Case Index

Title
Date
21ST CENTURY ENTERTAINMENT PVT LTD Vs. UNION OF INDIA
October 29, 2010
A K GOYAL Vs. STATE OF RAJASTHAN
February 4, 2010
A R G GROUP Vs. NAYAYALAYA AYUKTA KARAMKAR PRATIKAR ADHINIYAM JAIPUR
July 6, 2010
AARIF Vs. STATE OF RAJASTHAN
November 10, 2010
AASHA Vs. STATE
April 2, 2010
AASHEESH BHARDWAJ AND ORS. Vs. STATE AND ORS.
December 7, 2010
ABDUL HAMID Vs. STATE OF RAJASTHAN & ANR.
November 1, 2010
ABDUL KALAM MUSALMAN Vs. STATE OF RAJASTHAN
December 10, 2010
ABDUL QAYYUM Vs. STATE OF RAJASTHAN & ORS.
October 4, 2010
ABDUL REHMAN QURESHI Vs. RAJESH KUMAR BHOJNAGARWALA
January 4, 2010
ABDUL SALEEM Vs. CHAIRMAN RAJASTHAN WAKF BOARD
July 7, 2010
ABDUL WAHID Vs. STATE AND ORS.
August 13, 2010
ABID HUSSAIN Vs. STATE OF RAJASTHAN
July 15, 2010
ACCURATE PIPES & PLASTICS PVT. LTD. Vs. RAJASTHAN FINANCIAL CORPORATION & ORS
February 15, 2010
ACHAL SINGH Vs. STATE OF RAJASTHAN
April 1, 2010
ACHAL SINGH PARMAR Vs. STATE
January 5, 2010
ACHALCHAND SANCHETI Vs. STATE OF RAJASTHAN
March 19, 2010
ACTO FLYING SQUAD SRI GANGANAGAR Vs. C D MOTORS SRI GANGANAGAR
January 18, 2010
ADDITIONAL DIRECTOR INSPECTOR GENERAL P.L. TIWARI Vs. UNION OF INDIA & ORS.
February 23, 2010
ADDL. DIRECTOR (ADMN.) DIRECTORATE OF MINE AND GEOLOGY Vs. SMT. HIRA BAI AND ORS.
March 16, 2010
ADITI MITTAL Vs. SHUBHAM JOSHI
October 5, 2010
ADITYA ATREYA AND ORS Vs. RAJ UNIVERSITY OF HEALTH SCIENCE AND ORS
May 28, 2010
ADMINISTRATOR, SARVAJANIK AACHARYA SANSKRIT MAHAVIDHYALAYA Vs. RAJASTHAN NON GOVERNMENT EDUCATIONAL INSTITUTIONS TRIBUNAL AND ORS.
November 3, 2010
AERENS GOLDSOUK INTERNATIONAL LIMITED AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
August 11, 2010
AHIMSA MINES AND MINERALS LIMITED Vs. STATE OF RAJASTHAN
September 15, 2010
AHMED NOOR Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE FAST TRACK NO 3 AJMER
July 6, 2010
AJAY ALIAS BALYA Vs. STATE OF RAJASTHAN
February 25, 2010
AJAY KUMAR Vs. SECRETARY LBS SCHOOL
April 1, 2010
AJAY KUMAR NIGAM Vs. RASHMI NIGAM
April 26, 2010
AJAY MALIK Vs. SHASHI
November 19, 2010
AJAY SINGH Vs. DISTRICT COLLECTOR JAIPUR
July 12, 2010
AJAY SINGH Vs. STATE OF RAJASTHAN
February 5, 2010
AJAY VYAS AND ANR. Vs. STATE AND ORS.
March 5, 2010
AJEET Vs. STATE OF RAJASTHAN
September 13, 2010
AJMER DISTRICT DUGDH UTPADAK SAHKARI SANGH LTD. Vs. MADAN GOPAL AND ORS.
September 6, 2010
AJMER VIDHYUT VITRAN NIGAM LTD AND ANR Vs. BHANWAR LAL AND ANR
March 19, 2010
AJMER VIDYUT VITRAN NIGAM LTD Vs. GANESH BHOOMI VIKAS SANSTHAN
November 22, 2010
AKBAR KHAN AND ORS. Vs. STATE AND ORS.
December 13, 2010
AKHILESH GUPTA Vs. STATE AND ORS.
August 25, 2010
AKHLAK @ VILSAN Vs. STATE OF RAJASTHAN
April 2, 2010
ALANOOR Vs. STATE OF RAJASTHAN
August 19, 2010
ALCOBEX METALS LTD. Vs. SHESHA RAM AND ANR.
January 14, 2010
ALI MOHD ABDUL MAZID Vs. C T O BIKANER
January 27, 2010
ALKA Vs. STATE AND ORS.
December 6, 2010
ALKA LOHIA Vs. STATE
April 23, 2010
ALTAF AHMED Vs. RUBINA BANO
November 1, 2010
ALZAZ RIJVI Vs. STATE OF RAJASTHAN
July 8, 2010
AMALGAMATION POLYCON INTERNATIONAL LTD. Vs. VINAYAK POLYCON INTERNAL LTD.
December 23, 2010
AMAR SINGH Vs. RAMLAL
July 27, 2010
AMARJEET SINGH AND ANR. Vs. STATE AND ANR.
August 13, 2010
AMBA LAL Vs. STATE OF RAJASTHAN
December 16, 2010
AMIDUL AZIZ Vs. STATE OF RAJASTHAN
September 30, 2010
AMIT KUMAR JAIN Vs. STATE OF RAJASTHAN
November 8, 2010
AMIT PABUWAL Vs. THE REGISTRAR OF COMPANIES
August 26, 2010
AMRARAM Vs. ADDITIONAL DISTRICT COLLECTOR AND ANR.
August 18, 2010
ANADA RAM Vs. STATE OF RAJASTHAN
October 22, 2010
ANAND ALIAS PINTU Vs. STATE OF RAJASTHAN
August 5, 2010
ANAND MISHRA Vs. STATE
February 25, 2010
ANAND SAGAR MEHTA Vs. STATE OF RAJASTHAN
May 11, 2010
ANAND SHARMA Vs. AKHIL MODI
November 26, 2010
ANIL Vs. SMT. MADHUBALA AND ANR.
August 16, 2010
ANIL KAPOOR Vs. SMT. NIRMAL GROVAR
August 31, 2010
ANIL KUMAR Vs. SMT. LATA AND ANR.
August 16, 2010
ANIL KUMAR Vs. STATE OF RAJASTHAN
January 27, 2010
ANIL KUMAR ALIAS IQBAL ALIAS SHYAM SUNDER Vs. STATE OF RAJASTHAN
April 21, 2010
ANIL KUMAR SONI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
February 24, 2010
ANIL PANJWANI Vs. THE STATE OF RAJASTHAN
September 22, 2010
ANITA GUPTA Vs. STATE OF RAJASTHAN
October 25, 2010
ANITA YADAV Vs. DISTRICT ELEMENTARY EDUCATION OFFICER AND ORS.
December 6, 2010
ANJALI MATHUR Vs. STATE OF RAJASTHAN
January 4, 2010
ANJANI KUMAR KHATOD Vs. ABDUL GAFOOR
November 16, 2010
ANJNA Vs. STATE OF RAJASTHAN
May 28, 2010
ANJNA SHARMA Vs. STATE AND ORS.
December 13, 2010
ANKIT SINGH Vs. RSRTC AND ORS.
November 24, 2010
ANSAR AHMED Vs. STATE OF RAJASTHAN
March 26, 2010
ANUJ PAREWA Vs. STATE AND ORS.
December 10, 2010
ANUP SINGH @ ANUP KUMAR Vs. STATE OF RAJASTHAN
May 11, 2010
ANURADHA SHARMA Vs. SHRI NARESH KUMAR SHARMA
April 7, 2010
ANURAG SHARMA Vs. STATE OF RAJASTHAN
January 15, 2010
ARJUN ALIAS JODHRAJ Vs. STATE OF RAJASTHAN
April 21, 2010
ARJUN LAL MEENA Vs. THE STATE OF RAJASTHAN AND ORS.
February 19, 2010
ARJUN SINGH Vs. STATE OF RAJASTHAN
July 5, 2010
ARJUN SINGH Vs. STATE OF RAJASTHAN
March 9, 2010
ARJUNLAL & ORS. Vs. STATE OF RAJASTHAN
January 12, 2010
ARSHAD ALI Vs. UNION OF INDIA
August 2, 2010
ARTI KHANDELWAL AND ORS. Vs. STATE AND ORS.
December 9, 2010
ARUN KUMAR Vs. KISHAN LAL
February 2, 2010
ARUN KUMAR GUPTA Vs. STATE OF RAJASTHAN
August 10, 2010
ARUN KUMAR GUPTA Vs. STATE OF RAJASTHAN
March 23, 2010
ARUN KUMAR SHARMA AND 66 ORS. Vs. STATE OF RAJASTHAN AND ORS.
November 10, 2010
ARUN MAHESHWARI Vs. STATE OF RAJASTHAN
October 25, 2010
ARUNA Vs. MEENA CHARAN
December 9, 2010
ARVIND KUMAR Vs. STATE
April 5, 2010
ARVIND KUMAR Vs. RAJASTHAN RAJYA VIDHYUT PRASARAN NIGAM LTD. AND OTHERS
August 12, 2010
ASHA @ ASHANAND THRO HIS WIFE SMT. NIRMALA Vs. STATE OF RAJASTHAN AND OTHERS
September 28, 2010
ASHA DEVI Vs. STATE OF RAJASTHAN AND ORS.
November 3, 2010
ASHA RAM Vs. STATE AND ORS.
