Case Index

Title
Date
G.R. DEVENDRA NAIK Vs. THE STATE OF KARNATAKA
November 10, 2020
A - FOCUS Vs. STATE OF KARNATAKA
April 30, 2020
A MANJU Vs. PRAJWAL REVANNA @ PRAJWAL R
January 17, 2020
A PPANNA A PPASAB KICHADE Vs. STATE OF KARNATAKA
August 27, 2020
A R CHANDRAN Vs. STATE
June 17, 2020
A. B. STONE CRUSHERS Vs. STATE OF KARNATAKA
July 13, 2020
A. JAYANNA Vs. R. SHIVAPPA
March 11, 2020
A. MURALI Vs. PARAMAKUSHAM
September 28, 2020
A. NARAYANA Vs. GULABI V. RAI
June 9, 2020
A. RANGASWAMY Vs. STATE OF KARNATAKA
September 7, 2020
A. VAIDYNANDAM Vs. MANAGER RELIANCE CO-OPERATIVE LIMITED
December 1, 2020
A.KASTURI Vs. VISHALAKSHI
February 7, 2020
A.M. SUNILKUMAR Vs. MANJUNATH
January 30, 2020
A.MANJESH S/O B.ANJANAPPA Vs. G.N.ARUNA W/O A.MANJESH
October 5, 2020
A.MUNISWAMY Vs. STATE OF KARNATAKA
June 11, 2020
A.N. PENCHALAIAH Vs. NAGREDDY
January 31, 2020
A.N.KASTHURI Vs. NEENA HEGDE
June 11, 2020
A.N.PRAKASH Vs. STATE OF KARNATAKA
July 14, 2020
A.P. STEELS Vs. ADDITIONAL DIRECTOR GENERAL, DGCI
July 27, 2020
A.PRAVEEN Vs. STATE OF KARNATAKA
September 23, 2020
A.RAMANUJA Vs. STATE
December 18, 2020
A.T.KULKARNI Vs. STATE OF KARNATAKA
February 28, 2020
A.V. AMARNATHAN Vs. STATE OF KARNATAKA AND ORS.
September 7, 2020
A.YELLAPPA Vs. STATE OF KARNATAKA
June 4, 2020
AAF INDIA PRIVATE LIMITED Vs. KBR INDUSTRIES
August 31, 2020
AAKASH DEEP SINGH Vs. NATIONAL LAW SCHOOL OF INDIA UNIVERSITY
November 2, 2020
AAMIR KHAN Vs. STATE
August 4, 2020
AAYUSH AJIT Vs. INSPECTOR OF CUSTOMS HEADQUARTERS PREVENTIVE UNIT
October 8, 2020
ABB INDIA LTD Vs. BANGALORE NORTH INDUSTRIAL WORKERS UNION CITU
January 9, 2020
ABBASS M. I. Vs. IMTHIYAZ
June 24, 2020
ABDUL AARIS Vs. STATE
June 12, 2020
ABDUL ALEEM Vs. INTELLIGENCE OFFICER, NARCOTIC CONTROL BUREAU, BANGALORE ZONAL UNIT
September 15, 2020
ABDUL HAFIJ UDDIN KHAJI Vs. SAYED ALI SAYED IDRIS KHAJI
June 25, 2020
ABDUL HAMIED Vs. STATE
June 8, 2020
ABDUL JAWAD Vs. STATE OF KARNATAKA
June 4, 2020
ABDUL KAREEM MOHAMMAD CHAND PAASH Vs. COMMISSIONER, FOOD AND CIVIL SUPPLIES AND CONSUMER, BENGALURU
June 18, 2020
ABDUL KHUDUS Vs. STATE OF KARNATAKA
January 23, 2020
ABDUL LATIF ABDULLAZIZ RANGAREJ Vs. STATE OF KARNATAKA
July 30, 2020
ABDUL MUJEEB Vs. STATE OF KARNATAKA
November 4, 2020
ABDUL MUNAF Vs. STATE BY RURAL POLICE STATION
September 22, 2020
ABDUL MUSHIVEER Vs. DEPUTY COMMISSIONER
December 30, 2020
ABDUL RAHAMAN Vs. STATE OF KARNATAKA
July 8, 2020
ABDUL RAZAK SIKANDAR MULLA Vs. STATE OF KARNATAKA
December 7, 2020
ABDUL REHAMAN Vs. STATE OF KARNATAKA
February 4, 2020
ABDUL SAMAD Vs. STATE OF KARNATAKA
May 11, 2020
ABDULLA MANNAN KHAN Vs. STATE OF KARNATAKA
August 13, 2020
ABDULLA S/O KAMALUDDIN Vs. ORIENTAL INSURANCE CO. LTD.
September 4, 2020
ABDULSALAM SULTANSAB ATTAR Vs. DEVELOPMENT OFFICER
January 2, 2020
ABHINANDAN A. R. Vs. STATE OF KARNATAKA
November 2, 2020
ABHISHEK Vs. STATE OF KARNATAKA
November 2, 2020
ABHISHEK Vs. STATE OF KARNATAKA
May 5, 2020
ABRAR YUSUF PANDROWALA Vs. STATE OF KARNATAKA
June 4, 2020
ACV AERO INDUSTRIES Vs. STATE OF KARNATAKA
December 15, 2020
ADARSH DEVELOPERS Vs. XANDER FINANCE PVT LTD
April 20, 2020
ADARSH FILMS AND TV INSTITUTE Vs. B.N.KODANDARAMAIAH
March 6, 2020
ADINARAYANA GUPTA Vs. K SHIVARAMAIAH SETTY
September 30, 2020
ADITHYA.D.M Vs. VISVESVARAYA TECHNOLOGICAL UNIVERSITY
September 7, 2020
ADITI JAIN Vs. STATE OF KARNATAKA
August 20, 2020
ADITYA JAGANANTH Vs. NIL
November 10, 2020
ADITYA KUMAR Vs. STATE OF KARNATAKA
April 30, 2020
ADJ UTILITY APPS PRIVATE LIMITED Vs. SUMIT RAJENDRA SHAHA
November 12, 2020
ADRIAN CROOME Vs. STATE OF KARNATAKA
June 12, 2020
AEJAZ HUSSAIN S/O ASHRAF HUSSAIN Vs. STATE OF KARNATAKA
May 29, 2020
AFRID Vs. STATE OF KARNATAKA
July 2, 2020
AFROZ KHAN @ PRAKASH Vs. STATE OF KARNATAKA
June 5, 2020
AFROZ MOHAMMED KHAN AND ORS. Vs. STATE OF KARNATAKA AND ORS.
July 20, 2020
AFSAL K M Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE
June 1, 2020
AFZAL Vs. STATE OF KARNATAKA
October 21, 2020
AGASARA JADIYAPPA Vs. STATE OF KARNATAKA
May 27, 2020
AGRICULTURAL PRODUCE MARKETING Vs. J.ABDUL MAJEED
March 5, 2020
AHALYA BAI Vs. STATE BY KODIGEHALLI POLICE STATION BENGALURU
September 4, 2020
AIKYAM HOLDINGS PRIVATE LIMITED Vs. KARNATAKA ELECTRICITY REGULATORY COMMISSION
February 28, 2020
AIKYAM HOLDINGS PRIVATE LIMITED Vs. KARNATAKA ELECTRICITY REGULATORY COMMISSION
February 20, 2020
AJAY CONSTRUCTIONS Vs. THE NEW INDIA ASSURANCE COMPANY LTD. AND ORS.
January 10, 2020
AJAY KUMAR @ AJAY Vs. STATE
March 6, 2020
AJITKUMAR DEVENDRAPPA KODACHWAD Vs. CHANDRAKANT AND ORS.
January 30, 2020
AJJAPPA @ BHIMAPPA Vs. STATE OF KARNATAKA
January 14, 2020
AJJEGOWDA Vs. STATE OF KARNATAKA
November 20, 2020
AJMEERSAB Vs. STATE OF KARNATAKA
June 24, 2020
AKASH Vs. STATE OF KARNATAKA
September 14, 2020
AKBAR Vs. STATE OF KARNATAKA
September 28, 2020
AKHILESH VILAS MATOOR Vs. STATE OF KARNATAKA
February 4, 2020
AKKAMAHADEVI Vs. V.R.SURESHABABU
December 2, 2020
AKKAYAMMA Vs. C MUNICHOWDAPPA
January 6, 2020
AKKAYYAMMA Vs. K. SADASHIVA
January 23, 2020
AKRAM ALI Vs. STATE OF KARNATAKA
May 5, 2020
ALAMELI BAI Vs. MANAGING DIRECTOR,K.S.R.T.C.
August 27, 2020
ALEX MENDRAD MSEKE Vs. STATE OF KARNATAKA
June 8, 2020
ALISAB S/O DAVALSAB SHAIK Vs. LATE TUKARAM SIDHARAM KATHAVE
February 28, 2020
ALLABAKASH Vs. STATE
September 14, 2020
ALMEEZAN EDUCATIONAL AND SOCIAL WELFARE SOCIETY REPRESENTED Vs. BAGALKOT TOWN DEVELOPMENT AUTHORITY
August 28, 2020
ALPINE WINERIES PVT LTD Vs. PRIDHVI ASSET RECONSTRUCTION AND SECURITISATION COMPANY LIMITED
September 4, 2020
ALTHAF HUSSAIN SAREEF Vs. STATE OF KARNATAKA
November 10, 2020
ALUKA SANDRA OREWA Vs. STATE OF KARNATAKA
November 30, 2020
AMAAN S/O VALI SAB Vs. STATE OF KARNATAKA
August 5, 2020
AMALI NAIK Vs. STATE OF KARNATAKA
September 22, 2020
AMARESH Vs. SUVARNA
October 21, 2020
AMARESH Vs. STATE OF KARNATAKA
November 17, 2020
AMARESH S/O JAMBANNA BANDI Vs. STATE OF KARNATAKA
August 25, 2020
AMARTIYA RISHI Vs. STATE OF KARNATAKA
April 21, 2020
AMBANNA Vs. SIDDHUBA
June 25, 2020
AMBANNA Vs. STATE
June 17, 2020
AMBARISH S/O KRISHNAPPA N Vs. STATE OF KARNATAKA
September 7, 2020
AMBARISH KUMAR S. Vs. STATE OF KARNATAKA
September 3, 2020
AMBRESH Vs. STATE OF KARNATAKA
July 17, 2020
AMBRESH Vs. STATE OF KARNATAKA
July 24, 2020
AMCI (INDIA) PVT.LTD. Vs. FIZA DEVELOPERS AND INTER-TRADE PVT. LTD.
February 18, 2020
AMEED Vs. STATE OF KARNATAKA
April 16, 2020
AMEEN SHARIFF Vs. STATE
May 29, 2020
AMEENABI Vs. STATE OF KARNATAKA
July 24, 2020
AMEER AFZAR SYED SURUF Vs. STATE OF KARNATAKA
June 18, 2020
AMEERUDDIN Vs. STATE OF KARNATAKA
August 17, 2020
AMINSAB Vs. DEPUTY COMMISSIONER, MINI VIDHANASOUDHA
August 11, 2020
AMRAMMA @ BASAMMA Vs. STATE OF KARNATAKA
June 10, 2020
ANAND Vs. VINOD GURUNATH JOSHI
June 12, 2020
ANAND Vs. STATE OF KARNATAKA
January 9, 2020
ANAND Vs. STATE OF KARNATAKA
February 4, 2020
ANAND Vs. STATE OF KARNATAKA
January 20, 2020
ANAND Vs. STATE OF KARNATAKA
July 15, 2020
ANAND Vs. STATE OF KARNATAKA
May 28, 2020
ANAND Vs. STATE OF KARNATAKA
December 10, 2020
ANAND KALIDASAN Vs. STATE OF KARNATAKA
January 16, 2020
ANAND RATHI SHARES AND STOCK BROKERS LIMITED Vs. SANGAMESH VAIJINATH NOWBADE
August 5, 2020
ANAND SHANKAR GUNJIKAR Vs. VADDAR CHHAVANI KHASBAG
July 7, 2020
ANAND SHANKAR GUNJIKAR Vs. PRAKASH GURUPAD SANKAPAL
July 7, 2020
ANANDA Vs. STATE OF KARNATAKA
July 14, 2020
ANANDA Vs. V. KRISHNAPPA
June 4, 2020
ANANDA Vs. AUTHORISED OFFICER
June 3, 2020
ANANDA KUMAR Vs. STATE OF KARNATAKA
October 8, 2020
ANANDA NALIKE Vs. STATE OF KARNATAKA
August 25, 2020
ANANDA RAMAPPA MANAVADDAR Vs. STATE OF KARNATAKA
September 4, 2020
ANANDA S/O MALLESH CHAVAN Vs. GOPAL
August 25, 2020
ANANT Vs. STATE OF KARNATAKA
June 29, 2020
ANANTNATH Vs. STATE OF KARNATAKA
August 6, 2020
ANANTNATH Vs. STATE OF KARNATAKA
August 13, 2020
ANHEUSER BUSCH INBEV INDIA LIMITED Vs. MYSORE SALES INTERNATIONAL LIMITED
July 13, 2020
ANIL Vs. STATE OF KARNATAKA
October 21, 2020
ANIL KUMAR Vs. STATE BY KODIGEHALLI POLICE STATION
May 13, 2020
ANIL M. Vs. STATE BY SRIRANGAPATNA POLICE, MANDYA
August 6, 2020
ANIL PATIL Vs. STATE
July 23, 2020
ANIL VENKAPPA KUSHLAKAR Vs. STATE OF KARNATAKA
February 3, 2020
ANIL Y.R. Vs. STATE OF KARNATAKA
October 7, 2020
ANIRUDDA NEGALUR MANAGER Vs. SATISHGOUDA RELIANCE RETAIL LIMITED, DHARWAD
September 30, 2020
ANISABANU MAINUDDIN SHAHA-SAB Vs. SPECIAL LAND ACQUISITION OFFICER
June 10, 2020
ANISH JOSE ANTONY KAITHACKAL HOUSE Vs. KARNATAKA STATE LAW UNIVERSITY
September 10, 2020
ANISH KUMAR. K Vs. STATE OF KARNATAKA
August 4, 2020
ANITA Vs. PRINCIPAL CHIEF OF FOREST
January 6, 2020
ANITHA Vs. EXCISE COMMISSIONER IN KARNATAKA
June 15, 2020
ANITHA Vs. STATE OF KARNATAKA
April 28, 2020
ANJANA MURTHY Vs. STATE OF KARNATAKA
May 11, 2020
ANJANAMURTHY B. Vs. STATE OF KARNATAKA
October 20, 2020
ANJANAPPA Vs. UNITED INDIA INSURANCE COMPANY LTD
October 8, 2020
ANJANI Vs. DIRECTOR, (SECURITY& VIGILANCE)
November 23, 2020
ANJAPPA Vs. STATE OF KARNATAKA
July 22, 2020
ANJINAPPA G.M Vs. STATE OF KARNATAKA
June 17, 2020
ANNAMMA Vs. REVAMMA
February 3, 2020
ANNAPPA Vs. GANESH
July 8, 2020
ANNAPPA Vs. STATE OF KARNATAKA
September 21, 2020
ANNAPURNA Vs. RAM SHRINGAR PAL
January 21, 2020
ANNAPURNA BAI Vs. NARAYAN
June 5, 2020
ANNAPURNA MALLIKARJUN SANKESHWAR AND ORS. Vs. DUNDAWWA SHIVAPPAGOUDA PATIL AND ORS.
February 6, 2020
ANNAPURNA W/O ANAND RAMESH Vs. UNITED INDIA INSURANCE CO. LTD.
September 18, 2020
ANNU Vs. STATE OF BALUR POLICE, MUDIGERE TQ,
July 14, 2020
ANSAR ALI Vs. SHAHEED SHAIK
February 19, 2020
ANTHONY K RAJU R/O ANNAPURNAWADI Vs. STATE OF KARNATAKA
June 11, 2020
ANU BHARADWAJ R @ ANUPAMA Vs. MUJJU
September 9, 2020
ANUMULLA PRASAD Vs. UNION OF INDIA NARCOTICS CONTROL BANGALORE ZONAL UNIT, BANGALORE
September 29, 2020
ANUPAMA HEGDE @ ANUPAMA BHAT W/O DINESH HEGDE Vs. STATE OF KARNATAKA
September 7, 2020
ANUPAMA W.M. Vs. STATE OF KARNATAKA
January 20, 2020
ANUSREE CHANDRAHASAN Vs. RAJESH KUMAR R.
December 10, 2020
ANUSUYA Vs. STATE OF KARNATAKA
April 16, 2020
ANUSUYAMMA Vs. K.D.RUDRESH
July 22, 2020
ANUSUYAMMA Vs. STATE OF KARNATAKA
June 9, 2020
ANWAR UL HAQ Vs. STATE OF KARNATAKA
June 4, 2020
APARNA HAMSA Vs. INDIRA S NAYAK
August 27, 2020
APPA SAHEB S/O TUKARAM KALAL Vs. STATE OF KARNATAKA
February 12, 2020
APPASAB Vs. STATE OF KARNATAKA
August 5, 2020
APPASAHEB Vs. ABDUL MAJID MOHIDDINSAB NAIK
December 2, 2020
APPASAHEB S/O. MALLAPPA MANAGULI Vs. STATE OF KARNATAKA
February 7, 2020
APPOJI REDDY Vs. STATE OF KARNATAKA
June 10, 2020
APPU Vs. STATE BY P.S.I.
September 23, 2020
ARAKALGUD TOWN PANCHAYAT Vs. SMT. JAYAMMA
January 9, 2020
ARAMBHAN HOSPITALITY SERVICES LIMITED Vs. METRO CASH
April 28, 2020
ARAVIND Vs. VITHABAI GHODKE
May 8, 2020
ARCHANA Vs. THE STATE OF KARNATAKA AND ORS.
February 18, 2020
ARCHANA Vs. UDAY ARJUN HONGEKAR
July 6, 2020
ARCHONA PURNIMA PRAMANIK Vs. STATE OF KARNATAKA
January 27, 2020
ARJU Vs. STATE
November 6, 2020
ARJUN Vs. STATE OF KARNATAKA
July 23, 2020
ARJUN VIJAY KAMBLE Vs. STATE OF KARNATAKA
February 11, 2020
ARNAV SINGH Vs. ORGANIZING CHAIRMAN, JEE (ADVANCED)-2019 INDIAN INSTITUTE OF TECHNOLOGY ROORKEE
November 30, 2020
AROKYAMARY AND ORS. Vs. MUNIKRISHNA MUNIYAPPA AND ORS.
March 19, 2020
AROKYARAJ Vs. STATE OF KARNATAKA
May 29, 2020
ARSHAD ISPAT Vs. UNION OF INDIA
May 29, 2020
ARSHAD ISPAT PARTNERSHIP FIRM Vs. UNION OF INDIA
July 10, 2020
ARUN Vs. STATE OF KARNATAKA
July 2, 2020
ARUN Vs. STATE
May 15, 2020
ARUN @ PINTU Vs. STATE OF KARNATAKA
March 10, 2020
ARUN ARAVIND HABBU Vs. ARCHANA PRABHAKAR
February 10, 2020
ARUN BALAPPA TALWAR Vs. ARUN GANAPT POTALE
December 4, 2020
ARUN K THIAGARAJAN Vs. COMMISSIONER OF INCOME-TAX
June 18, 2020
ARUN KUMAR @ ARUNA Vs. STATE OF KARNATAKA
September 4, 2020
ARUN KUMAR SHETTY Vs. M. JAYARAM SHETTY
March 9, 2020
ARUN MANORAJ R Vs. STATE OF KARNATAKA
April 17, 2020
ARUN PANDURANG NAIK Vs. GOPAL SIDRAM SHET
July 14, 2020
ARUN RATNAPPA RATHOD Vs. STATE OF KARNATAKA
November 3, 2020
ARUN VAMANRAO DESHPANDE Vs. SANJAY
July 15, 2020
ARUNODAYA RECREATION ASSOCIATION CLUB Vs. STATE OF KARNATAKA
June 11, 2020
ARUSHI PRADEEP Vs. STATE OF KARNATAKA
October 21, 2020
ARVIND KUMAR K.S., S/O SRI RAM REDDY Vs. STATE OF KARNATAKA
September 1, 2020
ARVIND RAO H.T Vs. KUMUDA
September 22, 2020
ARVIND REDDY G. Vs. STATE OF KARNATAKA
August 18, 2020
ASADULLA KHAN AND ORS. Vs. THE STATE
January 29, 2020
ASGAR KHAN Vs. STATE, REPRESENTED BY SUPERINTENDENT OF POLICE
November 19, 2020
ASHA C. WADHWA Vs. JAYESH LAKHANI
September 21, 2020
ASHA SHETTY Vs. STATE OF KARNATAKA
September 7, 2020
ASHALATHA Vs. K. YAKUB
September 24, 2020
ASHIK @ MOHAMMAD ASIK Vs. STATE OF KARNATAKA
February 17, 2020
ASHOK Vs. KALAVVA
June 26, 2020
ASHOK Vs. PARVATI
June 9, 2020
ASHOK Vs. RAGHUNATH
July 6, 2020
ASHOK Vs. STATE OF KARNATAKA
June 17, 2020
ASHOK ARJUN JADHAV Vs. JOTIBA ARJUN JADHAV AND ORS.
January 10, 2020
ASHOK BALLOLLI AND ORS. Vs. STATE OF KARNATAKA AND ORS.
July 3, 2020
ASHOK JAGANATH HARSOR Vs. STATE OF KARNATAKA
January 6, 2020
ASHOK KRIPALANI Vs. ADDITIONAL CHIEF SECRETARY FINANCE DEPARTMENT, GOVERNMENT OF KARNATAKA
December 17, 2020
ASHOK KUMAR Vs. STATE OF KARNATAKA
November 6, 2020
ASHOK KUMAR SON OF LAXMAN RAO Vs. PRINCIPAL SECRETARY, HOME DEPARTMENT
February 7, 2020
ASHOK MADHAV NAIK Vs. STATE OF KARNATAKA
February 26, 2020
ASHOK MURTHY Vs. MUNIYAMMA
April 28, 2020
ASHOK PRAVEEN PEREIRA Vs. STATE OF KARNATAKA
June 19, 2020
ASHOK S/O LAKSHAMAPPA HOSUR Vs. STATE OF KARNATAKA
September 4, 2020
ASHOKA Vs. STATE OF KARNATAKA
July 6, 2020
ASHOKA Vs. STATE OF KARNATAKA
May 28, 2020
ASHOKA.S, Vs. STATE OF KARNATAKA
December 11, 2020
ASHRAFALI Vs. HARI RAMA BIRJE
December 15, 2020
ASHWINI AYURVEDA MEDICAL COLLEGE & P.G. CENTRE Vs. UNION OF INDIA
January 24, 2020
ASIF Vs. STATE
March 9, 2020
ASIF HUSSAIN @ ZABI @ ZABIR @ ZABI TIGER @ MOHAMMED ASIF S/O ADIL HUSSAIN Vs. STATE
November 9, 2020
ASIF PUTHAN PURAYIL AND ORS. Vs. STATE
October 12, 2020
ASLAM Vs. STATE OF KARNATAKA
August 13, 2020
ASLAM Vs. STATE OF KARNATAKA
April 21, 2020
ASMA KHANUM @ NOOR ASMA Vs. STATE OF KARNATAKA
July 9, 2020
ASSISTANT EXECUTIVE ENGINEER Vs. VIJAYALAKSHMI
June 9, 2020
ASYESHA BANU @ AYESHA SHAIK W/O LATE SHAIK MUJAHED PASHA Vs. NADIRA KHATOON KHATOON S/O YOUNUS AHMED
September 4, 2020
AUGUSTINE NOVELLO Vs. ASSISTANT COMMISSIONER
September 21, 2020
AUTHORIZED OFFICER Vs. CHANNAMMA
December 14, 2020
AUTO SHANKAR Vs. STATE OF KARNATAKA
February 24, 2020
AVINASH H.V Vs. STATE OF KARNATAKA
April 16, 2020
AVINASH K.R Vs. STATE
June 15, 2020
AVINASH KUMAR Vs. STATE OF KARNATAKA
May 13, 2020
AVINASH RAJANNA Vs. STATE OF KARNATAKA
July 13, 2020
AVN SAIGAL PALSTIC INDUSTRIES Vs. INDIAN OIL CORPORATION LIMITED
September 18, 2020
AVVAMMA Vs. DEPUTY COMMISSIONER
June 5, 2020
AVVANEPPA Vs. STATE OF KARNATAKA
June 30, 2020
AVVANNA Vs. STATE OF KARNATAKA
June 19, 2020
AYANTIKA MONDAL Vs. STATE OF KARNATAKA
May 12, 2020
AYAPPA S/O.LATE RAMAMMA Vs. SUMA K.B.
August 27, 2020
AYAZKHAN Vs. STATE OF KARNATAKA
August 4, 2020
AYUB S/O IMAMSAB PUNEKAR Vs. STATE OF KARNATAKA
August 25, 2020
AYUB S/O MAHEBOOB QURESHI Vs. STATE OF KARNATAKA
January 2, 2020
AYYAMMA Vs. NINGAMMA
July 21, 2020
AZHAR Vs. STATE BY WOMEN POLICE STATION
May 5, 2020
AZHIEV SEZDBEK Vs. STATE OF KARNATAKA
September 4, 2020
AZIZ Vs. STATE OF KARNATAKA
December 1, 2020
AZIZ PASHA Vs. ASSISTANT COMMISSIONER
February 20, 2020
B MYLARAPPA Vs. K R SAGAR
January 23, 2020
B NAGARAJA Vs. STATE OF KARNATAKA
December 8, 2020
B S YEDDYURAPPA Vs. STATE OF KARNATAKA
December 22, 2020
B. ABDUL AZIZ Vs. B.J. MANAVER ASLAM
March 5, 2020
B. AKANTHACHAR AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
February 3, 2020
B. BHARATHI Vs. H.B. RAVIKUMAR GOUDA
March 3, 2020
B. C. RAMACHANDRA REDDY Vs. MUNIVENKATAMMA D/O LATE MUNIYAPPA
September 29, 2020
B. CHANDRASHEKARA Vs. STATE OF KARNATAKA
September 21, 2020
B. H. SRINIVASA MURTHY Vs. STATE OF KARNATAKA
February 5, 2020
B. JAKARAYYA Vs. STATE OF KARNATAKA
December 14, 2020
B. JAYANTHI Vs. JAYAPRAKASH MADHIRAJU
November 10, 2020
B. K. PADMANABHA REDDY Vs. STATE OF KARNATAKA
November 12, 2020
B. KARIBASAPPA Vs. STATE OF KARNATAKA
July 15, 2020
B. KISHANLAL Vs. SHYAM SUNDER
October 13, 2020
B. L BOOLANI Vs. NITHIN JAIN PARAGON PLASTICS, BENGALURU
September 2, 2020
B. M. RAKESH Vs. A. M THIMMAIAH
November 4, 2020
B. MANJUNATH Vs. STATE OF KARNATAKA
July 13, 2020
B. NAGARAJAPPA Vs. STATE OF KARNATAKA CHALLAKERE POLICE STATION
November 3, 2020
B. NAGARATHNA Vs. DEVAMMA
February 13, 2020
B. NAGESH BALIGA Vs. PUSPHALATHA PAI K.
November 11, 2020
B. PRABHAKAR S/O. AMMIRAJU Vs. M. BHASKAR RAO
February 10, 2020
B. RAKESH Vs. STATE OF KARNATAKA
March 5, 2020
B. RAMESH Vs. STATE
August 17, 2020
B. RAVINDRA Vs. R.S. CHANDRAKANTHA
November 19, 2020
B. S. RAVIKUMAR Vs. STATE OF KARNATAKA
October 9, 2020
B. SANJEEVAREDDY Vs. B. HANUMANTHAREDDY
January 9, 2020
B. SHANKARANARAYANA BHAT Vs. B.SUBRAMANYA BHAT
July 23, 2020
B. SOMANNA SHETTY Vs. PRAGATHI GRAMIN BANK
August 11, 2020
B. T. PREMANATH PUNJA Vs. ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER
January 20, 2020
B. VASANTH Vs. NISHA RAO N.
June 8, 2020
B. VEERAIAH Vs. THE STATE OF KARNATAKA
March 19, 2020
B.A. RAMESH HEGDE Vs. STATE OF KARNATAKA
November 18, 2020
B.C. USHA Vs. KUMAR J
August 14, 2020
B.D. KANTHARAJA Vs. STATE OF KARNATAKA
July 15, 2020
B.G.LINGESH Vs. CHIEF SECRETARY
June 3, 2020
B.G.YOGESH Vs. STATE OF KARNATAKA
June 12, 2020
B.K. UDAY KUMAR Vs. STATE OF KARNATAKA
January 4, 2020
B.K. USHA DEVI Vs. PUNJAB NATIONAL BANK
January 3, 2020
B.L.RAMESH Vs. STATE OF KARNATAKA
September 23, 2020
B.L.VENKATESH Vs. STATE OF KARNATAKA
October 8, 2020
B.M. SHANKAR Vs. STATE OF KARNATAKA
June 8, 2020
B.M. THIPPESWAMY Vs. MAHANATASWAMY
April 16, 2020
B.M.SHAHUL HAMEED Vs. IMTHIYAZ AHAMED
November 6, 2020
B.NIRMALA Vs. KUTTI NAYAK
April 16, 2020
B.P.ANAND KUMAR @ ANAND SINGH Vs. STATE OF KARNATAKA
November 13, 2020
B.P.MANJUNATH Vs. P. SARVAMANGALA
June 16, 2020
B.R. MANJUNATH Vs. STATE OF KARNATAKA
January 23, 2020
B.R. RAMESH Vs. STATE OF KARNATAKA
June 9, 2020
B.R. RANGANATH Vs. STATE OF KARNATAKA
May 28, 2020
B.R.AHMEDULLA SHERIFF Vs. KAMLESH KUMAR P. JAIN
August 6, 2020
B.R.DEEPU RAO Vs. STATE OF KARNATAKA
August 11, 2020
B.R.DINESH Vs. STATE
August 5, 2020
B.R.SUDHEER KUMAR Vs. PALLAVI
December 2, 2020
B.S. JAGATH RAM Vs. TAHASILDAR, BENGALURU SOUTH TALUK
March 16, 2020
B.S. NAGENDRA Vs. Y.S. SURESH AND ORS.
February 18, 2020
B.S. NANDA KUMAR SINGH Vs. STATE
November 20, 2020
B.S. SHIVAPRASAD Vs. MANGALORE CATHOLIC, CO-OPERATIVE BANK LTD. ADMINISTRATIVE OFFICE
August 26, 2020
B.S. SUDHAKAR SHETTY Vs. STATE OF KARNATAKA AND ORS.
January 29, 2020
B.S. VANAJA Vs. STATE BY ASHOKPURAM POLICE STATION
September 22, 2020
B.S. YEDIYURAPPA Vs. STATE OF KARNATAKA
September 11, 2020
B.S.RAMAKRISHNAIAH Vs. STATE BY KARNATAKA LOKAYUKTA POLICE
January 22, 2020
B.S.SHUCHITHA Vs. UNION OF INDIA
December 4, 2020
B.S.SUSHEELA DEVI Vs. A.ASHRAF ALI
June 3, 2020
B.SHANKAR BHAT Vs. VANITHA SHETTY
August 26, 2020
B.SHIVALINGAPPA S/O. B. BHARAMAPPA Vs. STATE OF KARNATAKA
September 3, 2020
B.SIDDARAJU Vs. MANIYAMMA @ BELLEAMMA
November 25, 2020
B.T. VENKATESH Vs. STATE OF KARNATAKA
March 17, 2020
B.V. CHANDRE GOWDA Vs. INDIRANAGAR CLUB
July 6, 2020
B.V.GOPALA S/O VENKATAKRISHNA ACHAR Vs. MEHABOOB PASHA S/O AMEER JAN
October 23, 2020
BABA Vs. STATE
July 17, 2020
BABAJAN Vs. K. GANAPATI KAMAT
June 16, 2020
BABASAHEB Vs. GANGADHAR T GACHI
January 13, 2020
BABU Vs. STATE OF KARNATAKA
September 18, 2020
BABU Vs. NARAYAN
December 2, 2020
BABU BASAVANNI KURUBAR Vs. STATE OF KARNATAKA
July 10, 2020
BABU NAIKA Vs. STATE OF KARNATAKA
March 9, 2020
BABU NAYAK Vs. STATE OF KARNATAKA
October 14, 2020
BABU RAJENDRA Vs. BASALINGAPPA AND ORS.
April 21, 2020
BADARI DATTA H.C. Vs. STATE OF KARNATAKA
January 20, 2020
BADESAB Vs. STATE OF KARNATAKA
August 28, 2020
BAGADIA BROTHERS Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
January 29, 2020
BAGLEKAR AKASH KUMAR Vs. STATE OF KARNATAKA AND ORS.
May 19, 2020
BAIRA POOJARY Vs. BHASKER SALIAN
December 18, 2020
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. DHARMAWWA W/O CHOUDAPPA TALAWAR
September 15, 2020
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. LAXMIBAI
June 15, 2020
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD., Vs. BINE LAKSHMI
July 17, 2020
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD., Vs. ANNAPURNAMMA
September 15, 2020
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. BIBI FATIMA
June 29, 2020
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. MANOHAR V.S. S/O SHANKARAPPA
September 24, 2020
BAKKAPPA Vs. STATE
June 12, 2020
BAKSHI KHAN Vs. THE STATE OF KARNATAKA AND ORS.
January 6, 2020
BALAJI Vs. STATE OF KARNATAKA
June 2, 2020
BALAKISHNAGOUDA RAMANAGOUDA TIMMANAGOUDRA Vs. NEELAWA SHIVALINGAPPA LAKKUNDI
January 24, 2020
BALAKRISHNA L. Vs. MAMATHA H.R.
February 5, 2020
BALAKSRISHNA RAO Vs. UNITED INDIA INSURANCE COMPANY LIMITED
September 7, 2020
BALAPPA Vs. PUNDALIK
June 8, 2020
BALAPPA @ PINTU Vs. STATE OF KARNATAKA
September 1, 2020
BALAPPA BHIMAPPA WALAKE Vs. SADASHIV RAMU MANE
June 1, 2020
BALARAJA Vs. STATE BY JAGALUR POLICE STATION
April 16, 2020
BALARAJU Vs. STATE OF KARNATAKA
June 9, 2020
BALASAB Vs. STATE OF KARNATAKA
July 14, 2020
BALASUBRAMANYA Vs. STATE OF KARNATAKA
October 15, 2020
BALAWANT Vs. POOJYA SHRI DR SHARANABASAVAPPA APPA
June 17, 2020
BALIN DAS AND ORS. Vs. STATE
November 23, 2020
BALJEET SINGH Vs. STATE OF KARNATAKA
October 9, 2020
BALLARI THERMAL POWER STATION Vs. LABOUR INSPECTOR
July 8, 2020
BALRAJ SHETTY Vs. STATE OF KARNATAKA
May 20, 2020
BALU Vs. STATE OF KARNATAKA
August 13, 2020
BALYANAIKA Vs. MOHAMMED YUSUF SHEIK
March 5, 2020
BANADATHARA KOTRESHI Vs. KALAMMA
December 14, 2020
BANAPPA N. Vs. STATE OF KARNATAKA
January 14, 2020
BANAPPA SIDDAPPA VADER Vs. STATE OF KARNATAKA
June 2, 2020
BANASHANKAR Vs. THE STATE OF KARNATAKA
May 28, 2020
BANDAIAH Vs. STATE OF KARNATAKA
August 17, 2020
BANEESH Vs. SUPERINTENDENT OF CENTRAL EXCISE AND GST
April 16, 2020
BANGALORE DEVELOPMENT AUTHORITY Vs. DENNIS JACOB
March 16, 2020
BANGALORE METROPOLITAN TASK FORCE POLICE STATION Vs. S M ALEX,
September 1, 2020
BANGALORE METROPOLITAN TRANSPORT CORPORATION Vs. S.RUPA ANAND
October 7, 2020
BANGARI Vs. KAILAASH
June 9, 2020
BANK OF BARODA Vs. DR. BAVAGUTHU RAGHURAM SHETTY
June 26, 2020
BAPU Vs. V. M. MATERE INFRASTRUCTURE INDIA PVT LTD
June 1, 2020
BAPUJI AYURVEDIC MEDICAL Vs. GOVERNMENT OF INDIA
September 10, 2020
BARAFAWALA COLD STORAGE & AGRO PROCESSORS Vs. STATE OF KARNATAKA
July 24, 2020
BARAFAWALA FOODS Vs. STATE OF KARNATAKA
July 24, 2020
BARGOOR ALLABAKSHI Vs. AKSHTHA,
October 5, 2020
BASAGOND Vs. STATE OF KARNATAKA
June 11, 2020
BASAMMA Vs. STATE OF KARNATAKA
September 30, 2020
BASANAGOUDA Vs. STATE OF KARNATAKA
November 20, 2020
BASANAGOUDA SANGAPPA KUSALAPUR Vs. MUREGAPPA
November 2, 2020
BASANNA AND ORS. Vs. GANGAMMA AND ORS.
December 23, 2020
BASANNA BHIMASHYA TELI Vs. STATE OF KARNATAKA
February 18, 2020
BASAPPA Vs. SAIDABI
June 10, 2020
BASAPPA Vs. STATE
March 17, 2020
BASAPPA ANNAPPA BADACHI Vs. STATE OF KARNATAKA
June 9, 2020
BASAPPA HONGAL Vs. NINGARADDI
June 9, 2020
BASAPPA KALLAPPA LAGAMANNAVAR Vs. DEPUTY COMMISSIONER DHARWAD
September 7, 2020
BASAPPA MALLAPPA SHIRUR Vs. STATE OF KARNATAKA
June 24, 2020
BASAPPA S/O RUDRAPPA Vs. KAMALA KOM SHIVAPUTRA LIGADE
February 24, 2020
BASAPPA SAKARAPPA HOSALLI Vs. STATE OF KARNATAKA
June 15, 2020
BASAPPA TIPPANNA MURKUMBI Vs. STATE OF KARNATAKA
June 3, 2020
BASAVANEEPPA Vs. CHAIRMAN
September 4, 2020
BASAVANNA TEMPLE Vs. SECRETARY
June 8, 2020
BASAVANNEWWA Vs. GENERAL MANAGER SUNDHARAMS PRIVATE LIMITED
July 14, 2020
BASAVAPRABHU SWAMIJI PRESIDENT, SHREE MAHALAKSHMI THIGALARA MAHA SAMSTHANA TRUST (REGD), TUMAKURU CITY Vs. STATE OF KARNATAKA
October 22, 2020
BASAVARAJ Vs. V. CHETHAN
November 3, 2020
BASAVARAJ Vs. STATE THROUGH SHORAPUR POLICE STATION
March 9, 2020
BASAVARAJ Vs. GANGABAI
September 2, 2020
BASAVARAJ Vs. STATE OF KARNATAKA
January 10, 2020
BASAVARAJ Vs. SHANKAR S/O MALKAPPA NIDAGUNDI
March 4, 2020
BASAVARAJ Vs. STATE OF KARNATAKA
June 29, 2020
BASAVARAJ Vs. STATE OF KARNATAKA
September 16, 2020
BASAVARAJ Vs. SAMEERULLAKHAN
June 8, 2020
BASAVARAJ Vs. STATE OF KARNATAKA
June 17, 2020
BASAVARAJ Vs. STATE OF KARNATAKA
December 15, 2020
BASAVARAJ @ BASAVA Vs. STATE OF KARNATAKA
November 4, 2020
BASAVARAJ CHANNAPPA NEERALKERI AND ORS. Vs. STATE OF KARNATAKA
February 13, 2020
BASAVARAJ GAVIYAPPA INDI Vs. STATE OF KARNATAKA
February 11, 2020
BASAVARAJ RAMAPPA KANAGONDA Vs. STATE OF KARNATAKA
November 2, 2020
BASAVARAJ S/O BHIMARAYA NAIKODI @ RAIKODI Vs. STATE
January 9, 2020
BASAVARAJ S/O MAHADEVAPPA RAJAPUR Vs. STATE OF KARNATAKA
June 30, 2020
BASAVARAJ SHIVAPPA AKKI Vs. STATE OF KARNATAKA
September 29, 2020
BASAVARAJA @ BINGI BASAVARAJ @ BASAPPA Vs. STATE OF KARNATAKA
September 9, 2020
BASAVARAJA G.N Vs. STATE OF KARNATAKA
October 14, 2020
BASAVRAJ Vs. STATE OF KARNATAKA
July 2, 2020
BASAVVA Vs. SHARANAPPA SANGAPPA BASANAGOUDAR
June 16, 2020
BASAWANTHAPPA Vs. STATE OF KARANTAKA
August 28, 2020
BASAWARAJ Vs. STATE OF KARNATAKA
August 10, 2020
BASAWARAJ Vs. STATE OF KARNATAKA
August 3, 2020
BASAWARAJAPPA GOUDA Vs. STATE
January 3, 2020
BASAYYA Vs. STATE OF KARNATAKA
August 28, 2020
BASAYYA CHANABASAYYA PUJAR Vs. STATE OF KARNATAKA
July 2, 2020
BASHEERUNNISA Vs. REVI T. NAIK
January 22, 2020
BASTAV DUMMING Vs. STATE OF KARNATAKA
December 8, 2020
BASU Vs. STATE OF KARNATAKA
June 15, 2020
BASWARAJ JAYANNA Vs. SRIMANTHRAO PATIL
February 3, 2020
BAUSAB RAJASAB SHIDENUR Vs. STATE OF KARNATAKA
December 7, 2020
BAVUDDIN Vs. STATE OF KARNATAKA
October 7, 2020
BAYER CROPSCIENCE LIMITED FORMERLY KNOWN AS BAYER CROPSCIENCE INDIA LIMITED Vs. T V TRADERS PARTNERSHIP FIRM
December 8, 2020
BEERAMMA Vs. SPECIAL DEPUTY COMMISSIONER
January 24, 2020
BEERAPPA Vs. STATE OF KARNATAKA
September 30, 2020
BEERAPPA S/O MALAPPA BALICHAKRA Vs. STATE
September 4, 2020
BELLUR USHA SHIVAPRASAD Vs. SMT. SARASAMBA ANANTHA SWAMY
June 2, 2020
BENGALURU DEVELOPMENT AUTHORITY Vs. STATE OF KARNATAKA
February 4, 2020
BENGALURU DEVELOPMENT AUTHORITY Vs. SRINIVASA MURTHY
January 3, 2020
BENGALURU DEVELOPMENT AUTHORITY AND ORS. Vs. GAUTAM KAMAT HOTELS PRIVATE LIMITED AND ORS.
January 21, 2020
BENNE KOTRESH Vs. STATE OF KARNATAKA
June 5, 2020
BEST TRADING AND AGENCIES LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX
August 26, 2020
BETHAL PRODUCTS (INDIA) Vs. JAYAKUMAR DIRECTOR M/S. ORGANIC GOLD PVT. LTD.
November 19, 2020
BETHEL MEDICAL INSTITUTE OF NURSING SCIENCES AND PHYSIOTHERAPY AND ORS. Vs. STATE OF KARNATAKA
February 28, 2020
BETTACHARI SINCE DEAD BY HIS LRS Vs. JAYAMMA
July 17, 2020
BETWEEN NIJAM TADAKOD Vs. GOPAL
September 29, 2020
BHAGYA Vs. BRANCH MANAGER
July 23, 2020
BHAGYALAKSHMI Vs. MAHANTAYYA
June 1, 2020
BHAGYAMMA Vs. STATE OF KARNATAKA
July 30, 2020
BHAGYAMMA Vs. NARAYANAPPA T.
