Case Index

Title
Date
A Vs. UNION OF INDIA
September 18, 2020
A K RAJESH KUMAR PANANGOTTU VEEDU Vs. MOHAMMED IQBAL
December 1, 2020
A MARINE INDUSTRIES MUNAMBAM, PALLIPORT P.O. Vs. UCO BANK
March 17, 2020
A. AJITH KUMAR Vs. STATE OF KERALA AND ORS.
February 27, 2020
A. ANANDAKUMARI Vs. A. FAZALUDEEN
March 10, 2020
A. DEVADAS Vs. STATE OF KERALA
July 16, 2020
A. G. JAYASREE Vs. AIRPORTS AUTHORITY OF INDIA
December 1, 2020
A. J. VARGHESE Vs. STATE OF KERALA
February 18, 2020
A. RAJESH Vs. STATE OF KERALA
June 10, 2020
A. SHANIDA BEEVI Vs. SCHEDULED CASTE SCHEDULED TRIBE COMMISSION
March 17, 2020
A. UNNIKRISHNAN Vs. P. MANOHARAN
February 17, 2020
A.A.THOMAS Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
December 16, 2020
A.BALAKRISHNAN Vs. CIRCLE INSPECTOR OF POLICE
November 24, 2020
A.BOVAS Vs. ARBITRATOR (N.H.) AND DISTRICT COLLECTOR
October 12, 2020
A.D.GIREESH Vs. K.R.RAJI
May 20, 2020
A.DHARMARAJ RASSALAM Vs. RAMAMOORTHY VENKADASALAM
August 14, 2020
A.E.GAFOOR Vs. DISTRICT POLICE CHIEF
February 18, 2020
A.G. ALEXANDER Vs. INDUSTRIAL FINANCE CORPORATION
November 27, 2020
A.G.LAL Vs. STATE OF KERALA
August 5, 2020
A.GOPAKUMAR Vs. LIFE INSURANCE CORPORATION OF INDIA
November 19, 2020
A.J.DEVDUTH Vs. STATE OF KERALA
November 13, 2020
A.J.JOSEPH Vs. DISTRICT POLICE CHIEF
March 23, 2020
A.JAGADEESH Vs. STATE OF KERALA
October 5, 2020
A.JAYARAMAN Vs. STATE ELECTION COMMISSIONER
December 8, 2020
A.K. MONFORT Vs. JESSY MONFORT
January 6, 2020
A.K. NOUSHAD Vs. VILLAGE OFFICER
August 26, 2020
A.K. SHAMSAD Vs. STATE OF KERALA
December 22, 2020
A.K.NAZAR Vs. INSURANCE REGULATORY AND DEVELOPMENT
January 7, 2020
A.K.NAZEER Vs. STATE OF KERALA
October 15, 2020
A.KISHORE Vs. STATE BANK OF INDIA
August 17, 2020
A.L.GEORGE Vs. DIRECTOR GENERAL OF POLICE AND STATE POLICE CHIEF
August 21, 2020
A.M.KHARIM Vs. STATE OF KERALA
August 14, 2020
A.M.NOUSHAD Vs. REGIONAL TRANSPORT AUTHORITY
February 10, 2020
A.MAHENDRAN Vs. THE STATE CO OPERATIVE ELECTION COMMISSION
December 3, 2020
A.P.K. VINOD Vs. STATE CO-OPERATIVE ELECTION COMMISSION
February 17, 2020
A.P.NARAYANA PISHARADY Vs. EXECUTIVE ENGINEER
December 8, 2020
A.S. LATHEEF SAIT Vs. ASSISTANT COMMISSIONER OF POLICE, MATTANCHERRY
August 11, 2020
A.S.NARAYANA PILLAI Vs. UNION OF INDIA
December 1, 2020
A.SANKARANKUTTY Vs. KERALA STATE ROAD TRANSPORT CORPORATION
December 11, 2020
A.SOMASUNDARAM Vs. STATE OF KERALA
December 14, 2020
A.SREEDHARA Vs. EXCISE INSPECTOR
August 3, 2020
A.T.THOMAS Vs. STATE OF KERALA
June 5, 2020
A.V. LATHEEF Vs. ISLAMIC PROPAGATION CENTRE
November 12, 2020
A.V.ABDUL GAFOOR Vs. DIVISIONAL FOREST OFFICER
November 26, 2020
A.V.KARUNAKARAN Vs. UNION OF INDIA
August 12, 2020
A.V.RAVI Vs. M.M.ABDULKHADAR
December 1, 2020
A.V.VIMAL KUMAR Vs. STATE OF KERALA
September 24, 2020
AAMIR ABDUL AZEEZ Vs. STATE OF KERALA
December 21, 2020
AASHIQ Vs. STATE OF KERALA
December 22, 2020
AATTI AALAM SHA Vs. STATE OF KERALA
August 13, 2020
ABBAS T.P. Vs. STATE OF KERALA
December 11, 2020
ABBOTT HEALTHCARE PRIVATE LIMITED Vs. COMMISSIONER OF STATE TAX KERALA
January 7, 2020
ABC Vs. UNION OF INDIA
August 25, 2020
ABC Vs. UNION OF INDIA
April 4, 2020
ABDU HASSAN Vs. SUPERINTENDENT OF POLICE MALAPPURAM
March 18, 2020
ABDUL ALI Vs. TAHSILDAR
February 19, 2020
ABDUL AZEEZ Vs. UNION OF INDIA
June 30, 2020
ABDUL AZEEZ Vs. GOPI
October 21, 2020
ABDUL BASHEER Vs. STATE OF KERALA
February 25, 2020
ABDUL BASITH Vs. STATE OF KERALA
March 3, 2020
ABDUL GAFOOR POOKKUTH Vs. STATE OF KERALA
December 4, 2020
ABDUL HAKEEM Vs. STATE OF KERALA
November 4, 2020
ABDUL HAMEED Vs. STATE OF KERALA
June 10, 2020
ABDUL HAMEED VALIYAKATHE Vs. MANAGER, ICICI BANK
November 26, 2020
ABDUL KABEER Vs. STATE OF KERALA
August 25, 2020
ABDUL KADER Vs. STATE OF KERALA
December 17, 2020
ABDUL KADER MOHAMMED IQBAL Vs. DISTRICT COLLECTOR
July 22, 2020
ABDUL KAREEM Vs. STATE OF KERALA
November 25, 2020
ABDUL KAREEM Vs. SMITHESH A N
September 23, 2020
ABDUL KAREEM K.A. Vs. SENIOR DIVISIONAL MANAGER
March 16, 2020
ABDUL KARIM AND ORS. Vs. SHEFEENA V.A. AND ORS.
January 29, 2020
ABDUL KHADER Vs. THE SUB REGISTRAR,SUB REGISTRAR OFFICE
February 6, 2020
ABDUL KHADER THINDIL Vs. STATE OF KERALA
November 2, 2020
ABDUL KHADER, CHAIRMAN, SAFA LEATHER EXPORTS (P) LTD Vs. ARBITRATOR (N H ) AND DISTRICT COLLECTOR
September 29, 2020
ABDUL LATHEEF Vs. STATE OF KERALA
March 11, 2020
ABDUL LATHEEF C.K. Vs. STATE OF KERALA
June 9, 2020
ABDUL LATHIF Vs. UNION OF INDIA
September 15, 2020
ABDUL MAJEED Vs. ALICE
September 30, 2020
ABDUL MAJEED Vs. UNION OF INDIA
August 4, 2020
ABDUL MAJEED HAJI Vs. SHORABI
May 26, 2020
ABDUL MUBARACK T.M. Vs. STATE OF KERALA
October 14, 2020
ABDUL MUTHALEEF P.A. Vs. BHARATH SANCHAR NIGAM LIMITED
March 17, 2020
ABDUL NASIR P M Vs. STATE ELECTION COMMISSION KERALA
November 25, 2020
ABDUL NASSAR C.A @ ABDUL NASSER CHEMNAD Vs. STATE OF KERALA
May 22, 2020
ABDUL NAZAR Vs. STATE OF KERALA
September 25, 2020
ABDUL NAZER Vs. STATE OF KCERALA
August 14, 2020
ABDUL RAFEEQUE Vs. MOHANAKRISHNAN
March 3, 2020
ABDUL RAHEEM.M.C Vs. NANNAMBRA GRAMA PANCHAYATH
August 19, 2020
ABDUL RAHIM Vs. KOZHIKODE CORPORATION
November 10, 2020
ABDUL RAHIMAN Vs. STATE OF KERALA
August 7, 2020
ABDUL RAHIMAN THAVALAPPARA Vs. STATE OF KERALA
January 24, 2020
ABDUL RASAQUE THEKKARAKATHU Vs. STATE OF KERALA
September 24, 2020
ABDUL RASHEED Vs. EXCISE INSPECTOR EXCISE RANGE OFFICE PALAKKAD
October 20, 2020
ABDUL RASHEED A Vs. STATE OF KERALA
March 16, 2020
ABDUL RASHEEDKUTTY Vs. STATE OF KERALA
December 21, 2020
ABDUL RASSAQUE @ ADBU Vs. STATE OF KERALA
August 11, 2020
ABDUL RAZAK Vs. UNION OF INDIA
March 18, 2020
ABDUL RAZAK Vs. STATE OF KERALA
September 7, 2020
ABDUL REHMAN Vs. STATE OF KERALA
December 4, 2020
ABDUL ROUF Vs. STATE OF KERALA
October 5, 2020
ABDUL SALAM Vs. PALAKKAD MUNICIPALITY
November 30, 2020
ABDUL SALAM Vs. TAHSILDAR
September 8, 2020
ABDUL SALAM O.A. Vs. STATE OF KERALA
March 16, 2020
ABDUL SALAM T. Vs. B.MOHAMMED ASHEEL
December 16, 2020
ABDUL SALAM V.V. Vs. STATE OF KERALA
October 15, 2020
ABDUL SALEEM M.K. Vs. STATE OF KERALA
August 18, 2020
ABDUL SALEEM PATTAKAL Vs. DIRECTOR GENERAL BUREAU OF CIVIL AVIATION SECURITY
August 12, 2020
ABDUL SAMAD Vs. NAHAKHAN
October 1, 2020
ABDUL SAMAD K. Vs. HASNATH C.P. AND ORS.
June 29, 2020
ABDUL SAMAD V. T. Vs. VALANCHERY MUNICIPALITY
February 19, 2020
ABDUL SAMMED Vs. STATE
March 18, 2020
ABDUL SATHAR Vs. PATHIMUTHU
January 29, 2020
ABDUL SHIYAS S.A. Vs. STATE OF KERALA
August 6, 2020
ABDUL VAHAB M. Vs. STATE OF KERALA
August 5, 2020
ABDUL VAHEED Vs. DISTRICT COLLECTOR
July 6, 2020
ABDULKHADER K.P. Vs. C. PANKAJAKSHAN NAMBIAR
February 7, 2020
ABDULLA Vs. KERALA STATE ELECTION COMMISSION
November 27, 2020
ABDULLA Vs. KERALA STATE ELECTION COMMISSION
November 25, 2020
ABDULLA P.C. Vs. DISTRICT LABOUR OFFICER
March 18, 2020
ABDULLAKKUTTY Vs. STATE OF KERALA
October 21, 2020
ABEER Vs. K.M. MATHAI
March 13, 2020
ABEESH RAHMAN Vs. SUB REGIONAL TRANSPORT OFFICER
November 18, 2020
ABEY GEORGE Vs. STATE OF KERALA
February 18, 2020
ABHIJEET.J.K Vs. STATE OF KERALA
February 20, 2020
ABHIJITH Vs. STATE OF KERALA
July 7, 2020
ABHIJITH P.S. Vs. STATE OF KERALA
October 23, 2020
ABHILA Vs. STATE OF KERALA
October 13, 2020
ABHILASH Vs. STATE OF KERALA
August 17, 2020
ABHILASH Vs. STATE OF KERALA
October 21, 2020
ABHILASH P. MOHANAN Vs. STATE OF KERALA
June 16, 2020
ABHILASH R. Vs. SREEKUMAR
March 18, 2020
ABHILASH S.G. Vs. DIRECTOR, SREE CHITHRA TIRUNAL INSTITUTE FOR MEDICAL SCIENCES AND TECHNOLOGY
November 17, 2020
ABHILASH V R Vs. DHANALAXMI BANK LTD , PUTHUR BRANCH,
September 28, 2020
ABHIMANUE PRINCE Vs. STATE OF KERALA
December 4, 2020
ABHIMANUE PRINCE Vs. STATE OF KERALA
November 16, 2020
ABHIRAM P. Vs. STATE OF KERALA
August 20, 2020
ABHIRAMI PRAKASH Vs. STATE OF KERALA
November 19, 2020
ABHISHEK P. RAJEEV Vs. MAHATHMA GANDHI UNIVERSITY
November 6, 2020
ABHISHEK T.M. Vs. STATE OF KERALA
October 6, 2020
ABHISHEK.K.A @ BHANU Vs. STATE OF KERALA
September 9, 2020
ABIDA Vs. ABDUL AZEEZ
November 9, 2020
ABIN Vs. STATE OF KERALA
November 27, 2020
ABOOBACKAR Vs. STATE OF KERALA
January 7, 2020
ABOOBACKAR Vs. STATE OF KERALA
September 15, 2020
ABOOBACKER KANNIYAN Vs. KERALA STATE ELECTION COMMISSION
November 16, 2020
ABOOBACKER NAZAR Vs. ASWINI HOSPITAL LTD
October 15, 2020
ABRAHAM Vs. MATHAI
November 2, 2020
ABRAHAM JOSEPH Vs. DISTRICT COLLECTOR
October 5, 2020
ABRAHAM KURUVILLA Vs. SREE CHITRA TIRUNAL INSTITUTE FOR MEDICAL SCIENCES AND TECHNOLOGY (SCTIMST)
March 11, 2020
ABRAHAM SAMUEL Vs. STATE OF KERALA
March 6, 2020
ABRAHAM VARGHESE Vs. CIRCLE INSPECTOR OF POLICE
December 3, 2020
ABU Vs. STATE OF KERALA
August 25, 2020
ABU THAHIR Vs. BIJU
September 28, 2020
ABUBACKER Vs. RASHEED
March 4, 2020
ABY JOSEPH Vs. STATE OF KERALA
December 4, 2020
ACADEMY OF MEDICAL SCIENCES Vs. MUBARAK SANI T.P.
February 3, 2020
ACCRETE SHIPPING SERVICES Vs. COMMISSIONER OF CUSTOMS, COCHIN
November 11, 2020
ACHUTHAN NAIR Vs. VASUDEVAN
August 17, 2020
ACHUTHAN PILLAI Vs. DEEPA
December 9, 2020
ADANI VIZHINJAM PORT PVT.LTD Vs. STATE OF KERALA
December 2, 2020
ADARSH Vs. STATE OF KERALA
October 6, 2020
ADARSH Vs. STATE OF KERALA
July 23, 2020
ADARSH D.S. Vs. STATE OF KERALA
November 24, 2020
ADARSH K G Vs. UNION OF INDIA
September 23, 2020
ADDITIONAL CHIEF SECREARY HOME AND VIGILANCE DEPARTMENT Vs. SHIBU JOSE Y
September 9, 2020
ADHEENA JOEMON Vs. STATE OF KERALA
November 17, 2020
ADMINISTRATOR UNION TERRITORY OF LAKSHADWEEP Vs. MOHAMMED IQUBAL C.
October 22, 2020
ADOOR Vs. STATE OF KERALA
January 23, 2020
ADOOR N. JAYAPRASAD Vs. JOINT REGISTRAR
October 16, 2020
ADV THOUFEEK AHAMED VISHNU VIHAR Vs. UNION OF INDIA
September 17, 2020
ADV. E. SHANAVAS KHAN Vs. KOLLAM BAR ASSOCIATION
March 17, 2020
ADV. JOSE VARGHESE Vs. KERALA STATE ELECTION COMMISSIONER
November 9, 2020
ADVANCED CONSTRUCTION TECHNOLOGIES PVT. LTD., Vs. DEPUTY COMMISSIONER
August 24, 2020
AFNAS T.P. Vs. STATE OF KERALA
November 4, 2020
AFRAH SHAIK Vs. STATE OF KERALA
November 16, 2020
AFSAL A.P Vs. STATE OF KERALA
July 2, 2020
AFSAL K. Vs. COMMISSIONER OF POLICE
July 21, 2020
AGNAL Vs. STATE OF KERALA
March 3, 2020
AHAMED P.B. Vs. CENTRAL BOARD OF DIRECT TAXES
March 2, 2020
AHAMED PALANCHALIL Vs. STATE OF KERALA
November 5, 2020
AHAMMAD ABBAS E.A Vs. KERALA STATE HOUSING BOARD
September 14, 2020
AHAMMED ASHRAF BABU Vs. STATE OF KERALA
September 15, 2020
AHAMMED KABEER ANVARI Vs. KERALA STATE WAQF BOARD
December 18, 2020
AHAMMED KOYA Vs. STATE OF KERALA REPRESENTED BY PRINCIPAL SECRETARY TO GOVERNMENT
March 9, 2020
AHNAS MOHAMMED Vs. ASST. STATE TAX OFFICER
January 30, 2020
AIRPORT AUTHORITY OF INDIA Vs. SHAM KRISHNA B
February 19, 2020
AISHA M.S. Vs. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT
August 25, 2020
AISSU Vs. KUNHALI BEARY
March 12, 2020
AISWARYA CHANDRAN Vs. STATE OF KERALA
August 19, 2020
AISWARYA MANOHAR Vs. ACADEMY OF MEDICAL SCIENCES PARIYARAM
May 19, 2020
AISWARYA MANOHAR Vs. ACADEMY OF MEDICAL SCIENCES
May 21, 2020
AJAB KUMAR DHURVEY Vs. STATE OF KERALA
October 6, 2020
AJANTHAKUMARI Vs. STATE OF KERALA
November 5, 2020
AJAYAKUMAR Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSIONER
November 24, 2020
AJAYAN Vs. STATE OF KERALA
November 30, 2020
AJAYAN Vs. SYAMA
October 1, 2020
AJAYAN, S/O.KUNJUKUNJU Vs. STATE OF KERALA
June 19, 2020
AJEE Vs. STATE OF KERALA
August 19, 2020
AJEESH M.M. Vs. MAHATMA GANDHI UNIVERSITY
October 16, 2020
AJEESH S. Vs. AUTHORIZED OFFICER
October 1, 2020
AJEESH S.NAIR Vs. STATE OF KERALA
November 13, 2020
AJESH ALIAS KUNHU Vs. STATE OF KERALA
August 17, 2020
AJI C. Vs. VAIKOM MUNICIPALITY
November 11, 2020
AJI RAJ Vs. MANAGING DIRECTOR
September 17, 2020
AJI RAJ C.A. Vs. STATE OF KERALA
January 23, 2020
AJIKUMAR Vs. DISTRICT COLLECTOR
February 20, 2020
AJIKUMAR S/O LATE SREEDHARAN Vs. DISTRICT COLLECTOR; TAHSILDAR
March 23, 2020
AJITH A. Vs. TAHSILDAR (REVENUE RECOVERY) KASARAGOD
March 9, 2020
AJITH KUMAR G Vs. DISTRICT COLLECTOR COLLECTORATE
May 21, 2020
AJITH KUMAR MENON Vs. STATE OF KERALA
July 23, 2020
AJITH KUMAR SHENOY AND ORS. Vs. REVENUE DIVISIONAL OFFICER/SUB COLLECTOR REVENUE DIVISIONAL OFFICE AND ORS.
June 29, 2020
AJITH KUMAR T. Vs. STATE OF KERALA
February 20, 2020
AJITH KUMAR V.S. Vs. SASI A.K.
March 9, 2020
AJITH PRASAD T. V. Vs. DISTRICT COLLECTOR TRICHUR DISTRICT
October 22, 2020
AJITHA Vs. STATE OF KERALA
November 23, 2020
AJITHA Vs. HARSHAN
September 25, 2020
AJITHA JOSHY Vs. STATE OF KERALA AND ORS.
November 25, 2020
AJITHA JOSHY Vs. STATE OF KERALA
September 15, 2020
AJITHA KUMARI C. NAIR Vs. STATE OF KERALA
February 10, 2020
AJMAL Vs. SECRETARY, THE CENTRAL BOARD OF SECONDARY EDUCATION
October 13, 2020
AJMAL ABDULLA N.V. Vs. STATE OF KERALA
August 17, 2020
AJMAL MUHAMMED Vs. STATE OF KERALA
July 17, 2020
AJUMOL P R Vs. UNION OF INDIA
December 18, 2020
AKASH Vs. STATE OF KERALA
November 4, 2020
AKATHETHARA SERVICE CO-OPERATIVE BANK LTD Vs. INCOME TAX OFFICER, PALAKKAD
October 1, 2020
AKHIL Vs. STATE OF KERALA
June 12, 2020
AKHIL Vs. STATE OF KERALA
December 18, 2020
AKHIL Vs. STATE OF KERALA
July 17, 2020
AKHIL GHOSH Vs. TAHSILDAR TALUK OFFICE, CHIRAYINKEEZHU TALUK
March 17, 2020
AKHIL KUMAR Vs. MEDICAL COUNCIL OF INDIA
September 4, 2020
AKHIL M. Vs. STATE OF KERALA
February 20, 2020
AKHIL M. Vs. STATE OF KERALA
March 10, 2020
AKHIL M.SHAJI Vs. UNIVERSITY OF CALICUT
June 26, 2020
AKHIL SANKAR Vs. STATE OF KERALA
August 12, 2020
AKHIL THANDANTE PARAMPIL Vs. STATE OF KERALA
September 24, 2020
AKHIL.S Vs. STATE OF KERALA
September 28, 2020
AKHILA KURIAN ALIAS AKHILA ANN BABY Vs. UNION OF INDIA
December 18, 2020
AKHILA KURIAN ALIAS AKHILA ANN BABY Vs. UNION OF INDIA
December 16, 2020
AKILAN Vs. STATE OF KERALA
March 5, 2020
AKSHIMA.S.S Vs. STATE OF KERALA
November 6, 2020
AKSHITH Vs. STATE OF KERALA
April 30, 2020
AKTHAR Vs. STATE OF KERALA
November 18, 2020
AL-JOUF BLUE METAL Vs. ANAKKARA GRAMA PANCHAYAT
September 16, 2020
ALAKODE GRAMA PANCHAYAT Vs. KAKKARA CRUSHERS PRIVATE LTD
October 1, 2020
ALAN PHILIP Vs. STATE OF KERALA
December 4, 2020
ALAPPATTI SRINIVASA RAO Vs. STATE OF KERALA
November 20, 2020
ALEESHA A.S. Vs. INDIAN OVERSEAS BANK LTD
September 18, 2020
ALEX C. JOSEPH Vs. CENTRAL BUREAU OF INVESTIGATION
March 5, 2020
ALEX CYRIAC Vs. DEPUTY COMMISSIONER COMMERCIAL (TAXES)
March 10, 2020
ALEX JOLLY Vs. COMMISSIONER OF POLICE KOCHI CITY
May 22, 2020
ALEX MATHEW Vs. PRINCIPAL SECRETARY
November 10, 2020
ALEX P. ABRAHAM Vs. THIRUVANANTHAPURAM CORPORATION
October 20, 2020
ALEX P.ABRAHAM Vs. REVENUE DIVISIONAL OFFICER
December 14, 2020
ALEYAMMA Vs. ADDITIONAL DISTRICT MAGISTRATE, ERNAKULAM AND ORS.
February 25, 2020
ALEYAMMA CYRIL Vs. STATE OF KERALA
December 2, 2020
ALEYAMMA MATHEW Vs. STATE OF KERALA
January 28, 2020
ALEYAMMA VARGHESE Vs. PUTHUPPALLY GRAMA PANCHAYAT
March 4, 2020
ALFONSA Vs. STATE OF KERALA
November 20, 2020
ALHAN PALAKKATHODI Vs. STATE OF KERALA
December 11, 2020
ALI Vs. STATE OF KERALA
May 13, 2020
ALI Vs. ARBITRATOR (NH) AND DISTRICT COLLECTOR
October 7, 2020
ALI Vs. ABDULJABBAR, S/O.MOHAMMED
January 6, 2020
ALI Vs. PUBLIC PROSECUTOR HIGH COURT OF KERALA
August 7, 2020
ALI AHAMMED Vs. STATE OF KERALA
November 27, 2020
ALI ASHKAR Vs. STATE OF KERALA
August 25, 2020
ALI ASKAR Vs. STATE OF KERALA
August 19, 2020
ALI ASKAR FAISI Vs. STATE OF KERALA
November 17, 2020
ALI P. M. Vs. STATE OF KERALA
October 5, 2020
ALI.M.K Vs. STATE OF KERALA
August 17, 2020
ALIAS P.V. Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
August 24, 2020
ALICIA JACOB Vs. PINDIMANA GRAMA PANCHAYATH
March 11, 2020
ALIF STEEL AGENCIES Vs. STATE OF KERALA
November 25, 2020
ALIKOYA Vs. STATE OF KERALA REP.
June 22, 2020
ALIYA NAVAS Vs. PRINCIPAL SECRETARY HIGHER EDUCATION GOVERNMENT OF KERALA
August 6, 2020
ALL INDIA DIGITAL CABLE FEDERATION Vs. TELECOM REGULATORY AUTHORITY OF INDIA
May 19, 2020
ALL KERALA PRIVATE COLLEGE TEACHERS ASSOCIATION Vs. STATE OF KERALA
December 21, 2020
ALL KERALA UNAIDED SCHOOL STAFF ASSOCIATION Vs. MANAGER ST. MARY.S CENTRAL SCHOOL
September 24, 2020
ALLAN SHUAIB Vs. STATE OF KERALA
February 17, 2020
ALLEN SAJU Vs. STATE OF KERALA
August 11, 2020
ALLEPPEY CYCLE ASSEMBLING WORKERS Vs. GENERAL MANAGER
July 8, 2020
ALPHIN SOJAN Vs. STATE OF KERALA
January 15, 2020
ALPHONSA Vs. JOSE JOSEPH
July 23, 2020
ALPHONSA ROSE JOSEPH @ ALPHONSA JOSEPH Vs. ANAND JOSEPH
March 5, 2020
ALTHAF Vs. KERALA
August 21, 2020
ALTHAF V.B. Vs. DISTRICT COLLECTOR
March 5, 2020
ALUMINIUM INDUSTRIES LIMITED Vs. STATE OF KERALA
August 6, 2020
ALVIN MATTATHIL Vs. MARIYAM BIYATRIES
December 1, 2020
ALWIN Vs. STATE OF KERALA
September 4, 2020
ALWIN JOY Vs. STATE OF KERALA
February 27, 2020
AMAL AND ORS. Vs. STATE OF KERALA AND ORS.
August 12, 2020
AMAL JOSE MATHEW Vs. STATE OF KERALA
October 1, 2020
AMAL R. BABU Vs. EMPLOYEES STATE INSURANCE CORPORATION
November 10, 2020
AMAL SAGAR Vs. STATE OF KERALA
December 8, 2020
AMAL SHA Vs. STATE OF KERLA
August 24, 2020
AMALA SAJEEV Vs. ZEEZ
August 17, 2020
AMALJITH Vs. STATE OF KERALA
October 8, 2020
AMALSHA ALIAS FAISAL Vs. STATE OF KERALA,
October 16, 2020
AMBEDKAR MEMORIAL SC & ST DEVELOPMENT Vs. STATE OF KERALA
July 24, 2020
AMBIKA MOHAN Vs. CHERTHALA SERVICE CO-OPERATIVE BANK LTD. AND ORS.
August 10, 2020
AMBIKA S. Vs. DISTRICT COLLECTOR
October 20, 2020
AMBILI Vs. STATE OF KERALA
December 1, 2020
AMBILI.R Vs. SREE GOKULAM CHIT AND FINANCE COMPANY (P) LTD
January 10, 2020
AMEER Vs. STATE OF KERALA
October 22, 2020
AMEER ALI Vs. STATE OF KERALA
September 28, 2020
AMEER KHAN S Vs. STATE OF KERALA
September 29, 2020
AMEER S. Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
October 23, 2020
AMIN CONTROLLERS PRIVATE LIMITED Vs. STATE OF KERALA
October 6, 2020
AMINA Vs. STATE OF KERALA
September 16, 2020
AMINA BAI Vs. STATE OF KERALA
May 18, 2020
AMINA V.A. Vs. STATE OF KERALA
July 27, 2020
AMINAKUTTY Vs. PALLIPATTU THOOMBAN ABDUL MUNEER
July 2, 2020
AMMA TRANSPORT Vs. INDIAN OIL CORPORATION LTD
May 22, 2020
AMMALUKUTTY Vs. GOKULDAS
September 17, 2020
AMMED Vs. STATE OF KERALA
November 6, 2020
AMMINI AMMA Vs. JOY
September 28, 2020
AMOSE Vs. SUB REGISTRAR - MEENACHIL
December 22, 2020
AMRUTHA KUMARI I. Vs. STATE OF KERALA
October 16, 2020
AMSON BABU Vs. STATION HOUSE OFFICER
May 15, 2020
AMY JOBY Vs. DISTRICT GEOLOGOST
March 6, 2020
ANAKKAYAM SERVICE CO-OPERATIVE BANK LTD Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
December 14, 2020
ANAND G HINDU Vs. CHITRA R
September 8, 2020
ANAND JAYAN Vs. PUBLIC INFORMATION OFFICER
August 26, 2020
ANAND JOSEPH Vs. ALPHONSA JOSEPH
October 8, 2020
ANAND RAJ Vs. STATE OF KERALA
November 3, 2020
ANANDAGOPAN K. Vs. ANTO ANTONY
November 23, 2020
ANANDAVALLY Vs. STATE OF KERALA
December 14, 2020
ANANDHU CHANGETHARAYIL Vs. STATE OF KERALA
September 24, 2020
ANANDU PRABHA Vs. STATE OF KERALA
May 21, 2020
ANANDU PURUSHOTHAMAN Vs. SECRETARY TO GOVERNMENT
November 5, 2020
ANANDU SUBASH Vs. STATE OF KERALA
May 21, 2020
ANANTHAKRISHNAN Vs. STATE OF KERALA
May 20, 2020
ANANTHU MOHAN Vs. STATE OF KERALA
September 28, 2020
ANAS M Vs. STATE OF KERALA
December 14, 2020
ANAZ BABU Vs. DISTRICT SUPPLY OFFICER
December 14, 2020
ANCY R.S. Vs. STATE OF KERALA
October 12, 2020
ANDOORKONAM SERVICE CO-OPERATIVE BANK LTD Vs. INCOME TAX OFFICER
January 20, 2020
ANEES Vs. STATE OF KERALA
November 18, 2020
ANEESH Vs. STATE OF KRALA
March 9, 2020
ANEESH Vs. STATE OF KERALA
January 28, 2020
ANEESH Vs. STATE OF KERALA
November 4, 2020
ANEESH APPU Vs. STATE OF KERALA
September 16, 2020
ANEESH BABU Vs. STATE OF KERALA
April 7, 2020
ANEESH BABU Vs. STATE OF KERALA
August 21, 2020
ANEESH E. S. Vs. STATE OF KERALA
August 13, 2020
ANEESH J. Vs. STATE OF KERALA
January 16, 2020
ANEESH JOSE Vs. GEORGE INTERNATIONAL
November 30, 2020
ANEESH KG Vs. STATE OF KERALA
November 20, 2020
ANEESH N. Vs. STATE OF KERALA
December 15, 2020
ANEESH O.M. Vs. STATE OF KERALA
November 5, 2020
ANEESHKUTTY Vs. STATE OF KERALA
December 3, 2020
ANEETH M.V. Vs. STATE OF KERALA
October 15, 2020
ANGAMALY DATA NETWORKS LLP Vs. KERALA STATE ELECTRICITY BOARD LTD
March 3, 2020
ANGELS NAIR Vs. CHIEF SECRETARY TO GOVERNMENT OF KERALA
November 3, 2020
ANI B Vs. PUBLIC PROSECUTOR HIGH COURT OF KERALA
August 7, 2020
ANI GEORGE Vs. UNION OF INDIA
September 30, 2020
ANI J. BABU Vs. THE CONTROLLING AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT AND ORS.
March 5, 2020
ANI RAVEENDRAN Vs. STATE OF KERALA
December 1, 2020
ANIE PHILIP Vs. STATE OF KERALA
July 21, 2020
ANIKUTTAN Vs. X
November 27, 2020
ANIL Vs. STATE OF KERALA
March 6, 2020
ANIL KUMAR Vs. STATE OF KERALA
November 19, 2020
ANIL KUMAR Vs. CHIEF MANAGING DIRECTOR
January 6, 2020
ANIL KUMAR Vs. STATE OF KERALA
November 23, 2020
ANIL KUMAR Vs. STATE OF KERALA
February 24, 2020
ANIL KUMAR Vs. KERALA STATE HOUSING BOARD
December 22, 2020
ANIL KUMAR Vs. STATE OF KERALA
February 14, 2020
ANIL KUMAR A.V. Vs. STATE OF KERALA
September 22, 2020
ANIL MATHEW Vs. KERALA WATER AUTHORITY
December 2, 2020
ANIL P.S. Vs. UNION OF INDIA
May 21, 2020
ANIL RAGHAVAN Vs. DISTRICT COLLECTOR
August 14, 2020
ANIL THOMAS Vs. S.BINDHU GEORGE
June 30, 2020
ANIL THOMAS REVISION Vs. BINDHU GEORGE
January 30, 2020
ANILA K. SANKAR Vs. K. S. MOHANAN
October 23, 2020
ANILA KUMARI C.A. Vs. BRANCH MANAGER
July 10, 2020
ANILA P.JOY Vs. STATE OF KERALA
November 23, 2020
ANILKUMAR Vs. STATE OF KERALA
April 30, 2020
ANILKUMAR Vs. STATE OF KERALA
May 21, 2020
ANILKUMAR Vs. SAMSATH
September 25, 2020
ANILKUMAR Vs. STATION HOUSE OFFICER
February 7, 2020
ANILKUMAR Vs. STATE OF KERALA
September 9, 2020
ANILKUMAR Vs. STATE OF KERALA
October 14, 2020
ANILKUMAR Vs. STATE OF KERALA
June 24, 2020
ANILKUMAR Vs. STATE OF KERALA AND ORS.
October 30, 2020
ANILKUMAR M.K. Vs. STATE OF KERALA
September 16, 2020
ANILKUMAR N. P. Vs. BHARATH SANCHAR NIGAM LIMITED
February 26, 2020
ANILKUMAR, S/O BHASKARAN PILLAI Vs. STATE OF KERALA
June 22, 2020
ANIMOL P., Vs. INDUSTRIAL DEVELOPMENT
August 24, 2020
ANISATH P.V. Vs. AUTHORISED OFFICER HDFC LTD.
November 25, 2020
ANITHA ABRAHAM SAVITHRI Vs. UNION OF INDIA
February 3, 2020
ANITHA K.S Vs. STATE OF KERALA
December 18, 2020
ANJALI Vs. RAGESH
October 1, 2020
ANJALI P.L. Vs. SECRETARY TO GOVERNMENT
November 17, 2020
ANJALY R. Vs. COMMISSIONER OF ENTRANCE EXAMINATIONS
November 12, 2020
ANJANA GEORGE Vs. STATE OF KERALA
October 6, 2020
ANJU C.R. Vs. STATE OF KERALA
November 16, 2020
ANJU KISHOR T Vs. STATE OF KERALA
August 13, 2020
ANJU KISHOR T. Vs. STATE OF KERALA
May 21, 2020
ANJUKUNNU SHUDHAJALA VITHARANA PADHATHI REPRESENTED BY ITS SECRETARY K.J.KURIAN Vs. STATE OF KERALA
March 5, 2020
ANMOL JEWELLERS Vs. STATE TAX OFFICER
August 6, 2020
ANN SONNY Vs. COMMISSIONER FOR ENTRANCE EXAMINATIONS
November 13, 2020
ANNA ASHARAF Vs. NALUPURAPPATTIL PUTHIYA PURAYIL AHAMMAD
October 22, 2020
ANNA FRANCIES Vs. SUB REGISTRAR
August 7, 2020
ANNA NEEMA ROY Vs. SUPERINTENDENT OF POLICE
November 10, 2020
ANNA SHAJAN Vs. APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
September 18, 2020
ANNAMMA JOY Vs. V.A.ABDUL LATHEEF
May 21, 2020
ANNAMMA JOY Vs. V.A.ABDUL LATHEEF
May 29, 2020
ANNAMMA MATHEW Vs. KAITHARA MATHEW XAVIER
December 18, 2020
ANNAMMA OOMMEN Vs. STATE OF KERALA
December 15, 2020
ANNAMMA VARUGHESE Vs. OMMEN KURUVILA
March 9, 2020
ANNEY J. MATHEWS Vs. BANK OF BARODA
February 24, 2020
ANNIE ANTO Vs. STATE OF KERALA
March 3, 2020
ANOB T.R. Vs. UNION OF INDIA
October 19, 2020
ANOOB M.H Vs. EXECUTIVE ENGINEER,KERALA WATER AUTHORITY
September 16, 2020
ANOOP Vs. STATE OF KERALA
April 28, 2020
ANOOP KUMAR C Vs. STATE OF KERALA
March 12, 2020
ANOOP NAIR Vs. STATE OF KERALA
September 25, 2020
ANOOP S. Vs. STATE OF KERALA
October 16, 2020
ANOOP V. Vs. KERALA PUBLIC SERVICE COMMISSION
August 7, 2020
ANOOP VIJESH NAIR Vs. STATE OF KERALA
December 18, 2020
ANOOP.P.D, Vs. STATE OF KERALA
June 3, 2020
ANSHAD M Vs. DISTRICT POLICE CHIEF
December 8, 2020
ANSY RAJAN Vs. DISTRICT COLLECTOR
March 3, 2020
ANTHRU Vs. STATE OF KERALA
July 6, 2020
ANTO CHEERAKATHIL Vs. UNION OF INDIA
July 8, 2020
ANTONY Vs. P.V.VISWAMBARAN
March 16, 2020
ANTONY Vs. JENSON
December 16, 2020
ANTONY @ JAYAN Vs. STATE OF KERALA
February 11, 2020
ANTONY DAVIS Vs. UNIVERSITY OF CALICUT
October 16, 2020
ANTONY MATHEW Vs. ALAPPUZHA MUNICIPALITY
September 18, 2020
ANTONY SCARIA Vs. DISTRICT COLLECTOR, KOTTAYAM AND MAINTENANCE APPELLATE TRIBUNAL
February 17, 2020
ANTONY SHIJU Vs. STATE OF KERALA
December 17, 2020
ANTONY SUNNY Vs. RESERVE BANK OF INDIA
October 19, 2020
ANTY T. J. Vs. STATE OF KERALA
August 18, 2020
ANU C Vs. STATE OF KERALA
August 7, 2020
ANU C @ ANOOP Vs. STATE OF KERALA
August 7, 2020
ANU JAMES Vs. GOVERNMENT OF INDIA
March 3, 2020
ANU PARAMBATHKANDY MOHAMMED Vs. STATE OF KERALA
August 12, 2020
ANU PETER Vs. UNION OF INDIA
October 5, 2020
ANU REJI PANJIKATTIL Vs. STATE OF KERALA
November 18, 2020
ANU SUSAN JOY Vs. SIBI GEORGE
March 5, 2020
ANUJA RAVEENDRAN Vs. STATE OF KERALA
March 18, 2020
ANUMARY P.K. Vs. UNION OF INDIA
July 22, 2020
ANUPAM SHRIVASTAVA Vs. CHANDRAKUMAR
August 26, 2020
ANURAG K.V. Vs. STATE OF KERALA
July 17, 2020
ANUSHMA M KHAN Vs. STATE OF KERALA,
September 17, 2020
ANVAR SADIK Vs. ADDITIONAL DISTRICT MAGISTRATE
November 10, 2020
ANVAR SADIK Vs. ADDITIONAL DISTRICT MAGISTRATE
November 13, 2020
ANVARDEEN.K Vs. UNION OF INDIA
November 24, 2020
ANWAR M M Vs. STATE OF KERALA
August 10, 2020
ANWAR MOHEMMED Vs. STATE OF KERALA
November 20, 2020
ANWAR SADATH Vs. STATE OF KERALA
March 4, 2020
ANWARA PRAVEEN Vs. STATE POLICE CHIEF
November 26, 2020
ANZARE. Vs. STATE
March 16, 2020
APARNA J.A. Vs. STATE OF KERALA
November 19, 2020
APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY Vs. ST. THOMAS COLLEGE OF ENGINEERING AND TECHNOLOGY
July 8, 2020
APPU KUTTAN Vs. SATHY ANESAN
December 1, 2020
APPUKUTTAN Vs. ARBITRATOR (N.H.) AND DISTRICT COLLECTOR
October 8, 2020
ARAFATH @ PORICHAMEEN Vs. STATE OF KERALA
May 18, 2020
ARAMPIL SUKUMARAN UNNITHAN Vs. N.R.RAJENDRAN
March 2, 2020
ARAVIND Vs. STATE OF KERALA
November 20, 2020
ARAVIND KUMAR I PATEL & BROTHERS Vs. M ANTONY PAUL
July 1, 2020
ARAVINDAKSHAN K.R Vs. STATE OF KERALA
September 14, 2020
ARAVINDAN Vs. SUB INSPECTOR OF POLICE
March 11, 2020
ARAVINDAN C. Vs. MANAGING DIRECTOR
November 17, 2020
ARAVINDAN P.C. Vs. STATE OF KERALA
November 9, 2020
ARCHANA GOPINATH Vs. STATE OF KERALA
December 3, 2020
ARCON HOME BUILDERS PVT. LTD. Vs. PRINCIPAL SECRETARY
September 16, 2020
AREEPLAVAN FINANCIERS THODUPUZHA Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR
March 18, 2020
ARJUN Vs. PUBLIC PROSECUTOR HIGH COURT OF KERALA
August 7, 2020
ARJUN Vs. STATE OF KERALA
April 2, 2020
ARJUN C Vs. UNION OF INDIA
March 9, 2020
ARJUN C. BHASKAR Vs. CONTROLLER OF EXAMINATION
November 3, 2020
ARJUN K.S., Vs. STATE OF KERALA
September 8, 2020
ARJUN M.C Vs. UNION OF INDIA
November 26, 2020
ARJUN P. V. Vs. UNION OF INDIA
August 6, 2020
ARMIA SYSTEMS PVT LTD Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
July 23, 2020
ARSHAD Vs. STATE OF KERALA
October 12, 2020
ARSHAD MUSILYAR Vs. STATE OF KERALA
August 18, 2020
ARSHAN P.ALBERT Vs. STATE OF KERALA
October 13, 2020
ARSHARANI P.T. Vs. PRINCIPAL, INSTITUTE OF MENTAL HEALTH AND NEUROSCIENCES
October 20, 2020
ARTECH REALTORS (P) LTD. Vs. VILLAGE OFFICER
March 6, 2020
ARUL Vs. CHIEF ENGINEER (HRM), KERALA STATE ELECTRICITY BOARD, THIRUVANANTHAPURAM
September 23, 2020
ARUL P. SUGATHAN AND ORS. Vs. STATE OF KERALA AND ORS.
October 22, 2020
ARUMUGHAN Vs. SIVAKAMI
March 16, 2020
ARUMUGHAN N. Vs. STATE OF KERALA
February 11, 2020
ARUN Vs. STATE OF KERALA
September 29, 2020
ARUN BABU Vs. STATE OF KERALA
November 9, 2020
ARUN DIVAN K. Vs. STATE OF KERALA
August 3, 2020
ARUN GEORGE ANTONY Vs. UNION OF INDIA
October 6, 2020
ARUN KUMAR Vs. MANAGER ROYAL SUNDARAM ALLIANCE CO LTD
October 19, 2020
ARUN MATHEW P S/O MATHAI P.M. Vs. PUBLIC PROSECUTOR, ERNAKULAM
July 23, 2020
ARUN PARYADATH Vs. STATE OF KERALA
September 23, 2020
ARUN RAJ PILLAI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 27, 2020
ARUN RAMESH R V Vs. STATE OF KERALA
November 12, 2020
ARUN VIKRAMAN Vs. STATE OF KERALA
August 4, 2020
ARUN.R.NAIK Vs. MRS.K.SHWETHA PAI
February 4, 2020
ARUNKUMAR M.K. Vs. STATE OF KERALA
July 27, 2020
ARUVIPURAM SREE NARAYANA DHARMA PARIPALANA YOGAM Vs. SNDP UNION
February 12, 2020
ARYA.H Vs. UNIVERSITY OF KERALA
August 10, 2020
ASARAF ALI SAMSUDEEN Vs. NARCOTIC CONTROL BUREAU
March 6, 2020
ASHA Vs. ANITHA.K.R.
June 15, 2020
ASHA CHANDRAN Vs. STATE OF KERALA
July 3, 2020
ASHA KISHORE Vs. SAJITH SUKUMARAN
August 13, 2020
ASHA KISHORE Vs. SAJITH SUKUMARAN
December 9, 2020
ASHA V.DEV., Vs. KERALA STATE ELECTRICITY BOARD
August 21, 2020
ASHA.L Vs. KERALA STATE
August 12, 2020
ASHAD Vs. STATE OF KERALA
September 4, 2020
ASHICK ABRAHAM Vs. PRINCIPAL, CHIEF COMMISSIONER OF INCOME TAX AND ORS.
May 21, 2020
ASHIF.V.A. Vs. STATE OF KERALA
October 7, 2020
ASHIK HUSSAINE Vs. STATE OF KERALA
November 16, 2020
ASHISH C.PIUS Vs. UNIVERSITY GRANTS COMMISSION
May 19, 2020
ASHISH NARANG Vs. STATE OF KERALA
February 10, 2020
ASHITHA S.SANTHOSH Vs. DIRECTOR GENERAL
November 5, 2020
ASHKAR Vs. STATE OF KERALA
July 8, 2020
ASHLIN MICHAEL Vs. CENTRAL BOARD OF SECONDARY EDUCATION
November 13, 2020
ASHOK KUMAR B. Vs. STATE OF KERALA
December 15, 2020
ASHOK KUMAR K.G. Vs. ISMAIL.E.I
February 6, 2020
ASHOKA KUMARI.S Vs. STATE OF KERALA
August 6, 2020
ASHOKAN Vs. STATE OF KERALA
June 16, 2020
ASHOKAN K. Vs. STATE OF KERALA
October 16, 2020
ASHRAF Vs. DISTRICT GEOLOGIST
October 6, 2020
ASHRAF Vs. ANEESA BEEVI
June 16, 2020
ASHRAF Vs. STATE OF KERALA
April 28, 2020
ASHRAF K.P. Vs. STATE OF KERALA
December 4, 2020
ASHRAF M. Vs. STATE OF KERALA
October 9, 2020
ASHRAF N.M. Vs. ASSISTANT LABOUR OFFICER
March 11, 2020
ASHRAF V.P. Vs. CHAIRMAN AND MANAGING DIRECTOR
November 25, 2020
ASIF Vs. STATE OF KERALA
June 4, 2020
ASIF Vs. STATE OF KERALA
September 25, 2020
ASKAF Vs. SUB INSPECTOR OF POLICE
February 4, 2020
ASOKAN Vs. STATE OF KERALA
June 2, 2020
ASSAINAR Vs. AKBAR TOURS
November 23, 2020
ASSISTANT COMMISSIONER (KVAT) COMMERCIAL TAXES, KOTTAYAM Vs. M/S KUNNATHUKALATHIL JEWELLERS, CHANGANASSERY KOTTAYAM
June 5, 2020
ASSISTANT DIVISIONAL OFFICER, KERALA FIRE AND RESCUE SERVICES AND ORS. Vs. VIJAYALAKSHMI AND ORS.
February 12, 2020
ASSISTANT SECRETARY, CENTRAL BOARD OF SECONDARY EDUCATION Vs. FEMINA SADASIVAN
December 3, 2020
ASST.COMMR.OF CUSTOMS Vs. NAZIR THARAVETTIL
October 5, 2020
ASST.S.I.OF POLICE Vs. SAIDUMUHAMMED
March 17, 2020
ASWATHI Vs. STATE OF KERALA
September 18, 2020
ASWATHY THANKACHAN Vs. STATE OF KERALA
September 14, 2020
ATHIRA ANILKUMAR Vs. STATE OF KERALA
September 28, 2020
ATHIRA LAL Vs. KERALA PUBLIC SERVICE COMMISSION
September 18, 2020
ATHIRA R. Vs. STATE OF KERALA
September 14, 2020
ATHIRA RAMACHANDRAN Vs. PRINCIPAL AGRICULTURAL OFFICER
March 16, 2020
ATHIRA SADHU Vs. UNION OF INDIA
October 7, 2020
ATHIRA SHIJU Vs. STATE OF KERALA
December 17, 2020
ATHIRA SHIJU Vs. STATE OF KERALA
December 17, 2020
ATHIRA.S Vs. UNION OF INDIA
February 11, 2020
ATHIRAPPALLY RESORTS ASSOCATION Vs. STATE OF KERALA
November 24, 2020
ATHRIA S. Vs. UNION OF INDIA
February 17, 2020
ATHRUMAN KUTTY Vs. RAVEENDRANUNNI NAIR
December 3, 2020
ATHUL JITH P.A. Vs. UNIVERSITY OF KERALA
November 2, 2020
ATHUL SACHIN Vs. STATE OF KERALA
July 27, 2020
ATHUL@APPU Vs. STATE OF KERALA
October 8, 2020
AUGUSTIAN K.T. Vs. STATE OF KERALA
July 1, 2020
AUGUSTINE ANTONY Vs. STATE ELECTION COMMISSION
December 4, 2020
AUGUSTINE ANTONY Vs. DISTRICT COLLECTOR AND DISTRICT ELECTION OFFICER
December 7, 2020
AUGUSTINE JOHN Vs. STATE OF KERALA
January 17, 2020
AUTHORISED OFFICER, INDIAN BANK Vs. K. J. GEORGE
November 2, 2020
AUTHORIZED OFFICER SYNDICATE BANK Vs. JAZEERA MOHAMMED SHAFI
January 6, 2020
AVALARAMU Vs. STATE OF KERALA
July 10, 2020
AVANI Vs. PRATHEESH
September 25, 2020
AVARACHAN Vs. STATE OF KERALA
August 7, 2020
AVI BARUA Vs. STATE OF KERALA
August 6, 2020
AYANA CHARITABLE TRUST Vs. STATE OF KERALA
October 16, 2020
AYISHA BEEVI Vs. SPECIAL THAHSILDAR (LR) LAND TRIBUNAL
September 29, 2020
AYRAKUNNAM RAMAN NAIR Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION
November 23, 2020
AYURVEDIC TRADING AGENCIES Vs. CANARA BANK
December 21, 2020
AYYA VAIKUNDASWAMY MISSION Vs. STATE OF KERALA
January 8, 2020
AYYAPPAN PILLAI Vs. THOMAS.M
March 3, 2020
AYYAPPAN.P.M. Vs. STATE OF KERALA
November 9, 2020
AZEEM Vs. STATE OF KERALA
August 6, 2020
AZEEZ M.A. Vs. UNITED INDIA INSURANCE COMPANY LTD
March 3, 2020
AZIZ Vs. STATE ELECTION COMMISSION
November 9, 2020
AZIZ AMINA ABDUL SALAM Vs. STATE OF KERALA
October 1, 2020
B. ED COLLEGE MANAGERS ASSOCIATION - SELF FINANCING, Vs. STATE OF KERALA,
October 20, 2020
B. RADHAKRISHNA MENON Vs. STATE OF KERALA
June 30, 2020
B. SHRINATH Vs. VIJAYAN
February 4, 2020
B. VIPINCHANDRAN Vs. STATE OF KERALA
November 25, 2020
B.ASHOK KUMAR Vs. KERALA STATE CO-OPERATIVE BANK LTD
March 23, 2020
B.JAYAKRISHNAN Vs. STEEL INDUSTRIALS KERALA LIMITED
December 18, 2020
B.JYOTHISH KUMARI Vs. TERUMO PENPOL PRIVATE LIMITED
February 25, 2020
B.MURALIDHARAN Vs. STATE OF KERALA
March 18, 2020
B.R.SINOJ Vs. KERALA TODDY WORKERS WELFARE FUND BOARD
February 13, 2020
B.RAJENDRAN PILLAI Vs. STATE OF KERALA
November 5, 2020
B.RATNAKARAN Vs. LBS CENTRE FOR SCIENCE AND TECHNOLOGY
November 23, 2020
B.REGHURAM SHETTY Vs. CHAIRMAN,APPELLATE COMMITTEE
September 22, 2020
B.S.VIJAYAKUMAR Vs. STATE OF KERALA
January 20, 2020
B.SURESHKUMAR Vs. KERALA STATE ELECTRICITY BOARD LTD.
