Case Index

Title
Date
A.B.M. ASGAR Vs. ADMINISTRATOR AND THE CHAIRMAN OF THE ALLOTMENT COMMITTEE, DHAKA
January 12, 2010
ADVOCATE MD. SALAHUDDIN DOLON Vs. GOVERNMENT OF BANGLADESH
April 8, 2010
AKM FAYEKUZZAMAN Vs. STATE
December 9, 2010
ALAIS MIAH @ ILIAS MIAH Vs. STATE
May 5, 2010
ALHAJ MD. CHOWDHURY ALAM Vs. MD. NAIRUDDIN SHAH,
May 25, 2010
AN APPLICATION UNDER ARTICLE 102 OF THE CONSTITUTION OF THE PEOPLES REPUBLIC OF BANGLADESH Vs. BANGLADESH, REPRESENTED BY THE SECRETARY
March 4, 2010
AN APPLICATION UNDER ARTICLE 102(1)(2) OF THE CONSTITUTION OF THE PEOPLES REPUBLIC OF BANGLADESH Vs. BANGLADESH, REPRESENTED BY THE SECRETARY
January 28, 2010
AN APPLICATION UNDER ARTICLE 102(2)(A)(II) OF THE CONSTITUTION OF THE PEOPLES REPUBLIC OF BANGLADESH Vs. GOVERNMENT OF THE PEOPLES REPUBLIC OF BANGLADESH
March 9, 2010
ANTI-CORRUPTION COMMIS­SION Vs. ATM NAZIMULLAH CHOWDHURY
March 14, 2010
ARUN KUMAR SUTRADHAR Vs. THE JOINT DISTRICT JUDGE
December 12, 2010
AZIZUR RAHMAN KHAN Vs. MD. AYNUL MIAH
March 10, 2010
BAKUL AKTER Vs. BANGLADESH
March 10, 2010
BANGLADESH Vs. MD. ABDUL KAYUM MIAH
January 18, 2010
BANGLADESH BANK Vs. SK. ABUL HOSSAIN
May 2, 2010
BANGLADESH SHILPA RIN SANGSTHA (BSRS) Vs. SHE SHIPPING LINES LIMITED
December 13, 2010
BEGUM KHALEDA ZIA Vs. GOVERNMENT OF BANGLADESH
October 13, 2010
BEGUM KHALEDA ZIA Vs. SECRETARY, MINISTRY OF DEFENCE, GOVERNMENT OF BANGLADESH
November 29, 2010
BIMAN BANGLADESH AIRLINES Vs. AL ROJONI ENTERPRISE
January 6, 2010
DR. ABDUR RAHMAN Vs. STATE
May 26, 2010
EBRAHIM STEEL RE-ROLLING INDUSTRIES (PVT.) LIMITED Vs. GOVERNMENT OF BANGLADESH
February 11, 2010
GOPINATH DAS Vs. GOVERNMENT OF BANGLADESH
May 12, 2010
HABIBUR RAHMAN MOLLAH Vs. STATE
April 4, 2010
HAJI NURUL ISLAM Vs. MAINA MIAH
January 13, 2010
HAZI SANJOB ALI Vs. HURMUJ ALI
April 4, 2010
JALALABAD CO-OPERATIVE HOUSING SOCIETY LTD. Vs. MOSAMMAT ROUSHAN JAHAN
January 6, 2010
K.M. HASANUZZAMAN Vs. ABDUR RAB CHOWDHURY
February 14, 2010
MAIMUNAL ISLAM Vs. COLLECTOR OF CUSTOMS
March 10, 2010
MAYEEN UDDIN AHAMAD Vs. ABDUR RASHID SK
February 16, 2010
MD. ABDUL KADER Vs. BANGLADESH ROAD TRANSPORT CORPORATION
February 15, 2010
MD. ABDUR ROUF Vs. ARTHA RIN ADALAT
March 18, 2010
MD. AHIA Vs. MD. AZIMUDDIN
March 21, 2010
MD. ALIMUDDIN Vs. ALHAJ MD. ABU DAUD
January 10, 2010
MD. ARIF GAFFAR Vs. ARTHA RIN ADALAT
December 2, 2010
MD. ASHEQUE ALI Vs. MD. SHAMSUL HOQUE SARDER
February 15, 2010
MD. AZIM UDDIN Vs. MD. ABDUL LATIF
February 4, 2010
MD. FARID KHAN Vs. MD. DELOWER HOSSAIN
March 14, 2010
MD. HELAL UDDIN Vs. M. A. JAKIR
March 1, 2010
MD. KAWSAR JAHAN Vs. STATE
May 2, 2010
MD. MAFIZ Vs. BANGLADESH
January 17, 2010
MD. MOZAFFER RAHMAN Vs. GOVERNMENT OF BANGLADESH
January 7, 2010
MD. NURUL ABEDIN Vs. BANGLADESH
January 6, 2010
MD. RIAZ UDDIN KHAN Vs. MAHMUDUR RAHMAN
August 19, 2010
MD. SONA ULLAH Vs. MOST. MORIUM BEWA
January 17, 2010
MINISTRY OF FISHERIES AND LIVESTOCKS Vs. OBAID JAGIRDAR
February 15, 2010
MOHAMMAD MUJIBUL HOQUE Vs. SHAMSUL ALAM
January 5, 2010
MOJIBOR Vs. MD. NURUL ISLAM
February 9, 2010
MOST. SAJEYA BEGUM Vs. MD. SHAHIDUL
February 11, 2010
MST. KOMLA BEGUM Vs. MD. SHAHAB ALI
March 15, 2010
NASIM ANWAR HOSSAIN Vs. BANGLADESH BANK
December 7, 2010
NAZRUL ISLAM RUPOQ Vs. BOARD OF INTERMEDIATE AND SECONDARY EDUCATION, CHITTAGONG
March 25, 2010
QUADERABAD HOUSING ESTATE LIMITED Vs. G.K.MOINUDDIN CHOWDHURY
July 21, 2010
RIAZ UDDIN AHMED Vs. KHONDAKAR KHORSHED ALI
January 31, 2010
SADHARAN BIMA CORPORATION Vs. LG ENGINEERING CO. LTD.
January 6, 2010
SALEH AHMED Vs. SREEMATI RANI PRAVA MITRA
January 26, 2010
SALEHA BEGUM Vs. ARTHA RIN ADALAT
March 1, 2010
SAUDI ARABIAN AIRLINES CORPORATION Vs. SAUDI BANGLADESH SERVICES COMPANY LIMITED
March 1, 2010
SHEIKH HASINA Vs. GOVERNMENT OF BANGLADESH
March 4, 2010
SREE JIBON SHARMA Vs. SREEMOTI SUBASINI SHARMA
February 23, 2010
STATE Vs. A. HAQUE ALIAS ABDUL HOQUE
February 24, 2010
SURUJIT BOSE (RAJU) Vs. BANGLADESH
January 26, 2010
UNITED COMMERCIAL BANK LIMITED Vs. PANAM BANASPATI LIMITED
December 8, 2010
WARN-ME WOLLEN MILLS LTD. Vs. GOVERNMENT OF BANGLADESH
March 21, 2010