November 23, 2020
BHAGYAMMA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
February 14, 2020
BHARAMA Vs. DEPUTY COMMISSIONER
October 23, 2020
BHARAMA Vs. RAJASHREE
September 23, 2020
BHARAT FRITZ WERNER LIMITED Vs. OFFICE OF THE DEVELOPMENT COMMISSIONER
July 23, 2020
BHARAT KUMAR JAIN AND ORS. Vs. STATE
November 19, 2020
BHARAT SURESH POOJARI Vs. STATE OF KARNATAKA
August 27, 2020
BHARATH B Vs. STATE OF KARNATAKA
June 17, 2020
BHARATH KUMAR @ TUTTURI Vs. STATE OF KARNATAKA
August 24, 2020
BHARATHI Vs. D. PRASANNA KUMAR
October 15, 2020
BHARATHI EDUCATION TRUST Vs. HANUMEGOWDA
November 2, 2020
BHARATHI SHAKTHI Vs. SRIRAMA GENERAL INSURANCE CO. LTD.
October 14, 2020
BHARATI Vs. PUNDALIK
June 8, 2020
BHARMANI BABU BALEKUNDRI Vs. STATE OF KARNATAKA
August 14, 2020
BHASKAR Vs. T. PREMA TANGAVELU
February 10, 2020
BHASKAR N Vs. STATE OF KARNATAKA
June 15, 2020
BHAVANA Vs. STATE BY STATION HOUSE OFFICER
November 24, 2020
BHAVANA S. Vs. JANATHA SEVA CO-OPERATIVE BANK LTD.
January 3, 2020
BHAVANI AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
December 8, 2020
BHAVSINGH S/O GUJARU CHAVAN Vs. STATE OF KARNATAKA
February 7, 2020
BHAVYARANGANATH Vs. R.SARASWATHIRAMANJIAPPA
December 9, 2020
BHEEMANAGOUDA POLICE PATIL Vs. DEPUTY COMMISSIONER
June 11, 2020
BHEEMANGOUDA Vs. THE DEPUTY COMMISSIONER
February 14, 2020
BHEEMAPPA Vs. STATE OF KARNATAKA
February 14, 2020
BHEEMAPPA Vs. STATE OF KARNATAKA
November 19, 2020
BHEEMEGOWDA AND ORS. Vs. THE MANAGING DIRECTOR KARNATAKA STATE ROAD TRANSPORT CORPORATION AND ORS.
October 19, 2020
BHIMA Vs. STATE OF KARNATAKA
September 10, 2020
BHIMANNA S/O HANAMANTH SURAPUR Vs. STATE OF KARNATAKA
August 25, 2020
BHIMAPPA Vs. STATE OF KARNATAKA
July 23, 2020
BHIMAPPA Vs. RAGHUNATH
February 6, 2020
BHIMESHA Vs. STATE OF KARNATAKA
July 23, 2020
BHUPAL Vs. SHIVABAI
August 24, 2020
BHUVANESH ENGINEERING WORKS Vs. R. V. KRISHNAMURTHY
June 3, 2020
BHUVANESH ENGINEERING WORKS OFFICE Vs. S. RAJENDRAN
June 3, 2020
BHUVANESHWARI V PURANIK Vs. STATE OF KARNATAKA
December 15, 2020
BIBIJAN Vs. SHRINIVAS S. MAHISHWADAGI
July 20, 2020
BIDAR URBAN CO-OPERATIVE, BANK LTD Vs. GIRISH
December 17, 2020
BIG BAGS INTERNATIONA (P) LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX CIRCLE-1(1)(2)
December 14, 2020
BILICHODU BASAVARAJA @ BASAVARAJA Vs. STATE OF KARNATAKA
September 9, 2020
BIOPLUS LIFE SCIENCES PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME-TAX
August 24, 2020
BISMILLA Vs. PANDURANG
July 9, 2020
BLAZE Vs. STATE OF KARNATAKA
September 30, 2020
BLUE LINES Vs. ASST. COMMISSIONER OF INCOME-TAX CENTRL
November 6, 2020
BNA TECHNOLOGY CONSULTING PVT. LTD Vs. STATE OF KARNATAKA
November 23, 2020
BOCHEGOWDA Vs. STATE OF KARNATAKA
November 6, 2020
BOMMEGOWDA S/O SHIVACHENNEGOWDA Vs. MANAGER UNIVERSAL SAMPO GEN. INS. CO. LTD.
November 9, 2020
BORAIAH Vs. PRESIDENT
September 24, 2020
BORAIAH @ BOREGOWDA Vs. STATE OF KARNATAKA
March 16, 2020
BORAPPA Vs. STATE OF KARNATAKA
March 12, 2020
BORAVVA Vs. DIVISIONAL CONTROLLER, NWKRTC BAGALKOT DIVISION, BAGALKOT
June 5, 2020
BRAMARAMBA Vs. STATE OF KARNATAKA
July 17, 2020
BRANCH MANAGER Vs. BELAKERAPPA
June 24, 2020
BRANCH MANAGER Vs. NAKKA VENKATARAJU
June 19, 2020
BRANCH MANAGER Vs. KRISHNA MOGAVEERA
August 27, 2020
BRANCH MANAGER Vs. ASHRAF
September 22, 2020
BRANCH MANAGER Vs. D. MALLAPPA
September 21, 2020
BRANCH MANAGER Vs. DEVIKAMMA
February 18, 2020
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. C. DHANSEKHAR
June 26, 2020
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. NAGARAJ
July 16, 2020
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. JAYAMMA
June 25, 2020
BRANCH MANAGER, UNIVERSAL SOMPO GENERAL INSURANCE CO. LTD. Vs. SUNILKUMAR CHANDRASHEKHAR VAMMA
August 18, 2020
BRANCH MANAGER, ICICI LOMBARD MOTOR INSURANCE CO. LTD. Vs. N.MALLIKARJUNA
August 4, 2020
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. LATHA
March 2, 2020
BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. KAVITHA W/O KESHWAW SAWANT
September 10, 2020
BREWSKY HOSPITALITY PRIVATE LIMITED Vs. BRUHATH BANGALORE MAHANAGARA PALIKE
January 27, 2020
BRIGADE ENTERPRISES LTD Vs. ADDITIONAL COMMISSIONER INCOME TAX, RANGE-11
December 8, 2020
BUDDESAB Vs. TAHASILDAR
July 22, 2020
BURI PUSHPAMMA Vs. PRINCIPAL SECRETARY
July 8, 2020
BYRAVI K. L AND AND Vs. STATE OF KARNATAKA
January 13, 2020
C D SHEKAR Vs. JAYA KIRAN
June 9, 2020
C JACOB Vs. SECRETARY
February 10, 2020
C MANJUNATH Vs. STATE OF KARNATAKA
September 8, 2020
C. ANJANEYA S/O LATE CHINAIAH Vs. MOHAN S. SHETTI S/O SANJEEVA SHETTI
September 4, 2020
C. B. CHIKKALAGI Vs. STATE OF KARNATAKA
September 28, 2020
C. B. DHANARAM Vs. N A BALLUR
October 23, 2020
C. KRISHNAIAH Vs. STATE
August 11, 2020
C. MAHAVEER CHAND Vs. COMMISSIONER BENGALURU DEVELOPMENT AUTHORITY
January 6, 2020
C. MALA Vs. G.K. GIRISHA
March 12, 2020
C. MUNIRAJU Vs. STATE OF KARNATAKA
October 22, 2020
C. N. LEELAVATHI Vs. M. NARAYANAPPA
December 9, 2020
C. N. VASANTHAKUMARI Vs. M. NARAYANAPPA
December 9, 2020
C. P. MUNDINAMANI Vs. DIRECTOR
January 23, 2020
C. POMPAPATHY Vs. NAZEER BASHA
January 10, 2020
C. POORNIMA AND ORS. Vs. GANGADHARAPPA AND ORS.
February 5, 2020
C. V. SRINIVASA Vs. DEPUTY COMMISSIONER MYSURU DISTRICT
October 20, 2020
C. V. THIMMANNA Vs. STATE OF KARNATAKA
March 18, 2020
C.ANIL RAJASHEKAR Vs. STATE OF KARNATAKA
November 18, 2020
C.B.MANJUNATH Vs. STATE BY YESHWANTHPURA POLICE STATION
September 2, 2020
C.BHARATH Vs. STATE OF KARNATAKA
June 17, 2020
C.H. RANGARAJU Vs. C.H. GEETA
October 20, 2020
C.H. RANJODHA SINGH Vs. H. BHAGVAN SINGH
October 15, 2020
C.KOTRESH Vs. STATE OF KARNATAKA
August 12, 2020
C.KUMARASWAMY Vs. MYSORE URBAN DEVELOPMENT AUTHORITY
March 10, 2020
C.L.SATISH BABU Vs. STATE OF KARNATAKA
July 1, 2020
C.M. ALEEMULLAKHAN Vs. STATE OF KARNATAKA
February 18, 2020
C.M.N. SHASTRY Vs. STATE BY HONNAVARA POLICE STATION
February 1, 2020
C.MUNIRAJU Vs. STATE OF KARNATAKA
May 26, 2020
C.N. SATHYANARAYANA Vs. K. KAVITHA
November 26, 2020
C.N.THIMMEGOWDA Vs. DIRECTOR OF AGRICULTURAL MARKETING
October 29, 2020
C.NAGESH Vs. STATE OF KARNATAKA
February 3, 2020
C.NARENDRA BABU Vs. STATE OF KARNATAKA
June 29, 2020
C.P.YOGESHWARA Vs. SFIO
December 4, 2020
C.S. RAGHOJI (BELLARY) Vs. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1
August 31, 2020
C.S. RAJINI ANNAIAH Vs. THE STATE ELECTION COMMISSION AND ORS.
April 28, 2020
C.SHIVARAJU Vs. STATE OF KARNATAKA
March 4, 2020
C.V. RAMA RAO Vs. SECRETARY HOUSING AND URBAN DEVELOPMENT
February 6, 2020
CAMPAIGN AGAINST HATE SPEECH Vs. STATE OF KARNATAKA
May 13, 2020
CANARA BANK Vs. MYSORE MERCANTILE COMPANY LIMITED
November 6, 2020
CANARA BANK Vs. MYSORE MERCANTILE COMPANY LIMITED, REPRESENTED BY ITS MANAGING DIRECTOR
January 20, 2020
CANARA BANK Vs. MYSORE COFFEE CURING WORKS LTD
January 24, 2020
CANBANK FINANCIAL SERVICES LTD Vs. CHIEF COMMISSIONER OF INCOME TAX
February 4, 2020
CANTREADS (P) LTD. Vs. ANNIE AUGUSTINE KUNNAPILLIL
February 28, 2020
CATHERINE LOUIS A. Vs. KENGAIAH
March 11, 2020
CELEBRATIONS INN Vs. VISHALAKSHI DEVI
June 3, 2020
CENTRAL BUREAU OF INVESTIGATION Vs. T.KANNA RAO
December 17, 2020
CENTRAL BUREAU OF INVESTIGATION Vs. JOSE ALEXANDER
October 20, 2020
CHAGI NARASAIAH AGRO FOODS Vs. SHIVAPRABHU S.HIREMATH
August 13, 2020
CHAITHANYA GEO SURVEYS Vs. STATE OF KARNATAKA
December 9, 2020
CHALAPATHI Vs. MANAGING DIRECTOR, KSRTC, KOLAR DIVISION
September 29, 2020
CHALET HOTELS LIMITED Vs. HINDUSTAN AERONAUTICS LIMITED
May 29, 2020
CHALUVADI MUKK UNDA @ MUK UNDA PPA Vs. STATE OF KARNATAKA
August 14, 2020
CHALUVARAJA G. Vs. STATE OF KARNATAKA
July 20, 2020
CHAMANASAB DEVALSAB KANAVI Vs. STATE OF KARNATAKA
May 11, 2020
CHAND PASHA Vs. STATE
October 8, 2020
CHAND SHA Vs. STATE OF KARNATAKA BY
May 11, 2020
CHANDA Vs. SHRIDHAR
June 5, 2020
CHANDPASHA Vs. STATE OF KARNATAKA
September 14, 2020
CHANDRA NAIK N. Vs. STATE OF KARNATAKA
September 23, 2020
CHANDRAHASA Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
September 22, 2020
CHANDRAKALA Vs. RAMA NAIK
June 29, 2020
CHANDRAKANT TAMMANNA MAJAGI Vs. KARNATAKA STATE BAR COUNCIL
November 17, 2020
CHANDRAKANTH Vs. REGIONAL COMMISSIONER
June 12, 2020
CHANDRAKANTHA Vs. STATE OF KARNATAKA
August 24, 2020
CHANDRAMMA Vs. PRASHANTH KUMAR S.D.
August 20, 2020
CHANDRAMMA Vs. STATE OF KARNATAKA
August 26, 2020
CHANDRAMOULI CHITS PRIVATE LIMITED Vs. MR. TRILOK K PARIKH
November 27, 2020
CHANDRANAIKA RAJAJINAGAR, BANGALORE Vs. HANUMAKKA
September 30, 2020
CHANDRAPPA Vs. STATE OF KARNATAKA
October 5, 2020
CHANDRAPPA Vs. KUMARA
January 23, 2020
CHANDRAPPA M. Vs. VIJAYAKUMARI AND ORS.
November 13, 2020
CHANDRAS H. T. Vs. MANAGER B. M. T. C., BENGALURU
June 23, 2020
CHANDRASEKHARMURTHY Vs. STATE OF KARNATAKA
July 13, 2020
CHANDRASHEKAR Vs. STATE
February 10, 2020
CHANDRASHEKAR Vs. STATE OF KARNATAKA
October 14, 2020
CHANDRASHEKAR N.M Vs. STATE OF KARNATAKA
July 16, 2020
CHANDRASHEKAR S GOLSANGI Vs. STATE OF KARNATAKA
May 5, 2020
CHANDRASHEKARA Vs. STATE OF KARNATAKA
October 23, 2020
CHANDRASHEKARA N.S. Vs. K.N. RAVIKUMAR AND ORS.
January 29, 2020
CHANDRASHEKHA R. Vs. STATE OF KARNATAKA
September 23, 2020
CHANDRASHEKHAR Vs. STATE OF KARNATAKA
September 4, 2020
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February 12, 2020
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June 17, 2020
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October 16, 2020
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April 16, 2020
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February 17, 2020
CHANDRU Vs. STATE OF KARNATAKA
December 4, 2020
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August 25, 2020
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October 13, 2020
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June 8, 2020
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November 18, 2020
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March 6, 2020
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November 30, 2020
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May 20, 2020
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March 20, 2020
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January 9, 2020
CHARAN RAJ Vs. CANARA BANK AND ORS.
November 25, 2020
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January 2, 2020
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January 21, 2020
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August 13, 2020
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June 9, 2020
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November 13, 2020
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June 19, 2020
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October 22, 2020
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June 19, 2020
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February 13, 2020
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January 2, 2020
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February 17, 2020
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March 6, 2020
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June 4, 2020
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February 12, 2020
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October 23, 2020
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September 1, 2020
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August 14, 2020
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July 22, 2020
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June 24, 2020
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November 18, 2020
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October 22, 2020
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June 30, 2020
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April 30, 2020
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June 26, 2020
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August 18, 2020
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September 29, 2020
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March 17, 2020
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October 5, 2020
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August 6, 2020
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June 8, 2020
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August 26, 2020
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September 15, 2020
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September 10, 2020
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June 10, 2020
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June 4, 2020
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October 1, 2020
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December 1, 2020
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January 3, 2020
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May 5, 2020
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December 22, 2020
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November 20, 2020
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September 30, 2020
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January 21, 2020
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July 23, 2020
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July 22, 2020
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February 11, 2020
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September 2, 2020
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July 28, 2020
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DR.UDAYARAVI S/O CHANNABASAPPA Vs. STATE OF KARNATAKA
May 5, 2020
DRAKSHAYANI Vs. MANAGING DIRECTOR KSRTC, CENTRAL OFFICE, BANGALORE
July 7, 2020
DRAKSHAYINI Vs. HANAMANTAPPA
June 12, 2020
DREAM LOGISTICS COMPANY Vs. KARNATAKA STATE POLLUTION CONTROL BOARD
November 6, 2020
DUGGE GOWDA Vs. S.R. SRIDHAR
March 4, 2020
DUNDAPPA Vs. STATE OF KARNATAKA
January 22, 2020
DUNDAPPA Vs. RUKMINIDEVI
December 2, 2020
DUNDAPPA NARASAPPA KAMATAGI Vs. STATE OF KARNATAKA
September 16, 2020
DUNGAR SINGH Vs. STATE OF KARNATAKA
July 24, 2020
DURGA FABRICATION WORKS Vs. STATE OF KARNATAKA
July 9, 2020
DURGA FABRICATION WORKS Vs. STATE OF KARNATAKA
August 24, 2020
DURGAPPA Vs. STATE OF KARNATAKA
December 22, 2020
DUSHYANTH M. Vs. STATE
November 25, 2020
DYAMANAGOUDA HANUMANTAGOUDA PATIL Vs. PUTTAPPA MARIYAPPA HARIJAN AND ORS.
January 23, 2020
DYAMANNA Vs. H. NAGESH
June 10, 2020
DYAMANNA R. Vs. STATE OF KARNATAKA
September 23, 2020
DYANI ANTONY PAUL Vs. UNION OF INDIA
December 11, 2020
E. PANDU Vs. D. SWALEHA
July 9, 2020
E. RAGHUNATHA Vs. T.H. SHIVAKUMAR
January 20, 2020
E.VINAY KUMAR Vs. STATE OF KARNATAKA
June 3, 2020
EBRATH BEIG Vs. NASEEM KHATUM
September 30, 2020
ECHO-CENTRE FOR JUVENILE JUSTICE Vs. STATE OF KARNATAKA
June 8, 2020
ECOM GILL COFFEE TRADING PRIVATE LIMITED Vs. VITTAL CASHEW INDUSTRIES
August 4, 2020
EDMOND PAUL Vs. UNITED INDIA INSURANCE CO., LTD
September 23, 2020
EKBAL PASHA Vs. STATE OF KARNATAKA
March 18, 2020
ELAYAVANNAN Vs. STATE OF KARNATAKA
February 26, 2020
ELIZABETH RANI Vs. COMMISSIONER
August 25, 2020
EMBASSY CLASSIC PRIVATE LIMITED Vs. S. HEMALATHA AND ORS.
March 6, 2020
ENGINEER ZILLA PANCHYATH DIVISION, SRINGERE, CHIKKAMAGALURU Vs. PURAJ
June 26, 2020
ERAMMA Vs. THE STATE OF KARNATAKA
February 28, 2020
ERAMMA Vs. IFFCO TOKIO GENERAL INSURANCE CO.LTD
December 4, 2020
ERANNA Vs. STATE OF KARNATAKA
November 11, 2020
ERAPPA S/O BICHALI HULUGAPPA Vs. STATE OF KARNATAKA
July 30, 2020
EREGOWDA S/O HULIGOWDA Vs. STATE OF KARNATAKA
February 24, 2020
EREMHEN SMART @ GODSON Vs. STATE OF KARNATAKA
March 6, 2020
ESHWAR THAPA Vs. STATE OF KARNATAKA
September 14, 2020
ESWARAMMA Vs. STATE OF KARNATAKA
July 8, 2020
EXECUTIVE ENGINEER Vs. GOVINDA REDDY
November 13, 2020
EZAZ PASHA Vs. STATE OF KARNATAKA
June 15, 2020
FABSUN ENGINEERING PRIVATE LIMITED Vs. INCOME TAX OFFICER WARD 11(2)
November 4, 2020
FAHIMA BEGUM Vs. KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD EAST WING
September 2, 2020
FAIROZ Vs. STATE OF KARNATAKA
May 28, 2020
FAKKIRAPPA @ PRAHALAD Vs. STATE OF KARNATAKA
September 3, 2020
FAKKIRSAB Vs. SECRETARY, OWNER OF BOLERO CAR, HAVERI
September 7, 2020
FARHAN HUSSAIN Vs. STATE
August 5, 2020
FAROOQ S/O ABOOBAKKAR Vs. STATE OF KARNATAKA
September 2, 2020
FARUQ Vs. STATE OF KARANTAKA
September 7, 2020
FAYAZ PASHA Vs. STATE OF KARNTAKA
September 11, 2020
FAZIL SHARIFF Vs. STATE OF KARNATAKA
June 15, 2020
FIRDOSE BEGUM Vs. STATE OF KARNATAKA
May 27, 2020
FIROZ KHAN Vs. STATE OF KARNATAKA
March 17, 2020
FIRST FUTURISTIC HOLDINGS LTD Vs. PRABHU CONSRUCTIONS REP
August 12, 2020
FLORA GEORGE Vs. UMA SHANKAR PRATHAP
June 23, 2020
FOSSIL INDIA PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAX
March 13, 2020
FOYER MINES AND MINERALS PRIVATE LIMITED, BENGALURU Vs. STATE OF KARNATAKA AND ORS.
March 5, 2020
FUTURE GENERAL INDIA INSURANCE CO LTD Vs. VASANTHA LAKSHMI M N
June 24, 2020
G DEVARAJEGOWDA Vs. PRAJWAL REVANNA
January 31, 2020
G HARIRAM Vs. REGIONAL DIRECTOR
September 22, 2020
G SRINIVASA REDDY Vs. M NAGARAJU
December 16, 2020
G. B. DEVARAJ Vs. STATE OF KARNATAKA
December 11, 2020
G. CHITRA POORNIMA Vs. STATE OF KARNATAKA
September 10, 2020
G. D. HARAKUMAR Vs. COMMISSIONER OF POLICE INFANTRY ROAD STATE OF KARNATAKA
September 30, 2020
G. DIVIGIHALLI Vs. MOHAMMAD RAFIQUE
September 23, 2020
G. DWARAKANATH Vs. RAJESWARI S.
January 20, 2020
G. GOPALAKRISHNA Vs. CHARLES RAPHAEL
March 2, 2020
G. HANUMANTHARAO AND ORS. Vs. THE SPECIAL LAND ACQUISITION OFFICER, UTP AND ORS.
January 13, 2020
G. JAGADEESH Vs. STATE OF KARNATAKA
March 19, 2020
G. KAMALA MARY Vs. UNITED INDIA INSURANCE CO. LTD
June 29, 2020
G. KEDARESHWARA RAO Vs. STATE OF KARNATAKA
October 1, 2020
G. KESHAVA Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF KARNATAKA DEPARTMENT OF FOOD PROCESSING & HARVEST TECHNOLOGY, BANGALORE
November 2, 2020
G. KRISHNAMURTHY Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
November 18, 2020
G. MANJUNATHA Vs. THE PRINCIPAL SECRETARY, GOVT. OF KARNATAKA, DEPARTMENT OF FINANCE (EXCISE) AND ORS.
January 20, 2020
G. MOHAMMAD Vs. FAROOQ
March 18, 2020
G. NAGAMANI Vs. VEERABADRAIAH
November 11, 2020
G. OMPRAKASH Vs. STATE
December 21, 2020
G. PARAMESHWARAPPA Vs. H T PALAKSHAIAH
September 30, 2020
G. PURUSHOTHAM Vs. THE MANAGING DIRECTOR, BMTC
February 20, 2020
G. SHIVANESH Vs. BALAJI FRAME WORKS
November 20, 2020
G. SUBBARAJU Vs. S. SADANANDA CHATRA
June 16, 2020
G. T. HANUMANTHARAJU CHIEF OFFICER Vs. KARNATAKA STATE POLLUTION CONTROL BOARD
June 24, 2020
G.ANAND KUMAR BHANDARI Vs. NARASIMHA MURTHY N.
September 2, 2020
G.B.JAGADEESH Vs. STATE OF KARNATAKA
February 5, 2020
G.BHEEMA REDDY Vs. STATE
August 10, 2020
G.C.CHANDRA MOHAN Vs. CBI ACB
September 7, 2020
G.GANGAPPA Vs. KARIYAPPA KALASAPPARA
February 6, 2020
G.JAGADEESHA Vs. STATE OF KARNATAKA
December 1, 2020
G.K. SANTHOSHA Vs. STATE OF KARNATAKA
September 3, 2020
G.K.PRAVEEN KUMAR Vs. STATE OF KARNATAKA
June 19, 2020
G.M.ABDUL RAZAK S/O ABDUL KHADAR Vs. STATE OF KARNATAKA
September 2, 2020
G.N.PRASAD Vs. STATE OF KARNATAKA
March 5, 2020
G.N.S. BHUJLE Vs. MANAGING DIRECTOR, KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
August 11, 2020
G.NAGARAJU Vs. COMMISSIONER
January 2, 2020
G.NARASIMHA MURTHY Vs. KARNATAKA LOKAYUKTA
August 18, 2020
G.P. CHANDRASEKHARAPPA Vs. UNION OF INDIA
January 22, 2020
G.P.AKBAR PASHA Vs. STATE OF KARNATAKA
December 4, 2020
G.R. NATARAJA Vs. STATE OF KARNATAKA
January 17, 2020
G.S. NARAYANA Vs. G.S. MANJUNATHA AND ORS.
January 6, 2020
G.S.VENKATESH S/O NARAYANASWAMY Vs. STATE OF KARNATAKA
February 25, 2020
GADAMSHETTY VENKATA Vs. STATE OF KARNATAKA
July 29, 2020
GADDEMMA S. BEGAR Vs. STATE OF KARNATAKA
June 24, 2020
GADIGAYYA Vs. FAKKIRAPPA
June 9, 2020
GADIGEYYA Vs. STATE OF KARNATAKA
September 1, 2020
GAGAN Vs. STATE
June 10, 2020
GAJANAN Vs. STATE OF KARNATAKA
July 22, 2020
GAJANANA RUDRA DESHPANDE Vs. DIGAMBAR SHANKAR DESHPANDE AND ORS.
July 7, 2020
GAJANAND Vs. STATE OF KARNATAKA
August 14, 2020
GALYA NAIK S/O Vs. CHOCHO NAIK
September 30, 2020
GANANATHA BHANDARY S/O SANJEEVA BHANDARY Vs. MOHINI JAYARAM W/O JAYARAM
October 5, 2020
GANAPATHI Vs. ISTEV
November 4, 2020
GANAPATHI SUBRAYA HEGDE Vs. SUMANTH FINANCE
June 23, 2020
GANESH Vs. STATE
June 18, 2020
GANESH Vs. STATE OF KARNATAKA AND ORS.
March 6, 2020
GANESH BABU @ GANESH Vs. STATE OF KARNATAKA
June 10, 2020
GANESH BUDA Vs. STATE OF KARNATAKA
April 21, 2020
GANESH KUMAR Vs. STATE
February 6, 2020
GANESH POOJARY Vs. STATE BY BAJPE POLICE STATION
August 27, 2020
GANESH RAO Vs. SUMANA K.
September 23, 2020
GANGA DEVADIGA Vs. G D SRINIVASA
June 3, 2020
GANGA NAIKA Vs. STATE BY RANGE FOREST OFFICER
September 21, 2020
GANGABYRAIAH Vs. HONNADASEGOWDA
March 6, 2020
GANGADHAR Vs. STATE OF KARNATAKA
June 17, 2020
GANGAIAH L. Vs. THE NEW INDIA ASSURANCE CO. LTD. AND ORS.
February 17, 2020
GANGAMALAMMA Vs. DIVISIONAL CONTROLLER
June 18, 2020
GANGAMMA Vs. MANAGING DIRECTOR, K.S.R.T.C.
October 5, 2020
GANGAMMA RANGAPPA Vs. RANGAIAH
October 21, 2020
GANGAMMA W/O ANNAPPA Vs. STATE
February 11, 2020
GANGANNA Vs. STATE OF KARNATAKA
October 9, 2020
GANGANNA Vs. STATE OF KARNATAKA
June 25, 2020
GANGAPPA Vs. SHAMBHASHIVARAO
June 17, 2020
GANGARAJU Vs. STATE
November 27, 2020
GANGARAJU M. Vs. STATE OF KARNATAKA
November 2, 2020
GAUTAM K. KUMAR SHETTY Vs. STATE OF KARNATAKA
August 11, 2020
GAVIN MENDES Vs. STATE OF KARNATAKA
September 23, 2020
GAVISIDDAYYA Vs. VEERAYYA
July 27, 2020
GAYATHRI Vs. POLICE COMMISSIONER
November 18, 2020
GAYATRI Vs. STATE OF KARNATAKA
March 16, 2020
GEETA Vs. HANAMANTH
July 9, 2020
GEETA Vs. KALYANKUMAR
June 11, 2020
GEETA DURG ADAS NAIK Vs. STATE OF KARNATAKA
June 3, 2020
GEETHA Vs. RETURNING OFFICER/ELECTION OFFICER
December 17, 2020
GEETHA AND ORS. Vs. TAHASILDAR TARIKERE CHIKKAMAGALURU AND ORS.
March 19, 2020
GEETHA MISRA Vs. STATE OF KARNATAKA
August 18, 2020
GEETHA PANDIT RAO Vs. STATE OF KARNATAKA
November 3, 2020
GEETHA PANDIT RAO Vs. STATE OF KARNATAKA
November 30, 2020
GEETHAMMA Vs. K.R.SURESH KUMAR
August 4, 2020
GEETHAMMA Vs. K.R.SURESH KUMAR,
August 14, 2020
GENERAL MANAGER Vs. MALLESHA
January 22, 2020
GENERAL MANAGER, NATIONAL INSURANCE CO LTD Vs. NEELA @ NILAVVA
September 23, 2020
GEORGE RODRIGUES Vs. SATHISH
February 10, 2020
GIRIDHAR N. Vs. STATE OF KARNATAKA
November 24, 2020
GIRIJA Vs. DEPUTY COMMISSIONER
June 4, 2020
GIRIJADEVI Vs. SHRIDHAR R. PAI
December 23, 2020
GIRIJAMMA Vs. STATE OF KARNATAKA
May 5, 2020
GIRIMALLAYYA Vs. STATE OF KARNATAKA
July 1, 2020
GIRIRAJ I Vs. ADDITIONAL COMMISSIONER (EAST) BRUHAT BENGALURU MAHANAGAR PALIKE
November 30, 2020
GIRISH Vs. STATE OF KARNATAKA
May 14, 2020
GIRISH Vs. G.K. PRABHU
November 19, 2020
GIRISH BHARADWAJ Vs. STATE OF KARNATAKA
April 21, 2020
GIRISH M Vs. REGIONAL MANAGER NEW INDIA ASSURANCE CO LTD MAHALAXMI CHAMBERS, BENGALURU
September 4, 2020
GIRISH N. Vs. SHRIRAM TRANSPORT
June 18, 2020
GIRISH R Vs. STATE OF KARNATAKA
June 9, 2020
GIRISH RAI Vs. STATE REPRESENTED BY E & N CRIME POLICE STATION
November 25, 2020
GIRISH RAMACHANDRA HULAKUND Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION
July 23, 2020
GIRISH S Vs. STATE OF KARNATAKA
June 9, 2020
GIRISHA Vs. STATE OF KARNATAKA
February 1, 2020
GOBRU Vs. STATE OF KARNATAKA
January 8, 2020
GOLDEN SCHOOL OF NURSING Vs. UNDER SECRETARY, HEALTH AND FAMILY WELFARE
November 25, 2020
GOPAL Vs. STATE
June 16, 2020
GOPAL Vs. ARJUN
September 2, 2020
GOPAL Vs. NINGAPPA
September 3, 2020
GOPAL KRISHNA RAMACHANDRA NAYAK Vs. STATE OF KARNATAKA
June 9, 2020
GOPAL REDDY Vs. SURESH MAHENDRAKAR AND ORS.
February 3, 2020
GOPAL S/O NARAY ANAPPA KUNDAPUR Vs. STATE OF KARNATAKA
January 22, 2020
GOPALA REDDY G V Vs. DIRECTOR
August 28, 2020
GOPALKRISHNA D.K. Vs. NAGARAJAMMA
September 22, 2020
GOURA Vs. SUBHASH
October 1, 2020
GOURAVVA Vs. IRAPPA YAMANAPPA JINARALI
July 6, 2020
GOUTHAM Vs. STATE OF KARNATAKA
June 18, 2020
GOVIND SHIVAPUTRAPPA SANGOLLI Vs. STATE OF KARNATAKA
September 16, 2020
GOVINDA KUNTEGOWDA Vs. STATE OF KARNATAKA
March 20, 2020
GOVINDA SURYABHOSLE Vs. STATE OF KARNATAKA
February 10, 2020
GOVINDA THAPA Vs. STATE OF KARNATAKA BY RAMAMURTHY NAGARA POLICE STATION
March 5, 2020
GOVINDAIAH Vs. STATE
June 2, 2020
GOVINDAMM Vs. STATE OF KARNATAKA
January 28, 2020
GOVINDAPPA Vs. STATE OF KARNATAKA
October 7, 2020
GOVINDARAJ Vs. JEETHENDRA J. RATHOD
June 8, 2020
GOVINDARAJU Vs. KARNATAKA DALIT ACTION COMMITTEE
June 12, 2020
GOVINDARAJU Vs. STATE OF KARNATAKA
December 23, 2020
GOVINDARAJU N Vs. PRINCIPAL SECRETARY
September 21, 2020
GOWRAMMA Vs. STATE OF KARNATAKA
March 4, 2020
GOWRAMMA Vs. PADMAMMA
February 27, 2020
GOWRAMMA K. V. Vs. KARNATAKA BANK LIMITED
March 6, 2020
GOWRMMA Vs. STATE OF KARNATAKA
May 22, 2020
GRANITE MART LIMITED Vs. THE INCOME TAX OFFICER WARD-11
March 19, 2020
GREEN MOBILES Vs. STATE OF KARNATAKA
January 23, 2020
GREENTEX MINING INDUSTRIES LTD Vs. STATE
November 19, 2020
GROUP INSURANCE FUND N W K S R T C BELAGAVI Vs. BHARATI
November 5, 2020
GULNAZ Vs. STATE OF KARNATAKA
October 15, 2020
GULSHERA WIFE OF LATE SAMIULLA Vs. IFFCO TOKIO GENERAL INSURANCE CO LTD
October 15, 2020
GUNASHEKAR Vs. STATE OF KARNATAKA
February 26, 2020
GUNDAM SATISH Vs. STATE OF KARNATAKA
June 17, 2020
GUNDAPPA Vs. MANAGING DIRECTOR, KSRTC NORTH WEST DIVISION, HUBLI
June 2, 2020
GURUBASAPPA Vs. STATE OF KARNATAKA
June 10, 2020
GURUDATH S/O MAHADEV SHETTY Vs. STATE OF KARNATAKA
September 4, 2020
GURULINGAWWA Vs. LAND ACQUISITION OFFICER
June 24, 2020
GURUMALLAPPA Vs. ANJANEYASWAMY TRUST
December 18, 2020
GURUNATH Vs. STATE OF KARNATAKA
September 24, 2020
GURUNATH Vs. STATE OF KARNATAKA
October 22, 2020
GURUNATH REDDY Vs. STATE OF KARNATAKA DEPARTMENT OF CO-OPERATION
October 16, 2020
GURUPPA S/O HANUMANT WADDAR Vs. STATE OF KARNATAKA
August 11, 2020
GURUPRASAD D Vs. STATE OF KARNATAKA
June 12, 2020
GURURAJ SHENOY Vs. DEPUTY CHIEF LABOUR COMMISSIONER
October 9, 2020
GUTTURAPPA @ HANAMANTH Vs. STATE OF KARNATAKA
August 6, 2020
H A HONNE GOWDA Vs. JAVID AKTHAR
December 8, 2020
H C SHIVARAMU Vs. UNION OF INDIA
May 8, 2020
H P CHIKKARAMA REDDY Vs. KANTHAMMA
September 14, 2020
H R KSHAMA Vs. HANUMANTHE GOWDA
December 7, 2020
H SHIVAKUMAR SWAMY Vs. DEPUTY COMMISSIONER, MYSURU DISTRICT
August 25, 2020
H. A. PADMARAJ Vs. STATE OF KARNATAKA
August 10, 2020
H. A.SHANMUKHAPPA Vs. ELITE FITNESS AND WELLNESS CLUB
November 18, 2020
H. C. NANDINI Vs. SECRETARY SAHYADRI VIVIDHODDESHA ADIKE BELEGARARA MARATAGARARA SANGHA, SHIMOGA
September 7, 2020
H. D. KUMARSWAMY Vs. STATE OF KARNATAKA
October 9, 2020
H. K. KRISHNAMURTHY Vs. GOVT OF KARNATAKA
September 29, 2020
H. K. NAGARAJU Vs. B C ANUSUYA
October 1, 2020
H. K. SURESH Vs. STATE OF KARNATAKA
September 29, 2020
H. M. CONSTRUCTIONS Vs. ASST COMMISSIONER OF INCOME-TAX, BANGALORE
December 2, 2020
H. M. NARAYANA Vs. KARNATAKA FOOD AND CIVIL SUPPLIES CORPORATION LTD
October 19, 2020
H. MAHABALAPPA Vs. KARNATAKA STATE AND ORS.
January 6, 2020
H. N. KOTRESH Vs. STATE OF KARNATAKA
September 29, 2020
H. NAGANNA Vs. MARILINGE GOWDA
November 6, 2020
H. NAGARAJA Vs. STATE OF KARNATAKA
July 21, 2020
H. NAGARAJAPPA Vs. K.R. NAGENDRA
June 4, 2020
H. R. DEEPAK KUMARA Vs. GENERAL MANAGER
June 16, 2020
H. S. CHANDRA Vs. H. PRAKASH
June 10, 2020
H. SAJJAD WAHAB Vs. STATE OF KARNATAKA
November 12, 2020
H. SEEMA Vs. MANAGING DIRECTOR K. S. R. T. C., BENGALURU
July 6, 2020
H. SHIVANANDA REDDY Vs. BOARD OF DIRECTORS / APPELLATE AUTHORITY KARNATAKA FOOD AND CIVIL SUPPLIES CORPORATION LTD,
October 6, 2020
H. SREENIVASA Vs. RUDRAMMA
January 9, 2020
H.A.SEETHARAM Vs. STATE
December 18, 2020
H.C SHIVARAMU ADVOCATE Vs. UNION OF INDIA
May 8, 2020
H.C. RAMESH Vs. STATE OF KARNATAKA
January 9, 2020
H.D.SUDHEENDRA RAO Vs. M/S. N.G.E.F. LTD.
December 21, 2020
H.D.THAMMAIAH Vs. STATE OF KARNATAKA
January 7, 2020
H.G. GOVINDAPPA Vs. H. DAMODAR
January 20, 2020
H.G.LAKSHMI Vs. STATE OF KARNATAKA
August 26, 2020
H.H.JYOTENDRA SINHJI VIKRAMSINHJI Vs. AMIT ROY
February 24, 2020
H.K.SHIVARAMU Vs. H.S.SHIVARAMUM
December 4, 2020
H.KUMARI Vs. B.C.SRIDHARA
June 16, 2020
H.M. KOTRESH AND ORS. Vs. BANGALORE ELECTRICITY SUPPLY COMPANY AND ORS.
August 31, 2020
H.M. MUNAYGOWDA Vs. STATE OF KARNATAKA
June 2, 2020
H.M. NAGARAJA Vs. CHANDRASHEKHARAPPA AND ORS.
February 12, 2020
H.M. RENUKARADHYA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
February 4, 2020
H.M. SRINATH AND ORS. Vs. MUNINAGAPPA AND ORS.
October 5, 2020
H.M.PRAKASH Vs. STATE CO-OPERATIVE ELECTION AUTHORITY
April 7, 2020
H.M.SHARATH CHANDRA Vs. N.D.BHAGYAVATHI
June 11, 2020
H.M.SUDHA Vs. STATE OF KARNATAKA
September 15, 2020
H.N. KONDAPPA Vs. DEPUTY COMMISSIONER
July 23, 2020
H.P. SHIVANANDA Vs. DINESH D. UDYAVAR
September 24, 2020
H.P.RAJESH Vs. S.V.RAMACHANDRA
June 8, 2020
H.R.DEVARAJ Vs. DEPUTY COMMISSIONER
January 3, 2020
H.R.MAHESH Vs. STATE BY K.R.PET TOWN POLICE
May 22, 2020
H.S. ISMAIL SHAREEF Vs. STATE OF KARNATAKA
October 19, 2020
H.S.SOMASHEKARA Vs. DEPUTY COMMISSIONER AND CHAIRMAN; DEPUTY DIRECTOR DEPARTMENT OF MINES AND GEOLOGY
March 9, 2020
H.SURESH Vs. STATE OF KARNATAKA
January 31, 2020
H.T. RAVI Vs. H.T. PRABHAKAR
February 27, 2020
H.T.MANJU Vs. STATE OF KARNATAKA
January 17, 2020
H.V. CHANDREGOWDA Vs. STATE OF KARNATAKA
March 10, 2020
H.V.NARAYANA Vs. M.NARENDER
August 19, 2020
HABBU @ HABBU SHAIKH @ AMEER AHEMAD Vs. STATE
January 13, 2020
HAFIZULLA Vs. NAZANIM
June 25, 2020
HAJARESAB NANNESAB BALUR AND ORS. Vs. HANGAL TALUKA EDUCATION SOCIETY
January 10, 2020
HAJEE A.P. BAVA AND COMPANY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 19, 2020
HAJIRA Vs. TARANATH
June 29, 2020
HALIMABI W/O FAYAZAHAMMED KHANAPURI Vs. MAHADEVI W/O HANAMANTAPPA MANGALKATTI
September 29, 2020
HALLEGERE MILK PRODUCERS CO-OPERATIVE SOCIETY LTD. Vs. STATE OF KARNATAKA
August 4, 2020
HAMPAWWA Vs. STATE OF KARNATAKA
July 16, 2020
HAMPI VIRUPAKSHESWARA SWAMY Vs. COMMISSIONER
February 20, 2020
HANAMANT Vs. STATE OF KARNATAKA
July 15, 2020
HANAMANT Vs. STATE OF KARNATAKA
August 18, 2020
HANAMANT MOTHER CHANDRAVVA HARIJAN Vs. BASAPPA
July 6, 2020
HANAMANTAPPA MANJUNATH SHETTER Vs. STATE OF KARNATAKA AND ORS.
February 20, 2020
HANAMANTH Vs. BASHRISAB
February 20, 2020
HANAMAVVA Vs. NINGAWWA
September 24, 2020
HANAMAVVA W/O PRAKSH HOLI Vs. STATE OF KARNATAKA
February 4, 2020
HANAMAWWA Vs. YAMANAWWA
September 1, 2020
HANANAMAPPA HONDAPPA DUTARI Vs. ASHOK SANGAPPA KAMALDINNI
June 2, 2020
HANEEF Vs. STATE OF KARNATAKA
May 26, 2020
HANIFSAB Vs. STATE OF KARNATAKA
July 24, 2020
HANUMAGOUDA Vs. STATE OF KARNATAKA
November 30, 2020
HANUMANTH Vs. STATE OF KARNATAKA
June 4, 2020
HANUMANTHA MOGAVEERA Vs. STATE OF KARNATAKA
November 26, 2020
HANUMANTHA RAO Vs. ROYAL SUNDARAM ALLIANCE
June 29, 2020
HANUMANTHAPPA Vs. GIRIDHARA H.S. AND ORS.
