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Case Index
Title
Date
A K SRIVASTAVA @ AJAY KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND
July 29, 2010
A.C. SINHA Vs. THE STATE OF JHARKHAND AND THE FACTORY INSPECTOR
January 18, 2010
ABDU SATTAR ANSARI Vs. STATE OF JHARKHAND
April 16, 2010
ABDUL GANI KHAN Vs. COAL INDIA LTD, THROUGH ITS CHAIRMAN
August 4, 2010
ABDUL HAKIM AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
March 15, 2010
ABDUL JABBAR Vs. STATE OF JHARKHAND
May 5, 2010
ABDUL KARIM AND ORS. Vs. STATE OF JHARKHAND AND ORS.
January 13, 2010
ABDUL MAZID Vs. THE STATE OF JHARKHAND
April 1, 2010
ABDUL RAUF Vs. ALLAUDDIN
March 10, 2010
ABDUL SALAM ALIAS MD ANWAR Vs. STATE OF JHARKHAND
April 12, 2010
Abhay Shankar Vs. The State of Jharkhand through the Secretary, Human Resource, Higher Education, Government of Jharkhand, Ranchi
January 28, 2010
Abhijit Dutta Vs. State of Jharkhand
January 8, 2010
ABHINAV SHANKAR Vs. THE STATE OF JHARKHAND,
January 12, 2010
ABHISHEKH KUMAR Vs. STATE OF JHARKHAND
December 20, 2010
Abul Khair Khan Vs. Central Coalfields Ltd. Ranchi
January 7, 2010
ADALAT MAHTO AND Vs. THE STATE OF JHARKHAND
February 4, 2010
ADHIR KUMAR ROY Vs. STATE OF JHARKHAND AND ORS.
July 5, 2010
ADHUNIK POWER AND NATURAL RESOURCES LIMITED Vs. ADITYAPUR INDUSTRIAL AREA DEVELOPMENT AUTHORITY
September 21, 2010
ADITYA DUDANI Vs. CANARA BANK
May 17, 2010
ADITYA SAHU Vs. THE STATE OF JHARKHAND, THROUGH DEPUTY COMMISSIONER AND ORS.
August 18, 2010
AFAQUE Vs. STATE OF JHARKHAND
April 5, 2010
AFTAB ANSARI Vs. STATE OF JHARKHAND
November 3, 2010
AFZAL ANSARI & ORS Vs. STATE OF JHARKHAND
December 14, 2010
Agasti Pradhan Vs. State of Jharkhand
November 30, 2010
AGNU SINGH Vs. STATE OF JHARKHAND
September 28, 2010
AINUL HASSAN KHAN Vs. THE STATE OF JHARKHAND,
April 15, 2010
AJAY KUMAR Vs. STATE OF JHARKHAND
April 23, 2010
AJAY KUMAR JHA Vs. LIFE INSURANCE CORPORATION OF INDIA
April 15, 2010
Ajay Kumar Kejriwal Vs. State of Jharkhand
April 21, 2010
AJAY KUMAR SINGH Vs. AIRPORT AUTHORITY OF INDIA
April 12, 2010
AJAY KUMAR SINGH Vs. STATE OF JHARKHAND
February 23, 2010
AJAY KUMAR SINGH AND ORS. Vs. STATE OF JHARKHAND AND ORS.
March 15, 2010
AJAY KUMAR SINGH, Vs. THE STATE OF JHARKHAND
February 16, 2010
AJAY RAM Vs. STATE OF JHARKHAND
April 5, 2010
AJAY YADAV Vs. STATE OF JHARKHAND
December 21, 2010
Ajay Yadav Vs. Rajendra Sao
April 19, 2010
AJIJ KHAN Vs. STATE OF JHARKHAND
January 21, 2010
AJIT KR MODAK @ AJIT MODAK Vs. KANCHAN LATA BARAL
June 25, 2010
AJIT KUMAR Vs. STATE OF JHARKHAND
April 20, 2010
AJIT KUMAR JHA Vs. MD RAJU
February 19, 2010
AJIT KUMAR YADAV Vs. STATE OF JHARKHAND
October 26, 2010
Akankcha Security Services & Company Private Ltd. Vs. Patliputra Medical College, Dhanbad, P.O. & P.S. & District-Dhanbad, through its Principal
August 4, 2010
Akashi Devi Vs. State of Jharkhand
April 13, 2010
Akashkinaree Colliery of M/s. B.C.C.L. Vs. Presiding Officer, Central Government Industrial Tribunal No. 2 at Dhanbad
May 13, 2010
AKCHHABAR MOCHI @ YOGENDRA JEE @ NAGENDRA JEE Vs. BUDDHI NARAYAN SINGH @ BUDDHI SINGH @ NARAYAN JEE
December 16, 2010
AKHIL JHARKHAND PRATHMIK SIKSHAK SANGH THROUGH ITS DISTRICT PRESIDENT, JAI PRAKASH DUBEY, Vs. THE STATE OF JHARKHAND AND ORS.
February 8, 2010
AKHTAR ANSARI Vs. STATE OF JHARKHAND AND ORS.
May 24, 2010
Akshay Sidharth Vs. State of Jharkhand
July 16, 2010
Alam Ansari Vs. State of Jharkhand
April 15, 2010
Alauddin Ansari Vs. Abdul Sattar Ansari
June 24, 2010
ALIJAN MIAN Vs. BHARAT COKING COAL LTD
February 23, 2010
ALLAH RAKHA @ MD ZEAULLAH ANSARI@ ZEAULLAH ANSARI Vs. STATE OF JHARKHAND
December 14, 2010
Allauddin Ahmad Vs. The State of Jharkhand
March 10, 2010
ALLAUDIN HAWARI Vs. STATE OF JHARKHAND AND ANR.
June 23, 2010
Aman Mineral Corporation Vs. Union of India
December 1, 2010
AMAR SONI Vs. STATE OF JHARKHAND
January 15, 2010
AMARENDRA JHA Vs. MINERAL AREA DEVELOPMENT AUTHORITY
February 18, 2010
AMARESH SAO Vs. STATE OF JHARKHAND
December 15, 2010
Amarjeet Kaur Vs. State of Jharkhand
February 2, 2010
AMARNATH Vs. STATE OF JHARKHAND
January 28, 2010
AMAWASH RAM Vs. THE STATE OF JHARKHAND AND ORS.
January 29, 2010
AMIT KUMAR Vs. ORIENTAL INSURANCE COMPANY LTD. AND ORS.
March 16, 2010
AMIT ROY Vs. STATE OF JHARKHAND
July 15, 2010
AMITABH BAGCHI @ AMIT BAGCHI @ ANIL DA @ SUMIT DA Vs. STATE OF JHARKHAND
December 23, 2010
AMITABHA DAS GUPTA Vs. STATE OF JHARKHAND AND ANOTHER
February 17, 2010
AMNA KHATOON Vs. GAFUR ANSARI
February 18, 2010
AMRENDRA JHA Vs. STATE OF JHARKHAND & ANOTHER
December 14, 2010
Amrendra Kumar Vs. State of Jharkhand
February 17, 2010
AMRESHWAR PRASAD Vs. STATE OF JHARKHAND
July 6, 2010
AMRIT KUMAR MAHTO Vs. STATE OF JHARKHAND
August 30, 2010
AMRUL SHEIKH AND ORS. Vs. THE STATE OF JHARKHAND
December 13, 2010
Amushree @ Kumari Amushri Vs. State of Jharkhand
September 20, 2010
ANAND KUMAR SINGH Vs. STATE OF JHARKHAND
January 5, 2010
Anand Pandit Vs. Damodar Valley Corporation
March 25, 2010
ANANT KUMAR MISHRA Vs. UNION OF INDIA
April 21, 2010
ANANT LAL MAHTO Vs. STATE OF JHARKHAND
January 13, 2010
ANANT LAL PATHAK Vs. STATE OF JHARKHAND AND OTHERS
March 10, 2010
ANANT NARAYAN VERMA Vs. STATE OF JHARKHAND
February 2, 2010
ANANT PRASAD JAISWAL Vs. BIRSA AGRICULTURAL UNIVERSITY
February 17, 2010
ANANT PRASAD JAISWAL Vs. CHANCELLOR OF UNIVERSITIES, STATE OF JHARKHAND AND ANOTHER.
November 4, 2010
Andu Larwey Vs. State of Jharkhand
June 25, 2010
Angeshwari Devi @ Asha Devi Vs. Bisheshwar Karmali
August 31, 2010
ANIK INDUSTRIES LIMITED Vs. JHARKHAND STATE HOUSING BOARD,
September 30, 2010
ANIL CHANDRA PANDIT Vs. STATE OF JHARKHAND
January 29, 2010
ANIL GOSWAMI Vs. STATE OF JHARKHAND
January 7, 2010
ANIL JAIN, MANAGING DIRECTOR SHALIMAR PACKAGING PVT. LTD. AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
June 23, 2010
ANIL KUMAR Vs. STATE OF JHARKHAND
August 9, 2010
ANIL KUMAR CHOURASIA Vs. PRABHA DEVI
January 7, 2010
ANIL KUMAR MAHTO Vs. SUDEB CHANDRA GHOSAL
January 29, 2010
ANIL KUMAR RAM Vs. STATE OF JHARKHAND
December 21, 2010
ANIL KUMAR SINGH Vs. UNION OF INDIA
April 7, 2010
Anil Kumar Singh Vs. State of Jharkhand
December 9, 2010
ANIL KUMAR TIRKEY Vs. NILAM KUMARI KACHHAP TIRKEY
April 27, 2010
ANIL KUMAR TIWARI Vs. STATE OF JHARKHAND
January 6, 2010
ANIL PASWAN Vs. STATE OF JHARKHAND
December 22, 2010
ANIL SINGH Vs. STATE OF JHARKHAND
December 16, 2010
ANIL VISHWAKARMA Vs. PRADEEP KUMAR
March 17, 2010
ANINDITA TRADES AND INVESTMENTS LTD., Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN AND ORS.
September 28, 2010
ANIRUDH SINGH Vs. AYODHAYA PRASAD SINGH
June 21, 2010
ANITA DEVI Vs. STATE OF JHARKHAND
July 7, 2010
Anita Devi Vs. State of Jharkhand
February 1, 2010
Anjana Sharan Vs. The State of Jharkhand
March 16, 2010
ANJANI KUMAR SINHA Vs. STATE OF JHARKHAND
December 21, 2010
ANJU DEVI Vs. STATE OF JHARKHAND
February 18, 2010
ANJU KUMARI Vs. STATE OF JHARKHAND
May 21, 2010
ANNU KUMARI Vs. STATE OF JHARKHAND
July 1, 2010
ANOD PHARMA PVT LTD Vs. STATE OF JHARKHAND
June 28, 2010
ANOSH EKKA Vs. STATE OF JHARKHAND AND ORS.
June 28, 2010
ANUP KEDIA Vs. STATE OF JHARKHAND AND ANR.
February 10, 2010
ANUP KUMAR SINGH AND ORS. Vs. THE STATE OF JHARKHAND
February 11, 2010
ANUP KUMAR SINHA Vs. STATE OF JHARKHAND
March 19, 2010
ANUP KUMHAR Vs. STATE OF JHARKHAND
January 5, 2010
ANUP NARAYAN SINGH Vs. STATE OF JHARKHAND
September 3, 2010
Anup Tigga Vs. State of Jharkhand
March 12, 2010
Anupam Sahakari Grih Nirman Samity Ltd Vs. State of Jharkhand
January 27, 2010
ANURADHA DEVI Vs. STATE OF JHARKHAND
June 23, 2010
ANVIL INVESTMENTS PRIVATE LIMITED Vs. STATE BANK OF INDIA
February 19, 2010
ANWAR ALI @ MD. ANWAR ALI Vs. STATE OF JHARKHAND
January 13, 2010
Apurba Kumar Sinha Vs. Union of India
January 27, 2010
ARABINDA CHATTERJEE Vs. STATE OF JHARKHAND
May 5, 2010
ARBIND KRISHAN Vs. JHARKHAND ACADEMIC COUNCIL THROUGH ITS SECRETARY,
August 18, 2010
ARJUN KISHORE YADAV Vs. STATE OF JHARKHAND
December 21, 2010
ARJUN KUMAR SINGH Vs. UNION OF INDIA
February 25, 2010
Arjun Prasad Agarwal Vs. Indian Overseas Bank
November 30, 2010
ARJUN PRASAD BERNWAL Vs. STATE OF JHARKHAND
April 1, 2010
ARJUN PRASAD SINGH Vs. DHANANJAY KUMAR SINGH
April 22, 2010
Arjun Prasad Vishwakarma Vs. The State of Jharkhand
March 10, 2010
ARJUN YADAV Vs. STATE OF JHARKHAND
March 10, 2010
ARTI DEVI Vs. STATE OF JHARKHAND
December 21, 2010
ARTI THAKUR AND ORS. Vs. STATE OF JHARKHAND AND ORS.
July 1, 2010
ARUN CHANDRA SEN @ ARUN SEN Vs. STATE OF JHARKHAND : DEPUTY COMMISSIONER, BOKARO :
January 15, 2010
ARUN CHARAN Vs. STATE OF BIHAR
April 28, 2010
ARUN CHAWLA Vs. RAMESH LAL
July 6, 2010
ARUN KUMAR MANDAL AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
August 3, 2010
ARUN KUMAR SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS
August 3, 2010
ARUN KUMAR SINGH, SON OF SRI BALGOBIND PRASAD Vs. THE STATE OF JHARKHAND,
February 9, 2010
Arun Manjhi Vs. State of Jharkhand
January 29, 2010
Arun Prasad Vs. State of Jharkhand
September 14, 2010
ARUN SERAPHIM Vs. NAGENDRA SINGH
March 16, 2010
Arvind Kumar Vs. State of Jharkhand
April 1, 2010
Arvind Kumar Sahni Vs. State of Jharkhand
August 26, 2010
Arvind Kumar Sinha Vs. Union of India through the Secretary, Ministry of Home Affairs, Government of India, New Delhi
December 14, 2010
ASGAR ALI, Vs. THE STATE OF JHARKHAND,
January 4, 2010
ASGAR HUSSAIN Vs. SAFIQUE ALAM
November 25, 2010
ASHA DEVI Vs. JHARKHAND STATE ELECTRICITY BOARD
September 20, 2010
ASHA MINJ AND OTHERS Vs. DEPUTY COMMISSIONER, RANCHI AND OTHERS
August 5, 2010
ASHA SINHA Vs. STATE OF JHARKHAND
April 16, 2010
Ashim Kumar Samanta Vs. State of Jharkhand
August 31, 2010
ASHIM KUMAR SAMANTA Vs. STATE OF JHARKHAND AND OTHERS
July 15, 2010
ASHOK KUMAR BHARTI Vs. THE STATE OF JHARKHAND
July 5, 2010
ASHOK KUMAR BOSE Vs. STATE OF JHARKHAND
April 13, 2010
ASHOK KUMAR BOSE Vs. STATE OF JHARKHAND
May 13, 2010
Ashok Kumar Mehta Vs. Central Coalfields Ltd.
July 29, 2010
ASHOK KUMAR PAL Vs. STATE OF JHARKHAND
January 11, 2010
ASHOK KUMAR PODDAR Vs. STATE OF JHARKHAND
April 23, 2010
ASHOK KUMAR SINGH Vs. STATE OF JHARKHAND
April 20, 2010
ASHOK KUMAR SINGH Vs. STATE OF JHARKHAND
May 4, 2010
ASHOK KUMAR SINGH Vs. STATE OF JHARKHAND
January 5, 2010
ASHOK KUMAR SINGH Vs. DEEBIYA AIND : SUNITA AIND : RANJIT AIND : PRISMA
March 19, 2010
Ashok Kumar Sinha Vs. Income Tax Officer, ...Respondent Ward-1 (1), Ranchi
December 3, 2010
ASHOK MAHATO Vs. STATE OF JHARKHAND
September 17, 2010
ASHOK MAHTO Vs. STATE OF JHARKHAND
August 31, 2010
ASHOK PASWAN Vs. STATE OF JHARKHAND
December 20, 2010
Ashraf Ansari Vs. State of Jharkhand
July 23, 2010
ASIN RAM AND ORS. Vs. THE STATE OF JHARKHAND
August 26, 2010
ASIS KABI Vs. STATE OF JHARKHAND
December 21, 2010
ASMINA KHATOON Vs. STATE OF JHARKHAND
March 19, 2010
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. SUSHIL KUMAR GUPTA
November 22, 2010
ATAUR RAHMAN KHAN Vs. THE STATE OF BIHAR (NOW JHARKHAND)
January 18, 2010
ATUL CHANDRA DAS Vs. STATE OF JHARKHAND
December 14, 2010
Atul Layak Vs. State of Bihar
August 4, 2010
AUTHONY SOREN Vs. STATE OF JHARKHAND AND ORS.
November 4, 2010
Avijit Ghosh Vs. State of Jharkhand
January 30, 2010
Awadh Kishore-2 Vs. State of Jharkhand
November 26, 2010
AWADHESH CHOUDHARY Vs. STATE OF JHARKHAND
September 1, 2010
AWADHESH KUMAR SINGH Vs. STATE OF JHARKHAND
February 16, 2010
AYESHA KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
October 26, 2010
AYODHYA PRASAD GUPTA Vs. BHAGWAN SHARMA AND ANR.
May 10, 2010
AYODHYA PRASAD VISHWAKARMA Vs. THE STATE OF JHARKHAND
February 15, 2010
AYODHYA PRASAD YADAV Vs. THE STATE OF JHARKHAND,
July 7, 2010
Azad Ansari Vs. The State of Jharkhand
March 16, 2010
AZAD ANSARI AND ORS. Vs. STATE OF JHARKHAND AND ORS.
March 12, 2010
AZAD CHANDRA SHEKHAR PRASAD SINGH Vs. STATE OF JHARKHAND AND
September 16, 2010
AZAD KUMAR SINHA Vs. MS B C C LTD & OTHERS
September 15, 2010
AZAD SINGH SANGWAN Vs. UNION OF INDIA
May 21, 2010
Azad Tailor @ Azad Khan Vs. State of Jharkhand
September 24, 2010
AZMAL HUSSAIN @ BABLU Vs. THE STATE OF JHARKHAND
January 25, 2010
B. K. SINGH Vs. STATE OF JHARKHAND
November 3, 2010
B. Narain @ Bishwanath Narain Vs. State of Jharkhand
November 1, 2010
BABAN CHOUBEY Vs. STATE OF JHARKHAND & ORS
December 6, 2010
BABBAN TIWARY Vs. STATE OF JHARKHAND : JOINT SECRETARY, WATER RESOUR
July 30, 2010
Babita Kumari Pathak @ Babita Pathak Vs. Satya Prakash Pathak
February 24, 2010
BABLOO KUMAR SHARMA @ BABLOO SINGH, Vs. THE STATE OF BIHAR (NOW JHARKHAND)
January 12, 2010
Bablu Dutta Vs. State of Jharkhand
January 21, 2010
BABU JAN ANSARI @ BABUJAN MIAN AND ORS Vs. STATE OF JHARKHAND
December 22, 2010
BABULAL MAHTO @ LALBABU MAHTO Vs. STATE OF JHARKHAND
December 20, 2010
Babuni Mahto Vs. State of Jharkhand
April 15, 2010
BABY DEVI Vs. STATE OF JHARKHAND
April 15, 2010
BABY KUMARI Vs. STATE OF JHARKHAND
September 6, 2010
BACHA LAL BHAGAT Vs. THE STATE OF JHARKHAND AND ORS.
March 10, 2010
BADAL KUMAR GHOSH Vs. STATE OF JHARKHAND
March 29, 2010
BADRI NARAYN SINGH @ BADRI SINGH AND ORS Vs. STATE OF JHARKHAND
December 21, 2010
BADRI PRASAD SAO @ BADRI SAO AND ORS. Vs. STATE OF JHARKHAND AND ORS.
January 8, 2010
BADRUDDIN MIAN Vs. THE STATE OF BIHAR (NOW JHARKHAND)
October 25, 2010
BADRUDDIN MIAN Vs. STATE OF BIHAR
October 5, 2010
BAGHAMBAR MAHTO Vs. STATE OF JHARKHAND
March 11, 2010
BAIDYANATH CHEMICAL & CARBONISATION CO PVT LTD Vs. CENTRAL COALFIELDS LTD
January 22, 2010
BAIDYANATH CHEMICAL AND CARBONISATION CO. PVT. LTD. Vs. CENTRAL COALFIELDS LTD. THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR,
January 22, 2010
Baidyanath Glass Works (P) Ltd., Deoghar Vs. State of Jharkhand
July 6, 2010
BAIDYANATH SINGH @ VAIDYANATH SINGH Vs. THE STATE OF JHARKHAND AND AYODHYA SINGH
August 9, 2010
Baijnath Sao @ Baijnath Shaw Vs. Pradip Kumar Khaitan
November 4, 2010
BAISHAKHIN GORAIN @ BESHAKHIN GORE WIFE OF MARI GORH Vs. DEVASHISH BANERJEE SON OF CHINTA HARAN BANERJEE
February 9, 2010
BAL BHADRA SINGH Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LTD
February 1, 2010
BALARAM LOHAR Vs. STATE OF JHARKHAND
September 23, 2010
BALBHADAR SAHU Vs. STATE OF JHARKHAND
October 29, 2010
BALDEO RAUT Vs. STATE OF JHARKHAND
April 16, 2010
Baldeo Yadav Vs. State of Jharkhand
February 17, 2010
BALESHWAR PRASAD Vs. STATE OF JHARKHAND
July 31, 2010
BALESHWAR PRASAD SINGH Vs. STATE OF JHARKHAND
March 23, 2010
BALIKA DEVI Vs. STATE OF JHARKHAND
September 1, 2010
BALIKA VIDYA MANDIR, JHARIA Vs. STATE OF JHARKHAND
January 27, 2010
BALMATI DEVI AND SOHRAI MUNDA Vs. THE STATE OF JHARKHAND AND ORS.
February 22, 2010
BALRAM JHA Vs. STATE OF JHARKHAND
April 5, 2010
Balu Devi Vs. Krishnanand Mahto
May 3, 2010
BANDANA GHOSH (MITRA) Vs. SURESH KUMAR BHARDWAJ AND ORS.
July 6, 2010
BANDHANA ORAON Vs. STATE OF BIHAR
December 2, 2010
Bandhu Mahto Vs. State of Jharkhand
January 29, 2010
BANDHU RAM MAHTO Vs. STATE OF JHARKHAND
May 20, 2010
BANI SEN GUPTA Vs. STATE OF JHARKHAND
February 15, 2010
BANK OF INDIA Vs. RITES LTD
March 10, 2010
BANSHIDHAR SINGH Vs. STATE OF JHARKHAND
April 8, 2010
BARUN KUMAR MAHATO Vs. STATE OF JHARKHAND
March 12, 2010
BASANT KUMAR JHAWAR Vs. STATE OF JHARKHAND
November 22, 2010
BASANT KUMAR KESHARI Vs. VINOD KUMAR KESHARI
March 16, 2010
Basanti Devi Vs. State of JharKhand
January 29, 2010
BASHIST NARAYAN SHARMA Vs. STATE OF JHARKHAND
May 21, 2010
BASU ORAON Vs. JHARKHAND STATE ELECTRICITY BOARD
September 20, 2010
BASUDEO BHAGAT Vs. STATE OF JHARKHAND
March 11, 2010
BASUDEO BHUIYA Vs. BHARAT COKING COAL LTD
January 29, 2010
Basudeo Prasad Vs. Allahabad Bank
May 25, 2010
Basudev Mahto Vs. State of Jharkhand
November 24, 2010
Basukinath Yadav Vs. Ladhari Yadav
May 4, 2010
Bata Shoes Ltd. Vs. Reba Gorain
January 19, 2010
BATHLU MANJHI Vs. CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN CUM-MANAGING DIRECTOR AND ORS.
January 15, 2010
Beli Baraik Vs. State of Jharkhand
January 29, 2010
BENI MADHO SINGH AND ORS. Vs. THE STATE OF JHARKHAND AND ANR.
June 29, 2010
BENI PRASAD Vs. STATE OF JHARKHAND
April 23, 2010
BHADE MUNDA Vs. STATE OF JHARKHAND
April 28, 2010
BHAGIA MANDALAIN AND ANOTHER Vs. DHANANJAI MANDAL
November 24, 2010
BHAGIRATHI BHAGAT Vs. LAKHAN LALL PODDAR
August 2, 2010
Bhagwan Mishra (in 3996) Deep Chandra Prasad Swamkar Vs. Jharkhand State Electricity Board
February 3, 2010
BHAGWAN SHARMA Vs. AYODHYA PRASAD GUPTA AND ANR.
August 20, 2010
BHAGWAT GOPE Vs. STATE OF JHARKHAND
March 22, 2010
Bhakta Rajendra Malakar Vs. State of Jharkhand
February 26, 2010
BHALERIAN TIRKEY Vs. LILY GRASE MINZ
March 29, 2010
BHANU PRATAP SINGH Vs. STATE OF JHARKHAND
June 22, 2010
BHARAT BHUSHAN PRASAD Vs. STATE OF JHARKHAND & ORS
December 9, 2010
BHARAT COKING COAL LIMITED Vs. DHARAM RAJ SINGH
April 6, 2010
BHARAT COKING COAL LIMITED Vs. R R BRIQUETTE INDUSTRIES
May 5, 2010
BHARAT COKING COAL LIMITED Vs. AREA PRESIDENT RASHTRIYA COLLIERY MAZDOOR SANGH
December 6, 2010
BHARAT COKING COAL LIMITED REPRESENTED BY THE EMPLOYERS Vs. THEIR WORKMEN REPRESENTED BY THE ORGANIZING SECRETARY
June 24, 2010
BHARAT COKING COAL LIMITED, P B AREA,KUSUNDA, PUTK Vs. THEIR WORKMEN BEING
December 6, 2010
BHARAT COKING COAL LTD Vs. UNION OF INDIA
June 30, 2010
BHARAT COKING COAL LTD Vs. CHHOTA BIRSA URANW
September 20, 2010
Bharat Coking Coal Ltd. Vs. Alok Fuels (P) Ltd. & Anr.
January 7, 2010
Bharat Coking Coal Ltd. Vs. State of Jharkhand through Commissioner of Commercial Taxes, Jharkhand, Ranchi
April 21, 2010
BHARAT COKING COAL LTD. Vs. NITYA NAND SINGH (DECEASED) AND ORS.
May 22, 2010
BHARAT HEAVY ELECTRICAL LIMITED, HYDERABAD, ANDHRA Vs. STATE OF JHARKHAND
May 25, 2010
BHARAT HITECH (CEMENTS) PVT LTD Vs. STEEL AUTHORITY OF INDIA LIMITED
July 14, 2010
Bharat Refractories Ltd Vs. Basiruddin Ansari
March 17, 2010
BHARAT SANCHAR NIGAM LIMITED, RANCHI Vs. CHEDI RAM GANJHU
May 6, 2010
BHARAT SINGH Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT DIGWADIH COLLIERY
September 1, 2010
BHARAT SINGH Vs. STATE OF JHARKHAND
April 12, 2010
Bhasker Manuvansh Vs. Vinoba Shave University
January 4, 2010
Bhim Bhaiya Vs. Kaushalya Devi
September 7, 2010
BHIM OJHA Vs. THE STATE OF JHARKHAND
September 14, 2010
BHIM PRAJAPATI Vs. STATE OF JHARKHAND
December 20, 2010
BHOLA NATH SINGH Vs. STATE OF JHARKHAND
September 9, 2010
BHOLA ORAON AND ORS. Vs. THE STATE OF JHARKHAND,
January 18, 2010
Bholo @ Balram Singh Vs. State of Jharkhand
December 1, 2010
BHUBANESHWAR MALLICK Vs. EMPLOYER IN RELATION TO THE MANAGEMENT OF CENTRAL COAL FIELDS LIMITED AND
March 17, 2010
Bhupen Mandai Vs. State of Jharkhand
January 21, 2010
BHUPENDRA PRASAD SINHA Vs. UNION OF INDIA
July 26, 2010
BIBHISAN MAHTO Vs. RUDAN MAHTO
March 9, 2010
BIBHUTI BHUSHAN SINGH & ORS. Vs. STATE OF JHARKHAND & ANR.