November 1, 2010
ASHA SAXENA Vs. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL AND ORS
November 11, 2010
ASHOK Vs. STATE OF RAJASTHAN THRO PUBLIC PROSECUTOR
May 6, 2010
ASHOK Vs. STATE OF RAJASTHAN
February 5, 2010
ASHOK ALIAS ATTAR SINGH Vs. STATE
January 25, 2010
ASHOK KR. KASHYAP Vs. STATE AND ORS.
August 27, 2010
ASHOK KUMAR Vs. STATE OF RAJASTHAN
March 19, 2010
ASHOK KUMAR Vs. STATE OF RAJASTHAN THRO PUBLIC PROSECUTOR
November 1, 2010
ASHOK KUMAR GAUTAM Vs. STATE OF RAJASTHAN
July 6, 2010
ASHOK KUMAR SABBARWAL Vs. STATE OF RAJASTHAN
August 16, 2010
ASHOK SHARMA AND ANR. Vs. RAJ. UNIVERSITY OF HEALTH SCIENCES AND ORS.
July 7, 2010
ASHU JAIN Vs. UNION OF INDIA AND OTHERS.
April 6, 2010
ASLAM ALI Vs. STATE OF RAJ & ORS
May 12, 2010
ASRU AND ORS. Vs. STATE OF RAJASTHAN
August 16, 2010
ASSISTANT COMMERCIAL TAX OFFICER Vs. M/S. RAJVEER SINGH
September 27, 2010
ASSISTANT COMMERCIAL TAX OFFICER Vs. M/S. P.L. MOTORS LIMITED
October 21, 2010
ASSISTANT COMMERCIAL TAX OFFICER Vs. M/S. JAI NARAYAN BAJRANG LAL LODHI
October 26, 2010
ASSISTANT COMMERCIAL TAX OFFICER Vs. M/S. SOHAN LAL BABU LAL
October 26, 2010
ASSISTANT COMMERCIAL TAX OFFICER, FLYING SQUAD, ALWAR Vs. ELECTROLUX KELVINATOR LTD. AND ANOTHER
November 26, 2010
ASSISTANT COMMERCIAL TAXES OFFICER Vs. SHRI RISHI GARG
November 24, 2010
ASSISTANT COMMERCIAL TAXES OFFICER Vs. GUPTA THELI BHANDAR AND ANOTHER
November 11, 2010
ASSISTANT COMMERCIAL TAXES OFFICER Vs. ROAD TRANSPORT CORPORATION
November 19, 2010
ASSISTANT COMMERCIAL TAXES OFFICER Vs. DUZODWALA CEMENT (P) LTD.
October 19, 2010
ASSISTANT COMMERCIAL TAXES OFFICER Vs. SMILEX PHARMACEUTICALS
October 26, 2010
ASSISTANT COMMERCIAL TAXES OFFICER Vs. M/S. KUSHAL CHAND BADER
October 22, 2010
ASSISTANT COMMERCIAL TAXES OFFICER Vs. M/S. URVASHI EXPORTS
October 22, 2010
ASSISTANT COMMERCIAL TAXES OFFICER Vs. SATVEER YADAV
November 24, 2010
ASSISTANT COMMERCIAL TAXES OFFICER Vs. SHRI RAM TIRTHPUTRA
November 24, 2010
ASSISTANT COMMERCIAL TAXES OFFICER Vs. SHRI SUKHVINDER SINGH.
November 19, 2010
ASSISTANT COMMERCIAL TAXES OFFICER Vs. SHRI DALVIR SINGH
November 24, 2010
ASSISTANT COMMERCIAL TAXES OFFICER Vs. SHRI RAJ KUMAR
November 24, 2010
ASSISTANT COMMERCIAL TAXES OFFICER Vs. RAMJI LAL
November 24, 2010
ASSISTANT COMMERCIAL TAXES OFFICER Vs. ARVIND KUMAR
November 22, 2010
ASSISTANT COMMERCIAL TAXES OFFICER Vs. AASAB
November 22, 2010
ASSISTANT COMMERCIAL TAXES OFFICER FLYING SQUAD BHIWADI Vs. LLOYD ELECTRIC AND ENGINEERING LTD
October 26, 2010
ASSISTANT COMMERCIAL TAXES OFFICER, FLYING SQUAD Vs. KHEM CHAND
February 24, 2010
ASSISTANT COMMERCIAL TAXES OFFICER, FLYING SQUAD I Vs. PRAKASH PUNJ
November 11, 2010
ASSISTANT COMMERCIAL TAXES OFFICER, FLYING SQUAD, ALWAR Vs. ARUN MANUFACTURING SERVICE PVT. LIMITED
October 21, 2010
ASSISTANT COMMISSIONER COMMERCIAL TAXES Vs. MANGAL MURTI CATTLE FEED
November 12, 2010
ASSISTANT ENGINEER Vs. SHRI RAM NIWAS
December 9, 2010
ATAR SINGH Vs. STATE OF RAJASTHAN
January 21, 2010
ATAR SINGH AND ORS. Vs. STATE AND ORS.
February 15, 2010
AXIS LAND DEVELOPERS PVT. LTD. Vs. DISTRICT COLLECTOR AND ORS.
October 1, 2010
AYUB AHMED Vs. DIVISIONAL COMMISSIONER AND ANR.
April 6, 2010
AZADAR Vs. CBI
August 10, 2010
B.L. KOLI Vs. UNION OF INDIA
March 16, 2010
B.L. RATHI Vs. RAJASTHAN AGRICULTURE UNIVERSITY
January 4, 2010
B.L. SHARMA Vs. UNION OF INDIA AND OTHERS
March 18, 2010
B.S. SHARMA Vs. STATE OF RAJASTHAN
March 22, 2010
BABI AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
July 12, 2010
BABLU ALIAS OM PRAKASH Vs. STATE OF RAJASTHAN
January 22, 2010
BABOO LAL MEENA Vs. STATE OF RAJ.
February 22, 2010
BABU & OTHERS Vs. EID MOHAMMED
October 1, 2010
BABU KHAN Vs. STATE OF RAJASTHAN
May 4, 2010
BABU LAL Vs. BHOMA RAM
February 4, 2010
BABU LAL Vs. O L OF MS SARAF SYNTHETICS RAJ LTD
July 8, 2010
BABU LAL Vs. RAJ KUMARI
April 16, 2010
BABU LAL Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL, JAIPUR AND ORS.
January 18, 2010
BABU LAL MAHAVAR Vs. STATE
February 2, 2010
BABU LAL MEENA Vs. STATE OF RAJASTHAN
May 6, 2010
BABU SINGH Vs. STATE OF RAJASTHAN
July 14, 2010
BABU SINGH RAJPUROHIT Vs. STATE OF RAJASTHAN
October 19, 2010
BABULAL Vs. STATE
October 7, 2010
BABULAL Vs. STATE OF RAJASTHAN
April 15, 2010
BABULAL SON OF BAJRANG LAL Vs. STATE OF RAJASTHAN THROUGH THE P.P.
November 1, 2010
BABULAL SON OF GANESHRAM Vs. STATE OF RAJASTHAN
June 22, 2010
BABULAL VERMA Vs. THE STATE OF RAJASTHAN & ORS.
August 25, 2010
BACCHAN SINGH Vs. STATE OF RAJSTHAN
January 15, 2010
BACHCHU RAM SHARMA Vs. STATE AND ORS.
July 16, 2010
BADAM BAI Vs. PRABHU DAYAL
March 16, 2010
BADAMI DEVI Vs. MUNICIPAL BOARD, BARMER
January 6, 2010
BADAMI DEVI Vs. MUNICIPAL BOARD
January 6, 2010
BADRI Vs. STATE OF RAJASTHAN
May 18, 2010
BADRI GURJAR Vs. BANWARI LAL MEENA AND ORS.
November 1, 2010
BADRI NARAIN Vs. BHOPAL SINGH
October 18, 2010
BADRI PRASAD AND ORS. Vs. STATE AND ORS.
November 26, 2010
BADUR RAM KHILERI Vs. STATE OF RAJASTHAN
July 13, 2010
BAFATI KHAN Vs. JANNO & ORS.
October 18, 2010
BAGDARAM @ BAGDARAM PRAJAPAT Vs. STATE OF RAJASTHAN
October 19, 2010
BAHADUR Vs. STATE OF RAJASTHAN
October 6, 2010
BAHUBALI STONE CRUSHER Vs. RAJASTHAN STATE POLLUTION CONTROL BOARD
August 20, 2010
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. DEVI LAL
April 5, 2010
BAJRANG LAL AND ORS. Vs. SWAMI KEWAL RAM AND ORS.
October 20, 2010
BAJRANG LAL MATHUR Vs. STATE OF RAJASTHAN AND ORS.
September 16, 2010
BAJRANG LAL SHARMA AND ANR. Vs. STATE AND ORS.
April 5, 2010
BALAJI AND ORS. Vs. CIVIL JUDGE (JUNIOR DIVISION) AND ORS.
July 19, 2010
BALAJI MARBLE MINES Vs. STATE OF RAJASTHAN
January 8, 2010
BALAJI MARBLES MINES Vs. STATE AND ORS
April 16, 2010
BALARAM Vs. LACHMAN
January 5, 2010
BALBHADRYA YADAV Vs. R.P.S.C. AND ORS.
December 13, 2010
BALCHAND Vs. STATE OF RAJASTHAN
July 8, 2010
BALDEO SINGH Vs. STATE OF RAJASTHAN
January 13, 2010
BALDEV & ANR. Vs. STATE OF RAJASTHAN & ORS.
