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Case Index
Title
Date
A.K. RAJA Vs. UNION OF INDIA
March 4, 2020
AAKASH SINGHAL Vs. STATE OF CHHATTISGARH
December 1, 2020
AASIT KUMAR SAHU Vs. STATE OF CHHATTISGARH
February 11, 2020
ABC Vs. STATE OF CHHATTISGARH
October 6, 2020
ABDUL KHAN @ MONU Vs. STATE OF CHHATTISGARH
May 8, 2020
ABDUL MAJID Vs. RATO
August 10, 2020
ABHIJIT GIRI GOSWAMI Vs. STATE OF CHHATTISGARH
February 25, 2020
ABHILASH BANERJEE Vs. STATE OF CHHATTISGARH
October 28, 2020
ABHILASH DAHRE Vs. STATE OF CHHATTISGARH
October 9, 2020
ABHIMANYU Vs. KANHAIYA
January 15, 2020
ABHISHEK JAIN Vs. STATE OF CHHATTISGARH
December 2, 2020
ABUBAKAR Vs. STATE OF CHHATTISGARH
March 20, 2020
ADESH KUMAR Vs. SATARUPA BAI YADAV
November 19, 2020
ADVANI ORLINCON LTD Vs. ADOR WELDING LIMITED
December 2, 2020
AGANU BAIGA Vs. STATE OF CHHATTISGARH
October 12, 2020
AJAY @ VIJAY @ BABU JAISWAL Vs. STATE OF CHHATTISGARH
May 27, 2020
AJAY BARI Vs. STATE OF CHHATTISGARH
February 12, 2020
AJAY KASHYAP Vs. SHASHI PRABHA KASHYAP
September 2, 2020
AJAY KUMAR BANJARE Vs. STATE OF CHHATTISGARH
November 24, 2020
AJAY SINGH CHANDRA Vs. STATE OF CHHATTISGARH
December 14, 2020
AJAY YADAV Vs. STATE OF CHHATTISGARH
February 19, 2020
AJIT PRAMOD KUMAR JOGI Vs. STATE OF CHHATTISGARH
February 28, 2020
AKHILESH KUMAR Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
February 20, 2020
AKHTAR KHAN Vs. KANDARP SHAHU
February 24, 2020
ALI ASGAR Vs. ABDUL SALIM (DEAD)
March 5, 2020
ALI MOHAMMAD KHAN Vs. STATE OF CHHATTISGARH
March 5, 2020
ALLENA ANJANI KUMAR Vs. HIGH COURT OF CHHATTISGARH,
September 14, 2020
ALOK KUMAR Vs. NOORI SHEIKH
February 27, 2020
ALOK SHRIVASTAVA Vs. ADITIYANARAYAN
September 15, 2020
ALOK TIWARI Vs. STATE OF CHHATTISGARH
December 1, 2020
AMAR DEEP, Vs. UNION OF INDIA
November 23, 2020
AMAR KUMAR AGRAWAL Vs. RAMESH SINGH
February 6, 2020
AMAR KUMAR PAIKRA Vs. STATE OF CHHATTISGARH
March 6, 2020
AMARJEET SINGH SALUJA Vs. ASHOK KUMAR NAVRE
February 11, 2020
AMBIKA MISSION BOYS MIDDLE SCHOOL Vs. STATE OF CHHATTISGARH
March 6, 2020
AMIR SAI Vs. ANITA SHIVHARE
July 13, 2020
AMIT KUMAR RATRE S/O ALAKHRAM Vs. KUMHAN LAL S/O KARTIK RAM DHRUV
January 2, 2020
AMRIT YADAV Vs. STATE OF CHHATTISGARH
November 9, 2020
AMRUT LAL Vs. STATE OF CHHATTISGARH
June 26, 2020
ANAND SAI Vs. STATE OF CHHATTISGARH
August 18, 2020
ANASTHASIA KUJUR Vs. SITA KUMARI
February 12, 2020
ANIL KUMAR AGRAWAL Vs. NATIONAL GARAGETHROUGH MANAGER
February 13, 2020
ANIL KUMAR JAISWAL Vs. STATE OF CHHATTISGARH
August 28, 2020
ANIL KUMAR SHUKLA Vs. BIPIN BIHARI SHUKLA
January 13, 2020
ANIL KUMAR TALUKDAR Vs. STATE OF CHHATTISGARH
February 6, 2020
ANIL RAWANI Vs. MUNNA RAM RAWANI
August 11, 2020
ANIL RUBBER MILLS PVT. LTD. Vs. STEEL AUTHORITY OF INDIA LTD.
December 9, 2020
ANIL TUTEJA Vs. DIRECTOR, DIRECTORATE OF ENFORCEMENT
August 14, 2020
ANIL VYAPARI Vs. POORNALAXMI
February 24, 2020
ANIRUDH PRASAD KAMAL SEN Vs. DASHMAT BAI SURYAVANSHI
August 28, 2020
ANJOR SINGH BAIGA Vs. STATE OF CHHATTISGARH
October 9, 2020
ANKIT AGRAWAL Vs. STATE OF CHHATTISGARH
January 2, 2020
ANSHUL KUMAR JAIN Vs. STATE OF CHHATTISGARH
December 10, 2020
ANUP KUMAR AGRAWAL Vs. NITIN AHUJA
December 11, 2020
APURVA GHIY Vs. STATE OF CHHATTISGARH AND ORS.
October 7, 2020
ARCHANA CHAUHAN Vs. STATE OF CHHATTISGARH
February 18, 2020
ARJUN NISHAD Vs. STATE OF CHHATTISGARH
September 18, 2020
ARMO BARAI Vs. STATE OF CHHATTISGARH,
September 14, 2020
ARSS-SIP (JV) Vs. UNION OF INDIA
February 24, 2020
ARUN KUMAR DEWANGAN Vs. NAND KUMAR DEWANGAN
December 4, 2020
ARUN KUMAR NAVGWAL Vs. STATE OF CHHATTISGARH
November 17, 2020
ARUN KUMAR TIWARI Vs. STATE OF CHHATTISGARH
January 6, 2020
ARUN PATHAK S/O JWALA PRASAD PATHAK Vs. GYANI HAJRAT SINGH
January 2, 2020
ARVIND KUMAR CHANDEL Vs. HIGH COURT OF CHHATTISGARH
January 27, 2020
ASHA BAI Vs. PANKAJ KUMAR SINGH
May 20, 2020
ASHA SHRIVASTAVA Vs. MUKUND LAL AGRAWAL
August 5, 2020
ASHARAM (DEAD) THROUGH LEGAL REPRESENTATIVES Vs. BUDHA
July 1, 2020
ASHISH DUBEY @ PINTU Vs. STATE OF MADHYA PRADESH (NOW C.G.)
February 20, 2020
ASHISH KUJUR Vs. STATE OF CHHATTISGARH
September 29, 2020
ASHISH SINGH Vs. STATE OF CHHATTISGARH
July 15, 2020
ASHOK AGRAWAL, Vs. QUALITY FOUNDRY INDUSTRIES, THROUGH
July 15, 2020
ASHOK KUMAR Vs. STATE OF CHHATTISGARH
July 1, 2020
ASHOK KUMAR BHELWA Vs. DISTRICT MEDICAL OFFICER
February 13, 2020
ASHOK KUMAR GUPTA Vs. GAURI BAGCHI
February 28, 2020
ASHOK KUMAR MITTAL Vs. STATE OF CHHATTISGARH
October 5, 2020
ASHOK KUMAR SHARMA Vs. NIRMALDAS MANIKPURI
March 4, 2020
ASHOK KUMAR SWARNKAR Vs. STATE OF CHHATTISGARH
September 25, 2020
ASHOK YADAV Vs. SHAKUR MOHAMMAD SON OF MOHAMMAD VAKIL
August 26, 2020
ASHWANI KUMAR Vs. HORO BAI (DIED)
November 5, 2020
ATUL KUMAR SHRIVASTAVA Vs. STATE OF CHHATTISGARH
May 20, 2020
AVINASH ASHTIKAR Vs. STATE OF CHHATTISGARH
May 20, 2020
AVINASH KUMAR SINGH Vs. NAINA SINGH
August 7, 2020
AVINASH MANDAL Vs. STATE OF CHHATTISGARH
July 14, 2020
AWADH LAL TIWARI S/O RAMADHAR TIWARI Vs. STATE OF M.P. (NOW C.G.)
February 20, 2020
AYODHIYA PRASAD Vs. STATE OF CHHATTISGARH
July 3, 2020
AYODHYA SINGH THAKUR Vs. STATE OF CHHATTISGARH
July 2, 2020
AYUSH MEDICAL ASSOCIATION Vs. STATE OF CHHATTISGARH
October 28, 2020
AYUSH MEDICAL ASSOCIATION Vs. STATE OF CHHATTISGARH
August 13, 2020
BABARAM KUMHAR Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
February 20, 2020
BABI DAS Vs. MANILAL
October 20, 2020
BABU LAL SAHU Vs. STATE OF CHHATTISGARH
February 17, 2020
BADAKHA RAM Vs. BHOJRAJ YADAV
November 9, 2020
BADRI PRASAD MISHRA Vs. MOTI SINGH
March 2, 2020
BAGAR MAL Vs. DHANNI
January 7, 2020
BAHARTIN BAI WIDOW OF BHARAT LAL IJARDAR Vs. PILI BAI WIDOW OF VIRO
December 7, 2020
BAIDRAM VERMA Vs. STATE OF CHHATTISGARH
November 9, 2020
BAISAKHURAM Vs. STATE OF CHHATTISGARH
November 6, 2020
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. ANSAT SIYA
July 17, 2020
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. GURUBARI BAI SIDAR
June 23, 2020
BAJRANG POWER AND ISPATE LIMITED Vs. STATE OF CHHATTISGARH
November 9, 2020
BAJRANG S/O RAMRAJ KEWAIT Vs. STATE OF CHHATTISGARH
February 12, 2020
BALMIKI PANIKA Vs. STATE OF CHHATTISGARH
February 27, 2020
BANARSI LAL BANSILAL Vs. STATE OF CHHATTISGARH
January 2, 2020
BANARSI TEKAM Vs. STATE OF CHHATTISGARH
October 9, 2020
BANSAL LIFE SCIENCES LTD. Vs. STATE OF CHHATTISGARH
January 6, 2020
BANSHI MAITY Vs. UNION OF INDIA
May 20, 2020
BANTI SAKYA Vs. STATE OF CHHATTISGARH
February 6, 2020
BARATRAM SAHU Vs. STATE OF CHHATTISGARH
December 3, 2020
BASANT SONWANI Vs. STATE OF CHHATTISGARH
September 18, 2020
BASANTI YADALWAR, WIDOW OF LATE YOGESH YADALWAR Vs. BHARAT LAL RATHORE
September 18, 2020
BASAWAN Vs. STATE OF CHHATTISGARH
May 19, 2020
BECHAN SINGH Vs. MANSAROVAR
August 28, 2020
BECHU Vs. RAMGULAM
February 12, 2020
BHAGELA SAHU Vs. RAJU SAHU
February 27, 2020
BHAGOBAI Vs. HUMAN SATNAMI
February 12, 2020
BHAGWAN LAL SAHU Vs. STATE OF CHHATTISGARH
February 24, 2020
BHAGWAN SHIVRINARAYAN MATH MANDIR Vs. BIRENDRA KUMAR
January 10, 2020
BHAGWAT JOSHI @ SHANKAR LAL JOSHI Vs. STATE OF CHHATTISGARH
December 1, 2020
BHAGWATI DEVI Vs. SURITRAM
June 24, 2020
BHAIYALAL SAHU Vs. STATE OF CHHATTISGARH
May 20, 2020
BHARAT ALUMINIUM CO LTD Vs. SAMEERDHAR DIWAN
December 10, 2020
BHARAT ALUMINIUM COMPANY LIMITED Vs. CHHATTISGARH STATE ELECTRICITY REGULATORY COMMISSION
February 11, 2020
BHARAT LUNIYA Vs. ABHISHEK MEENA
July 2, 2020
BHARAT RAM LAUTRE Vs. STATE OF CHHATTISGARH
January 13, 2020
BHARAT SANCHAR NIGAM LIMITED Vs. GOPAL PRASAD JAISWAL
February 18, 2020
BHARATLAL Vs. STATE OF CHHATTISGARH
February 12, 2020
BHAWANI SHANKAR SAO Vs. STATE OF CHHATTISGARH
February 12, 2020
BHEEM Vs. STATE OF CHHATTISGARH
August 5, 2020
BHIKHAM DIWAN Vs. STATE OF CHHATTISGARH
September 18, 2020
BHIKHAM SAO Vs. PAANCHERI DEVI
February 20, 2020
BHIM SINGH RAJPUT Vs. STATE OF CHHATTISGARH
February 14, 2020
BHIMA Vs. STATE OF CHHATTISGARH
December 4, 2020
BHOLARAM S/O RAM NARAYAN Vs. SOUTH EASTERN COAL FIELD LIMITED
January 16, 2020
BHOLARAM SAHU Vs. PARASNATH SAHU
May 8, 2020
BHUKHARAM Vs. SURAJ KUMAR
June 17, 2020
BHUNESHWAR, Vs. GAMMAN DAS,
September 29, 2020
BHURWARAM Vs. BHARAT
January 30, 2020
BHUSHAN PHARMACEUTICALS PVT. LTD Vs. STATE OF CHHATTISGARH
October 20, 2020
BHUSHAN SAHU Vs. STATE OF CHHATTISGARH
December 8, 2020
BHUWANESHWARI BAI Vs. VIKRAM JEMS
May 22, 2020
BIBHUTI BHUSHAN SAHU Vs. STATE OF CHHATTISGARH
February 7, 2020
BINA PATHAK Vs. STATE OF CHHATTISGARH
March 4, 2020
BIRAN RAM Vs. MANGLI BAI
January 9, 2020
BIRENDRA SINKU Vs. MEHARBAN SINGH
November 20, 2020
BIRESH PRAJAPATI Vs. STATE OF CHHATTISGARH
October 1, 2020
BISAHIN BAI Vs. LAXMI KAUSHIK
August 19, 2020
BITTU Vs. STATE OF C.G.