January 5, 2010
BIHAR AIR PRODUCTS LIMITED ADITYAPUR INDUSTRIAL AREA Vs. ANDHRA OXYGEN PVT LTD
April 26, 2010
BIHAR COLLIERY KAMGAR UNION Vs. UNION OF INDIA
November 3, 2010
BIHAR COLLIERY KAMGAR UNION THROUGH ITS SECRETARY SHRI D.M. MUKHERJEE Vs. UNION OF INDIA (UOI) THROUGH THE SECRETARY, MINISTRY OF LABOUR, GOVERNMENT OF INDIA,
January 15, 2010
BIHAR INDUSTRIAL CORPORATION Vs. STATE OF JHARKHAND
September 28, 2010
BIHAR STATE CREDIT & INVESTMENT OF CORPORATION LTD Vs. EASTERN SYNPACKS LTD
February 3, 2010
BIHAR STATE ELECTRICITY BOARD AND ORS. Vs. SANT LAL SAHNI AND ANR.
August 19, 2010
Bihar(now Jharkhand) State Housing Board Vs. Adya Prasad
January 19, 2010
BIHARI MAHTA Vs. DHANI DEVI AND ORS.
February 26, 2010
Bihari Puru Vs. Swami Shailendra Nand Puri
May 11, 2010
Bijay Bandia Vs. State of Jharkhand
December 6, 2010
BIJAY KANT JHA AND MAHENDRA PANDEY Vs. THE STATE OF JHARKHAND AND ORS.
February 19, 2010
Bijay Kumar Pandey Vs. Mineral Area Development Authority
February 2, 2010
Bijay Kumar Singh Vs. State of Jharkhand
January 4, 2010
BIJAY LAKRA Vs. STATE OF JHARKHAND
August 9, 2010
BIJAY PRAMANIK Vs. THE STATE OF JHARKHAND
February 16, 2010
Bijoy Shankar Mishra Vs. National Project Construction Corporation Ltd.
March 31, 2010
Bikrama Singh Vs. State of Jharkhand
March 22, 2010
BILASO DEVI Vs. STATE OF JHARKHAND
February 16, 2010
BILKHU SAHU Vs. STATE OF JHARKHAND
December 23, 2010
BIMAL Vs. STATE OF BIHAR
January 18, 2010
Bimal Kr. Sahay Vs. Director, Rajendra Institute of Medical Science, Sariatu, Ranchi
May 17, 2010
BIMAL KUMAR AND ORS Vs. RAM SWARATH PANDEY AND ORS
March 15, 2010
BIMAL KUMAR KAR Vs. THE STATE OF JHARKHAND,
July 6, 2010
BIMAL SAHU Vs. THE STATE OF JHARKHAND
December 14, 2010
BIMALA DEVI Vs. STATE OF JHARKHAND
December 22, 2010
BIMLESH PRASAD SINGH Vs. STATE OF JHARKHAND : ACCOUNTANT GENERAL STATE OF J
January 25, 2010
BINAY KUMAR Vs. STATE OF JHARKHAND
January 27, 2010
BINAY KUMAR @ VINAY KUMAR Vs. PRESIDING OFFICER, LABOUR COURT
June 25, 2010
BINAY KUMAR MODI Vs. STATE OF JHARKHAND
February 9, 2010
BINAY KUMAR SINHA Vs. UNION OF INDIA
July 31, 2010
BINDESHWARI MAHTO Vs. UNION OF INDIA
August 25, 2010
BINDU BHUSHAN DUBEY Vs. STATE OF JHARKHAND
April 1, 2010
BINDU MANDAL AND ORS. Vs. THE STATE OF JHARKHAND
March 10, 2010
BINIT KUMAR Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LTD
May 21, 2010
BINOD KASHERA @ BINOD PRASAD Vs. STATE OF JHARKHAND
December 20, 2010
BINOD KUMAR AGRAWAL Vs. VIJAY LATA AGRAWAL
January 28, 2010
Binod Kumar Singh Vs. State of Jharkhand
February 4, 2010
BINOD RAI Vs. STATE OF JHARKHAND
November 20, 2010
BINOD VERMA Vs. STATE OF JHARKHAND
December 22, 2010
Bipendra Prasad Lal Vs. Bharat Coking Coal Limited
February 11, 2010
BIRBAL MAHTO Vs. STATE OF JHARKHAND
September 20, 2010
BIREN MURMU Vs. THE STATE OF JHARKHAND
April 16, 2010
BIRENDRA GOPE Vs. STATE OF JHARKHAND AND ORS.
July 5, 2010
BIRENDRA GOPE Vs. PRADEEP SINHA
December 20, 2010
Birendra Kujur Vs. State of Jharkhand
March 15, 2010
BIRENDRA KUMAR MAHATO Vs. STATE OF JHARKHAND
December 14, 2010
Birendra Kumar Sinha Vs. State of Jharkhand
January 12, 2010
BIRENDRA PRASAD Vs. STATE OF JHARKHAND
March 31, 2010
BIRENDRA RAM Vs. STATE OF JHARKHAND
January 5, 2010
BIRENDRA SINGH BARAIK Vs. THE STATE OF BIHAR (NOW JHARKHAND)
March 8, 2010
BIRENDRA THAKUR Vs. STATE OF JHARKHAND
January 7, 2010
BIRENDRA YADAV Vs. STATE OF JHARKHAND
April 26, 2010
BIRJU RAM Vs. MINERAL AREA DEVELOPMENT AUTHORITY
September 3, 2010
BIRLA INSTITUTE OF TECHNOLOGY Vs. KAILASH VIHARI & ORS
December 13, 2010
BIRSA ORAON Vs. THE STATE OF JHARKHAND,
April 29, 2010
BISHNU KUMAR GUPTA @ CHHUNU Vs. STATE OF JHARKHAND
May 17, 2010
BISHNU KUMAR MODI Vs. SHEKHAR MODI
April 5, 2010
BISHNUDEO SAHU Vs. STATE OF BIHAR
May 12, 2010
Bishundeo Ram Vs. State of Jharkhand
November 29, 2010
Bishwa Nath Roy Vs. Central Coalfields Ltd. through C.M.D., Ranchi
September 7, 2010
BISHWANATH PANDEY Vs. STATE OF JHARKHAND & OTHERS
December 10, 2010
BISHWANATH PANKAJ Vs. STATE OF JHARKHAND
August 11, 2010
BISHWANATH SINGH Vs. BHARAT COKING COAL LIMITED THROUGH ITS CHAIRMANCUM-MANAGING DIRECTOR,
January 8, 2010
Bishwanath Singh Vs. State of Jharkhand
September 14, 2010
BLACK STONE AND COMPANY SAHIBGANJ Vs. STATE OF JHARKHAND
April 6, 2010
BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION Vs. RAJ HANS STEEL LIMITED
June 25, 2010
BOC India Ltd. Vs. Concerned Workman Shibani Ghosh
August 26, 2010
BODHAN SAO Vs. STATE OF JHARKHAND
October 6, 2010
BOKARO CONTRACTORS ASSOCIATION THROUGH ITS PRESIDENT SAMSUL HUDA KHAN Vs. STEEL AUTHORITY OF INDIA LIMITED AND ORS.
August 10, 2010
Bokaro Karamchari Panchayat, Bokaro Steel City Vs. Management of Chas Municipality Chas, Bokaro
September 8, 2010
BOKARO STEEL PLANT BOKARO Vs. WORKMEN BOKARO PROGRESSIVE FRONT BOKARO STEEL CITY
April 23, 2010
BOKARO STEEL WORKERS UNION Vs. STEEL AUTHORITY OF INDIA LIMITED
July 2, 2010
BRAHAMDEO PAL Vs. STATE OF JHARKHAND
March 26, 2010
BRAJNANDAN SINGH BHONSLE Vs. STATE OF JHARKHAND
February 16, 2010
BRAMHDEO YADAV Vs. UNION OF INDIA
April 22, 2010
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. BABAN DIXIT
March 17, 2010
Brigadier Harish Chander Vs. State of Jharkhand
January 29, 2010
BRIJ BIHAR SINGH Vs. STEEL AUTHORITY OF INDIA LIMITED
August 2, 2010
BRIJ BIHARI LALL Vs. RANCHI MUNICIPAL CORPORATION
January 5, 2010
Brij Kishore Jhawar Vs. Basant Kumar Jhawar
November 22, 2010
BRINDABAN MUNDA ALIAS SARJAVA Vs. STATE OF JHARKHAND
April 20, 2010
Buddheshwar Machhuwa Vs. State of Jharkhand
July 30, 2010
BUDDHI ORAIN Vs. STATE OF JHARKHAND
February 23, 2010
Budhan Kumhar Vs. State of Jharkhand
January 4, 2010
Budhni Kui Vs. State of Jharkhand
May 4, 2010
BUDHU KUMHAR AND ORS. Vs. THE STATE OF JHARKHAND
April 15, 2010
BULU GOPE Vs. BHARAT COKING COAL LTD.
June 24, 2010
C.M. Vishwakarma Vs. Bharat Coking Coal Limited
February 17, 2010
CANARA BANK Vs. STATE OF JHARKHAND
February 17, 2010
CENTRAL COALFIELDS LIMITED Vs. S K DUTTA AND COMPANY CONTRACTOR RANCHI
May 19, 2010
CENTRAL COALFIELDS LIMITED Vs. STATE OF JHARKHAND AND ORS.
June 24, 2010
Central Coalfields Limited, Ranchi, through its General Manager Vs. Union of India through its Ministry of Labour, Government of India, New Delhi
July 6, 2010
Central Coalfields Ltd. Vs. Fudan Devi
February 19, 2010
Central Coalfields Ltd., Ranchi Vs. Central Board of Excise & Customs, New Delhi
December 14, 2010
CENTRAL GURUDWARA PRABANDHANK COMMITTEE AND ANR. Vs. THE STATE OF JHARKHAND AND ORS.
September 29, 2010
CENTRAL MINE PLANNING AND DESIGN INSTITUTE Vs. UNION OF INDIA (UOI) THROUGH THE SECRETARY, MINISTRY OF FINANCE AND ORS.
June 21, 2010
CENTRAL MINE PLANNING AND DESIGN INSTITUTE LTD. Vs. UNION OF INDIA (UOI) AND
August 18, 2010
CENTRAL ROLLER FLOUR MILLS PVT LTD Vs. BIHAR FLOUR MILLS MAZDOR SABHA
September 7, 2010
CENTRAL ROLLER FLOUR MILLS PVT. LTD. Vs. BIHAR FLOUR MILLS MAZDOR SABHA, PARAS RAI
September 27, 2010
CHADA TIRKEY Vs. STATE OF JHARKHAND
February 8, 2010
CHAIRMAN GIRIDIH KSHETRIYA GRAMIN BANK Vs. KAMESHWAR PRASAD BIHARI
May 10, 2010
CHAIRMAN-CUM-MANAGING DIRECTOR, CENTRAL COALFIELDS LIMITED, Vs. RAM NIREKHAN RAM
January 15, 2010
CHAIRMANCUM MANAGING DIRECTOR, JHARKHAND STATE HOU Vs. STATE OF JHARKHAND & OTHERS
December 16, 2010
CHANDAN @ CHANDAN BISWAS Vs. UNION OF INDIA AND OTHERS
December 16, 2010
CHANDAN MOTORS, DHANBAD Vs. RABI LOCHAN PAUL
June 22, 2010
CHANDANA RAWANI Vs. CENTRAL COAL FIELD LIMITED,
January 8, 2010
CHANDAWA DEVI ALIAS CHANDAWA MAHAR Vs. STATE OF JHARKHAND
April 20, 2010
CHANDESHWAR PRASAD SINGH Vs. STATE OF JHARKHAND
April 8, 2010
CHANDRA BHUSHAN CHAUDHARY Vs. STATE OF JHARKHAND
March 9, 2010
CHANDRA BHUSHAN SHARMA Vs. STATE OF JHARKHAND
April 19, 2010
Chandra Deo Prasad Vs. Life Insurance Corporation of India
July 19, 2010
CHANDRA DEV GIRI Vs. STATE OF JHARKHAND
January 22, 2010
CHANDRA KANT GOPALKA Vs. STATE OF JHARKHAND
August 12, 2010
Chandra Kant Patel @ Chandra Kant Jhaverbhai Patel Vs. Arunjay Narayan Sinha
January 15, 2010
CHANDRA PAL PANDEY Vs. STATE OF JHARKHAND
July 8, 2010
CHANDRA SHEKHAR CHOUBEY Vs. STATE OF JHARKHAND AND ORS.
December 13, 2010
CHANDRA SHEKHAR PRASAD SINHA Vs. STATE BANK OF INDIA RANCHI
September 7, 2010
CHANDRABANSI SERVICE STATION, SARATH Vs. HINDUSTAN PETROLEUM CORPORATION LTD
June 28, 2010
Chandradeep Ram Vs. Presiding Officer, Regional labour Commissioner (Central), Dhanbad
April 5, 2010
CHANDRADEO MAHTO Vs. STATE OF JHARKHAND
December 23, 2010
CHANDRAKALA SHARMA Vs. BANK OF INDIA
August 11, 2010
CHANDRIKA MAHTO Vs. STATE OF JHARKHAND
May 17, 2010
CHANDRIKA PRASAD MAHTO Vs. STATE OF JHARKHAND
April 1, 2010
Chanku Oraon Vs. State of Bihar
March 27, 2010
CHARAN KERKETTA Vs. STATE OF JHARKHAND
December 14, 2010
CHARKA MANJHI Vs. CENTRAL COALFIELD LTD
July 8, 2010
CHARO ORAON, Vs. THE STATE OF JHARKHAND
February 4, 2010
CHATTU RAM DARSHAN RAM PVT LTD Vs. STATE OF JHARKHAND
September 20, 2010
CHATTU RAM HORIL RAM PVT. LTD. AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
September 20, 2010
Chetlal Mahto Vs. State of Jharkhand
September 17, 2010
CHHOTAN MAHTO Vs. STATE OF JHARKHAND
March 11, 2010
CHHOTE LAL Vs. STATE OF JHARKHAND
January 18, 2010
CHINTA DEVI Vs. STATE OF JHARKHAND
May 3, 2010
CHITRANJAN PRASAD SRIVASTAVA Vs. SHAM NATH DHAR
March 15, 2010
CHUNILAL RACKY Vs. STATE OF JHARKHAND
May 18, 2010
COAL FIELD DIESEL MD SHAMIM KHAN Vs. CHAIRMAN CUM CMD BCC LTD
May 6, 2010
COAL WASHERY WORKERS UNION Vs. STATE OF JHARKHAND
January 25, 2010
COMMISSIONER OF C. EX. Vs. TATA MOTORS LTD.
September 30, 2010
COMMISSIONER OF CENTRAL EXCISE, CENTRAL REVENUE BU Vs. GULF OIL CORPORATION LTD , DHANBAD
December 23, 2010
COMMISSIONER OF INCOME TAX Vs. BIHAR FOUNDRY & CASTINGS LTD.
December 23, 2010
COMMISSIONER OF INCOME TAX CENTRAL REVENUE BUILDING DHANBAD Vs. SUNIL KUMAR THAKUR
September 7, 2010
COMMISSIONER OF INCOME TAX RANCHI Vs. CHHINMASTIKA COKE INDUSTRIES P LTD
September 1, 2010
COMMISSIONER OF INCOME TAX RANCHI Vs. ASHOK PANDIT
September 1, 2010
COMMISSIONER OF INCOME TAX, RANCHI Vs. BUDHIA CONSTRUCTION(P) LTD MAIN ROAD, RANCHI
July 20, 2010
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND AND ORS.
May 12, 2010
DADU RAM AND ANR Vs. CENTRAL COALFIELDS LTD
December 15, 2010
DAJI MISHRA Vs. STATE OF JHARKHAND
May 13, 2010
DALJEET SINGH Vs. STATE OF JHARKHAND
December 16, 2010
DAMODAR VALLEY CORPORATION Vs. STATE OF JHARKHAND
February 25, 2010
Damodar Valley Corporation Vs. Jailal Mahto
July 15, 2010
DANDU BEDIYA Vs. SAWANA BEDIYA
September 1, 2010
Dashrath Prasad Yadav Vs. State of Jharkhand
January 8, 2010
DASO RAM Vs. BALDEO SHARMA
January 25, 2010
DASU RAVIDAS Vs. BHARAT COKING COAL LTD ,
January 21, 2010
DAYANAND PASWAN Vs. STATE OF JHARKHAND AND ORS.
July 6, 2010
DE NOBILI SCHOOL, CFRI, DHANBAD Vs. STATE OF JHARKHAND AND OTHERS
July 23, 2010
DEB KUMAR MUKHERJEE, MD EHSAN Vs. STATE OF JHARKHAND, NAGENDRA NARAYAN SINGH, KAMESH
December 20, 2010
Debashish Roy Vs. State of Jharkhand
November 4, 2010
DEBEN CHANDRA DUTTA @ DEVENDRA CHANDRA DUTTA Vs. BHARAT COKING COAL LIMITED AND ORS.
June 24, 2010
DEBNATH MUKHERJEE Vs. STATE OF JHARKHAND
April 12, 2010
Deep Chawla Vs. State of Jharkhand
December 21, 2010
DEEPAK KUMAR Vs. STATE OF JHARKHAND
May 18, 2010
DEEPAK KUMAR Vs. KUMARI RUPENDRA KAUR RAJ ALIAS SHALU
January 18, 2010
DEEPAK KUMAR BHARTHUAR Vs. THE STATE OF JHARKHAND AND ORS.
July 14, 2010
Deepak Kumar Sah Vs. State of Jharkhand
July 16, 2010
DEEPAK KUMAR SINHA Vs. BINAY KUMAR SINHA
September 17, 2010
DEEPLAL SINGH Vs. BHARAT COKING COAL LTD
April 21, 2010
Degni Devi Vs. Bharat Coking Coal Ltd.
April 13, 2010
DEO NANDAN PRASAD Vs. STATE OF JHARKHAND
October 26, 2010
DEO NARAYAN SHARMA Vs. STATE OF JHARKHAND
September 6, 2010
DEOBRAT SAHAY Vs. COAL INDIA LIMITED THROUGH ITS CHAIRMAN AND ORS.
March 31, 2010
Dev Narain Yadav Vs. The Divisional Manager, Oriental Insurance Co. Ltd.
April 7, 2010
DEVANAND PRASAD SONI ALIAS DEVANAND SONI Vs. STATE OF JHARKHAND
April 29, 2010
DEVENDRA KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
March 11, 2010
DEVENDRA PRASAD PANDEY Vs. JHARKHAND STATE ELECTRICITY BOARD
April 13, 2010
DEVENDRA THAKUR Vs. THE STATE OF JHARKHAND,
February 25, 2010
Devi Dayal Raut Vs. Kamla Devi
March 30, 2010
DEVMANIA DEVI Vs. THE STATE OF JHARKHAND AND ORS.
January 13, 2010
DEWENDRA KUMAR MEHTA @ DEWENDRA KUMAR MAHTO Vs. STATE OF JHARKHAND
December 23, 2010
Dhaman Mahto & Ors. (in 333), Sewa Mahto (in 416) Vs. The State of Jharkhand (in both)
March 26, 2010
DHANANJAY SINGH Vs. STATE OF JHARKHAND
July 9, 2010
DHANBAD DISTRICT CRUSHER OWNER ASSOCIATION Vs. STATE OF JHARKHAND
June 29, 2010
DHANESHWAR PASWAN Vs. STATE OF JHARKHAND AND ORS.
February 1, 2010
DHANESHWAR UPADHYAY Vs. STATE OF JHARKHAND
January 13, 2010
DHANRAJ THAKUR Vs. STATE OF JHARKHAND
December 16, 2010
Dhanu Napit Vs. State of Jharkhand
January 12, 2010
DHANUSDHARI RAM ALIAS DHANUSDHARI MAHTO Vs. STATE OF JHARKHAND
April 21, 2010
DHARAMBIR PRASAD Vs. DEVENDER GOPE
May 19, 2010
Dharmdeo Prasad Vs. State of Jharkhand
April 29, 2010
DHARMENDRA KUMAR ALIAS MASTAN SINGH Vs. STATE OF JHARKHAND
June 22, 2010
DHARMENDRA KUMAR DUBEY Vs. STATE OF JHARKHAND
March 19, 2010
DHARMENDRA MISHRA Vs. STATE OF JHARKHAND
January 6, 2010
DHARMENDRA PATHAK Vs. STATE OF JHARKHAND
July 23, 2010
DHARNIDHAR MAHTO Vs. STATE OF JHARKHAND
April 7, 2010
DHENA HANSDA AND ORS. Vs. STATE OF JHARKHAND AND ORS.
May 19, 2010
DHIRAJ KUMAR Vs. THE STATE OF JHARKHAND,
January 19, 2010
DHIREN CHANDRA MAHATO Vs. STATE OF JHARKHAND
September 22, 2010
Dhirendra Kumar Singh @ Dhirendra Singh Vs. State of Jharkhand
May 4, 2010
Dhirendra Nath Banerjee Vs. State of Jharkhand
October 8, 2010
Dhirendra Nath Barik Vs. State of Jharkhand
November 25, 2010
DHOBLA SARDAR Vs. STATE OF JHARKHAND
April 21, 2010
DHUNI MARANDI @ LICHRI MARANDI Vs. THE STATE OF JHARKHAND
June 25, 2010
DIAGEO INDIA PVT LTD , RANCHI Vs. STATE OF JHARKHAND & OTHERS
December 15, 2010
DIAMOND CONSTRUCTION, BOKARO Vs. CENTRAL COALFIELDS LTD
February 16, 2010
DIBYENDU MANDAL Vs. CHAMPA KUMAR
April 21, 2010
DIL MOHAMMAD AND Vs. THE STATE OF BIHAR (NOW JHARKHAND)
February 17, 2010
DILIP KUMAR MUKHERJEE Vs. UNION OF INDIA
July 31, 2010
DILIP ORAON Vs. STATE OF JHARKHAND
December 22, 2010
Dillp Kumar Vs. State of Jharkhand
September 23, 2010
DINABANDHU MAHATO @ DEEPAK MAHATO Vs. STATE OF JHARKHAND
December 21, 2010
DINESH CHANDRA MAHTO Vs. STATE OF JHARKHAND
May 12, 2010
DINESH KUMAR SHARMA Vs. STATE OF JHARKHAND
January 6, 2010
DINESH KUMAR SINGH Vs. STATE OF JHARKHAND
April 9, 2010
Dinesh Kumar Verma Vs. State of Bihar now Jharkhand
March 12, 2010
DINESH NAND JHA Vs. STATE OF JHARKHAND
May 7, 2010
DINESH PASWAN Vs. STATE OF JHARKHAND AND OTHERS
January 22, 2010
DINESH PRASAD Vs. STATE OF JHARKHAND
April 19, 2010
DINESH PRASAD DUBEY AND ORS Vs. STATE OF JHARKHAND & ORS
August 3, 2010
Dinesh Prasad Singh Vs. State of Jharkhand
September 13, 2010
Dinesh Prasad Singh Vs. Jharkhand State Electricity
January 18, 2010
DINESH PRASAD SINGH Vs. BIHAR STATE ELECTRICITY BOARD
December 6, 2010
DINESH RAM Vs. STATE OF JHARKHAND
October 6, 2010
DINESHANAND JHA Vs. STATE OF JHARKHAND
April 21, 2010
Dineshwar Giri @ Dinesh Giri Vs. State of Jharkhand
October 29, 2010
DINESHWAR PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
July 6, 2010
Dipak Bachelor Vs. Mary Bacheler
February 17, 2010
DIPAK KUMAR CHOURASIA Vs. STATE OF JHARKHAND
December 22, 2010
DIPAK TIGGA AND MANGAL NAYAK Vs. THE STATE OF BIHAR AND ORS.
January 15, 2010
DIPTI MOOKHERJEE Vs. STATE OF JHARKHAND
July 7, 2010
DIRECTOR, NOW RE-DESIGNATED AS COMMISSIONER, NVS, Vs. BALDEO SINGH MANES, UNION OF INDIA
March 17, 2010
DIVISIONAL ENGINEER (ADMN.), BHARAT SANCHAR NIGAM LTD. AND THE SUB-DIVISIONAL ENGINEER (ADMN.), BHARAT SANCHAR NIGAM LTD. Vs. RAMJEET PD. SINGH,
May 20, 2010
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. USHA SINHA
May 14, 2010
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. URMILA DEVI
April 23, 2010
DIWAKAR MINZ Vs. STATE OF JHARKHAND
October 30, 2010
DOLLY VERMA Vs. STATE OF JHARKHAND
January 22, 2010
DOMAN PRASAD SAHA Vs. STATE OF JHARKHAND
July 12, 2010
DOMCO SMOKELESS FUELS PVT. LTD. Vs. BHARAT COKING COAL LTD. AND ORS.
May 29, 2010
DR. AJAY KUMAR @ SAIMAN RICHARD Vs. STATE OF JHARKHAND & ANR.
June 23, 2010
Dr. Anant Prasad Jaiswal Vs. Chancellor of Universities, State of Jharkhand
November 4, 2010
DR. HEMENDRA KUMAR SINHA Vs. STATE OF JHARKHAND THROUGH SP, CBI
January 18, 2010
DR. JAGANNATH MISHRA Vs. STATE OF JHARKHAND THROUGH CBI
January 28, 2010
DR. MINNI RANI AHOURI Vs. THE STATE OF JHARKHAND,
January 12, 2010
DR. PRATAP NATH JHA Vs. THE STATE OF JHARKHAND AND ORS.
December 15, 2010
DR. SACHIDA NAND VERMA Vs. STATE OF JHARKHAND THROUGH CBI
March 12, 2010
Dr. Shambhu Nath Mishra Vs. State of Jharkhand
November 30, 2010
DR. SHRI KRISHNA CHOUDHARY Vs. THE STATE OF JHARKHAND AND ORS.
May 11, 2010
DR. SUNIL KUMAR Vs. THE STATE OF JHARKHAND THROUGH IT SECRETARY, H.R.D. DEPARTMENT, HIGHER EDUCATION,
May 24, 2010
Droupadi Devi Modi Vs. Sri Krishan Kumar Agarwal
March 31, 2010
DUKH HARAN MANDAL Vs. STATE OF JHARKHAND
May 18, 2010
DUKHI RAM LAHERI Vs. STATE OF JHARKHAND
February 22, 2010
DUKHNI DEVI Vs. BHARAT COKING COAL LIMITED AND ORS.
January 21, 2010
DULAL CHAND GHOSH Vs. STATE OF JHARKHAND
August 12, 2010
Dularu Choudhary Vs. State of Jharkhand
October 6, 2010
DURGA DEVI Vs. MUNNI RAI
January 8, 2010
DURGA HAZRA Vs. STATE OF JHARKHAND
September 17, 2010
Durga Kumari Vs. Central Coalfields Limited, Ranchi
August 12, 2010
Durga Oraon Vs. State of Jharkhand
August 4, 2010
DURGA ORAON AND AMAN MUNDA Vs. STATE OF JHARKHAND AND ORS.
January 7, 2010
DURGA ORAON AND AMAN MUNDA Vs. STATE OF JHARKHAND AND ORS.
April 27, 2010
DURGA RAM GOPE, Vs. STATE OF JHARKHAND
May 18, 2010
Dutta Construction Company Vs. Metallurgical & Engineering
April 17, 2010
DUTTA H ALIAS HIRAMANYA DUTTA Vs. STATE OF JHARKHAND
January 8, 2010
Dwarika Prasad Vs. Tata Iron & Steel Company Ltd
October 25, 2010
DWARIKA PRASAD Vs. STATE OF JHARKHAND AND ORS.
