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Case Index
Title
Date
AASIF Vs. STATE OF UTTARAKHAND
November 17, 2020
AASIF Vs. STATE OF UTTARAKHAND
December 24, 2020
AASIM Vs. STATE OF UTTARAKHAND
February 7, 2020
ABDUL HASAN Vs. STATE OF UTTARAKHAND
December 15, 2020
ABDUL RAHMAN Vs. STATE OF UTTARAKHAND
September 4, 2020
ABDUL SAHIL Vs. STATE OF UTTARAKHAND
January 29, 2020
ADHUNIK FOOD PRODUCTS PVT. LTD. Vs. STATE OF UTTARAKHAND
June 22, 2020
ADITYA PRAKASH SHARMA Vs. STATE OF UTTARAKHAND
November 4, 2020
AGRA DIOCESAN TRUST ASSON. AND ORS. Vs. RAJAN PETER AND ORS.
November 6, 2020
AJAY KUMAR Vs. STATE OF UTTARAKHAND
February 27, 2020
AJAY KUMAR Vs. STATE OF UTTARAKHAND
March 6, 2020
AJAY KUMAR Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
March 18, 2020
AJAY SARKAR Vs. STATE OF UTTARAKHAND
March 4, 2020
AKASH Vs. STATE OF UTTARAKHAND
September 3, 2020
AKASH KUMAR Vs. STATE OF UTTARAKHAND
December 2, 2020
AKASH KUMAR Vs. STATE OF UTTARAKHAND
September 28, 2020
AKHLAQ HUSSAIN Vs. STATE OF UTTARAKHAND
December 31, 2020
AKHTAR ALI Vs. STATE OF UTTARAKHAND
January 8, 2020
AKRAM Vs. STATE OF UTTARAKHAND
December 22, 2020
ALOK MEHTA Vs. STATE OF UTTARAKHAND
November 19, 2020
ALOK VERMA Vs. VINOD KUMAR
February 14, 2020
AMAN KUMAR Vs. STATE OF UTTARAKHAND
October 13, 2020
AMIT Vs. STATE OF UTTARAKHAND
March 3, 2020
AMIT GOSWAMI @ ROHIT Vs. STATE OF UTTARAKHAND
January 2, 2020
AMIT KUMAR Vs. STATE OF UTTARAKHAND
March 6, 2020
AMIT KUMAR & OTHERS Vs. STATE OF UTTARAKHAND
January 10, 2020
AMIT KUMAR SHARMA Vs. STATE OF UTTARAKHAND
February 14, 2020
AMIT SINGH Vs. BHUPENDRA KAUR ALULAK
February 26, 2020
AMIT SINGH RAWAT Vs. STATE OF UTTARAKHAND
January 17, 2020
AMREEN Vs. STATE OF UTTARAKHAND
March 4, 2020
ANAND KUMAR ARYA Vs. STATE OF UTTARAKHAND
December 17, 2020
ANAND SINGH Vs. BAISHAKH SINGH
November 18, 2020
ANAND SINGH Vs. STATE OF UTTARAKHAND
November 26, 2020
ANAND SINGH MANRAL @ ANNU Vs. STATE OF UTTARAKHAND
March 2, 2020
ANCHAL RAWAT Vs. STATE OF UTTARAKHAND
October 6, 2020
ANIL KUMAR SAXENA Vs. STATE OF UTTARAKHAND
December 31, 2020
ANITA GAUR Vs. RAJESH GAUR
August 24, 2020
ANJALI Vs. STATE OF UTTARAKHAND
December 14, 2020
ANKIT AGARWAL Vs. NEHA AGARWAL
October 5, 2020
ANKIT VASUDEV Vs. RATIKA SHARMA
December 1, 2020
ANKUR SHARMA Vs. STATE OF UTTARAKHAND
January 2, 2020
ANSHU JAIN Vs. STATE OF UTTARAKHAND
February 25, 2020
ANURAG MISHRA Vs. STATE OF UTTARAKHAND AND ORS.
June 25, 2020
ARCHANA SHUKLA Vs. MUNI CHIDANAND
December 4, 2020
ARTI Vs. SENIOR SUPERINTENDENT OF POLICE
November 27, 2020
ARUN KUMAR Vs. STATE OF UTTARAKHAND
March 24, 2020
ARVIND KUMAR BAJPAI Vs. COLLECTOR, NAINITAL
February 28, 2020
ASHA RAWAL Vs. CHAMAN SINGH
March 16, 2020
ASHISH ENTERPRISES Vs. POWER TRANSMISSION CORPORATION OF UTTARAKHAND LTD
June 23, 2020
ASHISH KUMAR Vs. STATE OF UTTARAKHAND
March 17, 2020
ASHOK CHANDRA TAMTA Vs. STATE OF UTTARAKHAND
February 28, 2020
ASHOK KUMAR Vs. STATE OF UTTARAKHAND
August 20, 2020
ASHOK KUMAR AND ORS. Vs. KAILASH CHANDRA PEINULY AND ORS.
June 12, 2020
ASHOK SINGHAL Vs. STATE OF UTTARAKHAND
March 13, 2020
ASHU Vs. STATE OF UTTARAKHAND
December 1, 2020
ASHWANI KUMAR Vs. AJANTA SHARMA
February 27, 2020
ASLAM & OTHERS Vs. STATE OF UTTARAKHAND
January 22, 2020
ASLAM QUERSHI Vs. STATE OF UTTARAKHAND
March 11, 2020
AVINASH SHARMA Vs. STATE OF UTTARAKHAND
October 9, 2020
AVINASH SHARMA Vs. STATE OF UTTARAKHAND
November 21, 2020
AYSHA KHAN Vs. STATE OF UTTARAKHAND
October 15, 2020
AZAM Vs. STATE OF UTTARAKHAND
January 9, 2020
BAJESHWAR Vs. STATE OF UTTARAKHAND
October 7, 2020
BAL CHAND Vs. STATE OF UTTARAKHAND
February 5, 2020
BASANT SINGH RANA Vs. STATE OF UTTARAKHAND
October 8, 2020
BEENU Vs. STATE OF UTTARANCHAL
November 6, 2020
BHAGWAN SINGH Vs. UNION OF INDIA
November 18, 2020
BHAJAN SINGH @ BHAJNU Vs. STATE OF UTTARAKHAND
August 12, 2020
BHARAT SANCHAR NIGAM LTD. Vs. SHRI VISHNU PRASAD UNIYAL
December 31, 2020
BHASKAR BRIJWASI Vs. STATE OF UTTARAKHAND
November 20, 2020
BHASKAR JOSHI Vs. STATE OF UTTARAKHAND
February 14, 2020
BHAW HARI HAR LAL Vs. THE COLLECTOR/DISTRICT MAGISTRATE, DEHRADUN AND ORS.
January 2, 2020
BHEEM SINGH Vs. STATE OF UTTARAKHAND
October 9, 2020
BHUPENDRA SINGH Vs. STATE OF UTTARAKHAND
August 19, 2020
BHUWAN CHANDRA PANDEY Vs. UNION OF INDIA
June 15, 2020
BILLOO Vs. NAGAR PALIKA PARISHAD AND ORS.