December 9, 2020
BRANCH MANAGER Vs. URVASHI CHANDRAKAR
May 21, 2020
BRANCH MANAGER SRI RAM GENERAL INSURANCE COMPANY LIMITED Vs. RAKESHWARI
November 23, 2020
BRANCH MANAGER TATA AIG GENERAL INSURANCE COMPANY LIMITED Vs. KASHI RAM SAHU
May 19, 2020
BRANCH MANAGER, BANK OF BARODA Vs. PERMANENT LOK ADALAT (PUBLIC UTILITY)
March 23, 2020
BRANCH MANAGER, CHOLA MANDLAM MS GENERAL INSURANCE COMPANY LTD. Vs. KOUSHALYA MINJ
November 9, 2020
BRIJLAL SAHU, Vs. TIKARAM SAHU,
November 3, 2020
BRILLIANT PUBLIC SCHOOL SOCIETY SEEPAT ROAD Vs. BRILLIANT PUBLIC SCHOOL SITAMARHI
March 23, 2020
BUDHRAM Vs. STATE OF CHHATTISGARH
June 23, 2020
BUDHRAM Vs. LEGAL HEIRS
September 17, 2020
BUONABI Vs. HAFIJUDIN
August 10, 2020
C.G. ENVIRONMENT CONSERVATION BOARD Vs. RSPL LIMITED
January 3, 2020
C.G.STATE MARKETING FEDERATION LTD Vs. T.J. PANDEY
August 11, 2020
C.P.BHATIA AND ASSOCIATES Vs. STATE OF CHHATTISGARH
March 19, 2020
CENTURION REMEDIES PVT. LTD. Vs. STATE OF CHHATTISGARH
March 3, 2020
CHAIN SINGH, Vs. SHRI RAM,
October 27, 2020
CHAMPA BAI Vs. MO NURUL HAQUE
June 12, 2020
CHANDAN KURREY Vs. STATE OF CHHATTISGARH
August 7, 2020
CHANDAN KURREY S/O SHRI BALIRAM KURREY Vs. STATE OF CHHATTISGARH
August 7, 2020
CHANDAN TRIPATHI Vs. NEELIMA PANDEY
June 12, 2020
CHANDER RAM Vs. CHAMAN LAL SAHU
October 1, 2020
CHANDRAKALI Vs. BUNDELA BAI
February 25, 2020
CHANDRAPRAKASH SHARMA Vs. ASHOK BROTHERS
June 18, 2020
CHANDRASHEKHAR GOND @ BADKU Vs. STATE OF CHHATTISGARH
February 10, 2020
CHANDRESH KUMAR SAHU Vs. STATE OF CHHATTISGARH
August 6, 2020
CHANDRIKA RAJWADE Vs. MANMATIYA
November 2, 2020
CHANDRIKA TIRKEY Vs. STATE OF CHHATTISGARH
November 9, 2020
CHANDRU NISHAD Vs. STATE OF CHHATTISGARH,
September 14, 2020
CHHABILA Vs. SAVITRI
January 27, 2020
CHHAT RAM ROLEJ S/O. HAGRU @ AMOL SURYAVANSHI Vs. STATE OF CHHATTISGARH
January 6, 2020
CHHATTISGARH PROFESSIONAL EXAMINATION BOARD Vs. VIKRAM SINGH RANA
March 6, 2020
CHHATTISGARH RAJYA GRAMIN BANK Vs. MEGHRAJ PATHAK
August 31, 2020
CHHATTISGARH ROAD CARRIER Vs. CHHATTISGARH STATE CIVIL SUPPLIES CORPORATION LIMITED
June 30, 2020
CHHAYA SINGH D/O RAMADHAR SINGH Vs. STATE OF CHHATTISGARH
July 1, 2020
CHHEDILAL AGRAWAL Vs. STATE OF CHHATTISGARH
February 27, 2020
CHHOTU @ RAJADHANI Vs. STATE OF MADHYA PRADESH (NOW STATE OF CHHATTISGARH)
January 10, 2020
CHHUNU LAL PATEL Vs. STATE OF CHHATTISGARH
February 12, 2020
CHIEF EXECUTIVE OFFICER NAYA RAIPUR DEVELOPMENT AUTHORITY Vs. JITF WATER INFRASTRUCTURE LTD
September 23, 2020
CHILAKA CHANDRA MOULI REDDY Vs. STATE OF CHHATTISGARH
January 28, 2020
CHOUDHARI Vs. RAMKARAN
September 29, 2020
CHUNNILAL ALIAS MANNA Vs. STATE OF CHHATTISGARH
January 2, 2020
D.D. AHUJA Vs. STATE OF CHHATTISGARH
March 20, 2020
D.P. SHARAF S/O LATE SHRI KHATANAND SHARAF Vs. B. KRISHNAMURTY S/O LATE GUNDA RAO
January 21, 2020
D.P.SARAF Vs. SUB AREA MANAGER, S.E.C.L. RAJGAMAAR PROJECT KORBA
May 29, 2020
D.R. DAYAL Vs. HIGH COURT OF CHHATTISGARH
January 9, 2020
DADHICHI IRON AND STEEL PVT. LTD. Vs. CHHATTISGARH G S T THROUGH PRINCIPAL COMMISSIONER
February 25, 2020
DADURAM Vs. STATE OF CHHATTISGARH
February 10, 2020
DAINI VISHWAKARMA Vs. TARA SINGH YADAV
November 17, 2020
DAITARI MEHER Vs. STATE OF CHHATTISGARH
May 8, 2020
DAKSHIN PURVA MADHYA RAILWAY KULI KALYAN SAMITI Vs. UNION OF INDIA
August 7, 2020
DAL PRATAP SINGH Vs. STATE OF C.G.
May 22, 2020
DAL SAI S/O. LATE VAKIL Vs. AMIKAN, S/O. LATE CHAUDHARI
January 3, 2020
DAMAN SHIKHA Vs. DINESH KUMAR GAJBHIYE
June 9, 2020
DARASMATI Vs. MASAT RAM
February 28, 2020
DASHODA Vs. SEMKUWAR W/O BECHAN SINGH
January 8, 2020
DAU RAM Vs. HIFJUL JAMIL (DIED)
December 7, 2020
DAVENDRA SINHA Vs. STATE OF CHHATTISGARH
September 18, 2020
DAYA RAM Vs. STATE OF CHHATTISGARH
March 3, 2020
DAYANAND RAWANI Vs. STATE OF CHHATTISGARH
February 12, 2020
DAYARAM, SON OF CHAITRAM YADAV Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
March 2, 2020
DCB BANK LIMITED Vs. STATE OF CHHATTISGARH
February 5, 2020
DEEPAK KUMAR CHAKRABORTI Vs. STATE OF CHHATTISGARH
February 24, 2020
DEEPAK KUMAR MANIKPURI Vs. B.N. SHRI NIVASH
November 25, 2020
DEEPAK S/O BEHADUR SINGH Vs. STATE OF CHHATTISGARH
February 12, 2020
DEEPAK SAHU Vs. STATE OF CHHATTISGARH
January 15, 2020
DEEPAK SINGH Vs. STATE OF CHHATTISGARH
November 25, 2020
DEEPAK YADAV Vs. STATE OF CHHATTISGARH
March 5, 2020
DEVANDRA KUMAR SINGH Vs. CHAIRMAN CUM MANAGING DIRECTOR, UNITED INDIA INSURANCE CO. LTD.
January 9, 2020
DEVASHISH TIWARI Vs. STATE OF CHHATTISGARH
February 27, 2020
DEVDUTT Vs. SHASHI VERMA
December 14, 2020
DEVLAL Vs. DAYAVATI
February 12, 2020
DEVLAL DAHARIYA Vs. STATE OF CHHATTISGARH
January 15, 2020
DEVNATH NETAM Vs. STATE OF CHHATTISGARH
March 3, 2020
DEVRAJ SINGH Vs. STATE OF CHHATTISGARH
December 2, 2020
DHAMTARI KRISHI KENDRA Vs. UNION OF INDIA
July 17, 2020
DHANANJAI DHANNA Vs. STATE OF CHHATTISGARH
August 11, 2020
DHANANJAY KUMAR S/O RADHORAM BHAGAT Vs. STATE OF CHHATTISGARH
January 30, 2020
DHANESH YADAV Vs. STATE OF CHHATTISGARH
February 7, 2020
DHANUSH SINGH NETAM Vs. STATE OF CHHATTISGARH
January 13, 2020
DHANUSHRAM Vs. DWARIKA PRASAD
November 25, 2020
DHARAM SINGH BAIGA Vs. STATE OF CHHATTISGARH
October 9, 2020
DHARAM SINGH DHRUW Vs. STATE OF CHHATTISGARH
August 21, 2020
DHARMENDRA CHANDRAVANSHI Vs. SANTOSH KUMAR RANA
June 2, 2020
DHARMPRAKASH BADA Vs. STATE OF CHHATTISGARH
August 31, 2020
DHEERAJ DEWANGAN Vs. STATE OF CHHATTISGARH
August 24, 2020
DHIRAN SINGH Vs. STATE OF CHHATTISGARH
January 10, 2020
DHIRPAL KEWAT Vs. STATE OF CHHATTISGARH
January 26, 2020
DHIRPAL KEWAT Vs. STATE OF CHHATTISGARH
February 26, 2020
DIGDARSHI WOMEN GROUP Vs. STATE OF CHHATTISGARH
September 2, 2020
DILIP KUMAR SHARMA Vs. STATE OF CHHATTISGARH
February 28, 2020
DILIP KUMAR SURYAWANSHI Vs. STATE OF CHHATTISGARH
December 15, 2020
DINARAM Vs. STATE OF CHHATTISGARH
January 21, 2020
DINESH KUMAR Vs. J. K. LAKSHMI CEMENT LIMITED
January 28, 2020
DINESH PRADHAN Vs. STATE OF CHHATTISGARH
August 4, 2020
DIPAK DIWAN Vs. AMIR KHAN
November 23, 2020
DIVISIONAL SPORTS OFFICER, OFFICE OF SUPERINTENDENT OF POLICE JAGDALPUR Vs. UMASHANKAR SAHU
November 2, 2020
DIVYA DEWANGAN Vs. KAMLA BAI
August 28, 2020
DIVYA DEWANGAN Vs. KAMLA BAI
March 20, 2020
DIWAKAR YADAV Vs. STATE OF CHHATTISGARH
November 2, 2020
DR HITESH JAISWAL Vs. STATE OF CHHATTISGARH
July 22, 2020
DR. KISHORE KUMAR CHOUHAN Vs. STATE OF CHHATTISGARH
June 9, 2020
DRONACHARYA SAHU Vs. STATE OF CHHATTISGARH
January 15, 2020
DROPADI BAI, Vs. BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED
November 4, 2020
DULAR SINGH SINHA Vs. STATE OF CHHATTISGARH
November 24, 2020
DUMAR SINGH ALIAS DUMAN LAL BOGA Vs. STATE OF CHHATTISGARH
November 2, 2020
DURGA BAI Vs. MURARI PRASAD
January 15, 2020
DURGA VISHWAS Vs. STATE OF C.G
June 15, 2020
DURGESH SHARMA Vs. STATE OF CHHATTISGARH
December 15, 2020
DURGESH YADAV Vs. STATE OF CHHATTISGARH
November 23, 2020
ESTATE INFRASTRUCTURE CO. RAM MANDIR GROUND OPPOSITE BUS STAND Vs. HINDUSTAN STEELWORKS CONSTRUCTION LTD.
January 7, 2020
FIRAT RAM Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
February 20, 2020
FLY ASH MOVERS (I) PVT LTD Vs. BHILAI STEEL PLANT, STEEL AUTHORITY OF INDIA LIMITED
January 28, 2020
FOOD CORPORATION OF INDIA Vs. STATE OF CHHATTISGARH
February 14, 2020
G.B. SUBBA RAO Vs. STATE OF MADHYA PRADESH
February 12, 2020
GADAUA Vs. BHAGWAN DAS
March 4, 2020
GAINDURAM TEKAM Vs. STATE OF CHHATTISGARH
August 4, 2020
GAJANAND S/O DHANIRAM VERMA Vs. STATE OF MADHYA PRADESH (NOW STATE OF CHHATTISGARH)
February 17, 2020
GAJENDRA NATH SAI Vs. STATE OF CHHATTISGARH
January 7, 2020
GAJENDRA SINGH Vs. STATE OF CHHATTISGARH
May 19, 2020
GAJENDRA SINGH THAKUR Vs. STATE OF CHHATTISGARH
February 6, 2020
GAJJOO Vs. STATE OF CHHATTISGARH
November 2, 2020
GANESH RAM Vs. AMITABH BANDHE
November 3, 2020
GANESH SINGH Vs. STATE OF CHHATTISGARH
November 9, 2020
GANGA BAI (DEAD) Vs. LEELA BAI WIDOW OF DHANESH KUNWAR
November 3, 2020
GANGARAM, S/O PREMLAL DHEEMAR Vs. STATE OF CHHATTISGARH
February 20, 2020
GANNON DUNKERLEY & COMPANY LIMITED Vs. SOUTH EAST CENTRAL RAILWAY
March 23, 2020
GANPAT LAL SAHU Vs. MANRAKHAN KANNAUJE
December 11, 2020
GANPATI CONSTRUCTION Vs. STATE OF CHHATTISGARH
September 14, 2020
GARIB RAM Vs. STATE OF CHHATTISGARH
July 21, 2020
GAYATRI SHARMA Vs. STATE OF CHHATTISGARH
March 5, 2020
GEETA BAI AND ORS. Vs. SURYA BAHADUR YADAV AND ORS.
July 22, 2020
GEETA BAI, WD/O LATE LILEHSWAR DAS Vs. DEVENDRA KUMAR
October 29, 2020
GEETA YADAV Vs. DHANNULAL YADAV
September 18, 2020
GENDURAM Vs. DAGESH KUMAR
August 17, 2020
GENERAL MANAGER (P AND A), NAVBHARAT FUSE CO. PVT. LIMITED Vs. STATE OF CHHATTISGARH AND ORS.