April 13, 2010
DWARIKA PRASAD KESHRI Vs. PARASNATH KESHRI
June 22, 2010
Dwarika Rai Vs. State of Jharkhand
June 28, 2010
EAST CENTRAL RAILWAY, DHANBAD DIVISION, THROUGH IT Vs. MS S B ENTERPRISE AMD ORS
September 8, 2010
EASTERN COALFIELDS LTD Vs. STATE OF JHARKHAND
February 9, 2010
EASTERN NAPHATHA CHEMICALS LTD Vs. STATE OF JHARKHAND
September 23, 2010
Eastern Synpacks Ltd. Vs. State of Jharkhand
April 6, 2010
ELA TIGGA Vs. STATE OF JHARKHAND
March 19, 2010
ELBISH GURIYA Vs. STATE OF JHARKHAND
April 19, 2010
ELEJABETH TOPNO Vs. STATE OF JHARKHAND AND ORS.
January 29, 2010
EMPLOYERS IN RELATION TO MANAGEMENT Vs. WORKMAN
August 5, 2010
EMPLOYERS IN RELATION TO MANAGEMENT OF KUSUNDA ARE Vs. WORKMAN
July 29, 2010
EMPLOYERS IN RELATION TO THE MANAGEMENT OF 2/21 PITS Vs. THEIR WORKMEN BEING REPRESENTED BY THE ZONAL SECRETARY
March 9, 2010
EMPLOYERS IN RELATION TO THE MANAGEMENT OF AKASHKINAREE COLLIERY OF BCCL Vs. PRESIDING OFFICER
May 13, 2010
Employers in relation to the management of Amlabad Colliery of M/s B.C.CL, Boksro Vs. Their Workmen through Secretary, Bihar Colliery Kamgar Union, Jharnapara, Dhanbad
August 6, 2010
EMPLOYERS IN RELATION TO THE MANAGEMENT OF BHARAT COKING COAL LIMITED Vs. THEIR WORKMEN BEING REPRESENTED BY THE AREA PRESIDENT, RASHTRIYA COLLIERY MAZDOOR SANGH
December 6, 2010
EMPLOYERS IN RELATION TO THE MANAGEMENT OF GODHAR COLLIERY Vs. THEIR WORKMAN BEING REPRESENTED BY THE JOINT GENERAL SECRETARY
June 23, 2010
Employers in relation to the Management of Kathara Colliery of C.C.L. Vs. Their Workmen represented by the Area Secretary, Bihar Colliery Kamgar Union
December 14, 2010
Employers in relation to the Management of Kusunda Colliery of M/s g BCCL, Dhanbad (in 3458) Lalmani Bind (in 6976) Vs. Their Workmen being represented by the General Secretary, Dhanbad JJ CD Colliery Karamchari Sangh
June 25, 2010
EMPLOYERS IN RELATION TO THE MANAGEMENT OF MALKERA COLLIERY OF TATA IRON AND STEEL COMPANY LTD Vs. CONCERNED WORKMAN RAM LAKHAN DUSADH
April 9, 2010
EMPLOYERS IN RELATION TO THE MANAGEMENT OF SIJUA Vs. THEIR WORKMAN DILIP KUMAR SINGH
May 14, 2010
EMPLOYERS IN RELATION TO THE MANAGEMENT OF SUDAMDIH AREA OF BHARAT COKING COAL LIMITED Vs. THEIR WORKMEN BEING REPRESENTED BY THE SECRETARY, BIHAR COLLIERY KAMGAR UNION
February 25, 2010
Employers in relation to the Management of Sudamdih Area of M/s Bharat Coking Coal Limited through Sri Tarasis Mondal, Dy. Chief Mining Engineer / Project Officer, Sudamdih Shaft Mine, Dhanbad Vs. Vice President, National Coal Workers Congress, Professor Colony, Hirapur, Dhanbad
February 8, 2010
EMPLOYERS MANAGEMENT OF DIVISIONAL RAILWAY MANAGER Vs. D K BHARTI, PRESENTLY BRANCH SECRETARY
July 22, 2010
ENGINEERING PROJECT (INDIA) LIMITED THROUGH THE GENERAL MANAGER AND ORS. Vs. RANCHI REGIONAL DEVELOPMENT AUTHORITY, THROUGH ITS VICE-CHAIRMAN AND ORS.
July 30, 2010
EQBAL KHAN @ EQBAL AHMED Vs. STATE OF JHARKHAND
December 14, 2010
Etwa Mahli Vs. State of Bihar
January 19, 2010
ETWA TANA BHAGAT Vs. STATE OF JHARKHAND
May 6, 2010
FAGUNI DEVI Vs. CENTRAL COALFIELDS LTD
April 6, 2010
FAGUNI DEVI Vs. MUKH LAL SAO
August 3, 2010
FIRANGI SAH Vs. STATE OF JHARKHAND
April 8, 2010
Fr. Brice Bilung Vs. State of Jharkhand
September 8, 2010
FULCHAND ORAON Vs. STATE OF JHARKHAND
December 22, 2010
FULESHWAR YADAV Vs. THE STATE OF JHARKHAND AND ANR.
July 7, 2010
FULWATI DEVI Vs. STATE OF JHARKHAND
January 5, 2010
G P DALMIA AND SONS, DEOGHAR Vs. PRESIDING OFFICER, LABOUR COURT, DEOGHAR
January 22, 2010
G. Thangaraj Vs. Union of India
February 11, 2010
G.R. Rice & Dal Mill, Industrial Area, Morar, Ramgarh Vs. Jharkhand State Electricity Board
March 22, 2010
GAJADHAR ROUT Vs. ASHOK KUMAR TIWARY AND ORS.
January 18, 2010
Gambhir Mahato @ Gambhir Chand Mahto Vs. State of Jharkhand
January 21, 2010
GAMBHIR PRASAD SINGH Vs. EASTERN COALFIELDS LTD
May 7, 2010
GANDAURI RABIDAS Vs. STATE OF JHARKHAND
June 25, 2010
GANDURA ORAON Vs. STATE OF JHARKHAND
March 26, 2010
GANESH KUMAR PANDEY Vs. STATE OF JHARKHAND
February 10, 2010
GANESH MALLIK Vs. STATE OF JHARKHAND
July 7, 2010
GANESH PRASAD Vs. STATE OF JHARKHAND
April 26, 2010
GANESH PRASAD AGARWAL @ GANESH AGARWAL Vs. STATE OF JHARKHAND
January 18, 2010
Ganesh Singh Vs. State of Jharkhand
January 28, 2010
GANJHU MUNDA Vs. STATE OF JHARKHAND
May 13, 2010
GANPATI NARAYAN TIWARI Vs. STATE OF JHARKHAND
July 9, 2010
Garju Upadhyay Vs. The Central Coalfields Limited through its Chief Managing Director, Ranchi
August 30, 2010
GAURAV SINGHAL Vs. STATE OF JHARKHAND
February 9, 2010
GAURI SHANKAR PRASAD Vs. MINERAL AREA DEVELOPMENT AUTHORITY, DHANBAD,
February 25, 2010
GAURI SHANKER PRASAD Vs. STATE OF JHARKHAND
July 15, 2010
Gauri Yadav Vs. State of Jharkhand
August 13, 2010
GAUTAM CHATTERJEE Vs. RANCHI MUNICIPAL CORPORATION
April 7, 2010
GAYA SINGH AND ORS Vs. STATE OF JHARKHAND
December 22, 2010
GAYANESHWAR SARAN SRIVASTAVA Vs. JHARIA DHANBAD GOSHALA
August 19, 2010
Gayatri Kujur Vs. Halima Khatoon
May 19, 2010
GEETANJALI ENTERPRISES Vs. GOVT OF JHARKHAND
May 4, 2010
GENDA ORAON Vs. THE STATE OF JHARKHAND AND ORS.
August 19, 2010
GENERAL MANAGER (P&IR), CENTRAL COALFIELDS LTD Vs. MURARI PRASAD SINGH
March 8, 2010
GENERAL MANAGER, KUSUNDA AREA OF MS BHARAT COKING Vs. UNION OF INDIA
February 17, 2010
Ghanshyam Mahto Vs. State of Jharkhand
September 3, 2010
GHASIA SIRKA Vs. STATE OF JHARKHAND
April 9, 2010
Ghulam Subhani Vs. Alok Kumar Das
February 10, 2010
GHURA RAM Vs. STATE OF JHARKHAND
March 22, 2010
GINI KUI AND Vs. ROBINSON ZURINDAL DUBRAJ TIEU,
May 13, 2010
GIRINATH SINGH Vs. STATE OF JHARKHAND
February 1, 2010
GIRISH KUMAR SHARAN Vs. STATE OF JHARKHAND
March 22, 2010
GITA DEVI Vs. STATE OF JHARKHAND AND ORS.
January 12, 2010
Gita Devi Vs. State of Jharkhand
March 12, 2010
GOBIND SAO AND ORS. Vs. THE STATE OF JHARKHAND
February 18, 2010
GOEL ROADWAYS Vs. PANNU CARGO MOVERS
April 16, 2010
GOLDI MADHYAN Vs. STATE OF JHARKHAND
December 22, 2010
GOLOK BIHARI GUHA Vs. STATE OF JHARKHAND
April 30, 2010
Golra Enterprises Private Limited, Bistupur Fruit Market, Jamshedpur through its Director Shri Fazal Khan Vs. State of Jharkhand
February 2, 2010
Gopal Chandra Pandey Vs. State of Jharkhand
March 27, 2010
Gopal Chettri Vs. State of Jharkhand
March 31, 2010
GOPAL DAS Vs. STATE OF JHARKHAND
February 17, 2010
Gopal Jha Vs. State of Jharkhand
October 25, 2010
Gopal Krishna Choubey Vs. Reeta Devi
May 5, 2010
GOPAL PRASAD Vs. STATE OF JHARKHAND & ORS
December 20, 2010
GOPALJI K PARMAR Vs. KHUSAL RAM
January 18, 2010
GORA SAH, Vs. THE STATE OF JHARKHAND
February 11, 2010
GORELAL VERMA @ GORE VERMA AND ORS Vs. STATE OF JHARKHAND
December 22, 2010
GOUR CHANDRA GOPE Vs. CENTRAL COALFIELDS LIMITED
April 20, 2010
GOUR CHANDRA SAHA Vs. JHARKHAND STATE ELECTRICITY BOARD RANCHI
April 22, 2010
GOVIND GANJHU Vs. CENTRAL COALFIELD LIMITED
January 30, 2010
GOVIND KUMAR SINGH Vs. STATE OF JHARKHAND
December 21, 2010
GOVIND VIDYALAYA, THROUGH ITS MANAGING DIRECTOR, B Vs. STATE OF JHARKHAND AND ORS
September 14, 2010
GRAMIN EKTA MANCH Vs. STATE OF JHARKHAND & ORS
December 1, 2010
Gudra Murmu Vs. State of Jharkhand
December 15, 2010
Gulab Khan Vs. Nairun Nisha
March 19, 2010
GULAM KHAZA AND ORS. Vs. THE STATE OF JHARKHAND
September 20, 2010
Gulwanti Devi Vs. Bharat Coking coal Limited
August 10, 2010
GUPTESHWAR SINGH Vs. TARKESHWAR UPADHYAY
April 30, 2010
Gupteshwar Tiwary Vs. State of Jharkhand
January 11, 2010
GURENDER PAL SINGH @ ROMI SARDAR Vs. STATE OF JHARKHAND
December 20, 2010
GURUCHARAN KUMHAR Vs. STATE OF JHARKHAND
April 26, 2010
GURUPADA MAHATO Vs. STATE OF JHARKHAND
December 16, 2010
GURWARI KUI Vs. STATE OF JHARKHAND
March 19, 2010
GYANWATI DEVI Vs. SHAYM NANDAN TIWARI
January 27, 2010
H N PAREEK & COMPANY Vs. STATE OF JHARKHAND
February 11, 2010
Hagra Mahali Vs. Union of India through the Secretary, Ministry of Labour, New Delhi
July 23, 2010
HAIDAR ALI ANSARI Vs. STATE OF JHARKHAND
September 1, 2010
HAJI MD. ALMUDDIN @ ALMUDDIN ANSARI Vs. SARDAR J. AHMADIA
January 21, 2010
HALDHAR GORAI Vs. STATE OF JHARKHAND
May 29, 2010
Hanfia High School, Jawahar Nagar Vs. Jharkhand Academic Council
January 29, 2010
HANIF ANSARI AND ORS. Vs. THE STATE OF JHARKHAND
September 21, 2010
Hanukh Bhengra @ Hanok Bhengra Vs. State of Jharkhand through the Commissioner, South Chotanagpur Division, Ranchi
February 24, 2010
HANUMAN STONE WORKS, BARHARWA Vs. STATE OF JHARKHAND
August 25, 2010
Haradhan Pandit Vs. Nehru Lal Pandit
August 31, 2010
HARDEO SINGH Vs. STATE OF JHARKHAND
January 15, 2010
HARDU NAGESIA Vs. STATE OF JHARKHAND
February 3, 2010
HARENDRA RAM Vs. STATE OF JHARKHAND AND ORS.
December 9, 2010
HARI DASI @ HARIMATI DASI Vs. STATE OF JHARKHAND
February 23, 2010
HARI LAL SAO AND RAJESH PRASAD SAO Vs. THE STATE OF JHARKHAND AND BHAGWATI DEVI
July 8, 2010
HARI MAHTO Vs. THE STATE OF JHARKHAND
February 22, 2010
HARI NARAYAN RAI Vs. UNION OF INDIA
August 6, 2010
HARI NARAYAN RAI Vs. STATE OF JHARKHAND
April 5, 2010
Hari Narayan Rai Vs. Union of India
March 26, 2010
HARI PADA MODAK Vs. STATE OF JHARKHAND
March 27, 2010
HARI PRASAD MAHTO Vs. PARMESHWAR MAHTO AND OTHERS
November 24, 2010
HARI SHANKAR PANDEY Vs. STATE OF JHARKHAND
July 26, 2010
HARI SHANKAR PRASAD SINGH Vs. STATE OF JHARKHAND AND OTHERS
August 16, 2010
HARICHARAN SINGH Vs. PRAKASH CHANDRA PANDEY
June 23, 2010
Harinandan Singh Vs. State Of Jharkhand
June 22, 2010
HARISH KARIM Vs. STATE OF JHARKHAND
April 29, 2010
Harpal Singh alias Heere Vs. State of Jharkhand
June 24, 2010
HASIM KHAN Vs. STATE OF JHARKHAND
May 10, 2010
HASINA KHATOON Vs. STATE OF JHARKHAND
February 17, 2010
HAZARIBAGH MINES BOARD Vs. SUSHIL KUMAR AND PUBLIC INFORMATION OFFICER, MINES BOARD
February 3, 2010
HEERA PRASAD RAMANI Vs. STATE OF JHARKHAND
March 31, 2010
HEMANT BHUSHAN Vs. JHARKHAND STATE HOUSING BOARD
March 15, 2010
HEMANTI TOPNO @ HEMANTI JOJO Vs. THE STATE OF JHARKHAND THROUGH ITS SECRETARY, SOCIAL WELFARE, WOMEN AND CHILD DEVELOPMENT DEPARTMENT, GOVERNMENT OF JHARKHAND AND ORS.
January 11, 2010
Hemlal Mahto Vs. State of Bihar, now Jharkhand
March 26, 2010
HEMLAL MURMU Vs. THE STATE OF JHARKHAND
March 9, 2010
HEMLATA MUKUL Vs. STATE OF JHARKHAND
July 8, 2010
HENA JHA Vs. RAJEEV RANJAN
January 8, 2010
HENAND BASKEY Vs. LIFE INSURANCE CORPORATION OF INDIA, DUMKA
January 27, 2010
HI TECH GLASS INDUSTRIES RANCHI Vs. JHARKHAND STATE ELECTRICITY BOARD
February 11, 2010
HIND TOOLS AND DIES PVT. LTD. Vs. SHRI B. GOVIND RAO AND ORS.
August 26, 2010
HINDUSTAN COCA COLA BEVERAGES PVT LTD Vs. STATE OF JHARKHAND
January 18, 2010
HINDUSTAN COPPER LTD. AND DINANATH VERMA Vs. NICCO CORPORATION LIMITED
February 23, 2010
Hira Devi Vs. State of Jharkhand
December 1, 2010
HIRA LAL MURMU Vs. THE STATE OF JHARKHAND
September 9, 2010
HIRAMANI Vs. STATE OF JHARKHAND
March 22, 2010
HIRAMANI Vs. STATE OF JHARKHAND
May 7, 2010
IAG COMPANY LIMITED Vs. CENTRAL COALFIELDS LTD.
May 21, 2010
ICICI LOMBARD GENERAL INSURANCE COMPANY Vs. S N SINGH AND BROTHERS JAMSHEDPUR
May 18, 2010
ICICI LOMBARD GENERAL INSURANCE COMPANY,EAST SINGH Vs. MURARILAL SHARMA : RUKHMANI DEVI SHARMA
March 29, 2010
IFFCO-TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. PRABHAS CHANDRA DUTTA
July 12, 2010
IFICO REFRECTORIES PLANT Vs. STATE OF JHARKHAND,
January 12, 2010
ILLIYAS AHMED Vs. STATE OF JHARKHAND
September 17, 2010
IMTIAZUR RAHMAN MALLICK Vs. THE STATE OF JHARKHAND AND ORS.
August 28, 2010
Indar Sahu Vs. State of Jharkhand
April 30, 2010
INDER CHANDRA JAISWAL Vs. STATE OF JHARKHAND AND ORS
September 15, 2010
INDRA DEO YADAV Vs. STATE OF JHARKHAND
September 15, 2010
INDRADEO PANDEY Vs. MINERAL AREA DEVELOPMENT AUTHORITY, DHANBAD
February 19, 2010
INDRADEO PRASAD Vs. U M I SPECIAL STEEL LIMITED
September 30, 2010
INDRAJIT BANERJEE Vs. STATE OF JHARKHAND
August 27, 2010
INDRAMANI THAKUR Vs. UNION OF INDIA
March 26, 2010
INDU GUPTA Vs. STATE OF JHARKHAND
May 20, 2010
INDU SHEKHAR JHA Vs. THE BIHAR STATE ROAD TRANSPORT CORPORATION AND ORS.
February 17, 2010
INDUSTRIAL FORGE AND ENGINEERING COMPANY LTD BISTU Vs. JHARKHAND STATE ELECTRICITY BOARD
March 16, 2010
INTERLINK COAL PVT.LTD Vs. SUDHA DEVI
January 25, 2010
Irmiah Kujur Vs. State of Jharkhand
March 26, 2010
ISHRAR KHAN @ MD. ISHRAR KHAN Vs. STATE OF JHARKHAND
September 15, 2010
ISLAM ANSARI AND SULTAN ANSARI Vs. THE STATE OF JHARKHAND
January 19, 2010
J P CHOUBEY Vs. TATA STEEL LTD
September 20, 2010
JABBAR SEIKH Vs. STATE OF BIHAR
April 5, 2010
JAGABANDHU CHOUDHURY AND ORS. Vs. HABU RAJWAR AND ORS.
July 6, 2010
Jagan Bediya Vs. Kameshwar Narayan Singh
May 13, 2010
JAGANNATH MISHRA Vs. STATE OF JHARKHAND
January 18, 2010
JAGARNATH ROUT Vs. THE STATE OF JHARKHAND AND JAYANTI DEVI @ JANTI DEVI
June 22, 2010
Jagarnath Singh Vs. Bimelendu Pathak
April 20, 2010
JAGAT MAHTO Vs. STATE OF JHARKHAND
April 21, 2010
JAGAT NARAYAN PANDIT Vs. STATE OF JHARKHAND AND ORS.
August 26, 2010
Jagdish Chand Kapur Vs. State of JharKhand
August 9, 2010
JAGESHWAR PRAJAPATI Vs. STATE OF JHARKHAND
May 19, 2010
JAGESHWAR RAI Vs. STATE OF JHARKHAND
July 26, 2010
JAGGU KHARWAR Vs. SHIV KUMAR LOHAR
September 21, 2010
JAGNARAYAN UPADHYAYA AND OTHERS Vs. YADUBANSHI DEVI AND OTHERS
May 4, 2010
JAGNNATH RAM Vs. STATE OF JHARKHAND
April 20, 2010
JAGTARAN DEVI Vs. MINERAL AREA DEVELOPMENT AUTHORITY DHANBAD
September 16, 2010
JAHARUDDIN MIAN Vs. CENTRAL COALFIELDS LTD , RANCHI
March 22, 2010
JAHRUDDIN ANSARI Vs. STATE OF JHARKHAND
December 16, 2010
Jai Bharat Construction Co. Vs. Union of India
January 29, 2010
Jai Kishore Sharma @ Jai Vs. State of Jharkhand
January 27, 2010
Jai Kumar Vs. State of Jharkhand
August 13, 2010
JAI MANGAL SINGH Vs. STATE OF JHARKHAND
July 7, 2010
JAI NARAYAN RAI Vs. STATE OF JHARKHAND AND ORS.
March 15, 2010
JAI NATH SAO Vs. JHARKHAND STATE ELECTRICITY BOARD
March 11, 2010
Jai Prakash Ram Vs. State of Jharkhand
January 28, 2010
Jai Prakash Sahu Vs. State of Jharkhand
July 12, 2010
JAI PRAKASH YADAV Vs. STATE OF JHARKHAND
October 6, 2010
Jain Udyog Ltd. Vs. Mahindra & Mahindra Ltd.
July 23, 2010
JAIPRAKASH SAH AND ORS Vs. STATE OF JHARKHAND AND ORS
December 22, 2010
JAIWANTI DEVI Vs. STATE OF JHARKHAND
March 12, 2010
Jalan Carbons and Chemi cals Ltd., Saraikela-Khersa wan, through its Director, Nishant Bhalotia Vs. Union of India through its Secretary, Ministry of Finance, New Delhi
December 1, 2010
JALESHWAR SHARMA @ JALESH SHARMA Vs. STATE OF JHARKHAND
December 16, 2010
JALSU KHALKHO Vs. THE STATE OF JHARKHAND,
January 11, 2010
Jamila Bibi Vs. Hasmuddin Ansari
May 10, 2010
JAMSHEDPUR GENERAL CONSUMER CENTRAL COOPERATIVE STORES LIMITED THROUGH ITS EXECUTIVE OFFICER Vs. THE STATE OF JHARKHAND AND OM DUTT SHARMA
June 22, 2010
JAMSHEDPUR UTILITIES AND SERVICES COMPANY LTD. (JUSCO) JAMSHEDPUR Vs. JOINT COMMISSIONER OF INCOME TAX RANGE
September 16, 2010
JAMUNA PRASAD Vs. JHARKHAND STATE ELECTRICITY BOARD RANCHI
May 3, 2010
JAN KALYAN MORCHA Vs. STATE OF JHARKHAND & ORS
December 6, 2010
JANAK KUMAR MISHRA Vs. STATE OF JHARKHAND
March 19, 2010
JANAK KUMAR MISHRA Vs. THE STATE OF JHARKHAND AND ORS.
February 9, 2010
JANARDAN PANDEY & ANOTHER Vs. STATE OF JHARKHAND & OTHERS
December 15, 2010
Janardan Prasad Vs. State Of Jharkhand
June 25, 2010
JANESHWAR MEHTA Vs. STATE OF JHARKHAND
February 16, 2010
JANESHWAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
July 2, 2010
JANET ANN FLEMING Vs. CENTRAL COALFIELDS LTD
April 23, 2010
JANET HERENJ Vs. STATE OF JHARKHAND
January 1, 2010
JANET HERENJ Vs. STATE OF JHARKHAND
January 12, 2010
JANKI DEVI Vs. STATE OF JHARKHAND AND ORS
December 20, 2010
JANKI DEVI AND ANOTHER Vs. SMT. NELLY BERNADATH KERKATTA AND OTHERS
January 18, 2010
JANTA TALKIES, BHURKUNDA, RAMGARH Vs. JHARKHAND STATE ELECTRICITY BOARD, RANCHI
January 14, 2010
JAPESHWAR PANDEY Vs. STATE OF JHARKHAND
September 20, 2010
JASIM KHAN AND ORS. Vs. THE STATE OF JHARKHAND
March 12, 2010
JAVED ANSARI Vs. STATE OF JHARKHAND
December 13, 2010
JAYANT AGENCIES Vs. CANARA BANK
December 15, 2010
Jayanti Choudhury Vs. Union of India through
December 9, 2010
JAYMANTI DEVI Vs. BIHAR STATE ROAD TRANSPORT CORPORATION, PATNA
March 12, 2010
JAYWANTI MINJ Vs. STATE OF JHARKHAND
May 25, 2010
JHARKHAND HIGH COURT LEGAL SERVICES COMMITTEE THROUGH ITS SECRETARY Vs. THE STATE OF JHARKHAND AND ORS.
July 19, 2010
JHARKHAND PRADESH RASTRIYA SHASHIK MAHASANGH RANCHI Vs. STATE OF JHARKHAND
September 15, 2010
JHARKHAND PUBLIC SERVICE COMMISSION RANCHI Vs. STATE OF JHARKHAND
May 19, 2010
JHARKHAND PUBLIC SERVICE COMMISSIONER Vs. THE STATE OF JHARKHAND AND ORS.
April 30, 2010
JHARKHAND STATE ELECTRICITY BOARD Vs. ANUP KUMAR CHOUDHARY
May 25, 2010
JHARKHAND STATE ELECTRICITY BOARD Vs. SANTOSH MANDAL
July 29, 2010
JHARKHAND STATE ELECTRICITY BOARD AND ORS. Vs. MAHESWAR PRASAD
April 1, 2010
JHARKHAND STATE ELECTRICITY BOARD, RANCHI Vs. KROSS MANUFACTURERS (I) PRIVATE LTD
July 26, 2010
JHARKHAND STATE HOUSING BOARD Vs. STATE OF JHARKHAND
April 20, 2010
Jhirga Munda Vs. State of Bihar
March 11, 2010
Jitendra Bahadur Vs. State of Jharkhand
April 21, 2010
Jitendra Kumar Singh Vs. State of Jharkhand
February 2, 2010
JIWAN KOLE Vs. JHUPAR KOLE & ORS.
May 13, 2010
Jiwan Kumar Patralekh Vs. State of Jharkhand
February 11, 2010
JMT AUTO LTD Vs. STATE OF JHARKHAND
March 12, 2010
JOGENDRA MUNDA Vs. CENTRAL COALFIELDS LTD. THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR AND ORS.
July 14, 2010
JOGESHWAR PRASAD Vs. STATE OF JHARKHAND
July 5, 2010
JOGINDER SINGH ALIAS YOGENDRA SINGH Vs. STATE OF JHARKHAND
August 6, 2010
John Anil Malto Vs. State of Jharkhand
November 25, 2010
Jugal Dangi Vs. State of Jharkhand
April 12, 2010
Julekha Khatoon Vs. S. Motin Ahmad
January 19, 2010
JUNIAS GURIA Vs. STATE OF JHARKHAND
September 14, 2010
JUTHIKA DAS Vs. STATE OF JHARKHAND
May 19, 2010
JWALA PRASAD SAW AND Vs. STATE OF JHARKHAND AND
February 16, 2010
JWALIT HANSDA Vs. STATE OF JHARKHAND
January 11, 2010
JYOTI AGARWAL Vs. STATE OF JHARKHAND
July 1, 2010
K.N. Farms & Industries - Petitioner (P) Ltd. Vs. State of Jharkhand
November 24, 2010
KABUL DHARA DHIBAR Vs. PUITU DHORA
September 3, 2010
KAILASH CHANDRA BHUIYAN Vs. STATE OF JHARKHAND
March 8, 2010
KAILASH CHANDRA SHARMA Vs. UDAY KUMAR RAJGARIA,
August 26, 2010
KAILASH KUMAR DAS Vs. STATE OF JHARKHAND
March 26, 2010
KAILASH MAHTO Vs. UNION OF INDIA
January 4, 2010
KAILASH PRASAD Vs. STATE OF JHARKHAND
January 12, 2010
KALESH GOPE Vs. STATE OF JHARKHAND
July 6, 2010
KALESHWAR TATWA Vs. STATE OF JHARKHAND
January 11, 2010
KALI CHARAN Vs. STATE OF JHARKHAND
January 11, 2010
KALI CHARAN MAHTO Vs. THE STATE OF JHARKHAND
March 10, 2010
KALLAM SK & ORS Vs. STATE OF JHARKHAND
December 21, 2010
KALPANA BHARTI Vs. RAJENDRA PRASAD
April 7, 2010
KALPANA DEVI Vs. STATE OF JHARKHAND
May 3, 2010
Kalpana Samanta Vs. Rabindra Nath Samanta
April 13, 2010
KALRU RAI Vs. STATE OF JHARKHAND
January 21, 2010
KALYANI KUMARI Vs. STATE OF JHARKHAND
May 3, 2010
KAMAL KANT SAHAY AND ORS. Vs. THE STATE OF JHARKHAND,
February 26, 2010
Kamal Kishore Singh Vs. State of Jharkhand
August 11, 2010
KAMAL KUMAR AGARWAL Vs. STATE OF JHARKHAND
January 30, 2010
KAMAL PRASAD MAHTO Vs. STATE OF JHARKHAND
June 24, 2010
KAMALA CONSTRUCTION CO Vs. STATE OF JHARKHAND
July 23, 2010
KAMALA CONSTRUCTION CO Vs. VERSUS STATE OF JHARKHAND: SECRETARY, ROAD CONSTRU
August 26, 2010
KAMALA PRASAD Vs. STATE OF JHARKHAND
July 19, 2010
KAMENDRA KUMAR SINGH @ KAMENDRA KUMAR @ CHINTU SIN Vs. STATE OF JHARKHAND
December 13, 2010
KAMENOOR BIBI Vs. MUKHTAR SHAIKH @ KUKHTAR SHAIKH
December 15, 2010
Kameshwar Bhuiya Vs. State of Jharkhand
January 18, 2010
KAMESHWAR MAHTO Vs. STATE OF JHARKHAND
January 4, 2010
KAMESHWAR RAM Vs. STATE OF JHARKHAND AND ORS.
