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Case Index
Title
Date
AMIT AGARWAL Vs. STATE OF SIKKIM
December 3, 2010
ANIL DONG Vs. LEELA SHILAL
October 13, 2010
ASHISH KUMAR JHA Vs. STATE OF SIKKIM
August 17, 2010
ATHUP LEPCHA Vs. STATE OF SIKKIM
October 14, 2010
BHIM BAHADUR CHHETRI AND OTHERS Vs. STATE OF SIKKIM AND OTHERS
June 15, 2010
BINA DEVI SHARMA Vs. STATE OF SIKKIM
September 17, 2010
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. KUSHA RAI
May 17, 2010
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. M K SUBBA
May 17, 2010
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LTD Vs. SUBRATA MITRA
May 11, 2010
CHHABIL DASS AGARWAL Vs. UNION OF INDIA
October 5, 2010
COURT ON SUO MOTO Vs. SECRETARY MINISTRY OF SURFACE TRANSPORT
October 11, 2010
DAMBER BAHADUR CHHETRI Vs. STATE OF SIKKIM
April 23, 2010
DHIRENDRA BODO Vs. STATE OF SIKKIM
July 26, 2010
DHIRENDRA BODO Vs. STATE OF SIKKIM
July 29, 2010
DIBYA PRASAD PRADHAN Vs. STATE OF SIKKIM
August 12, 2010
DILLI RAM BASSNET Vs. STATE OF SIKKIM
June 16, 2010
DR. MECHUNG BHUTIA & ORS. Vs. STATE OF SIKKIM & ORS.
March 29, 2010
DUGO BHUTIA Vs. STATE OF SIKKIM
August 30, 2010
DURGA PRASAD CHETTRI Vs. STATE OF SIKKIM
August 13, 2010
GANESH KUMAR PRADHAN Vs. STATE OF SIKKIM
September 30, 2010
GATUK BHUTIA Vs. STATE OF SIKKIM
March 17, 2010
GULSHAN RAI NAGPAL Vs. STATE OF SIKKIM
October 14, 2010
GURMIT BHUTIA Vs. STATE OF SIKKIM
September 6, 2010
HOM NATH SHARMA Vs. STATE OF SIKKIM
June 15, 2010
JAGDISH PRASAD Vs. TASHI TSHERING BHUTIA
May 21, 2010
JANGA BAHADUR CHETTRI Vs. STATE OF SIKKIM
August 27, 2010
JEEWAN PRADHAN Vs. STATE OF SIKKIM
September 30, 2010
KARMA BHUTIA, Vs. STATE OF SIKKIM
October 12, 2010
KHARKA BAHADUR LIMBO Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST CUM SECRETARY GANGTOK
March 29, 2010
KISHORE THAPA Vs. STATE OF SIKKIM
September 3, 2010
M/S UNICORN INDUSTRIES Vs. UNION OF INDIA
November 15, 2010
MINGMA SHERPA Vs. STATE OF SIKKIM
November 11, 2010
MRS. KARMA DOLMA BHUTIA AND OTHERS Vs. STATE OF SIKKIM AND OTHERS
May 5, 2010
NAR BAHADUR BHANDARI Vs. STATE OF SIKKIM,
October 14, 2010
O T BHUTIA Vs. STATE OF SIKKIM
July 9, 2010
O.P. PRADHAN Vs. STATE OF SIKKIM
June 16, 2010
PRABHA RAI Vs. STATE OF SIKKIM
September 22, 2010
PRASHANT KUMAR GOYAL Vs. SOGRA KHATOON
October 21, 2010
RAJ KUMAR Vs. STATE OF SIKKIM
June 15, 2010
RAM KRISHNA PRADHAN Vs. BHAGAWAT PRASAD
August 18, 2010
SANAM GIRI Vs. SECRETARY, HUMAN RESOURCE DEVELOPMENT DEPARTMENT, GOVERNMENT OF SIKKIM AND OTHERS
April 3, 2010
SASHIKALA CHETTRI Vs. COMMISSIONER CUM SECRETARY
October 11, 2010
SEEMA LEPCHA Vs. STATE OF SIKKIM
September 29, 2010
SHIVA NAND MISRA Vs. STATE OF SIKKIM
September 1, 2010
SMT. GYANU PRADHAN Vs. RATNA KUMAR PRADHAN
June 16, 2010
STATE BANK OF INDIA Vs. VIVEK GARG
May 24, 2010
STATE OF SIKKIM Vs. THUKCHUK LACHUNGPA
March 3, 2010
STATE OF SIKKIM Vs. NAR BAHADUR KHATIWARA
September 30, 2010
SYRIAC JOSEPH Vs. DEPARTMENT OF INFORMATION TECHNOLOGY
September 1, 2010
TASHI DADUL BHUTIA Vs. STATE OF SIKKIM
November 15, 2010
TASHI DELEK GAMING SOLUTIONS PVT. LTD. AND ANOTHER Vs. UNION OF INDIA AND OTHERS
July 30, 2010
THENDUP SHERPA Vs. STATE OF SIKKIM
June 14, 2010
TIKA RAM CHETTRI Vs. STATE OF SIKKIM
May 4, 2010
TSEWANG GYATSHO KALEON Vs. STATE OF SIKKIM
September 7, 2010
TSHERING LEPCHA Vs. STATE OF SIKKIM
September 6, 2010
UMESH AGARWAL Vs. MRIDULA AGARWAL
October 7, 2010
YANGZILA BHUTIANI Vs. NAURATANMAL ASHOK KUMAR
October 4, 2010