December 10, 2020
GENERAL MANAGER, ADVANI ORLINCON LTD. Vs. ABDUL WAHID,
December 2, 2020
GHANSHYAM CHANDRA Vs. STATE OF CHHATTISGARH
February 4, 2020
GHANSHYAM, Vs. STATE OF CHHATTISGARH
November 24, 2020
GHASIRAM Vs. STATE OF CHHATTISGARH
October 29, 2020
GHUSHU @ BHUKHAN Vs. STATE OF MADHYA PRADHESH (NOW CHHATTISGARH)
January 6, 2020
GIRDHAR Vs. SITARAM
August 24, 2020
GIRDHARI LAL NOTANI Vs. KANDARP SAHU
February 24, 2020
GIRIJA DEVI AGRAWAL Vs. STATE OF CHHATTISGARH
August 27, 2020
GITA Vs. VISHNU KANT TIWARI
December 1, 2020
GOBIND PATEL Vs. STATE OF CHHATTISGARH
May 7, 2020
GOKUL SON OF JHARAN HALBA Vs. SURAJ BAI
January 7, 2020
GOPAL CHOUDHARY Vs. STATE OF CHHATTISGARH
May 8, 2020
GOPAL PRADHAN Vs. STATE OF CHHATTISGARH
July 21, 2020
GOPI SAHU Vs. UMESH KUMAR SAHU
August 5, 2020
GOPICHAND JAISWAL Vs. NINDRA BAI
August 7, 2020
GORELAL SWARNKAR Vs. MOHINI DEVI SWARNKAR
January 24, 2020
GORERAM Vs. STATE OF CHHATTISGARH
August 13, 2020
GOURIBAI Vs. STATE OF M.P. NOW STATE OF CHHATTISGARH
January 6, 2020
GOURISHANKAR AGRAWAL Vs. ANIL KHUBCHANDANI
November 27, 2020
GOUTAM BUDDHA Vs. SATYANARAYAN SHARMA
January 10, 2020
GOVERDHAN TIRKI Vs. STATE OF CHHATTISGARH
January 20, 2020
GOVIND DHRUV Vs. STATE OF CHHATTISGARH
February 17, 2020
GOVINDA BURMAN Vs. STATE OF CHHATTISGARH
August 17, 2020
GRAM PANCHAYAT JAIMURA TAHSIL KHARSIYA Vs. NIRNIDHI
March 12, 2020
GUDA Vs. RAMCHAND
November 25, 2020
GULAB DEVI SINGH Vs. RITESH SINGH
March 6, 2020
GULAB GUPTA S/O DILESHWAR GUPTA (DIED)AND OTHERS Vs. CHANDRASHEKHAR GUPTA S/O GANESH RAM GUPTA
January 20, 2020
GULAB SINGH KHATRI Vs. RAGHUNANDAN PRASAD VERMA
February 27, 2020
GULAM MUSTAFA S/O AABDUL GANI Vs. STATE OF CHHATTISGARH
January 30, 2020
GUN SAGAR Vs. PAWAN KUMAR
March 2, 2020
GYAN SINGH, S/O. HIRA SINGH Vs. GITA AGRAWAL, W/O. ALOK AGRAWAL
January 28, 2020
HARABADI S/O UDDHABA BADI Vs. STATE OF CHHATTISGARH
May 13, 2020
HARE RAM SHARMA Vs. STATE OF CHHATTISGARH
November 18, 2020
HARI MEHAR Vs. STATE OF CHHATTISGARH
May 15, 2020
HARI RAM S/O BALIRAM Vs. RAM RATAN
January 17, 2020
HARI RAM SAHU Vs. BED RAM SAHU
December 8, 2020
HARIHAR CHANDRA BHANJDEO Vs. KRISHANA KUMARI DEVI
February 7, 2020
HARINARAYAN Vs. STATE OF CHHATTISGARH
June 18, 2020
HARIOM RICE MILL PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 14, 2020
HARIRAM AHIRWAR Vs. STATE OF CHHATTISGARH
February 10, 2020
HARISHANKER Vs. STATE OF CHHATTISGARH
February 4, 2020
HARSHA DEWANI Vs. ASHUTOSH GUPTA
August 10, 2020
HARVANSH SINGH Vs. PRATAP SINGH
January 6, 2020
HASIT PRASAD GUPTA Vs. STATE OF CHHATTISGARH
January 30, 2020
HAZI MOHAMMAD NAFEES Vs. REHANA BANO
September 28, 2020
HEERA LAL, S/O BUTAN @ BUTU Vs. FULAWA
January 9, 2020
HEERALAL MAHAWAR Vs. STATE OF CHHATTISGARH
June 22, 2020
HEMANT Vs. STATE OF CHHATTISGARH
January 30, 2020
HEMLAL S/O SHRI RAMESHWAR Vs. STATE OF CHHATTISGARH
April 28, 2020
HEMLAL SAHU Vs. DAYARAM @ DIYAL SHORI
October 20, 2020
HIDMA RAM S/O KOSA Vs. STATE OF CHHATTISGARH
June 1, 2020
HIMMAT SINGH Vs. STATE OF CHHATTISGARH
September 28, 2020
HIMMATLAL PATEL Vs. NEETA BEN
August 24, 2020
HINCHHARAM Vs. SHYAMA BAI
February 3, 2020
HINDUSTAN PETROLEUM CORPORATION LTD Vs. MANISHRAJ
August 24, 2020
HIRA JHARIA Vs. STATE OF CHHATTISGARH
October 9, 2020
HIRAMAN (DEAD) THROUGH LEGAL REPRESENTATIVES Vs. JYOTI PRAKASH, AGED 50 YEARS
February 20, 2020
HIRAMAN LAL HALBA Vs. STATE OF CHHATTISGARH
February 6, 2020
HIRAN DEO PRASAD Vs. STATE OF CHHATTISGARH
September 3, 2020
HOMANLAL HIRWANI Vs. STATE OF CHHATTISGARH
February 28, 2020
HRIDAY RAM PATEL Vs. STATE OF MADHYA PRADESH
January 22, 2020
HUSSAIN KHAN Vs. STATE OF CHHATTISGARH
May 8, 2020
I SQUARE INFRASTRUCTURE AND DEVELOPERS (WRONGLY MENTIONED IN IMPUGNED ORDER AS MR I SKYERS INFRASTRUCTURE AND DEVELOPERS) DISTRICT DURG CHHATTISGARH Vs. STATE OF CHHATTISGARH
September 15, 2020
ICICI LOMBARD Vs. SURENDRA KUMAR SETHI AND ORS.
June 18, 2020
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. ABDUL RAHIM
June 30, 2020
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. MANKUNWAR
August 17, 2020
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. DEEN DAYAL DHIWAR
November 17, 2020
IFFCO TOKIO GENERAL INSURANCE CO. LIMITED Vs. RAJENDRA KUMAR VERMA AND ORS.
July 3, 2020
IFFCO-TOKIO GENERAL INS. CO. LTD. Vs. KAMIN BAI
July 10, 2020
IN REFERENCE STATE OF CHHATTISGARH THROUGH POLICE STATION KHURSIPAR, DURG DISTRICT DURG CHHATTISGARH Vs. RAM SONA S/O GULLI SONA
January 31, 2020
INDAR @ KUTLA Vs. STATE OF CHHATTISGARH
February 6, 2020
INDIAN MEDICAL ASSOCIATION Vs. STATE OF CHHATTISGARH
February 4, 2020
INDIAN OIL CORPORATION LTD Vs. STEEL AUTHORITY OF INDIA
June 9, 2020
INDRADHWAJ RAWATE Vs. PUSHAI BAI
August 20, 2020
INDRESH PATEL Vs. NARAD CHOUDHARI
January 28, 2020
IRFAN QUREASHI Vs. CHHATTISGARH STATE PUBLIC SERVICE COMMISSION
February 7, 2020
ISHA PATLE Vs. STATE OF CHHATTISGARH
December 1, 2020
ISHAMLAL Vs. STATE OF CHHATTISGARH
March 5, 2020
ISHWAR S/O RAM KUMAR SAHU Vs. STATE OF CHHATTISGARH
January 31, 2020
J. P. YADAV Vs. K. D. P. RAO ADDITIONAL CHIEF SECRETARY
March 13, 2020
J.B. CONSTRUCTION COMPANY Vs. SOUTH EASTERN CENTRAL RAILWAY
February 12, 2020
JAGANNATH Vs. JODHAN
March 5, 2020
JAGANNATH Vs. RADHESHYAM
August 19, 2020
JAGATRAM Vs. SUBASO
December 11, 2020
JAGDISH BHURA Vs. CHHATTISGARH STATE ELECTION COMMISSION
March 23, 2020
JAGESHWAR RAM RAJWADE Vs. STATE OF CHHATTISGARH
May 21, 2020
JAI DEO GUPTA Vs. STATE OF CHHATTISGARH
June 12, 2020
JAI KUMAR ANANT Vs. STATE OF CHHATTISGARH
November 24, 2020
JAIBUNNIYAN (SINCE DEAD) Vs. MOHD. SIDHDIK
February 12, 2020
JAILAL PATEL Vs. STATE OF CHHATTISGARH
March 12, 2020
JAIPAL CHOUDHARY Vs. CHHATTISGARH WAKF BOARD
December 14, 2020
JAIPRAKASH GUPTA @ PREM RAGHUNI Vs. STATE OF CHHATTISGARH
January 3, 2020
JAISINGH AGRAWAL AND ORS. Vs. STATE OF CHHATTISGARH AND ORS.
October 27, 2020
JAMUNA PRASAD JAISWAL Vs. STATE OF CHHATTISGARH
February 17, 2020
JAMUNA PRASAD S/O GOVERDHAN Vs. STATE OF CHHATTISGARH
March 5, 2020
JANAKI BAI Vs. RAMKI BAI
May 21, 2020
JANKI BAI Vs. SANDEEP KUMAR
October 12, 2020
JANKIRAM Vs. STATE OF CHHATTISGARH
March 5, 2020
JASPAL BAGH YADAV Vs. STATE OF CHHATTISGARH
December 3, 2020
JATIN AKASH SINGH Vs. STATE OF CHHATTISGARH
June 9, 2020
JAYDEV BHOI Vs. STATE OF CHHATTISGARH
August 4, 2020
JAYSINGH BAGHEL Vs. NARENDRA KOSHLE
June 9, 2020
JEEVAN DASH S/O. JAMULDASH SATNAMI Vs. STATE OF CHHATTISGARH
January 30, 2020
JETHU RAM Vs. STATE OF MADHYA PRADESH NOW STATE OF CHHATTISGARH
January 10, 2020
JHADU AND ORS. Vs. VIRENDRA BAHADUR SINGH AND ORS.
March 6, 2020
JHANAK LAL Vs. STATE OF MADHYA PRADESH
February 13, 2020
JHULLA Vs. SATYANARAYAN
September 17, 2020
JIGESHWAR PRASAD DESHMUKH Vs. DEV SINGH
August 28, 2020
JINDAL STEEL & POWER LIMITED Vs. STATE OF CHHATTISGARH.
January 21, 2020
JITENDRA KUMAR SAHU Vs. KISHAN CHAND PANJWANI
March 13, 2020
JOT KUNWAR Vs. TULSIGIRI
August 26, 2020
JUGAL SIDAR Vs. STATE OF CHHATTISGARH
October 9, 2020
JUKHTIYAR Vs. ANANDRAM
January 2, 2020
JUMERAT KHAN Vs. STATE OF CHHATTISGARH
May 19, 2020
JYOTI AGRAWAL WD/O LATE RUPESH AGRAWAL Vs. INDU BAI WD/O DEVENDRA KUMAR AGRAWAL
January 7, 2020
JYOTI BAJAJ Vs. STATE OF CHHATTISGARH
February 6, 2020
K. K. GUPTA Vs. STATE OF CHHATTISGARH
January 15, 2020
K. RAJESHDAS MANIKPURI Vs. STATE OF CHHATTISGARH
March 6, 2020
K.K. VASHISHTH Vs. STATE OF CHHATTISGARH
February 11, 2020
K.P. SUGANDH LTD Vs. STATE OF CHHATTISGARH
March 16, 2020
KAILASH AGRAWAL Vs. GANESH RAM PORTE
February 27, 2020
KAILASH PAL Vs. STATE OF CHHATTISGARH
September 14, 2020
KAILASH S/O SONU RAM Vs. REVTI WD/O LATE TRILOCHAN MAHKUL
January 24, 2020
KAJAL SHARMA Vs. STATE OF CHHATTISGARH
May 18, 2020
KALAM SAI, Vs. STATE OF CHHATTISGARH
January 30, 2020
KALASH RAM BHOI Vs. STATE OF CHHATTISGARH
October 12, 2020
KALESHREE BAI WD/O LATE BHURWA RAJPUT Vs. LAXMAN
March 4, 2020
KALYAN TOLL INFRASTRUCTURE LTD Vs. U. P. STATE CONSTRUCTION AND INFRASTRUCTURE DEVELOPMENT CORPORATIO LIMITED
March 23, 2020
KALYAN TOLL INFRASTRUCTURE LTD. Vs. U.P. STATE CONSTRUCTION AND INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED
March 23, 2020
KAMAL BAGHEL @ KAMLU S/O GUJALI BAGHEL @ PANDRU Vs. STATE OF CHHATTISGARH
August 28, 2020
KAMAL BIRHA Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
January 10, 2020
KAMESHWAR PRASAD GUPTA Vs. SAMSUDDIN
February 28, 2020
KAMLAKANT DANI Vs. STATE OF CHHATTISGARH
April 27, 2020
KAMLESH SINGH GOND Vs. STATE OF CHHATTISGARH
February 25, 2020
KANAHIYA Vs. STATE OF CHHATTISGARH
September 18, 2020
KANCHAN SINGH Vs. STATE OF CHHATTISGARH
February 20, 2020
KANHAIYA LAL Vs. STATE OF MADHYA PRADESH
May 21, 2020
KANHAIYA LAL AGRAWAL Vs. STATE OF CHHATTISGARH AND ORS.
