Case Index

Title
Date
ACCOUNTS OFFICER Vs. RENU KUMAR
July 30, 2010
AIRCEL LIMITED Vs. VEDANAYAGAM
November 12, 2010
ASSISTANT POSTMASTER AND ANR Vs. RAJARAM AND ANR
December 16, 2010
AU REALTORS & ENGINEERS Vs. K. RAJASEKARAN
August 31, 2010
BRANCH MANAGER, M/S. ORIENTAL INSURANCE COMPANY LTD Vs. M. PRAVEN KUMAR
August 4, 2010
BRANCH MANAGER, M/S.UNITED INDIA INSURANCE CO. LTD Vs. S.I. KRISHNASAMY
August 25, 2010
BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD Vs. F. ABDUL WAHAB
August 25, 2010
BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD Vs. R. ARUMUGAM
July 30, 2010
C. VIJAYAKUMAR, CONSULTANT PHYSICIAN Vs. K.M. RAJU
September 2, 2010
CANARA BANK Vs. JASMINE WEERA SURENDRA
March 4, 2010
COMMISSIONER, THE THENI ALLINAGAR MUNICIPALITY Vs. K. KARNAN
June 30, 2010
CONSOLIDATED HYBRID SEEDS COMPANY Vs. M. SEKAR
August 30, 2010
DAVID FRIEDMAN, MANAGING DIRECTOR, M/S. FORT INDIA LTD Vs. E.R. RAVIKRISHNA
August 27, 2010
DEETI AGENCIES Vs. SABANA
August 12, 2010
DIVISIONAL MANAGER, THE ORIENTAL INSURANCE CO. LTD Vs. A.VIJAYKUMAR
August 13, 2010
EDITOR, BRANCH OFFICE Vs. R. BALAGURU
August 11, 2010
EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER Vs. G. ILANGOVAN
July 30, 2010
EXECUTIVE OFFICER Vs. RAVINDRAN
August 26, 2010
FREDRICK JOHN Vs. A. RAJAGAM @ VELUSAMY
January 12, 2010
GENERAL MANAGER, TUTICORIN DISTRICT CENTRAL COOPERATIVE BANK Vs. S. SARAWATHI
July 23, 2010
HEWLETT PACKARD INDIA SALES PVT. LTD Vs. C. SUBRAMANIAN
August 16, 2010
ICICI BANK LIMITED Vs. KENNEDY GAS AGENCY
July 30, 2010
INCA HAMMOCK MANUFACTURING AND EXPORT PVT LTD Vs. SERVO ENTERPRISES
October 7, 2010
INDIAN RAILWAY WELFARE ORGANIZATION Vs. V VASANTHAMMAL
December 15, 2010
INDIAN RAILWAY WELFARE ORGANIZATION AND ANR Vs. V VASANTHAMMAL AND ANR
December 5, 2010
J. JAYASINGH Vs. JAMES VICTOR RAJ
August 9, 2010
K. RAJASEKARAN Vs. KUMARAN JAYAVEL, SECRETARY
August 20, 2010
K. SHAIK DAWOOD AL KAMIET Vs. M/S. SUBEDAR & SONS
September 8, 2010
KARTHIK E. HARIHARAN Vs. PEPSICO INDIA HOLDINGS LTD
January 18, 2010
KATHIRKAMU KALIMUTHU HOSPITAL, ALLI NAGARAM Vs. SELVAM @ SELVAKUKAR, MADURAI DISTRICT
January 18, 2010
KUTHUS, PROPRIETOR Vs. R. ANANDAN
August 9, 2010
LIC OF INDIA & ANR Vs. R SHANTHI & ORS
December 1, 2010
LIFE INSURANCE CORPORATION OF INDIA Vs. R RENUGADEVI
November 11, 2010
M MUNNESWARI W/O A SEKAR AND ORS Vs. P RAJAGURU S/O PERUMAL
June 1, 2010
M. KRISHNA Vs. LAISON OFFICER, ANNAMALAI UNIVERSITY, MADURAI
March 9, 2010
M/S. SRI DEVI ENTERPRISES Vs. TMT. KAMALA RAMAN
September 6, 2010
MACRO MARVEL PROJECTS LTD Vs. PRESIDENT
August 16, 2010
MANAGER Vs. M. VIJAYAKUMAR
August 18, 2010
MANAGER, TUTICORIN DISTRICT CENTRAL COOPERATIVE BANK Vs. MUTHULAKSHMI
July 26, 2010
