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Case Index
Title
Date
CITIZEN COOPERATIVE BANK LIMITED Vs. TARLOCHAN SINGH
August 25, 2010
DEPUTY DIRECTOR FUNDS ORGANIZATION Vs. SHASHI PAVEL S/O LATE URMAL SHARMA
December 16, 2010
DINA NATH GANJOO Vs. NATIONAL INSURANCE COMPANY LTD
September 6, 2010
GALDAN WANCHUK Vs. FAMILY HEALTH PLAN LTD
October 8, 2010
GHULAM RASOOL BHATT Vs. UNITED INDIA INSURANCE COMPANY LIMITED
August 12, 2010
JAI LAL SHARMA Vs. JAMMU AND KASHMIR HOUSING BOARD
November 25, 2010
JAIDEV SHARMA S/O B R SHARMA Vs. NATIONAL INSURANCE COMPANY LTD AND ORS
July 20, 2010
JETLITE AIRLINES Vs. INDER PRAKASH GUPTA
December 31, 2010
KANTA JAIN Vs. ORIENTAL INSURANCE COMPANY LTD AND ANR
January 19, 2010
LIFE INSURANCE CORPORATION OF INDIA AND ORS Vs. INDER KRISHAN RAINA C/O ASSISTANT GENERAL MANAGER
December 29, 2010
MADAN LAL MANTOO Vs. UNITED INDIA INSURANCE COMPANY LTD
December 14, 2010
MAKHAN SINGH Vs. NEW INDIA ASSURANCE COMPANY LTD
August 25, 2010
MEENAWATI W/O LATE SH SHIV JI PANDIT Vs. ORIENTAL INSURANCE COMPANY LIMITED
December 20, 2010
NARANJAN NATH Vs. ORIENTAL INSURANCE CO LTD
November 25, 2010
NEW INDIA ASSURANCE CO LTD Vs. VIJAY KUMAR JAIN
December 13, 2010
NEW INDIA ASSURANCE COMPANY LIMITED Vs. LEK RAJ
February 16, 2010
ORIENTAL INSURANCE CO Vs. VIKAS GUPTA S/O MADAN LAL
December 21, 2010
R P SANGRA Vs. SANJAY VERMA
February 10, 2010
RETA AMBARDAR W/O K K AMBARDAR Vs. NIRMAL PANDITA C/O BRIJ MOHAN
March 3, 2010
SAVVY FASHION PVT LTD Vs. HYUNDAI MOTORS INDIA LTD
February 24, 2010
SHAURYA MOTORS LTD Vs. IMRAN GUL AND ORS
August 26, 2010
SIDDANT DUBEY Vs. CAPTAIN J K DOGRA
February 18, 2010
SOMA DEVI Vs. LIC OF INDIA
November 26, 2010
STATE BANK OF INDIA Vs. CHANCHAL SINGH
February 17, 2010
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KANHAIYA LAL PANDITA
April 22, 2010
VIJAY TALASHI Vs. ACHARYA CHANDRA COLLEGE OF MEDICAL SCIENCE AND HOSPITAL SIDHRA
September 27, 2010