February 7, 2020
HANUMANTHAPPA PATHRERA LAKSHMANA Vs. STATE
June 11, 2020
HANUMANTHARAJU Vs. STATE OF KARNATAKA
October 13, 2020
HANUMANTHARAJU T.H. Vs. STATE OF KARNATAKA
January 16, 2020
HANUMANTHARAYAPPA Vs. CHINNAPPA SABASTIN
February 28, 2020
HANUMANTHARAYAPPA Vs. DODAPPAIAH
June 24, 2020
HANUMANTHARAYAPPA Vs. STATE OF KARNATAKA
December 15, 2020
HANUMANTHARAYUDU Vs. STATE
August 14, 2020
HANUMANTHRAYAPPA Vs. MANAGING DIRECTOR A. P. S. R. T. C. MUSHEERABAD, HYDERABAD
July 23, 2020
HANUMANTHU Vs. D. SURAYYA
June 16, 2020
HANUMAPPA Vs. GOWRAMMA
February 25, 2020
HANUMAPPA S/O.CHANNAPPA RAJUR Vs. STATE OF KARNATAKA
August 19, 2020
HAREKRISHNA METALLICS PVT. LTD. Vs. STATE OF KARNATAKA
January 6, 2020
HARESH KUMAR Vs. STATE OF KARNATAKA
January 14, 2020
HARIJANARA KUMARA Vs. STATE
February 1, 2020
HARIKRISHNA Vs. STATE BY TALAGATTAPURA POLICE STATION
July 3, 2020
HARIPRASHANTH KANNAN Vs. STATE BY BASAVANAGUDI
September 1, 2020
HARISCHANDRA Vs. T.M.ABBAS
December 15, 2020
HARISH Vs. RAMANATHSA
March 5, 2020
HARISH Vs. STATE OF KARNATAKA
September 30, 2020
HARISHA @ DADERI Vs. STATE
June 3, 2020
HARISHA B.N. Vs. STATE OF KARNATAKA
November 11, 2020
HARISHILPA G.R. Vs. STATE OF KARNATAKA
February 11, 2020
HASAN SADIK Vs. STATE OF KARNATAKA
June 12, 2020
HASANSAB ABDULSAB TAMBOLI Vs. STATE OF KARNATAKA
February 7, 2020
HASANSAB BEVINGIDAD Vs. STATE OF KARNATAKA
February 17, 2020
HASHAM UMARALI @ BABU SHAIKH Vs. STATE OF KARNATAKA
July 1, 2020
HATTI GOLD MINES COMPANY LIMITED Vs. S.MADAVREDDY
December 7, 2020
HDFC GENERAL INSURANCE COMPANY LIMITED, NOW KNOWN AS HDFC ERGO GENERAL INSURANCE COMPANY LIMITED BY ITS ASST MANAGER (L), BENGALURU Vs. M. KUMARASWAMY
November 12, 2020
HEERAPPA Vs. BASAPPA
September 16, 2020
HEMACHANDRA V S/O. LATE VENKATARAJU Vs. HAJIRA
February 14, 2020
HEMANTH KUMAR Vs. STATE OF KARNATAKA SADASHIVNAGAR P.S
December 10, 2020
HEMANTH KUMAR R. Vs. STATE OF KARNATAKA
August 27, 2020
HEWLETT-PACKARD INDIA SALES PRIVATE LIMITED Vs. THE COMMISSIONER OF INCOME-TAX AND ORS.
November 30, 2020
HI TECH LEATHER GARMENTS Vs. STATE BY PEENYA POLICE
May 14, 2020
HIGH COURT OF KARNATAKA Vs. STATE OF KARNATAKA
June 15, 2020
HIGH COURT OF KARNATAKA Vs. S.M. SHIVABEERAIAH
March 20, 2020
HIGH COURT OF KARNATAKA REPRESENTED BY REGISTRAR GENERAL Vs. C.M. MANJUNATH
October 7, 2020
HIGH COURT OF KARNATAKA REPRESENTED BY REGISTRAR GENERAL Vs. G.N.SHIVAKUMAR
January 28, 2020
HIMESH RAJAN Vs. ANDHRA BANK
June 19, 2020
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. K L LALITHA
December 7, 2020
HIREN R. VADORE Vs. STATE OF KARNATAKA
September 4, 2020
HIS HOLINESS SHIVANAND SARASWATI SWAMIJI Vs. STATE OF KARNATAKA
November 2, 2020
HOLEPPA Vs. STATE OF KARNATAKA
September 21, 2020
HOLEPPA Vs. STATE OF KARNATAKA
June 25, 2020
HOLIYAPPA AND ORS. Vs. THE SPECIAL LAND ACQUISITION OFFICER AND ASSISTANT COMMISSIONER, BAGALKOT AND ORS.
January 6, 2020
HONNAPPA Vs. PUTTASUBBAPPA
July 22, 2020
HONNAPPA Vs. STATE OF KARNATAKA
September 1, 2020
HONNAPPA GUNUSHETTI Vs. STATE OF KARNATAKA
August 6, 2020
HONNEGOWDA Vs. CHANNAMMA
November 13, 2020
HONNEGOWDA Vs. STATE BY PARAPPANA AGRAHARA POLICE STATION
March 3, 2020
HONNESH Vs. STATE OF KARNATAKA
July 13, 2020
HOUSING DEVELOPMENT FINANCIAL Vs. STAE BANK OF INDIA
February 5, 2020
HRI RAMESH Vs. STATE OF KARNATAKA
September 22, 2020
HRUDAY P.B. S/O P.B.BAJENTRI Vs. VICE CHANCELLOR NATIONAL LAW SCHOOL OF INDIA UNIVERSITY TEACHERS COLONY, BENGALURU
November 18, 2020
HUBLI ELECTRICITY SUPPLY COMPANY Vs. SHREESHAIL
December 10, 2020
HUBLI ELECTRICITY SUPPLY COMPANY LTD Vs. SHARAVATHY CONDUCTORS COMPANY PRIVATE LIMITED, REG OFFICE, BENGALURU
October 15, 2020
HUCHHEGOWDA Vs. BASAVEGOWDA
May 21, 2020
HULIGEPPA Vs. STATE OF KARNATAKA
December 7, 2020
HULIGEWWA Vs. HANUMANTHAPPA
November 5, 2020
HULUGAPPA HANUMAPPA HIREMANI AND ORS. Vs. DUNDAPPA SHEKHRAPPA KOLAJI AND ORS.
January 28, 2020
HUSAINSAB Vs. STATE OF KARNATAKA
June 25, 2020
HUSENSAB Vs. SALEEM
July 9, 2020
HUSENSAB Vs. BASAYYA
September 30, 2020
HUSSAIN BASHA Vs. PANDURANGA
November 13, 2020
HUVINGOUDA Vs. RATNAVVA
June 8, 2020
HYDERABAD KARNATAKA NURSING MANAGEMENT ASSOCIATE HIG-14 Vs. KARNATAKA STATE NURSING COUNCIL
December 15, 2020
I. K. MOHAMMED IQBAL ELIMALE Vs. UNION OF INDIA
February 4, 2020
IBC KNOWLEDGE PARK PVT. LTD. Vs. UNION OF INDIA
January 24, 2020
IBRAHIM KHALEEL S/O SARVAR SHEB Vs. STATE OF KARNATAKA
February 28, 2020
IBRAHIM PASHA Vs. STATE
October 16, 2020
ICDS LTD., MANIPAL Vs. TRUCTZSHLER INDIA PRIVATE LIMITED
December 11, 2020
ICICI BANK LIMITED Vs. SHASHIKANT THIMMAPUR
May 8, 2020
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. TABASUM
September 30, 2020
ICICI LOMBARD GENERAL INSURANCE CO LTD NOW Vs. MASTER VENKATESH PRASAD
September 29, 2020
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. DEEKSHA LAKSHMINARAYANA
June 16, 2020
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. BABY DEEKSHA
June 16, 2020
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. PARASURAM P. TORE
January 22, 2020
IFFCO-TOKIO GENERAL INSURANCE CO LTD Vs. BASAVANNEPPA NINGAPPA ANKALAGI R/O
October 5, 2020
IFFCO-TOKIO GENERAL INSURANCE CO. LTD. Vs. VASANTHA
March 3, 2020
IFFCO-TOKIO GIC LTD Vs. SUSHEELA
April 28, 2020
IIYAZ KHAN Vs. STATE BY
May 8, 2020
ILC INDUSTRIES LTD Vs. STATE OF KARNATAKA
October 16, 2020
ILC INDUSTRIES LTD. Vs. STATE OF KARNATAKA
November 12, 2020
ILYAS AHMED PATWEGAR Vs. STATE OF KARNATAKA
May 5, 2020
ILYAZ KHAN Vs. STATE
June 2, 2020
IMAMBEE Vs. ABDUL KAREEM
October 5, 2020
IMAMSAB Vs. STATE OF KARNATAKA
July 9, 2020
IMAMSAB BAPUSAB GIDADANNAVAR Vs. STATE OF KARNATAKA
July 14, 2020
IMMANUEL @ JUMMI Vs. STATE OF KARNATAKA
January 8, 2020
IMRAN AMAN SHARIEFF Vs. M/S.SATHWIKA TRADERS
January 6, 2020
IMRAN JALAL Vs. STATE OF KARNATAKA
September 21, 2020
IMRAN PASHA Vs. STATE
July 15, 2020
IMRAN PASHA Vs. STATE OF KARNATAKA
March 18, 2020
IMTIYAZ S/O HUS SENSAB BIJA PUR Vs. STATE OF KARNATAKA
August 18, 2020
IN RE: SRINIVAS R. Vs. IN RE: SRINIVAS R.
February 12, 2020
INDIAN MACHINE TOOL MANUFACTURERS ASSOCIATION Vs. UNION OF INDIA AND ORS.
October 23, 2020
INDO UNIQUE FLAME LTD Vs. KARNATAKA POWER
April 28, 2020
INDRAMMA Vs. RAMALINGA REDDY
September 14, 2020
INDUS INTERNATIONAL SCHOOL Vs. M A CARIAPPA
December 23, 2020
INFRASTRUCTURE FINANCE LIMITED Vs. BENGALURU DEVELOPMENT AUTHORITY
January 2, 2020
INGERSOLL-RAND (INDIA) LIMITED Vs. COMMISSIONER OF INCOME TAX-I
March 11, 2020
INSTITUTE OF THE URSULINE Vs. CHIEF EXECUTIVE OFFICER
May 21, 2020
IQBAL SAYYAD AMBI Vs. SUNIL NIMBAJI KHANDEKAR
July 1, 2020
IQRA GRANITE CRUSHER Vs. STATE OF KARNATAKA
July 14, 2020
IRAPPA Vs. NARAYAN B. WAGH
June 16, 2020
IRAPPA Vs. SAGAR KRISHNA BHOGAN
July 1, 2020
IRAPPA ANGADI AND ORS. Vs. NEELAMBIKA
February 17, 2020
IRAPPA KALI Vs. STATE OF KARNATAKA
September 24, 2020
IRAVVA SANGANBASAPPA KALADAGI Vs. DIVISIONAL CONTROLLER N W K R T C CHIKKODI
September 7, 2020
IRFAN Vs. STATE OF KARNATAKA
January 22, 2020
IRFAN AHAMAD Z Vs. STATE
June 11, 2020
IRFAN ALI Vs. STATE
March 6, 2020
IRFAN ALI Vs. STATE OF KARNATAKA
December 8, 2020
IRFAN SHARIFF Vs. STATE
May 28, 2020
IRSHAD Vs. STATE OF KARNATAKA
October 5, 2020
IRSHAD Vs. STATE OF KARNATAKA
September 23, 2020
IRSHAD Vs. MAHAMADALI
June 4, 2020
ISMAIL ABDUL LATHIF MULLA Vs. ABUTALIB M KHAN
July 24, 2020
ISMAIL SAFIULLA Vs. SHARIFF
December 17, 2020
ISMAILBEE W/O MOHD KHAJA SAHEB Vs. MEHTAB SAHEB S/O SHAIKH GHUDU SAHEB
October 22, 2020
ITC LIMITED Vs. STATE OF KARNATAKA
September 4, 2020
J VENKATESH, Vs. ANASUYA,
October 16, 2020
J. MERCY Vs. SUKUMAR BAPUSO APARADH
June 3, 2020
J. RAGHAVENDRA Vs. SPECIAL LAND ACQUISITION OFFICER
December 1, 2020
J. SARALA Vs. RAVINDRA NAIDU GURAJALA G.
January 16, 2020
J. SRINIVAS Vs. GANGAPPA
October 9, 2020
J. YALLAPPA Vs. STATE OF KARNATAKA
June 22, 2020
J.B. PUTTAMAREGOWDA Vs. THE STATE OF KARNATAKA AND ORS.
January 6, 2020
J.RAVIKUMAR Vs. G.A.LEELAVATHI
December 18, 2020
J.S.SOMASHEKAR Vs. RAMESH G.E.
September 14, 2020
JABIULLA KHAN Vs. STATE
May 29, 2020
JACOB GEORGE Vs. THE SECRETARY, DEPARTMENT OF INFORMATION AND BROADCASTING AND ORS.
May 15, 2020
JACQUELINE PINTO Vs. FIELD SERVICES AND INTER CULTURAL LEARNING INDIA
June 15, 2020
JADIYAPPA Vs. GURSIDDAPPA
October 12, 2020
JAFAR Vs. STATE OF KARNATAKA
July 8, 2020
JAFAR HUSSAIN Vs. STATE
January 24, 2020
JAFFAR Vs. STATE
March 12, 2020
JAGADEESH Vs. PRAHALADA
June 19, 2020
JAGADEESH Vs. STATE OF KARNATAKA
August 6, 2020
JAGADEESH C.K. Vs. INDIAN OIL CORPORATION LIMITED AND ORS.
January 22, 2020
JAGADEESH S.M Vs. STATE OF KARNATAKA
April 30, 2020
JAGADEESHA Vs. STATE OF KARNATAKA
August 10, 2020
JAGADEESHA Vs. STATE OF KARNATAKA
September 21, 2020
JAGADISH Vs. NARAYAN
June 9, 2020
JAGADISH ADVERTISING Vs. DESIGNATED COMMITTEE, SABKA VISHWAS (LEGACY DISPUTE RESOLUTION) SCHEME, BENGALURU
August 19, 2020
JAGANANATH SHETTY Vs. SUNIL KUMAR SHETTY
April 16, 2020
JAGANNATH TULJAPPA KATHARE Vs. STATE OF KARNATAKA
August 11, 2020
JAGANNATHA @ MUNIYAPPA Vs. STATE OF KARNATAKA
June 16, 2020
JAGANNATHA K.N Vs. STATE OF KARNATAKA
September 22, 2020
JAGAPPA Vs. STATE OF KARNATAKA
October 13, 2020
JAGDISHWAR Vs. STATE OF KARNATAKA
April 28, 2020
JAGJEEVAN PRASAD Vs. PARVATI BAI
February 3, 2020
JAHANGIR PATEL Vs. PATHRU
June 19, 2020
JAHENGIR Vs. STATE OF KARNATAKA
September 15, 2020
JAI JOSEPH Vs. STATE OF KARNATAKA
July 16, 2020
JAI SHIVA MAHADEVA Vs. STATE OF KARNATAKA
May 19, 2020
JAIDEV SHROFF Vs. STATE OF KARNATAKA
July 28, 2020
JAINABI MAHAMMEDUSMAN MAKANDAR Vs. STATE OF KARNATAKA REP
June 11, 2020
JAINABU Vs. ANITHA REGO
March 3, 2020
JAKKUR PROMOTERS PVT. LTD. Vs. STATE OF KARNATAKA
February 3, 2020
JAMBULINGAYYA HIREMATH Vs. AKKAMAHADEVI @ SHASHIKALA
February 28, 2020
JAMES Vs. STATE OF KARNATAKA
September 18, 2020
JAMLIBAI Vs. STATE OF KARNATAKA
August 25, 2020
JANAADHIKAARA SANGHARSHA Vs. MINISTRY OF INFORMATION
April 21, 2020
JANAADHIKAARA SANGHARSHA PARISHATH Vs. CHAIRPERSON
May 19, 2020
JANABAI Vs. DHONDIBA
January 31, 2020
JANCY Vs. DIVISIONAL CONTROLLER K.S.R.T.C. MANGALORE.
September 3, 2020
JANTRA WANIDA Vs. STATE OF KARNATAKA
September 21, 2020
JAVARAIAH AND ORS. Vs. A. LAKSHMINARAYAN
February 28, 2020
JAVARAPPA Vs. RAMAIAH
June 25, 2020
JAVARE GOWDA Vs. M.N. JAGADEESHA
January 6, 2020
JAVAREGOWDA Vs. STATE OF KARNATAKA
September 7, 2020
JAVED Vs. STATE OF KARNATAKA
August 14, 2020
JAVEED KHAJASAB KASAB Vs. STATE OF KARNATAKA
September 4, 2020
JAYA BALASUNDARAM Vs. SAHASRA GASTROENTEROLOGY AND OBESITY CLINIC PRIVATE LIMITED, BANGALORE
December 8, 2020
JAYACHAMUNDESHWARI Vs. HIMATMAL S. JAIN
January 17, 2020
JAYALAKSHMAMMA Vs. NEW INDIA ASSURANCE COMPANY LIMITED
January 16, 2020
JAYALAKSHMI Vs. STATE OF KARNATAKA
January 28, 2020
JAYALAKSHMMA Vs. SHASHIKALA
October 5, 2020
JAYAMMA Vs. FAKKIRAPPA
June 2, 2020
JAYAMMA Vs. REGIONAL COMMISSIONER, BENGALURU REGION
October 23, 2020
JAYAMMA Vs. LAKSHMIPATHI
February 24, 2020
JAYAMMA Vs. STATE BY RAJAGOPAL NAGAR
May 11, 2020
JAYAMMA Vs. STATE OF KARNATAKA
January 24, 2020
JAYAMMA Vs. STATE OF KARNATAKA
September 7, 2020
JAYAMMA Vs. SHABBIR AHMED M. MULLA
June 15, 2020
JAYAMMA VENKATRAM Vs. ASHRAF JAHAN BEGUM
May 21, 2020
JAYANNA Vs. STATE OF KARNATAKA
July 15, 2020
JAYANTHI Vs. MAJAMIL HUSSAIN KHAN
September 30, 2020
JAYANTHI Vs. UMA SHANKAR
October 13, 2020
JAYAPRABHA Vs. MAHADEVAMURTHY @ SURESHA
July 28, 2020
JAYARAM Vs. UMESH B.N.
October 5, 2020
JAYARAM H, Vs. VENKATESHAPPA
June 26, 2020
JAYARAMAPPA Vs. STATE
May 29, 2020
JAYARAMU Vs. STATE OF KARNATAKA AND ORS.
January 24, 2020
JAYAVANI Vs. P GEETHA
October 16, 2020
JAYESH S. MEHTA Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1
January 8, 2020
JAYSHREE Vs. MALLIKARJUN
August 28, 2020
JAYYAMMA Vs. STATE OF KARNATAKA
June 9, 2020
JEER JAMBANNA Vs. STATE OF KARNATAKA
November 13, 2020
JEEVAN Vs. STATE OF KARNATAKA
August 11, 2020
JENUKURUBARA GANESHA Vs. STATE OF KARNATAKA
April 16, 2020
JERRY PAUL Vs. STATE OF KARNATAKA
November 11, 2020
JHUNI SAHOO Vs. MANAGING DIRECTOR K.S.R.T.C.,
September 22, 2020
JIGNESH BARFIWALA Vs. DEEPTEE K. BARFIWALA
October 21, 2020
JINAPPA ISHWARAPPA GABANNAVAR Vs. STATE
September 7, 2020
JOE ABRAHAM MATHEW Vs. STATE OF KARNATAKA
October 21, 2020
JOHN @ ANTHONY MARIYAN Vs. STATE THROUGH
February 17, 2020
JOHN WILLIAM @ APPU Vs. STATE BY ASHOK NAGAR POLICE STATION
August 31, 2020
JSW STEEL LTD. Vs. UNION OF INDIA
January 7, 2020
JUBAIDA GAYASUDDIN SYED AND ORS. Vs. NAZIMA MAHAMMED IRFAN AKRAMI AND ORS.
February 20, 2020
JYOTHI GRANITES Vs. STATE OF KARNATAKA
June 5, 2020
K .MALLIKARJUNA @ MALLI Vs. STATE OF KARNATAKA
June 19, 2020
K H THAMME GOWDA Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES, CHICKBALLAPUR DISTRICT
September 29, 2020
K JANARDHANAM Vs. STATE OF KARNATAKA
August 13, 2020
K NAGABHUSHANA Vs. STATE OF KARNATAKA
September 30, 2020
K P BABU Vs. STATE OF KARNATAKA
December 9, 2020
K R SUDHIR Vs. PRAMODH KUMAR K. S.
September 30, 2020
K RAGHAVENDRA Vs. ROOPA @ K SHANTI
September 2, 2020
K RAMACHANDRA, Vs. GOWRAMMA, D/O LATE THAYAPPA SINCE DEAD BY HER LRS
September 30, 2020
K S NAGE GOWDA Vs. ROYAL SUNDARAM ALLIANCE
February 7, 2020
K S NANJEGOWDA Vs. STATE OF KARNATAKA
October 1, 2020
K SRINIVAS MURTHY Vs. STATE OF KARNATAKA
August 17, 2020
K SUGAPPA Vs. STATE OF KARNATAKA
August 3, 2020
K V N GOVINDRAJU Vs. CENTRAL BUREAU OF INVESTIGATION ANTI CORRUPTION BRANCH
October 16, 2020
K. A. ANANDA Vs. N. GANGADHARA
November 3, 2020
K. A. PRIYANKA Vs. SUPERINTENDENT OF POLICE, KALABURAGI
September 25, 2020
K. BASHA Vs. STATE OF KARNATAKA
June 4, 2020
K. C. MANJULA Vs. N. SHIVAKUMAR
June 29, 2020
K. H. LOKANIRANJAN Vs. STATE OF KARNATAKA
December 30, 2020
K. IMMANNA Vs. S. NEMOJI RAO
February 19, 2020
K. KAVITHA Vs. STATE OF KARNATAKA AND ORS.
December 8, 2020
K. KUPPURAJ KANNAPPA Vs. J. THRILOKAMURTHY
October 5, 2020
K. L. SHANKAR Vs. BALAKISTAIAH C,
March 19, 2020
K. LOKESH Vs. UNITED INDIA INSURANCE CO LTD
November 11, 2020
K. M DEVAIAH Vs. KARNATAKA POWER TRANSMISSION
September 25, 2020
K. M. LEELAVATHI Vs. K. M. SONIA MADAIAH
June 23, 2020
K. M. PRAKASH Vs. STATE OF KARNATAKA
November 27, 2020
K. MAHESH KUMAR @ KARAPUDI MAHESH KUMAR Vs. STATE OF KARNATAKA
October 16, 2020
K. MALLIKARJUNA Vs. STATE OF KARNATAKA
August 6, 2020
K. MURUGENDRAN Vs. K DAKSHAYANI KUMAR
April 16, 2020
K. NARASIMHA Vs. STATE OF KARNATAKA
December 9, 2020
K. NARAYANA MURTHY Vs. B.G. SURESH
January 21, 2020
K. NAVEEN Vs. STATE BY BANGARPET POLICE
June 10, 2020
K. PRAKASH BHAT Vs. BALAWANT SHRIPAD KULKARNI
December 7, 2020
K. PRAMILAMMA Vs. K. GOVINDAPPA
June 17, 2020
K. R. HEMALATHA Vs. LOKESH
September 7, 2020
K. RAHIM KHAN Vs. STATE BY HOSAKOTE POLICE
July 22, 2020
K. S. MADHUSUDHAN Vs. B.L.CHANNEGOWDA
February 3, 2020
K. S. NAGARAJAPPA Vs. DIBBADA KOTRESH
March 3, 2020
K. S. NANJEGOWDA Vs. STATE BY KARNATAKA LOKAYUKTHA
November 12, 2020
K. S. R. T. C. Vs. TANUJA PRABHAKAR SURYAVANSHI
February 3, 2020
K. S. RAMACHANDRA Vs. K. N. VENKATESH
February 13, 2020
K. SUBRAMANI @ MANI Vs. STATE OF KARNATAKA
September 4, 2020
K. SUGAPPA Vs. STATE OF KARNATAKA
August 24, 2020
K. T. THIMMAIAH Vs. GENERAL MANAGER ADMIN AND HRD CORPORATE OFFICE, BENGALURU
November 9, 2020
K. UMESH Vs. STATE OF KARNATAKA
November 19, 2020
K. V. VENKATASUBBAIAH Vs. RAJAPPA
October 9, 2020
K. VANITA Vs. L. G. BROTHERS LORRY SERVICE
March 18, 2020
K. VENKATESHAPPA Vs. BUSHAMANI MALLESH
July 6, 2020
K.A. GOPALAKRISHNA Vs. UNITED INDIA INSURANCE CO. LTD.,
September 4, 2020
K.A. SHIVAPPA GOWDA Vs. B.L. JAYESHA
November 30, 2020
K.A.ANIL KUMAR Vs. V.MAHESH
December 7, 2020
K.A.SRINIVASA S/O ASHWATHNARAYANA RAO Vs. ANAND NAIK S/O POLA NAIK
September 3, 2020
K.ABDUL HAMEED Vs. STATE BY RFO SAKLESHPURA
September 21, 2020
K.B. HARIPRASAD Vs. PUSHPAVATHI
March 5, 2020
K.B. NANIAH Vs. THE STATE OF KARNATAKA
March 16, 2020
K.B.VEDAMURTHY Vs. LAXVEN CHITS PVT. LTD.
January 27, 2020
K.C.NANDISH Vs. STATE OF KARNATAKA
October 23, 2020
K.E.RAGHAVENDRA REDDY Vs. STATE OF KARNATAKA
January 16, 2020
K.KALAPPA Vs. STATE OF KARNATAKA
June 16, 2020
K.KRISHNAPPA Vs. STATE OF KARNATAKA
November 23, 2020
K.L. DIVYA Vs. M.K. SHASHIKANTH
February 28, 2020
K.LAXMANA SHETTY Vs. S.SACHIN
June 11, 2020
K.LENIN Vs. STATE OF KARNATAKA
February 17, 2020
K.LENIN Vs. NITHYANANDA SWAMY
February 5, 2020
K.M. JEEVAN Vs. STATE OF KARNATAKA
July 23, 2020
K.M. MANJUNATH Vs. THE DIRECTOR, MUNICIPAL ADMINISTRATION AND ORS.
March 3, 2020
K.M. PARAMESHWARAPPA Vs. SRINIDHI MARATHE
October 14, 2020
K.M. VISHWANATH Vs. STATE OF KARNATAKA
November 24, 2020
K.M.F. & DISTRICT MILK UNIONS RETIRED EMPLOYEES Vs. STATE OF KARNATAKA
March 9, 2020
K.MOHAMMED IMRAN Vs. STATE OF KARNATAKA
June 5, 2020
K.N. NARAYANASWAMY Vs. K. NANJEGOWDA
March 2, 2020
K.N. TILAK Vs. THE STATE OF KARNATAKA
January 31, 2020
K.N.S OVERSEAS PRIVATE LIMITED Vs. STATE
November 19, 2020
K.NAGARAJU Vs. STATE OF KARNATAKA
January 16, 2020
K.NARASIMHALU Vs. STATE
June 2, 2020
K.NARAYANA REDDY Vs. STATE BY THE SUB-INSPECTOR OF POLICE
September 24, 2020
K.P. SUDHA Vs. A.C. THRINESH AND ORS.
February 25, 2020
K.P. SURESHA Vs. STATE OF KARNATAKA
April 21, 2020
K.P.NARASIMHASWAMY Vs. STATE OF KARNATAKA
July 3, 2020
K.PRAKASHRAO Vs. K.NAGESHWARRA
December 8, 2020
K.R. DINESH Vs. GIREESH H.C.
January 3, 2020
K.R. HEMALATHA Vs. LOKESH @ E. GURUNATH
September 7, 2020
K.R.CHANDRASHEKAR Vs. STATE
January 7, 2020
K.R.MANJUNATH Vs. R.RAVIKUMAR
September 22, 2020
K.RAMAKRISHNA Vs. STATE OF KARNATAKA
October 21, 2020
K.RAMANJANEYALU Vs. STATE
July 17, 2020
K.RAVIKUMAR Vs. PUNJAB NATIONAL BANK
August 26, 2020
K.S. NAGARAJAPPA Vs. DIBBADA KOTRESH
March 3, 2020
K.S. NANJUNDA GUPTA Vs. ANURADHA PADIYAR AND ORS.
January 3, 2020
K.S. RANGANATHA Vs. THE MANAGING DIRECTOR, KARNATAKA POWER TRANSMISSION CORPORATION LIMITED AND ORS.
November 6, 2020
K.S.NIRANJANMURTHY Vs. K.P. DEVENDRAPPA
June 4, 2020
K.S.R.T.C. STAFF AND WORKERS FEDERATION Vs. THE DIVISIONAL CONTROLLER, K.S.R.T.C.
January 23, 2020
K.S.RAJASHEKAR Vs. AUTHORISED OFFICER
June 3, 2020
K.T. NAVEEN KUMAR Vs. STATE OF KARNATAKA
January 10, 2020
K.T. RAGHAVENDRA Vs. STATE OF KARNATAKA
April 28, 2020
K.V. NARAYANASWAMY Vs. STATE OF KARNATAKA
January 22, 2020
K.V. SHETTY Vs. THE SR. VICE PRESIDENT, HINDALCO INDUSTRIE LTD.
February 26, 2020
K.V. SRINIVASAN Vs. CHIEF TRAFFIC MANAGER, BANGALORE
January 9, 2020
K.YASHODAMMA Vs. R.M.SHYLAKUMARI
November 9, 2020
KAALANJAY SINHA Vs. CHAIRPERSON CBSE
May 5, 2020
KADASIDDAIAH Vs. K.REVA HEGGADE
October 6, 2020
KADASIDDESHWAR G. BYAKODI Vs. STATE OF KARNATAKA
May 5, 2020
KAILASH KHANNA Vs. STATE OF KARNATAKA
December 21, 2020
KALAIAH Vs. LIYAKATH ALI
November 19, 2020
KALAKAPPA Vs. STATE OF KARNATAKA
October 1, 2020
KALAKAVVA Vs. CHANNABASAVVA AND ORS.
February 5, 2020
KALAVATI W/O YALLAPPA KABBUR Vs. DIVISIONAL MANAGER NWKRTC BELAGAVI DIVISION
September 1, 2020
KALLAPPA Vs. DODDAPPA
June 2, 2020
KALLAPPA M. HOSAMANI Vs. DEPUTY SUPERINTENDENT OF POLICE,ANTI CORRUPTION BUREAU, DHARWAD
August 27, 2020
KALLAPPA MALLESHI HALAB Vs. STATE OF KARNATAKA
June 24, 2020
KALLAPPA NARYANA MACHKUR Vs. STATE OF KARNATAKA
June 8, 2020
KALLAPPA RAMAPPA CHIGATAM Vs. STATE OF KARNATAKA
December 14, 2020
KALLAYYA ISHWARAYYA PUJARI Vs. STATE OF KARNATAKA
July 24, 2020
KALLEGOWDA Vs. STATE OF KARNATAKA
October 21, 2020
KALYANAMMA Vs. SANNAIAH
October 6, 2020
KAMALA Vs. ARULMANI PROP BHAGWAN TRANSPORTS, BENGALURU
September 30, 2020
KAMALAMMA Vs. M.VENKATASWAMY
June 17, 2020
KAMALAMMA Vs. KRISHNAPPA
December 18, 2020
KAMALESH C.B. Vs. STATE OF KARNATAKA
August 20, 2020
KAMALIKA GANGULY Vs. STATE OF KARNATAKA
June 16, 2020
KAMALNAYAN Vs. HUBLI TALUKA AGRICULTURAL PRODUCE CO-OP MARKETING SOCIETY LTD.
March 3, 2020
KAMANNA Vs. STATE OF KARNATAKA
August 24, 2020
KANAKARAJU Vs. STATE OF KARNATAKA
January 17, 2020
KANNAPPA YALLAPPA NAYAK Vs. STATE OF KARNATAKA
September 8, 2020
KANNIMANE RAMAPPA Vs. STATE OF KARNATAKA
June 19, 2020
KANTABAI Vs. MAHAVEER
June 17, 2020
KANTAPPA Vs. LAKKAWWA
October 20, 2020
KANTAPPA Vs. STATE OF KARNATAKA
December 10, 2020
KANTAPPA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
February 11, 2020
KANTEPPA S/O SHARANAPPA CHENGATI Vs. STATE OF KARNATAKA
May 29, 2020
KAPANIGOWDA Vs. PAPANNA
September 22, 2020
KAPPADI VENKATESHA Vs. STATE OF KARNATAKA
September 28, 2020
KARE POWER RESOURCES PRIVATE LIMITED Vs. KARNATAKA ELECTRICITY REGULATORY COMMISSION
January 29, 2020
KAREGOWDA Vs. STATE OF KARNATAKA
June 25, 2020
KAREGOWDA D Vs. STATE OF KARNATAKA
July 8, 2020
KAREPPA BASAPPA HONDAPPANAVER M-2146 Vs. STATE OF KARNATAKA
June 19, 2020
KAREPPA S/O HUCHCHAPPA HATARAKI Vs. STATE OF KARNATAKA
September 14, 2020
KARIBASAPPA Vs. STATE OF KARNATAKA
October 7, 2020
KARIBASAPPA Vs. STATE OF KARNATAKA
October 21, 2020
KARIYA Vs. STATE BY HOSAKOTE POLICE STATION
November 6, 2020
KARIYAPPA Vs. STATE OF KARNATAKA
October 5, 2020
KARIYAPPA Vs. STATE OF KARNATAKA
August 13, 2020
KARIYAPPA Vs. MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD.
August 19, 2020
KARIYAPPA KARNAL Vs. STATE OF KARNATAKA
December 14, 2020
KARLE INTERNATIONAL PRIVATE LTD Vs. ASSISTANT COMMISSIONER OF INCOME-TAX RESERVE BANK OF INDIA BANGALORE
September 7, 2020
KARNATAKA AYUSH DRUGS MANUFACTURES ASSOCIATION Vs. STATE OF KARNATAKA
March 2, 2020
KARNATAKA GOVERNMENT Vs. STATE OF KARNATAKA
September 16, 2020
KARNATAKA HOUSING BOARD Vs. STATE OF KARNATAKA
December 1, 2020
KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD, BENGALURU Vs. ADDITIONAL DIRECTOR OF INCOME TAX (EXEMPTIONS), BENGALURU
September 30, 2020
KARNATAKA KAIGARIKA PRADESHABHIVRUDDI MANDALI Vs. STATE OF KARNATAKA
May 8, 2020
KARNATAKA LAW SOCIETY Vs. ANIL NARAYAN KAVALEKAR
August 26, 2020
KARNATAKA LOKAYUKTA Vs. N.V. CHANDRASHEKARAIAH
March 3, 2020
KARNATAKA MALLADI BIOTICS LTD. Vs. DEPUTY COMMISSIONER
October 6, 2020
KARNATAKA NEERAVARI NIGAM LIMITED Vs. SPECIAL LAND ACQUISITION OFFICER HIPPARAGI PROJECT, ATHANI
June 29, 2020
KARNATAKA POWER TRANSMISSION Vs. D BASAVARAJU
April 21, 2020
KARNATAKA POWER TRANSMISSION CORPORATION LTD Vs. B.GURUMURTHY S/O B.LAKKAPPA
November 13, 2020
KARNATAKA PROFESSIONAL COLLEGES FOUNDATION Vs. STATE OF KARNATAKA
August 28, 2020
KARNATAKA PUBLIC SERVICE COMMISSION Vs. S.S. MADHUKESHWARA
June 4, 2020
KARNATAKA STATE BEVERAGES CORPORATION LTD., Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 21, 2020
KARNATAKA STATE CO-OPERATIVE CONSUMERS FEDERATION LIMITED Vs. STATE OF KARNATAKA
October 22, 2020
KARNATAKA STATE FINANCIAL CORPORATION Vs. AWANTHI HOTELS
December 8, 2020
KARNATAKA STATE HOUSING Vs. STATE OF KARNATAKA
October 5, 2020
KARNATAKA STATE LEGAL SERVICES AUTHORITY Vs. STATE OF KARNATAKA
January 2, 2020
KARNATAKA STATE PRIMARY SCHOOL TEACHERS ASSOCIATION Vs. STATE OF KARNATAKA
March 26, 2020
KARNATAKA STATE ROAD Vs. SHRUTHI K. C.
October 7, 2020
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. NARAYANASWAMY
November 9, 2020
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. PANKAJA H. S.
June 17, 2020
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. CHANDRAHASA S/O LATE THAMMAIAH
September 7, 2020
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. DEVADAS
January 2, 2020
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. SOWMYA G. N.
March 19, 2020
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. H. V. USHA
December 2, 2020
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. THE DEPUTY LABOUR COMMISSIONER AND APPELLATE AUTHORITY
October 19, 2020
KARNATAKA VIDYUTH KARKHANE LIMITED Vs. GEMINI POWER SYSTEMS
March 10, 2020
KARNATKAA COMMERCIAL Vs. STATE OF KARNATAKA
May 18, 2020
KARTHIK Vs. STATE OF KARNATAKA
June 15, 2020
KARTIK B. Vs. KARNATAKA STATE LAW UNIVERSITY
November 4, 2020
KASHIBAI Vs. CHANNABASU
June 25, 2020
KASHIMSAB Vs. KHAIRUNNISA
September 3, 2020
KASHIPATHI Vs. RAJUGOUDA
April 24, 2020
KATHYAYINI CHAMARAJ Vs. STATE OF KARNATAKA
January 9, 2020
KATHYAYINI Y P Vs. STATE OF KARNATAKA
October 12, 2020
KATTA SUBRAMANIAM NAIDU Vs. DEPUTY DIRECTOR
December 14, 2020
KAUSTAV DAS Vs. SANGEETHA REDDY DAS
November 11, 2020
KAVANA SALDANHA Vs. CHAIRMAN, NATIONAL INSTITUTE OF OPEN SCHOOLING
September 18, 2020
KAVERAMMA Vs. STATE OF KARNATAKA
October 13, 2020
KAVERI ASSOCIATES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 31, 2020
KAVITA Vs. SHIVANAGOUDA
July 6, 2020
KAVITA Vs. DEPUTY COMMISSIONER
July 2, 2020
KAVITHA Vs. K.S.INDIRAMMA
May 21, 2020
KAVITHA Vs. NINGAPPA
June 9, 2020
KAVITHA @ SUSHEELA Vs. DIVISIONAL CONTROLLER K.S.R.T.C.
August 14, 2020
KAVITHA AND ORS. Vs. THE STATE OF KARNATAKA-INVESTIGATING OFFICER AND ORS.
June 9, 2020
KAVITHA B.L. Vs. STATE OF KARNATAKA
August 11, 2020
KAVITHA B.L. AND ORS. Vs. STATE OF KARNATAKA AND ORS.
August 11, 2020
KAVITHA H.S. Vs. VICE CHANCELLOR, VISVESVARAYA TECHNOLOGICAL UNIVERSITY
August 24, 2020
KAVIYARASU Vs. STATE OF KARNATAKA
May 11, 2020
KEERTHI KUMAR Vs. STATE OF KARNATAKA
December 8, 2020
KEMFIN SERVICES PVT. LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 11, 2020
KEMPAIAH Vs. STATE OF KARNATAKA
February 17, 2020
KEMPAMMA Vs. TAMSHEER AHMED
December 8, 2020
KENCHANNA Vs. STATE OF KARNATAKA
March 3, 2020
KENCHAPPA Vs. STATE OF KARNATAKA
August 28, 2020
KENNETH JIDEOFOR Vs. UNION OF INDIA
May 12, 2020
KESHAB NANDY Vs. STATE OF KARNATAKA
January 28, 2020
KETHAKI Vs. KAMALAMMA
September 24, 2020
KEVAL M. LOHITH Vs. STATE OF KARNATAKA
October 21, 2020
KHADIRSAB Vs. STATE OF KARNATAKA
June 17, 2020
KHAJA Vs. STATE OF KARNATAKA
July 6, 2020
KHAJA MOHIN Vs. STATE
July 14, 2020
KHAJA MOINUDDIN AMEER Vs. ZULEKHA BEGUM
September 29, 2020
KHAJA SAB HAVERI Vs. STATE OF KARNATAKA
August 18, 2020
KHALEED PASHA Vs. STATE OF KARNATAKA
June 1, 2020
KHALID MOHAMED KHURRAM SAIT Vs. RAMANI ARUN KUMAR
June 19, 2020
KHANDYA PRAVEEN Vs. STATE OF KARNATAKA
May 26, 2020
KHANDYA PRAVEEN Vs. STATE OF KARNATAKA
October 13, 2020
KHATALAHAMMED Vs. STATE OF KARNATAKA
July 1, 2020
KHAZAMAINUDDIN @ MAINU Vs. STATE OF KARNATAKA
September 11, 2020
KHESHAV .B.M Vs. STATE OF KARNATAKA
May 5, 2020
KHUDSIA KHANUM Vs. MARATHAMMA
November 30, 2020
KHUDSIA KHANUM Vs. MARATHAMMA
September 30, 2020
KILARA POWER PVT. LTD. Vs. INCOME TAX OFFICER
November 4, 2020
KILLIKYATARA PARASHURAMAPPA Vs. STATE OF KARNATAKA
September 30, 2020
KINDRI UCCHANGEPPA Vs. STATE OF KARNATAKA
June 18, 2020
KINKANNA Vs. S. YELLAPPA
June 4, 2020
KIRAN Vs. STATE OF KARNATAKA
October 7, 2020
KIRAN Vs. STATE OF KARNATAKA, BY BAYYAPPANAHALLI POLICE STATION
March 3, 2020
KIRAN Vs. STATE OF KARNATAKA
December 4, 2020
KIRAN Vs. STATE OF KARNATAKA
August 13, 2020
KIRAN DHONDOPANT THAKUR Vs. STATE OF KARNATAKA
July 9, 2020
KIRAN KUMAR Vs. STATE OF KARNATAKA
February 28, 2020
KIRAN P. Vs. RAJA RAJESHWARI MEDICAL COLLEGE AND HOSPITAL
November 4, 2020
KIRAN PUNDALIK DESURKAR Vs. LAXMAN MAHADEV PATIL
July 22, 2020
KIRAN R Vs. STATE OF KARNATAKA
May 26, 2020
KIRANA Vs. NAVEENKUMAR B. P.
July 6, 2020
KIRANKUMAR Vs. STATE OF KARNATAKA
November 25, 2020
KIRLOSKAR ELECTRIC COMPANY LIMITED Vs. STATE OF KARNATAKA DEPARTMENT OF REVENUE
July 30, 2020
KISHAN PYARI Vs. STATE OF KARNATAKA
January 14, 2020
KISHOR KUMAR G. C. Vs. KARNATAKA STATE HANDICRAFTS DEVELOPMENT ORPORATION LTD.
September 2, 2020
KLUBER LUBRICATION (INDIA) PVT. LTD. Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES, BANGALORE
December 16, 2020
KOLARAPPA Vs. K. MAHABHADRAPPA
June 1, 2020
KOMALA Vs. STATE OF KARNATAKA
January 13, 2020
KOTA SAHAKARI VYAVASAYIKA SANGHA Vs. STATE OF KARNATAKA
January 7, 2020
KOTAK MAHINDRA BANK LIMITED Vs. SANTHOSH KUMAR SONI
April 17, 2020
KOTE SPORTS AND RECREATION CLUB (R) VADDARAGUDI Vs. STATE OF KARNATAKA
March 9, 2020
KOTESH Vs. SAMPATKUMAR
June 8, 2020
KOUSAR KHAN Vs. STATE OF KARNATAKA
September 10, 2020
KOUSHIK K.H. Vs. STATE OF KARNATAKA BY SADASHIVANAGAR POLICE
March 6, 2020
KRISHA RADDI HOOLI Vs. DEPARTMENT OF HEALTH AND FAMILY WELFARE
January 22, 2020
KRISHNA Vs. STATE OF KARNATAKA
December 18, 2020
KRISHNA Vs. BASANAGOUDA NINGAPPA NAGANNAVAR @ MUDIGOUNDA
December 1, 2020
KRISHNA Vs. CHIKKARAJU
July 14, 2020
KRISHNA Vs. STATE OF KARNATAKA
June 12, 2020
KRISHNA NAIK Vs. STATE OF KARNATAKA
June 10, 2020
KRISHNA NAIK Vs. STATE OF KARNATAKA
August 25, 2020
KRISHNA R. Vs. STATE OF KARNATAKA
June 17, 2020
KRISHNA REDDY Vs. SPECIAL ADDITIONAL LAO BANGALORE DEVELOPMENT AUTHORITY
September 18, 2020
KRISHNA S/O ARUN NANNAVARE Vs. STATE OF KARNATAKA
January 7, 2020
KRISHNA S/O MUDIYAPPA BHAJANTRI Vs. STATE OF KARNATAKA
September 8, 2020
KRISHNAMURTHY Vs. STATE OF KARNATAKA
June 8, 2020
KRISHNAMURTHY Vs. STATE OF KARNATAKA
October 21, 2020
KRISHNAPPA Vs. STATE OF KARNATAKA
February 17, 2020
KRISHNAPPA Vs. SHAMAPPA
June 1, 2020
KRISHNAPPA Vs. THE MANAGER, AGRICULTURAL CO-OPERATIVE BANK LTD. AND ORS.