May 7, 2010
KAMESHWAR SINGH Vs. CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR AND ORS.
March 8, 2010
KAMESHWAR SINGH Vs. STATE OF JHARKHAND
April 12, 2010
KAMESHWAR THAKUR Vs. UNION OF INDIA
February 9, 2010
KAMLA DEVI Vs. STATE OF JHARKHAND
August 13, 2010
Kamla Devi Vs. Mukesh Kumar Chowrasia
March 31, 2010
KAMLA GANGOLI Vs. STATE OF JHARKHAND
December 8, 2010
KAMLA GANGOLI Vs. STATE OF JHARKHAND
January 29, 2010
KAMLA GANGOLI AND ORS. Vs. THE STATE OF JHARKHAND,
December 25, 2010
KAMLAKASI JHA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
February 25, 2010
KAMLESH KUMAR Vs. STATE OF JHARKHAND
December 16, 2010
KAMLESH KUMAR RAI Vs. STATE OF JHARKHAND
September 16, 2010
KAMLESH KUMAR SINGH Vs. STATE OF JHARKHAND THROUGH CBI
December 13, 2010
KAMLESH KUMAR SINGH@KAMLESH SINGH Vs. STATE OF JHARKHAND
July 2, 2010
KAMLESHWAR PANDEY Vs. STATE OF JHARKHAND
February 25, 2010
KAMOD PRASAD SINHA Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LTD.,
February 24, 2010
KANCHAN KUMAR SAHU @ KANCHAN SAHU Vs. PRATIBHA KUMARI @ PINKI KUMARI
July 19, 2010
Kanchan Kumar Thakur Vs. State of Jharkhand
January 8, 2010
KANCHAN MAHATO Vs. THE STATE OF BIHAR (NOW JHARKHAND) AND RAMU MAHTO
February 9, 2010
KANDARP JHA Vs. STATE OF JHARKHAND
May 17, 2010
KANHAIYA RAM Vs. STATE OF JHARKHAND
July 9, 2010
Kanke Prakhand Matsyajeevi Sahyog Samiti Limited, having its registered office at Pithoria, Ranchi Vs. State of Jharkhand
August 6, 2010
Kanti Devi Vs. Managing Director, Mineral Area Development Authority Dhanbad
February 8, 2010
KANTI DEVI @ KALI DEVI Vs. STATE OF JHARKHAND AND ORS.
January 29, 2010
KAPIL SAO AND KARAN PRASAD Vs. THE STATE OF BIHAR (NOW JHARKHAND)
January 5, 2010
KAPILDEO DUBEY Vs. STATE OF JHARKHAND
July 30, 2010
KAPILDEO MONDAL Vs. THE STATE OF JHARKHAND AND ORS.
June 25, 2010
KAPILDEO SINGH Vs. STATE OF JHARKHAND
June 25, 2010
KAPURA MANDAL ALIAS KAPURAL MANDAL Vs. STATE OF JHARKHAND
June 24, 2010
KARTIK KOIRI AND BHOLA NATH KOIRI Vs. THE STATE OF JHARKHAND
September 16, 2010
KARTIK MAHATO Vs. STATE OF JHARKHAND
April 21, 2010
KARTIK MANJHI Vs. DHANBAD MUNICIPAL CORPORATION
December 15, 2010
KARU SAO (SINCE DEAD) AND ORS. Vs. KHEM LAL SAO AND ORS.
May 19, 2010
KASHI NATH CHOUDHARY Vs. STATE OF JHARKHAND
September 24, 2010
KASHI PRASAD Vs. VINOBA BHAVE
August 2, 2010
Kashi Ram Rana Vs. State of Jharkhand
July 19, 2010
KASHIM MIAN Vs. STATE OF JHARKHAND
October 29, 2010
KASHINATH SINGH Vs. JHARKHAND STATE HOUSING BOARD
March 11, 2010
Kausalya Devi Vs. Bajaj Allianz General Insurance Company Ltd.
January 13, 2010
Kaushal Kumar Srivastava @ Kushal Kumar Srivastava Vs. State of Jharkhand
May 4, 2010
KAUSHALYA BIA Vs. CENTRAL COALFIELDS LTD
August 19, 2010
KAUSHIK ADITYA Vs. STATE OF JHARKHAND
February 24, 2010
KAUSHLAYA KUMARI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
August 30, 2010
Kaveri Mewana Vs. Subrata Ray
September 20, 2010
KAYUM ANSARI Vs. JHARKHAND STATE ELECTRICITY BOARD, RANCHI
January 12, 2010
KEDAR GOPE Vs. GENERAL MANAGER STEEL AUTHORITY OF INDIA LTD
April 29, 2010
KEDAR NATH PRASAD Vs. THE STATE OF JHARKHAND THROUGH THE COMMISSIONER AND SECRETARY, GOVERNMENT OF JHARKHAND, DEPARTMENT OF LABOUR, EMPLOYMENT AND TRAINING AND ORS.
September 23, 2010
KEDAR NATH SHYAM SUNDAR Vs. HEMLATA KOTECHA
May 19, 2010
KEDAR PRASAD @ KEDAR MAHATO Vs. STATE OF JHARKHAND
December 22, 2010
KEDAR PRASAD GUPTA Vs. RAJENDRA PRASAD
June 21, 2010
KESHARI KUMAR MISHRA AND ORS. Vs. STATE OF JHARKHAND AND ORS.
November 26, 2010
KEWALI DEVI Vs. SUMATI DEVI
May 19, 2010
KHASJAMDA MINING COMPANY Vs. SINGHBHUM MINERAL COMPANY
September 3, 2010
Khazana Projects & Industries Pvt. Limited Vs. The Union of India through the Chairman
April 19, 2010
Kheman Mahto Vs. Bharat Coking Coal Ltd.
January 8, 2010
KIRAN DEVI Vs. STATE OF JHARKHAND
December 22, 2010
KIRAN TIGGA Vs. GEL CHURCH
November 19, 2010
KIRTI MAYA VAISYA NAYAK ALIAS KIRTIMAYA VAISHY NAYAK Vs. STATE OF JHARKHAND
April 8, 2010
Kishnadeo Prasad Vs. State of Jharkhand
March 10, 2010
Kishore Kewal Ramani Vs. Bijay Kumar Sarawagi
January 25, 2010
KISHORE KUMAR ALIAS KISHRE GOP Vs. CENTRAL COAL FIELDS LIMITED
April 22, 2010
Kishori Mohan Sinha Vs. The State of Jharkhand
March 19, 2010
Kishori Niak Vs. Haradhan Niak @ Hari Narayan Niak
April 19, 2010
KISHORI PRAJAPATI Vs. PARESH CHADRA KUMAR
January 29, 2010
KISHORI SINGH Vs. CENTRAL COALFIELDS LIMITED, RANCHI & ORS
December 15, 2010
KISHORI SINGH Vs. CENTRAL COALFIELDS LIMITED
May 21, 2010
KISLAY ELECTRONICS Vs. UNION OF INDIA
May 25, 2010
KISTO RAM Vs. STATE OF JHARKHAND AND ORS.
September 27, 2010
KRIPA SHANKAR CHATTERJEE Vs. JHARKHAND STATE HOUSING BOARD
May 14, 2010
KRISHNA BALLAV HIGH SCHOOL, CHAIBASA STUDENT GUARD Vs. STATE OF JHARKHAND AND OTHERS
September 14, 2010
KRISHNA CHANDRA MAHATO Vs. ALI MAHATO
August 25, 2010
KRISHNA DEO TIWARY Vs. STATE OF JHARKHAND AND OTHERS
January 30, 2010
Krishna Kumar @ Kirishna kumar Prajapati Vs. Rajeshwar Ram
January 4, 2010
KRISHNA KUMAR MUNDRA Vs. STATE OF JHARKHAND
February 15, 2010
Krishna Kumar Sharma Vs. Sajjan Poddar
January 4, 2010
Krishna Kumar Singh Vs. State of Jharkhand
November 22, 2010
KRISHNA MOHAN PRASAD Vs. STATE OF JHARKHAND
May 28, 2010
KRISHNA MURARI SINGH Vs. STATE OF JHARKHAND
March 26, 2010
Krishna Nepali Vs. State of Jharkhand
July 22, 2010
KRISHNA PRASAD Vs. THE UNION OF INDIA (UOI) THROUGH THE DEPUTY INSPECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY FORCE (MINISTRY OF HOME AFFAIRS),
January 13, 2010
KRISHNA PRASAD Vs. STATE OF JHARKHAND
April 26, 2010
Krishna Prasad Vs. Tata Iron & Steel Co. Ltd.
September 1, 2010
KRISHNA SAI Vs. STATE OF JHARKHAND
December 14, 2010
KRISHNA SHARMA Vs. STATE OF JHARKHAND
June 12, 2010
KULDIP KUMAR MAHTO Vs. STATE OF JHARKHAND
December 21, 2010
KULWANTI DEVI Vs. STATE OF JHARKHAND AND OTHERS
November 22, 2010
KUMAR ENGINEERING CONSTRUCTION Vs. UNION OF INDIA
July 29, 2010
KUMAR MUCHKUND Vs. STATE OF JHARKHAND
May 13, 2010
Kumar Satish Chandra Sinha Vs. Hon,ble High Court of ....Respondents Jharkhand
October 6, 2010
Kumardhubi Metal Casting & Engineering Ltd. Vs. Kumardhubi Karamchari Congress
September 14, 2010
KUMARI PRITI ALIAS PRITI GUPTA ALIAS NEELAM GUPTA Vs. SANJAY PRASAD
May 22, 2010
KUMIYA DEVI Vs. STATE OF JHARKHAND
December 22, 2010
KUMUD CHOUDHARY @ KUMUD SAHU CHOUDHARY Vs. SIMMI SAHU
January 28, 2010
KUMUD KUMAR Vs. PARO DEVI
April 23, 2010
KUNDAN KUMAR, Vs. THE STATE OF JHARKHAND
January 25, 2010
Kundan Mahtha @ Kunda Mahtha @ Kundan Pasi Vs. Shiv Shankar Pasi
February 1, 2010
KUNNU DEVI Vs. STATE OF JHARKHAND
January 28, 2010
KUNTI DEVI Vs. STATE OF BIHAR
February 9, 2010
KUNTI DEVI AND OTHERS Vs. NARESH PRASAD
September 14, 2010
KUSHESHWAR THAKUR Vs. STATE OF JHARKHAND
February 19, 2010
Laeek Khan Vs. State of Jharkhand
November 30, 2010
LAKHAN BANDIYIA & ORS Vs. STATE OF JHARKHAND & ORS
December 1, 2010
Lakhan Sao Vs. Jharkhand State Electricity Board
March 25, 2010
LAKHAN VISHWAKARMA Vs. STATE OF JHARKHAND
December 22, 2010
LAKHI GHOSH Vs. TAPAN GHOSH
August 10, 2010
LAKHI PADO MAHATO @ MANGDI @ LANGRI Vs. STATE OF JHARKHAND
December 23, 2010
LAKSHMAN SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD
December 15, 2010
LAKSHMI SINGH Vs. ALAKHRANI DEVI
March 11, 2010
Lakshweshwar Prasad Dutta Vs. Bharat Sanchar Nigam Limited
December 16, 2010
LAL BABU SINGH Vs. STATE OF JHARKHAND
January 18, 2010
LAL BABU SINGH Vs. STATE OF JHARKHAND
January 13, 2010
LAL BRAJESHWAR NATH SAHADEO Vs. STATE OF BIHAR
April 6, 2010
Lal Mohan Ghosh Vs. State of Jharkhand
February 1, 2010
LALAN KUMAR THAKUR Vs. STATE OF JHARKHAND
January 11, 2010
LALLAN PRASAD Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD
April 29, 2010
LALMANI SINGH Vs. STATE OF JHARKHAND
May 10, 2010
LALMANI SINGH Vs. STATE OF JHARKHAND
March 17, 2010
LALSAHAY URAON Vs. STATE OF JHARKHAND
February 16, 2010
LAMBODAR PANDIT Vs. STATE OF JHARKHAND,
February 24, 2010
LAMBODAR THAKUR Vs. STATE OF JHARKHAND
April 26, 2010
LAXMAN GOPE Vs. TUSTI GOPIN
August 25, 2010
LAXMAN GOPE ALIAS YADAV Vs. STATE OF JHARKHAND
February 3, 2010
LAXMAN SHARMA Vs. BALRUP SHARMA AND ANR.
August 17, 2010
LAXMI BUSINESS AND CEMENT CO P LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
September 17, 2010
LAXMI BUSINESS AND CEMENT CO. (P) LTD. HAZARIBAGH Vs. JHARKHAND STATE ELECTRICITY BOARD, RANCHI
October 17, 2010
LAXMI DEVI Vs. STATE OF JHARKHAND
January 22, 2010
LAXMI DEVI SHROFF ADARSH SANSKRIT COLLEGE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
April 23, 2010
LAXMI KANT SAH Vs. STATE OF JHARKHAND
February 16, 2010
Laxmi Raut Vs. State of Jharkhand
January 7, 2010
LEENA DEVI Vs. J.S.E.B.
December 20, 2010
Lilmani Devi Vs. State of Jharkhand
January 28, 2010
Limited, Bokaro Vs. Workmen, represented by the Area Secretary, Bihar Colliery Kamgar Union, Kathara
December 14, 2010
LIYAKAT MIYAN Vs. STATE OF JHARKHAND
March 10, 2010
Lol Bai Vs. Central Coalfields Limited
February 2, 2010
LUCY MARANDI Vs. STATE OF JHARKHAND AND ORS.
February 24, 2010
LUKHIMATI CHOURE Vs. STATE OF JHARKHAND
May 21, 2010
Lutan Mahato Vs. Ramlal Mahato
February 4, 2010
LUTAN NATH GOSWAMI Vs. STATE OF JHARKHAND
September 6, 2010
LUTRU LOHARA Vs. STATE OF JHARKHAND
June 24, 2010
M D A PROJECTS INDIA (PVT) LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
January 18, 2010
M Y KHAN Vs. TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED JAMSHEDPUR
September 7, 2010
M.K. ENTERPRISES Vs. UNION OF INDIA (UOI) AND ANR. AND ORS.
August 18, 2010
M.P. Singh Vs. State of Jharkhand
June 23, 2010
M/S. DIAMOND CONSTRUCTION BOKARO Vs. CENTRAL COALFIELDS LTD. RANCHI AND OTHERS
February 16, 2010
M/S. ICICI LOMBARD GENERAL INSURANCE COMPANY Vs. RUBI DEVI AND OTHERS
January 13, 2010
M/S. SPENCER DISTILLERS AND BREWERIES (P) LTD. HATIA, RANCHI Vs. STATE OF JHARKHAND THROUGH SECRETARY, EXCISE DEPTT. GOVT, OF JHARKHAND AND OTHERS
March 19, 2010
MAA DURGA ENTERPRISES Vs. STATE OF JHARKHAND & ORS
December 13, 2010
MAA VINDHYASHINI BHANDAR Vs. STATE OF JHAKRHAND
September 20, 2010
MAAN SINGH Vs. JAMSHEDPUR NOTIFIED AREA COMMITTEE AND ORS.
January 8, 2010
MADAN MOHAN LAL CHAURASIA Vs. THE JHARKHAND STATE ELECTRICITY BOARD AND ORS.
January 12, 2010
MADAN MOHAN PANDEY Vs. STATE OF JHARKHAND
May 20, 2010
MADAN PRASAD Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY PATNA AND O
November 22, 2010
MADAN PRASAD SINGH Vs. STATE OF JHARKHAND ORS.
October 1, 2010
MADAN PRASAD SINHA Vs. BHARAT COKING COAL LTD. AND ORS.
August 18, 2010
MADHABI DEB BURMAN Vs. STATE OF JHARKHAND
September 3, 2010
MADHAV RETREADS Vs. EMPLOYEES STATE INSURANCE CORPORATION
November 23, 2010
MADHU Vs. STATE OF JHARKHAND
October 4, 2010
MADHU KODA Vs. STATE OF JHARKHAND
July 2, 2010
MADHU SUDAN MITTAL Vs. JHARKHAND STATE ELECTRICITY BOARD
October 8, 2010
MADHU SUDAN MITTAL Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
January 13, 2010
Madhu Sudan Mittal Vs. Jharkhand State Electricity Board
May 17, 2010
Madhu Sudan Mittal Vs. Jharkhand State Electricity Board
January 28, 2010
Madhusudan Mukherjee Vs. A.G. Office Employees Co-operative House Construction Society Limited, through the Circle Officer, Ranchi
July 27, 2010
MAGAN MAHATO Vs. STATE OF JHARKHAND
May 17, 2010
MAHA LAXMI ENTERPRISES PALAMAU Vs. STATE OF JHARKHAND
September 21, 2010
MAHA LAXMI ENTERPRISES PALAMAU Vs. STATE OF JHARKHAND
May 19, 2010
Mahabir Manjhi Vs. State of Jharkhand
January 28, 2010
MAHABIR ORAON Vs. STATE OF JHARKHAND
January 11, 2010
Mahabir Singh Vs. State of Jharkhand
October 5, 2010
Mahabir Timber Works Vs. State of Jharkhand
November 26, 2010
MAHADEB SINGH Vs. STATE OF BIHAR
January 5, 2010
Mahadeo Prasad Soni Vs. Sushila Prajapati
April 13, 2010
Mahadeo Sundi Vs. State of Jharkhand
January 25, 2010
Mahadev Mandal Vs. Anil Mandai
September 23, 2010
MAHADEV RAM MEHTA Vs. STATE OF JHARKHAND
September 7, 2010
MAHALAKSHMI FIBRES AND INDUSTRIES LTD Vs. DEOLAL HAZAM
August 31, 2010
MAHALAKSHMI FIBRES AND INDUSTRIES LTD Vs. SANTOSH TIWARI
October 26, 2010
MAHALAL HAMBRAM Vs. THE STATE OF JHARKHAND
September 9, 2010
Mahanand Jha Vs. State of Jharkhand
February 1, 2010
MAHARANI SOREN AND ORS. Vs. THE STATE OF JHARKHAND THROUGH ITS SECRETARY, PERSONNEL, ADMINISTRATIVE REFORMS ANDRAJBHASHA DEPARTMENT AND ORS.
January 12, 2010
MAHENDRA JHA Vs. GENERAL MANAGER, CENTRAL COALDIELDS LIMITED (C.C.L.),
March 22, 2010
MAHENDRA PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
July 16, 2010
MAHENDRA PRASAD @ MAHENDRA DUSADH, Vs. BASANT DUSADH @ BASANT PRASAD
August 25, 2010
MAHENDRA PRASAD AND ANOTHER Vs. STATE OF JHARKHAND AND OTHERS
August 6, 2010
MAHENDRA SAH Vs. MD RAJU
September 20, 2010
Mahendra Sao Vs. State of Jharkhand
April 13, 2010
MAHENDRA SINGH KHARWAR Vs. STATE OF JHARKHAND
December 20, 2010
MAHENDRA SINGH KHARWAR Vs. STATE OF JHARKHAND
December 2, 2010
MAHESH KUMAR GOYAL (AGARWAL) Vs. JAGANNATH PODDAR
February 4, 2010
MAHESH PANDEY Vs. STATE OF JHARKHAND
June 22, 2010
MAHESH SINGH BARAIK @ MAHESH BARAIK Vs. PASHUPATI NATH JAISWAL
June 30, 2010
MAHESH VIJAY VERGIA @ MAHESH KUMAR VIJAY VERGIA Vs. USHA VIJAY VERGIA
December 14, 2010
MAHESHWAR MAHATO Vs. STATE OF JHARKHAND
December 15, 2010
MAHESHWAR MOCHI Vs. STATE OF JHARKHAND
March 11, 2010
MAHESHWAR SAHU Vs. STATE OF JHARKHAND & OTHERS
December 20, 2010
MAHESHWAR SINGH MUNDA Vs. STATE OF JHARKHAND
April 16, 2010
MAISA MURMU Vs. STATE OF JHARKHAND
March 25, 2010
Majora Hembram Vs. State of Jharkhand
January 27, 2010
MAKADDAM MAHATO Vs. STATE OF JHARKHAND
July 16, 2010
MAKKU MEHTER Vs. STATE OF JHARKHAND
January 15, 2010
MAKLU ALIAS RANI ALIAS DHUNDI HANSDA Vs. STATE OF JHARKHAND
April 22, 2010
MAKSUDAN YADAV Vs. UNION OF INDIA
April 7, 2010
MALAY GHOSH Vs. STATE OF JHARKHAND AND ANOTHER
April 7, 2010
Maldeo Das Vs. State of Jharkhand
February 1, 2010
Maldeo Singh Vs. State of Jharkhand
February 2, 2010
MALO DEVI Vs. KAILASH SHARMA
August 25, 2010
MALTI DEVI Vs. STATE OF JHARKHAND
June 30, 2010
MAN MAHADEO SAO, ALIAS BANODI SAO Vs. STATE OF JHARKHAND
August 31, 2010
MANAGEMENT IN RELATION OF PERFECT ELECTRIC CONCERN Vs. RATILAL VERMA
July 30, 2010
Management of Bihar Institute of Technology Vs. Presiding Officer, Labour Court and Shri Jwala Prasad Singh
October 5, 2010
MANAGEMENT OF BOKARO STEEL PLANT, BOKARO STEEL CIT Vs. J P SINGH
March 30, 2010
MANAGEMENT OF COAL MINES AREA DEVELOPMENT AUTHORITY Vs. TAJ KHAN
August 2, 2010
MANAGEMENT OF INSTRUMENTATION LIMITED Vs. STATE OF JHARKHAND
October 7, 2010
MANAGEMENT OF M/S TIN PLATE CO OF INDIAN LTD Vs. STATE OF JHARKHAND
September 21, 2010
MANAGEMENT OF STEEL AUTHORITY Vs. STATE OF JHARKHAND
March 19, 2010
Management of TELCO (Tata Engineering & Locomotive Company Ltd.),through its duly constituted Attorney Vs. K.C. Bandhopadhyay
June 23, 2010
MANAGING COMMITTEE, URDU TOWN MADHYA VIDYALAYA Vs. STATE OF JHARKHAND
May 29, 2010
Managing Director, Ranchi Industrial Area Development Authority, Ranchi Vs. Md. Salim Ansari
December 2, 2010
MANBODH MAHATO Vs. KARTIK SINGH
January 15, 2010
MANDEEP PRASAD SHARMA Vs. STATE OF JHARKHAND
December 22, 2010
MANGAL DATT TIWARI Vs. STATE OF JHARKHAND
September 1, 2010
MANGAL LOHARA Vs. STATE OF JHARKHAND
December 8, 2010
MANGAR MAHTO Vs. STATE OF BIHAR
March 3, 2010
MANGAR MAHTO, Vs. THE STATE OF BIHAR (NOW JHARKHAND)
March 8, 2010
MANI MAHTO AND ORS. Vs. THE STATE OF JHARKHAND
September 8, 2010
MANI MUNDA Vs. STATE OF JHARKHAND
December 16, 2010
MANISH KUMAR AGRAWALLA @ MANISH AGARWALLA Vs. CHARITAR PRASAD SHARMA
January 15, 2010
MANJOOR ALAM Vs. STATE OF JHARKHAND
October 6, 2010
MANMOHAN PRASAD Vs. STATE OF JHARKHAND & ORS.
May 3, 2010
MANNU HEMBRAM Vs. STATE OF JHARKHAND
December 21, 2010
MANOJ KUMAR Vs. JHARKHAND STATE POLLUTION CONTROL BOARD
June 30, 2010
Manoj Kumar Vs. State of Jharkhand
January 6, 2010
Manoj Kumar @ Manoj Kumar Singh Vs. State of Jharkhand through Vigilance
April 26, 2010
MANOJ KUMAR ALIAS MANOJ KUMAR SINGH Vs. STATE OF JHARKHAND
April 26, 2010
MANOJ KUMAR CHOUDHARY Vs. STATE OF JHARKHAND
May 18, 2010
MANOJ KUMAR GAGRAI Vs. JHARKHAND STATE ELECTRICITY BOARD
May 13, 2010
MANOJ KUMAR GUPTA Vs. OM PRAKASH JAISWAL
March 15, 2010
Manoj Kumar Punamiya Vs. Director of Enforcement
February 3, 2010
MANOJ KUMAR SINGH Vs. STATE OF JHARKHAND
December 22, 2010
Manoj Kumar Thakur Vs. State of Jharkhand
September 13, 2010
MANOJ KUMAR YADAV Vs. STATE OF JHARKHAND
April 9, 2010
MANOJ PRABHAKAR Vs. STATE OF JHARKHAND
November 22, 2010
Manoj Shaw @ Manoj Sah Vs. State of Jharkhand
January 15, 2010
MANOJ YADAV Vs. STATE OF JHARKHAND
December 23, 2010
Manoranjan Tiwary Vs. State of Jharkhand
September 13, 2010
MANSIDH TOPNO Vs. STEEL AUTHORITY OF INDIA LTD
January 7, 2010
MANSOOR AHMAD KHAN Vs. TILESHWARI DEVI
March 10, 2010
MANSOOR ANSARI Vs. PRESIDING OFFICER
September 17, 2010
MANTU ALIAS MANTU KUMAR Vs. STATE OF JHARKHAND
October 7, 2010
MANZAR HUSSAIN Vs. STATE OF JHARKHAND
April 26, 2010
Maqsud Ansari Vs. Union of India
April 1, 2010
MARIANUS KHARIA @ GANDUR Vs. THE STATE OF BIHAR (NOW JHARKHAND)
January 15, 2010
MARIANUS THOMAS LAKRA Vs. STATE OF JHARKHAND
January 4, 2010
MARINILA MARANDI Vs. UNION OF INDIA
April 21, 2010
Marry's Women's Primary Teacher's Training College, Deoghar Vs. State of Jharkhand
February 2, 2010
MARSEL DUNGDUNG Vs. STATE OF JHARKHAND
May 10, 2010
Masuda Khatoon Vs. National Insurance Co. Ltd.
January 27, 2010
MATHURA PASWAN Vs. BHARAT COKING COAL LIMITED
April 26, 2010
Mathura Sao Vs. State of Jharkhand
December 8, 2010
MATIAS BHAGAT Vs. SUNI BHAGTAIN ALIAS SUMI
January 27, 2010
Mazldan Khatoon Vs. New India Assurance Co. Ltd.