September 10, 2020
BIMLA DEVI PANT Vs. STATE OF UTTARAKHAND
November 21, 2020
BISHAMBER PRASAD KHANKRIYAL Vs. SECRETARY MINISTRY OF FINANCE
November 18, 2020
BRAHMWATI Vs. VINEET KUMAR
February 6, 2020
BRAJPAL ALIAS BIRJU Vs. STATE OF UTTARAKHAND
October 9, 2020
CENTRAL BANK OF INDIA Vs. REGIONAL LABOUR COMMISSIONER (CENTRAL) DEHRADUN
February 28, 2020
CHANDRA KANT CHAHAL & OTHERS Vs. RAJENDRA TREHAN
February 13, 2020
CHANDRA SHEKHAR Vs. STATE OF UTTARAKHAND
December 30, 2020
CHARANJEET KAUR Vs. STATE OF UTTARAKHAND
October 12, 2020
CHIRAG MATHUR Vs. STATE OF UTTARAKHAND
February 25, 2020
COMMANDANT SPECIAL POLICE UTTARAKHAND Vs. HAMIDAN
January 3, 2020
COMMISSIONER OF COMMERCIAL TAX, DEHRADUN Vs. BANSAL TRANSFORMERS PVT. LTD.
December 30, 2020
COMMISSIONER, COMMERCIAL TAX Vs. KALINDI MEDICARE PVT. LTD.
December 30, 2020
DAKSHINI KICHHA KISAN SEVA SAHKARI SAMITI LTD KICHCHA Vs. STATE OF UTTARAKHAND
July 3, 2020
DAMINI SAINI Vs. STATE OF UTTARAKHAND
October 16, 2020
DARPAN SINGH BAFILA Vs. STATE OF UTTARAKHAND
July 20, 2020
DASHRATH SINGH Vs. STATE OF UTTARAKHAND
August 21, 2020
DASRATH KUMAR Vs. JAGJEET SINGH
January 8, 2020
DAVID Vs. STATE OF UTTARAKHAND
February 20, 2020
DAYA RAM VERMA Vs. STATE OF UTTARAKHAND
July 6, 2020
DEENA Vs. STATE OF UTTARAKHAND
October 19, 2020
DEEP VOHRA Vs. STATE OF UTTARAKHAND
November 19, 2020
DEEPAK KAPOOR Vs. SATISH CHANDRA MATHUR
October 13, 2020
DEEPAK MITTAL Vs. STATE OF UTTARAKHAND
November 3, 2020
DEEPALI SHARMA Vs. HIGH COURT OF UTTARAKHAND AND ORS.
January 29, 2020
DEV KUMAR Vs. STATE OF UTTARAKHAND
September 10, 2020
DEVENDRA SINGH KHINCHIYAL Vs. STATE OF UTTARAKHAND
December 31, 2020
DEVENDRA SOLANKI Vs. STATE OF UTTARAKHAND
March 16, 2020
DHANPAL SINGH Vs. I.I.T. ROORKEE
December 8, 2020
DHARAMVEER SINGH Vs. LAJWANTI DEVI
August 24, 2020
DINESH KUMAR RAO Vs. G.B. PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
March 5, 2020
DIVISIONAL FOREST DEVELOPMENT MANAGER UTTARAKHAND FOREST DEVELOPMENT CORPORATION Vs. SRI RAM DAYAL
December 9, 2020
DR. ASHUTOSH SINGH Vs. STATE OF UTTARAKHAND
October 20, 2020
DR. MANISH PANT Vs. STATE OF UTTARAKHAND
March 3, 2020
FAHIMUDDIN Vs. STATE OF UTTARAKHAND
December 3, 2020
FAIM@ FAMMU Vs. STATE OF UTTARAKHAND
July 24, 2020
FARMAN ALI Vs. STATE OF UTTARAKHAND
October 19, 2020
GAJE SINGH Vs. STATE OF UTTARAKHAND
January 8, 2020
GAJENDRA SINGH PUNDIR Vs. STATE OF UTTARAKHAND
December 9, 2020
GANESH SINGH Vs. STATE OF UTTARAKHAND
February 14, 2020
GANGA GIRI GOSWAMI Vs. UNION OF INDIA AND ORS.
April 20, 2020
GANGA RAM Vs. STATE OF UTTARAKHAND
February 10, 2020
GAURAV @ NILWA Vs. STATE OF UTTARAKHAND
March 13, 2020
GAURAV KUMAR ALIAS FAUZI Vs. STATE OF UTTARAKHAND
March 12, 2020
GEETA Vs. STATE OF UTTARAKHAND
January 6, 2020
GIRISH CHANDRA JOSHI Vs. STATE OF UTTARAKHAND
October 14, 2020
GMW PRIVATE LIMITED Vs. UTTARAKHAND JAL VIDYUT NIGAM LTD.
February 26, 2020
GOPAL Vs. STATE OF UTTARAKHAND
November 21, 2020
GOPAL SINGH RAWAT Vs. STATE OF UTTARAKHAND
October 15, 2020
GULFAM Vs. STATE OF UTTARAKHAND
September 10, 2020
GULFASHA Vs. STATE OF UTTARAKHAND
February 10, 2020
GURBACHAN SINGH Vs. STATE OF UTTARAKHAND
November 3, 2020
GURDEEP SINGH Vs. STATE OF UTTARANCHAL
October 14, 2020
GURJEET KAUR AND ORS. Vs. SATWANT SINGH AND ORS.
August 17, 2020
GURMEJ SINGH Vs. STATE OF UTTARAKHAND
October 8, 2020
GURNAIT SINGH Vs. ASHOK KUMAR
July 8, 2020
GURU TEG BAHADUR SENIOR SECONDARY SCHOOL Vs. VIRENDRA SINGH CHADHA
December 16, 2020
HAMID HUSSAIN Vs. STATE OF UTTARAKHAND
December 31, 2020
HARI RAM Vs. STATE OF UTTARAKHAND
August 5, 2020
HARI SINGH Vs. VIDYA DEVI AND ORS.
July 29, 2020
HARI SINGH RANA Vs. STATE OF UTTARAKHAND
December 4, 2020
HARISH CHANDRA Vs. STATE OF UTTARAKHAND
September 9, 2020
HARISH CHANDRA BHATT Vs. STATE OF UTTARAKHAND
November 20, 2020
HARISH RAUTELA Vs. STATE OF UTTARAKHAND
December 22, 2020
HARISH SINGH ADHIKARI Vs. STATE OF UTTARAKHAND
January 8, 2020
HARISH SINGH FARTIYAL Vs. STATE OF UTTARAKHAND
December 11, 2020
HARISH SINGH MEHRA Vs. STATE OF UTTARAKHAND
October 8, 2020
HARKESH @ RAKESH SAINI & OTHERS Vs. STATE OF UTTARAKHAND
January 9, 2020
HARVINDER SINGH Vs. STATE OF UTTARAKHAND
November 20, 2020
HAYAT SINGH Vs. STATE OF UTTARANCHAL
October 12, 2020
HEMA DEVI Vs. STATE OF UTTARAKHAND.