January 13, 2020
KRISHNAPPA Vs. STATE OF KARNATAKA
December 1, 2020
KRISHNAPPA NIGAPPA BARKI Vs. STATE OF KARNATAKA
October 5, 2020
KRISHNAPPA S/O LATE SIDDAIAH Vs. UNITED INDIA INSURANCE CO. LTD.
September 3, 2020
KRISHNAPRASAD Vs. DODDAPPA L. SHIRUR
June 26, 2020
KRUPA M. D. Vs. G. S. SIDDU
December 7, 2020
KRUTHIBAS DIGAL Vs. STATE OF KARNATAKA
June 2, 2020
KUBYANAIK Vs. LAKSHIMIBAI
June 15, 2020
KUMAR Vs. STATE OF KARNATAKA
December 21, 2020
KUMAR BHIMAPPA HULLIKERI Vs. STATE OF KARNATAKA
June 16, 2020
KUMAR ENTERPRISES Vs. UNION OF INDIA
February 14, 2020
KUMAR G Vs. STATE OF KARNATAKA
October 1, 2020
KUMAR NIRMAN AND NIVESH PVT. LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE
January 31, 2020
KUMAR PRAKASH @ AKSHAY S/O BABASAHEB PATIL Vs. SHANATARAM JADHAV S/O BAPUSO JADHAV
September 2, 2020
KUMARA Vs. STATE OF KARNATAKA
March 9, 2020
KUMARA B.C Vs. STATE OF KARNATAKA
June 1, 2020
KUMARA GOWDA Vs. STATE OF KARNATAKA
June 8, 2020
KUMARA N @ HALU KUMAR Vs. STATE OF KARNATAKA
October 29, 2020
KUMARA NAYAKA Vs. STATE OF KARNATAKA
July 3, 2020
KUMARAPPA KUDITHINI Vs. N. SHAFI
January 24, 2020
KUMARASWAMY Vs. STATE OF KARNATAKA
September 11, 2020
KUMARASWAMY Vs. STATE OF KARNATAKA
August 25, 2020
KUMARASWAMY Vs. STATE OF KARNATAKA
September 15, 2020
KUMARI KUSUMA D/O MAHADEV HONAKANDE Vs. MRATYUNJAY APPAYYA SALIMATH R/O ANANTPUR
September 25, 2020
KUMARI PALLAVI Vs. VASUNDRA SAMPATH KUMAR
February 3, 2020
KUMARI SOWMYA Vs. DISTRICT CASTE VERIFICATION COMMITTEE
November 2, 2020
KUMARI.JYOTHI BASAVARAJ HALEMANI Vs. STATE OF KARNATAKA
October 22, 2020
KUMBAYYA Vs. DEPUTY COMMISSIONER TUMAKURU DISTRICT
December 30, 2020
KUPPARAJU Vs. STATE
June 12, 2020
KURAM KHAN Vs. STATE OF KARNATAKA
June 19, 2020
KURUBAR DEVANNA Vs. GOWRIPURADA DODDABASAPPA
June 24, 2020
L & T HYDROCARBON Vs. STATE OF KARNATAKA
June 18, 2020
L. MARY D. MELLO Vs. STATE OF KARNATAKA
January 10, 2020
L. P. MAHENDRA KUMAR Vs. NEW INDIA ASSURANCE CO. LTD.
August 27, 2020
L. R. BHUVANESWARA REDDY Vs. STATE OF KARNATAKA
October 9, 2020
L. RAMAREDDY Vs. STATE OF KARNATAKA, URBAN DEVELOPMENT DEPARTMENT
December 1, 2020
L.C. NAGARAJA Vs. STATE
March 24, 2020
L.N. GOVINDA SWAMY Vs. STATE OF KARNATAKA
July 13, 2020
L.SUDHA Vs. UNION OF INDIA
August 11, 2020
L.UMESH Vs. STATE OF KARNATAKA
December 2, 2020
LAKANNA Vs. STATE OF KARNATAKA
January 3, 2020
LAKKAPPA S/O SIDDAPPA THIGADI Vs. STATE OF KARNATAKA
June 2, 2020
LAKKAPPA SIDDAPPA PUJERI Vs. STATE OF KARNATAKA
August 12, 2020
LAKOPATI HANAMANTAPPA HOSAPETI Vs. STATE OF KARNATAKA
October 15, 2020
LAKSHAY M. Vs. UNIVERSITY GRANTS COMMISSION
October 19, 2020
LAKSHMAMMA Vs. UNITED INDIA INSURANCE CO. LTD.
February 6, 2020
LAKSHMAMMA Vs. STATE OF KARNATAKA
June 10, 2020
LAKSHMAMMA Vs. MOHAMMED ZAKIR
August 31, 2020
LAKSHMAMMA Vs. PHOENIX ARC PVT LTD
August 3, 2020
LAKSHMAMMA Vs. DEPUTY COMMISSIONER, BENGALURU URBAN DISTRICT
August 4, 2020
LAKSHMAN RAO PESHVE Vs. KARNATAKA LOKAYUKTHA POLICE
February 25, 2020
LAKSHMAN S/O BHIMAPPA KISHORI Vs. BANASHANKARI
January 30, 2020
LAKSHMANA @ LAKKU Vs. STATE OF KARNATAKA
August 10, 2020
LAKSHMANA ACHARYA Vs. MOOSA ALI
June 18, 2020
LAKSHMANA D.V. Vs. STATE OF KARNATAKA
December 16, 2020
LAKSHMANA GOWDA Vs. STATE OF KARNATAKA
June 2, 2020
LAKSHMANA NAIKA Vs. STATE OF KARNATAKA
April 16, 2020
LAKSHMANA SWAMY R. Vs. THAHASHILDHAR, BENGLURU SOUTH
March 6, 2020
LAKSHMI BAI Vs. STATE OF KARNATAKA
February 20, 2020
LAKSHMI GOLDEN BEACH RESORT Vs. STATE OF KARNATAKA
September 15, 2020
LAKSHMI GOLDEN BEACH RESORT Vs. THE COMMISSIONER, HAMPI WORLD HERITAGE AREA MANAGEMENT AUTHORITY AND ORS.
February 13, 2020
LAKSHMI GOLDEN BEACH RESORT Vs. THE COMMISSIONER, HAMPI WORLD HERITAGE AREA, MANAGEMENT AUTHORITY AND ORS.
June 29, 2020
LAKSHMI SRINIAVASA RICE MILLS Vs. LAKSHMI SRINIVAS INDUSTRIES
April 21, 2020
LAKSHMI VILAS BANK Vs. UNION OF INDIA
June 3, 2020
LAKSHMIDEVAMMA Vs. VIJAYALAKSHMI
June 15, 2020
LAKSHMIDEVAMMA Vs. SHIVANNA
September 18, 2020
LAKSHMIDEVAMMA K. Vs. SHANTHA
February 14, 2020
LAKSHMIDEVI Vs. T. VENKATASWAMY
September 18, 2020
LAKSHMIDEVI Vs. K.A. MALLAPPA
May 28, 2020
LAKSHMINARASIMHA Vs. STATE OF KARNATAKA
July 20, 2020
LAKSHMIPATHI @ LAKSHMIPUTRA Vs. STATE
August 13, 2020
LAKSHMIRAMANA PETRO SERVICES AND ORS. Vs. STATE OF KARNATAKA AND ORS.
January 14, 2020
LALCHHANDAMI COLNEY Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES, BENGALURU
July 17, 2020
LALITHA Vs. DIVISION CONTROLLER
October 7, 2020
LALITHA ENTERPRISES Vs. SURABHI ENTERPRISES
February 26, 2020
LALITHA VENKATESH Vs. STATE OF KARNATAKA
November 3, 2020
LALITHAMMA Vs. V. SHOBHA
March 6, 2020
LALITHAMMA Vs. MANEESH SHAJAVAANI
October 8, 2020
LANSON BRIJESH COLACO Vs. RAJEEV GANDHI UNIVERSITY OF HEALTH SCIENCES
November 4, 2020
LATE G.B. KULKARMI MEMORIAL LEGAL TRUST (R) Vs. STATE OF KARNATAKA
April 7, 2020
LATE LAXMAN LAKKAPPA DURGANNAVAR Vs. LATE DONKAPPA FAKIRAPPA DURAGANNAVAR
March 12, 2020
LATHA Vs. STATE OF KARNATAKA
September 15, 2020
LATHAMMA Vs. MAHANTHESHA
November 3, 2020
LATHESH Vs. STATE BY HIRIYADKA
September 11, 2020
LAXMAMMA Vs. PRINCIPAL SECRETARY REVENUE DEPARTMENT
June 18, 2020
LAXMAN MALLAPPA PATIL Vs. STATE OF KARNATAKA
September 3, 2020
LAXMAVVA Vs. STATE OF KARNATAKA
June 26, 2020
LAXMAVVA Vs. DUNDAPPA
September 21, 2020
LAXMI Vs. ROSHANNA DHANIYALA
June 9, 2020
LAXMI CIVIL ENGINEERING SERVICE PVT. LTD Vs. ADDITIONAL CHIEF SECRETARY
June 12, 2020
LAXMIBAI Vs. CHANABASAPPA
November 9, 2020
LAXMIPRASAD S/O.SURESH REVENKAR Vs. STATE OF KARNATAKA
August 20, 2020
LAXUMAN BABU RATHOD Vs. STATE THROUGH EXCISE POLICE STATION
January 2, 2020
LEELA Vs. RAMA AMMA
February 25, 2020
LEELABAI Vs. SAROJA SURESH SALUNKE
March 19, 2020
LEELAVATHI Vs. KARNATAKA STATE
June 8, 2020
LEELAVATHI Vs. STATE OF KARNATAKA
June 26, 2020
LEELAVATHI V Vs. STATE OF KARNATAKA
January 2, 2020
LEGAL EXECUTIVE BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. SHARMILA
November 6, 2020
LEGAL MANAGER ICICI LOMBARD GIC LTD. Vs. PAVITRA S.
August 28, 2020
LEGAL MANAGER RELIANCE GENERAL INSURANCE CO. LTD. Vs. JALAJAKSHI KUNAL P
September 4, 2020
LEGAL MANAGER Vs. ANANTHA PADMANABHA RAO
August 28, 2020
LEGAL MANAGER Vs. LAKSHMAMMA
December 23, 2020
LINGARAJ @ RIMYA Vs. STATE OF KARNATAKA
September 2, 2020
LINGARAJU Vs. STATE OF KARNATAKA
October 7, 2020
LINGAREDDY @ NINGAREDDY Vs. CONCORD CABS
January 3, 2020
LINGASHETTY Vs. SUGAMMA
January 2, 2020
LLOYD Vs. STATE OF KARNATAKA
September 29, 2020
LOKESH Vs. STATE OF KARNATAKA
December 15, 2020
LOKESH Vs. STATE OF KARNATAKA
September 14, 2020
LOKESH @ HAVALI @ LOKI Vs. STATE OF KARNATAKA
January 10, 2020
LOKESH C. Vs. MANAGING DIRECTOR BESCOM
June 22, 2020
LOKESH K.N. Vs. STATE OF KARNATAKA
November 2, 2020
LOKESH M Vs. STATE OF KARNATAKA
May 27, 2020
LOLAMMA Vs. S. CHANDRAKALA
June 23, 2020
LUCAS RODRIGUES Vs. SHANTARAMA PRABHU
June 23, 2020
LUKMAN KHAN Vs. STATE OF KARNATAKA
June 17, 2020
LUMBINI GARDENS LIMITED Vs. STATE OF KARNATAKA
March 4, 2020
LUMBINI GOUTAM Vs. UNDER SECRETARY TO GOVERNOR/CHANCELLOR (UNIVERSITY)
January 31, 2020
M OHAMMADSHARIF Vs. STATE OF KARNATAKA
September 24, 2020
M SHRUTHI Vs. BRANCH MANAGER
July 23, 2020
M. A. RAVEENDRA Vs. ROYAL SUNDARAM ALLIANCE INSURANCE CO , LTD
June 11, 2020
M. ANITHA Vs. SENIOR SUPERINTENDENT OF POST OFFICES, KOLAR DIVISION AND ORS.
January 31, 2020
M. C PAKEIRA REDDY Vs. NATIONAL INSURANCE CO LTD REGIONAL OFFICE SUBHARAM COMPOUND,NEW DELHI
December 1, 2020
M. C. VIDYASHANKAR Vs. STATE OF KARNATAKA
November 25, 2020
M. GANESH ANCHAN Vs. AJITH KUMAR HEGDE SHANADY
October 8, 2020
M. GANESH ANCHAN Vs. B. VEERAPPA DEVADIGA
September 16, 2020
M. JAYAPPA Vs. STATE OF KARNATAKA
December 21, 2020
M. JAYARAM Vs. S. BASAVARAJ
January 7, 2020
M. K. RAVINDRA Vs. STATE BY LOKAYUKTA POLICE SPECIAL INVESTIGATION TEAM
November 13, 2020
M. KADRIYAPPA AND ORS. Vs. DEPUTY COMMISSIONER, BANGALORE AND ORS.
March 6, 2020
M. KRISHNA Vs. DIYANATH AHMED
September 15, 2020
M. KRISHNA MUKRI Vs. SYNDICATE BANK,
January 6, 2020
M. KRISHNA MUKRI Vs. SYNDICATE BANK, UDUPI DISTRICT
January 6, 2020
M. KRISHNAPPA Vs. MENASAMMA
October 23, 2020
M. LAKSHMAMMA Vs. M.NAGARAJU
July 14, 2020
M. LATHA Vs. KRISHNAREDDY
January 6, 2020
M. LATHA Vs. STATE OF KARNATAKA
October 14, 2020
M. LINGAIAH Vs. DEPUTY COMMISSIONER
September 15, 2020
M. N. CHINNAIAH Vs. STATE OF KARNATAKA
December 15, 2020
M. N. MURUGESH Vs. STATE BY RURAL POLICE STATION
November 3, 2020
M. N. SREEKANTHAIAH Vs. STATE OF KARNATAKA
December 8, 2020
M. NAGARAJAPPA Vs. STATE
March 17, 2020
M. NARAYANASWAMY Vs. M. NARAYANAPPA
December 9, 2020
M. P. NATARAJU Vs. STATE OF KARNATAKA
January 13, 2020
M. PUTTAIAH AND ORS. Vs. Y.M. SHINGAPPAIAH
November 13, 2020
M. RAGHU Vs. STATE OF KARNATAKA
December 17, 2020
M. RAVI Vs. STATE BY VISHWANATHAPURA P.S.
September 3, 2020
M. SAMPOORNA Vs. STATE OF KARNATAKA
June 12, 2020
M. SANTHOSH KUMAR Vs. PRABHAKARAN N.S.
August 28, 2020
M. SHIVAKUMAR Vs. DAYAVATHI
February 12, 2020
M. SUMAN Vs. KARNATAKA STATE SERVICES COMMISSION
July 8, 2020
M. SURESH Vs. MAHADEVAMMA
October 23, 2020
M. SWARNA Vs. STATE OF KARNATAKA
January 8, 2020
M. VENUGOPAL Vs. STATE OF KARNATAKA AND ORS.
February 13, 2020
M. VIJAY Vs. V.S. SURENDER
January 16, 2020
M.A. DHAVALESHWAR Vs. STATE OF KARNATAKA
August 10, 2020
M.A. IRFAN AHMED Vs. STATE OF KARNATAKA
July 22, 2020
M.A.MURTHY Vs. KARNATAKA STATE FINANCIAL CORPORATION
February 28, 2020
M.B. ADINARAYANA, Vs. STATE OF KARNATAKA
January 4, 2020
M.B. CHANDRASHEKAR Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
November 10, 2020
M.B. HEMASHANKAR Vs. STATE OF KARNATAKA AND ORS.
July 3, 2020
M.B. SIDDALINGASWAMY Vs. THE STATE OF KARNATAKA AND ORS.
November 23, 2020
M.BABANNA Vs. STATE OF KARNATAKA
November 27, 2020
M.C.MANJUNATHA Vs. STATE BY LOKAYUKTHA POLICE
January 13, 2020
M.C.SUBRAMANIAM REDDY Vs. KARNATAKA RURAL INFRASTRUCTURE
June 29, 2020
M.D.HIFZULLA Vs. STATE OF KARNATAKA
November 12, 2020
M.GADDE GOWDA Vs. SUDHAKAR SHASTRY
January 16, 2020
M.J.MALLIKARJUNASWAMY Vs. CHIEF EXECUTIVE OFFICER
October 6, 2020
M.JAYARAM SHETTY Vs. DEPUTY COMMISSIONER
January 17, 2020
M.M.ABDUL KAREEM Vs. STATE OF KARNATAKA
June 5, 2020
M.MAHESH Vs. STATE OF KARNATAKA
November 4, 2020
M.N.MURTHY Vs. STATE OF KARNATAKA
December 2, 2020
M.P. KRISHNAPPA Vs. STATE OF KARNATAKA
September 24, 2020
M.P. MOOSSA AND ORS. Vs. S. NARAYANA SA AND ORS.
March 6, 2020
M.P. VIJAYAKUMAR Vs. G.B. PRAKASH
February 25, 2020
M.R. VADDAR Vs. STATE OF KARNATAKA
December 11, 2020
M.R.BHAT Vs. INDIA AWAKE FOR TRANSPARENCY
May 15, 2020
M.R.GANGADHAR Vs. G.MALLIKA
December 9, 2020
M.R.MUNIYAPPA Vs. STATE OF KARNATAKA
November 11, 2020
M.RAMAIAH Vs. DEPUTY COMMISSIONER
September 18, 2020
M.RANJAN KUMAR Vs. V.C.BHARATH KUMAR
November 6, 2020
M.S. MEGHDOOT LOGISTICS Vs. COMMERCIAL TAX OFFICER
December 21, 2020
M.S. NIRANJAN BABU Vs. STATE OF KARNATAKA AND ORS.
December 15, 2020
M.S. PRABHAKAR Vs. RAJASHEKAR R
June 17, 2020
M.S. RAMCHANDRA Vs. SAMPTHU LAKSHMI
March 2, 2020
M.S.ARDHANARI Vs. K.C.SUBBA REDDY
January 30, 2020
M.S.MANJULA Vs. CHANDRAMMA
December 7, 2020
M.S.MARKETING Vs. T.VENKATESH
September 10, 2020
M.SHARADA Vs. IMMANUEL KARIAPPA
April 28, 2020
M.SRINIVAS Vs. STATE OF KARNATAKA
June 8, 2020
M.V.AMARANATH, I.F.S. Vs. STATE OF KARNATAKA
September 8, 2020
M.V.NAGARATHNA Vs. BASAVARAJ A.R.
October 14, 2020
M/S. CHAITHANYA GEO SURVEYS Vs. STATE OF KARNATAKA
December 9, 2020
M/S. G.T.B. ENTERPRISES Vs. STATE OF KARNATAKA
November 23, 2020
M/S. GANESH SHANKAR ENVIRONMENTAL SOLUTIONS Vs. THE STATE OF KARNATAKA
February 20, 2020
M/S. MONARCH Vs. INCOME TAX OFFICER
March 4, 2020
MACHAMADAKASHI Vs. STATE
December 21, 2020
MADAN L. Vs. STATE OF KARNATAKA
August 27, 2020
MADAN MOHAN C. Vs. RAVICHANDRA NAIK
March 10, 2020
MADAN RAM Vs. STATE
July 16, 2020
MADHU Vs. STATE OF KARNATAKA
November 26, 2020
MADHU Vs. STATE OF KARNATAKA
November 20, 2020
MADHU Vs. STATE OF KARNATAKA
June 3, 2020
MADHU S/O. RAJAPPA Vs. STATE OF KARNATAKA
June 2, 2020
MADHUKUMAR @ MARIBOND Vs. STATE OF KARNATAKA
August 11, 2020
MADHURA BAI Vs. STATE OF KARNATAKA
August 18, 2020
MADHUSUDHAN Vs. STATE OF KARNATAKA
July 15, 2020
MADIVALAYYA HIREMATH Vs. STATE OF KARNATAKA
June 4, 2020
MAGESH Vs. STATE OF KARNATAKA
July 24, 2020
MAGOOLA JOHN Vs. STATE OF KARNATAKA
November 26, 2020
MAHABOOB RASHEED Vs. YASODA BAI SUGALI AND ORS.
February 13, 2020
MAHADEV Vs. ANAND
June 10, 2020
MAHADEV Vs. VIJAY
October 6, 2020
MAHADEV Vs. STATE OF KARNATAKA
January 24, 2020
MAHADEV S/O SIDRAI ATAPALAKAR Vs. NWKRTC DIVISIONAL CONTROLLER
September 2, 2020
MAHADEVA N.R Vs. STATE OF KARNATAKA
June 15, 2020
MAHADEVAIAH Vs. MANAGING PARTNER DURGAMBA MOTORS, BANGALORE
July 27, 2020
MAHADEVAMMA Vs. PUTTASUBBAPPA
July 22, 2020
MAHADEVAMMA Vs. S. PRABHAKARA
March 18, 2020
MAHADEVAMMA C.B. Vs. VENKATESHA V.K.
September 4, 2020
MAHADEVAPPA Vs. STATE OF KARNATAKA
July 14, 2020
MAHADEVAPPA Vs. STATE OF KARNATAKA
August 5, 2020
MAHADEVI Vs. STATE OF KARNATAKA
August 5, 2020
MAHADEVI Vs. STATE OF KARNATAKA
July 27, 2020
MAHADEVI Vs. SAMBHAJI
December 2, 2020
MAHADEVI Vs. SHAILENDRA BABAGOUDA PATIL
March 13, 2020
MAHADEVI SHRISHAIL KORE Vs. SHIVAPUTRA RAMAPPA SHIVASHARAN
November 20, 2020
MAHADEVU @ PAPPI S/O LATE NARASAIAH Vs. STATE OF KARNATAKA
July 21, 2020
MAHAJANA EDUCATION SOCIETY(REGD) Vs. STATE OF KARNATAKA
September 16, 2020
MAHALAXMI CONSTRUCTIONS CLASS-I CONTRACTOR Vs. KARNATAKA NEERAVARI NIGAM LTD, BENGALURU
September 3, 2020
MAHALINGA Vs. STATE OF KARNATAKA
September 30, 2020
MAHALINGAPPA Vs. STATE OF KARNATAKA
January 28, 2020
MAHALINGAPPA Vs. STATE OF KARNATAKA
December 4, 2020
MAHALINGAPPA Vs. STATE OF KARNATAKA
August 20, 2020
MAHAMADA Vs. DIVISIONAL CONTROLLER, KSRTC
September 15, 2020
MAHAMMAD FAROOQ Vs. MAHANTESH P. OLEKAR
January 22, 2020
MAHANTESH Vs. STATE OF KARNATAKA
September 23, 2020
MAHANTESH Vs. STATE OF KARNATAKA
June 5, 2020
MAHANTESH @ MAHANTAYYA Vs. MAILAR HOSUR
June 10, 2020
MAHANTESH AND ORS. Vs. THE STATE OF KARNATAKA
June 8, 2020
MAHANTESH BASAYYA Vs. STATE OF KARNATAKA
August 27, 2020
MAHANTESH VEERAPPA BAGALI Vs. Y. RUPENDRA KUMAR GUPTA
September 1, 2020
MAHANTGOUDA ADIVEPPAGOUDA Vs. STATE OF KARNATAKA
February 17, 2020
MAHANTHESH G. Vs. STATE OF KARNATAKA
July 7, 2020
MAHARUDRA GOUDA Vs. STATE OF KARNATAKA
September 23, 2020
MAHATHRU TECHNOLOGIES Vs. CREATIVE INFOTECH
November 19, 2020
MAHAVEERAN Vs. STATE OF KARNATAKA
April 16, 2020
MAHEEN R.PARMAR Vs. MANSI JAIN
August 19, 2020
MAHESH Vs. KRISHNANAND KAMMATH
September 15, 2020
MAHESH Vs. STATE THROUGH MUDHOL P.S.
August 26, 2020
MAHESH Vs. STATE OF KARNATAKA
December 15, 2020
MAHESH @ MAHESH KUMAR Vs. STATE
July 27, 2020
MAHESH @ MAHESHGOUDA Vs. STATE OF KARNATAKA
June 19, 2020
MAHESH A.B Vs. STATE
June 9, 2020
MAHESH GOWDA N.T Vs. STATE OF KARNATAKA BY
May 28, 2020
MAHESH INVESTMENTS, BANGALORE Vs. ASST COMMISSIONER OF INCOME-TAX, BANGALORE
October 6, 2020
MAHESH J. BILIYE Vs. CENTRAL BUREAU OF INVESTIGATION, ANTI CORRUPTION BRANCH
October 16, 2020
MAHESH M.R. Vs. SAPNA. S
January 21, 2020
MAHESH M.S. Vs. STATE OF KARNATAKA
November 23, 2020
MAHESH M.S. Vs. STATE OF KARNATAKA
December 1, 2020
MAHESH R.V. Vs. STATE OF KARNATAKA
June 26, 2020
MAHESH S/O MALLEGOWDA Vs. BRANCH MANAGER NEW INDIA INSURANCE CO. LTD.
November 3, 2020
MAHESH. K.V. Vs. STATE OF KARNATAKA
June 2, 2020
MAHIBOOB PASHA Vs. STATE
June 25, 2020
MAHINDRA Vs. STATE OF KARNATAKA
June 16, 2020
MAHINDRA MISHRA Vs. M. B. PATIL
October 23, 2020
MAIBUSAB Vs. STATE OF KARNATAKA
September 15, 2020
MAKI RAMESH Vs. STATE OF KARNATAKA
July 1, 2020
MAKUKO CHUKWUKA MUOLOKWO Vs. STATE OF KARNATAKA
July 3, 2020
MALAKARI Vs. TUKARAM DANDAPURE
June 2, 2020
MALAKARI NINGAPPA RAJAPUR Vs. STATE OF KARNATAKA
September 18, 2020
MALATESH Vs. STATE OF KARNATAKA
August 13, 2020
MALATHI Vs. STATE OF KARNATAKA
September 29, 2020
MALATIBAI Vs. SPECIAL LAND ACQUISITION OFFICER
February 20, 2020
MALAVIKA SOLANKI Vs. STATE OF KARNATAKA
September 3, 2020
MALETIRA DHARSHAN CHENAGAPPA Vs. STATE BY VIRAJPET TOWN POLICE STATION
July 8, 2020
MALIK PARVEEZ Vs. STATE
July 15, 2020
MALIKA Vs. MOHAMMED BASHEERULLA
January 10, 2020
MALLAPPA Vs. MALLAPPA
June 15, 2020
MALLAPPA Vs. SHANKRAPPA YALIGAR
June 15, 2020
MALLAPPA Vs. STATE OF KARNATAKA
August 31, 2020
MALLAPPA Vs. STATE OF KARNATAKA
September 25, 2020
MALLAPPA Vs. STATE OF KARNATAKA
June 9, 2020
MALLAPPA Vs. IRAVVA
January 27, 2020
MALLAPPA RAMAPPA NAIK R/O KEMMANKOL Vs. BELGAUM
August 14, 2020
MALLAVVA Vs. YALLAPPA KALLAPPA DEVAKKI
October 1, 2020
MALLAYYA Vs. STATE OF KARNATAKA
April 30, 2020
MALLAYYA TOPI ANJANEYA Vs. STATE OF KARNATAKA
July 13, 2020
MALLESH Vs. STATE BY K.G. HALLI P.S. POLICE STATION
March 5, 2020
MALLESHI Vs. HAFIZA BEGUM
November 6, 2020
MALLIKA Vs. SUSHANTH @ SUSHANTH KAMATH
August 13, 2020
MALLIKA SINGH Vs. MANAGING DIRECTOR , KSRTC DEPT.
July 29, 2020
MALLIKARJUN Vs. STATE OF KARNATAKA
September 18, 2020
MALLIKARJUN Vs. STATE
September 7, 2020
MALLIKARJUN Vs. STATE OF KARNATAKA
June 9, 2020
MALLIKARJUN Vs. STATE OF KARNATAKA
July 22, 2020
MALLIKARJUN Vs. SUNANDA AND ORS.
October 5, 2020
MALLIKARJUN GUNDAPPA MADAGUNAKI Vs. STATE OF KARNATAKA
February 3, 2020
MALLIKARJUN NINGAPPA PUJARI Vs. STATE OF KARNATAKA
August 5, 2020
MALLIKARJUN S/O YALLAPPA JOGANNAVAR Vs. UMESH M. S/O MURTHY K.
February 28, 2020
MALLIKARJUN SHIPPING PVT LTD. Vs. CENTRAL BUREAU OF INVESTIGATION
October 16, 2020
MALLIKARJUNA Vs. STATE OF KARNATAKA
September 30, 2020
MALLIKARJUNA Vs. STATE OF KARNATAKA
November 25, 2020
MALLIKARJUNA A Vs. GOVERNMENT OF INDIA
April 21, 2020
MALLIKARJUNA K. Vs. STATE OF KARNATAKA
August 28, 2020
MALLINATH Vs. STATE OF KARNATAKA
August 5, 2020
MALLKARJUNAGOUDA Vs. SANGAPPA
July 9, 2020
MALLU @ MALLIKARJUN Vs. STATE OF KARNATAKA
August 11, 2020
MALTESH Vs. SUNITA
July 6, 2020
MAMATHA Vs. STATE BY TUMAKURU WOMEN POLICE STATION
March 16, 2020
MANAGEMENT OF GOPAL KRISHNA TEXTILE MILLS PVT. LTD Vs. K. NAGARAJU
June 1, 2020
MANAGEMENT OF KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. C. PRAKASH
February 25, 2020
MANAGEMENT OF M/S RECIPHARM Vs. G VASANTHKUMR
May 8, 2020
MANAGEMENT OF NWKRTC Vs. FAKIRAPPA
June 10, 2020
MANAGEMENT OF RAMKUMAR MILLS PVT LTD Vs. SECRETARY, DEPARTMENT OF LABOUR, GOVERNMENT OF KARNATAKA
February 4, 2020
MANAGER NATIONAL INSURANCE CO., LTD. Vs. HASEENA
August 12, 2020
MANAGER ORIENTAL INSURANCE CO. LTD. Vs. MANJUSHRI
August 17, 2020
MANAGER Vs. KYATHAPPA C
December 9, 2020
MANAGER LEGAL Vs. CHANDRAPPA
June 10, 2020
MANAGER M/S NEW INDIA ASSURANCE COMPANY LIMITED Vs. YASHU KUMAR B.V.
November 5, 2020
MANAGER RELIANCE GENERAL INSURANCE CO. LTD. Vs. VANAJAKSHI AND ORS.
March 18, 2020
MANAGER ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED, BENGALURU Vs. RANI JHA
October 7, 2020
MANAGER, NEW INDIA ASSURANCE CO LTD Vs. MALLAPPA
July 1, 2020
MANAGER, THE NATIONAL INSURANCE CO. LTD. Vs. NAGARAJ B.
January 3, 2020
MANAGING DIRECTOR Vs. HIMMARAYASWAMY G.S.
January 3, 2020
MANAGING DIRECTOR Vs. NATIONAL INSURANCE CO. LTD.
September 28, 2020
MANAGING DIRECTOR BMTC Vs. RANJITH RAI
March 12, 2020
MANAGING DIRECTOR BMTC, SHANTI NAGAR Vs. MUSTAQ AHMED @ MUSTAQ
August 13, 2020
MANAGING DIRECTOR G.R.G.PRIVATE LTD. , BENGALURU Vs. SOWMYA P.S. S/O. LATE SHIVAKUMAR P.M.
November 2, 2020
MANAGING DIRECTOR KARNATAKA STATE ROAD TRANSPORT CORPORATION BENGALURU CENTRAL OFFICE Vs. PUSHPA
June 23, 2020
MANAGING DIRECTOR NWKRTC - HUBLI Vs. AYUB
October 22, 2020
MANAGING DIRECTOR, KSRTC Vs. B.N. NAGARAJ AND ORS.
October 15, 2020
MANAGING DIRECTOR, NEKSRTC Vs. TIPPANNA
June 1, 2020
MANAGING DIRECTOR, NWKRTC DHARWAD DIVISION Vs. RENUKA
June 23, 2020
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION (VPM) LTD Vs. NIRMALA
December 4, 2020
MANAPPA Vs. STATE
June 23, 2020
MANAPPA Vs. STATE
May 28, 2020
MANCHAIAH Vs. STATE OF KARNATAKA
August 19, 2020
MANDIRA SARKAR Vs. STATE OF KARNATAKA
April 24, 2020
MANGALA Vs. GOVERNMENT OF KARNATAKA
September 30, 2020
MANGALA Vs. MUTTAPPA
February 13, 2020
MANGALAMMA AND ORS. Vs. JAGJIT SINGH BAJWA AND ORS.
March 5, 2020
MANGALORE CHEMICALS AND FERTILISERS LTD Vs. STATE OF KARNATAKA
November 6, 2020
MANI Vs. STATE
September 2, 2020
MANIK IRAPPA ALAVANI Vs. STATE OF KARNATAKA
July 24, 2020
MANIKYAPPA Vs. UDAYAKUMAR PALANKI
July 6, 2020
MANIPAL ACADEMY OF HIGHER EDUCATION Vs. MANGALORE ELECTRICITY SUPPLY COMPANY LIMITED
February 26, 2020
MANJAPPA Vs. STATE OF KARNATAKA
June 8, 2020
MANJAVVA SHEKAPPA HARIJAN Vs. CHAITRA GURUPADAPPA SHIRUR
November 19, 2020
MANJU K. Vs. STATE OF KARNATAKA
July 16, 2020
MANJULA Vs. ZABIULLA DYAVANKATTE
June 24, 2020
MANJULA Vs. STATE OF KARNATAKA
June 10, 2020
MANJULA Vs. M.C.LATHA
December 4, 2020
MANJULA Vs. STATE OF KARNATAKA
August 6, 2020
MANJULA Vs. MANAGING DIRECTOR
July 13, 2020
MANJULA Vs. SANTOSH
June 22, 2020
MANJULA Vs. STATE OF KARNATAKA
March 9, 2020
MANJULA BAI Vs. STATE
June 5, 2020
MANJULA KUMAR Vs. JANATHA SEVA CO-OPERATIVE BANK LTD.
March 2, 2020
MANJUNATH Vs. CONSERVATION ASSISTANT ARCHAEOLOGICAL SURVEY OF INDIA, BELAGAVI SUB-CIRCLE, BELAGAVI, GOVERNMENT OF INDIA
July 10, 2020
MANJUNATH Vs. STATE OF KARNATAKA
June 24, 2020
MANJUNATH Vs. STATE OF KARNATAKA
July 6, 2020
MANJUNATH Vs. STATE OF KARNATAKA
September 2, 2020
MANJUNATH Vs. STATE OF KARNATAKA
September 7, 2020
MANJUNATH Vs. NINGAPPA HANUMANTAPPA TALAWAR
December 7, 2020
MANJUNATH Vs. STATE OF KARNATAKA
June 9, 2020
MANJUNATH Vs. STATE OF KARNATAKA
June 17, 2020
MANJUNATH Vs. STATE OF KARNATAKA
August 6, 2020
MANJUNATH Vs. STATE
May 27, 2020
MANJUNATH Vs. M H HANUMATH R/O SAGAR
September 8, 2020
MANJUNATH Vs. STATE OF KARNATAKA
September 4, 2020
MANJUNATH Vs. STATE OF KARNATAKA
October 6, 2020
MANJUNATH Vs. STATE OF KARNATAKA
May 22, 2020
MANJUNATH @ SCIENTIST MANJYA Vs. STATE OF KARNATAKA
March 13, 2020
MANJUNATH A. R. Vs. RADHAMMA A. R. RAMAKRISHNAPPA
June 19, 2020
MANJUNATH B.R. Vs. STATE OF KARNATAKA
October 20, 2020
MANJUNATH R. Vs. STATE OF KARNATAKA AND ORS.
November 10, 2020
MANJUNATH SOMAYYA HALLER Vs. STATE OF KARNATAKA
August 12, 2020
MANJUNATH. B.N. Vs. STATE BY KUNIGAL POLICE STATION
September 29, 2020
MANJUNATHA Vs. STATE OF KARNATAKA
July 1, 2020
MANJUNATHA Vs. STATE OF KARNATAKA
August 26, 2020
MANJUNATHA Vs. STATE OF KARNATAKA
September 25, 2020
MANJUNATHA Vs. STATE OF KARNATAKA
March 12, 2020
MANJUNATHA Vs. SINGA REDDY
December 30, 2020
MANJUNATHA Vs. STATE OF KARNATAKA
June 1, 2020
MANJUNATHA E. Vs. STATE OF KARNATAKA
September 23, 2020
MANJUNATHA S. Vs. STATE
December 8, 2020
MANJUNATHA S/O VEERANNA Vs. STATE OF KARNATAKA
February 28, 2020
MANNUR VASUDEVA MAIYA Vs. STATE OF KARNATAKA
March 6, 2020
MANOHAR Vs. STATE OF KARNATAKA
September 15, 2020
MANOHAR A. Vs. STATE OF KARNATAKA
February 6, 2020
MANOHAR TIMMANNA NAIK Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES, UTTARA KANNADA
February 20, 2020
MANOJ Vs. STATE OF KARNATAKA
September 22, 2020
MANOJ KUMAR Vs. STATE OF KARNATAKA
November 17, 2020
MANSOOR ALI Vs. STATE OF KARNATAKA
June 9, 2020
MANU Vs. STATE OF KARNATAKA
October 12, 2020
MANU ARKASALI Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
February 18, 2020
MANUKUMAR Vs. STATE OF KARNATAKA
January 16, 2020
MAQBUL AHMED Vs. CHANDRASHEKAR
December 10, 2020
MARBLE CENTRE INTERNATIONAL P. LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 11, 2020
MARENNA @ MAREPPA Vs. STATE
July 21, 2020
MAREPPA @ JANGLI MAREPPA @ BOYA MAREPPA Vs. DEPOT MANAGER APSRTC BUS BEARING
June 17, 2020
MAREVVA P. VAJJANNAVAR Vs. STATE OF KARNATAKA
September 23, 2020
MARINA ANNETTE RODRIGUES Vs. VIJAYA BANK
August 10, 2020
MARLINGAPPA Vs. STATE
September 15, 2020
MARLINGAPPA S/O BASAVARAJ CHIKKABUDUR Vs. STATE
September 15, 2020
MARTHA SHAILA DSOUZA Vs. UNITED INDIA INSURANCE CO LTD
September 30, 2020
MARUTHI YOGA AND KALA SANGHA Vs. CHAITANYA KRISHNAN
March 17, 2020
MARUTI Vs. STATE OF KARNATAKA
September 16, 2020
MARUTI Vs. STATE OF KARNATAKA
July 28, 2020
MARUTI Vs. STATE OF KARNATAKA
August 18, 2020
MARUTI Vs. HARSHA SHETTY, COMMISSIONER MUNICIPAL CORPORATION VIJAYAPUR
December 1, 2020
MARUTI A/F LAXMAN PATIL Vs. MASANU KRISHNA PATIL
March 3, 2020
MARUTI RAMANNA MAKADWALE Vs. ZAHEEDABEGAUM RAJESAB TENDUR
June 8, 2020
MARY PAUL Vs. STATE OF KARNATAKA
October 12, 2020
MARY W/O ANIL MASCARENHAS Vs. JOHN BERNARD MASCARENHAS BUSINESS
March 5, 2020
MASILA MANI Vs. HINDUSTAN AERONAUTICS LIMITED
September 8, 2020
MASTAN SHAH Vs. STATE OF KARNATAKA THROUGH
May 8, 2020
MASTANSAB Vs. RUSTAM KHAN
June 25, 2020
MASTER BALACHANDAR KRISHNAN Vs. STATE OF KARNATAKA
September 29, 2020
MASTER BHARATH S. Vs. SECRETARY EDUCATION DEPARTMENT GOVERNMENT OF KARNATAKA, BENGALURU
November 9, 2020
MAYA HOTELS PVT. LTD. Vs. REGISTRAR DEBT RECOVERY APPELLATE TRIBUNAL
January 13, 2020
MAYAWWA Vs. SIDDAWWA
January 30, 2020
MAYURA Vs. STATE OF KARNATAKA
January 6, 2020
MEENA R POOJARY Vs. STATE OF KARNATAKA
October 23, 2020
MEENAKSHI Vs. VIJAYA NEMU POOJARY
January 22, 2020
MEERABAI W/O BALARAM TIWARI Vs. AMBRISH
August 25, 2020
MEGHA ENGINEERING AND INFRASTRUCTURES LTD Vs. STATE OF KARNATAKA
May 29, 2020
MEGHAPPA Vs. STATE OF KARNATAKA
May 5, 2020
MEHABOOB Vs. STATE OF KARNATAKA
June 18, 2020
MEHABOOB BASHA Vs. RAZIYA SULTHAN
July 14, 2020
MEHARAJ Vs. STATE
September 3, 2020
MEHBOOB Vs. DEPUTY COMMISSIONER, DHARWAD DISTRICT AND ORS.
January 31, 2020
MEHRUNNISA Vs. DASTAGIR MIYAN
December 7, 2020
MELVIN ISAAC Vs. MICHAEL ISAAC PATRICK
June 10, 2020
MERAJ YUSHA Vs. STATE OF KARNATAKA
November 24, 2020
MERCK LIFE SCIENCE PVT.LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 14, 2020
MFAR CONSTRUCTIONS PRIVATE LIMITED Vs. UNION OF INDIA
January 17, 2020
MICROLABS LIMITED Vs. THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE 12(1)
January 8, 2020
MICRON ENGINEERS Vs. ESTATE OFFICER
September 10, 2020
MINDTREE LTD. Vs. ASST. COMMISSIONER OF INCOME TAX CIRCLE-12(1),
August 25, 2020
MINOR RAGHAVENDRA Vs. Y. RUPENDRA KUMAR GUPTA
September 1, 2020
MIR LUQMAN MEHDI Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE FOR KARNATAKA
June 19, 2020
MITHUNA @ KUNTA MITHUNA Vs. STATE OF KARNATAKA
March 6, 2020
MIVEN MAYFRAN CONVEYORS PVT LTD Vs. COMMISSIONER OF CENTRAL TAX, BENGALURU
November 5, 2020
MOHAMAD ASGAR PASHA Vs. STATE
September 8, 2020
MOHAMED TANVEER Vs. STATE OF KARNATAKA
May 5, 2020
MOHAMMAD AYUB Vs. FOUZIA
October 21, 2020
MOHAMMAD KHAJA Vs. B. NAGARAJ
October 21, 2020
MOHAMMAD NAWSHAD ALI Vs. STATE OF KARNATAKA
October 5, 2020
MOHAMMAD NIAZ RASHID Vs. STATION HOUSE OFFICER, MAGADI ROAD POLICE STATION
January 7, 2020
MOHAMMAD SHAFI Vs. LAXMI N KAMATH D/O NARASIMHA KAMATH
July 28, 2020
MOHAMMED ABDUL REHAMAN Vs. STATE OF KARNATAKA
May 5, 2020
MOHAMMED AKBAR ALI Vs. STATE OF KARNATAKA
March 2, 2020
MOHAMMED ARIF @ LARA Vs. STATE OF KARNATAKA
September 2, 2020
MOHAMMED ARIF JAMEEL Vs. UNION OF INDIA
March 30, 2020
MOHAMMED ARIF SIGDAR Vs. STATE
June 15, 2020
MOHAMMED ATAULLA A. Vs. STATE OF KARNATAKA
October 5, 2020
MOHAMMED ATHAULLA Vs. STATE OF KARNATAKA
August 26, 2020
MOHAMMED AYUB Vs. AYESHA BEGUM
October 14, 2020
MOHAMMED BILALS Vs. STATE OF KARNATAKA
July 10, 2020
MOHAMMED DASTAGIR @DASTU Vs. STATE OF KARNATAKA
April 16, 2020
MOHAMMED GAFOORUR RAHMAN Vs. J.M.ASSOCIATES
August 24, 2020
MOHAMMED IMRAN Vs. STATE
October 13, 2020
MOHAMMED IMRAN Vs. STATE BY RURAL POLICE STATION, BANGALORE
November 10, 2020
MOHAMMED IRFAN Vs. STATE BY KALASIPALYA POLICE STATION
July 20, 2020
MOHAMMED ISMAYIL ZABIULLA Vs. STATE OF KARNATAKA
September 1, 2020
MOHAMMED MUJAHID Vs. STATE OF KARNATAKA
June 16, 2020
MOHAMMED MUJEEB Vs. STATE BY ELECTRONIC CITY PS
May 21, 2020
MOHAMMED MUKTAR ALAM Vs. STATE OF KARNATAKA
August 13, 2020
MOHAMMED MUZAMIL Vs. STATE
February 27, 2020
MOHAMMED OMER ALTAYB HAJAHMED Vs. STATE OF KARNATAKA
June 19, 2020
MOHAMMED RAFIK JAMAKHANA Vs. STATE OF KARNATAKA
January 22, 2020
MOHAMMED RAFIQ SAIKALGAR Vs. STATE OF KARNATAKA
October 1, 2020
MOHAMMED RAFIQUE Vs. STATE
May 27, 2020
MOHAMMED SAFWAN @ DATTA SAFWAN Vs. STATE OF KARNATAKA
August 11, 2020
MOHAMMED SALEEM KOUNMIR Vs. STATE OF KARNATAKA
February 4, 2020
MOHAMMED SAQI Vs. DIRECTORATE OF ENFORCEMENT
September 14, 2020
MOHAMMED SHABEER Vs. STATE
February 20, 2020
MOHAMMED SHAFEEQ SHET Vs. NEW INDIA ASSURANCE CO. LTD.