February 19, 2010
MD AAIL Vs. STATE OF JHARKHAND
January 13, 2010
MD AHMAD ANSARI @ GAJA MASTER Vs. MD ASHLAM ANSARI
January 28, 2010
MD ALAM ANSARI Vs. S K SINHA
June 28, 2010
MD ALAUDDIN Vs. STATE OF JHARKHAND
March 31, 2010
MD ANWAR MALLICK Vs. STATE OF JHARKHAND
February 25, 2010
MD ARIF KAMAL Vs. STATE OF JHARKHAND
March 11, 2010
MD AYUB @ CHHOTU KHAN @ MD AYUB KHAN Vs. STATE OF JHARKHAND
December 22, 2010
MD IRFAN @ KARU @ MD KARU @ IRFAN Vs. STATE OF JHARKHAND
April 19, 2010
MD JAVED @ JAVED, TAMANNA KHATOON Vs. STATE OF JHARKHAND
December 21, 2010
MD MASOOD AHMAD Vs. STATE OF JHARKHAND
February 19, 2010
MD MINHAJ @ LALLU Vs. STATE OF JHARKHAND
December 20, 2010
MD NEHALUDDIN ANSARI Vs. STATE OF JHARKHAND AND ORS
January 29, 2010
MD SALAM Vs. STATE OF JHARKHAND: DIVISIONAL FOREST OFFICER, RAN
July 12, 2010
Md. Abdul Wahab Vs. State of Jharkhand
February 4, 2010
Md. Ansari Vs. State of Jharkhand
February 2, 2010
MD. ANWAR Vs. THE STATE OF BIHAR (NOW JHARKHAND)
February 1, 2010
MD. ASLAM Vs. THE MANAGEMENT OF INDIA FIREBRICKS AND INSULATION COMPANY LIMITED THROUGH ITS MANAGING DIRECTOR
May 26, 2010
MD. ASLAM ANSARI, Vs. THE VICE-CHANCELLOR, BIRSA AGRICULTURE UNIVERSITY AND ORS.
March 16, 2010
MD. EHSANUL HAQUE Vs. THE STATE OF JHARKHAND AND ANR.
August 25, 2010
MD. FAROOQ @ RAJU AND Vs. THE STATE OF BIHAR
February 22, 2010
MD. GULFAM ANSARI Vs. THE STATE OF JHARKHAND
August 19, 2010
Md. Hafiz Razak Vs. State of Jharkhand
February 15, 2010
MD. IDRISH ANSARI Vs. BAJRANG PRASAD CHAURASIA AND ORS.
September 28, 2010
Md. Illias Vs. Naiyar Ekbal
February 10, 2010
MD. JALIL Vs. THE STATE OF JHARKHAND
September 6, 2010
MD. MAZID @ ABDUL MAJID QURASHI AND ORS. Vs. THE STATE OF JHARKHAND,
February 23, 2010
Md. Nasir Ahmad Vs. Md. Zahir
April 23, 2010
Md. Nazir Ansari Vs. State of Jharkhand
April 13, 2010
MD. RAFIQUE Vs. THE STATE OF JHARKHAND
May 25, 2010
Md. Safique Vs. State of Jharkhand
July 31, 2010
MD. SALIM @ SALLU, Vs. THE STATE OF JHARKHAND
February 11, 2010
MD. SATTAR @ MD. SATTAR ANSARI Vs. FARZANA BANO @ RUBI,
August 26, 2010
MD. SAWOOD ANSARI Vs. HEAVY ENGINEERING CORPORATION LIMITED AND ORS.
June 25, 2010
Md. Tajkhan Vs. State of Jharkhand
August 5, 2010
Md. Tohid Alam @ Tohid Alam Vs. State of Jharkhand
July 29, 2010
MD. YASIN Vs. THE STATE OF JHARKHAND AND ORS.
May 4, 2010
MD. YUSUF MAN Vs. THE MANAGEMENT OF BOKARO STEEL PLANT
July 8, 2010
Md. Zaffar Imam @ Md. Zaffar Imran Vs. State of Jharkhand
May 13, 2010
MEENA KUMARI Vs. STATE OF JHARKHAND
March 10, 2010
MEENA STEEL HOUSE Vs. BIHAR STATE FINANCE CORPORATION AND ANR.
August 27, 2010
MEENAKSHI AKHOURI Vs. STATE OF JHARKHAND
July 26, 2010
Meera Devi Vs. State of Jharkhand
December 9, 2010
MEGHAN YADAV Vs. UNION OF INDIA
March 29, 2010
METRO INDUSTRIES Vs. ADITYAPUR INDUSTRIAL AREA DEVELOPMENT AUTHORITY
July 14, 2010
MEWATI RANI SINGH Vs. STATE OF JHARKHAND
April 28, 2010
MIHIR KUMAR MANDOL Vs. STEEL AUTHORITY OF INDIA LIMITED AND ORS.
June 30, 2010
MILAN KUMAR DEY Vs. BIRENDRA KUMAR AGARWAL
January 4, 2010
MINHAZ ALAM Vs. STATE OF JHARKHAND
December 21, 2010
MINU MARANDI Vs. STATE OF JHARKHAND
May 6, 2010
MITHLESH MAHTO Vs. STATE OF JHARKHAND
April 1, 2010
MITHOO LALL @ MITHOO LALL PANDEY AND ORS. Vs. SOUTH EASTERN RAILWAY THROUGH SENIOR DIVISIONAL COMMERCIAL MANAGER AND ORS.
September 20, 2010
MITHU PASI Vs. STATE OF JHARKHAND
April 21, 2010
Mod Narayan Mandal Vs. State of Jharkhand
April 13, 2010
Mohammad Akhtar Vs. Arun Kumar Tiwary
January 25, 2010
MOHAMMAD ALI ANSARI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
July 12, 2010
MOHAMMAD SAGIR Vs. MOHAMMAD SABIR
November 23, 2010
MOHAN LAL SARAOGI Vs. JHARKHAND STATE HOUSING : REVENUE OFFICER, JHARKHA
January 13, 2010
MOHAN PRASAD SINHA Vs. BHARAT COKING COAL LTD
May 11, 2010
Mohari Devi Vs. State of Jharkhand
May 14, 2010
MOHD. ANWAR ALI Vs. STATE OF JHARKHAND
April 7, 2010
MOHD. ANWAR ALI Vs. STATE OF JHARKHAND
April 6, 2010
MOINUL HAQUE @ MOINUL Vs. STATE OF JHARKHAND
September 7, 2010
Mona Gas Vs. Jharkhand State Electricity Board through its Chairman
December 15, 2010
MONIKA KACHHAP Vs. STATE OF JHARKHAND
July 9, 2010
MOSMAT RAJKUMARI Vs. STATE OF JHARKHAND
April 1, 2010
MOSST CHUKU DEVI Vs. STATE OF JHARKHAND
February 18, 2010
MOST FAGUN DEVI Vs. CENTRAL COALFIELDS LIMITED
July 29, 2010
MOST NEELAM DEVI Vs. STATE OF JHARKHAND
January 4, 2010
MOST PROMILA DEVI Vs. SONAMANI DEBI
April 12, 2010
Most. Khagia Vs. Most. Rajmukhi
September 3, 2010
MOST. LILAWATI DEVI Vs. CENTRAL COALFIELD LIMITED AND ORS.
July 11, 2010
Most. Lilawati Devi Vs. Central Coalfield Ltd.
July 19, 2010
Most. Lodhia Devi Vs. Jagdish Manjhi
August 25, 2010
MOST. RAJANI HEMBROM Vs. MERY MURMU
April 20, 2010
MOST. RATNI DEVI AND PRADEEP RAI Vs. THE STATE OF JHARKHAND AND ORS.
February 22, 2010
Mostt. Hopenti Devi Vs. Central Coolfields Limited
July 14, 2010
MOTAHAR HUSSAIN Vs. STATE OF JHARKHAND
May 10, 2010
MOTAHAR HUSSEN @ MOTAHAR HUSSAIN Vs. STATE OF JHARKHAND & ORS
December 8, 2010
MOTILAL PRASAD Vs. JHARKHAND STATE ELECTRICITY BOARD
March 15, 2010
Motishwar Murmu Vs. Mahatan Murmu
September 23, 2010
Mrityunjay Kumar Pandey Vs. Phulsahiban
August 2, 2010
MRS. BABITA PRASAD Vs. STATE OF JHARKHAND AND ORS.
November 23, 2010
MRS. DURGAWATI KUMARI Vs. STATE OF JHARKHAND AND ORS.
January 28, 2010
MS BALAJI ENTERPRISES, ARRAH, BHOJPUR Vs. JHARKHAND STATE ELECTRICITY BOARD
September 15, 2010
MUJIBUR RAHMAN Vs. THE STATE OF JHARKHAND AND SADAF AFRIN
January 5, 2010
Mukdeo @ Mukhdeo Naik Vs. State of Bihar
February 1, 2010
MUKESH BIHARI LAL Vs. BIHAR STATE ELECTRICITY BOARD
April 22, 2010
Mukesh Kumar Vs. State of Jharkhand
February 17, 2010
MUKESH KUMAR ALIAS MUKESH KR GUPTA Vs. MINU KUMARI ALIAS NITU DEVI
August 30, 2010
MUKESH KUMAR SINGH Vs. STATE OF JHARKHAND
September 22, 2010
Mukesh Yadav @ Rajdeo Yadav Vs. State of Jharkhand
April 12, 2010
MUKHTAR AHMAD Vs. MAHMUDI KHATOON
May 19, 2010
MUKHTAR ANSARI Vs. TENUGHAT VIDUT NIGAM LIMITED
January 8, 2010
Mukti Basumallick Vs. Union of India
April 13, 2010
MUKTI KUAR Vs. STATE OF JHARKHAND
April 16, 2010
MUKUND LAL CHHABRA AND ORS. Vs. STATE OF JHARKHAND AND ORS.
December 13, 2010
Mukund Murari Singh @ Mangal Singh Vs. State of Bihar
April 15, 2010
MUNI CHOUHAN Vs. STATE OF JHARKHAND
December 21, 2010
MUNNA @ MINBAJ, Vs. THE STATE OF JHARKHAND
January 19, 2010
MURARI SHARAN SINHA Vs. STATE OF JHARKHAND
April 19, 2010
MURLI PRASAD RAKESH Vs. STATE OF JHARKHAND & ORS
December 20, 2010
Murli Yadav Vs. State of Bihar
February 10, 2010
MURLIDHAR PANDEY Vs. UNION OF INDIA
February 25, 2010
MUSTAFA Vs. REGISTRAR OF TRADE UNION, JHARKHAND STATE & ORS
December 15, 2010
MUSTAFA Vs. JHARKHAND STATE ELECTRICITY BOARD RANCHI
April 16, 2010
Mustakim Mian @ Mustakim (s) Master Vs. State of Jharkhand
October 6, 2010
Mustaque Ansari Vs. Md. Safian
April 30, 2010
N. Roy Chowdhury Vs. Steel Authority of India Ltd., New Delhi
August 20, 2010
Nabal Kishore Dubey Vs. Pankaj Kumar Mandal
March 16, 2010
NAGENDRA NATH MAITY Vs. STATE OF JHARKHAND
March 19, 2010
NAGENDRA PRASAD Vs. THE STATE OF JHARKHAND
June 28, 2010
NAGENDRA SOREN Vs. STATE OF JHARKHAND
July 6, 2010
NAGESHWAR MAHTO Vs. STATE OF JHARKHAND
January 28, 2010
NAGESHWAR PRASAD MANDAL Vs. STATE OF JHARKHAND & OTHERS
December 14, 2010
NAINA MOCHI @ NAINA DAS @ NAVEEN RABIDAS @ NAYAN RABIDAS Vs. THE STATE OF JHARKHAND
February 18, 2010
NAKUL CHANDRA SHAW Vs. UNION OF INDIA (UOI) AND DIRECTOR GENERAL OF MINES SAFETY
January 22, 2010
NAKUL KARMALI Vs. STATE OF JHARKHAND
September 3, 2010
NAND AND SAMONTA COMPANY PRIVATE LIMITED Vs. STATE OF BIHAR
May 13, 2010
Nand Kishore Pandit Vs. Churni Devi
September 22, 2010
NAND KISHORE RAM Vs. THE STATE OF JHARKHAND
January 7, 2010
NAND KISHORE SAHU Vs. STATE OF JHARKHAND
October 6, 2010
NAND LAL KUMHAR Vs. STATE OF JHARKHAND
December 20, 2010
NAND LAL MISHRA Vs. STATE OF JHARKHAND
December 16, 2010
NANDI BALA KUMARI Vs. STATE OF JHARKHAND
April 8, 2010
Nandjee Singh Vs. The State of Jharkhand
January 30, 2010
NANDU BAITHA Vs. STATE OF JHARKHAND
December 21, 2010
NARANG DISTILLERY LTD Vs. STATE OF JHARKHAND
June 21, 2010
Narayan Lohar Vs. Perman Singh
February 2, 2010
NARAYAN MANDAI Vs. STATE OF JHARKHAND
February 1, 2010
NARAYAN MANDAL Vs. STATE OF JHARKHAND AND ORS
April 13, 2010
NARAYAN RAM Vs. STATE OF JHARKHAND
April 26, 2010
Narayan Sharma Vs. State of Jharkhand
September 1, 2010
NARAYANNATH GOSWAMY Vs. STATE OF JHARKHAND
April 1, 2010
NARBADESHWAR PRASAD Vs. RAM KISHORE MISHRA
May 7, 2010
NARBHERAM LEASING COMPANY PVT LIMITED Vs. STATE OF JHARKHAND
April 19, 2010
NARENDRA NARAYAN RAY AND KRISHNA DEO SINHA Vs. THE STATE OF JHARKHAND THROUGH ITS SECRETARY TO THE DEPTT. OF SCIENCE AND TECHNOLOGY, GOVERNMENT OF JHARKHAND AND ORS.
March 19, 2010
Narendra Prasad Singh Vs. State of Jharkhand
July 20, 2010
NARESH CHAND GUPTA Vs. ORIENTAL BANK OF COMMERCE
April 13, 2010
NARESH KUMAR Vs. STATE OF JHARKHAND
November 2, 2010
NARESH KUMAR MAHTO Vs. STATE OF JHARKHAND
December 22, 2010
NARESH MOHAN SINGH @ NARESH SINGH AND LAXAMI DEVI Vs. THE STATE OF JHARKHAND AND ORS.
January 19, 2010
Narsingh Mahto Vs. State of Jharkhand
October 8, 2010
Nath Mohi Ram Vs. State of Jharkhand
August 31, 2010
NATIONAL FEDERATION OF INSURANCE FIELD WORKERS OF INDIA Vs. STATE OF JHARKHAND
November 4, 2010
NATIONAL FEDERATION OF TELECOM EMPLOYEE Vs. BHARAT SANCHAR NIGAM LIMITED
June 29, 2010
NATIONAL INSTITUTE OF TECHNOLOGY AND ORS. Vs. SUDHANSHU SHEKHAR
September 30, 2010
NATIONAL INSURANCE CO LTD Vs. SUGIA DEVI
September 21, 2010
NATIONAL INSURANCE CO LTD Vs. BAIJNATH SAH @ BAIJNATH PD KESHRI
March 19, 2010
National Insurance Co. Ltd Vs. Arti Banerjee
March 15, 2010
NATIONAL INSURANCE COMPANY LTD Vs. SABITRI DEVI
September 15, 2010
NATIONAL INSURANCE COMPANY LTD Vs. DIMPLE SINGH
April 23, 2010
National Insurance Company Ltd. Vs. Chandra Mohan Sahu
April 7, 2010
NATIONAL PRINTERS, PROPRIETOR APEX PRODUCTS PRIVAT Vs. JHARKHAND ACADEMIC COUNCIL, RANCHI
August 6, 2010
Natraj Iron and Casting Vs. State of Jharkhand
December 9, 2010
NAVIN PRAKASH HANDA Vs. STATE OF JHARKHAND
December 16, 2010
NAWAL KISHOR RANA Vs. STATE OF BIHAR
January 19, 2010
NAWAL KISHORE AZAD Vs. EMPLOYEES IN RELATION TO MANAGEMENT OF HURRILADIH
May 19, 2010
NAWIN KUMAR SINGH Vs. BIHAR STATE ROAD TRANSPORT CORP
April 29, 2010
Neelam Saha Vs. State of Jharkhand
January 6, 2010
Neeraj @ Neeraj Pathak Vs. State of Jharkhand
November 25, 2010
NEHRU BARAIK Vs. GANESHWARI DEVI
April 26, 2010
NEKSA RAM Vs. STATE OF JHARKHAND
April 16, 2010
NEMAI GORAI AND SANNABALA DASI Vs. HARU GORAIN AND ORS.
January 13, 2010
NETRAM SINGH Vs. MINERAL AREA DEVELOPMENT AUTHORITY
August 10, 2010
NEW INDIA ASSURANCE CO LTD Vs. SAVITA DEVI, LAXMI KUMARI, SANDIP PANDEY, DALBIR S
August 2, 2010
NEW INDIA ASSURANCE CO LTD Vs. BADRUDDIN KHAN
January 6, 2010
NEW INDIA ASSURANCE CO.LTD Vs. LALJAN BIBI
January 4, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. JOWNA MURMU
January 25, 2010
NEW INDIA ASSURANCE COMPANY LTD. Vs. JAMILA BIBI,
January 25, 2010
NILAM VERMA @ SMT. NEELAM DEVI Vs. STATE OF JHARKHAND
August 12, 2010
NIMAI RAKSHIT Vs. STATE OF JHARKHAND
April 9, 2010
NIPEN CHOUDHARY Vs. STATE OF JHARKHAND
April 28, 2010
Niranjan Prasad Mandai Vs. State of Jharkhand
July 23, 2010
NIRMAL KUMAR SINGH Vs. STATE OF BIHAR
January 19, 2010
Nirmalya Chandra Ganguli Vs. Anita Gopa Michiyari
February 1, 2010
Nistar Minz Vs. State of Jharkhand through the Chief Secretary, Government of Jharkhand, Ranchi
March 31, 2010
Nitai Kumar Paul Vs. Tapas Haldar
January 27, 2010
NIWAS MANDAL Vs. THE STATE OF JHARKHAND
January 4, 2010
NOOR MOHAMMAD Vs. STATE OF JHARKHAND
April 26, 2010
NUNU RAM VISHWAKARMA Vs. BHARAT COKING COAL LTD
August 10, 2010
OM METALS LIMITED Vs. JHARKHAND STATE ELECTRICITY BOARD
May 11, 2010
Om Prakash Vs. Chairman, Steel Authority of In Parties dia Ltd., Ispat Bhawan; Lodhi Road, New Delhi
April 12, 2010
OM PRAKASH CHHABRA AND OTHERS Vs. BIJAY KUMAR SARAWGI
January 29, 2010
OM PRAKASH PANDEY Vs. STATE OF JHARKHAND
March 17, 2010
OM PRAKASH RAJAK Vs. STATE OF JHARKHAND
January 27, 2010
OM PRAKASH SAH Vs. STATE OF JHARKHAND
September 15, 2010
Om Shankar Sahu Vs. State of Jharkhand
September 14, 2010
Onkar Pandey Vs. State of Jharkhand
August 10, 2010
ORIENTAL INSURANCE CO LTD Vs. RITESH PRASAD
November 25, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. THE STATE OF JHARKHAND AND ORS.
July 6, 2010
Oriental Insurance Company Ltd Vs. Mumtaz Khan
April 7, 2010
ORIENTAL INSURANCE COMPANY LTD Vs. INDU DEVI
April 28, 2010
ORIENTAL INSURANCE COMPANY LTD Vs. PARVATI PRAMANIK
March 16, 2010
P N SINHA Vs. VANANCHAL GRAMIN BANK & ORS
August 13, 2010
P N YADAV Vs. BASUDEO KUMAR
September 28, 2010
Paika Murmu Vs. State of Jharkhand
May 11, 2010
PAITRUS EKKA Vs. STATE OF JHARKHAND
April 29, 2010
PALAMAU AND SHIVAM CONSTRUCTION PVT. LTD. Vs. THE STATE OF JHARKHAND AND ORS.
August 20, 2010
PALAMAU PRAMANDAL KHAN MAZDOOR SANGH Vs. THE STEEL AUTHORITY OF INDIA LTD. AND ORS.
March 12, 2010
PALTU @ RAVI MAHATO Vs. STATE OF JHARKHAND
December 13, 2010
PAMELA KUMAR Vs. STATE OF JHARKHAND
January 13, 2010
PANCHAM SINGH Vs. STATE OF JHARKHAND
March 26, 2010
PANCHANAN CHAUDHARY Vs. STATE OF JHARKHAND
September 3, 2010
PANKAJ DIKSHIT @ PANKAJ KUMAR DIKSHIT Vs. STATE OF JHARKHAND
December 20, 2010
PANKAJ KUMAR PANDEY Vs. STATE OF JHARKHAND,
May 19, 2010
PANKAJ KUMAR PATRA Vs. STATE OF JHARKHAND
April 8, 2010
PANKAJ KUMAR SINGH Vs. THE STATE OF JHARKHAND,
January 13, 2010
PANKAJ ORAON Vs. STATE OF JHARKHAND
December 22, 2010
PANNA LAL PRASAD AND ORS. Vs. THE STATE OF JHARKHAND,
February 19, 2010
Panna Lal Sharma Vs. Bharat Coking Coal Limited through its C.M.D., Dhanbad
July 14, 2010
PAPPU RAJAK Vs. STATE OF JHARKHAND
March 12, 2010
Paramount Automobiles Vs. Jharkhand State Electricity through its Secretary
August 5, 2010
PARAS NATH SAHU ALIAS PARAS NATH SAO Vs. MAINI DEVI
April 1, 2010
PARAS YADAV Vs. THE STATE OF JHARKHAND
January 11, 2010
PARASNATH SINGH Vs. SANJAY KUMAR SINGH AND ORS.
September 14, 2010
PARASNATH SINGH Vs. SANJAY KUMAR SINGH & ORS.
September 6, 2010
PARDUMAN MANJHI Vs. STATE OF JHARKHAND
September 6, 2010
PARESH NATH DHAMI Vs. STATE OF JHARKHAND
December 23, 2010
PARITOSH CHOUDHARY Vs. STATE OF BIHAR (NOW JHARKHAND) AND OTHERS
January 4, 2010
PARITOSH MAHATO Vs. TATA STEEL LIMITED & ORS
December 8, 2010
PARMAJIT SINGH VIRDI Vs. BRANCH MANAGER, BANK OF INDIA
February 17, 2010
PARMANAND SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD
April 21, 2010
Parmatma Yadav @ Parmatma Nand Yadav Vs. Steel Authority of India Ltd.
January 7, 2010
PARMESHWAR DAYAL Vs. THE STATE OF BIHAR (NOW JHARKHAND)
February 2, 2010
Parmeshwar Sao Vs. Central Coalfilds Limited
July 26, 2010
Parmeshwari Devi Ghutghutia Vs. State of Bihar
May 5, 2010
PARSURAM KAPRI Vs. STATE OF JHARKHAND
April 26, 2010
Parwati Charan Rajwar Vs. State of Jharkhand
January 4, 2010
Pashupati Nath Mandai Vs. Commissioner, South Chotanagpur Division, Ranchi
May 12, 2010
PASHUPATI NATH PANDEY Vs. THE UNION OF INDIA (UOI) AND ORS.
March 8, 2010
PATI MAHTO Vs. STATE OF JHARKHAND
April 29, 2010
PATRIK KINDO Vs. STATE OF BIHAR
January 12, 2010
PAULUS MUNDA AND MANSUKH MUNDA Vs. THE STATE OF JHARKHAND
February 16, 2010
PAULUS TOPNO Vs. THE STATE OF JHARKHAND
May 10, 2010
PAWAN KUMAR JHA Vs. STATE OF JHARKHAND
September 7, 2010
PAWAN RAM Vs. DASHRATH MODI
January 30, 2010
PENDYALA MADHAV Vs. CHANDRIKA TRIPATHY
April 20, 2010
PEOS KERKETTA Vs. STATE OF JHARKHAND
May 19, 2010
Permanand Singh Vs. State of Jharkhand
February 9, 2010
Petroleum Corporation Vs. Union of India
May 12, 2010
PHULCHAND TIRKEY Vs. CENTRAL BUREAU OF INVESTIGATION
September 6, 2010
PHULWANTI DEVI Vs. JHARKHAND STATE ELECTRICITY BOARD, RANCHI
January 29, 2010
PINKI SAH Vs. PINKI SAH
January 19, 2010
PINKU PASWAN @ PINKU KUMAR Vs. STATE OF JHARKHAND
December 22, 2010
PINTU PALIWAR Vs. THE STATE OF JHARKHAND
May 21, 2010
Ponde Hembram Vs. The State of Jharkhand
February 3, 2010
POOJA KUMARI Vs. STATE OF JHARKHAND & OTHERS
December 15, 2010
PRABHA DEVI Vs. SUDHA AGRAWAL
March 16, 2010
PRABHAT KUMAR Vs. BIHAR SCHOOL EXAMINATION BOARD
January 18, 2010
PRABHAT KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
October 26, 2010
PRABHU DAYAL RAI Vs. STATE OF JHARKHAND
June 28, 2010
PRABHU NATH TIWARY Vs. FAROOQUE
September 1, 2010
PRABHU THAKUR Vs. THE STATE OF JHARKHAND
February 18, 2010
PRABHUNATH PANDEY Vs. STATE OF JHARKHAND
March 11, 2010
PRADEEP KUMAR Vs. STATE OF JHARKHAND
May 19, 2010
PRADEEP KUMAR CHAUBEY Vs. STATE OF JHARKHAND
June 22, 2010
Pradeep Kumar Jha Vs. Jharkhand State Electricity Board
December 6, 2010
PRADEEP KUMAR OJHA Vs. THE STATE OF JHARKHAND
March 15, 2010
Pradeep Prasad Chourasia Vs. State of Jharkhand
June 30, 2010
PRADEEP SINGH @ PRADEEP KR SINGH Vs. STATE OF JHARKHAND
December 21, 2010
PRADIP KUMAR MANDAL Vs. STATE OF JHARKHAND
January 4, 2010
Pradumn Tiwari Vs. State of Jharkhand
March 19, 2010
PRAFULLA KUMAR JHA Vs. STATE OF JHARKHNAD
March 26, 2010
PRAFULLA KUMAR SHARMA Vs. STATE OF JHARKHAND AND OTHERS
November 26, 2010
PRAFULLA PANDEY Vs. STATE OF BIHAR
May 17, 2010
PRAHLAD PANDIT Vs. KALESHWAR PANDIT AND ORS.
March 12, 2010
PRAKASH PRASAD MEHTA Vs. STATE OF JHARKHAND
January 31, 2010
Prakash Saha Vs. State of Jharkhand
November 20, 2010
PRAKASH SAO Vs. STATE OF JHARKHAND
December 21, 2010
PRAMOD RAM @ PARMOD RAM Vs. STATE OF JHARKHAND
December 23, 2010
PRAMOD THAKUR @ PRAMOD KUMAR Vs. UNION OF INDIA
February 4, 2010
PRAMODE SHANKER DAYAL Vs. STATE OF JHARKHAND
August 3, 2010
Pranab Choudhary Vs. Jharkhand State Electricity Board through its Secretary, Kusai Colony, Ranchi
January 27, 2010
PRANAB KUMAR AMBASTA Vs. STATE OF JHARKHAND
April 30, 2010
PRASAD UDYOG Vs. BHARAT COKING COAL LTD
January 6, 2010
Prasadi Singh Vs. Bharat Coking Coal
November 24, 2010
Prasanna Kumar Mahapatra @ P.K.Mahapatra @ P.K.Patra Vs. State of Jharkhand
February 4, 2010
Prasanna Napit Vs. Agasti Napit
November 3, 2010
PRASANNA NAPIT, ASHOK NAPIT AND AJIT NAPIT Vs. AGASTI NAPIT AND ORS.