February 12, 2020
HEMA DEVI & OTHERS Vs. STATE OF UTTARAKHAND
January 10, 2020
HEMLATA SAINI Vs. STATE OF UTTARAKHAND
February 24, 2020
HIMALAYA FREEZED PRODUCTS PVT. LTD. AND ORS. Vs. PUNJAB NATIONAL BANK
May 18, 2020
HIMANSHU CHANDOLA Vs. STATE OF UTTARAKHAND
March 16, 2020
HIMANSHU JOSHI Vs. UTPAL KUMAR
August 20, 2020
HIMANSHU PRITISH NEGI Vs. STATE OF UTTARAKHAND
November 21, 2020
HITENDRA SINGH Vs. STATE OF UTTARAKHAND
January 22, 2020
HITESH VERMA Vs. STATE OF UTTARAKHAND
July 20, 2020
HUSAN ALI Vs. STATE OF UTTARAKHAND
October 6, 2020
IKRAM Vs. STATE OF UTTARAKHAND
January 22, 2020
IMRAN Vs. STATE OF UTTARAKHAND
January 9, 2020
IN THE MATTER OF Vs. DIRECTOR GENERAL SCHOOL EDUCATION
July 1, 2020
IQLAS KHAN Vs. STATE OF UTTARAKHAND
July 13, 2020
IRSHAD HUSSAIN Vs. CENTRAL BUREAU OF INVESTIGATION
March 2, 2020
ISHANK Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION, HARIDWAR AND ORS.
September 15, 2020
ISHWAR SINGH BORA Vs. STATE OF UTTARAKHAND
November 3, 2020
ISLAM Vs. STATE OF UTTARAKHAND
December 3, 2020
JAGDISH Vs. STATE OF UTTARAKHAND
July 13, 2020
JAGDISH CHANDRA TIRUWA Vs. STATE OF UTTARAKHAND
November 26, 2020
JAGDISH NEGI Vs. STATE OF UTTARAKHAND
December 14, 2020
JAGDISH RAM Vs. JAI RAJ SHAH
November 4, 2020
JAI PRAKASH Vs. STATE OF UTTARAKHAND
January 7, 2020
JAIBEER SINGH-BIRENDRA SINGH AND SONS. Vs. STATE OF UTTARAKHAND
March 6, 2020
JAJVINDER SINGH Vs. STATE OF UTTARAKHAND
August 19, 2020
JALALUDDIN Vs. STATE OF UTTARAKHAND
December 1, 2020
JALAM SINGH RANA Vs. STATE OF UTTARAKHAND
February 14, 2020
JAMEEL Vs. RAO NAUSAD KHAN AND ORS.
September 9, 2020
JANKI PANDEY Vs. LT. COL GIRJIA SHANKAR MUNGALI
March 11, 2020
JAPINDER SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
June 10, 2020
JARIPH ALAM Vs. DISTRICT MAGISTRATE NAINITAL
June 20, 2020
JASBEER MARWAH Vs. STATE OF UTTARAKHAND AND ORS.
June 2, 2020
JAUHAR SINGH Vs. STATE OF U P
June 19, 2020
JAVED WARSI Vs. STATE OF UTTARAKHAND
October 8, 2020
JAWAHAR LAL Vs. STATE OF UTTARAKHAND
January 8, 2020
JAYESH KUMAR Vs. STATE OF UTTARAKHAND
March 13, 2020
JEEWAN DAS KUNDAN LAL Vs. KRISHI UTPADAN MANDI SAMITI, RISHIKESH
March 18, 2020
JERNAIL SINGH Vs. STATE OF UTTARAKHAND
November 23, 2020
JINDAL REFINERIES LIMITED Vs. MANJU AND ORS.
January 6, 2020
JITENDRA JOSHI Vs. STATE OF UTTARAKHAND
May 27, 2020
JOGENDRA SINGH Vs. MUKUL JOSHI AND ORS.
September 29, 2020
JUGAL KISHORE Vs. 5TH ADDITIONAL DISTRICT JUDGE, NAINITAL AND ORS.
August 7, 2020
K. R. L. WASTE MANAGEMENT (HARIDWAR) PVT. LTD. Vs. NAGAR NIGAM HARIDWAR OFFICE
November 5, 2020
KALLU Vs. STATE OF UTTARAKHAND
December 4, 2020
KAMALA DEVI Vs. GHANSHYAM BHAGAT
October 3, 2020
KAMAR ALAM & COMPANY Vs. CHIEF ENGINEER, S.S.W.
November 5, 2020
KAMINI VERMA Vs. R MEENAKSHI SUNDRAM
November 19, 2020
KAMLESH Vs. STATE OF UTTARAKHAND
March 13, 2020
KAMLJEET SINGH Vs. STATE OF UTTARAKHAND
March 18, 2020
KANCHAN MANDAL Vs. STATE OF UTTARAKHAND
October 7, 2020
KANHAIYA KUMAR SINGH Vs. STATE OF UTTARAKHAND
June 12, 2020
KAPIL Vs. STATE OF UTTARAKHAND
December 10, 2020
KAPIL DAGAR Vs. STATE OF UTTARAKHAND
December 24, 2020
KARANPAL Vs. STATE OF UTTARAKHAND
January 6, 2020
KASHIF RAO Vs. STATE OF UTTARAKHAND
November 24, 2020
KAUSHALAYA MALIK Vs. STATE OF UTTARAKHAND
August 20, 2020
KAVINDER SINGH Vs. STATE OF UTTARAKHAND
February 26, 2020
KAVIRAJ MOUNI Vs. STATE OF UTTARAKHAND
November 27, 2020
KAWAL SHARMA Vs. STATE OF UTTARAKHAND AND ORS.
July 8, 2020
KERALA AYURVEDIC CO-OPERATIVE SOCIETY LTD. Vs. STATE OF UTTARAKHAND
February 13, 2020
KESHAV RAM Vs. UNION OF INDIA
June 12, 2020
KHAJAN SINGH Vs. R. MEENAKSHI SUNDARAM
October 5, 2020
KHALEEK AHMAD Vs. STATE OF UTTARAKHAND
December 14, 2020
KHASTI DEVI Vs. GITA
October 14, 2020
KHILA DEVI Vs. STATE OF UTTARAKHAND AND ORS.
July 9, 2020
KHIM GIRI Vs. STATE OF UTTARANCHAL
December 8, 2020
KHUSHAL SINGH RANA Vs. STATE OF UTTARAKHAND
January 3, 2020
KHUSHWANT SINGH Vs. STATE OF UTTARAKHAND
November 6, 2020
KIRAN PAL SAINI Vs. STATE OF UTTARAKHAND
February 20, 2020
KISAN RAM Vs. STATE OF UTTARAKHAND
February 25, 2020
KISHAN CHAND Vs. UNION OF INDIA
January 8, 2020
KISHAN LAL ARORA AND ORS. Vs. STATE OF UTTARAKHAND
December 3, 2020
KISHAN SINGH AND ORS. Vs. BHUPENDRA SINGH AND ORS.
