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Case Index
Title
Date
AAJ FINANCE & CREDIT LIMTED Vs. KELTECH INFRASTRUCTURE LTD.
March 5, 2020
ADANI GAS LIMITED Vs. COMPETITION COMMISSION OF INDIA
March 5, 2020
ASMI METAL PRODUCTS PVT. LTD. Vs. SKF INDIA LIMITED
March 12, 2020
ASSOCIATION OF MALAYALAM MOVIE ARTISTS Vs. COMPETITION COMMISSION OF INDIA
March 13, 2020
C.MAHENDER Vs. POTTISREERAMULU TELUGU UNIVERSITY
April 21, 2020
CENTRAL TRANSMISSION UTILITY Vs. KORBA WEST POWER COMPANY LIMITED
March 5, 2020
CHAND JI BHAT S/O PUSHKARNATH BHAT Vs. COLLIERS INTERNATIONAL (INDIA) PROPERTY SERVICES PVT. LTD.
March 5, 2020
COGNIZANT TECHNOLOGY SOLUTIONS INDIA PVT. LTD. Vs. APPELLATE AUTHORITY UNDER SECTION 48(1) OF A P SHOPS & ESTABLISHMENTS ACT, 1988
May 4, 2020
CONFEDERATION OF ALL INDIA TRADERS Vs. COMPETITION COMMISSION OF INDIA
March 12, 2020
DEEPAKK KUMAR Vs. PHOENIX ARC PVT. LTD.
March 5, 2020
DIGAMBER BHONDWE Vs. JM FINANCIAL ASSET RECONSTRUCTION COMPANY LIMITED
March 5, 2020
FOCUS ENERGY LIMITED Vs. REEBOK INDIA LIMITED
March 12, 2020
G.TUHIN KUMAR Vs. STATE BANK OF INDIA
April 21, 2020
GEOPETROL INTERNATIONAL INC. Vs. JEKPL PVT. LTD.
March 13, 2020
HARSUKBHAI P. LAKKAD Vs. BANK OF BARODA
March 12, 2020
INDIANA CONVEYORS PVT. LTD. Vs. DUCON TECHNOLOGIES (I.) PVT. LTD.
March 18, 2020
JAI MAHAL HOTELS PVT. LTD. Vs. RAJKUMAR DEVRAJ
March 12, 2020
KAKARLA SAI VENKATA NAGAR SUDHAKAR Vs. STATE OF TELANGANA
May 6, 2020
MONA AGGARWAL Vs. GHAZIABAD ENGG COMPANY LTD.
March 18, 2020
RAJESH KUMAR AGARWAL Vs. M/S SRIVANI MERCHANTS PVT. LTD.
March 18, 2020
RAJESH NAGPAL Vs. GUPTA JI ELECTRIC COMPANY
March 13, 2020
RAMESH KUMAR CHITLANGIA Vs. REGISTRAR OF COMPANIES
March 5, 2020
RAMKY INFRASTRUCTURE LIMITED Vs. STATE TELANGANA
April 21, 2020
STATE BANK OF INDIA Vs. UNION OF INDIA
April 21, 2020
VERIFONE INDIA SALES PVT. LTD. Vs. CCI & ATOS WORLDLINE INDIA PVT. LTD.
March 13, 2020