November 10, 2020
MOHAMMED SHAFI Vs. HARISH AMIN
September 23, 2020
MOHAMMED SHAHID KHALEEL Vs. STATE OF KARNATAKA
July 9, 2020
MOHAMMED SHAREEF Vs. STATE OF KARNATAKA
September 23, 2020
MOHAMMED SHARIFF Vs. STATE OF KARNATAKA
December 16, 2020
MOHAMMED SHARIFF S/O K. ABDUL HAJI Vs. STATE OF KARNATAKA
October 1, 2020
MOHAMMED SHOAIB Vs. STATE OF KARNATAKA
September 29, 2020
MOHAMMED SINAN Vs. STATE OF KARNATAKA
October 1, 2020
MOHAMMED SWALIH Vs. STATE
October 16, 2020
MOHAMMED YAKUB P.N Vs. STATE OF KARNATAKA
November 19, 2020
MOHAMMED YASEEN Vs. D. SURENDRANATH
June 23, 2020
MOHAN Vs. STATE OF KARNATAKA
September 2, 2020
MOHAN Vs. STATE OF KARNATAKA
January 7, 2020
MOHAN @ MOUNESHI Vs. STATE OF KARNATAKA
March 5, 2020
MOHAN DODAMANI Vs. HONOURABLE LOKAYUKTA
June 2, 2020
MOHAN KUMAR Vs. STATE OF KARNATAKA
August 10, 2020
MOHAN KUMAR Vs. STATE OF KARNATAKA
November 2, 2020
MOHAN KUMAR Vs. SYED MOHD ALI
December 23, 2020
MOHAN KUMAR Vs. STATE OF KARNATAKA
October 14, 2020
MOHAN KUMAR Vs. STATE BY BANAKAL POLICE
October 22, 2020
MOHAN KUMAR N Vs. STATE OF KARNATAKA
June 15, 2020
MOHANCHANDRA V. SHETTY Vs. STATE OF KARNATAKA
March 4, 2020
MOHD FAHAD KHAN Vs. UNION OF INDIA
April 24, 2020
MOHD. ABDUL MOIZ Vs. STATE OF KARNATAKA
January 6, 2020
MOHD. JAFFAR Vs. STATE
August 26, 2020
MOHD. RIYAZ Vs. STATE OF KARNATAKA
August 13, 2020
MOHINI V SHETTY Vs. STATE OF KARNATAKA
June 3, 2020
MOHITH M Vs. STATE BY JAGAJEEVANRAMNAGAR POLICE
August 27, 2020
MOIN S/O ABDUL GAFAR SAB Vs. STATE OF KARNATAKA
February 18, 2020
MOINUDDEEN Vs. STATE OF KARNATAKA
May 19, 2020
MOINUDDIN N. Vs. STATE OF KARNATAKA
April 7, 2020
MOKSHITH Vs. STATE OF KARNATAKA
November 11, 2020
MOMINA MOIDDIN Vs. STATE OF KARNATAKA
March 6, 2020
MONAPPA @ MUTTAPPA Vs. STATE OF KARNATAKA
June 11, 2020
MONARCH Vs. INCOME TAX OFFICER WARD 1(2)(1)
March 4, 2020
MONISH M.C. Vs. STATE OF KARNATAKA
February 14, 2020
MOOGAMBIGAI CHARITABLE AND EDUCATIONAL TRUST Vs. UNION OF INDIA
November 3, 2020
MOOGAMBIGAI CHARITABLE AND EDUCATIONAL TRUST (R) Vs. STATE OF KARNATAKA AND ORS.
February 24, 2020
MOULA MOHAMMAD HUSSAIN MANIYAR Vs. STATE OF KARNATAKA
June 22, 2020
MOUNESH Vs. STATE OF KARNATAKA
December 21, 2020
MR S P VENKATESH Vs. CHIEF SECRETARY
September 8, 2020
MR V JAGADISH REDDY Vs. STATE OF KARNATAKA
July 2, 2020
MR. AMBARISH KUMAR S. Vs. STATE OF KARNATAKA
September 3, 2020
MR. JAGADEESHA Vs. STATE OF KARNATAKA
August 10, 2020
MR. JAVEED KHASI MSAB KASAB Vs. STATE OF KARNATAKA
August 18, 2020
MR. MOHAMMED FAIZAL Vs. STATE OF KARNATAKA
September 4, 2020
MR. RAFEEQ AHAMMED KHAN Vs. STATE OF KARNATAKA
August 31, 2020
MR. RAMESH P.A. Vs. NATIONAL INSURANCE CO., LTD.
August 6, 2020
MR. REHMAN ROSHAN BAIG Vs. STATE OF KARNATAKA
November 3, 2020
MR. VEERAPPA BANGERA Vs. ICICI LOMBARD INSURANCE CO. LTD.
August 4, 2020
MR. VIJAYAKUMAR Vs. STATE OF KARNATAKA
August 31, 2020
MR.AVINASH BHEEMA NAIK Vs. STATE OF KARNATAKA
August 7, 2020
MR.JINAPPA ISHWARAPPA GABANNAVAR Vs. STATE
September 7, 2020
MR.SIDDAPPA AMARAPPA SINDANUR Vs. STATE OF KARNATAKA
September 3, 2020
MRS. PRANEETHA Vs. STATE OF KARNATAKA
April 28, 2020
MRUTHUNJAYASWAMY Vs. BAJIE GOWDA
October 21, 2020
MSOURCE INDIA PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER - I
February 20, 2020
MUKESH D.CHOUDHARY Vs. STATE OF KARNATAKA
November 17, 2020
MUKTHIYAR AHAMED Vs. STATE OF KARNATAKA
November 9, 2020
MUKTIYAR AHMAD Vs. STATE OF KARNATAKA
February 11, 2020
MUKUNDA K. G. Vs. STATE
December 1, 2020
MUMTAZ Vs. NATIONAL INSURANCE CO. LTD.
March 6, 2020
MUMTAZ BEGUM Vs. M. BALAJI
September 23, 2020
MUNEERAPPA Vs. GOVERNMENT OF KARNATAKA
January 20, 2020
MUNEES KAVIL PARAMABATH @ MUNEES K.P. Vs. STATE BY INTELLIGENCE OFFICER
January 16, 2020
MUNIAKKAYAMMA Vs. STATE OF KARNATAKA
September 4, 2020
MUNIEERAPPA Vs. STATE OF KARNATAKA, REVENUE DEPARTMENT
February 4, 2020
MUNIKRISHNA Vs. STATE OF KARNATAKA
June 2, 2020
MUNIKRISHNA MURTHY Vs. ABRAHAM
September 29, 2020
MUNIKRISHNAN Vs. STATE OF KARNATAKA
October 23, 2020
MUNIRAJU Vs. RAJA
November 10, 2020
MUNIRAJU Vs. G NAGARAJU
December 2, 2020
MUNIRAJU K. Vs. STATE OF KARNATAKA
November 24, 2020
MUNIRAJU REDDY Vs. STATE OF KARNATAKA
April 13, 2020
MUNIREDDY Vs. N. R. KRISHNA
April 28, 2020
MUNISHAMAPPA Vs. SRI. V.N.NAGARAJU
November 2, 2020
MUNISWAMY Vs. STATE OF KARNATAKA
July 9, 2020
MUNISWAMY K Vs. STATE OF KARNATAKA
July 20, 2020
MUNIVENKATAPPA Vs. STATE OF KARNATAKA
June 24, 2020
MUNIYAMMA AND ORS. Vs. NARAYANA REDDY AND ORS.
January 8, 2020
MUNIYAPPA Vs. SPECIAL DEPUTY COMMISSIONER, BENGALURU AND ORS.
February 25, 2020
MUNIYAPPA Vs. STATE OF KARNATAKA
June 18, 2020
MUNIYAPPA Vs. N.NARAYANA
May 15, 2020
MUNIYAPPA AND ORS. Vs. THE DEPUTY COMMISSIONER, BANGALORE DISTRICT AND ORS.
January 21, 2020
MUNSIFFULLA KHAN Vs. STATE BY DOBBASPETE POLICE STATION
September 23, 2020
MURALI MOHAN Vs. M.MOHAN
October 9, 2020
MURALI MOHAN B.N. Vs. S.NAGARAJ
October 23, 2020
MURALI N Vs. STATE OF KARNATAKA
May 22, 2020
MURALIDHAR B.S. Vs. STATE
January 23, 2020
MURALIDHAR RAO Vs. P. NAGESH RAO
November 20, 2020
MUREPPA Vs. STATE
August 4, 2020
MURGEPPA DHARMAGOUDA PATIL Vs. STATE OF KARNATAKA
August 19, 2020
MURTHY H.M Vs. STATE
June 2, 2020
MURTHYBOVI Vs. RANGE FOREST OFFICER, LAKKAVALLI RANGE
February 18, 2020
MURUGA Vs. STATE OF KARNATAKA
October 21, 2020
MURUGESH @ AFSAR Vs. STATE OF KARNATAKA
January 6, 2020
MUSTAKAHAMMED Vs. STATE OF KARNATAKA
August 7, 2020
MUSTAQ AHAMMAD HUSSAIN SHAIK Vs. STATE OF KARNATAKA
October 1, 2020
MUTE GANGAMMA Vs. SIDDA BIRAPPA
July 2, 2020
MUTTAPPA Vs. STATE OF KARNATAKA
July 15, 2020
MUTTAPPA Vs. STATE OF KARNATAKA
October 5, 2020
MUTTEPPA DODDAYALLAPPA ANTARGATTI Vs. ALLAWWA
January 2, 2020
MUTTEVVA SIDDAPPA HIROJI Vs. STATE OF KARNATAKA
July 13, 2020
MYSORE LANCERS MOSQUE Vs. UNION OF INDIA
January 20, 2020
MYSORE URBAN Vs. KAUSALYA DEVI
December 1, 2020
MYSORE URBAN DEVELOPMENT AUTHORITY Vs. KAUSALYA DEVI
December 1, 2020
N. B. SATISH Vs. COMMISSIONER, MYSURU URBAN DEVELOPMENT AUTHORITY
February 5, 2020
N. CHANDRASHEKAR Vs. KARNATAKA STATE POLLUTION CONTROL BOARD
June 16, 2020
N. GANAPATHY Vs. PRARTHANA
September 21, 2020
N. GAYATHRI Vs. STATE OF KARNATAKA
December 8, 2020
N. GIRISH SINGH Vs. PREM KHATRI AND ORS.
April 28, 2020
N. KRISHNAMURTHY Vs. STATE OF KARNATAKA AND ORS.
February 28, 2020
N. KRISHNAPPA Vs. K. KUMAR
November 4, 2020
N. KRISHNAPPA Vs. R. DILIP KUMAR
June 17, 2020
N. LALITHA Vs. NAGARAJU MAJOR
November 24, 2020
N. MURALI KRISHNA Vs. K. NIRMALA
November 26, 2020
N. NAGENDRA PRASAD Vs. C. YASHODA
February 19, 2020
N. PUTTASWAMY Vs. MOHANRAJ PUROHITH
February 12, 2020
N. R. MANU Vs. NEW INDIA ASSURANCE CO LTD
June 26, 2020
N. SHAKUNTALA BAI Vs. R. RAJU AND ORS.
February 13, 2020
N. SHANKARAPPA Vs. K. MUNIRAMAIAH
November 27, 2020
N. SONNEGOWDA Vs. THE STATE OF KARNATAKA AND ORS.
February 12, 2020
N. SUBRAMANI Vs. STATE OF KARNATAKA
July 1, 2020
N.A. HEMAVATHI Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD
February 5, 2020
N.B. RAVEESHAIAH Vs. STATE OF KARNATAKA AND ORS.
March 18, 2020
N.CHANDRASHEKAR Vs. COMMISSIONER B.B.M.P.
March 3, 2020
N.KRISHNAPPA Vs. S.RAMACHANDRA
September 22, 2020
N.M. RAMESH Vs. STATE OF KARNATAKA AND ORS.
June 4, 2020
N.M.PREMKUMAR Vs. STATE OF KARNATAKA
February 3, 2020
N.M.SHIVASHANKAR Vs. STATE OF KARNATAKA
January 2, 2020
N.M.VENKATESH Vs. KASTURIBHA KANYA VIDYALAYA
June 15, 2020
N.MALLIKARJUNA Vs. T.KRISHNA
August 4, 2020
N.R.NARASIMHA Vs. P.S.SHEKARA
September 22, 2020
N.RAGHAVENDRA MURTHY Vs. STATE OF KARNATAKA
June 19, 2020
N.S. VIJAYKUMAR Vs. C.C.MAHESH
September 22, 2020
N.S.MURALIDHARA Vs. NATIONAL INSURANCE COMPANY LTD.
October 1, 2020
N.T. NAGARAJA Vs. STATE OF KARNATAKA AND ORS.
March 18, 2020
N.V. BABU Vs. M.K. MARATTUKULAM
March 24, 2020
N.V. KUMAR ARADHYA Vs. STATE OF KARNATAKA
November 6, 2020
N.V.SRIDHAR Vs. STATE OF KARNATAKA
November 18, 2020
NAGABHUSHANA Vs. STATE OF KARNATAKA
October 21, 2020
NAGABHUSHANARADHYA Vs. STATE
December 16, 2020
NAGALINGAPPA Vs. STATE OF KARNAATAKA
September 2, 2020
NAGALINGASWAMY H.S Vs. STATE OF KARNATAKA
January 3, 2020
NAGALINGAYYA S/O. SHIVAYYA HANAGODIMAT Vs. SUVARNAMMA W/O. VEERAYYA HANAGODIMAT
September 3, 2020
NAGAMMA Vs. DEVAPPA
February 11, 2020
NAGAMMA SIDDAN SINNUR Vs. STATE OF KARNATAKA
February 12, 2020
NAGANAGOUDA Vs. STATE OF KARNATAKA
July 21, 2020
NAGAPPA Vs. TUKARAM NARAYAN GOUDA
December 7, 2020
NAGAPPA Vs. STATE OF KARNATAKA
August 10, 2020
NAGAPPA Vs. STATE OF KARNATAKA
July 14, 2020
NAGAPPA Vs. SHANTAMMA
September 7, 2020
NAGAPPA Vs. SUMANGALA @ BASAVANNEMMA
June 10, 2020
NAGAPPA MALLAYYA DORE Vs. STATE OF KARNATAKA
February 10, 2020
NAGAPPA S/O BASAPPA Vs. TOANS SYSTEM LOGISTICS INTERNATIONAL LTD.
September 2, 2020
NAGARAJ Vs. STATE OF KARNATAKA
June 8, 2020
NAGARAJ Vs. STATE OF KARNATAKA
January 24, 2020
NAGARAJ Vs. COMMISSIONER DEPARTMENT OF EXCISE GOVERNMENT OF KARNATAKA, BENGALURU
November 13, 2020
NAGARAJ Vs. STATE OF KARNATAKA
July 29, 2020
NAGARAJ Vs. STATE OF KARNATAKA
September 24, 2020
NAGARAJ Vs. KRISHNAGOUDA
January 13, 2020
NAGARAJ Vs. STATE OF KARNATAKA
July 8, 2020
NAGARAJ B. K. Vs. STATE OF KARNATAKA
November 6, 2020
NAGARAJ B.H Vs. STATE BY HARIHAR TOWN POLICE
May 8, 2020
NAGARAJ MALLESHAPPA Vs. AKBAR ALI DIDAGUR AND ORS.
March 23, 2020
NAGARAJ SHANKAR SHET Vs. ABDUL RASHEED
November 2, 2020
NAGARAJA Vs. STATE OF KARNATAKA
February 12, 2020
NAGARAJA Vs. STATE BY CHINTAMANI P.S.
July 6, 2020
NAGARAJA Vs. STATE OF KARNATAKA
October 14, 2020
NAGARAJU Vs. STATE OF KARNATAKA
August 20, 2020
NAGARAJU Vs. STATE OF KARNATAKA
September 1, 2020
NAGARAJU Vs. STATE OF KARNATAKA
February 26, 2020
NAGARAJU Vs. STATE OF KARNATAKA
June 17, 2020
NAGARAJU AND ORS. Vs. STATE
February 20, 2020
NAGARAMGERE GRAMA PANCHAYATH Vs. STATE OF KARNATAKA
June 29, 2020
NAGARATHNA Vs. M.L. CHETHAN KUMAR AND ORS.
January 29, 2020
NAGARATHNA MURTHY Vs. RAMAKRISHNAPPA
January 3, 2020
NAGARATHNA NIRANJAN Vs. BENGALURU DEVELOPMENT AUTHORITY
June 17, 2020
NAGAVVA Vs. KALLAPPA HIREPPA
September 14, 2020
NAGAWA Vs. YALLAWWA
January 2, 2020
NAGEENA JAN Vs. STATE OF KARNATAKA
August 19, 2020
NAGENDRA Vs. STATE OF KARNATAKA
September 18, 2020
NAGENDRA Vs. ZILLA PANCHAYAT
March 17, 2020
NAGENDRA, ANDANIGOWDA Vs. R. J. RAJEGOWDA JAVAREGOWDA
February 5, 2020
NAGESH Vs. STATE OF KARNATAKA
September 8, 2020
NAGESH ADIVEPPA PATIL Vs. KASHINATH GANAPATI PRABHAVALE
September 29, 2020
NAGESH H.P. Vs. STATE
June 12, 2020
NAGESH KUMAR Vs. STATE
August 17, 2020
NAGESH N Vs. STATE OF KARNATAKA
September 24, 2020
NAGESH S/O KASIRAM MUDAGAL Vs. STATE OF KARNATAKA
February 20, 2020
NAGESHA G Vs. STATE OF KARNATAKA
May 18, 2020
NAGESHA N Vs. STATE OF KARNATAKA
September 21, 2020
NAIKARA HANUMANTHAPPA Vs. STATE BY CIRCLE INSPECTOR OF POLICE
July 6, 2020
NALINA C Vs. STATE OF KARNATAKA
October 6, 2020
NALLA RAJAIAH Vs. STATE OF KARNATAKA BY KONANAKUNTE POLICE STATION
March 5, 2020
NALLAPPA Vs. STATE OF KARNATAKA
June 1, 2020
NAM ESTATES PVT. LTD Vs. INCOME TAX OFFICER
September 7, 2020
NAMADEV KADAPPA NAIK Vs. MAYAPPA KADESHA NAIK
September 30, 2020
NAMAREDDY Vs. BASAVANTAPPA
June 22, 2020
NANCY J Vs. BANGALORE METROPOLITAN TRANSPORT CORPORATION LIMITED, BENGALURU
September 30, 2020
NANDA KUMAR Vs. STATE OF KARNATAKA
May 8, 2020
NANDAKUMAR S/O RAMAKRISHNEGOWDA Vs. DHARMENDRA S/O JOGIGOWDA
September 4, 2020
NANDINI MALLAYYA Vs. STATE OF KARNATAKA
February 18, 2020
NANJAMMA Vs. DIVISIONAL CONTROLLER, KSRTC
November 4, 2020
NANJAMMA Vs. RAJAMMA
January 8, 2020
NANJEGOWDA Vs. SOWBHAGYA
March 16, 2020
NANNEMIYA Vs. STATE OF KARNATAKA
May 8, 2020
NARANDAPPA GOUDA Vs. SHARANGOUDA
December 7, 2020
NARANDRA SINGH THAGUNNA Vs. VIJAYA BANK
December 1, 2020
NARAPATHKUMAR Vs. THE STATE OF KARNATAKA
January 24, 2020
NARASAMMA Vs. MAGMA HDI GEN. INS. CO. LTD
February 28, 2020
NARASAPPA MAREPPA YARRA Vs. STATE THROUGH SAIDAPUR P.S.
February 11, 2020
NARASIMHA MURTHY Vs. CHANDRAMANI
May 18, 2020
NARASIMHA NAYAK Vs. KOUNISH NAIDU
September 18, 2020
NARASIMHAMURTHY Vs. STATE OF KARNATAKA
September 22, 2020
NARASIMHAMURTHY L.V. Vs. STATE OF KARNATAKA
July 9, 2020
NARASIMHAMURTHY L.V. Vs. STATE OF KARNATAKA
September 22, 2020
NARASIMHARAO Vs. STATE OF KARNATAKA
July 24, 2020
NARASIMHASWAMY Vs. STATE OF KARNATAKA
August 5, 2020
NARAYAN Vs. VENKATRAMAN
December 2, 2020
NARAYAN Vs. STATE OF KARNATAKA
March 11, 2020
NARAYAN DAJI ULVEKAR KIRA AJJA HARIKANTRA SINCE DECEASED BY HIS LR Vs. EKANATH MALLAPPA SHETTY
September 30, 2020
NARAYAN S/O GANESH BABLE @ KAMATI Vs. STATE OF KARNATAKA
March 11, 2020
NARAYANA KALKURA Vs. THOMAS RODRIGUES
December 23, 2020
NARAYANA MANJUNATHA MOGER Vs. TRANSPORTATION CORPORATION OF INDIA LTD.
August 27, 2020
NARAYANA S. G. Vs. STATE OF KARNATAKA
February 3, 2020
NARAYANA SWAMY Vs. K.T.RAJASHEKAR
January 20, 2020
NARAYANA SWAMY D.M. Vs. STATE OF KARNATAKA
October 6, 2020
NARAYANA SWAMY.D.M. Vs. STATE OF KARNATAKA
August 25, 2020
NARAYANAMMA Vs. STATE OF KARNATAKA
January 14, 2020
NARAYANAPPA Vs. DEPUTY COMMISSIONER
September 18, 2020
NARAYANAPPA Vs. STATE OF KARNATAKA
June 4, 2020
NARAYANAPPA Vs. N.C. RAJANNA
March 17, 2020
NARAYANASWAMY Vs. STATE OF KARNATAKA
August 31, 2020
NARAYANASWAMY Vs. STATE OF KARNATAKA
August 26, 2020
NARENDRA @ NARU Vs. STATE OF KARNATAKA
March 5, 2020
NARENDRA BABU Vs. STATE OF KARNATAKA
August 12, 2020
NASARULLA KHAN Vs. STATE OF KARNATAKA
June 2, 2020
NASEEMUNNNISA Vs. AUTHORIZED OFFICER
June 12, 2020
NASIR ALIAS NASIR ULLA KHAN Vs. STATE OF KARNATAKA
July 15, 2020
NASRULLA Vs. ICICI LAMBARD GENERAL
June 18, 2020
NATARAJ @ SIDDA Vs. STATE OF KARNATAKA
August 24, 2020
NATARAJU Vs. STATE BY CHELUR POLICE
April 21, 2020
NATIONAL INSURANCE CO LTD Vs. LAXMI
June 25, 2020
NATIONAL INSURANCE CO. LTD Vs. RANJITHA RAVI
September 22, 2020
NATIONAL INSURANCE CO. LTD. Vs. IMRAN KHAN
September 28, 2020
NATIONAL INSURANCE CO. LTD. Vs. MADHAVA GOWDA
February 3, 2020
NATIONAL INSURANCE CO. LTD. Vs. HASEENA
August 12, 2020
NATIONAL INSURANCE CO. LTD. Vs. NAZEER SAB AND ORS.
November 26, 2020
NATIONAL INSURANCE CO. LTD. Vs. SATISH S/O BALAKRISHNA SHETTY
September 25, 2020
NATIONAL INSURANCE CO. LTD. Vs. K. M. HOLI BASAYYA
June 15, 2020
NATIONAL INSURANCE CO. LTD. Vs. SHIVAPRABHA JAYAPRAKASH SHETTY
February 19, 2020
NATIONAL INSURANCE CO. LTD. AND ORS. Vs. NINGAMMA AND ORS.
October 21, 2020
NATIONAL INSURANCE CO. LTD., Vs. J.DON BOSCO
September 18, 2020
NATIONAL INSURANCE CO.LTD Vs. JESUDAS C.P
December 8, 2020
NATIONAL INSURANCE CO.LTD Vs. T.RAMANA REDDY
December 9, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. BASAVARAJ
June 26, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. PUTTAREDDY
June 18, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. KSRTC
December 23, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. MALLAYYA
June 22, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. K. VEMANNA
November 5, 2020
NATIONAL INSURANCE COMPANY LTD Vs. DATTATAREYA T R
December 2, 2020
NATIONAL INSURANCE COMPANY LTD. Vs. SUSHMA H.R.
November 2, 2020
NAUSHAD AMIR ALI BILGI Vs. STATE OF KARNATAKA
June 19, 2020
NAVEED SULAIMAN Vs. INTELLIGENCE OFFICER
June 8, 2020
NAVEEN Vs. SURESH
November 12, 2020
NAVEEN Vs. STATE OF KARNATAKA
October 1, 2020
NAVEEN @ NAVEENKUMAR Vs. STATE
January 30, 2020
NAVEEN AHAMED Vs. B.C.NANDA
March 20, 2020
NAVEEN KUMAR Vs. STATE OF KARNATAKA
October 12, 2020
NAVEEN KUMAR Vs. STATE OF KARNATAKA
January 22, 2020
NAVEEN KUMAR K. @ NAVEEN @ BIKLA Vs. STATE OF KARNATAKA
June 2, 2020
NAVEEN P. Vs. STATE OF KARNATAKA
October 14, 2020
NAVEEN. G Vs. STATE OF KARNATAKA
June 15, 2020
NAVEEN.N. Vs. STATE OF KARNATAKA
November 12, 2020
NAVEENKUMAR K Vs. STATE OF KARNATAKA
March 3, 2020
NAVIN Vs. STATE OF KARNATAKA
August 27, 2020
NAVIN JOLLY Vs. INCOME-TAX OFFICER
June 18, 2020
NAVIN KABBER Vs. STATE OF KARNATAKA
July 17, 2020
NAZEER AHMED Vs. B.M.MUNIRAJU
December 4, 2020
NAZIRKHAN MACHINGAL Vs. STATE OF KARNATAKA
January 24, 2020
NEELAMMA Vs. STATE OF KARNATAKA
January 3, 2020
NEELAMMA Vs. STATE OF KARNATAKA
September 21, 2020
NEELAVVA Vs. SHANKARAPPA SANGAPPA GARWAD
July 14, 2020
NEELAVVA Vs. STATE OF KARNATAKA AND ORS.
January 30, 2020
NEELAWWA Vs. SEKHARAYYA MALLAYYA BARDUR
June 12, 2020
NEELESH MEHTA Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
August 10, 2020
NEMICHAND Vs. TUMKUR GRAIN MERCHANTS CO - OPERATIVE BANK LTD
June 18, 2020
NEMINATH S/O BHIMAPPA GEJJI Vs. STATE OF KARNATAKA
February 12, 2020
NERALUR MILK PRODUCERS CO-OPERATIVE SOCIETY LTD. Vs. STATE OF KARNATAKA
June 5, 2020
NETWORTH STOCK BROKING LIMITED Vs. SHANTHALA
November 23, 2020
NEW INDIA ASSURANCE CO LTD Vs. RAJU
November 23, 2020
NEW INDIA ASSURANCE CO LTD Vs. SEVANTA
June 25, 2020
NEW INDIA ASSURANCE CO LTD Vs. KRISHNAPPA SINCE DEAD
June 23, 2020
NEW INDIA ASSURANCE CO. LTD Vs. T.G.HEGDE
October 6, 2020
NEW INDIA ASSURANCE CO. LTD. Vs. B. S. JAMUNA
June 18, 2020
NEW INDIA ASSURANCE CO. LTD. Vs. MADHU
June 16, 2020
NEW INDIA ASSURANCE CO. LTD. Vs. GIRIJA
September 15, 2020
NEW INDIA ASSURANCE CO. LTD. Vs. MANJULA
June 22, 2020
NEW INDIA ASSURANCE CO. LTD. Vs. B. RAVI RAJ SHETTY
June 19, 2020
NEW INDIA ASSURANCE CO. LTD. Vs. BASAVARAJU G.S.
February 14, 2020
NEW INDIA ASSURANCE CO. LTD. Vs. GURUNATHAPPA
December 1, 2020
NEW INDIA ASSURANCE CO. LTD. Vs. YALLAVVA
May 12, 2020
NEW INDIA ASSURANCE CO. LTD. Vs. SHANTHAMMA
September 21, 2020
NEW INDIA ASSURANCE CO. LTD. Vs. C.VENU
August 6, 2020
NEW INDIA ASSURANCE CO. LTD. Vs. PRADEEP C.J.
June 18, 2020
NEW INDIA ASSURANCE COMPANY LIMITED Vs. VEENA SINHA @ VINA SINHA, WIFE OF KRISHNA MOHAN
December 2, 2020
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHAHAJI DATTATRYA @ DATTU DESAI
December 2, 2020
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KALIGOWDA
June 19, 2020
NEW INDIA ASSURANCE COMPANY LTD. Vs. WAHID ALI MOHAMMED ASHAM AND ORS.
August 18, 2020
NEXGEN EDUCATION TRUST Vs. STATE OF KARNATAKA
October 21, 2020
NIDA KHANUM Vs. STATE OF KARNATAKA
September 18, 2020
NIJALINGAPPA RAMAPPA GOKAVI Vs. RAMAPPA SHETEPPA GOKAVI
August 5, 2020
NILANJAN BHATTACHARYA Vs. STATION HOUSE OFFICER
April 7, 2020
NINGAMMA W/O HANUMANT Vs. HANUMANTI W/O YANKAPPA
June 5, 2020
NINGAPPA Vs. STATE OF KARNATAKA
June 25, 2020
NINGAPPA Vs. STATE
August 13, 2020
NINGAPPA Vs. STATE OF KARNATAKA
August 5, 2020
NINGAPPA Vs. STATE OF KARNATAKA
July 16, 2020
NINGAPPA Vs. RAMACHANDRA
December 18, 2020
NINGAPPA Vs. GIDDAPPA
June 9, 2020
NINGAVVA Vs. S.GOVARDHANAN
July 14, 2020
NINGAWWA Vs. FAKKIRAPPA
September 24, 2020
NINGEGOWDA Vs. STATE OF KARNATAKA
January 10, 2020
NIRANJAN H. K. Vs. STATE OF KARNATAKA
October 29, 2020
NIRMALA Vs. N. W. K. R. T. C. DIVISIONAL OFFICE, BELAGAVI
July 14, 2020
NIRMALA Vs. STATE OF KARNATAKA
July 21, 2020
NISARAHMAD Vs. STATE
July 17, 2020
NISARGALAYA DRUG UNIT PVT LTD Vs. BANK OF BARODA ERSTWHILE VIJAYA BANK, BENGALURU
June 8, 2020
NISHA PRAVEEN PATIL Vs. PRAVEEN MANOHAR PATIL
February 18, 2020
NITEEN PRADHAN Vs. STATE OF KARNATAKA
January 27, 2020
NITESH SHETTY Vs. STATE
July 10, 2020
NITIN KUMAR Vs. STATE
June 19, 2020
NIZAM KHAN Vs. STATE OF KARNATAKA
June 8, 2020
NONSO JOACHIN UDEDIKE Vs. STATE OF KARNATAKA
June 9, 2020
NOOR JAHAN Vs. SANGAPPA
June 23, 2020
NOOR KHAN Vs. STATE
June 2, 2020
NOOR PASHA Vs. STATE OF KARNATAKA
May 5, 2020
NOORJAHAN Vs. ABDUL RAVOOF
October 16, 2020
NOORUALLA SHARIF Vs. STATE OF KARNATAKA
June 4, 2020
NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION Vs. ANZAMMA
February 14, 2020
NOWSHAD M.R. Vs. STATE OF KARNATAKA
June 15, 2020
NSL SUGARS LIMITED Vs. STATE OF KARNATAKA
July 28, 2020
NUSRAT JAHAN Vs. MANAGING DIRECTOR
June 25, 2020
O. G. SRINIVASAMURTHY Vs. STATE OF KARNATAKA
October 9, 2020
O.C.KRISHNAPPA Vs. STATE OF KARNATAKA
May 29, 2020
O.M.ROOPESH S/O A MANJEGOWDA Vs. UNITED INDIA INSURANCE CO.LTD.
September 4, 2020
OBAMMA Vs. MUKRAM
July 28, 2020
OMKAR SWAMY Vs. STATE OF KARNATAKA
August 5, 2020
ORIENTAL INSURANCE CO LTD Vs. RAJENDRA KUMAR
September 30, 2020
ORIENTAL INSURANCE CO LTD Vs. SIDDAIAH
October 7, 2020
ORIENTAL INSURANCE CO. LTD. Vs. FAKKIRAPPA
June 15, 2020
ORIENTAL INSURANCE CO. LTD. Vs. JAYARAMA SHETTY
February 27, 2020
ORIENTAL INSURANCE CO. LTD. Vs. RAJU
September 8, 2020
ORIENTAL INSURANCE CO.LTD Vs. JAYAMMA
June 16, 2020
ORIENTAL INSURANCE COMPANY Vs. PATHA NAYAKA
September 22, 2020
ORIENTAL INSURANCE COMPANY LIMITED Vs. VISHWANATHA
September 15, 2020
ORIENTAL INSURANCE COMPANY LIMITED Vs. K.M. HARISH KUMAR
June 19, 2020
ORIENTAL INSURANCE COMPANY LIMITED Vs. MANJAPPA B P DEAD BY LRS
September 21, 2020
ORIENTAL INSURANCE COMPANY LIMITED Vs. THAMMAIAH
June 19, 2020
ORIENTAL INSURANCE COMPANY LIMITED Vs. J. MOIDIN
November 4, 2020
ORIENTAL INSURANCE COMPANY LIMITED Vs. THAYAMMA
November 2, 2020
ORIENTAL INSURANCE COMPANY LTD Vs. GANGARAJU
June 26, 2020
ORIENTAL INSURANCE COMPANY LTD Vs. LAKSHMI
June 11, 2020
P C RAO Vs. STATE OF KARNATAKA
April 9, 2020
P NARAYANAPPA Vs. MUNIYAMMA
June 3, 2020
P RAJ KIRAN, Vs. STATE OF KARNATAKA
October 15, 2020
P. B. ABDUL HAMEED Vs. STATE OF KARNATAKA
November 2, 2020
P. C. MANJUNATH Vs. STATE OF KARNATAKA INSPECTOR OF POLICE, CBI, BANGALORE
November 13, 2020
P. DINESH Vs. C. MAHADEVAIAH
May 13, 2020
P. K. SOMASHEKAR REDDY Vs. COMMISSIONER BRUHAT BANGALORE MAHANAGARA PALIKE
May 8, 2020
P. L. VANAJAKSHI Vs. RASOOL SAB
July 17, 2020
P. MANAS NAIDU Vs. STATE OF KARNATAKA
August 27, 2020
P. MANJUNATH Vs. JAGADISH
May 14, 2020
P. NAMBHIRAJ Vs. STATE OF KARNATAKA
November 6, 2020
P. PRAKASH Vs. STATE OF KARNATAKA
August 13, 2020
P. PRASANNA Vs. STATE OF KARNATAKA THROUGH
May 8, 2020
P. RUDRAMUNI Vs. THE STATE OF KARNATAKA
March 4, 2020
P. V. POORNIMA WIFE OF JAYATEERTHA Vs. STATE OF KARNATAKA
July 29, 2020
P. VENKATESH MURTHY Vs. UNION OF INDIA
July 17, 2020
P.A. LOGANATH AND ORS. Vs. G.K. RAJU AND ORS.
February 24, 2020
P.A. NARASIMHA MURTHY Vs. SHASHI KIRAN
September 18, 2020
P.BHARAT KUMAR Vs. STATE OF KARNATAKA
September 15, 2020
P.C. BHARATHALAKSHMI Vs. RANGASWAMY
November 4, 2020
P.GURUSWAMY Vs. S.RAJU
September 15, 2020
P.H.HONNAPPA Vs. JAYAMMA
January 21, 2020
P.JAGADEESHA Vs. STATE OF KARNATAKA
August 6, 2020
P.KRISHNAVENI Vs. SAMPATH RAJ
January 27, 2020
P.NARASIMHAIAH Vs. G.D.MUTTURAJU
September 28, 2020
P.NIRMALA Vs. STATE OF KARNATAKA
May 5, 2020
P.P.UPADHYA Vs. STATE OF KARNATAKA
January 28, 2020
P.R.SUBASH Vs. KARNATAKA STATE POLLUTION CONTROL BOARD
October 19, 2020
P.S. ARCHANA Vs. MUNAWAR PASHA
February 20, 2020
P.V. LAXMINARAYANA SETTY Vs. STATE OF KARNATAKA
January 3, 2020
PADMA Vs. STATE OF KARNATAKA
October 8, 2020
PADMAMMA Vs. STATE
January 22, 2020
PADMAMMA Vs. MUNIYAMMA
July 3, 2020
PADMASHEKAR JAIN Vs. STATE OF KARNATAKA
July 14, 2020
PADMAVATHI STONE CRUSHERS Vs. STATE OF KARNATAKA
January 17, 2020
PADMAVATHI W/O S JAGADISH KUMAR Vs. JAYAMMA
May 15, 2020
PADMINI PRODUCTS (P) LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX, BENGALURU
October 5, 2020
PALAKSHAYYA Vs. CHANNAVEERAYYASWAMY
January 20, 2020
PAMPAPATHI Vs. STATE OF KARNATAKA
December 22, 2020
PANCHAKKASHARYYA Vs. STATE OF KARNATAKA
July 15, 2020
PANCHALINGAIAH Vs. STATE OF KARNATAKA
January 6, 2020
PANDU Vs. STATE OF KARNATAKA
October 1, 2020
PANDURANG Vs. MANAGING DIRECTOR GESCOM, KALABURAGI
October 1, 2020
PANDURANG Vs. RAVI
May 8, 2020
PANDURANGA Vs. STATE OF KARNATAKA
September 15, 2020
PANDURANGA VAIDYA Vs. MARKANDAPPA KUMAR
June 1, 2020
PANKAJ A. PAREKH Vs. STATE
June 29, 2020
PANKAJA Vs. GAJENDRA
December 4, 2020
PAPANNA Vs. MANGALA
October 22, 2020
PARAGON POLYMERS PRODUCTS Vs. KARNATAKA STATE POLLUTION
March 16, 2020
PARAMESH V @ PSRMI Vs. STATE OF KARNATAKA
March 3, 2020
PARAMESHA Vs. STATE OF KARNATAKA
December 11, 2020
PARAMESHWAR NAIK P.T. Vs. STATE OF KARNATAKA
September 24, 2020
PARASAPPA HALAGI Vs. STATE BY HAVERI RURAL POLICE, HAVERI,
July 3, 2020
PARASHRAM HANMANT PAKHARE Vs. SHARADA
June 19, 2020
PARASHURAM Vs. PUSHPA VIJAYA
July 29, 2020
PARASHURAM Vs. STATE OF KARNATAKA
January 30, 2020
PARASHURAM GAVADU PATIL Vs. AHEMAD SULEMAN SHAIKH
July 13, 2020
PARASHURAM MOHAN PAWAR R/O KALLAMMANAGAR Vs. STATE OF KARNATAKA
September 28, 2020
PARAVVA Vs. MAHANTESH
September 18, 2020
PARAVVA @ PARVATI Vs. STATE OF KARNATAKA
August 27, 2020
PARIMALA Vs. STATE OF KARNATAKA
August 25, 2020
PARTH INFRAPROMOTOR LLP Vs. MAVERICK PROPERTY INVESTMENTS PVT.LTD.
January 17, 2020
PARUSHRAM Vs. HANAMAPPA KALLAPPA KURTKOTI
September 3, 2020
PARUSHURAM Vs. DEPUTY COMMISSIONER AND CHAIRMAN, DISTRICT CASTE VERIFICATION COMMITTEE, DHARWAD
September 14, 2020
PARUTAPPA Vs. SANKAPPA
February 3, 2020
PARUTAPPA MAHADEVAPPA DODAMANI Vs. BASAPPA
June 24, 2020
PARVATAMMA Vs. DEPUTY COMMISSIONER OF EXCISE BELLARY
November 2, 2020
PARVATHAMMA Vs. KAMALAKSHI.G
June 12, 2020
PARVATHAMMA Vs. ASHOK KUMAR N.
June 26, 2020
PARVATHAMMA ALIAS PARVATHAKKA Vs. STATE OF KARN ATAKA
May 5, 2020
PARVATI Vs. ANIL
June 30, 2020
PARVEEN TAJ Vs. STATE OF KARNATAKA
January 8, 2020
PARWATI Vs. BELAGAVI
June 22, 2020
PATI HANAMANT GANGAREDDI Vs. STATE BANK OF INDIA
November 19, 2020
PAVADEPPA Vs. STATE OF KARNATAKA
July 23, 2020
PAVAN NAGARZI Vs. V. NEHRU REDDY
August 13, 2020
PAVAN RAMESH KUDALKAR Vs. STATE OF KARNATAKA
August 18, 2020
PAVITHRA Vs. STATE OF KARNATAKA
June 23, 2020
PAVITRA Vs. STATE OF KARNATAKA
August 19, 2020
PEDDAPPAIAH Vs. GOPALAPPA
September 23, 2020
PEERAPPA Vs. STATE OF KARNATAKA
August 19, 2020
PENTIUM CONSTRUCTION PRIVATE LIMITED Vs. INCOME TAX OFFICER
July 20, 2020
PEOPLES UNITY FOR CIVIL LIBERTIES Vs. STATE OF KARNATAKA
April 21, 2020
PEP HOSPITALITY AND SERVICES Vs. BANGALORE METRO RAIL CORPORATION LTD. AND ORS.
January 3, 2020
PHILIP STEPHEN Vs. STATE OF KARNATAKA
September 2, 2020
PIERIAN SERVICES PVT. LTD. Vs. DESIGNATED COMMITTEE, SABKA VISHWAS (LEGACY DISPUTE RESOLUTION) SCHEME
December 21, 2020
PILLAVENKATESHAPPA Vs. STATE OF KARNATAKA
December 1, 2020
PIYUSH SONI Vs. STATE OF KARNATAKA
November 12, 2020
POOJA Vs. STATE OF KARNATAKA
October 16, 2020
POOJARI SURESHA Vs. STATE OF KARNATAKA
November 9, 2020
POONAM ANAND KISHORE VACHHANI Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
June 17, 2020
POORNIMA Vs. B.M. RAMASWAMY
February 3, 2020
POOVANI GOWDA Vs. G BHARATI
February 5, 2020
PR. COMMISSIONER OF INCOME TAX AND ORS. Vs. JEANS KNIT PVT. LTD.
October 19, 2020
PR. COMMISSIONER OF INCOME TAX, CENTRAL AND ORS. Vs. RANJAN PAI
December 15, 2020
PR. COMMISSIONER OF INCOME TAX-6, BANGLORE AND ORS. Vs. SUBEX TECHNOLOGIES LTD.