November 8, 2010
Pratima Devi Vs. Jharkhand State Electricity Board
January 19, 2010
Pratima Mukherjee Vs. Tapati Bhattacharya
February 3, 2010
Pratul Kanti Pal Vs. Bijoy Krishna Saha
April 9, 2010
Praveen Kumar Gagrai Vs. State of Jharkhand
October 5, 2010
Pravin Kumar Saria Vs. Kalpana Mazumdar
January 5, 2010
Pravin Kumar Sinha Vs. Jharkhand Vidhan Sabha, Ranchi
February 1, 2010
PREM CHANDRA PRASAD Vs. STATE OF JHARKHAND
May 14, 2010
PREM KUMAR SHARMA AND ORS Vs. STATE OF JHARKHAND AND ORS
September 14, 2010
PREM NANDAN Vs. STATE OF JHARKHAND
April 22, 2010
Prem Prakash Singh Vs. State of Jharkhand
February 15, 2010
PREMCHANDRA TIWARI Vs. STATE OF JHARKHAND
May 4, 2010
Premjeet Singh Sidhu Vs. Jharkhand State Housing Board through its Chairmancum-Managing Director, Ranchi
August 4, 2010
PRITAM SINGH Vs. ARJUN SINGH
August 18, 2010
PROFESSIONAL ASSISTANT FOR DEVELOPMENT ACTION PRADAN Vs. JHARKHAND STATE INFORMATION COMMISSION
March 10, 2010
PROJECT GIRLS HIGH SCHOOL AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
May 26, 2010
PROJECT OFFICER OF BASURIA COLLIERY Vs. SATYENDRA KUMAR CHOUHAN
April 23, 2010
PROMILA HANSDA Vs. THE STATE OF JHARKHAND AND ORS.
January 13, 2010
PUMMI KUMARI Vs. STATE OF JHARKHAND
May 4, 2010
PUNIA DEVI Vs. CENTRAL COALFIELDS LIMITED
June 29, 2010
PUNIT SINGH Vs. STATE OF JHARKHAND
December 22, 2010
PURAN CHANDRA MISHRA Vs. STATE OF JHARKHAND
September 15, 2010
PURNI DEVI Vs. CENTRAL COALFIELDS LIMITED
May 28, 2010
PUSHP MALA KUMARI Vs. STATE OF JHARKHAND
April 12, 2010
Pushpa Singh Vs. State of Jharkhand
November 4, 2010
Puspa Devi Vs. State of Jharkhand
October 6, 2010
Pusplata Vs. State of Jharkhand
February 8, 2010
PYARI DEVI Vs. JHARKHAND STATE ELECTRICITY BOARD
May 10, 2010
QUALITY LIME PRODUCTS Vs. BHARAT COKING COAL LTD
January 6, 2010
QUARRY OWNERS ASSOCIATION PAKUR Vs. STATE OF JHARKHAND
April 5, 2010
QUDDUS MIAN; SANAUL MIAN; JHUPAR MIAN Vs. STATE OF JHARKHAND
February 3, 2010
R C AGENCY, JAMUA, GIRIDIH Vs. STATE OF JHARKHAND
August 19, 2010
R DEBNATH Vs. UNION OF INDIA
April 12, 2010
R K SHARMA Vs. MAHESH KUMAR GUPTA
April 26, 2010
R K THAKUR Vs. UNION OF INDIA
April 29, 2010
R P KEJRIWAL ALIAS RABI PRAKASH KEJRIWAL Vs. STATE OF JHARKHAND
December 7, 2010
R.S. SINGH Vs. STATE OF JHARKHAND
July 31, 2010
RABINDRA AGARWAL Vs. STATE OF JHARKHAND
February 24, 2010
RABINDRA AGARWAL Vs. STATE OF JHARKHAND AND ANR.
February 15, 2010
RABINDRA CHAURASIA Vs. STATE OF JHARKHAND
January 28, 2010
Rabindra Jha Vs. State of Jharkhand
May 10, 2010
RABINDRA NATH GHOSH Vs. STATE OF JHARKHAND
February 25, 2010
RABINDRA PRASAD @ RABINDRANATH PRASAD Vs. HIRALAL VISHWAKARMA
January 30, 2010
RABINDRA SINGH Vs. STATE OF JHARKHAND
September 20, 2010
RADHA DEVI Vs. BHARAT COKING COAL LIMITED
July 29, 2010
RADHA GOVIND TEACHERS TRAINING (M. ED.) COLLEGE THROUGH ITS SECRETARY SHRI BAIJ NATH SAH Vs. VINOBA BHAVE UNIVERSITY THROUGH ITS REGISTRAR AND ORS.
August 19, 2010
RADHA GOVIND TEACHERS TRAINING M ED COLLEGE Vs. VINOBA BHAVE UNIVERSITY
September 17, 2010
RADHA RANI Vs. STATE OF JHARKHAND
April 13, 2010
RADHA SINGH Vs. RAJESHWARI PRASAD SINGH
May 3, 2010
RADHE SHYAM BARIK Vs. STATE OF JHARKHAND
July 20, 2010
RADHESHYAM SHARMA Vs. JAGTENDRA PRASAD JAISWAL
January 5, 2010
RAGHUBANSH KUMAR Vs. STATE OF JHARKHAND
April 23, 2010
RAGHUNATH JHA, SECRETARY, BHOODAN YAGNA COMMITTEE, Vs. THE STATE OF BIHAR (NOW JHARKHAND) AND ORS.
January 27, 2010
Raghunath Mahato Vs. State of Jharkhand
February 26, 2010
RAHIM ANSARI Vs. STATE OF JHARKHAND
December 16, 2010
Raimat Marandi Vs. Mangal Murmu
November 18, 2010
Raj Dular Singh Vs. State of Jharkhand
April 16, 2010
Raj Kapoor Sinha Vs. State of Jharkhand
January 29, 2010
Raj Kishore Chaudhary Vs. State of Bihar now Jharkhand
November 19, 2010
RAJ KISHORE PRASAD Vs. EMPLOYER IN RELATION TO MANAGEMENT OF CENTRAL BANK
August 27, 2010
Raj Kishore Prasad Bhagat Vs. State of Jharkhand
May 7, 2010
RAJ KISHORE RAM Vs. STATE OF JHARKHAND
September 16, 2010
RAJ KISHORE SINGH Vs. RANCHI UNIVERSITY THROUGH ITS VICE CHANELLOR AND ORS.
January 15, 2010
RAJ KISHORE SINGH Vs. BHARAT COKING COAL LTD
April 8, 2010
RAJ KUMAR SHARMA Vs. UNION OF INDIA (UOI) THROUGH SECRETARY, MINISTRY OF SCIENCE AND TECHNOLOGY AND ORS.
February 23, 2010
RAJ KUMAR TIBREWAL Vs. JIWAN KUMAR JALAN ALIAS JIWAN JALAN
August 30, 2010
RAJ NARAYAN PANDEY Vs. KAMESHWAR THAKUR
May 29, 2010
RAJ NARAYAN TIWARI Vs. STATE OF JHARKHAND
July 1, 2010
Raj Trading Company Vs. Agricultural Produce Market Committee, Parsudih, Jamshedpur
January 8, 2010
RAJA CHOUDHARY Vs. STATE OF BIHAR
January 5, 2010
RAJA JAISWAL Vs. STATE OF JHARKHAND
December 23, 2010
RAJAMUDDIN MIAN Vs. STATE OF BIHAR
September 28, 2010
RAJAMUDDIN MIAN Vs. STATE OF BIHAR NOW JHARKHAND
September 25, 2010
RAJANI HEMBROM Vs. MERY MURMU
April 20, 2010
Rajaram Bhuiya Vs. Bharat Coking Coal Ltd.
August 13, 2010
RAJARAM CHAUHAN Vs. STATE OF JHARKHAND
March 10, 2010
RAJAT SEN Vs. RAJPAL SINGH
April 17, 2010
RAJAY KUMAR VERMA Vs. DASHRATH MODI
January 30, 2010
Rajdeo Dubey Vs. State of Jharkhand
January 19, 2010
Rajdeo Shukla Vs. Chairman-cum-Managing Director, Central Coal Fields Ltd.
March 25, 2010
Rajeev Kumar Vs. State of Jharkhand through Secretary, Personnel and Administrative Reforms Department
November 26, 2010
RAJEEV KUMAR Vs. BAR COUNCIL OF INDIA
June 28, 2010
RAJENDRA DAVE Vs. STATE OF JHARKHAND
September 1, 2010
Rajendra Kumar Agarwal Vs. Bihar State Financial Corporation through its Managing Director, Patna
January 29, 2010
RAJENDRA MISHRA Vs. STEEL AUTHORITY OF INDIA LIMITED AND OTHERS
August 10, 2010
RAJENDRA PASWAN @ RAJENDRA PASWAN NO. I Vs. BHARAT COKING COAL LIMITED AND ORS.
August 23, 2010
RAJENDRA PRASAD Vs. STATE OF JHARKHAND
May 11, 2010
RAJENDRA PRASAD AND ORS Vs. STATE OF JHARKHAND
December 21, 2010
RAJENDRA PRASAD AND ORS. Vs. THE STATE OF JHARKHAND,
March 19, 2010
RAJENDRA PRASAD KHAITAN Vs. STATE OF JHARKHAND
April 19, 2010
RAJENDRA PRASAD SINGH Vs. STATE OF JHARKHAND
August 17, 2010
RAJENDRA PRASD SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD
July 1, 2010
RAJENDRA RAM @ RAJENDRA PRASAD RAM Vs. STATE OF JHARKHAND
July 30, 2010
RAJENDRA RAWANI Vs. STATE OF JHARKHAND
December 15, 2010
RAJENDRA SHARMA Vs. STATE OF JHARKHAND
December 21, 2010
RAJESH BHUIA ALIAS BHANGIA Vs. STATE OF JHARKHAND
April 27, 2010
RAJESH KHALKHO Vs. THE STATE OF JHARKHAND
June 22, 2010
Rajesh Kumar Vs. Steel Authority of India Limited
March 19, 2010
RAJESH KUMAR ALIAS RAJESH RAM Vs. STATE OF JHARKHAND
April 16, 2010
RAJESH KUMAR GUPTA Vs. STATE OF JHARKHAND
January 18, 2010
RAJESH RANJAN Vs. UNION OF INDIA (UOI),
January 15, 2010
RAJESH SAHU Vs. THE STATE OF JHARKHAND
June 30, 2010
RAJESHWAR NATH TRIPATHY Vs. PRESIDING OFFICER
September 30, 2010
RAJIV RANJAN PANDEY Vs. STATE OF JHARKHAND
April 1, 2010
Rajiv Ranjan Singh,Lalan Kumar Singh Vs. Union of India
May 11, 2010
RAJIV SACHDEVA Vs. RAJHANS STEEL LTD
August 12, 2010
RAJKISHORE LOHAR Vs. JAMUNA PRASAD
April 7, 2010
RAJKUMAR LAL SANWARIA Vs. ZAINAB BIBI AND ORS.
August 30, 2010
RAJNEESH MISRA AND NATIONAL HAWKER FEDERATION Vs. UNION OF INDIA (UOI) AND ORS.
May 29, 2010
RAJU GOPE @ BABU Vs. STATE OF JHARKHAND
December 22, 2010
RAJU MAHTO Vs. STATE OF JHARKHAND
January 19, 2010
RAKESH KUMAR Vs. STATE OF JHARKHAND
December 15, 2010
Rakesh Kumar Mishra Vs. State of Jharkhand
June 25, 2010
RAKESH MAHTO Vs. STATE OF JHARKHAND
December 21, 2010
RAKESH SACHDEVA Vs. STATE OF JHARKHAND
July 9, 2010
RAM ANUP CHOUHAN Vs. MANAGEMENT OF STEEL AUTHORITY OF INDIA LIMITED
August 18, 2010
RAM AVTAR SINGH MUNDA Vs. STATE OF JHARKHAND
February 19, 2010
RAM AYODHYA SINGH Vs. MANAGING DIRECTOR-CUM-CHAIRMAN, STEEL AUTHORITY OF INDIA LTD.,
March 11, 2010
RAM BAHADUR SINGH Vs. THE STATE OF JHARKHAND
March 10, 2010
RAM CHANDRA KUNWAR Vs. STATE OF JHARKHAND
March 17, 2010
RAM CHANDRA MEHTA Vs. STATE OF JHARKHAND
January 12, 2010
RAM DAHIN YADAV Vs. RANCHI UNIVERSITY THOUGH ITS VICE CHANCELLOR AND REGISTRAR, RANCHI UNIVERSITY
January 12, 2010
Ram Das Mahto Vs. Bharat Coking Coal Ltd.
February 9, 2010
Ram Das Ram Vs. State of Jharkhand
April 7, 2010
Ram Dhani Hemrom Vs. State of Jharkhand
January 7, 2010
RAM JANAM SINGH Vs. ASHOK KUMAR JAIN
October 8, 2010
RAM JANAM VISHWAKARMA Vs. STATE OF JHARKHAND
February 17, 2010
RAM JAPIT KUMAR Vs. STATE OF JHARKHAND
May 14, 2010
Ram Jatan Murmu Vs. Marshila Marandi
April 26, 2010
RAM JI MISHRA Vs. THE STATE OF JHARKHAND,
January 8, 2010
Ram Jiwan Sahay Vs. B.C.C.L. through its Chairman-cum-Managing Director, Saraidhela, District-Dhanbad
February 17, 2010
RAM KESHWAR MUNDA Vs. ORIENTAL INSURANCE COMPANY LTD
April 28, 2010
Ram Kishore Roy Vs. State of Jharkhand
November 20, 2010
RAM KISHORE TIWARI AND ORS. Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, HINDUSTAN STEELWORKS CONSTRUCTION LTD. AND THE MANAGING DIRECTOR, SAIL
February 18, 2010
RAM KISHORE TIWARY Vs. CHAIRMAN
March 27, 2010
RAM KISHUN GOPE Vs. STATE OF JHARKHAND AND ORS.
March 12, 2010
RAM KRIPAL SINGH Vs. STEEL AUTHORITY OF INDIA AND ANR.
April 16, 2010
RAM KUMAR CHOUDHURY Vs. STATE OF JHARKHAND
May 7, 2010
RAM KUMAR JAISWAL Vs. STATE OF JHARKHAND
December 20, 2010
RAM KUMAR RAM Vs. UNION OF INDIA
April 13, 2010
RAM LAKHAN PRASAD KESHRI Vs. STATE OF JHARKHAND AND ANR.
January 18, 2010
RAM NARESH PRASAD AND Vs. VINOBA BHAVE UNIVERSITY, HAZARIBAGH THROUGH ITS VICE CHANCELLOR, THE REGISTRAR
January 21, 2010
RAM NARESH SINGH Vs. STATE OF JHARKHAND
April 12, 2010
RAM NIWAS SHARMA Vs. UNION OF INDIA
July 2, 2010
RAM PRASAD Vs. MINERAL AREA DEVELOPMENT AUTHORITY
January 28, 2010
RAM PRAVESH KUMAR SINHA Vs. STATE OF JHARKHAND
September 17, 2010
Ram Ratan Ram Vs. Union of India through its Secretary, Ministry of Labour, New Delhi
April 20, 2010
RAMA KANT MISHRA Vs. DHANBAD MUNICIPAL CORPORATION
July 19, 2010
RAMA RAMAN PRASAD Vs. STATE OF JHARKHAND
January 15, 2010
RAMA SHANKAR DUBEY AND 27 ORS. Vs. THE STATE OF JHARKHAND AND ORS.
February 19, 2010
Rama Shankar Singh @ R.S. Singh Vs. State of Jharkhand
March 29, 2010
RAMA SHANKER PRASAD Vs. STATE OF JHARKHAND
May 12, 2010
RAMA SHANKER SHUKLA Vs. STATE OF JHARKHAND
May 14, 2010
RAMANUJ SINGH, Vs. STATE OF JHARKHAND, THROUGH THE DIRECTOR OF EDUCATION, DEPARTMENT OF HRD, GOVERNMENT OF JHARKHAND,
May 24, 2010
RAMASHANKAR PRASAD VERMA Vs. STATE OF JHARKHAND
March 15, 2010
Ramashish Raut Vs. State of Jharkhand
July 19, 2010
RAMASHISH TANTI Vs. PROJECTS & DEVELOPMENT INDIA LTD
March 10, 2010
RAMBALI MAHTO Vs. CENTRAL COAL FIELDS LIMITED THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR AND ORS.
January 7, 2010
RAMCHANDRA OJHA Vs. STATE OF JHARKHAND
July 2, 2010
Ramdeo Bhuiyan Vs. Central Coalfields Limited
February 2, 2010
RAMDEO KUMAR ALIAS RAMDEO KUMAR RAM ALIAS RAMDEO RAM Vs. STATE OF JHARKHAND
May 3, 2010
RAMDEO MANDAL Vs. SIDHU KANHU UNIVERSITY
June 24, 2010
RAMESH BOURI Vs. THE STATE OF JHARKHAND
March 22, 2010
Ramesh Chandra Arora Vs. Murlidhar Kapsime
May 17, 2010
Ramesh Chandra Jha Vs. Coal Mines Provident Fund Commissioner through the Board of Trustees
December 21, 2010
RAMESH CHANDRA SINHA Vs. STATE OF JHARKHAND
May 10, 2010
RAMESH KANT MISHRA Vs. JHARKHAND STATE ELECTRICITY BOARD
June 25, 2010
RAMESH KUMAR Vs. STATE OF JHARKHAND
January 4, 2010
RAMESH KUMAR SINHA Vs. STATE OF JHARKHAND
January 6, 2010
RAMESH ORAON AND ORS Vs. STATE OF JHARKHAND
December 21, 2010
RAMESH PRASAD Vs. STATE OF JHARKHAND
July 15, 2010
RAMESH SHARMA Vs. STATE OF JHARKHAND
September 23, 2010
RAMESH UMESH TANTI, Vs. THE STATE OF BIHAR
January 5, 2010
RAMESH YADAV Vs. THE STATE OF JHARKHAND AND ORS.
June 29, 2010
RAMESHWAR CHAUBE Vs. THE STATE OF JHARKHAND
April 23, 2010
RAMESHWAR DUTTA PANDEY Vs. STATE OF JHARKHAND
June 24, 2010
Rameshwar Lal Vs. State of Jharkhand
January 4, 2010
RAMESHWAR PANDIT Vs. STATE OF JHARKHAND
April 29, 2010
RAMESHWAR PRASAD CHAUBEY Vs. STATE OF JHARKHAND
June 23, 2010
Rameshwar Prasad Yadav Vs. State of Jharkhand
January 6, 2010
RAMESHWAR SINGH FAUJI Vs. SATE OF JHARKHAND AND ORS.
April 16, 2010
RAMESWAR PANDAY Vs. STATE OF JHARKHAND
April 30, 2010
RAMJAN ALI Vs. JHARKHAND STATE ELECTRICITY BOARD
January 11, 2010
RAMJAN MIAN Vs. THE STATE OF JHARKHAND
March 31, 2010
RAMJEE PATHAK Vs. STATE OF JHARKHAND
December 16, 2010
RAMJEE SINGH Vs. STATE OF JHARKHAND
January 15, 2010
RAMJI MAHTO Vs. STATE OF JHARKHAND
August 18, 2010
RAMJI MISHRA Vs. STATE OF JHARKHAND,
January 8, 2010
Ramjiwan Himatsingka Vs. State of Bihar
February 26, 2010
Ramkant Dubey @ Rama Kant Dubey Vs. State of Jharkhand through CBI
May 6, 2010
RANA SINGH Vs. STATE OF JHARKHAND
April 5, 2010
Rana Tirkey Vs. DAV College Trust and Management Society, Chitra Gupta Road, New Delhi-55
April 20, 2010
RANCHI KSHETRIYA GRAMIN BANK Vs. RANCHI KSHETRIYA GRAMIN BANK OFFICERS ASSOCIATION AND ORS.
January 12, 2010
Ranchi University, Ranchi Vs. Bijay Kumar Sharma R.R. Tiwari
November 26, 2010
RANG BAHADUR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
December 14, 2010
RANI GUPTA Vs. STATE OF JHARKHAND
September 15, 2010
RANJAN KUMAR Vs. THE UNION OF INDIA (UOI),
January 21, 2010
RANJEET KUMAR SINGH @ RANJEET SINGH Vs. STATE OF JHARKHAND
December 23, 2010
RANJEET RAM Vs. STATE OF JHARKHAND
August 20, 2010
RANJIT KUMAR JHA @ RANJIT KUMAR Vs. STATE OF JHARKHAND
December 22, 2010
Ranjit Kumar Mandal Vs. Central Coalfields Ltd. through its Chairman-cum-Managing Director, Ranchi
March 17, 2010
RASH BIHARI PRAJAPATI Vs. STATE OF JHARKHAND
January 8, 2010
RASHILAL TUDU Vs. STATE OF JHARKHAND
April 16, 2010
RASHMI Vs. STATE OF JHARKHAND
May 17, 2010
RASUL Vs. PRESIDING OFFICER
April 21, 2010
RATAN KUMAR HALAN Vs. TULSI DEVI
February 11, 2010
RATAN PANDEY Vs. STATE OF JHARKHAND
December 20, 2010
RATAN PASI; JAMUNA PASI Vs. STATE OF BIHAR
February 2, 2010
RATHENDRA BISHNU NANHEN Vs. STATE OF JHARKHAND
September 29, 2010
RATHINDRA NATH MAHANTY Vs. STATE OF JHARKHAND
December 1, 2010
RATNI KAMIN Vs. STATE OF JHARKHAND
April 15, 2010
RAUDI SAH Vs. CENTRAL COALFIELDS LTD THROUGH ITS MANAGING DIRECT
February 24, 2010
Ravi Hi-Tech Ltd. Vs. Official Liquidator, High Court of Jharkhand at Ranchi
July 15, 2010
RAVI PRAKASH BAGROY Vs. JHARKHAND STATE ELECTRICITY BOARD
February 23, 2010
RAVI PRAKASH BAGROY Vs. GAYWAYS A PARTNERSHIP FIRM
April 26, 2010
Ravi Ranjan Kumar Vs. State of Jharkhand
February 3, 2010
RAVI SHANKAR RAJAK Vs. THE STATE OF JHARKHAND AND ORS.
July 9, 2010
RAVINDRA KUMAR SINGH Vs. STATE OF JHARKHAND
January 12, 2010
RAVINDRA SHARMA AND ORS. Vs. STATE OF JHARKHAND AND ORS.
July 1, 2010
Ravishankar Dubey Vs. State of Jharkhand
March 29, 2010
REBALAL CHURASAMA Vs. SHANKARLAL NARSARIA AND GOBINDLAL NARSARIA
March 11, 2010
Regional Director, DAV Public School Vs. Raju Tirkey
April 30, 2010
REKHA DEVI Vs. STATE OF JHARKHAND
April 6, 2010
REKHA DEVI @ REKHA DEVI Vs. SANTOSH RAM
February 24, 2010
REKHA YADAV Vs. STATE OF JHARKHAND
December 16, 2010
RELIANCE GENERAL INSURANCE COMPANY Vs. GURBARI MAHATO
January 13, 2010
RENU BALA Vs. STATE OF JHARKHAND
December 6, 2010
RENU DEVI Vs. STATE OF JHARKHAND
May 12, 2010
RENU JAISWAL Vs. STATE OF JHARKHAND
January 5, 2010
RENU SINHA Vs. PANDEY VIVEK NATH ROY
September 21, 2010
Renuka Bala Devi Vs. Bharat Coking Coal Limited through its Chairman-cum-Managing Director, Dhanbad
February 10, 2010
Rewa Lal Munda @ Rewa Munda Vs. Central Coalfields Ltd
November 24, 2010
REWA SAO ALIAS REWA SAH Vs. STATE OF JHARKHAND
September 1, 2010
Rewa Verma Vs. Accountant General, Jharkhand
February 1, 2010
RINKI GUPTA Vs. STATE OF JHARKHAND AND ORS.
May 20, 2010
RINKU KUMAR SINGH Vs. UNION OF INDIA
April 9, 2010
Rinu Oraon Vs. State of Jharkhand
February 19, 2010
RISHI AJAT SHATRU Vs. STATE OF JHARKHAND
July 23, 2010
RISHI AJAT SHATRU Vs. STATE OF JHARKHAND
June 21, 2010
RISHI KUMAR EKKA Vs. NEW INDIA ASSURANCE CO LTD
March 17, 2010
RIT LAL SAHNI Vs. STATE OF JHARKHAND
March 16, 2010
RITA DEVI Vs. STATE OF JHARKHAND
March 15, 2010
Rita Kumari Vs. State of Jharkhand
May 17, 2010
RITA PRATIWANTI HEMBROM @ RITA PRITIWANTI HEMBROM @ ROBEDA BIBI Vs. THE STATE OF JHARKHAND AND ORS.
February 24, 2010
RITLAL MANDA Vs. THE STATE OF JHARKHAND
September 23, 2010
ROBERTINA KUJUR Vs. STATE OF JHARKHAND
November 2, 2010
Rohit Kumar Vs. Shri Rajesh Kr. Gupta
August 13, 2010
ROPA ORAON TANA BHAGAT Vs. RATIA ORAON TANA BHAGAT
July 2, 2010
ROSHAN MAHATO Vs. CHAIRMAN CUM MANAGING DIRECTOR
April 12, 2010
RUBY DEVI Vs. STATE OF JHARKHAND
April 29, 2010
RUBY NAIK Vs. STATE OF JHARKHAND
June 30, 2010
RUKMINI DEVI SHARMA Vs. JHARKHAND STATE ELECTRICITY BOARD
April 16, 2010
Rupial Ganjhu Vs. State of Jharkhand
January 30, 2010
RUPLAL MAHTO Vs. BANGALI PRASAD MEHTA AND SITA RAM MEHTA
February 3, 2010
RUPLAL MAHTO Vs. BANGALI PRASAD MEHTA, SITA RAM MEHTA
February 2, 2010
Ruplal Manjhi Vs. State of Jharkhand
April 19, 2010
RUSTAM Vs. CHIEF GENERAL MANAGER UCO BANK
May 12, 2010
RUSTAM ALI ANSARI, Vs. THE STATE OF JHARKHAND AND NAKIBA KHATOON
June 22, 2010
S D M KARAN Vs. TELCO COMPANY LTD
August 5, 2010
S M MAHFOOZ ALAM Vs. UNITED INDIA INSURANCE COMPANY LTD
August 26, 2010
S.N. SINGH @ SATYANARAYAN SINGH AND D.K. PRADHAN @ DILIP KUMAR PRADHAN Vs. STATE OF JHARKHAND AND ANR.
February 24, 2010
S.P. SINGH AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
January 27, 2010
SABA CHOUDHARY ALIAS GURU BACHAN CHOUDHARY Vs. STEEL AUTHORITY OF INDIA LIMITED
May 7, 2010
SABUR MIAN Vs. STATE OF JHARKHAND
September 28, 2010
Sachchi Devi Vs. State a Jharkhand
July 27, 2010
SACHIDA NAND LAL @ SACHIDA NAND SHAH Vs. STATE OF BIHAR (NOW JHARKHAND)
March 16, 2010
SACHINDRA KUMAR Vs. STATE OF JHARKHAND AND ORS.
August 27, 2010
Sadanand Satua Vs. The State of Jharkhand, rep-resented through the Deputy Commissioner (East) Singh-bhum, Jamshedpur
March 26, 2010
SADHU SINGH Vs. STATE OF JHARKHAND
June 22, 2010
SAGHAN DEVI, Vs. LACHHAN LOHAR
August 9, 2010
SAGU MAHATO, Vs. THE STATE OF JHARKHAND
March 11, 2010
SAHAJANAND ENGINEERING WORKS PRIVATE LIMITED Vs. STATE OF JHARKHAND
June 24, 2010
SAHAJANAND ENGINEERING WORKS PRIVATE LIMTED Vs. STATE OF JHARKHAND,
March 10, 2010
SAHDEO MODI Vs. STATE OF JHARKHAND
April 29, 2010
SAHDEO PASWAN Vs. THE STATE OF JHARKHAND ORS.
September 21, 2010
Sahdeo Prasad Verma Vs. State of Jharkhand
February 10, 2010
Sahdeo Roy, Vice President, Jharkhand Raksha Wahini Sangh Vs. State of Jharkhand
March 17, 2010
SAHJADI BEGUM AND ORS Vs. STATE OF JHARKHAND
December 22, 2010
SAIDUN BEGAM Vs. SAFDAR ALAM
January 18, 2010
Sailesh Kumar Prasad Vs. Jharkhand State Electricity Board
September 7, 2010
SAILESH KUMAR PRASAD Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
July 2, 2010
Sajda Khatoon Vs. United India Insurance Co. Ltd.