November 4, 2020
B.VELAYUDHAN THAMPI Vs. STATE OF KERALA
July 6, 2020
BABU Vs. DIRECTOR DIRECTORATE OF FISHERIES, VIKAS BHAVAN
March 18, 2020
BABU Vs. STATE OF KERALA
July 3, 2020
BABU Vs. STATE OF KERALA
July 7, 2020
BABU Vs. STATE OF KERALA
December 4, 2020
BABU Vs. STATE OF KERALA
August 17, 2020
BABU Vs. STATE OF KERALA
September 8, 2020
BABU Vs. STATE OF KERALA
May 11, 2020
BABU Vs. STATE OF KERALA
October 28, 2020
BABU Vs. STATE OF KERALA
September 7, 2020
BABU Vs. STATE OF KERALA
January 28, 2020
BABU G.P. Vs. KERALA STATE HUMAN RIGHTS COMMISSION
February 12, 2020
BABU ISSAC Vs. STATE OF KERALA
May 21, 2020
BABU JOSEPH Vs. KOTHAMANGALAM MUNICIPALITY
June 3, 2020
BABU OOMMEN THOMAS Vs. STATE OF KERALA
January 16, 2020
BABU S Vs. KERALA UNIVERSITY
June 16, 2020
BABU SEBASTIAN Vs. STATE OF KERALA
September 17, 2020
BABU VELLERIYAN Vs. STATE OF KERALA
July 15, 2020
BABU.P.V Vs. STATE OF KERALA
August 20, 2020
BABU.P.V. Vs. STATE OF KERALA
November 9, 2020
BABURAJ Vs. AVANOOR GRAMA PANCHAYATH
February 17, 2020
BABURAJ.P Vs. UNION OF INDIA
August 13, 2020
BABY Vs. SEEMA
October 5, 2020
BABY ALEX Vs. ULLATTIL AGENCIES
November 10, 2020
BABY AUGUSTINE Vs. STATE OF KERALA
January 10, 2020
BABY JOSEPH Vs. STATE OF KERALA
February 28, 2020
BABY JOSEPH Vs. BRANCH MANAGER
July 6, 2020
BABY K.S. Vs. CORPORATION OF COCHIN
August 10, 2020
BABY MATHEW Vs. STATE OF KERALA
August 10, 2020
BABY MATHEW Vs. RUBBER BOARD
February 13, 2020
BABY PI Vs. STATE OF KERALA
September 14, 2020
BABY T. Vs. STATE OF KERALA
October 16, 2020
BABY, D/O.DASAMMA Vs. STATE OF KERALA
February 12, 2020
BAIJU Vs. NAZIMUDHEEN
February 10, 2020
BAIJU Vs. HEMA
July 21, 2020
BAIJU K.T Vs. TITO JOY MANAGER
March 16, 2020
BAIJU O.K. Vs. ULPILINGAL RAJAN
November 19, 2020
BAIJU V.M. Vs. BHARATH SANCHAR NIGAM LIMITED
January 7, 2020
BALACHANDRAN Vs. STATE OF KERALA
September 23, 2020
BALACHANDRAN V. Vs. KERALA STATE ELECTRICITY BOARD LTD.
March 9, 2020
BALAKRISHNA PILLAI & OTHERS Vs. STATE OF KERALA
June 12, 2020
BALAKRISHNA RAI Vs. STATE OF KERALA
June 4, 2020
BALAKRISHNAN Vs. SURESH KUMAR
January 17, 2020
BALAKRISHNAN K K Vs. STATE OF KERALA
October 27, 2020
BALAKRISHNAN K.K. Vs. STATE OF KERALA
September 8, 2020
BALAKRISHNAN NAIR Vs. P. VIJAYAN KEEZHE ELANKAM VEEDU
January 6, 2020
BALAKRISHNAN.V.P Vs. UNION OF INDIA
September 15, 2020
BALAN Vs. STATE OF KERALA
December 2, 2020
BALAN Vs. STATE OF KERALA
April 30, 2020
BALASUBRAHMANYAN Vs. STATE OF KERALA
March 19, 2020
BALRAJ @ MANI @ PALRAJ Vs. STATE OF KERALA
November 20, 2020
BALU Vs. REVENUE DIVISIONAL OFFICER
August 26, 2020
BALU GOPALAKRISHNAN Vs. STATE OF KERALA
December 1, 2020
BANK OF INDIA Vs. THOMAS CHACKO
March 12, 2020
BASHEER Vs. STATE OF KERALA
April 21, 2020
BASHEER .M Vs. STATE OF KERALA
March 18, 2020
BASHEER AHAMMED Vs. AMBUJAM K.
February 18, 2020
BASHEER C. CHIRAKKAL Vs. MOHAMMED SHAJI
August 5, 2020
BASHEER M Vs. STATE OF KERALA
May 19, 2020
BASIL K. VARGHESE Vs. MUTHOOT VEHICLES AND ASSETS FINANCE LTD
September 15, 2020
BAVA.V Vs. STATE OF KERALA
May 18, 2020
BEENA Vs. M.KANNAN
January 27, 2020
BEENA Vs. STATE OF KERALA
August 19, 2020
BEENA BAI.S Vs. KERALA STATE HOUSING BOARD
March 23, 2020
BEENA C.THAMBI Vs. STATE OF KERALA
December 4, 2020
BEENA JOHNSON Vs. REVENUE DIVISIONAL OFFICER
July 14, 2020
BEENA N. Vs. STATE OF KERALA
October 16, 2020
BEENA REJI Vs. VARGHESE GEORGE
March 23, 2020
BEENA ROY Vs. ARAVINDHAN
March 19, 2020
BEEVIKUNJU K.A. Vs. UNION OF INDIA
February 19, 2020
BENCY JOHN Vs. KERALA STATE ELECTRICITY BOARD LIMITED
March 6, 2020
BENCY S. Vs. STATE OF KERALA
November 5, 2020
BENEESH P.A. Vs. STATE OF KERALA
December 3, 2020
BENNET SAMRAJ @ SANNI Vs. SAGAR SAM
February 4, 2020
BENNICHAN IMMANUAL Vs. JOINT REGIONAL TRANSPORT OFFICER
December 14, 2020
BENNY Vs. STATE OF KERALA
October 7, 2020
BENNY Vs. STATE OF KERALA
October 21, 2020
BENNY JOSEPH Vs. KERALA WATER AUTHORITY
August 21, 2020
BENNY MATHEW Vs. KERALA TOURISM DEVELOPMENT CORPORATION LTD.
March 19, 2020
BENNY THOMAS Vs. E.K.JOSE
September 24, 2020
BENOY K MATHEW Vs. STATE OF KERALA
December 21, 2020
BENOY SASI Vs. L.LIJI
November 11, 2020
BENOYGOPAL.E.B Vs. AMAL.S
August 13, 2020
BENSON Vs. STATE OF KERALA
November 2, 2020
BERNAD Vs. ELSY JOSE
July 10, 2020
BERTIN CHENGALAI Vs. STATE OF KERALA
February 27, 2020
BEST READYMIX TRANSPORTERS Vs. DISTRICT COLLECTOR
November 6, 2020
BETSY V. BABU Vs. JACOB P. BRIGHT
November 16, 2020
BETTY BIJU Vs. UNION OF INDIA
March 9, 2020
BETTY M JOSEPH Vs. DISTRICT COLLECTOR
December 18, 2020
BHAGYALAKSHMI Vs. SHRIRAM GENERAL INSURANCE COMPANY LTD. AND ORS.
January 13, 2020
BHAGYALAKSHMI K Vs. STATE OF KERALA
November 10, 2020
BHANUMATHY CHANDRAVALLY Vs. STATE OF KERALA
September 16, 2020
BHANUMATHY USHA Vs. JAMMU & KASHMIR BANK LTD.
May 5, 2020
BHANUMATHY USHA Vs. JAMMU & KASHMIR BANK LTD.
May 21, 2020
BHARAT PETROLEUM CORPORATION LIMITED Vs. P.N.SURENDRAN NAIR
February 28, 2020
BHARAT PETROLEUM CORPORATION LTD Vs. C.V VARKEY
September 24, 2020
BHARATAN Vs. BINU
June 29, 2020
BHARATH SANCHAR NIGAM LIMITED Vs. SECRETARY NARAKAL GRAMA PANCHAYAT
February 11, 2020
BHARATHI AMMA Vs. BALAGRAM SERVICE CO-OPERATIVE BANK
October 22, 2020
BHARATHI T.K. AND ORS. Vs. JANAKI AMMA AND ORS.
June 11, 2020
BHARATHY Vs. STATE OF KERALA
December 2, 2020
BHARATIYA VIDYA BHAVAN, MNSHI SADAN Vs. RAJU B.
February 5, 2020
BHARGAVI Vs. STATE OF KERALA
October 8, 2020
BHASKARAN Vs. RENJAN
December 8, 2020
BHASKARAN Vs. STATE OF KERALA
August 5, 2020
BHASKARAN S. Vs. STATE OF KERALA
December 16, 2020
BHAVANA RAJESH PILLAI Vs. SUB COLLECTOR
November 2, 2020
BHAVITHA M.V., Vs. STATE OF KERALA
August 21, 2020
BHEL EML EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
March 3, 2020
BHIMA JEWELLERY AND DIAMONDS (P) LTD. Vs. O. SANDEEP KUMAR
June 24, 2020
BHUKYA ASHOK KUMAR Vs. FERTILIZERS AND CHEMICALS TRAVANCORE LIMITED
March 17, 2020
BHUPENDRA SHARMA Vs. UNION OF INDIA
February 19, 2020
BHUVI CONVENTION CENTRE Vs. KERALA STATE POLLUTION CONTROL BOARD
March 18, 2020
BIBIN BABU Vs. STATE OF KERALA
May 12, 2020
BIBIN JOSEPH Vs. STATE OF KERALA
November 3, 2020
BIBY SABITHA Vs. STATE OF KERALA
August 4, 2020
BIJESH KUMAR M Vs. STATE OF KERALA
December 18, 2020
BIJI JAYAKUMAR Vs. ORIENTAL INSURANCE CO. LTD.
January 15, 2020
BIJO JACOB Vs. STATE ELECTION COMMISSION
November 11, 2020
BIJO JOSE Vs. STATE ENVIRONMENT IMPACT ASSESSMENT AUTHORITY
February 3, 2020
BIJU Vs. LAISON GEORGE
July 6, 2020
BIJU Vs. ADITHYA
July 14, 2020
BIJU Vs. STATE OF KERALA
July 1, 2020
BIJU Vs. STATE OF KERALA
October 16, 2020
BIJU Vs. STATE OF KERALA
December 1, 2020
BIJU Vs. STATE OF KERALA
March 2, 2020
BIJU Vs. STATE OF KERALA
December 17, 2020
BIJU Vs. VINEETH K.R.
September 8, 2020
BIJU Vs. STATE OF KERALA
May 22, 2020
BIJU A.L. Vs. COMMERCIAL TAX OFFICER
July 13, 2020
BIJU BALAN Vs. STATE OF KERALA
August 24, 2020
BIJU DAMODARAN Vs. K.L.JOHNY
November 25, 2020
BIJU K.VARGHESE Vs. GEOLOGIST
November 5, 2020
BIJU KURIAKOSE Vs. STATE OF KERALA
March 18, 2020
BIJU KURIAKOSE Vs. STATE OF KERALA
July 23, 2020
BIJU M. VARGHESE Vs. ABRAHAM
March 2, 2020
BIJU M.ABRAHAM Vs. CIS BUREAUS FACILITY SERVICES PVT.LTD.,
August 19, 2020
BIJU P.R. Vs. CORPORATION OF KOCHI
November 25, 2020
BIJU. R. Vs. STATE OF KERALA
November 17, 2020
BIJU.K.K Vs. TRANSPORT COMMISSIONER TRANS TOWERS
March 2, 2020
BIJUKUMAR Vs. STATE OF KERALA
March 16, 2020
BIJUMON @ NAVAS Vs. STATE OF KERALA
August 18, 2020
BIJUMON R Vs. REGIONAL TRANSPORT AUTHORITY ALAPPUZHA
January 14, 2020
BILINA Vs. UNIVERSITY OF CALICUT
August 12, 2020
BILSY JOSEPH Vs. REGISTRAR OF BIRTHS AND DEATHS CHANGANASSERY MUNCIPALITY
June 30, 2020
BINCY N.P. Vs. STATE OF KERALA
November 3, 2020
BINCY S. Vs. ALAPPUZHA DISTRICT CO-OPERATIVE BANK LIMITED
March 3, 2020
BINCYMOL P. Vs. JAYAKRISHNAN P. AND ORS.
January 29, 2020
BINDHU GEORGE Vs. MANAGER
September 9, 2020
BINDHU RAJESH Vs. REPCO HOME FINANCE LIMITED
January 6, 2020
BINDHU SURESH KUMAR Vs. DIRECTOR GENERAL OF POLICE KERALA POLICE FORCE, KERALA POLICE HEAD QUARTERS
September 29, 2020
BINDHU.A.V. Vs. SREE GOKULAM CHIT AND FINANCE CO. (P) LTD.
January 17, 2020
BINDHYA BABU Vs. STATE OF KERALA
July 23, 2020
BINDU Vs. STATE OF KERALA
November 4, 2020
BINDU Vs. V.K.SATHYAPPAN
May 20, 2020
BINDU C. Vs. KERALA ELECTRICAL AND ALLIED ENGINEERING COMPANY LIMITED
February 18, 2020
BINDU GAS AGENCIES Vs. STATE OF KERALA
February 11, 2020
BINDU GEORGE Vs. MANAGER, AQUINAS COLLEGE EDACOCHIN
August 21, 2020
BINDU M.D. Vs. STATE OF KERALA
March 2, 2020
BINDU N. Vs. STATE OF KERALA
February 27, 2020
BINDU PILLAI Vs. THULASEEDHARAN PILLAI
March 3, 2020
BINDU ULLAS Vs. STATE OF KERALA
July 6, 2020
BINDULAKSHMI Vs. REMA RAMACHANDRAN AND ORS.
January 7, 2020
BINDULAKSHMI Vs. REMESAN
January 7, 2020
BINEESH Vs. SIMI AND ORS.
January 22, 2020
BINEESH KUMAR Vs. STATE OF KERALA
May 8, 2020
BINEESH M. Vs. STATE OF KERALA
July 22, 2020
BINESH Vs. STATE OF KERALA
March 3, 2020
BINI Vs. STATE OF KERALA
November 10, 2020
BINI T.LAZAR Vs. STATE OF KERALA
September 14, 2020
BINNY XAVIER Vs. UNION OF INDIA
November 18, 2020
BINO JOSEPH PATHIPARAMPIL Vs. NEENA CHERIAN
March 2, 2020
BINOJ K. Vs. SUVARNA SURENDRAN
January 7, 2020
BINOY Vs. STATE OF KERALA
November 25, 2020
BINOY JACOB Vs. STATE OF KERALA
December 14, 2020
BINOY JOSEPH Vs. STATE OF KERALA
July 16, 2020
BINOY P.U. Vs. STATE OF KERALA
July 27, 2020
BINSA Vs. STATE OF KERALA
May 21, 2020
BINSA Vs. STATE OF KERALA
April 4, 2020
BINSON Vs. REGIONAL TRANSPORT OFFICER
December 16, 2020
BINU Vs. STATE OF KERALA
November 12, 2020
BINU Vs. STATE OF KERALA
January 20, 2020
BINU GEORGE Vs. DISTRICT LABOUR OFFICER
September 22, 2020
BINU MATHEW Vs. STATE OF KERALA
August 17, 2020
BINU P.MICHEL Vs. STATE OF KERALA
February 19, 2020
BINU RAJ G Vs. SANDHYA LAKSHMI R
May 18, 2020
BINU S. Vs. BHARATH SANCHAR NIGAM LIMITED
March 17, 2020
BINU V.CHERIAN Vs. REVENUE DIVISIONAL OFFICER
August 14, 2020
BISHOP FRANCO MULAKKAL Vs. STATE OF KERALA
October 1, 2020
BISHOP FRANCO MULAKKAL Vs. STATE OF KERALA
July 7, 2020
BISMI KRISHNA Vs. AISHA LUBINA
March 19, 2020
BIZZARRE MARKETING SYSTEMS PVT.LTD. Vs. STATE OF KERALA
March 4, 2020
BLESSEN BABY Vs. STATE OF KERALA
February 20, 2020
BLUEONE REALTORS Vs. KOCHI MUNICIPAL CORPORATION
November 2, 2020
BOARD OF DIRECTORS Vs. STATE OF KERALA
November 16, 2020
BOARD OF DIRECTORS Vs. ERNAKULAM DISTRICT CO-OPERATIVE BANK LTD
August 19, 2020
BOARD OF DIRECTORS OF THE PALLIKKUNNU KSHEEROLPADAKA SAHAKARANA SANGHAM LTD Vs. DIARY EXTENSION OFFICER
October 23, 2020
BOBBY ZACHARIA Vs. STATE OF KERALA
October 19, 2020
BON CARGOS PRIVATE LIMITED Vs. UNION OF INDIA
February 4, 2020
BON CARGOS PRIVATE LIMITED Vs. ASSISTANT STATE TAX OFFICER
December 21, 2020
BORAN Vs. STATE OF KERALA
July 15, 2020
BOSCO LOUIS Vs. STATE OF KERALA
August 17, 2020
BOSE THOMAS Vs. STATE OF KERALA
November 16, 2020
BOYCE RUBBER ESTATES PRIVATE LIMITED Vs. STATION HOUSE OFFICER
March 5, 2020
BRASHIDA Vs. STATE OF KERALA
May 21, 2020
BRIGHT STAR TELECOMMUNICATIONS INDIA LTD Vs. STATE OF KERALA
August 26, 2020
BRIJESH P.S. Vs. SUJATHA P.P.
May 20, 2020
BRIJITH P.M. Vs. PRINCIPAL SECRETARY
November 11, 2020
BUILDING AND ROAD WORKERS UNION(INTUC) Vs. DISTRICT POLICE CHIEF
March 4, 2020
BYJU K THOMAS Vs. ELOOR MUNICIPALITY
July 2, 2020
BYJU VARGHESE Vs. KERALA STATE ELECTRICITY BOARD LTD
November 27, 2020
C K MUHAMMED JASEER Vs. STATE OF KERALA
September 22, 2020
C P SASIDHARAN Vs. STATE OF KERALA
August 7, 2020
C VIJAYAPPAN Vs. KERALA STATE ROAD TRANSPORT CORPORATION,
September 14, 2020
C. P. THOMAS Vs. MANU M. JOHN
August 10, 2020
C. R. MAHESH Vs. UNION OF INDIA
July 30, 2020
C. SANTHOSH KUMAR Vs. STATE OF KERALA
March 6, 2020
C. T. MUHAMMED @ KUNJAPPA Vs. EDAKKARA GRAMA PANCHAYATH
March 18, 2020
C. Y. SHYAM Vs. STATE OF KERALA
September 30, 2020
C.A.ABDUL HAKEEM Vs. D.SAJU
January 21, 2020
C.A.ABOOBACKER Vs. KERALA STATE WAQF BOARD
January 29, 2020
C.A.MATHEW Vs. STATE OF KERALA
March 3, 2020
C.A.VICTOR Vs. FOOD INSPECTOR
September 8, 2020
C.ASHOKAN Vs. STATE OF KERALA
August 3, 2020
C.B. RAJESH Vs. JUSTIN M.G. AND ORS.
August 6, 2020
C.BALAKRISHNAN Vs. T.C.GOPALAN
October 15, 2020
C.C THAMPI Vs. INSPECTOR OF POLICE
June 3, 2020
C.C. BABY AND ORS. Vs. CENTRAL BUREAU OF INVESTIGATION, ANTICORRUPTION BUREAU
June 10, 2020
C.C.JACOB Vs. ROY KURIAN
December 14, 2020
C.G.RAVEENDRANATHA PRABHU Vs. STATE OF KERALA
August 24, 2020
C.H.KESAVA Vs. STATE OF KERALA
July 3, 2020
C.H.MOHAMMED IQBAL Vs. LAKSHADWEEP STATE WAQF BOARD
November 27, 2020
C.H.PAVITHRAN Vs. STATE OF KERALA
December 22, 2020
C.I.BABU Vs. UNION OF INDIA
July 7, 2020
C.J.JOSE MOHAN Vs. HYRUNNISA
March 10, 2020
C.J.JOY, JOSEPH Vs. V.LAKSHMI
February 12, 2020
C.JOBY @ SABU Vs. STATE OF KERALA
March 19, 2020
C.K.BIJU Vs. STATE OF KERALA
November 18, 2020
C.K.GOPI Vs. DISTRICT POLICE CHIEF
March 2, 2020
C.K.JEEVESH Vs. BABITHA.K
February 17, 2020
C.K.MOHANAN Vs. AYAVANA GRAMA PANCHAYATH AND ANOTHER AYAVANA P.O.
May 19, 2020
C.K.MOOSA Vs. ASST.COLLECTOR,SPECIAL CUSTOMS PREVENTIV SPECIAL CUSTOMS PREVENTIVE DIVISION
January 13, 2020
C.K.RAJAN Vs. STATE OF KERALA
June 4, 2020
C.K.SURESHBABU Vs. STATE OF KERALA
August 5, 2020
C.K.UDAYAN Vs. REGIONAL TRANSPORT AUTHORITY
November 20, 2020
C.K.VIJAYAN S/O KRISHNAN KUTTY Vs. STATE OF KERALA
November 2, 2020
C.K.YUVARAJA PANICKER SON OF RAGHAVA PANICKER Vs. C.K.SUJATHA PANICKATHY
May 19, 2020
C.K.YUVARAJA PANICKER Vs. C.K.SUJATHA PANICKATHY
May 21, 2020
C.L. JOSEPH Vs. STATE OF KERALA
November 2, 2020
C.L.ANTO Vs. STATE OF KERALA
July 10, 2020
C.L.JOSEPH Vs. STATE OF KERALA
December 16, 2020
C.M.ANCE Vs. KMJ PUBLIC SCHOOL
May 21, 2020
C.M.ANCE Vs. KMJ PUBLIC SCHOOL
May 5, 2020
C.M.MUSTAFFA Vs. ADDITIONAL TAHSILDAR
November 5, 2020
C.M.PRADEEP KUMAR Vs. STATE OF KERALA
August 18, 2020
C.M.RAVEENDRAN Vs. UNION OF INDIA
December 17, 2020
C.M.SUBRAMANIAN S/O MANIKKAN Vs. DISTRICT REGISTRAR GENERAL, CHEMBUKKAVU
June 22, 2020
C.P.GIREESH CHANDRAN NAIR Vs. TRAVANCORE DEVASOM BOARD
October 19, 2020
C.P.JOHN Vs. STATE OF KERALA
August 10, 2020
C.P.JOY Vs. STATE OF KERALA
December 4, 2020
C.P.MUHAMMED FAIZAL Vs. AYYANKANDATHIL MUHAMMEDKUTTY
January 21, 2020
C.P.RAJAN Vs. STATE OF KERALA
September 22, 2020
C.PRASANNAKUMARAN UNNITHAN Vs. GST COUNCIL
August 5, 2020
C.R.NEELAKANDAN Vs. UNION OF INDIA
May 21, 2020
C.R.NEELAKANDAN Vs. UNION OF INDIA
May 20, 2020
C.R.RAJU Vs. STATE OF KERALA
October 14, 2020
C.R.SIVAKUMAR Vs. UNION OF INDIA
December 2, 2020
C.S.SUDHAN Vs. REGIONAL TRASNPORT OFFIER CIVIL STATION
December 18, 2020
C.SALGUNAN Vs. DISTRICT COLLECTOR, COLLECTORATE, KENATHUPARAMBU
March 6, 2020
C.SAMIKUTTY Vs. KERALA STATE POLLUTION CONTROL BOARD,
August 10, 2020
C.SARASWATHY AMMA Vs. ASSISTANT COMMISSIONER
November 25, 2020
C.T.K. CHANDRAN Vs. STATE OF KERALA
March 20, 2020
C.T.SREEDHARAN Vs. ARBITRATOR
December 14, 2020
C.UNNIKRISHNAN Vs. TRAVANCORE DEVASWOM BOARD
August 10, 2020
C.V. ISSAC Vs. STATE OF KERALA
February 18, 2020
C.V.ABRAHAM Vs. STATE OF KERALA
November 19, 2020
C.V.HAMZA Vs. STATE OF KERALA
July 10, 2020
C.V.MOHAMAD Vs. STATE OF KERALA
December 7, 2020
C.V.PRAMEELA Vs. KENDRIYA VIDYALAYA SANGATHEN
February 13, 2020
C.V.RAJAPPAN Vs. STATE OF KERALA
April 30, 2020
C.VASUDEVAN Vs. STATE OF KERALA
December 4, 2020
CANARA BANK Vs. DEVA PROPERTIES LIMITED
November 19, 2020
CANDELA ENGINEERING CORPORATION Vs. CORPORATION OF THRISSUR
December 4, 2020
CANNANORE HANDLOOM EXPORTS Vs. COMMISSIONER OF CENTRAL EXCISE
November 23, 2020
CAPT SATHEESH KUMAR K.A. Vs. SANKARACHARYA UNIVERSITY OF SANSKRIT
October 23, 2020
CARLO TECHNICAL PLASTICS PVT. LTD. Vs. UNION OF INDIA AND ORS.
October 21, 2020
CASHIOUS CLAY FERNANDEZ Vs. DIRECTOR, MUNICIPAL ADMINISTRATION
March 4, 2020
CASSANOVA DISTILLERIES PVT LTD Vs. STATE OF KERALA
March 17, 2020
CEAT LIMITED Vs. ASSISTANT STATE TAX OFFICER
March 5, 2020
CEEYEN STONE CRUSHER Vs. STATE OF KERALA
September 16, 2020
CELON LABORATORIES PRIVATE LTD. Vs. DRUGS CONTROLLER OF KERALA
November 23, 2020
CENTRAL BOARD OF SECONDARY EDUCATION Vs. ANAND GOPI
November 13, 2020
CENTRAL BOARD OF SECONDARY EDUCATION Vs. ABDUL SHAHEEN.P
November 13, 2020
CENTRAL BOARD OF SECONDARY EDUCATION Vs. JUVIA.J.KOSHI
November 13, 2020
CENTRAL BOARD OF SECONDARY EDUCATION Vs. AAKASH PANARA
July 13, 2020
CENTRAL BOARD OF TRUSTEES Vs. SASTHA ENTERPRISES
July 17, 2020
CENTRAL BUREAU OF INVESTIGATION Vs. K.B.MOHANDAS
November 4, 2020
CENTRAL TRAVANCORE SPECIALISTS HOSPITAL Vs. REGIONAL PROVIDENT FUND COMMISSIONER
September 8, 2020
CENTRE FOR ENVIRONMENT AND DEVELOPMENT THOZHUVANAMCODE Vs. KERALA WATER AUTHORITY
December 2, 2020
CENTURION LABORATORIES Vs. STATE OF KERALA
March 4, 2020
CHAIRMAN AND MANAGING TRUSTEE Vs. UNIVERSITY OF CALICUT
February 17, 2020
CHAIRMAN STATE BANK OF INDIA Vs. UNNIKRISHNAN P.C.
August 17, 2020
CHAIRMAN, SR. EDUCATIONAL AND CHARITABLE TRUST Vs. UNION OF INDIA
March 5, 2020
CHAIRMAN, DALE VIEW COLLEGE OF PHARMACY AND RESEARCH CENTRE Vs. UNION OF INDIA
September 15, 2020
CHAIRMAN, THYKKATTU DEVASWOM TRUST Vs. RAHUL R.
September 24, 2020
CHALA FARMERS WELFARE CO-OPERATIVE SOCIETY KANNUR DISTRICT Vs. M. M. SAHADEVAN
January 7, 2020
CHALAM SHEIKH Vs. STATE OF KERALA
May 26, 2020
CHAMI Vs. STATE OF KERALA
October 8, 2020
CHAMI Vs. STATE OF KERALA
August 5, 2020
CHANDANA P. Vs. DIRECTOR OF PUBLIC INSTRUCTION
September 17, 2020
CHANDAR RAJU Vs. STATE OF KERALA
November 16, 2020
CHANDINI P.T.I. Vs. HENTRY GEORGE
October 15, 2020
CHANDRA BOSE Vs. STATE OF KERALA
November 24, 2020
CHANDRAKALA, Vs. SECRETARY, DISTRICT CO-OP HOSPITAL, DISTRICT CO-OPERATIVE HOSPITAL, KUMBLA
October 8, 2020
CHANDRAMATHY Vs. AYYAPPAN
February 3, 2020
CHANDRAN Vs. DAMAYANTHI
September 9, 2020
CHANDRAN Vs. VIJU
January 30, 2020
CHANDRAN Vs. STATE OF KERALA
January 8, 2020
CHANDRAN Vs. STATE OF KERALA
August 25, 2020
CHANDRAN Vs. STATE OF KERALA
March 12, 2020
CHANDRAN Vs. STATE OF KERALA
December 15, 2020
CHANDRAN Vs. RAMACHANDRAN
November 13, 2020
CHANDRAN Vs. STATE OF KERALA
August 10, 2020
CHANDRAN Vs. STATE OF KERALA
July 1, 2020
CHANDRAN Vs. NIZAR
January 20, 2020
CHANDRAN Vs. THANKAMMA BABY
September 17, 2020
CHANDRAN PILLAI Vs. STATE OF KERALA
September 8, 2020
CHANDRAN PONNAPPAN Vs. COMMISSIONER
March 3, 2020
CHANDRANANDAN Vs. STATE OF KERALA
September 7, 2020
CHANDRAPRAKASH Vs. OKTOPALS SPORTS
January 7, 2020
CHANDRASEKARAN V. R. Vs. STATE OF KERALA
September 29, 2020
CHANDRASEKHARA PILLAI Vs. STATE OF KERALA
November 17, 2020
CHANDRASEKHARAN Vs. M.MURAMARDHANAN
November 25, 2020
CHANDRASEKHARAN Vs. STATE OF KERALA
July 16, 2020
CHANDRASEKHARAN K.R., Vs. KERALA STATE ELECRICITY BOARD
August 17, 2020
CHANDRASENAN A.R. Vs. KERALA STATE CIVIL SUPPLIES CORPORATION LTD
December 21, 2020
CHANDRIKA JANARDHANA KURUP Vs. STATE OF KERALA
November 2, 2020
CHANDRIKA,W/O KARUNAKARAN Vs. ROBY VARGHESE
November 4, 2020
CHANDY KURIAKOSE Vs. MOR GRREGORIOUS KURIAKOSE
June 26, 2020
CHARLEY PANTHALLOOKARAN Vs. JOINT REGISTRAR(GENERAL) OF CO-OPERATIVE SOCIETIES
January 27, 2020
CHARUPADICKAL KARAKULATHU SUBAIR Vs. STATE OF KERALA
March 10, 2020
CHATHIYADAN GANGADHARAN Vs. STATE OF KERALA
July 1, 2020
CHAYA INDUSTRIES Vs. SRINIVASAN
August 14, 2020
CHEENU AMMA AALLOY PRIVATE LIMITED Vs. STATE TAX OFFICER
October 9, 2020
CHELAMATTOM DEVASWOM Vs. STATE OF KERALA
January 27, 2020
CHEMBRA PEAK ESTATES LTD Vs. STATE OF KERALA
December 9, 2020
CHENNAPOYIL MUKUNDAN Vs. EXCISE INSPECTOR, KOOTHUPARAMBA
September 18, 2020
CHENTHAMARAKSHAN Vs. STATE OF KERALA
October 15, 2020
CHERANELLOOR GRAMA PANCHAYATH Vs. JOE THATTIL
September 24, 2020
CHERIAN Vs. STATE OF KERALA
November 2, 2020
CHERIAN VARKEY CONSTRUCTION COMPANY (PVT) LTD. Vs. STATE OF KERALA
February 17, 2020
CHERIAN VARKEY CONSTRUCTION COMPANY (PVT) LTD. Vs. STATE OF KERALA
November 17, 2020
CHERIAN VARKEY CONSTRUCTION COMPANY (PVT.) LTD. Vs. STATE OF KERALA
May 4, 2020
CHERIYAN Vs. STATE OF KERALA
October 21, 2020
CHERIYAN MATHEW Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION
February 17, 2020
CHERIYAN MATHEW Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
July 16, 2020
CHERUNNIYOOR SERVICE CO-OPERATIVE BANK LTD Vs. CO-OPERATIVE ARBITRATION COURT
November 30, 2020
CHERUVAYI MUKUNDAN Vs. STATE OF KERALA
December 14, 2020
CHETTI Vs. STATE OF KERALA
June 8, 2020
CHIEF EXECUTIVE TRUSTEE Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
November 10, 2020
CHIEF POSTMASTER GENERAL KERALA CIRCLE Vs. S. PADMANABHAN
August 20, 2020
CHINCHU MATHEW Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
March 23, 2020
CHINNA RAO SWAYAMVARAPPU Vs. STATE OF KERALA
April 21, 2020
CHINNA RAO SWAYAMVARAPPU Vs. STATE OF KERALA
April 24, 2020
CHINNAMMA Vs. DISTRICT COLLECTOR, ERNAKULAM DISTRICT
August 5, 2020
CHINNU ROY GEORGE Vs. CHINNU ROY GEORGE
August 3, 2020
CHIRAKKUZHIYIL JOSEPH Vs. M.MOOSA HAJI
February 20, 2020
CHIRAYINKEEZHU SERVICE CO-OPERATIVE BANK LTD. Vs. INCOME TAX OFFICER, WARD-2(5)
February 3, 2020
CHITHRA SURENDRAN Vs. STATE OF KERALA
December 14, 2020
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LIMITED Vs. MUHAMMED SHAFEEQ K.P.
July 3, 2020
CHOONDAL GRAMA PANCHAYATH Vs. GOVT. OF KERALA
July 3, 2020
CHRIST NAGAR EDUCATIONAL CHARITABLE SOCIETY Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
October 13, 2020
CHUNKAAN Vs. STATE OF KERALA
November 9, 2020
CIAL DUTY FREE AND RETAIL SERVICES LTD Vs. UNION OF INDIA
September 22, 2020
CISLY GRASHIOUS Vs. STATE OF KERLA
November 23, 2020
CISLY GRASHIOUS Vs. STATE OF KERALA
November 24, 2020
CITIZENS LEGAL RIGHT ASSOCIATION Vs. UNION OF INDIA
June 2, 2020
CITIZENS RIGHT PROTECTION COUNCIL Vs. STATE OF KERALA
July 9, 2020
CKKM PHARMACY Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION AND ORS.
February 20, 2020
CLARET NIVAS Vs. SPECIAL DEPUTY COLLECTOR
November 17, 2020
COASTAL TILES AND SANITARIES Vs. STATE TAX OFFICER
November 26, 2020
COCHIN INTERNATIONAL AIRPORT LTD. Vs. M.N.SUGUNAN
January 24, 2020
COCHIN KAGAZ LTD. Vs. K. K. IBRAHIM
February 19, 2020
COCHIN PORT TRUST Vs. SEA CONSORTIUM PVT. LTD.
January 6, 2020
COCHIN PORT TRUST Vs. SRINATH S S DEPARTMENT,COCHIN PORT TRUST
December 9, 2020
COLIN SIBY Vs. MAHATMA GANDHI UNIVERSITY
December 2, 2020
COLOMBO UMBRELLA HOUSE Vs. STATE OF KERALA
March 17, 2020
COMMISSIONER OF CENTRAL EXCISE Vs. LOTUS SHIPPING LTD.,
November 10, 2020
COMMISSIONER OF CENTRAL EXCISE CUSTOMS AND SERVICE TAX Vs. BHARAT PETROLEUM CORPORATION LTD
May 20, 2020
COMMISSIONER OF CUSTOMS Vs. MANGALATH CASHEWS
March 4, 2020
COMMISSIONER OF CUSTOMS, COCHIN Vs. BEDY ASSOCIATES AND ORS.
December 7, 2020
COMMISSIONER OF CUSTOMS, COCHIN Vs. KONKAN STORAGE SYSTEMS KOCHI PVT. LTD.
June 17, 2020
COMMISSIONER OF EXCISE Vs. COCHIN TOURIST CORPORATION
February 14, 2020
COMMISSIONER OF INCOME TAX Vs. FEDERAL BANK LTD.
March 18, 2020
CONFIDENT PROJECTS INDIA PVT. LIMITED Vs. PRIYANKA.G
August 20, 2020
COPPERSEEDS TECHNOLOGIES PRIVATE LIMITED Vs. TYKHE TECHNOLOGIES
January 14, 2020
CORPORATE EDUCATIONAL AGENCY Vs. STATE OF KERALA
August 13, 2020
CORPORATE MANAGEMENT OF ST.GEORGE CATHEDRAL KARINGACHIRA Vs. STATE OF KERALA
August 13, 2020
CORPORATE MANAGER OF CATHOLICE SCHOOLS Vs. STATE OF KERALA
November 2, 2020
CORPORATION OF KOCHI Vs. THOMAS JOHN KITHU
March 17, 2020
CORRESPONDENT MSC SCHOOLS Vs. STATE OF KERALA
September 23, 2020
CRY FOR LIFE SOCIETY Vs. UNION OF INDIA
June 9, 2020
CRYSTAL GRANITES LIMITED Vs. STATE OF KERALA
September 16, 2020
CRYSTAL GRANITES LIMITED Vs. STATE OF KERALA
December 1, 2020
CSB BANK LTD Vs. COMMERCIAL TAX OFFICER
March 16, 2020
CSB BANK LTD Vs. TALUK OFFICER
August 20, 2020
D BIJU Vs. KALADHARAN P
September 29, 2020
D-PHAM STUDENTS ASSOCIATION Vs. STATE OF KERALA
September 16, 2020
D.B.BINU Vs. STATE OF KERALA
December 7, 2020
D.JAYAPRASAD Vs. STATE OF KERALA
July 14, 2020
D.KAUMUDI Vs. SHEELA
December 17, 2020
DAILY FRESH FRUITS INDIA PRIVATE LIMITED Vs. ASSISTANT STATE TAX OFFICER
March 4, 2020
DAISON JOSEPH Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
January 28, 2020
DAISY M.P. Vs. STATE OF KERALA
March 5, 2020
DALIYA M.S. Vs. KERALA PUBLIC SERVICE COMMISSION
February 17, 2020
DAMODAR CORPORATION Vs. UNION OF INDIA
November 12, 2020
DAMODARA KURUP Vs. STATE OF KERALA
August 20, 2020
DAMODHARAN NAMBIAR Vs. STATE OF KERALA
August 17, 2020
DANIEL OOMMEN Vs. NATIONAL INSTITUTE OF TECHNOLOGY
February 13, 2020
DANISH VARGHESE Vs. JANCY DANISH
December 3, 2020
DANTIS K. MURINGATHERI Vs. STATE OF KERALA
September 7, 2020
DARUL HUDA MASJID MAHALLU COMMITTEE Vs. KOKKUR JUMA MASJID COMMITTEE PRESIDENT
November 6, 2020
DAS ANITA RAVINDRANATH Vs. CHAIRMAN
August 24, 2020
DASAN Vs. SHAJI
November 12, 2020
DAUGHTERS OF MARY CHARITABLE SOCIETY Vs. STATE OF KERALA
July 15, 2020
DAVID Vs. STATE OF KERALA
August 4, 2020
DAVID JOHN Vs. JOSE MOOTHEDAN AND ORS.
March 12, 2020
DAVID Y. Vs. GREATER COCHIN DEVELOPMENT AUTHORITY
November 27, 2020
DAYA REJU Vs. REJU JOHN
October 15, 2020
DAYANANDA SHETTY Vs. STATION HOUSE OFFICER
December 15, 2020
DAYANANDAN Vs. PRAKASAN
July 3, 2020
DAYOSHYAS @ NOBLE Vs. ROSMIN
June 29, 2020
DEEJA RAJ S. Vs. STATE OF KERALA
November 27, 2020
DEENAMMA Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
October 23, 2020
DEEPA C. Vs. SADANANDAN P.
May 18, 2020
DEEPA GEORGE Vs. STATE OF KERALA
September 25, 2020
DEEPA KAVIRAJ AND ORS Vs. MUHAMMED ANWAR V.P.M.
February 7, 2020
DEEPA P.S. Vs. PRINCIPAL SECRETARY
November 24, 2020
DEEPA PRADEEP Vs. CALICUT UNIVERSITY
August 25, 2020
DEEPA THANKAPPAN Vs. TAHASILDAR
November 4, 2020
DEEPAK C. Vs. STATE OF KERALA
April 6, 2020
DEEPAK VARGHESE Vs. STATE OF KERALA
February 11, 2020
DEEPTHI TRANSPORT SERVICE Vs. KERALA MINERALS AND METALS LIMITED
December 11, 2020
DEEPTHIMOL VARGHESE Vs. KERALA PUBLIC SERVICE COMMISSION
January 6, 2020
DEEPTHY ANAND Vs. STATE OF KERALA
September 7, 2020
DEEPU B Vs. STATE OF KERALA
August 21, 2020
DELEEPKUMAR E.K. Vs. B.ANDREW PRABHU
November 27, 2020
DEPUTY CHIEF ENGINEER (CONSTRUCTION), SOUTHERN RAILWAY Vs. P.RAJENDRAN ASARI
February 3, 2020
DEPUTY COLLECTOR - COMPETENT AUTHORITY Vs. JAYASREE
October 20, 2020
DEPUTY COLLECTOR - COMPETENT AUTHORITY Vs. AHMAD KUTTY
October 14, 2020
DEPUTY DIRECTOR Vs. SURENDRA DAS
February 11, 2020
DEPUTY DIRECTOR OF COLLEGIATE EDUCATION, KOTTAYAM Vs. LEELAMMA PHILIP.K.
March 6, 2020
DEPUTY DIRECTOR OF EDUCATION Vs. JOHN JUSTIN RAJAMANI
November 12, 2020
DESAI HOMES Vs. DEEPA L.S.
August 5, 2020
DEVADAR AIDED L.P. SCHOOL Vs. USHA
May 19, 2020
DEVADAS Vs. STATE OF KERALA
July 13, 2020
DEVADAS Vs. STATE OF KERALA
August 18, 2020
DEVADATH G. Vs. STATE OF KERALA
November 2, 2020
DEVAKI Vs. STATE OF KERALA
March 19, 2020
DEVAKI AMMA Vs. STATE OF KERALA
August 25, 2020
DEVARAJAN Vs. STATE OF KERALA
August 17, 2020
DEVASSIA PLAMOOTTIL Vs. STATE OF KERALA
September 15, 2020
DEVAYANI Vs. STATE OF KERALA
July 17, 2020
DEVAYANI Vs. SATHI RATNAM
October 23, 2020
DEVI Vs. KARUNAN
January 30, 2020
DEVI PRIYA, ARAV NIVAS Vs. H K RADHAKRISHNAN RECEIVER (RETURNING OFFICER), THIRUVANANTHAPURAM
October 1, 2020
DEVICE DRIVEN (INDIA) PVT. LTD Vs. COMMISSIONER OF INCOME TAX
October 13, 2020
DEVICES DISTRIBUTORS Vs. THE ASSISTANT STATE TAX OFFICER, SQUAD NO. II, KERALA GST DEPARTMENT AND ORS.
July 23, 2020
DEVINA P. Vs. COMMISSIONER FOR ENTRANCE EXAMINATIONS
November 26, 2020
DHANESH K.UNNI Vs. STATE OF KERALA
August 11, 2020
DHANESH SASI Vs. JOINT REGIONAL TRANSPORT OFFICER
November 25, 2020
DHANYA E.T. Vs. STATE OF KERALA
October 21, 2020
DHANYA GANESH Vs. KERALA LIVESTOCK DEVELOPMENT BOARD AND ORS.
June 24, 2020
DHANYAMOL Vs. STATE OF KERALA
February 11, 2020
DHARAM PAL Vs. FLAG OFFICER COMMANDING IN CHIEF
October 8, 2020
DHARUN K. Vs. SHINO M. GOPAL
September 15, 2020
DHEERA N.G. Vs. SIMEESH S.
November 30, 2020
DIAMOND TRANSPORT CORPORATION Vs. SEA WINGS SHIPPING
May 21, 2020
DIAMOND TRANSPORT CORPORATION KARIKKAMURI Vs. SEA WINGS SHIPPING WILLINGDON
May 29, 2020
DILEEP Vs. STATE OF KERALA
July 17, 2020
DILEEP Vs. THODUPUZHA MUNICIPALITY
November 16, 2020
DILEEP KUMAR K Vs. STATE OF KERALA
November 9, 2020
DILEEP KUMAR K.S. Vs. ANJANA GOPINATH AND ORS.
August 21, 2020
DILEEP KUMAR.M.R. Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
February 17, 2020
DILEEP MATHEW KOLLAMULA Vs. STATE OF KERALA
September 16, 2020
DILEEP R, Vs. STATE OF KERALA
December 4, 2020
DILEEP T.M. Vs. ARYAD GRAMA PANCHAYATH
August 24, 2020
DILEEP THOMAS Vs. UZHAVOOR GRAMAPANCHAYATH
March 2, 2020
DILEEPKUMAR Vs. STATE OF KERALA
November 24, 2020
DILIP Vs. STATE OF KERALA
December 8, 2020
DILIP S. Vs. HARIPRIYA
November 13, 2020
DILSHAD Vs. STATE OF KERALA
November 18, 2020
DINESAN Vs. COMMISSIONER OF EXCISE
February 3, 2020
DINESAN P. Vs. STATE OF KERALA
November 5, 2020
DINESH CHANDRAN Vs. REGIONAL PROVIDENT FUND COMMISSIONER
February 13, 2020
DINESH KUMAR Vs. STATE OF KERALA
November 5, 2020
DINESHAN K. Vs. STATE OF KERALA
February 11, 2020
DINNY GEORGE SUNNY Vs. STATE OF KERALA
June 30, 2020
DINOOP P. DINESH Vs. STATE OF KERALA
June 15, 2020
DINU E.G. Vs. V.R.SETHU LAKSHMI
November 18, 2020
DINU SARA THOMAS Vs. STATE OF KERALA
December 7, 2020
DINURAJ D. Vs. STATE OF KERALA
October 16, 2020
DIRECTOR GENERAL OF POLICE Vs. MATHEWRAJ KALLIKKADAN
July 3, 2020
DIRECTOR KILA , MULAMKUNNATHUKAVU, THRISSUR Vs. RUKIYA
December 4, 2020
DIRECTOR OF HOMEOPATHY Vs. P. SUKUMARAN
March 4, 2020
DIRECTOR, KERALA STATE INSURANCE DEPARTMENT Vs. KERALA STATE HUMAN RIGHTS COMMISSION
March 9, 2020
DIRECTOR, KERALA STATE INSURANCE DEPARTMENT Vs. RADHA
December 22, 2020
DIRECTOR, NATIONAL INSTITUTE OF TECHNOLOGY CALICUT Vs. MURALEEDHARAN.C
May 19, 2020
DISTRICT ANIMAL HUSBANDRY OFFICER Vs. K.P.SUNIL KUMAR
March 3, 2020
DISTRICT COLLECTOR IDUKKI Vs. JAMES
March 19, 2020
DISTRICT COLLECTOR Vs. DISTRICT LEGAL SERVICE AUTHORITY
December 22, 2020
DISTRICT COLLECTOR Vs. FR. JOSE UPPANI
July 21, 2020
DISTRICT COLLECTOR Vs. RAVI P.D.
December 3, 2020
DISTRICT COLLECTOR, KAKKANAD Vs. FR.THOMAS PAUL RAMBAN
March 18, 2020
DISTRICT MEDICAL OFFICER, MALAPPURAM DISTRICT AND ORS. Vs. AZHUKUTHI PARAMBIL AYAPPANS AND ORS.
March 2, 2020
DISTRICT PROJECT CO-ORDINATOR Vs. REGIONAL PROVIDENT FUND COMMISSIONER-I KOCHI
March 16, 2020
DISTRICT RIFLE ASSOCIATION OF IDUKKI Vs. STATE OF KERALA
March 20, 2020
DISTRICT TOWN PLANNER Vs. LINSON
June 29, 2020
DIVAKARAN MATHILANCHERY Vs. STATE OF KERALA
June 2, 2020
DIVIN Vs. STATE OF KERALA
August 10, 2020
DIVISIONAL CHIEF EXECUTIVE Vs. STATE OF KERALA
March 16, 2020
DIVYA Vs. STATE OF KERALA
May 22, 2020
DIVYA Vs. MURALEEDHARAN K.
February 14, 2020
DIVYA S.J. Vs. STATE OF KERALA
July 10, 2020
DIVYANAND P.K. Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
March 9, 2020
DIXON PETER Vs. STATE OF KERALA
August 3, 2020
DM EDUCATION AND RESEARCH FOUNDATION Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
October 16, 2020
DOMINIC PRESENTATION Vs. STATE OF KERALA
November 6, 2020
DR. ABDUL RASHEED @ A.R.BABU Vs. IFCI LIMITED
December 3, 2020
DR. JOHNY CYRIAC Vs. MINISTRY OF HUMAN RESOURCE DEVELOPMENT
January 20, 2020
DR.BABY V. Vs. STATE OF KERALA
February 19, 2020
DR.BILU B.S. Vs. UNION OF INDIA
October 7, 2020
DR.JOSEPH FREEMAN MOTHA Vs. SUDHA VIJAYAN
September 8, 2020
DR.RAYMOND GEORGE Vs. UNION OF INDIA
February 26, 2020
DR.S.V.MOHAMMED HARIS Vs. DISTRICT COLLECTOR, KANNUR
July 22, 2020
E K JAYAN ALIAS PRAKASHAN E.K. Vs. STATE OF KERALA
March 11, 2020
E K SAJEEV KUMAR Vs. P.UNNIKRISHNAN
December 2, 2020
E. P. PAUL Vs. STATE OF KERALA
November 11, 2020
E.A.MURALI Vs. NEW INDIA ASSURANCE COMPANY LTD
December 8, 2020
E.A.NANDANAN Vs. STATE OF KERALA
November 9, 2020
E.A.SHIBU Vs. STATE OF KERALA
August 6, 2020
E.ALBERT RAJ Vs. COMMERCIAL TAX OFFICER
October 8, 2020
E.B.PREMANATHAN NAIR Vs. JOINT REGISTRAR
August 18, 2020
E.E.MUHAMMED ASHRAF Vs. P.K.SUHARA
October 19, 2020
E.ERANI Vs. STATE OF KERALA
October 15, 2020
E.J.AUGUSTHY Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
December 17, 2020
E.K.ANILAN Vs. STATE OF KERALA
December 3, 2020
E.K.JAMAL Vs. UNION OF INDIA
February 3, 2020
E.K.JOJU Vs. STATE OF KERALA
November 19, 2020
E.K.RAVEENDRANATHAN NAIR Vs. STATE OF KERALA
November 19, 2020
E.K.UNNIKAMMED ALIAS KUNHU Vs. DISTRICT MAGISTRATE
December 1, 2020
E.V.GOPALAKRISHNAN Vs. ASHIN KRISHNA
February 19, 2020
E.V.PAVITHRAN Vs. CHENNAMANGALAM GRAMA PANCHAYAT
August 17, 2020
E.VISHNU NAMBOOTHIRI Vs. V.BALACHANDRAN
February 27, 2020
EAGLE SANDS AND METALS PULIYARAMALA Vs. DISTRICT GEOLOGIST DEPARTMENT OF MINING & GEOLOGY
October 22, 2020
EAPPEN T .THOMAS Vs. STATE OF KERALA
October 6, 2020
EAPPEN T. THOMAS Vs. STATE OF KERALA
May 21, 2020
EASWARAN H.B. Vs. TRAVANCORE DEVASWOM BOARD
October 20, 2020
EDAPPALLY CENTRAL NSS KARAYOGAM Vs. REGISTRAR
June 30, 2020
EDATHADAN GRANITES Vs. STATE OF KERALA
February 6, 2020
EDAYIL PEEDIKAYIL BASHEER Vs. THEKKAYIL AYSHA
October 23, 2020
EDHENS CONSTRUCTIONS PVT. LTD Vs. KANTHALLOOR GRAMA PANCHAYATH
September 23, 2020
EDWIN R.ROSE Vs. STATE OF KERALA
December 22, 2020
ELAMGULAM SERVICE CO.OPERATIVE BANK LTD Vs. P.S.MOHANAN NAIR
December 1, 2020
ELAMMA LUKOSE Vs. FEBIN M. JOSE
November 9, 2020
ELCITA BINU Vs. STATE OF KERALA
September 9, 2020
ELDHOSE Vs. STATE OF KERALA
February 13, 2020
ELDHOSE Vs. STATE OF KERALA
November 4, 2020
ELDO K.THOMAS Vs. NAVEEN B.PARAPPATTU
November 18, 2020
ELDO POULOSE Vs. KODENCHERRY SERVICE SAHAKARANA BANK
May 28, 2020
ELSAMMA JOSEPH Vs. STATE ELECTION COMMISSION
November 25, 2020
ELSI AUGUSTINE Vs. RAJAN
February 13, 2020
EMAMUDEEN Vs. STATE OF KERALA
July 2, 2020
EMPEES TRADERS Vs. STATE OF KERALA
November 11, 2020
EMPLOYEES PROVIDENT FUND ORGANISATION Vs. PARRISON ESTATES AND INDUSTRIES PVT. LTD. AND ORS.
July 28, 2020
EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. M. S. RAVEN BECK SOLUTIONS (INDIA) LTD
October 15, 2020
EMPLOYEES STATE INSURANCE CORPORATION Vs. NAINA P.S.
March 2, 2020
EMPLOYEES STATE INSURANCE CORPORATION Vs. SUSHAMA N.
November 5, 2020
ENANALLOOR SERVICE CO-OPERATIVE BANK LIMITED AND ORS. Vs. THE INCOME TAX OFFICER
February 19, 2020
ERNAD NIDHI LIMITED Vs. UNION OF INDIA
December 2, 2020
ESCAPADE RESORT PVT. LTD. Vs. STATE OF KCERALA
March 9, 2020
ESCORTS CONSUMER CREDIT LTD Vs. MUJEEB RAHIMAN ABOOBACKER
September 22, 2020
ESSJAY ELECTRONICS PVT LTD Vs. STATE OF KERALA
October 13, 2020
ESTHAPANOSE WILSON Vs. STATE
June 2, 2020
EURO ASEAN TRADE LINKS Vs. STATE OF KERALA
November 10, 2020
EVEREST STONE CRUSHER AND GRANITES Vs. DISTRICT COLLECTOR
November 10, 2020
EVM MOTORS AND VEHICLES INDIA (P) LTD Vs. STATE OF KERALA
December 7, 2020
EXTRA HOME CARE PRODUCTS Vs. KERALA STATE CIVIL SUPPLIES CORPORATION LIMITED
December 18, 2020
FACT EMPLOYEES CO-OPERATIVE CREDIT SOCIETY Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
February 3, 2020
FACT WORKERS ORGANISATION Vs. UNION OF INDIA
December 17, 2020
FAHAD Vs. STATE OF KERALA
November 16, 2020
FAHAD HASSAN ALI Vs. STATE OF KERALA
December 7, 2020
FAIJAS, S/O.KAREEM Vs. STATE OF KERALA
August 3, 2020
FAISAL Vs. STATE OF KERALA
July 27, 2020
FAISAL Vs. STATE OF KERALA
October 16, 2020
FAISAL P. Vs. STATE OF KERALA
April 29, 2020
FAISAL S Vs. STATE OF KERALA
September 7, 2020
FAIZAL Vs. STATE OF KERALA
February 10, 2020
FARHA HABEEBULLAH Vs. SAMEER S
September 18, 2020
FASALUDHEEN.O. Vs. STATE OF KERALA
March 19, 2020
FASHION GOLD INTERNATIONAL (P) LTD Vs. ASSISTANT COMMISSIONER
March 9, 2020
FASIL Vs. STATE OF KERALA
December 16, 2020
FATHIMA Vs. KOLOTHUMTHODI MUHAMMED
September 25, 2020
FATHIMA A.S. Vs. STATE OF KERALA
July 24, 2020
FATHIMA ABDULKHADAR Vs. REGIONAL TRANSPORT OFFICER
February 13, 2020
FATIMA KADER Vs. STATE OF KERALA
November 13, 2020
FAWAS ASHRAF Vs. KAVANNUR GRAMA PANCHAYATH
August 18, 2020
FAWAS ASSOCIATED AGENCIES Vs. ASSISTANT STATE TAX OFFICER
February 19, 2020
FAYIS AKKARA Vs. STATE OF KERALA
March 10, 2020
FAYIS E. K. Vs. STATE OF KERALA
October 12, 2020
FAYIS EK Vs. STATE OF KERALA
August 11, 2020
FAZIL Vs. STATE OF KERALA
July 14, 2020
FEBIN Vs. STATE OF KERALA
August 20, 2020
FELICIA MARIA JOSEPH Vs. STATE OF KERALA AND ORS.