July 22, 2020
KANHAIYA LAL AGRAWAL Vs. STATE OF CHHATTISGARH
July 22, 2020
KAPIL DAS MAHANT Vs. STATE OF CHHATTISGAR
February 13, 2020
KASHYAP KUMAR PATEL Vs. STATE OF CHHATTISGARH
February 3, 2020
KASTURCHAND LODHA Vs. STATE OF CHHATTISGARH
November 6, 2020
KAUSHALIYA DEVI Vs. ANGIRA PRASAD DWIVEDI
May 20, 2020
KAVIRAM SAHU Vs. STATE OF CHHATTISGARH
June 5, 2020
KAVIRAM SAHU @ KAVI SAHU Vs. STATE OF CHHATTISGARH
May 5, 2020
KESHAV LAL Vs. KANHAIYA LAL
September 17, 2020
KESHAV PRASAD RATHORE Vs. ARADHANA
January 16, 2020
KEWAT MACHUAA FEMALE SELF HELF GROUP Vs. STATE OF CHHATTISGARH
September 16, 2020
KHADANAND PATANWAR S/O LATE RAMPYARE PATANWAR Vs. STATE OF CHHATTISGARH
January 8, 2020
KHAGENDRA SHARMA Vs. STATE OF CHHATTISGARH
June 17, 2020
KHALID MEMON Vs. STATE OF CHHATTISGARH
May 20, 2020
KHEDURAM SAHU Vs. AGASIYA BAI SAHU
March 16, 2020
KHEMESHWAR PANIGRAHI Vs. PRADEEP KUMAR KASHYAP
September 15, 2020
KHEMRAJ KURRE Vs. STATE OF CHHATTISGARH
October 1, 2020
KHILENDRA @ KHILANAND @ LABHLY VERMA Vs. STATE OF CHHATTISGARH
May 8, 2020
KHIRU S/O LATE TEPSI (DIED) Vs. MINI BEWA W/O LATE JOHAN.
February 5, 2020
KIRAN DEVI AGRAWAL Vs. STATE OF CHHATTISGARH
February 4, 2020
KIRAN KHANDELWAL Vs. ASHOK NISHAD
October 9, 2020
KISHORI PATHAK WD/O LATE SANJEEV PATHAK Vs. LUDARU RAM MOURYA
October 6, 2020
KISMAIT Vs. SUNDAR SAY
February 26, 2020
KISMANT BAI Vs. INDRA BHAN SINGH
August 17, 2020
KRANTI KUMAR Vs. KU.KIRAN SHRIVASTAVA
January 9, 2020
KRISHI SHIKSHAN ASSOCIATION RAIPUR Vs. STATE OF CHHATTISGARH
November 25, 2020
KRISHI UPAJ MANDI, KAWARDHA Vs. SHASHI PRABHA DEVI
August 28, 2020
KRISHNA BAI Vs. PRIYA THAKRE
February 24, 2020
KRISHNA KUMAR CHANDRAKAR. Vs. BHIM PRASAD (DECEASED)
September 14, 2020
KRISHNA KUMAR TIWARI Vs. STATE OF CHHATTISGARH
October 16, 2020
KULDEEP SINGH SAINI Vs. STATE OF CHHATTISGARH
July 17, 2020
KUMAR JOGI Vs. STATE OF CHHATTISGARH
August 16, 2020
KUMARI DEVI Vs. PRADEEP KUMAR
February 11, 2020
KUMARI SUDAMA @ RANI KEWAT Vs. STATE OF CHHATTISGARH
March 5, 2020
KUNDAN SINGH THAKUR Vs. UNION OF INDIA
January 30, 2020
KUNJ RAM Vs. STATE OF CHHATTISGARH
February 28, 2020
LAJPATRAI SHANDEY Vs. STATE OF CHHATTISGARH
May 19, 2020
LAKHAN LAL Vs. STATE OF CHHATTISGARH
March 5, 2020
LAKHAN LAL (DEAD)AND OTHERS Vs. DHAN SINGH KANWAR
January 27, 2020
LAKHAN SUBODH S/O ADHAR SUBODH Vs. STATE OF CHHATTISGARH
February 5, 2020
LAKHANU SAHU Vs. STATE OF CHHATTISGARH
November 9, 2020
LAL CHAND Vs. STATE OF CHHATTISGARH
February 4, 2020
LALATI BAI, W/O MAN SINGH VERMA Vs. SUKDEO VERMA
March 9, 2020
LALI Vs. STATE OF CHHATTISGARH
February 17, 2020
LALIT KUMAR SAHU Vs. STATE OF CHHATTISGARH
January 3, 2020
LALLU Vs. STATE OF CHHATTISGARH
May 22, 2020
LALLU CHOUHAN S/O DASRATH CHOUHAN Vs. STATE OF CHHATTISGARH
January 30, 2020
LATE MAHANTA Vs. ASHISH DAS
August 5, 2020
LATEL Vs. STATE OF CHHATTISGARH
March 5, 2020
LATELRAJ SURYAWANSHI S/O PUSAU SURYAWANSHI Vs. HORI LAL TAMBOLI
June 3, 2020
LAXMAN LAL SHARAF Vs. STATE OF CHHATTISGARH
February 14, 2020
LAXMI DEVI Vs. STATE OF CHHATTISGARH
July 9, 2020
LAXMI KAUSHIK Vs. STATE OF CHHATTISGARH
September 15, 2020
LAXMI PRASAD Vs. STATE OF CHHATTISGARH
August 17, 2020
LAXMIKANT SAHU @ GOLU Vs. STATE OF CHHATTISGARH
January 6, 2020
LEENA SHRIVASTAVA Vs. STATE OF CHHATTISGARH
November 6, 2020
LIFE INSURANCE CORPORATION OF INDIA Vs. MANOJ KUMAR JAIN
July 2, 2020
LIFE INSURANCE CORPORATION OF INDIA Vs. DHANYA KUMAR JAIN
July 2, 2020
LOKESH AGRAWAL Vs. STATE OF CHHATTISGARH
May 8, 2020
LOKNATH Vs. HARISHCHANDRA
February 24, 2020
LOKNATH Vs. LEKHRAM SAHU
December 1, 2020
LOYOLA SCHOOL Vs. STATE OF CHHATTISGARH
March 16, 2020
LURAN SINGH @ NURAN Vs. STATE OF CHHATTISGARH
November 4, 2020
M.L. TAMBOLI Vs. DIRECTOR AGRICULTURE, DEPARTMENT OF VINDHYACHAL BHAVAN, BHOPAL
March 19, 2020
M/S CSK TECHNOLOGIES Vs. SOUTH EASTERN COALFIELDS LIMITED
June 18, 2020
M/S S.M.C. POWER GENERATION LTD Vs. DILIP BHAI PATEL
May 15, 2020
M/S VEDANT CONSTRUCTION Vs. STATE OF CHHATTISGARH
February 14, 2020
M/S VICON DEVELOPERS PVT. LTD. Vs. SANJAY SHRIMAL
June 8, 2020
M/S. KALYAN TOLL INFRASTRUCTURE LTD. Vs. BILASPUR SMART CITY LIMITED
July 9, 2020
M/S. KEDIA TRADING COMPANY Vs. STATE OF CHHATTISGARH
March 20, 2020
M/S. SHANTI ENGGICON PRIVATE LIMITED Vs. STATE OF CHHATTISGARH
July 20, 2020
MAA TARINI TRADERS Vs. STATE OF CHHATTISGARH
February 24, 2020
MADAIYA Vs. STATE OF CHHATTISGARH
March 5, 2020
MADAN SINGH Vs. STATE OF CHHATTISGARH
November 9, 2020
MADHAV KULDEEP Vs. STATE OF CHHATTISGARH
November 19, 2020
MADHU KANDRA Vs. STATE OF CHHATTISGARH
May 15, 2020
MAHA SINGH Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
May 19, 2020
MAHADEV SAHU Vs. YOGESHWAR @ YADRAM SAHU
September 14, 2020
MAHADEV TRANSPORT Vs. RAJKUMARI SIDAR WD/O LATE HARI PRASAD SIDAR
November 18, 2020
MAHAJAN Vs. STATE OF CHHATTISGARH
January 30, 2020
MAHALAXMI SWA-SAHAYATA SAMUH SAMUH DURGAPUR Vs. STATE OF CHHATTISGARH
March 20, 2020
MAHAR SINGH S/O MANSHARAM NURETI Vs. STATE OF CHHATTISGARH
February 17, 2020
MAHAVIR SINGH RATHORE Vs. JASBIR SINGH
March 4, 2020
MAHENDRA RAM Vs. STATE OF CHHATTISGARH
March 2, 2020
MAHENDRA VAISHNAV Vs. STATE OF CHHATTISGARH
February 28, 2020
MAHESH KASHYAP Vs. STATE OF CHHATTISGARH
September 30, 2020
MAHESH NACHRANI Vs. UNION OF INDIA
September 14, 2020
MAHESHWAR SINHA Vs. STATE OF CHHATTISGARH
September 21, 2020
MAHIPAL SINGH Vs. STATE OF CHHATTISGARH
May 8, 2020
MAHRAJ SINGH Vs. RAGHUVIR SINGH
January 6, 2020
MAHRIN BAI Vs. RELIANCE GENERAL INSURANCE CO LTD
July 3, 2020
MAKHAN LAL CHANDRAKAR Vs. STATE OF CHHATTISGARH
August 21, 2020
MAMTA SHARMA Vs. STATE OF CHHATTISGARH
April 13, 2020
MAN SINGH MARKAM Vs. STATE OF CHHATTISGARH
October 8, 2020
MANAK CHAND Vs. STATE OF CHHATTISGARH
March 5, 2020
MANBODH Vs. BUDHA
July 1, 2020
MANBOTH Vs. STATE OF CHHATTISGARH
January 30, 2020
MANDRA NAGESH Vs. STATE OF CHHATTISGARH
October 12, 2020
MANGAL COMMERCIAL PVT. LTD. Vs. UNION OF INDIA
February 11, 2020
MANGAL DUBEY MEMORIAL EDUCATION SOCIETY Vs. RAVI SHANKAR SHUKLA UNIVERSITY
May 20, 2020
MANGAL SINGH MARKAM Vs. STATE OF CHHATTISGARH
March 12, 2020
MANGLA URAON Vs. HAZARI URAON
November 27, 2020
MANGTU RAM SAHU Vs. YOGENDRA KUMAR DHEEWAR
February 18, 2020
MANIK LAL DAHARIYA Vs. STATE OF CHHATTISGARH
September 17, 2020
MANISH TIWARI Vs. STATE OF CHHATTISGARH
November 25, 2020
MANIYAR SAI Vs. JANGI BAI
February 19, 2020
MANIYAR SAI AND ORS. Vs. JANGI BAI AND ORS.
February 19, 2020
MANJU TIWARI Vs. ARUN KUMAR TIWARI
January 29, 2020
MANJULA DEWANGAN Vs. STATE OF CHHATTISGARH
June 26, 2020
MANKUNWAR VERMA Vs. SURENDRA KUMAR CHHABDA
May 20, 2020
MANOHAR LAL RAJ Vs. MUNICIPAL CORPORATION, BILASPUR
August 18, 2020
MANOHAR, S/O DAYARAM NAI Vs. DAYARAM, S/O KEJAU (DEAD)
January 21, 2020
MANOJ Vs. STATE OF CHHATTISGARH
November 5, 2020
MANOJ AGRAWAL Vs. STATE OF CHHATTISGARH
June 29, 2020
MANOJ BAGH S/O RAJU BAGH Vs. STATE OF CHHATTISGARH
August 27, 2020
MANOJ KUMAR Vs. STATE OF M.P. (NOW C.G.)
September 16, 2020
MANOJ KUMAR S/O KABADU DAS Vs. SARSWATI DEVI SINHA W/O YADUNANDAN SINHA
January 6, 2020
MASORAM Vs. STATE OF CHHATTISGARH
July 2, 2020
MAYA RAM SUMAN Vs. STATE OF CHHATTISGARH
May 8, 2020
MAYANK BARETH Vs. STATE OF CHHATTISGARH
May 3, 2020
MAYANK BARETH Vs. STATE OF CHHATTISGARH
June 3, 2020
MAYARAM Vs. RAGHUWAR
July 15, 2020
MD. EKRAMUDDIN Vs. STATE OF CHHATTISGARH
September 29, 2020
MEENA BAI YADAV Vs. MAHABALI YADAV (DIED AND DELETED)
February 18, 2020
MIKI MEMORIAL TRUST Vs. STATE OF CHHATTISGARH
February 7, 2020
MIKI MEMORIAL TRUST A TRUST REGISTERED Vs. STATE OF CHHATTISGARH
March 20, 2020
MILAN SAHU Vs. STATE OF CHHATTISGARH
August 7, 2020
MILVANTEEN BAI Vs. DEVKIBAI
February 14, 2020
MIN Vs. STATE OF CHHATTISGARH
June 17, 2020
MISS SAJIDA KHAN Vs. STATE OF CHHATTISGARH
October 7, 2020
MISS SAJIDA KHAN Vs. STATE OF CHHATTISGARH
November 19, 2020
MITHILA BAI DHRUVE Vs. PANCHURAM GOND
November 6, 2020
MITTHU DAS Vs. KHAGRAJ SINGH
November 26, 2020
MO. WASIM Vs. SHEIKH KABIR QURESHI
November 20, 2020
MOH ANASH RIZVI Vs. STATE OF CHHATTISGARH
December 8, 2020
MOHAMMAD AZIM Vs. DAUDI BOHRA JAMAT SOLE TRUSTY HIS HOLINESS SAIYADANA DR MOHAMMAD BURHANUDDIN MANAGING COMMITTEE
March 13, 2020
MOHAMMAD IMRAN MEMAN Vs. STATE OF CHHATTISGARH
November 26, 2020
MOHAMMED SAJID SHAH Vs. STATE OF CHHATTISGARH
June 29, 2020
MOHAN LAL Vs. FIRANTIN BAI,
September 15, 2020
MOHAN PRODUCTS PVT LTD Vs. STATE BANK OF INDIA
May 18, 2020
MOHAN SINGH Vs. STATE OF CHHATTISGARH
November 2, 2020
MOHD ARIF Vs. STATE OF CHHATTISGARH
November 9, 2020
MOHD JAMEEL Vs. STATE OF CHHATTISGARH
February 10, 2020
MOHD. ASHRAF KHAN Vs. NAJMA BANO
January 21, 2020
MOHD. IRSHAD, S/O MOHD. SALAUDDIN Vs. STATE OF CHHATTISGARH
March 13, 2020
MOHIT GUPTA Vs. STATE OF CHHATTISGARH
September 15, 2020
MOHIT KUMAR Vs. ASHOK KUMAR TIWARI
May 20, 2020
MOHSINE MILLAT UNANI MEDICAL COLLEGE Vs. UNION OF INDIA
June 2, 2020
MOTILAL Vs. JHAMMAN
July 16, 2020
MOTILAL AGRAWAL Vs. SHIV KUMAR AGRAWAL
February 6, 2020
MUKESH DEWANGAN Vs. SURESH KUMAR
December 14, 2020
MUKESH DUBEY Vs. STATE OF CHHATTISGARH
June 2, 2020
MUKESH KUMAR BAJAJ Vs. STATE OF CHHATTISGARH
February 12, 2020
MUKESH MISHRA Vs. STATE OF C.G.