April 28, 2010
BALDEV SINGH Vs. STATE OF RAJASTHAN
November 16, 2010
BALDEV SINGH @ KALA Vs. STATE OF RAJASTHAN
February 24, 2010
BALU Vs. STATE
February 23, 2010
BALU AND ORS; OM PRAKASH AND ORS Vs. MUNICIPAL COUNCIL AND ANR ; STATE AND ANR
May 4, 2010
BALU RAM Vs. GHASI RAM
November 1, 2010
BALVEER SINGH Vs. STATE OF RAJASTHAN
August 5, 2010
BALWANT Vs. STATE OF RAJASTHAN
February 1, 2010
BALWANT SINGH Vs. STATE OF RAJASTHAN
April 8, 2010
BANK OF BARODA KOTA Vs. PRESIDING OFFICE CGIT CUM LC KOTA
March 5, 2010
BANNE SINGH Vs. ADDITIONAL CIVIL JUDGE
April 22, 2010
BANSHI LAL Vs. STATE OF RAJASTHAN
August 6, 2010
BANSHI LAL AND ORS Vs. STATE OF RAJASTHAN AND ANR
February 26, 2010
BANSHI LAL RAMNATH AGRAWAL SCHOOL Vs. STATE OF RAJASTHAN AND ORS.
November 23, 2010
BANSHIDHAR PARWAL Vs. VIJAY KUMAR ALANI
June 11, 2010
BANWARI LAL Vs. STATE OF RAJASTHAN
November 9, 2010
BANWARI LAL SHARMA Vs. SECRETARY, MEDICAL AND HEALTH, GOVERNMENT OF RAJASTHAN AND ORS.
November 22, 2010
BANWARI LAL SOHAN LAL Vs. OM PRAKASH LOHIYA
February 3, 2010
BAPU Vs. STATE OF RAJASTHAN
July 19, 2010
BAPU LAL Vs. FIDA HUSSAIN AND ORS
July 29, 2010
BASF INDIA LTD Vs. STATE OF RAJASTHAN
November 25, 2010
BASTI RAM AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
April 9, 2010
BAYA Vs. RATANLAL
July 8, 2010
BD AND P HOTELS INDIA P LTD Vs. DISTRICT JUDGE JHUNJHUNU
November 11, 2010
BEENA SHARMA (SMT.) Vs. THE STATE OF RAJASTHAN AND OTHERS
September 8, 2010
BEGRAJ AND ORS. ETC. ETC. Vs. STATE OF RAJ. AND ORS.
February 22, 2010
BHABHUTA RAM Vs. STATE OF RAJ. AND ORS.
October 19, 2010
BHADAR MAL @ BHADUR @ BAHADUR Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
July 20, 2010
BHAGA RAM Vs. STATE OF RAJASTHAN
July 16, 2010
BHAGAT SINGH Vs. STATE OF RAJASTHAN
November 10, 2010
BHAGWAN KISHORE AND ORS. Vs. STATE AND ORS.
July 21, 2010
BHAGWAN SAHAI Vs. SHRIKISAN
February 8, 2010
BHAGWAN SAHAI MEENA Vs. STATE OF RAJASTHAN
March 4, 2010
BHAGWAN SAHAI SHARMA Vs. STATE OF RAJASTHAN AND ORS.
November 1, 2010
BHAGWAN SAHAI SHARMA AND ORS. Vs. STATE AND ORS.
December 2, 2010
BHAGWANTIOTHER Vs. STATE
January 22, 2010
BHAGWAT PRASAD TAILOR Vs. STATE OF RAJASTHAN AND ANR.
November 23, 2010
BHAGWATI SAHAY KATRIYA Vs. STATE OF RAJASTHAN
April 2, 2010
BHAGWATI SINGH BARETH Vs. STATE OF RAJASTHAN
August 13, 2010
BHAIRON SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
December 1, 2010
BHANWAR LAL Vs. STATE OF RAJASTHAN
May 18, 2010
BHANWAR LAL Vs. SMT. JANKI DEVI AND ANR.
May 3, 2010
BHANWAR LAL AND ANR. Vs. BOARD OF REVENUE AND ORS.
December 18, 2010
BHANWAR LAL AND ORS. Vs. STATE OF RAJASTHAN
August 19, 2010
BHANWAR LAL KHATI, Vs. STATE OF RAJASTHAN AND ORS.
February 16, 2010
BHANWAR LAL SHARMA Vs. STATE OF RAJASTHAN
January 27, 2010
BHANWAR LAL; VAGA RAM; GANESH Vs. S B B J AND OTHERS
May 12, 2010
BHANWAR SINGH Vs. SHAITAN SINGH AND ORS.
August 25, 2010
BHANWAR SINGH Vs. STATE
October 7, 2010
BHANWAR SINGH Vs. JVVNL
May 6, 2010
BHANWAR SINGH Vs. SHAITAN SINGH AND ORS.
October 18, 2010
BHANWAR SINGH Vs. GOVERNMENT OF INDIA AND ANOTHER
August 17, 2010
BHANWAR SINGH ALIAS BHANWARIYA Vs. STATE OF RAJASTHAN
May 27, 2010
BHANWARA RAM Vs. STATE OF RAJ.
January 5, 2010
BHARAT KUMAR SONI Vs. STATE OF RAJASTHAN
July 5, 2010
BHARAT SINGH AND ORS. Vs. ADDITIONAL DISTRICT JUDGE (FT) NO. 1 AND ORS.
August 27, 2010
BHARATIYA HOMEOPATHIC MEDICAL COLLEGE AND HOSPITAL Vs. CENTRAL COUNCIL OF HOMEOPATHY AND ORS.
October 21, 2010
BHARTI HEXACOM LTD Vs. STATE
April 23, 2010
BHARUNATH ALIAS BHANA Vs. STATE OF RAJASTHAN
May 28, 2010
BHAWAN LAL TATED Vs. STATE AND ORS.
August 25, 2010
BHAWANI SHANKER ACHARYA Vs. STATE OF RAJASTHAN
August 6, 2010
BHAWESH PRAVEEN CHANDRA VADHWANA Vs. RANJIT BUILDCON LTD
November 16, 2010
BHERIYA @ BHERU LAL & ORS. Vs. STATE OF RAJASTHAN
January 5, 2010
BHERU Vs. STATE
May 21, 2010
BHERU LAL Vs. STATE
May 18, 2010
BHERU LAL Vs. MANGI BAI
March 16, 2010
BHIKAM SINGH AND ORS. Vs. COMMISSIONER AND ORS.
December 22, 2010
BHIKHA RAM Vs. STATE OF RAJASTHAN
February 22, 2010
BHILWARA ZILA EX-SER. WELFARE SAHAKARI SAMITI Vs. DY. COMMR., C. EX. DIV., BHILWARA
December 1, 2010
BHIM RAJ Vs. STATE OF RAJASTHAN
December 13, 2010
BHOJ RAJ Vs. THE STATE OF RAJASTHAN
March 26, 2010
BHOJA Vs. STATE OF RAJASTHAN
December 24, 2010
BHONRI DEVI Vs. RAM KHILADI
February 24, 2010
BHONRU LAL Vs. STATE OF RAJASTHAN AND ORS.
November 1, 2010
BHOOR SINGH & ORS. Vs. STATE OF RAJASTHAN
March 23, 2010
BHOPA Vs. STATE OF RAJASTHAN
January 4, 2010
BHULI DEVI Vs. UNITED INDIA INSURANCE CO. LTD. AND OTHERS
December 16, 2010
BHUPENDRA SINGH Vs. STATE AND ORS.
November 3, 2010
BHUR SINGH BHATI Vs. STATE OF RAJASTHAN AND ORS.
September 7, 2010
BHURA Vs. STATE OF RAJASTHAN
April 6, 2010
BHURA Vs. STATE OF RAJASTHAN
September 28, 2010
BHUSHAN KUMAR Vs. STATE OF RAJASTHAN
October 6, 2010
BHUVNESH @ BHULLI Vs. STATE AND ORS.
November 12, 2010
BIJU MATHEW AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
November 2, 2010
BIRBAL RAM Vs. STATE OF RAJASTHAN AND ANR.
July 19, 2010
BIRBAL SINGH Vs. STATE AND ORS.
November 1, 2010
BIRDHI CHAND PEEPADA Vs. STATE AND ORS.
November 29, 2010
BIRLA CEMENT WORKS Vs. UNION OF INDIA
May 5, 2010
BISHAMBHAR DAYAL Vs. STATE OF RAJASTHAN
May 4, 2010
BRAJ KISHORE Vs. RAJ KISHORE AND OTHERS
January 6, 2010
BRIJ BIHARI NAGAR AND ORS Vs. STATE OF RAJASTHAN & ORS
November 10, 2010
BRIJ KISHORE GUPTA Vs. RAJASTHAN STATE GANGANAGAR
January 6, 2010
BRIJ LAL Vs. THE RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL AND ORS.
December 6, 2010
BRIJENDRA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
November 19, 2010
BRIJESH KUMAR Vs. STATE
May 19, 2010
BUDDARAM Vs. STATE OF RAJASTHAN
March 29, 2010
BUGGI DEVI Vs. BOARD OF REVENUE
January 7, 2010
BUNGE INDIA PVT. LTD. Vs. STATE OF RAJASTHAN AND OTHERS
December 22, 2010
BUTA SINGH Vs. ANAND PRAKASH
April 13, 2010
C K SINGH Vs. STATE OF RAJASTHAN
July 15, 2010
C P JOSHI Vs. KALYAN SINGH CHOUHAN
May 24, 2010
C P JOSHI Vs. KALYAN SINGH CHOUHAN
March 25, 2010
C P JOSHI Vs. KALYAN SINGH CHOUHAN
February 10, 2010
C T O CIRCLE B Vs. GRACE MARBLE AND GRANITE P LTD
December 18, 2010
C.P. SINGH Vs. RAJASTHAN HOUSING BOARD AND ORS.