July 24, 2020
FEMINA SIYAD Vs. UNION OF INDIA
December 11, 2020
FERTILIZERS AND CHEMICALS TRAVANCORE LTD Vs. JAMES PHILIP
July 23, 2020
FIDHA NOURINE P.K. Vs. STATE OF KERALA
November 12, 2020
FIRDOUS GOLD PATTAMBI LLP Vs. GOVERNMENT OF INDIA, INCOME TAX DEPARTMENT
January 27, 2020
FIRDOUS GOLD PATTAMBI LLP Vs. GOVT. OF INDIA INCOME TAX DEPARTMENT
March 16, 2020
FIROS Vs. STATE OF KERALA
December 3, 2020
FIROZ Vs. K. O. MATHEW
February 26, 2020
FLEMINGO TRAVEL RETAIL LIMITED Vs. KANNUR INTERNATIONAL AIRPORT LIMITED
April 28, 2020
FLOWERS T.V. Vs. MOHAMMED
June 9, 2020
FR. LABERIN YESU Vs. K.BIJU
September 23, 2020
FR. THOMAS KOTTOOR Vs. CENTRAL BUREAU OF INVESTIGATION
October 6, 2020
FR.BIJU VARKEY Vs. FR.THOMAS PAUL RAMBAN
February 11, 2020
FR.JOSE UPPANI Vs. THE DISTRICT COLLECTOR, CIVIL STATION
March 19, 2020
FRAJUS INFRASTRUCTURE DEVELOPMENT PVT. LTD. Vs. UNION OF INDIA
November 5, 2020
FRANCIS Vs. R.V.MUHAMMED
November 17, 2020
FRANCIS JOSEPH MALIEKAL Vs. KERALA WATER AUTHORITY
July 6, 2020
FRANCIS THOMAS Vs. VILLAGE OFFICER
August 17, 2020
FRANCIS.T.CHACKO Vs. STATE OF KERALA
October 8, 2020
FRANKLIN Vs. STATE OF KERALA
October 8, 2020
FRIJO XAVIER Vs. CENTRAL BOARD OF SECONDARY EDUCATION
September 22, 2020
FUN WORLD AND RESORTS (INDIA) PVT.LTD. Vs. NIMIL K.K.
January 13, 2020
FUTURE GAMING AND HOTEL SERVICES PVT. LTD. Vs. THE STATE OF KERALA AND ORS.
December 22, 2020
G KRISHNA KUMARI Vs. MUTHUKULAM SERVICE CO-OPERATIVE BANK LTD.
July 14, 2020
G. Vs. UNION OF INDIA
May 11, 2020
G. GOPI UINNITHAN Vs. SABIN BABY
September 9, 2020
G. NAGARAJ Vs. GOVERNMENT OF KERALA
February 26, 2020
G. PRASANTH Vs. KERALA STATE ROAD TRANSPORT CORPORATION
March 17, 2020
G.BALAKRISHNA PILLAI Vs. DIRECTOR
July 7, 2020
G.EASWARACHANDRA VIDYA SAGAR Vs. UNION OF INDIA
February 17, 2020
G.GEORGE Vs. POOYAPPALLY GRAMA PANCHAYATH
December 7, 2020
G.J. ECO POWER PVT. LTD Vs. COCHIN MUNICIPAL CORPORATION
August 11, 2020
G.J.ECO POWER PVT.LTD Vs. COCHIN MUNICIPAL CORPORATION
November 10, 2020
G.K. MOHANAN PILLAI Vs. NUMAN
July 16, 2020
G.K.GASES AND CHEMICALS Vs. REHABILITATION PLANTATIONS LIMITED
March 17, 2020
G.K.GRANITES LIMITED Vs. DIRECTOR OF MINING AND GEOLOGY
December 15, 2020
G.K.SATHEESH Vs. SUB DIVISIONAL MAGISTRATE
October 6, 2020
G.MOHANDAS Vs. STATE OF KERALA
November 10, 2020
G.R. AJITH Vs. P.K. JAYASREE
January 7, 2020
G.R.AJITH Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION
February 18, 2020
G.SATHEESH KUMAR Vs. STATE OF KERALA
March 11, 2020
G.SRINIVASAN Vs. STATE OF KERALA
August 10, 2020
G.SUJANA BAI Vs. SECRETARY TO GOVERNMENT
October 19, 2020
G.SUKUMARAN NAIR Vs. SECRETARY OF GOVERNMENT OF INDIA
November 10, 2020
G.VIJAYANATHA KURUP Vs. N.R.RAJENDRAN
March 2, 2020
GADHA C.M. Vs. BAR COUNCIL OF INDIA
September 23, 2020
GAIL (INDIA) LTD Vs. VIJAYANARAYANAN
March 3, 2020
GANESH R PILLAI Vs. STATE OF KERALA
February 26, 2020
GANESH TECHNICAL CONSULTANCY SERVICES Vs. ALUVA MUNICIPALITY
November 5, 2020
GANGADHARAN Vs. STATE OF KERALA
January 27, 2020
GANGANDHARAN NAIR Vs. STATE OF KERALA
October 6, 2020
GAS AUTHORITY OF INDIA LIMITED Vs. SREEKUMARAN NAMBOODIRI P
October 22, 2020
GAYATHRI MOTORS Vs. STATE OF KERALA
May 19, 2020
GAYATHRI V. Vs. CHANDRAKANTH
November 20, 2020
GAYATHRY CHANDRAN Vs. VINU M.
November 17, 2020
GEETHA Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR
May 4, 2020
GEETHA Vs. STATE OF KERALA
November 17, 2020
GEETHA G.K. Vs. KAMALAKSHMI AMMA
December 18, 2020
GEETHA K. Vs. KERALA HUMAN RIGHTS COMMISSION
November 30, 2020
GEETHA N.S. Vs. STATE OF KERALA
March 18, 2020
GEETHA P. Vs. KERALA AGRICULTURAL UNIVERSITY
November 17, 2020
GEETU.R.PRASAD Vs. MANAGER
August 26, 2020
GENERAL MANAGER Vs. GENERAL SECRETARY
December 16, 2020
GENERAL MANAGER, KERALA STATE CO-OPERATIVE FEDERATION FOR FISHERIES DEVELOPMENT LTD Vs. KERALA LOK AYUKTA, THIRUVANANTHAPURAM
July 24, 2020
GENERAL MANAGER, PALAKKAD UNIT OF INSTRUMENTATION LTD. Vs. GENERAL SECRETARY, INSTRUMENTATION WORKERS UNION
February 6, 2020
GENERAL MANAGER,CORPORATE EDUCATIONAL AGENCY Vs. STATE OF KERALA
September 28, 2020
GENERAL SECRETARY, INDIRA GANDHI MEMORIAL TRUST Vs. MAHATMA GANDHI UNIVERSITY
August 6, 2020
GENERAL SECRETARY,INDIRA GANDHI MEMORIAL TRUST Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
October 15, 2020
GEORGE Vs. KRISHNA VENU
June 19, 2020
GEORGE Vs. STATE OF KERALA
July 2, 2020
GEORGE Vs. STATE OF KERALA
June 15, 2020
GEORGE Vs. STATE OF KERALA
December 2, 2020
GEORGE ABRAHAM Vs. MINU SUSAN MATHEW
March 10, 2020
GEORGE AUGUSTINE Vs. JOSE.R.ERINJERI
December 7, 2020
GEORGE ELAMPLAKKADU@VAKKACHAN POWATHIL Vs. A. V. MATHEW@SAMKUTTY VETTUPALAM
August 19, 2020
GEORGE JOSEPH Vs. STATE OF KERALA,
September 16, 2020
GEORGE JOSEPH Vs. BOSE WELL JOHN
December 17, 2020
GEORGE K.CHACKO Vs. KERALA HEALTH RESEARCH AND WELFARE SOCIETY
August 3, 2020
GEORGE M.V. Vs. STATE OF KERALA
February 3, 2020
GEORGE M.V. Vs. STATE OF KERALA
February 19, 2020
GEORGE MATHEW Vs. SATYAJEET RAJAN
August 7, 2020
GEORGE MATHEW Vs. STATE OF KERALA
August 12, 2020
GEORGE MATHEW Vs. T.A.M.POOKKOYA THANGAL
January 24, 2020
GEORGE MATHEW Vs. STATE OF KERALA,
October 15, 2020
GEORGE MATHEW Vs. A.KOWSIGAN I.A.S.
August 21, 2020
GEORGE P.JOHN Vs. ALEX P.JOHN
March 5, 2020
GEORGE VATTUKULAM Vs. STATE OF KERALA
February 19, 2020
GEORGEKUTTY Vs. SREEKUMAR
March 17, 2020
GEORGEKUTTY Vs. STATE OF KERALA
November 6, 2020
GEORGIE ALEXANDER Vs. STATE OF KERALA,
September 29, 2020
GERMAN EXPRESS SHIPPING AGENCY(INDIA) Vs. TARGET OVERSEAS EXPORTS(P) LTD.
November 25, 2020
GHYRUNNEESA Vs. STATE OF KERALA
February 18, 2020
GIBY ALIAS JACOB BABU Vs. P.M.ABRAHAM
March 5, 2020
GIJO POOTHANAPRA MATHEWS Vs. UNION OF INDIA
March 23, 2020
GILBERT ANJIPARAMBIL Vs. RETURNING OFFICER/DISTRICT COLLECTOR
November 20, 2020
GIMCY TONIO Vs. STATE OF KERALA
March 5, 2020
GIRDHARI LAL CONSTRUCTIONS (P) LTD. Vs. UNION OF INDIA
February 18, 2020
GIREESH Vs. RAHIM
June 8, 2020
GIREESH M M Vs. S M VIJAYANAND CHIEF SECRETARY, SECRETARIAT
September 29, 2020
GIREESH T.G. Vs. STATE TAX OFICER
November 18, 2020
GIRIJA Vs. KERALA STATE FINANCIAL ENTERPRISES PVT LIMITED
March 2, 2020
GIRIJA BHASKARAN Vs. STATE OF KERALA
March 2, 2020
GIRIJA C.C. AND ORS. Vs. THE STATE OF KERALA AND ORS.
June 18, 2020
GIRIJAKUMARI J. Vs. ASSISTANT EDUCATIONAL OFFICER
November 23, 2020
GIRISH BABU G. Vs. DIRECTOR OF VIGILANCE
August 17, 2020
GIRISH G. Vs. STATE OF KERALA
January 10, 2020
GLANIS Vs. LAZAR
June 30, 2020
GLOBAL EDUCATION TRUST Vs. STATE OF KERALA
November 10, 2020
GLOW GROW HEALTH AND BEAUTY (P) LTD Vs. STATE OF KERALA
December 1, 2020
GODWIN PAUL Vs. STATE OF KERALA
March 9, 2020
GOKUL Vs. STATE OF KERALA
September 23, 2020
GOKUL K.G. Vs. RESHMA P.K.
November 27, 2020
GOKUL MOHAN Vs. STATE OF KERALA
May 8, 2020
GOKUL MOHAN Vs. STATE OF KERALA
April 28, 2020
GOKUL P.G. Vs. STATE OF KERALA
November 6, 2020
GOKULAN Vs. STATE OF KERALA
March 11, 2020
GOLDEN IMPORTERS Vs. UNION OF INDIA
July 22, 2020
GOMATHI AUGUSTIN Vs. STATE OF KERALA
November 13, 2020
GOODS AND SERVICES TAX NETWORK Vs. M/S.LEO DISTRIBUTORS
June 4, 2020
GOPAKUMAR Vs. STATE OF KERALA
December 7, 2020
GOPAKUMAR Vs. SUNITHA GOPAKUMAR
March 5, 2020
GOPAKUMAR Vs. K.A.SULAIMANKUNJU
November 3, 2020
GOPAKUMAR A.P. Vs. UNION OF INDIA
March 2, 2020
GOPAKUMAR B.NAIR Vs. GURVAYOR DEVASWOM MANAGING COMMITTEE
November 18, 2020
GOPAKUMAR C P Vs. STATE OF KERALA
October 13, 2020
GOPAKUMAR N.A. Vs. STATE OF KERALA
May 26, 2020
GOPALAKRISHNA PILLAI K.R Vs. STATE OF KERALA
December 14, 2020
GOPALAKRISHNAN Vs. STATE OF KERALA
August 25, 2020
GOPALAKRISHNAN Vs. RETHNAMMA
January 23, 2020
GOPALAKRISHNAN Vs. STATE OF KERALA
July 13, 2020
GOPALAKRISHNAN CHETTIYAR Vs. MANOJ
July 3, 2020
GOPALAKRISHNAN NAIR Vs. INSPECTOR OF POLICE VENJARAMOOD POLICE STATION
December 17, 2020
GOPALAKRSIHNAN NAIR D. Vs. UNION OF INDIA
December 1, 2020
GOPALAN Vs. STATE OF KERALA
March 2, 2020
GOPALAN Vs. STATE OF KERALA
December 4, 2020
GOPALAN NAIR A Vs. UNION OF INDIA
November 25, 2020
GOPALAN P. V. Vs. UNION OF INDIA
October 27, 2020
GOPAN KUMAR G ALIAS GOPAN Vs. STATE OF KERALA
August 6, 2020
GOPI Vs. STATE OF KERALA
July 1, 2020
GOPI Vs. STATE OF KERALA
February 14, 2020
GOPI Vs. STATE OF KERALA
February 27, 2020
GOPI Vs. STATE OF KERALA
November 24, 2020
GOPI Vs. STATE OF KERALA
December 11, 2020
GOPINATHAN Vs. VENUGOPALAN
August 21, 2020
GOPINATHAN A. Vs. AFZAL BASHA
March 9, 2020
GOPINATHAN PILLAI Vs. STATE OF KERALA
December 1, 2020
GOPY Vs. KERALA KSHETHRA SAMRAKSHANA SAMITHY KOZHIKODE
December 8, 2020
GOVERNOR OF THE STATE OF KERALA Vs. VIJAY CONSTRUCTIONS ENGINEERS AND CONTRACTORS
February 28, 2020
GOVINDAN PALIKAPPIL Vs. UNION OF INDIA
June 11, 2020
GOVINDANUNNI K.M Vs. CHANCELLOR
January 28, 2020
GRACIOUS KURIAKOSE Vs. CORPORATION OF COCHIN
December 11, 2020
GRACY Vs. STATE OF KERALA
April 30, 2020
GREATER COCHIN DEVELOPMENT AUTHORITY Vs. P.K.ASHOKAN
December 1, 2020
GREEN VISTAS INFRASTRUCTURE PROJECTS Vs. UNION OF INDIA
June 30, 2020
GREENWORTH INFRASTRUCTURES PVT.LTD Vs. STATE OF KERALA
December 1, 2020
GREESHMA M.S. Vs. STATE OF KERALA
May 29, 2020
GREESHMA V.S. Vs. STATE OF KERALA
December 3, 2020
H H MARTHOMA MATHEWS Vs. UNIVERSITY OF KERALA
December 1, 2020
H.DILEEP KUMAR Vs. SECRETARY
November 26, 2020
H.JOSH Vs. TOM JOSE
October 19, 2020
H.K MEENAKSHY AMMAL Vs. STATE BANK OF INDIA
February 13, 2020
H.NARAYANAN Vs. STATE OF KERALA
August 20, 2020
HABEEB HASSAN P. C. Vs. STATE OF KERALA
November 26, 2020
HABEEB RAHMAN Vs. THE REVENUE DIVISIONAL OFFICER, TIRUR AND ORS.
July 14, 2020
HADIYYA LOGISTICS PRIVATE LIMITED Vs. JAYAN
December 11, 2020
HAILEYBURIA TEA ESATES LIMITED Vs. UNION OF INDIA
October 1, 2020
HAILEYBURIA TEA ESTATES LIMITED Vs. TEA BOARD OF INDIA
August 20, 2020
HAILEYBURIA TEA ESTATES LIMITED Vs. UNION OF INDIA
September 23, 2020
HALVI.K.S Vs. STATE OF KERALA
August 20, 2020
HAMEED Vs. ARBITRATOR (N.H.) AND DISTRICT COLLECTOR
September 23, 2020
HAMEED K.B Vs. B.ANDREW PRABHU
December 14, 2020
HAMSA K. Vs. ISMAIL P.
February 11, 2020
HAMZA Vs. STATE OF KERALA
August 17, 2020
HAMZA Vs. MOIDUTTY
November 11, 2020
HAMZA HYDROSE Vs. KIZHAKKAMBALAM GRAMA PANCHAYATH
March 9, 2020
HANEESH K. Vs. STATE OF KERALA
August 13, 2020
HAREESH Vs. STATE OF KERALA
September 23, 2020
HAREESH Vs. STATE OF KERALA
October 7, 2020
HAREESH M.S. Vs. VICE-CHANCELLOR
November 3, 2020
HAREESH V Vs. MALABAR DEVASWOM BOARD
October 21, 2020
HARI Vs. STATE OF KERALA
September 18, 2020
HARIDAS Vs. JAYASREE
February 26, 2020
HARIDAS Vs. STATE OF KERALA
October 1, 2020
HARIDAS Vs. STATE OF KERALA
November 25, 2020
HARIDAS Vs. STATE OF KERALA
December 2, 2020
HARIDAS Vs. ATHIRA
December 22, 2020
HARIKRISHNAN Vs. STATE OF KERALA
January 6, 2020
HARIKRISHNAN N. Vs. STATE OF KERALA
March 23, 2020
HARIKRISHNAN NAMBOOTHIRI Vs. AJITH KUMAR
March 6, 2020
HARIRAJ M R Vs. CENTRAL BOARD OF SECONDARY EDUCATION
September 4, 2020
HARIS Vs. STATE OF KERALA
September 30, 2020
HARIS K.M. AND ORS. Vs. JAHFAR K. AND ORS.
September 8, 2020
HARIS M.P Vs. STATE OF KERALA
October 13, 2020
HARISH Vs. STATE OF KERALA
August 3, 2020
HARISH P.A. Vs. SECRETARY, CENTRAL BOARD OF SECONDARY EDUCATION
November 17, 2020
HARISH S. THAMPI Vs. STATE OF KERALA
September 9, 2020
HARISH S. THAMPI Vs. STATE OF KERALA
August 14, 2020
HARISH VASUDEVAN Vs. UNION OF INDIA
March 11, 2020
HARISH VASUDEVAN Vs. STATE OF KERALA
May 10, 2020
HARISHBHAI KESHAVBHAI Vs. STATE OF KERALA
November 4, 2020
HASEENA Vs. ANSAR
March 16, 2020
HASEENA C.P. Vs. STATE OF KERALA
November 4, 2020
HASEENA V. Vs. MUJEEB RAHMAN
December 7, 2020
HASHIF ALI Vs. STATE OF KERALA
August 11, 2020
HASHIM Vs. STATE OF KERALA
October 21, 2020
HASHIM Vs. STATE OF KERALA
June 22, 2020
HASHIM Vs. STATE OF KERALA
July 16, 2020
HASIN P V Vs. STATE OF KERALA
March 16, 2020
HASIR A Vs. STATE OF KERALA
March 16, 2020
HEDGE FINANCE LIMITED Vs. SOUTHERN INVESTMENTS PVT LTD.
February 20, 2020
HEMA V.NAIR Vs. STATE OF KERALA
December 11, 2020
HEMALATHA Vs. STATE OF KERALA
September 16, 2020
HERCHAN LAWRANCE D CRUZ Vs. DISTRICT COLLECTOR, THIRUVANANTHAPURAM
October 22, 2020
HERCULES AUTOMOBILE INTERNATIONAL PRIVATE LIMITED Vs. AMBIKA SUKUMAR SAANVI
January 9, 2020
HI LITE REALTORS INDIA LLP Vs. AGRICULTURAL OFFICER, KRISHI BHAVAN
November 16, 2020
HIGH COURT OF KERALA Vs. SUJIT NAIR. K.M
September 25, 2020
HIGH COURT OF KERALA Vs. RESHMA A., D/O.ASHOK P.
August 26, 2020
HIGH COURT OF KERALA Vs. C.M.ABDUL JABBAR
September 25, 2020
HILAL Vs. STATE OF KERALA
October 7, 2020
HILL VEIW PUBLIC SCHOOL Vs. STATE OF KERALA
December 14, 2020
HIMALAYA DRUG COMPANY Vs. STATE OF KERALA
March 16, 2020
HINDUSTAN COCA COLA PRIVATE LIMITED Vs. ASSISTANT STATE TAX OFFICER
March 19, 2020
HINDUSTAN COCA-COLA BEVERAGES PVT. LTD. Vs. STATE OF KERALA
November 24, 2020
HINDUSTAN COLLEGE OF PHARMACY Vs. STATE OF KERALA
December 9, 2020
HIRATH Vs. STATE OF KERALA
July 3, 2020
HISHAM A. Vs. SHAHIDA P.P.
February 11, 2020
HLL LIFECARE LTD. Vs. DIRECTOR, MALABAR CANCER CENTRE
November 10, 2020
HOLY GRACE FOUNDATION Vs. STATE OF KERALA
September 14, 2020
HOLY GRACE FOUNDATION Vs. STATE OF KERALA
August 26, 2020
HOLY PENTECOSTAL MISSION Vs. TINA DANIL
January 7, 2020
HOMESTEAD PROJECTS AND DEVELOPERS (P) LTD. Vs. COMMISSIONER OF CENTRAL TAX AND CENTRAL EXCISE
August 11, 2020
HOPE CONSTRUCTIONS, ANICKASSERIL BUILDING Vs. FEDERAL BANK LTD.
January 21, 2020
HOTEL DONA CASTLE Vs. KOLLAM CORPORATION
August 24, 2020
HOTEL LUCIYA DRIVE INN Vs. STATE OF KERALA
October 20, 2020
HOTEL SURYA Vs. STATE OF KERALA
March 3, 2020
HOTEL VANI CHANGANACHERRY Vs. ASSISTANT COMMISSIONER OF STATE TAX, SPECIAL CIRCLE
April 30, 2020
HOWAMMA JOHN Vs. BOBBY IPE
March 16, 2020
HRIDYA HARIKUMAR Vs. STATE OF KERALA
November 24, 2020
HRJ REFRIGERATION Vs. BHARAT SANCHAR NIGAM LTD.
July 3, 2020
HUAWEI TELECOMMUNICATION (INDIA) PVT. LTD. AND ORS. Vs. PALATHARA CONSTRUCTIONS
August 19, 2020
HUSSAIN Vs. STATE OF KERALA
July 28, 2020
HUSSAIN Vs. STATE OF KERALA
October 21, 2020
HUSSAIN MANGALATH Vs. KALAMASSERY SERVICE CO-OPERATIVE BANK LTD
March 4, 2020
HUSSAIN VENGAD Vs. STATE OF KERALA
December 4, 2020
I.K.GOVIND Vs. STATE OF KERALA
March 6, 2020
IBRAHIM Vs. STATE OF KERALA
October 9, 2020
IBRAHIM ELETTIL Vs. UNION OF INDIA
June 1, 2020
IBRAHIM KUTTY K.K. Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
August 7, 2020
IBRAHIM T. Vs. MANAGING DIRECTOR
November 3, 2020
ICICI BANK LTD Vs. NASSARUDDIN ABDUL MAJEED
February 6, 2020
IDA SAROJAM Vs. DISTRICT COLLECTOR COLLECTORATE
March 3, 2020
IDAVANCHAL KANNAMBETH KRISHNAN Vs. STATE OF KERALA
December 7, 2020
IDUKKI DISTRICT TRADITIONAL CARDOMOM PRODUCER COMPANY Vs. STATE OF KERALA
August 25, 2020
IDUKKI JILLA ESTATE MAZDOOR SANGH Vs. STATE OF KERALA
March 4, 2020
IGNACIOUS AROOJA Vs. STATE OF KERALA
August 13, 2020
IJAZ AHAMMED Vs. STATE OF KERALA
December 2, 2020
IN RE: VISHNUDAS H. AND ORS. Vs. IN RE: VISHNUDAS H. AND ORS.
July 27, 2020
INDAZAR KELOTH Vs. STATE OF KERALA
September 17, 2020
INDIA CEMENTS CAPITAL & FIN.LTD Vs. K.S.SUNILKUMAR
September 23, 2020
INDIA CEMENTS LTD Vs. STATE OF KERALA
October 19, 2020
INDIAN NATIONAL ANGANVADY EMPLOYEES FEDERATION Vs. STATE OF KERALA
May 19, 2020
INDIAN NETWORK OF POSITIVE PEOPLE Vs. T.A.MAJEED
August 12, 2020
INDIAN STEEL Vs. STATE OF KERALA
March 9, 2020
INDIRA Vs. POURNAMI PROPERTIES PRIVATE LIMITED
September 14, 2020
INDIRA B. Vs. STATE OF KERALA
November 6, 2020
INDIRA CHERIYA KADAVAN Vs. V.M.GANGADHARAN
March 16, 2020
INDIRA P. Vs. CENTRAL UNIVERSITY OF KERALA
November 19, 2020
INDULEKHA K. Vs. RUBBER BOARD OF INDIA
October 19, 2020
INDUS TOWER LIMITED Vs. STATE OF KERALA
July 1, 2020
INDUS TOWERS LIMITED Vs. STATION HOUSE OFFICER
July 24, 2020
INDUS TOWERS LIMITED Vs. DISTRICT POLICE CHIEF
November 11, 2020
INDUS TOWERS LIMITED Vs. DISTRICT POLICE CHIEF
November 17, 2020
INDUS TOWERS LIMITED Vs. STATE OF KERALA
March 18, 2020
INDUS TOWERS LIMITED Vs. BEEVI UMMA MOIDEENKUTTY
September 8, 2020
INDUS TOWERS LIMITED Vs. CHIRAKKADAVU GRAMA PANCHAYAT
February 17, 2020
INDUS TOWERS LIMITED, Vs. STATE OF KERALA, INFORMATION TECHNOLOGY DEPARTMENT,
October 19, 2020
INFOCOM SOFTWARE PVT. LTD Vs. STATE OF KERALA
October 6, 2020
INFORMATION KERALA MISSION Vs. MURUKADAS R.MURUKAVILASOM
November 25, 2020
INSTITUTE OF HUMAN RESOURCE Vs. GLANCY XAVIER
November 30, 2020
INSTRUMENTATION LTD, KANJIKODE WEST Vs. VASU V.
December 15, 2020
INZAMAM SALIM SHAH Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
October 12, 2020
IQBAL COLLEGE TRUST Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
December 18, 2020
IREL (INDIA) LIMITED Vs. P. N. RAGHAVA PANICKER
November 2, 2020
IRENE IMMANUEL Vs. STATE OF KERALA
March 16, 2020
IRIMBILIYAM SERVICE CO-OPERATIVE BANK LTD Vs. JOINT DIRECTOR OF INCOME TAX, KOCHI
September 9, 2020
IRSHAD Vs. STATE ELECTION COMMISSION
December 18, 2020
ISDC PROJECTS (INDIA)PVT LTD Vs. NATIONAL COMPANY LAW TRIBUNAL
December 29, 2020
ISMAIL Vs. STATE OF KERALA
March 10, 2020
ISMAIL Vs. STATE OF KERALA
September 4, 2020
ISMAIL Vs. STATE OF KERALA
October 5, 2020
ISMAYIL Vs. STATE OF KERALA
August 17, 2020
ISON GEORGE Vs. STATE OF KERALA AND ORS.
June 2, 2020
ISSAC THOMAS Vs. DISTRICT GEOLOGIST
October 16, 2020
ITHAL ENGINEERING GROUPS Vs. KERALA STATE ELECTRICITY BOARD
December 18, 2020
IY TEE CEE TRADING COMPANY Vs. THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(1)
October 8, 2020
IYPE VARGHESE Vs. REVENUE DIVISIONAL OFFICER IDUKKI
July 29, 2020
J B J PLANTATION PRIVATE LTD Vs. STATE OF KERALA,
October 6, 2020
J SIVAPRIYA Vs. STATE TAX OFFICER STATE GST DEPARTMENT, PALAKKAD
October 1, 2020
J. HARIKRISHNA PILLAI Vs. KERALA UNIVERSITY OF HEALTH SCIENCE
October 20, 2020
J. HARIKRISHNA PILLAI Vs. KERALA UNIVERSITY OF HEALTH SCIENCES (KUHS)
November 30, 2020
J. MUBARAK ALI Vs. COMMERCIAL TAX OFFICER
November 3, 2020
J.B.J. PLANTATION PRIVATE LTD. Vs. THE STATE OF KERALA AND ORS.
October 21, 2020
J.J. HOLIDAYS RESORTS PVT. LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
January 14, 2020
J.SULOCHANA Vs. STATE OF KERALA
July 17, 2020
JABBAR Vs. STATE OF KERALA
August 19, 2020
JABIR Vs. STATE OF KERALA
July 15, 2020
JABIR MULLALI Vs. INTELLIGENCE OFFICER
June 5, 2020
JABIR P.K. AND ORS. Vs. THE STATE OF KERALA AND ORS.
October 28, 2020
JABY PAUL Vs. M.S.KRISHNAN KUTTY
May 20, 2020
JACKSON Vs. STATE OF KERALA
September 17, 2020
JACKSON JOHNSON Vs. STATE OF KERALA
September 29, 2020
JACOB C.A. Vs. KARAPPARA MINI CHITY FUND
August 13, 2020
JACOB JOSE Vs. STATE OF KERALA
August 4, 2020
JACOB MATHEW Vs. BALARAMAPURAM SURENDRAN
June 12, 2020
JACOB MATHEW Vs. STATE OF KERALA
April 3, 2020
JACOB P.A. Vs. CANARA BANK
February 17, 2020
JACOB RODRIGUES Vs. STATE OF KERALA
August 6, 2020
JAFFER KHAN Vs. UNION OF INDIA
November 23, 2020
JAGADAMMA Vs. STATE OF KERALA
December 14, 2020
JAI BHARATH COLLEGE OF MANAGEMENT AND ENGINEERING TECHNOLOGY Vs. STATE OF KERALA
September 14, 2020
JAICK SOJAN Vs. DIRECTOR, INDIAN ARMY
August 25, 2020
JAIMON T.J. Vs. PLANTATION CORPORATION OF KERALA LTD.
August 10, 2020
JAISON DANIEL Vs. KOTHAMANGALAM MUNICIPALITY
October 1, 2020
JAISON K. G. Vs. SUB COLLECTOR
November 12, 2020
JAISON PANIKULANGARA Vs. STATE OF KERALA
December 9, 2020
JALEEL Vs. STATE OF KERALA
August 12, 2020
JALEEL M.K. Vs. FORTUNE INTEGRATED ASSET FINANCE LIMITED
November 10, 2020
JAMAL K.M. Vs. STATE OF KERALA
April 20, 2020
JAMEELA Vs. ANSAR
December 1, 2020
JAMEELA Vs. HIDAYATHULLA
August 25, 2020
JAMEELA Vs. DISTRICT REGISTRAR
July 24, 2020
JAMEELA BEEVI Vs. CORPORATION OF THIRUVANANTHAPURAM
September 18, 2020
JAMEELA P.S Vs. MUHAMMED SHERIF
January 9, 2020
JAMES P.M. Vs. ABDUL SALAM O.A
January 15, 2020
JAMES PAUL Vs. STATE OF KERALA
February 18, 2020
JAMES PETER Vs. STATE OF KERALA
January 22, 2020
JAMSHID K K Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY, KOZHIKODE
September 4, 2020
JAMSHID MON C Vs. STATE OF KERALA
September 29, 2020
JANA SAMPARKA SAMITHY Vs. STATE OF KERALA
July 1, 2020
JANAKAMMA Vs. ELOOR MUNICIPALITY
June 4, 2020
JANAKI Vs. ROBERT HENRY JOY
September 22, 2020
JANARDHANAN A. Vs. STATION HOUSE OFFICER
July 10, 2020
JANSI Vs. STATE OF KERALA
August 14, 2020
JASIM LATHEEF VALAPPIL Vs. STATE OF KERALA
August 24, 2020
JASMINE SIRAJUDEEN Vs. STATE OF KERALA
March 5, 2020
JAYACHANDRAN PILLAI SARASWATHY MANDIRAM Vs. TRAVANCORE DEVASWOM BOARD THIRUVANANTHAPURAM
March 6, 2020
JAYACHANDRAN T. Vs. STATE OF KERALA
October 9, 2020
JAYADEEP MENON Vs. STATE OF KERALA
May 13, 2020
JAYAKRISHNAN P Vs. DISTRICT COLLECTOR
March 3, 2020
JAYAKRISHNAN S. Vs. TRAVANCORE DEVASWOM BOARD
October 20, 2020
JAYAKUMAR ASSISTANT PROFESSOR-CUM-ASSISTANT DIRECTOR Vs. JYOTHI S. NAIR
March 16, 2020
JAYAKUMAR Vs. STATE OF KERALA
January 7, 2020
JAYAKUMAR P. K. Vs. SONY V. S.
June 17, 2020
JAYAKUMAR S Vs. STATE OF KERALA
September 8, 2020
JAYAKUMARI Vs. KRISHNAN NAIR.V
February 26, 2020
JAYALAL DIVAKARAN Vs. CREDIT INFORMATION BUREAU INDIA LIMITED CIBIL
October 23, 2020
JAYALEKSHMY Vs. STATE BANK OF INDIA
October 7, 2020
JAYAN Vs. MANJU
May 21, 2020
JAYAN Vs. STATE OF KERALA
August 6, 2020
JAYAN T.H. Vs. STATE OF KERALA
December 18, 2020
JAYANTHI S. Vs. SUNIL KUMAR
November 27, 2020
JAYAPRABHA Vs. AUTHORIZED OFFICER
November 19, 2020
JAYAPRAKASH K.M. Vs. STATE OF KERALA
July 9, 2020
JAYAPRAKASH P.PRABHU Vs. GREATER COCHIN DEVELOPMENT AUTHORITY
March 2, 2020
JAYAPRAKASH, Vs. ARBITRATOR (N H ) AND DISTRICT COLLECTOR
September 29, 2020
JAYAPRAKASH.T. Vs. STATE OF KERALA
February 11, 2020
JAYARAM Vs. STATE OF KERALA
July 8, 2020
JAYASREE E. Vs. ASST. REGISTRAR OF CO-OP. SOCIETIES
January 6, 2020
JAYASREE K. K. Vs. STATE OF KERALA
June 11, 2020
JAYASREE M.P. Vs. STATE OF KERALA
September 16, 2020
JAYASREE M.S. Vs. DEBT RECOVERY APPELLATE TRIBUNAL
January 10, 2020
JAYASURYAN Vs. STATE OF KERALA
May 19, 2020
JAYESH Vs. SUB INSPECTOR OF POLICE
November 2, 2020
JAYESH M.E. Vs. BABU K.P.
March 2, 2020
JBP GRANITE AND METAL PVT. LTD. Vs. DIRECTORATE OF MINING AND GEOLOGY
March 9, 2020
JEEJA BOSE Vs. STATE OF KERALA
November 9, 2020
JEENA S.KUMAR Vs. STATE OF KERALA
March 10, 2020
JEENO JAMES Vs. STATE OF KERALA
January 8, 2020
JEETHA Vs. UNION OF INDIA
April 24, 2020
JEETHA AGNES Vs. UNION OF INDIA AND ORS.
May 27, 2020
JEEVA Vs. STATE OF KERALA
August 21, 2020
JEEVAN JOY Vs. STATE OF KERALA
October 27, 2020
JEMY JAMES Vs. STATE OF KERALA
August 5, 2020
JENCIN MATHEW Vs. BOBY.P.AUGUSTINE
January 7, 2020
JERIN THOMAS PANICKER Vs. STATE OF KERALA
December 4, 2020
JERIN.T.ALIAS Vs. CHIEF EXECUTIVE OFFICER KERALA HEAD LOAD WORKERS WELFARE BOARD
January 20, 2020
JESSUDOSS R. Vs. STATE OF KERALA
July 13, 2020
JESSY JOSE Vs. MAINTENANCE TRIBUNAL
August 24, 2020
JEWEL HOMES PRIVATE LIMITED Vs. INTELLIGENCE OFFICER/STATE TAX OFFICER
March 18, 2020
JEWEL HOMES PVT. LTD Vs. DISTRICT POLICE CHIEF
October 16, 2020
JEWEL HOMES PVT. LTD Vs. REGIONAL FIRE OFFICER
October 5, 2020
JIBI THOMAS Vs. ALUVA MUNICIPALITY
August 14, 2020
JIBI.P.KURIAN Vs. KERALA STATE ROAD TRANSPORT CORPORATION
February 17, 2020
JIJA K. G Vs. STATE OF KERALA
August 19, 2020
JIJI CHERIAN Vs. GENERAL MANAGER
September 18, 2020
JIJIN JAMES Vs. STATE OF KERALA
July 24, 2020
JIJO KURIAN Vs. DISTRICT COLLECTOR
September 25, 2020
JIJO THOMAS Vs. STATE OF KERALA
August 3, 2020
JIJU Vs. STATE OF KERALA
October 15, 2020
JIJU Vs. RISHAJ
January 6, 2020
JIJU Vs. JESTO P. PAPPACHAN
March 10, 2020
JIJU K Vs. UNION OF INDIA
September 8, 2020
JIJU VARGHESE Vs. REJI MANKUZHA
January 21, 2020
JILMON JOHN Vs. MANAKAD GRAMA PANCHAYAT CHITTOOR
September 30, 2020
JILU E.R @ JILESH Vs. STATE OF KERALA
February 17, 2020
JIMMY JOHN Vs. KERALA STATE DISASTER MANAGEMENT AUTHORITY
August 13, 2020
JINAS P.A Vs. STATE OF KERALA
January 8, 2020
JINCY AJI Vs. STATE OF KERALA
December 2, 2020
JINCY MATHEW Vs. STATE BANK OF INDIA
May 18, 2020
JINCY SHIJO Vs. VAZHATHOPE PANCHAYATH
November 30, 2020
JINCY T.C. Vs. OONNUKAL SERVICE CO-OPERATIVE BANK LTD.
July 22, 2020
JINEESH P.U. Vs. STATE OF KERALA
March 23, 2020
JINO SEBASTIAN @ SHINU Vs. STATE OF KERALA
March 2, 2020
JINSON Vs. STATE OF KERALA
May 28, 2020
JINTO PAULOSE Vs. STATE OF KEALA
May 18, 2020
JINU JAYAN Vs. STATE OF KERALA
August 14, 2020
JINU MON Vs. STATE OF KERALA
December 15, 2020
JISHNU PONNAPPAN Vs. STATE OF KERALA
September 8, 2020
JITHA K.J Vs. MAHATMA GANDHI UNIVERSITY
December 18, 2020
JITHENDRA MADANRAJ CHHAJED Vs. STATE OF KERALA
February 18, 2020
JITHENDRIYAN C S Vs. UNIVERSITY OF CALICUT
August 12, 2020
JITHERSH C.K. Vs. STATE OF KERALA
August 25, 2020
JITHESH Vs. STATE OF KERALA
August 12, 2020
JITHIN Vs. RESHMA
March 23, 2020
JITHIN JOSHY Vs. HARITHA
November 6, 2020
JITHIN PHILIP Vs. STATE OF KERALA
February 11, 2020
JITHIN ROSE Vs. STATE OF KERALA
May 25, 2020
JITHU @ SARATH P. RAJ Vs. STATE OF KERALA
August 18, 2020
JITHU KUTTICHAKKU Vs. COMMON MAN HITS AND LOANS PRIVATE LTD.
November 6, 2020
JITHU.J Vs. STATE OF KERALA
August 10, 2020
JITTY THAMPAN Vs. MAHATMA GANDHI UNIVERSITY
November 13, 2020
JIYA Vs. CHANDRASEKHARAN
November 4, 2020
JO THOMAS Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
January 20, 2020
JOBIN Vs. STATE OF KERALA
July 10, 2020
JOBIN JOSEPH Vs. STATE OF KERALA
February 6, 2020
JOBIN JOSEPH Vs. UMA THOMAS
May 4, 2020
JOBIN MARUTHIPPARAMBIL Vs. VISWANATHAN.S.
March 2, 2020
JOBIN SEBASTIAN Vs. KERALA STATE POLLUTION CONTROL BOARD DISTRICT OFFICE
December 2, 2020
JOBIN THOMAS Vs. CHANCELLOR
August 21, 2020
JOBO KORA THOMAS Vs. UNION BANK OF INDIA
October 7, 2020
JOBY SEBASTIAN Vs. STATE OF KERALA
June 11, 2020
JOBY T J Vs. DISTRICT POLICE CHIEF, THRISSUR, AYYANTHOLE
September 16, 2020
JOBY VETTIYADAN Vs. JOBY VETTIYADAN
November 6, 2020
JOE JACOB Vs. MAHATMA GANDHI UNIVERSITY
December 4, 2020
JOE JOSEPH Vs. STATE OF KERALA
May 29, 2020
JOE JOSEPH Vs. STATE OF KERALA
May 21, 2020
JOHN BOSCO Vs. BHAGYODAYAM COMPANY
February 17, 2020
JOHN JACOB Vs. STATE OF KERALA
November 4, 2020
JOHN JOSEPH Vs. STATE OF KERALA
September 8, 2020
JOHN K. ILLIKKADAN Vs. UNION OF INDIA
February 5, 2020
JOHN KURIAKOSE Vs. STATE OF KERALA
February 7, 2020
JOHN M.KURIAKOSE Vs. DISTRICT POLICE CHIEF
July 23, 2020
JOHN NUMPELI Vs. STATE OF KERALA
September 14, 2020
JOHN NUMPELI JUNIOF Vs. STATE 0F KERALA
July 14, 2020
JOHN NUMPELI JUNIOR Vs. STATE OF KERALA
October 21, 2020
JOHN NUMPELI JUNIOR ADVOCATE Vs. STATE OF KERALA
August 3, 2020
JOHN S. Vs. UNION OF I`NDIA
November 18, 2020
JOHN T.SAM Vs. HIGH COURT OF KERALA
March 23, 2020
JOHN THOMAS Vs. STATE OF KERALA
August 5, 2020
JOHN VARGHESE Vs. SOJAN A.S.
January 6, 2020
JOHN VARGHESE Vs. SUDHAKARAN K.A
December 11, 2020
JOHNICHAN Vs. STATE
November 23, 2020
JOHNNY PAUL PIERCE Vs. UNION OF INDIA
July 29, 2020
JOHNSENT T. Vs. KERALA AGRICULTURAL UNIVERSITY
June 25, 2020
JOHNSON FRANCIS Vs. T.T.KURUVILLA
February 18, 2020
JOHNSON K J Vs. COCHIN CORPORATION,
October 23, 2020
JOHNSON K.P. Vs. ELOOR MUNICIPALITY
November 17, 2020
JOHNSON M.J. Vs. UNION OF INDIA
July 14, 2020
JOHNSON M.M. Vs. REGIONAL TRANSPORT AUTHORITY
July 21, 2020
JOHNSON M.M. Vs. REGIONAL TRANSPORT AUTHORITY
August 4, 2020
JOHNSON VARGHESE Vs. SATHEESAN PILLAI
March 12, 2020
JOHNY Vs. STATE OF KERALA
December 4, 2020
JOHNY Vs. REGHUNADH
February 11, 2020
JOHNY @ JOHN Vs. STATE OF KERALA
March 11, 2020
JOHNY AND ORS Vs. STATE OF KERALA AND ORS
February 10, 2020
JOHNY K Vs. STATE OF KERALA
August 17, 2020
JOHNY K @ JOHN Vs. STATE OF KERALA
August 17, 2020
JOHNY T.T. Vs. GOVERNMENT OF KERALA
July 27, 2020
JOHNY THOMAS Vs. DISTRICT COLLECTOR
November 10, 2020
JOHNY THOMAS Vs. AUTHORIZED OFFICER SOUTH INDIAN BANK
January 6, 2020
JOICE ABRAHAM Vs. STATE OF KERALA
August 14, 2020
JOINT COMMISSIONER Vs. ALPHA TRADING COMPANY
March 3, 2020
JOJI ISSAC Vs. KERALA BOOKS AND PUBLICATION SOCIETY
December 15, 2020
JOJO Vs. STATE OF KERALA
March 13, 2020
JOJO JACOB Vs. SANDEEP BISWAS
November 6, 2020
JOJU Vs. STATE OF KERALA
June 23, 2020
JOLLYAMMA JOSEPH Vs. STATE OF KERALA
August 14, 2020
JOLLYAMMA JOSEPH Vs. STATE OF KERALA
October 15, 2020
JOLLYAMMA JOSEPH Vs. STATE OF KERALA
December 8, 2020
JOLLYAMMA JOSEPH @ JOLLY Vs. STATE OF KERALA
March 20, 2020
JOMER AVALON APARTMENTS OWNERS WELFARE ASSOCIATION Vs. A.M.JOY
March 3, 2020
JOMON K.M. Vs. KERALA STATE ELECTION COMMISSION
November 18, 2020
JOMY JOSEPH Vs. STATE OF KERALA
October 15, 2020
JONSY Vs. STATE OF KERALA
May 21, 2020
JOSE Vs. ANTO
February 11, 2020
JOSE Vs. STATE OF KERALA
February 6, 2020
JOSE ANTONY @ ANTHUKUTTY JOSE Vs. STATE OF KERALA
June 17, 2020
JOSE GOERGE Vs. MAHATMA GANDHI UNIVERSITY
January 7, 2020
JOSE JOHN THOTTUNGAL Vs. DISTRICT COLLECTOR
March 2, 2020
JOSE K.J. Vs. SECRETARY, CHAKKITTAPARA GRAMA PANCHAYATH AND ORS.
November 18, 2020
JOSE M C. Vs. STATE OF KERALA
November 16, 2020
JOSE M. G. Vs. STATE OF KERALA
July 17, 2020
JOSE MARY DAS Vs. STATE OF KERALA
October 21, 2020
JOSE MATHEW Vs. STATE OF KERALA
February 12, 2020
JOSE P.D. Vs. STATE OF KERALA
October 14, 2020
JOSE P.P. Vs. M.M.ABDULKHADER
June 8, 2020
JOSE PANACHIKKAL Vs. DEPUTY SUPERINTENDENT OF POLICE
August 3, 2020
JOSE SEBASTIAN Vs. STATE OF KERALA
June 8, 2020
JOSE T.P. Vs. KERALA STATE ELECTRICITY BOARD LTD
December 16, 2020
JOSE T.V. Vs. STATE OF KERALA
July 14, 2020
JOSE THOMAS Vs. KERALA STATE BEVARAGES (M AND M) CORPORATION LTD.
July 14, 2020
JOSE THOMAS Vs. STATE OF KERALA
December 7, 2020
JOSE UPPANI Vs. DISTRICT COLLECTOR, CIVIL STATION
March 19, 2020
JOSE WILSON Vs. STATE OF KERALA
August 11, 2020
JOSEPH Vs. STATE OF KERALA
July 3, 2020
JOSEPH Vs. BENNY J. ARICATT
November 3, 2020
JOSEPH Vs. STTE OF KERALA
December 21, 2020
JOSEPH Vs. STATE OF KERALA
December 3, 2020
JOSEPH AKKARA Vs. STATE OF KERALA
August 4, 2020
JOSEPH DEVASSYA Vs. STATE OF KERALA
December 18, 2020
JOSEPH FREEMAN MOTHA Vs. SUDHA VIJAYAN
September 8, 2020
JOSEPH K.J. AND ORS. Vs. THE MATTATHUR GRAMA PANCHAYATH AND ORS.
July 13, 2020
JOSEPH MATHEW Vs. REMYA KRISHNAN
August 14, 2020
JOSEPH P.A. Vs. DEPUTY GENERAL MANAGER POWER GRID CORPORATION OF INDIA
March 2, 2020
JOSEPH P.D. Vs. GOVERNMENT SERVANTS CO-OPERATIVE SOCIETY LTD.
March 4, 2020
JOSEPH PATRICK Vs. ARBITRATOR AND DISTRICT COLLECTOR
August 25, 2020
JOSEPH PAUL Vs. DISTRICT COLLECTOR
November 27, 2020
JOSEPH T.J. AND ORS. Vs. DIRECTOR GENERAL, COAST GUARD HEADQUARTERS AND ORS.
January 22, 2020
JOSEPH VAZHACKAN Vs. STATE OF KERALA
October 16, 2020
JOSHI N.THOMAS Vs. STATE OF KERALA
December 22, 2020
JOSHI N.THOMAS Vs. STATE OF KERALA
November 16, 2020
JOSHI.N.THOMAS Vs. STATE OF KERALA
August 25, 2020
JOSHUA K.G Vs. STATE OF KERALA
July 24, 2020
JOSHUA MATHEW Vs. M.A. JEEVA
March 17, 2020
JOSHY Vs. SUBASH K.THOMAS
February 5, 2020
JOSHY ANDREWS P. Vs. ZONAL MANAGER
November 4, 2020
JOSHY K.G. Vs. MANAGING DIRECTOR
November 26, 2020
JOSHY THOMAS Vs. STATE OF KERALA
August 26, 2020
JOSHY VARGHESE Vs. STATE OF KERALA
December 18, 2020
JOSY JOSEPH C. Vs. STATE OF KERALA
March 9, 2020
JOY Vs. STATE OF KERALA
November 19, 2020
JOY Vs. REVENUE DIVISIONAL OFFICER/SUB COLLECTOR
December 14, 2020
JOY Vs. TRIBUNAL FOR MAINTENANCE AND WELFARE OF PARENTS
August 19, 2020
JOY ALUKKAS INDIA PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS
November 12, 2020
JOY DANIEL Vs. N.A.IBRAHIMKUTTY
April 28, 2020
JOY FRANCIS Vs. ARBITRATOR (N.H) AND DISTRICT COLLECTOR
September 17, 2020
JOY JOHN Vs. STATE OF KERALA
February 12, 2020
JOY JOSEPH Vs. REGIONAL ENGINEER
November 19, 2020
JOY K.G Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
March 16, 2020
JOY MATHEW Vs. UNION OF INDIA
July 6, 2020
JOY PHILIP Vs. STATE OF KERALA
July 2, 2020
JOY V.A. Vs. STATE OF KERALA
November 20, 2020
JUBY THOMAS Vs. SUB INSPECTOR OF POLICE
March 16, 2020
JUDE JOSEPH Vs. DIRECTOR, VIGILANCE AND ANTI CORRUPTION BUREAU
November 4, 2020
JUDYMOLJOSEPH PRESENT THEHONOURABLEMR.JUSTICES.V.BHATTI MONDAY,THE02NDDAYOFMARCH2020/12THPHALGUNA,1941 WP(C).NO.6138OF2020(N) PETITIONER/S: Vs. STATE OF KERALA
March 2, 2020
JULI C.J. Vs. STATE OF KERALA
July 2, 2020
JUMAILATH BEEVI Vs. RAJEENA
June 30, 2020
JUMAILATH BEEVI Vs. RAJEENA
July 30, 2020
JUSNA ASHRAF Vs. STATE OF KERALA
November 26, 2020
JUSTIN Vs. UNION OF INDIA
October 7, 2020
JUSTIN JOHN Vs. CHACKO THOMAS
February 20, 2020
JUSTINE ALIAS Vs. SECRETARY, KOOTHATTUKULAM MUNICIPALITY
March 2, 2020
JUSTITIA Vs. STATE OF KERALA
July 2, 2020
JYOLSNA Vs. STATE OF KERALA
November 6, 2020
JYOTHI PRASAD Vs. PRAKASAN K.V
March 11, 2020
JYOTHIKUMAR Vs. STATE OF KERALA
November 18, 2020
JYOTHIKUMAR CHAMAKKALA Vs. STATE OF KERALA
February 24, 2020
JYOTHISH Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
December 22, 2020
JYOTHISH LAL Vs. STATE OF KERALA
February 11, 2020
JYOTHISH.G. Vs. STATE OF KERALA REPRESENTED BY ITS CHIEF SECRETARY
March 20, 2020
JYOTHY LABORATORIES LIMITED Vs. STATE OF KERALA
March 12, 2020
JYOTI KUMAR SHARMA Vs. STATE OF KERALA
December 14, 2020
K A BASHEER Vs. VINU C KUNJAPPAN
September 29, 2020
K BALAKRISHNAN NAIR Vs. UNION OF INDIA
January 7, 2020
K CHANDRAN Vs. SECRETARY LOCAL SELF GOVERNMENT DEPARTMENT, GOVERNMENT OF KERALA, THIRUVANANTHAPURAM
September 8, 2020
K I SUNNY, Vs. JYOTHI K S
September 29, 2020
K K GOPINATHAN Vs. COMMISSIONER OF CIVIL SUPPLIES, COMMISSIONERATE OF CIVIL SUPPLIES, THIRUVANANTHAPURAM
September 29, 2020
K K PLASTICS Vs. JOINT COMMISSIONER OF CENTRAL EXCISE
May 19, 2020
K M SURESH BABU Vs. CHALIL KUNHIKRISHNA KURUP
October 23, 2020
K MOHAMMED ASHARAF, DIRECTOR, SRK CONSTRUCTIONS (SRK SHELTERS), THIRUVANANTHAPURAM Vs. STATE OF KERALA,
September 28, 2020
K SIVADASAN Vs. KERALA STATE ELECTION COMMISSION THIRUVANANTHAPURAM
September 30, 2020
K. A. AKBAR THOTTUNKAL PURAYIDAM Vs. REGIONAL P. F. COMMISSIONER EPF ORGANIZATION
October 21, 2020
K. ANOOP SAGAR Vs. UNION OF INDIA
November 23, 2020
K. ASOK KUMAR Vs. PADMINI
January 6, 2020
K. BHASKARAN Vs. STATE OF KERALA
September 7, 2020
K. CHANDRA BAI Vs. R. NAVEEN KUMAR
November 26, 2020
K. CHANDRAN Vs. DEPUTY COLLECTOR SLAO AND CALA, THRISSUR
December 11, 2020
K. FAIZEL Vs. THE KERALA STATE POLICE CHIEF
October 28, 2020
K. GOPALAKRISHNA BHAT Vs. K.S. RADHA SOMAN NAIR
February 4, 2020
K. GOPINATHA PILLAI Vs. UNION OF INDIA
September 9, 2020
K. J. PAPPACHAN Vs. STATE OF KERALA
November 26, 2020
K. J. THANKACHAN Vs. K. M. GEORGE KATHANAPILLIL HOUSE
December 1, 2020
K. JOHN Vs. JOHN JOSEPH
January 20, 2020
K. KAIKKALAN Vs. STATE
July 3, 2020
K. LAKSHMANAN Vs. UNION OF INDIA
March 16, 2020
K. LAKSHMANAN Vs. UNION OF INDIA
May 5, 2020
K. M. SALIM Vs. STATE OF KERALA
March 19, 2020
K. M. THOMAS Vs. GOKULAM CHITS AND FINANCE CO LTD
November 5, 2020
K. MOOSA Vs. STATE OF KERALA
June 3, 2020
K. MUHAMMEDASLAM Vs. STATE OF KERALA
May 19, 2020
K. P. PAVITHRAN Vs. K. P. VIJAYAN
December 1, 2020
K. P. VINODKUMAR Vs. GURUVAYOOR DEVASWOM MANAGING COMMITTEE ETC.
January 29, 2020
K. PREMANANDAN Vs. STATE OF KERALA AND ORS.
June 10, 2020
K. RAMACHANDRAN Vs. ROSY
March 11, 2020
K. RAMACHANDRAN NAIR Vs. KOTTAMKARA GRAMA PANCHAYAT
March 2, 2020
K. RAVI Vs. SECRETARY
August 24, 2020
K. SATISH KUMAR Vs. JUHUNU N.R. AND ORS.
October 20, 2020
K. SUDHAKARAN Vs. JAYAKUMAR
December 2, 2020
K. T. ELDHOSE Vs. STATE OF KERALA
November 4, 2020
K. T. PRASAD Vs. TAHSILDAR
March 16, 2020
K. T. TELSON Vs. STATE OF KERALA
October 9, 2020
K. T. VARGHESE Vs. STATE OF KERALA
December 2, 2020
K. THINAKARAN Vs. STATE OF KERALA
September 25, 2020
K.A. SABU Vs. CENTRAL BUREAU OF INVESTIGATION
March 30, 2020
K.A. SANTHOSH KUMAR Vs. STATE OF KERALA
January 7, 2020
K.A. SIRAJ AND ORS. Vs. THE UNIVERSITY OF CALICUT AND ORS.