December 11, 2020
MUKESH SINGH BAGHEL S/O PAGERAM BAGHEL Vs. STATE OF CHHATTISGARH
August 19, 2020
MULCHAND DEWANGAN Vs. STATE OF CHHATTISGARH
August 10, 2020
MUNICIPAL CORPORATION BILASPUR Vs. DEVIDAS
September 17, 2020
MUNICIPAL CORPORATION JAGDALPUR THROUGH MUNICIPAL COMMISSIONER Vs. GAGAN
March 4, 2020
MUNNA SINGH S/O LATE RAI SINGH DHANUHAR Vs. STATE OF CHHATTISGARH
January 14, 2020
MUSTAK KHAN Vs. NAIMA KHATUN
February 24, 2020
NAGESHWAR KUSHWAHA Vs. STATE OF CHHATTISGARH
January 16, 2020
NAGINA DEVI Vs. MD. DASTGIR,
November 6, 2020
NAHID AAFREEN Vs. STATE OF CHHATTISGARH
June 8, 2020
NAND KISHORE CHOUBEY Vs. MANIRAM S/O GOVARDHAN
January 14, 2020
NAND LAL RAI Vs. STATE OF CHHATTISGARH
January 10, 2020
NANDA RAIKAR Vs. CHAIN LAL
November 5, 2020
NANDINI MANIKPURI Vs. STATE OF CHHATTISGARH
February 6, 2020
NANDKUMAR Vs. STATE OF CHHATTISGARH
October 12, 2020
NANDLAL NAVRANG Vs. STATE OF CHHATTISGARH
September 15, 2020
NANKU Vs. BHEEKHU RAM
December 11, 2020
NARAYAN Vs. NETRAM AND ORS.
March 6, 2020
NARENDRA KUMAR MISHRA Vs. STATE OF MADHYA PRADESH (NOW CG)
January 6, 2020
NARENDRA KUMAR TIWARI Vs. BENI MADHAV SINGH
November 4, 2020
NARESH CHANDRA GUPTA Vs. STATE OF CHHATTISGARH
September 15, 2020
NARHARI SAHU Vs. STATE OF CHHATTISGARH
November 26, 2020
NARMADA PRASAD RAJESH KUMAR Vs. KAILASH CHAND RAMESH KUMAR
June 25, 2020
NARSINGH BARETH Vs. PARVATI DEVI
September 30, 2020
NASEEM WARSI Vs. STATE OF CHHATTISGARH
May 19, 2020
NATHO MANJHI Vs. STATE OF CHHATTISGARH
October 28, 2020
NATIONAL INSURANCE CO. LTD. Vs. SOFIYA DE SILBHA D/O LAO DE SILBHA
January 9, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. GOVIND KUMAR
February 27, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. KHORIN BAI SORI WIDOW SUKDEV SORI
September 3, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. RAM SING BANJARE
November 19, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. AVINASH NAG
August 7, 2020
NAZIM ANSARI Vs. UMESH KUMAR MINJ
February 18, 2020
NEELAM JAISWAL W/O SHASHANK JAISWAL Vs. SHASHANK JAISWAL S/O RADHESHYAM
January 28, 2020
NEELU Vs. STATE OF CHHATTISGARH
February 6, 2020
NEHA SAHU Vs. STATE OF CHHATTISGARH
June 11, 2020
NEHA SINGH Vs. SAJAN RAGHVAN
January 28, 2020
NEMICHAND KESHARWANI Vs. UNION OF INDIA
March 2, 2020
NEW INDIA ASSURANCE CO. LTD. Vs. ASTU RAM
August 17, 2020
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SURENDRA PATEL
July 15, 2020
NIDA US SAHR Vs. STATE OF CHHATTISGARH
March 13, 2020
NIKHIL KUMAR SUSHMAKAR Vs. STATE OF CHHATTISGARH
February 5, 2020
NILESH KASHYAP Vs. STATE OF C.G.
February 11, 2020
NILESH KUMAR YADAV Vs. STATE OF CHHATTISGARH
March 16, 2020
NILIMA BADGE W/O KRISHNA PANDEY Vs. STATE OF CHHATTISGARH
January 8, 2020
NILIMA JANARDAN Vs. RAJKUMARI MAGRE
May 20, 2020
NIRANJAN LAL AGRAWAL Vs. COAL INDIA LIMITED
November 27, 2020
NIRBAI W/O PARAS RAM SAHU Vs. STATE OF CHHATTISGARH
January 3, 2020
NIRMAL KUMAR JHADI Vs. STATE OF CHHATTISGARH
December 7, 2020
NURUL HUQE Vs. CHAIT RAM
November 4, 2020
NUTAN ISPAT AND POWER PRIVATE LIMITED Vs. STATE OF CHHATTISGARH
February 28, 2020
NUVUCO VISTAS CORPORATION LIMITED Vs. STATE OF CHHATTISGARH
February 14, 2020
OM PRAKASH Vs. STATE OF CHHATTISGARH
August 25, 2020
OM PRAKASH DHIRHE Vs. STATE OF CHHATTISGARH
October 14, 2020
OM PRAKASH KURRE Vs. STATE OF CHHATTISGARH
May 22, 2020
OM PRAKASH PANDEY Vs. STATE OF CHHATTISGARH
November 25, 2020
OM VERMA @ CHANDRAKAR Vs. STATE OF CHHATTISGARH
February 20, 2020
OMKAR GUPTA Vs. STATE OF CHHATTISGARH
August 4, 2020
OMKAR NISHAD @ AKASH Vs. STATE OF CHHATTISGARH
September 15, 2020
ORIENTAL INSURANCE CO LTD Vs. JUGESHWARI
October 7, 2020
ORIENTAL INSURANCE CO LTD Vs. RAMKUMAR
August 26, 2020
ORIENTAL INSURANCE CO. LTD. Vs. SOMAR SAI
September 17, 2020
ORIENTAL INSURANCE CO. LTD. Vs. VIVEK GIRI
September 22, 2020
ORIENTAL INSURANCE COMPANY LIMITED Vs. KHEL SINGH AND ORS.
August 4, 2020
ORIENTAL INSURANCE COMPANY LIMITED Vs. NITAICHANDRA SAHA
September 17, 2020
ORIENTAL INSURANCE COMPANY LTD Vs. PARWATI SHARMA
June 9, 2020
ORIENTAL INSURANCE COMPANY LTD Vs. SANIYARO BAI
September 16, 2020
ORIENTAL INSURANCE COMPANY LTD. Vs. ACHHEY LAL. S/O BABULAL GUPTA
January 17, 2020
ORIENTAL INSURANCE COMPANY LTD. Vs. VIDYAWATI AND ORS.
June 23, 2020
P. K. GUPTA Vs. STATE OF CHHATTISGARH
January 17, 2020
P.S.CHOUHAN Vs. STATE OF CHHATTISGARH
February 28, 2020
PADUM LAL PATEL Vs. STATE OF CHHATTISGARH
March 5, 2020
PANDESHWAR SAI Vs. STATE OF CHHATTISGARH
December 17, 2020
PANNALAL SWARNKAR Vs. RAJKUMAR SONI
February 4, 2020
PAPPI @ JAGDISH TAMBE Vs. STATE OF CHHATTISGARH
January 30, 2020
PAPPU RATRE Vs. STATE OF CHHATTISGARH
October 1, 2020
PARAS SINGH Vs. STATE OF CHHATTISGARH
July 1, 2020
PARASRAM SAHU Vs. STATE OF CHHATTISGARH
January 31, 2020
PARASRAM SAHU Vs. STATE OF CHHATTISGARH
August 14, 2020
PARDESHI RAM Vs. STATE OF CHHATTISGARH
June 4, 2020
PARDESHI RAM BHOI Vs. PANDIT RAVISHANKAR SHUKLA UNIVERSITY, RAIPUR
September 15, 2020
PARMANAND JAMRE Vs. STATE OF CHHATTISGARH
September 29, 2020
PARMESHWAR RAJWADE Vs. STATE OF CHHATTISGARH
February 17, 2020
PARMESHWAR RAM Vs. STATE OF CHHATTISGARH
November 3, 2020
PARSU RAM MANJHI Vs. STATE OF CHHATTISGARH
February 20, 2020
PARVATI BAI Vs. STATE OF CHHATTISGARH
September 28, 2020
PARWATI Vs. DANPATRA SINGH
July 13, 2020
PAWAN KASHYAP Vs. SONI KASHYAP
June 29, 2020
PAWAN KUMAR MESHRAM Vs. STATE OF CHHATTISGARH
January 16, 2020
PEELAK RAM GOEL Vs. JAYSU
January 23, 2020
PEELAK RAM GOEL (DIED)AND OTHERS Vs. JAYSU, S/O CHHATLAL
January 23, 2020
PHOOL SINGH Vs. STATE OF CHHATTISGARH
September 14, 2020
PHOOLCHAND Vs. STATE OF MADHYA PRADESH
February 6, 2020
PHUL BAI (DEAD) THROUGH LRS. Vs. SAMARU RAM SAHU
December 17, 2020
PINGLA BHATT Vs. STATE OF CHHATTISGARH
September 16, 2020
PIYUSH CHANDRAKAR Vs. STATE OF CHHATTISGARH AND ORS.
May 22, 2020
POONAM SETHI Vs. UNION OF INDIA
September 14, 2020
PRABHAKAR GWAL Vs. STATE OF CHHATTISGARH
August 17, 2020
PRABHAT KUMAR Vs. DEVI SINGH
July 9, 2020
PRACHI TULSYAN Vs. STATE OF CHHATTISGARH
November 5, 2020
PRADEEP AGRAWAL Vs. NEELCHAND KAUSHIK
August 19, 2020
PRADEEP CHOUBEY @ MAHARAJ S/O MAHENDRA PRASAD CHOUBEY Vs. STATE OF CHHATTISGARH
February 20, 2020
PRADESH LIPIK VARG SHASKEEYA KARMACHARI SANGH A REGISTERED EMPLOYEES UNION Vs. STATE OF CHHATTISGARH
November 3, 2020
PRAKASH GHRITLAHRE Vs. STATE OF CHHATTISGARH
October 9, 2020
PRAKASH GUPTA Vs. STATE OF CHHATTISGARH
March 12, 2020
PRAKASH TIWARI Vs. STATE OF CHHATTISGARH
February 24, 2020
PRAKHARKANT AGRAWAL Vs. STATE OF CHHATTISGARH
June 24, 2020
PRAMOD KUMAR NIRMALKAR Vs. STATE OF CHHATTISGARH
September 17, 2020
PRAMOD KUMAR TIWARI Vs. PREETI TIWARI
January 27, 2020
PRAMOD WASNIK Vs. ANITA WASNIK
February 19, 2020
PRASHANT MANDAL Vs. STATE OF CHHATTISGARH
July 1, 2020
PRASHANT PARAKH Vs. SUBHASH CHOUDHARY
February 27, 2020
PRASHANT RAI Vs. STATE OF CHHATTISGARH
October 12, 2020
PRATAPSINGH S/O DARASINGH Vs. STATE OF CHHATTISGARH
April 20, 2020
PRATIMA NAYAK Vs. STATE OF CHHATTISGARH
November 3, 2020
PRAYAG PRASAD, Vs. SOUTH EASTERN COAL FIELDS LIMITED
November 24, 2020
PREETI SHARMA, Vs. STATE OF CHHATTISGARH
November 23, 2020
PREM SAI CHERWA Vs. STATE OF CHHATTISGARH
October 14, 2020
PREM SINGH PAIKARA Vs. STATE OF CHHATTISGARH
November 27, 2020
PREMLAL NETAM Vs. STATE OF CHHATTISGARH
September 22, 2020
PRITPAL BELCHANDAN Vs. STATE OF CHHATTISGARH
December 9, 2020
PRIYANKA LAHRE Vs. STATE OF CHHATTISGARH
December 3, 2020
PRIYANKA SHUKLA Vs. MUNICIPAL CORPORATION, BILASPUR
June 18, 2020
PUNEET RAM SAHU Vs. PUNNIBAI
March 9, 2020
PUNIRAM SHRIVAS Vs. STATE OF CHHATTISGARH
March 23, 2020
PURANIK CHANDRAKAR Vs. JIVRAKHAN CHANDRAKAR
September 14, 2020
PURANJAI PANDEY Vs. GOPI RAM
February 20, 2020
PURSHOTTAM JHA Vs. RAJENDRA SHARMA
January 21, 2020
PURUSHOTTAM Vs. STATE OF CHHATTISGARH
March 23, 2020
PURUSHOTTAM SINGH THAKUR Vs. CHANDRA SHEKHAR
September 15, 2020
PUSHPA BAI Vs. TULSI RAM
January 17, 2020
PUSHPAWATI Vs. STATE OF CHHATTISGARH
February 13, 2020
PYARE LAL Vs. RAM GOPAL
February 12, 2020
PYARE LAL BAIGA Vs. STATE OF CHHATTISGARH
October 12, 2020
R. N. GUPTA Vs. STATE OF CHHATTISGARH
June 23, 2020
R.N. PARIDHA Vs. STATE OF CHHATTISGARH
June 19, 2020
RADHA KRISHNA MANDIR VILLAGE SIDHORI Vs. RAMKHILAWAN SAHU S/O LATE GABHRURAM SAHU
January 28, 2020
RADHE SHYAM KHEMKA Vs. RAJU YADAV ALIAS RAM KUMAR
November 19, 2020
RADHELAL JAISWAL Vs. STATE OF CHHATTISGARH
March 20, 2020
RADHESHAYAM Vs. SHIVPRASAD,
September 14, 2020
RADHESHYAM Vs. MALEJ
August 10, 2020
RADHESHYAM AGRAWAL Vs. STATE OF CHHATTISGARH
July 20, 2020
RADHESHYAM HARMUKH Vs. SITARAM HARMUKH
January 28, 2020
RADHESHYAM YADAV S/O BALDAU YADAV Vs. STATE OF CHHATTISGARH
January 10, 2020
RADHIKA SAHU Vs. MANISH KUMAR AGRAWAL
November 9, 2020
RAEESA ANSARI Vs. STATE OF CHHATTISGARH
February 6, 2020
RAGHVENDRA NARVARIYA Vs. STATE OF CHHATTISGARH
January 17, 2020
RAHUL GUPTA Vs. STATE OF CHHATTISGARH
October 9, 2020
RAHUL RANGARI Vs. STATE OF CHHATTISGARH
October 9, 2020
RAJ DEWANGAN @ RAJU Vs. STATE OF CHHATTISGARH
March 5, 2020
RAJ GAURAV GOEL Vs. CHHATTISGARH STATE POWER DISTRIBUTION CO. LTD.
