
M.MANOHARAN Vs. CHIEF SECRETARY, GOVT. OF TAMIL NADU
September 17, 2020
M.MATHESWARAN Vs. COMMISSIONER OF POLICE
February 6, 2020
M.MEENACHI @ MEENACHIAMMAL MUPPIDATHI Vs. GOVERNMENT OF INDIA
October 1, 2020
M.MOHAMMED HUSSAIN Vs. AUTHORISED OFFICER TAMIL NADU MERCANTILE BANK LIMITED
November 11, 2020
M.MOHAMMED SHAJAHAN Vs. INSPECTOR GENERAL OF REGISTRATION-CUM-CHIEF CONTROLLING REVENUE AUTHORITY
August 4, 2020
M.MOHIDEEN PITCHAI Vs. SAHUL HAMEETHU
September 16, 2020
M.MURALI Vs. KRISHNA SWEETS PRIVATE LIMITED
May 27, 2020
M.MURUGAN Vs. REVENUE DIVISIONAL OFFICER, USILAMPATTI
September 22, 2020
M.MURUGANANTHAN Vs. ASSISTANT DIRECTOR OF GEOLOGY AND MINING
December 7, 2020
M.MUTHUVEL Vs. MANGAYARKARASI
June 2, 2020
M.NATARAJAN Vs. DISTRICT COLLECTOR
July 23, 2020
M.NITHISKUMAR Vs. INSPECTOR GENERAL OF POLICE
July 10, 2020
M.P. BALASUBRAMANIAM Vs. GOVERNMENT OF TAMIL NADU
January 30, 2020
M.P.MOHANSUNDAR Vs. SOUMYA DEEPAK KRISHNA
March 12, 2020
M.PALANI ADAICALAM Vs. ASSISTANT COMMISSIONER OF INCOME
July 13, 2020
M.PALANIAPPAN Vs. MANAPPURAM FINANCE LTD.
December 9, 2020
M.PALANISAMY Vs. REVENUE DIVISIONAL OFFICER
July 6, 2020
M.PALANIVEL Vs. DISTRICT COLLECTOR, KARUR DISTRICT
August 5, 2020
M.PANDIYAN Vs. TAMILARASI
December 14, 2020
M.PARASURAMAN Vs. F,JAMES
December 7, 2020
M.PARGUNAM Vs. SECRETARY
July 6, 2020
M.PARTHASARATHI Vs. STATE LEVEL SCRUTINY COMMITTEE
June 4, 2020
M.PAULRAJ Vs. A.GANESAN
July 16, 2020
M.PAVITHRA Vs. BRANCH MANAGER INDIAN OVERSEAS BANK KARUVALLI BRANCH
September 23, 2020
M.PRADEEPKUMAR Vs. P.SUBBU
September 25, 2020
M.PREMILA Vs. STATE OF TAMILNADU
September 24, 2020
M.R.BALASHANMUGAM Vs. DEPUTY REGISTRAR OF CO-OP.
February 5, 2020
M.R.GOVINDARAJI Vs. GENERAL MANAGER
May 18, 2020
M.RADHAKRISHNAN Vs. TAHSILDAR
July 10, 2020
M.RAHMATHULLAH Vs. STATE
February 4, 2020
M.RAHMATHULLAH Vs. STATE
February 7, 2020
M.RAJAGOPAL Vs. STATE BANK OF INDIA
December 7, 2020
M.RAJAGOPAL Vs. TAMIL NADU ELECTRICITY BOARD,
February 19, 2020
M.RAJALAKSHMI Vs. UNION OF INDIA
September 21, 2020
M.RAJALAKSHMI Vs. DISTRICT COLLECTOR, TIRUNELVELI DISTRICT
September 14, 2020
M.RAJU Vs. DEEPA
June 2, 2020
M.RAMALINGAM Vs. P.JHANSI
February 19, 2020
M.RAMAMOORTHY Vs. K.RAMACHANDRAN
January 7, 2020
M.RAMASUBRAMANIAN Vs. STATE OF TAMIL NADU
January 6, 2020
M.RAMESH Vs. DIRECTOR GENERAL OF POLICE
July 6, 2020
M.RAVINDRAN Vs. GOVERNMENT OF TAMIL NADU
December 7, 2020
M.RUKMANI Vs. STATE REPRESENTED BY ITS
June 29, 2020
M.S.PALANISAMY Vs. S.PARTHIBAN
October 15, 2020
M.SAILAJA Vs. OFFICIAL LIQUIDATOR
March 19, 2020
M.SAIT Vs. JOINT REGISTRAR OF CO-OP.
July 6, 2020
M.SANKAR Vs. CHAIRMAN
May 29, 2020
M.SARAVANAN Vs. SECRETARY TO GOVERNMENT
June 1, 2020
M.SEENIVASAN Vs. STATE
January 6, 2020
M.SEETHA Vs. ASSISTANT DIRECTOR, MINES AND MINERALS, RAMANATHAPURAM DISTRICT
December 7, 2020
M.SELVAM Vs. STATE
September 14, 2020
M.SENTHURAM Vs. STATE OF TAMIL NADU
June 24, 2020
M.SHALINI Vs. SECRETARY TO GOVERNMENT
July 8, 2020
M.SHANMUGA RAJA Vs. UNITED INDIAN INSURANCE COMPANY LIMIED
March 16, 2020
M.SITHARTHAN Vs. STATE OF TAMIL NADU
July 6, 2020
M.SIVAJOTHI Vs. SUPERINTENDENT OF POLICE
June 3, 2020
M.SIVASHANMUGAM Vs. KIRUTHIGA
January 8, 2020
M.SRINIVASAN Vs. STATE OF TAMIL NADU
June 29, 2020
M.SUBRAMANI Vs. KAVITHA
September 22, 2020
M.SUBRAMANIAN Vs. BRANCH MANAGER
July 24, 2020
M.SUDHA Vs. SIVAKUMAR
September 18, 2020
M.SUGANANDHAN Vs. DIRECTOR OF PUBLIC LIBRARIES, OFFICE OF DIRECTOR OF PUBLIC LIBRARIES
December 11, 2020
M.SUGUNA Vs. R.VIJAYALAKSHMI
December 9, 2020
M.SUJATHA Vs. STATE REPRESENTED BY THE SECRETARY TO GOVERNMENT
June 4, 2020
M.SURESH BABU Vs. INSPECTOR OF POLICE
July 2, 2020
M.T.S.RAGHAVAN Vs. SPECIAL COMMISSIONER
January 23, 2020
M.T.SATHIAPPA THEVAR Vs. M.THALAIMUTHU AMBALAM
February 12, 2020
M.T.SATHIAPPA THEVAR Vs. M.THALAIMUTHU AMBALAM
February 12, 2020
M.THANGADURAI Vs. CHIEF SECRETARY
July 2, 2020
M.THANGAPANDI Vs. DISTRICT REVENUE OFFICER
September 21, 2020
M.THIRUMOORTHI Vs. STATE REP
May 26, 2020
M.UDAYAKUMAR Vs. SALEM DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LTD
November 6, 2020
M.VALARMATHI Vs. A.ABDUL LATHEEF
June 1, 2020
M.VASANTHI Vs. DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA
September 22, 2020
M.VENKATACHALAM Vs. P.REVATHI
December 22, 2020
M.VENKATESAN Vs. SUPERINTENDING ENGINEER
July 13, 2020
M.VIGNESH Vs. STATE
June 16, 2020
M.VIGNESWARAN Vs. GOVERNMENT OF TAMIL NADU
December 9, 2020
M.VIJAYAKUMAR Vs. STATE OF TAMIL NADU
July 1, 2020
M.VIJAYALAKSHMI Vs. DISTRICT REVENUE OFFICER,TENKASI DISTRICT, TENKASI
August 4, 2020
M.YASMIN KATHIJA Vs. COMMISSIONER, CORPORATION OF CHENNAI
September 23, 2020
M.YOGARAJ Vs. STATE, REP. BY THE INSPECTOR OF POLICE
February 17, 2020
M.ZAHARAN JABEEN ISMAIL Vs. S.SREENIVASULU
September 30, 2020
M/S COMSTAR AUTOMATIVE TECHNOLOGIES PRIVATE LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 18, 2020
M/S ORJ ELECTRONICS OXIDES LTD. Vs. STATE BY INSPECTOR OF POLICE
June 5, 2020
M/S SAMRAJ & CO Vs. C.MARIMUTHU
October 16, 2020
M/S. BROOKS HI-TECH PVT. LTD. Vs. UNION OF INDIA
October 13, 2020
M/S. CJP INDUSTRIES Vs. AMITHA BISHNOI
March 20, 2020
M/S. EXPRESS INFRASTRUCTURE PRIVATE LIMITED Vs. M/S. B. L. KASHYAP AND SONS LIMITED
January 9, 2020
M/S. IRCON INTERNATIONAL LIMITED Vs. GOVERNMENT OF TAMIL NADU
January 22, 2020
M/S. ITC LIMITED Vs. NESTLE INDIA LIMITED
June 10, 2020
M/S. J. J.LAL PVT. LTD. Vs. S.KANCHANAMALA
February 19, 2020
M/S. JOSEPH TRADING CORPORATION Vs. DISTRICT COLLECTOR
July 22, 2020
M/S. METEC DESIGN AND CONSTRUCTION ENGINEERS INDIA PVT. LTD. Vs. M/S. EAST COAST CONSTRUCTION AND INDUSTRIAL LTD.
November 23, 2020
M/S. MOHAMED ABOOBACKER CHANK LUNGI LTD. Vs. M/S. EXHIBITION SOCIETY LTD.
January 29, 2020
M/S. NATIONAL INSURANCE COMPANY LIMITED Vs. R.VELUSAMY
October 9, 2020
M/S. NEW INDIA ASSURANCE CO. LTD Vs. N. RAJESH KUMAR VYAS
February 28, 2020
M/S. P.STELLAMARY FISH SEED SUPPLIER Vs. ASSISTANT DIRECTOR OF FISHERIES
January 21, 2020
M/S. RELIANCE GENERAL INSURANCE CO.LTD. Vs. KATHIR @ J KATHIRAVAN
October 22, 2020
M/S. SARMANI HOTELS PVT.LTD. Vs. B.S.VENKATARAMANA THANTRY
December 30, 2020
M/S. THALAPPAKATTI NAIDU ANANDHA VILAS BIRIYANI HOTEL Vs. MOHAMED ASHRAF THALAPPAKATTI BIRIYANI
February 18, 2020
M/S. UNITED INDIA INSURANCE CO. LTD. Vs. P.KUMARANAYAGAM
October 22, 2020
M/S. UNITED INDIA INSURANCE CO. LTD. Vs. RAVISHANKAR
December 10, 2020
M/S. UNITED INDIA INSURANCE CO. LTD. Vs. S.BABY LATHA
November 2, 2020
M/S. URC CONSTRUCTION (P) LTD. Vs. M/S. AIRPORT AUTHORITY OF INDIA
January 23, 2020
M/S. VADIM INFRASTRUCTURE PRIVATE LIMITED Vs. M/S. SUNIL HITECH ENGINEERS LTD.
February 13, 2020
M/S.INDIAN OIL CORPORATION LIMITED Vs. V. SUDHAKAR
February 27, 2020
MAANSAROVAR MOTORS PRIVATE LIMITED Vs. THE ASSISTANT COMMISSIONER, POONAMALLEE DIVISION AND ORS.
September 29, 2020
MADA SAMY Vs. CHANDRAKALA
November 11, 2020
MADANCHAND BARADIYA, PROPRIETOR, ETHINIC JEWELS Vs. U.PUSHPARAJ
December 9, 2020
MADASAMY Vs. MINOR PARJANSKETSHIA
September 21, 2020
MADESH Vs. L. NARAYANA REDDY
October 5, 2020
MADHANKUMAR Vs. NIRMALA
October 5, 2020
MADHU Vs. STATE
July 13, 2020
MADHUSUDAN METALS Vs. KOTAK MAHINDRA BANK LIMITED
August 27, 2020
MADHUSUDANAN Vs. STATE
July 7, 2020
MADRAS PORT TRUST EMPLOYEES UNION Vs. UNION OF INDIA
January 3, 2020
MADURA COATS PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE I
September 14, 2020
MAGESHWARAN Vs. DEPUTY SUPERINTENDENT OF POLICE
January 28, 2020
MAGHESWARI Vs. MALAR
January 27, 2020
MAHABOOBA JAILANI Vs. HOME SECRETARY, HOME DEPARTMENT
September 23, 2020
MAHADEVA MUDALIAR Vs. BAVACHARYA SATRIYA SEVA SAMAJAM TIRUPATTUR
October 6, 2020
MAHADEVAN Vs. GOVERNMENT OF TAMIL NADU
September 24, 2020
MAHADEVAN Vs. MAHAARI PA BEGUM
October 5, 2020
MAHALAKSHMI Vs. STATE OF TAMIL NADU
July 10, 2020
MAHALAKSHMI TOOLS AND MACHINERY PVT. LTD. Vs. GEEP BATTERIES (INDIA) PVT. LTD.
September 23, 2020
MAHARAJA Vs. S.GANGADHARAN
June 4, 2020
MAHARAJAN Vs. STATE
November 6, 2020
MAHASAMY Vs. MINOR PRAKASH
September 17, 2020
MAHASEMAM TRUST Vs. UNION OF INDIA
October 12, 2020
MAHENDRAN Vs. REVENUE DIVISIONAL OFFICER, PERAVURANI
September 16, 2020
MAHENDRAN Vs. SELVARAJ
February 5, 2020
MAHESHBALA FILMS Vs. P.S.K.GANAPATHI
February 25, 2020
MAHESWARI Vs. STATE OF TAMIL NADU
September 23, 2020
MAHESWARI Vs. BOOPATHIRAJA
September 1, 2020
MAHESWARI Vs. STATE OF TAMILNADU
December 10, 2020
MAHINDRA LIFESPACE DEVELOPERS LTD REP BY ITS AUTHORIZED SIGNATORY R ESWARAN Vs. CHAIRMAN AND MANAGING DIRECTOR TANGEDCO, CHENNAI
August 28, 2020
MAHINDRA LIFESPACE DEVELOPERS LTD. Vs. CHAIRMAN AND MANAGING DIRECTOR TANGEDCO
September 29, 2020
MAILESH S. B. Vs. REGISTRAR, ANNA UNIVERSITY
December 14, 2020
MALAIAPPAN Vs. INSPECTOR OF POLICE, MADURAI
September 21, 2020
MALAICHAMY Vs. STATE REP BY, DEPUTY SUPERINTENDENT OF POLICE, CENTRAL BUREAU OF INVESTIGATION
June 5, 2020
MALAIYAMMAL Vs. M. JOTHIMANI
July 21, 2020
MALAR Vs. RAJI GOUNDER
December 15, 2020
MALARKODI Vs. GNANASEKARAN
December 23, 2020
MALARSELVI MANIMOZHIYAN Vs. UNION OF INDIA
December 10, 2020
MALATHI Vs. SAGADEVAN
September 16, 2020
MALATHY Vs. STATE OF TAMIL NDU
September 24, 2020
MALAVIKA SARUKKAI Vs. SUB-REGISTRAR
January 27, 2020
MALAYATHAL Vs. CHANDRASEKARAN
July 15, 2020
MALLIGA Vs. P.GANESAN
January 8, 2020
MALLIGA Vs. R. UDAYAKUMAR
October 13, 2020
MALLIKA Vs. UNION OF INDIA
February 25, 2020
MALLIKA Vs. D. JAGANATHAN
August 31, 2020
MALLIKA Vs. SUPERINTENDENT OF POLICE, TIRUNELVELI DISTIRCT
October 1, 2020
MANAGAR IFFCO TOKIO GENENRAL INSURANCE CO LTD Vs. VANAMAYIL
September 25, 2020
MANAGEMENT Vs. PRESIDING OFFICER
February 14, 2020
MANAGEMENT ECO. PURE TECHNOLOGIES PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER-II
February 13, 2020
MANAGEMENT GVK EMERGENCY MANAGEMENT AND RESEARCH INSTITUTE, BEHIND LABOUR COMMISSIONERS OFFICE DMS COMPOUND, CHENNAI Vs. DEPUTY COMMISSIONER OF LABOUR, CHENNAI
October 6, 2020
MANAGEMENT OF ADDISON AND COMPANY LIMITED Vs. PRESIDING OFFICER, II ADDITIONAL LABOUR COURT AND ORS.
February 18, 2020
MANAGEMENT OF GOLDEN SPINNING MILLS PVT.LTD. Vs. JOINT COMMISSIONER OF LABOUR
February 4, 2020
MANAGEMENT OF HATSUM AGRO PRODUCT LTD Vs. LABOUR OFFICER
October 9, 2020
MANAGEMENT OF RAJESH MASTERCRAFTS PVT. LTD. Vs. REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION
January 20, 2020
MANAGEMENT OF SE FORGE LTD. Vs. SECRETARY, DEPARTMENT OF LABOUR, GOVERNMENT OF TAMIL NADU AND ORS.
October 1, 2020
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM DIVISION I) LIMITED Vs. R.VEDHARATHINAM
January 3, 2020
MANAGEMENT TAMILNADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD. Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT
January 24, 2020
MANAGEMENT TENISPET PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY Vs. PRESIDING OFFICER LABOUR COURT, SALEM
October 7, 2020
MANAGEMENT THROUGH GENERAL MANAGER Vs. PRESIDING OFFICER, LABOUR COURT, TIRUNELVELI
August 12, 2020
MANAGEMENT, KBS LIMITED Vs. S.R. SRIDHARAN
September 28, 2020
MANAGEMENT, TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD Vs. INSPECTOR OF LABOUR
October 1, 2020
MANAGER Vs. J. MEENAKSHI
July 10, 2020
MANAGER Vs. KANNAMMA
February 24, 2020
MANAGER Vs. SUBRAMANI
July 14, 2020
MANAGER [LEGAL] RELIANCE GENERAL INSURANCE COMPANY Vs. JEYA
September 16, 2020
MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. P.SEKAR
November 18, 2020
MANAGER ORIENTAL INSURANCE COMPANY LTD , KARNATAKA Vs. AASAITHAMBI
November 3, 2020
MANAGER R.C.SCHOOLS Vs. C.SAGAYARAJ
June 9, 2020
MANAGER, BAJAJ ALLIANZ GENERAL INS. Vs. K. SELVAM
September 29, 2020
MANAGER, HDFC ERGO INSURANCE COMPANY LIMITED Vs. KARTHICK
November 4, 2020
MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. MALLIKA
December 21, 2020
MANAGER, NEW INDIA ASSURANCE CO LTD Vs. VINAYAGAMOORTHY
July 17, 2020
MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHANMUGAM AND ORS.
September 23, 2020
MANAGING DIRECTOR Vs. RAJALAKSHMI
July 9, 2020
MANAGING DIRECTOR Vs. B.RAMKUMAR ADITYAN
May 8, 2020
MANAGING DIRECTOR Vs. M.SURESH
July 9, 2020
MANAGING DIRECTOR Vs. SPECIAL TAHSILDAR
January 27, 2020
MANAGING DIRECTOR Vs. K.THIYAGARAJAN
July 13, 2020
MANAGING DIRECTOR M/S S&S POWER SWITCHGEAR EQUIPMENT LIMITED Vs. E POONGAVANAM
September 17, 2020
MANAGING DIRECTOR TAMIL NADU HOUSING BOARD Vs. ANNAMAR & CO REPRESENTED
January 3, 2020
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. SWARNAMMA
September 8, 2020
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD Vs. RAJAMMAL
December 15, 2020
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. P K GEETHA
August 28, 2020
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. M. SASIKALA
August 27, 2020
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. SUBRAMANI @ SIVA SUBRAMANIAM
December 17, 2020
MANAGING DIRECTOR, ANDHRA PRADESH STATE BOARD TRANSPORT CORPORATION LTD Vs. RANI W/O RAJENDRAN
October 15, 2020
MANAGING DIRECTOR, BMTC Vs. M. SUNDARAJ
August 24, 2020
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT Vs. NAGARAJAN
October 14, 2020
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LIMITED Vs. PARANTHAL
December 21, 2020
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION, (CBE DVN II) LIMITED Vs. MASIRIY AMMAL
December 15, 2020
MANAGING DIRECTOR, TAMIL NADU TEA PLANTATION, CORPORATION LTD. Vs. CONTROLLING AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT AND ORS.
August 14, 2020
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION Vs. P.MANOHARAN
September 15, 2020
MANAVANUR GRAMAM ELLUMPALLAM KANMOI PASANA VIVASAIGAL SANGAM Vs. PUBLIC WORKS (W1) DEPARTMENT
September 21, 2020
MANGAIYARKARASI Vs. REVENUE DIVISIONAL OFFICER
August 4, 2020
MANGAIYARKARASI Vs. ANANDAN
October 14, 2020
MANGUDI Vs. ASSISTANT DIRECTOR OF GEOLOGY AND MINING
December 10, 2020
MANI Vs. STATE
November 11, 2020
MANI Vs. REVENUE DIVISIONAL OFFICER
August 3, 2020
MANI Vs. PALANIAMMAL
July 8, 2020
MANI Vs. SECRETARY TO THE GOVERNMENT
November 30, 2020
MANI Vs. STATE
September 11, 2020
MANI @ PULSAR MANI Vs. STATE OF TAMIL NADU
August 4, 2020
MANICKAM Vs. ASSISTANT DIRECTOR OF GEOLOGY AND MINING
December 10, 2020
MANICKAM Vs. SECRETARY
June 17, 2020
MANICKAM Vs. REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE
October 16, 2020
MANICKARAJA @ MANIKANDAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT STATE OF TAMIL NADU HOME
September 17, 2020
MANIKANDAN Vs. STATE OF TAMIL NADU
August 4, 2020
MANIKANDAN Vs. PUTHU MARAMMAN
December 22, 2020
MANIKANDAN Vs. P.PALANI
March 12, 2020
MANIKANDAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
June 30, 2020
MANIKANDAN Vs. STATE
September 2, 2020
MANIKANDAN Vs. SUPERINTENDANT OF POLICE
October 1, 2020
MANIKANDAN Vs. STATE
September 18, 2020
MANIKANDAN Vs. S.DHANALAKSHMI
July 17, 2020
MANIKKAM Vs. KALIYAPERUMAL
December 16, 2020
MANIMEGALAI Vs. CHAIRMAN AND MANAGING DIRECTOR
February 6, 2020
MANIVANNAN Vs. STATE, REP.