February 19, 2010
C.T.O. Vs. D.N. STEELS
January 22, 2010
CAPTIN GURVINDER SINGH Vs. STATE OF RAJASTHAN
December 22, 2010
CENTRAL ACADEMY EDUCATIONAL SOCIETY Vs. PRATAP COMMERCIAL CO PVT LTD
February 18, 2010
CENTRAL ACADEMY SOCIETY Vs. RAJASTHAN NON GOVERNMENT EDUCATIONAL INSTITUTIONS TRIBUNAL JAIPUR
May 31, 2010
CENTRAL COUNCIL FOR RESEARCH IN AYURVEDA AND SIDDHA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
October 28, 2010
CHAIL SINGH Vs. STATE OF RAJ. AND ORS.
October 5, 2010
CHAIRMAN, LIFE INSURANCE CORPORATION OF INDIA AND OTHERS Vs. SMT.NIRMALA SHARMA
April 5, 2010
CHAMNA @ SAMIYA Vs. STATE OF RAJASTHAN
March 30, 2010
CHAMPA Vs. STATE OF RAJASTHAN
July 15, 2010
CHAND DODA Vs. CHHAGAN LAL CHAMARIA AND OTHERS
May 14, 2010
CHAND KANWAR Vs. STATE
February 24, 2010
CHANDA SINGH Vs. STATE OF RAJASTHAN
March 12, 2010
CHANDAN KHATHAT AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
October 21, 2010
CHANDAN SINGH & ORS. Vs. STATE OF RAJASTHAN
October 6, 2010
CHANDARAM BUNKAR Vs. RAMADEVI
July 5, 2010
CHANDGIRAM AND ORS. Vs. STATE AND ORS.
August 6, 2010
CHANDMAL ALIAS KUNDAN SONI Vs. GOVIND RAM
February 3, 2010
CHANDRA KANTA AGARWAL Vs. MOHAR SINGH
October 21, 2010
CHANDRA PRAKASH Vs. STATE OF RAJASTHAN
April 15, 2010
CHANDRA PRAKASH AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
July 12, 2010
CHANDRA PRAKASH ARORA Vs. SHARIF-UL-HAQ
April 29, 2010
CHANDRABHAN SINGH Vs. STATE OF RAJASTHAN AND ORS.
November 8, 2010
CHARAN DAS Vs. FAZAL HUSSAIN AND ANOTHER
May 3, 2010
CHEMA RAM Vs. STATE OF RAJ. AND ORS.
January 11, 2010
CHHAGAN LAL Vs. STATE OF RAJASTHAN
May 27, 2010
CHHAGANDAS Vs. HEEMARAM
August 10, 2010
CHHAJU RAM Vs. STATE OF RAJ. AND ORS.
September 15, 2010
CHHITAR MAL Vs. STATE OF RAJ.
November 8, 2010
CHHOTU SINGH Vs. UNION OF INDIA
July 23, 2010
CHHOTU SINGH Vs. STATE OF RAJASTHAN
May 5, 2010
CHIEF DEPOT MANAGER, RSRTC Vs. RAJESH BAI
April 28, 2010
CHIEF MANAGER RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SUKHVEER SINGH
December 22, 2010
CHIEF MANAGER RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SUKHVEER SINGH
December 21, 2010
CHIMAN LAL Vs. STATE OF RAJASTHAN
August 18, 2010
CHIRANJI LAL Vs. ADDITIONAL CIVIL JUDGE (JR. DIVISION) AND JUDICIAL MAGISTRATE, ROOPBAS, DISTRICT BHARATPUR AND ORS.
July 26, 2010
CHIRANJI LAL Vs. STATE OF RAJASTHAN
November 9, 2010
CHIRANJILAL Vs. STATE OF RAJASTHAN
October 20, 2010
CHITTAR LAL Vs. STATE OF RAJASTHAN
September 27, 2010
CHITTAR MAL VIJAY Vs. STATE OF RAJ. AND ORS.
August 6, 2010
CHOKHA RAM Vs. STATE OF RAJASTHAN
December 20, 2010
CHOUTH MAL KUMAWAT Vs. STATE OF RAJASTHAN
March 4, 2010
CHUKI DEVI Vs. LAXMINARAYAN
May 3, 2010
CIT Vs. SHRIKUMAR
February 4, 2010
COMMERCIAL TAXES OFFICER Vs. NOKHA COTTON INDUSTRIES
March 9, 2010
COMMERCIAL TAXES OFFICER Vs. SHRI RAJESH
November 24, 2010
COMMERCIAL TAXES OFFICER Vs. SHRI ROHTASH
October 18, 2010
COMMERCIAL TAXES OFFICER Vs. DEVENDRA YADAV AND ANR.
November 24, 2010
COMMERCIAL TAXES OFFICER BARAN Vs. ONKARMAL SHYAM LAL
October 21, 2010
COMMERCIAL TAXES OFFICER, ANTI EVASION Vs. M/S. L.N.T. CASE EQUIPMENT LTD.
March 29, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. ANS CONSTRUCTION LTD.
January 18, 2010
COMMISSIONER OF INCOME TAX Vs. KRISHI UPAJ MANDI SAMITI
August 9, 2010
COMMISSIONER OF INCOME TAX Vs. SANGHVI MARMO (PVT.) LTD.
November 24, 2010
COMMISSIONER OF INCOME TAX Vs. SHRI MANOHAR LAL SANGHVI
November 24, 2010
COMMISSIONER OF INCOME TAX Vs. SHRIKUMAR
February 4, 2010
COMMISSIONER OF INCOME TAX Vs. KRISHI UPAJ MANDI SAMITI
August 18, 2010
COMMISSIONER OF INCOME TAX Vs. MANISH AJMERA
November 20, 2010
COMMISSIONER OF INCOME TAX Vs. BHAWANI OIL MILLS (P) LTD.
October 20, 2010
COMMISSIONER OF INCOME TAX Vs. KALYAN PRASAD GUPTA
November 20, 2010
COMMISSIONER OF INCOME TAX Vs. PUSHPA MALPANI
November 15, 2010
COMMISSIONER OF INCOME TAX Vs. SINGHAL NATURAL STONE (P) LTD.
November 10, 2010
COMMISSIONER OF INCOME TAX Vs. SAMURAI SOFTWARE (P) LTD.
September 29, 2010
COMMISSIONER OF INCOME TAX Vs. SUNIL KUMAR BHADORIA
August 16, 2010
COMMISSIONER OF INCOME TAX Vs. CHANDRA PRAKASH RANA
August 18, 2010
COMMISSIONER OF INCOME TAX Vs. SUNSHINE GLASS INDUS. (P) LTD.
October 28, 2010
COMMISSIONER OF INCOME TAX BIKANER Vs. LAXMAN RAM DHATTARWAL
December 22, 2010
COSMOS BUILDWELL PVT LTD Vs. LAXMAN SINGH
May 19, 2010
COTTON CORPORATION OF INDIA LTD Vs. STATE OF RAJASTHAN
April 8, 2010
D.D. VASHISTHA Vs. STATE OF RAJASTHAN
February 26, 2010
DAIRY KARAMCHARI UNION Vs. STATE
February 25, 2010
DALJEET SINGH Vs. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL
May 13, 2010
DALJEET SINGH DAWAS Vs. PRESCRIBED AUTHORITY
March 10, 2010
DALVEER SINGH Vs. STATE OF RAJASTHAN
March 19, 2010
DALVEER SINGH Vs. STATE
February 22, 2010
DAMODAR LAL Vs. STATE OF RAJASTHAN
April 20, 2010
DAMODAR PRASAD Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
August 4, 2010
DARSHAN SINGH Vs. STATE OF RAJASTHAN
July 7, 2010
DATTA RAM RAMESH KUMAR Vs. D I G B S F RAJASTHAN
December 23, 2010
DAU BABA IT COLLEGE Vs. THE STATE OF RAJASTHAN AND ORS.
December 23, 2010
DAULA Vs. STATE OF RAJASTHAN
March 23, 2010
DAYA RAM KHERWA Vs. STATE OF RAJASTHAN AND ORS.
December 21, 2010
DCM SHRIRAM CONSOLIDATED LTD. Vs. STATE
March 16, 2010
DEELIP KUMAR Vs. STATE OF RAJASTHAN
January 13, 2010
DEEN DAYAL Vs. STATE OF RAJASTHAN
January 25, 2010
DEEN DAYAL SHARMA Vs. STATE AND ORS.
November 29, 2010
DEENDAYAL KHATRI Vs. RAJENDRA BHANDARI AND ANR.
July 30, 2010
DEEP NARAIN TIWARI Vs. STATE OF RAJASTHAN
January 6, 2010
DEEP SINGH Vs. R S R T C
May 11, 2010
DEEP SINGH @ DEEPIYA Vs. STATE
October 19, 2010
DEEPA RAM Vs. STATE OF RAJASTHAN
March 9, 2010
DEEPAK Vs. STATE OF RAJASTHAN
February 17, 2010
DEEPAK Vs. STATE OF RAJASTHAN
March 16, 2010
DEEPAK KUMAR Vs. STATE OF RAJASTHAN
August 3, 2010
DEEPAK KUMAR CHOUDHARY Vs. MUNICIPAL COUNCIL
August 9, 2010
DEEPIKA Vs. STATE AND ORS.
December 10, 2010
DEEPTI PATIDAR BOHARA Vs. YOGESH KUMAR PATIDAR
November 22, 2010
DEEPU AND ORS. Vs. STATE OF RAJASTHAN
September 13, 2010
DEPUTY CONSERVATOR OF FOREST SOCIAL FORESTRY Vs. MANGI LAL
September 9, 2010
DEPUTY DIRECTOR (ADMINISTRATION), DIRECTORATE LITERACY AND CONTINUANCE EDUCATION AND ANR Vs. PAWAN KUMAR SHARMA AND ANR
November 15, 2010
DESHRAJ Vs. AMARSINGH AND ANR.