August 26, 2020
K.A.ABRAHAM Vs. STATE OF KERALA
July 14, 2020
K.A.ANILAN Vs. DIRECTOR OF DIARY DEVELOPMENT
August 12, 2020
K.A.MOHANDAS Vs. AUTHORIZED OFFICER
March 17, 2020
K.A.NARAYANAN Vs. ALAGAPPANAGAR GRAMA PANCHAYAT
August 4, 2020
K.A.SABU Vs. CENTRAL BUREAU OF INVESTIGATION
May 5, 2020
K.A.SETHARAMAN Vs. STATE OF KERALA
December 3, 2020
K.A.UNNIMON Vs. STATE OF KERALA
October 20, 2020
K.A.VINCENT TRUEMAN Vs. STATE OF KERALA
December 18, 2020
K.ABDU RAHIMAN Vs. C.K.ALAVI
June 3, 2020
K.AJITHKUMAR Vs. STATE OF KERLA
March 11, 2020
K.B. PRESANNAN PILLAI Vs. STATE OF KERALA
March 10, 2020
K.B.BHAMI Vs. ARBITRATOR (N.H.) AND DISTRICT COLLECTOR
October 15, 2020
K.B.GOPAKUMAR Vs. ASSISTANT DEVASWOM COMMISSIONER
October 15, 2020
K.B.SUMODH Vs. STATE OF KERALA
January 10, 2020
K.BALAKRISHNAN Vs. DISTRICT COLLECTOR
February 17, 2020
K.BALAKRISHNAN Vs. ARBITRATOR
December 3, 2020
K.BALAKRISHNAN NAIR Vs. UNION OF INDIA
January 7, 2020
K.BALAN MASTER Vs. STATE OF KERALA
November 3, 2020
K.BHASKARAN Vs. STATE OF KERALA
December 1, 2020
K.C.ARISH Vs. C.B.I./SPE
March 4, 2020
K.C.GAFOOR Vs. JAMSHEERA
December 14, 2020
K.C.KRISHNADAS Vs. LAKSHMI
August 24, 2020
K.C.VENU Vs. STATE OF KERALA
March 17, 2020
K.C.YOOSEF Vs. STATE OF KERALA
July 23, 2020
K.D. POULOSE Vs. NAYARAMBALAM GRAMA PANCHAYATH
January 6, 2020
K.D.PRATHAPAN Vs. KERALA AGRICULTURAL UNIVERSITY
August 24, 2020
K.DEEPA Vs. STATE OF KERALA
July 14, 2020
K.DELLIBABU Vs. STATE OF KERALA
July 24, 2020
K.DEVADASAN Vs. STATE OF KERALA
September 16, 2020
K.E.SREEDHARAN Vs. STATE OF KERALA
March 3, 2020
K.G.ANILKUMAR Vs. TOMY THOMAS S/O THOMAS
October 22, 2020
K.G.PURUSHOTHAMAN Vs. STATE OF KERALA
June 12, 2020
K.G.VIJAYAKUMAR Vs. STATE OF KERALA
August 21, 2020
K.GEETHA Vs. TAHASILDAR
March 2, 2020
K.GOVINDAN Vs. STATE OF KERALA
August 24, 2020
K.H.RIYAS Vs. STATE OF KERALA
September 22, 2020
K.I.POULOSE Vs. RAJESH KUMAR SINGH
September 25, 2020
K.J. MATHEW Vs. STATE OF KERALA
January 28, 2020
K.J. MERCYAMMA Vs. UNION OF INDIA
March 10, 2020
K.J. XAVIER Vs. K.A. AFSAL
October 8, 2020
K.J.BINU COUNSELOR AND FINANCE Vs. SECRETARY, NEDUMANGAD MUNICIPALITY MUNICIPALITY OFFICE
September 25, 2020
K.J.DOMINIC Vs. SHAJI FRANCIS
March 17, 2020
K.J.SEBASTIAN Vs. CHIEF GENERAL MANAGER BSNL
March 18, 2020
K.J.TOMY Vs. STATE OF KERALA
June 9, 2020
K.J.XAVIER Vs. K.A.AFSAL
August 6, 2020
K.JAYACHANDRAN Vs. STATE OF KERALA
February 18, 2020
K.JAYAN Vs. DISTRICT COLLECTOR
November 3, 2020
K.K. RAJEEVAN Vs. C.R. NEENA
March 18, 2020
K.K.GOPALAN Vs. KERALA STATE HOUSING BOARD
March 23, 2020
K.K.HAMSA Vs. ATHIKOTTU SNEHALETHA
December 3, 2020
K.K.IBRAHIM Vs. COCHIN KAGAZ LTD
December 1, 2020
K.K.ISSAC AND COMPANY Vs. DISTRICT POLICE CHIEF RURAL POLICE DISTRICT, ALUVA, ERNAKULAM
January 28, 2020
K.K.KARNAN Vs. DISTRICT COLLECTOR
August 11, 2020
K.K.KORAN Vs. STATE OF KERALA
August 17, 2020
K.K.NARAYANAN Vs. UNION OF INDIA
December 1, 2020
K.K.RAMESH BABU Vs. KERALA STATE ELECTION COMMISSION
November 12, 2020
K.K.SAIDU MUHAMMAD Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
August 7, 2020
K.K.SAIDU MUHAMMAD Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
August 21, 2020
K.K.SASI Vs. SECRETARY
November 11, 2020
K.K.SASIDHARAN Vs. STATE OF KERALA
August 3, 2020
K.K.THOMAS Vs. KERALA STATE LEGAL METROLOGY LICENSEES AND TECHNICIANS CO-OPERATIVE SOCIETY LTD
December 2, 2020
K.K.TOJO Vs. SUB INSPECTOR OF POLICE
December 17, 2020
K.K.VASANTHAKUMARY Vs. K.G.CHANDRASHEKARAN
September 24, 2020
K.K.VIJAYAN Vs. COCHIN PORT TRUST
December 9, 2020
K.KARUNAKARAN Vs. ASSISTANT EXCISE COMMISSIONER
February 11, 2020
K.KARUNANIDHI Vs. STATE OF KERALA
February 10, 2020
K.KIRAN Vs. CENTRAL COUNCIL OF HOMEOPATHY
November 17, 2020
K.KRISHNADAS Vs. TRAVANCORE DEVASWOM BOARD
October 1, 2020
K.KRISHNANKUTTY NAIR PRESIDENT Vs. STATE CO OPERATIVE ELECTION COMMISION
November 25, 2020
K.KUNHIMADHAVAN Vs. STATE OF KERALA
July 8, 2020
K.L.JOY Vs. STATE OF KERALA
November 3, 2020
K.L.V.NARAYANAN Vs. DISTRICT INDUSTRIES CENTRE
November 23, 2020
K.LAISAMOL Vs. STATE OF KERALA
October 22, 2020
K.LALITHAMBIKA Vs. UNION OF INDIA
August 20, 2020
K.M. SAIDUMOHAMMED Vs. DISTRICT COLLECTOR
November 13, 2020
K.M.ABDUL KABEER Vs. KERALA STATE CIVL SUPPLIES CORPORATION
November 9, 2020
K.M.ABDUL NAZAR ALIAS NAZAR Vs. STATE OF KERALA
October 1, 2020
K.M.BAVA Vs. WILSON M.S.
March 6, 2020
K.M.BAVU Vs. M.AZHAKAPPAN
January 22, 2020
K.M.BINOY Vs. DIVISIONAL ENGINEER TRANSMISSION MAINTENANCE
March 18, 2020
K.M.JACOB Vs. STATE OF KERALA
January 8, 2020
K.M.NAGARAJ Vs. STATE OF KERALA
February 11, 2020
K.M.NAZAR Vs. STATE OF KERALA
September 22, 2020
K.M.ZACHARIAH, Vs. GEORGE CHURCH
August 25, 2020
K.MEENU Vs. GIREESH KUMAR
August 17, 2020
K.MURALEEDHARAN Vs. STATE ELECTION COMMISSION
December 8, 2020
K.MURALI Vs. STATE OF KERALA
March 17, 2020
K.N.ANILKUMAR Vs. BAR COUNCIL OF INDIA
May 19, 2020
K.N.ANILKUMAR Vs. BAR COUNCIL OF INDIA
February 7, 2020
K.N.PRASAD Vs. P.R.GIGI
January 20, 2020
K.N.SEEMA Vs. N.CHANDRAN
January 20, 2020
K.N.UNNIKRISHNAN Vs. COCHIN PORT TRUST
January 31, 2020
K.O.JOSE Vs. STATE OF KERALA
December 2, 2020
K.P. NOUSHAD Vs. STATE ELECTION COMMISSION
November 6, 2020
K.P. SURENDRAN Vs. THE NATIONAL INSURANCE CO. LTD.
June 30, 2020
K.P.ABOOBACKER Vs. STATE OF KERALA
July 17, 2020
K.P.BINIL BALA Vs. SHAHEEDA K.B.
February 3, 2020
K.P.HAMSAKOYA Vs. UNION TERRITORY OF LAKSHADWEEP
July 16, 2020
K.P.HAYARUNNISA Vs. STATE OF KERALA
December 14, 2020
K.P.JAYAN Vs. SURYANARAYANAN
December 17, 2020
K.P.MANOJ Vs. COMPTROLLER & AUDITOR GENERAL OF INDIA, NEW DELHI
March 2, 2020
K.P.MANOJ Vs. DISTRICT EDUCATIONAL OFFICER
November 2, 2020
K.P.MATHACHAN Vs. V.P.JOY
January 21, 2020
K.P.MOHANAN Vs. CHANDRA MOHAN
August 7, 2020
K.P.PAVITHRAN Vs. STATE OF KERALA
December 1, 2020
K.P.RAJU Vs. STATE OF KERALA
June 12, 2020
K.P.RAMACHANDRAN NAIR Vs. TAHSILDAR (REVENUE RECOVERY)
November 20, 2020
K.P.SAMUEL Vs. CO-OPERATIVE HOUSING SOCIETY LTD.
March 16, 2020
K.P.SHAMEER Vs. STATE OF KERALA
December 3, 2020
K.P.STANLY Vs. STATE OF KERALA
February 17, 2020
K.P.THOMAS Vs. STATE OF KERALA
March 4, 2020
K.P.VISWANATHAN NAIR Vs. K.P.RAMACHANDRAN
October 16, 2020
K.R GOVINDAN Vs. ADMINISTRATOR
January 15, 2020
K.R. RADHAKRISHNAN NAIR Vs. KERALA WATER AUTHORITY
July 10, 2020
K.R. RANJITH Vs. STATE OF KERALA
January 7, 2020
K.R.KRISHNAKUMAR Vs. M.KAMALAMMA
June 16, 2020
K.R.PUSHPAVATHY Vs. STATE OF KERALA
September 7, 2020
K.R.RAMESH Vs. CENTRAL BUREAU OF INVESTIGATION
June 15, 2020
K.R.SOORAJ Vs. SOUTHERN RAILWAY
November 6, 2020
K.RAJU Vs. MOSES SEBASTIAN
December 11, 2020
K.RAMESAN Vs. K.ANIL KUMAR
November 5, 2020
K.RAMESHAN Vs. DISTRICT COLLECTOR
August 24, 2020
K.RAMU Vs. R.BALAN
March 11, 2020
K.RAVEENDRAN Vs. P.K.KESHAVABABU
July 17, 2020
K.RAVINDRAN Vs. STATE OF KERALA
January 17, 2020
K.S. GOVINDAN NAIR Vs. STATE OF KERALA
November 27, 2020
K.S. MANOHARAN Vs. STATE OF KERALA
February 14, 2020
K.S.E.B (KERALA STATE ELECTRICITY BOARD) MINISTERIAL OFFICERS ASSOCIATION Vs. KERALA STATE ELECTRICITY BOARD
August 13, 2020
K.S.PAREED Vs. STATE OF KERALA
March 16, 2020
K.S.PRASAD Vs. VALIYAPARAMBIL KARUPPAN SONS HOTELS AND RESORTS
November 23, 2020
K.S.RAJEEV Vs. STATE OF KERALA
October 12, 2020
K.S.REMA DEVI Vs. KERALA CO-OPERATIVE SERVICE EXAMINATION BOARD
January 22, 2020
K.S.SOMASEKHARA PILLAI Vs. PRINCIPAL
August 24, 2020
K.S.SUBRAMANYAN Vs. KERALA PUBLIC SERVICE COMMISSION
October 9, 2020
K.S.SUSHAMA DEVI Vs. STATE OF KERALA
October 12, 2020
K.S.THULASI Vs. KERALA STATE TEXTILE CORPORATION
November 5, 2020
K.S.VIVEKANANDAN Vs. STATE OF KERALA
November 16, 2020
K.S.ZAKARIYA Vs. STATE OF KERALA
November 18, 2020
K.SADASIVAN Vs. SURENDRADAS
October 12, 2020
K.SALAM Vs. STATE OF KERALA
January 24, 2020
K.SANIL KUMAR Vs. SHAJI MATHEW
June 9, 2020
K.SANTHOSH KUMAR Vs. REGIONAL DIRECTOR
December 22, 2020
K.SAROJINI Vs. NANMINDA GRAMA PANCHAYATH
October 7, 2020
K.SASIDHARAN Vs. STATE OF KERALA
July 2, 2020
K.SASILAL Vs. FAST TRACK ASSESSMENT TEAM NO.2
March 16, 2020
K.SATHYANATHAN Vs. STATE OF KERALA
July 27, 2020
K.SAYED MOHAMMED KOYA Vs. ADMINISTRATION OF THE UNION TERRITORY OF LAKSHADWEEP
August 6, 2020
K.SHANKAR Vs. UNION OF INDIA
September 23, 2020
K.SIVADASAN Vs. KERALA STATE ELECTION COMMISSION
November 17, 2020
K.T. TELSON Vs. STATE OF KERALA
September 14, 2020
K.T. TELSON Vs. STATE OF KERALA
September 17, 2020
K.T.JOSEPH Vs. EXCISE COMMISSIONER
October 19, 2020
K.T.JOSEPH Vs. REVENUE DIVISIONAL OFFICER KOTTAYAM
March 17, 2020
K.T.MARYKUTTY Vs. DEPUTY COLLECTOR AND SPECIAL LAND
November 11, 2020
K.T.MOHAMMED SAKKEER Vs. STATE OF KERALA
March 2, 2020
K.T.MUSTHAFA Vs. NILAMBUR BLOCK PANCHAYAT
March 6, 2020
K.T.NASEER Vs. STATE OF KERALA
February 5, 2020
K.T.THOMAS Vs. STATE OF KERALA
October 6, 2020
K.U.HANEEFA Vs. ABHILASH
March 2, 2020
K.U.NIYAS Vs. ASSISTANT COMMISSIONER
August 20, 2020
K.V. JOHNY Vs. STATE OF KERALA
May 27, 2020
K.V. SURESH Vs. STATE OF KERALA
May 26, 2020
K.V. TOMY Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
August 26, 2020
K.V. VIJINDAS Vs. STATE OF KERALA
February 17, 2020
K.V.ABRAHAM Vs. K.S.PRASAD
October 28, 2020
K.V.BIJUMON Vs. USHA
March 9, 2020
K.V.GEORGE Vs. ARBITRATOR
August 26, 2020
K.V.JABBAR Vs. STATE OF KERALA
September 18, 2020
K.V.JOSEPH AND SONS PVT. LTD. Vs. STATE OF KERALA
April 28, 2020
K.V.KARUNAKARAN Vs. UMESH KUMAR
December 18, 2020
K.V.KRISHNAN Vs. STATE OF KERALA
July 9, 2020
K.V.M COLLEGE OF NURSING Vs. STATE OF KERALA
December 22, 2020
K.V.M COLLEGE OF PHARMACY Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
November 24, 2020
K.V.M.COLLEGE OF NURSING Vs. STATE OF KERALA
November 2, 2020
K.V.PAULOSE Vs. KERALA STATE RURAL ROADS DEVELOPMENT AGENCY
November 26, 2020
K.V.SARALA Vs. ALEX
November 17, 2020
K.V.SHIBU Vs. VAIKOM MUNICIPALITY
March 2, 2020
K.V.SURENDRAN Vs. K.V.CHENTHAMARAKSHAN
December 20, 2020
K.VARGHESE Vs. LOCAL LEVEL MONITORING COMMITTEE
September 23, 2020
KABANI BLUE METALS PVT. LTD Vs. SINGLE WINDOW CLEARANCE BOARD
August 19, 2020
KABEER C ALIAS ANEERA KABEER Vs. STATE OF KERALA
June 8, 2020
KACHERI GIREESHAN Vs. STATE OF KERALA
May 21, 2020
KADANNAMANNA SERVICE CO-OPERATIVE BANK LIMITED Vs. JOINT REGISTRAR OF CO-OPERATIVE
July 24, 2020
KADEEJA M. Vs. DISTRICT LEVEL AUTHORIZATION COMMITTEE
March 12, 2020
KAIRALI AVIATION PVT. LTD Vs. COCHIN INTERNATIONAL AIRPORT LTD
October 6, 2020
KAIRALI AYURVEDIC HEALTH RESORT PVT LTD. Vs. STATE OF KERALA
June 3, 2020
KALEEKKASSERRIL SREE BHADRA BHAGAWATHI TEMPLE PRIVATE TRUST Vs. N RAJAN
September 23, 2020
KALLADA RAMESH Vs. DIRECTOR
November 30, 2020
KALLADICHOLA HARIJAN COLONY COMMITTEE (I.H.D.P COLONY) Vs. DISTRICT COLLECTOR CIVIL STATION
May 18, 2020
KALLARAKKAL MAHARANI GOLD SUPER MARKET Vs. STATE OF KERALA
November 25, 2020
KALLUKADAVU MUSLIM JAMA- ATH MUHUYUDDIN SHEIK MASJID Vs. DISTRICT COLLECTOR KOLLAM DISTRICT
October 9, 2020
KALYANI Vs. BALAKRISHNAN
March 11, 2020
KALYANI S. VINOD Vs. UNIVERSITY OF CALICUT
July 24, 2020
KAMAL JAYARANJAN Vs. STATE OF KERALA
September 23, 2020
KAMALASANAGIRI Vs. MADHUKAR G.PRABHU
August 24, 2020
KANAKA S Vs. NAVEEN V
September 23, 2020
KANAKAM Vs. KOZHIKODE CORPORATION
February 17, 2020
KANAKKERI RAVEENDRAN Vs. STATE OF KERALA
October 16, 2020
KANAYANNUR CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER -II
February 28, 2020
KANDALOOR FARMERS SERVICE CO-OPERATIVE -BANK LIMITED Vs. S. DEVARAJAN
August 17, 2020
KANDAMUTHAN Vs. STATE OF KERALA
June 29, 2020
KANDATH CHEKKU HAJI Vs. MUNNAMKAVIL ASHRAF
May 21, 2020
KANDATH CHEKKU HAJI Vs. MUNNAMKAVIL ASHRAF
May 22, 2020
KANIF MOTORS Vs. REGIONAL TRANSPORT OFFICER
December 4, 2020
KANIYANKANDY SAINABA Vs. P.MARIYAM
September 15, 2020
KANNALAYIL JEWELLERS Vs. STATE
March 18, 2020
KANNAN Vs. PUBLIC PROSECUTOR HIGH COURT OF KERALA
August 5, 2020
KANNILETH CABLE TV NETWORK Vs. ASIANET SATELLITE COMMUNICATIONS PRIVATE LIMITED
January 27, 2020
KANNOTH KOTTARAN OMANA AMMA Vs. CHATHOTH BALACHANDRAN
March 6, 2020
KANNUR DISTRICT EX-SERVICE MEN MULTI PURPOSE CO-OPERATIVE SOCIETY LTD. Vs. SUB REGISTRAR
March 5, 2020
KANNUR SALAFI B.ED .COLLEGE Vs. KANNUR UNIVERSITY
December 9, 2020
KANNUR SALAFI B.ED OLLEGE Vs. KANNUR UNIVERSITY
December 18, 2020
KARARINAKAM SERVICE CO-OPERATIVE BANK LTD Vs. INCOME TAX OFFICER
September 30, 2020
KARTHIK B. Vs. PRINCIPAL SECRETARY
November 3, 2020
KARTHIKAPPALLY SERVICE CO-OPERATIVE BANK LIMITED Vs. SANTHAMMA
January 17, 2020
KARULAI KSHEEROLPADAKA SAHAKARANA SANGHAM Vs. KOMALAVALLY NARAYANAN
July 2, 2020
KARUNAKARAN Vs. STATE OF KERALA
November 24, 2020
KARUPPAN KUNJAN Vs. UNION OF INDIA
August 20, 2020
KASHISH GUPTA Vs. CENTRAL BOARD OF SECONDARY EDUCATION
April 30, 2020
KASMIKOYA BIYYAMMABIYODA Vs. UNION OF INDIA
August 14, 2020
KASTURBA ENGLISH MEDIUM TRUST Vs. SECRETARY, ELOOR MUNICIPALITY
October 8, 2020
KATTOOR KHADEEJA Vs. P.K.C.MARIYUMMA
October 15, 2020
KAVYA P.P. Vs. STATE OF KERALA
October 6, 2020
KAVYA PRAKASH.K Vs. SUJITH V.J
May 19, 2020
KAVYA PRAKASH.K Vs. SUJITH V.J
May 21, 2020
KAVYA R. Vs. MEDICAL COUNSELING COMMITTEE
December 22, 2020
KAZHUTHOLAN PUSHPA Vs. ILLATHVALAPPIL YESODHA
July 16, 2020
KCM APPLIANCES (P) LTD. Vs. DIRECTOR GENERAL OF FOREIGN TRADE
August 20, 2020
KEDARNATH TEKI Vs. SECRETARY TO THE GOVERNMENT OF INDIA
November 24, 2020
KEERTHI N. Vs. STATE OF KERALA
October 21, 2020
KENDRIYA VIDYALAYA PARENTS ASSOCIATION Vs. UNION OF INDIA
December 11, 2020
KERALA AUTOMOBILES LTD. Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER AND ORS.
February 28, 2020
KERALA BOTTLED WATER MANUFACTURERS ASSOCIATION Vs. STATE OF KERALA
March 23, 2020
KERALA CARDAMOM PROCESSING AND MARKETING COMPANY LIMITED Vs. STATE OF KERALA
March 17, 2020
KERALA CIVIL JUDICAL STAFF ORGANISATION Vs. STATE OF KERALA
July 22, 2020
KERALA CONGRESS Vs. ELECTION COMMISSION OF INDIA
December 11, 2020
KERALA FINANCIAL CORPORATION Vs. M/S MAS HOTEL
February 6, 2020
KERALA FINANCIAL CORPORATION Vs. MAS HOTEL, NORTH RAILWAY STAION ROAD , ERNAKULAM
February 6, 2020
KERALA FIRE AND RESCUE SERVICES Vs. VIJAYALAKSHMI
February 12, 2020
KERALA GOVERNMENT CONTRACTORS FEDERATION Vs. STATE OF KERALA
August 24, 2020
KERALA HIGH COURT ADVOCATES ASSOCIATION Vs. STATE OF KERALA
April 1, 2020
KERALA HIGH COURT ADVOCATES€™ ASSOCIATION Vs. STATE OF KERALA
March 31, 2020
KERALA HIGH COURT ADVOCATES€™ ASSOCIATION Vs. STATE OF KERALA
March 30, 2020
KERALA HIGH COURT EMPLOYEES UNION Vs. STATE OF KERALA
January 7, 2020
KERALA KARSHAKA SAMRAKSHANA ASSOCIATION Vs. STATE OF KERALA
October 5, 2020
KERALA MINERALS AND METALS LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
February 4, 2020
KERALA POURAVAKASA SAMRAKSHANA SAMITHY Vs. KERALA STATE HUMAN RIGHTS COMMISSION
January 29, 2020
KERALA POWER BOARD OFFICERS FEDERATION Vs. KERALA STATE ELECTRICITY BOARD LIMITED
July 8, 2020
KERALA PRAKTHANA GOTRA SANGAM Vs. UNION OF INDIA
January 8, 2020
KERALA PRIVATE MEDICAL COLLEGE MANAGEMENT ASSOCIATION Vs. MEDICAL COUNCIL OF INDIA
September 16, 2020
KERALA PRIVATE MEDICAL COLLEGE MANAGEMENT ASSOCIATION Vs. MEDICAL COUNCIL OF INDIA
October 15, 2020
KERALA PUBLIC SERVICE COMMISSION Vs. YADHUKRISHNAN P
October 5, 2020
KERALA PUBLIC SERVICE COMMISSION Vs. PRIYA P.
February 25, 2020
KERALA PUBLIC SERVICE COMMISSION Vs. PRADEEPAN K.P.
January 15, 2020
KERALA PUBLIC SERVICE COMMISSION Vs. SHEBEER.M
August 18, 2020
KERALA PUBLIC SERVICE COMMISSION Vs. LEELAMANI P. K.
February 13, 2020
KERALA PUBLIC SERVICE COMMISSION Vs. MURALEEKRISHNAN.C.R.
August 20, 2020
KERALA PUBLIC SERVICE COMMISSION Vs. MEENU G.
February 14, 2020
KERALA PUBLIC SERVICE COMMISSION Vs. ABDUL RASAK A
October 6, 2020
KERALA PUBLIC SERVICE COMMISSION Vs. SHINOJ K.A.
November 13, 2020
KERALA PUBLIC SERVICE COMMISSION Vs. PYARY RAJA
November 19, 2020
KERALA PUBLIC SERVICE COMMISSION Vs. PRAJEESH JOSEPH
November 30, 2020
KERALA PUBLIC SERVICE COMMISSION Vs. JISHA I.
November 3, 2020
KERALA PUBLIC SERVICE COMMISSION Vs. PRATHIBA. K.
March 3, 2020
KERALA PUBLIC SERVICE COMMISSION, Vs. RAJESH DIVAKAR
September 29, 2020
KERALA PULAYAR MAHA SABHA Vs. DIRECTOR GENERAL OF POLICE
November 4, 2020
KERALA RICE MILLERS ASSOCIATION Vs. STATE OF KERALA
November 3, 2020
KERALA STATE BEVERAGES (M & M) CORPORATION LTD Vs. PRADIP A.V.
October 9, 2020
KERALA STATE BEVERAGES(MANUFACTORING AND MARKETING)CORPORATION LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 30, 2020
KERALA STATE CASHEW WORKERS FEDERATION Vs. STATE OF KERALA
October 16, 2020
KERALA STATE CO-OPERATIVE BANK LTD. Vs. COURT OF DEPUTY LABOUR COMMISSIONER
December 21, 2020
KERALA STATE COOPERATIVE COIR MARKETING Vs. UNION OF INDIA
March 4, 2020
KERALA STATE ELECTRICITY BOARD Vs. THOMAS ALAPPATT
April 28, 2020
KERALA STATE ELECTRICITY BOARD Vs. BABY MATHEW
March 16, 2020
KERALA STATE ELECTRICITY BOARD Vs. BAIJU CHANDRAN
July 1, 2020
KERALA STATE ELECTRICITY BOARD LIMITED Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION
December 2, 2020
KERALA STATE ELECTRICITY BOARD LTD. Vs. A.ABDUL SHERIEF
March 6, 2020
KERALA STATE ELECTRICITY BOARD LTD. Vs. LISCOM SOLUTIONS AND SERVICES PRIVATE LTD.
June 26, 2020
KERALA STATE ELECTRICITY BOARD LTD. AND ORS. Vs. SANTHOSH N.C. AND ORS.
July 14, 2020
KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. THOMAS MATHEW
December 1, 2020
KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. SRIRAM E.P.C. LTD
October 21, 2020
KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. Vs. ANSU GEORGE
November 25, 2020
KERALA STATE LEGAL SERVICES AUTHORITY Vs. COURT ON ITS MOTION SUO MOTU
January 24, 2020
KERALA STATE ROAD TRANSPORT CORPORATION Vs. VAIJU P.S
March 5, 2020
KERALA STATE ROAD TRANSPORT CORPORATION Vs. M.RAJASENAN NAIR
March 16, 2020
KERALA STATE ROAD TRANSPORT CORPORATION Vs. KERALA MICRO AND SMALL ENTERPRISES
December 8, 2020
KERALA STATE ROAD TRANSPORT CORPORATION Vs. SHIHAB M.
February 18, 2020
KERALA STATE ROAD TRANSPORT CORPORATION Vs. STATE OF KERALA
June 4, 2020
KERALA STATE ROAD TRANSPORT CORPORATION Vs. V. MOHANAN
January 23, 2020
KERALA STATE ROAD TRANSPORT CORPORATION Vs. AKASH DEV K.A.
February 13, 2020
KERALA STATE ROAD TRANSPORT CORPORATION WORKERS Vs. KERALA STATE ROAD TRANSPORT CORPORATION
December 9, 2020
KERALA TABLE TENNIS ASSOCIATION Vs. TABLE TENNIS FEDERATION OF INDIA
May 29, 2020
KERALA UNIVERSITY OF HEALTH SCIENCES Vs. MGM SILVER JUBILEE COLLEGE OF PHARMACY
November 19, 2020
KERALA VETERINARY AND ANIMAL SCIENCE UNIVERSITY Vs. SAINABA
August 6, 2020
KERALA VETERINARY AND ANIMAL SCIENCE UNIVRSITY Vs. MAMAN J.ABRAHAM
December 21, 2020
KERALA VYAPARI VYAVASAYI EKOPANA SAMITHI IRINJALAKUDA UNIT Vs. STATE OF KERALA
December 2, 2020
KERALA VYAPARI VYAVASYI EKOPANA SAMITHY VENNALA PALARIVATTOM UNIT Vs. UNION OF INDIA
October 1, 2020
KESSY ZACHARIA Vs. STATE POLICE CHIEF
November 24, 2020
KEVIN GEORGE SHIBU Vs. COMMISSIONER OF ENTRANCE EXAMINATIONS
October 16, 2020
KEXCON EMPLOYEES UNION Vs. STATE OF KERALA
November 24, 2020
KHADEEJA NARGEES Vs. STATE OF KERALA
August 17, 2020
KHADER M.A. Vs. STATE OF KERALA
August 6, 2020
KHALID Vs. STATE OF KERALA
January 10, 2020
KHALID @ ALIKKA Vs. STATE OF KERALA
June 29, 2020
KHAMAR BEEVI Vs. MEMBER OF CHITTUR MUSLIM JUMAATH
November 13, 2020
KILKOTAGIRI AND THIRUMBADI PLANTATIONS LIMITED Vs. DISTRICT POLICE CHIEF
September 24, 2020
KIRAN Vs. STATE OF KERALA
August 25, 2020
KIRAN JONES V.S. Vs. KERALA FOREST DEVELOPMENT CORPORATION LTD.
November 6, 2020
KIRAN SHAJI Vs. STATE OF KERALA
April 21, 2020
KIRLOSKAR PNEUMATIC CO.LTD. Vs. SALISH A.K.
March 10, 2020
KISHIN S. LOUNGANI Vs. UNION OF INDIA
March 3, 2020
KISHOREMON Vs. STATE OF KERALA
November 11, 2020
KIZHPOYIL KUNIYIL NARAYANAN Vs. SARITHA
March 2, 2020
KMJ PUBLIC SCHOOL Vs. C M ANCE
September 9, 2020
KNS NAIR Vs. STATE OF KERALA
March 11, 2020
KOCHANI Vs. STATE OF KERALA
December 16, 2020
KOCHURANI JOSE Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
July 21, 2020
KOCHUTREESA R. Vs. SECRETARY
July 15, 2020
KODANCHERY SERVICE CO-OPERATIVE BANK LTD Vs. JOSHY VARGHESE
January 13, 2020
KOLAMBIL HAMZA HAJI Vs. STATE OF KERALA
August 7, 2020
KOLAMBIL HAMZA HAJI Vs. STATE OF KERALA
June 15, 2020
KOLANCHERI VIJAYAN Vs. PRAKASAN C.K.
March 4, 2020
KOLLAD SERVICE CO-OPERATIVE BANK LTD Vs. COMMISSIONER OF INCOME TAX(APPEALS), KOTTAYAM
September 11, 2020
KOLLAM DISTRICT TOWN PLANNER Vs. FORT-IN IFRA DEVELOPERS PRIVATE LIMTED,
November 19, 2020
KOLLAYIL MILK PRODUCERS CO-OPERATIVE SOCIETY LTD Vs. DIRECTOR, DAIRY DEVELOPMENT DEPARTMENT, PATTOM
May 22, 2020
KOLLI THOMAS Vs. STATE OF KERALA
September 22, 2020
KOMAN Vs. STATE OF KERALA
November 30, 2020
KOMU MOIDEEN Vs. STATE OF KERALA
November 19, 2020
KONDODY MOTORS PRIVATE LIMITED Vs. REGIONAL TRANSPORT OFFICER
March 2, 2020
KORAGAPPA Vs. STATE OF KERALA
November 3, 2020
KORAN Vs. STATE OF KERALA
September 23, 2020
KOSHY JOHN Vs. STATE OF KERALA
November 10, 2020
KOTHAMANGALAM MUNICIPALITY Vs. STATE OF KERALA
May 19, 2020
KOTHAMANGALAM MUNICIPALITY Vs. STATE OF KERALA
May 21, 2020
KOTHAMANGALAM MUNICIPALITY Vs. DIVISIONAL FOREST OFFICER
September 18, 2020
KOTTACKAL TIMBERS AND ORS. Vs. THE STATE OF KERALA AND ORS.
September 28, 2020
KOVVAPURATH RAMACHANDRAN Vs. STATE -REPRESENTED BY PUBLIC PROSECUTOR
July 3, 2020
KOYAKKUDY THIRUTHIYIL Vs. P.T.SULAIMAN
October 28, 2020
KRISHNA KUMAR Vs. STATE OF KERALA
August 18, 2020
KRISHNAIYER.H Vs. SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT
August 7, 2020
KRISHNAKUMARI Vs. KERALA STATE ELECTION COMMISSION
October 30, 2020
KRISHNAMMA Vs. BASHEER
December 1, 2020
KRISHNAN Vs. BEEVI HAMSA @ RUKKIYABEEVI
February 17, 2020
KRISHNAN Vs. STATE
September 17, 2020
KRISHNAN Vs. ARBITRATOR (N.H.) AND DISTRICT COLLECTOR
October 12, 2020
KRISHNAN KUTTY Vs. STATE OF KERALA
July 17, 2020
KRISHNANKUTTY Vs. STATE OF KERALA
June 12, 2020
KRISHNANKUTTY Vs. STATE OF KERALA
September 18, 2020
KRISHNANKUTTY A. Vs. KERALA STATE HUMAN RIGHTS COMMISSION
August 18, 2020
KRISTAL GARNET FAMILY ASSOCIATION Vs. KRISTAL GARNET VILLA OWNERS ASSOCIATION
August 19, 2020
KUMAR Vs. COMMISSIONER OF EXCISE
August 17, 2020
KUMAR Vs. STATE OF KERALA
September 22, 2020
KUMAR Vs. STATE OF KERALA,
October 21, 2020
KUMAR K. Vs. DISTRICT COLLECTOR, CIVIL STATION, KOTTAYAM
June 25, 2020
KUMARAMPUTHUR CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. INCOME TAX OFFICER PALAKKAD
October 1, 2020
KUMARAN Vs. STATE OF KERALA
December 1, 2020
KUMARI VARMA Vs. A.T.JAMES IAS
August 25, 2020
KUNCHU GUPTHAN Vs. STATE OF KERALA
December 2, 2020
KUNHALANKUTTY Vs. CHERACHUM VEETTIL MALIYAKKAL JAMEELA
December 7, 2020
KUNHALI Vs. TAHSILDAR, LAND RECORDS, VATAKARA
June 29, 2020
KUNHIKKA Vs. STATE OF KERALA
December 17, 2020
KUNHIMOHAMMED KUTTY N.P. Vs. KALPAKANCHERY GRAMA PANCHAYAT
May 18, 2020
KUNHIMOIDEEN Vs. THALEKKARA SULAIKHA
February 10, 2020
KUNHIMOIDEEN K. Vs. A.P.ABOOBACKER MUSLIYAR
November 23, 2020
KUNHIMOOSA Vs. STATE OF KERALA
June 10, 2020
KUNHIRAMAN NAIR K M Vs. DIVISIONAL MANAGER INDIAN RAILWAY, DIVISIONAL OFFICE, PALAKKAD
September 28, 2020
KUNHITHARUVAI MEMORIAL CHARITABLE TRUST Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
November 30, 2020
KUNHITHARUVAI MEMORIAL CHARITABLE TRUST, Vs. COMMISSIONER OF ENTRANCE EXAMINATIONS, THIRUVANANTHAPURAM
October 23, 2020
KUNHUMUHAMMED KUNHUMUHAMMED Vs. STATE OF KERALA
August 3, 2020
KUNJITHOMMAN E.T. Vs. STATE OF KERALA
January 14, 2020
KUNJU Vs. STATE OF KERALA
June 22, 2020
KUNJU Vs. STATE OF KERALA
November 5, 2020
KUNJU PILLAI Vs. STATE OF KERALA
November 25, 2020
KUNJUMOL Vs. ORIENTAL INSURANCE CO.LTD
February 11, 2020
KUNJUMON Vs. STATE OF KERALA
November 11, 2020
KUNNUMMAL SREEDHARAN Vs. HAMZA HAJI
November 23, 2020
KURCHERMALA PLANTATIONS LIMITED Vs. STATE OF KERALA
August 6, 2020
KURIAKOSE Vs. STATE OF KERALA
September 23, 2020
KURIAKOSE Vs. DISTRICT COLLECTOR, COLLECTORATE
March 12, 2020
KURIAKOSE.K.V Vs. STATE OF KERALA
March 10, 2020
KURIAN ABRAHAM Vs. DISTRICT COLLECTOR
November 11, 2020
KUTHANNUR SERVICE CO-OPERATIVE BANK LIMITED Vs. INCOME TAX OFFICER
January 8, 2020
KUTHUPARAMBA EDUCATIONAL SOCIETY Vs. STATE OF KERALA
August 13, 2020
KUTTAN Vs. VARANAMALYAM KURIES (P) LTD.
January 22, 2020
KUTTAN MUSTHAFFA Vs. KANNUR CORPORATION
October 5, 2020
KUTTAN PILLAI Vs. STATE OF KERALA
September 8, 2020
KUTTAPPAN Vs. STATE OF KERALA
November 25, 2020
KUTTIKRISHNAN K.M. Vs. STATE OF KERALA
November 11, 2020
KUTTYAN Vs. STATE OF KERALA
September 7, 2020
KUTTYKRISHNAN Vs. STATE OF KERALA
December 18, 2020
KWALITY POLY PRODUCTS PRIVATE LIMITED Vs. STATE OF KERALA
October 20, 2020
L.ANJALI AJAYAN Vs. SECRETARY TO GOVERNMENT
August 19, 2020
L.GEETHA Vs. KERALA STATE ELECTRICITY BOARD LTD
August 13, 2020
L.MANJUSHA Vs. STATE OF KERALA
March 18, 2020
L.PARAMESWARAN Vs. DISTRICT COLLECTOR
February 17, 2020
L.R.VIJAYASOONAN Vs. DIRECTOR OF HEALTH SERVICES
March 2, 2020
L.SAIJU Vs. STATE OF KERALA
August 5, 2020
L.SATHEEK Vs. STATE OF KERALA
November 10, 2020
LABEEB Vs. STATE OF KERALA
May 27, 2020
LAKSHMANAN M.V.O Vs. STATE OF KERALA
December 2, 2020
LAKSHMI Vs. SANTHA
April 30, 2020
LAKSHMI Vs. YATHEENDRADAS
January 6, 2020
LAKSHMI AND ORS. Vs. ABHINAY
February 27, 2020
LAKSHMI KURIES AND LOANS PVT. LTD. Vs. VIJEESH V.M.
January 15, 2020
LAKSHMIKUTTY Vs. STATE OF KERALA
June 25, 2020
LAKSHMIKUTTY Vs. STATE OF KERALA
September 24, 2020
LAKSHMIKUTTY T. N. Vs. MANAGING DIRECTOR, KSRTC
June 24, 2020
LAKSHMINARAYANAN A Vs. STATE OF KERALA
October 16, 2020
LAL Vs. G.JOHNSLY MOSES
August 10, 2020
LALITHA Vs. SASEENDRA KUMAR
January 20, 2020
LALITHA VISHWANATHAN Vs. STATE OF KERALA
December 3, 2020
LALJI Vs. STATE OF KERALA
November 24, 2020
LALKITCHU Vs. STATE OF KERALA
November 23, 2020
LALU Vs. STATE OF KERALA
September 25, 2020
LALU JOSEPH Vs. STATE OF KERALA
February 20, 2020
LAMS MARKETING (P) LTD Vs. MUHAMMAD MUSTHAFA
August 20, 2020
LATHA.P.C Vs. STATE OF KERALA
September 15, 2020
LATHEEF K.A. Vs. UNION OF INDIA
February 25, 2020
LATHIKA SUBHASH Vs. STATE OF KERALA
June 26, 2020
LAVANAYA N. Vs. STATE OF KERALA
August 21, 2020
LAXMI MEGHAN EDUCATIONAL TRUST Vs. STATE OF KERALA
November 18, 2020
LEELA JOSE Vs. TAHSILDAR
September 17, 2020
LEELA SANTU Vs. SECRETARY, KOTHAMANGALAM MUNICIPALITY
July 30, 2020
LEKHA M. Vs. STATE OF KERALA
November 30, 2020
LEKHA SOMAN Vs. STATE OF KERALA
September 24, 2020
LEKSHMI Vs. STATE OF KERALA
July 21, 2020
LENA RODRIGUES Vs. PHILIP NERI RODRIGUES
November 4, 2020
LENIMOL YESUDAS Vs. DIRECTOR OF TECHNICAL EDUCATION
August 21, 2020
LEO ACTIVATION, DIVISION OF BLACK PENCIL ADVERTISING PVT LTD Vs. 49TH ALL INDIA CONGRESS OF OBSTETRICS AND GYNECOLOGY
August 26, 2020
LEON THOMAS KUMAR @ LAYON THOMAS KUMAR Vs. MARIAM SAYANORA THOMAS
March 3, 2020
LEONARD JOHN Vs. STATE OF KERALA
December 4, 2020
LIBINA MANZOOR Vs. UNION OF INDIA
September 15, 2020
LIFE INSURAMCE CORPORATION OF INDIA Vs. RAGHAVAN A
December 18, 2020
LIFE INSURANCE CORPORATION OF INDIA Vs. RAGHAVAN A.
June 29, 2020
LIJA T.T Vs. STATE OF KERALA
August 11, 2020
LIJI THANKAPPAN Vs. STATE OF KERALA
August 14, 2020
LIJINA M. V. Vs. STATE OF KERALA
December 11, 2020
LIJO JOHN Vs. DISTRICT LEVEL AUTHORIZATION COMMITTEE FOR TRANSPLANTATION OF HUMAN ORGANS,
September 23, 2020
LIJO JOY @ JOSEPH Vs. STATE OF KERALA
December 16, 2020
LIJO K. JOHN Vs. STATE OF KERALA
November 17, 2020
LIJU JOSE Vs. ANTO P IGNATIOUS
August 5, 2020
LIKSY JOSEPH Vs. UNION OF INDIA
March 5, 2020
LINCY LALU Vs. STATE OF KERALA
August 4, 2020
LINE PROPERTIES PRIVATE LIMITED Vs. KOCHI MUNICIPAL CORPORATION
March 16, 2020
LINEESH V.T Vs. STATE OF KERALA
March 2, 2020
LININ V.BHASKARAN Vs. STATE OF KERALA
July 24, 2020
LINTA RACHEL Vs. STATE OF KERALA
November 19, 2020
LINU M. GEORGE Vs. KOOTHATTUKULAM MUNICIPALITY
September 17, 2020
LINU VARGHESE Vs. GEORGE JACOB
July 1, 2020
LINU VARGHESE Vs. GEORGE JACOB
February 18, 2020
LINY THOMAS Vs. DIRECTOR GENERAL OF EDUCATION
October 21, 2020
LISA ELIZABETH MATHEW Vs. STATE OF KERALA
September 15, 2020
LISIE COLLEGE OF NURSING Vs. STATE OF KERALA
December 1, 2020
LISSIE HOSPITAL Vs. LABOUR COURT
December 9, 2020
LISSY Vs. STATE POLICE CHIEF KERALA
March 9, 2020
LISSY GEORGE Vs. JELIN J.L.
March 19, 2020
LITE BITE FOODS PVT. LTD Vs. AIRPORTS AUTHORITY OF INDIA
October 28, 2020
LIZY ABY Vs. STATE OF KERALA
December 14, 2020
LIZY PAUL Vs. STATE OF KERALA
August 4, 2020
LIZY PHILIP Vs. SARAMMA ANDREWS
December 22, 2020
LLIE GABRIEL MARIAN Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR
March 16, 2020
LLIE GABRIEL MARIAN Vs. STATE OF KERALA
November 5, 2020
LOAFERS CORNER CAFE Vs. UNION OF INDIA
October 20, 2020
LOCUS ACADEMY FOR ARTS, MANAGEMENT & SCIENCE STUDIES Vs. UNIVERSITY OF KERALA
March 17, 2020
LOGICAL DEVELOPERS PRIVATE LIMITED Vs. MUTHOOT MINI FINANCIERS PRIVATE LIMITED
March 11, 2020
LOTS SHIPPING COMPANY LIMITED Vs. COCHIN PORT TRUST BOARD OF TRUSTEES
April 28, 2020
LOURD MATHA CHURCH CHEMMANDA Vs. STATE OF KERALA
March 2, 2020
LOVELINE OLIVER Vs. STATE OF KERALA
February 11, 2020
LOVELY ELIZABETH SIMON Vs. ANIL KOSHY
February 18, 2020
LUCA BELTRAMI Vs. STATE OF KERALA
August 7, 2020
LUIS THOMAS @ JOSE Vs. STATE OF KERALA
February 13, 2020
LUKOSE @ KUNJUMON Vs. STATE OF KERALA
June 1, 2020
LUZY MATHEW Vs. REJENDRA PRASAD MADA
March 17, 2020
M ANZARUDHEEN Vs. STATE OF KERALA
September 28, 2020
M D ELASH SIKARI Vs. STATE OF KERALA
August 21, 2020
M KESAVA MENON EDITOR, MATHRUBHOOMI DAILY, MATHRUBHOOMI PRINTING & PUBLISHING COMPANY LTD , KOZHIKODE Vs. P. RAJU
September 9, 2020
M MAHSHOOK RAHMAN Vs. CITY POLICE COMMISSIONER OFFICE OF CITY POLICE COMMISSIONER, THIRUVANANTHAPURAM
September 23, 2020
M N MANIYAMMA Vs. SECRETARY, AMBALAPUZHA NORTH GRAMA PANCHAYAT TDMC P O , ALAPPUZHA
September 23, 2020
M,D. BABY Vs. STATION HOUSE OFFICER
March 20, 2020
M. ARAMUGHAM Vs. STATE OF K ERALA
February 25, 2020
M. JASMINE Vs. UNION OF INDIA
July 2, 2020
M. KARUPPASAMY Vs. STATE OF KERALA
November 16, 2020
M. LAKSHMANA KUMAR Vs. MALABAR DEVASWOM BOARD
January 31, 2020
M. NAZEERUDHEEN Vs. STATE OF KERALA
June 16, 2020
M. R. TRADERS Vs. ASSISTANT STATE TAX OFFICER (INT) STATE GST DEPARTMENT
January 31, 2020
M. RAMESH Vs. VANIYAPATTA SAFEENA AND ORS.
February 19, 2020
M. S.VINEETH Vs. STATE OF KERALA
November 4, 2020
M. SADANANDAN NAIR Vs. KERALA STATE ROAD TRANSPORT CORPORATION
October 21, 2020
M. SHAJI Vs. S.N.D.P. SAKHAYOGAM NO.610
April 28, 2020
M. SIVASANKAR Vs. STATE
October 28, 2020
M. T. SIRAJUDHEEN Vs. DISTRICT POLICE CHIEF (SUPERINTENDENT OF POLICE) / STATE ELECTION COMMISSION
December 9, 2020
M.A. SALIM Vs. VENGOLA GRAMA PANCHAYATH
January 6, 2020
M.A.MUHAMMED MUSTHAFA Vs. NOOLPUZHA GRAMA PANCHAYATH
August 19, 2020
M.ABDUL RUB Vs. VAIRAVAN
July 21, 2020
M.ABDUL SALAM Vs. STATE OF KERALA
January 29, 2020
M.AYYAPPANKUTTY Vs. TRAVANCORE DEVASWOM BOARD
December 22, 2020
M.B. SAMADH AND ORS. Vs. BINU AND ORS.
January 27, 2020
M.BASHEER, PUTHUVALVILA VEEDU Vs. M.FATHIMA BEEVI
February 18, 2020
M.BOOPATHI Vs. DISTRICT COLLECTOR
July 7, 2020
M.C. KAMARUDHEEN Vs. STATE OF KERALA
November 30, 2020
M.C.KAMARUDDIN Vs. SUPERINTENDENT OF CRIME BRANCH
November 12, 2020
M.C.THOMAS Vs. STATE OF KERALA
August 19, 2020
M.D. JOSE Vs. ARBITRATOR (NH) AND DISTRICT COLLECTOR
September 17, 2020
M.D.ESTHAPPAN INFRASTRUCTURES PVT.LTD Vs. GENERAL MANAGER
December 3, 2020
M.D.JAYARAJ Vs. EXCISE INSPECTOR
November 26, 2020
M.D.PATHROSE Vs. BABY M.D.
May 20, 2020
M.D.VARGHESE Vs. ANDREWS PRABHU
November 12, 2020
M.E. UTHAMA KURUP Vs. VICE ADMIRAL ANIL KUMAR CHAWLA
February 10, 2020
M.F.PAULSON, BRANCH MANAGER Vs. CHAIR PERSON AND DISTRICT COLLECTOR
August 4, 2020
M.G. GIRIJAN Vs. STATE OF KERALA
November 23, 2020
M.G. SREEKUMAR Vs. DIRECTOR GENERAL
January 9, 2020
M.G.BINDU Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
December 9, 2020
M.G.C. NAIR Vs. UNION OF INDIA
September 15, 2020
M.G.GINEESH Vs. K.C.NINAN
February 7, 2020
M.G.MADHUSOODANAN NAIR Vs. JAYASREE
March 2, 2020
M.I.SAHADULLA Vs. STATE OF KERALA
September 23, 2020
M.J. INDU Vs. STATE OF KERALA
February 4, 2020
M.J.JOY Vs. BHARATH SANCHAR NIGAM LTD.