June 26, 2020
MANIVASAGAM Vs. STATE
December 16, 2020
MANIYAM Vs. INSPECTOR GENERAL OF REGISTRATION
June 1, 2020
MANJEET KAPPOR Vs. TAMIL NADU TEXTBOOK AND EDUCATIONAL SERVICES CORPORATION
June 1, 2020
MANJULA Vs. STATE OF TAMIL NADU,
October 1, 2020
MANJULA Vs. A.KAVITHA
November 6, 2020
MANNANGATTI Vs. UNION TERRITORY OF PUDUCHERRY
September 24, 2020
MANOHARAN Vs. STATE
January 2, 2020
MANOHARAN Vs. PUNITHAVATHY
February 3, 2020
MANOHARI Vs. SUGUNATHALAKSHMI
August 24, 2020
MANOKARAN Vs. SATHYAMURTHY
March 6, 2020
MANONMANIAM SUNDARANAR UNIVERSITY Vs. X.ROSARY MARY
March 11, 2020
MANTHIRA MOORTHY Vs. REVENUE DIVISIONAL OFFICER, TUTICORIN
September 18, 2020
MANUEL GNANAPRAKASAM Vs. PREMA
September 15, 2020
MARAGATHAM Vs. KARUPPAKKAL
February 4, 2020
MARASAMY Vs. STATE OF TAMIL NADU
December 23, 2020
MARG LIMITED Vs. COMMISSIONER OF INCOME TAX
September 30, 2020
MARI KOUNDER Vs. MOHANRAJ
September 28, 2020
MARIA LIJOSE KUMAR Vs. STATE
June 19, 2020
MARIAPPAN Vs. DEPUTY SUPERINTENDENT OF POLICE
March 3, 2020
MARIAPPAN Vs. INSPECTOR OF POLICE, VALLIYOOR POLICE STATION
October 15, 2020
MARIMUTHU Vs. RATHINAVELGOUNDER
December 17, 2020
MARIMUTHU Vs. REVENUE DIVISIONAL OFFICER, RAMANATHAPURAM
September 21, 2020
MARIYAMMAL Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
July 21, 2020
MARIYAPPAN @ MARYIAPPAPANDIYAN Vs. GOVERNMENT OF TAMIL NADU
February 11, 2020
MARKANDA BOOPATHY Vs. ADMINISTRATIVE EXECUTIVE MAGISTRATE
January 31, 2020
MARRIANNAN Vs. PALANIAPPAN (DIED)
December 10, 2020
MARUTHAI Vs. STATE
September 11, 2020
MARUVURARASI LOGISTICS PVT LTD , Vs. COMMISSIONER OF CUSTOMS (CHENNAI I)
October 16, 2020
MARY AMIRTHA Vs. KUMARAN
December 8, 2020
MASILAMANI Vs. SHENBAGARAYANALLUR PANCHAYAT
January 3, 2020
MATHARSA Vs. SUPERINTENDENT OF POLICE
June 29, 2020
MATHESH Vs. STATE OF TAMIL NADU
October 6, 2020
MATHESHWAI Vs. PERIYASAMY
December 22, 2020
MATHEW SAMEUL Vs. EDAPADI K. PALANISAMY
August 19, 2020
MATHI Vs. SUB-DIVISIONAL MAGISTRATE-CUM-REVENUE DIVISIONAL OFFICER, PUDUKKOTTAI
September 4, 2020
MATHIKANTHAN Vs. DIRECTOR GENERAL OF POLICE, CHENNAI
September 11, 2020
MATHIVANAN Vs. OWNERS AND PARTIES INTERESTED IN THE VESSEL M.V. SEA JAL ONE
December 4, 2020
MATRIMONY COM LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
July 8, 2020
MATRIMONY.COM LIMITED Vs. KALYAN JEWELLERS INDIA LIMITED
March 13, 2020
MAYA AMMAL Vs. PUSHPPA AMMAL
January 20, 2020
MAYANDI Vs. STATE
September 18, 2020
MAYANDI Vs. RAJU
June 30, 2020
MD KAMEUAL ISLAM Vs. STATE
June 10, 2020
MD. KAMEUAL ISLAM Vs. STATE
June 12, 2020
MEDALL SCANS AND LABS PRIVATE LIMITED Vs. BEST MEDI SCANS
September 17, 2020
MEENA Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
December 15, 2020
MEENAKSHI AMMAL Vs. JEYABALAN
December 18, 2020
MEENAKSHI SUNDARAM Vs. ASSISTANT DIRECTOR, TAMILNADU MINES AND MINERALS
August 4, 2020
MEENATCHI Vs. ANDAL
August 18, 2020
MEETHELAVEETIL KAITHERI MURALIDHARAN Vs. UNION OF INDIA
October 9, 2020
MEGALA Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, FORT ST GEORGE, CHENNAI
October 5, 2020
MEGHRUNNISA Vs. G.MANOHAR
November 11, 2020
MEIYAPPAN Vs. CHETAL
July 9, 2020
MELA VEERANJATTI URANI KARPAGA VINAYAGAR KOVIL TRUST Vs. DISTRICT COLLECTOR, SIVAGANGAI DISTRICT
September 22, 2020
MEMBER SECRETARY TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD Vs. S.JEGAN
November 3, 2020
MENAKA Vs. GOVINDAN
December 15, 2020
METROPOLITAN TRANSPORT CORPORATION Vs. ANANDRAJ
September 21, 2020
MEYYAPPAN SUBRAMANIAN Vs. SRI RAMACHANDRA UNIVERSITY
December 10, 2020
MGK TRADING HOUSE Vs. ORISSA STEVEDORES LIMITED
February 14, 2020
MINOR A.S.SHRIYA CHITHRUBI Vs. A.MOHAN
January 7, 2020
MINOR ARAVINDHAN Vs. MANAGER TAMIL NADU TRANSPORT CORPORATION
September 24, 2020
MINOR K RAKESH Vs. SAYEELAKSHMI
November 18, 2020
MINOR M.ANIRUDH Vs. SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU
December 17, 2020
MINOR M.DHANUSH Vs. STATE OF TAMIL NADU
July 7, 2020
MINOR PREETHI Vs. K.N.MANOKARAN
November 18, 2020
MINOR RAJALAKSHMI Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION CHENNAI
December 8, 2020
MIOT HOSPITALS LTD Vs. STATE OF TAMIL NADU
May 28, 2020
MIRIAN MIZPAH ORCHID Vs. UNION OF INDIA
July 6, 2020
MITULAL LALAH Vs. DEPUTY DIRECTOR
February 5, 2020
MOHAMED GOWSH Vs. STATE
July 1, 2020
MOHAMED SAHIRUTHEEN Vs. B. SUMATHI
December 21, 2020
MOHAMED SALEEM Vs. STATE
July 20, 2020
MOHAMED SATHAM USAIN Vs. COMMISSIONER OF POLICE
February 26, 2020
MOHAMED YASEEN Vs. LIYAGATH ALI
July 1, 2020
MOHAMMED BASITH Vs. SUPERINTENDENT OF POLICE
February 6, 2020
MOHAMMED EAKKIAH Vs. PRINCIPAL SECRETARY TO GOVERNMENT
July 10, 2020
MOHAMMED FAROOK Vs. ASSISTANT DIRECTOR, TAMIL NADU MINES AND MINERALS DEPARTMENT
September 23, 2020
MOHAMMED GOWSH Vs. STATE
July 2, 2020
MOHAMMED MOTHILAL Vs. S.KUMAR
March 3, 2020
MOHAMMED RAFIQ (DIED) Vs. ARULMIGU PASUPATHEESWARAR SWAMY KOIL AVOOR
December 11, 2020
MOHAN Vs. STATE
September 18, 2020
MOHAN Vs. MANAGER REDDY STRUCTURES PRIVATE LIMITED
December 7, 2020
MOHAN SHA Vs. STATE
October 13, 2020
MOHANA Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT
October 1, 2020
MOHANA SESHATHRI Vs. E.ANUJA
February 11, 2020
MOHANAVALLI Vs. STATE OF TAMILNADU
October 28, 2020
MOHANAVEL Vs. STATE
November 3, 2020
MOHANDOSS Vs. STATE
March 16, 2020
MOHMED GHOUSE Vs. PRINCIPAL SECRETARY
February 6, 2020
MOHOMED SALEEM Vs. R. SENTHIL KUMAR
May 13, 2020
MONA BAI SAHU Vs. SANJIV KUMAR JAIN
February 19, 2020
MONIKANTAN NAIR Vs. SAROJINI AMMA
January 3, 2020
MOOKKAMMAL Vs. REVENUE DIVISIONAL OFFICER
August 5, 2020
MOSES JOHN Vs. STATE
August 31, 2020
MOSMETRO INDIA (P) LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER-I
February 27, 2020
MOTURI LAKSHMI Vs. THE INCOME TAX OFFICER, NON CORPORATE WARD 3(5)
August 17, 2020
MR A D PADMASINGH ISAAC PROPRIETOR, AACHI SPICES AND FOODS Vs. AACHIS VILLAGE RESTAURANT
November 23, 2020
MS.AGATAA GRACE BENJAMIN Vs. ASST.GENERAL MANAGER & DISCIPLINARY AUTHORITY
January 8, 2020
MUHURTAAM EVENT MANAGEMENT PVT LTD Vs. T.K.S.VILLALAN
December 23, 2020
MUKTHIYAR AHMED Vs. STATE REP BY
July 7, 2020
MULBERRY SILKS LIMITED Vs. SETTLEMENT COMMISSION (IT & WT)
May 26, 2020
MULBERRY SILKS LTD. Vs. SETTLEMENT COMMISSION 9IT & WT), ADDITIONAL BENCH
September 14, 2020
MUMBAI INTERNATIONAL AIRPORT LTD. Vs. SUNDARAM FINANCE LIMITED
July 9, 2020
MUNEESWARI Vs. STATE
February 28, 2020
MUNIAMMAL Vs. B.I.AVINASH
December 17, 2020
MUNIYASAMY Vs. ASSISTANT DIRECTOR, GEOLOGY AND MINES DEPARTMENT
September 21, 2020
MUNIYASAMY Vs. REVENUE DIVISIONAL OFFICER
September 24, 2020
MUNUSAMY KOUNDER Vs. RADHAKRISHNAN
November 18, 2020
MURALI Vs. STATE
December 14, 2020
MURUGABOOPATHY Vs. INSPECTOR OF POLICE
June 10, 2020
MURUGAIYAN Vs. ORIENTAL INSURANCE CO. LTD.
February 5, 2020
MURUGAIYAN MODEL MEMORIAL HIGH SCHOOL Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
September 7, 2020
MURUGAN Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT HOME, PROHIBITION AND EXCISE DEPARTMENT
September 23, 2020
MURUGAN Vs. STATE OF TAMIL NADU
December 16, 2020
MURUGAN Vs. STATE
January 3, 2020
MURUGAN Vs. STATE
April 15, 2020
MURUGAN Vs. SUPERINTENDENT OF POLICE, VILLUPURAM DISTRICT
September 17, 2020
MURUGAN Vs. STATE, REP. BY
June 25, 2020
MURUGAN Vs. STATE BY THE INSPECTOR OF POLICE
November 30, 2020
MURUGAN Vs. CHINNA VEERAN
December 8, 2020
MURUGAN Vs. STATE
September 16, 2020
MURUGAN Vs. STATE
September 24, 2020
MURUGANANDAM Vs. REVENUE DIVISIONAL OFFICER
December 10, 2020
MURUGANANTHAM Vs. REVENUE DIVISIONAL OFFICER
September 14, 2020
MURUGANDI Vs. INSPECTOR OF POLICE
November 24, 2020
MURUGESAN Vs. REVENUE DIVISIONAL OFFICER
August 3, 2020
MURUGESAN Vs. ASSISTANT DIRECTOR, MINES AND MINERALS DEPARTMENT
August 5, 2020
MURUGESAN Vs. DISTRICT COLLECTOR
July 8, 2020
MURUGESAN Vs. DISTRICT COLLECTOR,DISTRICT COLLECTORATE, TUTICORIN DISTRICT
September 14, 2020
MURUGESAN AND ORS. Vs. STATE AND ORS.
February 7, 2020
MURUGESH Vs. STATE OF TAMIL NADU
June 25, 2020
MURUVAYEE Vs. ABIRAMI
January 23, 2020
MUTHALAGAN Vs. VELUCHAMY
January 8, 2020
MUTHALAMMAL AND ORS. Vs. K.P. NATARAJAN AND ORS.
September 14, 2020
MUTHAMMAL Vs. T.SORNALATHA
September 22, 2020
MUTHIAH Vs. TAMILNADU HOUSING BOARD
July 7, 2020
MUTHOOT EXIM PVT. LTD. Vs. STATE OF TAMIL NADU
February 10, 2020
MUTHU THEVAR (DIED) Vs. RECOVERY OFFICER
February 3, 2020
MUTHUKANNU Vs. KARUPPANAN
September 21, 2020
MUTHUKRISHNA REDDIAR Vs. RAJARAM REDDIAR
February 3, 2020
MUTHUKUMAR Vs. STATE
November 2, 2020
MUTHUKUMAR Vs. STATE
October 5, 2020
MUTHUKUMAR Vs. ASSISTANT COMMISSIONER OF POLICE, PALAYAMKOTTAI
October 15, 2020
MUTHUKUMARAN Vs. PALANIVEL
September 4, 2020
MUTHUKUMARAN Vs. ASSISTANT DIRECTOR, GEOLOGY AND MINING
August 4, 2020
MUTHUKUMARIAH Vs. T RAJAGOPALAN
September 30, 2020
MUTHULAKSHMI Vs. ADDITIONAL CHIEF SECRETARY TO THE GOVERNEMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, FORT. ST. GEORGE, CHENNAI- 9
September 22, 2020
MUTHUMANI GUNARAJ Vs. STATE REP. BY
May 19, 2020
MUTHUMARI Vs. REVENUE DIVISIONAL OFFICER PARAMAKUDI, RAMANATHAPURAM DISTRICT
August 28, 2020
MUTHUMARI Vs. SUPERINTENDENT OF POLICE
November 26, 2020
MUTHUMARI Vs. ASSISTANT DIRECTOR OF MINES, RAMANATHAPURAM
October 1, 2020
MUTHUMARI MANAMAGIL MANDRAM Vs. GOVERNMENT OF TAMIL NADU
January 29, 2020
MUTHUPPANDI Vs. EXECUTIVE MAGISTRATE
July 16, 2020
MUTHURAJ Vs. STATE
October 5, 2020
MUTHURAJ (DIED) Vs. GNANAMANIAMMAL CHATRAM
December 18, 2020
MUTHURAMAN Vs. STATE
June 17, 2020
MUTHURAMAN Vs. DEVENDIRAN
December 21, 2020
MUTHUSAMY Vs. RAJENDRAN
November 19, 2020
MUTHUSAMY Vs. STATE
September 17, 2020
MUTHUSAMY Vs. ASSISTANT COMMISSIONER OF POLICE
September 17, 2020
MUTHUSELVAN Vs. SANTHAMANI
December 18, 2020
MYRES TYRE SUPPLY (INDIA) LIMITED Vs. THE ASSISTANT COMMISSIONER
February 26, 2020
MYTHILI Vs. S.PERUMAL (DIED)
November 5, 2020
N BASKAR Vs. EXECUTIVE OFFICER PONNAMARAVATHY PANCHAYAT UNION, PONNAMARAVATHY TALUK, PUDUKKOTTAI DISTRICT
August 27, 2020
N C JAYAPAL Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD REP
August 27, 2020
N KARUPPUSAMY Vs. INCOME TAX OFFICER, WARD I, KARUR
December 8, 2020
N MEERA MOHAIDEEN Vs. GOVERNMENT OF TAMIL NADU
June 30, 2020
N P KANNAN Vs. METROPOLITAN TRANSPORT CORPORATION LIMITED,
September 15, 2020
N RAMAMOORTHY Vs. EXECUTIVE OFFICER PONNAMARAVATHY PANCHAYAT UNION, PONNAMARAVATHY TALUK, PUDUKKOTTAI DISTRICT
August 27, 2020
N VARADHARAJAN Vs. STATE OF TAMILNADU REP
August 31, 2020
N. BILAL RAJA Vs. SUPERINTENDENT OF POLICE
February 17, 2020
N. CHANDRASEKARAN Vs. ARULMIGHU THIRUVATTEESWARAR THIRUKKOIL
January 31, 2020
N. DHANRAJ KOCHAR Vs. STATE
February 15, 2020
N. JEGAN Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES
January 28, 2020
N. MADASAMY Vs. STATE OF TAMIL NADU
October 5, 2020
N. MADHAVAN Vs. DEBT RECOVERY APPELLATE TRIBUNAL
January 20, 2020
N. MADHAVAN Vs. UNION OF INDIA
July 28, 2020
N. MOHAN Vs. STATE
August 7, 2020
N. MOHAN Vs. P. SURESH
October 8, 2020
N. NATARAJAN Vs. COMMISSIONER KANCHEEPURAM CORPORATION, KANCHEEPURAM AND ORS.
August 14, 2020
N. NATARAJAN CHIEF ENGINEER, CHENNAI Vs. GOVERNMENT OF TAMIL NADU
December 23, 2020
N. RAJKUMAR Vs. A. ANTHONY FATHIMA
January 30, 2020
N. RAMAKRISHNAN Vs. COMMISSIONER / HR & CE ADMINISTRATION DEPARTMENT, CHENNAI
November 3, 2020
N. RAMASAMY Vs. T.K. NARAYANASAMY
January 31, 2020
N. RAMAYEE Vs. THE SUB-REGISTRAR, REGISTRATION DEPARTMENT AND ORS.
November 5, 2020
N. S. SRINIKUMAR Vs. N. BALASUBRAMANIAN
December 15, 2020
N. SAMPOORANAM PLAINTIFF Vs. E.DILLI BHASKAR
December 12, 2020
N. SHANTHIMADHURESAN Vs. THE INSPECTOR OF POLICE AND ORS.
September 3, 2020
N. SUBRAMANIAN Vs. A. RATHINAKUMAR
July 17, 2020
N. SUBRAMANIAN PETITIONER Vs. SUPERINTENDENT OF POLICE, TRICHY DISTRICT, TRICHY
November 6, 2020
N. SWARNAJOTHI NAGARAJ Vs. E.S. SHANMUGAVEL NADAR
March 13, 2020
N. ULAGARAJ Vs. GOVERNMENT OF TAMIL NADU
October 5, 2020
N. VASUDEVAN Vs. STATE REP BY, SUB-INSPECTOR OF POLICE
October 13, 2020
N. VENKATESH Vs. INSPECTOR GENERAL OF REGISTRATION
September 16, 2020
N.AMARAVATHI Vs. STATE OF TAMIL NADU
June 17, 2020
N.ANGAMUTHU Vs. DISTRICT COLLECTOR, KARUR DISTRICT, KARUR
August 5, 2020
N.ANGAYEE Vs. SUPERINTENDING ENGINEER
July 13, 2020
N.ANNAPOORANI Vs. DISTRICT COLLECTOR
March 6, 2020
N.AR.N.N. NAHCIAPPA CHETTIYAR Vs. VALLIAMMAI ACHI
February 20, 2020
N.BARANITHARAN Vs. DISTRICT COLLECTOR, PUDUKOTTAI, PUDUKOTTAI DISTRICT.
September 17, 2020
N.BASKARAN Vs. MANAGING DIRECTOR
January 29, 2020
N.D.SAMBATHKUMAR Vs. ACCOUNTANT GENERAL
July 9, 2020
N.DEEPAK RAJ Vs. STATE
June 19, 2020
N.DINESH KUMAR Vs. STATE OF TAMIL NADU
September 14, 2020
N.ILLAMATHY Vs. INCOME TAX OFFICER, WARD II(2), ERODE
September 14, 2020
N.J.SELVAKUMAR Vs. DEPUTY DIRECTOR, HEALTH SERVICES, KRISHNAN KOVIL
September 16, 2020
N.JEYARAM SIDHARTH Vs. NATIONAL INSURANCE COMPANY LIMITED
September 18, 2020
N.KRISHNAMOORTHY Vs. STATE OF TAMIL NADU
June 18, 2020
N.MANOHARAN Vs. TAHSILDAR DHARAPURAM TALUK DHARAPURAM
September 14, 2020
N.MASILAMANI Vs. PREMIER BENEFIT FUND(INDIA) LTD.
January 7, 2020
N.MASILAMANI Vs. A.J.CHANDRASEKAR
January 3, 2020
N.MOHAN Vs. STATE
February 28, 2020
N.MOHANARAMAN Vs. DIRECTOR OF COLLEGIATE EDUCATION
July 10, 2020
N.MUNIRATHINAM Vs. N.MUNISAMY
January 23, 2020
N.MUNIYASAMY Vs. DISTRICT COLLECTOR, COLLECTORATE BUILDINGS
August 3, 2020
N.MURUGAN Vs. M.S.SARAVANAN
November 11, 2020
N.MURUGESWARI Vs. PRINCIPAL
July 13, 2020
N.NAGAJOTHI Vs. PRESIDENT
July 10, 2020
N.NAGANATHATHEVAR Vs. CHIEF SECRETARY
August 21, 2020
N.PADMANABHAN Vs. APURVA VARMA IAS
December 14, 2020
N.PALANISAMY Vs. STATE OF TAMILNADU
March 10, 2020
N.PANDI Vs. CHIEF SECRETARY
June 9, 2020
N.PRASAD Vs. HARITHALAKSHMI
July 20, 2020
N.PRAVEEN Vs. STATE OF TAMIL NADU
August 6, 2020
N.PREMAVATHI Vs. DISTRICT COLLECTOR, KANCHIPURAM DISTRICT
June 2, 2020
N.R.RAMALINGAM Vs. DISTRICT COLLECTOR
June 2, 2020
N.RADHAKRISHNAN Vs. DISTRICT COLLECTOR-CUM-INSPECTOR OF PANCHAYATS
July 29, 2020
N.RAJ Vs. DISTRICT REVENUE OFFICER
December 10, 2020
N.RAJKUMAR Vs. CHIEF SECRETARY TO GOVERNMENT
September 17, 2020
N.RAJU Vs. DISTRICT COLLECTOR
June 29, 2020
N.RAMAMOORTHI Vs. N.JAYACHANDRAN
June 2, 2020
N.RAMAMOORTHY Vs. THE SECRETARY TO GOVERNMENT OF TAMIL NADU, COMMERCIAL TAXES DEPARTMENT, SECRETARIAT, CHENNAI - 9
September 21, 2020
N.S. HAMEED NOOHU Vs. A. ABDUL RAHUMAN
February 25, 2020
N.S. SIVAKUMAR Vs. ADDITIONAL CHIEF SECRETARY
February 6, 2020
N.S.NAINA MOHAMED Vs. DISTRICT REVENUE OFFICER
August 4, 2020
N.S.RAMASAMY Vs. R.JEYAPRAKASH
August 5, 2020
N.SASITHAL BANU Vs. DISTRICT REVENUE DIVISIONAL OFFICER
July 3, 2020
N.SHANKARAN Vs. M.KRISHNAN
June 19, 2020
N.SHANMUGAM Vs. AMAR PRAKKASH DEVELOPERS PRIVATE LIMITED
January 7, 2020
N.SRINIVASAN Vs. STATE OF TAMIL NADU
January 7, 2020
N.TAMILARASU Vs. HOME SECRETARY
July 8, 2020
N.URBAN JEEVARAJ Vs. DIRECTOR OF FISHERIES
February 27, 2020
N.V. SAJIKUMAR Vs. STATE OF TAMIL NADU AND ORS.
November 24, 2020
N.V.CHAKRAPANI Vs. RAPAJAWASA FINANCE MART
December 18, 2020
N.V.SAMBANDAM Vs. EXECUTIVE OFFICER
February 28, 2020
N.V.SUBRAMANIAN Vs. LAKSHMANAN
January 8, 2020
N.VIJAYARAGHAVAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE
June 3, 2020
N.YAZHINI Vs. PONDICHERRY UNIVERSITY
September 15, 2020
NACHAMMAL Vs. DISTRICT COLLECTOR, COIMBATORE DISTRICT
September 14, 2020
NACHIMUTHU GOUNDER Vs. STATE OF TAMIL NADU
December 21, 2020
NACHIYAPPAN Vs. PERIYAKARUPPAN
November 20, 2020
NADAR MAHAJANA SANGAM Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
August 3, 2020
NADIMUTHUPATHAR SUNDARAPANDIAN ELAVARMAN Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1), TRICHY
December 9, 2020
NAGALAKSHMI (DIED) Vs. SIVAPRAKASAM
September 23, 2020
NAGAM PVT. LTD Vs. MALAIYATHAL
November 27, 2020
NAGAMMAL Vs. AYYANAR
December 8, 2020
NAGANATHAN Vs. N.SENTHILVELAN
June 30, 2020
NAGARAJ Vs. REVENUE DIVISIONAL OFFICER
December 10, 2020
NAGARAJ Vs. STATE REP.BY
June 26, 2020
NAGARAJ Vs. DEPUTY SUPERINTENDENT OF POLICE
January 6, 2020
NAGARAJ Vs. SYED USMAN
December 10, 2020
NAGARAJ AND COMPANY PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 10, 2020
NAGARATHINAM AND ORS. Vs. P. DURAISAMY GOUNDER
January 27, 2020
NAGARJUNA OIL CORPORATION LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE-II
October 16, 2020
NAGORE PICHAI Vs. RAMALINGAM
February 19, 2020
NALINI RAJKUMAR Vs. M/S. GEOJIT BNP PARIBAS FINANCIAL SERVICES LTD.
October 1, 2020
NALLAMANI KONAR Vs. M V R A SOUNDARARAJAN
July 10, 2020
NALLANGI KONAR Vs. KUMARESAN
October 15, 2020
NANDAGOPAL CHETTY Vs. SUNIL
February 5, 2020
NANDAKUMAR Vs. STATE
July 10, 2020
NANDHAGOPAL Vs. ASSISTANT DIRECTOR, GEOLOGY AND MINING, DINDIGUL DISTRICT
August 3, 2020
NANDHI GROUP AUTO FINANCE Vs. STATE
January 23, 2020
NANDHINI Vs. STATE OF TAMIL NADU
September 23, 2020
NARASIMHAN Vs. INSPECTOR OF POLICE
March 18, 2020
NARASIMHAN Vs. SADAGOPAN
November 20, 2020
NARASIMMAN PADMAVATHY Vs. INCOME TAX OFFICER WARD-2
September 15, 2020
NARASUS COFFEE COMPANY PVT. LTD. Vs. NARASUS SAARATHY ENTERPRISES PVT. LTD.