August 3, 2010
DEV NARAYAN FAGNA Vs. STATE OF RAJASTHAN
February 3, 2010
DEVA RAM Vs. M A C T , BARMER & ORS
May 6, 2010
DEVANAND CHATURVEDI AND ORS. Vs. STATE AND ORS.
November 8, 2010
DEVENDRA SINGH NIRWAN Vs. STATE AND ORS.
August 6, 2010
DEVI FOOD PRODUCTS Vs. A-ONE PRODUCTS
August 19, 2010
DEVI LAL Vs. STATE OF RAJASTHAN
January 5, 2010
DEVI LAL Vs. STATE OF RAJASTHAN
May 11, 2010
DEVI LAL Vs. STATE OF RAJASTHAN
October 4, 2010
DEVI SHANKER Vs. STATE OF RAJASTHAN
August 19, 2010
DEVKARAN Vs. STATE OF RAJASTHAN
March 9, 2010
DEVO ALIAS RAJENDRA Vs. STATE OF RAJASTHAN
June 23, 2010
DHAN RAJ Vs. L.RS. OF NEMICHAND
September 30, 2010
DHANNA AND ORS. Vs. NEW PINK CITY GRIH NIRMAN SAHAKARI SAMITI LIMITED
November 18, 2010
DHARAM CHAND Vs. KISHAN GOPAL
November 19, 2010
DHARAM SINGH Vs. STATE OF RAJASTHAN
February 4, 2010
DHARAM SINGH Vs. STATE AND ORS.
August 6, 2010
DHARMENDER DHABI Vs. HEMLATA
July 23, 2010
DHARMENDRA Vs. SHANKARLAL
July 28, 2010
DHEER SINGH Vs. STATE OF RAJASTHAN AND ORS
February 24, 2010
DHEER SINGH Vs. STATE OF RAJASTHAN & ANR
December 7, 2010
DHUDA RAM Vs. STATE OF RAJASTHAN & ORS.
September 27, 2010
DHUDI CHAUDHARY Vs. R P S C AJMER
August 19, 2010
DIGAMBER SINGH Vs. STATE
November 10, 2010
DIKSHA SHARMA AND VIMLA SHARMA Vs. STATE AND ORS.
November 22, 2010
DILIP NIHLANI Vs. DIRECTOR, SECONDARY EDUCATION, GOVT. OF RAJASTHAN AND ORS.
November 19, 2010
DILIP VANWANI Vs. USHA
December 6, 2010
DINESH Vs. STATE OF RAJASTHAN
April 22, 2010
DINESH CHAND Vs. STATE AND ORS.
November 8, 2010
DINESH CHAND GUPTA & ANR. Vs. NARESH GOYAL & ORS.
October 18, 2010
DINESH KUMAR ACHARYA Vs. STATE OF RAJASTHAN
November 9, 2010
DINESH KUMAR SAINI Vs. STATE OF RAJASTHAN AND ANOTHER
September 29, 2010
DINESH KUMAR SHARMA Vs. CHAMBAL GHATI VIDYAPEETH SOCIETY AND ORS.
September 30, 2010
DINESH SINGH Vs. STATE OF RAJASTHAN
January 19, 2010
DINESH SONI Vs. SHAFIQUE SHEIKH & ANR
May 6, 2010
DIRECTOR GENERAL COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH (CSIR) AND ORS. Vs. J.S. SHARMA (DECEASED) AND ORS.
September 24, 2010
DIVAKAR JANGID Vs. STATE OF RAJASTHAN AND ORS.
August 25, 2010
DIVISIONAL ENGINEER TELECOM PROJECT Vs. LACHHA RAM
December 3, 2010
DIVISIONAL MECHANICAL ENGINEER R S R T C Vs. BAHADUR SINGH
April 12, 2010
DIVISIONAL RAILWAY MANAGER WESTERN RAILWAY Vs. JUDGE INDUSTRIAL TRIBUNAL CENTRAL KOTA
January 5, 2010
DIWAKAR SHARMA Vs. RENT TRIBUNAL JAIPUR
March 29, 2010
DORI LAL AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
July 12, 2010
DR. ADITYA ATREYA AND ORS., Vs. RAJ. UNIVERSITY OF HEALTH SCIENCE AND ORS.
May 28, 2010
DR. JASA RAM Vs. JUDGE, FAMILY COURT, JODHPUR & ANR.
August 25, 2010
DR. K.C. GUPTA SON OF SHRI ONKAR MAL GUPTA Vs. THE STATE OF RAJASTHAN AND ORS.
April 20, 2010
DR. MAHIPAL NEHRA AND ORS. Vs. STATE OF RAJ. AND ORS.
December 6, 2010
DR. PURSHOTTAM NAGAR Vs. STATE OF RAJASTHAN
February 18, 2010
DR. RANG LAL MEENA Vs. RAJ. CIVIL SERVICES APPELLATE TRIBUNAL AND ORS.
November 2, 2010
DULA RAM Vs. STATE OF RAJASTHAN
March 10, 2010
DULI CHAND Vs. RAJASTHAN STATE GANGANAGAR SUGAR MILLS LTD.
March 5, 2010
DULICHAND Vs. STATE OF RAJASTHAN
May 28, 2010
DUNGA RAM AND ORS. Vs. STATE OF RAJASTHAN
March 30, 2010
DUNGARA RAM Vs. STATE OF RAJASTHAN
April 26, 2010
DURGA Vs. STATE OF RAJASTHAN
January 27, 2010
DURGA PARIHAR AND ORS. Vs. STATE OF RAJ. AND ORS.
October 21, 2010
DUSHYANT SINGH Vs. STATE OF RAJASTHAN AND ANOTHER
November 9, 2010
DWAPAR SANSTHAN Vs. STATE OF RAJASTHAN
February 1, 2010
DWARKA PRASAD AND ORS. Vs. JAMNA LAL
November 18, 2010
DWARKILAL Vs. STATE OF RAJASTHAN
February 9, 2010
EX. BARBER KRISHNA KUMAR Vs. DIRECTOR GENERAL BORDER SECURITY FORCE
January 6, 2010
EXECUTIVE ENGINEER Vs. CIVIL JUDGE JR DIVISION AND JUDICIAL MAGISTRATE
July 5, 2010
EXECUTIVE ENGINEER, BSNL Vs. CTO
January 19, 2010
EXECUTIVE OFFICER, NAGAR PALIKE MANDAL Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSION AND ORS.
May 28, 2010
FAKHRUDDIN Vs. RENT TRIBUNAL
November 12, 2010
FARID Vs. STATE OF RAJASTHAN
March 16, 2010
FAZALUR REHMAN Vs. ABDUL SALAM GAURI AND ANR.
August 5, 2010
FEDERATION OF PRIVATE MEDICAL AND DENTAL COLLEGES OF RAJASTHAN Vs. STATE OF RAJASTHAN
May 18, 2010
FIRM JAI TEA COMPANY Vs. FIRM MAHAVEER PRASAD HANUMAN DAS
February 22, 2010
FIROJ MOHD Vs. STATE OF RAJASTHAN
April 7, 2010
G C GOSWAMI Vs. STATE OF RAJASTHAN
April 7, 2010
G S RATHORE Vs. PUBLIC PROSECUTOR
January 21, 2010
GAFOOR Vs. THE STATE OF RAJASTHAN
April 9, 2010
GAJANAND Vs. STATE OF RAJASTHAN
July 21, 2010
GAJANAND Vs. STATE OF RAJASTHAN
January 27, 2010
GAJANAND SINGH Vs. STATE OF RAJASTHAN AND OTHERS
July 20, 2010
GAJE SINGH Vs. RAJ. STATE WAREHOUSING CORPORATION AND ORS.
January 7, 2010
GAJENDRA KUMAR YADAV Vs. JVVNL AND ORS.
August 25, 2010
GAJENDRA SINGH Vs. AJAY SINGH
February 5, 2010
GANESH RAM Vs. STATE
December 10, 2010
GANGA RAM Vs. STATE OF RAJASTHAN
July 8, 2010
GANGA RAM Vs. STATE OF RAJASTHAN
August 6, 2010
GANGA RAM Vs. STATE OF RAJASTHAN AND ORS.
December 13, 2010
GANGA RAM GOYAL Vs. RAJ. FINANCIAL CORP. AND ORS.
August 27, 2010
GANGANAGAR DISTRICT CRICKET ASSOCIATION Vs. RAJASTHAN CRICKET ASSOCIATION
September 3, 2010
GANGARAM Vs. STATE OF RAJASTHAN AND ANR.
July 23, 2010
GANI KHAN Vs. THE STATE OF RAJASTHAN
September 1, 2010
GANI KHAN Vs. STATE OF RAJASTHAN
February 22, 2010
GANPAT LAL Vs. STATE OF RAJASTHAN
January 7, 2010
GANPAT LAL Vs. STATE OF RAJ. AND ORS.
July 16, 2010
GANPAT RAM POONIA Vs. STATE OF RAJASTHAN
March 12, 2010
GANPAT SINGH; MATAPHER; SHER SINGH Vs. STATE OF RAJASTHAN
January 6, 2010
GAURI SHANKAR Vs. STATE
March 19, 2010
GAUTAM Vs. STATE OF RAJASTHAN
January 28, 2010
GAUTAM LAL Vs. LRS OF SUKHLAL
December 22, 2010
GAVRA DEVI Vs. STATE OF RAJASTHAN
February 2, 2010
GEEGRAJ Vs. PRAHLAD RAM
October 29, 2010
GEETA DEVI Vs. JDA
October 20, 2010
GEETA DEVI KHUNTETA Vs. RECOVERY OFFICER
January 20, 2010
GENERAL MANAGER (SANCHALAN) RSRTC Vs. MAHA MANTRI RAJ. TRANSPORT WORKERS UNION AND ORS.