December 21, 2020
PR. COMMISSIONER OF INCOME TAX-III Vs. WIPRO LIMITED
November 30, 2020
PRABHA M.P. Vs. MOHAMMED ISMAIL (DRIVER)
September 4, 2020
PRABHAKAR H J Vs. STATE OF KARNATAKA
June 16, 2020
PRABHAKAR K.A. Vs. STATE
December 10, 2020
PRABHU Vs. STATE OF KARNATAKA
May 5, 2020
PRABHU Vs. STATE OF KARNATAKA
November 18, 2020
PRABHU JAYARAJ S.G Vs. STATE OF KARNATAKA
April 28, 2020
PRABHU NAIKA Vs. SHOBHA AND ORS.
October 15, 2020
PRABHU S/O. NILAKANTHAYYA TATTIMATH Vs. STATE OF KARNATAKA
September 22, 2020
PRADEEP Vs. STATE OF KARNATAKA
November 17, 2020
PRADEEP HIREMATH Vs. STATE OF KARNATAKA
January 17, 2020
PRADEEP KUMAR GRANDSON OF NARAYANAIAH Vs. COMMISSIONER HINDU RELIGIOUS INSTITUIONS AND CHARITABLE ENDOWMENTS
June 16, 2020
PRADEEP R. Vs. STATE OF KARNATAKA
September 16, 2020
PRADEEP S. WODEYAR Vs. STATE OF KARNATAKA
November 12, 2020
PRAHALADAS GOYAL SINCE DECEASED BY HIS LEGAL HEIR PRASHANT GOYAL Vs. ANAND
September 30, 2020
PRAJWAL ASHRAM TRUST Vs. REGIONAL DIRECTOR/ADDITIONAL COMMISSIONER, REGIONAL OFFICE (KARNATAKA), EMPLOYEES€™ STATE INSURANCE CORPORATION
August 11, 2020
PRAKASH Vs. SANJAY GURUSIDD KONNURI PATIL
June 24, 2020
PRAKASH Vs. STATE OF KARNATAKA
July 9, 2020
PRAKASH Vs. STATE OF KARNATAKA
July 29, 2020
PRAKASH Vs. KRISHNA
June 3, 2020
PRAKASH Vs. STATE
June 16, 2020
PRAKASH Vs. STATE OF KARANATAKA
October 6, 2020
PRAKASH M Vs. STATE OF KARNATAKA
June 16, 2020
PRAKASH MADIWALAYYA MATHAPATI Vs. STATE OF KARNATAKA
February 14, 2020
PRAKASH RAJ Vs. STATE OF KARNATAKA
September 28, 2020
PRAKASH RAJ WODEYAR Vs. B.R.UMA DEVI
June 10, 2020
PRAKASH RAMDAS KAMAT Vs. INDIA BANK
August 28, 2020
PRAKASH T. SOANS Vs. T. RAGHAVENDRA GOWDA
November 6, 2020
PRAKASHA Vs. STATE OF KARNATAKA
June 19, 2020
PRAMILA BALA BANDEKAR Vs. DIVISIONAL CONTROLLER
July 2, 2020
PRAMILAMMA Vs. ABIRAMI J.
October 1, 2020
PRANAV BAJPE Vs. STATE OF KARNATAKA
December 9, 2020
PRANEETHA Vs. STATE OF KARNATAKA
April 28, 2020
PRANESH Vs. STATE OF KARNATAKA
April 16, 2020
PRASAD Vs. STATE OF KARNATAKA
September 7, 2020
PRASAD Vs. STATE
July 13, 2020
PRASAD MALLAPPA GUDAGNAVAR R/O KURBAR GALLI, GOKAK Vs. STATE OF KARNATAKA
September 29, 2020
PRASAD REDDY Vs. THE STATE
March 17, 2020
PRASANNA Vs. STATE OF KARNATAKA
May 21, 2020
PRASANNA Vs. MANAGER BAJAJ ALLIANCE GENERAL INSURANCE CO.LTD
October 8, 2020
PRASANNA GOWDA Vs. STATE OF KARNATAKA
June 24, 2020
PRASANNA KUMAR Vs. STATE OF KARNATAKA
July 10, 2020
PRASANNA KUMAR Vs. SHANTHAMMA
April 16, 2020
PRASANNA KUMAR @ KUMAR Vs. PUTTARAJU
June 23, 2020
PRASANNA KUMAR ALIAS PRASANNA Vs. STATE
September 7, 2020
PRASANNA NAIDU Vs. STATE OF KARNATAKA
January 31, 2020
PRASANNA S. Vs. STATE
February 7, 2020
PRASHANT NAVALAGUNDA Vs. STA TE OF KARNA TAKA
September 22, 2020
PRASHANTH B. G. Vs. STATE OF KARNATAKA
November 4, 2020
PRASHANTH BABAJI Vs. STATE OF KARNATAKA
December 30, 2020
PRASHANTH. S Vs. STATE OF KARNATAKA
August 20, 2020
PRASHANTHA Vs. UNITED INDIA INSURANCE CO. LTD.,
September 16, 2020
PRATHAP B. Vs. COMMISSIONER BRUHATH BENGALURU MAHANAGAR PALIKE
March 17, 2020
PRATHAP K Vs. STATE
June 1, 2020
PRATHAP S/O SHIVARUDREGOWDA Vs. STATE OF KARNATAKA
October 7, 2020
PRAVEEN Vs. STATE OF KARNATAKA
July 7, 2020
PRAVEEN Vs. STATE OF KARNATAKA
July 3, 2020
PRAVEEN Vs. GANAPAT JEDHE
March 18, 2020
PRAVEEN CAPITAL PRIVATE LIMITED Vs. ABDUL KHADER
February 20, 2020
PRAVEEN KUMAR Vs. STATE OF KARNATAKA
November 5, 2020
PRAVEEN RAI Vs. LOKESH POOJARY
January 16, 2020
PRAVEEN S/O LATE PRABHU HADAPADA Vs. STATE OF KARNATAKA
January 8, 2020
PRAVEENA @ ITACHI Vs. STATE OF KARNATAKA
August 27, 2020
PRAVEENKUMAR Vs. STATE OF KARNATAKA
September 21, 2020
PREETHU Vs. STATE OF KARNATAKA
July 13, 2020
PREETI RATHOD S/O TUKARAM RATHOD Vs. STATE OF KARNATAKA
September 4, 2020
PREM SINGH S/O BHIKKU SINGH Vs. STATE OF KARNATAKA
February 28, 2020
PREMA Vs. DIVISIONAL MANAGER,KSRTC
December 1, 2020
PREMA M. Vs. GURURAJ
February 27, 2020
PRESTIGE ESTATES PROJECTS LIMITED Vs. JOINT DIRECTOR OF LAND RECORDS, TOWN PLANNING, SOUTH DIVISION, BENGALURU
October 22, 2020
PRESTIGE ESTATES PROJECTS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 23, 2020
PRIMARY AGRICULTURAL CO-OPERATIVE SOCIETY LIMITED Vs. STATE OF KARNATAKA
January 22, 2020
PRIMARY CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD Vs. REGIONAL COMMISSIONER AND DISTRICT ELECTION OFFICER KARNATAKA STATE CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD
December 23, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), BENGALURU Vs. OBULAPURAM MINING COMPANY PVT LIMITED, BALLARI
September 30, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX-6 AND ORS. Vs. SAMSUNG R AND D INSTITUTE BANGALORE PVT. LTD.
November 30, 2020
PRIVATE HOSPITAL & NURSING HOMES ASSOCIATION Vs. SECRETARY LABOUR DEPARTMENT GOVERNMENT OF KARNATAKA
April 13, 2020
PRIYA MUKHARJEE Vs. STATE OF KARNATAKA
November 25, 2020
PROF. K.S.RANGAPPA Vs. STATE OF KARNATAKA
September 15, 2020
PRONAB MOHANTY Vs. CENTRAL BUREAU OF INVESTIGATION
November 4, 2020
PROPERTY INFRA TECH INDIA (P.) LTD. Vs. URMILA RAMESH
July 23, 2020
PUNDALIK MANIK ALAVANI Vs. STATE OF KARNATAKA
July 24, 2020
PUNDALIKA RAYA PRABHU Vs. SPECIAL DEPUTY COMMISSIONER BANGALORE NORTH SUB-DIVISION
March 6, 2020
PUNITHA Vs. STATE BY TURUVEKERE POLICE
September 10, 2020
PUNYASHREE H. Vs. JAYAMMA
October 5, 2020
PURANDARA Vs. HARIPRASAD C.B.
January 14, 2020
PURSHOTTAM SHIVANAND PENAGOND Vs. STATE OF KARNATAKA
August 6, 2020
PUSHPA BANSAL Vs. STATE OF KARNATAKA
August 26, 2020
PUSHPALATHA J Vs. SHRIRAMA GENERAL INSURANCE CO., LTD.
August 20, 2020
PUSHPARAJ MEHATA Vs. STATE OF KARNATAKA
November 17, 2020
PUSHPAVATHI Vs. STATE OF KARNATAKA
June 24, 2020
PUTTAIAH Vs. SUMATHI MAJOR
November 11, 2020
PUTTARAJ T. V Vs. STATE OF KARNATAKA
June 1, 2020
PUTTARAJU Vs. STATE OF KARNATAKA
July 21, 2020
PUTTARAJU B Vs. STATE OF KARNATAKA
August 31, 2020
PUTTASWAMY Vs. STATE
October 16, 2020
PUTTE GOWDA Vs. JAVAREGOWDA
April 16, 2020
QAYYUM T. PATAYAT Vs. CHIEF EXECUTIVE OFFICER
July 21, 2020
R KIRAN KUMAR Vs. COMMISSIONER BRUHAT BENGALURU MAHANAGARA PALIKE N R SQUARE, BANGALORE
September 9, 2020
R P JAYAPADMA Vs. COMMISSIONER BRUHATH BENGALURU MAHANAGARA PALIKE, BANGALORE
September 3, 2020
R SRINIVAS Vs. STATE OF KARNATAKA
October 15, 2020
R. ANTHONY JOSEPH Vs. FRANCIS BILLOMANE, PARISH PRIEST, BANGALORE
December 23, 2020
R. BASAVARAJ Vs. STATE OF KARNATAKA URBAN DEVELOPMENT DEPARTMENT
November 19, 2020
R. DEVARAJ Vs. STATE OF KARNATAKA
September 2, 2020
R. GAGAN Vs. STATE OF KARNATAKA
June 1, 2020
R. GANESH PRASAD Vs. G. RAVIPRASAD
July 22, 2020
R. HANUMATHA SINGH Vs. STATE OF KARNATAKA
October 23, 2020
R. JYOTHI Vs. M/S.ICICI LOMBARD GEN INSURANCE CO. LTD.
June 19, 2020
R. KESHAVAMURTHY Vs. STATE OF KARNATAKA
December 2, 2020
R. KESHAVAMURTHY Vs. STATE OF KARNATAKA
June 19, 2020
R. KRISHNAMURTHY Vs. STATE OF KARNATAKA
April 28, 2020
R. KRISHNEGOWDA Vs. STATE OF KARNATAKA
October 7, 2020
R. MANIKANTA Vs. MAMATHA
November 17, 2020
R. MURTHY Vs. P.SAGAYAM
June 22, 2020
R. RAJKUMAR Vs. MANAGING DIRECTOR KARNATAKA STATE ROAD TRANSPORT CORPORATION, BENGALURU
November 12, 2020
R. RAMAKRISHNA Vs. STATE
July 17, 2020
R. SAMPATH Vs. STATE OF KARNATAKA
November 5, 2020
R. SEBASTIAN Vs. THAN VEER AHMED
February 10, 2020
R. SRINIVAS Vs. STATE OF KARNATAKA
March 11, 2020
R. THEJASVI Vs. SHEELA J.
March 3, 2020
R. VEERAMUTTU Vs. SECRETARY
January 28, 2020
R. VENKATASWAMY REDDY Vs. SHANTHA ABRAHAM
January 27, 2020
R.A.PRADEEP Vs. N.MURARI
June 17, 2020
R.ARUN NAIK Vs. STATE OF KARNATAKA
September 8, 2020
R.C.MANJUNATHA Vs. STATE OF KARNATAKA
January 29, 2020
R.G.GIRIJAMMA Vs. SPECIAL LAND ACQUISITION OFFICER UPPER TUNGA PROJECT SHIMOGA
February 6, 2020
R.K. MRUTHYUNJAYA Vs. STATE OF KARNATAKA
February 25, 2020
R.K.VISHWANATH Vs. STATE OF KARNATAKA
July 17, 2020
R.KRISHNAPPA Vs. STATE OF KARNATAKA
February 28, 2020
R.M.MANJUNATH GOWDA Vs. STATE OF KARNATAKA
August 14, 2020
R.N. SHANMUGAM Vs. STATE OF KARNATAKA
April 13, 2020
R.SHARADA Vs. COMMISSIONER, CITY MUNICIPALITY, RAICHUR
February 12, 2020
R.V.JATTANNA Vs. STATE OF KARNATAKA
January 30, 2020
R.V.NATHAN Vs. A.P.MAHESH
January 8, 2020
RACHITHA J.K. Vs. STATE OF KARNATAKA
February 3, 2020
RADHIKA Vs. ISHWAR
July 10, 2020
RAFEEK Vs. STATE OF KARNATAKA
June 15, 2020
RAFIK KHAN Vs. STATE BY SIRA P S
April 16, 2020
RAGAVENDRA Vs. STATE OF KARNATAKA
June 19, 2020
RAGHAVA Vs. STATE OF KARNATAKA
July 14, 2020
RAGHAVENDRA Vs. STATE OF KARNATAKA
July 23, 2020
RAGHAVENDRA Vs. STATE OF KARNATAKA
December 1, 2020
RAGHAVENDRA Vs. STATE OF KARNATAKA
June 29, 2020
RAGHAVENDRA Vs. STATE OF KARNATAKA
September 30, 2020
RAGHAVENDRA Vs. STATE OF KARNATAKA
October 14, 2020
RAGHAVENDRA Vs. THARA S SHENOY
October 1, 2020
RAGHAVENDRA ACHAR Vs. SUDEER SHETTY
June 23, 2020
RAGHAVENDRA R. Vs. KHAJA MEHABOOB SAB
January 24, 2020
RAGHAVENDRA S/O.DEVENDRAPPA PUJAR Vs. STATE OF KARNATAKA
August 20, 2020
RAGHU Vs. STATE OF KARNATAKA
March 13, 2020
RAGHU KUMAR Vs. GANGAMMA
July 27, 2020
RAGHU M.C. ANKUGOWDA Vs. SOMASHEKAR AND ORS.
October 12, 2020
RAGHUPATHI Vs. STATE
June 10, 2020
RAGHUPATHY K. Vs. UNITED INDIA INSURANCE COMPANY LTD.
January 10, 2020
RAGHUPATHY@ RAGHAVENDRA Vs. NISHGANTH REDDY MAJOR
July 28, 2020
RAGINI DWIVEDI Vs. STATE OF KARNATAKA
November 3, 2020
RAHAMATHULLA BEIGH Vs. STATE OF KARNATAKA
June 12, 2020
RAHEEM @ GIDDU Vs. STATE
June 22, 2020
RAHEEMA Vs. STATE OF KARNATAKA
June 11, 2020
RAHIMUNNISSA AND ORS. Vs. THE REGISTRAR GENERAL HIGH COURT OF KARNATAKA AND ORS.
March 6, 2020
RAHUL Vs. STATE OF KARNATAKA
June 9, 2020
RAHUL MEHRA @DADDU Vs. STATE OF KARNATAKA
June 25, 2020
RAHUL S SHAH Vs. JINENDRAKUMAR GANDHI
January 16, 2020
RAHUL S/O YALAPPA KALUNA Vs. STATE OF KARANTAKA
September 4, 2020
RAJ KUMAR DHUPAR Vs. STATE OF KARNATAKA
November 12, 2020
RAJA Vs. THE STATE DEPUTY SUPERINTENDENT OF POLICE, HOSPET RURAL SUB DIVISION
January 6, 2020
RAJA Vs. STATE OF KARNATAKA
September 25, 2020
RAJADITHYA SADASIVAN Vs. HIGH COURT OF KARNATAKA
June 26, 2020
RAJAH VIJAYA KUMAR Vs. WG CDR (DR) V G VASISHTA
October 9, 2020
RAJAMMA Vs. STATE OF KARNATAKA
October 8, 2020
RAJANI A. PADIYAR Vs. M.R. LINGARAJU
February 5, 2020
RAJANI P. Vs. B. S. KUMAR
June 18, 2020
RAJANNA Vs. STATE OF KARNATAKA
June 9, 2020
RAJAPPA AND ORS. Vs. THE STATE OF KARNATAKA
October 19, 2020
RAJAPPA S/O ERAPPA Vs. STATE OF KARNATAKA
September 1, 2020
RAJAPURA HOMES PRIVATE LIMITED Vs. Y.R. HARISH
February 28, 2020
RAJARAM Vs. STATE OF KARNATAKA
October 19, 2020
RAJARAM KHANDIGE Vs. RAMESH SANTHANAM
May 18, 2020
RAJARAMEGOWDA Vs. STATE OF KARNATAKA
June 8, 2020
RAJASEKHAR DESAI Vs. DIRECTOR DEPARTMENT OF AGRICULTURE
June 5, 2020
RAJASHEKARA Vs. STATE OF KARNATAKA
February 6, 2020
RAJASHEKHAR Vs. KESARI D/O GURUSIDDAYYA RABAKAVIMATH
September 4, 2020
RAJEEV GIRI Vs. EKTA SINGH
November 5, 2020
RAJEGOWDA Vs. STATE OF KARNATAKA
September 23, 2020
RAJENDRA BANDUJI PATIL Vs. STATE OF KARNATAKA
July 3, 2020
RAJENDRA NAYAK Vs. MANJUNATHA
July 23, 2020
RAJESH Vs. STATE OF KARNATAKA
June 5, 2020
RAJESH Vs. STATE OF KARNATAKA
August 4, 2020
RAJESH Vs. STATE BY CHITRADURGA EXTENSION POLICE STATION
January 14, 2020
RAJESH Vs. STATE
June 15, 2020
RAJESH ASHOK KOUNTE Vs. STATE OF KARNATAKA
November 24, 2020
RAJESH EXPORT LIMITED Vs. RESERVE BANK OF INDIA
July 22, 2020
RAJESH P. Vs. DHANALAKSHMI
December 2, 2020
RAJESH S. Vs. STATE
February 13, 2020
RAJESH S/O MAHESHAPPA Vs. STATE
January 14, 2020
RAJESHA M.P. Vs. STATE BY MANDYA EAST POLICE STATION
November 19, 2020
RAJESHWARI Vs. STATE OF KARNATAKA
March 2, 2020
RAJESHWARI Vs. BHIMASHEPPA
September 4, 2020
RAJESWARI Vs. STATE OF KARNATAKA
November 20, 2020
RAJITH R Vs. STATE OF KARNATAKA
October 19, 2020
RAJIYA SULTHANA Vs. STATE OF KARNATAKA
June 23, 2020
RAJKUMAR Vs. STATE OF KARNATAKA
June 15, 2020
RAJKUMAR Vs. STATE OF KARNATAKA
June 8, 2020
RAJSHEKAR Vs. STATE BY BANAVASI PS SIRSI TALUK, UTTAR KANNADA DISTRICT
November 3, 2020
RAJU Vs. STATE OF KARNATAKA
October 21, 2020
RAJU @ D. SHEKAR Vs. STATE BY AVALAHALLI POLICE
August 31, 2020
RAJU AND ORS. Vs. STATE OF KARNATAKA
September 9, 2020
RAJU BHIMAOPPA BAGEWADI Vs. DODAGOUDA NINGANAGOUDA PATIL
January 6, 2020
RAJU H M Vs. STATE OF KARNATAKA
June 1, 2020
RAJU M. Vs. DEPUTY COMMISSIONER
January 3, 2020
RAJU MANDAL Vs. STATE OF KARNATAKA
October 1, 2020
RAJU PADMANNA KURI Vs. STATE OF KARNATAKA
July 21, 2020
RAJU S/O MALLESH LOKARE Vs. STATE OF KARNATAKA
August 18, 2020
RAJU SINGH Vs. SHARANAPPA
November 11, 2020
RAJU YALLAPPA Vs. STATE OF KARNATAKA
June 24, 2020
RAJYA DHARMA AND ORS. Vs. ADESIGN SOLUTIONS
January 13, 2020
RAKESH Vs. STATE OF KARNATAKA
October 22, 2020
RAKESH B Vs. STATE OF KARNATAKA
June 17, 2020
RAKESH KUMAR Vs. STATE OF KARNATAKA
May 11, 2020
RAKESH ROHITAS YADAV Vs. STATE OF KARNATAKA
November 20, 2020
RAKESH SHETTY Vs. STATE OF KARNATAKA
November 18, 2020
RAKESH SHETTY Vs. STATE OF KARNATAKA
November 5, 2020
RAKSHIT P. Vs. STATE OF KARNATAKA
May 13, 2020
RAKSHITH Vs. STATE
June 29, 2020
RAKSHITH KUMAR Vs. STATE OF KARNATAKA AND ORS.
January 27, 2020
RAM DAS NAIK Vs. STATE OF KARNATAKA
July 3, 2020
RAM RAO KHADAM Vs. STATE OF KARNATAKA
February 19, 2020
RAM TRANSPORT FINANCE COMPANY LTD Vs. BASAVARAJ BUDAPPA KURI
December 8, 2020
RAMA LAXMAN PATIL Vs. STATE OF KARNATAKA
June 22, 2020
RAMA MASTAPPA NAIK Vs. SHARIF ABDUL RAHIMAN
July 7, 2020
RAMACHANDRA Vs. BANGALORE DEVELOPMENT
September 18, 2020
RAMACHANDRA Vs. OZONE REALTORS PRIVATE LIMITED
August 11, 2020
RAMACHANDRA Vs. STATE OF KARNATAKA
January 22, 2020
RAMACHANDRA Vs. STATE OF KARNATAKA
December 2, 2020
RAMADASANAIKA Vs. ROHINI PACKER
November 5, 2020
RAMAIAH Vs. STATE OF KARNATAKA
January 23, 2020
RAMAKRISHNA Vs. KUTEZABI
July 22, 2020
RAMAKRISHNA Vs. STATE OF KARNATAKA
April 16, 2020
RAMAKRISHNA Vs. THE STATE OF KARNATAKA
June 19, 2020
RAMAKRISHNA M. Vs. STATE OF KARNATAKA
March 9, 2020
RAMAKRISHNA.M Vs. STATE OF KARNATAKA
September 1, 2020
RAMAKRISHNAIAH Vs. STATE OF KARNATAKA
June 24, 2020
RAMAKRISHNAPPA REDDY Vs. CHAIRMAN AND MANAGING DIRECTOR, KSRTC, BANGALORE
November 2, 2020
RAMAMURTHY Vs. R. G. PRASHANTH
June 23, 2020
RAMANGOUDA Vs. STATE OF KARNATAKA
May 5, 2020
RAMANGOUDA Vs. STATE OF KARNATAKA
May 22, 2020
RAMANNA Vs. PRINCIPAL SECRETARY
June 24, 2020
RAMANNA Vs. SPECIAL LAND ACQUISITION OFFICER
September 23, 2020
RAMANNA HANAMANT Vs. LAXMAN HANAMANT
July 3, 2020
RAMAPPA Vs. STATE OF KARNATAKA
September 22, 2020
RAMAPPA Vs. STATE OF KARNATAKA
September 30, 2020
RAMAPPA HATTI AND ORS. Vs. UNION OF INDIA AND ORS.
August 12, 2020
RAMCHADRA YALLAPPA PATIL Vs. LAXMI
June 25, 2020
RAMDEV AGENCIES Vs. STATE OF KARNATAKA
September 23, 2020
RAMESH Vs. STATE OF KARNATAKA
September 22, 2020
RAMESH Vs. STATE OF KARNATAKA
June 9, 2020
RAMESH Vs. STATE OF KARNATAKA
November 27, 2020
RAMESH @ LAXMAN Vs. STATE OF KARNATAKA
August 14, 2020
RAMESH @ LAXMAN Vs. STATE OF KARNATAKA
August 4, 2020
RAMESH B. NYAMAGOWDAR AND ORS. Vs. HOSAMANI
December 22, 2020
RAMESH ELECTRICALSC SITARA COMPLEX Vs. UNION OF INDIA
January 14, 2020
RAMESH H. KIRESUR Vs. STATE OF KARNATAKA
September 7, 2020
RAMESH KUMAR K.L. Vs. KEMPANNA
June 24, 2020
RAMESH MADDER Vs. STATE OF KARNATAKA
October 13, 2020
RAMESH MUTTAPPA HONNEK Vs. STATE OF KARNATAKA
February 10, 2020
RAMESH P.A. Vs. NATIONAL INSURANCE CO., LTD.
August 6, 2020
RAMESH REDDY Vs. STATE OF KARNATAKA
January 22, 2020
RAMESH S.P. Vs. M.R. SUNITHA
October 14, 2020
RAMESH S/O GUNDU PAWALE Vs. STATE OF KARNATAKA
August 25, 2020
RAMESH S/O. SHANKRAPPA LAMANI Vs. STATE OF KARNATAKA
February 19, 2020
RAMESH S/O.NINGAPPA BADANAGOD Vs. STATE OF KARNATAKA
February 18, 2020
RAMESH.K Vs. STATE OF KARNATAKA
June 15, 2020
RAMESHA Vs. STATE OF KARNATAKA
September 30, 2020
RAMESHA K @ KADDI RAMESH Vs. STATE OF KARNATAKA
September 4, 2020
RAMKUMAR Vs. STATE OF KARNATAKA
August 26, 2020
RAMSAGAR Vs. RAJESHWARI AND ORS.
February 18, 2020
RAMU Vs. JNANABHARATHI POLICE
October 21, 2020
RAMYA M. R. Vs. ZONAL MANAGER
September 21, 2020
RAMYA VIJETA Vs. DANIEL
February 28, 2020
RANGA REDDY Vs. STATE OF KARNATAKA
August 6, 2020
RANGAIAH Vs. NOORI KHAN
October 12, 2020
RANGAIAH AND ORS. Vs. STATE OF KARNATAKA AND ORS.
February 25, 2020
RANGAPPA Vs. STATE
August 12, 2020
RANGASWAMY B.M. Vs. SPECIAL LAND ACQUISITION OFFICER
January 10, 2020
RANJANA SURESH PATIL Vs. STATE OF KARNATAKA
May 14, 2020
RANJITA D.S. Vs. MOHAMMED ALI
August 6, 2020
RANJITH R Vs. STATE OF KARNATAKA
September 2, 2020
RAOSAHEB RAMAGOUDA PATIL Vs. DRIVER AND AGRICULTURE
October 1, 2020
RASHMI Vs. PREMA
January 8, 2020
RASHMI Vs. VIKRAM
September 14, 2020
RATHAN Vs. STATE OF KARNATAKA
October 16, 2020
RATHISH Vs. STATE BY KARNATAKA
April 13, 2020
RATHISH.S Vs. MANAGING DIRECTOR
June 18, 2020
RATHNAMMA Vs. STATE OF KARNATAKA
July 22, 2020
RATHNAMMA Vs. SHIVAMMA
November 26, 2020
RATHNAMMA Vs. KRISHNAPPA
January 2, 2020
RATHNAMMA Vs. CHANDRAIAH
January 6, 2020
RATHNAMMA Vs. VINOD JAMES
September 14, 2020
RATNABAI V.ASHRIT Vs. UNION OF INDIA
September 2, 2020
RATNAKAR Vs. PRAKASH MADEVI CHELUVADI REGISTERED OWNER OF TUFAN TRAX, KARWAR
October 5, 2020
RATNAMMA Vs. STATE OF KARNATAKA
August 19, 2020
RATNAMMA BARAMAPPA NAGARA Vs. STATE OF KARNATAKA
August 27, 2020
RATNAPPA SHIVAPPA UPPIN Vs. STATE OF KARNATAKA
October 23, 2020
RATNAVVA Vs. DIVISIONAL CONTROLLER N. W. K. R. T. C., HAVERI
June 9, 2020
RAVI Vs. STATE OF KARNATAKA
August 18, 2020
RAVI Vs. STATE BY RURAL POLICE
September 21, 2020
RAVI Vs. STATE OF ANEKAL POLICE STATION ANEKAL
August 5, 2020
RAVI Vs. A. N. MOGGANNAGOWDA
August 13, 2020
RAVI Vs. STATE OF KARNATAKA
July 9, 2020
RAVI Vs. STATE BY MELUKOTE POLICE STATION
July 17, 2020
RAVI Vs. STATE OF KARNATAKA
July 1, 2020
RAVI Vs. A.N. MOGGANNAGOWDA
October 13, 2020
RAVI Vs. STATE OF KARNATAKA
November 3, 2020
RAVI @ P.RAMAKRISHNA Vs. STATE OF KARNATAKA
June 18, 2020
RAVI AGARWAL Vs. POWER GRID CORPORATION OF INDIA LTD
October 8, 2020
RAVI BHIMAPPA AVARADI Vs. STATE OF KARNATAKA
February 14, 2020
RAVI CHADHA Vs. STATE OF KARNATAKA
May 14, 2020
RAVI KIRAN SECRETARY SUBRAMANYA EDUCATION SOCIETY, BENGALURU Vs. MEENAKSHI
November 9, 2020
RAVI. P. Vs. STATE OF KARNATAKA
May 27, 2020
RAVICHANDRA S Vs. STATE
June 12, 2020
RAVIKUMAR Vs. STATE OF KARNATAKA
May 26, 2020
RAVIKUMAR Vs. STATE OF KARNATAKA BY SURYANAGAR POLICE
March 3, 2020
RAVIKUMAR Vs. ESHWARAPPA
December 11, 2020
RAVIKUMAR Vs. STATE OF KARNATAKA
August 25, 2020
RAVIKUMAR @ KARIYA Vs. STATE
August 19, 2020
RAVIKUMAR S/O ARMUGAM Vs. STATE
March 19, 2020
RAVIKUMARA KANCHANAHALLI Vs. RAMANAGARA DISTRICT ELECTION OFFICER AND THE DEPUTY COMMISSIONER AND ORS.
February 13, 2020
RAVINDRA S/O JAYARAJ Vs. STATE BY J.P.NAGAR P.S.
August 20, 2020
RAVINDRA Vs. STATE OF KARNATAKA
September 2, 2020
RAVINDRA P Vs. STATE OF KARNATAKA
October 21, 2020
RAVINDRA SHIVAJI TARALEKAR Vs. NANDA KHANDERAO GHORAPADE
July 8, 2020
RAVIRAJ S/O DEVADAS Vs. STATE OF KARNATAKA
February 7, 2020
RAY CONSTRUCTIONS LTD. Vs. STATE OF KARNATAKA
March 10, 2020
RAYAJI HOS PITAL Vs. STATE OF KARNATAKA
September 24, 2020
RAYAVVA Vs. FAKIRAPPA SHIRABADAGI
July 6, 2020
RAYAVVA Vs. SIDRAMAVVA
July 6, 2020
REBANNA Vs. STATE OF KARNATAKA
August 12, 2020
REDDEPPA Vs. STATE
September 30, 2020
REENA MURLI JETHMALANI Vs. RENU MOTI LALLA
March 6, 2020
REGIONAL MANAGER Vs. VENKATARATHNAM
September 7, 2020
REGIONAL MANAGER Vs. VASANTH S.
September 18, 2020
REGIONAL MANAGER NATIONAL INSURANCE CO LTD REGIONAL OFFICE Vs. VIDYA KADARI
September 9, 2020
REGIONAL MANAGER NATIONAL INSURANCE COMPANY LIMTED Vs. SATHI @ SATHYA.K.
October 14, 2020
REGISTRAR GENERAL, HIGH COURT OF KARNATAKA Vs. SRIDEVI
May 29, 2020
REHMAN ROSHAN BAIG Vs. STATE OF KARNATAKA
November 3, 2020
REKHA Vs. DIVISIONAL CONTROLLER
September 3, 2020
REKHA Vs. BRANCH MANAGER UNITED INDIA INSURANCE CO LTD
July 23, 2020
REKHA Vs. CHANDRASHEKAR
January 21, 2020
REKHA Vs. DIVISIONAL CONTROLLER
July 27, 2020
REKHA @ GEETHA Vs. GUDANSAB
July 20, 2020
REKHA AMARLAL Vs. NIKHIL KUMAR GUPTA
January 29, 2020
RELIANCE GEN INS CO. LTD. Vs. CHANDRAKANT S/O JAYAPAL SARAPURE
September 21, 2020
RELIANCE GEN. INS. CO. LTD. Vs. SAROJAMMA
June 10, 2020
RELIANCE GENERAL INS. CO. LTD. Vs. SATHISH S/O VENKATA REDDY
January 3, 2020
RELIANCE GENERAL INSURANCE Vs. ASHA L.
October 12, 2020
RELIANCE GENERAL INSURANCE CO. LTD. Vs. ANANTHA PADMANABHA RAO
August 28, 2020
RELIANCE GENERAL INSURANCE CO. LTD. Vs. MAHANTESH
January 29, 2020
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. SAJAN K. AND ORS.
February 3, 2020
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. T. GOPAL KRISHNA
March 16, 2020
RELIANCE GENERAL INSURANCE COMPANY LIMITED REGIONAL OFFICE Vs. S. RAMYA
November 9, 2020
RELIANCE GIC LTD. Vs. DEVENDRA, S/O DEVEGOWDA
September 7, 2020
RENCY MATHEW Vs. BHARATH KUMAR
June 29, 2020
RENUKA Vs. RAJAPPA ILIGER
June 12, 2020
RENUKA Vs. LAKSHMI
October 14, 2020
RENUKA PRASAD. R Vs. STATE OF KARNATAKA
May 5, 2020
RESHMA SULTANA Vs. STA TE OF KA RNATAKA
September 24, 2020
RESHMABANU Vs. STATE OF KARNATAKA
October 6, 2020
RESHMI DEVI Vs. STATE OF KARNATAKA
August 25, 2020
RESIL CHEMICALS PRIVATE LIMITED Vs. KARNATAKA STATE POLLUTION CONTROL BOARD
June 4, 2020
RETAIL PRIVATE LIMITED Vs. UNION OF INDIA
September 7, 2020
REVAMMA Vs. STATE OF KARNATAKA
June 8, 2020
REVANASIDDA Vs. STATE
August 4, 2020
REVANNASIDDAIAH Vs. STATE OF KARNATAKA
September 15, 2020
REVANSIDDAPPA Vs. CHIEF ENGINEER
June 1, 2020
REVANSIDDAPPA BASAPPA GUNDALLI Vs. STATE OF KARNATAKA
July 24, 2020
RICHIRD Vs. STATE OF KARNATAKA
September 4, 2020
RIHAN Vs. STATE OF KARNATAKA
May 29, 2020
RIJESH RAVINDRAN Vs. UNION OF INDIA
November 24, 2020
RISHITHA S Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES, BENGALURU
September 4, 2020
RITA CHRISTOPHER Vs. STATE OF KARNATAKA
September 30, 2020
RITESH MARUTI DODAMANI Vs. STATE OF KARNATAKA
June 19, 2020
RITHVIK RAMCRISHNA HEGDE Vs. SHIVANI HEGDE
November 17, 2020
RIYA S.NAIR Vs. STATE BY LOKAYUKTHA POLICE
November 13, 2020
RIYAZ Vs. STATE OF KARNATAKA
September 18, 2020
RIZWAN PASHA @ KULLA RIZWAN Vs. STATE OF KARNATAKA
September 16, 2020
ROHIT Vs. STATE OF KARNATAKA
September 30, 2020
ROHIT KIRAN Vs. STATE OF KARNATAKA
December 3, 2020
ROHIT KISHORE Vs. CHAITRA KISHORE
June 15, 2020
ROHITH A S @ JAKI Vs. STATE OF KARNATAKA
September 14, 2020
RONAVVA Vs. STATE OF KARNATAKA
June 23, 2020
ROOPA Vs. STATE OF KARNATAKA
July 8, 2020
ROOPA Vs. H. PRASANNA
January 22, 2020
ROOPA VAJJANNAVAR (ROOPA BYADAGI) Vs. STATE OF KARNATAKA
September 9, 2020
ROOPESH SHIVANAND GOVEKAR Vs. DHANAJAYA
June 15, 2020
ROYAL ORCHID HOTELS LIMITED Vs. ROCK REALITY PRIVATE LIMITED
October 13, 2020
ROYAL PLACID RESIDENTS WELFARE ASSOCIATION Vs. COMMISSIONER, BENGALURU DEVELOPMENT AUTHORITY
January 28, 2020
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD, CHENNAI Vs. SWAMY M
September 30, 2020
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. SHILPA
August 26, 2020
RPP INFRA PROJECTS LTD ERODE Vs. MANGALORE SEZ LIMITED (MSEZL) REP
September 9, 2020
RUBIN Vs. DIVISIONAL CONTROLLER NWKRTC, BELAGAVI DIVISION
June 8, 2020
RUDRAPPA Vs. STATE OF KARNATAKA
June 30, 2020
RUDRAPPA Vs. STATE OF KARNATAKA
November 6, 2020
RUDRAPPA BHIMAPPA HUNASHYAL Vs. STATE OF KARNATAKA
July 7, 2020
RUDRAPRAKASH Vs. STATE OF KARNATAKA
April 30, 2020
RUKMINI Vs. N. C. CHANDRU
November 2, 2020
RUKMINI @ KAVERI Vs. STATE OF KARNATAKA
August 31, 2020
S .BASAVANAGOUDA Vs. STATE OF KARNATAKA
June 15, 2020
S M DHANANJAYA Vs. RANGE FOREST OFFICER FOREST MOBILE SQUAD (V) MADIKERI, KODAGU DISTRICT
September 3, 2020
S M KANNAPPA AUTOMOBILES Vs. KOLADAMATT MAHASAMSTHANA
July 29, 2020
S N RAJESH Vs. S ANANDA RAO
September 2, 2020
S NAGABHUSHAN Vs. CAN FIN HOMES LTD
June 2, 2020
S. A. RAMADAS Vs. STATE OF KARNATAKA
November 3, 2020
S. A. RAMDAS Vs. STATE OF KARNATAKA
October 15, 2020
S. BASAVANNA Vs. STATE OF KARNATAKA
March 19, 2020
S. CHIDANANDA MURTHY Vs. STATE OF KARNATAKA AND ORS.
January 16, 2020
S. DEVEERA SHETTY Vs. B. VARADARAJU
March 12, 2020
S. KANTHAMMA Vs. V. SRINIVASA GOWDA
March 6, 2020
S. KRISHNAIAH Vs. PRINCIPAL SECRETARY TO GOVERNMENT PRIMARY AND SECONDARY EDUCATION DEPARTMENT
January 14, 2020
S. M. NAVEEN KUMAR Vs. C. ANASUYA
January 3, 2020
S. MURTHY Vs. SPECIAL BOARD
July 2, 2020
S. MURTHY Vs. SPECIAL BOARD KARNATAKA LEGISLATIVE ASSEMBLY SECRETARIAT
November 4, 2020
S. NAVEEN KUMAR Vs. STATE OF KARNATAKA
November 9, 2020
S. NIJALINGE GOWDA Vs. STATE OF KARNATAKA
June 24, 2020
S. NOOR MOHAMMAD Vs. GOVERNMENT OF KARNATAKA
July 15, 2020
S. P. MUNIRAJU Vs. STATE OF KARNATAKA
November 3, 2020
S. R. SURESH Vs. RUDRAPPA KABBUR
October 23, 2020
S. R. THIPPESWAMY Vs. STATE OF KARNATAKA
February 27, 2020
S. RAGHUNATHAN Vs. UNION OF INDIA
July 3, 2020
S. RAJESH REDDY Vs. STATE
February 14, 2020
S. RAMESH Vs. STATE OF KARNATAKA
June 1, 2020
S. RATHNAKUMAR Vs. DIVISIONAL CONTROLLER, B.M.T.C., NORTH DIVISION/ZONE, BENGALURU AND ORS.
March 19, 2020
S. SHOBHA Vs. MANJUNATH PRASAD, IAS
April 16, 2020
S. SIDDAPPA Vs. STATE OF KARNATAKA
February 12, 2020
S. SOMALINGAIAH Vs. STATE OF KARNATAKA
October 13, 2020
S. SUJATA Vs. D.P. SANJAY KUMAR
March 11, 2020
S. V. SAMATA Vs. STATE OF KARNATAKA
June 8, 2020
S.A. RAMDAS Vs. STATE OF KARNATAKA
October 23, 2020
S.ARUMUGHAM Vs. GOURISH HALDAL
February 10, 2020
S.ARUNDATH Vs. KARNATAKA LOKAYUKTHA POLICE
May 27, 2020
S.B.PATIL DENTAL COLLEGE & HOSPITAL NAUBAD Vs. STATE OF KARNTAKA
September 4, 2020
S.C. BYRAHANUMAIAH Vs. KRISHNAPPA
January 7, 2020
S.C. JAYACHANDRA Vs. STATE OF KARNATAKA
May 18, 2020
S.DINESH Vs. STATE OF KARNATAKA
June 9, 2020
S.GOPAL Vs. STATE OF KARNATAKA
December 22, 2020
S.JAYARAJAN Vs. STATE
August 27, 2020
S.K. SHANKARAPPA Vs. THE PANCHAYATH DEVELOPMENT OFFICER
October 21, 2020
S.M. SANTOSH S/O MAHANTHAYYA Vs. STATE OF KARNATAKA
August 19, 2020
S.M.MARIYAPPA S/O MURIGEPPA GOWDA Vs. S.M.CHANNABASAPPA GOWDA S/O MURIGEPPA GOWDA
November 2, 2020
S.MONISHA Vs. STATE OF KARNATAKA
August 18, 2020
S.NARAYANA Vs. MANAGING DIRECTOR USHODAYA TRANSPORT
October 7, 2020
S.P.AMULYA Vs. M.GOVINDARAJU
December 10, 2020
S.P.MANI Vs. M.V.RAGHU
January 16, 2020
S.PRABHAKAR Vs. STATE OF KARNATAKA
September 7, 2020
S.PRAVESH PAI Vs. LAXMI
November 13, 2020
S.R. KRISHNA MURTHY Vs. UNION OF INDIA
June 15, 2020
S.R.LAKSHMI Vs. LAKSHMAMMA
November 25, 2020
S.R.SIDDALINGA DEVARU Vs. S.CHANDRASHEKARAIAH
March 9, 2020
S.RAMAKRISHNA Vs. S.APPAIAH
March 16, 2020
S.S. KASHI Vs. STATE OF KARNATAKA
February 25, 2020
S.S. VENKATESH BABU Vs. ANANTHAPADMANABHA NAIDU
September 7, 2020
S.S.NAGESH Vs. STATE
October 6, 2020
S.SHEKAR Vs. V.GOPALA KRISHNA
December 17, 2020
S.SRINIVASA Vs. BRUHAT BENGALURU MAHANAGARA PALIKE
October 8, 2020
S.V.S. TRADERS Vs. SHIVAPRABHU S.HIREMATH
August 13, 2020
S.VIJAYA Vs. PREM INDUSTRIES
December 23, 2020
SAANIDHYA S Vs. ZAIBA
April 24, 2020
SAANIDHYA S Vs. STATE OF KARNATAKA
April 24, 2020
SACHIN Vs. STATE
July 8, 2020
SACHIN Vs. STATE OF KARNATAKA
January 21, 2020
SACHIN Vs. STATE
June 15, 2020
SACHIN S/O MARUTI SUTAGATTI Vs. STATE OF KARNATAKA
January 21, 2020
SADANA MADEV HEGDE Vs. MAHABALESHWAR MADEV HEGDE AND ORS.