June 22, 2020
KOHLI SUPPLIERS Vs. COMMISSIONER, COMMERCIAL TAXES, DEHRADUN
November 3, 2020
KOMAL Vs. STATE OF UTTARAKHAND
October 15, 2020
KRISHAN KUMAR SINGHAL Vs. PUNJAB SINDH KSHETRA AND ORS.
January 10, 2020
KRISHNA SHAMSHER Vs. STATE OF UTTARAKHAND
June 15, 2020
KRISHNA SHAMSHER JB RANA Vs. STATE OF UTTARKHAND
February 25, 2020
KULDEEP SINGH PANWAR AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
June 10, 2020
KUMKUM PANDEY Vs. G.B. PANT UNIVERSITY OF AGRICULTURE & TECHNOLOGY
January 8, 2020
KUNAL KAPOOR Vs. STATE OF UTTARAKHAND
January 9, 2020
KUNDAN SINGH Vs. STATE OF UTTARAKHAND
July 9, 2020
KUNDAN SINGH PREM SINGH JAMNAL Vs. STATE OF UTTARAKHAND
November 5, 2020
KUNWAR LAL Vs. ESTATES OFFICER INSTITUTE OF TECHNOLOGY
November 4, 2020
L.K. PANT Vs. STATE OF UTTARAKHAND
February 12, 2020
LAL BAHADUR SINGH Vs. STATE OF UTTARAKHAND AND ORS.
June 30, 2020
LALIT SETHI Vs. STATE OF UTTARAKHAND
March 13, 2020
LEELA DEVI Vs. STATE OF UTTARAKHAND
September 4, 2020
LEELA SINGH Vs. STATE OF UTTARAKHAND
November 18, 2020
LORDS CREATIVE INFRA SOLUTIONS PVT. LTD. AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
July 21, 2020
M. BHUSHAN SAKLANI Vs. UNION OF INDIA
December 31, 2020
M. S. BAISOYA MEDIA PRIVATE LIMITED Vs. NORTHERN INDIA HOLDING PRIVATE LTD.
November 5, 2020
M/S. MAHVIR TRANSMISSION UDYOG PRIVATE LIMITED Vs. DAKSHINANCHAL VIDYUT VITRAN NIGAM LIMITED
May 22, 2020
M/S.HOTEL URVASHI Vs. UTTARAKHAND POWER CORPORATION LTD.
July 8, 2020
MADAN KUMAR Vs. STATE OF UTTARANCHAL
October 12, 2020
MADHU BAHUGUNA Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
September 4, 2020
MADHU BAHUGUNA Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
January 9, 2020
MADHU BALA Vs. STATE OF UTTARAKHAND AND ORS.
June 12, 2020
MAHADEVI KANYA PATHSHALA COLLEGE SOCIETY Vs. COMMISSIONER, GARHWAL MANDAL, PAURI GARHWAL
January 8, 2020
MAHADEVI KANYA PATHSHALA SOCIETY Vs. STATE OF UTTARAKHAND
October 5, 2020
MAHANT RAMANAND PURI Vs. STATE OF UTTARAKHAND
December 22, 2020
MAHBOOB Vs. STATE OF UTTARAKHAND
August 4, 2020
MAHENDAR SINGH Vs. STATE OF UTTARAKHAND
September 10, 2020
MAHENDRA SINGH Vs. STATE OF UTTARAKHAND AND ORS.
August 10, 2020
MAHESH BELWAL Vs. POONAM BELWAL
February 19, 2020
MAHIPAL SINGH Vs. STATE OF UTTARAKHAND
January 7, 2020
MAHMOOD @ MOODA Vs. STATE OF UTTARAKHAND
February 7, 2020
MAHTAB Vs. STATE OF UTTARAKHAND
February 6, 2020
MALAK RAJ Vs. STATE OF UTTARAKHAND
September 10, 2020
MALAK SINGH Vs. STATE OF UTTARAKHAND
December 18, 2020
MAMTA DEVI Vs. STATE OF UTTARAKHAND
February 13, 2020
MANISH KUMAR AGARWAL Vs. STATE OF UTTARAKHAND
September 10, 2020
MANJEET KUMAR Vs. STATE OF UTTARAKHAND
August 12, 2020
MANKIEWICZ SINGAPORE LLP Vs. ACT FIBREGLASS LTD.
February 24, 2020
MANMOHAN KANDWAL AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
April 28, 2020
MANOJ BACHKHETI Vs. STATE OF UTTARAKHAND
January 30, 2020
MANOJ KUMAR GANGWAR Vs. STATE OF UTTARAKHAND
February 7, 2020
MANUJENDRA SHAH AND ORS. Vs. SURENDRA SINGH AND ORS.
October 8, 2020
MASOOM JAHAN Vs. STATE OF UTTARAKHAND
November 19, 2020
MATA VAISHNO DEVI BAL VIDYA MANDIR TRUST SOCIETY Vs. STATE OF UTTARAKHAND
July 6, 2020
MEENU Vs. STATE OF UTTARAKHAND
June 9, 2020
MEHARBAN Vs. STATE OF UTTARAKHAND
September 4, 2020
MINAKSHI SINGH Vs. STATE OF UTTARAKHAND
October 12, 2020
MOBIN KHAN Vs. STATE OF UTTARAKHAND
March 4, 2020
MOHAMAD SAHROOKH Vs. STATE OF UTTARAKHAND
March 3, 2020
MOHAMMAD Vs. STATE OF UTTARAKHAND
January 13, 2020
MOHAMMAD KAMIL Vs. STATE OF UTTARAKHAND
December 11, 2020
MOHAN CHANDRA JOSHI Vs. UNION OF INDIA
March 4, 2020
MOHAN LAL SAH AND ORS. Vs. SHERWOOD DIOCESAN COLLEGE SOCIETY AND ORS.
August 18, 2020
MOHD DANISH Vs. STATE OF UTTARAKHAND
November 3, 2020
MOHD JAKIR Vs. STATE OF UTTARAKHAND
September 4, 2020
MOHD. DANISH Vs. STATE OF UTTARAKHAND
March 3, 2020
MOHD. SALEEM Vs. STATE OF UTTARAKHAND
January 22, 2020
MOHD. SHAKIR AND ORS. Vs. BANK OF BARODA AND ORS.
October 29, 2020
MOHD. VASEEM Vs. STATE OF UTTARAKHAND AND ORS.
June 11, 2020
MOHD. YUNUS Vs. STATE OF UTTARAKHAND AND ORS.