August 25, 2010
GHAN SHYAM ALIAS BAL RAM Vs. STATE
July 6, 2010
GHAN SHYAM SHARMA Vs. STATE AND ORS.
November 10, 2010
GHANSHYAM DAS Vs. NANDKISHORE
April 29, 2010
GHANSHYAM LAL KALA Vs. UNION OF INDIA
April 8, 2010
GHANSHYAM SINGH RATHORE Vs. STATE OF RAJASTHAN
January 19, 2010
GHEWAR CHAND Vs. STATE OF RAJASTHAN
March 25, 2010
GHISA RAM SAINI Vs. STATE OF RAJASTHAN
January 28, 2010
GIRDHAR GOPAL SHARMA Vs. CHAIRMAN BAR COUNCIL OF RAJASTHAN
September 6, 2010
GIRRAJ PRASAD Vs. TARA DEVI
November 20, 2010
GIRVAR PRASAD Vs. STATE OF RAJASTHAN THROUGH P.P.
November 1, 2010
GIRVAR SINGH Vs. UNION OF INDIA
March 25, 2010
GOLIYA Vs. STATE
January 19, 2010
GOPAL Vs. STATE
January 19, 2010
GOPAL Vs. SURESH KUMAR TRIWEDI
November 10, 2010
GOPAL Vs. BHAGWAN DAS
August 25, 2010
GOPAL Vs. STATE OF RAJASTHAN
May 6, 2010
GOPAL BIJORIWAL Vs. STATE OF RAJASTHAN
March 3, 2010
GOPAL GIRI Vs. ABDUL MAZID
July 16, 2010
GOPAL LAL Vs. STATE OF RAJASTHAN
May 28, 2010
GOPAL LAL Vs. STATE OF RAJASTHAN
January 13, 2010
GOPAL LAL VYAS Vs. STATE
February 22, 2010
GOPAL SHARMA Vs. STATE OF RAJASTHAN
October 28, 2010
GOPAL SINGH Vs. CIVIL JUDGE JR DIVISION BIJAYNAGAR DISTRICT AJMER
September 6, 2010
GOPAL SINGH Vs. STATE OF RAJASTHAN
July 5, 2010
GOPAL SINGH Vs. UNION OF INDIA
April 2, 2010
GOPAL SINGH Vs. THE STATE OF RAJASTHAN
July 23, 2010
GORDHAN LAL BERWA Vs. UNION OF INDIA (UOI) AND ORS.
March 3, 2010
GOURI SHANKAR Vs. STATE OF RAJASTHAN
September 28, 2010
GOVERDHAN LAL GAYARI Vs. UNION OF INDIA (UOI) AND ORS.
April 21, 2010
GOVIND RAM Vs. STATE OF RAJASTHAN
April 12, 2010
GOVIND SINGH Vs. STATE OF RAJASTHAN
April 12, 2010
GOVIND SINGH CHOUHAN Vs. STATE OF RAJASTHAN & ORS.
October 21, 2010
GOVIND SINGH CONTRACTOR Vs. STATE OF RAJASTHAN AND ORS.
September 24, 2010
GOVIND VYAS Vs. STATE OF RAJASTHAN AND ANR.
December 7, 2010
GRAM PANCHAYAT Vs. RANG LAL
April 1, 2010
GRAM PANCHAYAT AABRAR Vs. JANKI DAS
August 10, 2010
GRAM PANCHAYAT BOYAL Vs. STATE OF RAJASTHAN
August 17, 2010
GRAM PANCHAYAT INDALI Vs. STATE OF RAJ. AND ORS.
September 27, 2010
GUDDI & ANR. Vs. STATE OF RAJASTHAN
December 18, 2010
GUDIA; RAMAKANT AND ORS Vs. STATE OF RAJASTHAN
August 19, 2010
GULAB CHAND MITTAL Vs. BAR COUNCIL OF INDIA
October 4, 2010
GUMANI SHANKAR NAGAR Vs. STATE OF RAJ. AND ORS.
September 24, 2010
GUPTA CONTRACTORS Vs. PRESIDING OFFICER PAYMENT OF WAGES ACT
February 4, 2010
GURBUX SINGH Vs. STATE OF RAJASTHAN
August 6, 2010
GURJANT SINGH Vs. STATE
October 25, 2010
GURUMUKH Vs. CHAINA RAM
July 29, 2010
GUTKA & ORS. Vs. STATE OF RAJASTHAN
February 2, 2010
GYAN CHAND MATHUR Vs. STATE OF RAJASTHAN
February 22, 2010
GYAN PRAKASH Vs. DHANRAJ DEO KISHAN
April 13, 2010
HABIBUR SHEIK Vs. STATE OF RAJASTHAN
March 25, 2010
HADMAN AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
December 13, 2010
HAFIZ BASHEER AHMED Vs. STATE OF RAJASTHAN
March 10, 2010
HAMEED SON OF MUNEER Vs. STATE OF RAJASTHAN AND ANR.
November 1, 2010
HAMIDUL AZIZ Vs. STATE OF RAJASTHAN
September 20, 2010
HAMIR SINGH Vs. STATE OF RAJASTHAN
May 12, 2010
HANSMUKH Vs. STATE OF RAJASTHAN
April 8, 2010
HANUMAN @ KALU RAM Vs. STATE OF RAJASTHAN & ANR.
November 26, 2010
HANUMAN PRASAD Vs. KISHAN LAL & ORS.
October 6, 2010
HANUMAN PRASAD NAI Vs. KULDEEP SHARMA
August 19, 2010
HANUMAN PRASAD SHARMA Vs. MUNNA
November 22, 2010
HANUMAN SINGH Vs. STATE OF RAJASTHAN
October 5, 2010
HANUMANA RAM Vs. STATE OF RAJASTHAN
March 22, 2010
HAPU RAM AND OTHERS Vs. STATE OF RAJASTHAN
September 27, 2010
HARBHAJAN AND ORS. Vs. MURARI LAL AND ORS.
August 9, 2010
HARBHAJAN SINGH Vs. LRS OF GARDHARA
August 5, 2010
HARBHJAN MEENA Vs. STATE OF RAJASTHAN
February 4, 2010
HARDEEP SINGH Vs. STATE OF RAJASTHAN
December 20, 2010
HARDEV Vs. STATE OF RAJASTHAN
March 31, 2010
HARI KISHAN Vs. STATE
March 15, 2010
HARI KISHORE SHARMA Vs. RAM DAYAL
February 11, 2010
HARI LAL SANKHLA Vs. STATE AND ORS.
August 6, 2010
HARI NARAIN GUPTA Vs. STATE
February 8, 2010
HARI RAM Vs. STATE AND ORS.
August 6, 2010
HARI RAM Vs. STATE OF RAJASTHAN
August 4, 2010
HARI RAM Vs. STATE OF RAJASTHAN
January 19, 2010
HARI RAM Vs. MANGI LAL
August 3, 2010
HARI RAM Vs. VISHNU SWAROOP
July 14, 2010
HARI SINGH Vs. STATE OF RAJASTHAN
April 22, 2010
HARI SINGH Vs. UNION OF INDIA
April 6, 2010
HARI SINGH Vs. RPSC
August 17, 2010
HARI SINGH Vs. STATE OF RAJ. AND ORS.
March 11, 2010
HARI SINGH Vs. STATE OF RAJ AND ORS
November 3, 2010
HARISH Vs. STATE OF RAJASTHAN
September 27, 2010
HARISH MEGHWAL Vs. STATE OF RAJASTHAN
July 6, 2010
HARJEET SINGH Vs. STATE OF RAJASTHAN AND ANR.
January 18, 2010
HARJU Vs. MAHADEV
August 10, 2010
HARNAM SINGH Vs. BALU SINGH AND ORS.
August 16, 2010
HARPAL SINGH Vs. STATE OF RAJASTHAN
April 12, 2010
HARSH VARDHAN SINGH Vs. RANVEER SINGH AND ORS.
May 21, 2010
HARSHA CHOUDHARY Vs. STATE OF RAJASTHAN
May 14, 2010
HASAN & ORS. Vs. STATE OF RAJASTHAN
April 2, 2010
HASAN KHAN AND ORS. Vs. STATE OF RAJ. AND ORS.
October 19, 2010
HASTIMAL Vs. STATE OF RAJASTHAN
May 14, 2010
HAZARI LAL Vs. A.D.J. AND ORS.
July 19, 2010
HEERA Vs. STATE OF RAJASTHAN
February 18, 2010
HEERA Vs. STATE OF RAJASTHAN
May 19, 2010
HEERA CHAND Vs. STATE OF RAJASTHAN THROUGH P.P.
November 1, 2010
HEERA LAL Vs. BOARD OF REVENUE
April 9, 2010
HEERA LAL Vs. KALURAM
November 8, 2010
HEM RAJ BHAVSAR Vs. STATE OF RAJASTHAN
January 18, 2010
HEMENDRA PARASHAR AND ORS. Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
November 1, 2010
HEMRAJ Vs. STATE OF RAJASTHAN
July 15, 2010
HIGH COURT OF JUDICATURE FOR RAJASTHAN AND ANR Vs. MOOL SINGH RATHORE
August 13, 2010
HIGH STREET FILATEX LTD Vs. STATE
April 22, 2010
HIMMAT Vs. STATE OF RAJASTHAN
April 2, 2010
HIMMAT RAM Vs. STATE OF RAJASTHAN
March 23, 2010
HIMMAT SINGH Vs. STATE OF RAJASTHAN
January 25, 2010
HIMMAT SINGH AND ORS. Vs. STATE AND ANR.