July 3, 2020
RAJ SHEKHAR PALIWAL Vs. STATE OF CHHATTISGARH
March 20, 2020
RAJA NAYKAR Vs. STATE OF CHHATTISGARH
December 4, 2020
RAJA SONKAR Vs. STATE OF CHHATTISGARH
June 8, 2020
RAJBHAN SAHU Vs. STATE OF CHHATTISGARH
January 6, 2020
RAJEEV DUBEY Vs. STATE OF CHHATTISGARH
December 9, 2020
RAJENDRA Vs. STATE OF CHHATTISGARH
May 22, 2020
RAJENDRA AGRAWAL Vs. OMKAR SINGH
September 2, 2020
RAJENDRA KUMAR BHARADWAJ Vs. STATE OF CHHATTISGARH
September 14, 2020
RAJENDRA PRASAD GUPTA Vs. STATE OF CHHATTISGARH
November 3, 2020
RAJENDRA PRASAD JAIN Vs. SURESHCHAND JAIN
November 26, 2020
RAJESH AGRAWAL Vs. STATE OF CHHATTISGARH
August 5, 2020
RAJESH AGRAWAL Vs. STATE OF CHHATTISGARH
February 27, 2020
RAJESH KOTHARI Vs. STATE OF CHHATTISGARH
January 10, 2020
RAJESH KUJUR Vs. STATE OF CHHATTISGARH
December 10, 2020
RAJESH KUMAR Vs. STATE OF CHHATTISGARH THROUGH
January 23, 2020
RAJESH KUMAR KASHYAP Vs. STATE OF CHHATTISGARH
September 29, 2020
RAJESH KUMAR MISHRA Vs. GENERAL MANAGER, CENTRAL ELECTRICAL & MECHANICAL WORKSHOP
January 9, 2020
RAJESH SAKUJA Vs. SMT.ASHA DEVI CHOUHAN
January 7, 2020
RAJESH SINGH RANA Vs. STATE OF CHHATTISGARH
August 5, 2020
RAJESH SONI Vs. STATE OF MADHYA PRADESH
May 19, 2020
RAJESH SONI Vs. STATE OF CHHATTISGARH
February 7, 2020
RAJESH TANDI Vs. STATE OF CHHATTISGARH
February 26, 2020
RAJESH URAON Vs. STATE OF CHHATTISGARH
May 18, 2020
RAJESHWARI Vs. RASOOL MOHAMMED
December 8, 2020
RAJKUMAR Vs. STATE OF CHHATTISGARH
June 16, 2020
RAJKUMAR Vs. STATE OF MADHYA PRADESH
February 27, 2020
RAJKUMAR DEWANGAN Vs. STATE OF CHHATTISGARH
January 30, 2020
RAJKUMAR DHANKAR @ CHOTU Vs. STATE OF CHHATTISGARH
January 30, 2020
RAJKUMAR KOLI Vs. STATE OF CHHATTISGARH
February 20, 2020
RAJKUMAR SAHU Vs. STATE OF CHHATTISGARH
July 15, 2020
RAJKUMAR, Vs. STATE OF CHHATTISGARH
October 20, 2020
RAJNANDGAON ROADLINES Vs. HANUMAN CHOURASIA
July 20, 2020
RAKESH Vs. STATE OF CHHATTISGARH
February 17, 2020
RAKESH ADWANI S/O MANOHAR ADWANI Vs. STATE OF CHHATTISGARH
January 10, 2020
RAM AVATAR Vs. STATE OF CHHATTISGARH
March 17, 2020
RAM AVTAR KORI Vs. MADANLAL BHARDWAJ
December 14, 2020
RAM GENERAL INSURANCE COMPANY LIMITED Vs. MEERA DEVI
October 29, 2020
RAM KISHAN DHIMAR Vs. STATE OF CHHATTISGARH
July 1, 2020
RAM KISHAN DHIMAR Vs. STATE OF CHHATTISGARH
August 14, 2020
RAM LAL Vs. MASTU
July 15, 2020
RAM NAGINA GUPTA Vs. STATE OF CHHATTISGARH
October 27, 2020
RAM NARAYAN Vs. STATE OF CHHATTISGARH
September 21, 2020
RAM NARESH TIWARI Vs. STATE OF CHHATTISGARH
December 14, 2020
RAM PRASAD NAYAK Vs. STATE OF CHHATTISGARH
May 8, 2020
RAM SAKAL PRASAD GUPTA, Vs. STATE OF CHHATTISGARH
December 15, 2020
RAM SWARUP RAJWADE Vs. STATE OF CHHATTISGARH
December 10, 2020
RAM VIJAY SINGH Vs. STATE OF CHHATTISGARH
June 29, 2020
RAMADHIN LODHI Vs. STATE OF MADHYA PRADESH
May 19, 2020
RAMBAI, W/O CHAINU RAM LODHI Vs. STATE OF CHHATTISGARH
January 27, 2020
RAMBHAROS KHANDE Vs. STATE OF CHHATTISGARH
September 18, 2020
RAMCHARAN Vs. JODHAN
February 5, 2020
RAMDAYAL KENWAT Vs. STATE OF CHHATTISGARH
May 19, 2020
RAMDAYAL SAHU Vs. DASHMAT BAI
March 13, 2020
RAMDEV YADAV Vs. VIDYA PRASAD
January 17, 2020
RAMDHAN KAHRA Vs. STATE OF CHHATTISGARH
March 2, 2020
RAMDULARE SINGH Vs. NAWAL SINGH
January 10, 2020
RAMESH AGRAWAL S/O MAHAVEER PRASAD AGRAWAL Vs. STATE OF CHHATTISGARH
August 26, 2020
RAMESH PURI GOSWAMI Vs. MEERA GOSWAMI, WIFE OF LATE KRISHNA KUMAR PURI GOSWAMI
October 27, 2020
RAMESHWAR Vs. STATE OF MADHYA PRADESH
May 18, 2020
RAMESHWAR PRASAD AJAY Vs. STATE OF CHHATTISGARH
March 16, 2020
RAMGOPAL @ GOPAL ADITYA S/O BUDDHU ADITYA Vs. STATE OF CHHATTISGARH
January 10, 2020
RAMHIN BAI Vs. RAM RATAN
February 20, 2020
RAMJI SINGH Vs. STATE OF CHHATTISGARH
February 6, 2020
RAMJI YADAV Vs. SOUTH EASTERN COALFIELDS LIMITED
December 9, 2020
RAMKARAN Vs. THAKUR DAYAL
September 29, 2020
RAMKELI Vs. SOUTH EASTERN COALFIELDS LIMITED
December 9, 2020
RAMKISHUN Vs. NANHKA
September 29, 2020
RAMKUMAR Vs. SENIOR SUB-DEVISIONAL ENGINEER RAIL PATH, SECR
July 9, 2020
RAMKUMAR BAGHEL Vs. STATE OF CHHATTISGARH
February 26, 2020
RAMKUMAR VERMA Vs. STATE OF CHHATTISGARH
October 9, 2020
RAMLAL Vs. RAMKUMAR
February 3, 2020
RAMNARAYAN Vs. GEETA PRASAD
January 27, 2020
RAMNARAYAN @ RAJESH Vs. CHAMELI BAI
January 30, 2020
RAMNATH Vs. STATE OF CHHATTISGARH
February 26, 2020
RAMPATI DEVI Vs. SOUTH EASTERN COALFIELDS LIMITED
March 6, 2020
RAMSEVAK Vs. STATE OF CHHATTISGARH
February 6, 2020
RAMVILAS @ GUDDU Vs. STATE OF CHHATTISGARH
February 20, 2020
RAMVILAS AGRAWAL Vs. YOGESH KUMAR
February 28, 2020
RAMWATI Vs. SAMANI BAI
December 7, 2020
RANJANA PANDEY Vs. STATE OF CHHATTISGARH
February 6, 2020
RASHMITA PATEL Vs. VIVEKANAND PATEL,
September 24, 2020
RASIKRAJ Vs. STATE OF CHHATTISGARH
June 22, 2020
RATI SAHU Vs. STATE OF CHHATTISGARH
March 6, 2020
RATNI BHATRA Vs. JERALED AGRAWAL
November 27, 2020
RAVI KU SAHU Vs. KAILASH
May 25, 2020
RAVI KU. SAHU Vs. KAILASH
May 22, 2020
RAVI KUMAR YADAV Vs. STATE OF CHHATTISGARH
May 19, 2020
RAVI LAHARE Vs. STATE OF CHHATTISGARH
October 9, 2020
RAVI THAKUR Vs. STATE OF CHHATTISGARH
July 13, 2020
RAVINDRA BISHOI Vs. STATE OF CHHATTISGARH
May 19, 2020
RAVINDRA KUMAR YADAV Vs. KIRAN DEVI
February 27, 2020
RAVISHANKAR SHUKLA Vs. STATE OF CHHATTISGARH
October 28, 2020
REKHA SINH Vs. SHIVMURTI
September 30, 2020
RELIANCE INFRATEL LIMITED Vs. STATE OF CHHATTISGARH
February 10, 2020
RENUKA KIRAN GABEL Vs. THE STATE OF CHHATTISGARH
February 19, 2020
REVATI SAHU Vs. ATUL KUMAR MALIK
June 30, 2020
RICHA NAYAK Vs. STATE OF CHHATTISGARH
March 17, 2020
RIKHESHWAR S/O. SANTAN SATNAMI Vs. STATE OF MADHYA PRADESH (NOW CG)
January 6, 2020
RIT ENTERPRISES Vs. SHAKUNTALA TIWARI
February 19, 2020
RITESH KATAKWAR Vs. PARMESHWARI KATAKWAR
February 10, 2020
RITESH KUMAR AGRAWAL Vs. STATE OF CHHATTISGARH
June 12, 2020
RITURAJ BURMAN Vs. STATE OF CHHATTISGARH
March 2, 2020
ROBERT ANTHONY Vs. SHAKUNTLA
February 7, 2020
ROHINEE SAMRIT Vs. STATE OF CHHATTISGARH
June 22, 2020
ROHIT KUMAR Vs. KRISHNA BAI W/O ADHAR SAHU
October 27, 2020
ROOPAUTIN BAI Vs. SUNDERI BAI
February 12, 2020
ROSHAN BECK, Vs. STATE OF CHHATTISGARH
November 18, 2020
ROSHAN GOYAL Vs. RAKESH KUMAR MALHOTRA
December 17, 2020
RR FERRO ALLOYS (P) LTD. Vs. BHILAI STEEL PLANT
October 19, 2020
RUBINA BANO, Vs. STATE OF CHHATTISGARH
December 17, 2020
RUKHMAN BHAGAT Vs. STATE OF CHHATTISGARH
August 5, 2020
RUKMANI DEWANGAN Vs. ATUL AGRAWAL,
November 9, 2020
S. E. W INFRASTRUCTURE LIMITED Vs. MOHD SIRAJUDDIN
September 16, 2020
S. KUMAR SAHU Vs. JANAK LAL PANDEY
June 23, 2020
S.R. CHATURVEDI AND ORS. Vs. RANJEET CHOUDHARY AND ORS.