November 24, 2020
M.J.PAULSON Vs. BABU
October 6, 2020
M.K. ABDUL HAMEED Vs. STATE OF KERALA AND ORS
February 4, 2020
M.K. ABDUL RAHEEM Vs. STATE OF KERALA
June 1, 2020
M.K.ABDULHAMMED Vs. UNION OF INDIA
July 6, 2020
M.K.AJITHKUMAR Vs. K.S.UNNI
June 22, 2020
M.K.BASHEER Vs. STATE OF KERALA
August 26, 2020
M.K.CHELLAPPAN NAIR Vs. KERALA STATE ELECTRICITY BOARD LTD
March 16, 2020
M.K.JAYAPAL Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
November 3, 2020
M.K.JAYAPAL Vs. STATE OF KERALA
December 14, 2020
M.K.MOHAMMED ALI Vs. STATE OF KERALA
January 23, 2020
M.K.RAJENDRAN PILLAI, RAJAVALSAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 27, 2020
M.K.RATHEESH BABU Vs. NASEEMA K.P.
March 9, 2020
M.K.THANKAPPAN Vs. UNION OF INDIA
May 19, 2020
M.K.THANKAPPAN Vs. UNION OF INDIA
May 21, 2020
M.K.VARGHESE COR EPISCOPA Vs. STATE OF KERALA
January 8, 2020
M.K.VARKEY Vs. STATE OF KERALA
November 30, 2020
M.LAKSHMANA KUMAR Vs. MALABAR DEVASWOM BOARD,HOUSEFED COMPLEX
February 25, 2020
M.M. HASSAN Vs. SUPERINTENDENT OF CUSTOMS
October 1, 2020
M.M.ANOOP KUMAR Vs. STATE OF KERALA
March 11, 2020
M.MANIYAN PILLAI Vs. STATE CO-OPERATIVE ELECTION COMMISSION
November 30, 2020
M.N.NINAN Vs. STATE OF KERALA
August 25, 2020
M.P. JACKSON AND ORS. Vs. STATE OF KERALA AND ORS.
June 26, 2020
M.P.CHOTHY Vs. STATE OF KERALA
September 29, 2020
M.P.CHOTHY Vs. CHIEF SECRETARY
March 17, 2020
M.P.ROSHILDAS Vs. STATE OF KERALA
November 18, 2020
M.P.VARGHESE Vs. ANNAMMA YACOB
August 5, 2020
M.R.BALAKRISHNAN Vs. STATE OF KERALA
July 7, 2020
M.R.MANOJ KUMAR Vs. STATE OF KERALA
July 6, 2020
M.RAJUDHEEN Vs. STATE OF KERALA
October 12, 2020
M.S MATHEW Vs. STATE OF KERALA
December 8, 2020
M.S. MURALI Vs. JAMES GEORGE
February 4, 2020
M.S.ALEX Vs. MEDICAL COUNCIL OF INDIA
December 1, 2020
M.S.ANIL Vs. STATE OF KERALA
August 10, 2020
M.S.ANIL Vs. STATE OF KERALA
November 9, 2020
M.S.ASWATHY Vs. STATE OF KERALA
December 15, 2020
M.S.STEEL AND PIPES Vs. ASST. STATE TAX OFFICER STATE GST DEPARTMENT
August 12, 2020
M.S.VINEETH Vs. SECRETARY
August 21, 2020
M.SASIDHARAN Vs. KERALA CO-OPERATIVE TRIBUNAL
February 5, 2020
M.SHERIFF Vs. STATE OF KERALA
August 3, 2020
M.T. VARGHESE Vs. RUBBER BOARD
February 18, 2020
M.T.THOMAS Vs. STATE OF KERALA
August 20, 2020
M.T.THOMAS Vs. STATE OF KERALA
October 5, 2020
M.THAHA Vs. KOLLAM CORPORATION
March 4, 2020
M.U.SIVASUNDARAM Vs. UNITED INDIA INSURANCE COMPANY LTD,
February 28, 2020
M.V. BENNY Vs. STATE ELECTION COMMISSION
November 2, 2020
M.V.ALIAS Vs. KERALA LOK A]YUKTA
February 14, 2020
M.V.ARUN Vs. DISTRICT COLLECTOR
November 16, 2020
M.V.DEVASSYKUTTY Vs. KOOVAPPADY GRAMA PANCHAYAT
May 19, 2020
M.V.SURESH Vs. SATE OF KERALA
March 10, 2020
M.VALSAN Vs. STATE OF KERALA
March 2, 2020
M.VIJAYAKUMAR Vs. HEALTH SUPERVISOR COMMUNITY HEALTH CENTRE
March 16, 2020
M.VINOD KUMAR Vs. STATE OF KERALA
October 1, 2020
M/S SAFA STONE CRUSHER Vs. THE SECRETARY, MUKKOM MUNICIPALITY, MUKKOM
March 6, 2020
M/S. THE HIMALAYA DRUG COMPANY Vs. STATE OF KERALA
March 16, 2020
M/S.CHOLAMANDALAM INVESTMENT AND FINANCE CO. LTD Vs. THE DISTRICT COLLECTOR, COLLECTORATE
December 29, 2020
M/S.E.V.MATHAI & SONS Vs. STATE OF KERALA
June 11, 2020
M/S.ELLORA STONE AGGREGATES Vs. THE VILLAGE OFFICER,ARAKUZHA VILLAGE
March 20, 2020
M/S.GIRDHARI LAL CONSTRUCTIONS (P) LTD. Vs. UNION OF INDIA
February 18, 2020
M/S.HEDGE FINANCE LIMITED Vs. M/S.SOUTHERN INVESTMENTS PVT. LTD.
February 20, 2020
M/S.KANNILETH CABLE TV NETWORK Vs. ASIANET SATELLITE COMMUNICATIONS PRIVATE LIMITED
January 27, 2020
M/S.SILA BRICKS AND GRANITES Vs. DIRECTOR OF MINING AND GEOLOGY DEPARTMENT
May 29, 2020
M/S.TRANSWORLD HIRE PURCHASE INDIA LTD Vs. JOY C.
October 16, 2020
MADHU Vs. STATE OF KERALA AND ORS.
June 12, 2020
MADHU Vs. STATE OF KERALA
August 20, 2020
MADHU Vs. STATE OF KERALA
September 14, 2020
MADHU Vs. ASHA K.
March 2, 2020
MADHU Vs. STATE OF KERALA
August 3, 2020
MADHU CHERIAN Vs. DISTRICT LABOUR OFFICER
January 28, 2020
MADHU V. Vs. BAR COUNCIL OF INDIA
November 2, 2020
MADHU.K., Vs. SUB INSPECTOR OF POLICE, MARAYAMUTTOM
August 26, 2020
MADHUKUMAR Vs. STATE OF KERALA
December 2, 2020
MADHUSOODHANAN Vs. STATE OF KERALA
January 30, 2020
MADHUSOODHANAN Vs. STATE OF KERALA
July 2, 2020
MADHUSOODHANAN K.V Vs. STATE OF KERALA
December 11, 2020
MADIYAPPADAM PADASEKHARA SAMITHI Vs. STATE OF KERALA
December 22, 2020
MADUKOLUCHIBUZOR SAMSON Vs. STATE OF KERALA
December 18, 2020
MAHARASHTRA APEX CORPORATION LTD Vs. VAKASSERIL MOLLY
November 30, 2020
MAHATMA GANDHI UNIVERSITY Vs. SAJITH BOSE
November 26, 2020
MAHENDRAN Vs. KERALA STATE CIVIL SUPPLIES CORPORATION
November 30, 2020
MAHESH Vs. STATE OF KERALA
December 21, 2020
MAHESH Vs. STATE OF KERALA
September 7, 2020
MAHESH Vs. STATE OF KERALA
November 17, 2020
MAHESH K Vs. STATE OF KERALA
August 13, 2020
MAHESH KUMAR @ UNNI Vs. NEW INDIA ASSURANCE COMPANY LTD
June 3, 2020
MAHESH KUMAR M S Vs. COMMISSIONER FOR ENTRANCE EXAMINATION KSHB BUILDING, TRIVANDRUM DISTRICT
September 4, 2020
MAHESH MANNADI Vs. STATE OF KERALA
September 24, 2020
MAHESH.G. Vs. UNION OF INDIA
October 19, 2020
MAHFOOSE M.D. Vs. GREATER COCHIN DEVELOPMENT AUTHORITY
October 5, 2020
MAJEED K.S. Vs. STATE OF KERALA
October 5, 2020
MAJU Vs. STATE OF KERALA
March 11, 2020
MAKKOLIL KURIAKOSE Vs. STATE OF KERALA
March 4, 2020
MALABAR MEDICAL COLLEGE HOSPITAL AND RESEARCH CENTRE Vs. STATE OF KERALA
May 26, 2020
MALABAR PLUS CONSTRUCTIONS PVT. LTD Vs. STATE OF KERALA
October 30, 2020
MALAIKA ELIZABETH TITUS Vs. CENTRAL BOARD OF SECONDARY EDUCATION
October 15, 2020
MALAMPUZHA SERVICE CO-OPERATIVE BANK LTD Vs. INCOME TAX OFFICER, PALAKKAD
September 24, 2020
MALATHEE DEVI.M Vs. STATE OF KERALA
July 7, 2020
MALAYALA MANORAM COMPANY LTD. Vs. M.M.LAWRENCE
March 6, 2020
MALIK BIN DEENAR ISLAMIC COMPLEX Vs. KAIPAMANGALAM GRAMA PANCHAYAT
February 26, 2020
MALLIKA THAMPURAN Vs. M.RAVI KUMAR
August 26, 2020
MANAF Vs. STATE OF KERALA
December 9, 2020
MANAFUDHEEN Vs. ARIFA
February 6, 2020
MANAGER Vs. STATE OF KERALA
December 21, 2020
MANAGER Vs. STATE OF KERALA
December 11, 2020
MANAGER Vs. STATE OF KERALA
January 7, 2020
MANAGER Vs. REGIONAL PROVIDENT FUND COMMISSIONER
May 21, 2020
MANAGER Vs. SUMI
June 26, 2020
MANAGER Vs. STATE OF KERALA
July 10, 2020
MANAGER KIZHAKKETHARA JUNIOR BASIC SCHOOL Vs. STATE OF KERALA
August 12, 2020
MANAGER DEVADAR AIDED LOWER PRIMARY SCHOOL Vs. USHA U.
May 19, 2020
MANAGER, WALLARDIE ESTATE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
May 5, 2020
MANAGER, A.M.M.U.P.SCHOOL Vs. ASSISTANT EDUCATIONAL OFFICER
August 17, 2020
MANAGER, ARRAPETTA ESTATE Vs. SUSEELA
March 20, 2020
MANAGER, HARRISONS MALAYALAM LTD Vs. NABEESA
November 19, 2020
MANAGER, KARMELA RANI TRAINING COLLEGE Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
October 7, 2020
MANAGER, KOTTOOR A.U.P. SCHOOL Vs. STATE OF KERALA
November 13, 2020
MANAGER, M.E.C.F.COLLEGE OF TEACHER EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
October 19, 2020
MANAGER, SANATANA DHARMA VIDYASALA SCHOOLS, REGISTERED OFFICE Vs. DIRECTOR GENERAL OF EDUCATION OFFICE OF DIRECTOR OF GENERAL EDUCATION
August 12, 2020
MANAGER, SANTHINIKETHAN CENTRAL SCHOOL PATHARAM P.O. Vs. SECRETARY TO GOVERNMENT GENERAL EDUCATION (N) DEPARTMENT
August 5, 2020
MANAGER, ST. GEORGES MOUNT HIGH SCHOOL Vs. STATE OF KERALA
November 2, 2020
MANAGER, ST.CLARE ORAL HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA
November 9, 2020
MANAGER, ST.PAUL'S HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA
February 19, 2020
MANAGING COMMITTEE Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
November 2, 2020
MANAGING COMMITTEE OF CHIRAYINKEEZHU TALUK Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
November 9, 2020
MANAGING COMMITTEE OF PALLIKKUNNU SERVICE CO. OP. BANK LTD. Vs. JOINT REGISTRAR OF CO-OP SOCIETIES
January 13, 2020
MANAGING COMMITTEE, (UNDER ORDER OF SUSPENSION), THE VELLATHOOVAL SERVICE CO-OPERATIVE BANK LTD Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
August 4, 2020
MANAGING DIRECTOR, COIR FED KERALA STATE CO-OPERATIVE COIR MARKETING FEDERATIONLTD NO.679) REPRESENTED BY ITS MANAGING DIRECTOR,ALAPPUZHA. BY ADV. SRI.A.N.RAJAN BABU RESPONDENTS: Vs. REGIONAL JOINT LABOUR COMMISSIONER KOLLAM
August 18, 2020
MANAGING DIRECTOR, KERALA ELECTRICAL & ALLIED ENGINEERING CO.LTD. Vs. SASIDHARAN PILLAI
October 15, 2020
MANAGING DIRECTOR, MIMS HOSPITAL Vs. K.PREMARAJ
March 11, 2020
MANANCHIRA TOWNSHIP COMPLEX PRIVATE LIMITED Vs. STATE OF KERALA
November 3, 2020
MANAPPURAM FINANCE LTD. Vs. P.P. SHYAMALA
February 7, 2020
MANAVAIKYAVEDHI Vs. UNION OF INDIA
September 8, 2020
MANESH THOMAS Vs. STATE OF KERALA
January 31, 2020
MANGALAM COLLEGE OF ENGINEERING Vs. APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY, ,
September 11, 2020
MANGALAM PUBLICATIONS (INDIA ) PVT. LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
January 28, 2020
MANGALAM PUBLICATIONS (INDIA) PVT.LTD Vs. SAJU GEORGE
December 1, 2020
MANI Vs. STATE OF KERALA
May 19, 2020
MANI E.K. Vs. REGIONAL TRANSPORT AUTHORITY
November 25, 2020
MANI MATHEW Vs. STATE OF KERALA
May 25, 2020
MANIKANDAN Vs. STATE OF KERALA
October 19, 2020
MANIKANDAN Vs. STATE OF KERALA
November 4, 2020
MANIKANDAN Vs. STATE OF KERALA
June 4, 2020
MANIKANDAN Vs. STATE OF KERALA
September 15, 2020
MANIKANDAN K. Vs. STATE OF KERALA
December 4, 2020
MANIKANDAN K.A. Vs. STATE OF KERALA
November 10, 2020
MANIKKAN K. Vs. STATE OF KERALA
August 20, 2020
MANIKUTTAN Vs. STATE OF KERALA
October 5, 2020
MANIRAJ Vs. STATE OF KERALA
August 17, 2020
MANIYAB Vs. STATE OF KERALA
December 2, 2020
MANIYAN Vs. CIRCLE INSPECTOR OF POLICE, ETTUMANOOR ETTUMANOOR
December 7, 2020
MANIYAPPAN T.V Vs. PATTANAKKAD SERVICE CO-OPERATIVE BANK LTD.
August 14, 2020
MANJU KURUVILA Vs. SUNITH KUMAR FENN
September 17, 2020
MANKARA SERVICE CO-OPERATIVE BANK LTD. Vs. INCOME TAX OFFICER
March 23, 2020
MANNAM FOUNDATION CENTRE FOR EDUCATION TECHNOLOGY Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
December 17, 2020
MANNARKKAD TALUK AIDED SCHOOL EMPLOYEES COOPERATIVE CREDIT SOCIETY LTD Vs. INCOME TAX OFFICER WARD 4, AYAKAR BHAVAN, PALAKKAD
October 1, 2020
MANOJ Vs. KERALA STATE ELECTION COMMISSION OFFICE
November 25, 2020
MANOJ Vs. STATE OF KERALA
August 25, 2020
MANOJ Vs. STATE OF KERALA
September 18, 2020
MANOJ Vs. GAYATHRI
October 23, 2020
MANOJ Vs. STATE OF KERALA
October 1, 2020
MANOJ Vs. SREE NARAYANA DHARMA PARIPALANA YOGAM
January 30, 2020
MANOJ C J Vs. SHRIRAM TRANSPORT FINANCE COMPANY LIMITED,
October 6, 2020
MANOJ K CHANDRAN Vs. STATE OF KERALA
September 9, 2020
MANOJ K. Vs. CENTRAL BUREAU OF INVESTIGATION
October 5, 2020
MANOJ KUMAR Vs. DISTRICT COLLECTOR KOLLAM, CIVIL STATION
September 29, 2020
MANOJ MOOLEKKUDI SUBRAMANYAN Vs. RAJESH PALLIPARAMBIL RAVI
November 4, 2020
MANOJ RADHAKRISHNAN NAIR Vs. STATE OF KERALA
October 19, 2020
MANOJ RADHAKRISHNAN NAIR Vs. STATE OF KERALA
November 11, 2020
MANOJ T.P Vs. SPECIAL DEVASWOM COMMISSIONER COCHIN DEVASWOM BOARD,THRISSUR
March 16, 2020
MANOJ.C.S Vs. DISTRICT LEVEL AUTHORISED COMMITTEE
February 18, 2020
MANOJKUMAR Vs. STATE OF KERALA
June 30, 2020
MANOJKUMAR K.R. Vs. KERALA STATE ELECTRICITY BOARD
October 9, 2020
MANU Vs. STATE OF KERALA
December 18, 2020
MANU JOHNSON Vs. STATE OF KERALA
December 9, 2020
MANU M. JOHN Vs. C.P.THOMAS
November 17, 2020
MAR GREGORIOS EDUCATIONAL SOCIETY Vs. STATE OF KERALA
October 8, 2020
MARADU MUNICIPALITY Vs. PARTHASARADHY VAISHNAVAM APARTMENT
November 26, 2020
MARAKKARA GRAMA PANCHAYAT Vs. IBRAHIM
December 22, 2020
MARANALLOOR MILK PRODUCERS CO OPERATIVE SOCIETY LTD. AND ORS. Vs. THE REGISTRAR/DIRECTOR, DIRECTORATE OF DAIRY DEVELOPMENT AND ORS.
August 10, 2020
MARATH ENTERPRISES AND CRUSHERS PVT LTD Vs. STATE ENVIORNMENT IMPACT ASSESSMENT AUTHORITY KERALA
March 2, 2020
MARATT PLANTATIONS (P) LTD. Vs. STATE OF KERALA
June 8, 2020
MARIA CONSTRUCTION NEEDS Vs. VILLAGE OFFICER
November 2, 2020
MARIADAS C B Vs. STATE OF KERALA
October 13, 2020
MARIMUTHU Vs. ASSISTANT LABOUR OFFICER
November 16, 2020
MARIYA CONSTRUCTIONS Vs. STATE OF KERALA
November 3, 2020
MARIYAM MATHEWS Vs. PRINCIPAL, GOVERNMENT LAW COLLEGE, ERNAKULAM
September 18, 2020
MARIYAMMA JOSE Vs. FRANCIS THOMAS
November 9, 2020
MARIYATHU Vs. STATE OF KERALA
March 3, 2020
MARIYUMMA Vs. VIJESH
February 13, 2020
MARTHOMA SYRIAN CHURCH Vs. JESSIE THAMPI
February 19, 2020
MARTHOMAN CHURCH Vs. STATE OF KERALA
May 21, 2020
MARTHOMAN CHURCH, MULANTHURUTHY, REPRESENTED BY ITS TRUSTEE Vs. STATE OF KERALA
May 18, 2020
MARTIN JOSE Vs. STATE OF KERALA
January 27, 2020
MARVEL TOURS PVT. LTD. Vs. INCOME TAX OFFICER
August 18, 2020
MARY Vs. SUB REGISTRAR
December 22, 2020
MARY Vs. LEELAMMA
June 30, 2020
MARY ABRAHAM Vs. STATE OF KERALA
March 4, 2020
MARY DAISY Vs. STATE OF KERALA
November 25, 2020
MARY EMMANNUEL Vs. MERCY
March 3, 2020
MARY GOMAS Vs. VAITUS
November 19, 2020
MARY J. Vs. STATE OF KERALA
December 11, 2020
MARY JOHN Vs. DISTRICT COLLECTOR
October 8, 2020
MARY K.V. Vs. SIDHARTHAN
March 16, 2020
MARY LONAPPAN Vs. DISTRICT COLLECTOR
October 8, 2020
MARY RONALD Vs. C.A.PAUL
December 1, 2020
MARYMATHA CONSTRUCTION COMPANY Vs. ADDITIONAL PROJECT MANAGER
October 19, 2020
MARYSADAN APG INFRA PVT LTD Vs. KERALA STATE POLLUTION CONTROL BOARD
February 17, 2020
MASHOOD M. Vs. STATE OF KERALA
May 25, 2020
MASTIGUDA ABOOBACKER Vs. NATIONAL INVESTIGATION AGENCY
November 11, 2020
MATHAI ULAHANNAN Vs. FR.SKARIA @ SAKARIA
March 4, 2020
MATHAI VANIYATH Vs. MARTHOMAN CHURCH
November 5, 2020
MATHER NAGAR RESIDENTS ASSOCIATION Vs. DISTRICT COLLECTOR
February 12, 2020
MATHEW Vs. STATE OF KERALA
August 13, 2020
MATHEW Vs. STATE OF KERALA
August 20, 2020
MATHEW ABRAHAM Vs. STATE LEVEL ENVIRONMENT IMPACT ASSESSMENT AUTHORITY
November 2, 2020
MATHEW BEN O.G. JACOB Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
November 5, 2020
MATHEW JACOB @ RAJU Vs. E.J.JOHN
March 2, 2020
MATHEW LAWRENCE Vs. ROCKEY C NEROTH
September 11, 2020
MATHEW M. THOMAS Vs. UNION OF INDIA
December 22, 2020
MATHEW PAUL Vs. MANIKUTTY R.
August 14, 2020
MATHEWS T.PALAMMOOTTIL Vs. JINU VARGHESE ABRAHAM
October 20, 2020
MATHRUBHUMI PUBLISHING AND PRINTING COMPANY LTD. Vs. UNION OF INDIA
March 4, 2020
MAVELIKKARA TALUK CO-OPERATIVE BANK LTD Vs. RAJANI VENUGOPAL
December 7, 2020
MAVELIKKARA TALUK CO-OPERATIVE BANK LTD Vs. STATE OF KERALA
December 18, 2020
MAYA SANTHOSH Vs. NEW INDIA ASSURANCE CO. LTD.
July 14, 2020
MAYYANAD REGIONAL CO-OPERATIVE BANK LTD. Vs. HENRY JOSEPH
November 27, 2020
MECHERY VIJAYAKUMAR Vs. KINASSERI YATHEEM KHANA AND ORS.
February 7, 2020
MEDICAL DIRECTOR Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
July 3, 2020
MEDICAL MISSION OF THE SOUTH KERALA DIOCESE OF THE CHURCH OF SOUTH INDIA OF THE SOUTH INDIA UNITED CHURCH Vs. MEDICAL COUNCIL OF INDIA
December 1, 2020
MEENU K.B. Vs. STATE OF KERALA
December 15, 2020
MEENU PRABHA Vs. VISWAMBHARAN
March 9, 2020
MEERA V MENON Vs. KERALA AGRICULTURAL UNIVERSITY
October 12, 2020
MEGHA.D.R Vs. UNION OF INDIA
December 17, 2020
MELARCODE SERVICE CO-OPERATIVE BANK LIMITED Vs. STATE OF KERALA
November 27, 2020
MEPPAYUR SALAFI TRAINING COLLEGE Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
November 6, 2020
MERCHEM INDIA (P) LIMITED Vs. COMMERCIAL TAX OFFICER
October 23, 2020
MERCY JOSEPH Vs. NOUSHAD P.A.
February 26, 2020
MERCY SUJA P.A Vs. STATE OF KERALA
August 19, 2020
MERIN ABRAHAM Vs. STATE OF KERALA
October 13, 2020
MERLIN CYRIAC Vs. KARUNA SPEECH & HEARING HIGHER SECONDARY SCHOOL
December 18, 2020
MERSHID Vs. STATE OF KERALA
December 14, 2020
METROLITE ROOFING PVT.LTD Vs. COMMISSIONER OF CENTRAL TAX AND CENTRAL EXCISE
December 21, 2020
METROPOLITAN ARCH BISHOP THE ARCHEPARCHY OF KOTTAYAM Vs. KNANAYA CATHOLIC NAVEEKARANA SAMITHY VAITHARA BUILDING (NEAR VILLAGE OFFICE)
March 6, 2020
MGF MOTORS LIMITED Vs. COMMISSIONER OF CENTRAL TAX AND CENTRAL EXCISE CR BUILDING
March 16, 2020
MICHAEL Vs. EXCISE INSPECTOR
July 6, 2020
MICHAEL VARGHESE Vs. HONOURABLE SHRI PINARAYI VIJAYAN, CHIEF MINISTER OF KERALA, TRIVANDRUM
July 22, 2020
MICHAEL VARGHESE Vs. HONBLE SHRI. PINARAYI VIJAYAN CHIEF MINISTER OF KERALA
October 23, 2020
MIDHUN K.V. Vs. STATE OF KERALA
December 15, 2020
MIDHUN M. Vs. VENU G. NAIR
February 5, 2020
MIDHUN M.M. Vs. SENIOR SUPERINTENDENT OF POST OFFICES
October 1, 2020
MIDHUN MADHU Vs. STATE OF KERALA
July 23, 2020
MIDHUN N. MANOHARAN Vs. EMPLOYEES STATE INSURANCE CORPORATION AND ORS.
December 9, 2020
MIDHUN S. NAIR Vs. STATE OF KERALA
March 2, 2020
MIDHUN SURESH M Vs. STATE BANK OF INDIA
March 23, 2020
MIDHUN THOMAS S/O THOMAS MATHAI Vs. STATE OF KERALA
June 25, 2020
MILKA JOSE Vs. C.O. FRANCIS
March 9, 2020
MINAR CASTINGS PVT. LTD. Vs. STATE OF KERALA
March 18, 2020
MINET MATHEW Vs. POWER GRID CORPORATION OF INDIA LTD
September 30, 2020
MINI Vs. SIVARAMAN
October 16, 2020
MINI Vs. STATE OF KERALA
August 4, 2020
MINI A.G. Vs. STATE OF KERALA
July 17, 2020
MINI K.P. Vs. A.M.NANDA
July 2, 2020
MINI K.V Vs. LAND ACQUISITION OFFICER
December 17, 2020
MINI MOONJELIL Vs. STATE OF KERALA
October 20, 2020
MINI P Vs. STATE OF KERALA
August 5, 2020
MINI R.S. Vs. STATE OF KERALA
October 21, 2020
MINI T.J. Vs. STATE OF KERALA
October 14, 2020
MINNU G.DEV Vs. STATE OF KERALA
November 3, 2020
MIRAS Vs. STATE OF KERALA
October 9, 2020
MIRASH Vs. STATE OF KERALA
April 21, 2020
MISIRIYA Vs. STATE OF KERALA
November 3, 2020
MITHRA CHANDRAN Vs. MANOJ A.M
December 17, 2020
MITHUN MOHAN Vs. STATE OF KERALA
November 9, 2020
MOHAMED KASIM PILLAI Vs. VIJAYAKUMAR
November 19, 2020
MOHAMMED ALI Vs. STATE OF KERALA
May 20, 2020
MOHAMMED ALI M.P. Vs. UNION TERRITORY OF LAKSHADWEEP
November 11, 2020
MOHAMMED ALIM Vs. STATE OF KERALA
October 8, 2020
MOHAMMED ASHRAF Vs. STATE OF KERALA
February 25, 2020
MOHAMMED ASHRAF Vs. RANI P. ELDHO
December 3, 2020
MOHAMMED ASHRAF Vs. STATE OF KERALA
May 27, 2020
MOHAMMED DILKAS P. Vs. KARTHYAYANI
July 24, 2020
MOHAMMED HANEEFA Vs. STATE OF KERALA
February 24, 2020
MOHAMMED HASHIM ISMAIL SAIT Vs. H.M.SHAMSHAD
March 4, 2020
MOHAMMED IQBAL PERAL Vs. STATE OF KERALA
November 25, 2020
MOHAMMED JUNAID Vs. UNITED INDIA INSURANCE COMPANY LTD
June 17, 2020
MOHAMMED P.K. Vs. STATE OF KERALA
March 5, 2020
MOHAMMED SHABAS C.T Vs. STATE OF KERALA
October 14, 2020
MOHAMMED SHAFEEQUE. M Vs. ADMINISTRATOR UNION TERRITORY OF AKSHADWEEP
March 5, 2020
MOHAMMED SHAFI THALTHODI Vs. STATE OF KERALA
August 3, 2020
MOHAMMED SHAHAM Vs. STATE OF KERALA
October 15, 2020
MOHAMMED SHAHIN Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
November 26, 2020
MOHAMMED SHEREEF Vs. STATE OF KERALA
November 2, 2020
MOHAMMED SHOAIB Vs. STATION HOUSE OFFICER
August 3, 2020
MOHAN K.GEORGE Vs. AUTHORIZED OFFICER
November 19, 2020
MOHANACHANDRAN N.K. Vs. CBI/SPE
January 14, 2020
MOHANAKUMAR Vs. STATE OF KERALA
November 23, 2020
MOHANAN Vs. STATE OF KERALA
March 17, 2020
MOHANAN Vs. STATE OF KERALA
July 7, 2020
MOHANAN Vs. STATE OF KERALA
December 3, 2020
MOHANAN NAIR Vs. STATE OF KERALA
July 10, 2020
MOHANAN NAIR K. Vs. CHIEF MANAGING DIRECTOR
March 20, 2020
MOHANAN P. Vs. M.VINAYARAJAN
October 23, 2020
MOHANAN PARAYIL HOUSE Vs. STATE OF KERALA
December 11, 2020
MOHANAN PILLAI Vs. C.V. ABRAHAM
January 30, 2020
MOHANAN PILLAI Vs. STATE OF KERALA
September 28, 2020
MOHANAN.M.R. Vs. UNION OF INDIA
September 30, 2020
MOHANDAS N.S. Vs. TAHSILDAR, KANAYANNUR TALUK OFFICE
June 22, 2020
MOHEMMED @ BAVA Vs. STATE OF KERALA
August 7, 2020
MOIDEEN KOYA A.P. Vs. SUHARA
November 2, 2020
MOIDUS MEDICARE PRIVATE LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2 AND ORS.
December 8, 2020
MOLLY ANTONY AND ORS. Vs. THE COMMISSIONER OF LAND REVENUE, THIRUVANANTHAPURAM AND ORS.
June 12, 2020
MOLLY GEORGE Vs. UNION OF INDIA
November 17, 2020
MOLLY SOMAN Vs. TAHASILDAR (R R ) ADOOR TALUK OFFICE, ADOOR
March 9, 2020
MOLY GEORGE Vs. BENNY THOMAS
November 16, 2020
MONCY P.ALEXANDER Vs. STATE OF KERALA
December 2, 2020
MONCY SIMON Vs. Y. THOMAS
July 23, 2020
MOORTHY ALIAS BALASUBRAMANIAN Vs. STATE OF KERALA
November 24, 2020
MOOSA Vs. TOFFY
February 24, 2020
MOOSA KUNNUGOTHI Vs. ADMINISTRATOR
June 8, 2020
MOOSAKUTTI Y.C. AND ORS. Vs. LIWA-UL HUDA ISLAMIC TRUST AND ORS.
November 26, 2020
MOOSAKUTTY Vs. TALUK SUPPLY OFFICER
July 22, 2020
MOOTHEDATH SIVADASAN Vs. STATE OF KERLA
December 18, 2020
MOR GREGORIOS KURIAKOSE Vs. CHANDY KURIAKOSE
February 28, 2020
MOSES PACKIAMONY Vs. UNION OF INDIA
October 20, 2020
MOTTENTAKATH PUTHIYA PURAYIL MOIDEENKUTY Vs. STATE OF KERALA
August 19, 2020
MR.SASIDHARAN Vs. MR.SUDARSANAN
October 19, 2020
MR.SHINAZ SHABEER Vs. DEPARTMENT OF REGISTRATION
January 16, 2020
MR.SILVA Vs. FRANCIS
January 27, 2020
MRUTHYUNJAYAN.K.P Vs. STATE OF KERALA
March 3, 2020
MSC SCHOOLS PATHANAMTHITTA Vs. STATE OF KERALA
August 17, 2020
MUHAMMAD AZKAR Vs. STATE OF KERALA
November 30, 2020
MUHAMMAD BAPPU @ MUHAMMAD Vs. THE SENIOR GEOLOGIST DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY
March 12, 2020
MUHAMMAD BILAL Vs. STATE OF KERALA
October 6, 2020
MUHAMMAD FAIZAL KHAN A. Vs. UNIVERSITY OF KERALA
March 10, 2020
MUHAMMAD MUSTHAFA Vs. ZAINUL ABID
September 9, 2020
MUHAMMADUNNI Vs. STATE OF KERALA
June 15, 2020
MUHAMMED Vs. DISTRICT REGISTRAR (GENERAL),
November 18, 2020
MUHAMMED ABDUL RAHMAN Vs. STATE OF KERALA
August 26, 2020
MUHAMMED ABDUL RASHEED Vs. STATE OF KERALA
August 13, 2020
MUHAMMED AJNAS K.K. Vs. STATE OF KERALA
April 24, 2020
MUHAMMED AMANULLA KHAN Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
February 3, 2020
MUHAMMED AMEEN Vs. NARCOTIC CONTROL BUREAU
January 27, 2020
MUHAMMED ANZAR Vs. STATE OF KERALA
July 28, 2020
MUHAMMED ARIF NAZEEMA MANZIL Vs. STATE OF KERALA
September 4, 2020
MUHAMMED ASHRAF Vs. STATE OF KERALA
September 29, 2020
MUHAMMED BASHEER Vs. STATE OF KERALA
March 12, 2020
MUHAMMED C. BASHEER AND ORS. Vs. THIRUMITTACODE GRAMA PANCHAYATH AND ORS.
April 28, 2020
MUHAMMED HALEEM K.K. Vs. STATE OF KERALA
November 19, 2020
MUHAMMED IRSHAD P.C Vs. STATE OF KERALA
February 18, 2020
MUHAMMED JABIR Vs. STATE OF KERALA
June 16, 2020
MUHAMMED JINOSE Vs. STATE OF KERALA
September 30, 2020
MUHAMMED K A, Vs. STATE OF KERALA
September 29, 2020
MUHAMMED K. Vs. STATE OF KERALA
February 5, 2020
MUHAMMED KOCHUKUDIYIL ISHABEEVI ALIAS ISHA SHAEFI Vs. STATE TAX OFFICER(INTELLIGENCE)
September 30, 2020
MUHAMMED KOYA Vs. STATE OF KERALA
May 20, 2020
MUHAMMED KUNHI Vs. RAHMATH
March 11, 2020
MUHAMMED KUNHU Vs. KANJOOR GRAMA PANCHAYATH
February 17, 2020
MUHAMMED KUNJU S. Vs. STATE OF KERALA
March 2, 2020
MUHAMMED MANSOOR Vs. STATE OF KERALA
November 9, 2020
MUHAMMED MANSOOR Vs. R.V. ABDUL RASHEED
February 7, 2020
MUHAMMED MEHAROOF.M.C Vs. STATE OF KERALA
July 7, 2020
MUHAMMED MUHSIN Vs. UNIVERSITY OF CALICUT
January 24, 2020
MUHAMMED MUHSIN Vs. UNIVERSITY OF CALICUT
February 11, 2020
MUHAMMED MUSTHAFA Vs. V.P.KUNJAHAMMED KUTTY
March 2, 2020
MUHAMMED MUSTHAFA @ MUSTHAFA Vs. STATE OF KERALA
May 19, 2020
MUHAMMED N.M. Vs. STATE OF KERALA
November 26, 2020
MUHAMMED NAVAS MAHAMOOD AND ORS Vs. STATION HOUSE OFFICER
February 6, 2020
MUHAMMED NAZIM K S Vs. STATE OF KERALA
October 1, 2020
MUHAMMED NIDAL Vs. STATE OF KERALA
October 20, 2020
MUHAMMED NISAR Vs. STATE OF KERALA
November 30, 2020
MUHAMMED RAFEEQ Vs. VENGOLA GRAMA PANCHAYATH
November 3, 2020
MUHAMMED RAFI Vs. LOCAL LEVEL MONITERING COMMITTEE COLLECTORATE
September 28, 2020
MUHAMMED RAFSAL Vs. STATE OF KERALA
August 4, 2020
MUHAMMED RASHEEKH Vs. THE JOINT REGIONAL TRANSPORT OFFICER, KOTTARAKKARA AND ORS.
June 3, 2020
MUHAMMED RASHIK K Vs. STATE OF KERALA
September 8, 2020
MUHAMMED RASSI Vs. STATE OF KERALA
July 21, 2020
MUHAMMED SABITH Vs. STATE OF KERALA
July 3, 2020
MUHAMMED SADIQUE T. Vs. MOITHEEN KUTTY
November 18, 2020
MUHAMMED SHAFI Vs. STATE OF KERALA
January 30, 2020
MUHAMMED SHAH Vs. STATE OF KERALA
May 6, 2020
MUHAMMED SHAMEER C.P. Vs. PRINCIPAL
November 23, 2020
MUHAMMED SHAMON Vs. STATE OF KERALA
September 9, 2020
MUHAMMED SHANIF P.A Vs. CENTRAL UNIVERSITY OF KERALA
September 17, 2020
MUHAMMED SHEREEF Vs. UNIVERSITY OF CALICUT
September 7, 2020
MUHAMMED SHIBLI Vs. STATE OF KERALA
March 17, 2020
MUHAMMED SHIFAS Vs. STATE OF KERALA
September 17, 2020
MUHAMMED SIYAD V.P.P. Vs. STATE OF KERALA
January 7, 2020
MUHAMMED UWAIS Vs. STATE OF KERALA
August 11, 2020
MUHAMMED YASSAR Vs. STATE OF KERALA
February 14, 2020
MUHAMMED YOUSUF SAIT Vs. STATE OF KERALA
September 15, 2020
MUHAMMED. P Vs. CHIEF GENERAL MANAGER
March 17, 2020
MUHAMMMED FARZEEN SHAH Vs. STATE OF KERALA
August 12, 2020
MUHIYUDHEEN MASJID Vs. THE STATE OF KERALA AND ORS.
August 10, 2020
MUJEEB Vs. STATE OF KERALA
July 13, 2020
MUJEEB RAHMAN Vs. STATE OF KERALA
May 25, 2020
MUJEEB RAHMAN Vs. STATE OF KERALA
August 12, 2020
MUJEEB RAHMAN K. Vs. STATE OF KERALA
December 22, 2020
MUJIMON T. Vs. STATE OF KERALA
February 24, 2020
MUKESH GOPINATH Vs. STATE OF KERALA
November 19, 2020
MUKKADACKAL ITTOPS EDUCATIONAL TRUST Vs. SAJI PAULOSE I.
November 19, 2020
MUKKOM SERVICE CO-OPERATIVE BANK LTD Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
March 2, 2020
MUKKOM SERVICE CO-OPERATIVE BANK LTD. Vs. DISTRICT COLLECTOR
October 15, 2020
MUKUNDAN MENON Vs. MURALEEDHARAN K.
March 18, 2020
MULAMTHURUTHY GRAMA PANCHAYAT COUNCIL Vs. SATHEESH K.K.
February 11, 2020
MULANKUZHA Vs. DISTRICT COLLECTOR
July 23, 2020
MUNDUR SERVICE CO-OPERATIVE BANK LTD Vs. INCOME TAX OFFICER WARD-2, AYAKAR BHAVAN
September 29, 2020
MUNDUR SERVICE CO-OPERATIVE BANK LTD , Vs. INCOME TAX OFFICER WARD 2, PALAKKAD
September 28, 2020
MUNEER K.V. Vs. STATE OF KERALA
December 7, 2020
MUNEER M Vs. STATE OF KERALA
December 2, 2020
MURALEEDHARA KURUP Vs. STATE OF KERALA
July 8, 2020
MURALEEDHARAN Vs. NARAYANA GUPTHAN
September 20, 2020
MURALEEDHARAN Vs. STATE OF KERALA
November 24, 2020
MURALEEDHARAN Vs. STATE OF KERALA
October 7, 2020
MURALEEDHARAN Vs. ARBITRATOR
December 21, 2020
MURALEEDHARAN Vs. V.P.MARY
August 6, 2020
MURALEEDHARAN NAIR V Vs. STATE OF KERALA
June 10, 2020
MURALEEDHARAN PILLAI Vs. MEENA VARGHESE
May 20, 2020
MURALEEDHARAN T. Vs. STATE OF KERALA
June 16, 2020
MURALI Vs. STATE OF KERALA
August 17, 2020
MURALI A. Vs. STATE OF KERALA
August 25, 2020
MURALI MOHAN RAJU Vs. FERTILIZERS AND CHEMICALS TRAVANCORE LTD
February 27, 2020
MURALI MOHANAN K. Vs. INSPECTOR OF FACTORIES AND BOILERS
January 14, 2020
MURALIDHARAN NAIR A. Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
November 9, 2020
MURARI DAS Vs. STATE OF KERALA
September 28, 2020
MURUKADAS @ MURUKAN Vs. STATE OF KERALA
March 12, 2020
MURUKAN S. O. MOKKAI Vs. STATE OF KERALA
October 28, 2020
MURUKESAN Vs. STATE OF KERALA
September 7, 2020
MURUKESAN S. Vs. KUTHIRUMMAL ABDUL SALAM
March 18, 2020
MUSAFAR AHAMMED Vs. UNION OF INDIA
August 10, 2020
MUSAFIR Vs. S.H.O.
May 25, 2020
MUSHAQUE AHAMMED @ MUTHU Vs. SUB INSPECTOR OF POLICE \ STATE OF KERALA
May 21, 2020
MUSHTHAFA Vs. SUB INSPECTOR OF POLICE, NILAMBUR POLICE STATION, MALAPPURAM
July 10, 2020
MUSLIM EMPLOYEES CULTURAL ASSOCIATION Vs. STATE OF KERALA
November 27, 2020
MUSLIMVEETIL CHALAKKAL AHAMMED HAJI Vs. SAKEENA BEEVI
October 16, 2020
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November 20, 2020
MUSTHAFA P.S. Vs. NAZEERA BEEGUM AND ORS.
October 9, 2020
MUSTHAFA T.K. Vs. SUB INSPECTOR OF POLICE
November 3, 2020
MYTHILI C.R. Vs. DISTRICT COLLECTOR
November 17, 2020
N P R FINANCE LTD Vs. K V BABY, KAIPARA HOUSE, KIZHAKKAMBALAM
September 30, 2020
N RAVEENDRAN Vs. KOLLAM CORPORATION
October 27, 2020
N. J. PAPPACHEN Vs. POOTHADI GRAMA PANCHAYATH
October 23, 2020
N. MURALEEDHARAN S/O KRISHNA KURUP Vs. STATION HOUSE OFFICER VADAKARA POLICE STATION
June 24, 2020
N. PRAKASH Vs. STATE OF KERALA
April 6, 2020
N. RETNAKARAN EDAMANA, VALAMPOOR Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
June 10, 2020
N. SUBRAMANIAN Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION
October 15, 2020
N. V. ANILKUMAR Vs. AUTHORIZED OFFICER CHIEF MANAGER, STATE BANK OF INDIA, KOTTARAKARA
February 28, 2020
N. VIJAYAKUMARY Vs. KERALA LAND DEVELOPMENT CORATION LIMITED
May 29, 2020
N.A.BALAGOVIND Vs. UNION OF INDIA
February 25, 2020
N.A.MUHAMMED KUNJU Vs. JAHANGIR.S.,
August 24, 2020
N.BHASKARAN NAIR Vs. STATE OF KERALA
December 2, 2020
N.DINESHAN Vs. STATE OF KERALA
October 15, 2020
N.G. SREEMON Vs. BABYCHAN VARKEY
June 8, 2020
N.K.RAJU Vs. STATE OF KERALA
March 2, 2020
N.M. SURENDRAN Vs. ARBITRATOR (N.H) AND DISTRICT COLLECTOR
September 23, 2020
N.P. MOHAMMED KUNHI Vs. STATE OF KERALA
October 12, 2020
N.P.SEBASTIAN Vs. JOSE RODRIGUES (DIED)
September 9, 2020
N.PREMAKUMARAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
October 6, 2020
N.R. SAJILA Vs. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT AND ORS.
June 23, 2020
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August 4, 2020
N.S.S.TRADE (INDIA) PVT. LTD. Vs. FERTILISERS AND CHEMICALS TRAVANCORE LTD. (FACT)
March 6, 2020
N.S.SABU Vs. S.VENUGOPALAN NAIR
September 22, 2020
N.SEETHA Vs. KIZHAKKE MADATHIL JAFAR
November 17, 2020
N.SHIBU Vs. CHATHAMBATH MURALEEDHARAN
March 16, 2020
N.T.THOMAS Vs. SURESH PAI
January 31, 2020
N.V. USHA Vs. NJARAKKAL SERVICE CO-OPERATIVE BANK LTD.
February 5, 2020
N.V.SANJEEV Vs. STATE OF KERALA
December 3, 2020
N.VIJAYAKUMARY Vs. KERALA LAND DEVELOPMENT CORATION LIMITED
May 21, 2020
NAAMDEV C. D. Vs. STATE OF KERALA
November 23, 2020
NABEEL Vs. STATE OF KERALA
September 14, 2020
NABEESA UMMA Vs. TALUK LAND BOARD
February 18, 2020
NADARAJAN @ SELVARAJAN Vs. STATE OF KERALA
June 25, 2020
NAFEESA Vs. STATE OF KERALA
October 5, 2020
NAGARIPURAM SERVICE CO-OPERATIVE BANK LTD Vs. INCOME TAX OFFICER, PALAKKAD
September 24, 2020
NAGARJUNA AYURVEDIC CENTRE LIMITED Vs. REGIONAL DIRECTOR
March 16, 2020
NAGEEBA SULEMAN ABOOBACKER Vs. TOYOTA FINANCIAL SERVICES INDIA LTD.
March 10, 2020
NAHAS Vs. STATE OF KERALA
September 14, 2020
NAHAS Vs. STATE OF KERALA
August 3, 2020
NAIR SERVICE SOCIETY Vs. STATE OF KERALA
December 4, 2020
NAIR SERVICE SOCIETY Vs. STATE OF KERALA
November 13, 2020
NAJEEB Vs. STATE OF KERALA
October 12, 2020
NAJEEB Vs. SUB INSPECTOR OF POLICE
January 8, 2020
NAJEEB HASSAN Vs. MUTHUTHALA GRAMA PANCHAYATH
October 21, 2020
NAJEEB RAHMAN @ KUNHIPPA Vs. STATE OF KERALA
February 24, 2020
NAJEEM Vs. KERALA STATE WAQF BOARD
September 14, 2020
NAJMA FARSNA KANICHATTU HANEEFA Vs. REGISTRAR, MAHATMA GANDHI UNIVERSITY
September 23, 2020
NAJMA P.M. Vs. COMMISSIONER FOR ENTRANCE EXAMINATIONS
December 15, 2020
NAKULAN NADAR Vs. STATE OF KERALA
November 25, 2020
NALINI Vs. SUB INSPECTOR OF POLICE, CHEVAYUR POLICE STATION
December 2, 2020
NALINI Vs. CHANDRIKA KUMARI AMMA D/O DEVAKI AMMA
October 12, 2020
NALINI MOHANAN K.M. Vs. STATE OF KERALA
January 8, 2020
NAMEEL T.S. Vs. STATE OF KERALA
August 18, 2020
NANAS. S Vs. STATE OF KERALA
December 15, 2020
NAND KISHORE SINGH Vs. UNION OF INDIA
August 7, 2020
NANDA SHAJI Vs. UNION OF INDIA
September 7, 2020
NANDAKUMARAN KARTHA Vs. MANIAN, S/O VELAYUDHAN KUNJU
February 20, 2020
NANDINI P.M. Vs. CHAIRMAN
March 16, 2020
NANU Vs. M. SUBAIR,KALLUVETTAMKUZHIYIL PUTHEN VEEDU
January 27, 2020
NANU Vs. SUB INSPECTOR OF POLICE
September 7, 2020
NARASIMHAN Vs. STATE OF KERALA
October 16, 2020
NARAYANAN Vs. STATE OF KERALA
September 23, 2020
NARAYANAN A. Vs. STATE OF KERALA
August 6, 2020
NARAYANJI Vs. ADDITIONAL DISTRICT MAGISTRATE, ALAPPUZHA
September 23, 2020
NARNIAT PHARMACEUTICALS AND CHEMICALS PVT. LTD. Vs. UNION OF INDIA
March 17, 2020
NASAR Vs. STATE OF KERALA
November 19, 2020
NASEEF E. Vs. STATE OF KERALA
October 5, 2020
NASEEF T.P. Vs. STATE OF KERALA
March 20, 2020
NASEEMA Vs. STATE OF KERALA
February 19, 2020
NASEERA Vs. STATE OF KERALA
August 17, 2020
NATARAJAN Vs. STATE OF KERALA
August 24, 2020
NATH INFRASTRUCTURES Vs. BIJU
March 9, 2020
NATH INFRASTRUCTURES Vs. STATE OF KERALA
March 9, 2020
NATIONAL COMMERCIAL AND GENERAL WORKERS UNION Vs. LABOUR COMMISSIONER
February 18, 2020
NATIONAL ENERGY AND WASTE MANAGEMENT MULTIPURPOSE Vs. STATE OF KERALA
February 18, 2020
NATIONAL ENERGY AND WASTE MANAGEMENT MULTIPURPOSE CO- OPERATIVE SOCIETY (KERALA) LTD. Vs. STATE OF KERALA
February 26, 2020
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. STATE OF KERALA
August 14, 2020
NATIONAL INSTITUTE OF TECHNOLOGY CALICUT Vs. BHARAT SINGH RAWAT
December 1, 2020
NATIONAL INSTITUTE OF TECHNOLOGY CALICUT SCHEDULED Vs. NATIONAL INSTITUTE OF TECHNOLOGY (NIT
August 17, 2020
NATIONAL INSURANCE CO. LTD. Vs. SHEEBA
February 27, 2020
NATIONAL INSURANCE CO.LTD. Vs. SHAJI .V.P.
September 24, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. NOUSHAD
October 1, 2020
NATIONAL INSURANCE COMPANY LTD Vs. NITHIN MAHESWARY
July 13, 2020
NATIONALINSURANCE CO. LTD. Vs. ABDUL JALEEL
October 20, 2020
NATURAL WOOD AND VENEERS PVT. LTD Vs. UNION OF INDIA
January 31, 2020
NAUSHAD K.Y. Vs. STATE OF KERALA
August 24, 2020
NAVAB VAJID Vs. STATE OF KERALA
October 12, 2020
NAVANIRMAN PUBLIC SCHOOL Vs. DISTRICT EMPLOYMENT OFFICER
January 16, 2020
NAVANIRMAN PUBLIC SCHOOL Vs. DISTRICT EMPLOYMENT OFFICER
January 24, 2020
NAVAS Vs. STATE OF KERALA
July 30, 2020
NAVAS Vs. SALEENA
February 14, 2020
NAVAS C.M. Vs. RAMALA V.M.
March 5, 2020
NAVEEN KUMAR K. Vs. STATE OF KERALA
October 20, 2020
NAVEEN NAZER Vs. CHIEF EXECUTIVE OFFICER
October 6, 2020
NAVITHA M.N Vs. INDIRA GANDHI NATIONAL TRIBAL UNIVERSITY
June 26, 2020
NAVOORAMMA Vs. GANEEMA BEEVI
December 11, 2020
NAVY EDUCATION SOCIETY Vs. ELDHO.K.JOSEPH
February 19, 2020
NAWAB Vs. STATE OF KERALA
November 4, 2020
NAWAB Vs. STATE OF KERALA
November 23, 2020
NAYANA C.T Vs. DIRECTOR, DIRECTORATE OF MEDICAL EDUCATION
September 24, 2020
NAYANA DEV A. Vs. UNION OF INDIA
October 9, 2020
NAZAR Vs. STATE OF KERALA
June 1, 2020
NAZAR S/O HAMSA Vs. STATE OF KERALA
May 29, 2020
NAZARUDEEN A. Vs. REGIONAL TRANSPORT AUTHORITY
August 6, 2020
NAZEEMA Vs. KERALA STATE ELECTION COMMISSION
November 20, 2020
NAZEEMA SALIM Vs. STATE OF KERALA
December 8, 2020
NEBULA ELECTRICALS Vs. CHIEF ELECTRICAL ENGINEER
May 28, 2020
NEBULA ELECTRICALS Vs. CHIEF ELECTRICAL ENGINEER
May 21, 2020
NED SPICE PROCESSING INDIA PVT. LTD. Vs. UNION OF INDIA
July 7, 2020
NEELAKANTAN Vs. STATE OF KERALA
July 21, 2020
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August 4, 2020
NEEMA SANTHOSH THARAKAN Vs. RESHITH JOHNSON
November 26, 2020
NEERAJ SHARMA Vs. STATE OF KERALA
September 22, 2020
NEETHA GEORGE MALIAKKAL Vs. STATE OF KERALA
May 21, 2020
NEETHA GEORGE MALIAKKAL Vs. STATE OF KERALA
November 2, 2020
NEETHA GEORGE MALIAKKAL Vs. STATE OF KERALA
May 22, 2020
NEETHU MOHAN Vs. VISHNU ANILKUMAR
September 15, 2020
NEETHU NARENDRAN Vs. STATE OF KERALA
April 30, 2020
NEETHU RAJAN Vs. UNIVERSITY OF CALICUT
November 17, 2020
NEJUMUDEEN Vs. STATE OF KERALA
November 26, 2020
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September 18, 2020
NELLIKKAL SHAJI Vs. STATE OF KERALA
September 22, 2020
NELLIKKAPARAMBIL ABDURAHIMAN KOYA Vs. NELLIKKAPARAMBIL MUNEER
October 13, 2020
NELSY Vs. REGISTRAR OF MARRIAGES ERATHU GRAMA PANCHAYATH VADAKKEDATHU
October 21, 2020
NEW INDIA ASSURANCE CO LTD Vs. THANKA,
September 30, 2020
NEW INDIA ASSURANCE CO. LTD Vs. A.T.RAPHEAL
November 4, 2020
NEW INDIA ASSURANCE CO.LTD Vs. NASEERA
March 5, 2020
NEW INDIA ASSURANCE CO.LTD. Vs. KUNHAN
August 5, 2020
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KERALA STATE ROAD TRANSPORT CORPORATION
June 15, 2020
NEW INDIA ASSURANCE COMPANY LIMITED Vs. V.VIJAYAKUMAR
October 1, 2020
NEW INDIA ASSURANCE COMPANY LIMITED Vs. VIKRAMAN
June 12, 2020
NEW INDIA ASSURANCE COMPANY LTD. Vs. SMITH RAJ V.