January 24, 2020
NARAYANA IYER Vs. ANANDAMMAL ADHEENA TRUST
December 23, 2020
NARAYANAN Vs. STATE REPRESENTED
March 2, 2020
NARAYANAN Vs. RANGANATHAN
December 14, 2020
NARAYANAN Vs. REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE, ARANTHANGI
August 4, 2020
NARAYANAN Vs. STATE OF TAMIL NADU
January 28, 2020
NARESH SHARMA Vs. P. R. VENKETRAMA RAJA
October 5, 2020
NARGIS BANU Vs. CHIEF IMMIGARATION OFFICER
February 21, 2020
NARPAT CHAND LODHA Vs. STATE
March 4, 2020
NATARAJ Vs. SUB COLLECTOR
June 5, 2020
NATARAJA GOUNDER Vs. KARUNANITHI
December 17, 2020
NATARAJA PADAYACHI Vs. THANGAPRAKASAM
February 5, 2020
NATARAJAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT HOME
September 17, 2020
NATARAJAN Vs. CHETTINAD CEMENT CORPORATION LTD
October 13, 2020
NATARAJAN Vs. SUPERINTENDENT OF POLICE
July 6, 2020
NATIONAL COMPANY Vs. JOINT CHIEF CONTROLLER OF EXPLOSIVES
March 10, 2020
NATIONAL COMPANY Vs. JOINT CHIEF CONTROLLER OF EXPLOSIVES
February 11, 2020
NATIONAL ENGINEERING INDUSTRIES Vs. STATE OF TAMIL NADU
September 22, 2020
NATIONAL INSURANCE CO LTD Vs. M. PALANISAMY
July 30, 2020
NATIONAL INSURANCE CO LTD Vs. SHANTHI
August 23, 2020
NATIONAL INSURANCE CO LTD Vs. VIJAYARAGAVAN
September 17, 2020
NATIONAL INSURANCE CO LTD Vs. TMT DEIVANAI
November 18, 2020
NATIONAL INSURANCE CO LTD Vs. NACHAMMAL DECEASED
December 21, 2020
NATIONAL INSURANCE CO LTD Vs. KALAIARASAN
July 15, 2020
NATIONAL INSURANCE CO LTD Vs. DEVAKI
September 18, 2020
NATIONAL INSURANCE CO LTD Vs. NAGARAJAN
November 5, 2020
NATIONAL INSURANCE CO. , LTD. Vs. M. GAYATHRI
November 11, 2020
NATIONAL INSURANCE CO. LTD Vs. JEBAMANI
September 10, 2020
NATIONAL INSURANCE CO. LTD Vs. K. SOUNDARAJAN
December 8, 2020
NATIONAL INSURANCE CO. LTD Vs. V.R. KARTHIKEYAN
July 28, 2020
NATIONAL INSURANCE CO. LTD. Vs. A.GOPAL
December 11, 2020
NATIONAL INSURANCE CO. LTD. Vs. A.BADURINSSA
July 6, 2020
NATIONAL INSURANCE CO. LTD. Vs. RANI
March 12, 2020
NATIONAL INSURANCE CO. LTD. Vs. RAMESH
October 5, 2020
NATIONAL INSURANCE CO. LTD. Vs. KANNAMMAL
November 19, 2020
NATIONAL INSURANCE CO. LTD. Vs. P. M. MOIDEEN @ MOHAMMED
November 6, 2020
NATIONAL INSURANCE CO. LTD. Vs. ALAGESAN
September 16, 2020
NATIONAL INSURANCE CO. LTD. Vs. BABY
July 13, 2020
NATIONAL INSURANCE CO.LTD Vs. NIRMALADEVI
February 18, 2020
NATIONAL INSURANCE CO.LTD., Vs. MADAMMAL
January 10, 2020
NATIONAL INSURANCE COMPANY Vs. VIJAYA
August 7, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. M. VASANTHAKUMARI
November 18, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. MANIKANDAN
December 8, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. S. KARTHEEKEYAN
December 9, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. PALANIAMMAL
December 7, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. SAROJA
November 24, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. SEENU ALIAS SRINIVASAN
September 22, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. SIVAKUMAR
September 16, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. M. MYLATHAL
December 8, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. N.RANGAN
November 18, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. M. SHANTHI
October 13, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. K. KRISHNAN
October 13, 2020
NATIONAL INSURANCE COMPANY LIMITED BRANCH MANAGER Vs. LAKSHMI
August 28, 2020
NATIONAL INSURANCE COMPANY LIMITED, ERODE BRANCH Vs. S. MADHESWARI
August 6, 2020
NATIONAL INSURANCE COMPANY LIMITED, SALEM Vs. BOOPATHY
December 21, 2020
NATIONAL INSURANCE COMPANY LIMITED, TIRUNELVELI Vs. S. R. SUBRAMANIAN
November 3, 2020
NATIONAL INSURANCE COMPANY LTD Vs. LALITHA BAI
November 3, 2020
NATIONAL INSURANCE COMPANY LTD Vs. S. RAGUL
October 16, 2020
NATIONAL INSURANCE COMPANY LTD Vs. SUBRAMANI
October 15, 2020
NATIONAL INSURANCE COMPANY LTD Vs. MUNUSAMY
October 22, 2020
NATIONAL INSURANCE COMPANY LTD Vs. KOMBAIAH
November 23, 2020
NATIONAL INSURANCE COMPANY LTD Vs. ALAGAMOOPAN
September 16, 2020
NATIONAL INSURANCE COMPANY LTD. Vs. S. KAVITHA
January 2, 2020
NATIONAL INSURANCE COMPANY LTD. Vs. KRISHNAKUMARI
February 14, 2020
NATIONAL INSURANCE COMPANY LTD. Vs. GANDHIMATI
September 21, 2020
NATIONAL INSURANCE COMPANY LTD. Vs. MAYADEVI SHARMA
June 2, 2020
NATIONAL INSURANCE COMPANY LTD. Vs. VETRIVEL
August 4, 2020
NATIONAL INSURANCE COMPANY LTD. Vs. INDIRA
July 13, 2020
NATIONAL ISURANCE COMPANY Vs. SAROJA
December 8, 2020
NAVAMANI Vs. M.THIRUGNANASAMBANTHAM
October 14, 2020
NAVASHILA AGRO PRIVATE LIMITED Vs. THE DEBTS RECOVERY APPELLATE TRIBUNAL AND ORS.
February 20, 2020
NAVEEN KUMAR Vs. STATE
October 6, 2020
NAVEEN RAJA Vs. REVENUE DIVISIONAL OFFICER,REVENUE DIVISIONAL OFFICE
August 4, 2020
NAVIN HOUSING AND PROPERTIES (P) LTD. Vs. THE DESIGNATED COMMITTEE UNDER SABKA VISHWAS LEGACY DISPUTES RESOLUTION SCHEME 2019 AND ORS.
July 27, 2020
NAWSHATH Vs. STATE
July 15, 2020
NAZAR AKHTAR Vs. MARIMUTHU
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January 31, 2020
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November 11, 2020
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November 3, 2020
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August 13, 2020
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January 28, 2020
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December 9, 2020
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January 13, 2020
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January 31, 2020
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January 27, 2020
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May 6, 2020
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March 17, 2020
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December 14, 2020
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October 7, 2020
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August 18, 2020
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January 22, 2020
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November 5, 2020
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September 7, 2020
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October 13, 2020
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March 9, 2020
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October 12, 2020
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January 31, 2020
P. LAKSHMI Vs. STATE OF TAMIL NADU,
October 16, 2020
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February 19, 2020
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September 24, 2020
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January 20, 2020
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December 17, 2020
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March 12, 2020
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October 6, 2020
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September 3, 2020
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October 1, 2020
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October 6, 2020
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March 11, 2020
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October 12, 2020
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October 15, 2020
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March 3, 2020
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June 26, 2020
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December 10, 2020
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January 10, 2020
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November 27, 2020
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November 11, 2020
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October 12, 2020
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November 4, 2020
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November 2, 2020
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December 10, 2020
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January 28, 2020
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January 30, 2020
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April 3, 2020
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December 7, 2020
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July 14, 2020
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February 6, 2020
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September 14, 2020
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November 11, 2020
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July 13, 2020
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September 23, 2020
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January 7, 2020
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January 13, 2020
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July 2, 2020
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July 13, 2020
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December 21, 2020
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July 13, 2020
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June 1, 2020
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January 3, 2020
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September 21, 2020
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February 5, 2020
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March 2, 2020
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August 4, 2020
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June 19, 2020
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December 9, 2020
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June 2, 2020
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June 3, 2020
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January 2, 2020
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February 13, 2020
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July 10, 2020
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February 7, 2020
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September 23, 2020
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February 14, 2020
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July 13, 2020
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March 2, 2020
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August 3, 2020
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September 21, 2020
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August 3, 2020
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July 13, 2020
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January 27, 2020
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September 21, 2020
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December 9, 2020
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March 3, 2020
P.RIZA AHMED Vs. THE THASILDAR
March 6, 2020
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March 16, 2020
P.S. SIVAPERUMAL AND ORS. Vs. AUTHORISED OFFICER, UCO BANK AND ORS.
February 28, 2020
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June 4, 2020
P.S.K.N.AMANULLA Vs. TAMIL NADU WAKF BOARD
January 7, 2020
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January 7, 2020
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January 3, 2020
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July 8, 2020
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November 5, 2020
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August 5, 2020
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January 21, 2020
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March 12, 2020
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September 17, 2020
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January 7, 2020
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October 5, 2020
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June 30, 2020
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July 6, 2020
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June 19, 2020
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June 29, 2020
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February 17, 2020
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December 11, 2020
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June 12, 2020
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September 23, 2020
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December 9, 2020
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August 3, 2020
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June 1, 2020
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February 25, 2020
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July 8, 2020
P.SUNDHARAJAN Vs. ASSISTANT DIRECTOR OF MINES AND MINERALS
September 17, 2020
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June 25, 2020
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January 7, 2020
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December 17, 2020
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December 10, 2020
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March 20, 2020
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December 9, 2020
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July 8, 2020
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December 11, 2020
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February 18, 2020
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February 27, 2020
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February 14, 2020
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October 1, 2020
PACHAIYAPPAS TRUST BOARD Vs. ADVOCATE GENERAL
June 29, 2020
PACKIA RANJITH Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
October 1, 2020
PACKIALAKSHMI Vs. VIJAYAKUMAR
December 10, 2020
PACKIYALAKSHMI Vs. JOINT REGISTRAR/MANAGING DIRECTOR
July 8, 2020
PADAM CHAND KOTHARI Vs. SHRI RAM TRANSPORT FINANCE CO. LTD.
January 20, 2020
PADHAKUMAR Vs. STATE
February 18, 2020
PADMA Vs. VIJAYALAKSHMI
December 14, 2020
PADMA Vs. THE REGIONAL DEPUTY REGISTRAR OF REGISTRATION, THANJAVUR AND ORS.
March 12, 2020
PADMAVANI EDUCATIONAL AND CHARITABLE TRUST Vs. GOVERNMENT OF TAMIL NADU AND ORS.
June 1, 2020
PADMAVATHI Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, SECRETARIAT, FORT ST.GEORGE
March 9, 2020
PADMAVATHI HOSPITALITY & FACILITIES MANAGEMENT SERVICES Vs. TAMIL NADU MEDICAL SERVICE CORPORATION
February 28, 2020
PADMAVATHI HOSPITALITY AND FACILITIES MANAGEMENT SERVICE REP BY ITS AUTHORIZED REPRESENTATIVE J ANJANANANDAN Vs. TAMIL NADU MEDICAL SERVICE CORPORATION PANTHEON ROAD EGMORE CHENNAI
September 9, 2020
PADMAVATHY Vs. ARULMIGHU PACHAIAMMAN TEMPLE
August 28, 2020
PADMINI Vs. C. S. JANIKIRAMAN
October 6, 2020
PAIDALA THIRUPATHI REDDY & BROS Vs. CHIEF ENGINEER (NH), CHENNAI
October 6, 2020
PALANI Vs. ARUMUGAM
November 5, 2020
PALANI Vs. REVENUE DIVISIONAL OFFICER
November 9, 2020
PALANIAPPA GOUNDER Vs. PONGIANNA GOUNDER
December 21, 2020
PALANIAPPAN Vs. SADAIYAPPAN
May 20, 2020
PALANIMURUGAN Vs. M.ALAGESAN
January 23, 2020
PALANISAMY Vs. P. BOOLOGATHUR UDAIYAR
November 5, 2020
PALANISAMY Vs. PALLIKOODATHAN
March 4, 2020
PALANISAMY Vs. RATHINAM
February 17, 2020
PALANIVEL Vs. REVENUE DIVISIONAL OFFICER
September 22, 2020
PALANIVEL @ PRAKASH Vs. STATE REP
March 3, 2020
PALLAN MURUGAN Vs. STATE
April 20, 2020
PALPANDI Vs. STATE OF TAMIL NADU
December 7, 2020
PANCHAVARNAM Vs. S.ANBU GANESAN
February 10, 2020
PANDIAN Vs. RAMESH
January 20, 2020
PANDIAN Vs. G.THANGA RAVI
August 14, 2020
PANDIAN HOTELS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 16, 2020
PANDIARAJ Vs. STATE
September 18, 2020
PANDIARAJAN Vs. STATE
April 17, 2020
PANDIYAN Vs. INSPECTOR OF POLICE
February 14, 2020
PANDIYAN Vs. ASSISTANT DIRECTOR, TAMIL NADU MINES AND MINERALS DEPARTMENT,THANJAVUR DISTRICT
September 21, 2020
PANDIYARAJAN Vs. INSPECTOR OF POLICE LAND GRABBING SPECIAL CELL, MADURAI DISTRICT
October 6, 2020
PANDURANGAN SON OF MANNANKATTI Vs. SAMPATH SON OF PANDURANGAN
August 18, 2020
PANGAJAM Vs. O.M. SAMINATHAN
February 11, 2020
PANNADI Vs. STATE
January 2, 2020
PANNEERSELVAM Vs. SHANMUGASUNDARAM AND ORS.
September 8, 2020
PANNEERSELVAM Vs. AUTHORISED OFFICER CORPORATION BANK, COIMBATORE
October 6, 2020
PANNEERSELVAM Vs. DISTRICT COLLECTOR, DISTRICT COLLECTOR OFFICE, CUDDALORE
December 8, 2020
PANNEERSELVAM Vs. INSPECTOR OF POLICE
March 17, 2020
PANNERSELVAM Vs. SIVAGAMI
September 25, 2020
PAPPAL Vs. PALANIAPPAN
July 13, 2020
PAPPATHI Vs. ASSISTANT DIRECTOR,MINES AND MINERALS
September 24, 2020
PAPPATHI Vs. STATE OF TAMIL NADU
July 30, 2020
PAPPINAYAKAN Vs. KUPPAMMAL
December 10, 2020
PARAG M MUNOT, MANAGING DIRECTOR, M/S PROPERTY SOLUTIONS INDIA PRIVATE LIMITED Vs. STATE
March 6, 2020
PARAMASIVAM Vs. KALAIVANAN
October 13, 2020
PARIMALA Vs. SECRETARY TO GOVERNMENT HOME
September 17, 2020
PARIMALA Vs. STATE OF TAMIL NADU
November 20, 2020
PARIMALA Vs. SECRETARY TO GOVERNMENT HOME, PROHIBITION AND EXCISE DEPARTMENT
October 5, 2020
PARIVAR SEVA SANSTHA REPRODUCTIVE HEAL SERVICES Vs. THE COMMISSIONER, THE CORPORATION OF CHENNAI
October 29, 2020
PARIVEL Vs. C PARIVALLAL
July 14, 2020
PARK TOWN BENEFIT FUND LTD , Vs. SAROJA RAMANATHAN
October 1, 2020
PARK TOWN COOPERATIVE WHOLESALE STORES Vs. EXECUTIVE ENGINEER
July 6, 2020
PARTHASARATHY Vs. SOUTHER PINS AND PRODUCTS PVT LTD
October 1, 2020
PARTHIBAN Vs. STATE
January 23, 2020
PARTHIBAN Vs. STATE
October 6, 2020
PARVATHAM Vs. P.RAMAMOORTHY
October 14, 2020
PARVATHI Vs. VENKATARASU
January 9, 2020
PARVATHI Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
July 10, 2020
PARVATHI Vs. RATHINAM NADAR
September 14, 2020
PARVATHY Vs. K. ABDUL RAZAAK
December 21, 2020
PARVEEN ROADWAYS, TRANSPORTERS AND HANDLING CONTRACTORS Vs. DEPUTY CHIEF MECHANICAL ENGINEER/FUR DIVISION, INTEGRAL COACH FACTORY
April 17, 2020
PASUVATHI Vs. STATE OF TAMIL NADU
September 21, 2020
PATWARI CLOTHING PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, TUTICORIN AND ORS.
November 2, 2020
PAUL RAJ Vs. ESTHER RANI
January 7, 2020
PAULRAJ Vs. ANNALAKSHMI
March 9, 2020
PAVAI VARAM EDUCATIONAL TRUST, Vs. PHARMACY COUNCIL OF INDIA
September 30, 2020
PERAMAIYAN Vs. REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE
September 17, 2020
PERIYA ESSAKI MUTHU Vs. SHAJAHAN
June 1, 2020
PERIYAMMAL Vs. AMMASI
February 17, 2020
PERIYANAMBI NARASIMHA GOPALAN Vs. THE SECRETARY TO GOVERNMENT TOURISM, CULTURE AND RELIGIOUS ENDOWMENTS DEPARTMENT, GOVERNMENT OF TAMIL NADU AND ORS.
September 28, 2020
PERIYASAMY Vs. REVENUE DIVISIONAL OFFICER
August 4, 2020
PERUMAL Vs. B. KANDASAMY
September 24, 2020
PERUMAL Vs. DHANALAKSHMI AMMAL
October 13, 2020
PERUMAYEE Vs. S.THENMOZHI
November 18, 2020
PERUNTHALAIVAR KAMARAJAR INSTITUTE OF MARITIME SCIENCE AND ENGINEERING Vs. THE DIRECTOR GENERAL OF SHIPPING AND ORS.
August 6, 2020
PESCO BEAM ENVIRONMENTAL SOLUTIONS PRIVATE LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE-5(2)
August 19, 2020
PETCHIAMMAL Vs. DISTRICT COLLECTOR
July 16, 2020
PGC TEXTILE CORPORATION (P) LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER
February 12, 2020
PHARMA FABRIKON Vs. ASSISTANT COMMISSIONER (CT)(FAC), TALLAKULAM ASSESSMENT CIRCLE
December 21, 2020
PICHAMMAL Vs. STATE OF TAMIL NADU
September 23, 2020
PIONEER POWER LTD. Vs. UNION OF INDIA
August 4, 2020
PIRAMU Vs. STATE OF TAMIL NADU
September 22, 2020
PIRITHIGAIVASAN Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
June 25, 2020
PIYUSH BOKARIA Vs. RESERVE BANK OF INDIA
September 30, 2020
PL GOVARDHAN Vs. ARULMIGU MALLIKESWARAR DEVASTHANAM
September 23, 2020
POES GARDEN AND KASTHURI ESTATE HOUSE OWNERS ASSOCIATION Vs. STATE OF TAMIL NADU
July 15, 2020
PON GUNASEKARAN Vs. M.DANARAJAN @ DANIEL
February 26, 2020
PONDICHERRY INSTITUTE OF MEDICAL SCIENCES Vs. MEDICAL COUNCIL OF INDIA
August 31, 2020
PONMANI SURESH Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 15, 2020
PONNAMMAL Vs. SELVI PONNAMMAL
January 8, 2020
PONNAMMAL @ THIRUMALAYEE @ THUMMAL Vs. VADIVEL
October 16, 2020
PONNAYAL Vs. STATE OF TAMIL NADU REP
August 28, 2020
PONNUMONY Vs. THANSILAS
August 21, 2020
PONNUSAMY Vs. COMMISSIONER OF POLICE
September 23, 2020
PONVEL Vs. NAVEEN AGENCIES
September 16, 2020
POOLAMMAL Vs. PRINCIPAL SECRETARY TO GOVERNMENT HOME, PROHIBITION AND EXCISE (XVI) DEPARTMENT
September 23, 2020
POONGUZHALI Vs. S.PARTHIBAN
September 16, 2020
POORASAMI AND ORS. Vs. THE SPECIAL THASILDAR,
September 14, 2020
POORNACHANDRAKALA Vs. STATE OF TAMIL NADU, ST GEORGE FORT, CHENNAI
August 27, 2020
POORNASAMI Vs. NATARAJAN
January 13, 2020
POOSAVALLI Vs. THANGAVEL GOUNDER
June 1, 2020
PORKODI DEVI Vs. PRINCIPAL SECRETARY AND THE COMMISSIONER OF REVENUE (ADMIN)
September 17, 2020
POUNRAJ Vs. ASSISTANT DIRECTOR,GEOLOGY AND MINING,MADURAI DISTRICT.
August 3, 2020
PPARAMESWARI Vs. I.TAJBASHA
December 10, 2020
PPN POWER GENERATING COMPANY PRIVATE LTD. Vs. COMMISSIONER OF INCOME TAX
September 3, 2020
PPN POWER GENERATING COMPANY PVT. LTD. Vs. THE COMMISSIONER OF INCOME TAX, CHENNAI AND ORS.
September 28, 2020
PR. COMMISSIONER OF INCOME TAX - 9, CHENNAI Vs. P. KESARIMAL JAIN
December 16, 2020
PR. PALANIAPPAN Vs. CT. C. NACHIAPPA CHETTIAR
December 17, 2020
PR.PERICHIAPPAN Vs. ASSISTANT GENERAL MANAGER
February 17, 2020
PRABAHARAN PETITIONER Vs. STATE
December 23, 2020
PRABAKARAN Vs. STATE REP. BY
June 24, 2020
PRABATH MILLS Vs. STATE OF TAMIL NADU
March 2, 2020
PRABHA Vs. P. SELVAKUMAR
February 14, 2020
PRABHAKARAN Vs. REVENUE DIVISIONAL OFFICER, PARAMAKUDI
October 1, 2020
PRABHU Vs. GANESAN
September 21, 2020
PRADEEP Vs. STATE
September 1, 2020
PRADEEP DAYANAND KOTHARI Vs. COMMISSIONER OF INCOME TAX-2, CHENNAI
September 24, 2020
PRADEEP KUMAR Vs. STATE
July 13, 2020
PRAKASH Vs. ASSISTANT COMMISSIONER OF POLICE
June 24, 2020
PRAKASH Vs. M. PARVIN
February 27, 2020
PRAMODKUMAR Vs. O.THOMAS
February 18, 2020
PRANAV H.MEHTA Vs. SURENDRA M.MEHTA
December 10, 2020
PRASANNA KUMAR Vs. SUPERINTENDENT OF POLICE, RAMANATHAPURAM DISTRICT
September 16, 2020
PRATHAF Vs. STATE
July 10, 2020
PRAVEENKUMAR Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
June 30, 2020
PREETHI Vs. K.N. MANOKARAN
November 18, 2020
PREGASH Vs. SELVI
December 23, 2020
PREMIER COTTON TEXTILES Vs. PRIMA PRODUCTS PRIVATE LIMITED
January 23, 2020
PREMKUMAR Vs. STATE
December 1, 2020
PREMSHANKAR NARAYAN Vs. LALITHA NARAYAN
January 7, 2020
PRESIDENT Vs. D.GANESAN
May 8, 2020
PRESKOVIYA Vs. STATE OF TAMIL NADU
September 23, 2020
PRIENCY Vs. FRANCIS
October 16, 2020
PRIME SPORTS ACADEMY Vs. THE MEMBER SECRETARY
November 3, 2020
PRINCE PIPES AND FITTINGS LIMITED Vs. GPF POWER SOLUTIONS PVT. LTD.
September 21, 2020
PRINCIPAL CHIEF CONSERVATOR OF FOREST Vs. TAMIL NADU SOCIAL FORESTARY WORKERS
September 14, 2020
PRINCIPAL CHIEF CONSERVATOR OF FORESTS Vs. K. VIJAYAN
August 31, 2020
PRINCIPAL COMMISSIONER Vs. B.BOOSHANAM
January 20, 2020
PRINCIPAL COMMISSIONER OF CUSTOMS Vs. SEA QUEEN SHIPPING SERVICES (P) LTD.
March 2, 2020
PRINCIPAL COMMISSIONER OF CUSTOMS, CHENNAI Vs. PALANIAPPAN
December 7, 2020
PRINCIPAL COMMISSIONER OF INCOME Vs. S.YOGARATHNAM
July 8, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. MACRO MARVEL PROJECTS LTD.
September 18, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. K. INBASAGARAN
February 3, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. GREATSHINE HOLDINGS PVT LTD
October 1, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. FLORIND SHOES PVT LTD
October 1, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SHIV SALAI & SONS(I) LTD
September 25, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. BHARATHI CONSTRUCTIONS AND ORS.