August 24, 2020
SACHCHIDANAND DAS Vs. YOGESHWAR DAS
February 19, 2020
SACHIN DHADIWAL Vs. NARAYAN AGRAWAL
January 16, 2020
SACHIN GORAKH Vs. STATE OF CHHATTISGARH
October 9, 2020
SACHIN SINGH BAGHEL Vs. STATE OF CHHATTISGARH
March 19, 2020
SACHIN SURYAVANSHI Vs. STATE OF CHHATTISGARH
July 14, 2020
SADANAND MAJUMDAR Vs. STATE OF CHHATTISGARH
July 14, 2020
SADHNA SINGH (SADHNA JANA) WIFE OF JAGATPAL SINGH Vs. JAGATPAL SINGH, SON OF RAMDAS SINGH
February 18, 2020
SADHRAM SAHU Vs. STATE OF CHHATTISGARH
January 14, 2020
SADHUSHARAN SINGH Vs. NAGESHWAR
February 28, 2020
SAFDAR ALI Vs. STATE OF CHHATTISGARH
May 21, 2020
SAHEB LAL ADILE Vs. STATE OF CHHATTISGARH
December 2, 2020
SAJIDA KHAN Vs. STATE OF CHHATTISGARH
October 7, 2020
SAKHA RAM Vs. STATE OF CHHATTISGARH
March 6, 2020
SALENDRI BAI Vs. SURESH KUMAR GUPTA
August 31, 2020
SAMIULLAH Vs. MOHD. SIDHDIK
February 12, 2020
SAMIULLAH Vs. MOHD SIDHDIK
February 12, 2020
SAMMELAL Vs. GAUTAM CHAUHAN, SON OF CHARAN SINGH
November 3, 2020
SAMPATIYA BAI Vs. MOOLCHAND S/O SAKHAN SINGH
June 25, 2020
SANAT KUMAR Vs. STATE OF CHHATTISGARH
September 18, 2020
SANAT KUMAR VARMA Vs. STATE OF CHHATTISGARH
February 17, 2020
SANDEEP MISHRA Vs. STATE OF CHHATTISGARH
February 3, 2020
SANDEEP PANDEY Vs. RAMESHWAR KASHYAP
December 2, 2020
SANDEEP SINGH THAKUR Vs. STATE OF CHHATTISGARH
March 3, 2020
SANDEEP TIWARI Vs. STATE OF CHHATTISGARH
November 23, 2020
SANDIP MESHRAM Vs. STATE OF CHHATTISGARH
November 9, 2020
SANJAY ANANT Vs. STATE OF CHHATTISGARH
October 28, 2020
SANJAY JAIN Vs. STATE OF CHHATTISGARH
March 3, 2020
SANJAY KANNAUJE Vs. STATE OF CHHATTISGARH
June 9, 2020
SANJAY KUMAR Vs. STATE OF CHHATTISGARH
February 17, 2020
SANJAY KUMAR BHARDWAJ Vs. STATE OF CHHATTISGARH
March 3, 2020
SANJAY KUMAR GUPTA Vs. GHANARAM SAHU
February 27, 2020
SANJAY KUMAR SONI Vs. JANAK LAL SONI DEAD
November 18, 2020
SANJAY SINGH Vs. STATE OF CHHATTISGARH
March 23, 2020
SANJAY SINGH Vs. STATE OF CHHATTISGARH
February 26, 2020
SANJAY TIWARI S/O RAMESH TIWARI Vs. STATE OF CHHATTISGARH
August 20, 2020
SANJIV BARANWAL Vs. STATE OF CHHATTISGARH
October 16, 2020
SANNI Vs. DRIVER, ARUN KUMAR
May 22, 2020
SANT KUMAR NETAM Vs. AJIT PRAMOD KUMAR JOGI
July 15, 2020
SANTOSH KUMAR Vs. TETARI DEVI
August 4, 2020
SANTOSH KUMAR BANJAREE Vs. STATE OF CHHATTISGARH
November 5, 2020
SANTOSH KUMAR DUBEY Vs. STATE OF CHHATTISGARH
February 20, 2020
SANTOSH KUMAR NIVSARKAR Vs. STATE OF CHHATTISGARH AND ORS.
February 10, 2020
SANTOSH KUMAR PATEL Vs. STATE OF CHHATTISGARH
December 14, 2020
SANTOSH KUMAR YADAV Vs. STATE OF CHHATTISGARH
May 22, 2020
SANTOSH RUNGTA Vs. STATE OF CHHATTISGARH
May 8, 2020
SANTOSH SINGH Vs. H.K.DOSHI
February 27, 2020
SANTOSH SINGH THAKUR Vs. STATE OF CHHATTISGARH
January 29, 2020
SANTOSH UPADHAYAY Vs. BINDU YADAV WIDOW OF LATE HARINANDAN YADAV
November 17, 2020
SANTOSHI SAHIS, WIFE OF RAMESH SAHIS Vs. VIJAY KUMAR VERMA
August 28, 2020
SANTRAM SAHU Vs. MURLIDHAR SHRIVAS
February 27, 2020
SANTURAM Vs. STATE OF CHHATTISGARH
January 2, 2020
SAORBH KUMAR Vs. STATE OF CHHATTISGARH
October 9, 2020
SARABJEET KAUR WIFE OF HARPREET SINGH Vs. STATE OF CHHATTISGARH
December 16, 2020
SARADHU Vs. STATE OF MADHYA PRADESH
February 6, 2020
SARASWATI BANJARE Vs. DILIP BANJARE
January 17, 2020
SARDAR SUJAAN SINGH Vs. DAMRUDHAR NAI
March 19, 2020
SARGA SINGH TANDI Vs. STATE OF CHHATTISGARH
May 8, 2020
SAROJ KUMAR GAHINE Vs. STATE OF CHHATTISGARH
November 9, 2020
SARPANCH VILLAGE GRAM PANCHAYAT DHAURA BHATA Vs. BALI RAM
August 24, 2020
SARPANCH, GRAM PANCHAYAT, BHILAI Vs. STATE OF CHHATTISGARH
February 14, 2020
SAT GURU OXYGEN COMPANY Vs. STATE OF CHHATTISGARH
June 26, 2020
SATGURU OXYGEN COMPANY Vs. ASHOK DATTA
February 28, 2020
SATISH CHANDRA VERMA Vs. PRABHAKAR SINGH CHANDEL
July 3, 2020
SATISH PANDEY Vs. UNION OF INDIA
February 6, 2020
SATISH PURI Vs. ANUPAMA GOSWAMI
March 6, 2020
SATISH SEJPAL Vs. STATE OF CHHATTISGARH
January 16, 2020
SATRUPA BAI Vs. AVTAR SINGH
March 23, 2020
SATRUPI Vs. PARAS SATNAMI
June 11, 2020
SATTIRAM KUSHRO Vs. STATE OF CHHATTISGARH
September 18, 2020
SATWANT KAUR Vs. AZHAR NAWAZ
February 6, 2020
SATYAPRAKASH Vs. SATRUGHAN
July 16, 2020
SAURABH JAISWAL Vs. CENTRAL BUREAU OF INVESTIGATION (C B I )
May 20, 2020
SAVITA DUBEY Vs. AVINASH DUBEY
February 14, 2020
SAWAN SINGH Vs. BARAT RAM
December 7, 2020
SAYYAD YASIN Vs. SOUTH EASTERN COALFEILDS LTD.
May 18, 2020
SEVAK RAM Vs. SONIYA BAI
August 10, 2020
SHABINA NAZ Vs. STATE OF CHHATTISGARH
September 30, 2020
SHABNAM KAUSAR BANO Vs. T. AGRAJAN
February 3, 2020
SHAGUN LAL VERMA AND ORS. Vs. ARJUN SINHA AND ORS.
August 18, 2020
SHAHADIT ALI Vs. STATE OF CHHATTISGARH
September 21, 2020
SHAHZADI BEGUM Vs. MOHAMMED YUSUF KHAN
January 2, 2020
SHAILENDRA SINGH Vs. STATE OF CHHATTISGARH
October 12, 2020
SHAILESH TINNA Vs. STATE OF CHHATTISGARH
February 6, 2020
SHAISTA Vs. STATE OF CHHATTISGARH
March 4, 2020
SHAMBHU Vs. STATE OF MADHYA PRADESH
January 30, 2020
SHAMBHU PRASAD SHARMA Vs. RENU JOGI
March 18, 2020
SHAMBHU TIWARI Vs. STATE OF CHHATTISGARH
December 15, 2020
SHANKAR Vs. SOHAR ORAON
December 11, 2020
SHANKAR BRAMAHANKAR Vs. SHAIF AALAM
February 20, 2020
SHANKAR KUSHWAHA Vs. STATE OF CHHATTISGARH
October 20, 2020
SHANKAR LAL AGRAWAL Vs. VISHNU KANT AGRAWAL
July 22, 2020
SHANKAR LAL DHURI Vs. STATE OF CHHATTISGARH
October 9, 2020
SHANKAR NARAYAN CHAKRAWARTY Vs. STATE OF CHHATTISGARH
January 30, 2020
SHANKAR PRASAD KANWAR Vs. STATE OF CHHATTISGARH
March 5, 2020
SHANTI BAI Vs. DANESHWAR SINGH RAGHUVANSHI
November 3, 2020
SHANTI ENGGICON PRIVATE LIMITED Vs. NTPC LIMITED
March 23, 2020
SHASHIKALA Vs. RAJSHRI DIXIT
August 25, 2020
SHASHIKANT Vs. MITTHULAL
February 20, 2020
SHASHIKANT SHARMA Vs. STATE OF CHHATTISGARH
February 12, 2020
SHATRUGHAN PANDEY Vs. CHANDESHWAR SINGH THAKUR
October 12, 2020
SHEEL BHADRA Vs. STATE OF CHHATTISGARH
February 6, 2020
SHEIKH MOHAMMED HAMID Vs. PARAS RAM DEV
March 23, 2020
SHEO KUMAR ALIAS NETAJI Vs. STATE OF CHHATTISGARH
May 22, 2020
SHEO PRASAD GUPTA Vs. KAMAL PRASAD
October 6, 2020
SHESHMAN Vs. STATE OF CHHATTISGARH
October 6, 2020
SHESHMAN YADAV Vs. STATE OF CHHATTISGARH
January 31, 2020
SHISHIR DANI Vs. STATE OF CHHATTISGARH
November 2, 2020
SHIV BALAK SON OF LATE GOVERDHAN SINGH Vs. DALPAT SON OF RAMSAI
September 17, 2020
SHIV KUMAR Vs. STATE OF CHHATTISGARH
August 17, 2020
SHIV KUMAR PAL Vs. STATE OF CHHATTISGARH
December 16, 2020
SHIV MOHAN PRAJAPATI Vs. STATE OF CHHATTISGARH
May 8, 2020
SHIV NARAYAN NAMDEV Vs. STATE OF CHHATTISGARH
June 12, 2020
SHIVANI GUPTA Vs. PIYUSH SUGANDHI
July 10, 2020
SHIVCHARAN Vs. CHANDRA KUNWAR
March 3, 2020
SHIVMANGAL RAJWADE Vs. STATE OF CHHATTISGARH
October 7, 2020
SHIVNARAYAN RAJWADE Vs. GAMBHIR SAI
March 3, 2020
SHIVSHANKAR SOLVENT EXTRACTION PRIVATE LIMITED Vs. COMMISSIONER, COMMERCIAL TAX CIVIL LINES
May 26, 2020
SHOBHA KUSHVAHA Vs. STATE OF CHHATTISGARH
June 4, 2020
SHREEJIKRUPA PROJECT LIMITED Vs. STATE OF CHHATTISGARH
February 14, 2020
SHRI JAGANNATH SUPPLY COMPANY Vs. STATE OF CHHATTISGARH
May 29, 2020
SHRILANKAR TELAM Vs. STATE OF CHHATTISGARH
May 14, 2020
SHRIRAM Vs. SURESH KUMAR
June 8, 2020
SHRUTI GANDHARLA Vs. STATE OF CHHATTISGARH
December 10, 2020
SHYAM SUNDER MIRDHA Vs. STATE OF CHHATTISGARH
October 9, 2020
SHYAMA BAI Vs. DHANMAT BAI
February 20, 2020
SHYAMAL KUMAR BISWAS Vs. STATE OF CHHATTISGARH
December 10, 2020
SIBRI BAI Vs. LAJHRU
May 21, 2020
SIDHESHWAR UPADHAYA S/O. LATE SHRI SHYAMA UPADHAYA Vs. CHIEF MANAGING DIRECTOR, SECL SEEPAT ROAD, BILASPUR
January 2, 2020
SIMAIYYA HARIRAMANI Vs. BANK OF BARODA
October 12, 2020
SIYARAM Vs. PRAKASHCHANDRA
December 17, 2020
SMT KANTI MISHRA Vs. RAJENDRA SHANKAR SHUKLA
June 11, 2020
SMT. GOURI YADAV Vs. STATE OF CHHATTISGARH
July 10, 2020
SMT. LILY PUSHPLATA BECK Vs. STATE OF CHHATTISGARH
July 14, 2020
SMT. SANDHYA RANI NAG Vs. MOHAN CHAND HATHGEN
June 12, 2020
SONSINGH S/O LATE JHITKU Vs. SONARU S/O GAGRU
January 24, 2020
SOUMYA AGRAWAL, Vs. MU MONIKA TIWARI
November 18, 2020
SOUTH EASTERN COALFIELD LIMITED Vs. ANIL KUMAR
February 6, 2020
SOUTH EASTERN COALFIELDS LIMITED Vs. ASHOK KUMAR THAKUR
March 6, 2020
SOUTH EASTERN COALFIELDS LTD Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT, 1972
January 2, 2020
SOUTH EASTERN COALFIELDS LTD Vs. STATE OF CHHATTISGARH
July 17, 2020
SRI RAM GENERAL INSURANCE COMPANY LTD. Vs. PHOOLSINGH KURRAM
July 17, 2020
STATE OF C.G. Vs. C.G.BOARD OF REVENUE
January 30, 2020
STATE OF CHHATTISGARH Vs. ISHANT KUMAR, S/O. ASHOK KUMAR THAKUR
October 12, 2020
STATE OF CHHATTISGARH Vs. BALLURAM SAHU
January 14, 2020
STATE OF CHHATTISGARH Vs. PUSHPALATA GANJEER
October 20, 2020
STATE OF CHHATTISGARH Vs. RAMENDRA PRASAD RATHORE
November 19, 2020
STATE OF CHHATTISGARH Vs. MD YUNUS
January 24, 2020
STATE OF CHHATTISGARH Vs. PADMA CHANDRAKAR
October 15, 2020
STATE OF CHHATTISGARH Vs. SPECIAL JUDICIAL ENQUIRY COMMISSION
January 29, 2020
STATE OF CHHATTISGARH Vs. RIKKI SAHU
July 14, 2020
STATE OF CHHATTISGARH Vs. JALESHWAR S/O ITAWARI SAHU
January 13, 2020
STATE OF CHHATTISGARH Vs. RAM SONA
January 31, 2020
STATE OF CHHATTISGARH Vs. S.S. THAKUR
February 5, 2020
STATE OF CHHATTISGARH Vs. GAJANAND SINGH RAHI
January 3, 2020
STATE OF CHHATTISGARH Vs. DEENU VERMA
March 18, 2020
STATE OF CHHATTISGARH Vs. RUPNARAYAN SHUKLA
March 20, 2020
STATE OF CHHATTISGARH Vs. UNION OF INDIA
February 7, 2020
STATE OF CHHATTISGARH Vs. TIKESHWARI SAHU @ JYOTI
May 20, 2020
STEEL AUTHORITY OF INDIA Vs. INDIAN OIL CORPORATION LTD , INDIAN OIL BUILDING, G-9, DISTRICT MUMBAI, MAHARASHTRA
September 14, 2020
STEEL AUTHORITY OF INDIA LIMITED Vs. UNION OF INDIA
June 1, 2020
STEEL AUTHORITY OF INDIA LIMITED Vs. DOMAN SINGH VERMA
January 29, 2020
SUBHASH RAI Vs. SUSHIL VERMA
April 16, 2020
SUDAMA RAM RAVI Vs. STATE OF CHHATTISGARH
November 3, 2020
SUDARSHAN S/O GOURISHANKAR Vs. SOUTH EASTERN COALFIELDS LIMITED
January 16, 2020
SUDESH JAIN Vs. NUTAN KUMAR SAHU
August 18, 2020
SUDHARAM S/O. BAISAKHU PATEL Vs. STATE OF CHHATTISGARH
January 10, 2020
SUKALU RAM NETAM Vs. STATE OF CHHATTISGARH
July 22, 2020
SUKHA CHAND DAS Vs. STATE OF CHHATTISGARH
February 20, 2020
SUKHDEV SINGH Vs. UNITED INDIA INSURANCE COMPANY LIMITED
November 27, 2020
SUKHDHAR Vs. STATE OF CHHATTISGARH
June 30, 2020
SUKHIRAM S/O LATE MAHARATHI SAHU Vs. KHURSHID ALAM @ BABLUKHAN
May 8, 2020
SUKHLAL NIRALA Vs. STATE OF CHHATTISGARH
September 30, 2020
SUKHRAM AND ORS. Vs. KUMAR DAS MAHANT AND ORS.