February 12, 2020
NEW INDIA ASSURANCE COMPANY LTD. Vs. JOSEPH P.N.
July 23, 2020
NEW INDIA ASSURANCE COMPANY LTD. Vs. HAWA ANSARI
July 10, 2020
NEW INDIA ASSURANCE COMPANY LTD. Vs. K.N.SASI
September 14, 2020
NEW INDIA INSURANCE Vs. O.S. VARGHESE
August 6, 2020
NEW TRICHUR SUHURUTHAM CHITS (KERALA) (P) LTD Vs. STATE OF KERALA
September 18, 2020
NHANDADI PAVITHRAN Vs. PRASEETHA.C.V
March 16, 2020
NHIPALAM CO-OPERATIVE RURAL BANK LTD Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION
September 14, 2020
NIBIN Vs. STATE OF KERALA
March 17, 2020
NIBU DAS Vs. POTHYS PVT. LTD
March 19, 2020
NIBU MATHEW TITUS Vs. UNION OF INDIA
March 11, 2020
NIDHEESH KUMAR Vs. SREEGOKULAM CHITS AND FINANCE COMPANY PVT. LTD.
January 29, 2020
NIDHIN P.JOSE Vs. STATE OF KERALA
December 11, 2020
NIGIN SURESH Vs. MAHATMA GANDHI UNIVERSITY
December 8, 2020
NIJAD Vs. STATE OF KERALA
July 6, 2020
NIJAM SHAH A. Vs. STATE OF KERALA
July 14, 2020
NIJAS Vs. STATE OF KERALA
May 20, 2020
NIKHIL Vs. STATE OF KERALA
August 3, 2020
NILAMBUR CO-OPERATIVE URBAN BANK Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
January 10, 2020
NIMI Vs. AJITH M.T
October 9, 2020
NIMMI ALPHONSA JOSEPH Vs. STATE OF KERALA
November 30, 2020
NINESH Vs. DISTRICT LEVEL AUTHORISED COMMITTEE
March 2, 2020
NIRANAZHI ROLLER FLOUR MILL Vs. KERALA STATE ELECTRICITY BOARD LTD
September 11, 2020
NIRANJ J. M. Vs. KERALA UNIVERSITY
November 20, 2020
NIRMALA .P.M Vs. STATE OF KERALA
August 12, 2020
NIRMALA EDUCATIONAL TRUST Vs. STATE OF KERALA
September 22, 2020
NIRMALA EDUCATIONAL TRUST Vs. STATE OF KERALA
September 14, 2020
NISAR Vs. STATE OF KERALA
June 4, 2020
NISAR P, Vs. SENIOR INTELLEGENCE OFFICER, DIRECTORATE OF REVENUE INTELLIGENCE
November 5, 2020
NISHA K S CANTEEN CLERK Vs. REEJA RAGHAVAN ENQUIRY OFFICER
December 1, 2020
NISHA RENJAN Vs. STATE OF KERALA
August 5, 2020
NISHA.M. Vs. INDIAN OIL CORPORATION LTD.
August 11, 2020
NISHAD V. S. Vs. STATE OF KERALA
October 19, 2020
NISI N. MATHEWS Vs. STATE OF KERALA
March 4, 2020
NISSAR U Vs. DIRECTORATE OF REVENUE INTELLIGENCE
December 8, 2020
NITHIN JOSE Vs. STATE OF KERALA
October 5, 2020
NITHIN K.R. Vs. STATE OF KERALA AND ORS.
November 4, 2020
NITHIN MAHESWARI Vs. NATIONAL INSURANCE COMPANY LIMITED
December 8, 2020
NITHIN MOHANAN Vs. ASWATHY SUGATHAN
February 18, 2020
NITHIN THOMAS Vs. STATE OF KERALA
August 25, 2020
NITHIN XAVIER Vs. STATE OF KERALA
November 12, 2020
NIVEDITHA K.M Vs. STATE OF KERALA
December 8, 2020
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November 2, 2020
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October 5, 2020
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October 28, 2020
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November 12, 2020
NIZAMUDHEEN Vs. KUTTIYIL AZEEZ
January 8, 2020
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August 14, 2020
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December 1, 2020
NOFH C.PARAKKEL Vs. DINESH
March 9, 2020
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September 25, 2020
NOORJIHAN A. Vs. STATE OF KERALA
February 5, 2020
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November 18, 2020
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November 23, 2020
NORTRANS MARINE SERVICES (P) LTD Vs. CARGO CARE INTERNATIONAL
November 10, 2020
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April 7, 2020
NOUSHAD Vs. STATE OF KERALA
November 18, 2020
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March 9, 2020
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November 13, 2020
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July 16, 2020
NOWFAL Vs. STATE OF KERALA
December 7, 2020
NSS KARAYOGAM PUTHANVELIKKARA Vs. SUPERINTENDENT OF POLICE
June 25, 2020
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August 17, 2020
O.A.JOSEPH Vs. STATE OF KERALA
November 5, 2020
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November 26, 2020
O.M.C NEELAKANTAN NAMBOODIRIPPAD Vs. MALABAR DEVASWOM BOARD
August 14, 2020
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February 12, 2020
OBI Vs. STATE OF KERALA
October 7, 2020
OLAVANA VANITHA CO-OPERATIVE SOCIETY LTD Vs. STATE OF KERALA
November 25, 2020
OMANA Vs. ORIENTAL INSURANCE COMPANY LTD
February 26, 2020
OMANA AMMA Vs. THANKAMONY AMMA
January 14, 2020
OMANA AMMA Vs. BALACHANDRAN
March 6, 2020
OMANA AMMA S. Vs. KERALA STATE CO-OPERATIVE BANK LTD.
March 5, 2020
OMANA NOUSHAD Vs. STATE OF KERALA
November 23, 2020
OMANAKUTTAN Vs. STATE OF KERALA
July 14, 2020
OMANAKUTTAN Vs. STATE OF KERALA
August 7, 2020
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September 29, 2020
ORIENTAL COLLEGE OF TEACHER EDUCATION Vs. REGIONAL DIRECTOR NATIONAL COUNCIL FOR TEACHER EDUCATION NEAR METRO STATION, NEW DELHI
September 9, 2020
ORIENTAL INSURANCE CO LTD Vs. LILLY FRANSINA MANDIRAM, THEKKUMBHAGOM, CHAVARA, KOLLAM
October 1, 2020
ORIENTAL INSURANCE CO.LTD Vs. SALIM
January 20, 2020
ORIENTAL INSURANCE CO.LTD Vs. SELVAN
September 16, 2020
ORIENTAL INSURANCE COMPANY LIMITED Vs. VINU,
October 14, 2020
ORIENTAL INSURANCE COMPANY LTD Vs. JAYA KUMAR
September 25, 2020
ORIENTAL METALS Vs. FAIZAL K.
January 22, 2020
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August 13, 2020
OTTUMPURATH HANEEFA Vs. STATE OF KERALA
October 14, 2020
OUR COLLEGE, ERNAKULAM AND ORS. Vs. ASST. COMMISSIONER OF INCOME TAX, CIRCLE-3, DIVISION-II
November 5, 2020
OUSEPH Vs. STATE OF KERALA
August 24, 2020
OUSEPH T.T Vs. STATE OF KERALA
August 6, 2020
OZONE GRANITES PRIVATE LIMITED Vs. DMRC KOCHI METRO PRO`JECT
November 18, 2020
P K BAIJU Vs. STATE OF KERALA,
September 28, 2020
P SASINDRAN Vs. CHAIRMAN, REGIONAL TRANSPORT AUTHORITY, KANNUR
October 15, 2020
P VIJAYAN Vs. STATE OF KERALA
August 3, 2020
P. ABDUL RAHEEM Vs. BALUSSERY MAHAL MUSLIM JAMA ATH COMMITTEE
November 12, 2020
P. ANILKUMAR Vs. INDIAN RED CROSS SOCIETY
March 3, 2020
P. ANILKUMAR Vs. INDIAN RED CROSS SOCIETY
March 13, 2020
P. ASHOK KUMAR Vs. THIRUVANANTHAPURAM CORPORATION
September 23, 2020
P. D. SASIDHARAN Vs. STATE OF KERALA
December 2, 2020
P. EAPEN JOSEPH Vs. STATE OF KERALA
November 6, 2020
P. GEETHA PADMINI Vs. STATE OF KERALA
March 9, 2020
P. GOPINATHAN Vs. STATE OF KERALA
June 2, 2020
P. K. SAJEEV Vs. P. P. K. SONS
March 17, 2020
P. KOYA Vs. STATE OF KERALA
February 20, 2020
P. RAJENDRAN NAIR Vs. STATE OF KERALA
June 1, 2020
P. RAVEENDRAN PILLA Vs. STATE OF KERALA
November 23, 2020
P. S. INDIRA Vs. SUB COLLECTOR, R D O OFFICE, FORT KOCHI
May 28, 2020
P. SURENDRAN Vs. STATE
December 2, 2020
P. T. ANTHONY Vs. SECRETARY, THRISSUR MUNICIPAL CORPORATION
November 17, 2020
P. T. ROY BABU Vs. STATE OF KERALA
August 4, 2020
P. UNNIKRISHNAN NAIR Vs. ASSISTANT PROVIDENT FUND COMMISSIONER AND ORS.
January 30, 2020
P. V. LAKSHMI AMMA WIFE OF RAJENDRAN Vs. P. N. RAJENDRAN
October 5, 2020
P. V. MONICHAN Vs. STATE OF KERALA
March 5, 2020
P.A. JOHNY Vs. STATE OF KERALA AND ORS.
July 29, 2020
P.A. MARY ANITHA Vs. CORPORATION OF KOCHI, ERNAKULAM
November 12, 2020
P.A. POULOSE Vs. STATE OF KERALA
February 19, 2020
P.A. SIVARAMAN Vs. STATE OF KERALA
February 26, 2020
P.A.FAZAL GAFOOR Vs. KERALA STATE WAQF BOARD
December 7, 2020
P.ABOOBACKER Vs. EMILIA MORRIS
January 23, 2020
P.ANIL KUMAR @ CHEMPAZHANTHI ANIL Vs. INDIAN RED CROSS SOCIETY
August 4, 2020
P.ANILKUMAR @ CHEMPAZHANTHI ANIL Vs. INDIAN RED CROSS SOCIETY
February 25, 2020
P.ATTAKOYA Vs. UNION OF INDIA
October 19, 2020
P.B. BIJU Vs. MANAGING COMMITTEE OF THE VAYYATTUPUZHA SERVICE CO-OPERATIVE BANK LTD
March 17, 2020
P.B.CHANDRABABU Vs. P.B.SURESH
March 10, 2020
P.BABU Vs. STATE OF KERALA
November 23, 2020
P.BASHEER Vs. UNION OF INDIA
October 5, 2020
P.C. GEORGE MLA Vs. STATE OF KERALA
November 5, 2020
P.C.GEORGE M.L.A Vs. STATE OF KERALA
December 17, 2020
P.D.JOSEPH Vs. STATE OF KERALA
November 5, 2020
P.D.RADHAKRISHNAN NAMBOODIRI Vs. STATE OF KERALA
October 8, 2020
P.D.VASANTHAKUMARY Vs. STATE OF KERALA
February 19, 2020
P.F.ICE AND COLD STORAGE Vs. KERALA STATE ELECTRICITY BOARD
July 15, 2020
P.G.RAVEENDRAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
February 11, 2020
P.GOPALAKRISHNAN @ DILEEP Vs. STATE OF KERALA
March 9, 2020
P.H. MOHAMMED ALI Vs. UNION BANK OF INDIA
February 6, 2020
P.H.SUBAIR Vs. STATE OF KERALA
November 20, 2020
P.J. ANTONY Vs. STATE OF KERALA
September 17, 2020
P.J. JOSEPH Vs. THE KERALA STATE INFORMATION COMMISSION AND ORS.
June 4, 2020
P.J. JOSEPH, MLA Vs. ELECTION COMMISSION OF INDIA
November 20, 2020
P.J. SEBASTIAN Vs. UNION OF INDIA
January 9, 2020
P.J. THOMAS Vs. STATE OF KERALA
November 23, 2020
P.J.PRABHAVATHI Vs. ACCOUNTANT GENERAL
June 12, 2020
P.J.THOMAS Vs. RURAL DEVELOPMENT COMMISSIONER
October 21, 2020
P.JAYACHANDRAN Vs. MANAGER, SANADANA DHARMA COLLEGE
August 4, 2020
P.JAYAKANTH Vs. KERALA STATE ELECTION COMMISSION
September 22, 2020
P.JAYARAJAN Vs. STATE OF KERALA
February 12, 2020
P.K. HARIKUMAR Vs. STATE OF KERALA
November 24, 2020
P.K. IBRAHIM Vs. UNION OF INDIA
September 25, 2020
P.K. KURIAKOSE Vs. PATEL REAL ESTATE DEVELOPERS (P) LTD.
January 27, 2020
P.K.ABDUL SALAM Vs. STATE BANK OF INDIA
September 23, 2020
P.K.ABOOBACKER Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
October 9, 2020
P.K.ACHENKUNJU Vs. A.K.PONNACHAN
March 3, 2020
P.K.JOSEPH Vs. STATE OF KERALA
December 11, 2020
P.K.K.CONSTRUCTIONS (ENGINEERS & CONTRACTORS) Vs. STATE OF KERALA
November 17, 2020
P.K.KRISHNASWAMY Vs. STATE OF KERALA
January 7, 2020
P.K.PONNAMMA Vs. STATE LEVEL ENVIRONMENT IMPACT
June 16, 2020
P.K.RADHAKRISHNAN Vs. ROY THOMAS
August 4, 2020
P.K.RAVEENDRAN Vs. UNION OF INDIA
October 7, 2020
P.K.RAVINDRANATHA PANICKER Vs. UNION OF INDIA
August 10, 2020
P.K.SADANANDAN Vs. POST MASTER GENERAL NORTHERN REGION
December 15, 2020
P.K.SAJEEV Vs. ELDHO P.MATHEW
May 17, 2020
P.K.SASI, SENIOR ACCOUNTANT, SUB TREASURY, PIRAVOM Vs. STATE OF KERALA
January 10, 2020
P.K.SATHEESAN Vs. SOUTHERN RAILWAY
July 6, 2020
P.K.THYAGARAJAN Vs. STATE OF KERALA
November 23, 2020
P.KRISHNAMOORTHY Vs. PALAKKAD MUNCIPALITY
October 19, 2020
P.KUNJIKRISHNAN NAIR Vs. STATE OF KERALA
January 17, 2020
P.M.ISMAIL Vs. INDUS TOWERS LTD.
August 21, 2020
P.M.JOY Vs. P.V.JOHNY
January 17, 2020
P.M.MADHAVAN NAIR Vs. TAHSILDAR, TALUK OFFICE
August 5, 2020
P.M.MADHAVAN NAIR Vs. TAHSILDAR
August 5, 2020
P.M.MOHANAN Vs. UNION OF INDIA
March 16, 2020
P.M.RAMAKRISHNAN Vs. STATE OF KERALA
July 27, 2020
P.M.SHARAFUDDIN Vs. STATE OF KERALA
December 1, 2020
P.M.SUKHILESH Vs. STATE OF KERALA
November 12, 2020
P.M.THOMAS Vs. ARBITRATOR (N.H) AND DISTRICT COLLECTOR
October 8, 2020
P.MEENAKSHI Vs. STATE OF KERALA
August 25, 2020
P.N. SURENDRAN NAIR Vs. STATE OF KERALA
January 29, 2020
P.N.BHASKARAN Vs. ANU KUMARI
March 10, 2020
P.N.CHANDRASEKHARAN Vs. ELIKODU MOHAMMED
October 1, 2020
P.N.GOPINATHAN NAIR Vs. RAMAN NAIR @ AYARKUNNAM RAMAN NAIR
March 3, 2020
P.N.JOY Vs. MYTHILY
November 6, 2020
P.N.SASI Vs. DEPUTY EXCISE COMMISS IONER
July 7, 2020
P.N.SHERIEF Vs. STATE OF KERALA
August 20, 2020
P.N.SOMAN Vs. UNNIKRISHNAN NAIR
September 17, 2020
P.N.SURENDRAN NAIR Vs. CHAIRMAN/ MANAGING DIRECTOR BHARAT PETROLEUM CORPORATION LIMITED
August 12, 2020
P.O.VARGHESE Vs. DISTRICT COLLECTOR
August 21, 2020
P.O.VARGHESE Vs. DISTRICT COLLECTOR
December 18, 2020
P.OMANAKUTTAN Vs. STATE OF KERALA
December 18, 2020
P.P. BAVA Vs. STATE OF KERALA
May 20, 2020
P.P. JOHNSON Vs. SECRETARY,KALADY GRAMA PANCHAYAT
September 14, 2020
P.P. OUSEPH Vs. PRINCIPAL, MARTH
March 11, 2020
P.P.JOSE Vs. LIFE INSURANCE CORPORATION OF INDIA
February 28, 2020
P.P.RAMACHANDRA KAIMAL Vs. STATE OF KERALA
June 12, 2020
P.RAJAMMA Vs. STATE OF KERALA
December 18, 2020
P.S. HAREESH KUMAR SHETTY Vs. D. VIJAYAKUMAR SHETTY
February 4, 2020
P.S.SAROJAN NAIR Vs. JAYAKUMAR @ AMBILY
March 5, 2020
P.S.SHANAVAS Vs. STATE OF KERALA
August 19, 2020
P.S.SREEKUMAR Vs. STATE OF KERALA
July 24, 2020
P.SANKARA PILLAI Vs. CHIEF SECRETARY TO THE GOVERNMENT OF KERALA
January 29, 2020
P.SATHEESH NAMBISSAN Vs. DEPUTY DIRECTOR OF EDUCATION
November 9, 2020
P.SIVANANDAN NAIR Vs. STATE OF KERALA
October 16, 2020
P.T. BENNY Vs. UNION OF INDIA
August 17, 2020
P.T. MURALIDHARAN Vs. T.T. GOVINDAN
January 10, 2020
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March 17, 2020
P.T.ROY BABU Vs. STATE OF KERALA
August 20, 2020
P.T.SREENIVASAN Vs. STATE OF KERALA
September 8, 2020
P.T.VIDYA SAGAR Vs. STATE OF KERALA
June 3, 2020
P.V. VAHAB SAMAD Vs. STATE OF KRALA (SHO, FEROKE POLICE STATION)
September 8, 2020
P.V.DHANARAJ Vs. SREEJITH.P
March 16, 2020
P.V.KOCHUNARAYANAN Vs. STATE OF KERALA
November 10, 2020
P.V.SEBASTIAN Vs. DISTRICT COLLECTOR
December 8, 2020
P.V.SURAJ Vs. STATE OF KERALA
August 19, 2020
P.X.GEORGE Vs. MUNICIPAL CORPORATION OF KOCHI
March 2, 2020
P.X.XAVIER Vs. RAVINDRA CHATURVEDI
July 14, 2020
PADINHAREDATH JAMES Vs. STATE
August 6, 2020
PADINHATAYIL BHASKARAN Vs. KERALA NADAVATHUL MUJAHIDEEN MUJAHID CENTRE
March 9, 2020
PADMABALAJI ALLOYS PVT.LTD. Vs. STATE OF KERALA
November 23, 2020
PADMAKUMAR Vs. STATE OF KERALA
March 9, 2020
PADMAKUMARI D. Vs. DISTRICT COLLECTOR
June 16, 2020
PADMANABHAN P. Vs. DISTRICT POLICE CHIEF
December 7, 2020
PAIVA MANUFACTURING CO. Vs. INCOME TAX OFFICER AND ORS.
June 4, 2020
PALAKKAD DISTRICT LORRY OWNERS ASSOCIATION Vs. STATE OF KERALA
July 21, 2020
PALAKKAD MUNICIPALITY Vs. GIRIJA
September 16, 2020
PALAMADATHIL CHEMBAN THODIKA ALAVI HAJI Vs. DISTRICT MAGISTRATE CUM DISTRICT COLLECTOR
November 19, 2020
PALU BROTHERS Vs. STATE OF KERALA
November 17, 2020
PANDIKADAN AJEESH Vs. P.K.RAVEENDRAN
July 23, 2020
PANKAJAKASTHURI AYURVEDA MEDICAL COLLEGE Vs. STATE OF KERALA
February 20, 2020
PANKAJAKSHAN Vs. MEENANGADI GRAMA PANCHAYAT, MEENANGADI
November 4, 2020
PARAGON POLYMER PRODUCTS P LTD. Vs. ASSISTANT COMMISSIONER (KVAT) II
August 6, 2020
PARAGON SEA FOOD PRIVATE LIMITED Vs. STATE POLICE CHIEF KERALA POLICE HEADQUARTERS
December 18, 2020
PARAMAN Vs. STATE OF KERALA
December 16, 2020
PARAMESWARAN Vs. UMADEVI BALAKRISHNAN MENON
September 16, 2020
PARAMESWARAN Vs. M.P.TOMY
January 22, 2020
PARAMESWARAN C.M. Vs. STATE ELECTION COMMISSION
November 25, 2020
PARAVUR SREE VENKATACHALAPATHY DEVASWOM Vs. SURESH MALLAN
March 4, 2020
PARAYIL FOOD PRODUCTS PVT. LTD Vs. UNION OF INDIA
October 19, 2020
PARISONS FOODS PVT. LTD. Vs. STATE OF KERALA
July 15, 2020
PARISONS INFRASTRUCTURE PVT.LTD Vs. CORPORATION OF COCHIN
December 8, 2020
PARTHAS TEXTILES Vs. HDB FINANCIAL SERVICES LTD.
November 27, 2020
PARTHAS TEXTILES Vs. RESERVE BANK OF INDIA
November 27, 2020
PARTHASARATHY Vs. STATE OF KERALA
September 18, 2020
PARTY IN PERSON Vs. STATE OF KERALA
December 14, 2020
PARVATHY G.S Vs. STATE OF KERALA
November 23, 2020
PARVATHY S. Vs. STATE OF KERALA
October 1, 2020
PATTANAKKAD BLOCK SMALL-SCALE COIR MATS AND MATTINGS PRODUCERS CO-OPERATIVE SOCIETY LTD Vs. STATE OF KERALA
September 18, 2020
PATTUKULANGARA P.N. UNNIKRISHNAN Vs. MOHANAN
March 4, 2020
PAUL Vs. JECKO
September 29, 2020
PAUL ALEXANDER Vs. THRISSUR CORPORATION
May 21, 2020
PAUL P.P. Vs. KOCHI CORPORATION
October 22, 2020
PAUL VARGHESE Vs. C.C.ANNIE
November 27, 2020
PAULOSE Vs. STATE OF KERALA
August 12, 2020
PAULOSE ABRAHAM Vs. KOTHAMANGALAM MUNICIPALITY
August 20, 2020
PAULOSE E A. Vs. PRINCIPAL ACCOUNTANT GENERAL (A AND E) KERALA
November 10, 2020
PAULOSE GEORGE CONSTRUCTION Vs. STATE OF KERALA
July 24, 2020
PAVANGAD SREENIVASAN Vs. PAVANGAD NIRMAL
February 14, 2020
PAVANRAJ,S/O RAJCHETTIYAR Vs. STATE OF KERALA,
October 7, 2020
PAVITHRAN C.NAIR Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
December 22, 2020
PAZHAYANNUR FARMERS SERVICE CO-OPERATIVE BANK LTD Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
October 20, 2020
PAZHAYIDOM FOOD VENTURES (P) LTD. Vs. SUPERINTENDENT COMMERCIAL TAXES
July 24, 2020
PEE BEE ENTERPRISES Vs. ASSISTANT COMMISSIONER
August 17, 2020
PEETHAMBARAN A. Vs. STATE OF KERALA
January 8, 2020
PENTIUM CONSTRUCTION PVT LTD. Vs. P.K.INFRASTRUCTURE
November 18, 2020
PERINGOTTUKARA FINANCE & INVESTMENT INVESTMENTS CO.LTD. Vs. MATHEW JOSEPH
February 27, 2020
PERINTHALMANNA MUNCIPALITY Vs. HANEEFA
March 10, 2020
PETER Vs. UNION OF INDIA
August 6, 2020
PETER S Vs. STATE OF KERALA
August 12, 2020
PHILIP P.V. Vs. PRAVEEN
January 17, 2020
PHILOMINA Vs. HIGHLES MIRANDA
December 2, 2020
PHILOMINA Vs. ARBITRATOR (N.H) AND DISTRICT COLLECTOR
October 20, 2020
PHILOMINA AND ORS. Vs. THE APPELLATE TRIBUNAL, KUDAPANAKUNNU AND ORS.
August 12, 2020
PHOENIX RUBBERS Vs. COMMERCIAL TAX OFFICER,1ST CIRCLE, STATE GST DEPARTMENT
February 3, 2020
PINKU S.NAIR Vs. CENTRAL BOARD OF SECONDARY EDUCATION SHIKSHA KENDRA
December 11, 2020
PIOUS Vs. STATE OF KERALA
October 19, 2020
PIOUS KURIAN Vs. DIRECTOR,MINING AND GEOLOGY
October 8, 2020
PIOUS KURIAN Vs. STATE OF KERALA
July 10, 2020
PJD PROPERTIES (PVT.) LTD. Vs. IRINJALAKUDA MUNICIPALITY
May 18, 2020
PLAKKATTU GRANITES (P) LIMITED Vs. STATE OF KERALA
August 14, 2020
PLANT LIPIDS PVT. LTD. Vs. KERALA STATE ELECTRICITY BOARD
January 31, 2020
PNB VESPER LIFE SCIENCES PVT LTD , Vs. STATE OF KERALA
October 27, 2020
POABS GRANITES PRODUCTS PRIVATE LIMITED Vs. STATE OF KERALA
November 2, 2020
PODIMON Vs. STATE OF KERALA
July 9, 2020
POKKER Vs. STATE OF KERALA
November 13, 2020
POKKILAKAM SAROMMABI Vs. UNION TERRITORY OF LAKSHADWEEP
October 1, 2020
POLJO AGENTS AND DISTRIBUTORS MULLAKAD, Vs. STATE OF KERALA,
September 23, 2020
PONOORPOYIL GRANITES Vs. DIRECTOR, MINNG AND GEOLOGY MINING AND GEOLOGY DIRECTORATE KESAVADASAPURAM
March 9, 2020
POOJA P.S. Vs. NAVEEN NARENDRAN
November 19, 2020
POPULAR DEALERS AND ORS. Vs. THE INCOME TAX OFFICER
June 9, 2020
POURA MUNETTA SAMITHI Vs. DISTRICT COLLECTOR
March 3, 2020
PRABHA PRASAD Vs. STATE OF KERALA
July 21, 2020
PRABHAKARAN Vs. STATE OF KERALA
December 15, 2020
PRABHAKARAN T.V. Vs. STATE OF KERALA
February 3, 2020
PRABHAKARAN. K. Vs. LITTY.T.G.
March 11, 2020
PRABHITA M.P. Vs. STATE OF KERALA
October 22, 2020
PRADAPAN Vs. ASSISTANCE ENGINEER
November 30, 2020
PRADEEP Vs. STATE OF KERALA
June 15, 2020
PRADEEP Vs. STATE OF KERALA
December 7, 2020
PRADEEP Vs. STATE OF KERALA
August 3, 2020
PRADEEP KUMAR Vs. STATE OF KERALA
January 6, 2020
PRADEEP KUMAR Vs. E.K.PRAKASH
January 27, 2020
PRADEEP P.P. Vs. STATE OF KERALA
July 7, 2020
PRADEEP R.S. Vs. STATE OF KERALA
July 22, 2020
PRADEEP SAMUEL Vs. STATE OF KERALA
November 17, 2020
PRADEEPKUMAR Vs. STATE OF KERALA
November 23, 2020
PRADHITHA T Vs. GENERAL MANAGER, STATE BANK OF INDIA, REGIONAL OFFICE, MALAPPURAM
September 29, 2020
PRAJEESH Vs. STATE OF KERALA
November 3, 2020
PRAJEESH M P, Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY, MALAPPURAM
September 29, 2020
PRAJITH P NAIR Vs. STATE OF KERALA
December 1, 2020
PRAJITHAMOL P Vs. FISHERIES OFFICER
March 16, 2020
PRAJU @ PRAJUL Vs. STATE OF KERALA
June 2, 2020
PRAKASAN K. Vs. STATE OF KERALA
September 23, 2020
PRAKASH Vs. STATE OF KERALA
September 28, 2020
PRAKASH Vs. STATE OF KERALA
November 10, 2020
PRAKASH O.S. Vs. SECRETARY, PALA MUNICIPALITY
October 9, 2020
PRAKASH P.M Vs. DIRECTOR OF GENERAL EDUCATION JAGATHY
March 2, 2020
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December 14, 2020
PRAMOD Vs. STATE OF KERALA
May 28, 2020
PRAMOD Vs. STATE OF KERALA
May 21, 2020
PRAMOD KUMAR K Vs. STATE OF KERALA
December 14, 2020
PRAMOD MATHEW Vs. AGRICULTURE PRODUCTION COMMISSIONER
November 20, 2020
PRAMOD.P.K. Vs. CO-OPERATIVE ACADEMY OF PROFESSIONAL EDUCATION
March 18, 2020
PRAMODAN Vs. STATEOF KERALA
August 5, 2020
PRAMOSH V.A. Vs. STATE OF KERALA
March 4, 2020
PRANATHMAKA AYURVEDICS PVT LTD. Vs. COCOSATH HEALTH PRODUCTS
November 24, 2020
PRANAV Vs. STATE OF KERALA
July 17, 2020
PRANAV S.R. Vs. BRANCH MANAGER
July 3, 2020
PRASAD Vs. STATE OF KERALA
August 6, 2020
PRASAD Vs. STATE OF KERALA
December 1, 2020
PRASAD Vs. STATE OF KERALA
September 18, 2020
PRASAD A. AND ORS. Vs. UNION OF INDIA AND ORS.
October 16, 2020
PRASAD K.MADHAVAN Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
July 3, 2020
PRASAD MANAPPATTY Vs. STATE OF KERALA
July 15, 2020
PRASAD PANNIAN Vs. CENTRAL UNIVERSITY OF KERALA
December 2, 2020
PRASAD.K. Vs. SREE GOKULAM CHIT AND FINANCE CO. (P) LTD.
March 12, 2020
PRASANNA Vs. R.M. MURALEEDHARAN
March 11, 2020
PRASANNA KUMAR Vs. STATE POLICE CHIEF
September 16, 2020
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October 13, 2020
PRASANNAN T.K. Vs. STATE OF KERALA
November 26, 2020
PRASANTH Vs. STATE OF KERALA
January 31, 2020
PRASANTH Vs. STATE OF KERALA
February 25, 2020
PRASANTH Vs. C.V.KURIAKOSE
August 18, 2020
PRASANTH RAJAN Vs. STATE OF KERALA
August 12, 2020
PRASANTH T Vs. STATE OF KERALA
August 26, 2020
PRASEEDA R NAIR Vs. MUKESH B NAIR
September 9, 2020
PRASEENA Vs. GIRISH KUMAR
May 20, 2020
PRASHANTH G NAYAK Vs. STATE OF KERALA
August 6, 2020
PRASHANTH POOJARI Vs. STATE OF KERALA
October 1, 2020
PRATHAPAN P.K. Vs. STATE OF KERALA
August 24, 2020
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July 2, 2020
PRATHEESH KUMAR K.T. Vs. STATE OF KERALA
March 16, 2020
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June 19, 2020
PRATHYUSH Vs. STATE OF KERALA
December 3, 2020
PRATHYUSHA A.P. Vs. ARUN KUMAR
November 19, 2020
PRAVEEN Vs. STATE OF KERALA
November 19, 2020
PRAVEEN RAGHU Vs. CHIEF MANAGER, PUNJAB AND SIND BANK, KOLLAM BRANCH, KOLLAM
September 28, 2020
PRAVEENKUMAR.K. Vs. STATE OF KERALA
August 26, 2020
PRAYAGA FOUNDATION FOR EXCELLENCE IN EDUCATION Vs. UNIVERSITY OF CALICUT
August 26, 2020
PREETHA P.V. Vs. ANOOP V.V.
March 9, 2020
PREETHI NAVEEN Vs. STATE OF KERALA
July 13, 2020
PREETHY V.M. Vs. STATE OF KERALA
March 23, 2020
PREMRAJ Vs. P.PADMINI AMMA
January 16, 2020
PRESIDENT Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES(GENERAL)
December 3, 2020
PRESIDENT, KASARAGOD MUSLIM WELFARE ASSOCIATION Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT
April 28, 2020
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July 24, 2020
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August 19, 2020
PRESS CLUB Vs. SABLOO THOMAS
March 2, 2020
PRIAYMOL MATHEW Vs. JACOB CHANDY
July 22, 2020
PRINCE MATHEW Vs. STATE OF KERALA
June 5, 2020
PRINCIPAL Vs. STATE OF KERALA
March 3, 2020
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November 2, 2020
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August 6, 2020
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January 13, 2020
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October 1, 2020
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June 12, 2020
PRINCIPAL PRAJYOTI NIKETAN COLLEGE Vs. UNIVERSITY OF CALICUT
March 16, 2020
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August 3, 2020
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August 11, 2020
PRINCIPAL, KANNUR MEDICAL COLLEGE Vs. K.S.PRAKASH
August 7, 2020
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July 1, 2020
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July 14, 2020
PRINCIPAL, KANNUR MEDICAL COLLEGE Vs. KUNHAMMED, S/O MOIDEEN
June 16, 2020
PRINCIPAL, KANNUR MEDICAL COLLEGE Vs. ADMISSION SUPERVISORY COMMITTEE
November 19, 2020
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August 24, 2020
PRINCIPAL, KANNUR MEDICAL COLLEGE KANNUR MEDICAL COLLEGE Vs. MAJEED PULIYULLATHIL
August 11, 2020
PRINCIPAL, KANNUR MEDICAL COLLEGE, KANNUR Vs. ADMISSION AND FEE REGULATORY COMMITTEE
June 24, 2020
PRINCIPAL, KMCT MEDICAL COLLEGE Vs. ADMISSION AND FEE REGULATORY COMMITTEE
July 23, 2020
PRINU PUSHPAN K. Vs. STATE OF KERALA
July 27, 2020
PRINZ RESIDENCY Vs. KERALA STATE ELECTRIITY BOARD LIMITED
December 29, 2020
PRIYA BABU Vs. STATE OF KERALA
November 24, 2020
PRIYA E Vs. STATE OF KERALA
March 17, 2020
PRIYA K.L. Vs. STATE OF KERALA
December 4, 2020
PRIYA M. Vs. STATE OF KERALA
November 4, 2020
PRIYA M. Vs. STATE OF KERALA
September 17, 2020
PRIYA V. Vs. P.UNNIKRISHNAN
November 6, 2020
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August 19, 2020
PRIYAJA A. Vs. STATE OF KERALA
October 20, 2020
PRIYALATHA P. Vs. STATE OF KERALA
August 19, 2020
PRIYAN Vs. STATE OF KERALA
September 17, 2020
PRIYESH Vs. STATE OF KERALA
December 15, 2020
PRO LABORATORIES PVT. LTD Vs. REGIONAL DRUGS INSPECTOR
February 24, 2020
PROF. RAJU KURUVILLA Vs. STATE OF KERALA
February 26, 2020
PROF.K.A.SIRAJ Vs. UNIVERSITY OF CALICUT
August 26, 2020
PROJECT ENGINEERING CORPORATION LIMITED Vs. DOSHION PRIVATE LTD
March 2, 2020
PRS HOSPITAL Vs. P.ANIL KUMAR
December 18, 2020
PULARI AGRO SOLUTIONS Vs. STATE OF KERALA
January 16, 2020
PULIKKODAN JOSEPH ANTONY Vs. UNION OF INDIA
September 18, 2020
PULIYAKKADAN RAVEENDRAN Vs. STATE
July 15, 2020
PULPATTA SERVICE CO-OPERATIVE BANK PULPATTA P.O. Vs. STATE OF KERALA
January 6, 2020
PULUKKUL GEETHA Vs. THAZHATH VALAPPIL KUNHIRAMAN
July 23, 2020
PUNJAB NATIONAL BANK Vs. MUKUND K. PAI
February 7, 2020
PURUSHAN Vs. STATE OF KERALA
September 16, 2020
PURUSHOTHAMAN Vs. STATE OF KERALA
December 16, 2020
PUTHAN PURAYIL RAMACHANDRAN Vs. KANAPPALI IRINGA JANAKI
May 19, 2020
PUTHAN PURAYIL RAMACHANDRAN Vs. KANAPPALI IRINGA JANAKI
May 21, 2020
PUTHANPURAYIL ASHRAF Vs. PRASEED BABU
February 18, 2020
PUTHIYA PURAYIL DAMODHARAN Vs. STATE
December 2, 2020
PUTHIYAKAVU SERVICE CO-OPERATIVE BANK LTD. Vs. KERALA KERAKARSHAKA SAHAKARANA FEDERATION
November 25, 2020
QUALIFIED PRIVATE MEDICAL PRACTITIONERS ASSOCIATION Vs. UNION OF INDIA
January 14, 2020
R .KEERTHANA Vs. STATE OF KERALA
August 10, 2020
R. ASHOK KUMAR Vs. STATE OF KERALA
August 11, 2020
R. RAJESH Vs. STATE OF KERALA
September 24, 2020
R. RAVIPRASAD Vs. COMMISSIONER OF LAND REVENUE
July 6, 2020
R.C.JAYAMOHAN Vs. UNION OF INDIA
December 21, 2020
R.K.SOMASEKHARAN Vs. RAYAMANGALAM GRAMA PANCHAYATH
July 3, 2020
R.KEDARNATHAN Vs. K.NEELAKANDAN NAMBEESHAN
December 2, 2020
R.M.VINOD KUMAR Vs. STATE OF KERALA
June 16, 2020
R.NABEESA Vs. P.IBRAHIM
December 21, 2020
R.NAGENDRA Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
July 10, 2020
R.RAJESH Vs. STATE
July 3, 2020
R.SUDHA Vs. UNION OF INDIA
October 1, 2020
R.SUDHARMA Vs. STATE OF KERALA
December 9, 2020
RABIYA Vs. SURESH
November 13, 2020
RADHA Vs. STATE OF KERALA
December 1, 2020
RADHA KRISHNAN Vs. STATE OF KERALA
November 24, 2020
RADHAKRISHNA PILLAI Vs. STATE OF KERALA
August 14, 2020
RADHAKRISHNA PILLAI Vs. STATE OF KERALA
November 30, 2020
RADHAKRISHNA PILLAI Vs. STATE OF KERALA
October 19, 2020
RADHAKRISHNA TEXTILES Vs. SUPERINTENDENT OF CENTRAL TAX AND CENTRAL EXCISE
November 3, 2020
RADHAKRISHNAN Vs. STATE OF KERALA
November 23, 2020
RADHAKRISHNAN Vs. SUB DIVISIONAL MAGISTRATE
February 25, 2020
RADHAKRISHNAN Vs. STATE OF KERALA
May 27, 2020
RADHAKRISHNAN Vs. SEENA
October 12, 2020
RADHAKRISHNAN NAIR Vs. STATE OF KERALA
November 20, 2020
RADHAKRISHNAN NAIR Vs. STATE OF KERALA
June 1, 2020
RADHAKRISHNAN NAIR Vs. STATE OF KERALA
September 25, 2020
RADHAKRISHNAN UNNITHAN Vs. STATE OF KERALA
July 1, 2020
RADHIKA K.S. Vs. STATE OF KERALA
October 15, 2020
RAFEEQ A. M., Vs. STATE OF KERALA
September 7, 2020
RAFEEQUE Vs. SUB INSPECTOR OF POLICE, KUNNAMKULAM POLICE STATION
June 24, 2020
RAFEEQUE N.A. Vs. UNION OF INDIA
December 3, 2020
RAFI Vs. AYISUMMA
February 25, 2020
RAFIL KUNNOOL Vs. JASEELA
May 21, 2020
RAGESH K.C. Vs. STATE OF KERALA
August 19, 2020
RAGGIVE Vs. MATHAI
January 22, 2020
RAGHAVAN Vs. STATE OF KERALA
September 16, 2020
RAGHAVAN Vs. STATE OF KERALA
September 25, 2020
RAGHAVAN A. Vs. LIFE INSURANCE CORPORATION OF INDIA
January 8, 2020
RAGHU K.P Vs. DISTRICT EDUCATIONAL OFFICER
September 18, 2020
RAGHUL C.R. Vs. STATE OF KERALA
June 15, 2020
RAGILESH Vs. STATE OF KERALA
March 3, 2020
RAHEESH BABU Vs. STATE OF KERALA
October 1, 2020
RAHIM Vs. STATE OF KERALA
September 24, 2020
RAHIM Vs. STATE OF KERALA
September 29, 2020
RAHMATH Vs. STATE OF KERALA
March 9, 2020
RAHUL C.B. Vs. STATE OF KERALA
August 17, 2020
RAHUL C.J. Vs. STATE OF KERALA
October 30, 2020
RAHUL C.J. Vs. STATE OF KERALA
March 3, 2020
RAHUL J., Vs. STATE OF KERALA
August 24, 2020
RAHUL O.R. AND ORS. Vs. INDIAN INSTITUTE OF SPACE SCIENCE AND TECHNOLOGY AND ORS.
May 26, 2020
RAHUL P.C. Vs. STATE OF KERALA
August 4, 2020
RAHUL RAJ.K Vs. KERALA AGRICULTURAL UNIVERSITY KAU P.O. VELLANIKKARA
March 10, 2020
RAHUL SANTHOSH Vs. STATE OF KERALA
July 30, 2020
RAHUL SUNIL Vs. STATE OF KERALA
April 29, 2020
RAHUL.K.P. Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR
March 11, 2020
RAHUMATH S PROPRIETRESS Vs. STATE TAX OFFICER KOLLAM
September 4, 2020
RAHUMATH.S. Vs. INTELLIGENCE OFFICER SQUAD NO.1
August 5, 2020
RAIMOLL Vs. COMMERCIAL TAX OFFICER
November 10, 2020
RAJAGIRI RUBBER & PRODUCE COMPANY LIMITED Vs. STATE OF KERALA
March 11, 2020
RAJAGOPAL Vs. STATE OF KERALA
July 14, 2020
RAJAGOPAL @ KEMBABAN BINU Vs. STATE OF KERALA
November 10, 2020
RAJAGOPALAN NAIR Vs. THE STATE OF KERALA AND ORS.
December 1, 2020
RAJAMANIKKAM Vs. VALLIYAMMAL
February 13, 2020
RAJAMMA KOSHY Vs. MEKHA RACHIE GEORGE
February 18, 2020
RAJAMOHAN M. B. Vs. STATE OF KERALA
October 9, 2020
RAJAN Vs. STATE OF KERALA
June 4, 2020
RAJAN Vs. STATE OF KERALA
February 18, 2020
RAJAN Vs. STATE OF KERALA
February 20, 2020
RAJAN Vs. STATE OF KERALA
December 2, 2020
RAJAN Vs. STATE OF KERALA
September 7, 2020
RAJAN Vs. STATE OF KERALA
September 8, 2020
RAJAN Vs. STATE OF KERALA
August 6, 2020
RAJAN Vs. STATE OF KERALA
November 10, 2020
RAJAN @ RAMU Vs. STATE OF KERALA
May 4, 2020
RAJAN A.C Vs. STATE OF KERALA
August 19, 2020
RAJAN ARJUNAN Vs. M/S KLM AXIVA FINVEST LTD
May 26, 2020
RAJAN D. Vs. STATE OF KERALA
February 25, 2020
RAJAN GOPALAN Vs. DIVISIONAL FOREST OFFICER
December 15, 2020
RAJAN PILLAI Vs. ASOKAN
July 29, 2020
RAJAN S/O CHATHAI Vs. CHIEF FOREST CONSERVATOR FOREST HEAD QUARTERS
June 23, 2020
RAJAN S/O CHATHAI Vs. PRINCIPAL CHIEF FOREST CONSERVATOR FOREST HEAD QUARTERS
June 17, 2020
RAJAN THANKAPPAN Vs. STATE OF KERALA
September 22, 2020
RAJAN V.G. Vs. JOSEPH MATHEW
November 27, 2020
RAJAN, Vs. STATE OF KERALA
September 30, 2020
RAJANEESH Vs. STATE OF KERALA
September 14, 2020
RAJANI Vs. STATE OF KERALA
September 14, 2020
RAJARAM KHANDIGE Vs. RAMESH SANTHANAM
May 18, 2020
RAJEEB Vs. STATE OF KERALA
September 22, 2020
RAJEESH Vs. STATE OF KERALA
July 22, 2020
RAJEESH CONTRACTOR Vs. JAYA@BINDHU
February 3, 2020
RAJEEV Vs. STATE OF KERALA
April 28, 2020
RAJEEV ABRAHAM Vs. STATE OF KERALA
September 4, 2020
RAJEEV C. S. Vs. MANOJ M. A.
June 29, 2020
RAJEEV K.R. Vs. INSPECTOR OF POLICE
November 6, 2020
RAJEEV P. NAIR Vs. VAMANAPURAM SERVICE CO-OPERATIVE BANK LTD.
February 4, 2020
RAJEEV V.C. Vs. STATE OF KERALA
September 24, 2020
RAJEEV, Vs. STATE OF KERALA
September 28, 2020
RAJEEVAN A. Vs. STATE OF KERALA
April 8, 2020
RAJEEVAN P. C, Vs. DEPUTY COMMISSIONER HR AND CE (ADMN) DEPARTMENT
May 19, 2020
RAJEEVAN P.C. Vs. DEPUTY COMMISSIONER
May 21, 2020
RAJENDRA PRASAD Vs. STATE OF KERALA
June 22, 2020
RAJENDRAN Vs. LATHIKA
December 21, 2020
RAJENDRAN Vs. STATE OF KERALA
August 10, 2020
RAJENDRAN Vs. STATE OF KERALA
November 12, 2020
RAJENDRAN NAIR B. Vs. STATE OF KERALA
March 18, 2020
RAJENDRAPARASAD ALIAS MANIAN Vs. STATE OF KERALA
April 29, 2020
RAJESH Vs. STATE OF KERALA
September 17, 2020
RAJESH Vs. STATE OF KERALA
October 21, 2020
RAJESH Vs. SREEDEVI
March 2, 2020
RAJESH Vs. STATE OF KERALA
October 5, 2020
RAJESH Vs. STATE OF KERALA
September 16, 2020
RAJESH BABU Vs. CHIEF GENERAL MANAGER TELECOM
June 29, 2020
RAJESH C.R. Vs. STATE OF KERALA
March 3, 2020
RAJESH GEORGE Vs. STATE OF KERALA
August 18, 2020
RAJESH JAYAN Vs. STATE OF KERALA
November 20, 2020
RAJESH KHANNA Vs. STATE OF KERALA
August 3, 2020
RAJESH KOMATH Vs. UNIVERSITY OF CALICUT
December 22, 2020
RAJESH KUMAR Vs. UNION OF INDIA
August 14, 2020
RAJESH SIVASANKARA PILLAI Vs. FEDERAL BANK LTD
February 7, 2020
RAJESH T, BRANCH MANAGER, IRIVERI SERVICE CO OPERATIVE BANK LTD Vs. STATE OF KERALA
March 3, 2020
RAJESH V.R. Vs. UNION OF INDIA
November 13, 2020
RAJESH.R Vs. JAYA GOPINATHAN
December 17, 2020
RAJESWARI GOPALAN Vs. STATE OF KERALA
November 11, 2020
RAJESWARY Vs. USHA POULOSE
January 29, 2020
RAJI Vs. MAINTENANCE TRIBUNAL
September 14, 2020
RAJI C. Vs. STATE OF KERALA
September 17, 2020
RAJI J.S. Vs. GOURI SARITHA B.
November 30, 2020
RAJI KRISHNAN Vs. STATE OF KERALA
November 10, 2020
RAJIVE AND COMPANY Vs. ASST. COMMISSIONER
September 17, 2020
RAJIVE AND COMPANY Vs. ASSISTANT COMMISSIONER
August 24, 2020
RAJKUMAR S. Vs. LIFE INSURANCE CORPORATION OF INDIA
August 18, 2020
RAJMOHAN Vs. STATE OF KERALA
September 15, 2020
RAJMOHAN L Vs. SINDHU P B
October 7, 2020
RAJU Vs. STATE OF KERALA
December 4, 2020
RAJU Vs. STATE OF KERALA
September 24, 2020
RAJU Vs. STATE OF KERALA
October 8, 2020
RAJU Vs. K. V. PAULOSE
November 3, 2020
RAJU KURIAN Vs. STATE OF KERALA
November 27, 2020
RAJU KURUVILLA Vs. STATE OF KERALA
February 26, 2020
RAJU M.THOMAS Vs. STATE OF KERALA
November 23, 2020
RAJU NARAYANA SWAMY IAS Vs. UNION OF INDIA
December 4, 2020
RAKHUL KRISHNAN Vs. UNION OF INDIA AND ORS.
December 21, 2020
RAKKAPPAN Vs. EXCISE INSPECTOR
June 16, 2020
RAM SINGH Vs. STATE OF KERALA
November 19, 2020
RAMA KRISHNAN Vs. REX BOBY ARAVIN
December 2, 2020
RAMA NARAYANA PRABHU Vs. STATE OF KERALA
March 16, 2020
RAMABADRAN Vs. UNION OF INDIA
February 17, 2020
RAMACHANDRAN Vs. NEW INDIA ASSURANCE COMPANY LTD
September 9, 2020
RAMACHANDRAN Vs. STATE OF KERALA
October 19, 2020
RAMACHANDRAN Vs. STATE OF KERLA
November 20, 2020
RAMACHANDRAN NAIR Vs. STATE OF KERALA
August 11, 2020
RAMACHANDREN PILLAI Vs. TRIBUNAL FOR THE WELFARE OF THE PARENTS AND SENIOR CITIZEN ACT 2007
October 15, 2020
RAMADEVI.R Vs. STATE OF KERALA
August 18, 2020
RAMAKRISHNAN Vs. STATION HOUSE OFFICER, GURUVAYOOR TEMPLE POLICE STATION
January 17, 2020
RAMAKRISHNAN Vs. STATE OF KERALA
October 5, 2020
RAMAKRISHNAN P Vs. BALAN
September 24, 2020
RAMANAN Vs. STATE OF KERALA
December 11, 2020
RAMANAND R. Vs. STATE OF KERALA
November 25, 2020
RAMANKUTTY Vs. STATE OF KERALA
December 4, 2020
RAMESAN Vs. STATE OF KERALA
October 9, 2020
RAMESAN K. Vs. STATE OF KERALA
January 14, 2020
RAMESH Vs. SUB INSPECTOR OF POLICE, KOZHIKODE DISTRICT
September 8, 2020
RAMESH Vs. STATE OF KERALA
September 24, 2020
RAMESH Vs. STATE OF KERALA
June 9, 2020
RAMESH Vs. STATE OF KERALA
November 20, 2020
RAMESH Vs. STATE OF KERALA
June 10, 2020
RAMESH BABU.S. Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
March 3, 2020
RAMESH CHENNITHALA Vs. STATE OF KERALA
August 21, 2020
RAMESH CHENNITHALA Vs. STATE OF KERALA
November 24, 2020
RAMESH.V.K Vs. STATE OF KERALA
August 19, 2020
RAMKUMAR R. Vs. CALICUT UNIVERSITY
July 15, 2020
RAMKUMAR RAJAN Vs. STATE OF KERALA
August 24, 2020
RAMLA ABDUL KAREEM Vs. KEERAN SHAHUL HAMEED
October 15, 2020
RAMLA BEEVI A Vs. STATE OF KERALA
September 22, 2020
RAMLATH K.A Vs. STATE OF KERALA
November 5, 2020
RANGAN Vs. MINI
March 16, 2020
RANI RAJANI Vs. SOCIAL JUSTICE DEPARTMENT, GOVERNMENT SECRETARIAT
November 27, 2020
RANJINI GOPALAN Vs. DISTRICT COLLECTOR
August 17, 2020
RANJITH Vs. STATE OF KERALA
December 18, 2020
RANJITH K.R. Vs. SRI.SHANAVAS S.
November 11, 2020
RANJITH.P.C. Vs. ASHA NAIR.P
May 20, 2020
RANJU SIVARAJAN Vs. STATE OF KERALA
August 26, 2020
RAPHEL Vs. TONY NIRMAL
August 12, 2020
RASHEED HOSDURG Vs. STATE OF KERALA
December 11, 2020
RASIYA MOIDHUTTY Vs. STATE OF KERALA
October 19, 2020
RASMI Vs. SURJITH
December 14, 2020
RATHEEMA RAVI Vs. STATE OF KERALA
November 30, 2020
RATHEESH Vs. STATE OF KERALA
September 15, 2020
RATHEESH Vs. STATE OF KERALA
July 14, 2020
RATHEESH KUMAR Vs. STATE OF KERALA
September 11, 2020
RATHEESH P.R. Vs. STATE OF KERALA
August 11, 2020
RATHNAVATHI K. Vs. STATE OF KERALA
November 19, 2020
RATNAM VELAYUDHAN Vs. DEPUTY COLLECTOR
August 26, 2020
RATNAMMA, Vs. SUB INSPECTOR OF POLICE MANGALAPURAM POLICE STATION, THIRUVANANTHAPURAM
September 28, 2020
RATNAVALLI K.R. Vs. KARALAM SERVICE CO-OPERATIVE BANK LTD.