September 21, 2020
MOHIT GARJOLA Vs. STATE OF UTTARAKHAND
December 2, 2020
MOHIT NEGI Vs. STATE OF UTTARAKHAND
March 2, 2020
MOHSIN Vs. STATE OF UTTARAKHAND
August 13, 2020
MONU KUMAR Vs. STATE OF UTTARAKHAND
October 7, 2020
MOR SINGH Vs. STATE OF UTTARAKHAND
November 3, 2020
MRITYUANJAY GUPTA Vs. UNION OF INDIA
November 24, 2020
MUKUL MALIK Vs. STATE OF UTTARAKHAND
October 6, 2020
MUSTKEEM Vs. STATE OF UTTARAKHAND
December 2, 2020
MUSTKEEM Vs. STATE OF UTTARAKHAND
July 7, 2020
NAGAR NIGAM KASHIPUR Vs. DEV BHUMI UTTARAKHAND SAFAI KARMACHARI SANGH
March 16, 2020
NAGAR NIGAM, DEHRADUN Vs. MAHANT DEVENDRA DAS
July 22, 2020
NAJREEN Vs. STATE OF UTTARAKHAND
November 24, 2020
NAND KISHORE KANDWAL Vs. STATE OF UTTARAKHAND.
February 24, 2020
NANHA Vs. STATE OF UTTARAKHAND
October 19, 2020
NARAYAN SINGH BISHT Vs. STATE OF UTTARAKHAND
February 27, 2020
NARESH KUMAR SAINI Vs. SHEETAL SAINI
December 30, 2020
NARESH SINGH Vs. STATE OF UTTARAKHAND
December 3, 2020
NATIONAL INSURANCE CO. LTD Vs. BHUWAN CHANDRA GUNWANT
February 12, 2020
NATIONAL INSURANCE COMPANY LTD Vs. TEERATH KAUR
June 22, 2020
NAVDEEP SINGH Vs. STATE OF UTTARAKHAND
November 19, 2020
NAVJOT SINGH HEERA Vs. STATE OF UTTARAKHAND
December 14, 2020
NAZIM Vs. STATE OF UTTARAKHAND
January 15, 2020
NEELAM KANWAL @ JALAL Vs. STATE OF UTTARAKHAND
March 16, 2020
NEEMA Vs. R. MEENAKSHI SUNDARAM
November 24, 2020
NEERAJ KUMAR AGARWAL Vs. STATE OF UTTARAKHAND
November 3, 2020
NIKIL KUMAR Vs. STATE OF UTTARAKHAND
February 18, 2020
NIRMAN NIGAM LTD. UNIT-2 Vs. TRIBUNAL COMMERCIAL TAX
November 20, 2020
NISHANT KUMAR Vs. STATE OF UTTARAKHAND
November 5, 2020
NITESH GOYAL Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
September 9, 2020
NIZAMUDDIN Vs. STATE OF UTTARAKHAND
March 3, 2020
NURSERY KINDER GARDEN SHRI GANDHI BAL NIKETAN Vs. STATE OF UTTARAKHAND AND ORS.
September 21, 2020
OM PRAKASH SARNA Vs. STATE OF UTTARAKHAND
October 12, 2020
OMVEER SINGH Vs. STATE OF UTTARAKHAND
February 24, 2020
OSAMA Vs. STATE OF UTTARAKHAND
December 9, 2020
P.K. AHLUVALIA Vs. STATE OF UTTARAKHAND
January 8, 2020
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January 9, 2020
PARAMJEET Vs. SENIOR SUPERINTENDENT OF POLICE
November 24, 2020
PARAMJEET KAUR Vs. AHSAN ALI
November 3, 2020
PARAMJEET KAUR & OTHERS Vs. STATE OF UTTARAKHAND
January 7, 2020
PARAMJEET SINGH Vs. STATE OF UTTARAKHAND
March 12, 2020
PARDEEP KUMAR Vs. STATE OF UTTARAKHAND
January 2, 2020
PARVATI DEVI Vs. BANK OF BARODA
January 2, 2020
PARVESH KUMAR Vs. STATE OF UTTARAKHAND
November 24, 2020
PARVEZ Vs. STATE OF UTTARAKHAND
January 8, 2020
PARVEZ KHAN Vs. STATE OF UTTARAKHAND
September 10, 2020
PAWAN SAINI Vs. STATE OF UTTARAKHAND
February 25, 2020
PAWAN SHARMA & OTHERS Vs. STATE OF UTTARAKHAND
January 24, 2020
PAWANDEEP KAUR Vs. STATE OF UTTARAKHAND
February 3, 2020
PENTA REALTOR Vs. B. N. SINGH
September 2, 2020
PIKAM SINGH Vs. STATE OF UTTARAKHAND
October 9, 2020
POONAM KAUR Vs. STATE OF UTTARAKHAND
November 2, 2020
POONAM RANI AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
January 3, 2020
PRA COMPUTER PVT. LTD. Vs. UNION OF INDIA
February 17, 2020
PRABHU LAL BAHUGUNA Vs. UMESH SHARMA KAU
December 16, 2020
PRADEEP DUTTA Vs. DEHRADUN CLUB LTD.
December 4, 2020
PRAKASH SINGH Vs. STATE OF UTTARAKHAND
January 24, 2020
PRAMILA DEVI Vs. SHYAM SINGH
December 11, 2020
PRASANA DILEEP RAO DESH PANDEY Vs. STATE OF UTTARAKHAND
February 28, 2020
PRATAP Vs. STATE OF UTTARAKHAND
October 6, 2020
PRAVEEN KUMAR Vs. KALAM SINGH
June 24, 2020
PRAVIN KUMAR AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
October 1, 2020
PREETAM SINGH Vs. STATE OF UTTARAKHAND
March 13, 2020
PREETAM SINGH SANDHU Vs. STATE OF UTTARAKHAND
October 6, 2020
PREMVATI AND ORS. Vs. RAKESH KUMAR AND ORS.
January 8, 2020
PRITI SAXENA Vs. STATE OF UTTARAKHAND AND ORS.
March 2, 2020
PRIYA ARORA Vs. STATE OF UTTARAKHAND
September 8, 2020
PRIYA RANJAN Vs. STATE OF UTTARAKHAND
March 2, 2020
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December 23, 2020
PRL PROJECTS & INFRASTRUCTURE LTD Vs. PUBLIC WORKS DEPARTMENT
September 11, 2020
PROFESSOR G.S.TOMAR Vs. STATE OF UTTARAKHAND
June 23, 2020
PUNJAB SINDH KSHETRA Vs. CHUNIA DEVI AND ORS.
March 17, 2020
PUSHKAR SINGH Vs. STATE OF UTTARAKHAND
October 8, 2020
PUSHPA DEVI Vs. COMMISSIONER GARHWAL MANDAL
March 3, 2020
R. K. AGRAWAL Vs. GOVIND BALLABH PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
November 5, 2020
RAEES AHMAD Vs. STATE OF UTTARAKHAND
December 2, 2020
RAHEES AHMAD Vs. K. K. UPADHYAY
November 24, 2020
RAHUL Vs. STATE OF UTTARAKHAND
February 20, 2020
RAHUL @ KANNU Vs. STATE OF UTTARAKHAND
August 12, 2020
RAHUL SINGH Vs. STATE OF UTTARAKHAND
March 3, 2020
RAJ KIRAN SAXENA Vs. STATE OF UTTARAKHAND
January 7, 2020
RAJ SINGH Vs. STATE OF UTTARAKHAND
December 8, 2020
RAJANI BHATT Vs. STATE OF UTTARAKHAND AND ORS.