April 20, 2010
HIRA LAL Vs. STATE OF RAJASTHAN
January 13, 2010
HIRENDRA Vs. STATE OF RAJASTHAN
July 15, 2010
HITESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
November 30, 2010
HOTEL ARVIND Vs. REGIONAL DIRECTOR
August 3, 2010
HRIDYA NARAYAN SINGH Vs. STATE OF RAJASTHAN
March 26, 2010
HUKAM CHAND Vs. STATE OF RAJASTHAN
October 5, 2010
HUKAM CHAND Vs. STATE OF RAJASTHAN
May 10, 2010
HUKAM SINGH Vs. STATE OF RAJASTHAN
December 15, 2010
HUKAM SINGH Vs. RAKESH KUMAR AND ORS.
September 29, 2010
HUKMI CHAND Vs. MUNICIPAL BOARD NOKHA
April 8, 2010
HUSSAIN Vs. STATE OF RAJASTHAN
June 23, 2010
HUSSAIN MOHD ALIAS BACHHA Vs. STATE
December 2, 2010
ICICI LIMITED KOLKATTA Vs. MS PARAKRAM TECHNOFAB LTD
September 23, 2010
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. DHULJI
December 2, 2010
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. JASPAL KAUR & ORS.
April 26, 2010
IDAN SINGH Vs. UNION OF INDIA
May 14, 2010
IDBI BANK LTD. Vs. BLOOMING ENGINEERS PRIVATE LTD. AND ORS.
December 24, 2010
IFCI LTD. Vs. OFFICIAL LIQUIDATOR
September 30, 2010
IKRAM Vs. IBRAHIM & ORS
November 8, 2010
IKRAMUDDIN AND OTHERS Vs. STATE OF RAJASTHAN
July 19, 2010
IMMAMUDDIN Vs. STATE
January 5, 2010
IN RE: AUTO ELECTRICAL (INDIA) LTD Vs. STATE
May 20, 2010
IN RE: JAIPUR SPG. AND WVG. MILLS LTD. (IN LIQUIDATION) Vs. STATE
January 8, 2010
IN RE: MORYA REALTY (P) LTD. (TRANSFEREE CO.); IN RE: SHEEVAM COMFORT HOTELS (P) LTD. (TRANSFEROR CO.) Vs. STATE
August 26, 2010
IN RE: MULTIMETALS LTD Vs. STATE
May 6, 2010
IN RE: OL OF SAN INDIA ELECTRO CHEM (P) LTD. Vs. STATE
November 25, 2010
INAYAT ALI KHAN Vs. STATE OF RAJASTHAN
August 4, 2010
INDER RAJ SINGH Vs. STATE AND ORS.
November 1, 2010
INDER SINGH Vs. BOARD OF REVENUE
December 15, 2010
INDIAN OIL CORPORATION LTD Vs. SHRI MAHENDRA GAUR
December 10, 2010
INDRA MAL Vs. STATE OF RAJASTHAN
April 15, 2010
INFOCOM INDIA PVT LTD Vs. STATE OF RAJASTHAN
February 3, 2010
IQBAL KHAN Vs. STATE AND ORS.
August 9, 2010
IRFAN KHAN Vs. STATE AND ORS.
December 13, 2010
ISHAR RAM Vs. STATE OF RAJASTHAN
January 5, 2010
ISHARAT HUSSAIN Vs. SMT. RIHANA BANU AND OTHERS
November 22, 2010
ISHRAT JAVED Vs. ABDUL SALIM
July 28, 2010
ISHWAR LAL KHATRI Vs. STATE OF RAJASTHAN
February 9, 2010
J K WHITE CEMENT WORKS Vs. LAL CHAND SHARMA
January 6, 2010
J V V NIGAM LTD Vs. BHIM SINGH
November 1, 2010
J.L. MEHSANI Vs. STATE OF RAJASTHAN
March 10, 2010
J.P. DADHICH Vs. THE STATE OF RAJASTHAN AND ORS.
April 16, 2010
JAAN MOHAMMED Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
August 4, 2010
JAGDEEP SINGH Vs. MANPRIT KAUR
February 5, 2010
JAGDEEP SINGH Vs. MANPRIT KAUR
May 5, 2010
JAGDEV ALIAS JAGDISH ALIAS JAGGU RAM Vs. STATE OF RAJASTHAN
November 2, 2010
JAGDEVA JAT Vs. STATE OF RAJASTHAN
November 8, 2010
JAGDISH Vs. STATE OF RAJASTHAN
September 28, 2010
JAGDISH Vs. STATE OF RAJASTHAN
May 28, 2010
JAGDISH Vs. STATE OF RAJASTHAN
May 5, 2010
JAGDISH Vs. RAMSAHAY AND ORS.
August 16, 2010
JAGDISH CHANDRA Vs. RENT TRIBUNAL
April 29, 2010
JAGDISH CHANDRA Vs. HARI NARAIN
February 11, 2010
JAGDISH CHANDRA DESAI Vs. STATE
March 23, 2010
JAGDISH LAL Vs. PUSHPA BAI
May 13, 2010
JAGDISH MISHRA Vs. STATE OF RAJASTHAN AND ORS
November 1, 2010
JAGDISH MISHRA Vs. STATE OF RAJASTHAN AND ORS.
January 11, 2010
JAGDISH PARETA Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
July 26, 2010
JAGDISH PRASAD Vs. STATE AND ORS.
July 21, 2010
JAGDISH PRASAD Vs. BOARD OF REVENUE
March 30, 2010
JAGDISH PRASAD Vs. STATE AND ORS.
August 13, 2010
JAGDISH PRASAD Vs. THE CIVIL JUDGE, (SR. DIV.) AND ORS.
September 7, 2010
JAGDISH PRASAD AGRAWAL Vs. AGRAWAL SHOES COMPANY
July 12, 2010
JAGDISH PRASAD SHARMA Vs. STATE OF RAJASTHAN
February 1, 2010
JAGMOHAN SAIN Vs. STATE OF RAJASTHAN & ORS.
September 15, 2010
JAGMOHAN, Vs. STATE
August 25, 2010
JAGRAM Vs. STATE OF RAJASTHAN
August 11, 2010
JAGROOP SINGH Vs. STATE OF RAJ & ORS
May 12, 2010
JAI CHAND Vs. STATE
March 10, 2010
JAI CHAND NAT Vs. STATE OF RAJASTHAN
August 20, 2010
JAI MARBLES PRIVATE LTD. Vs. STATE OF RAJASTHAN
March 9, 2010
JAI NARAIN Vs. STATE AND ORS.
July 12, 2010
JAI NARAYAN MEENA Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES
January 27, 2010
JAI NARAYAN VYAS UNIVERSITY Vs. SHASHI KALA PARIHAR
December 9, 2010
JAI PRAKASH Vs. STATE OF RAJATHAN
November 8, 2010
JAI SINGH Vs. STATE OF RAJASTHAN
December 7, 2010
JAI SINGH Vs. STATE OF RAJASTHAN
December 21, 2010
JAI SINGH AND ORS. Vs. STATE AND ORS.
November 9, 2010
JAI SINGH PUNIA Vs. STATE OF RAJASTHAN
January 18, 2010
JAIDEEP SINGH Vs. BHARAT SINGH
March 16, 2010
JAIGOPAL VERMA ALIAS MADHUSUDAN Vs. RAJENDRA SINGH SACHETI
February 22, 2010
JAIN OIL MILLS Vs. HINDUSTAN FIBRES
March 18, 2010
JAIN VISHVA BHARTI INSTITUTE Vs. DISTRICT JUDGE MERTA
January 7, 2010
JAIPUR DEVELOPMENT AUTHORITY Vs. THE APPELLATE TRIBUNAL, JDA AND ORS.
April 6, 2010
JAIPUR DEVLOPMENT AUTHORITY Vs. LALA RAM
January 11, 2010
JAIPUR MAHILA WHOLESALE SAHKARI UPBHOKTA BHANDAR LTD. Vs. NANAG RAM SHARMA
February 9, 2010
JAIPUR METALS AND ELECTRICAL Vs. STATE
December 13, 2010
JAIPUR METALS AND ELECTRICALS LIMITED Vs. R S METALS PVT LTD
January 5, 2010
JAIPUR METALS AND ELECTRICALS LTD. Vs. JAGDISH PRASAD GUPTA
March 5, 2010
JAIPUR STOCK EXCHANGE LTD Vs. RANI SAGAR CEMENT CO LTD AND ANR
December 9, 2010
JAIPUR STOCK EXCHANGE LTD. Vs. RANI SAGAR CEMENT CO. LTD. AND ANR.
September 12, 2010
JAIPUR VIDYUT VITRAN NIGAM LIMITED AND ORS. Vs. BHAGWAN DASS
November 16, 2010
JAKIR HUSSAIN Vs. STATE OF RAJASTHAN
February 1, 2010
JAMNA LAL Vs. KISHAN KUMAR
September 1, 2010
JAMNA LAL MEENA Vs. RAJASTHAN STATE GANGANAGAR SUGAR MILL LTD.