May 18, 2020
RAVEENDHRAN Vs. CHOORNIKKARA GRAMAPANCHAYATH
October 22, 2020
RAVEENDRAN C.S. Vs. SREE NARAYANA CHARITABLE TRUST
November 10, 2020
RAVEENDRAN NAIR Vs. STATE OF KERALA
November 27, 2020
RAVEENDRAN NAIR Vs. STATE CO-OPERATIVE ELECTION COMMISSION
March 10, 2020
RAVEENDRAN PILLAI Vs. STATE OF KERALA
August 12, 2020
RAVEENDRAN V G Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL), ALAPPUZHA
October 15, 2020
RAVEENDRAN. K.K Vs. STATE OF KERALA
August 21, 2020
RAVEENDRN Vs. CHOORNIKKARA GRAMA PANCHAYAT
November 12, 2020
RAVI Vs. STATE OF KERALA
November 10, 2020
RAVI Vs. SHANMUGHAN
March 18, 2020
RAVI Vs. STATE OF KERALA
December 8, 2020
RAVI Vs. STATE OF KERALA
January 10, 2020
RAVI Vs. STATE OF KERALA
July 2, 2020
RAVI Vs. STATE OF KERALA
December 11, 2020
RAVI O K Vs. STATE OF KERALA
September 9, 2020
RAVI PARAMESWARA RAJA Vs. STATE OF KERALA
June 18, 2020
RAVI TEJAS Vs. STATE OF KERALA
November 16, 2020
RAVIKUMAR Vs. STATE OF KERALA
February 18, 2020
RAVIKUMAR Vs. STATE OF KERALA
November 27, 2020
RAVIKUMAR K. Vs. STATE OF KERALA
November 19, 2020
RAVIKUMAR K. Vs. STATE OF KERALA
July 27, 2020
RAYAROTH R.BHASKARAN Vs. CHALIYOTTU KUNHI MOOSSA HAJI
January 30, 2020
REAL MARKETING Vs. ASSISTANT COMMISSIONER OF CUSTOMS (PREVENTIVE
November 25, 2020
RECHANA A.S Vs. STATE OF KERALA
December 9, 2020
REEGA MARIYA ISSAC Vs. COMMISSIONER FOR ENTRANCE EXAMINATION OFFICE OF THE COMMISSIONER FOR ENTRANCE EXAMINATIONS,
September 30, 2020
REENA Vs. STATE OF KERALA
September 16, 2020
REENA C.P. Vs. DIRECTOR OF HIGHER SECONDARY EDUCATION
September 18, 2020
REENA KUMARI M.K. Vs. DIRECTOR OF GENERAL EDUCATION
November 2, 2020
REENA SAJI Vs. STATE OF KERALA
February 5, 2020
REETHA WILSON Vs. THE STATE OF KERALA AND ORS.
July 17, 2020
REGHU KUMAR Vs. STATE OF KERALA
December 2, 2020
REGHU P.K Vs. DISTRICT COLLECTOR
February 13, 2020
REGHUNATH Vs. JEEVADHARA INSTITUTE OF NUERO DEVELOPMENT AND RESEARCH
September 16, 2020
REGHUVARAN Vs. JAYESH
November 5, 2020
REGI @ REGIMON T.V. Vs. ANITHA BINO
July 6, 2020
REGIONAL DIRECTOR Vs. TINU KURIAKOSE
July 15, 2020
REGIONAL PROVIDENT FUND COMMISSIONER Vs. THOMAS
December 21, 2020
REGIONAL TRANSPORT AUTHORITY Vs. HARIDAS P. RAVINDRAN
February 26, 2020
REGISTRAR OF CO-OPERATIVE SOCIETIES Vs. KERALA POLICE HOUSING CO-OPERATIVE SOCIETY LTD.
January 7, 2020
REGISTRAR, KERALA AGRICULTURAL UNIVERSITY Vs. B.VIJAYAKUMAR PERMANENT LABOURER
March 16, 2020
REHABILITATION PLANTATION LIMITED Vs. NAGAMMAL .C
August 14, 2020
REHABILITATIONS PLANTATIONS LTD. Vs. PUNALUR MUNICIPALITY
March 9, 2020
REJANISH K.V. Vs. K.DEEPA
October 14, 2020
REJEESH.R. Vs. M.A.RAVEENDRAN
May 19, 2020
REJI RAJU Vs. STATE OF KERALA
April 29, 2020
REJI S.R Vs. STATE OF KERALA
December 22, 2020
REJIMON C.B. Vs. CENTRAL BUREAU OF INVESTIGATION
February 25, 2020
REJITH Vs. STATE OF KERALA
January 6, 2020
REKHA BENNY Vs. STATE OF KERALA
February 13, 2020
REKHA.V.R Vs. PRINCIPAL SECRETARY
February 19, 2020
RELIANCE GENERAL INSURANCE CO. LTD Vs. AMBIKA KUMARI K.
March 20, 2020
RELIANCE SECURITY AGENCY Vs. THE EMPLOYEES PROVIDENT FUND ORGANISATION AND ORS.
May 21, 2020
REMANI Vs. MAJEDA
February 20, 2020
REMAVATHI C.V. Vs. STATE OF KERALA
November 3, 2020
REMEES RAJ Vs. STATE OF KERALA
May 22, 2020
REMYA RAMDAS Vs. STATE OF KERALA
July 1, 2020
REMYA VIDHU Vs. STATE OF KERALA
August 13, 2020
RENAISSANCE Vs. COMMERCIAL TAX OFFICER (LUXURY TAX)
June 24, 2020
RENANDRANADHAN Vs. STATE OF KERALA
October 27, 2020
RENGY M. Vs. UNION OF INDIA
October 6, 2020
RENJILAL DAMODARAN Vs. ASST. STATE TAX OFFICER
November 20, 2020
RENJINI SUNIL Vs. STATE OF K ERALA
August 12, 2020
RENJITH J.V. Vs. STATE OF KERALA
August 26, 2020
RENJITH K.R. Vs. STATE OF KERALA
September 14, 2020
RENJITH M.T Vs. STATE OF KERALA
January 23, 2020
RENJITH RAJU Vs. S. SYAM
November 18, 2020
RENJITH RAJU Vs. STATE OF KERALA
November 4, 2020
RENJITH RAJU : RAHUL KRISHNA Vs. STATE OF KERALA
November 4, 2020
RENJU Vs. VIJITHA
January 29, 2020
RENJU Vs. DISTRICT COLLECTOR COLLECTORATE
March 3, 2020
RENJU SOMAN Vs. STATE OF KERALA
July 27, 2020
RENKASWAMY Vs. STATE OF KERALA
May 18, 2020
RENU NINAN Vs. SHIFA HIRE PURCHASE LTD
July 9, 2020
RENUKA THILAKRAJ Vs. CORPORATION OF THRISSUR
November 3, 2020
RENUKA V S Vs. STATE OF KERALA
August 6, 2020
RESHMA BABY Vs. STATE OF KERALA
October 13, 2020
RESHMA S. NAIR Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
October 1, 2020
RESHMA SALIM Vs. MANAGER
August 26, 2020
RESHMI R.NAIR Vs. STATE OF KERALA
August 3, 2020
RETNAMMA Vs. STATE OF KERALA
August 12, 2020
RETNAMMA RAJI BHAVANAM Vs. STATE OF KERALA PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
September 29, 2020
REV NOBLE PHILIP Vs. NEVIN NOBLE
July 17, 2020
REV. J.MOHAN RAJ Vs. PRINCIPAL SECRETARY DEPARTMENT OF GENERAL EDUCATION
March 9, 2020
REVATHY APARTMENTS PVT LTD Vs. DILEEP KUMAR
March 4, 2020
RIA ANN THOMAS Vs. STATE OF KERALA
October 1, 2020
RIBIN K.A. Vs. STATE OF KERALA
December 16, 2020
RIBIN T B Vs. STATE OF KERALA
September 4, 2020
RIJI G.NAIR Vs. STATE OF KERALA
December 3, 2020
RINSHAD Vs. STATE OF KERALA
July 10, 2020
RINTU ALIAS RINTU RAJAN Vs. STATION HOUSE OFFICER
August 18, 2020
RITHUL MOHAN.T.R. Vs. STATE OF KERALA
February 12, 2020
RIYAS Vs. STATE OF KERALA
April 17, 2020
RIYAS K Vs. SUB INSPECTOR OF POLICE KALPATTA POLICE STATION, KOZHIKODE
September 30, 2020
RIYAS K.K. Vs. STATE OF KERALA
November 25, 2020
RMP INFOTEC PVT.LTD. COMPANY Vs. STATE OF KERALA
September 18, 2020
ROBERT Vs. STATE OF KERALA
September 23, 2020
ROBIN Vs. STATE OF KERALA
January 15, 2020
ROBIN Vs. STATE OF KERALA
August 20, 2020
ROBINS JOSEPH Vs. STATE OF KERALA
December 4, 2020
ROBY BABY M. Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
January 14, 2020
ROHINI V Vs. REGIONAL MANAGER
December 2, 2020
ROHIT P. RAMESH Vs. UNION OF INDIA
October 5, 2020
ROHITH P.RAMESH Vs. UNION OF INDIA
December 2, 2020
ROJAN THOMAS MALAKHI Vs. SECRETARY
July 10, 2020
ROMEO JACOB Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL) THRISSUR
October 14, 2020
RONAL ALEX Vs. STATE OF KERALA
March 5, 2020
ROOPAM ENGINEERS & CONTRACTORS PVT. LTD. Vs. BHARATH SANCHAR NIGAM LTD.
November 4, 2020
ROOPESH T.U. Vs. STATE OF KERALA
September 28, 2020
ROOPITHA PAVITHRAN N Vs. STATE OF KERALA
March 2, 2020
ROSAMMA GEORGE Vs. STATE OF KERALA
September 15, 2020
ROSAMMA VARGHESE Vs. DAISY SHAJI
March 17, 2020
ROSHINI.G.R Vs. STATE OF KERALA
August 11, 2020
ROSILY JOHN Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
October 22, 2020
ROSS DELIGHTS Vs. REVENUE DIVISIONAL OFFICER
December 15, 2020
ROTARY CLUB OF CALICUT Vs. MUNICIPAL CORPORATION OF KOZHIKODE
March 9, 2020
ROY Vs. STATE OF KERALA
December 11, 2020
ROY KURIAN Vs. DISTRICT GEOLOGIST
July 6, 2020
ROY S JOHNSON Vs. KERALA STATE ROAD TRANSPORT CORPORATION
September 29, 2020
ROY V. KURUVILA Vs. STATE OF KERALA
November 6, 2020
ROY V. KURUVILA Vs. STATE OF KERALA
November 11, 2020
ROYAL GOAN BEACH RESORTS LLP Vs. STATE OF KERALA
November 26, 2020
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. SREEKALA K.
July 15, 2020
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED AND ORS. Vs. THRESSIAMMA AND ORS.
December 9, 2020
ROYALE EDIBLE COMPANY Vs. STATE TAX OFFICER
December 18, 2020
ROYSON MATHEW Vs. MINIMOL.K.
May 19, 2020
RUBBER BOARD Vs. S. VEERAPUTHRAN
September 15, 2020
RUGMINI BOBAN Vs. STATE OF KERALA
November 12, 2020
RUKMANI Vs. ACCOUNTANT GENERAL
December 9, 2020
RUTH RAPHEL Vs. PRINCIPAL, ST. PAULS PUBLIC SCHOOL
October 20, 2020
S Vs. UNION OF INDIA REPRESENTED
December 11, 2020
S ABHIRAMI Vs. EMPLOYEES PROVIDENT FUND COMMISSIONER
March 16, 2020
S AIYAPPAN PILLAI, Vs. STATE OF KERALA
September 30, 2020
S GOPAL KAMATH(COCHIN) (P) LTD Vs. V K PUSHKARAN
October 20, 2020
S VENUGOPAL Vs. M. MUHAMMAD HUWAIZ
September 8, 2020
S. ANILKUMAR Vs. STATE OF KERALA AND ORS.
September 11, 2020
S. N. D. P. SAKHA YOGAM Vs. SUBIN KUMAR V S
October 1, 2020
S. REMAKUMARI Vs. SANKARA PILLAI
November 24, 2020
S. U. T. HOSPITAL Vs. LABOUR COURT, KOLLAM
August 12, 2020
S.ABDUL HAMEED Vs. INCOME TAX OFFICER
September 24, 2020
S.ABHIRAMI Vs. EMPLOYEES PROVIDENT FUND COMMISSIONER
January 14, 2020
S.ABHIRAMI Vs. EMPLOYEES PROVIDENT FUND COMMISSIONER
March 16, 2020
S.AMINA Vs. STATE OF KERALA
December 21, 2020
S.AYYAPPANKUTTY Vs. R.RAJALAKSHMI
November 30, 2020
S.BIJU Vs. KERALA STATE ROAD TRANSOPRT CORPORATION
August 21, 2020
S.BINDU Vs. KERALA STATE ROAD TRANSPORT CORPORATION
November 26, 2020
S.G. DAVIS Vs. STATE OF KERALA
February 6, 2020
S.GOPALAKRISHNAN Vs. S.JAGAN MOHAN
September 17, 2020
S.J.JAYARAM Vs. CORPORATION OF THIRUVANANTHAPURAM
September 14, 2020
S.JAYAKUMAR Vs. STATE OF KERALA
December 3, 2020
S.JAYASREE Vs. REPCO HOME FINANCE LTD.
June 12, 2020
S.JOSEPH Vs. STATE OF KERALA
November 3, 2020
S.LALU Vs. TRAVANCORE DEVASWOM BOARD
December 4, 2020
S.MOHAMMED SALIM Vs. A.K.SASIKUMAR
July 10, 2020
S.N.D.P. YOGAM TRAINING COLLEGE Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
October 19, 2020
S.PRABHAKARAN NAIR Vs. STATE OF KERALA
October 16, 2020
S.RAJALAKSHMY Vs. SASIDHARAN K.V.
October 8, 2020
S.RAJAN Vs. STATE OF KERALA
March 4, 2020
S.RAJKUMAR Vs. THE TAHSILDAR, DEVIKULAM
March 18, 2020
S.RAVIKUMAR Vs. KERALA STATE CIVIL SUPPLIES CORPORATION
March 2, 2020
S.S.SATHEESA CHANDRAN Vs. STATE OF KERALA
November 24, 2020
S.SAJEEV Vs. KERALA KHADI AND VILLAGE INDUSTRIES BOARD
November 16, 2020
S.SAJEEV Vs. THE KERALA KHADI AND VILLAGE INDUSTRIES BOARD
May 19, 2020
S.SANIL KUMAR Vs. B.ANDREW PRABHU
December 3, 2020
S.SHAFEEK Vs. STATE OF KERALA
February 5, 2020
S.SHYLA DAS Vs. STATE OF KERALA
October 12, 2020
S.SUBRAMANIAM Vs. STATE OF KERALA
October 6, 2020
S.SURESH KUMAR Vs. ANILA KUMARAN NAIR
December 18, 2020
S.UNNIKRISHNAN Vs. STATE OF KERALA
June 3, 2020
S.V.MOHAMMED HARIS Vs. DISTRICT COLLECTOR, KANNUR AND CHAIRMAN, DDMA
July 22, 2020
S.V.VIMAL Vs. TRAVANCORE TITANIUM PRODUCTS LTD
October 15, 2020
S.VENU POTTI Vs. TRAVANCORE DEVASWOM BOARD
December 15, 2020
S.VINOD Vs. KERALA STATE ELECTRICITY BOARD LTD.
November 13, 2020
SAABIR Vs. STATE OF KERALA
September 9, 2020
SABARMATHY ROAD-KAIYATH LANE RESIDENTS ASSOCIATION Vs. DISTRICT DISASTER MANAGEMENT AUTHORITY
December 11, 2020
SABEER V.K Vs. KONNI GRAMA PANCHAYAT
September 17, 2020
SABI AUGUSTINE Vs. STATE OF KERALA
March 2, 2020
SABIR N.S Vs. SAJANA ASSEEM
September 15, 2020
SABITH.B Vs. KERALA STATE ELECTRICITY BOARD LIMITED
March 17, 2020
SABITHA BEEVI Vs. CORPORATION OF THIRUVANANTHAPURAM
March 17, 2020
SABITHA SANJAY Vs. DISTRICT COLLECTOR
July 3, 2020
SABU Vs. STATE OF KERALA
June 15, 2020
SABU Vs. STATE OF KERALA
December 2, 2020
SABU @ SABUNATHAN Vs. EXCISE INSPECTOR BALUSSERY
August 17, 2020
SABU @ SACHU Vs. STATE OF KERALA
July 1, 2020
SABU ISSAC Vs. ANTONY CHACKO
October 5, 2020
SABU JOSEPH Vs. KERALA STATE ELECTION COMMISSION
February 28, 2020
SABU THOMAS, ARANGASSERIL GRACE VILLA, KARAPUZHA, KOTTAYAM Vs. STATE OF KERALA
December 9, 2020
SABU V.V Vs. STATE OF KERALA
December 9, 2020
SABU VARGHESE GEORGE Vs. AUTHORIZED OFFICER
March 16, 2020
SACRED HEART MONASTERY THEVARA Vs. INCOME TAX OFFICER EXEMPTION WARD, SANJUAN TOWER
September 29, 2020
SADAJAYA M.P. Vs. STATE OF KERALA
October 19, 2020
SADASIVAN E.R. Vs. STATE OF KERALA
July 13, 2020
SADEER KINAKOOL CHALANDAYIL Vs. STATE OF KERALA
August 4, 2020
SADIQ ALI Vs. STATE OF KERALA
August 21, 2020
SAFARULLA K. Vs. STATE OF KERALA
August 6, 2020
SAFARULLAKHAN Vs. STATE OF KERALA
September 4, 2020
SAFEER Vs. STATE OF KERALA
October 30, 2020
SAFEER RAHMAN Vs. STATE OF KERALA
April 30, 2020
SAFIYA V. Vs. STATE OF KERALA
December 1, 2020
SAGAR KAREEM Vs. DIRECTOR GENERAL OF POLICE
February 26, 2020
SAHADEVAN Vs. STATE OF KERALA
August 3, 2020
SAHADEVAN M.R. Vs. KERALA STATE ELECTRICITY BOARD LTD.
November 23, 2020
SAHARATH V.P. Vs. STATE OF KERALA
October 21, 2020
SAHARSH B. Vs. STATE OF KERALA
July 21, 2020
SAHAYARAJ Vs. STATE OF KERALA
September 4, 2020
SAHEER. P.H. Vs. STATE OF KERALA
December 17, 2020
SAHEER.P.H Vs. STATE OF KERALA
December 17, 2020
SAHEERABANU Vs. ANITHA
February 5, 2020
SAHIR N.P., Vs. SUB COLLECTOR
August 21, 2020
SAIDALAVI Vs. STATE OF KERALA
December 21, 2020
SAIDALAVI Vs. STATE OF KERALA
January 16, 2020
SAIDALI Vs. STATE OF KERALA
November 3, 2020
SAIJA RANI. P Vs. STATE OF KERALA
August 19, 2020
SAIKUTTAN.O.N Vs. KERALA STATE ELECTRICITY BOARD LTD
August 11, 2020
SAINUDHEEN N.P. Vs. STATE OF KERALA
November 4, 2020
SAINUDHEEN, Vs. FOUSIYA,
October 7, 2020
SAITHALI NEELANGADANAGED Vs. STATE OF KERALA
June 8, 2020
SAJAN K.THOMAS Vs. STATE OF KERALA
August 4, 2020
SAJANA ANAND Vs. MARRIAGE OFFICER SUB REGISTRAR OFFICE
January 13, 2020
SAJANA.T.N Vs. STATE OF KERALA
December 8, 2020
SAJEEM T., Vs. STATE OF KERALA
August 25, 2020
SAJEENDRAN Vs. KABEER
December 14, 2020
SAJEER@UMMER SAJEER Vs. STATE OF KERALA
September 7, 2020
SAJEEV Vs. STATE OF KERALA
October 9, 2020
SAJEEV Vs. ELDHO P. MATHEW
March 17, 2020
SAJEEV KARUN Vs. STATE OF KERALA
November 18, 2020
SAJEEV KUMAR Vs. NEELAM SREEKUMAR
July 22, 2020
SAJEEV KUMAR Vs. RAJEEV
July 14, 2020
SAJEEV S. Vs. RT. REV. A.DHARMARAJ RASLAM
November 4, 2020
SAJEEVAN Vs. STATE OF KERALA
October 7, 2020
SAJEEVAN Vs. JEEJA AND ORS.
February 25, 2020
SAJEEVAN Vs. COMMISSIONER, HR AND CE DEPARTMENT
December 4, 2020
SAJI Vs. STATE OF KERALA
December 11, 2020
SAJI Vs. STATE OF KERALA
December 16, 2020
SAJI Vs. STATE OF KERALA
May 19, 2020
SAJI Vs. STATE OF KERALA
June 4, 2020
SAJI JOHN Vs. STATE OF KERALA
December 9, 2020
SAJI PURUSHOTHAMAN NAIR Vs. STATE OF KERALA
August 4, 2020
SAJI T.P. Vs. STATE OF KERALA
April 11, 2020
SAJI T.P. Vs. STATE OF KERALA
February 25, 2020
SAJI VARGHESE Vs. REGISTRAR OF MARRIAGES (COMMON) AND SECRETARY VAZHAPPALLY GRAMA PANCHAYATH, KOTTAYAM DISTRICT
September 4, 2020
SAJIMOL P. Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVT. DEPARTMENT OF CO OPERATION
March 3, 2020
SAJIN Vs. STATE OF KERALA
April 1, 2020
SAJIN Vs. STATE OF KERALA
December 18, 2020
SAJIN Vs. STATE OF KERALA
December 7, 2020
SAJINA.J.S Vs. DISTRICT MAGISTRATE
February 25, 2020
SAJITH Vs. STATE OF KERALA
February 25, 2020
SAJITHA, Vs. AUTHORISED OFFICER, UNDER SECURITIZATION ACT, QUILON CO-OPERATIVE URBAN BANK LTD
September 29, 2020
SAJITHA.S.V Vs. SECRETARY
September 7, 2020
SAJO VARGHESE Vs. VIJAYAPURAM GRAMA PANCHAYAT
November 9, 2020
SAJU E.P. Vs. SREEMOOLANAGARAM GRAMA PANCHAYAT
October 7, 2020
SAJU G., Vs. STATE OF KERALA
September 9, 2020
SAJU R.L. Vs. KERALA STATE ELECTRICITY BOARD
February 28, 2020
SAJU THURUTHIKUNNEL Vs. STATE OF KERALA
February 12, 2020
SAJU.P. Vs. STATE OF KERALA
February 20, 2020
SAKEER AHAMMED BHUTO M. S. Vs. KHADI AND VILLAGE INDUSTRIES BOARD
June 25, 2020
SAKKEER K.A. Vs. STATE OF KERALA
April 4, 2020
SAKLAIN Vs. STATE OF KERALA
September 23, 2020
SALABHA BAIJU Vs. STATE OF KERALA
November 25, 2020
SALAHUDEEN Vs. COLLECTOR
December 16, 2020
SALAHUDEEN.A. Vs. MOSSUS D CRUZ
June 5, 2020
SALEEM Vs. STATE OF KERALA
September 14, 2020
SALI Vs. STATE OF KERALA
March 9, 2020
SALIH INDUSTRIAL ENTERPRISES PVT. LTD Vs. J.VASANTHA
November 19, 2020
SALIM Vs. ABDUL SALIM
June 11, 2020
SALIM Vs. SIVANANDAN K.S.
July 16, 2020
SALIM A.M. Vs. FOOD INSPECTOR
May 21, 2020
SALIM P P Vs. STATE OF KERALA
November 26, 2020
SALINI Vs. FEROKE MUNCIPALITY
October 14, 2020
SALMA Vs. THAMPI V.J
March 11, 2020
SALMANUL FARIS Vs. STATE OF KERALA
March 11, 2020
SALMANUL FARIS Vs. UNION TERRITORY OF LAKSHADWEEP
March 2, 2020
SALOMI Vs. SHERLY JACKSON
March 12, 2020
SAM JOSEPH Vs. CHAIRMAN AND MANAGING DIRECTOR
July 24, 2020
SAM JOSEPH Vs. CHAIRMAN AND MANAGING DIRECTOR INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD
August 7, 2020
SAM SABU Vs. GENERAL PRESIDENT
February 26, 2020
SAMASTHA NAIR SAMAJAM Vs. STATE OF KERALA
August 5, 2020
SAMEER Vs. STATE OF KERALA
September 9, 2020
SAMEER Vs. STATE OF KERALA
November 20, 2020
SAMEER MOTTEMMAL Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST
March 20, 2020
SAMS PROPERTY DEVELOPERS & HOTELS (P) LTD. Vs. STATE OF KERALA
June 25, 2020
SAMSON K.J Vs. NAZEER T.M
March 20, 2020
SAMUEL Vs. STATE OF KERALA
September 16, 2020
SAMUEL & JOSEPH HOTEL PVT. LTD Vs. COMMISSIONER OF EXCISE THIRUVANANTHAPURAM
January 10, 2020
SAMUEL VARGHESE Vs. STATE OF KERALA
July 23, 2020
SANA FATHIMA Vs. COMMISSIONER FOR ENTRANCE EXAMINATIONS
November 25, 2020
SANAL Vs. STATE OF KERALA
May 12, 2020
SANAL KUMAR Vs. STATE OF KERALA
November 9, 2020
SANAL ROBERT Vs. STATE OF KERALA
September 14, 2020
SANDEEP Vs. STATE OF KERALA
March 2, 2020
SANDEEP KALYADAN Vs. MATTANNUR MUNCIPALITY
July 3, 2020
SANDEEP MEHTA Vs. STATE OF KERALA
June 29, 2020
SANDHYA J. KRISHNAN Vs. STATE OF KERALA
October 8, 2020
SANDHYA RANI.G Vs. STATE OF KERALA
March 13, 2020
SANDHYAVU A Vs. SREENIVASAN
September 16, 2020
SANDRA PRADEEP Vs. STATE OF KERALA
March 10, 2020
SANDRAMOL JOSHY Vs. STATE OF KERALA
November 12, 2020
SANEER Vs. STATE OF KERALA
October 5, 2020
SANEESH Vs. STATE OF KERALA
January 7, 2020
SANGEETHA ANAND Vs. UNION OF INDIA
October 19, 2020
SANGEETHA R. Vs. STATE BANK OF INDIA
December 16, 2020
SANGEETHA.K Vs. STATE OF KERALA
August 17, 2020
SANIFA MUSTHAFA Vs. REGIONAL, OFFICER CBSE, CHENNAI, TAMIL NADU
October 22, 2020
SANIJA A. AND ORS. Vs. STATE OF KERALA AND ORS.
May 25, 2020
SANIL C U Vs. STATE OF KERALA
September 29, 2020
SANIL K. JAMES Vs. STATE OF KERALA
February 11, 2020
SANIL KUMAR V. T. Vs. STATE OF KERALA
July 6, 2020
SANIL M.S Vs. KEECHERI SERVICE CO-OPERATIVE BANK LTD
August 21, 2020
SANIL VARGHESE Vs. THIRUVALLA MUNICIPALITY
February 24, 2020
SANISH V. Vs. FOOD INSPECTOR, KUNNAMANGALAM CIRCLE, KUNNAMANGALAM,
August 7, 2020
SANJAI LAL Vs. STATE OF KERALA
September 14, 2020
SANJANA ANAND Vs. CHAIRPERSON
February 18, 2020
SANJAY VITHAL DAS SAMPAT Vs. GOVERNMENT OF INDIA
January 31, 2020
SANJEETH S SADATH Vs. STATE OF KERALA
December 22, 2020
SANJEEV Vs. STATE OF KERALA
August 7, 2020
SANJEEV V.M. Vs. KERALA STATE FINANCIAL ENTERPRISES LTD. AND ORS.
February 26, 2020
SANJO CHARITABLE AND EDUCATIONAL TRUST Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
March 2, 2020
SANKAR RAJA M. V. Vs. STATE OF KERALA
November 17, 2020
SANKARAN NAIR Vs. STATE OF KERALA
March 11, 2020
SANKARANARAYANAN Vs. RAVINDRAN
October 15, 2020
SANKUNNI Vs. STATE OF KERALA
March 10, 2020
SANNASI AND ORS. Vs. THE MANAGER, NATIONAL INSURANCE CO. LTD.
January 6, 2020
SANOJ SHAHUL Vs. TRAVANCORE COCHIN COUNCIL OF MODERN MEDICINE
December 18, 2020
SANOJ SHAHUL Vs. TRAVANCORE COCHIN COUNCIL OF MODERN MEDICINE
August 5, 2020
SANOOP Vs. STATE OF KERALA
September 22, 2020
SANTHA AND ORS. Vs. KERALA STATE ELECTRICITY BOARD, TVM AND ORS.
March 18, 2020
SANTHAKUMARI Vs. ARBITRATOR (N.H) AND DISTRICT COLLECTOR
November 26, 2020
SANTHAKUMARI B. Vs. STATE OF KERALA
November 12, 2020
SANTHI.C.K Vs. STATE OF KERALA
February 11, 2020
SANTHOSH Vs. STATE OF KERALA
May 4, 2020
SANTHOSH Vs. STATE OF KERALA
March 18, 2020
SANTHOSH Vs. SUB INSPECTOR OF POLICE
October 22, 2020
SANTHOSH Vs. STATE OF KERALA
October 9, 2020
SANTHOSH Vs. STATE OF KERLA
October 23, 2020
SANTHOSH Vs. STATE OF KERALA
June 3, 2020
SANTHOSH Vs. STATE OF KERALA
July 15, 2020
SANTHOSH Vs. STATION HOUSE OFFICER
April 11, 2020
SANTHOSH A.B Vs. UNION OF INDIA
August 17, 2020
SANTHOSH ANTONIO S. NETTO Vs. JOSHY THOMAS
March 11, 2020
SANTHOSH K.B. Vs. DISTRICT COLLECTOR
November 10, 2020
SANTHOSH KORAMANGALAM Vs. STATE OF KERALA
June 11, 2020
SANTHOSH KUMAR Vs. STATE OF KERALA
March 12, 2020
SANTHOSH KUMAR S. Vs. STATE OF KERALA
March 23, 2020
SANTHOSH KUMAR.S. Vs. JAYASREE DAMODARAN
February 18, 2020
SANTHOSH M. Vs. COMMISSIONER HR
July 17, 2020
SANTHOSH MAHESHWAR Vs. CITY POLICE COMMISSIONER
October 1, 2020
SANTHOSH MATHAI Vs. VISWAS METHA
October 16, 2020
SANTHOSH N.C. Vs. KERALA STATE ELECTRICITY BOARD LTD.
January 24, 2020
SANTHOSH THOMAS KANDAMCHIRA Vs. KOTTAYAM MUNICIPALITY, MUNICIPAL OFFICE, KOTTAYAM
October 22, 2020
SANTHOSHKUMAR K.V. ALIAS SANTHOSH PANIKER Vs. KERALA STATE ELECTION COMMISSION
November 30, 2020
SANTHOSHKUMAR PALANTHONI Vs. STATE OF KERALA
September 29, 2020
SANTHOSHKUMAR S. Vs. CHURCH OF SOUTH INDIA
June 30, 2020
SANTHY Vs. STATE OF KERALA
December 2, 2020
SANTIAGO R. Vs. STATE OF KERALA
July 24, 2020
SANTOSH PAUL Vs. DEPUTY COMMANDANT
July 13, 2020
SAPISH Vs. STATE OF KERALA
November 18, 2020
SARA Vs. ARBITRATOR (N.H.) AND DISTRICT COLLECTOR
November 4, 2020
SARAN G. Vs. RAJAN.N.KHOBRAGADE IAS
February 11, 2020
SARANYA Vs. MANAGING DIRECTOR
November 5, 2020
SARASAMMA Vs. DISTRICT COLLECTOR
May 20, 2020
SARASWATHI Vs. KAMALAKSHIAMMA
January 13, 2020
SARATH Vs. STATE OF KERALA
September 18, 2020
SARATH Vs. STATE OF KERALA
December 9, 2020
SARATH Vs. STATE OF KERALA
May 12, 2020
SARATH GEETHU MOHAN Vs. STATE OF KERALA
October 1, 2020
SARATH K.P. Vs. NATIONAL UNIVERSITY OF ADVANCED LEGAL STUDIES
October 21, 2020
SARATHKUMAR K. Vs. STATE OF KERALA
November 30, 2020
SARAVANANS Vs. STATE OF KERALA
December 7, 2020
SAREENA T.E. Vs. STATE OF KERALA
January 21, 2020
SARI VINOD Vs. STATE OF KERALA
September 23, 2020
SARIKA.S Vs. STATE OF KERALA
August 11, 2020
SARITHA S. P. Vs. KERALA PUBLIC SERVICE COMMISSION
October 5, 2020
SARMAKANI Vs. STATE OF KERALA
May 21, 2020
SARMAKANI AND ORS. Vs. STATE OF KERALA AND ORS.
May 27, 2020
SAROJ V. HARIDAS Vs. DIRECTOR OF COLLEGIATE EDUCATION DIRECTORATE OF COLLEGIATE EDUCATION
May 19, 2020
SASANKAN P Vs. KAYAMKULAM MUNICIPALITY
August 24, 2020
SASI Vs. STATE OF KERALA
May 13, 2020
SASI Vs. STATE OF KERALA
June 3, 2020
SASI Vs. STATE OF KERALA
July 1, 2020
SASI V. C. Vs. KERALA STATE ELECTION COMMISSION
November 27, 2020
SASI V.C Vs. KERALA STATE ELECTION COMMISSION
November 25, 2020
SASI, KORACHANKANDY VEEDU Vs. STATE OF KERALA
February 13, 2020
SASIDHARAN Vs. SUDARSANAN
October 19, 2020
SASIDHARAN Vs. STATE OF KERALA
September 17, 2020
SASIDHARAN Vs. UNION OF INDIA
June 26, 2020
SASIDHARAN Vs. THAHIRA BHANU
March 12, 2020
SASIDHARAN Vs. STATE OF KERALA
September 18, 2020
SASIKALA C.K Vs. STATE OF KERALA
December 17, 2020
SASIKUMAR Vs. STATE OF KERALA
November 20, 2020
SASIKUMAR S. Vs. CHITRA TIRUNAL INSTITUTE FOR MEDICAL SCIENCES AND TECHNOLOGHY
October 21, 2020
SASIKUMAR, ASSISTANT REGISTRAR/GENERAL MANAGER, AYURDHARA PHARMACEUTICALS Vs. ASSISTANT PROVIDENT FUND COMMISSIONER AND ORS.
February 20, 2020
SASIKUMARAN Vs. ABDURAHIMAN KARATTUCHALI
December 7, 2020
SATHEESAN Vs. STATE OF KERALA
December 11, 2020
SATHEESAN M.P. Vs. KANNUR DISTRICT CO-OPERATIVE BANK
June 24, 2020
SATHEESAN.K Vs. STATE OF KERALA
September 15, 2020
SATHEESH Vs. STATE OF KERALA
November 19, 2020
SATHEESH Vs. STATE OF KERALA
February 5, 2020
SATHEESH BABU Vs. AUTHORISED OFFICER, CANARA BANK
December 4, 2020
SATHEESH CHANDRA BABU Vs. MANAGING DIRECTOR, KERALA STATE WAREHOUSING CORPORATION
August 18, 2020
SATHEESH CHANDRAN.S Vs. STATE OF KERALA
March 23, 2020
SATHEESH KUMAR Vs. ANEESH AND ORS.
July 29, 2020
SATHEESH KUMAR Vs. STATE OF KERALA
July 23, 2020
SATHEESH KUMAR B. Vs. REVENUE DIVISIONAL OFFICER
June 10, 2020
SATHEESH KUMAR K.A Vs. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT
August 24, 2020
SATHEESH KUMAR R. Vs. UNION OF INDIA
December 18, 2020
SATHEESH KUMAR. K.A Vs. STATE OF KERALA
January 9, 2020
SATHEESH THOAMS Vs. DISTRICT LABOUR OFFICER
November 6, 2020
SATHEESHKUMAR E.R., Vs. STATE OF KERALA
August 11, 2020
SATHISH Vs. STATE OF KERALA
January 23, 2020
SATHY Vs. VENUGOPALAN
February 5, 2020
SATHYA JOSE D. Vs. STATE OF KERALA
July 10, 2020
SATHYABHAMA Vs. VALSALAMMA
March 4, 2020
SATHYADEVAN Vs. STATE OF KERALA
November 3, 2020
SATHYAJA SANKAR Vs. STATE OF KERALA
July 9, 2020
SATHYAN Vs. RAVI
November 6, 2020
SATHYENDRANATHAN P.K. Vs. STATE OF KERALA
December 22, 2020
SATISH BABUSENAN Vs. CHAIRMAN KERALA STATE CHALACHITHRA ACADEMY
October 13, 2020
SATISH BABUSENAN Vs. CHAIRMAN,KERALA STATE CHALACHITHRA ACADEMY
October 5, 2020
SAVAD Vs. STATE OF KERALA
November 6, 2020
SAVIN Vs. STATE OF KERALA
August 12, 2020
SAYANAMOL S. Vs. STATE OF KERALA
October 23, 2020
SAYYID HASHIM K.V.K Vs. STATE OF KERALA
July 14, 2020
SBI GENERAL INSURANCE CO. LTD. Vs. ELIYAMMA M.T.
July 7, 2020
SCHINDLER INDIA (P) LTD. Vs. STATE OF KERALA
November 16, 2020
SDF INDUSTRIES LIMITED Vs. COMMISSIONER OF EXCISE
August 17, 2020
SEALAND BUILDERS PVT. LTD. Vs. REVENUE DIVISIONAL OFFICER
July 27, 2020
SEBASTAIN JOSEPH Vs. STATE OF KERALA
November 16, 2020
SEBASTIAN.V.J Vs. STATE OF KERALA
December 14, 2020
SEBI Vs. THIRUVANANTHAPURAM CORPORATION
March 6, 2020
SEBU PAUL Vs. STATE OF KERALA
November 10, 2020
SEBY PAUL Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
October 22, 2020
SECRETARY Vs. DARK STONE LAND DEVELOPERS PVT. LTD
September 23, 2020
SECRETARY (ADMINISTRATION KERALA STATE ELECTRICITY BOARD LIMITED Vs. DEPUTY LABOUR COMMISSIONER, KOZHIKODE CONTROLLING AUTHORITY
November 3, 2020
SECRETARY (FINANCE) Vs. SHAHAR BAN M.K.
November 19, 2020
SECRETARY TO GOVERNMENT AGRICULTURAL DEPARTMENT Vs. XAVIER V.X.
October 7, 2020
SECRETARY TO GOVERNMENT, HEALTH & FAMILY WELFARE DEPARTMENT Vs. C.VIJAYAN, SIVAPRIYA
March 23, 2020
SECRETARY, DEPARTMENT OF HOME AFFAIRS, SECRETARIAT, THIRUVANANTHAPURAM, KERALA Vs. AJEESH R.
June 25, 2020
SECRETARY, INDIANOOR JUMA MASJID PARIPALANA COMMITTEE Vs. KADAVANDI KUNHEEN
November 3, 2020
SECRETARY, MES CENTRAL SCHOOL Vs. STATE OF KERALA
November 4, 2020
SECRETARY, POZHUTHANA GRAMA PANCHAYATH Vs. T.K. UNNI PERAVAN AND ORS.
November 25, 2020
SECRETARY, V Vs. SHIBUMON P.V.
November 19, 2020
SECRETARY,KEECHERY SERVICE CO-OPERATIVE BANK LTD Vs. SAJITHA NIZAR ALIAS SAJITHA P. M.
June 4, 2020
SEEMA BALAN Vs. STATE OF KERALA
September 15, 2020
SEEMA D H S A (HINDI), CARDINAL HIGH SCHOOL Vs. STATE OF KERALA
September 29, 2020
SEEMA LAL Vs. STATE OF KERALA
January 22, 2020
SEEMAS WEDDING COLLECTIONS Vs. INTELLIGENCE OFFICER
November 27, 2020
SEENA JOHNSON Vs. STATE OF KERALA
November 19, 2020
SEENA K.P. Vs. STATE OF KERALA
August 10, 2020
SEETHA DEVI.K. Vs. GOVERNMENT OF KERALA
March 16, 2020
SEETHALAKXMI S. Vs. ENTRANCE COMMISSIONER
November 17, 2020
SEETHATHODE CONSTRUCTIONS AND PROPERTIES PVT LTD Vs. REVENUE DIVISIONAL OFFICER
August 24, 2020
SEGURO FOUNDATIONS AND STRUCTURES PVT.LTD Vs. KERALA ROAD FUND BOARD
December 22, 2020
SEKHA MUHAMMED Vs. STATE OF KERALA
August 4, 2020
SEKHARA Vs. STATE
October 15, 2020
SEKHRAN KARAYIL Vs. CHIEF CONSERVATOR OF FORESTS
August 20, 2020
SELF-FINANCING TEACHER EDUCATION MANAGEMENT ASSOCIATION REGISTERED OFFICE AT MCT TRAINING COLLEGE, MELMURI Vs. STATE OF KERALA
September 29, 2020
SELVARAJ Vs. STATE OF KERALA
October 7, 2020
SELVARAJ ALIAS T S RAJAN Vs. PUBLIC PROSECUTOR
August 7, 2020
SELVI Vs. STATE OF KERALA
November 26, 2020
SENIOR GEOLOGIST Vs. THANKACHAN
November 18, 2020
SESIL JOSEPH Vs. STATE OF KERALA
September 14, 2020
SETHI Vs. NIL
February 26, 2020
SETHUNATH R. Vs. KERALA STATE ROAD TRANSPORT CORPORATION
March 23, 2020
SETHUNATHAN Vs. STATE OF KERALA
February 24, 2020
SHABEER SHAJAHAN Vs. STATE OF KERALA
June 19, 2020
SHABNA Vs. K.K.ANOOP KUMAR
January 8, 2020
SHABUMON Vs. STATE OF KERALA
October 21, 2020
SHAFEEK Vs. STATE OF KERALA
May 6, 2020
SHAFEEK S. Vs. MAHATMA GANDHI UNIVERSITY
November 20, 2020
SHAFEEK, Vs. STATE OF KERALA
March 6, 2020
SHAFEEQ Vs. STATE OF KERALA
September 14, 2020
SHAFEEQ Vs. STATE OF KERALA
January 8, 2020
SHAFEEQUE Vs. STATE OF KERALA
March 11, 2020
SHAFEEQUE Vs. STATE OF KERALA
August 4, 2020
SHAFI Vs. STATE OF KERALA
July 13, 2020
SHAFI P Vs. STATE OF KERALA
October 22, 2020
SHAH TEX CORPORATION Vs. KANNOKKARATHI SAJITHA
February 4, 2020
SHAHANA S.SHAJAHAN Vs. UNIVERSITY OF KERALA
December 9, 2020
SHAHANA V.S. Vs. STATE OF KERALA
March 4, 2020
SHAHANSHA K.S. Vs. STATE OF KERALA
September 11, 2020
SHAHEER MUHAMMED Vs. STATE OF KERALA
October 14, 2020
SHAHID Vs. VILLAGE OFFICER
November 17, 2020
SHAHIDA H. Vs. STATE OF KERALA
February 17, 2020
SHAHSAD P. Vs. MEDICAL COUNSELING COMMITTEE
December 15, 2020
SHAHSAD P. Vs. MEDICAL COUNSELLING COMMITTEE
December 8, 2020
SHAHUBUDHEEN Vs. STATE TRANSPORT AUTHORITY
February 5, 2020
SHAHUL HAMEED Vs. STATE POLICE CHIEF OF KERALA
March 11, 2020
SHAHUL HAMEED Vs. STATE OF KERALA
August 11, 2020
SHAHUL HAMEED Vs. KERALA STATE WAKF BOARD
June 30, 2020
SHAHUL HAMEED Vs. MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD, KANNUR
October 6, 2020
SHAHUL HAMEED SHAMSUDEEN Vs. SIBI
May 20, 2020
SHAIBU Vs. SURESH
June 22, 2020
SHAIJU Vs. STATE OF KERALA
August 20, 2020
SHAIJU Vs. STATE OF KERALA
June 11, 2020
SHAIK ATHEEK Vs. STATION HOUSE OFFICER, ANCHAL POLICE STATION
January 7, 2020
SHAIK SHIYAVULLA Vs. STATE OF KERALA
July 9, 2020
SHAIL JIJU Vs. BIJU JOSEPH
March 10, 2020
SHAILESH NAIR Vs. DEEPTHI NAIR
August 19, 2020
SHAJAHAN Vs. STATE OF KERALA
August 14, 2020
SHAJAHAN K.M. Vs. STATE ELECTION COMMISSION
November 16, 2020
SHAJAHAN MOOPPAN Vs. DISTRICT POLICE CHIEF
July 21, 2020
SHAJAHAN T K Vs. ADMINISTRATOR, UNION TERRITORY OF LAKSHADWEEP KAVARATI ISLAND
September 11, 2020
SHAJAHAN T.K. Vs. ADMINISTRATOR, UNION TERRITORY OF LAKSHADWEEP
August 13, 2020
SHAJAN Vs. STATE OF KERALA
February 19, 2020
SHAJEEV S Vs. STATE OF KERALA
August 12, 2020
SHAJI Vs. STATE OF KERALA
August 11, 2020
SHAJI Vs. SUB INSPECTOR OF POLICE
July 13, 2020
SHAJI Vs. STATE OF KERALA
December 9, 2020
SHAJI Vs. STATE OF KERALA
September 23, 2020
SHAJI Vs. STATE OF KERALA
December 2, 2020
SHAJI B. @ FANTAM PYLI @ SHAJAHAN Vs. STATE OF KERALA
May 8, 2020
SHAJI CHACKO Vs. STATE OF KERALA
October 21, 2020
SHAJI J. KODANKANDATH Vs. STATE OF KERALA
May 21, 2020
SHAJI K.T. Vs. SYAM K.V.
February 19, 2020
SHAJI KUMAR C.R. Vs. STATE OF KERALA
August 3, 2020
SHAJI M.D. Vs. KERALA STATE ROAD TRANSPORT CORPORATION
March 23, 2020
SHAJI M.MATHEW Vs. STATE OF KERALA
March 16, 2020
SHAJI M.P. Vs. PLANTATION CORPORATION OF KERALA LTD
July 2, 2020
SHAJI SHEKHAR Vs. EXCISE COMMISSIONER
December 21, 2020
SHAJI V. Vs. STATE OF KERALA
December 18, 2020
SHAJIDA SHAJAHAN Vs. DISTRICT MAGISTRATE
December 11, 2020
SHAJILAL Vs. STATE OF KERALA
August 19, 2020
SHAJINA P.P. Vs. STATE OF KERALA
October 12, 2020
SHAJU K V Vs. STATE OF KERALA
September 7, 2020
SHAKKEER BABU @ CHIKKU Vs. STATE OF KERALA
May 20, 2020
SHALU Vs. STATE OF KERALA
December 7, 2020
SHALU K.JOSE Vs. STATE OF KERALA
July 23, 2020
SHAMBODHARAN Vs. STATE OF KERALA
October 21, 2020
SHAMEEDA NASSAR Vs. SPECIAL THAHASILDAR (REVENUE RECOVERY)
November 27, 2020
SHAMEEL Vs. STATE OF KERALA
March 23, 2020
SHAMEENA IBRAHIMKUTTY Vs. KERALA STATE ELECTION COMMISSION
November 10, 2020
SHAMEENA YAHIYA Vs. JOINT TRANSPORT OFFICER,
August 20, 2020
SHAMEJ KUMAR P.M. AND ORS. Vs. STATE OF KERALA AND ORS.
February 26, 2020
SHAMON Vs. STATE OF KERALA
October 13, 2020
SHAMSEENA P.S. Vs. SECRETARY
July 10, 2020
SHAMSUDEEN Vs. STATE OF KERALA
December 9, 2020
SHAMSUDHEEN Vs. M.M.POULOSE
March 12, 2020
SHAMZA Vs. STATE OF KERALA
July 16, 2020
SHANAJ P. Vs. SAINABA
December 3, 2020
SHANIFA ALIYARUKUNJU Vs. SUPERINTENDENT OF POLICE
November 4, 2020
SHANIFA ALIYARUKUNJU Vs. INDIAN OIL CORPORATION LTD
November 4, 2020
SHANIL Vs. STATE OF KERALA
July 6, 2020
SHANTI JOSEPH T. Vs. EXECUTIVE ENGINEER LOCAL SELF GOVERNMENT DEPARTMENT
August 11, 2020
SHANTYMOL PRINCE Vs. FOOD CORPORATION OF INDIA
August 11, 2020
SHAREEF A. Vs. STATE OF KERALA
August 6, 2020
SHARMAL JAMES Vs. CENTRAL BOARD OF SECONDARY EDUCATION
November 30, 2020
SHAUN VENGAMOOTIL Vs. STATE OF KERALA
September 8, 2020
SHEDNO BOBAN B.S. Vs. SECRETARY REVENUE
November 5, 2020
SHEEBA K. Vs. STATE OF KERALA
March 17, 2020
SHEEBA K.J. Vs. STATE OF KERALA
March 3, 2020
SHEEBA MOL Vs. STATE OF KERALA
March 3, 2020
SHEEJA Vs. PARVATHY
November 2, 2020
SHEEJA PAUL Vs. STATE OF KERALA
August 6, 2020
SHEEJA.T.A Vs. KERALA STATE HANDLOOM DEVELOPMENT ORPORATION
August 3, 2020
SHEEJA.T.A Vs. KERALA STATE HANDLOOM DEVELOPMENT CORPORATION LIMITED
December 11, 2020
SHEEJAMOL M.C. Vs. EMAKULAM DISTRICT CO-OPERATIVE BANK
December 3, 2020
SHEELA Vs. SURESH
September 24, 2020
SHEELA BABU Vs. REVENUE DIVISIONAL OFFICER
November 17, 2020
SHEELA P.V Vs. V.J. JOB
January 6, 2020
SHEELU REJI Vs. KERALA STATE ENVIRONMENTL IMPACT ASSESSMENT AUTHORITY
October 20, 2020
SHEELU REJI Vs. KERALA STATE ENVIORNMENTAL IMPACT ASSESSMENT AUTHORITY
August 6, 2020
SHEENA SHIVAPRASAD Vs. AMMINI
November 13, 2020
SHEESHMU K.V. Vs. STATE OF KERALA
December 17, 2020
SHEHNAZ Vs. SABIR IRFAN C.P.
July 23, 2020
SHELJI GEORGE Vs. STATE OF KERALA
November 6, 2020
SHELJITH KRISHNAN Vs. STATION HOUSE OFFICER
March 11, 2020
SHEMEER A Vs. STATE OF KERALA
August 7, 2020
SHENTO V.A. Vs. SECRETARY
December 4, 2020
SHEREEF C.M. Vs. SUB DIVISIONAL MAGISTRATE
July 3, 2020
SHERIF VINCENT Vs. M. S. JOHN
July 1, 2020
SHERINMON Vs. STATE OF KERALA
September 30, 2020
SHERLY AUGUSTIAN Vs. STATE OF KERALA
October 23, 2020
SHERLY THOMAS Vs. CHERTHALA SOUTH GRAMA PANCHAYATH
October 5, 2020
SHERRY PETER Vs. DISTRICT COLLECTOR COLLECTORATE
March 3, 2020
SHIBU Vs. STATE OF KERALA
June 17, 2020
SHIBU Vs. STATE OF KERALA
November 6, 2020
SHIBU BABY JOHN Vs. STATE OF KERALA
December 22, 2020
SHIBU M. Vs. TAMILNAD MERCANTILE BANK LTD
August 12, 2020
SHIBU S.S. Vs. STATE OF KERALA
January 7, 2020
SHIBUMON A T Vs. HOUSING DEVELOPMENT FINANCE CORPORATION LTD HDFC HOUSE,
September 11, 2020
SHIBUMON M.C. Vs. STATE CO-OPERATIVE ELECTION COMMISSION
February 18, 2020
SHIHABUDHEEN K. K. Vs. STATE OF KERALA
July 14, 2020
SHIJEESH Vs. SHAJI JOSE
October 20, 2020
SHIJI KUMARI V., Vs. STATE OF KERALA
August 19, 2020
SHIJI P.L. Vs. STATE OF KERALA
July 16, 2020
SHIJI SEBASTIAN Vs. KERALA STATE POLLUTION CONTROL BOARD
January 24, 2020
SHIJIL Vs. STATE OF KERALA
March 20, 2020
SHIJU Vs. STATE OF KERALA
October 22, 2020
SHIJU Vs. STATE OF KERALA
September 8, 2020
SHIJU K.V Vs. STATE OF KERALA
February 13, 2020
SHINE A SATHAR Vs. UNION OF INDIA
August 24, 2020
SHINE DAS Vs. DEEPTHI
March 4, 2020
SHINE P.D. Vs. STATE OF KERALA
November 3, 2020
SHINO JOHN Vs. STATE OF KERALA
March 2, 2020
SHINOD C.P. Vs. SHRIRAM TRANSPORT CO. LTD.
February 13, 2020
SHINTE GEORGE Vs. LISHA P.S.