September 11, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. RAKESH SARIN
October 16, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. REDINGTON (INDIA) LIMITED
December 10, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX 1 Vs. K. R. JAYARAM
July 22, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX 4 Vs. LOTTE INDIA CORPORATION LTD
July 29, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX 4 Vs. KHIVRAJ MOTORS PVT. LTD
July 27, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX 5 Vs. REDINGTON (INDIA) LIMITED
December 10, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX 9, CHENNAI Vs. KAVITHA DILIPKUMAR
December 16, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX 9, CHENNAI Vs. KHUSHBU DEVI RANKA
December 16, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX I Vs. CORE CARBONS PVT LTD
July 24, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL I Vs. SHREE LAXMI JEWELLERY PVT. LTD.
September 16, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL I, CHENNAI Vs. C. KISHANLAL
December 22, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX, CHENNAI Vs. VEENA B.JAIN
November 5, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX, CHENNAI Vs. MEENA DEVI RANKA
November 5, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX-6 Vs. SAFE CORRUGATED CONTAINERS PVT. LTD.
August 4, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX-6 Vs. GOPAL SRINIVASAN
September 11, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX-6 Vs. VIJAYESHWARI TEXTILES LTD.
August 6, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX-6 Vs. SKI RETAIL CAPITAL LTD
May 7, 2020
PRINCIPAL COMMISSIONER OF WEALTH TAX, CENTRAL-2 Vs. SUSHILA DEVI KEJRIWAL
October 1, 2020
PRINCIPAL SECRETARY Vs. G. UDAYA KUMAR
January 23, 2020
PRINCIPAL SECRETARY TO GOVERNMENT Vs. AG.CHANDRASEKAR
February 13, 2020
PRINCIPAL SECRETARY TO GOVERNMENT, RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT Vs. R. KRISHNASAMY
July 29, 2020
PRINCIPAL SECRETARY TO GOVERNMENT, SCHOOL EDUCATION Vs. N. NACHAMMAL
September 1, 2020
PRINCIPAL SECRETARY TOGOVERNMENT OF TAMIL NADU Vs. R.JEEVANATHAM
September 14, 2020
PRINCIPAL SECRETARY, REVENUE DEPARTMENT Vs. KARUNAKARAN
October 28, 2020
PRINCIPAL SECRETARY/MEMBER SECRETARY SPORTS DEVELOPMENT AUTHORITY OF TAMIL NADU Vs. A. JAYACHITRA
November 2, 2020
PRIYA ACKA THOMAS Vs. GOVERNMENT OF INDIA
April 16, 2020
PRIYA KRISHNAKUMAR PROPRIETOR UDAYA MASALA Vs. S.SUDHAKAR
November 11, 2020
PRIYADARSINI Vs. KADIRVEL
February 26, 2020
PROFESSIONAL MANAGEMENT CONSULTANTS (P) LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION
March 10, 2020
PROJECT DIRECTOR Vs. M.VIJAYALAKSHMI
February 13, 2020
PSTS HEAVY LIFT AND SHEET LTD. AND ORS. Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 30, 2020
PSTS HEAVY LIFT AND SHIFT LTD. Vs. CEEDEEYES IT PARKS PVT. LTD.
January 30, 2020
PUDUCHERRY MANAGEMENT AND PRODUCTIVITY COUNCIL Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-EPF, APPELLATE TRIBUNAL
December 21, 2020
PUEBLO HOLDINGS LIMITED Vs. EMIRATES TRADING AGENCY LLC
June 3, 2020
PUGAZHENDHI Vs. SUBRAMANIAN
May 12, 2020
PURUSHOTHAMAN Vs. STATE OF TAMIL NADU
March 12, 2020
PUSHPA Vs. N.RAVI
December 10, 2020
PUSPALEELA Vs. KALEEL
July 10, 2020
PVR LTD , (FORMERLY KNOWN AS SPI CINEMAS PVT LTD ) Vs. COMMERCIAL TAX OFFICER
October 15, 2020
QATALYS SOFTWARE TECHNOLOGIES PRIVATE LIMITED AND ORS. Vs. UNION OF INDIA AND ORS.
March 11, 2020
QATAR AIRWAYS Vs. COMMISSIONER OF CUSTOMS
May 19, 2020
R ANBARASAN Vs. ADDITIONAL SUPERINTENDENT OF POLICE, PROHIBITION ENFORCEMENT WING
September 15, 2020
R BALA Vs. ADITYA MAVIMKURVE
September 16, 2020
R CHINNAMARUTHU Vs. REVENUE DIVISIONAL OFFICER
September 16, 2020
R HARIKRISHNAN Vs. VIMALADEVI
October 1, 2020
R KARTHICK Vs. COMPETENT AUTHORITY AND DISTRICT REVENUE OFFICER, NAMAKKAL
December 8, 2020
R KISHORE KUMAR Vs. CHIEF INSPECTOR OF FACTORIES
October 1, 2020
R KRISHNARAJ Vs. JOINT REGISTRAR, CO-OPERATIVE SOCIETIES
October 1, 2020
R N ARUL JOTHI Vs. PRINCIPAL SECRETARY TO GOVERNMENT HOME (CTS V) DEPARTMENT SECRETARIAT
July 10, 2020
R NARAYANASAMY Vs. DEPUTY CHIEF INTERNAL AUDIT OFFICER
September 14, 2020
R P P SELVAM INFRASTRUCTURE (P) LTD. Vs. CHAIRMAN AND MANAGING DIRECTOR TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
January 6, 2020
R PATTAYYAN Vs. K PADMANABHAN
September 15, 2020
R S DEVELOPMENT AND CONSTRUCTIONS INDIA (P) LTD Vs. NEYVELI LIGNITE CORPORATION LTD , EVR HIGH ROAD CHENNAI
August 18, 2020
R SEKAR Vs. ANDHRA CEMENT CARRIER
December 8, 2020
R SUBBAIAH Vs. MAHESHWARI
September 15, 2020
R THANGAM Vs. PRINCIPAL SECRETARY TO GOVERNMENT
July 1, 2020
R VELU Vs. STATE
July 16, 2020
R YOSADHAI RAMALINGAM Vs. D. MALATHI
December 8, 2020
R. AMUL Vs. STATE OF TAMIL NADU
December 10, 2020
R. ANGALA ESWARI Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES
January 28, 2020
R. ANGATHAL Vs. PANNEERSELVAM
January 13, 2020
R. ARUL SELVAN Vs. THE ASSISTANT COMMISSIONER OF CUSTOMS, MEENAMBAKKAM
June 5, 2020
R. AYYASWAMI CHETTIAR Vs. H. VIZHWANATHA CHETTIAR
February 17, 2020
R. BABU Vs. TAMIL NADU STATE ELECTION COMMISSIONER
January 3, 2020
R. BACKIALAKSHMI Vs. K. PANDIAN
January 23, 2020
R. BALAKRISHNAN AND ORS. Vs. THE CHAIRMAN CUM MANAGING DIRECTOR, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD. AND ORS.
February 6, 2020
R. BALAMURUGAN Vs. STATE OF TAMILNADU
June 9, 2020
R. BHAGIYAM Vs. G. THIRUMOORTHY
December 10, 2020
R. BHARANEESWARAN Vs. GOVERNMENT OF TAMIL NADU, FORT ST GEORGE, CHENNAI
September 9, 2020
R. BHAVANI Vs. CHAIRMAN, TANGEDCO
December 18, 2020
R. BOOPATHI Vs. STATE
January 9, 2020
R. CHERAN Vs. GOVERNMENT OF TAMIL NADU
October 28, 2020
R. DURAICHAMY AND ORS. Vs. THE DEPARTMENT OF MUNICIPAL ADMINISTRATION AND WATER SUPPLY AND ORS.
December 23, 2020
R. DURAIRAJ Vs. DEPUTY SUPERINTENDENT OF POLICE
September 17, 2020
R. ELANGOVAN Vs. STATE
September 2, 2020
R. ELLAVARASON Vs. STATE REP
June 8, 2020
R. ELUMALAI Vs. STATE
January 2, 2020
R. GANDHI Vs. T. ELUMALAI
September 17, 2020
R. GANESAN Vs. MANIPILLAI
October 28, 2020
R. GOVINDASAMY Vs. DISTRICT MANAGER
November 11, 2020
R. GUNASEKARAN Vs. R NANDHAVIJAYAN
November 19, 2020
R. INDHU Vs. STATE OF TAMIL NADU
January 20, 2020
R. JAYAKUMAR Vs. SURYA TRAVELS
August 25, 2020
R. JAYALAKSHMI Vs. STATE ELECTION COMMISSIONER, LOCAL BODY ELECTION
October 28, 2020
R. JAYAPRAKASH Vs. D. BOOPATHY
February 11, 2020
R. JEYASURIYAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD.
February 27, 2020
R. K. PALANIANDI Vs. STATE
November 27, 2020
R. KALAISELVI Vs. STATE
September 11, 2020
R. KALIYAPERUMAL Vs. P. APPARSAMY
November 2, 2020
R. KALYANAM Vs. STATE OF TAMIL NADU AND ORS.
October 28, 2020
R. KAMALAKANNAN Vs. BANK OF INDIA
October 5, 2020
R. KANDAN Vs. VELLORE DISTRICT NUTRITION EMPLOYEES CHILD WELFARE ORGANISER
January 23, 2020
R. KARUPPIAH Vs. ACCOUNTANT GENERAL (A&E) TAMIL NADU
October 13, 2020
R. KESAVA KANNAN Vs. STATE OF TAMILNADU
December 9, 2020
R. KRISHNAN Vs. UNION TERRITORY OF PUDUCHERRY
January 2, 2020
R. KRISHNASAMY Vs. PRINCIPAL SECRETARY TO GOVERNMENT RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT
November 3, 2020
R. KUMAR Vs. T.A.S. JAWAHAR AYYA
August 14, 2020
R. KUMARAKRISHNAN Vs. THE SYNDICATE OF THE ANNA UNIVERSITY AND ORS.
December 17, 2020
R. KUPPUSAMY Vs. STATE
March 17, 2020
R. LOGANATHAN Vs. R.K. DAGA
August 20, 2020
R. M. CYRIL Vs. V. JYOTSANA
August 6, 2020
R. M. SUBRAMANIAM Vs. A. R. ANUSHULA
December 21, 2020
R. MAGESWARI Vs. STATE OF TAMIL NADU
January 3, 2020
R. MANIKANDAN Vs. STATE OF TAMIL NADU
April 17, 2020
R. MANIMARAN Vs. STATE
December 17, 2020
R. MANIMEGALAI Vs. STATE
October 28, 2020
R. MANIMOZHI Vs. K.T.THAMBI ARASU
February 5, 2020
R. MANISH HATHIRAMANI Vs. G.D. RANKA
November 19, 2020
R. MAYAKANNAN Vs. STATE
March 20, 2020
R. MOHAN RANGANATHAN Vs. COMMISSIONER FOR LAND ADMINISTRATION & 15 ORS.
December 11, 2020
R. MURALI NARASIMHAN Vs. GOVERNMENT OF TAMIL NADU
December 17, 2020
R. MUTHUCHELVI Vs. PRINCIPAL SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
November 3, 2020
R. MUTHUKRISHNAN Vs. GOVERNMENT OF TAMIL NADU, CHENNAI
December 1, 2020
R. MUTHUMARI Vs. STATE OF TAMILNADU
January 24, 2020
R. MUTHURANGAN Vs. STATE OF TAMILNADU
February 12, 2020
R. NISHA Vs. DIRECTOR MEDICAL SERVICES, CHENNAI
December 1, 2020
R. PALANISAMY Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
January 29, 2020
R. PIRABALA Vs. GOVERNMENT OF TAMIL NADU
August 21, 2020
R. POORNALINGAM AND ORS. Vs. P. KADHIRVEL
November 24, 2020
R. PRABAKARAN Vs. RAMESH
September 2, 2020
R. PRADEEPAN Vs. REGIONAL TRANSPORT OFFICER, TENKASI
October 6, 2020
R. PRAKASH Vs. STATE OF TAMILNADU
January 21, 2020
R. PRAKASH Vs. STATE
January 31, 2020
R. RADHAKRISHNA NAIDU Vs. SASIKALA
January 23, 2020
R. RADHAKRISHNAN Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION
January 27, 2020
R. RAGHAVAN AND ORS. Vs. EDUCOMP SOLUTIONS LTD. AND ORS.
March 19, 2020
R. RAJESH Vs. STATE
January 30, 2020
R. RAMASAMY Vs. STATE
March 17, 2020
R. RAMASUBRAMANIAN Vs. CITY PUBLIC PROSECUTOR
October 15, 2020
R. RAVI Vs. THE DISTRICT REGISTRAR, KALLAKURUCHI TALUK AND ORS.
November 10, 2020
R. RUBAVATHI Vs. SENIOR REGIONAL MANAGER
January 2, 2020
R. S PANDIAN Vs. STATE OF TAMIL NADU
December 10, 2020
R. S. KUMAR Vs. RAVINDRA NAIR
October 5, 2020
R. SANTHOSH Vs. V. RADHAKRISHNAN
September 23, 2020
R. SARANYA Vs. MANAGER LIFE INSURANCE CORPORATION OF INDIA, CHENGALPATTU BRANCH, JEEVAN JYOTHI
December 9, 2020
R. SARASWATHI Vs. G. THYAGARAJAN
July 28, 2020
R. SELVARAJ Vs. GENERAL MANAGER
January 29, 2020
R. SENTHILPERUMAL Vs. STATE OF TAMIL NADU
September 2, 2020
R. SENTHILVEL Vs. KALAIMAGAL EDUCATIONAL TRUST
November 11, 2020
R. SHAKTHI PRIYA Vs. REGISTRAR, ANNA UNIVERSITY
August 3, 2020
R. SHANMUGAM Vs. PERIYASAMY
January 10, 2020
R. SHEELA Vs. RADHALAKSHMI
September 18, 2020
R. SIVAKUMAR Vs. STATE
September 28, 2020
R. SIVAPRAKASAM Vs. STATE OF TAMIL NADU
February 24, 2020
R. SIVASAMY Vs. DISTRICT COLLECTOR, COIMBATORE
February 4, 2020
R. SUBRAMANIAM Vs. R. SURENDRAN
May 29, 2020
R. SUJATHA Vs. SUMATHI
October 6, 2020
R. SUMATHI Vs. STATE
February 14, 2020
R. SURESH KUMAR Vs. GOVERNMENT OF TAMIL NADU, SECRETARY TO HOME DEPARTMENT
December 8, 2020
R. THIRUMALAI Vs. SECRETARY TO GOVERNMENT
January 22, 2020
R. USHA Vs. M.B.PALANIVELU
February 14, 2020
R. USHABAI Vs. COMMISSIONER, MADURAI CORPORATION
September 8, 2020
R. VADIVELSAMY Vs. STATE
December 23, 2020
R. VASANTHA Vs. STATE OF TAMIL NADU
January 27, 2020
R. VASANTHA Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT
October 14, 2020
R. VENUGOPAL Vs. DEPUTY COMMISSIONER OF INCOME TAX, PONDICHERRY
December 1, 2020
R. VENUGOPAL Vs. SPECIAL DEPUTY COLLECTOR (STAMPS)
September 28, 2020
R. VIJAY Vs. SHABEENA BEGUM
July 29, 2020
R. VIJAYALAKSHI Vs. STATE
December 22, 2020
R. VIJIYARAJ Vs. D. GAUTHAM
August 18, 2020
R. VINOTHKUMAR Vs. M.M. PALANISAMY
January 20, 2020
R. VISWANATHAN Vs. THIRU ALANGADU IMMUDI AGHORA DHARMASHIVACHARIYAR AYIRA VYSYA MUTT
October 22, 2020
R. VIVEK PRABHU Vs. SINDHJA
December 22, 2020
R. WESTLY Vs. UNION OF INDIA
October 14, 2020
R.ANGULAKSHMI Vs. STATE OF TAMIL NADU
March 3, 2020
R.ARUN DEEPAK Vs. M.VIJAYA KUMAR
September 22, 2020
R.AYYASAMY Vs. R.NAGARAJAN
June 17, 2020
R.BALASUBRAMANIAM CHETTIAR Vs. M.MAGESH
June 19, 2020
R.BASKARAN Vs. STATE OF TAMIL NADU
June 5, 2020
R.BOOPATHI Vs. STATE OF TAMIL NADU
September 23, 2020
R.CHINNAKULANDAI Vs. SWAMINATHAN
February 27, 2020
R.CHINNASAMY Vs. COMMISSIONER OF LAND ADMINISTRATION
July 2, 2020
R.DURGA Vs. V.JAI GANESH
September 16, 2020
R.ELANTHENDRAL Vs. PRINCIPAL SECRETARY TO GOVERNMENT
July 3, 2020
R.GANAPATHI Vs. INSPECTOR GENERAL OF REGISTRATION
February 7, 2020
R.GANDHIMATHI Vs. RAMASAMY
September 24, 2020
R.GANESAN Vs. STATE OF TAMIL NADU
December 22, 2020
R.GOPAL Vs. SENTHIL KUMAR (DIED)
February 4, 2020
R.GOPI Vs. ASSISTANT DIRECTOR OF MINES AND MINERALS, DINDIGUL DISTRICT
August 5, 2020
R.GOVINDARAJU Vs. GOVERNMENT OF TAMIL NADU
December 22, 2020
R.JEYAKUMAR Vs. KALIAMOORTHY PADAYACHI
February 14, 2020
R.KANMANI Vs. REVENUE DIVISIONAL OFFICER CUM SUB COLLECTOR
August 4, 2020
R.KANNAN Vs. COMMISSIONER, SRIVILLIPUTHUR MUNICIPALITY, SRIVILLIPUTHUR
September 17, 2020
R.KANNAN Vs. GOVERNMENT OF TAMIL NADU
July 13, 2020
R.KATHIRAVAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF TAMIL NADU
January 2, 2020
R.KATHIRAVAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF TAMIL NADU
January 2, 2020
R.KRISHNAMURTHY Vs. CITY PUBLIC PROSECUTOR
February 13, 2020
R.KULLUPADAIYACHI Vs. STATE OF TAMIL NADU
July 10, 2020
R.M.KAVERI Vs. P.ALAGAPPAN
December 9, 2020
R.MAHENDIRAN Vs. PRINCIPAL DISTRICT JUDGE
June 1, 2020
R.MAHENDRAN Vs. DIRECTOR (MEDICAL) E.S.I.HOSPITAL
January 2, 2020
R.MALA Vs. P.AYYANAR
December 9, 2020
R.MANGAI Vs. G.RAMANATHAN
July 14, 2020
R.MANI Vs. DISTRICT REVENUE OFFICER
December 7, 2020
R.MASILAMANI Vs. DISTRICT COLLECTOR
February 26, 2020
R.MATHI Vs. PRINCIPAL SECRETARY, STATE OF TAMILNADU
August 6, 2020
R.MATHIAZHAGAN Vs. A.MURUGAN
February 17, 2020
R.MAYAMMAL Vs. DIRECTOR INDIAN MEDICAL AND HOMEOPATHY
July 8, 2020
R.MEENA Vs. STATE OF TAMIL NADU
September 24, 2020
R.MURUGANANTHAN Vs. STATE
December 9, 2020
R.MUTHUKUMAR Vs. DELIMITATION COMMISSION CHAIRMAN
February 27, 2020
R.MUTHULAKSHMI Vs. STATE OF TAMIL NADU
June 25, 2020
R.MYTHILI Vs. R.SATISH
January 21, 2020
R.N. ARUL JOTHI Vs. PRINCIPAL SECRETARY TO GOVERNMENT HOME
July 9, 2020
R.P.RAJENTHIRAN Vs. DISTRICT REGISTRAR
March 2, 2020
R.P.TELEBUY SKYSHOP PVT. LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER-I
January 24, 2020
R.PADMAVATHY Vs. JUNIOR ENGINEER, WATER RESOURCES ORGANIZATION
August 3, 2020
R.PALANI Vs. P.ANAND
October 13, 2020
R.PARIMALA Vs. DEAN
July 21, 2020
R.PONRAJ Vs. STATE
September 14, 2020
R.PRABHAKARAN Vs. PRESIDING OFFICER
June 3, 2020
R.R.K.SAI FASHION Vs. ASSISTANT PROVIDENT FUND COMMISSIONER (COMP)
January 2, 2020
R.RAJA Vs. COMMISSIONER
July 7, 2020
R.RAJAKUMARI Vs. DISTRICT COLLECTOR, KARUR DISTRICT
August 6, 2020
R.RAJALAKSHMI Vs. SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU
September 22, 2020
R.RAJESH Vs. DISTRICT COLLECTOR
September 16, 2020
R.RAJKUMAR Vs. STATE
July 2, 2020
R.RAJKUMAR Vs. STATE
July 13, 2020
R.RANI Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT,HOME
September 24, 2020
R.RAVI Vs. S.JEYAPRAKASH
July 15, 2020
R.SARAVANAN Vs. DISTRICT COLLECTOR
July 10, 2020
R.SATHIAMOORTHY Vs. PRINCIPAL SECRETARY
June 26, 2020
R.SEGAR Vs. THIAGARAJAN
January 7, 2020
R.SELVAM Vs. GOVERNMENT OF TAMIL NADU
January 8, 2020
R.SENTHIL KUMAR Vs. SUPERINTENDENT OF POLICE
June 29, 2020
R.SENTHTAMILSELVAN Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION & WATER SUPPLY DEPARTMENT
January 8, 2020
R.SETHURAMAN Vs. HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT
September 23, 2020
R.SHANTHI Vs. MANAGING DIRECTOR,METROPOLITAN TRANSPORT CORP.LTD.
September 21, 2020
R.SHEELA Vs. DISTRICT COLLECTOR-CUM-DISTRICT MAGISTRATE,SIVAGANGAI DISTRICT
August 4, 2020
R.SIVAGAMI AMMAL Vs. VIJAYALAKSHMI
January 7, 2020
R.SIVAKUMAR Vs. DIRECTOR OF TOWN AND COUNTRY PLANNING
March 10, 2020
R.SIVARAMAN Vs. DISTRICT COLLECTOR, TIRUCHIRAPPALLI
August 4, 2020
R.SRIDHAR Vs. CHIEF ENGINEER (PERSONNEL), TAMIL NADU ELECTRICITY BOARD
June 2, 2020
R.SRINIVASAN Vs. DISTRICT COLLECTOR/ARBITRATOR
December 7, 2020
R.SRINIVASAN Vs. D.VENKATARAMANAN
May 26, 2020
R.SUBRAMANIAN Vs. GOVERNMENT OF TAMIL NADU
January 8, 2020
R.SUNDAR BHASKAR Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT RURAL DEVELOPMENT AND PANCHAYAT RAJ (E2) DEPARTMENT
September 17, 2020
R.SURIYAKALA Vs. INSPECTOR REGISTRATION
September 14, 2020
R.SURYA Vs. STATE
June 26, 2020
R.TAMILARASI Vs. CHIEF ENGINEER, TAMIL NADU ELECTRICITY BOARD
October 14, 2020
R.THANDAPANI Vs. N.EZHUMALAI
July 30, 2020
R.THEIVAKUMAR Vs. UNION OF INDIA
September 14, 2020
R.THIRUGNANAM Vs. DIRECTOR GENERAL OF POLICE, MYLAPORE
March 2, 2020
R.THIRUPATHI Vs. HONBLE ADMINISTRATOR, REP THROUGH DEPUTY ADMINISTRATORS
February 27, 2020
R.V.RAJENDRAN Vs. GOVERNMENT OF TAMIL NADU
March 2, 2020
R.VALARMATHI Vs. STATE OF TAMIL NADU
January 6, 2020
R.VARADARAJ Vs. PATTI CHETTIAR
February 5, 2020
R.VASANTHA Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT
September 18, 2020
R.VEERAPPAN Vs. DIRECTOR GENERAL OF POLICE
March 2, 2020
R.VENKATRAMAN Vs. INSPECTOR GENERAL OF REGISTRATION
September 23, 2020
RADHA Vs. STATE OF TAMIL NADU
March 6, 2020
RADHA Vs. INSPECTOR GENERAL OF REGISTRATION DEPARTMENT
September 18, 2020
RADHA APPLIANCES, REPRESENTED BY ITS PROPRIETRIX, B. CHITRA Vs. STATE TAX OFFICER, PANRUTI (TOWN) ASSESSMENT CIRCLE, PANRUTI.
March 6, 2020
RADHABAI AND ORS. Vs. G. BHEEMAN AND ORS.