February 28, 2020
RAJAT RAJPUT Vs. STATE OF UTTARAKHAND
February 24, 2020
RAJEEV KHATRI Vs. STATE OF UTTARAKHAND
December 10, 2020
RAJEEV KUMAR GANDHI Vs. STATE OF UTTARAKHAND AND ORS.
January 22, 2020
RAJENDRA KUMAR POKHARIYAL Vs. STATE OF UTTARAKHAND
November 4, 2020
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November 19, 2020
RAJENDRA SINGH NEGI Vs. STATE OF UTTARAKHAND
October 8, 2020
RAJENDRA SINGH NEGI Vs. STATE OF UTTARAKHAND
February 14, 2020
RAJESH KUSHWAH Vs. STATE OF UTTARAKHAND
December 29, 2020
RAJESH TREHAN AND ORS. Vs. STATE OF UTTARAKHAND
May 12, 2020
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July 24, 2020
RAJNISH JINDAL AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
June 5, 2020
RAJVIR SINGH Vs. STATE OF UTTARAKHAND
November 23, 2020
RAKESH KUMAR BHANDARI Vs. STATE OF UTTARAKHAND
July 31, 2020
RAKESH MITTAL Vs. C.B.I., SPE, DEHRADUN
March 13, 2020
RAKSHIT JOSHI Vs. STATE OF UTTARAKHAND
July 27, 2020
RAM AVATAR JINDAL Vs. MANAV BHARTI SCHOOL
July 1, 2020
RAM JIYAVAN Vs. KANHAIYA LAL
October 1, 2020
RAM KISHORE @ MUDDAR & OTHERS Vs. STATE OF UTTARAKHAND
January 7, 2020
RAM SINGH Vs. SARVESH KUMAR MITTAL
March 3, 2020
RAM SINGH Vs. STATE OF UTTARAKHAND
February 26, 2020
RAMAN SHARMA Vs. STATE OF UTTARAKHAND
January 13, 2020
RAMAN SINGH BISHT Vs. STATE OF UTTARAKHAND
August 20, 2020
RAMPHAL Vs. SHRIRAM TRANSPORT FINANCE COMPANY LTD
November 21, 2020
RAMVEER Vs. STATE OF UTTARAKHAND
October 6, 2020
RANDHIR SINGH Vs. STATE OF UTTARAKHAND
January 3, 2020
RANJEET SINGH Vs. STATE OF UTTARAKHAND
September 1, 2020
RAVI Vs. STATE OF UTTARAKHAND
June 19, 2020
RAVINDER Vs. STATE OF UTTARAKHAND
March 6, 2020
RAVINDER JUGRAN Vs. STATE OF UTTARAKHAND
January 6, 2020
RAVINDER JUGRAN Vs. STATE OF UTTARAKHAND
March 4, 2020
RAVINDRA KUMAR GUPTA AND SONS Vs. UNION OF INDIA AND ORS.
June 9, 2020
RAVINDRA NATH Vs. VIDHAN RAY AND ORS.
October 3, 2020
RAVINDRA SINGH Vs. STATE OF UTTARAKHAND
August 10, 2020
REENA RANI Vs. STATE OF UTTARAKHAND
December 2, 2020
RENU DEVI Vs. STATE OF UTTARAKHAND
February 19, 2020
RENU DEVI AND ORS. Vs. HARISH SINGH AND ORS.
June 15, 2020
RENU RAWAT Vs. MANWAR SINGH RAWAT
December 21, 2020
RENUKA CHAUDHARY Vs. STATE OF UTTARAKHAND
December 11, 2020
RESHAM SINGH Vs. STATE OF UTTARAKHAND
August 27, 2020
REVADHAR Vs. STATE OF UTTARAKHAND
October 6, 2020
REWA PANDE Vs. RAMESH
June 23, 2020
RICHA BISHT AND ORS. Vs. UNION OF INDIA AND ORS.
March 11, 2020
RISHABH TOMAR Vs. STATE OF UTTARAKHAND
February 26, 2020
ROLI JOSHI Vs. STATE OF UTTARAKHAND
June 4, 2020
ROOMA DEVI Vs. UTTARAKHAND SUBORDINATE SERVICE SELECTION COMMISSION AND ORS.
November 19, 2020
ROOP SINGH KATHAYAT Vs. STATE OF UTTARAKHAND
February 18, 2020
ROOP SINGH NEGI Vs. STATE OF UTTARAKHAND
June 16, 2020
ROSHAN SINGH Vs. STATE OF UTTARAKHAND
September 4, 2020
RUBY KHATOON Vs. STATE OF UTTARAKHAND
February 17, 2020
RUKHSANA Vs. PAWAN KUMAR SHARMA
September 22, 2020
RUPESH GOYAL Vs. STATE OF UTTARAKHAND
March 13, 2020
RURAL LITIGATION AND ENTITLEMENT KENDRA Vs. STATE OF UTTARAKHAND
June 9, 2020
SABNAM Vs. IMRAN AHMAD
October 12, 2020
SACHIN CHAUDHARY Vs. STATE OF UTTARAKHAND
October 13, 2020
SADHAN GOSWAMI Vs. STATE OF UTTARAKHAND
March 3, 2020
SADHAN SAMITI SACHIV PARISHAD Vs. STATE OF UTTARAKHAND AND ORS.