MANAGING DIRECTOR, MAHINDRA & MAHINDRA FINANCE COMPANY Vs. A. VIJAYASINGAM, PRESIDENT
August 11, 2010
MEDICAL OFFICER, GOVERNMENT PRIMARY HEALTH CENTRE ERAL Vs. TMT. PRINCE
August 5, 2010
N. ASHIK AHAMED Vs. BRANCH MANAGER, NATIONAL INSURANCE
August 24, 2010
N. AYYAPPAN Vs. INDIAN OVERSEAS BANK
January 18, 2010
NATIONAL INSURANCE CO LTD Vs. A THANGAVEL
December 21, 2010
NATIONAL INSURANCE CO LTD AND ORS Vs. KRISHNASAMY NAICKER KANDASAMY AND ORS
August 24, 2010
NATIONAL INSURANCE CO. LTD Vs. NATIONAL INSURANCE CO. LTD
August 24, 2010
NEW INDIA ASSURANCE CO. LTD Vs. M. KRISHNAMOORTHY
January 13, 2010
NEW INDIA ASSURANCE COMPANY LTD & ANR Vs. CLASSIC MOTOR SALES & ORS
June 3, 2010
NILA VISHNURAM Vs. HINDUSTAN MOTORS, GLY, WEST BENGAL
March 5, 2010
NOORULLAH SAHIB LIAQUAT ALI Vs. HINDUSTAN LEVER LIMITED
August 9, 2010
ORIENTAL INSURANCE CO. LTD Vs. S.V. MUTHUKUMAR
July 30, 2010
ORIENTAL INSURANCE CO. LTD Vs. P.G. CLOTHING
July 28, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. SELVAKUMAR
October 8, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. A VIJAYKUMAR
August 13, 2010
OWNER Vs. R. SENTHIL KUMAR
September 17, 2010
P.K.V.A. ANANDAMURUGAN Vs. M/S. RAJAPALAYAM BENEFIT FUND LTD
August 26, 2010
PANAGAL APARTMENT OWNERS RESIDENTIAL ASSOCIATION Vs. BHARTI INDUSTRIAL PROMOTERS (P) LTD
August 27, 2010
PANDI @ KARUPPANAN AMBALAM Vs. MANISH PHOTOS & VIDEOS
October 5, 2010
POOMPUKAR FINANCE & INVESTMENTS Vs. R. BAGAVATHIRAJ
July 30, 2010
POST MASTER Vs. A/M. ALKONDAMMAL KOIL
September 9, 2010
PREETHA PLASTICS Vs. CARRY CO., ROAD CARRIERS
July 23, 2010
PRESIDENT, VOC INDUSTRIAL TRAINING CENTRE Vs. K. RAMESH
July 23, 2010
RAKKIAPPAN Vs. SEKAR
August 23, 2010
RCI INDIA (P) LTD Vs. ASGEIR HALLDORSSON & ORS
October 8, 2010
REGIONAL PROVIDENT FUND COMMISSIONER Vs. TMT. S.RADHA
August 31, 2010
SAM MANOHAR Vs. RAJA, MANAGER SATHISH TRANSPORT
August 30, 2010
SECRETARY Vs. RAMAIYA
August 18, 2010
SENIOR BRANCH MANAGER Vs. P. KANNAN MARIMUTHU
September 13, 2010
SENIOR POSTMASTER Vs. G. NALINI
August 13, 2010
SPECIAL OFFICER Vs. M. GNANAMANIAMMAL
August 19, 2010
STANES MOTORS (SOUTH INDIA) LTD Vs. P.G SUNDARARAJ
January 18, 2010
SUB-POST MASTER Vs. M.S. 722 K.ANAIPATTI MILK PRODUCER
August 30, 2010
TAMIL NADU CEMENTS CORPORATION LTD Vs. N.S.A. SIKKANDR BATCHA
July 30, 2010
TAMIL NADU HOUSING BOARD Vs. V MEENAKSHI
December 16, 2010
TATA FINANCE LIMITED Vs. V. BABU
September 8, 2010
TATA TELESERVICES LIMITED Vs. J G KANNAPPAN
November 9, 2010
V. BALAKRISHNAN Vs. M/S.WING COMMANDER P.K.THOMAS
January 18, 2010
V. LAKSHMINARAYANAN Vs. CITY CORP. CREDIT SERVICE INDIA
August 5, 2010
V. SRIDHARAN Vs. M/A. SREYAS
July 26, 2010
VISWABHARATHI HOUSING PVT LTD Vs. A ABDUL SHERIFF
October 13, 2010