March 16, 2020
RADHAKRISHNAN Vs. STATE
December 17, 2020
RADHAKRISHNAN Vs. HOME SECRETARY
July 13, 2020
RAFI AHMED Vs. THE DEPUTY SUPERINTENDENT OF POLICE NATIONAL INVESTIGATION AGENCY COCHIN
January 8, 2020
RAGHAVAN Vs. REVENUE DIVISIONAL OFFICER
September 17, 2020
RAGHUNATHAN Vs. STATE
March 9, 2020
RAGHURAMAN Vs. SAKTHIVEL
March 10, 2020
RAGINI BALAJI Vs. RAJA
January 21, 2020
RAHAMATHULLA Vs. ASSISTANT DIRECTOR OF GEOLOGY AND MINING
December 9, 2020
RAHIMA Vs. INSPECTOR OF POLICE
January 3, 2020
RAHMAN BEEVI Vs. KALIMOORTHY
July 17, 2020
RAHMAN RAFEEQ AHAMED Vs. UNION OF INDIA
December 10, 2020
RAHUL SADAGOPAN Vs. N. SHANKARA SUBRAMANIAM
December 17, 2020
RAICHAND DAGA Vs. SUPERINTENDENT OF POLICE
June 26, 2020
RAILWAY OFFICERS CLUB Vs. ADDITIONAL COMMISSIONER OF SERVICE TAX
January 2, 2020
RAJ Vs. REVENUE DIVISIONAL OFFICER
August 5, 2020
RAJ BHUSHAN MALHOTRA Vs. CHANDER BHUSHAN MALHOTRA
September 23, 2020
RAJA Vs. STATE OF TAMIL NADU
September 22, 2020
RAJA Vs. REVENUE DIVISIONAL OFFICER
December 10, 2020
RAJA Vs. EXECUTIV MAGISTRATE CUM REVENUE DIVISIONAL OFFICER, DEVAKOTTAI
August 3, 2020
RAJA Vs. VEDI RAJ
January 3, 2020
RAJA Vs. STATE
November 20, 2020
RAJA & SONS PARTNERSHIP FIRM Vs. TAMIL NADU WAKF BOARD
January 22, 2020
RAJA ANNANAGAR Vs. STATE
July 17, 2020
RAJA JEYA SINGH Vs. KANIRAJ
July 8, 2020
RAJA MAHESH KUMAR M E (CIVIL-STRUCTURAL) Vs. SECRETARY TO GOVT , HOUSING & URBAN DEVELOPMENT DEPT , SECRETARIAT, CHENNAI
October 8, 2020
RAJA PANDI Vs. DISTRICT COLLECTOR
July 10, 2020
RAJA SIR ANNAMALAI CHETTIAR TRUST Vs. K. MAHADEVAN
September 8, 2020
RAJA VELLAIYAN Vs. SUNDARA VINAYAGAR
February 18, 2020
RAJAGOPAL ODAIYAR Vs. KUPPUSWAMY ODAIYAR
February 27, 2020
RAJAH SIR ANNAMALAI Vs. CHIEF COMMISSIONER OF INCOME TAX
January 23, 2020
RAJAKUMARI Vs. STATE
October 22, 2020
RAJALAKSHMI Vs. PRINCIPAL SECRETARY
March 5, 2020
RAJALAKSHMI Vs. MESSERS INDIA CEMENTS LIMITED, ARIYALUR DISTRICT
October 6, 2020
RAJAMANI Vs. SOUMYA DEEPAK KRISHNA
March 12, 2020
RAJAMOHAN Vs. SUPERINTENDENT OF POLICE, SIVAGANGAI DISTRICT
September 22, 2020
RAJAMURTHY Vs. KANDASAMY
July 28, 2020
RAJAN Vs. M N BADRINATH
September 14, 2020
RAJAPANDI NADAR Vs. SUNDARALINGAM
June 18, 2020
RAJAREDDY Vs. R.KRISHNA REDDY
January 8, 2020
RAJAREDDY Vs. R.KRISHNA REDDY
January 8, 2020
RAJASAKARAN Vs. STATE
September 16, 2020
RAJASEKAR Vs. DHAVAMANI
September 2, 2020
RAJENDRA KUMAR JAIN Vs. INCOME TAX OFFICER, NON CORPORATE WARD 2(3)
October 5, 2020
RAJENDRAN Vs. RAMALINGAM
June 2, 2020
RAJENDRAN Vs. PRABHU AND ORS.
February 5, 2020
RAJENDRAN Vs. K.SAVITHIRI
November 11, 2020
RAJENDRAN Vs. SELVI
October 12, 2020
RAJENDRAN Vs. R.V.SARAVANAN
June 4, 2020
RAJESH Vs. STATE
March 6, 2020
RAJESH KRISHNAN Vs. STATE
June 24, 2020
RAJESHWARI Vs. STATE OF TAMIL NADU
December 14, 2020
RAJESWARI Vs. SECRETARY TO GOVERNMENT, MINISTRY OF CONSUMER AFFAIRS, FOOD AND PUBLIC DISTRIBUTION
December 8, 2020
RAJESWARI Vs. T.KANNAN
February 11, 2020
RAJESWARI Vs. GUNASEKARAN
December 17, 2020
RAJESWARI Vs. STATE REP BY
June 5, 2020
RAJESWARI AMMAL Vs. P.KANNIAPPAN
June 1, 2020
RAJESWARI ERANIYAN Vs. STATE
September 16, 2020
RAJHINI Vs. R. KUMAR
April 7, 2020
RAJIYA MUTHU Vs. V.ARUMUGHAM
September 21, 2020
RAJKUMAR Vs. KARUNAPRABHA
February 25, 2020
RAJKUMAR Vs. STATE
September 16, 2020
RAJKUMAR THIYAGARAJAN Vs. INCOME TAX DEPARTMENT, WARD II, THENI
November 4, 2020
RAJU Vs. INSPECTOR OF POLICE
January 20, 2020
RAJU SPINNING MILLS PVT. LTD. Vs. TAMIL NADU GENERATION AND DISTRIBUTION
February 5, 2020
RAM BLUE METALS Vs. PRINCIPAL COMMISSIONER
July 13, 2020
RAM E & I SYSTEMS PRIVATE LIMITED Vs. STATE TAX OFFICER
February 17, 2020
RAM KOWSHIK Vs. STATE
July 15, 2020
RAM SAMAJ Vs. JOINT DIRECTOR OF INCOME TAX
September 15, 2020
RAMA PALANIAPPAN Vs. STATE
September 28, 2020
RAMACHANDRAN Vs. BALAKRISHNAN
September 14, 2020
RAMAIAH Vs. REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE
August 4, 2020
RAMAKKA,W/O PERIYASAMY Vs. SAHADEVAN (DEAD)
October 22, 2020
RAMAKRISHNA Vs. V.PARVATHY
February 5, 2020
RAMAKRISHNAKUMAR Vs. A ARACHELVI
August 18, 2020
RAMAKRISHNAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
July 13, 2020
RAMAKRISHNAN Vs. STATE THROUGH,SUB INSPECTOR OF POLICE
October 16, 2020
RAMALINGAM Vs. BHUVANESWARI RAMALINGAM
February 14, 2020
RAMALINGAM Vs. STATE
March 9, 2020
RAMALINGAM Vs. RANGANAN
March 10, 2020
RAMAMOORTHY Vs. REVENUE DIVISIONAL OFFICER
October 7, 2020
RAMAMOORTHY Vs. TAMIL NADU STATE ELECTION COMMISSION
January 9, 2020
RAMAN Vs. STATE
December 9, 2020
RAMAN AND ORS. Vs. CHINNAMMAL AND ORS.
September 28, 2020
RAMANIYAM REAL ESTATES PRIVATE LIMITED Vs. P.K. VAIRAMUTHU
January 30, 2020
RAMANUJA HOTELS (P) LTD. Vs. COMMERCIAL TAX OFFICER
May 19, 2020
RAMAR Vs. REVENUE DIVISIONAL OFFICER
September 24, 2020
RAMASAMY Vs. FR.L.PAUL ANDREWS
September 21, 2020
RAMASAMY Vs. MARAN
August 19, 2020
RAMASAMY Vs. REVENUE DIVISIONAL OFFICER
December 7, 2020
RAMASAMY Vs. SRINITHI
September 14, 2020
RAMASAMY Vs. DISTRICT REGISTRAR
June 5, 2020
RAMASAMY Vs. VETRIVELAN
October 16, 2020
RAMASAMY GOUNDER Vs. VANTHAMMAL
January 2, 2020
RAMASAMY GOUNDER Vs. VANTHAMMAL
January 2, 2020
RAMASANTHANAM Vs. DHANABAL CHETTIAR
February 6, 2020
RAMASUBBU Vs. KRISHNAMMAL
June 30, 2020
RAMCO INDUSTRIES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 4, 2020
RAMESH Vs. UNION OF INDIA
October 6, 2020
RAMESH Vs. REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE
September 23, 2020
RAMESH Vs. STATE
August 6, 2020
RAMESH Vs. STATE
December 21, 2020
RAMESH Vs. STATE
July 9, 2020
RAMESH NAHAR Vs. LAND MARVEL HOMES A REGISTERED PARTNERSHIP FIRM
March 10, 2020
RAMESH RAJAN Vs. PALANIVEL THIAGARAJAN
September 29, 2020
RAMESHKUMAR Vs. REVENUE DIVISIONAL OFFICER
December 10, 2020
RAMESHWAR Vs. STATE
December 22, 2020
RAMIAH Vs. DEPUTY SUPERINTENDENT OF POLICE
June 24, 2020
RAMKUMAR Vs. INSPECTOR OF POLICE, THIRUCHENDUR
August 21, 2020
RAMKUMAR Vs. STATE
December 22, 2020
RAMKUMAR THANTHONY Vs. STATE
January 29, 2020
RAMRAJ AND ORS. Vs. LOORDU
February 14, 2020
RAMU Vs. REVENUE DIVISIONAL OFFICER
September 23, 2020
RAMU Vs. SECRETARY TO GOVERNMENT
July 21, 2020
RAMU ANNAMALAI Vs. G.I.TECHNOLOGY PRIVATE LIMITED
July 2, 2020
RAMU KALANJIAM VENKATARAMAN Vs. PACEMAN FINANCE INDIA PVT. LTD
March 13, 2020
RAMYA Vs. ASSISTANT COMMISSIONER OF POLICE
February 26, 2020
RANGAMMAL @ VEERATHAL Vs. SUBBAE GOUNDER
February 3, 2020
RANGANAYAGI Vs. STATE
December 14, 2020
RANGASAMY GOUNDER Vs. TIRUMOORTHY
September 17, 2020
RANI Vs. STATE
December 9, 2020
RANI Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED
August 13, 2020
RANJITH SINGH Vs. BABY
September 29, 2020
RANJITHAM Vs. STATE OF TAMIL NADU
September 22, 2020
RASI TRAVELS & CARGO PVT. LTD. Vs. INTERGLOBE TECHNOLOGY QUOTIENT PVT. LTD.
February 5, 2020
RATHINACHALAM Vs. DISTRICT COLLECTOR,COLLECTOR OFFICE,TRICHY
August 5, 2020
RATHINAKUMAR Vs. M.ABBUKUTTAN
February 12, 2020
RATHINASWAMY Vs. ACHI KANNU AND ORS.
March 4, 2020
RATHNAVELU Vs. S.LAKSHMI AMMAL
March 10, 2020
RATTHA CITADINES BOULEVARD CHENNAI PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 30, 2020
RATTHA SOMERSET GREENWAYS CHENNAI PVT. LTD. Vs. ASSISTANT COMMISSIONER
September 16, 2020
RAVI Vs. SUSILA
September 24, 2020
RAVI Vs. REVENUE DIVISIONAL OFFICER
August 6, 2020
RAVI Vs. STATE
March 4, 2020
RAVI RAMAN Vs. ARUL VISWANATHAN
August 13, 2020
RAVICHANDRAN Vs. STATE REP. BY
June 25, 2020
RAVICHANDRAN Vs. NIL
October 6, 2020
RAVICHANDRAN Vs. REVENUE DIVISIONAL OFFICER
September 17, 2020
RAVINDRAN Vs. RAMAMOORTHY
December 8, 2020
RAVINDRANATH GE MEDICAL ASSOCIATES PRIVATE LIMITED Vs. P RAJA RAO
June 1, 2020
RAVINDRANATH GE MEDICAL ASSOCIATES PRIVATE LIMITED Vs. P RAJA RAO
July 1, 2020
RAVISAM Vs. GOVERNMENT OF TAMIL NADU
July 22, 2020
RAYMIX CONCRETE INDIA PRIVATE LIMITED Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAXES, EZHILAGAM
September 16, 2020
RECKITT BENCKISER SCHOOL INDIA LTD. Vs. UNION OF INDIA
January 28, 2020
RECOVERY OFFICER, THE REGIONAL PROVIDENT FUND COMMISSIONER Vs. DY. REGISTRAR, NATIONAL COMPANY LAW TRIBUNAL AND ORS.
August 31, 2020
REENA Vs. STATE REP. BY
June 24, 2020
REFEX INDUSTRIES LIMITED Vs. ASSISTANT COMMISSIONER OF CGST & CENTRAL EXCISE
January 6, 2020
REGEENA Vs. JEPPIAAR SHEELA
February 13, 2020
REGIONAL DIRECTOR ESI CORPORATION Vs. ELFORGE LTD ,
October 16, 2020
REGISTRAR (JUDICIAL), MADURAI BENCH OF MADRAS HIGH COURT Vs. STATE OF TAMIL NADU
June 30, 2020
REGISTRAR OF CO-OPERATIVE SOCIETIES (HOUSING), CHENNAI Vs. N. RAVICHANDRAN
October 12, 2020
REGISTRAR OF COOPERATIVE SOCIETIES,KILPAUK Vs. P.V.SARAVANAN
September 14, 2020
REGISTRAR THE CO-OPERATIVE SOCIETY Vs. M.ELANGO
February 10, 2020
REGISTRATION DEPARTMENT SC/ST & MBC EMPLOYEES GENERAL WELFARE SANGAM, CHENNAI Vs. STATE OF TAMIL NADU
December 23, 2020
RELIANCE GENERAL INSURANCE CO LTD Vs. V. ELAYARAJA
December 8, 2020
RELIANCE GENERAL INSURANCE CO. LTD Vs. PARAMESHWARI
March 3, 2020
RELIANCE GENERAL INSURANCE CO. LTD Vs. DEVI
March 3, 2020
RELIANCE GENERAL INSURANCE CO. LTD, Vs. ESAKKIMUTHU
December 22, 2020
RELIANCE GENERAL INSURANCE CO. LTD. Vs. M.KALA
November 2, 2020
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. N. LATHA DEVI
October 15, 2020
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. S. VEERAMANI
August 18, 2020
RELIANCE GENERAL INSURANCE COMPANY LTD, ANNA NAGAR, MADURAI Vs. TAMILARASAN
September 25, 2020
RELVE P.VERGHESE Vs. TAMIL NADU MEDICAL COUNCIL
September 22, 2020
RENAULT NISSAN TECHNOLOGY & BUSINESS CENTRE INDIA PRIVATE LIMITED. Vs. COMMISSIONER OF INCOME TAX 5
July 17, 2020
RENGA APPARELS INDIA (P.) LTD . Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
August 7, 2020
RENGA ENGINEERING WORKS PRIVATE LTD. Vs. TAMIL NADU GENERATION & DISTRIBUTION CORPORATION LTD.
December 14, 2020
RENGALWAR Vs. NAVATHAMMAL PAUL RAJ
July 10, 2020
RENUGA Vs. NEW INDIA ASSURANCE COMPANY LTD
November 5, 2020
RESURGENT POWER PROJECTS LIMITED Vs. ABB INDIA LIMITED
January 6, 2020
REV.K.VICTOR Vs. JONES PRASANNA DOSS
February 11, 2020
REVATHY W/O. SARAVANA KUMAR Vs. BALASUBRAMANIAN
January 7, 2020
RM K. V. FABRICS Vs. DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI
October 6, 2020
RM K. V. SILKS Vs. DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI
October 6, 2020
RM. ARUN SWAMINATHAN Vs. THE PRINCIPAL SECRETARY TO THE GOVERNMENT, HEALTH AND FAMILY WELFARE DEPARTMENT AND ORS.
September 28, 2020
ROAD INSPECTOR, HIGHWAYS DEPARTMENT Vs. AMSA AMMAL
March 9, 2020
ROHIT KUMAR NEMCHAND PIPARIA Vs. THE DEPUTY DIRECTOR OF INCOME TAX (INV) UNIT - 4(3)
October 28, 2020
ROMANTIC GARMENTS Vs. P. VELLAICHAMY PARTNER SONY TEX PRINT, TIRUPUR
October 6, 2020
RONY SAMUEL Vs. REGISTRAR
January 28, 2020
ROOBAN PAUL Vs. STATE
September 29, 2020
ROSI Vs. V.PERUMAL
November 6, 2020
ROYAL ENFIELD EMPLOYEES UNION Vs. GOVERNMENT OF TAMIL NADU
July 13, 2020
ROYAL MANTRA PRIVATE LTD. Vs. ASSISTANT COMMISSIONER OF POLICE
February 11, 2020
ROYAL SUNDARAM ALLIANCE GENERAL INSURANCE CO LTD Vs. KAANIKKAIMERY
July 28, 2020
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. SHAH NAWAZ
December 9, 2020
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. MANICKAM
August 31, 2020
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. MATHIAZHAGI
September 10, 2020
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. KAVITHA
December 21, 2020
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. CHINNADURAI
October 6, 2020
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. B.RAVINDRAN
July 10, 2020
ROYAL SUNDARAM ALLIANCE INSURANCE CO.LTD Vs. B. MANJULA
January 13, 2020
ROYAL SUNDARAM ALLIANCE INSURANCE CO.LTD. Vs. ABUTAHIR
March 2, 2020
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. R.C.RAGHUNATHAN
October 14, 2020
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. KUTTIYAPPAN
November 11, 2020
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. VIJAYALAKSHMI
November 24, 2020
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LTD , CHENNAI Vs. MALARKODI
December 21, 2020
ROYAL SUNDARAM ALLIANZ INSURANANCE CO.LTD Vs. SOMU
March 4, 2020
ROYAL SUNDARAM GENERAL INSURANCE CO LTD Vs. BABU
December 9, 2020
RPG BTP INDIA PVT. LTD. Vs. DEPUTY COMMISSIONER
January 13, 2020
RUCHI SOYA INDUSTRIES LIMITED Vs. UNION OF INDIA AND ORS.
July 14, 2020
RUKKAIAH NATCHIAR Vs. P.M.S. MOHAMED AAMINA BEEVI AND ORS.
September 29, 2020
RUKMANI Vs. ACCOUNTANT GENERAL(A&E)
October 13, 2020
RUKMANI Vs. GOVERNMENT OF TAMILNADU
September 16, 2020
RUKMANI DEVI Vs. B. R. R. HOLDINGS PVT. LTD
December 17, 2020
RUKMANIAMMAL Vs. DISTRICT COLLECTOR
September 17, 2020
RUKUMANI AMMAL Vs. P. A. PERIYASAMY
December 10, 2020
S & P FOUNDATION PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 15, 2020
S BABU Vs. STATE
January 5, 2020
S JAGANNATHA RAO Vs. AIR INDIA LIMITED
September 8, 2020
S JEYAMANI Vs. P DHANDAYUTHABANI
August 28, 2020
S KANAGAMANI Vs. INSPECTOR GENERAL OF REGISTRATION/ CHIEF REVENUE CONTROLLING OFFICER
September 16, 2020
S KANDASAMY Vs. ASSISTANT COMMISSIONER OF POLICE WESTERN RANGE / CRIME, SALEM CITY
August 28, 2020
S KARTHIGAIRANI Vs. STATE OF TAMIL NADU, ST GEROGE FORT, CHENNAI
August 27, 2020
S M BALAJI Vs. STATE
September 28, 2020
S MAHADEVAN Vs. S NETHAJI
October 16, 2020
S MAHESWARI Vs. STATE
September 1, 2020
S MANOHAR CHETTIAR Vs. PRINCIPAL SECRETARY
September 25, 2020
S MOHAN Vs. VADIVEL
October 16, 2020
S PRAVEEN KUMAR Vs. UNION OF INDIA
July 15, 2020
S RAJAGOPAL Vs. VEERASAMY
November 18, 2020
S RAJALINGAM Vs. SECRETARY TO GOVERNMENT, FORT ST GEROGE, CHENNAI
August 18, 2020
S RAVI Vs. STATE
July 7, 2020
S RENGARAJAN Vs. DIRECTOR OF SCHOOL EDUCATION,CHENNAI
August 31, 2020
S SANKAR @ VELLAIYAN Vs. BALAKRISHNAN
June 30, 2020
S SHAKTHIVEL Vs. HANEEFA VATTAKKALARI
September 25, 2020
S SIVAKUMAR Vs. ASSISTANT DIRECTOR OF MINES AND MINERALS
September 16, 2020
S SIVARAMAN Vs. STATE
September 4, 2020
S SRIDHAR Vs. S SIVASHANMUGAM
October 16, 2020
S SWAMINATHAN Vs. ADDITIONAL REGISTRAR OF CO-OPERATIVE SOCIETIES,CHENNAI
August 28, 2020
S THIAGARAJAN Vs. DISTRICT COLLECTOR, MADURAI DISTRICT
September 9, 2020
S VENKATESH Vs. STATE OF TAMIL NADU, FORT ST GEORGE, CHENNAI
August 18, 2020
S. ADILAKSHMI Vs. COMMISSIONER, CORPORATION OF CHENNAI
October 12, 2020
S. AMAN BEEVI Vs. MADURAI CORPORATION
March 2, 2020
S. ARUMUGAM Vs. COMMISSIONER OF POLICE
January 13, 2020
S. ARUMUGAM Vs. DEPUTY INSPECTOR GENERAL OF PRISONS, MADURAI
October 8, 2020
S. ARUNACHALAM Vs. DISTRICT COLLECTOR
January 3, 2020
S. ASHOKKUMAR Vs. DIRECTOR GENERAL OF POLICE/CHAIRMAN TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD, OLD COMMISSIONER OF POLICE OFFICE CAMPUS