June 23, 2020
SADIK ALIAS TINU Vs. STATE OF UTTARAKHAND
December 22, 2020
SAHBAZ NASIR Vs. STATE OF UTTARAKHAND
October 6, 2020
SAHIB Vs. STATE OF UTTARAKHAND
June 19, 2020
SAHRUKH Vs. STATE OF UTTARAKHAND
October 6, 2020
SAJID Vs. STATE OF UTTARAKHAND
July 3, 2020
SAJJU Vs. STATE OF UTTARAKHAND
December 11, 2020
SALIM Vs. STATE OF UTTARAKHAND
October 6, 2020
SANDEEP SINGH Vs. STATE OF UTTARAKHAND
September 10, 2020
SANDEEP UNIYAL Vs. TEHRI HYDROELECTRIC DEVELOPMENT CORPORATION INDIA LIMITED
June 22, 2020
SANGEETA CHAUHAN Vs. STATE OF UTTARAKHAND
July 9, 2020
SANGEETA KANDWAL Vs. SUNDER LAL KANDWAL
December 9, 2020
SANGITA. Vs. STATE OF UTTARAKHAND
February 24, 2020
SANJAY DHIMAN Vs. PUNJAB NATIONAL BANK
January 6, 2020
SANJAY KUMAR AGARWAL Vs. STATE OF UTTARAKHAND
March 5, 2020
SANJAY SINGH RANA Vs. STATE OF UTTARAKHAND
January 15, 2020
SANJEEV KUMAR Vs. STATE OF UTTARAKHAND
December 15, 2020
SANNOO Vs. STATE OF UTTARAKHAND
October 1, 2020
SANTOSH Vs. STATE OF UTTARAKHAND
January 22, 2020
SANTOSH BAINJWAL Vs. STATE OF UTTARAKHAND
October 21, 2020
SANTOSH KUMAR Vs. STATE OF UTTARAKHAND
June 17, 2020
SAROJ DHAPOLA Vs. STATE OF UTTARAKHAND
February 23, 2020
SATPAL SINGH Vs. STATE OF UTTARAKHAND
October 6, 2020
SATYA PRAKASH CHAUHAN Vs. UNION OF INDIA
February 11, 2020
SAUD Vs. STATE OF UTTARAKHAND
December 4, 2020
SEEMA GUPTA Vs. MANOJ KUMAR
November 3, 2020
SEEMA RAWAT Vs. STATE OF UTTARAKHAND
December 16, 2020
SHAFI SALMANI Vs. STATE OF UTTARAKHAND
November 20, 2020
SHAGUFTA Vs. STATE OF UTTARAKHAND
October 8, 2020
SHAH CONCAST PVT. LTD. Vs. STATE OF UTTARAKHAND
January 6, 2020
SHAHBAN Vs. STATE OF UTTARAKHAND
January 9, 2020
SHAHJOR Vs. STATE OF UTTARAKHAND
December 11, 2020
SHAJAD ALI Vs. STATE OF UTTARAKHAND
October 7, 2020
SHAKIB Vs. STATE OF UTTARAKHAND
December 24, 2020
SHAKIL AHMAD Vs. STATE OF UTTARAKHAND
October 12, 2020
SHAMIM AHMAD Vs. STATE OF UTTARAKHAND
January 7, 2020
SHAMSHAD Vs. PARACHINAR BIRADARI
August 17, 2020
SHAMSHER ALIAS MASIDA Vs. STATE OF UTTARAKHAND
October 6, 2020
SHANTI DEVI Vs. STATE OF UTTARANCHAL
August 31, 2020
SHANTI DEVI Vs. STATE OF UTTARAKHAND
March 4, 2020
SHARAFAT ALI Vs. STATE OF UTTARAKHAND
November 24, 2020
SHAUKAT Vs. DISTRICT MAGISTRATE HARIDWAR
February 27, 2020
SHEKHAR CHANDRA JOSHI Vs. STATE OF UTTARAKHAND
December 8, 2020
SHIREESH GUPTE Vs. STATE OF UTTARAKHAND
March 16, 2020
SHIVA DUTTA Vs. CHIEF EXECUTIVE OFFICER, URRDA, PANCHAYAT BHAWAN
December 4, 2020
SHIVAM MINES & MINERALS Vs. STATE OF UTTARAKHAND
October 16, 2020
SHIVANI Vs. STATE OF UTTARAKHAND
March 18, 2020
SHIVANSHU JOSHI Vs. STATE OF UTTARAKHAND
November 6, 2020
SHIVENDER SINGH Vs. STATE OF UTTARAKHAND
October 1, 2020
SHRAVAN SINGH Vs. STATE OF UTTARAKHAND
November 19, 2020
SHRIRAM GENERAL INSURANCE COMPANY LTD. Vs. ARVIND CHAUHAN
February 24, 2020
SHUBHAM KUMAR Vs. STATE OF UTTARAKHAND
January 30, 2020
SHYAM SINGH Vs. STATE OF UTTARAKHAND
October 7, 2020
SIMRANJEET KAUR Vs. STATE OF UTTARAKHAND
November 28, 2020
SMT. KHUSBU @ KOKIL & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
December 31, 2020
SMT. ZAINAB Vs. STATE OF UTTARAKHAND
November 23, 2020
SOHAN LAL Vs. CHANDANI MATHUR
February 25, 2020
SOHAN LAL Vs. STATE OF UTTARAKHAND
February 27, 2020
SOHAN SINGH Vs. STATE OF UTTARAKHAND
October 14, 2020
SOMPAL SINGH Vs. STATE OF UTTARAKHAND
February 14, 2020
SONU Vs. STATE OF UTTARAKHAND
December 30, 2020
STATE OF U.P. Vs. SUSHILA DEVI
December 22, 2020
STATE OF UTTARAKHAND Vs. BABAR KHAN
December 28, 2020
STATE OF UTTARAKHAND Vs. PHOOLWA
December 28, 2020
STATE OF UTTARAKHAND Vs. NARESH CHANDRA BAUNTHIYAL
August 20, 2020
STATE OF UTTARAKHAND Vs. ANEESH AND ORS.
October 28, 2020
STATE OF UTTARAKHAND Vs. RAVI KANT KIRYANA
November 6, 2020
STATE OF UTTARAKHAND Vs. BHUPENDRA SINGH
June 24, 2020
STATE OF UTTARAKHAND Vs. VIKAS SNEHI
March 16, 2020
STATE OF UTTARAKHAND Vs. JANKI BARTWAL
February 11, 2020
STATE OF UTTARAKHAND Vs. JAI PRAKASH
January 7, 2020
STATE OF UTTARAKHAND Vs. RAMESH CHANDRA JOSHI
February 19, 2020
STATE OF UTTARAKHAND AND ORS. Vs. BISHAN SINGH NAYAL
June 22, 2020
STATE OF UTTARANCHAL Vs. MATBAR SINGH RAWAT
December 30, 2020
SUBHASH KASHYAP Vs. STATE OF UTTARAKHAND
August 20, 2020
SUBRAMANIAN SWAMY Vs. STATE OF UTTARAKHAND
July 21, 2020
SUDESH KUMAR Vs. STATE OF UTTARAKHAND
July 10, 2020
SUDHIR GUPTA Vs. STATE OF UTTARAKHAND
March 13, 2020
SUDHIR KUMAR MEHTA AND ORS. Vs. SURESH MEHTA AND ORS.
October 9, 2020
SUKHDEV SINGH Vs. STATE OF UTTARAKHAND
March 19, 2020
SULEMAN Vs. STATE OF UTTARAKHAND
September 4, 2020
SULTAN AHMAD Vs. UTTARAKHAND POWER CORPORATION LIMITED
September 22, 2020
SUNDAR SINGH BORA Vs. STATE OF UTTARAKHAND
September 24, 2020
SUNDER LAL CHAUHAN Vs. STATE OF UTTARAKHAND
January 10, 2020
SUNIL BHATT Vs. STATE OF UTTARAKHAND
July 29, 2020
SUNIL PANWAR Vs. PUBLIC SERVICES TRIBUNAL, UTTARAKHAND
December 31, 2020
SUNIL SINGH Vs. STATE OF UTTARAKHAND
February 10, 2020
SUNITA Vs. RAVI KUMAR
September 4, 2020
SUNITA PANDEY Vs. STATE OF UTTARAKHAND
July 21, 2020
SUNNY ARORA Vs. ISHA
August 24, 2020
SURAJ SINGH Vs. STATE OF UTTARAKHAND
July 7, 2020
SURENDRA KUMAR Vs. STATE OF UTTARAKHAND
February 14, 2020
SURENDRA SINGH PANWAR AND ORS. Vs. STATE OF UTTARAKHAND
March 3, 2020
SURESH CHANDRA JOSHI Vs. STATE OF UTTARAKHAND AND ORS.