February 5, 2020
SADANAND Vs. UNIVERSITY OF AGRICULTURAL SCIENCES
August 31, 2020
SADANAND Vs. STATE OF KARNATAKA
August 3, 2020
SADANANDA NAIK Vs. STATE OF KARNATAKA
December 11, 2020
SADAQATH ALI Vs. STATE OF KARNATAKA
May 5, 2020
SADASHIVA Vs. STATE OF KARNATAKA
June 4, 2020
SADDAM Vs. STATE OF KARNATAKA
November 17, 2020
SADIK Vs. STATE BY IMANGALA POLICE STATION
September 14, 2020
SAFWAN Vs. STATE OF KARNATAKA
December 7, 2020
SAGAR Vs. STATE
November 3, 2020
SAGHEER SHARIFF Vs. STATE
May 28, 2020
SAHEB LAL Vs. STATE OF KARNATAKA
February 24, 2020
SAHIL ISMAIL Vs. STATE OF KARNATAKA
June 15, 2020
SAI SHIVA HOTEL INC. Vs. M. BHARATHI
October 12, 2020
SAI SRINIVASA PROPERTIES Vs. KRISHNAPPA
July 10, 2020
SAIYAD JAMIL Vs. HIGH COURT OF KARNATAKA
May 11, 2020
SAJEETH SHEKARA Vs. STATE OF KARNATAKA
January 7, 2020
SAJID MOHIUDDIN QUADARI Vs. STATE OF KARNATAKA
August 17, 2020
SAJIDA BI Vs. ANSAR PASHA
January 6, 2020
SAKAMMA Vs. HABIB SAB
September 3, 2020
SAKIB Vs. STATE BY KENGERI POLICE STATION
July 22, 2020
SAKKARAGOUDA ANDANAGOUDA GIRADDI AND ORS. Vs. UMESH SHEKARAPPA METI
July 3, 2020
SAKKUBAI Vs. JAGADISHCHANDRA
August 4, 2020
SAKKUBAI GARASANGI Vs. ASSISTANT COMMISSIONER
July 6, 2020
SAKSHI Vs. LAXMAN
June 25, 2020
SALEEM C T Vs. MANJUNATH B N
September 15, 2020
SALEEM S/ O ALLA BAKSH MESTRI Vs. STATE OF KARNATAKA
August 18, 2020
SALMA @ UMME SALMA C Vs. STATE OF KARNATAKA
September 3, 2020
SAMAJ PARIVARTHANA SAMUDAYA Vs. GOVERNMENT OF KARNATAKA
February 17, 2020
SAMBHRAM CHARITABLE TRUST Vs. UNION OF INDIA
February 14, 2020
SAMEEM RAZA Vs. CENTRAL BOARD OF FILM CERTIFICATION
January 3, 2020
SAMEENA YASMIN Vs. ACCOUNTANT GENERAL
September 23, 2020
SAMEER Vs. STATE OF KARNATAKA
June 17, 2020
SAMIR AHMMED Vs. STATE OF KARNATAKA
June 4, 2020
SAMMU @ BASHEER SAB Vs. STATE
April 13, 2020
SAMPANGI RAMAIAH Vs. STATE OF KARNATAKA
January 17, 2020
SAMUEL CHINNIAHN Vs. STATE OF KARNATAKA
February 10, 2020
SANCHAR TELESYSTEMS LIMITED Vs. COMMERCIAL TAX OFFICER AND ORS.
October 21, 2020
SANDEEP Vs. STATE OF KARNATAKA
July 24, 2020
SANDEEP A. Vs. STATE OF KARNATAKA
September 3, 2020
SANDEEP GURURAJ Vs. STATE OF KARNATAKA
September 25, 2020
SANDHYA RANI Vs. STATE OF KARNATAKA
December 1, 2020
SANDHYA U. PRABHU Vs. STATE OF KARNATAKA
April 21, 2020
SANDRA Vs. STATE OF KARNATAKA
December 17, 2020
SANDUR MANGANESE & IRON ORES LTD Vs. R. K. INFRA & ENGINEERING (INDIA) PVT LTD
November 5, 2020
SANGAMMA Vs. SHIVASHARANAPPA
June 19, 2020
SANGANAGOUDA Vs. STATE OF KARNATAKA
June 25, 2020
SANGAPPA Vs. STATE OF KARNATAKA
August 5, 2020
SANGAPPA Vs. STATE OF KARANTAKA
September 8, 2020
SANGAPPA CHAWAN Vs. STATE OF KARNATAKA
April 28, 2020
SANGAVVA KALADAGI AND ORS. Vs. SHANTAWWA SAJJAN AND ORS.
February 5, 2020
SANGEETHA Vs. RAKESH
March 19, 2020
SANJAY Vs. STATE OF KARNATAKA
March 5, 2020
SANJAY Vs. STATE OF KARNATAKA
June 8, 2020
SANJAY @ SANJU Vs. STATE OF KARNATAKA
August 17, 2020
SANJAY @ SANJYA SHIVAJI PATADARI Vs. STATE OF KARNATAKA
February 14, 2020
SANJAY ABHAY BALIKAI Vs. MAHADEVI W/O BABU
August 31, 2020
SANJAY GOWDA Vs. STATE OF KARNATAKA
September 21, 2020
SANJAY K Vs. STATE
June 2, 2020
SANJEET KUMAR Vs. STATE OF KARNATAKA
May 18, 2020
SANJEEV Vs. STATE OF KARNATAKA
August 7, 2020
SANJEEV KUMAR Vs. STATE OF KARNATAKA
February 24, 2020
SANJEEVAPPA YAMANURAPPA KANTI Vs. STATE OF KARNATAKA
September 4, 2020
SANJU Vs. STATE BY CIRCLE INSPECTOR OF POLICE
March 2, 2020
SANJU Vs. STATE OF KARNATAKA
September 1, 2020
SANNAMMA Vs. VASANTHA
January 2, 2020
SANTHIPRIYA MINERALS PVT. LTD. Vs. STATE OF KARNATAKA
March 19, 2020
SANTHOS RANO Vs. STATE OF KARNATAKA
June 5, 2020
SANTHOSH Vs. STATE OF KARNATAKA
February 6, 2020
SANTHOSH Vs. STATE OF KARNATAKA
February 27, 2020
SANTHOSH B C, Vs. STATE OF KARNATAKA
September 30, 2020
SANTHOSH KUMAR Vs. STATE
May 29, 2020
SANTHOSH KUMAR Vs. STATE OF KARNATAKA
December 15, 2020
SANTHOSH KUMAR M.K Vs. FEDERAL BANK LTD.
March 3, 2020
SANTHOSH KUMAR S. Vs. SHASHIKUMAR H.
February 27, 2020
SANTHOSH SAHA Vs. STATE OF KARNATAKA
June 29, 2020
SANTHOSH THAZHATHU Vs. CHIEF EXECUTIVE OFFICER
June 17, 2020
SANTHOSHA Vs. STATE OF KARNATAKA
September 18, 2020
SANTHU Vs. STATE OF KARNATAKA
December 15, 2020
SANTHU Vs. STATE OF KARNATAKA
November 17, 2020
SANTOSH Vs. STATE OF KARNATAKA
May 15, 2020
SANTOSH Vs. STATE
June 3, 2020
SANTOSH Vs. STATE OF KARNATAKA
June 12, 2020
SANTOSH Vs. STATE OF KARNATAKA
July 10, 2020
SANTOSH Vs. DIRECTOR, (A & H R)
September 14, 2020
SANTOSH @ SADA MAHADEV CHANDRAKODI Vs. STATE OF KARNATAKA
September 9, 2020
SANTOSH GAI Vs. STATE OF KARNATAKA DEPARTMENT OF HOME
June 24, 2020
SANTOSH S/O. MAHADEVI HIRAGANNAWAR Vs. STATE OF KARNATAKA
August 31, 2020
SANTOSHKUMAR Vs. STATE OF KARNATAKA
September 15, 2020
SAPNA CHOUHAN Vs. STATE
September 14, 2020
SAPTAGIRI TRADERS Vs. D. VENKATESH
February 28, 2020
SARAFARAZ HUSSAIN Vs. STATE OF KARNATAKA
November 4, 2020
SARALABAI Vs. CHARANJEET SINGH
June 1, 2020
SARASAMMA Vs. STATE OF KARNATAKA
December 10, 2020
SARASWATHI Vs. STATE OF KARNATAKA
October 7, 2020
SARASWATI Vs. STATE OF KARNATAKA
September 21, 2020
SARFARAZ Vs. STATE OF KARNATAKA
May 11, 2020
SAROJA NARASIMHAN W/O NARASIMHAN Vs. VIJAYA SHARMA W/O NAGABUSHAN SHARMA
April 13, 2020
SAROJAMMA Vs. STATE OF KARNATAKA
September 2, 2020
SAROJAMMA Vs. R.VENKATARAMANASWAMY
December 7, 2020
SARVAMANGALAMMA AND ORS. Vs. ANUSUYA BAI AND ORS.
January 7, 2020
SATARUPA BHATTACHARYYA Vs. MANAGER
September 25, 2020
SATHEESH KUMAR Vs. STATE OF KARNATAKA
September 15, 2020
SATHISH Vs. NAGARAJ ADIGA
January 23, 2020
SATHYANARAYAN H.M. Vs. CHOODAMANI
January 3, 2020
SATHYANARAYANA Vs. STATE OF KARNATAKA
June 2, 2020
SATHYARAJ Vs. STATE OF KARNATAKA
September 30, 2020
SATHYARAJU Vs. STATE
June 17, 2020
SATINDER KAUR Vs. R. SREENIVASAN
June 23, 2020
SATISH Vs. STATE OF KARNATAKA
August 26, 2020
SATISH Vs. STATE OF KARNATAKA
June 22, 2020
SATISH Vs. STATE BY RAJAGOPAL NAGAR POLICE STATION,
May 21, 2020
SATISH DANIEL Vs. PHILOMINA
January 31, 2020
SATISH.B Vs. SUPERINTENDENT ENGINEER
June 2, 2020
SATISHA V.L. Vs. STATE OF KARNATAKA
September 21, 2020
SATTEWWA Vs. TUSHAR
June 22, 2020
SATYANARAYAN Vs. GOPAL
July 13, 2020
SATYANARAYAN SATYAKONDARADDI SATYAVENKARADDI Vs. SURESH BARAMAPPA KARAGANVA @ MALLAVAGOL
September 18, 2020
SATYAPPA Vs. STATE OF KARNATAKA
August 31, 2020
SATYAVAN VENKATRAMAN NAIK Vs. STATE OF KARNATAKA
August 13, 2020
SATYAVATHI DEVI VELIDANDA Vs. SRINIVAS VELIDANDA
November 2, 2020
SAVAKKA Vs. STATE OF KARNATAKA
September 3, 2020
SAVINAY SHREYASKAR Vs. STATE OF KARNATAKA AND ORS.
November 4, 2020
SAVITA Vs. STATE OF KARNATAKA
September 4, 2020
SAVITHA B.E. Vs. KARNATAKA POWER CORPORATION LIMITED
February 11, 2020
SAVITHA SEETHARAM Vs. RAJIV VIJAYASARATHY RATHNAM
September 11, 2020
SAVITHRAMMA Vs. STATE OF KARNATAKA
October 5, 2020
SAVITHRAMMA Vs. NAGARATHNA
July 3, 2020
SAVITHRAMMA R. Vs. RAMAKRISHNAPPA
February 18, 2020
SAVITRI Vs. STATE OF KARNATAKA
December 4, 2020
SAYAWWA W/O MURIGEPPA MARANUR Vs. KUMARI SHRIDEVI D/O SHIVAPPA MARANUR
August 19, 2020
SAYED INAYATHULLA Vs. MAHANTESH P. OLEKAR
January 3, 2020
SAYED SAMEER Vs. STATE OF KARNATAKA
May 5, 2020
SAYEED MAJID AHAMED S/O SAYEED ISMAIL Vs. STATE OF KARNATAKA
October 5, 2020
SAYEEDA FALAKNAAZ Vs. STATE OF KARNATAKA
January 14, 2020
SAYYAD SIDDIKHA BEGUM Vs. SAYYAD SHAH MURTUZA HUSSENI -UL-KHADRI
September 24, 2020
SECRETARY KARNATAKA BOARD OF WAKFS Vs. SAYYED GOUSPEER
February 28, 2020
SECRETARY TO GOVT. DEPARTMENT OF FINANCE Vs. K.S. ARCANUT STORES
August 5, 2020
SECRETARY TO GOVT. EDUCATION DEPT. Vs. IRAYYA VASTRAD
August 6, 2020
SECURITIES EXCHANGE BOARD OF INDIA Vs. FRANKLIN TEMPLETON TRUSTEES SERVICES PVT. LTD.
October 24, 2020
SEETHA S. SHETTY Vs. B. VIJAYADAS ADYANTHAYA
January 29, 2020
SEETHARAMA GOWDA A. Vs. ISUBU
August 12, 2020
SEGAJI BHIMARAYA @ BHIMASHANKAR Vs. STATE OF KARNATAKA
August 12, 2020
SELVINA KOM PETER BYARKO Vs. GANESH P.
September 18, 2020
SELVINA KOM PETER BYARKO Vs. GANESH P.
August 18, 2020
SESA GOA LIMITED Vs. NEW MANGALORE PORT TRUST
December 4, 2020
SEVEN STAR GROUP Vs. STATE OF KARNATAKA
July 24, 2020
SEVEN STAR GROUP AND ORS. Vs. THE SENIOR ENVIRONMENT OFFICER KARNATAKA STATE POLLUTION CONTROL BOARD AND ORS.
August 31, 2020
SGT V.K. SHARMA Vs. UNION OF INDIA
June 26, 2020
SHABANA M RON Vs. STATE OF KARNATAKA
April 28, 2020
SHABANA SALAHUDHEEN Vs. UNION OF INDIA
February 14, 2020
SHABARISH Vs. STATE
June 11, 2020
SHABEENA BANU Vs. SHRIRAM GENERAL, INSURANCE CO. LTD.
February 18, 2020
SHABIRABI Vs. SHARAPUNABI
July 1, 2020
SHABRA VISHWARADHYA SHIVACHARYA MAHA SWAMIGALU Vs. STATE OF KARNATAKA
June 11, 2020
SHABUDDIN Vs. STATE
August 24, 2020
SHAFIULLA @ BREAD BHATTI SHAFIULLA Vs. STATE OF KARNATAKA
August 6, 2020
SHAH SAJID MOHIUDDIN QUADARI Vs. STATE OF KARNATAKA
August 17, 2020
SHAIK ALTHAF Vs. STATE OF KARNATAKA
June 2, 2020
SHAIK HABEED Vs. STATE OF KARNATAKA
September 15, 2020
SHAIKH DAVUL Vs. STATE
July 29, 2020
SHAIKH NIZAMUDDIN MOHD KASIM Vs. STATE
May 29, 2020
SHAILAJA MADATHIL VALAPPIL Vs. STATE LEVEL AUTHORIZATION COMMITTEE
July 10, 2020
SHAILENDRA K JAIN Vs. STATE OF KARNATAKA
January 27, 2020
SHAKEEL AHMED KHAN Vs. VINOD KUMAR
February 27, 2020
SHAKEELA Vs. BAPUGOUDA
June 9, 2020
SHAKINABEE Vs. BRANCH MANAGER
July 23, 2020
SHAKSHI GENERIWAL Vs. T.K. ANILKUMAR
September 7, 2020
SHAKUNTALA AND ORS. Vs. SHIVANAGOUDA AND ORS.
January 27, 2020
SHAMARAV Vs. YASHWANT
August 19, 2020
SHAMARAV YALLAPPA KAMBLE Vs. YASHWANT KAREPPA KOLI
August 19, 2020
SHAMBANNA RACHAPPA KOLLAVAR Vs. CHAND-RAPPA HANUMANTAPPA YATTINAMANI
January 24, 2020
SHAMBHUDEVI Vs. VIJAYA
September 1, 2020
SHAMBU MANDAL Vs. STATE BY BENGALURU
July 28, 2020
SHAMBULINGAIAH Vs. STATE OF KARNATAKA
July 15, 2020
SHAMSHEER KHAN Vs. STATE
July 14, 2020
SHANKAR N. Vs. CHANDRIKA
September 24, 2020
SHANKAR RAMAPPA DESAI Vs. STATE OF KARNATAKA
July 2, 2020
SHANKAR SHEKAR Vs. STATE OF KARNATAKA
June 17, 2020
SHANKARAGOUDA Vs. DEPUTY COMMISSIONER
June 11, 2020
SHANKARAGOUDA Vs. ARUNKUMAR
December 7, 2020
SHANKARAPPA Vs. STATE OF KARNATAKA
June 2, 2020
SHANKARAPPA Vs. STATE OF KARNATAKA
June 9, 2020
SHANKARAPPA RACHAPPA KAJAGAR @ BALIGAR Vs. STATE OF KARNATAKA
June 10, 2020
SHANKARAPPA RUDRAPPA BADIGER Vs. STATE OF KARNATAKA
October 23, 2020
SHANKARGOUDA Vs. STATE OF KARNATAKA
September 8, 2020
SHANKARGOUDA AND ORS. Vs. K. TAYIKUMARI
February 18, 2020
SHANKERALINGA Vs. STATE OF KARNATAKA
August 14, 2020
SHANKRAPPA S/O FAKKIRAPPA MENSINKAI Vs. STATE OF KARNATAKA
August 31, 2020
SHANKREMMA SANGAPPA AND ORS. Vs. AGRICULTURE OFFICER, AGRICULTURE TRAINING (TRAINING) CENTRE, GULBARGA AND ORS.
March 6, 2020
SHANMUKAPPA Vs. UMMAKK AND ORS.
February 13, 2020
SHANTA SADANI Vs. GENERAL MANAGER
July 1, 2020
SHANTADURGA TRANSPORT COMPANY PVT LTD Vs. CENTRAL BUREAU OF INVESTIGATION ANTI-CORRUPTION BRANCH
October 16, 2020
SHANTAGOUDA Vs. SABANNA PADIYAPPA BADAGANDI
August 28, 2020
SHANTAKUMAR S/O BASAVARAJ CHALGERI Vs. STATE OF KARNATAKA
September 4, 2020
SHANTAPPA KUDALAGI Vs. STATE OF KARNATAKA
April 30, 2020
SHANTAVVA Vs. STATE OF KARNATAKA
August 7, 2020
SHANTAVVA Vs. STATE OF KARNATAKA
August 12, 2020
SHANTH KUMAR Vs. STATE OF KARNATAKA
June 1, 2020
SHANTHAKUMAR Vs. STATE OF KARNATAKA
August 4, 2020
SHANTHAMMA Vs. SUNANDA REDDY, MAJOR MARUTHI VIDYA MANDIR
November 5, 2020
SHANTHAMMA Vs. NANJUNDA REDDY
September 23, 2020
SHANTHAMMA Vs. B. S. GURURAJ
October 16, 2020
SHANTHAMMA C. Vs. BANGALORE DEVELOPMENT AUTHORITY
November 6, 2020
SHANTHAMURTHY Vs. STATE OF KARNATAKA
June 15, 2020
SHANTHAPPA Vs. STATE OF KARNATAKA
April 28, 2020
SHANTHI Vs. STATE OF KARNATAKA
May 26, 2020
SHANTINATH Vs. YALLAVVA
November 11, 2020
SHANTKUMAR Vs. STATE OF KARNATAKA
July 30, 2020
SHARADA Vs. MALLESH
August 19, 2020
SHARADA Vs. D.SELVAM
February 20, 2020
SHARADA Vs. SHIVANAND M.GOUDA
September 30, 2020
SHARADABAI Vs. STATE OF KARNATAKA
July 9, 2020
SHARADAMMA Vs. G.SUDHA YANE LAKSHMI
August 6, 2020
SHARANA Vs. STATE OF KARNATAKA
July 23, 2020
SHARANABASAPPA Vs. MADHUKAR RAO
August 19, 2020
SHARANABASAVA @ SHARANU Vs. STATE OF KARNATAKA
August 12, 2020
SHARANAPPA Vs. S. S. JYOTIPRAKASH JYOTI TRANSPORT COMPANY, SHIVAMOGA
July 13, 2020
SHARANAPPA Vs. STATE OF KARNATAKA
August 24, 2020
SHARANAPPA Vs. STATE OF KARNATAKA
December 8, 2020
SHARANAPPA Vs. STATE OF KARNATAKA
February 13, 2020
SHARANAPPA ALIAS SHARANABASAVARAJ Vs. STATE OF KARNATAKA
September 2, 2020
SHARANAPPA REDDY LAKHNAPUR Vs. PRINCIPAL SECRETARY
June 4, 2020
SHARANAYYA Vs. SHEKHARAYYA
June 17, 2020
SHARANBASAPPA Vs. STATE THROUGH ASHOK NAGAR P.S
May 26, 2020
SHARANGOUDA S/O RAMANGOUDA POLICEPATIL Vs. STATE
January 8, 2020
SHARATHKUMAR Vs. STATE OF KARNATAKA
May 28, 2020
SHARAVANA Vs. STATE OF KARNATAKA
January 2, 2020
SHARIEF Vs. STATE OF KARNATAKA
January 16, 2020
SHARIFSAB Vs. STATE OF KARANTAKA
July 8, 2020
SHARMILA KUMARASWAMY Vs. N. R. GOPALAKRISHNA
September 15, 2020
SHARNAPPA Vs. C. YALLAPPA
January 30, 2020
SHARUKH KHAN Vs. STATE BY KUNIGAL POLICE STATION
September 25, 2020
SHASHI KIRAN RAO Vs. STATE
October 16, 2020
SHASHI KUMAR SHIVANNA Vs. GOVERNMENT OF KARNATAKA
July 22, 2020
SHASHIDHAR CHANNAPPA KAGAWAD Vs. THE STATE OF KARNATAKA AND ORS.
January 28, 2020
SHASHIDHAR CHANNMALLAPPA AGASAR Vs. PUNDALIK
March 5, 2020
SHASHIDHARA T. D. Vs. G. VISHWANATHA MAJOR, TAHASILDAR MADHUGIRI TALUK
November 3, 2020
SHASHIKALA Vs. SHIVAKUMAR G R
December 14, 2020
SHASHIKALA Vs. NYATHAPPA
September 22, 2020
SHASHIKANT @ PINTU Vs. STATE OF KARNATAKA
August 6, 2020
SHASHIKUMAR H. Vs. STATE OF KARNATAKA KYATHASANDRA POLICE STATION
November 3, 2020
SHASHIKUMAR H. Vs. STATE OF KARNATAKA
November 10, 2020
SHASHIKUMAR L. JINGADE Vs. B.N.VINAY
September 18, 2020
SHASHIKUMAR.B. Vs. STATE OF KARNATAKA
October 21, 2020
SHASHIREKHA Vs. STATE OF KARNATAKA
September 9, 2020
SHASIKALA Vs. MOHAMMED ARIF
February 20, 2020
SHEELA RANI Vs. RAGHAVENDRA RAJGOPAL
September 7, 2020
SHEETAL NAIK Vs. CHANDRA PRABHA
September 25, 2020
SHEGEDAR PRAVEEN K. Vs. MAHESHWARI S.HIREMATH
July 20, 2020
SHEIK SYED ALI S/O. LATE SYED MOHAMMAD Vs. STATE OF KARNATAKA
June 5, 2020
SHEKAPPA Vs. STATE OF KARNATAKA
July 17, 2020
SHEKAR Vs. STATE OF KARNATAKA
June 15, 2020
SHEKASAB Vs. P. D. PRABHU
July 27, 2020
SHENAZ BILAL Vs. REGIONAL COMMISSIONER BENGALURU DIVISION
July 24, 2020
SHERLY JEEVAN Vs. R.K.S.INFRA TECH PVT. LTD.
September 29, 2020
SHESHA Vs. STATE OF KARNATAKA
July 16, 2020
SHESHAGIRI Vs. STATE OF KARNATAKA
July 8, 2020
SHESHAPPA @ SHASHIDHAR Vs. DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD
June 15, 2020
SHETRON LIMITED Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 12(3)
October 15, 2020
SHIFA COLLEGE OF PHARMACY ANDERSONPET Vs. PHARMACY COUNCIL OF INDIA
November 19, 2020
SHILPA Vs. STATE OF KARNATAKA
September 9, 2020
SHILU Vs. HANAMANT
June 29, 2020
SHIREESHA Vs. CHIEF REGIONAL MANAGER, HUBALI
June 22, 2020
SHIVA Vs. STATE OF KARNATAKA
June 8, 2020
SHIVA @ SHIVALINGAPPA Vs. VINAYAKA
July 14, 2020
SHIVAJI Vs. STATE
March 3, 2020
SHIVAJI Vs. BELAGAVI DISTRICT WHOLESALE VEGETABLEL G S P CO-OP SOCIETY
September 3, 2020
SHIVAJI Vs. DIVISIONAL CONTROLLER
January 13, 2020
SHIVAJI @ RAMU Vs. STATE OF KARNATAKA
August 17, 2020
SHIVAJI @ SHIVAPPA Vs. THE STATE OF KARNATAKA
March 5, 2020
SHIVAJI RAMAPPA PAMMAR Vs. STATE OF KARNATAKA
August 11, 2020
SHIVAJIRAO Vs. HARISHCHANDRA DAWALAL KHOT
June 1, 2020
SHIVAKUMAR S/O GURUDEVAYYA HIREMATH Vs. STATE OF KARNATAKA
September 7, 2020
SHIVAKUMAR Vs. STATE OF KARNATAKA
August 26, 2020
SHIVAKUMAR Vs. K. S. ASHWATH
September 3, 2020
SHIVAKUMAR Vs. STATE
March 28, 2020
SHIVAKUMAR Vs. STATE BY ANUGONDANAHALLI
March 23, 2020
SHIVAKUMAR Vs. STATE BY COMMERCIAL STREET POLICE STATION
November 17, 2020
SHIVAKUMAR ALIAS SHIVA ALIAS GENASU Vs. STATE OF KARNATAKA
June 2, 2020
SHIVAKUMAR DODDABASAPPA BAKKANNAVAR AND ORS. Vs. CHAMPA SHASHIDAR KAMMAR AND ORS.
February 20, 2020
SHIVALEELA BELLAD W/O MALLIKARJUN Vs. MALLIKARJUN BELLAD S/O C S BELLAD
July 13, 2020
SHIVALINGA Vs. SIDDAIAH
February 25, 2020
SHIVALINGAIAH Vs. RAMACHANDRA @ CHANDRA
November 5, 2020
SHIVALINGAPPA Vs. STATE OF KARNATAKA
October 22, 2020
SHIVAMMA Vs. SANGAPPA ANGADI
June 18, 2020
SHIVAMMA Vs. SPECIAL LAND ACQUISITION OFFICER
January 16, 2020
SHIVAMMA W/O MANJUNATH Vs. STATE OF KARNATAKA
March 12, 2020
SHIVAMOGGA CO-OPERATIVE MILK UNION LIMITED Vs. CHANNAKESHAVAMURTHY AND ORS.
February 4, 2020
SHIVAMURTTAYYA CHIKKAMATH Vs. STATE OF KARNATAKA
February 10, 2020
SHIVANAGOUDA Vs. PRESIDENT
June 15, 2020
SHIVANAGOUDA Vs. STATE OF KARNATAKA
July 15, 2020
SHIVANAGOUDA VENKANGOUDA PATIL Vs. MITRAGOUDA BHIMANAGOUDA PATIL AND ORS.
February 19, 2020
SHIVANAND Vs. SAVITA
April 24, 2020
SHIVANAND Vs. STATE OF KARNATAKA
February 12, 2020
SHIVANAND Vs. STATE OF KARNATAKA
September 9, 2020
SHIVANAND Vs. STATE OF KARNATAKA
September 21, 2020
SHIVANAND Vs. STATE OF KARNATAKA
August 11, 2020
SHIVANAND Vs. STATE OF KARNATAKA
July 13, 2020
SHIVANAND Vs. STATE OF KARNATAKA
September 7, 2020
SHIVANAND NINGAPPA KARAVINAKOPP Vs. STATE OF KARNATAKA
October 12, 2020
SHIVANAND S. GOUDA Vs. STATE OF KARNATAKA
August 20, 2020
SHIVANAND S/O GURUBASU BELLUR Vs. STATE OF KARNATAKA
September 29, 2020
SHIVANAND TALAWAR Vs. STATE OF KARNATAKA
September 18, 2020
SHIVANAND V.MAGADUM Vs. STATE OF KARNATAKA
August 13, 2020
SHIVANANDA BANKOLLI S/O RUDRAPPA Vs. STATE
February 24, 2020
SHIVANAVVA Vs. MALLAPPA
September 4, 2020
SHIVANNA Vs. BHARATH M.M.
January 22, 2020
SHIVANNA @ SHIVA Vs. STATE OF KARNATAKA
March 16, 2020
SHIVAPPA Vs. THE STATE OF KARNATAKA
March 12, 2020
SHIVAPPA Vs. STATE OF KARNATAKA
July 6, 2020
SHIVAPPA Vs. STATE OF KARNATAKA
July 2, 2020
SHIVAPPA Vs. STATE OF KARNATAKA
July 9, 2020
SHIVAPPA @ SHIV ANANDAPPA Vs. STATE OF KARNATAKA
August 26, 2020
SHIVAPPA, S/O HANUMAPPA BEVINAGIDAD Vs. SHANKARAGOUDA
August 19, 2020
SHIVAPRASAD Vs. STATE OF KARNATAKA
August 4, 2020
SHIVARAJ Vs. STATE OF KARNATAKA
October 14, 2020
SHIVARAJ URS Vs. UNION OF INDIA
May 28, 2020
SHIVARAJ URS Vs. UNION OF INDIA
July 9, 2020
SHIVARAM Vs. C.L.CHAYAKUMAR
June 19, 2020
SHIVARAMAIAH Vs. STATE OF KARNATAKA
January 8, 2020
SHIVARUDRA B. Vs. STATE OF KARNATAKA
January 2, 2020
SHIVARUDRAIAH AND ORS. Vs. STATE OF KARNATAKA
January 13, 2020
SHIVASHANKAR Vs. M KRISHNAPPA
August 6, 2020
SHIVASHANKAR Vs. SMT.CHAMPA
February 20, 2020
SHIVASHANKAR ALLAPPA MUKARI Vs. HANAMANT NINGAPPA SEEMYAGOL
November 5, 2020
SHIVASHARANAPPA Vs. MAHANTAPPA AND ORS.
December 23, 2020
SHOBHA Vs. SHIVABASAPPA
January 13, 2020
SHOBHA Vs. H.G. CHETHANA
January 23, 2020
SHOBHA H. HEGADE Vs. STATE OF KARNATAKA
January 28, 2020
SHOBHA KARANDLAJE Vs. POPULAR FRONT OF INDIA
October 1, 2020
SHOBHA RANI Vs. STATE OF KARNATAKA
February 6, 2020
SHOBHA SANIL Vs. PUSHPARAJ JAIN
August 28, 2020
SHOYEB KHAN Vs. STATE
April 9, 2020
SHREE LAXMI VENKATAGIRI INDUSTRIES Vs. AUTHORISED OFFICER SYNDICATE BANK
June 16, 2020
SHREE MALLIKARJUN SHIPPING PVT LTD KALPANA SAIL JT MANAGING DIRECTOR, KARWAR Vs. CENTRAL BUREAU OF INVESTIGATION ANTI CORRUPTION BRANCH, BENGALURU
October 16, 2020
SHREE SAMSTHANA MAHABALESHWARA DEVA GOKARNA Vs. U. F. M ANANTHRAJ
August 24, 2020
SHREYAS D.S. Vs. STATE OF KARNATAKA
September 18, 2020
SHRI RAMESH KUMAR K. Vs. STATE OF KARNATAKA
August 13, 2020
SHRI. SUDHIR ANGUR Vs. STATE OF KARNATAKA
November 12, 2020
SHRIDHAR S/O MURIGEPPA DOULORE Vs. STATE OF KARNATAKA
September 4, 2020
SHRIKAN Vs. STATE OF KARNATAKA
August 12, 2020
SHRIKANT Vs. SHIGGAONMATH
October 19, 2020
SHRIPATHI S/O PURUSHOTHAMA Vs. STATE
May 26, 2020
SHRIRAM GEN INS. CO. LTD. Vs. MARIYAPPA, S/O HANUMAPPA
September 28, 2020
SHRIRAM GEN. INS. CO. LTD. Vs. NAGARATNA
September 29, 2020
SHRIRAM GENERAL INS CO. LTD. Vs. PAVITHRA,
June 22, 2020
SHRIRAM GENERAL INS. CO. LTD. Vs. BABI
August 28, 2020
SHRIRAM GENERAL INSURANCE CO, LTD., Vs. DURGAMMA
July 21, 2020
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. M.J.JAMES
September 21, 2020
SHRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. K HANUMANTHA REDDY
October 6, 2020
SHRIRAM TRANSPORT FINANCE CO. LTD. Vs. ASAMABI SHABHAN
September 9, 2020
SHRIRAM TRANSPORT FINANCE COMPANY LIMITED Vs. IRASHADAAHMADA
October 6, 2020
SHRIRAM TRANSPORT FINANCE COMPANY LTD Vs. V.KHADER BASHA
December 8, 2020
SHRIRAM TRANSPORT FINANCE COMPANY LTD Vs. ESHWARAPPA NAIKER
December 8, 2020
SHRISHAIL GIRIMALLAPPA MAROL Vs. THE GENERAL MANAGER
March 16, 2020
SHRISHAILAPPA Vs. STATE OF KARNATAKA
June 5, 2020
SHRUTHI B Vs. STATE OF KARNATAKA
October 15, 2020
SHRUTI GULLA Vs. MINISTRY OF EDUCATION
November 6, 2020
SHUAIB KHAN Vs. STATE
June 18, 2020
SHUCHI MISHRA Vs. JOINT SECRETARY, DEPARTMENT OF SCHOOL EDUCATION AND LITERACY
October 6, 2020
SHWETHA Vs. STATE
March 5, 2020
SHYAMALA SHETTY Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY
January 7, 2020
SHYLAJA R. HEGDE Vs. STATE OF KARNATAKA
October 21, 2020
SIDDAGANGAIAH Vs. STATE OF KARNATAKA
April 21, 2020
SIDDALING Vs. STATE
January 30, 2020
SIDDALINGAIAH Vs. STATE OF KARNATAKA
July 13, 2020
SIDDALINGAPPA Vs. DEVAPPA KUMATADA
July 14, 2020
SIDDALINGAPPA Vs. STATE OF KARNATAKA
February 20, 2020
SIDDALINGAYYA Vs. PREMAVVA
June 9, 2020
SIDDALINGAYYA HIREMATH Vs. ANIL KUMAR T.K. AND ORS.
January 8, 2020
SIDDAMMA Vs. NAYEEM BASHA
June 22, 2020
SIDDAMMA Vs. BHAGYASREE BASAVARAJA PATIL
January 27, 2020
SIDDAMMA Vs. HONNURAPPA
April 16, 2020
SIDDANNA Vs. STATE
December 14, 2020
SIDDAPPA Vs. STATE OF KARNATAKA
August 10, 2020
SIDDAPPA AMARAPPA SINDANUR Vs. STATE OF KARNATAKA
September 3, 2020
SIDDAPPA AND ORS. Vs. BASALINGAPPA AND ORS.
February 14, 2020
SIDDAPPA APPASAHEB SARAWARI Vs. STATE OF KARNATAKA
June 12, 2020
SIDDAPPA H. KALLER Vs. STATE OF KARNATAKA
March 13, 2020
SIDDAPPA KEDARI AWANE Vs. BALARAM BASAWANI PATIL R/O JAYBHAVANI NAGAR
July 15, 2020
SIDDAPPA SABANNA MEDAR Vs. STATE OF KARNATAKA
February 12, 2020
SIDDARAJU N Vs. MADHUSUDHAN G.S
June 16, 2020
SIDDARAMAYYA Vs. STATE OF KARNATAKA
August 26, 2020
SIDDARTH SOMANI Vs. STATE
December 10, 2020
SIDDEGOWDA Vs. STATE OF KARNATAKA
June 23, 2020
SIDDEGOWDA C S/O CHIKKAMAYIGOWDA Vs. STATE OF KARNATAKA
September 1, 2020
SIDDESH B.T. UMESH Vs. BRUHAT BENGALURU MAHANAGARA PALIKE
September 4, 2020
SIDDHARTH SURESH POOJARI Vs. STATE OF KARNATAKA
August 27, 2020
SIDDHARTHA INSTITUTE OF TECHNOLOGY Vs. G. APARNA AND ORS.
March 19, 2020
SIDRAM SAIBANNA MATAKIKAR Vs. STATE THROUGH GRAMEEN P.S.
February 10, 2020
SIKANDAR MAKTUMSAB SHIRAKOL Vs. STATE OF KARNATAKA
August 28, 2020
SIMON D SOUZA Vs. K. RAVINDRANATH BAJPE
September 21, 2020
SINDHU Vs. BASAVA KUMAR M
September 7, 2020
SINDHULAKSHMI KURUP Vs. MANJUNATHA
May 8, 2020
SINGE GOWDA Vs. STATE OF KARNATAKA
October 8, 2020
SINGEGOWDA P.K Vs. NINGEGOWDA
July 10, 2020
SINGH MEHANDI INDUSTRIES AN INDIAN PARTNERSHIP FIRM G G F F S F , BENGALURU Vs. STATE OF KARNATAKA
September 22, 2020
SIPANI ENERGY LTD Vs. COMMISSIONER, BRUHAT BANGALORE MAHANAGARA PALIKE
February 12, 2020
SIRAJ AHMED Vs. STATE OF KARNATAKA
September 16, 2020
SIRAJUDDIN @ SIRAJ Vs. STATE
April 21, 2020
SKYLARK MANSIONS PVT LTD Vs. SKYLARK ITHACA BUYERS
March 24, 2020
SMT K.M.LEELAVATHI Vs. K.M.SONIA MADAIAH
June 23, 2020
SMT SUSHILAVVA KOM Vs. MALLAPPA MAHADEVAPPA TOLALI
June 19, 2020
SMT. BHUVANESHWARI V.PURANIK Vs. STATE OF KARNATAKA
December 15, 2020
SMT. D.VASANTHA Vs. STATE OF KARNATAKA
February 5, 2020
SMT. H.P.SHOBHA Vs. SRI. K.G.HANUMANTHA RAJU
October 22, 2020
SMT. JYOTHI Vs. DR. A. SHANTHAMURTHY
October 23, 2020
SMT. KETHAKI Vs. SMT. KAMALAMMA
September 24, 2020
SMT. MULE RAMANAMMA Vs. THE COMMISSIONER
November 13, 2020
SMT. NINGAMMA Vs. STATE OF KARNATAKA
May 27, 2020
SMT. SHAILAJA MADATHIL VALAPPIL Vs. STATE LEVEL AUTHORIZATION COMMITTEE FOR TRANSPLANTATION OF HUMAN ORGANS
July 10, 2020
SMT. SHIVARATHNAMMA Vs. S. NAZIR AHAMED
September 15, 2020
SMT. SUSHMA RANI Vs. H.N. NAGARAJA RAO
October 1, 2020
SMT. UJWALA PRASAD Vs. NEW INDIA ASSURANCE COMPANY LTD
October 1, 2020
SMT. VIJAYALAXMI SHETTY Vs. MR. KOCHU SHETTY
November 11, 2020
SMT.LAKSHMAMMA Vs. PHOENIX ARC PVT. LTD.
August 3, 2020
SMT.POOJA HANUMANTHAPPA Vs. SRI.TRISHUL RAMESH DEVANGA
March 12, 2020
SMT.SULAKSHA M. PEDNEKAR Vs. STATE
December 4, 2020
SOHEL Vs. STATE OF KARNATAKA
February 12, 2020
SOMA @ SOMASHEKAR Vs. STATE OF KARNATAKA
May 19, 2020
SOMALINGA Vs. STATE OF KARNATAKA
July 3, 2020
SOMASHEKARA REDDY Vs. G.S.GEETHA
February 7, 2020
SOMASHEKHAR Vs. H S KRISHNA
September 4, 2020
SONALI Vs. STATE OF KARNATAKA
August 10, 2020
SOUNDARYA GAYATRI PINAGAPANY Vs. UNION OF INDIA
June 9, 2020
SOWBHAGYA Vs. DEPUTY DIRECTOR DIRECTORATE OF ENFORCEMENT
December 17, 2020
SOWBHAGYAMMA Vs. DIVYA SHREE
July 22, 2020
SOWMYA R.REDDY Vs. STATE OF KARNATAKA
February 13, 2020
SPECIAL LAND Vs. SUBHASCHANDRA
June 25, 2020
SPECIAL LAND Vs. KARIBASAPPA
June 17, 2020
SPECIAL LAND ACQUISITION OFFICER Vs. BYAMMA
July 7, 2020
SPECIAL LAND ACQUISITION OFFICER Vs. S.KUMARASWAMY
January 20, 2020
SPECIAL LAND ACQUISITION OFFICER UPPER KRISHNA PROJECT Vs. KARIBASAPPA
June 17, 2020
SPECTRUM CONSULTANTS INDIA PRIVATE LIMITED Vs. PRIDHVI ASSET RECONSTRUCTION AND SECURITISATION COMPANY LIMITED
March 24, 2020
SREENIVASA CLAYS Vs. UNION OF INDIA
June 10, 2020
SREI INFRASTRUCTURE FINANCE LIMITED Vs. BENGALURU DEVELOPMENT AUTHORITY
January 2, 2020
SRI ANANDA C. Vs. THE STATE OF KARNATAKA
November 25, 2020
SRI ASHOKA.S Vs. THE STATE OF KARNATAKA
December 11, 2020
SRI DEVARAJ S/O MUNISWAMY Vs. HONBLE REGISTRAR, CITY CIVIL COURT
September 15, 2020
SRI DINAKAR Vs. STATE OF KARNATAKA
June 19, 2020
SRI GIRISH N Vs. SHRIRAM TRANSPORT
June 18, 2020
SRI ISHWARA BHAT Vs. SMT PADMAVATHI
March 11, 2020
SRI K.C. KONDAIAH Vs. STATE OF KARNATAKA
November 13, 2020
SRI KRISHNA Vs. BENGALURU METROPOLITAN TRANSPORT CORPORATION
January 24, 2020
SRI M. KRISHNAPPA Vs. MAHESH V. S
June 29, 2020
SRI M.SHIVARAJU S/O N.MAHADEVAPPA Vs. STATE OF KARNATAKA
December 4, 2020
SRI NAVEEN. G Vs. STATE OF KARNATAKA
June 15, 2020
SRI NEMICHAND Vs. CHIEF EXECUTIVE
June 18, 2020
SRI PRAVEEN S/O: GANAPAT JEDHE Vs. SMT. SUJATA @ PRANALI W/O: PRAVEEN JEDHE
March 18, 2020
SRI SATYANARAYANA EDUCATION SOCIETY Vs. PRAMEELA ANANDARAJ AND ORS.
January 13, 2020
SRI SIDDARAJU Vs. STATE OF KARNATAKA
December 1, 2020
SRI SV VASUDEVA GUPTA Vs. MANAGER, PAVAGADA SOUHARDA CREDIT CO-OPERATIVE SOCIETY LTD.
November 5, 2020
SRI VENKATESHWARA EDUCATION TRUST (REGD)SY.NO.67/2 Vs. SRI VENKATESHWARA EDUCATION TRUST (REGD) NO.98
November 20, 2020
SRI. B.N. ANJAN KUMAR Vs. NAGARAJ N.S.
February 11, 2020
SRI. B.SHANKARANARAYANA BHAT Vs. SRI. B.SUBRAMANYA BHAT
July 23, 2020
SRI. CHANNAKESHWAVASWAMY TEMPLE Vs. SRI. T.S. SHYAMANNA
May 20, 2020
SRI. K. SUBRAMANI @ MANI Vs. STATE OF KARNATAKA
September 4, 2020
SRI. KUMARASWAMY @ B. KUMAR Vs. VEERAPPA
December 10, 2020
SRI. MARAPPA Vs. STATE OF KARNATAKA
May 27, 2020
SRI. NISHANTH D. SHEKAR Vs. SRI. M.C.DAYASHEKAR
January 14, 2020
SRI. R.VENKATACHALAPATHY Vs. SMT. R.SREERANGAMMA
January 30, 2020
SRI. S. MURTHY Vs. SPECIAL BOARD KARNATAKA LEGISLATIVE ASSEMBLY
July 2, 2020
SRI. SHEKHAPPA Vs. STATE OF KARNATAKA
July 27, 2020
SRI. SHIHABUDDIN THADATHALLI Vs. INTELLIGENCE OFFICER DIRECTORATE OF REVENUE INTELLIGENCE
April 24, 2020
SRI.M.C.SUBRAMANIAM REDDY Vs. KARNATAKA RURAL INFRASTRUCTURE DEVELOPMENT LTD.