October 5, 2020
S. BALAKRISHNAN Vs. DIRECTOR, FIRE AND RESCUE DEPARTMENT, EGMORE
August 12, 2020
S. BASKARAN Vs. JOINT DIRECTOR, KALLAR RECLAMATION, MADURAI
October 5, 2020
S. DEEPA Vs. J. KARTHIKEYAN
November 2, 2020
S. DEVARAJAN Vs. STATE
October 28, 2020
S. GANESAN Vs. COMMISSIONER, DEPARTMENT OF RURAL DEVELOPMENT AND PANCHAYAT RAJ
August 4, 2020
S. HARIVIGNESH Vs. GOVERNMENT OF TAMIL NADU
December 14, 2020
S. HEMAMALINI Vs. K. SHANMUGAM
May 13, 2020
S. JAFFAR ALI Vs. SHEIK DASTAGIR
November 4, 2020
S. JAGANNATHAN Vs. GOVERNMENT OF TAMIL NADU
January 23, 2020
S. JOHN PETER Vs. STATE OF TAMIL NADU
July 20, 2020
S. KALAIVANI Vs. THE COMMISSIONER, COMMISSIONERATE OF MUNICIPAL ADMINISTRATION AND ORS.
November 5, 2020
S. KALIDOSS Vs. SUPERINTENDENT OF POLICE, RAMANATHAPURAM DISTRICT
September 28, 2020
S. KALISTA MARY Vs. DIRECTOR OF SCHOOL EDUCATION, COLLEGE
November 26, 2020
S. KAMALRAJ Vs. STATE OF TAMIL NADU
November 2, 2020
S. KANNAN Vs. STATE ELECTION COMMISSIONER
January 28, 2020
S. KANNAN Vs. UNION OF INDIA
April 3, 2020
S. KANNAN AND ORS. Vs. THE SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT AND ORS.
March 4, 2020
S. KARUNANITHI Vs. RAMYA
December 7, 2020
S. KOTTESWARI REPSENTATIVE OF POWER Vs. SPECIAL TAHSILDHAR ADI DRAVIDAR WELFARE, SATHYAMANGALAM
October 5, 2020
S. KRISHNAMURTHY Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION
October 22, 2020
S. KRISHNAMURTHY, (DIED) Vs. M. SENGALUNI AMMAL
December 15, 2020
S. KUMAR Vs. DIRECTOR OF AGRICULTURE
February 3, 2020
S. KUMARASAMY Vs. STATE OF TAMIL NADU
January 29, 2020
S. LATHA Vs. AL.L. SARAVANAN
February 17, 2020
S. LOKESHWARAN AND ORS. Vs. S. VELUCHAMY AND ORS.
February 20, 2020
S. MARIAPPAN Vs. STATE OF TAMIL NADU AND ORS.
October 9, 2020
S. MARICHAMY Vs. REGISTRAR OF CO-OPERATIVES
July 20, 2020
S. MEENAKSHI SUNDARAM Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT
February 11, 2020
S. MOHAMED HANIFA Vs. MUNICIPAL COMMISSIONER (ADMINISTRATION) CUM CHIEF ENGINEER
October 13, 2020
S. MOHAN Vs. P. NAVEEN KUMAR
September 29, 2020
S. MOHAN RAJ Vs. R. SRIMATHI
September 22, 2020
S. MOHANKUMAR Vs. STATE BY INSPECTOR OF POLICE
January 7, 2020
S. MURALIKUMAR Vs. MAHESWARI
December 18, 2020
S. MURUGAN Vs. STATE OF TAMIL NADU
January 6, 2020
S. MURUGANANDAM Vs. V. SARALA AND ORS.
March 9, 2020
S. MUTHUKRISHNAN Vs. G. JINO
October 13, 2020
S. MUTHUKUMAR Vs. DISTRICT COLLECTOR
January 13, 2020
S. N. RAJENDRAN Vs. CHIEF ENGINEER, AGRICULTURAL ENGINEERING DEPARTMENT, NANDHANAM, CHENNAI
August 7, 2020
S. NAGAPANDI Vs. K. PALANISAMY
September 25, 2020
S. NAGAPANDIAN Vs. STATE
December 23, 2020
S. NALINI Vs. STATE OF TAMIL NADU
January 7, 2020
S. NALLAIAH Vs. GOVERNMENT OF TAMIL NADU
July 27, 2020
S. NALLATHAMBI Vs. MANAGING DIRECTOR
January 29, 2020
S. NAMBIRAJAN Vs. HIGH COURT OF MADRAS
August 25, 2020
S. NEELAMEGAM Vs. STATE
April 24, 2020
S. PALANIKUMAR Vs. DISTRICT COLLECTOR RAMANATHAPURAM DISTRICT
October 7, 2020
S. PALANIVEL Vs. THE DEPUTY COMMISSIONER OF LABOUR, SALEM AND ORS.
July 31, 2020
S. PANNERSELVAM Vs. PRINCIPAL ACCOUNTANT GENERAL
January 21, 2020
S. PARAMASIVAM Vs. DIRECTOR GENERAL OF POLICE
December 15, 2020
S. PARTHASARATHY Vs. PARASPARA SAHAYA NIDHI (PERAMBUR) LTD
December 17, 2020
S. PARTHIBAN Vs. SECRETARY TO GOVERNMENT
January 6, 2020
S. PERIYALAKSHMI Vs. K. HARI BHASKAR
December 15, 2020
S. POOMARI Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY
October 6, 2020
S. PRABAKARAN Vs. GOVERNMENT OF TAMILNADU
January 29, 2020
S. PRABHU Vs. DISTRICT COLLECTOR
January 13, 2020
S. PRABHUDEVA Vs. ABN AMRO BANK NV
October 14, 2020
S. PREMA Vs. TRIBUNAL FOR DISCIPLINARY PROCEEDINGS, COIMBATORE
June 3, 2020
S. PUSHPA Vs. METROPOLITAN TRANSPORT CORPORATION LIMITED
August 14, 2020
S. R. PERUMAL Vs. SUMITHRA
November 3, 2020
S. RAHMAN Vs. MANAGING DIRECTOR
January 29, 2020
S. RAJAKUMAR Vs. STATE OF TAMIL NADU
December 16, 2020
S. RAJAMANICKAM Vs. R. MANJULA
October 13, 2020
S. RAJASEKARAN Vs. DIRECTOR
August 17, 2020
S. RAJENDRAN Vs. INSPECTOR GENERAL OF REGISTRATION
January 9, 2020
S. RAMASAMY Vs. TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD.
February 14, 2020
S. RAMASWAMI Vs. H. G. V. SUBRAMANIAM
November 2, 2020
S. RAMESH Vs. INSPECTOR OF POLICE, SIRUGANUR POLICE STATION, TRICHY DISTRICT
October 7, 2020
S. RANGANATHAN Vs. STATE OF TAMIL NADU
February 14, 2020
S. RAVINDRAN Vs. STATE
October 28, 2020
S. RIYAZ BASHA Vs. STATE
October 12, 2020
S. SAMUEL Vs. HOME SECRETARY SECRETARIAT
December 2, 2020
S. SARAVANAN Vs. PON RAJA PERUMAAL
November 10, 2020
S. SATHYAMOORTHY Vs. C. KALPANA
November 3, 2020
S. SEETHARAMAN Vs. COMMISSIONER OF POLICE
January 10, 2020
S. SELVARAJ Vs. M. ARUMUGAM
January 27, 2020
S. SHANMUGAVELU Vs. DISTRICT COLLECTOR, TRICHIRAPALLI
December 23, 2020
S. SIBY RAJESH Vs. CHENNAI REFLE CLUB
December 18, 2020
S. SIVAJI GANESAN Vs. DISTRICT REVENUE OFFICER MADURAI DISTRICT
December 1, 2020
S. SIVAN Vs. PRESIDING OFFICER, II ADDITIONAL LABOUR COURT
October 28, 2020
S. SIVARAM & 4 ORS. Vs. SECRETARY TO GOVERNMENT & 5 ORS.
October 29, 2020
S. SRIDHAR Vs. STATE OF TAMIL NADU
November 4, 2020
S. SRINIVASAN Vs. J. VINCENT
April 8, 2020
S. SRINIVASAN Vs. CHIEF ADMINISTRATIVE OFFICER, MARKET MANAGING COMMITTEE
November 4, 2020
S. SUDHAKAR Vs. COMMISSIONER OF SUGARS, CHENNAI
October 5, 2020
S. SUMAIYA PRVEEN Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION
January 23, 2020
S. SUMATHI Vs. STATE OF TAMIL NADU
January 27, 2020
S. SUNDARI Vs. VENKATACHALAPATHY
March 13, 2020
S. SURESH KUMAR Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS, CHENNAI
October 12, 2020
S. SUTHAKARAN Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
August 20, 2020
S. TAMILSELVI Vs. COMMISSIONER OF LABOUR, LABOUR DEPARTMENT
June 8, 2020
S. THAKEER ALI Vs. S. M. GUTHA
December 23, 2020
S. UMA Vs. GOVERNMENT OF TAMIL NADU
October 6, 2020
S. VIVEKANANDAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE
January 8, 2020
S. XAVIER MONI Vs. BANK OF INDIA
November 3, 2020
S.A. KHAN Vs. UNION OF INDIA
July 31, 2020
S.A.JOY RAJA Vs. DISTRICT COLLECTOR, NAGERCOIL
September 28, 2020
S.ABIRAMI Vs. GOVERNMENT OF PUDUCHERRY
December 11, 2020
S.ALAGU PANDI Vs. SUPERINTENDENT OF POLICE, THOOTHUKUDI DISTRICT
September 23, 2020
S.ALAMELUMANGAI Vs. PRINCIPAL SECRETARY TO GOVERNMENT HOME
September 23, 2020
S.ANANDHI Vs. STATE
February 7, 2020
S.ANTHONY Vs. GOVERNMENT OF TAMIL NADU
January 3, 2020
S.ANUSHA Vs. DIRECTOR OF MEDICAL AND HEALTH SERVICES
June 25, 2020
S.AYYAN Vs. STATE OF TAMIL NADU
September 22, 2020
S.BABU ALAGAR Vs. REGIONAL TRANSPORT OFFICER, REGIONAL TRANSPORT OFFICE, TRICHY
December 7, 2020
S.BACKIARAJ Vs. ADDITIONAL SUPERINTENDENT OF POLICE
September 21, 2020
S.BALACHANDRAN Vs. STATE OF TAMIL NADU
August 4, 2020
S.BALAKUMAR Vs. STATE
December 11, 2020
S.BALASUBRAMANIAM Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF TAMIL NADU
July 6, 2020
S.BALU Vs. T.KULANTHAI RAJA
September 14, 2020
S.BASKAR Vs. REGIONAL MANAGER
March 2, 2020
S.CHANDRASEKARA RAJA Vs. SUB-REGISTRAR
March 12, 2020
S.CHITRA Vs. MEMBER SECRETARY
February 17, 2020
S.CHRISPINRAJ Vs. REGISTRAR DEBTS RECOVERY APPELLATE TRIBUNAL
January 8, 2020
S.DEEPAK KOTHARI Vs. N.LAKSHMI
December 22, 2020
S.DEIVASIGAMANI Vs. GOVERNMENT OF TAMILNADU
July 6, 2020
S.E.ASHOKAN Vs. JOINT COMMISSIONER, HINDU RELIGIOUS AND ENDOWMENT BOARD, THIRUVARUR AND DISTRICT
September 21, 2020
S.E.MOHAMED RIZWANULLAH SAHEB Vs. SHAIK ISMAIL
February 4, 2020
S.ELANGO Vs. INDIAN OIL CORPORATION LIMITED
January 27, 2020
S.ELANGOVAN Vs. STATE OF TAMIL NADU
June 17, 2020
S.ELUMALAI Vs. STATE
March 10, 2020
S.GANESA RAMASUBRAMANIAN Vs. KASIVISWANATHAN
February 26, 2020
S.GHOUSE MOHAMMED MUSTHAFA Vs. DISTRICT COLLECTOR
July 9, 2020
S.GOPALASUNDARI Vs. TAHSILDAR
June 3, 2020
S.GOPINATHAN Vs. R.MUTHU
October 16, 2020
S.GURUMURTHY Vs. N.RAMAN
January 8, 2020
S.GURUSHANKAR Vs. COMMISSIONER OF INCOME TAX
March 12, 2020
S.HEMALATHA Vs. DIRECTOR
February 4, 2020
S.ILAVARASAN Vs. SUPERINTENDENT OF POLICE, THOOTHUKUDI DISTRICT
September 23, 2020
S.J.FRUITCIN PRAISOR Vs. DISTRICT COLLECTOR, KANYAKUMARI DISTRICT
August 4, 2020
S.JAYANTHI Vs. S.RAMA KRISHNAN
October 15, 2020
S.JAYANTHI Vs. STATE OF TAMIL NADU
June 22, 2020
S.JEEVANA Vs. STATE OF TAMIL NADU
September 25, 2020
S.K. RAMACHANDRA MUDALIAR Vs. J. ANJAMMA
February 3, 2020
S.K.JEGANATHAN Vs. DISTRICT COLLECTOR, MADURAI DISTRICT
August 4, 2020
S.KALIYAMOORTHY Vs. REVENUE DIVISIONAL OFFICER
February 11, 2020
S.KAMALRAJ Vs. DIRECTOR GENERAL OF POLICE
July 10, 2020
S.KANAGAMANI Vs. INSPECTOR GENERAL OF REGISTRATION
September 16, 2020
S.KANNAN Vs. SUPERINTENDENT OF POLICE, MADURAI RURAL DISTRICT, MADURAI
September 17, 2020
S.KARTHIKEYAN Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT OF TAMIL NADU
July 2, 2020
S.KARUNAMOORTHI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
July 9, 2020
S.KOKILA Vs. STATE OF TAMIL NADU
June 17, 2020
S.KRISHNAMOORTHY Vs. DEAN
June 11, 2020
S.KRISHNAMURTHY Vs. COMMISSIONER H.R.&C.E.ADMINISTRATION
January 27, 2020
S.KUMAR Vs. DISTRICT COLLECTOR
June 29, 2020
S.LAKSHMI Vs. JANAGAMMAL
February 10, 2020
S.LATHA Vs. DISTRICT COLLECTOR COLLECTORATE BUILDING
January 6, 2020
S.M. SYED NAZEER Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
January 23, 2020
S.M.JAYASARAVANAN Vs. P.PALANIAMMAL
January 7, 2020
S.M.R.NAGARAJAN Vs. N.NAVAMANI
January 2, 2020
S.M.SEKAR Vs. P.ARUNACHALAM
June 2, 2020
S.MADHAVAN Vs. INSPECTOR GENERAL OF POLICE
July 13, 2020
S.MANOJRAM Vs. DISTRICT COLLECTOR,KARUR DISTRICT
August 5, 2020
S.MARIAPPAN Vs. DISTRICT COLLECTOR
July 13, 2020
S.MATHAN NATH Vs. N.BALAJI
September 22, 2020
S.MEENAMBIKA Vs. SECRETARY TO THE GOVERNMENT, DEPARTMENT OF SCHOOL EDUCATION, SECRETARIAT
March 5, 2020
S.MUNIYASAMY @ ARUNTHADHI ARASU Vs. DISTRICT COLLECTOR, TUTICORIN DISTRICT, TUTICORIN
September 16, 2020
S.MURUGAN Vs. REVENUE DIVISIONAL OFFICER, TIRUCHENDUR REVENUE DIVISION, TIRUCHENDUR
August 6, 2020
S.MURUGAN Vs. ASSISTANT ENGINEER
July 9, 2020
S.MURUGAN Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
December 1, 2020
S.MURUGAN S/O SUBRAMANIYAM Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION CHENNAI LTD
October 8, 2020
S.MUTHIAH Vs. PRINCIPAL SECRETARY TO GOVERNMENT
July 8, 2020
S.MUTHUMANICKARAJA Vs. MANAGING DIRECTOR, TAMIL NADU CIVIL SUPPLIES CORPORATION
June 2, 2020
S.MUTHUPANDI Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE (L&O) TAMIL NADU
January 8, 2020
S.MUTHURAMALINGAM Vs. DISTRICT COLLECTOR THOOTHUKUDI DISTRICT
September 21, 2020
S.N. RAVI Vs. GEETHALAKSHMI
January 20, 2020
S.N.FRANCIS Vs. UNION OF INDIA OWNING, SOUTHERN RAILWAY
September 14, 2020
S.NAGALAKSHMI Vs. S.VIJAYAKUMAR
February 10, 2020
S.NAGRAJ Vs. MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION ,CHENNAI
January 3, 2020
S.NIJAM ALI Vs. UNION OF INDIA
March 10, 2020
S.OMPRAKASH Vs. D.VENKATESAN
January 24, 2020
S.P. NARAYANAN Vs. SECRETARY TO THE GOVERNMENT
January 27, 2020
S.P.MEENAL Vs. N.RAJALAKSHMI
May 22, 2020
S.P.RAJENDRAN Vs. M.UDAYAKUMAR
March 10, 2020
S.PANDIAN Vs. DISTRICT COLLECTOR,NAGAPATTINAM COLLECTOR OFFICE
September 28, 2020
S.PANNEERSELVAM Vs. STATE OF TAMIL NADU
July 2, 2020
S.PERIYASAMY Vs. CHAIRMAN CUM MANAGING DIRECTOR, ANNA SALAI, CHENNAI
September 22, 2020
S.PETER RAJ Vs. DISTRICT REGISTRAR OF SOCIETY
July 13, 2020
S.PON PERUMAL Vs. N.VIJAYA
July 6, 2020
S.PRABAKARAN Vs. ASSISTANT DIRECTOR, MINES AND MINERALS DEPARTMENT
August 4, 2020
S.PRASANNA Vs. COMMISSIONER OF POLICE
June 24, 2020
S.PRASANTH Vs. CHAIRMAN
July 9, 2020
S.PRAVEEN KUMAR Vs. UNION OF INDIA
September 25, 2020
S.PREMAVATHI Vs. DIRECTOR OF SCHOOL EDUCATION
January 6, 2020
S.PUGAZHENDHI Vs. GOVERNMENT OF TAMIL NADU
July 9, 2020
S.PUGAZHENDI Vs. DY.SUPERINTENDING ENGINEER
February 4, 2020
S.R.CHANDRASEKARN Vs. S.R.SIVALINGAM
February 19, 2020
S.R.M.PACKIRI RAJAN Vs. INSPECTOR GENERAL OF REGISTRATION
June 17, 2020
S.R.RAJESHWARAN Vs. STATE
January 8, 2020
S.R.RAVICHANDRAN Vs. S.K.R.DEVARAJ
September 23, 2020
S.RAJAMANICKAM Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION
December 16, 2020
S.RAJAMANICKAM Vs. MANAGING DIRECTOR
July 8, 2020
S.RAJENDRAN Vs. KALAIVANI
January 3, 2020
S.RAJENDRAN Vs. STATE OF TAMIL NADU
June 15, 2020
S.RAJESHWARI Vs. A.RAMASAMY
February 10, 2020
S.RAJKUMAR Vs. REVENUE DIVISIONAL OFFICER
February 21, 2020
S.RAMADASS Vs. GOVERNMENT OF TAMILNADU
February 5, 2020
S.RAMAKRISHNAN Vs. ARJUNLAL UTTAMCHAND
September 17, 2020
S.RAMANAN Vs. IDOL OF SRI PATTESWARA SWAMY
May 12, 2020
S.S. ENTERPRISES Vs. DISTRICT COLLECTOR, ERODE
February 28, 2020
S.SANKARI Vs. G.ASHOK KUMAR
September 14, 2020
S.SANNASI Vs. DISTRICT COLLECTOR, VIRUDHUNAGAR DISTRICT
September 24, 2020
S.SANTHANAGOPAL Vs. UNION OF INDIA
February 4, 2020
S.SANTHIYA Vs. T.SHANMUGAM
September 25, 2020
S.SARIN SINGH Vs. INSPECTOR GENERAL OF POLICE, C.R.P.F.
February 6, 2020
S.SATTANATHAN Vs. STATE OF TAMIL NADU
February 13, 2020
S.SELVAKANAGAVALLI Vs. ZONAL MANAGER, CORPORATION BANK
September 18, 2020
S.SELVAM Vs. KWONO YONG, CHENNAI / NEW INDIA ASSURANCE CO LTD , CHENNAI
October 7, 2020
S.SELVAM Vs. SENIOR MANAGER - HRD AIR INDIA LIMITED
June 17, 2020
S.SELVARANI Vs. STATE OF TAMIL NADU
June 12, 2020
S.SENGUTTUVAN Vs. INSPECTOR GENERAL OF REGISTRATION
June 16, 2020
S.SENTHIL GANESAN Vs. CHIEF EDUCATIONAL OFFICER
July 9, 2020
S.SENTHIL KUMAR Vs. K.C.VARADHARAJAN
February 5, 2020
S.SENTHILKUMARAN Vs. STATE OF TAMIL NADU
January 8, 2020
S.SIMMANATHAN Vs. G.THANGAMANI
October 13, 2020
S.SIVASANKAR Vs. MEMBER SECRETARY TEACHERS RECRUITMENT BOARD
January 8, 2020
S.SOWNTHAR RAJAN Vs. REVENUE DIVISIONAL OFFICER/SUB COLLECTOR
August 4, 2020
S.SRIDHAR Vs. MANSUR ALI
December 15, 2020
S.SRINIVASAN Vs. METROPOLITAN TRANSPORT CORPORATION LIMITED
December 15, 2020
S.SUBRAMANIAM Vs. E.KARTHIKEYAN
December 10, 2020
S.SUBRAMANIAN Vs. GENERAL MANAGER; REGIONAL MANAGER
June 1, 2020
S.SUMATHI Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION DIVISION
November 6, 2020
S.SUNDARI Vs. VADIVEL NAICKER
June 2, 2020
S.SWAMINATHAN Vs. S.DHANUSHKODI
June 3, 2020
S.SYED SHARFUDEEN Vs. COMMISSIONER OF POLICE,TRICHY DISTRICT
August 3, 2020
S.T. KALYANASUNDRAM Vs. DISTRICT COLLECTOR
January 13, 2020
S.THANGAVEL Vs. DISTRICT COLLECTOR,COLLECTORATE BUILDINGS,RAMANATHAPURAM
August 3, 2020
S.UMAMAHESWARI Vs. P.MURUGESAN
December 7, 2020
S.V.KARUNAKARAN Vs. COMMISSIONER OF POLICE, COMMISSIONER OF POLICE OFFICE
September 21, 2020
S.V.SATHIYASEELAN Vs. R.VAJRAVEL
January 21, 2020
S.VELLAISAMY Vs. STATE OF TAMIL NADU
July 13, 2020
S.VIJAYAKUMAR Vs. ALAGUPRIYA
September 21, 2020
S.VISALATCHI Vs. STATE
December 9, 2020
S.VISWANATHAN Vs. CHAIRMAN
July 10, 2020
S.VIVEKANANDAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE
January 8, 2020
SABARATHINAM Vs. STATE
August 5, 2020
SABHANA Vs. STATE
July 8, 2020
SABHANA BEGUM Vs. SECRETARY TO GOVERNMENT,COOPERATION, FOOD AND CONSUMER PROTECTION DEPARTMENT
September 14, 2020
SABU SAHEB Vs. USEENBEE
January 24, 2020
SACHIN V.JAIN Vs. STATE
January 29, 2020
SAGAR BUILDERS Vs. UNION OF INDIA
January 22, 2020
SAGAYI LEATHER TRADING COMPANY Vs. NANDAKUMAR
February 3, 2020
SAGUL AMEER Vs. STATE
November 5, 2020
SAGUNTHALA Vs. BAKKIYAM
July 29, 2020
SAHAYA DENIS REEJAN Vs. UNION OF INDIA
July 6, 2020
SAHAYAMARY Vs. JOHN
June 10, 2020
SAHAYAMATHA SALT REFINERY PVT LTD. Vs. COMMERCIAL TAX OFFICER-II
September 14, 2020
SAHELI EXPORTS PVT. LTD. Vs. M/S. SRI KARTHIKEYA SPINNING & WEAVING MILLS PVT. LTD.
January 22, 2020
SAHUL HAMEED Vs. INSPECTOR OF POLICE
July 16, 2020
SAI ELECTROMECH INDUSTRIES Vs. SICAGEN INDIA LTD.
December 9, 2020
SAI INFRA EQUIPMENTS PRIVATE LIMITED Vs. L&W CONSTRUCTIONS PRIVATE LIMITED
February 15, 2020
SAKKAMMA Vs. DISTRICT HEAD SURVEYOR
August 5, 2020
SAKTHI ENGINEERING WORKS AND STRUCTURAL ENGINEERS AND CONTRACTORS Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
July 16, 2020
SAKTHI FINANCE LTD. Vs. CHIEF COMMISSIONER OF INCOME TAX
January 3, 2020
SAKTHI INTERNATIONAL Vs. THE ASSISTANT COMMISSIONER OF CUSTOMS
August 13, 2020
SAKTHI STEEL INDUSTRIES LTD. Vs. STATE OF TAMIL NADU
September 18, 2020
SAKTHIVEL Vs. REVATHI
February 12, 2020
SAKTHIVEL Vs. REVENUE DIVISIONAL OFFICER
September 23, 2020
SAKTHIVEL Vs. STATE
July 22, 2020
SAKTHIVEL Vs. DISTRICT COLLECTOR, KARUR DISTRICT
August 3, 2020
SAKTHIVEL Vs. DISTRICT COLLECTOR, RAMANATHAPURAM
August 6, 2020
SAKTHIVEL Vs. STATE OF TAMIL NADU
June 4, 2020
SAKTHIVEL Vs. T. PALANISAMY
January 31, 2020
SAKTHIVEL Vs. STATE
December 4, 2020
SAKTHIVEL Vs. P.NAGARAJ
August 14, 2020
SAKTHIVEL BALAKRISHNAN Vs. UNION OF INDIA
January 20, 2020
SAKUNTHALA Vs. V. RAMAR
February 6, 2020
SALEM AUTOMECH (INDIA) PRIVATE LIMITED Vs. GOVERNMENT OF TAMIL NADU
September 18, 2020
SALEM CONSTRUCTIONS Vs. K.SANTHI
July 1, 2020
SALEM CONSTRUCTIONS Vs. COMMISSIONER
July 1, 2020
SALEM SREE RAMAVILAS CHIT COMPANY Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 4, 2020
SALVATION ARMY HIGHER SECONDARY SCHOOL Vs. DIRECTOR OF SCHOOL EDUCATION, CHENNAI
November 26, 2020
SAMBANDAM AND COMPANY Vs. INCOME TAX OFFICER
August 31, 2020
SAMBANDAM GANESH Vs. UNION OF INDIA
November 18, 2020
SAMIPURAM COLONY HINDU NADAR URAVINMURAI Vs. DISTRICT REGISTRAR
August 3, 2020
SAMIYATHAL Vs. N. GANESH KUMAR
October 28, 2020
SAMSEN PAPLI Vs. J. BALASINGH SAMUEL
October 13, 2020
SAMUTHIRAM Vs. ASSISTANT COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT
September 14, 2020
SANDEEP P.S. Vs. THENMOZHI
June 30, 2020
SANDEEP.P.S Vs. GOVERNMENT OF INDIA
May 8, 2020
SANDHIYAGU Vs. SUB COLLECTOR
August 5, 2020
SANDIPAN CHAKRAVORTHY Vs. TAMIL NADU STATE
February 24, 2020
SANGAMIRDHAM SOCIAL TRUST Vs. TAMIL NADU AGRICULTURAL UNIVERSITY
January 31, 2020
SANGARESWARI Vs. ASSISTANT DIRECTOR
July 10, 2020
SANGEETHA Vs. STATE
July 7, 2020
SANGEETHA Vs. STATE OF TAMILNADU
October 16, 2020
SANGEETHA Vs. STATE
May 12, 2020
SANJAI GANDHI Vs. STATE
July 8, 2020
SANJAY KUMAR RATH Vs. STATE
December 15, 2020
SANJAY LALWANI Vs. JYOSTAR ENTERPRISES AND ORS.