June 10, 2020
SURESH KUMAR Vs. JAI RAJ
November 23, 2020
SURJEET SINGH Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
February 12, 2020
SUSHEEL KUMAR Vs. STATE OF UTTARAKHAND
November 3, 2020
SUSHILA DEVI Vs. STATE OF UTTARAKHAND
October 1, 2020
SUSHRI SUMAN BAHANJI Vs. STATE OF UTTARAKHAND
March 16, 2020
SUSHRI SUMAN BAHANJI AND THREE OTHERS Vs. STATE OF UTTARAKHAND
March 16, 2020
SWAMI RUPENDRA PRAKASH Vs. SYNDICATE BANK
November 27, 2020
TABASSUM Vs. STATE OF UTTARAKHAND
November 6, 2020
TAHAL SINGH Vs. STATE OF UTTARAKHAND
November 25, 2020
TANUJA TOLIA Vs. STATE OF UTTARAKHAND
July 24, 2020
TENNA Vs. STATE OF UTTARANCHAL
October 7, 2020
TEXPLAS INDIA PVT. LTD. Vs. THE COMMISSIONER CUSTOMS, INTERNATIONAL CONTAINER DEPOT
August 6, 2020
TITU SAINI Vs. STATE OF UTTARAKHAND
November 23, 2020
UMA SINGH Vs. STATE OF UTTARAKHAND
September 24, 2020
UMA SINGH AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
September 24, 2020
UMESH KUMAR PAHWA Vs. BOARD OF DIRECTORS
January 8, 2020
UMESH KUMAR SHARMA Vs. STATE OF UTTARAKHAND
October 27, 2020
UNION OF INDIA Vs. ASSOCIATIONS OF CLASS I OFFICER
January 8, 2020
UNION OF INDIA Vs. KAMKHYA ENTERPRISES
November 5, 2020
URMILA MISHRA Vs. PRAGATI PAPERS INDUSTRIES LMT
February 19, 2020
USHA DEVI BHATT Vs. STATE OF UTTARAKHAND
November 23, 2020
USHA RANI Vs. STATE OF UTTARAKHAND
October 13, 2020
USHA SAH AND ORS. Vs. KAMLA SAH AND ORS.
June 19, 2020
USMAAN Vs. STATE OF UTTARAKHAND
January 22, 2020
USMAN Vs. STATE OF UTTARAKHAND
February 28, 2020
UTTARAKHAND COOPERATIVE SUGAR FACTORIES FEDERATION LIMITED Vs. SUMAN
February 10, 2020
UTTARAKHAND ROADWAYS KARAMCHARI UNION Vs. STATE OF UTTARAKHAND
January 9, 2020
UTTARAKHAND TRANSPORT CORPORATION KUMAUN REGION Vs. VIKASH KUMAR
February 20, 2020
UTTARAKHAND VIDYUT NIRMAN SWAYATT SAHKARITA Vs. UTTARAKHAND POWER CORPORATION LTD.
November 5, 2020
VAKEEL AND ORS. Vs. STATE OF UTTARAKHAND
March 4, 2020
VANI SHARMA Vs. STATE OF UTTARAKHAND
January 9, 2020
VARUN DEVAL Vs. STATE OF UTTARAKHAND
December 23, 2020
VEER SINGH BISHT Vs. STATE OF UTTARAKHAND
January 3, 2020
VEERENDRA SINGH PUNDIR Vs. STATE OF UTTARAKHAND
February 25, 2020
VIJAY CHANDRA RATURI Vs. STATE OF UTTARAKHAND
September 3, 2020
VIJAY KUMAR AGARWAL Vs. ASHOK KUMAR HANDA
August 29, 2020
VIJAY KUMAR CHAUHAN Vs. UTTARANCHAL POWER CORPORATION LTD.
January 2, 2020
VIJAY KUMAR KUSHWAHA Vs. CENTRAL BUREAU OF INVESTIGATION, DEHRADUN
November 23, 2020
VIJAY KUMAR LAKHERA Vs. STATE OF UTTARAKHAND
February 18, 2020
VIJAY SAHU Vs. STATE OF UTTARAKHAND
June 3, 2020
VIJAY SHANKER SHUKLA Vs. STATE OF UTTARAKHAND
January 3, 2020
VIJAY SINGH Vs. STATE OF UTTARAKHAND
February 26, 2020
VIJAYA PANDEY Vs. UCO BANK LTD.
July 7, 2020
VIJAYKANT SINGH AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
January 29, 2020
VIKRAMJEET SINGH Vs. STATE OF UTTARAKHAND
December 7, 2020
VIMAL KUMAR SHARMA Vs. GOVIND BALLABH PANT UNIVERSITY
March 4, 2020
VINOD Vs. STATE OF UTTARAKHAND
November 28, 2020
VINOD JOSHI Vs. STATE OF UTTARANCHAL
October 1, 2020
VINOD KUMAR Vs. MANDIR LAXMI NARAYAN
March 12, 2020
VINOD KUMAR Vs. STATE OF UTTARAKHAND
January 6, 2020
VINOD KUMAR ALIAS DAMPI Vs. STATE OF UTTARAKHAND
October 7, 2020
VINOD KUMAR KUNIYAL Vs. STATE OF UTTARAKHAND
October 20, 2020
VIPIN & OTHERS Vs. STATE OF UTTARAKHAND
January 15, 2020
VIRENDRA SINGH Vs. SATVEER SINGH
February 26, 2020
VISHAL Vs. STATE OF UTTARAKHAND
September 9, 2020
VISHNU Vs. STATE OF UTTARANCHAL
September 9, 2020
VIVEK @ SACHIN KUMAR Vs. STATE OF UTTARAKHAND
February 24, 2020
VIVEK KUMAR Vs. STATE OF UTTARAKHAND
February 27, 2020
WASIM Vs. STATE OF UTTARAKHAND
November 28, 2020
YASIN ANSARI Vs. MANPREET KAUR
January 3, 2020
YOGESH CHANDRA PANT Vs. HARSHA PANT @ HARSHA PANDEY
December 7, 2020
YOGESH JOSHI Vs. STATE OF UTTARAKHAND
February 3, 2020
YUKTI CONSTRUCTIONS PVT. LTD. Vs. STATE OF UTTARAKHAND
December 21, 2020
YUNUS (JUVENILE) Vs. STATE OF UTTARAKHAND
July 6, 2020
ZANDERS Vs. WAR MEMORIAL GIRLS AND BOYS HOSTEL SOCIETY
February 14, 2020