June 29, 2020
SRICHAND Vs. SEKHAR R.KUNDAGOL
November 23, 2020
SRIDHAR G.A Vs. SHIVAKUMAR
June 2, 2020
SRIDHARAPPA Vs. STATE BY BANNERGHATTA POLICE
March 3, 2020
SRIHARI Vs. STATE
October 20, 2020
SRIKANTH Vs. STATE OF KARNATAKA
July 8, 2020
SRINAGARA CREDIT CO-OPERATIVE SOCIETY LTD Vs. STATE OF KARNATAKA
June 15, 2020
SRINATH Vs. STATE OF KARNATAKA
November 5, 2020
SRINIDHI S. RAMASWAMY Vs. LAKSHMI
June 16, 2020
SRINIVAS Vs. STATE OF KARNATAKA
September 30, 2020
SRINIVAS Vs. STATE OF KARNATAKA
September 29, 2020
SRINIVAS D. SHIGGAVI Vs. SMT. SHWETA
March 5, 2020
SRINIVAS G PATEL Vs. STATE OF KARNATAKA
April 16, 2020
SRINIVAS K. Vs. VIRESH
January 30, 2020
SRINIVAS P.N. Vs. STATE OF KARNATAKA
January 16, 2020
SRINIVASA Vs. DEPUTY COMMISSIONER
August 25, 2020
SRINIVASA Vs. STATE
June 12, 2020
SRINIVASA Vs. STATE OF KARNATAKA
October 22, 2020
SRINIVASA Vs. DEPUTY COMMISSIONER
July 24, 2020
SRINIVASA DEVADIGA Vs. DEVAKI AND ORS.
January 16, 2020
SRINIVASA G. SHETTY Vs. A.N. MANJUNATH
October 1, 2020
SRINIVASAN CHANDIRA KUMAR Vs. ADDITIONAL COMMISSIONER OF INCOME-TAX
October 1, 2020
SRIT INDIA PRIVATE LIMITED Vs. WHALE CLOUD TECHNOLOGY INDIA PRIVATE LIMITED
June 3, 2020
SSJV PROJECTS PVT. LTD Vs. CANARA BANK
November 18, 2020
STATE Vs. SAFVAN HUSSAIN
February 28, 2020
STATE Vs. TULASI
January 10, 2020
STATE Vs. PARVATHI KOLLUR
December 17, 2020
STATE Vs. VAIKUNTA S.
February 7, 2020
STATE BY BANNUR Vs. DAYANANDA KUMAR @ DAYANANDA,
September 22, 2020
STATE BY J. P. NAGAR POLICE STATION Vs. SHIVARATHNAMMA
June 15, 2020
STATE BY KAMAKSHIPALYA POLICE STATION, BANGALORE Vs. PAPAMMA
September 11, 2020
STATE BY NANJANGUD TOWN POLICE Vs. RAVI
November 20, 2020
STATE BY SAVANUR POLICE HAVERI DIST Vs. SYED @ SYEDAHMAN ALLABAKSH
July 20, 2020
STATE BY SUB INSPECTOR OF POLICE, BANNERGHATTA POLICE STATION, BANNERGHATTA Vs. RAVI PRAKASH
September 29, 2020
STATE OF KARNATAKA BY WHITEFIELD POLICE STATION Vs. CHIRSTOPHER IRELAND
December 23, 2020
STATE OF KARNATAKA Vs. LAXMINARAYANA BHAT
December 9, 2020
STATE OF KARNATAKA Vs. SHARAFUDDIN
December 1, 2020
STATE OF KARNATAKA Vs. K.VENKATAREDDY
December 4, 2020
STATE OF KARNATAKA Vs. BIDDADEPPA
January 13, 2020
STATE OF KARNATAKA Vs. M. BALAJI
January 21, 2020
STATE OF KARNATAKA Vs. MOHAMMED RAFIQ
December 1, 2020
STATE OF KARNATAKA Vs. NARAYANA
November 20, 2020
STATE OF KARNATAKA Vs. R. M. SANDEEP
November 20, 2020
STATE OF KARNATAKA Vs. PUTTA SWAMY
December 2, 2020
STATE OF KARNATAKA Vs. GEORGE T RAMAPURAM
June 8, 2020
STATE OF KARNATAKA Vs. MAHAMMAD BILAL KHAN
June 8, 2020
STATE OF KARNATAKA Vs. TIPPANNA YANKAPPA
June 9, 2020
STATE OF KARNATAKA Vs. VASANT @ GIRISH AKBARASAB SANAVALE
October 6, 2020
STATE OF KARNATAKA Vs. SYED SHABBIR HUSSAINI
March 10, 2020
STATE OF KARNATAKA Vs. PARASHURAM APPAJI HOSAKOTE
August 19, 2020
STATE OF KARNATAKA Vs. K. RAMACHANDRA GOWDA
March 13, 2020
STATE OF KARNATAKA Vs. POKURI PRASAD
September 8, 2020
STATE OF KARNATAKA Vs. PRABHUSWAMY @ PRABHU
October 21, 2020
STATE OF KARNATAKA Vs. SAINATH
September 30, 2020
STATE OF KARNATAKA Vs. RAVICHANDRA NAIK WORKING AS ASSISTANT COMMISSIONER MANGALURU SUB DIVISION, D K DISTRICT
September 30, 2020
STATE OF KARNATAKA Vs. LOKESH
November 6, 2020
STATE OF KARNATAKA Vs. VASANTHA POOJARY
June 12, 2020
STATE OF KARNATAKA Vs. KALABURAGI
June 23, 2020
STATE OF KARNATAKA Vs. GURULINGA
January 20, 2020
STATE OF KARNATAKA Vs. SATISH
June 5, 2020
STATE OF KARNATAKA Vs. DIVESH
October 22, 2020
STATE OF KARNATAKA Vs. MANJUNATH BOMMAYYA NAIK
August 5, 2020
STATE OF KARNATAKA Vs. RAMAMURTHY AND ORS.
February 3, 2020
STATE OF KARNATAKA Vs. KUNTA NAGANNA
January 22, 2020
STATE OF KARNATAKA Vs. P.B.IBRAHIM
May 8, 2020
STATE OF KARNATAKA Vs. RAVICHANDRA MANJUNATH HALLER
June 1, 2020
STATE OF KARNATAKA Vs. RENUKA SUKRU GOUDA
June 9, 2020
STATE OF KARNATAKA Vs. PRASHANTH
June 4, 2020
STATE OF KARNATAKA Vs. YALLAPPA
January 13, 2020
STATE OF KARNATAKA Vs. RAJESAB
January 13, 2020
STATE OF KARNATAKA Vs. GOVARDHANA MURTHY @ GOVARDHAN
March 20, 2020
STATE OF KARNATAKA Vs. K. T. RAJASHEKAR
March 18, 2020
STATE OF KARNATAKA Vs. SANDEEP
April 24, 2020
STATE OF KARNATAKA Vs. N.B. VENKATARAMANA
February 26, 2020
STATE OF KARNATAKA Vs. RUDRESHA
January 21, 2020
STATE OF KARNATAKA Vs. R.V. RATHNAKARA
February 5, 2020
STATE OF KARNATAKA Vs. RAJU SHETTY
February 17, 2020
STATE OF KARNATAKA Vs. AVINASH R. KASHYAP
October 21, 2020
STATE OF KARNATAKA Vs. ASHIQ @ MOHAMMAD ASIK
November 9, 2020
STATE OF KARNATAKA Vs. P. LOHITH
November 18, 2020
STATE OF KARNATAKA Vs. IMRAN ABDUL RASHEED
November 3, 2020
STATE OF KARNATAKA Vs. MADAN M. P.
November 3, 2020
STATE OF KARNATAKA Vs. IMRAN
November 3, 2020
STATE OF KARNATAKA Vs. SWAMY
October 7, 2020
STATE OF KARNATAKA Vs. MAHESH KUMAR
February 28, 2020
STATE OF KARNATAKA Vs. ANAND INVESTMENT PRIVATE LIMITED
February 14, 2020
STATE OF KARNATAKA Vs. P.GIRIDHAR KUDVA
February 14, 2020
STATE OF KARNATAKA Vs. HANAMANTH
January 13, 2020
STATE OF KARNATAKA Vs. NINGAPPA S/O HASHAPPA
June 4, 2020
STATE OF KARNATAKA AND ORS. Vs. NARASIMHAMURTHY N.
March 18, 2020
STATE OF KARNATAKA AND ORS. Vs. ABDUL DAHEEM FAKARDE
January 23, 2020
STATE OF KARNATAKA BY HALASURU GATE POLICE Vs. J. S. CHETHAN
June 15, 2020
STATE OF KARNATAKA, Vs. SIJU KURIAN
March 20, 2020
STATE OF KARNATAKA, Vs. MANJUNATH
September 25, 2020
STATE THROUGH DRUG INSPECTOR Vs. SHARANAGOUDA
December 10, 2020
STUDDS ACCESSORIES LIMITED Vs. STATE OF KARNATAKA
December 1, 2020
STUDDS ACCESSORIES LIMITED OFFICE Vs. MANOJ KUMAR
December 1, 2020
SUBASH H. N. Vs. STATE OF KARNATAKA
December 9, 2020
SUBASHASHANKARA REDDY Vs. BALAJI
September 22, 2020
SUBBANNA @ SUBRAMANI.M. Vs. STATE
August 24, 2020
SUBBU @ SUBRAMANYA Vs. STATE OF KARNATAKA
July 29, 2020
SUBHAS BHIMAGOUDA PATIL Vs. DEPUTY COMMISSIONER
June 5, 2020
SUBHAS S/O CHANNABASAPPA GAJER Vs. STATE OF KARNATAKA
March 11, 2020
SUBHASH Vs. STATE OF KARNATAKA
March 16, 2020
SUBHASH Vs. STATE OF KARNATAKA
July 24, 2020
SUBHASHACHANDRA Vs. STATE OF KARNATAKA
July 13, 2020
SUBRAMANYA BHAT Vs. ICICI LOMBARD INSURANCE CO. LTD.
October 6, 2020
SUBRAMANYA CONSTRUCTION AND DEVELOPMENT COMPANY LIMITED Vs. UNION BANK OF INDIA
August 5, 2020
SUDARSHAN Vs. STATE OF KARNATAKA
August 11, 2020
SUDHAKAR .B.R Vs. STATE BY HOLENARASIPURA POLICE STATION HASSAN DISTRICT
March 3, 2020
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June 22, 2020
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December 2, 2020
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January 7, 2020
SUDHIR ANGUR Vs. STATE OF KARNATAKA
August 12, 2020
SUDHIR POOJARY Vs. STATE OF KARNATAKA
May 5, 2020
SUGAR THERAPY Vs. COMMISSIONER
February 5, 2020
SUHAIL REHAMAN Vs. STATE OF KARNATAKA
February 14, 2020
SUHIL PASHA Vs. STATE OF KARNATAKA
August 26, 2020
SUJATA Vs. STATE OF KARNATAKA
September 3, 2020
SUJATA @ NIRMALA Vs. DEPUTY CHIEF ENGINEER
August 24, 2020
SUJATHA Vs. DEVEERAMMA
May 21, 2020
SUJAY SULYAN Vs. STATE
July 8, 2020
SUJAYA Vs. VIJAYAKUMAR SHETTY
March 4, 2020
SUJI MANJU @ MANJUNATHA Vs. STATE OF KARNATAKA
February 24, 2020
SUKANYA Vs. PAPAIAH
September 24, 2020
SULEMAN Vs. STATE OF KARNATAKA
July 9, 2020
SUMAN Vs. SANJAY NAGESH PATANKAR
June 22, 2020
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September 16, 2020
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February 3, 2020
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September 22, 2020
SUMITHRA Vs. STATE OF KARNATAKA
March 20, 2020
SUMITHRA Vs. B.S. SUDHIR
November 27, 2020
SUMITRA Vs. STATE OF KARNATAKA
September 21, 2020
SUMITRAVVA Vs. STATE OF KARNATAKA
August 12, 2020
SUNANDA Vs. STATE OF KARNATAKA
June 9, 2020
SUNANDAMMA Vs. STATE BY C.N.HALLI POLICE
May 26, 2020
SUNDARAJ Vs. JAGADISH POOJARY
June 15, 2020
SUNIL Vs. STATE OF KARNATAKA
July 20, 2020
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December 18, 2020
SUNIL Vs. STATE OF KARNATAKA
August 11, 2020
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August 11, 2020
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July 2, 2020
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June 25, 2020
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August 26, 2020
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September 8, 2020
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October 14, 2020
SUNIL KUMAR @ SUNIL Vs. STATE
August 13, 2020
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December 10, 2020
SUNIL SINGH Vs. STATE OF KARNATAKA
November 3, 2020
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July 2, 2020
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June 23, 2020
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October 22, 2020
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December 7, 2020
SUNITA Vs. APPASAHEB
September 30, 2020
SUNITA ARAMANI @ DESAI Vs. SECRETARY, CHILD DEVELOPMENT PROJECT OFFICER
August 7, 2020
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January 31, 2020
SUNITHA T.M. Vs. IFFCO TOKIO GEN. INS. CO. LTD
November 6, 2020
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July 1, 2020
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April 28, 2020
SUNRISE SALES CORPORATION Vs. B. S. KUMAR
September 18, 2020
SUPREETH K.S. Vs. S. PRAMILA @ M.N. PRAMILA NESARGI
April 16, 2020
SUPRIYA Vs. STATE OF KARNATAKA DEPARTMENT OF WATER SUPPLY AND SEWAGE BOARD
November 2, 2020
SUPRIYA Vs. STATE OF KARNATAKA
June 8, 2020
SURAJ HOMES PRIVATE LIMITED Vs. G. VENKATARAYAPPA
October 6, 2020
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September 16, 2020
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November 9, 2020
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June 10, 2020
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March 6, 2020
SURESH Vs. STATE OF KARNATAKA
December 2, 2020
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September 21, 2020
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November 17, 2020
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May 13, 2020
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June 30, 2020
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August 31, 2020
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November 4, 2020
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June 25, 2020
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February 10, 2020
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March 10, 2020
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January 28, 2020
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June 9, 2020
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January 2, 2020
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May 5, 2020
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September 23, 2020
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May 19, 2020
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April 16, 2020
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June 15, 2020
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October 15, 2020
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March 10, 2020
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July 6, 2020
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July 6, 2020
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February 5, 2020
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September 30, 2020
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August 12, 2020
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August 28, 2020
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January 21, 2020
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December 15, 2020
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January 16, 2020
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January 14, 2020
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October 20, 2020
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September 1, 2020
SWARNA TECHNO CONSTRUCTIONS PVT. LTD., Vs. HUBLI-DHARWAD BRTS COMPANY LTD.
September 14, 2020
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June 9, 2020
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September 22, 2020
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September 3, 2020
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January 9, 2020
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September 16, 2020
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November 19, 2020
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April 28, 2020
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April 24, 2020
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August 26, 2020
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November 5, 2020
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October 7, 2020
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August 13, 2020
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September 22, 2020
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February 25, 2020
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September 21, 2020
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June 19, 2020
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July 23, 2020
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September 3, 2020
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September 2, 2020
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June 11, 2020
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June 4, 2020
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June 12, 2020
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January 29, 2020
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June 9, 2020
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October 12, 2020
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May 12, 2020
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May 5, 2020
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March 6, 2020
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October 9, 2020
SYED ZAMEER Vs. STATE OF KARNATAKA
July 22, 2020
T RAMESH Vs. NAGARAJ
January 2, 2020
T S BHAGYA Vs. MANAGER, KARNATAKA ROAD TRANSPORT CORPORATION
June 23, 2020
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August 19, 2020
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November 11, 2020
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September 10, 2020
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October 7, 2020
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February 3, 2020
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October 19, 2020
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December 4, 2020
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January 23, 2020
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July 9, 2020
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October 16, 2020
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June 5, 2020
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August 24, 2020
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June 29, 2020
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March 2, 2020
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June 19, 2020
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November 23, 2020
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February 13, 2020
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September 14, 2020
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August 27, 2020
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August 31, 2020
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January 31, 2020
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January 14, 2020
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June 4, 2020
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October 8, 2020
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November 17, 2020
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June 9, 2020
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November 24, 2020
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October 1, 2020
TATA AIG GENERAL INSURANCE COMPANY LTD. Vs. N. MANJULA @ GEETHA
July 29, 2020
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October 1, 2020
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March 11, 2020
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September 2, 2020
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June 5, 2020
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July 15, 2020
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June 19, 2020
TELCO CONSTRUCTION CO. LTD. Vs. ASST. COMMISSIONER OF INCOME-TAX, CIRCLE-12(4)
November 20, 2020
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February 3, 2020
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June 2, 2020
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July 14, 2020
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July 17, 2020
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July 5, 2020
THAVRU Vs. STATE OF KARNATAKA
June 5, 2020
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August 25, 2020
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March 16, 2020
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March 5, 2020
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March 18, 2020
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January 23, 2020
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September 2, 2020
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August 25, 2020
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October 21, 2020
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October 20, 2020
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November 11, 2020
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June 9, 2020
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September 8, 2020
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January 17, 2020
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January 9, 2020
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September 8, 2020
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September 29, 2020
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November 2, 2020
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February 13, 2020
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January 31, 2020
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November 19, 2020
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September 2, 2020
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August 25, 2020
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September 1, 2020
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November 17, 2020
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February 3, 2020
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September 15, 2020
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August 18, 2020
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August 20, 2020
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August 6, 2020
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August 4, 2020
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January 9, 2020
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September 16, 2020
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August 27, 2020
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October 7, 2020
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August 26, 2020
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February 25, 2020
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June 3, 2020
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February 4, 2020
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February 25, 2020
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August 13, 2020
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September 1, 2020
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November 25, 2020
THE STATE OF KARNATAKA Vs. M. BALAJI AND ORS.
January 21, 2020
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August 6, 2020
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March 3, 2020
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October 12, 2020
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August 11, 2020
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January 24, 2020
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September 7, 2020
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August 25, 2020
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June 12, 2020
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June 18, 2020
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October 6, 2020
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January 3, 2020
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January 21, 2020
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June 17, 2020
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September 3, 2020
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January 20, 2020
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September 8, 2020
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August 19, 2020
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November 4, 2020
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October 13, 2020
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August 27, 2020
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August 12, 2020
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July 2, 2020
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July 27, 2020
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September 4, 2020
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June 8, 2020
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September 23, 2020
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August 26, 2020
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February 19, 2020
TOYOTA KIRLOSKAR MOTOR (P.) LTD Vs. COMMISSIONER OF INCOME TAX
December 8, 2020
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August 10, 2020
TTK HEALTHCARE TPA PRIVATE LIMITED REPRESENTED HEREIN BY ITS MANAGING DIRECTOR GIRISH RAO, BANGALORE Vs. DEPUTY COMMISSIONER OF INCOME TAX (TDS), BANGALORE
October 12, 2020
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March 6, 2020
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December 1, 2020
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February 4, 2020
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September 1, 2020
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January 7, 2020
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August 28, 2020
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June 18, 2020
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February 17, 2020
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November 13, 2020
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February 12, 2020
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October 5, 2020
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September 2, 2020
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July 14, 2020
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September 2, 2020
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June 15, 2020
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January 2, 2020
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May 5, 2020
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May 5, 2020
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February 4, 2020
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January 7, 2020
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October 1, 2020
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October 6, 2020
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September 18, 2020
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January 27, 2020
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August 12, 2020
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October 1, 2020
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August 14, 2020
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October 1, 2020
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April 16, 2020
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October 1, 2020
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July 23, 2020
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October 22, 2020
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August 6, 2020
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January 3, 2020
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September 24, 2020
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June 12, 2020
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March 3, 2020
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February 4, 2020
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September 18, 2020
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June 16, 2020
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December 7, 2020
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November 2, 2020
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September 3, 2020
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October 5, 2020
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October 5, 2020
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September 18, 2020
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November 4, 2020
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September 16, 2020
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September 21, 2020
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June 19, 2020
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November 10, 2020
UNITED INDIA INSURANCE CO. LTD. Vs. T. THIMMANNA
February 20, 2020
UNITED INDIA INSURANCE CO., LTD. Vs. G. MUNISHA
August 28, 2020
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KAVITA
June 8, 2020
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KAVERAMMA
July 21, 2020
UNITED INDIA INSURANCE COMPANY LIMITED Vs. GAYATHRI
June 24, 2020
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KUSUMA RAJANNA
March 19, 2020
UNITED INDIA INSURANCE COMPANY LIMITED Vs. YESHAPPA
September 25, 2020
UNITED INDIA INSURANCE COMPANY LIMITED Vs. GURAMMA
October 21, 2020
UNITED INDIA INSURANCE COMPANY LTD. Vs. SAROJA AND ORS.
February 28, 2020
UNITED STATES FEDERAL TRADE COMMISSION Vs. NIL
November 23, 2020
UNIVERSAL AIR PRODUCTS PVT. LTD. Vs. BANGALORE ELECTRICITY SUPPLY CO. LTD.
February 14, 2020
UNIVERSAL SOMPO GENERAL INSURANCE CO. LTD. Vs. SUNILKUMAR CHANDRASHEKHAR
August 18, 2020
UPPALA PATTI SUBBA Vs. STATE OF KARNATAKA
July 9, 2020
URBANIZE DEVELOPERS INDIA PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
November 2, 2020
USHA J W/O LATE DINESH S. S. Vs. ZAHIR HUSSAIN M.
September 1, 2020
USHA P. Vs. CHAIRMAN/MEMBER SECRETARY KARNATAKA NURSING SCIENCE & PARAMEDICAL EDUCATION (REGULATION) AUTHORITY, PARA MEDICAL BOARD
October 20, 2020
USHA RAJESHWARI Vs. DEPUTY COMMISSIONER, MANGALORE
December 1, 2020
UTTAM Vs. STATE OF KARNATAKA
June 10, 2020
V HEMANTH KUMAR Vs. STATE OF KARNATAKA
September 30, 2020
V MARIYAPPA Vs. BARAGURU VIRUPAKSHA
June 9, 2020
V. HARISH KUMAR Vs. STATE OF KARNATAKA
June 23, 2020
V. JAYARAM Vs. DEPUTY COMMISSIONER BANGALORE RURAL DISTRICT
January 2, 2020
V. N. HARISH Vs. S. BHASKARAN
November 4, 2020
V. N. MANJUNATH Vs. THE STATE OF KARNATAKA
October 19, 2020
V. RAKESH Vs. STATE OF KARNATAKA AND ORS.
January 10, 2020
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October 14, 2020
V. SHANKARNARAYAN REDDY AND ORS. Vs. K. SACHITHA AND ORS.
May 21, 2020
V. SHIVAKUMAR Vs. BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED (BESCOM)
March 24, 2020
V.CHANDRASHEKAR Vs. N.VENKATACHALAPATHI
November 9, 2020
V.I.P RECREATION CLUB Vs. STATE OF KARNATAKA
June 4, 2020
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November 20, 2020
V.K.DAYANAND Vs. NIRMALA
May 21, 2020
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September 25, 2020
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January 3, 2020
V.RANGASWAMY Vs. SOMASHEKAR
December 2, 2020
V.S. HIREMATH Vs. STATE OF KARNATAKA
February 28, 2020
V.VENKATACHALA GOWDA Vs. STATE
June 4, 2020
V.VIMALA W/O LATE V SURESH Vs. SUNIL KUMAR
September 3, 2020
VADDE SHEKAR Vs. STATE OF KARNATAKA
September 10, 2020
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October 5, 2020
VAISHALI TEJASVI Vs. STATE OF KARNATAKA
June 12, 2020
VALI SAB Vs. STATE OF KARNATAKA
June 5, 2020
VANABASI SHRI RAM MANDIR TRUST Vs. SHRI RAGHAVENDRA SONDUR
September 2, 2020
VANAJAKSHI W/O J.R.INDRESH Vs. STATE OF KARNATAKA
February 26, 2020
VANISHREE SATISH BHASME Vs. STATE OF KARNATAKA
July 14, 2020
VANISRI Vs. IFFCO TOKIO GENERAL INSURANCE CO. LTD
October 14, 2020
VANITA KOM PRABHAKAR RANE Vs. MAHADEV
August 7, 2020
VANITHA Vs. B. VADIRAJ
June 19, 2020
VARALAKSHMI Vs. STATE OF KARNATAKA
September 22, 2020
VARALAKSHMI V. Vs. DEPUTY COMMISSIONER, CHIKKABALLAPUR DISTRICT
November 2, 2020
VARIJA AND ORS. Vs. BOMMA BAI AND ORS.
March 4, 2020
VASANT S/O RAMAPPA Vs. STATE OF KARNATAKA
August 25, 2020
VASANTA KUMAR Vs. STATE BY BELUR POLICE HASSAN DISTRICT
December 4, 2020
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February 18, 2020
VASANTHA KUMAR .V Vs. STATE OF KARNATAKA
August 3, 2020
VASANTHAMMA, Vs. SEENAPPA,
September 30, 2020
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June 1, 2020
VASANTHI AMAR B.V. Vs. REVENUE SECRETARY REVENUE DEPARTMENT, BENGALURU AND ORS.
February 25, 2020
VASAVI STONE CRUSHER Vs. STATE OF KARNATAKA
November 27, 2020
VASEEM Vs. STATE
September 1, 2020
VASUDEV Vs. STATE OF KARNATAKA
June 1, 2020
VASUDEV ADIGAS FAST FOODS PVT. LTD. Vs. CENTRAL BOARD OF DIRECT TAXES AND ORS.
January 6, 2020
VASUDEV S/O.RAMACHANDRA PUJAR Vs. SHANTA W/O.RAVINDRA KUMAR TIWARI
September 1, 2020
VASUDEV SRIVATSA Vs. STATE OF KARNATAKA
November 12, 2020
VASUDEVA @ VASU Vs. STATE OF KARNATAKA
September 8, 2020
VATERIRA A.GANAPATHY Vs. STATE OF KARNATAKA
May 18, 2020
VAZEER KHAN Vs. STATE OF KARNATAKA
May 29, 2020
VEDANT Vs. UNION OF INDIA MINISTRY OF HUMAN RESOURCE DEVELOPMENT
September 29, 2020
VEENA Vs. C.M.MAMATHA
June 25, 2020
VEENA KARANTH Vs. STATE OF KARNATAKA
November 3, 2020
VEENA S. Vs. NEW INDIA ASSURANCE COMPANY LTD.
June 22, 2020
VEERANNA Vs. SECRETARY
January 9, 2020
VEERAPPA Vs. STATE OF KARNATAKA
July 22, 2020
VEERAPPA Vs. KALAKAPPA
March 3, 2020
VEERAPPA BANGERA Vs. ICICI LOMBARD INSURANCE CO. LTD.
August 14, 2020
VEERBHADRAPPA Vs. STATE OF KARNATAKA
July 7, 2020
VEERENDRA Vs. STATE OF KARNATAKA
January 3, 2020
VEERESH Vs. STATE OF KARNATAKA
January 17, 2020
VEERESH Vs. STATE OF KARNATAKA
August 12, 2020
VEERESH Vs. STATE OF KARNATAKA
July 24, 2020
VEERESH DHANAJU NAYAK Vs. STATE OF KARNATAKA
March 10, 2020
VEERESH HUGAR Vs. SHRUTI VEERESH HUGAR
July 1, 2020
VEERESH KORI AND ANOTHER Vs. KARNATAKA LOKAYUKTA AND ANOTHER
December 23, 2020
VEERESH S/O SIDRAM HIREMATH Vs. STATE
January 7, 2020
VEERESHA MADDERA @ KENCHA Vs. STATE OF KARNATAKA
August 18, 2020
VELANKANI INFORMATION SYSTEMS LIMITED Vs. SECRETARY, MINISTRY OF HOME AFFAIRS
July 8, 2020
VELU VARDARAJ Vs. STATE
November 18, 2020
VENKAT RAJENDRAN Vs. STATE OF KARNATAKA
September 2, 2020
VENKATACHALAPATHI Vs. UNITED INDIA INSURANCE CO LTD
June 17, 2020
VENKATALINGAIAH MURTHY Vs. NALINI @ MALA
January 8, 2020
VENKATAMMA Vs. R. SUDHAKAR
October 22, 2020
VENKATAPPA Vs. HARISH B.N.
January 13, 2020
VENKATAPPA AND ORS. Vs. AKKANAGAMMA AND ORS.
January 9, 2020
VENKATARAMANA BHAT Vs. V. MOHAN
January 24, 2020
VENKATASWAMY REDDY Vs. GOWRAMMA
April 16, 2020
VENKATESH Vs. SHANKARAPPA
April 16, 2020
VENKATESH Vs. STATE OF KARNATAKA
August 31, 2020
VENKATESH Vs. STATE OF KARNATAKA
September 14, 2020
VENKATESH Vs. STATE
June 1, 2020
VENKATESH Vs. STATE OF KARNATAKA
January 21, 2020
VENKATESH Vs. STATE OF KARNATAKA
October 23, 2020
VENKATESH Vs. STATE OF KARNATAKA
June 3, 2020
VENKATESH Vs. STATE OF KARNATAKA
August 26, 2020
VENKATESH M. Vs. YELLAMMA
September 18, 2020
VENKATESH NAIK Vs. STATE OF KARNATAKA
July 15, 2020
VENKATESH, S/O RACHAIAH Vs. STATE OF KARNATAKA
August 6, 2020
VENKATESHA Vs. BASAVARAJU P.L.
September 4, 2020
VENKATESHA BOTTLES Vs. THE ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(2)
January 30, 2020
VENKATESHA K N Vs. THIPREGOWDA
August 13, 2020
VENKATESHALU NAIDU Vs. STATE OF KARNATAKA
February 24, 2020
VENKATESHVARA LOGISTICS FLEET OWNERS AND TRANSPORT CONTRACTORS Vs. ASSISTANT COMMISSIONER OF CENTRAL TAX & CENTRAL EXCISE
August 19, 2020
VENKATESHWARA HILL CRUSHERS Vs. STATE OF KARNATAKA
June 3, 2020
VENKATESHWARA SAW MILL Vs. STATE OF KARNATAKA
June 9, 2020
VENKAVVA Vs. KISTAPPA
September 2, 2020
VERONICA Vs. GOVERNMENT OF KARNATAKA AND ORS.
June 19, 2020
VIDHYA RAJARAM ACHARI Vs. GAJANAN GANAPATI NAIK
September 7, 2020
VIDYA Vs. DEEPAK
August 12, 2020
VIDYA Vs. STATE OF KARNATAKA
September 21, 2020
VIHAAN DIRECT SELLING (INDIA) PRIVATE LIMITED Vs. T V 18 BROADCAST LIMITED
November 9, 2020
VIJAY Vs. STATE OF KARNATAKA
January 10, 2020
VIJAY @ VIJAYKUMAR Vs. STATE OF KARNATAKA
January 10, 2020
VIJAY @ VIJENDRA S/O SUBHASH SURAVASE Vs. STATE OF KARNATAKA
November 20, 2020
VIJAY S P MANAGING DIRECTOR Vs. STATE OF KARNATAKA
October 8, 2020
VIJAYA BANK Vs. H.C.JAYAPRAKASH
February 19, 2020
VIJAYA KUMAR Vs. STATE
January 8, 2020
VIJAYA KUMARI Vs. STATE OF KARNATAKA
June 17, 2020
VIJAYAKUMAR Vs. MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE CO LTD
November 3, 2020
VIJAYALAKSHMI Vs. SATAPPA
October 6, 2020
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November 11, 2020
VIJAYAN Vs. KRISHNAPPA
July 28, 2020
VIJAYKUMAR Vs. STATE OF KARNATAKA
May 27, 2020
VIJI Vs. STATE OF KARNATAKA
December 4, 2020
VIKAS C.N. Vs. STATE OF KARNATAKA
October 7, 2020
VIKASH KUMAR VIKASH Vs. THE POLICE INSPECTOR, CHIKMAGALUR AND ORS.
August 12, 2020
VIKRAM Vs. STATE OF KARNATAKA
July 23, 2020
VIKRAM SINGH Vs. STATE OF KARNATAKA
April 13, 2020
VIMALA YOGESH HIREMATH Vs. RAJASHEKAR TEGGINAMAI
March 20, 2020
VIMALANATHAN S. Vs. CHIEF SUPERINTENDENT OF CENTRAL PRISON, BENGALURU AND ORS.
January 10, 2020
VIMALRAJ @ SANDEEP Vs. STATE OF KARNATAKA
September 2, 2020
VINAY @ VINI Vs. STATE OF KARNATAKA
August 19, 2020
VINAY KUMAR Vs. STATE
December 1, 2020
VINAY KUMAR B @ VINAY Vs. STATE OF KARNATAKA
January 17, 2020
VINAY P.D. Vs. CONICA SHAMBAYA
September 10, 2020
VINAYA B. SHETTY Vs. UMAVATHI SHETTY
March 3, 2020
VINAYAK S/O VAS UDEV NAIK Vs. STATE OF KARNATAKA
August 4, 2020
VINAYAKA Vs. STATE
June 17, 2020
VINAYAKA BHAT Vs. STATE OF KARNATAKA
January 17, 2020
VINAYAKA CNC CENTRE PRIVATE LIMITED Vs. RUDRESHA D.P.
February 7, 2020
VINAYAKA EDUCATION SOCIETY Vs. GOVERNMENT OF KARNATAKA
January 27, 2020
VINOD Vs. STATE OF KARNATAKA
July 13, 2020
VINOD Vs. STATE OF KARNATAKA
July 15, 2020
VINOD Vs. STATE OF KARNATAKA
June 12, 2020
VINOD @ VINOD KUMAR Vs. THE STATE
January 27, 2020
VINOD B. Vs. B.S. YEDDYURAPPA
November 4, 2020
VINOD KUMAR Vs. STATE
December 8, 2020
VINOD RAMNANI Vs. STATION HOUSE OFFICER
August 13, 2020
VINODHA Vs. STATE OF KARNATAKA
May 26, 2020
VINODINI Vs. SECRETARY KARNATAKA MEDICAL COUNCIL
June 10, 2020
VIPINDAS K Vs. VISVESVARAYA
January 7, 2020
VIRAPAKSHAPPA PUJARI Vs. GENERAL MANAGER ADM & HRD, KPTCL
February 24, 2020
VIRESH Vs. STATE OF KARNATAKA
July 22, 2020
VIRESH S/O SHIVAJI MANDANE @ AINAPUR Vs. STATE OF KARNATAKA
January 2, 2020
VIRUPAKSHI Vs. STATE OF KARNATAKA
December 4, 2020
VISHAL S/O VITHAL HUDLI Vs. STATE OF KARNATAKA
August 25, 2020
VISHAL S/O. SHRINIVAS MALPANI Vs. PRAKASH KADAPPA HEGANNAWAR
February 13, 2020
VISHNUMOORTHY STONE CRUSHER Vs. STATE OF KARNATAKA
October 21, 2020
VISHWANATH @ VISHU PHANIRAJ GOPI BHAT Vs. STATE OF KARNATAKA
May 5, 2020
VISHWANATH RAO N. Vs. N.VIJAYA KUMAR
December 21, 2020
VISHWANATH S/O YALLANAGOUDA PATIL Vs. STATE OF KARNATAKA
July 24, 2020
VISHWANTH Vs. MANAGEMENT OF NWKRTC
September 18, 2020
VITHAL Vs. STATE OF KARNATAKA
June 4, 2020
VITHAL Vs. STATE OF KARNATAKA
September 4, 2020
VITTAL Vs. VITTAL
August 12, 2020
VITTAL LAXMAN WADAVANI Vs. STATE OF KARNATAKA
July 1, 2020
VITTAL RAJAPPA WANGAMUDI Vs. BASNAGOUDA S PATIL
September 21, 2020
VITTAL S. DANDAPUR Vs. NEW INDIA ASSURANCE COMPANY LTD
June 15, 2020
VITTAL SHAMBA KAROLI Vs. STATE OF KARNATAKA
September 30, 2020
VITTHAL SANGAPPA KUMBAR Vs. KOLHAR
June 15, 2020
VITTHALRAY SOUHARDA PATTIN SAHAKARI NIYAMIT Vs. UNION OF INDIA
June 10, 2020
VIVEK Vs. STATE
June 2, 2020
VIVEK EXPORTS Vs. STATE OF KARNATAKA
December 10, 2020
VIVEK PRATHAP MAKHIJA Vs. STATE OF KARNATAKA
September 21, 2020
VIVEK SHANKAR Vs. STATE OF KARNATAKA
May 11, 2020
VIVEK.B Vs. STATE OF KARNATAKA
April 30, 2020
W.BALAKRISHNA Vs. VIJAYANAGAR KRISHNADEVARAYA UNIVERSITY
November 10, 2020
WAHEED Vs. STATE OF KARNATAKA
July 8, 2020
WAJEED KHAN.H.B Vs. COMMISSIONER OF POLICE BANGALORE CITY
November 27, 2020
WASEEM S/O ANWAR BADSHA Vs. RAHUL S/O ARUN UCHGAONKART
September 7, 2020
WEB INTERNATIONAL CARGO LTD. Vs. MAGNUM LOGISTICS LTD.
August 27, 2020
WEST COAST OPTILINKS Vs. THE COMMISSIONER OF CENTRAL TAX, MYSORE
March 18, 2020
WEST COAST PAPER MILLS LTD. Vs. STATE OF KARNATAKA
August 7, 2020
WILLIAN PADILLA MARTINEZ @ ORASIO Vs. STATE OF KARNATAKA
June 16, 2020
WILSON Vs. STATE OF KARNATAKA
January 7, 2020
WING COMMANDER Vs. UNION OF INDIA
October 9, 2020
WIPRO ENTERPRISES (P) LTD Vs. STATE OF KARNATAKA
February 4, 2020
WIPRO LIMITED Vs. STATE OF KARNATAKA
December 2, 2020
WORKMEN OF DAKSHINA KANNADA SAHAKARI SAKKARE KARKHANE NIYAMITA Vs. STATE OF KARNATAKA
September 30, 2020
X Vs. STATE OF KARNATAKA
November 5, 2020
Y N RAMACHANDRAIAH Vs. STATE OF KARNATAKA
September 14, 2020
Y N RAMU Vs. ECRETARY FOOD & CIVIL SUPPLIES GOVERNMENT OF KARNATAKA
December 1, 2020
Y. MANJUNATH Vs. ASSISTANT COMMISSIONER, BANGALORE NORTH SUB-DIVISION
March 18, 2020
Y. SRIDHAR Vs. STATE OF KARNATAKA
June 8, 2020
Y.H. JAGADEESH BABU Vs. CHIKKARANGAIAH RANGANATHA COMMERCIALS
September 30, 2020
Y.M. CHETAN Vs. STATE BY CHANNARAYAPATNA
July 22, 2020
Y.N. KRISHNA MURTHY Vs. KARNATAKA SILK INDUSTRIES CORPORATION LTD.
July 20, 2020
Y.V. SOMASHEKARA Vs. KARNATAKA FOOD AND CIVIL SUPPLIES CORPORATION LIMITED
October 23, 2020
YALLA PPA Vs. STATE OF KARNATAKA
August 11, 2020
YALLAMMA Vs. STATE OF KARNATAKA
December 14, 2020
YALLAPPA Vs. STATE OF KARNATAKA
September 29, 2020
YALLAPPA BASAPPA YEMMETTI Vs. STATE OF KARNATAKA
August 7, 2020
YALLAPPA BHAGAVANT SAYANNAVAR Vs. STATE OF KARNATAKA
January 13, 2020
YALLAPPA DUNDAPPA KONIN Vs. STATE OF KARNATAKA
February 14, 2020
YALLAPPA KAMANE Vs. STATE OF KARNATAKA
August 10, 2020
YALLAPPA S/O IRAPPA GADDI @ RAMACHARI Vs. STATE OF KARNATAKA
September 30, 2020
YALLAPPA YAMANAPPA HALAB Vs. STATE OF KARNATAKA
June 30, 2020
YAMANAPPA Vs. STATE OF KARNATAKA
July 22, 2020
YAMANAPPA Vs. STATE OF KARNATAKA
July 6, 2020
YAMANAPPA Vs. STATE OF KARNATAKA
September 14, 2020
YAMANAPPA Vs. STATE OF KARNATAKA
June 4, 2020
YAMANAVVA D/O MARUTI DHARMATTI Vs. GOVERNMENT OF KARNATAKA
September 1, 2020
YAMNAPPA Vs. SHANKARASWAMIGALU
October 23, 2020
YANKANAGOUDA Vs. K.PAMPAPATHI PATIL
June 26, 2020
YANKAPPA S/O SIDDANING HIREKURBUR Vs. STATE OF KARNATAKA
October 16, 2020
YANKAWWA Vs. SIDDAYYA
June 9, 2020
YASHAVANTH R. Vs. PRINCIPAL JAWAHAR NAVODAYA VIDYALAYA
November 10, 2020
YASHODAMMA Vs. MANAGING DIRECTOR, B.M.T.C.
October 6, 2020
YASHODAMMA Vs. MANAGING DIRECTOR
September 24, 2020
YASHODHA Vs. SHARATH KUMAR ACHARYA
June 23, 2020
YASHODHAMMA Vs. STATE OF KARNATAKA
August 25, 2020
YASHODHAMMA W/O CHANDRASHEKHAR Vs. AYYANAGOUDA S/O HANUMANAGOUDA
November 4, 2020
YASHODHARA T. Vs. STATE OF KARNATAKA
March 12, 2020
YASHWANTH Vs. STATE OF KARNATAKA
December 10, 2020
YASHWANTH @ YASHAVANT S/O HANUMANTAPPA MARATHE @ MARATHI Vs. STATE OF KARNATAKA
September 29, 2020
YASHWANTH ENGINEERING PVT. LTD Vs. AUTHORISED OFFICER CANARA BANK
June 3, 2020
YASIRKHAN Vs. YAHIDAHMAD @ AMMAD RAZAK, @ AHMADKHAN
December 8, 2020
YATHISH Vs. STATE OF KARNATAKA AND ORS.
February 27, 2020
YATHISH KUMAR Vs. STATE OF KARNATAKA
October 7, 2020
YATHISH, S/O SUDHAKARA Vs. RAMESH V.POOJARY
October 23, 2020
YELLAPPA Vs. MANAGEMENT OF NWKRTC
September 21, 2020
YENEPOYA RESINS AND CHEMICALS Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, INVESTIGATION CIRCLE
January 8, 2020
YESAIAH @ YESU Vs. STATE OF KARNATAKA
September 3, 2020
YOGAMMA H.M. Vs. BRANCH MANAGER
June 24, 2020
YOGEESH NAIKA Vs. STATE OF KARNATAKA
January 10, 2020
YOGESH AGARWAL Vs. STATE OF KARNATAKA
September 24, 2020
YOGESH M Vs. STATE OF KARNATAKA
June 16, 2020
YOGESH NAIKA Vs. STATE OF KARNATAKA
April 30, 2020
YOGISH SAMAGARA Vs. STATE OF KARNATAKA
November 3, 2020
YOKOGAWA INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 4, 2020
YONUSAHAMAD Vs. STATE OF KARNATAKA
June 10, 2020
YOUSUFF SHARIFF Vs. STATE OF KARNATAKA
October 23, 2020
YUVAKA SANGHA Vs. DEPUTY COMMISSIONER
September 18, 2020
YUVARAJ. D Vs. STATE OF KARNATAKA
August 26, 2020
ZAHEER Vs. GOUSIA BANO
September 22, 2020
ZAHEERA BEGUM Vs. BASAVARAJ
August 25, 2020
ZAMEER Vs. STATE OF KARNATAKA STATE
September 14, 2020
ZAMEER @ BACHAN Vs. STATE OF KARNATAKA
September 3, 2020
ZAMEER AHMED Vs. STATE OF KARNATAKA
June 3, 2020
ZAMEER PASHA @ BABA Vs. STATE OF KARNATAKA
August 14, 2020
ZHAREPPA Vs. ISMAILSAB AND ORS.
November 3, 2020
ZILLA JANATA DAL Vs. COMMISSIONER CITY MUNICIPAL COUNCIL
February 19, 2020
ZUBAIR Vs. STATE BY BANATWAL TOWN POLICE STATION
March 17, 2020