August 10, 2020
SHINTO KURIAKOSE Vs. STATE OF KERALA
July 23, 2020
SHINTO PYNADATH Vs. STATE OF KERALA
March 2, 2020
SHINU SYAMALAN Vs. STATE OF KERALA
August 7, 2020
SHINY AUGUSTINE Vs. STATE OF KERALA
December 8, 2020
SHIRALI YOUSAF Vs. PRINCIPAL SECRETARY TO GOVERNMENT
March 2, 2020
SHIRAN BABU Vs. STATE OF KERALA
December 3, 2020
SHIRAS N. Vs. STATE OF KERALA
October 1, 2020
SHIVADASAN PALLERI Vs. PADMAVATHY PALLERI
May 22, 2020
SHIVARAMA A. Vs. STATE OF KERALA
June 1, 2020
SHOBA KUTTAN B.L. Vs. STATE OF KERALA
September 17, 2020
SHOBHA VIJAYAM Vs. BRANCH MANAGER, STATE BANK OF INDIA
May 20, 2020
SHOBHANAKUMARI Vs. STATE OF KERALA
December 17, 2020
SHOBY JOSEPH Vs. STATE OF KERALA
July 21, 2020
SHOJI N S Vs. UNION OF INDIA
September 8, 2020
SHOUKATHALI Vs. SALEENA PUTHUVEETTILKANDY HOUSE
May 20, 2020
SHOUKKATH Vs. STATE OF KERALA
May 21, 2020
SHREE ENGINEERS CONTRACTORS P LTD Vs. ASSISTANT STATE TAX OFFICER SQUAD
March 2, 2020
SHREEJI INTERIORS Vs. MURALYA HOTELS AND RESORTS PVT LTD
December 2, 2020
SHREYA LIFE SCIENCES PVT.LTD. Vs. STATE OF KERALA
September 16, 2020
SHRIRAM EPC LIMITED Vs. KERALA FEEDS LTD
December 7, 2020
SHRIRAM GENERALA INSURANCE COMPANY LIMITED Vs. SABEER
July 21, 2020
SHRIRAM TRANSPORT FINANCE COMPANY LIMITED Vs. TRANSPORT COMMISSIONER TRANSPORT COMMISSIONERATE
October 8, 2020
SHWAS HOMES PRIVATE LIMITED Vs. DEPUTY LABOUR COMMISSIONER
October 12, 2020
SHYAM M.S. Vs. UNION OF INDIA
August 10, 2020
SHYAMALA SATHYAPALAN Vs. STATE OF KERALA
November 23, 2020
SHYAMALA THYAGARAJAN Vs. SURABHI
March 10, 2020
SHYAMDAS Vs. STATE OF KERALA
January 30, 2020
SHYAMKUMAR BALAKRISHNAN Vs. GREATER COCHIN DEVELOPMENT AUTHORITY
August 4, 2020
SHYBI T.R Vs. UNIVERSITY OF KERALA
August 11, 2020
SHYJA SASIDHARAN Vs. STATE OF KERALA
November 26, 2020
SHYLA AND ORS. Vs. JOSEPH
March 11, 2020
SHYLA P.K. Vs. BIJU
May 12, 2020
SHYLAJA K.NAIR Vs. STATE OF KERALA
December 8, 2020
SHYMA K.V. Vs. MANAGING DIRECTOR KERALA WATER AUTHORITY
October 21, 2020
SHYMA T.K Vs. STATE OF KERALA
March 5, 2020
SHYNI C.B. Vs. CHITRA BHANU M.K.
July 23, 2020
SHYNI M.J. Vs. BINOY JOSEPH AND ORS.
October 23, 2020
SHYNI SANTHOSH Vs. CYRIAC GEORGE AND ORS.
July 23, 2020
SHYNO M. AYKARA Vs. SUMOL ROY
July 1, 2020
SIBI AND ORS. Vs. STATE OF KERALA AND ORS.
December 2, 2020
SIBI GEORGE MATHEW Vs. STATE OF KERALA
December 1, 2020
SIBI THOMAS Vs. KERALA STATE ELECTRICITY BOARD LTD.
November 19, 2020
SIDDHIQE Vs. SHAJEENA BEEGUM
February 12, 2020
SIDDIQUE BABU I. Vs. STATE OF KERALA
October 9, 2020
SIDDIQUE HAJI B.P. Vs. STATE OF KERALA
August 18, 2020
SIDHARTHAN Vs. STATE OF KERALA
October 14, 2020
SIDHIQ S/O MOHAMMED Vs. P.K.SAKEENA
June 29, 2020
SIJO JOHN Vs. REGIONAL TRANSPORT OFFICER
August 24, 2020
SIJO PAUL Vs. STATE OF KERALA
October 8, 2020
SIJO RAJAN Vs. STATE OF KERALA
October 23, 2020
SIJU A. Vs. NEETHU A.
February 5, 2020
SIJU JACOB Vs. STATE OF KERALA
June 3, 2020
SILA BRICKS AND GRANITES Vs. STATE OF KERALA
May 29, 2020
SILIN Vs. PUBLIC PROSECUTOR HIGH COURT OF KERALA
October 20, 2020
SILVER STORM AMUSEMENT PARKS PVT. LTD. Vs. STATE OF KERALA
February 24, 2020
SIMI JOSEPH Vs. JITHESH SUNNY.C
November 2, 2020
SIMI SIMENTHY Vs. STATE OF KERALA
September 29, 2020
SIMSON Vs. STATE OF KERALA
October 19, 2020
SINAJ Vs. STATE OF KERALA
January 22, 2020
SINDHU Vs. KERALA STATE CASHEW DEVELOPMENT CORPORATION LTD.,
September 8, 2020
SINDHU B. Vs. STATE OF KERALA
July 15, 2020
SINDHU I., Vs. STATE OF KERALA
August 21, 2020
SINDU S. Vs. CHINNAMMA THOMAS
January 28, 2020
SINELAB TECHNOLOGIES [P] LTD Vs. COMMERCIAL TAX OFFICER
March 9, 2020
SINI GEORGE Vs. STATE OF KERALA
September 28, 2020
SINISHA V.P. Vs. K.P. REGHUNATHAN NAIR
June 29, 2020
SINOJ .I.V Vs. STATE OF KERALA
August 3, 2020
SINOJ I.V. Vs. STATE OF KERALA
July 10, 2020
SIPAHI KUMAR Vs. STATE OF KERALA
March 4, 2020
SIRAJ JALEEL Vs. STATE OF KERALA
May 21, 2020
SIRAJU CHALUPARAMBATH Vs. M.V. NALINAKSHAN
February 4, 2020
SIRAJUDHEEN Vs. STATE OF KERALA
November 19, 2020
SIRAJUDHEEN KUDATTU Vs. STATE OF KERALA
October 16, 2020
SISMOL JOSEPH Vs. CHIEF MANAGER (ERD)
November 20, 2020
SISTER LINSA Vs. PRASEED
November 23, 2020
SIVA AJOY Vs. CENTRAL BOARD OF SECONDARY EDUCATION SHIKSHA KENDRA 2
August 11, 2020
SIVADASAN Vs. STATE OF KERALA
December 2, 2020
SIVADASAN Vs. KERALA STATE ELECTION COMMISSION
November 17, 2020
SIVADASAN PILLAI Vs. STATE OF KERALA
August 7, 2020
SIVAJI JAGANNATHAN Vs. HASSAN
August 20, 2020
SIVAN.P.N. Vs. SMITHA.P.K.,
August 26, 2020
SIVANANDAN Vs. STATE OF KERALA
October 21, 2020
SIVANANDAN T.P. Vs. R.S.ANU
December 9, 2020
SIVARAJAN Vs. SUBASH
January 27, 2020
SIVARAJAN Vs. STATE OF KERALA
July 14, 2020
SIVARAMAN Vs. STATE OF KERALA
July 1, 2020
SMART LOGISTICS Vs. STATE OF KERALA
September 7, 2020
SMITHA Vs. KERALA CO-OPERATIVE TRIBUNAL
March 18, 2020
SMITHA Vs. DIVAKARAN
June 23, 2020
SMITHA Vs. KERALA CO-OPERATIVE TRIBUNAL THIRUVANANTHAPURAM
March 19, 2020
SMITHA K.S. Vs. DEVAKI
February 11, 2020
SMITHA PAUL Vs. STATE OF KERALA
May 20, 2020
SMITHA S.MANI Vs. DIRECTOR REGIONAL CANCER CENTRE
July 14, 2020
SMITHA S.NAIR Vs. STATE OF KERALA
July 21, 2020
SOBHA K.R. Vs. JANARDHANAN
July 23, 2020
SOBHA SANTHOSH Vs. DIRECTOR OF PUBLIC INSTRUCTION
November 16, 2020
SOBHANA Vs. GIRIJA.K.K
December 1, 2020
SOBICHEN Vs. STATE OF KERALA
September 9, 2020
SOCIAL JUSTICE FOUNDATION Vs. SWAMIRAJ
February 11, 2020
SOFTOUCH HEALTH CARE PRIVATE LTD Vs. STATE TAX OFFICER
September 29, 2020
SOJAN PAVIYANOSE Vs. STATE OF KERALA
February 10, 2020
SOJI JOS Vs. UNION OF INDIA
December 22, 2020
SOLOMON THOMAS Vs. STATE OF KERALA
January 23, 2020
SOM KUMAR Vs. KODUNGALLUR MUNICIPALITY
September 23, 2020
SOMAN Vs. JINESH JAMES
August 4, 2020
SOMAN Vs. STATE OF KERALA
January 6, 2020
SOMAN Vs. STATE OF KERALA,
September 18, 2020
SOMAN K. Vs. STATE OF KERALA
February 3, 2020
SOMANATHA KURUP Vs. STATE OF KERALA
May 19, 2020
SOMANATHA KURUP Vs. STATE OF KERALA
May 21, 2020
SOMARAJAN Vs. STATE OF KERALA
September 7, 2020
SOMASEKHARAN NAIR Vs. PRIYAKUMAR
October 22, 2020
SOMASUNDARAM Vs. COMMISSIONER OF CUSTOMS
August 14, 2020
SOMASUNDARAM K.S. Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
July 24, 2020
SOMAVALLY Vs. STATE OF KERALA
November 2, 2020
SOMERVELL MEMORIAL CSI MEDICAL COLLEGE AND HOSPITAL KARAKONAM Vs. REGIONAL PROVIDENT FUND COMMISSIONER
January 23, 2020
SONIYA L Vs. STATE OF KERALA,
October 23, 2020
SONY GEORGE Vs. MATHEW ALEXANDER
August 21, 2020
SOOPPY NARIKKATTERI Vs. STATE ELECTION COMMISSION
February 13, 2020
SOOPPY NARIKKATTERI Vs. STATE ELECTION COMMISSION
February 3, 2020
SOORAJ C.K. Vs. R.REGHUNATH
January 20, 2020
SOORAJ CHANDRAN Vs. COMMISSIONER
March 3, 2020
SOORAJ K.P. Vs. UNIVERSITY OF CALICUT
October 16, 2020
SOORAJ S.KUMAR Vs. STATE OF KERALA
November 6, 2020
SOOSSAN JOHNSON Vs. MANOJ S.
September 15, 2020
SOPHIYA JEROM Vs. STATE OF KERALA
August 21, 2020
SOPHYMOL LUKA Vs. LUKA P.M
September 14, 2020
SOUBHAGYAM FOOD INDUSTRIES PVT LTD , BY P V CHANDRAN, MANAGING DIRECTOR, CALICUT Vs. ASSISTANT COMMISSIONER, KOZHIKODE
September 23, 2020
SOUMYA S Vs. SHINE P.G.
January 8, 2020
SOUTH INDIA WIRES AND ROPES LTD. Vs. VIJAYAN PILLA C. P.
November 23, 2020
SOUTH INDIAN BANK LTD., Vs. SUB REGISTRAR
August 21, 2020
SOUTH INDIAN CHAMBER OF COMMERCE AND INDUSTRIES Vs. M.C.ALEX
August 25, 2020
SOUTH INDIAN FEDERATION OF FISHERMEN SOCIETIES Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
February 3, 2020
SOUTH INDIAN WIRES AND ROPES LTD. Vs. VIJAYAN PILLA C.P
November 6, 2020
SPECIAL TAHSILDAR Vs. BELJI KUMAR
February 11, 2020
SPECIALTY INDIAN FOOD PARKS AND EXPORTS Vs. KERALA STATE CO-OPERATIVE MARKETING
August 25, 2020
SR EDUCATIONAL AND CHARITABLE TRUST Vs. UNION OF INDIA
March 5, 2020
SREE CHITRA THIRUNAL COLLEGE OF ENGINEERING PAPPANAMCODE Vs. MANOJ B
March 16, 2020
SREE GOKULA CHIT AND FINANCE CO (PVT) LTD. Vs. SUNIL SABU
July 1, 2020
SREE GOKULAM CHIT & FINANCE CO (P) LTD Vs. STATE OF KERALA
September 9, 2020
SREE GOKULAM CHIT AND FINANCE CO. (PVT). LTD. Vs. MANISH TAMER
March 3, 2020
SREE GOKULAM CHIT AND FINANCE CO.(P) LTD Vs. M.PANKAJAVALLI
May 22, 2020
SREE GURUDEVA CHARITABLE AND EDUCATIONAL TRUST Vs. K.GOPALAKRISHNAN
August 25, 2020
SREE KUMAR Vs. STATE OF KERALA
August 4, 2020
SREE POORNATHREEYASA KSHETHRA UPADHESAKA Vs. STATE OF KERALA
November 16, 2020
SREEDEVI Vs. STATE OF KERALA
September 7, 2020
SREEDEVI G Vs. AUTHORIZED OFFICER
December 21, 2020
SREEDHARAN Vs. STATE OF KERALA
January 6, 2020
SREEDHARAN Vs. DISTRICT COLLECTOR CIVIL STATION, MALAPPURAM
September 11, 2020
SREEDHARAN P Vs. DISTRICT EDUCATIONAL OFFICER
December 21, 2020
SREEHARI S Vs. UNIVERSITY OF KERALA
December 8, 2020
SREEJA Vs. STATE OF KERALA
October 5, 2020
SREEJA Vs. P.RAJASEKHAR
January 30, 2020
SREEJA GOPAKUMAR Vs. STATE OF KERALA
November 6, 2020
SREEJA PRASAD SREEJA BHAVANAM VALLIKODU Vs. STATE OF KERALA
May 11, 2020
SREEJA V. Vs. P.SATHEESH
May 19, 2020
SREEJA V. Vs. DR. P.SATHEESH
May 21, 2020
SREEJESH PANICKAR Vs. STATE OF KERALA
July 7, 2020
SREEJITH Vs. STATE OF KERALA
August 12, 2020
SREEJITH Vs. STATE OF KERALA
March 13, 2020
SREEJITH Vs. STATE OF KERALA
February 6, 2020
SREEJITH BAPPUJI Vs. INDIAN RAILWAY CATERING AND TOURISM CORPORATION LIMITED
August 17, 2020
SREEJITH PULIKKODAN Vs. RAMA @ RAMA BABU
January 13, 2020
SREEJITH S. Vs. UNION OF INDIA
March 13, 2020
SREEJITH S. Vs. STATE OF KERALA
September 30, 2020
SREEJITH VARMA Vs. POONJAR KOYIKKAL ROYAL FAMILY TRUST
June 17, 2020
SREEKANDAN NAIR S. Vs. STATE OF KERALA
February 25, 2020
SREEKRISHNAN O Vs. DISTRICT COLLECTOR
February 13, 2020
SREEKRISHNAPURAM SERVICE CO-OPERATIVE BANK LTD Vs. ASST COMMISSIONER OF INCOME TAX CIRCLE 1, INCOME TAX DEPARTMENT
September 29, 2020
SREEKUMAR Vs. STATE OF KERALA
October 14, 2020
SREEKUMAR Vs. CHERUPLASSERY MUNCIPALITY
December 1, 2020
SREEKUMAR Vs. STATE OF KERALA
August 7, 2020
SREEKUMAR Vs. STATE OF KERALA
November 12, 2020
SREEKUMAR Vs. STATE OF KERALA
June 3, 2020
SREEKUMAR MENON Vs. GANESHAN.V
January 17, 2020
SREEKUMAR T.S Vs. STATION HOUSE OFFICER
September 23, 2020
SREEKUTTAN C.S. Vs. CANARA BANK (ERSTWHILE SYNDICATE BANK)
November 9, 2020
SREELAKSHMI PRADEEP Vs. COMMISSIONER FOR ENTRANCE EXAMINATIONS
November 19, 2020
SREELAKSHMI S. Vs. STATE OF KERALA
November 17, 2020
SREELAL Vs. DISTRICT PROJECT MANAGER
November 11, 2020
SREELEKSHMI S. AND ORS. Vs. THE STATE OF KERALA AND ORS.
June 30, 2020
SREEMON Vs. STATE OF KERALA
October 23, 2020
SREENATH Vs. STATE OF KERALA
October 7, 2020
SREENIVASAN Vs. STATE OF KERALA
November 4, 2020
SREENIVASAN P.V. Vs. STATE OF KERALA
May 8, 2020
SREENIVASAN POTTI Vs. TRAVANCORE DEVASWOM BOARD
September 28, 2020
SREEPRIYA P. Vs. REGIONAL DEPUTY DIRECTOR
November 30, 2020
SREERAG Vs. STATE OF KERALA
December 4, 2020
SREERAJ PARANTHATTA Vs. COCHIN SHIPYARD LIMITED
November 5, 2020
SREERAJ S Vs. STATE OF KERALA
August 18, 2020
SREERAJ S. PAI Vs. UNIVERSITY OF KERALA
November 12, 2020
SREEREKH K.S. Vs. STATE OF KERALA
October 6, 2020
SREESHA SREEDHARAN Vs. STATE OF KERALA
December 18, 2020
SREESHMA M.O. Vs. KANNUR UNIVERSITY
July 14, 2020
SREEVALLABHAN P., Vs. STATE OF KERALA
September 7, 2020
SREEVIDYA P.V. Vs. STATE OF KERALA
August 20, 2020
SREYAS Vs. STATE OF KERALA
February 20, 2020
SRI BHAGAVATHY DYES AND CHEMICALS Vs. ALLEPPEY PARCEL SERVICE AND ORS.
June 19, 2020
SRIDEVI PADMANABHAN Vs. SUB-INSPECTOR OF POLICE
February 24, 2020
SRINATH S.S. Vs. COCHIN PORT TRUST
September 28, 2020
ST JOSEPHS GIRLS HIGHER SECONDARY SCHOOL CHANGANASSERY P O , KOTTAYAM, Vs. STATE OF KERALA
October 14, 2020
ST RAPHELS CHURCH LAYMENS ASSOCIATION Vs. STATE OF KERALA
September 7, 2020
ST. PETER S AND ST.PAUL Vs. STATE OF KERALA
August 12, 2020
ST.GEORGE ORTHODOX SYRIAN CHURCH Vs. STATE OF KERALA
May 18, 2020
ST.GEORGE TABORE CHURCH Vs. STATE OF KERALA
December 17, 2020
ST.GEORGES H.S.S. VELAMCODE Vs. STATE OF KERALA
August 18, 2020
ST.JOSEPH GRANITES Vs. KERALA STATE POLLUTIN CONTROL BOARD
December 2, 2020
ST.MARY S. JACOBITE SYRIAN ORTHODOX CHURCH Vs. ABRAHAM VARGHESE
January 8, 2020
ST.PETERS COLLEGE TRUST Vs. REEJA JOSE P.
July 14, 2020
ST.SEBASTIANS CHURCH Vs. STATE OF KERALA
March 2, 2020
ST.THOMAS COLLEGE OF ENGINEERING AND TECHNOLOGY KOZHUVALLOOR Vs. STATE OF KERALA
August 6, 2020
ST.THOMAS COLLEGE OF ENGINEERING AND TECHNOLOGY Vs. APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
November 3, 2020
STALIN.S Vs. RAJEEV
February 18, 2020
STANDARD FURNITURE (UNIT OS SUDARSAN TRADING CO LTD) Vs. REGISTRAR, EPF APPELLATE TRIBUNAL, EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
June 24, 2020
STANISLAVOSE DOMINIC Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION
March 3, 2020
STAR ROCK PRODUCTS PVT. LTD. Vs. DISTRICT GEOLOGIST
March 6, 2020
STAR TRADING COMPANY Vs. M/S.ARAFA TRADING COMPANY
March 9, 2020
STATE Vs. KUMARI U.M
August 25, 2020
STATE BANK OF TRAVANCORE Vs. JOSE PAUL
June 9, 2020
STATE CO-OPERATIVE ELECTION COMMISSION CO-BANK TOWERS Vs. VENU C. VENU SADANAM
May 19, 2020
STATE FARMING CORPORATION OF KERALA LTD Vs. T. THANKAMMA
January 27, 2020
STATE OF KERALA Vs. P.S.LEELAMMA
August 6, 2020
STATE OF KERALA Vs. ANWAR SADATH
November 6, 2020
STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT Vs. K.SOUDHAMANI KUNJAMMA
April 28, 2020
STATE OF KERALA Vs. T.VISWANATHAN
March 5, 2020
STATE OF KERALA Vs. UNITED SPIRITS LTD.
March 6, 2020
STATE OF KERALA Vs. NIDHIRAJ G.
March 5, 2020
STATE OF KERALA Vs. THADAYOOSE.P
March 9, 2020
STATE OF KERALA Vs. SAFARSHA
June 3, 2020
STATE OF KERALA Vs. ANSAR M.C.
October 21, 2020
STATE OF KERALA Vs. ANNAKUTTY VARGHESE
September 24, 2020
STATE OF KERALA Vs. SHOLAYUR GIRIJAN SCHEDULED TRIBE SERVICE CO OPERATIVE SOCIETY
March 2, 2020
STATE OF KERALA Vs. KALARI KOVILAKAM
November 23, 2020
STATE OF KERALA Vs. A.K.ABDHUL GAFOOR
November 16, 2020
STATE OF KERALA Vs. A.P.KRISHNAN
October 5, 2020
STATE OF KERALA Vs. MATHEW K.X
October 21, 2020
STATE OF KERALA Vs. PERIYAR PLYWOODS
October 30, 2020
STATE OF KERALA Vs. BESSY MATHEW
October 6, 2020
STATE OF KERALA Vs. T. SUMATHY
January 7, 2020
STATE OF KERALA Vs. M.A.JANCY
November 25, 2020
STATE OF KERALA Vs. CONTOUR READY MIX PRIVATE LTD.
November 19, 2020
STATE OF KERALA Vs. CHAZHIKKATTU HOSPITAL
November 26, 2020
STATE OF KERALA Vs. EXCEL TIMBERS PRIVATE LIMITED
November 24, 2020
STATE OF KERALA Vs. STATE OF KERALA
November 9, 2020
STATE OF KERALA Vs. A.MANOJ
November 26, 2020
STATE OF KERALA Vs. G.INDIRAKUMARI
November 2, 2020
STATE OF KERALA Vs. MUHAMMED MUSTHAFA PALAKKAL
November 4, 2020
STATE OF KERALA Vs. MARIA GORETTY T.S.
July 10, 2020
STATE OF KERALA Vs. A.M. EDUCATIONAL TRUST
July 1, 2020
STATE OF KERALA Vs. JAYESH
March 17, 2020
STATE OF KERALA Vs. MUNEER
October 28, 2020
STATE OF KERALA Vs. MOHAMMED RIYAS
August 4, 2020
STATE OF KERALA Vs. MATHEW PADINJATH
June 16, 2020
STATE OF KERALA Vs. P.PRADEEPKUMAR
June 19, 2020
STATE OF KERALA Vs. VINOD KUMAR C.R.
July 1, 2020
STATE OF KERALA Vs. SUNITHA PAUL
June 2, 2020
STATE OF KERALA Vs. K.LINK HEALTHCARE
June 25, 2020
STATE OF KERALA Vs. MATHEW
July 9, 2020
STATE OF KERALA Vs. ADITYA BIRLA NUVO LTD.
February 19, 2020
STATE OF KERALA Vs. RAHUL T.
March 2, 2020
STATE OF KERALA Vs. P.N. BIJU MON
July 17, 2020
STATE OF KERALA Vs. P.D.RAVEENDRAN
February 6, 2020
STATE OF KERALA Vs. SASIKUMAR
July 7, 2020
STATE OF KERALA Vs. UNITED SPIRITS LTD
March 6, 2020
STATE OF KERALA Vs. ABDUL KAREEM K.A.
July 6, 2020
STATE OF KERALA Vs. MOHAMMED ABDUL RAHIMAN
July 23, 2020
STATE OF KERALA Vs. JOBY.K.B
February 20, 2020
STATE OF KERALA Vs. GEORGE
September 22, 2020
STATE OF KERALA Vs. UNNIKRISHNAN
September 23, 2020
STATE OF KERALA Vs. KUNJUMON
September 23, 2020
STATE OF KERALA Vs. C.R.LEKHA
August 26, 2020
STATE OF KERALA Vs. KRISHNAN
August 25, 2020
STATE OF KERALA Vs. K.JYOTHINDRA KUMAR
August 25, 2020
STATE OF KERALA Vs. BIJU RAMACHANDRAN,
September 8, 2020
STATE OF KERALA Vs. UNNINARAYANAN.V.K
September 9, 2020
STATE OF KERALA Vs. LALY GEORGE
August 26, 2020
STATE OF KERALA Vs. SOJI ANTONY
August 26, 2020
STATE OF KERALA Vs. RAMESH
August 26, 2020
STATE OF KERALA Vs. TOMS COLLEGE OF ENGINEERING
September 9, 2020
STATE OF KERALA Vs. INDIAN OIL CORPORATION LTD
January 9, 2020
STATE OF KERALA Vs. MUZIRIS SOFTECH (P) LTD.
August 4, 2020
STATE OF KERALA Vs. K.JAYAKUMAR
August 20, 2020
STATE OF KERALA Vs. P.M.NOWSHAD
December 2, 2020
STATE OF KERALA Vs. K.B.VINODKUMAR
February 10, 2020
STATE OF KERALA Vs. MOHAMMED SHEREEF
December 16, 2020
STATE OF KERALA Vs. ABDUL AZEEZ
December 14, 2020
STATE OF KERALA Vs. BINU MATHEW CHACKO
December 4, 2020
STATE OF KERALA Vs. DEVAYANI C.C.
January 9, 2020
STATE OF KERALA Vs. NOUFAL BABU E.K
December 14, 2020
STATE OF KERALA Vs. SIVADASAN
December 1, 2020
STATE OF KERALA Vs. ANTONY XAVIOUR
December 1, 2020
STATE OF KERALA Vs. SUNDARAN
November 9, 2020
STATE OF KERALA Vs. K.BALAKRISHNAN NAIR, FORMER CHAIRMAN OF KERALA ADMINISTRATIVE TRIBUNAL
October 22, 2020
STATE OF KERALA Vs. SREENIVAS C D
October 1, 2020
STATE OF KERALA Vs. VISHALAKSHI AMMA
May 29, 2020
STATE OF KERALA Vs. RAMAKRISHNAN
October 7, 2020
STATE OF KERALA Vs. SECRETARY, NIRMALGRAM VANNITH DAIRY CENTRAL SOCIETY KEERAMPARA, KOTHAMANGALAM
October 6, 2020
STATE OF KERALA Vs. K VIJAYAN NAIR FORMER ASSISTANT DIRECTOR OF AGRICULTURE, THODUPUZHA
September 24, 2020
STATE OF KERALA Vs. SHYAM SUNDER T.P.
October 1, 2020
STATE OF KERALA Vs. SUNIL N.S.@ PULSAR SUNI
November 20, 2020
STATE OF KERALA Vs. RAGHAVAN ACHARY
July 3, 2020
STATE OF KERALA Vs. M.G. MATHEW
February 28, 2020
STATE OF KERALA Vs. SEENA K.T.
January 15, 2020
STATE OF KERALA AND ORS. Vs. CHERIYAN AND KURIYAN, ENGINEERS AND CONTRACTORS AND ORS.
June 19, 2020
STATE OF KERLA Vs. CENTRAL POLLUTION CONTROL BOARD
December 21, 2020
STATE OF SIKKIM Vs. STATE OF KERALA
April 30, 2020
STATE REPRESENTED BY THE RANGE FOREST OFFICER ANCHAL RANGE EZHAMKULAM STATION Vs. AJEEM A.
January 6, 2020
STATE TAX OFFICER Vs. VILLAGE INTERNATIONAL SCHOOL
July 21, 2020
STELLA P.E. Vs. STATE OF KERALA
March 2, 2020
STEPHEN T. S. Vs. STATE OF KERALA
October 21, 2020
SUBAIDA Vs. AUTHORISED OFFICER
November 23, 2020
SUBAIDA Vs. STATE OF KERALA
January 8, 2020
SUBAIDA Vs. STATE OF KERALA
January 15, 2020
SUBAIDA Vs. STATE OF KERALA
March 4, 2020
SUBAIDA MJTIA Vs. STATE OF KERALA
November 9, 2020
SUBAIDA P Vs. DIRECTOR GENERAL HEAD QUARTERS EMPLOYEES STATE INSURANCE CORPORATION,
November 9, 2020
SUBAIDA.P Vs. CHENGALAYI GRAMA PANCHAYATH
March 3, 2020
SUBAIR Vs. ABOOBACKER
January 29, 2020
SUBAIR KUTTY Vs. STATE OF KERALA
December 2, 2020
SUBANAMMA NINAN Vs. GEORGE VEERAN
September 18, 2020
SUBASH Vs. STATE OF KERALA
September 14, 2020
SUBASH K.V. Vs. STATE OF KERALA
January 6, 2020
SUBEESH Vs. STATE OF KERALA
July 22, 2020
SUBHA DEVI .V Vs. STATE OF KERALA
August 12, 2020
SUBHASH Vs. STATE OF KERALA
July 3, 2020
SUBHASH Vs. STATE OF KERALA
June 15, 2020
SUBHASH VASU Vs. STATE OF KERALA
July 7, 2020
SUBHASHINI Vs. DISTRICT COLLECTOR, KOZHIKODE
September 22, 2020
SUBHASREE Vs. STATE OF KERALA
February 25, 2020
SUBHILA T.S. Vs. STATE OF KERALA
August 20, 2020
SUBIN JOSEPH Vs. MEENACHIL EAST URBAN CO-OPERATIVE BANK LTD.
May 19, 2020
SUBRAHMANIAN Vs. STATE OF KERALA
October 12, 2020
SUBRAMANIAN Vs. STATE OF KERALA
February 6, 2020
SUBRAMANIAN Vs. MOHANDAS
February 20, 2020
SUBRAMANIYAN S. Vs. KERALA STATE ELECTION COMMISSION
September 30, 2020
SUBRAMONIAN NAMBOOTHIRI Vs. DISTRICT COLLECTOR
November 16, 2020
SUBRAN @ ALIYAN SUBRAN Vs. STATE OF KERALA
April 24, 2020
SUCHITRA R.BABU Vs. S.DEVAKUMARI
November 19, 2020
SUDARSANAN Vs. JOINT REGIONAL TRANSPORT OFFICER
November 4, 2020
SUDARSANAN Vs. STATE OF KERALA
July 7, 2020
SUDEV A. Vs. STATE OF KERALA
August 17, 2020
SUDEVAN Vs. STATE OF KERALA
July 10, 2020
SUDEVAN Vs. STATE OF KERALA
August 3, 2020
SUDHA Vs. ABDUL RASAK
January 9, 2020
SUDHA GOPAKUMAR Vs. STATE OF KERALA
August 3, 2020
SUDHA P. Vs. ANITHA T.BALAN
November 5, 2020
SUDHA T.K. AND ORS. Vs. STATE OF KERALA AND ORS.
December 22, 2020
SUDHALETHA P.M. Vs. STATE OF KERALA
July 15, 2020
SUDHAMOL P.V. Vs. MARIAMMA VARGHESE
January 27, 2020
SUDHARMAN Vs. KUNNATHUR GRAMA PANCHAYATH
August 17, 2020
SUDHARSANABABU T.J. Vs. CHAIRMAN AND MANAGING DIRECTOR KERALA STATE CIVIL SUPPLIES CORPORATION LTD
October 7, 2020
SUDHEER Vs. THAHAKUNJU
November 3, 2020
SUDHEER FATHIMA MANZIL Vs. STATE OF KERALA
September 24, 2020
SUDHEER KUMAR Vs. TERUMO PENPOL PRIVATE LIMITED
March 20, 2020
SUDHEESH Vs. STATE OF KERALA
September 29, 2020
SUDHEESH Vs. STATE OF KERALA
September 7, 2020
SUDHEESH Vs. STATE OF KERALA
January 31, 2020
SUDHEESH R. Vs. STATE OF KERALA
September 18, 2020
SUGANDHI K. Vs. STATE OF KERALA
February 18, 2020
SUHAIL KUNDIL Vs. STATE OF KERALA
November 5, 2020
SUHARA Vs. YOOSAF.A.K
March 18, 2020
SUJA Vs. SUB INSPECTOR OF POLICE, NORTH PARUR POLICE STATION AND ORS.
September 16, 2020
SUJAN K.A. Vs. STATE OF KERALA
February 12, 2020
SUJAYA NARAYANAN Vs. STATE OF KERALA
August 20, 2020
SUJIT NAIR K.M. Vs. STATE OF KERALA
March 12, 2020
SUJITH Vs. STATE OF KERALA
July 9, 2020
SUJITH Vs. STATE OF KERALA
December 11, 2020
SUJITH KRISHNA Vs. STATE OF KERALA
October 20, 2020
SUJITH KUMAR K.V. Vs. VINOD M.S
December 22, 2020
SUJITH T.G. Vs. STATE OF KERALA
July 14, 2020
SUJITHKUMAR Vs. STATE OF KERALA
September 15, 2020
SUKHALAL Vs. JACOB
January 13, 2020
SUKUMARA PILLAI Vs. BABURAJ
May 26, 2020
SULAIMAN MUTHUVATTIL SON OF MUHAMMED MUTHUVATTIL Vs. STATE OF KERALA
September 7, 2020
SULAIMANKUNJU Vs. STATE OF KERALA
November 9, 2020
SULFATH NOUFAL KHAN Vs. KERLA STATE ELECTION COMMISSION
November 18, 2020
SULOCHANA Vs. K.KANNAN
January 14, 2020
SUMA WILSON Vs. STATE OF KERALA
March 2, 2020
SUMANGI Vs. STATE OF KERALA
November 12, 2020
SUMATHI Vs. SUB COLLECTOR REVENUE DIVISIONAL OFFICE
August 19, 2020
SUMATHI PRASAD Vs. STATE OF KERALA
November 11, 2020
SUMATHI RAVINDRAN Vs. UNION OF INDIA
October 8, 2020
SUMATHY Vs. KALYANI
October 12, 2020
SUMATHY.B Vs. KERALA STATE ELECTRICITY BOARD LTD.
August 21, 2020
SUMESH Vs. STATE OF KERALA
February 19, 2020
SUMITHRA KARTHIK Vs. KARTHIK SUBRAHMANI
September 9, 2020
SUMITHRAN E.K. Vs. STATE OF KERALA
March 20, 2020
SUMY E. K. Vs. UNION OF INDIA
September 29, 2020
SUN FLOWER ASSOCIATES Vs. INCOME TAX OFFICER, WARD -2(5), THRISSUR
September 23, 2020
SUNANDA AND ORS. Vs. SUNDARAN AND ORS.
June 26, 2020
SUNDARAN Vs. STATE OF KERALA
March 6, 2020
SUNDARESAN Vs. STATE OF KERALA
September 8, 2020
SUNDER WHEAT ROLLER FLOOR MILLS PRIVATE LTD. Vs. KERALA STATE ELECTRICITY BOARD LTD
March 5, 2020
SUNI THOMAS Vs. MAHATMA GANDHI UNIVERSITY
December 16, 2020
SUNIKUTTAN N.G. Vs. KERALA STATE CO-OPERATIVE BANK
December 7, 2020
SUNIL Vs. STATE OF KERALA
February 26, 2020
SUNIL K.J. Vs. STATE OF KERALA AND ORS.
July 3, 2020
SUNIL K.P. Vs. TRAVANCORE DEVASWOM BOARD
December 18, 2020
SUNIL KRISHNAN N.K. Vs. UNION OF INDIA
June 1, 2020
SUNIL KUMAR Vs. STATE OF KERALA
February 6, 2020
SUNIL KUMAR Vs. STATE OF KERALA
October 7, 2020
SUNIL KUMAR B., Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
August 24, 2020
SUNIL KUMAR G.S. Vs. CITY POLICE COMMISSIONER THIRUVANANTHAPURAM
December 1, 2020
SUNIL KUMAR P.K. Vs. DIRECTOR GENERAL/CISF
August 25, 2020
SUNIL KUMAR T.S. Vs. ZIYAD
February 11, 2020
SUNIL KUMAR, S/O THAPASI Vs. STATE OF KERALA
June 18, 2020
SUNIL RAJ Vs. GOPAN S/O MANUAL
June 30, 2020
SUNIL RAJ.R Vs. STATE OF KERALA
August 25, 2020
SUNIL STEPHEN Vs. STATE OF KERALA
August 14, 2020
SUNIL, S/O NARAYANAN Vs. STATE OF KERALA
July 23, 2020
SUNILKUMAR M G Vs. STATE OF KERALA
September 9, 2020
SUNITHA Vs. SHEELA ANTONY
May 20, 2020
SUNITHA KUMARI Vs. STATE OF KERALA
August 13, 2020
SUNITHA ROY Vs. CANARA BANK
December 8, 2020
SUNITHA ROY Vs. CANARA BANK
November 13, 2020
SUNNY Vs. STATE OF KERALA
December 4, 2020
SUNNY AND ORS. Vs. STATE OF KERALA AND ORS.
October 8, 2020
SUNNY C.V. Vs. KOCHUPRAMBIL GEEVARGHESE RAMBAN
February 28, 2020
SUNNY JOSEPH Vs. REVENUE DIVISIONAL OFFICER
July 21, 2020
SUNNY K.V. Vs. DISTRICT DISASTER MANAGEMENT AUTHORITY
September 4, 2020
SUNNY POULOSE Vs. STATE OF KERALA
July 23, 2020
SUNNY POULOSE Vs. KERALA STATE ELECTION COMMISSION
November 18, 2020
SUNNY V.V. Vs. STATE BANK OF INDIA
July 22, 2020
SUNNY V.V. Vs. CHANDRASENAN E.T.
July 22, 2020
SUNOJ Vs. STATE OF KERALA
July 24, 2020
SUO MOTU Vs. SANTY GEORGE
January 30, 2020
SUO MOTU Vs. TRAVANCORE DEVASWOM BOARD
November 25, 2020
SUO MOTU Vs. SRI.SAJI K.ITTAN
April 30, 2020
SUO MOTU Vs. TRAVANCORE DEVASWOM BOARD
September 25, 2020
SUO MOTU Vs. STATE OF KERALA
April 6, 2020
SUO MOTU PROCEEDINGS INITIATED Vs. STATE OF KERALA
August 14, 2020
SUPERINTENDING ENGINEER Vs. K.A.JOY
June 7, 2020
SUPERINTENDING ENGINEER Vs. K.A. JOY
January 7, 2020
SURABHIBABU Vs. STATE OF KERALA
March 2, 2020
SURENDRA PANICKER Vs. STATE OF KERALA
August 19, 2020
SURENDRAN Vs. STATE OF KERALA
December 3, 2020
SURENDRAN Vs. GEETHA
December 1, 2020
SURENDRAN Vs. STATE OF KERALA
January 14, 2020
SURENDRAN Vs. STATE OF KERALA
September 29, 2020
SURENDRAN Vs. STATE OF KERALA
August 13, 2020
SURENDRAN Vs. STATE OF KERALA
December 7, 2020
SURENDRAN KS Vs. STATE OF KERALA
May 15, 2020
SURENDRAN.M Vs. C.MOHANAN
January 24, 2020
SURENDRANATH N. G. Vs. KDHP CO. PVT. LTD
August 4, 2020
SURESH Vs. STATE OF KERALA
August 6, 2020
SURESH Vs. STATE OF KERALA
November 10, 2020
SURESH Vs. STATE OF KERALA
March 4, 2020
SURESH Vs. STATE OF KERALA
August 7, 2020
SURESH Vs. STATE OF KERALA
August 4, 2020
SURESH Vs. STATE OF KERALA
June 25, 2020
SURESH Vs. STATE OF KERALA
July 9, 2020
SURESH @ SURA Vs. STATE OF KERALA
February 25, 2020
SURESH BABU M B Vs. STATE OF KERALA
August 20, 2020
SURESH CHANDRAN Vs. STATE OF KERALA
June 8, 2020
SURESH I.P. Vs. STATE OF KERALA
October 8, 2020
SURESH K. AND ORS. Vs. STATE OF KERALA AND ORS.
December 3, 2020
SURESH KUMAR Vs. STATE OF KERALA
July 27, 2020
SURESH KUMAR Vs. STATE OF KERALA
September 25, 2020
SURESH KUMAR K.R. Vs. STATE BANK OF TRAVANCORE HEAD OFFICE
March 16, 2020
SURESH KUMAR S. Vs. VIJAYA BANK VELLAYAMBALAM BRANCH
September 9, 2020
SURESH KUMAR.S Vs. PRINCIPAL SECRETARY TO GOVERNMENT HIGHER EDUCATION
March 9, 2020
SURESH M. Vs. JIJO JACOB
October 5, 2020
SURESH MANIVEL Vs. STATE OF KERALA
November 27, 2020
SURESH P.S. Vs. STATE OF KERALA
August 21, 2020
SURESH SERVE V. Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR
May 19, 2020
SURESH SUBRAMANIAN Vs. UNION OF INDIA
June 12, 2020
SURESH V. Vs. KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION
November 24, 2020
SURESH, Vs. STATE OF KERALA
September 28, 2020
SURESHAN K. Vs. STATE OF KERALA
November 18, 2020
SURMI SUBHAGAN Vs. STATE OF KERALA
July 17, 2020
SUSAN MATHEWS Vs. STATE OF KERALA
June 16, 2020
SUSEEL NARAYANAN B Vs. JOY K.J
February 19, 2020
SUSHEELA Vs. SAKTHAN KURIES AND LOANS (P) LTD
October 9, 2020
SUSHEELA Vs. STATE OF KERALA
June 8, 2020
SUSMI ABRAHAM Vs. GEORGE V.MARKOSE @ SONU
March 6, 2020
SUTHERLAND MORTGAGE SERVICES INC Vs. PRINCIPAL COMMISSIONER OFFICE OF THE PRINCIPAL COMMISSIONER OF CUSTOMS
February 3, 2020
SWAMYS FOOD PRODUCTS Vs. JOSE C.O.
February 19, 2020
SWAPNA JAMBHEKAR Vs. CORPORATION OF COCHIN
November 17, 2020
SWAPNA PRABHA SURESH Vs. SUPERINTENDENT OF CUSTOMS
November 2, 2020
SWARNAMMA REBECCA Vs. DISTRICT SUPPLY OFFICER,THIRUVANANTHAPURAM
January 27, 2020
SWATHIRAJ M.S. Vs. PRINCIPAL INDIRA GANDHI INSTITUTE OF DENTAL SCIENCES
October 19, 2020
SWETHA SASIKUMAR Vs. STATE OF KERALA
July 9, 2020
SYAM Vs. STATE OF KERALA
August 3, 2020
SYAM NATH S. Vs. UNION OF INDIA
July 22, 2020
SYAM SANKAR B Vs. STATE OF KERALA
August 24, 2020
SYAMLAL.M.SASIDHARAN Vs. STATE OF KERALA
October 23, 2020
SYED HAMZA BAFAKKY Vs. SECRETARY, CORPORATION OF KOZHIKODE
March 6, 2020
SYNDICATE BANK Vs. R.K. SATHIABALAN
August 4, 2020
SYRIL Vs. STATE OF KERALA
May 15, 2020
T K CHANDRASEKHARAN Vs. NHANGATTUR EDUCATION SOCIETY
August 6, 2020
T N AUTO AND ENGINEERING CO PVT LTD Vs. STATE OF KERALA
February 13, 2020
T N UNNIKRISHNAN Vs. UNION OF INDIA
September 29, 2020
T. EASWARANUNNI AND ORS. Vs. STATE OF KERALA AND ORS
February 6, 2020
T. MUHAMMED FAISI Vs. STATE OF KERALA
July 29, 2020
T. N. RAVEENDRANATHA PANICKAR Vs. DISTRICT COLLECTOR
June 30, 2020
T. RADHAKRISHNAN Vs. UNION OF INDIA AND ORS.
February 18, 2020
T. SREEDHARA MENON Vs. DISTRICT COLLECTOR
September 16, 2020
T. T. ABDUL GAFOOR Vs. M. KUTTIMAMMAD
October 15, 2020
T. V. PRADEEP Vs. STATE OF KERALA
December 2, 2020
T.A.ABDUL RAHIMAN Vs. PROJECT DIRECTOR
July 14, 2020
T.A.GEORGE Vs. T.M.KURIAKOSE
December 22, 2020
T.A.VARGHESE Vs. RAM BAHADUR THAKUR LTD.
June 5, 2020
T.ANILKUMAR Vs. STATE OF KERALA
November 18, 2020
T.B. KARTHIKEYAN Vs. DY. COMMISSIONER OF POLICE, KOCHI CITY
August 3, 2020
T.B.C.MUHAMMED HAJI Vs. T.SHAMSUDHEEN
March 2, 2020
T.BEENA Vs. SEEMATTI
March 20, 2020
T.BHASKARAN Vs. STATE OF KERALA
December 2, 2020
T.C.JAYANTH Vs. LAND REVENUE COMMISSIONER
March 2, 2020
T.D.MOHANA PRASAD Vs. STATE OF KERALA
March 2, 2020
T.E.SHAMSUDIN Vs. STATE OF KERALA
August 14, 2020
T.G.MANI Vs. K. AND V METAL CRUSHING INDUSTRIES
November 6, 2020
T.J. BENJAMIN Vs. UNION OF INDIA
February 6, 2020
T.J.JAMES Vs. ANTONY JOSEPH
September 22, 2020
T.K NADEER Vs. STATE OF KERALA
November 30, 2020
T.K. AUGUSTINE Vs. STATE OF KERALA
May 27, 2020
T.K. MATHEW Vs. THE SECRETARY AND REGISTRAR OF MARRIAGES, THALAVADY GRAMA PANCHAYAT AND ORS.
June 30, 2020
T.K. SAJEEVAN Vs. STATE OF KERALA
February 27, 2020
T.K.CHANDRATHARA Vs. BINU K.S.
March 10, 2020
T.K.MATHAI Vs. GOKULAM CHITS AND FINANCE CO. (P) LTD.
March 18, 2020
T.KUNHAMMED HAJI Vs. SUB INSEPCTOR OF POLICE
November 13, 2020
T.M. MUJEEB Vs. KERALA STATE ELECTION COMMISSION
January 30, 2020
T.M.ABDULKHADER Vs. UNION OF INDIA
March 3, 2020
T.M.AMANULLA Vs. COMMISSIONER OF LAND REVENUE GOVERNMENT SECRETARIAT
December 17, 2020
T.M.AYSHA JASMITHA Vs. C.P.ABDUL RASHEED
November 13, 2020
T.M.C. NARAYANAN NAMBOODIRI Vs. STATE OF KERALA
November 20, 2020
T.M.SETHUKUNJU Vs. COCHIN MUNICIPAL CORPORATION,
July 17, 2020
T.M.SHAFI Vs. G.L.KHADERKUNHI
February 26, 2020
T.M.VASANTHAKUMARI Vs. STATE OF KERALA
August 12, 2020
T.MATHEW ABRAHAM Vs. STATE LEVEL ENVIRONMENT IMPACT ASSESSMENT
November 2, 2020
T.O.ITTOOP AND ASSOCIATES ENGINEERS AND CONTRACTORS Vs. EXECUTIVE ENGINEER (CIVIL) CIVIL CONSTRUCTION WING
March 16, 2020
T.P. NANDAKUMAR Vs. NANDAKUMAR NAIR
July 14, 2020
T.P. SREEKUMAR Vs. TRAVANCORE DEVASWOM BOARD
May 19, 2020
T.P.ABDUL BASHEER Vs. CHERUPUZHA GRAMA PANCHAYAT
June 16, 2020
T.P.ABDUL BASHEER Vs. STATE OF KERALA
August 19, 2020
T.P.DILIP Vs. STATE OF KERALA
November 19, 2020
T.P.JAYARAJ Vs. REVENUE DIVISIONAL OFFICER
June 16, 2020
T.P.JOSEPH Vs. RONALD T.DENNISON
October 7, 2020
T.P.SEETHARAMAN Vs. SENIOR GEOLOGIST
March 3, 2020
T.P.TONY Vs. STATE OF KERALA
October 15, 2020
T.PARAMESWARAN Vs. STATE OF KERALA
August 11, 2020
T.R.JOEL Vs. S.KRISHNAN
December 4, 2020
T.S.KALADHARAN Vs. DISTRICT COLLECTOR
December 18, 2020
T.S.LANCELET Vs. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT
December 16, 2020
T.S.SALUDEEN Vs. STATE OF KERALA
May 28, 2020
T.S.VALSA Vs. SUNIL BARTHWAL
March 16, 2020
T.SAIDALAVI Vs. STATE OF KERALA
November 23, 2020
T.SHOBHA Vs. STATE OF KERALA
March 19, 2020
T.SIDHARDHA REDDY Vs. RAJIVE KUMAR GUPTA
November 5, 2020
T.SUNILKUMAR Vs. STATE OF KERALA
January 17, 2020
T.T.SUNNY Vs. STATE OF KERALA
December 11, 2020
T.U.NOUSHAD Vs. ALUVA MUNICIPALITY
March 16, 2020
T.V.ASHOKAN Vs. SABITHA M.V.
March 10, 2020
T.V.SASIKALA Vs. C.P.JOSEPH
December 21, 2020
TAHSILDAR Vs. SUREJ JOSEPH
July 16, 2020
TAHSILDAR KOTTAYAM TALUK, TALUK OFFICE, KOTTAYAM DISTRICT Vs. SAJITHA T. M.
November 3, 2020
TALWIN JOSEPH Vs. STATE OF KERALA
December 11, 2020
TARA L. Vs. STATE OF KERALA
June 26, 2020
TASNA MINES Vs. CHITHARA GRAMA PANCHAYAT
August 14, 2020
TATA CONSULTANCY SERVICES Vs. STATE OF KERALA
January 23, 2020
TECHNO ENGINEERING CORPORATION Vs. EXECUTIVE ENGINEER
March 9, 2020
THADUKKASSERY SERVICE CO OPERATIVE BANK LTD. Vs. STATE TAX OFFICER
June 16, 2020
THAHIRA Vs. GURUVAYURAPPAN CHIT FUNDS PVT.
January 22, 2020
THAHIRA C.K. Vs. STATE OF KERALA
November 13, 2020
THAHSIN SABHAH Vs. STATE OF KERALA
August 13, 2020
THAJSON P M Vs. STATE OF KERALA
September 18, 2020
THAJUDEEN K. V. Vs. STATE OF KERALA
October 1, 2020
THAKKARAM RESTURANT Vs. STATE OF KERALA
November 25, 2020
THALASSERY MUNICIPALITY Vs. KERALA STATE HUMAN RIGHTS COMMISSION
January 16, 2020
THALAYILLATH ABDULLA Vs. STATE OF KERALA
July 9, 2020
THANIKKUDAM BAGAWATI MILLS LIMITED Vs. STATE OF KERALA
March 17, 2020
THANKACHAN Vs. STATE OF KERALA
March 11, 2020
THANKACHAN Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
June 3, 2020
THANKACHAN Vs. STATE OF KERALA
February 19, 2020
THANKACHAN M. S. Vs. SENIOR GEOLOGIST DEPARTMENT OF MINING AND GEOLOGY
October 13, 2020
THANKACHAN. M. PAUL Vs. STATE BANK OF INDIA
September 11, 2020
THANKAM Vs. SUMITHRA
October 8, 2020
THANKAMANI Vs. SATHYAN
September 9, 2020
THANKAMANI Vs. VASANTHI AND ORS.
July 21, 2020
THANKAMMA YOHANNAN Vs. REVENUE DIVISIONAL
August 21, 2020
THANKAMMU C. Vs. THE HEAD MASTER, HIGH SCHOOL, ANTHIKKAD THRISSUR DISTRICT AND ORS.
June 2, 2020
THANKAMONY AMMA Vs. A.R.AYYAPPAN PILLAI
November 4, 2020
THANKAPPAN Vs. STATE OF KERALA
October 1, 2020
THANKAPPAN Vs. V.CHELLAPPAN
February 5, 2020
THANKAPPAN ADISHAR Vs. PANAYANARKAVU TEMPLE TRUST
March 4, 2020
THANKAPPAN ADISHAR AND ORS. Vs. PANAYANARKAVU TEMPLE TRUST AND ORS.
August 26, 2020
THANKAPPAN P.K. Vs. STATE OF KERALA
June 29, 2020
THANKAPPAN PILLAI Vs. STATE OF KERALA
September 18, 2020
THANKARAJ Vs. STATE OF KERALA
November 10, 2020
THANNAL FOUNDATION Vs. STATE OF KERALA
July 2, 2020
THANSEER Vs. STATE OF KERALA REPRESENTED
August 21, 2020
THANVI SHAJEE Vs. MAHATMA GANDHI UNIVERSITY
July 2, 2020
THARA B. NAIR Vs. TRAVANCORE DEVASWOM BOARD
July 17, 2020
THARA N Vs. STATE OF KERALA
September 15, 2020
THASNEEM S.P Vs. STATE OF KERALA
August 14, 2020
THASNIMOL MUHAMMED SHAFEEQUE Vs. THE COMMISSIONER OF CUSTOMS, COCHIN AND ORS.
March 11, 2020
THAYAMBATH NARAYANI Vs. STATE OF KERALA
August 10, 2020
THAYYIB M.I Vs. STATE OF KERALA
August 21, 2020
THE DIRECTOR, JUBILEE MISSION MEDICAL COLLEGE AND RESEARCH Vs. STATE OF KERALA
May 19, 2020
THE DISTRICT TOWN PLANNER, THRISSUR Vs. JOBY M.C. AND ORS.
November 5, 2020
THE EMPLOYEES PROVIDENT FUND ORGANISATION Vs. SREE CHITHIRA THIRUNAL RESIDENTIAL SCHOOL AND ORS.
February 4, 2020
THE INFORMATION KERALA MISSION Vs. MURUKADAS R.
November 25, 2020
THE KERALA MINERALS AND METALS LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER, KOLLAM
February 4, 2020
THE PRINCIPAL, KANNUR MEDICAL COLLEGE Vs. THE ADMISSION AND FEE REGULATORY COMMITTEE
June 19, 2020
THE SPECIAL DEPUTY COLLECTOR SLAO AND COMPETENT AUTHORITY LA Vs. VINODKUMAR
February 18, 2020
THE TAHSILDAR TALUK OFFICE, THODUPUZHA Vs. RENJITH GEORGE
January 29, 2020
THE UNITED INDIA INSURANCE CO. LTD. Vs. RIJAWANA JAMSHED MULLA AND ORS.
August 5, 2020