July 8, 2010
SAJDA KHATOON Vs. STATE OF JHARKHAND
April 23, 2010
Sajjan Kumar Kejriwal Vs. Birendra Kumar Agarwal
January 4, 2010
Salauddin Vs. S.k. Mohmood
October 26, 2010
SALUM LAKRA Vs. STATE OF JHARKHAND
December 16, 2010
Samarendra Singh Vs. Employees in relation to Management of Jamadoba Colliery of M/s Tata Iron and Steel Company Ltd.
July 15, 2010
SANATAN ROY Vs. STATE OF JHARKHAND
August 13, 2010
SANDEEP KUMAR TIWARY Vs. STATE OF JHARKHAND
January 28, 2010
SANDHYA @ RINKI KUMARI Vs. STATE OF JHARKHAND AND OTHERS
December 22, 2010
SANDHYA RANI MEHTA Vs. STATE OF JHARKHAND
September 27, 2010
SANGITA SHARMA Vs. UPENDRA KUMAR
June 30, 2010
SANJAY CHAMARIA Vs. STATE OF JHARKHAND
July 2, 2010
SANJAY KUMAR JAISWAL Vs. BIHAR STATE FOOD & CIVIL SUPPLIED CORPORATION, PAT
July 16, 2010
Sanjay Kumar Kashera Vs. State of Jharkhand
April 5, 2010
SANJAY KUMAR NEWATIA Vs. DILIP KUMAR GUPTA
March 9, 2010
SANJAY KUMAR PANDEY AND ORS. Vs. THE UNION OF INDIA (UOI) THROUGH JOINT SECRETARY, MINISTRY OF HOME,
February 25, 2010
Sanjay Kumar Singh Vs. State of Jharkhand
March 26, 2010
SANJAY KUMAR SINGH Vs. STATE OF JHARKHAND
April 23, 2010
Sanjay Kumar Upadhyay Vs. Presiding Officer, Labour Court
July 23, 2010
SANJAY LAL DAS Vs. STATE OF JHARKHAND
July 31, 2010
SANJAY PRASAD Vs. CENTRAL COAL FIELD LTD
May 28, 2010
SANJAY RAUT, RAJEEV RAUT Vs. STATE OF JHARKHAND
December 20, 2010
SANJAY SINGH, Vs. THE STATE OF JHARKHAND
June 24, 2010
SANJEEV KUMAR BHATTACHARYA Vs. UNION OF INDIA
June 24, 2010
Sanjeev Kumar Deo Vs. State of Jharkhand
March 16, 2010
Sanjeev Kumar Jalan Vs. State of Jharkhand
August 13, 2010
SANJEEV NAYAN KUMAR Vs. PRITI KUMARI
May 5, 2010
SANJEEVA KUMAR SINHA Vs. STATE OF JHARKHAND
May 18, 2010
SANTOSH KUMAR Vs. PURNIMA KUMARI
May 20, 2010
SANTOSH KUMAR Vs. STATE OF JHARKHAND
December 22, 2010
SANTOSH KUMAR Vs. STATE OF JHARKHAND
December 23, 2010
SANTOSH KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
August 17, 2010
SANTOSH KUMAR GUPTA Vs. STATE OF JHARKHAND
January 15, 2010
SANTOSH KUMAR MEHTA @ RAJEEV RANJAN Vs. STATE OF JHARKHAND
December 21, 2010
SANTOSH KUMAR SINHA Vs. THE STATE OF JHARKHAND AND ORS.
February 23, 2010
SANTOSH PRADHAN Vs. STATE OF BIHAR
January 19, 2010
SANTOSH PRADHAN @ SABODHAR PRADHAN Vs. STATE OF JHARKHAND
December 16, 2010
Santosh Prasad Vs. State of Jharkhand through CBI
May 4, 2010
SANTOSH YADAV SON OF MAHENDRA YADAV AND LAXMAN YADAV SON OF SAJJAN YADAV Vs. STATE OF JHARKHAND,
August 2, 2010
Sanwariya Sarkar Jha Vs. State of Jharkhand
April 26, 2010
Sao Gagrai @ Sahu Gagrai Vs. State of Jharkhand
December 6, 2010
SAPNA KUMARI Vs. JHARKHAND SCHOOL EXAMINATION BOARD AND ORS.
July 5, 2010
Sarafat Mian Vs. Gulabi Mian @ Seikh Gulam Mohammad
October 25, 2010
SARANDA ROLLS & ALLIED CASTINGS Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS CHAIMAN,
August 4, 2010
SARASWATI DEVI Vs. UNION OF INDIA
February 24, 2010
SARITA DEVI Vs. STATE OF JHARKHAND & ORS
December 9, 2010
SARITA DEVI Vs. STATE OF JHARKHAND
May 18, 2010
SARITA DEVI Vs. STATE OF JHARKHAND
September 6, 2010
SARITA DEVI Vs. UNION OF INDIA
April 5, 2010
SARJU GANJHU AND ORS Vs. STATE OF JHARKHAND
December 22, 2010
SARJU MISTRY Vs. RAJESH KUMAR SHOUNDIK
January 7, 2010
SARJU TURI Vs. CENTRAL COALFIELDS LIMITED
January 8, 2010
SARJU YADAV Vs. CENTRAL COALFIELDS LTD., DHANBAD AND OTHERS
March 10, 2010
SARO DEVI Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN, DHURWA AND OTHERS
January 21, 2010
Sartaj Hotel, Main Road, Ranchi Vs. Jharkhand State Electricity Board through its Chairman
January 6, 2010
SARYOUG CHOUDHARY Vs. STATE OF JHARKHAND & OTHERS
May 7, 2010
SASITA KUMARI Vs. STATE OF JHARKHAND
May 28, 2010
SATISH CHANDRA GUPTA Vs. STEEL AUTHORITY OF INDIA LIMITED
January 15, 2010
SATISH KUMAR SHARMA Vs. STATE OF JHARKHAND
August 18, 2010
Satish Kumar Singh Vs. Birsa Agricultural University
May 17, 2010
SATISH KUMAR SINGH Vs. STATE OF JHARKHAND AND ORS.
July 5, 2010
SATISH KUMAR SINHA Vs. STATE OF JHARKHAND
January 18, 2010
SATISH KUMAR SINHA Vs. UNION OF INDIA
June 30, 2010
SATISH MANDAL Vs. STATE OF JHARKHAND
July 14, 2010
Satish Mondal alias Satish Mandol Vs. Bidyasagar Murmu
January 8, 2010
SATRUGHAN PRASAD SINGH Vs. DAMODAR VALLEY CORPORATION
May 5, 2010
SATRUGHAN SAHU Vs. ZILA PARISHAD WEST SINGHBHUM CHAIBASA
May 4, 2010
SATRUGHAN SINGH AND ORS Vs. ARUN PRASAD AND ORS
September 15, 2010
SATYA BRAT SHARMA Vs. STATE OF JHARKHAND
August 3, 2010
Satya Narayan Pandit Vs. State of Jharkhand
January 7, 2010
SATYENDRA KUMAR RAM Vs. THE STATE OF JHARKHAND AND ORS.
February 24, 2010
SATYENDRA KUMAR SINGH @ S.K. SINGH Vs. STATE OF JHARKHAND THROUGH VIGILANCE AND ORS.
January 8, 2010
SATYENDRA NARAYAN SINGH Vs. STATE OF JHARKHAND
December 16, 2010
SAUDAGAR SINGH Vs. STATE OF JHARKHAND
January 8, 2010
SAVITRI DEVI Vs. STATE OF JHARKHAND
February 11, 2010
Savitri Devi Vs. Jaitunnisha
August 3, 2010
SAVITRI LAGURI Vs. STATE OF JHARKHAND
March 17, 2010
SAVITRI PANDEY Vs. BHARAT COKING COAL LTD
May 3, 2010
SAVITRI VERMA Vs. STATE OF JHARKHAND
April 27, 2010
SAWNA GOPE Vs. THE STATE OF JHARKHAND
April 20, 2010
SAYEEDA KHATOON Vs. STATE OF JHARKHAND
May 18, 2010
SEBAK CHANDRA PRADHAN Vs. GANGA SAGAR
March 10, 2010
SEEMA DEVI Vs. STATE OF JHARKHAND AND ORS.
July 1, 2010
SEHRA STEEL INDUSTRIES JAMSHEDPUR Vs. ESI CORPORATION
April 30, 2010
SEPHANIEL KISKU Vs. STATE OF JHARKHAND
September 16, 2010
Seraj Ahmad Vs. Nargis Khatoon
March 11, 2010
SERAJ AHMAD AND ORS. Vs. MOST. NARGIS KHATOON AND ORS.
November 3, 2010
SERAZUL SHAIKH Vs. STATE OF JHARKHAND
January 28, 2010
SHAFIQUE ANSARI Vs. THE STATE OF JHARKHAND
April 7, 2010
SHAHANSA @ SK MD SHAHANSHA Vs. STATE OF JHARKHAND
December 20, 2010
SHAIKHAWAT SAH Vs. STATE OF JHARKHAND
September 22, 2010
Shail Bala Devi Vs. Jharkhand State Electricity Board, Ranchi
February 2, 2010
SHAILENDRA KUMAR JHA Vs. THE REGIONAL DIRECTOR, D.A.V. PUBLIC SCHOOL AND THE PRINCIPAL, PARMAR VIDYAWATI SURJEET SINGH D.A.V. PUBLIC SCHOOL
March 9, 2010
SHAILENDRA KUMAR PURVEY Vs. STATE OF JHARKHAND
May 4, 2010
SHAILESH KUMAR SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD
May 21, 2010
SHAKUNTALA DEVI Vs. STATE OF JHARKHAND & ORS
December 2, 2010
SHALINI KESHRI Vs. MINTU KESHRI
January 6, 2010
Shambhu Pd. Gupta Vs. State of Jharkhand
January 8, 2010
SHAMBHU SARAN SINGH Vs. THE STATE OF JHARKHAND AND ORS.
April 26, 2010
SHAMBHU SHARAN LALL Vs. COAL INDIA LTD
August 3, 2010
SHAMBHU SINGH Vs. STATE OF JHARKHAND AND ORS.
September 28, 2010
SHAMBHU SINGH Vs. STATE OF JHARKHAND AND ORS.
May 22, 2010
SHAMIM @ RAJA @ SABIR Vs. STATE OF JHARKHAND
December 23, 2010
SHAMIM TANWEER ALIAS MD SAMIM Vs. STATE OF JHARKHAND
June 21, 2010
SHAMSHIR KHAN @ SHAMSHAIR KHAN Vs. STATE OF JHARKHAND
December 16, 2010
SHAMSUDDIN ALIAS NONA Vs. STATE OF JHARKHAND
September 20, 2010
SHANKAR GHOSH Vs. STATE OF JHARKHAND
January 5, 2010
SHANKAR PASWAN Vs. STATE OF JHARKHAND
February 8, 2010
SHANKAR RAVIDAS Vs. STATE OF JHARKHAND
December 16, 2010
SHANKAR WIRE PRODUCTS INDUSTRIES DEOGHAR Vs. STATE OF JHARKHAND
April 26, 2010
SHANKARI MOHANTI Vs. MD RASHID AKHTAR
April 26, 2010
SHANKER RAM Vs. B C C L
July 7, 2010
SHANTANU MAZUMDAR Vs. CHAIRMAN CENTRAL ADMINISTRATIVE TRIBUNAL PATNA
April 21, 2010
Shantanu Mazumdar Vs. Vice-Chairman, Central Administrative 'Tribunal, Patna
April 26, 2010
SHANTI DEVI Vs. STATE OF JHARKHAND
April 19, 2010
SHANTI DEVI Vs. STATE OF JHARKHAND
February 24, 2010
Shanti Devi Vs. Anil Kumar Agarwal
May 19, 2010
Shanti Devi Vs. State of Jharkhand
January 28, 2010
Shanti Kumari Sinha Vs. State of Jharkhand
April 16, 2010
SHARDA RANJAN DAS Vs. STATE OF JHARKHAND
April 17, 2010
SHASHI BHUSHAN NARAYAN AZAD Vs. DEOKI PANJHIYARA
April 9, 2010
SHASHI KANT C. ADESARA Vs. STATE OF JHARKHAND
April 4, 2010
SHASHI KANT SHUKLA Vs. DILIP KUMAR PRASAD, CHAIRMAN
March 17, 2010
SHASHI REKHA MINZ Vs. STATE OF JHARKHAND & ORS
December 20, 2010
Shashikant C. Adesara Vs. State of Jharkhand
August 4, 2010
SHEETAL MAHTO @ SHEETAL PRASAD MAHTO Vs. UNION OF INDIA
January 13, 2010
SHEETAL PRASAD SINHA Vs. STATE OF BIHAR
May 4, 2010
Shekhar Constructions Pvt. Ltd. Vs. State of Jharkhand
July 22, 2010
SHEO BALAK PRASAD YADAV Vs. STATE OF JHARKHAND
September 17, 2010
SHEO DAYAL ORAON Vs. THE STATE OF BIHAR (NOW JHARKHAND)
January 28, 2010
SHEO KANT MISHRA, SHIVA KANT MISHRA Vs. ANKITA MISHRA
December 20, 2010
Sheo Prasad Pandey Vs. Begam Saida Imam
March 22, 2010
SHEO PRASAD PATHAK Vs. THE STATE OF JHARKHAND, THROUGH THE CAMMISSIONER-CUM-SECRETARY, DEPARTMENT OF FOREST AND ENVIRONMENT AND ORS.
January 28, 2010
SHEO PRASAD SAHU Vs. STATE OF JHARKHAND
March 17, 2010
SHEOBARAN PAL Vs. STATE OF JHARKHAND
July 31, 2010
SHEOJEE JHA Vs. STATE OF JHARKHAND
September 7, 2010
SHEOPUJAN MAHRA Vs. STATE OF JHARKHAND
March 15, 2010
SHIB CHARAN ALDA Vs. THE STATE OF BIHAR (NOW JHARKHAND)
February 2, 2010
SHILA SINHA AND ORS Vs. STATE OF JHARKHAND AND ORS
February 24, 2010
Shim Shaiya Vs. Kaushalya Devi
September 7, 2010
SHIV KANT VERMA Vs. UNION OF INDIA (UOI) THROUGH DIVISIONAL RAILWAY MANAGER,
August 13, 2010
Shiv Kumar Choudhary Vs. State of Jharkhand
February 2, 2010
SHIV KUMAR VERMA Vs. STATE OF JHARKHAND AND OTHERS
August 3, 2010
SHIV KUMARI DEVI Vs. STATE OF JHARKHAND
March 22, 2010
SHIV LAL LOHRA Vs. STATE OF JHARKHAND
December 22, 2010
SHIV NARAYAN MAHRA Vs. STATE OF JHARKHAND
July 31, 2010
Shiv Ram Lohara Vs. State of Jharkhand
December 15, 2010
Shiv Shankar Vs. Vinoba Bhave University
February 16, 2010
SHIV SHANKAR DEY Vs. DAMODAR RAM
April 27, 2010
SHIV SHANKAR PRASAD BARNWAL Vs. DEO NANDAN PRASAD BARNWAL
September 9, 2010
SHIV SHANKAR PRASAD BARNWAL Vs. DEO NANDAN PRASAD BARNWAL
September 10, 2010
SHIV SHANKAR PRASAD BARNWAL Vs. DEO NANDAN PRASAD BARNWAL
October 9, 2010
SHIV SHANKAR SINGH Vs. STATE OF JHARKHAND
May 14, 2010
Shivalik Reclamations Pvt. Ltd,Shree Ram Kamal Industries,Kailash Chandra Lodha Vs. Union' of India
November 30, 2010
SHIVAM FINANCE AND LEASING COMPANY Vs. STATE OF JHARKHAND
April 21, 2010
SHIVAM IRON AND STEEL COMPANY PVT. LTD. Vs. DAMODAR VALLEY CORPORATION AND ORS.
July 21, 2010
SHIVPUJAN YADAV Vs. BISHNUDEO PRASAD
August 17, 2010
SHOBHA KUMHAR Vs. STATE OF JHARKHAND
May 13, 2010
Shrawani Vs. State of Jharkhand
July 21, 2010
SHRE KARMALI Vs. CENTRAL COAL FIELDS LTD
February 19, 2010
SHREE DURGA STEEL INDUSTRIES Vs. JHARKHAND STATE ELECTRICITY
January 5, 2010
SHREE KRISHNA SHARMA Vs. THE BIHAR STATE ELECTRICITY BOARD AND ORS.
July 21, 2010
Shree Ram Construction Vs. State of Jharkhand
September 23, 2010
SHREE SAINATH FILLING STATION Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED AND
January 8, 2010
SHREE SHREE LAKHSMI NARAIN TRUST AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
March 16, 2010
SHRI HARDEEP SINGH BEDI AND SMT. RADHA RANI @ RADHA RANI BEDI Vs. THE STATE OF JHARKHAND AND ANR.
June 30, 2010
Shri Krishna Laxmi Steel Udyog Pvt. Ltd. Vs. Union of India
March 19, 2010
SHRI KRISHNA SHARMA Vs. STATE OF JHARKHAND AND OTHERS
June 22, 2010
SHRIDHAR MISHRA Vs. STATE OF JHARKHAND
July 15, 2010
Shriman Narayan Singh Vs. State of Jharkhand
February 11, 2010
SHRINIWAS MAHTO @ NIWAS @ SRIWAS Vs. STATE OF JHARKHAND
January 11, 2010
SHRIPATI MOHALI AND ANR. Vs. THE STATE OF JHARKHAND AND ORS.
May 28, 2010
SHRIRAM PANDIT AND ORS. Vs. THE STATE OF JHARKHAND
September 21, 2010
SHYAM KISHORE PRASAD Vs. MINERAL AREA DEVELOPMENT AUTHORITY, DHANBAD, JHARK
January 15, 2010
SHYAM LAL Vs. CENTRAL COALFIELD LTD
June 23, 2010
SHYAM LAL B P Vs. UNION OF INDIA
July 26, 2010
Shyam Lal Sah Vs. State of Jharkhand
September 7, 2010
Shyam Sundar Pandit Vs. State of Jharkhand
February 9, 2010
SHYAM SUNDAR RAM Vs. STATE OF JHARKHAND
March 15, 2010
Shyam Sundar Sah Vs. Bihar State Road Tran sport Corporation
February 4, 2010
Shyam Sunder Prasad Vs. Nirmal Kumar Tulsyan
January 8, 2010
Shyam Sunder Sharma Vs. State of Jharkhand
May 17, 2010
SHYAMA DEVI Vs. STATE OF JHARKHAND
March 4, 2010
SHYAMAL KUMAR MUKHERJEE Vs. UNION OF INDIA
December 22, 2010
SHYAMBALI PRASAD Vs. STATE OF BIHAR
March 15, 2010
SHYAMLAL GUNDUA Vs. GOLA GUNDUA
September 8, 2010
SIBRU BARAIK Vs. STATE OF JHARKHAND
September 14, 2010
SIBU SAO Vs. STATE OF JHARKHAND
December 23, 2010
SIDDHARTH JEWELLERS PVT. LTD. AND ORS. Vs. THE STATE BANK OF INDIA
August 25, 2010
SIDDHARTH SHANKAR Vs. STATE OF JHARKHAND
February 17, 2010
SIDDHARTHA GHOSAL Vs. STATE OF JHARKHAND
July 9, 2010
SIDHESHWAR PANDEY AND Vs. THE STATE OF JHARKHAND
June 22, 2010
SIDHESHWAR PANDEY AND; SUKHDEO PANDEY Vs. STATE OF JHARKHAND
June 22, 2010
Sidheshwar Prasad Singh Vs. State of Jharkhand
November 23, 2010
SIDHESHWAR PRASAD VIDYARATHI Vs. CENTRAL COALFIELDS LTD. AND ORS.
January 10, 2010
SIDHESHWAR PRASAD VIDYARTHI Vs. CENTRAL COALFIELDS LTD
April 21, 2010
SIMRAN ENTERPRISE Vs. THE STATE OF JHARKHAND AND ORS.
July 5, 2010
SINGH CONSTRUCTION COMPANY Vs. R PRASAD
June 24, 2010
SINGH CONSTRUCTION COMPANY Vs. I C SINGH
June 24, 2010
SINGH CONSTRUCTION COMPANY Vs. N K RAY
June 24, 2010
SINGH CONSTRUCTION COMPANY Vs. AJAY KUMAR SINGH
June 24, 2010
SINGH CONSTRUCTION COMPANY Vs. M K SINHA
June 24, 2010
SINGH CONSTRUCTION COMPANY Vs. A K THAKUR
June 24, 2010
SINGH CONSTRUCTION COMPANY Vs. WAKIL MAHTO
June 24, 2010
SINGH CONSTRUCTION COMPANY Vs. STATE OF JHARKHAND
June 22, 2010
SINTU SINGH @ MUNNA SINGH Vs. STATE OF JHARKHAND
December 23, 2010
SIRAJUL SHEIKH Vs. THE STATE OF JHARKHAND
December 13, 2010
Siren Murmu Vs. State of Jharkhand
April 16, 2010
SISIR KUMAR SADHU KHAN Vs. JYOTSNA SAH
April 9, 2010
SISTER SHASHI, DAUGHTER OF LATE PAKKI GABRIEL Vs. THE STATE OF JHARKHAND AND ORS.
February 22, 2010
Sita Devi Khirwal Vs. Madanlal Agarwal
September 29, 2010
SITA KUMARI Vs. STATE OF JHARKHAND
May 4, 2010
SITA RAM SAO Vs. STATE OF JHARKHAND
April 30, 2010
SITARAM @ SITARAM MAHTO Vs. STATE OF JHARKHAND
May 14, 2010
SITARAM MARANDI Vs. STATE OF JHARKHAND
May 29, 2010
SK. BHHOLA ALIAS SK. BHOLA MIAN Vs. STATE OF JHARKHAND
May 18, 2010
SK. NAYEEM Vs. STATE OF JHARKHAND
July 6, 2010
SMT. ANJANI SINHA Vs. THE STATE OF JHARKHAND AND ORS.
August 6, 2010
SMT. DEVBALA BHATT Vs. GANESH PRASAD
February 17, 2010
SMT. KAMLA GANGOLI AND ORS. Vs. STATE OF JHARKHAND AND ORS.
July 7, 2010
SMT. KUSUM DEVI Vs. THE STATE OF JHARKHAND AND ORS.
May 19, 2010
SMT. MANJU PANDEY AND SMT. RENU SINGH Vs. STATE OF JHARKHAND THROUGH THE SECRETARY, DEPARTMENT OF HUMAN RESOURCES DEVELOPMENT (HIGHER EDUCATION), GOVT. OF JHARKHAND AND ORS.
May 26, 2010
SMT. MANORMA SINGH Vs. SMT. RAMJHARI DEVI
January 28, 2010
SMT. NARDI DEVI Vs. THE STATE OF JHARKHAND AND ORS.
August 30, 2010
SMT. POONAM SINGH, SANTOSH KUMAR SINGH AND SANDHYA SINGH Vs. THE JHARKHAND STATE ELECTRICITY BOARD, TATA STEEL LTD. JAMSHEDPUR, JAMSHEDPUR UTILITY SERVICES LTD. (JUSCO) AND ADARSH SAHKARI GRIH NIRMAN SWABLAMBI SAMITI LTD.
November 25, 2010
SMT. SATYA DEVI AND MEENA SHARMA @ MINU Vs. SHANTI AND COMPANY,
January 12, 2010
SNEH PRABHA SINHA Vs. STATE OF JHARKHAND
June 28, 2010
SOFIA BIBI @ SOFIA KHATOON Vs. STATE OF JHARKHAND
January 15, 2010
SOHGI KUMARI Vs. STATE OF JHARKHAND AND
February 22, 2010
Sohrab Khan Vs. State of Jharkhand
March 30, 2010
SOHRAI TOPPO Vs. THE STATE OF BIHAR (NOW JHARKHAND)
March 15, 2010
Sole Hembrom Vs. State of Jharkhand
November 26, 2010
Somari Kamin Vs. Central Coalfields Ltd. Ranchi
January 5, 2010
SOMBARI DEVI Vs. STATE OF JHARKHAND
May 12, 2010
SOMNATH KANJIA Vs. STATE OF JHARKHAND & OTHERS
December 14, 2010
SONA MUNI Vs. CENTRAL COAL FIELDS LIMITED
February 17, 2010
SONADHAN MARANDI Vs. THE STATE OF JHARKHAND
September 21, 2010
SONALI PANDEY Vs. CENTRAL COALFIELDS LIMITED
April 21, 2010
SONI DEVI Vs. STATE OF JHARKHAND
May 5, 2010
SOUMENDU BISWAS ALIAS S BISWAS Vs. STATE OF JHARKHAND
March 29, 2010
SOUTH EASTERN RAILWAY Vs. REGIONAL LABOUR COMMISSIONER
October 5, 2010
SOUTH EASTERN RAILWAY, ADRA DIVISION, ADRA Vs. REGIONAL LABOUR COMMISSIONER & ANR
September 21, 2010
SREI Infrastructure Finance Ltd. Vs. State of Jharkhand
July 9, 2010
SRI JITENDRA NATH TRIPATHI Vs. THE STATE OF JHARKHAND AND ORS.
January 21, 2010
Sri Krishna Kumar Agarwal Vs. Droupadi Devi Modi
November 30, 2010
SRI MAHBIR PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
January 13, 2010
Sri Radhakant Jha Vs. Bharat Coking Coal Limited, Dhanbad
January 27, 2010
SRI RAM CONSTRUCTION Vs. THE STATE OF JHARKHAND AND ORS.
August 18, 2010
SRI RAM SALES Vs. STATE OF JHARKHAND AND ORS.
September 14, 2010
SRI SUSHIL KUMAR MISHRA AND ORS. Vs. STATE OF JHARKHAND AND ORS.
February 10, 2010
ST MARY S MIDDLE SCHOOL, LATEHAR Vs. STATE OF JHARKHAND
March 12, 2010
STANDARD MERCANTILE COMPANY MINING DIVISION PVT LTD Vs. STEEL AUTHORITY OF INDIA LTD
September 9, 2010
STATE Vs. WORKMEN ORGANIZING SECRETARY
June 24, 2010
State d Bihar Vs. Hari Narayan Dwivedi
January 27, 2010
STATE OF BIHAR Vs. EASTERN SYNPACKS LIMITED
September 8, 2010
STATE OF BIHAR (NOW, JHARKHAND) Vs. SUNIL KUMAR SINGH AND ORS.
April 16, 2010
STATE OF BIHAR NOW JHARKHAND Vs. LAKSHMI DEVI & ORS
December 7, 2010
STATE OF JHARKHAND Vs. KRISHNA GANJHU
August 20, 2010
STATE OF JHARKHAND Vs. JAYANT KUMAR
December 21, 2010
STATE OF JHARKHAND Vs. SALIKA BIBI
April 5, 2010
STATE OF JHARKHAND Vs. RAJESHWAR PRASAD VERMA
April 9, 2010
STATE OF JHARKHAND Vs. COMMISSIONER PALAMAU
April 16, 2010
STATE OF JHARKHAND Vs. AMNANDA KUMARI
April 23, 2010
State of Jharkhand Vs. Biraj Mahto
March 19, 2010
State of Jharkhand Vs. Sheikh Manir
May 17, 2010
State of Jharkhand Vs. Amit Chakerborty @ Amir Chakerborty @ Guddu
August 17, 2010
State of Jharkhand Vs. Nand Kishore Sinha
April 20, 2010
State of Jharkhand Vs. Webel Technology Ltd.
April 12, 2010
State of Jharkhand Vs. Manjuda Mahali
May 14, 2010
STATE OF JHARKHAND & ORS Vs. SHYAM KISHORE PRASAD
December 9, 2010
STATE OF JHARKHAND AND OTHERS Vs. JOHN KINDO
January 6, 2010
State of Jharkhand through the-Petitioner Divisional Forest Officer, Afforestation Division, Palamau Vs. The Commissioner, Palamau
April 16, 2010
STATE OF UTTARAKHAND AND ORS Vs. KM KIRAN CHAUDHARY D/O SRI J C CHAUDHARY
February 19, 2010
State through Superintendent of Police, C.B.I., Ranchi Vs. M.L. Paul
October 26, 2010
STEEL AUTHORITY OF INDIA LIMITED AND ORS. Vs. RAM DAS RAJAK
August 18, 2010
STEEL AUTHORITY OF INDIA LTD Vs. UNION OF INDIA
March 29, 2010
SUBHASH CHANDRA DAS Vs. UNION OF INDIA (UOI) AND ORS.