September 3, 2020
SANJAY MANDAVA Vs. UNION OF INDIA
February 14, 2020
SANKAR Vs. STATE
December 17, 2020
SANKAR @ JEYASANKAR Vs. STATE
July 22, 2020
SANKARAN Vs. RAJATHI
September 25, 2020
SANKARASUBBU Vs. VISAKA FUELS
September 24, 2020
SANMAR SPECIALITY CHEMICALS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 5, 2020
SANTHAKUMARI Vs. M.KRISHNAN
November 5, 2020
SANTHOSAM Vs. STELLA SANTHOSAM
December 22, 2020
SANTHOSH Vs. REVENUE DIVISIONAL OFFICER, PUDUKOTTAI REVENUE DIVSIONAL, PUDUKOTTAI DISTRICT
October 22, 2020
SANTHOSHKUMAR AND ORS. Vs. STATE
December 30, 2020
SAPARNA PRAKASH Vs. UNION OF INDIA
January 30, 2020
SAPTHAGIRI TRANSPORT Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
February 5, 2020
SARADHAMMAL AND ORS. Vs. SANKARALINGAM
November 24, 2020
SARAH MICHELLE COELHO Vs. STATE OF TAMIL NADU
October 13, 2020
SARASWATHI Vs. STATE OF TAMIL NADU
September 23, 2020
SARASWATHI Vs. THANGAPANDI AND ORS.
August 25, 2020
SARASWATHI WINES Vs. UNION OF INDIA
July 27, 2020
SARASWATHY AMMAL AND ORS. Vs. GOVINDAN AND ORS.
August 17, 2020
SARAVANAKUMAR Vs. SUB DIVISIONAL EXECUTIVE MAGISTRATE
February 28, 2020
SARAVANAMPATTI PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY LTD. Vs. INCOME TAX OFFICER
January 31, 2020
SARAVANAN Vs. INSPECTOR OF POLICE MANGALAM POLICE STATION
January 2, 2020
SARAVANAN Vs. STATE
March 10, 2020
SARAVANAN Vs. REVENUE DIVISIONAL OFFICER, MUSIRI
September 22, 2020
SARAVANAN Vs. REVENUE DIVISIONAL OFFICER, PATTUKOTTAI
September 14, 2020
SARAVANAN Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT STATE OF TAMIL NADU
September 17, 2020
SARAVANAN Vs. ASSISTANT DIRECTOR OF GEOLOGY AND MINING
December 7, 2020
SARAVANAN Vs. STATE
July 6, 2020
SARAVANAN Vs. STATE
February 27, 2020
SARAVANAN Vs. STATE
December 22, 2020
SARITHA Vs. SIVA
August 27, 2020
SAROJA Vs. DISTRICT COLLECTOR, DISTRICT COLLECTOR OFFICE, CUDDALORE
December 8, 2020
SAROJA Vs. STATE
December 30, 2020
SAROJINI Vs. DEVASUNDARI
June 4, 2020
SARVESHVIGRAM Vs. MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION
July 14, 2020
SARVODHAYA SANGAM KHADHI VASTHRALAYAM, Vs. S.DHANALAKSHMI
July 17, 2020
SASI Vs. STATE
November 19, 2020
SASIKALA Vs. SECRETARY MEDICAL AND HEALTH DEPARTMENT
January 2, 2020
SASIKALA RAGUPATHY Vs. INSPECTOR OF POLICE CENTRAL CRIME BRANCH
December 10, 2020
SASIKUMAR Vs. EXECUTIVE MAGISTRATE CUM REVENUE DIVISIONAL OFFICER
December 16, 2020
SASIKUMAR Vs. SUB-DIVISIONAL EXECUTIVE MAGISTRATE TIRUCHENGODE NAMAKKAL DISTRICT
August 17, 2020
SATHAM HUSSAIN AND ORS. Vs. STATE
May 18, 2020
SATHEESH Vs. REVENUE DIVISIONAL OFFICER
September 22, 2020
SATHEESH KUMAR Vs. STATE REPRESENTED BY
June 25, 2020
SATHIAH Vs. STATE OF TAMIL NADU
July 9, 2020
SATHIK ALIAS SATHIK ALI Vs. STATE
November 18, 2020
SATHIK BATCHA Vs. STATE
November 19, 2020
SATHIS KUMAR @ KUPPAN Vs. STATE
September 14, 2020
SATHISH Vs. STATE
September 21, 2020
SATHISHKUMAR Vs. STATE OF TAMIL NADU
August 4, 2020
SATHISHKUMAR Vs. REVENUE DIVISIONAL OFFICER
August 6, 2020
SATHISHKUMAR Vs. STATE
December 3, 2020
SATHIYAMOORTHY Vs. REVENUE DIVISIONAL OFFICER, PARAMCAKUDI
August 5, 2020
SATHIYAMOORTHY Vs. STATE
October 9, 2020
SATHIYARAJ Vs. INSPECTOR OF POLICE
July 17, 2020
SATTANATHASWAMY DEVASTHANAM Vs. KALYANA SUNDARI AMMAL
January 30, 2020
SATYA EXPORTS Vs. DISTRICT FOREST OFFICER
June 5, 2020
SAVITHIRI Vs. P.PALANISAMY
September 16, 2020
SAVITHRI Vs. STATE
December 15, 2020
SAVITHRI Vs. PRINCIPAL ACCOUNTANT GENERAL
February 24, 2020
SBI GENERAL INSURANCE COMPANY LIMITED Vs. SAVITHRI
November 6, 2020
SBI GENERAL INSURANCE COMPANY LTD. Vs. KANNAMMAL
August 21, 2020
SCM SILKS P. LTD. Vs. MEMBER SECRETARY
May 20, 2020
SCOTT CHRISTIAN COLLEGE Vs. MEMBER SECRETARY ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
August 12, 2020
SEAHORSE MARINE ENGINEERING PVT. LTD. Vs. OWNERS AND PARTIES INTERESTED IN THE VESSEL SHB DHARTI-IV/CHERRY AND ORS.
January 2, 2020
SEASWAN SHIPPING AND LOGISTICS Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL AND ORS.
October 16, 2020
SEATRANS SHIPPING LTD Vs. JUDE VALLABADAS, PROPRIETOR, M/S T. J. SHIPPING AND INSURANCE SERVICES
October 28, 2020
SEBASTIAN Vs. REVENUE DIVISIONAL OFFICER, RAMNAGAR
September 22, 2020
SECRETARY Vs. PRESIDING OFFICER
February 4, 2020
SECRETARY Vs. MANGAT RAM SHARMA
December 11, 2020
SECRETARY LAW DEPARTMENT GOVERNMENT OF TAMIL NADU CHENNAI Vs. R. GHUNASEKARAN
November 2, 2020
SECRETARY TO GOVERNMENT Vs. F.BABU
September 22, 2020
SECRETARY TO GOVERNMENT Vs. PAUL JEYAKUMAR
July 15, 2020
SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT Vs. JEYANTHI PREMA
September 15, 2020
SECRETARY TO GOVERNMENT,EDUCATION DEPARTMENT Vs. G. PRABAKARAN
September 17, 2020
SECRETARY TO THE PUBLIC HEALTH Vs. N.PONNI
July 1, 2020
SECRETARY, DEPARTMENT OF SCHOOL EDUCATION Vs. R.VIJAYALAKSHMI
March 16, 2020
SEERA DEVII Vs. GOVERNMENT OF TAMILNADU
September 16, 2020
SEETHA @ SEETHAMMAL Vs. N.VENKATESAN
September 21, 2020
SEETHALAKSHMI Vs. SATHISH
September 18, 2020
SEGUDAWOOD AMEER Vs. ADDITIONAL COMMISSIONER OF CUSTOMS (AIRPORT)
February 25, 2020
SEKAR Vs. REVENUE DIVISIONAL OFFICER
August 6, 2020
SEKAR Vs. MANAGING DIRECTOR, STATE EXPRESS CORPORATION LTD.
January 9, 2020
SEKAR AND ORS. Vs. STATE
December 23, 2020
SEKHAR ENTERPRISES Vs. BHARAT PETROLEUM CORPORATION LIMITED
November 3, 2020
SELLA Vs. STATE REPRESENTED BY
June 26, 2020
SELLAMUTHU S/O MARIAPPAN Vs. STATE
October 14, 2020
SELLAPERUMAL P. Vs. UNION OF INDIA
February 21, 2020
SELVAKANI Vs. DISTRICT COLLECTOR THOOTHUKUDI
September 21, 2020
SELVAKUMAR T. Vs. STATE OF TAMIL NADU
January 24, 2020
SELVAKUMARI Vs. STATE
March 10, 2020
SELVAN Vs. STATE OF TAMIL NADU
September 22, 2020
SELVAN Vs. PERIYAKALANAICKAR
November 5, 2020
SELVARAJ Vs. REVENUE DIVISIONAL OFFICER
August 4, 2020
SELVARAJ Vs. STATE OF TAMIL NADU
June 24, 2020
SELVARAJ Vs. MARGERET
September 18, 2020
SELVARAJ Vs. M. PALANISAMY
October 8, 2020
SELVARAJ AND ORS. Vs. KANAGAMMAL AND ORS.
February 17, 2020
SELVARAJ PRABHU Vs. PUNJAB NATIONAL BRANCH
March 2, 2020
SELVARANGAN Vs. JAYARAMAN
December 9, 2020
SELVARANI Vs. STATE OF TAMILNADU
June 23, 2020
SELVARANI Vs. STATE
October 5, 2020
SELVARANI Vs. STATE OF TAMIL NADU
July 13, 2020
SELVI Vs. STATE OF TAMIL NADU
September 23, 2020
SELVI Vs. SUPERINTENDENT OF POLICE
September 14, 2020
SELVI Vs. NAGARAJ
February 20, 2020
SELVI Vs. SARAVANAN
June 4, 2020
SENBAGAVALLI Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT HOME
September 23, 2020
SENGUNTHAR CHARITABLE TRUST Vs. ANNA UNIVERSITY
March 16, 2020
SENGUTTUVAN Vs. ERASAPPA,
October 16, 2020
SENIOR GENERAL MANAGER Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
March 9, 2020
SENNIAMMAL Vs. SARUGAMMAL
October 22, 2020
SENTHIL HOSPITAL Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
March 3, 2020
SENTHIL KUMAR Vs. STATE
September 21, 2020
SENTHIL MEENA Vs. V.SUBRAMANIYAN
September 23, 2020
SENTHIL VEL MURUGAN Vs. GOVT OF TAMILNADU
April 28, 2020
SENTHILKUMAR Vs. REVENUE DIVISIONAL OFFICER, SIVAGANGAI
September 14, 2020
SENTHILKUMAR Vs. ASSISTANT DIRECTOR OF GEOLOGY AND MINING
August 3, 2020
SENTHILKUMAR Vs. STATE REP
September 3, 2020
SENTHILKUMAR @ SENTHIL Vs. REVENUE DIVISIONAL OFFICER
September 22, 2020
SERVALL ENGINEERING WORKS PRIVATE LIMITED Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
August 18, 2020
SERVALL ENGINEERING WORKS PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 24, 2020
SESHADRI SWAMIGAL TRUST Vs. STATE OF TAMIL NADU
September 17, 2020
SESHAM NARASAIAH Vs. K.SHABAR HUSSAIN
February 26, 2020
SESHASAYEE PAPER AND BOARDS LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
May 19, 2020
SESHASAYEE PAPER AND BOARDS LTD Vs. UNION OF INDIA
December 21, 2020
SETHUPATHI Vs. STATE OF TAMIL NADU
September 24, 2020
SETHUPATHI RAMALINGAM Vs. INSPECTOR OF POLICE
June 8, 2020
SETHURAJAN Vs. STATE REPRESENTED BY THE SUB INSPECTOR OF POLICE
February 6, 2020
SETHURAMAN Vs. KOTTAIPATTI CHINNA PALLIVASAL
June 30, 2020
SETHURAMAN AND ORS. Vs. ARULSAMY AND ORS.
June 5, 2020
SETTU Vs. STATE
May 8, 2020
SEZHIYAN Vs. SUPERINTENDENT OF POLICE, OFFICE OF SUPERINTENDENT OF POLICE
October 12, 2020
SHABINA Vs. SHOGUN GAUTAM
November 18, 2020
SHAHID AFRIDI Vs. REGIONAL PASSPORT OFFICER, MADURAI AND ORS.
February 4, 2020
SHAHITHA PARVIN AND ORS. Vs. M. PRABHAKARAN AND ORS.
January 2, 2020
SHAJI PURUSHOTHAMAN Vs. UNION OF INDIA AND ORS.
March 19, 2020
SHAJI PURUSHOTHAMAN Vs. UNION OF INDIA
January 30, 2020
SHAKILA BANU Vs. ADDITIONAL CHIEF SECRETARY TO THE GOVERNMENT
July 1, 2020
SHALMI @ SIRAJUDEEN Vs. STATE
February 22, 2020
SHAMEER DEEN Vs. UNION OF INDIA
February 12, 2020
SHAMSUL HUDA BAKAVI Vs. STATE REP BY
June 26, 2020
SHANAVAS ZAINUL ARAB Vs. DISTRICT COLLECTOR
January 20, 2020
SHANAVAZZ MOHAMED Vs. A. NOORDEEN
September 17, 2020
SHANMUGAM Vs. DISTRICT REGISTRAR, REGISTRATION DEPARTMENT
December 10, 2020
SHANMUGAM Vs. PRAKASAM
February 18, 2020
SHANMUGARAJA Vs. DISTRICT COLLECTOR
July 7, 2020
SHANMUGASREE Vs. STATE REP BY ITS
June 4, 2020
SHANMUGASUNDARAM Vs. BALAJI INDUSTRIES
November 11, 2020
SHANMUGASUNDARI Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
July 10, 2020
SHANMUGAVADIVEL Vs. SUPERINTENDENT OF POLICE
February 6, 2020
SHANMUGAVADIVEL Vs. MUMTAZ BEGUM
June 2, 2020
SHANTHA Vs. ASSISTANT DIRECTOR, MINES AND MINERALS
September 17, 2020
SHANTHAKUMARI Vs. DISTRICT REVENUE OFFICER, KANNYAKUMARI DISTRICT
September 17, 2020
SHANTHI Vs. K. DEVARAJ
September 14, 2020
SHANTHI Vs. BALAKRISHNAN
December 21, 2020
SHANTHI Vs. SAKTHIVEL
October 14, 2020
SHANTHIMALAI TRUST REPRESENTED Vs. ARUNACHALA EDUCATION AND ENVIRONMENT DEVELOPMENT TRUST
October 28, 2020
SHANTILAL KOTHARI Vs. SATHRASALA VENKATRAM
January 6, 2020
SHARE AIDS PRIVATE LTD. Vs. THE INCOME TAX OFFICER (OSD), COMPANY CIRCLE VI
December 1, 2020
SHARMILA RAJKUMARI Vs. THE DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE AND ORS.
December 3, 2020
SHARON KIDS PRIMARY SCHOOL Vs. UNION OF INDIA
July 6, 2020
SHASTRI BHAVAN STAFF HOUSE SITE & WELFARE SOCIETY Vs. BALULULLAH, DEPUTY SUPERINTENDENT OF POLICE
December 10, 2020
SHEIK DAWOOD Vs. SECOND CLASS EXECUTIVE MAGISTRATE
September 11, 2020
SHEIK FAROOQ Vs. DEPUTY SUPERINTENDENT OF POLICE
June 25, 2020
SHEIK MADHAR Vs. STATE OF TAMIL NADU
May 12, 2020
SHENBAGAVALLI AND ORS. Vs. KALLAICHELVI
November 30, 2020
SHERVAROYS PLANTERS Vs. RAMESH EXPORTS PVT. LTD.
September 21, 2020
SHEVAR IRANI Vs. STATE OF TAMIL NADU
November 9, 2020
SHIFA KHAIRUN Vs. GOVERNMENT OF TAMIL NADU REP
August 28, 2020
SHOBANA JACQULINE Vs. ROSELY SILUVAIMUTHU
February 6, 2020
SHRADDHA ENERTAINMENT Vs. KONDADUVOM ENTERTAINMENT, HABIBULLAH ROAD, T NAGAR, CHENNAI
September 4, 2020
SHRIRAM CAPITAL LIMITED Vs. THE DIRECTOR OF INCOME TAX,
May 19, 2020
SHVEDH Vs. SHRADDHA ENTERTAINMENT
January 31, 2020
SHYAM INVESTMENTS Vs. MASTI HEALTH AND BEAUTY PVT LTD , HYDERABAD
September 11, 2020
SIKKANDAR Vs. STATE
January 10, 2020
SILVER OAK APARTMENT OWNERS WELFARE ASSOCIATION SELAIYUR Vs. MEMBER SECRETARY CUM CHAIRMAN,CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY (CMDA)
September 14, 2020
SIMA KUMARI Vs. COMMISSIONER, KENDRIYA VIDYALAYA SANGATHAN
July 30, 2020
SINGANAMALA RAMESH BABU Vs. STATE
October 16, 2020
SINGARA ESTATE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
January 3, 2020
SIVA @ SIVAKUMAR Vs. STATE
July 9, 2020
SIVA INDUSTRIES AND HOLDINGS LIMITED Vs. COMMISSIONER OF INCOME TAX
November 24, 2020
SIVA JEYAM GRANITES Vs. GOVERNMENT OF TAMIL NADU
September 14, 2020
SIVA SHANKAR Vs. INSPECTOR OF POLICE
July 6, 2020
SIVAGNANAM Vs. STATE OF TAMIL NADU
September 23, 2020
SIVAKUMAR Vs. STATE
January 13, 2020
SIVAKUMAR Vs. INSPECTOR OF POLICE THIRUKALAR POLICE STATION AND ANOTHER /COMPLAINANT
May 11, 2020
SIVAKUMAR Vs. STATE
July 22, 2020
SIVAKUMAR Vs. DISTRICT COLLECTOR
October 1, 2020
SIVAPANDY Vs. STATE
September 18, 2020
SIVASANKARI Vs. PARANITHARAN
January 20, 2020
SIVATHANULINGAM Vs. SANKARALINGAM (DIED)
January 27, 2020
SOLAMALAI AUTOMOBILES PRIVATE LIMITED Vs. DESIGNATED COMMITTEE, COMMISSIONER OF GST AND CENTRAL EXCISE AND ORS.
September 14, 2020
SOLARA ACTIVE PHARMA SCIENCES LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER-I
February 18, 2020
SONY BLUE METALS Vs. COMMERCIAL TAX OFFICER,DHARAPURAM ASSESSMENT CIRCLE, DHARAPURAM
September 18, 2020
SOOSAIMANIKAM Vs. STATE
January 22, 2020
SORNAM Vs. G. V. RAJA
October 14, 2020
SOUNDARAJAN Vs. STATE
July 7, 2020
SOUNDARAJAN @ PERUMAL Vs. STATE
July 22, 2020
SOUNDARAM CHOKKANATHAN Vs. THE INCOME TAX OFFICER, EXEMPTION WARD, SALEM
December 9, 2020
SOUNDARASELVI Vs. ASSISTANT ENGINEER (DISTRIBUTION), TANGEDCO
August 5, 2020
SOUTH INDIA CINE AND TELEVISION SETTING WORKERS UNION Vs. INSPECTOR GENERAL OF REGISTRATION
January 31, 2020
SOUTH INDIA ROAD MILK TRANSPORT Vs. GOVT OF TAMILNADU
September 21, 2020
SOUTH INDIA SPINNERS ASSOCIATION Vs. CHAIRMAN CUM MANAGING DIRECTOR TAMIL NADU GENERATION
August 14, 2020
SOUTH INDIAN ARTISTES ASSOCIATION Vs. REGISTRAR OF SOCIETIES, SOUTH CHENNAI
January 24, 2020
SPECIAL COMMISSIONER AND COMMISSIONER OF URBAN LAND CEILING AND URBAN LAND TAX, CHENNAI Vs. CHENNAI PORT TRUST
December 1, 2020
SPECIAL TAHSILDAR Vs. GOMATHI
June 19, 2020
SPECIAL TAHSILDAR Vs. TAMILARASAN
January 13, 2020
SPECIAL TAHSILDAR Vs. MANICKAM
February 7, 2020
SPECIAL TAHSILDAR Vs. ALAMELU
January 30, 2020
SPECIAL TAHSILDAR Vs. NARAYANASAMY
January 27, 2020
SPECIAL TAHSILDAR LAND ACQUISITION UNIT-I Vs. N.VARADHAN
January 3, 2020
SPECIAL TAHSILDAR(LA), SIPCOT UNIT Vs. K. S. KUPPUSAMY
February 21, 2020
SPECIAL TAHSILDAR, LAND ACQUISITION OFFICER Vs. NARAYANA RAO
September 14, 2020
SPECIAL TAHSILDAR, LAND ACQUISITION Vs. MUTHUKUMARAN
February 17, 2020
SPECIAL TAHSILDAR, LAND ACQUISITION, TAMIL UNIVERSITY, THANJAVUR Vs. A. V. PONNAIYA CHETTIAR
November 20, 2020
SPERO FOUNDATION PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX, CORPORATE WARD 6(2), CHENNAI-34
December 7, 2020
SPI TECHNOLOGIES INDIA PVT. LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION
October 1, 2020
SPORTING PASTIME INDIA LTD. Vs. THE ASSISTANT REGISTRAR, REPRESENTING INCOME TAX APPELLATE TRIBUNAL AND ORS.
October 8, 2020
SREE GOKULAM CHIT AND FINANCE COMPANY (P) LIMITED Vs. INDIAN OVERSEAS BANK
October 15, 2020
SREE KARIAKAALIAMMAN EDUCATIONAL TRUST Vs. DIRECTOR OF MATRICULATION SCHOOLS
July 2, 2020
SRI ARUNACHALA MUDALIAR CHARITIES, KANCHIPURAM Vs. SUBBURAYA MUDALIAR HIGH SCHOOL, KANCHIPURAM
October 28, 2020
SRI JAI MARUTHI TRADERS AND ORS. Vs. D. MURUGESAN AND ORS.
November 23, 2020
SRI KANCHI KAMAKOTI PEETATHIPATHI JAYENDRA SARASWATHY SANKARA NURSERY & PRIMARY SCHOOL Vs. CHIEF EDUCATIONAL OFFICER, TIRUVARUR
August 26, 2020
SRI SARANGA DESIKENDRA SWAMIGAL MATT Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT
September 18, 2020
SRI VENKATESHWARAA MEDICAL COLLEGE HOSPITAL AND RESEARCH CENTRE Vs. MEDICAL COUNCIL OF INDIA
August 13, 2020
SRI VENKATESWARA CREATIONS AND ORS. Vs. SUN TV NETWORK LIMITED AND ORS.
November 2, 2020
SRI VINAYAKA CATERORS AND CONSULTANTS Vs. EXECUTIVE WARDEN, INTERNATIONAL HOSTELS
June 1, 2020
SRIMUSHNAM SRI DHARMALINGAM VEERASAMY CHETTIAR EDUCATIONAL SOCIETY Vs. GOVINDARAJAN
September 22, 2020
SRINIDHI KARTI CHIDAMBARAM AND ORS. Vs. THE DEPUTY DIRECTOR OF INCOME TAX
May 12, 2020
SRINIVAS J KULKARNI MANAGER ADDISON & CO LTD Vs. STATE OF TAMIL NADU
October 28, 2020
SRINIVASAN Vs. SECRETARY TO GOVERNMENT (HOME)
December 9, 2020
SRINIVASAN Vs. PADMA
January 20, 2020
SRINIVASAN Vs. STATE
February 13, 2020
SRIVIDYA Vs. SUBRAMANIAM
September 24, 2020
SRM TRAVELS PVT LTD Vs. STATE OF TAMIL NADU
October 28, 2020
ST. JOSEPH'S BOY'S ANGLO INDIAN HIGHER SECONDARY SCHOOL Vs. SECRETARY DEPARTMENT OF MUNICIPAL ADMINISTRATION AND WATER SUPPLY
January 3, 2020
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September 14, 2020
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July 28, 2020
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August 3, 2020
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June 17, 2020
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June 23, 2020
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June 9, 2020
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June 9, 2020
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February 18, 2020
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January 7, 2020
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March 19, 2020
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March 3, 2020
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February 3, 2020
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February 13, 2020
STATE BANK OF INDIA Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
January 22, 2020
STATE BANK OF INDIA ADYAR Vs. S. RAMESH NARAYANAN
November 3, 2020
STATE EXPRESS TRANSPORT CORPORATION LIMITED Vs. SAROJA
December 11, 2020
STATE OF TAMIL NADU Vs. JAYANTHI
August 27, 2020
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September 21, 2020
STATE OF TAMIL NADU Vs. K.SALEEM
September 14, 2020
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February 5, 2020
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February 14, 2020
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January 7, 2020
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February 20, 2020
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September 14, 2020
STATE OF TAMIL NADU Vs. TVL. ABY ENGINEERS AND CONSULTANTS (P) LTD.