July 9, 2020
SUKUL KUMAR YADAV Vs. STATE OF CHHATTISGARH
December 1, 2020
SUKUTRI BAI W/O BHUWAN SINGH Vs. SURJI BAI D/O RUPSAI
February 5, 2020
SUMIT BAGADIA Vs. STATE OF CHHATTISGARH
December 10, 2020
SUNDERMANI NAMDEV Vs. STATE OF CHHATTISGARH
November 9, 2020
SUNIL AGRAWAL Vs. CHHATTISGARH ENVIRONMENT CONSERVATION BOARD
August 13, 2020
SUNIL CHILLALSHETTI S/O SHRI MALLIKARJUN CHILLALSHETTI Vs. STATE OF CHHATTISGARH
August 14, 2020
SUNIL KUMAR Vs. STATE OF M P
January 30, 2020
SUNIL KUMAR YADAV Vs. STATE OF CHHATTISGARH
September 18, 2020
SUNIL PATEL Vs. STATE OF CHHATTISGARH
October 27, 2020
SUNIL SINGH Vs. STATE OF CHHATTISGARH
February 6, 2020
SUNITA GUPTA Vs. GURUSHARAN
September 24, 2020
SUPERINTENDING ENGINEER Vs. INDO LAHRI BIO POWER LTD
January 9, 2020
SURAJ RAVI Vs. STATE OF CHHATTISGARH
November 19, 2020
SURATIYA KHARE Vs. PROJECT OFFICER INTEGRATED CHILD DEVELOPMENT PROJECT
January 15, 2020
SURENDRA KUMAR BORKER Vs. STATE OF CHHATTISGARH
August 11, 2020
SURENDRA SANVRA Vs. STATE OF CHHATTISGARH
November 2, 2020
SURENDRA SINGH Vs. RAMLAL
October 5, 2020
SURENDRA SINGH Vs. SOUTH EASTERN COALFIELDS LIMITED
December 3, 2020
SURENDRA VERMA Vs. STATE OF CHHATTISGARH
May 19, 2020
SURENDRANATH SHRIVASTAVA Vs. NAVEEN KUMAR JAIN
November 2, 2020
SURENDRAPAL SINGH Vs. STATE OF CHHATTISGARH
November 25, 2020
SURESH CHANDRA KHANDELWAL Vs. STATE OF CHHATTISGARH
August 20, 2020
SURESH KUMAR AGARWAL Vs. DY. / ASSISTANT COMMISSIONER OF INCOME TAX
February 19, 2020
SURESH KUMAR CHOUBEY Vs. STATE OF CHHATTISGARH
February 5, 2020
SURJEET KUMAR SINGH Vs. STATE OF CHHATTISGARH
October 9, 2020
SURJEET SEN Vs. VIDYANATH SINGH
March 19, 2020
SURJOTIN WD/O LATE ATMARAM Vs. CHAMRIN BAI W/O SUNARAM
January 28, 2020
SUSHILA Vs. STATE OF CHHATTISGARH
March 20, 2020
SUSHILA SAHU D/O RAM NARAYAN SAHU Vs. STATE OF CHHATTISGARH
January 8, 2020
SUSHILA SEN Vs. STATE OF CHHATTISGARH
August 6, 2020
SUSHILA SHRIVAS Vs. STATE OF CHHATTISGARH
December 3, 2020
SUSHILA WD/O LATE PAVITRANATH Vs. HEMWATI
January 27, 2020
T.R. KUNJAM Vs. SATE OF CHHATTISGARH
July 22, 2020
T.R.KUNJAM Vs. STATE OF CHHATTISGARH
February 24, 2020
TAKESHWAR VERMA @ TEKURAM S/O AMIRA VERMA Vs. STATE OF CHHATTISGARH
May 13, 2020
TALENDRA CHANDRAKAR Vs. STATE OF CHHATTISGARH
July 1, 2020
TAPODHAN S/O SHATRUHAN PRASAD OGAREM Vs. STATE OF CHHATTISGARH
February 20, 2020
TARACHAND VISHVKARMA Vs. STATE OF CHHATTISGARH
March 5, 2020
TAUSEEF AHMAD Vs. STATE OF CHHATTISGARH
February 25, 2020
TEEKAMCHAND Vs. STATE OF CHHATTISGARH
March 20, 2020
TEEMAN LAL SAHU Vs. STATE OF CHHATTISGARH
May 18, 2020
TEJRAM CHANDRAVANSHI S/O LATE JAWAHARLAL CHANDRAVANSHI Vs. STATE OF CHHATTISGARH
August 5, 2020
THAN SINGH SAHU S/O LATE SHRI GOVIND RAM SAHU Vs. STATE OF CHHATTISGARH
January 21, 2020
THE ORIENTAL INSURANCE CO. LTD. Vs. HARIDAS AND ORS.
June 23, 2020
TIHARU SAHU Vs. STATE OF CHHATTISGARH
November 19, 2020
TIJIYA BAI Vs. GANGARAM SAHU
November 4, 2020
TIKESHWAR SAHU Vs. STATE OF CHHATTISGARH
November 9, 2020
TIKESHWAR SINGH Vs. STATE OF CHHATTISGARH
December 11, 2020
TILAKRAM SAHU Vs. STATE OF CHHATTISGARH
May 8, 2020
TIRITHRAM Vs. DHAN SINGH KANWAR, SON OF LATE SHIVLAL
January 27, 2020
TOKESHWAR SAHU Vs. STATE OF CHHATTISGARH
March 16, 2020
TOMIN SAHU Vs. STATE OF CHHATTISGARH
December 15, 2020
TORANSINGH Vs. STATE OF CHHATTISGARH
January 6, 2020
TRIBHUVAN DAS @ KALLU Vs. STATE OF CHHATTISGARH
February 6, 2020
TRILOCHAN SAHU Vs. RAJESH MANDAVI
January 17, 2020
TRILOKCHAND JAISWAL Vs. MANAS MISHRA
June 11, 2020
TRILOKI GUPTA Vs. STATE OF CHHATTISGARH
February 6, 2020
TULARAM PATEL Vs. SUNIL SHUKLA
February 18, 2020
TULARAM SON OF DUKHURAM CASTE SARTHI Vs. DILESHWAR SON OF JHADURAM CASTE MAHIS
November 26, 2020
TULASI RAM Vs. STATE OF CHHATTISGARH
May 19, 2020
TULSARAM CHERWA Vs. STATE OF CHHATTISGARH
November 23, 2020
TULSI Vs. BOARD OF REVENUE, CHHATTISGARH
May 26, 2020
TULSIRAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 6, 2020
UDAY SINGH GAWADE @ UDESINGH Vs. STATE OF CHHATTISGARH
January 13, 2020
UDHAV LAL Vs. STATE OF CHHATTISGARH
January 6, 2020
UDYAN DUBEY Vs. STATE OF CHHATTISGARH
November 3, 2020
UJJWALA HANMANT BAGADE Vs. SANJAY SHUKLA
January 17, 2020
ULTRATECH CEMENT LIMITED Vs. STATE OF CHHATTISGARH
February 26, 2020
UMANG GAURAHA Vs. STATE OF CHHATTISGARH
December 10, 2020
UMASHANKAR CHATURE Vs. STATE OF CHHATTISGARH
October 12, 2020
UMESH GUPTA Vs. STATE OF CHHATTISGARH
January 16, 2020
UMESHCHAND SHARMA Vs. NASEER KHAN
November 2, 2020
UNION OF INDIA Vs. HIMANSHU VERMA
September 14, 2020
UNION OF INDIA Vs. BINU MATHEW
February 27, 2020
UNITED INDIA INSURANCE COMPANY LIMITED Vs. JOIDHA BAI PATEL
September 3, 2020
UNITED INDIA INSURANCE COMPANY LIMITED Vs. RAHI SOLANKI
August 14, 2020
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KIMANI DEVI
October 9, 2020
URBANUS S/O ELBIS EKKA Vs. STATE OF CHHATTISGARH
February 12, 2020
USHA AGRAWAL Vs. ANUPAM SAHKARI GRIH NIRMAN SAMITI MARYADIT, RAIPUR
December 14, 2020
USHA BAI Vs. NEERAJ
August 14, 2020
USHA PILLAI Vs. INDUSTRIAL COURT, BENCH BILASPUR
February 17, 2020
UTTAM KUMAR @ TILLU Vs. STATE OF M P
March 4, 2020
UTTAM KUMAR PANDEY Vs. STATE OF CHHATTISGARH
January 29, 2020
UTTARA CHOUBEY Vs. STATE OF CHHATTISGARH
August 13, 2020
VARUN JAIN, S/O SHRI SURESHCHAND JAIN Vs. STATE OF CHHATTISGARH
June 29, 2020
VARUN NISHAD S/O MOHAN NISHAD Vs. STATE OF CHHATTISGARH
March 5, 2020
VASUDEO SINGH THAKUR Vs. VICE CHANCELLOR, PANDIT RAVISHANKAR SHUKLA UNIVERSITY
March 12, 2020
VED PRAKASH SINGH THAKUR Vs. STATE OF CHHATTISGARH
February 27, 2020
VEERMANI SONWANI Vs. STATE OF CHHATTISGARH
June 23, 2020
VIDESH KUMAR Vs. STATE OF CHHATTISGARH
February 17, 2020
VIDESHIRAM DHRUV Vs. STATE OF CHHATTISGARH
January 17, 2020
VIDYADHAR DEWANGAN Vs. STATE OF CHHATTISGARH
September 24, 2020
VIDYANAND SAHU S/O NANDURAM SAHU Vs. STATE OF CHHATTISGARH
August 21, 2020
VIJAY GRIH NIRMAN SAHKARI SAMITI MARYADIT Vs. BABULAL
December 14, 2020
VIJAY KUMAR ADILE Vs. STATE OF CHHATTISGARH
September 14, 2020
VIJAY KUMAR BHANDARI Vs. STATE OF CHHATTISGARH
October 8, 2020
VIJAY KUMAR PATEL Vs. STATE OF CHHATTISGARH
November 9, 2020
VIJAY KUMAR TOPPO Vs. AMAR BILAS
August 24, 2020
VIJAY NIHICHALANI Vs. STATE OF CHHATTISGARH
October 13, 2020
VIJAY SONI Vs. STATE OF CHHATTISGARH
November 4, 2020
VIJAY TRADING COMPANY Vs. STATE OF CHHATTISGARH AND ORS.
March 19, 2020
VIJENDRA SHUKLA Vs. STATE OF CHHATTISGARH
March 2, 2020
VIKASH KINDO Vs. STATE OF CHHATTISGARH
October 14, 2020
VIKRAM BHATT Vs. STATE OF CHHATTISGARH
January 9, 2020
VINAYAK RAO Vs. STATE OF CHHATTISGARH
September 15, 2020
VINOD KUMAR Vs. STATE OF MADHYA PRADESH (NOW STATE OF C.G.)
March 5, 2020
VINOD KUMAR Vs. STATE OF CHHATTISGARH
January 3, 2020
VINOD KUMAR SAHU Vs. COMMISSIONER EXCISE
August 5, 2020
VINOD SACHDEV Vs. STATE OF CHHATTISGARH
November 2, 2020
VIRENDRA SINGH Vs. STATE OF CHHATTISGARH
November 4, 2020
VISHAL GUPTA Vs. CENTRAL BANK OF INDIA
December 17, 2020
VISHNU BHADRA Vs. DIRECTORATE OF REVENUE INTELLIGENCE
October 12, 2020
VISHNU DAS VAISHNAV Vs. STATE OF CHHATTISGARH
September 16, 2020
VISHNU GOYAL Vs. ALREMEL MANGAI
June 19, 2020
VISHWAJA JAULKAR Vs. STATE OF CHHATTISGARH
August 7, 2020
WALTER DREK ALIAS JOHNNY Vs. STATE OF MADHYA PRADESH
February 17, 2020
XYZ Vs. STATE OF CHHATTISGARH
August 18, 2020
Y. LAVANYA REDDY W/O Y. MURLI Vs. Y. MURLI S/O LATE Y. KRISHNA REDDY
January 28, 2020
YAMUNA PRASAD Vs. STATE OF CHHATTISGARH
February 14, 2020
YASHWANT KUMAR AGRAWAL Vs. STATE OF CHHATTISGARH
September 30, 2020
YEESHU KUMAR @ YEESHU LOHAR Vs. STATE OF CHHATTISGARH
June 30, 2020
YOG MANI AGNIHOTRI Vs. STATE OF CHHATTISGARH
June 9, 2020
YOGENDRA DEWANGAN Vs. STATE OF CHHATTISGARH
February 28, 2020
YOGESH BHUARYA Vs. STATE OF CHHATTISGARH
September 16, 2020
YOGESHWARI SAHU W/O THAKUR RAM SAHU Vs. STATE OF CHHATTISGARH
January 29, 2020
YOSHODABAI Vs. UMASHANKER GUPTA
February 6, 2020
YUSHUF ANSARI Vs. STATE OF CHHATTISGARH
November 2, 2020
ZAHEER AHMED Vs. STATE OF CHHATTISGARH
February 20, 2020
ZAHID BEIG Vs. STATE OF CHHATTISGARH
November 2, 2020