August 3, 2010
SUBHASH GUPTA Vs. THE STATE OF JHARKHAND REPRESENTED THROUGH SECRETARY, DEPARTMENT OF AGRICULTURE, GOVT. OF JHARKHAND,
August 30, 2010
SUBHASH MOHANTI Vs. STATE OF JHARKHAND
April 8, 2010
SUBHASH RAWANI Vs. STATE OF JHARKHAND
February 18, 2010
SUBHENDU ROY Vs. THE STATE OF JHARKHAND AND ORS.
February 19, 2010
Subir Chandra Mittra Vs. Shyamlal Choudhary
January 8, 2010
SUBODH CHANDRA Vs. STATE OF JHARKHAND & ANR.
January 13, 2010
SUBODH KUMAR GUPTA Vs. GURUWARI DEVI
January 11, 2010
SUBODH KUMAR SINGH Vs. STATE OF JHARKHAND
August 5, 2010
SUBODH NATH THAKUR Vs. CHANDRA NATH THAKUR,
July 15, 2010
SUBRATA DUTTA Vs. STATE OF JHARKHAND
July 6, 2010
SUBRATA MALLICK Vs. STATE OF JHARKHAND
January 18, 2010
SUCHITA TOPPO Vs. STATE OF JHARKHAND
February 10, 2010
SUDAMA SINGH THROUGH ITS KARTA SHRI AKHILESH KUMAR SINGH Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
September 15, 2010
Sudashan Pal @ Ajay Vs. State of Jharkhand
September 1, 2010
SUDDHESHWAR SINGH Vs. STATE OF JHARKHAND
January 12, 2010
SUDEEP KHALKHO Vs. STATE OF JHARKHAND AND ORS.
July 5, 2010
SUDHA JHA Vs. THE STATE OF JHARKHAND AND
February 19, 2010
SUDHA LALL Vs. PRESIDENT MANAGING COMMITTEE
January 4, 2010
Sudhanshu Shushan Ram Vs. State of Jharkhand
September 9, 2010
Sudhir Kumar Vs. State of Jharkhand
August 23, 2010
SUDHIR KUMAR @ SUDHIR KUMAR SAHU Vs. STATE OF JHARKHAND
December 20, 2010
SUDHIR KUMAR PASWAN Vs. JHARKHAND PUBLIC SERVICE COMMISSION & ORS
August 13, 2010
SUDHIR KUMAR SINHA Vs. STATE OF JHARKHAND
October 8, 2010
SUDHIR MALLICK ALIAS GOGA MALLICK Vs. STATE OF JHARKHAND
April 7, 2010
SUDHIR PANDIT, EMPLOYERS IN RELATION TO THE MANAGEMENT OF THE SENIOR SUPERINTENDENT, G.P.O. Vs. EMPLOYEES IN RELATION TO THE MANAGEMENT THROUGH SENIOR SUPERINTENDENT OF POST OFFICE, RANCHI DIVISION,
February 25, 2010
SUDHIR PRASAD Vs. THE STATE OF JHARKHAND
February 24, 2010
SUDHIR PRASAD @ SUDHIR KUMAR PRASAD Vs. STATE OF JHARKHAND
February 28, 2010
SUDHIR SAHI @ SUDHIR SAHY Vs. STATE OF JHARKHAND
December 16, 2010
SUDI MOCHI Vs. STATE OF JHARKHAND
April 16, 2010
SUGAN SAO & ORS Vs. STATE OF JHARKHAND
September 24, 2010
SUGAN YADAV Vs. STATE OF JHARKHAND
December 23, 2010
Suhejan Bibi Vs. Aziz Ansari
September 20, 2010
Sujata Picture Palace, Ranchi Vs. Jharkhand State Electricity Board, Ranchi
August 9, 2010
SUJIT KUMAR SRIVASTAVA Vs. SOMNATH DHAR AND DEVASHISH DHAR
July 6, 2010
Sukanti Kumar Rana Vs. Birsa Agricultural University through the Vice-Chancellor
August 30, 2010
SUKARMONI DEVI Vs. STATE OF JHARKHAND & ORS
August 12, 2010
SUKH RAM MANJHI Vs. MANAGEMENT BOKARO STEEL PLANT
October 7, 2010
Sukh Sagar Metal Vs. Jharkhand State Electricity Board
December 22, 2010
SUKHDEO PANDEY Vs. STEEL AUTHORITY OF INDIA LIMITED
March 15, 2010
SUKHDEO RAJ SHARMA Vs. CENTRAL COALFIELDS LTD
February 24, 2010
SUKLAL RAJAK @ SUKH LAL CHOUDHARY Vs. STATE OF JHARKHAND
December 21, 2010
Sukri Devi Vs. State of Jharkhand
November 22, 2010
SUKUMAR BAGCHI Vs. EASTERN COALFIELDS LTD. AND ORS.
January 11, 2010
SUKUMAR JENA Vs. STATE OF JHARKHAND
February 17, 2010
Suleman Mian Vs. Aurangjeb Mian
November 26, 2010
SUMAN TIWARY Vs. RASHMI DUBEY
July 14, 2010
SUMEDHA TRIPATHY Vs. STATE OF BIHAR
April 23, 2010
SUMI HEMBROM Vs. THE STATE OF JHARKHAND AND ORS.
February 24, 2010
SUMIT KUMAR SINGH Vs. STATE OF JHARKHAND
December 22, 2010
SUMITRA DEVI Vs. STATE OF JHARKHAND
April 8, 2010
SUMITRA DEVI Vs. STATE OF JHARKHAND
May 14, 2010
SUNDER PRAKASH JAISWAL Vs. STEEL AUTHORITY OF INDIA NEW DELHI
September 3, 2010
Sunil Bhattacharjee Vs. State of Jharkhand
September 3, 2010
SUNIL HANSDA Vs. STATE OF JHARKHAND
December 21, 2010
SUNIL KUMAR Vs. STATE OF JHARKHAND
May 14, 2010
SUNIL KUMAR Vs. TELCO LTD
November 22, 2010
SUNIL KUMAR Vs. M/S. TATA ENGINEERING & LOCOMOTIVE CO. LTD. JAMSHEDPUR
October 8, 2010
Sunil Kumar Bhandari Vs. Chandi Das Bhandari
October 1, 2010
SUNIL KUMAR MISHRA Vs. STATE OF JHARKHAND
December 15, 2010
SUNIL KUMAR SAH ALIAS SUNIL KUMAR Vs. THE STATE OF JHARKHAND,
August 12, 2010
SUNIL KUMAR SINGH Vs. STATE OF JHARKHAND
February 23, 2010
SUNIL KUMAR SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
May 24, 2010
SUNIL KUMAR SINGH AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
April 15, 2010
SUNIL KUMAR SINHA Vs. STATE OF JHARKHAND
January 18, 2010
SUNIL KUMAR VERMA Vs. STATE OF JHARKHAND
March 29, 2010
SUNIL SAHU Vs. THE STATE OF JHARKHAND
February 23, 2010
SUNITA DEVI Vs. STATE OF JHARKHAND
January 22, 2010
SUNITA DEVI Vs. DINBANDHU SHAH
March 19, 2010
Sunita Devi Vs. State of Jharkhand
February 3, 2010
Sunita Devi Vs. State of Jharkhand
February 18, 2010
Sunita Devi Vs. State of Jharkhand
August 19, 2010
SUNITA DEVI Vs. STATE OF JHARKHAND AND ORS.
September 27, 2010
SUNNY CONSTRUCTION & COMPANY Vs. DAMODAR VALLEY CORPORATION
February 3, 2010
SUPAI HANSDA Vs. STATE OF BIHAR
January 25, 2010
SUPER TATA CEMENT COMPANY Vs. JHARKHAND STATE ELECTRICITY BOARD
May 17, 2010
Surathi Bala Devi Vs. State of Jharkhand
January 28, 2010
SURENDRA KUMAR THAKUR @ SURENDRA KUMAR @ SURAJ Vs. STATE OF JHARKHAND
February 23, 2010
SURENDRA NAND JHA ALIAS SURENDRA NATH JHA Vs. STATE OF JHARKHAND
April 21, 2010
SURENDRA THAKUR Vs. STATE OF JHARKHAND
May 14, 2010
Suresh Chandra Rai Vs. State of Jharkhand
July 31, 2010
SURESH KUMAR MEHTA Vs. SARLA DEVI KHANDELWAL
July 7, 2010
SURESH KUMAR SHARMA Vs. STATE OF JHARKHAND
December 14, 2010
SURESH KUMAR SINHA Vs. STATE OF JHARKHAND
January 15, 2010
SURESH MISTRY Vs. STATE OF JHARKHAND
September 22, 2010
SURESH MISTRY AND Vs. THE STATE OF JHARKHAND
September 27, 2010
SURESH NARAYAN SINGH Vs. THE TATA IRON AND STEEL COMPANY LTD.
August 5, 2010
SURESH PANDEY Vs. STATE OF JHARKHAND AND ORS.
February 24, 2010
Suresh Prasad Vs. Union of India
July 14, 2010
SURESH THAKUR Vs. STATE OF JHARKHAND
February 3, 2010
SURESH TURI Vs. STATE OF JHARKHAND
December 16, 2010
SURESH YADAV Vs. STATE OF JHARKHAND
December 21, 2010
Suresh Yadav Vs. State of Jharkhand
August 31, 2010
SURJI PAHARIN Vs. STATE OF JHARKHAND
April 12, 2010
Suryadeo Prasad Vs. State of Jharkhand
April 20, 2010
SUSHIL IGNATIUS MINZ Vs. STATE OF JHARKHAND AND ORS.
July 5, 2010
SUSHIL KUMAR Vs. STATE OF JHARKHAND
September 17, 2010
Sushil Kumar Dubey Vs. State of Jharkhand
August 30, 2010
Sushil Marandi Vs. Ragina Hansda
November 3, 2010
Sushil Marandi Vs. Union of India through the Director, Personnel & Training Department, New Delhi
January 4, 2010
SUSHILA AGARWAL Vs. STATE OF JHARKHAND
August 6, 2010
SUSHILA DEVI Vs. STATE OF JHARKHAND
July 1, 2010
SUSHILA SINHA Vs. RAMASHISH CHOUDHARY
February 16, 2010
SUSHREE SWETA MUKHERJEE Vs. STATE OF JHARKHAND
June 25, 2010
SWADHIN CHANDRA SAHA Vs. STATE OF JHARKHAND AND ORS.
May 25, 2010
SWAPAN KUMAR DAS @ SWAPAN DAS, PARBOTI DAS @ RUNU Vs. STATE OF JHARKHAND
December 20, 2010
SWASTIK INSULATED WIRES AND STRIPS Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN AND ORS.
January 29, 2010
SYED ANSARI Vs. STATE OF JHARKHAND
July 23, 2010
Syed Hussan Imam Vs. State of Jharkhand
March 25, 2010
SYED SHAMIM AHMAD MADNY Vs. STATE OF JHARKHAND AND ORS.
September 30, 2010
SYED SHAMIM AHMAD MADNY Vs. STATE OF JHARKHAND
May 5, 2010
SYED SHAMIM AHMAD MADNY AND ORS. Vs. STATE OF JHARKHAND AND ORS.
May 17, 2010
Syed Tanveer Hassan @ Syed Vs. State of Jharkhand
April 12, 2010
T K REDDY Vs. UNION OF INDIA
April 26, 2010
T.R. Sharma Vs. Union of India
March 31, 2010
TABREZ ALAM TABBU WAHID ALI Vs. STATE OF JHARKHAND
January 5, 2010
TAHIR AHMAD AND MD. MONAVAR AHMAD Vs. TATA IRON AND STEEL COMPANY LIMITED
January 8, 2010
TALESHWAR NARAYAN Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LTD
April 26, 2010
Talib Ansari Vs. State of Jharkhand
January 30, 2010
TALU DAS AND ANOTHER Vs. KUBA DAS AND ANOTHER
January 29, 2010
TANU SINGH @ YADU NATH SINGH Vs. STATE OF JHARKHAND
December 21, 2010
TAPAN KUMAR CHAND Vs. STATE OF JHARKHAND AND ANR.
February 24, 2010
TAPESHWAR PRAJAPATI Vs. STATE OF JHARKHAND
December 21, 2010
Tapsi Choudhary Vs. State of Jharkhand
March 30, 2010
Tara Devi Vs. State of Jharkhand
July 20, 2010
TARACHAND SACHDEVA Vs. DEPUTY LABOUR COMMISSIONER CUM COMMISSIONER HAZARIBAG
March 29, 2010
TARANI SINGH MUNDA Vs. STATE OF JHARKHAND : CIRCLE OFFICER, CHANDIL, SERA
January 22, 2010
TARANNUM NISHA Vs. STATE OF JHARKHAND
May 6, 2010
TARKESHWAR JHA ALIAS TARAKANT JHA Vs. STATE OF JHARKHAND
April 9, 2010
TASLIMA KHATOON Vs. STATE OF JHARKHAND
December 22, 2010
TATA AIG GENERAL INSURANCE CO LTD Vs. BADANA DEVI
February 25, 2010
TATA ENGINEERING AND LOCOMOTIVE CO. LTD. Vs. SMT. BINA DEVI AND ORS.
March 16, 2010
Tata Engineering and Locomotive Company Limited Vs. Pranab Kumar Mukherjee
January 4, 2010
TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD (NOW T Vs. K D PANDEY, STATE OF JHARKHAND SECRETARY, DEPARTME
September 27, 2010
TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD. (NOW TATA MOTORS LTD.) Vs. THE STATE OF JHARKHAND THROUGH SECRETARY, DEPARTMENT OF LABOUR, EMPLOYMENT AND TRAINING AND
September 27, 2010
Tata Iron & Steel Company Limited Vs. Suresh Narayan Singh
May 10, 2010
Tata Iron & Steel Company Ltd. Vs. Ram Khelawan Ram
February 10, 2010
TATA STEEL LIMITED Vs. SURESH PRASAD SINGH AND ORS.
January 29, 2010
TATA STEEL LIMITED Vs. STATE OF JHARKHAND
June 24, 2010
Tata Steel Limited (in all) Vs. The State of Jharkhand
February 25, 2010
TATA STEEL LTD Vs. D S R PATNAIK
November 29, 2010
TATA YODOGAWA LIMITED Vs. COMMISSIONER OF INCOME TAX,
September 24, 2010
TAURIAN INFRASTRUCTURE PVT LTD , MUMBAI Vs. STATE OF JHARKHAND
June 30, 2010
Tayo Rolls Vs. Commissioner of Income Tax and Assistant Commissioner of Income Tax
September 23, 2010
Tej Narayan Roy Vs. State of Jharkhand
November 20, 2010
TEK NARAYAN YADAV & ORS Vs. STATE OF JHARKHAND
December 16, 2010
TEKLAL SINGH Vs. STATE OF JHARKHAND
December 23, 2010
TELCO CONSTRUCTION EQUIPMENT CO LTD Vs. STATE OF JHARKHAND
April 26, 2010
TELCO TRANSPORT COMPANIES ASSOCIATION Vs. UNION OF INDIA
April 6, 2010
THAKUR DAS MAHTO Vs. STATE OF JHARKHAND
January 22, 2010
THAKUR MANI Vs. STATE OF JHARKHAND
April 12, 2010
THAKUR PRASAD SINGH Vs. STATE OF JHARKHAND
December 21, 2010
Thakur Surendra Kumar Singh Vs. Aftab Alam Ansari
July 12, 2010
THANU RANA Vs. SAHDEO RANA
January 15, 2010
THE CHAIRMAN-CUM-MANAGING DIRECTOR, NATIONAL PROJECT CONSTRUCTION CORPORATION LTD. Vs. THE STATE OF JHARKHAND AND KRISHNA KUMAR MISHRA
July 1, 2010
THE COMMISSIONER OF CENTRAL EXCISE Vs. VALLEY MAGNESITE COMPANY LTD.
August 30, 2010
THE COMMISSIONER OF INCOME TAX Vs. SHRI SATPAL SACHDEWA
August 31, 2010
The Food Corporation of India Vs. Anil Kumar Prasad Agarwal
January 27, 2010
THE STATE OF JHARKHAND THROUGH THE SECRETARY SCIENCE AND TECHNOLOGY Vs. DR. NAGENDRA PRASAD AND ORS.
September 23, 2010
THE STATE OF JHARKHAND, Vs. SHAMBHU NATH PRASAD AND MATHURA PRASAD
May 28, 2010
THE STATE OF JHARKHAND, THROUGH THE SECRETARY, ANIMAL HUSBANDRY AND FISHERY DEPARTMENT, GOVERNMENT OF JHARKHAND AND ORS. Vs. DR. SUBHASH KUMAR AND ANR.
February 11, 2010
THE TATA IRON AND STEEL CO. LTD. Vs. PADMA DEVI AND ORS.
May 19, 2010
THEIR WORKMAN BIHAR COLLIERY KAMGAR UNION Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF GOVINDPUR AREA NO 3 OF BCCL
September 17, 2010
Tilak Yadav Vs. State of Jharkhand
March 30, 2010
TILESHWAR SAHU Vs. STATE OF JHARKHAND
April 19, 2010
TINKU CHOUDHARI ALIAS BIBHAKAR CHOUDHARI Vs. RAM DAS SAHU
March 19, 2010
TINPLATE COMPANY OF INDIA LIMITED JAMSHEDPUR Vs. STATE OF JHARKHAND
September 30, 2010
TRASA AIND Vs. UNION OF INDIA
January 11, 2010
TRIBHUBHAN NATH SINGH Vs. STATE OF JHARKHAND
November 2, 2010
TRILOCHAN MIRDHA Vs. STATE OF JHARKHAND
July 17, 2010
Triloki Harizan Vs. Laxman Ravidas
January 5, 2010
Triloki Nath Tripathi Vs. Canara Bank and its Branch
September 15, 2010
TULASHI CHOUDHARY @ TULSI CHOUDHARY Vs. INDIAN IRON & STEEL COMPANY
November 3, 2010
TUNU @ ANARUL ISLAM Vs. THE STATE OF JHARKHAND
September 7, 2010
TURAM SUNDI Vs. STATE OF JHARKHAND
November 29, 2010
U K CHOUBEY Vs. R S MUZUMDAR
April 1, 2010
UDAY SHANKAR JHA Vs. DANI SHANKAR JHA
April 16, 2010
UDAY YADAV Vs. THE STATE OF JHARKHAND
September 16, 2010
Udit Ram Vs. State of Jharkhand
January 7, 2010
UJJAL TRANSPORT AGENCY Vs. COAL INDIA LIMITED
August 12, 2010
UMA DEVI JAIN Vs. STATE OF JHARKHAND
March 9, 2010
UMA JAISWAL Vs. STATE OF JHARKHAND
July 19, 2010
UMA KANT SHARAN Vs. STATE OF JHARKHAND
April 19, 2010
UMA RANI BOSE AND ORS. Vs. MASSOMAT SAWARNA CHAKRABORTY AND ORS.
January 14, 2010
Uma Shankar Gopalka Vs. State of Jharkhand
July 20, 2010
UMA SHANKAR SINGH Vs. CENTRAL COALFIELD LTD.,
July 5, 2010
UMA SHANKER SINGH Vs. STATE OF JHARKHAND
January 19, 2010
UMANAND ROY Vs. JHARKHAND STATE ELECTRICITY BOARD
May 25, 2010
UMBULAN MARKI Vs. STATE OF JHARKHAND
August 3, 2010
UMESH PRASAD AND AMIT KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
March 10, 2010
UMESH SINGH Vs. STATE OF JHARKHAND & ANOTHER
September 15, 2010
Umesh Yadav Vs. State of Jharkhand
September 15, 2010
Union of India Vs. Manas Kumar
March 17, 2010
Union of India Vs. Anamika Sahkari Grih Nirman Sarmittee Lyd.
April 30, 2010
UNION OF INDIA Vs. SARDAR AMARJIT SINGH RANDHWA
May 11, 2010
UNION OF INDIA Vs. RAMANAND KUMAR SAVITA
May 5, 2010
UNION OF INDIA (UOI) Vs. BASUDEO BAURI
December 10, 2010
UNION OF INDIA (UOI) THROUGH S.C. MAHAPATRA, DIVISIONAL PERSONS OFFICER, SOUTH EASTERN RAILWAY Vs. B. NARAYANA RAO, GENERAL MANAGER,
January 18, 2010
UNION OF INDIA (UOI) THROUGH SECRETARY, MINISTRY OF HOME AFFAIRS AND ORS. Vs. HARENDRA SINGH
May 20, 2010
UNION OF INDIA THROUGH SENIOR DIVISIONAL PERSONNEL Vs. HANIF
January 4, 2010
UNITED INDIA INSURANCE CO. LTD. THROUGH ITS DIVISIONAL MANAGER AKHAY KUMAR DAS, UNITED INDIA INSURANCE CO. LTD. Vs. THE STATE OF JHARKHAND AND
March 19, 2010
UNOSHI BASKI Vs. STATE OF JHARKHAND
May 4, 2010
UPENDRA KUMAR PANDEY Vs. STATE OF JHARKHAND
December 23, 2010
UPENDRA KUMAR SINGH Vs. THE STATE OF JHARKHAND THROUGH HOME SECRETARY, GOVERNMENT OF JHARKHAND AND ORS.
February 2, 2010
Upendra Kumar Singh Vs. State of Jharkhand
January 4, 2010
UPENDRA PRASAD SAHAI Vs. STATE OF JHARKHAND
September 17, 2010
URMILA DEVI Vs. JHARKHAND STATE ELECTRICITY BOARD
April 9, 2010
URMILA DEVI Vs. STATE OF JHARKHAND
June 24, 2010
URMILA DEVI Vs. JHARKHAND STATE HOUSING BOARD,
August 18, 2010
URMILA DEVI AND ORS. Vs. KAMDEO PANDIT AND ORS.
September 27, 2010
URMILA MISHRA Vs. STATE OF JHARKHAND
August 31, 2010
USHA DEVI Vs. STATE OF JHARKHAND
March 11, 2010
USHA KIRAN CONSTRUCTIONS ENGINEERS AND CONTRACTORS Vs. STATE OF JHARKHAND
July 17, 2010
UTTAM CHAND GUPTA Vs. STATE OF JHARKHAND
November 19, 2010
UTTAM KUMAR SHARMA Vs. STATE OF JHARKHAND
December 22, 2010
VAKIL PRASAD JAISWAL Vs. STATE OF JHARKHAND
December 2, 2010
VEENA DEVI Vs. STATE OF JHARKHAND
December 15, 2010
VIBHA SINHA Vs. STATE OF JHARKHAND
March 15, 2010
VIDYA BHUSHAN KUMAR Vs. STATE OF JHARKHAND
February 10, 2010
VIDYANAND SINGH Vs. THE STATE OF JHARKHAND AND ORS.
May 26, 2010
VIJAY BAHADUR SINGH Vs. CENTRAL BUREAU OF INVESTIGATION RANCHI
May 4, 2010
Vijay Bhushan Kumar Vs. State of Jharkhand
February 1, 2010
VIJAY KUMAR PRASAD Vs. STATE OF JHARKHAND AND ORS
September 14, 2010
VIJAY KUMAR SHARMA Vs. STATE OF JHARKHAND
October 8, 2010
VIJAY PRAKASH SAHA Vs. STATE OF JHARKHAND
April 15, 2010
Vijay Singh Vs. Jaswant Singh
February 1, 2010
VIKASH CHANDRA RAVI Vs. STATE OF JHARKHAND
July 23, 2010
VIKASH KUMAR Vs. STATE OF JHARKHAND
December 15, 2010
VIKASH KUMAR KANODIA Vs. STATE OF JHARKHAND
June 24, 2010
VIKASH KUMAR SINGH @ VIKAS KUMAR Vs. STATE OF JHARKHAND
December 21, 2010
VIKASH KUMAR SINHA @ VIKASH SINHA Vs. STATE OF JHARKHAND THROUGH DIRECTORATE OF ENFORCEM
August 6, 2010
VIKASH SHARMA ALIAS GULLA Vs. STATE OF JHARKHAND
December 8, 2010
VINAY KUMAR SINGH Vs. THE STATE OF JHARKHAND,
May 20, 2010
Vincent Barahi Toppo Vs. State of Bihar through Secretary, Personnel and Administrative Reforms Department, Patna
February 1, 2010
VINEET KUMAR SINGH Vs. UNION OF INDIA
April 6, 2010
VINOD G KOHALE Vs. ALLAHABAD BANK
April 15, 2010
VINOD KUMAR JHA @ BINOD KUMAR JHA Vs. STATE OF JHARKHAND
December 22, 2010
VINOD SHARMA @ KARIM JI Vs. STATE OF JHARKHAND
December 23, 2010
VIRENDRA KUMAR Vs. JAMSHEDPUR PRINTING WORKS LTD
April 5, 2010
VIRENDRA PAL SINGH Vs. INDIAN SCHOOL OF MINES, DHANBAD
June 24, 2010
VISHAL KUMAR RAUT @ VISHAL KUMAR Vs. STATE OF JHARKHAND
December 15, 2010
VIVEKA NAND Vs. STATE OF JHARKHAND
May 19, 2010
VIVEKANAND JHA AND ORS. Vs. STATE OF JHARKHAND AND ANR.
June 25, 2010
VP JAIN Vs. CENTRAL COALFIELDS LIMITED
January 6, 2010
Workman-Ashok Kumar Bumwal Vs. Management of M/s Prabhat Khabar
August 6, 2010
WORKMEN Vs. UNION OF INDIA
August 10, 2010
WORKMEN OF HYDERABAD ASBESTOS CEMENT PRODUCTS LIMITED, JHARKHAND Vs. MANAGEMENT OF M/S. HYDERABAD INDUSTRIES LIMITED, JASIDIH UNIT
October 8, 2010
WORKMEN RAJRAPPA WASHERY OF C C LTD Vs. EMPLOYERS MANAGEMENT OF RAJRAPPA WASHERY OF C C LTD
July 8, 2010
YAMINI SANTOSH AWASTHI Vs. THE STATE OF JHARKHAND AND ORS.
January 18, 2010
YOGA LAL MISHRA Vs. STATE OF JHARKHAND THROUGH THE SECRETARY, MINISTRY OF PERSONNEL, ADMINISTRATIVE REFORMS AND RAJBHASHA, GOVT. OF JHARKHAND AND
February 25, 2010
YOGENDRA PODDAR Vs. MANAGING DIRECTOR, BIHAR STATE ROAD TRANSPORT CORP
February 17, 2010
YOGENDRA PRASAD SAO Vs. STATE OF JHARKHAND AND ORS.
September 21, 2010
YOGENDRA SINGH Vs. STATE OF JHARKHAND
May 25, 2010
YUBRAJ TIWARY Vs. THE STATE OF JHARKHAND AND ORS.
February 19, 2010
YUDHISTHIR MAHATO AND ANOTHER Vs. GOBINDA MAHTO AND OTHERS
January 21, 2010
YUDHISTHIR RAJWAR Vs. STATE OF JHARKHAND
April 16, 2010
YUSUF Vs. KIRPA SHANKAR JAISWAL
April 19, 2010
Zahid Hussain Vs. State of Jharkhand, Commissioner-cum-Secretary, Primary, Secondary & Mass Education Department
March 26, 2010
ZAMIR @ JAMIL @ KARU Vs. STATE OF JHARKHAND
December 16, 2010
ZEE LABORATORIES Vs. STATE OF JHARKHAND
September 3, 2010
ZEE LABORATORIES, KARNAL Vs. STATE OF JHARKHAND
September 30, 2010
ZILA PARISHAD DHANBAD Vs. STATE OF JHARKHAND
May 12, 2010
ZOHRA KHATOON Vs. JAMIL AKHTAR
January 21, 2010
Zubeda Khatoon Vs. State of Jharkhand
December 21, 2010