January 21, 2020
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January 21, 2020
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February 21, 2020
STATE OF TAMIL NADU Vs. SECRETARY/CORRESPONDENT LOYOLA COLLEGE [AUTONOMOUS] STERLING ROAD, NUNGAMBAKKAM
February 21, 2020
STATE OF TAMIL NADU Vs. MARIMUTHU
March 20, 2020
STATE OF TAMIL NADU Vs. P. ANBALAGAN
November 2, 2020
STATE OF TAMIL NADU Vs. M. BABU
October 13, 2020
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August 13, 2020
STATE OF TAMIL NADU Vs. RANE BRAKE LININGS LIMITED
March 9, 2020
STATE OF TAMIL NADU AND ORS. Vs. G. ARJUNAN AND ORS.
March 13, 2020
STATE OF TAMILNADU Vs. ARANTHAI ANNADURAI @ M.DURAIKANNU
January 3, 2020
STEEL AUTHORITY OF INDIA LTD. Vs. UNION OF INDIA
February 12, 2020
STEPHEN THOMAS DANIEL Vs. SUB INSPECTOR OF POLICE
February 6, 2020
STERLING LAB Vs. ASSISTANT PROVIDENT FUND COMMISSIONER (COMP-II)
January 21, 2020
SUBAITHA BEGAM Vs. SUPERINTENDING ENGINEER, TAMIL NADU GENERATION & DISTRIBUTION CORPORATION LTD.
August 3, 2020
SUBASH Vs. ASSISTANT DIRECTOR, GEOLOGY AND MINING
August 6, 2020
SUBASH Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
October 1, 2020
SUBASH @ SUBASHCHANDRABOSE Vs. STATE OF TAMIL NADU
August 4, 2020
SUBASHINI THULASIRAM Vs. SPR & RG CONSTRUCTIONS PVT. LTD.
September 15, 2020
SUBBAMMAL Vs. TAHSILDAR
December 4, 2020
SUBBIAH Vs. DISTRICT COLLECTOR
September 15, 2020
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March 2, 2020
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September 16, 2020
SUBBULAKSHMI Vs. STATE OF TAMIL NADU
July 7, 2020
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August 6, 2020
SUBHIKSHA TRADING SERVICES LIMITED Vs. DEPUTY REGISTRAR OF COMPANIES
December 11, 2020
SUBRAMANI Vs. REVENUE DIVISIONAL OFFICER
August 7, 2020
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February 7, 2020
SUBRAMANI Vs. AMUTHA
August 14, 2020
SUBRAMANI Vs. STATE OF TAMIL NADU
September 23, 2020
SUBRAMANIA SIVA Vs. INCOME TAX OFFICER
March 11, 2020
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August 5, 2020
SUBRAMANIAN Vs. ASSISTANT DIRECTOR, GEOLOGY AND MINES
September 21, 2020
SUBRAMANIAN Vs. STATE OF TAMIL NADU
October 8, 2020
SUBRAMANIYA PILLAI Vs. COMMISSIONER
January 29, 2020
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November 20, 2020
SUDALAIMANI Vs. DEPUTY INSPECTOR GENERAL OF POLICE, RAMANATHAPURAM
September 9, 2020
SUDALAIMANI @ PRAKASH Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
August 3, 2020
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August 4, 2020
SUDHA Vs. SECRETARY MEDICAL AND HEALTH DEPARTMENT
January 2, 2020
SUDHA MANJARI Vs. C.LATHA JANARDHANA REDDY
September 22, 2020
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August 6, 2020
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February 19, 2020
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February 21, 2020
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September 22, 2020
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June 3, 2020
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January 9, 2020
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July 29, 2020
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September 21, 2020
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February 18, 2020
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December 11, 2020
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July 1, 2020
SULPHUR MILLS LIMITED Vs. DAYAL FERTILIZERS PVT LIMITED
November 11, 2020
SUMATHI Vs. STATE OF TAMIL NADU
September 23, 2020
SUMATHI Vs. REVENUE DIVISIONAL OFFICER
August 5, 2020
SUMATHI Vs. S``TATE
February 26, 2020
SUMATHI Vs. STATE
October 6, 2020
SUMATHI Vs. STATE
September 28, 2020
SUMERU SOFT P.LTD Vs. INCOME TAX OFFICER
March 3, 2020
SUN (TAMILNADU) SECURITY MANAGEMENT SERVICES PVT. LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER
July 9, 2020
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October 6, 2020
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June 4, 2020
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December 22, 2020
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February 28, 2020
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August 17, 2020
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December 21, 2020
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December 14, 2020
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December 8, 2020
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December 8, 2020
SUNEEL HIRACHAND SHAH Vs. THE INCOME TAX OFFICER, NON CORPORATE, CIRCLE-6(1)
January 20, 2020
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May 19, 2020
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May 7, 2020
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December 1, 2020
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June 3, 2020
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March 4, 2020
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February 17, 2020
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December 1, 2020
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February 12, 2020
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March 13, 2020
SUPREME ART WORKS Vs. UNION OF INDIA
January 2, 2020
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August 4, 2020
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April 20, 2020
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December 23, 2020
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September 16, 2020
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August 26, 2020
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January 22, 2020
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January 22, 2020
SURESH CHAND CHORDIA Vs. SALEEM BASHA
September 18, 2020
SURESH KRISHNA IYER Vs. UNION OF INDIA
January 6, 2020
SURESH KUMAR Vs. SUB COLLECTOR CUM REVENUE DIVISIONAL OFFICER
August 5, 2020
SURYA Vs. SUB DIVISIONAL MAGISTRATE
September 8, 2020
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May 8, 2020
SUSANNA MARY Vs. RATHINAMARY
June 18, 2020
SUSEELA Vs. SHESPAL SHING
December 11, 2020
SUSEELA Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF TAMIL NADU
August 31, 2020
SUTHERLAND GLOBAL SERVICES PVT. LTD. Vs. COMMISSIONER OF INCOME TAX-6
September 23, 2020
SUVATHI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
September 17, 2020
SUVENDRA KUMAR PANDA Vs. INCOME TAX OFFICER,CORPORATE WARD 6(2)
September 16, 2020
SUZLON ENERGY LIMITED Vs. SIMON SOLOMON
September 1, 2020
SUZLON GUJARAT WIND PARK LTD Vs. DEPUTY INSPECTOR GENERAL OF POLICE, TIRUNELVELI REGION
October 16, 2020
SWASTIK FILAMENTS PRIVATE LIMITED Vs. NARAYANA INDUSTRIAL YARNS PRIVATE LIMITED
October 12, 2020
SWETHA SHRI SELVAKUMAR Vs. UNION OF INDIA
June 23, 2020
SWIFT TECH ENGINEERS (INDIA) PRIVATE LIMITED Vs. BINDHU TECHFLOW SOLUTIONS PRIVATE LIMITED AND ORS.
October 15, 2020
SYED ALI Vs. ASSISTANT EXECUTIVE ENGINEER, DISTRIBUTION
December 10, 2020
SYED ALI FATHIMA Vs. J.V.PRASAD
November 11, 2020
SYED WAHAB Vs. INSPECTOR OF POLICE
January 20, 2020
SYEDA SYEDUNISSA Vs. S.UMAPATHY
September 14, 2020
SYRMA TECHNOLOGY PRIVATE LIMITED Vs. POWERWAVE TECHNOLOGIES SWEDEN AD
March 13, 2020
T A S RATHNAKUMAR Vs. KARANAM MADHU
October 16, 2020
T GEETHA Vs. ADDITIONAL CHIEF SECRETARY / COMMISSIONER OF REVENUE ADMINISTRATION, CHENNAI
August 31, 2020
T JEYAKUMAR Vs. SUPERINTENDENT OF POLICE, THANJAVUR DISTIRCT
October 1, 2020
T S LAKSHMANAN Vs. SECRETARY TO GOVERNMENT, RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT
September 1, 2020
T S N SASTRY, VICE CHANCELLOR, TAMIL NADU DR AMBEDKAR LAW UNIVERSITY Vs. PONDICHERRY UNIVERSITY
October 16, 2020
T SHANTHI BAI Vs. V MURALI SANKAR
August 20, 2020
T THIRUMURTHY Vs. UNION OF INDIA
October 16, 2020
T VADIVEL Vs. STATE OF TAMIL NADU
September 1, 2020
T VIJAYARANI Vs. P THANGAKUMAR
September 9, 2020
T. A. RANGANATHAN Vs. N. THIAGARAJAN EXECUTIVE TRUSTEE
December 14, 2020
T. AMUDHA Vs. EAWARI
September 24, 2020
T. ANTONY Vs. R. ELUMALAI
October 22, 2020
T. DURAIRAJ Vs. THE STATE OF TAMIL NADU AND ORS.
February 3, 2020
T. ELAMURUGAN Vs. G. JAYACHITRA
February 14, 2020
T. ELIZABETH Vs. M. GOVINDAN
January 13, 2020
T. ELUMALAI Vs. THE GOVERNMENT OF TAMIL NADU
March 10, 2020
T. KARTHIK Vs. STATE
September 28, 2020
T. KAVINRAJ Vs. UNION OF INDIA
October 14, 2020
T. KULLAN Vs. DISTRICT COLLECTOR
June 1, 2020
T. MAHESWARI Vs. C. VENKATESAN
October 16, 2020
T. NATARAJAN Vs. S. TEJRAJ AND ORS.
October 28, 2020
T. NITHYA Vs. SUPERINTENDENT ENGINEER, TRANSMISSION LINE CONSTRUCTION
December 9, 2020
T. PANEERSELVAN Vs. M. NATESA MUDALIAR
May 22, 2020
T. RAMANANDAN Vs. STATE
January 8, 2020
T. RASAMMAL Vs. THE DISTRICT COLLECTOR, TRICHY AND ORS.
March 4, 2020
T. SAKTHIVEL Vs. THE SUPERINTENDENT OF POLICE, COIMBATORE RURAL DISTRICT
February 3, 2020
T. SARAVANAN Vs. COMMISSIONER OF POLICE
December 8, 2020
T. SATHEESH KUMAR Vs. STATE REPRESENTED BY
June 26, 2020
T. SATHISH KUMAR Vs. TERRITORY MANAGER LPG
January 27, 2020
T. SENTHILKUMARAN Vs. STATE
October 28, 2020
T. SETTU Vs. STATE
January 13, 2020
T. V. PALLANEE Vs. STATE OF TAMIL NADU
December 23, 2020
T. VIJAYA Vs. J. RAMANATHAN
January 22, 2020
T. YAMINI Vs. STATE
September 29, 2020
T.A.H.ZUBAIDA UMMAL Vs. INCOME TAX OFFICER
December 21, 2020
T.A.RANGANATHAN Vs. N.THIYAGARAJAN
February 24, 2020
T.ABBAS Vs. M.AYESHA
February 12, 2020
T.ANGAYARKANNI Vs. HOME SECRETARY
July 8, 2020
T.ARUL PRAKASH Vs. STATE OF TAMIL NADU
September 17, 2020
T.BALAMURUGAN Vs. EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER
June 19, 2020
T.BLESSIE Vs. DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES
January 24, 2020
T.C. THANGARAJ Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHENNAI
October 14, 2020
T.CHITTY BABU Vs. UNION OF INDIA
March 20, 2020
T.G. RAMAMOORTHY Vs. ESTATE OFFICER
February 4, 2020
T.HARIHARAN Vs. CHIEF EDUCATIONAL OFFICER
July 13, 2020
T.ILLAYARAJA Vs. STATE
August 3, 2020
T.K.GANESAN Vs. STATE OF TAMIL NADU
June 16, 2020
T.KANAGARATHINAM Vs. SUB REGISTRAR PALLADAM
January 2, 2020
T.KUMARAN Vs. STATE
September 14, 2020
T.M. OOSMAN HAJI & CO. Vs. N.M. DAVE
January 2, 2020
T.MAHENDRAN Vs. REVENUE DIVISIONAL OFFICER, DINDIGUL DISTRICT
September 17, 2020
T.MALAI MATHI VIJAYAN Vs. COMMISSIONER OF POLICE CHENNAI CITY POLICE
January 7, 2020
T.MALARVIZHI Vs. STATE OF TAMIL NADU
March 11, 2020
T.N.S.SALEEM Vs. RANGANATHAN
March 10, 2020
T.NATARAJAN Vs. SRIVARI HOUSING AND CONSTRUCTION LTD.
February 3, 2020
T.P. BALAMURUGAN Vs. ASSISTANT COMMISSIONER OF POLICE
January 22, 2020
T.P.KATHIRESAN Vs. R.RAMADASS
February 27, 2020
T.P.VASANTH Vs. R.LAKSHMI NARASIMHAN
May 26, 2020
T.POONGODI Vs. SUB REGISTRAR
September 21, 2020
T.R.MEYVEL Vs. DURAISAMY
February 25, 2020
T.R.RAMESH Vs. COMMISSIONER,HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT
September 22, 2020
T.RAJ KUMAR Vs. SECRETARY TO THE GOVERNMENT
July 10, 2020
T.RAMANADHAN @NATRAJAN Vs. RM. KASINATHAN
January 29, 2020
T.S.GOVINDARAJAN Vs. M.GOVINDARAJAN
January 29, 2020
T.S.KISAN & COMPANY PVT. LTD. Vs. HEAVY VEHICLES FACTOR
February 28, 2020
T.S.M.SAMBATH KUMAR Vs. DISTRICT COLLECTOR, THOOTHUKUDI DISTRICT
August 5, 2020
T.S.PRABHAKARAN Vs. K.RAMACHANDRAN
January 7, 2020
T.S.RAMALINGAM Vs. GOVERNMENT OF TAMIL NADU
September 21, 2020
T.SAKTHI MURUGAN Vs. REVENUE DIVISIONAL OFFICER
August 4, 2020
T.SEINAMBU BEEVI Vs. PRINCIPAL SECRETARY TO GOVERNMENT, TOURISM
September 17, 2020
T.SELVARANI Vs. GOVERNMENT OF TAMIL NADU
November 27, 2020
T.SENTHILNATHAN Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
January 24, 2020
T.SETHUPATHI NADAR Vs. ALAMELU
May 12, 2020
T.SUDALAIMUTHU Vs. V.RAMAKRISHNAN
September 17, 2020
T.V.AMARNATH Vs. DISTRICT REGISTRAR
June 5, 2020
T.VENKATARAMAN Vs. T.SETHURAMAN
February 28, 2020
T.VIJAYAKUMAR Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
February 27, 2020
T.VINAYAGAM Vs. TAMIL NADU STATE TRANSPORT CORPORATION LIMITED
December 8, 2020
TABLE TENNIS FEDERATION OF INDIA (TTFI) Vs. TAMIL NADU TABLE TENNIS ASSOCIATION
December 18, 2020
TAFE AND FORM EQUIPMENT LTD. Vs. PROVIDENT FUND COMMISSIONER
August 4, 2020
TAHSILDAR AMINJIKARAI TALUK CHENNAI Vs. A. V. RADHAKRISHNAN
December 18, 2020
TAI INDUSTRIES LIMITED Vs. THE STATE OF TAMILNADU AND ORS.
May 19, 2020
TAJUDEEN Vs. STATE
October 7, 2020
TAMIL NADU ATOMIC POWER EMPLOYEES UNION (A GOVERNMENT OF INDIA ENTERPRISE) Vs. NUCLEAR POWER CORPORATION OF INDIA LTD , (A GOVERNMENT OF INDIA ENTERPRISE)
September 14, 2020
TAMIL NADU CO-OPERATIVE MILK PRODUCERS FEDERATION LIMITED Vs. ADDL. ASSISTANT DIRECTOR DGGI COIMBATORE ZONAL UNIT
September 22, 2020
TAMIL NADU COOPERATIVE MARKETING FEDERATION LTD. Vs. ASSET RECONSTRUCTION COMPANY
March 5, 2020
TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED AND ORS. Vs. A. SRINIVASAN
September 2, 2020
TAMIL NADU HIGH & HIGHER SECONDARY SCHOOL Vs. COMMISSIONER
July 13, 2020
TAMIL NADU HOUSING BOARD Vs. S.DORAISAMY
February 4, 2020
TAMIL NADU INDUSTRIAL CO-OPERATIVE Vs. R.ALEX SUES
August 4, 2020
TAMIL NADU MEDICAL SERVICES CORPORATION LTD. Vs. JACKSON LABORATORIES PRIVATE LIMITED
September 23, 2020
TAMIL NADU MERCANTILE BANK LTD Vs. DISTRICT MAGISTRATE, THIRUVALLUR
September 18, 2020
TAMIL NADU MINERALS LTD. Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT & 19 ORS.
November 3, 2020
TAMIL NADU NURSERY PRIMARY MATRICULATION HIGHER SECONDARY SCHOOLS ASSOCIATION Vs. PRINCIPAL SECRETARY DEPARTMENT OF TRANSPORT
September 24, 2020
TAMIL NADU PUBLIC SERVICE COMMISSION Vs. P.MUTHIAN
September 7, 2020
TAMIL NADU ROAD SECTOR PROJECT-II Vs. VDB PROJECTS (P) LTD.
August 20, 2020
TAMIL NADU STATE ELECTRICITY BOARD Vs. S. P. KUMARAN
October 7, 2020
TAMIL NADU STATE INDIAN UNION MUSLIM LEAGUE Vs. M.G.DAWOOD MIAKHAN
September 18, 2020
TAMIL NADU STATE MARKETING CORPORATION LTD. Vs. UNION OF INDIA
March 11, 2020
TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LTD., TRICHY REGION, TRICHY Vs. N.N.M. NARAYANAN
February 25, 2020
TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LIMITED Vs. S. SANKARI
November 5, 2020
TAMIL NADU STATE TRANSPORT CORPORATION (VPM) LIMITED Vs. K.AMSAA
December 10, 2020
TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. CHENJULAKSHMI
December 11, 2020
TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. MAHALINGAM
December 23, 2020
TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. KRISHNAN
December 23, 2020
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. RAMACHANDRAN
September 16, 2020
TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. M.RUKMANI
December 11, 2020
TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. R. GANESAN
December 14, 2020
TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. VIJAYARANI
December 14, 2020
TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. G.GOPAL
January 6, 2020
TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. ALAMELU
July 13, 2020
TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. SUBRAMANI
October 1, 2020
TAMIL NADU TEXT BOOK Vs. KORES (INDIA) LTD
March 19, 2020
TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD, CHENNAI Vs. P.MUTHURASU
December 23, 2020
TAMIL NADU WAKF BOARD Vs. AHAMED BAIG SAHIB
January 2, 2020
TAMIL SELVI Vs. UNION OF INDIA
November 3, 2020
TAMILARASAN Vs. LATHA AND ORS.
August 12, 2020
TAMILARASAN Vs. MARAPANDARAM(DIED)
December 11, 2020
TAMILARASI Vs. STATE OF TAMIL NADU
October 5, 2020
TAMILMANI Vs. STATE
July 21, 2020
TAMILMARAN Vs. JANET ROSALINE VINNERASI
September 16, 2020
TAMILNADU MUSLIM MUNNETRA KAZHAGAM Vs. STATE OF TAMIL NADU
June 3, 2020
TAMILNADU STATE MARKETING CORPN. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 26, 2020
TAMILNADU STATE TRANSPORT CORPORATION LIMITED Vs. ANNALAKSHMI
December 14, 2020
TAMILSELVAN Vs. STATE : INSPECTOR OF POLICE
February 5, 2020
TAMILSELVAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
July 10, 2020
TAMILSELVI Vs. R.KESAVA KUMAR
September 22, 2020
TAMILVANAN CHINNIAH Vs. UNION OF INDIA
February 6, 2020
TARACHAND JAIN Vs. RAVIKUMAR INSPECTOR OF POLICE (L & O)
December 7, 2020
TARUN JERUSSON Vs. INDIRA GANDHI MEDICAL COLLEGE AND RESEARCH INSTITUTE
June 25, 2020
TATA AIG GENERAL INSURANCE CO LTD Vs. S. CHITRA & OTHERS
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September 10, 2020
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January 29, 2020
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October 14, 2020
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December 15, 2020
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January 27, 2020
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December 23, 2020
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July 24, 2020
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September 21, 2020
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June 26, 2020
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September 1, 2020
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October 7, 2020
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July 9, 2020
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March 10, 2020
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December 22, 2020
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February 6, 2020
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June 2, 2020
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May 26, 2020
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September 18, 2020
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November 4, 2020
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August 21, 2020
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November 19, 2020
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August 4, 2020
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May 12, 2020
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October 1, 2020
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February 7, 2020
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December 3, 2020
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October 16, 2020
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September 14, 2020
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August 31, 2020
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September 2, 2020
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March 9, 2020
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March 13, 2020
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August 31, 2020
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September 23, 2020
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September 18, 2020
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July 23, 2020
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November 18, 2020
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September 24, 2020
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October 16, 2020
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September 29, 2020
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September 21, 2020
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September 28, 2020
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February 20, 2020
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September 21, 2020
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December 18, 2020
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February 18, 2020
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August 27, 2020
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August 31, 2020
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August 13, 2020
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September 25, 2020
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September 4, 2020
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September 23, 2020
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August 5, 2020
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September 9, 2020
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August 20, 2020
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February 6, 2020
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October 1, 2020
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July 28, 2020
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March 23, 2020
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March 9, 2020
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August 12, 2020
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November 18, 2020
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December 18, 2020
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September 9, 2020
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November 24, 2020
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July 29, 2020
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October 6, 2020
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November 11, 2020
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February 27, 2020
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December 16, 2020
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September 25, 2020
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November 11, 2020
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January 29, 2020
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February 14, 2020
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December 14, 2020
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May 21, 2020
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August 5, 2020
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January 24, 2020
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July 3, 2020
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February 10, 2020
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October 12, 2020
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January 23, 2020
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September 1, 2020
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December 9, 2020
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July 9, 2020
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July 15, 2020
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December 9, 2020
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October 14, 2020
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September 29, 2020
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September 23, 2020
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February 25, 2020
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July 27, 2020
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July 6, 2020
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October 22, 2020
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December 14, 2020
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February 6, 2020
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September 14, 2020
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August 20, 2020
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March 23, 2020
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March 5, 2020
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February 3, 2020
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December 8, 2020
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February 17, 2020
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January 13, 2020
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March 15, 2020
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September 14, 2020
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October 6, 2020
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September 21, 2020
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June 12, 2020
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January 27, 2020
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January 3, 2020
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February 10, 2020
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March 4, 2020
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January 8, 2020
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February 28, 2020
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February 4, 2020
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January 7, 2020
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February 25, 2020
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December 23, 2020
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October 16, 2020
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January 13, 2020
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February 14, 2020
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September 21, 2020
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June 29, 2020
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November 11, 2020
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October 1, 2020
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November 5, 2020
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August 5, 2020
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July 13, 2020
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October 8, 2020
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March 20, 2020
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December 11, 2020
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September 22, 2020
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September 23, 2020
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January 3, 2020
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December 7, 2020
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December 4, 2020
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September 11, 2020
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December 10, 2020
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March 11, 2020
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January 13, 2020
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October 13, 2020
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January 3, 2020
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March 10, 2020
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January 3, 2020
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February 11, 2020
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February 17, 2020
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October 1, 2020
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December 1, 2020
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February 18, 2020
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September 1, 2020
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August 25, 2020
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July 31, 2020
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March 23, 2020
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September 4, 2020
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September 3, 2020
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September 10, 2020
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September 25, 2020
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November 18, 2020
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October 16, 2020
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March 23, 2020
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October 13, 2020
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September 22, 2020
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December 23, 2020
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November 5, 2020
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August 31, 2020
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December 21, 2020
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December 15, 2020
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December 15, 2020
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August 18, 2020
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October 16, 2020
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July 24, 2020
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December 22, 2020
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December 10, 2020
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June 4, 2020
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March 4, 2020
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July 6, 2020
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September 16, 2020
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March 5, 2020
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February 10, 2020
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August 4, 2020
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December 10, 2020
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September 23, 2020
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November 5, 2020
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December 17, 2020
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February 28, 2020
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December 21, 2020
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October 6, 2020
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August 27, 2020
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September 14, 2020
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