May 4, 2010
JAMNALAL JOSHI Vs. STATE OF RAJASTHAN
February 3, 2010
JANAK RAJ Vs. STATE OF RAJASTHAN
January 18, 2010
JASVIR SINGH Vs. STATE OF RAJASTHAN
December 18, 2010
JASWANT SINGH Vs. STATE OF RAJASTHAN
January 12, 2010
JASWANT SINGH GURJAR Vs. HONBLE SPEAKER RAJASTHAN VIDHANSABHA JAIPUR
August 4, 2010
JASWANT SINGH GURJAR Vs. HONBLE SPEAKER RAJASTHAN VIDHANSABHA
September 3, 2010
JASWANT SINGH; DATA RAM Vs. STATE OF RAJ
May 14, 2010
JAVED KHAN Vs. STATE OF RAJASTHAN
July 9, 2010
JAWAHARLAL Vs. RAM SINGH
October 22, 2010
JAWARI LAL PRAJAPAT Vs. STATE OF RAJASTHAN
August 4, 2010
JAYANT SHARMA Vs. STATE OF RAJASTHAN
October 7, 2010
JEETA ALIAS JITENDRA Vs. STATE
January 22, 2010
JEEVA @ JEEVA SINGH Vs. STATE OF RAJASTHAN
February 22, 2010
JEEVI Vs. STATE OF RAJASTHAN
April 19, 2010
JEPA RAM Vs. STATE OF RAJASTHAN
July 27, 2010
JES RAJ KUMAR Vs. STATE OF RAJASTHAN
January 14, 2010
JETHA RAM DEORA Vs. ITI LTD
August 19, 2010
JEWELS ENTERPRISES PVT. LTD. M/S. AND ANOTHER Vs. JAIPUR MUNICIPAL CORPORATION JAIPUR AND OTHERS
December 21, 2010
JHABAR MAL AND ORS Vs. STATE OF RAJ AND ORS
December 6, 2010
JHABAR MAL AND ORS. Vs. STATE OF RAJ. AND ORS.
June 12, 2010
JHAMRI BAI Vs. STATE OF RAJ
February 25, 2010
JINTENDRA SINGH NARUKA Vs. STATE OF RAJ. AND ORS.
August 12, 2010
JITENDRA Vs. STATE OF RAJASTHAN
October 28, 2010
JITENDRA KUMAR SONI Vs. SMT. RANJEETA SONI
January 11, 2010
JITENDRA KUMAR SONI Vs. RANJEETA SONI
November 1, 2010
JITENDRA PAL KAUR (DR.) Vs. DR. RAJINDRA SINGH AND OTHERS
April 26, 2010
JITENDRA SINGH Vs. STATE OF RAJASTHAN
February 15, 2010
JITENDRA SINGH @ JITU Vs. STATE OF RAJASTHAN
December 7, 2010
JITENDRA SOLANKI Vs. STATE OF RAJASTHAN
August 9, 2010
JIYA LAL INSTITUTE OF EDUCATION Vs. CHANDRA PRAKASH BAFNA AND ORS.
August 26, 2010
JODHPUR VIDHYUT VITRAN NIGAM LTD Vs. NAVEEN KUMAR
November 30, 2010
JOON YUL YOO Vs. STATE OF RAJASTHAN
October 4, 2010
JUGAL KISHORE JOSHI Vs. STATE OF RAJASTHAN
December 8, 2010
JUJARAM Vs. UNION OF INDIA
May 3, 2010
JULFIKAR Vs. STATE OF RAJASTHAN
December 20, 2010
JUSTIN BONIFACE Vs. STATE OF RAJASTHAN
July 12, 2010
K C GUPTA SON OF SHRI ONKAR MAL GUPTA Vs. STATE OF RAJASTHAN AND ORS
April 20, 2010
K C MATHUR Vs. RAJASTHAN STATE ELECTRICITY BOARD AND ANR
March 18, 2010
K R BISHNOI Vs. M K GARG
January 21, 2010
K.C. DHAND Vs. STATE OF RAJASTHAN
March 5, 2010
K.K. SHARMA (SINCE DECEASED) THROUGH HIS LEGAL REPRESENTATIVES SMT. SAROJ SHARMA AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
April 6, 2010
K.L. BAIRAWA Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE (FAST TRACK) AND ORS.
August 5, 2010
KADURAM MEENA Vs. STATE OF RAJASTHAN
February 5, 2010
KAILASH & ORS. Vs. STATE OF RAJASTHAN
January 28, 2010
KAILASH AND ORS. Vs. STATE
September 23, 2010
KAILASH CHAND Vs. STATE OF RAJASTHAN
July 5, 2010
KAILASH CHAND GOYAL Vs. STATE OF RAJASTHAN AND ANOTHER
August 3, 2010
KAILASH CHAND SHARMA Vs. STATE OF RAJASTHAN
March 19, 2010
KAILASH CHAND VERMA Vs. STATE OF RAJASTHAN
November 10, 2010
KAILASH CHANDRA MEENA Vs. STATE
April 12, 2010
KAILASH CHANDRA SHARMA Vs. STATE AND ORS.
August 9, 2010
KAILASH DAN Vs. STATE OF RAJASTHAN
January 6, 2010
KAILASH MEENA Vs. STATE OF RAJASTHAN
December 3, 2010
KAILASH SHARMA ALIAS KANCHAN Vs. STATE OF RAJASTHAN
July 19, 2010
KAJAL RAJ Vs. STATE OF RAJASTHAN
May 26, 2010
KAJOD MAL MEENA Vs. STATE OF RAJASTHAN
August 25, 2010
KALAM Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
August 3, 2010
KALU @ KALIYA Vs. STATE OF RAJASTHAN
March 18, 2010
KALU ALIAS DEVA Vs. STATE OF RAJASTHAN
August 17, 2010
KALU ALIAS DEVA Vs. STATE OF RAJASTHAN
August 12, 2010
KALU KHAN Vs. PRAKASH CHANDRA
February 4, 2010
KALU RAM Vs. STATE OF RAJASTHAN
October 27, 2010
KALU RAM ALIAS KALIA ALIAS DILIP KUMAR Vs. STATE OF RAJASTHAN
August 3, 2010
KALU RAM PANWAR Vs. STATE OF RAJASTHAN AND ORS.
November 24, 2010
KALU SINGH Vs. STATE OF RAJASTHAN
October 6, 2010
KALULAL Vs. STATE OF RAJASTHAN
February 4, 2010
KALYAN DEV SHARMA Vs. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL
December 18, 2010
KALYAN SINGH Vs. STATE OF RAJASTHAN
November 19, 2010
KAMAL KISHORE KUMAWAT Vs. STATE AND ORS.
November 3, 2010
KAMAL KUMAR RAIGAR AND ORS. Vs. STATE AND ORS.
August 9, 2010
KAMARUDDIN Vs. STATE AND ANR.
November 3, 2010
KAMLA DEVI & ORS Vs. RAJA AMAR SINGH & ORS
September 9, 2010
KAMLA DEVI ALIAS LALI Vs. SOHAN LAL
July 21, 2010
KAMLA KUMARI Vs. STATE OF RAJASTHAN
April 16, 2010
KAMLESH MEENA Vs. STATE OF RAJASTHAN & ORS.
November 2, 2010
KAN SINGH Vs. BOARD OF REVENUE AJMER
October 5, 2010
KANA RAM Vs. STATE OF RAJASTHAN
November 10, 2010
KANA RAM Vs. STATE
July 7, 2010
KANA RAM @ AAKASH Vs. STATE OF RAJASTHAN
March 12, 2010
KANAHIYA LAL Vs. STATE OF RAJ. AND ORS.
September 29, 2010
KANCHAN BAI Vs. CIVIL JUDGE (SR. DIV.) AND ORS.
December 1, 2010
KANHAIYA Vs. STATE OF RAJASTHAN
March 5, 2010
KANHAIYA LAL GARG Vs. STATE OF RAJASTHAN
March 23, 2010
KANORIA CHEMICALS AND INDUSTRIES LTD Vs. STATE OF RAJASTHAN
May 28, 2010
KANORIA P.G. MAHILA MAHAVIDYALAYA Vs. THE STATE OF RAJASTHAN AND ORS.
November 23, 2010
KANTI LAL Vs. STATE OF RAJASTHAN
August 3, 2010
KANTI LAL MEENA Vs. MAHARISHI DAYANAND SARASWATI UNIVERSITY
February 9, 2010
KANWARA Vs. STATE OF RAJASTHAN
December 23, 2010
KAPIL AND ORS. Vs. THE STATE OF RAJASTHAN
July 7, 2010
KAPOOR CHAND JAIN Vs. STATE AND ORS.
April 5, 2010
KARAN PURI Vs. STATE OF RAJASTHAN
April 15, 2010
KARAN SINGH Vs. STATE OF RAJASTHAN
May 6, 2010
KARAN SINGH RATHORE Vs. STATE OF RAJASTHAN
April 7, 2010
KARMA Vs. STATE OF RAJASTHAN
February 16, 2010
KARNEL SINGH Vs. STATE OF RAJASTHAN AND ORS.
October 25, 2010
KARTAR SINGH Vs. BOARD OF REVENUE
April 23, 2010
KARTAR SINGH Vs. STATE AND ORS.
October 27, 2010
KASHI PUROHIT Vs. STATE OF RAJASTHAN
January 4, 2010
KASHI RAM Vs. STATE OF RAJASTHAN AND ORS.
May 4, 2010
KASHIRAM Vs. DANARAM
December 13, 2010
KAUR SINGH Vs. STATE OF RAJASTHAN
December 13, 2010
KAVITA RANI AND ORS Vs. STATE AND ORS
December 8, 2010
KAVITA RANI AND ORS. Vs. STATE AND ORS.
August 12, 2010
KAWAR SINGH @ KAWRIYA Vs. THE STATE OF RAJASTHAJ
November 2, 2010
KAWAR SINGH @ KAWRIYA Vs. THE STATE OF RAJASTHAN
February 11, 2010
KAYYUM BHAI Vs. RAM SARAN JOSHI
November 1, 2010
KEDAR Vs. PRINCIPAL HOME SECRETARY AND ORS.
November 11, 2010
KEDIA GIRLS UPPER PRIMARY SCHOOL Vs. STATE OF RAJASTHAN & ORS
November 20, 2010
KESAR KHAN Vs. STATE AND ORS.
August 3, 2010
KESARI VANASPATI PRODUCTS LTD. Vs. IDBI
May 14, 2010
KESHA Vs. BOARD OF REVENUE
April 23, 2010
KESHARDEV Vs. STATE OF RAJASTHAN
October 22, 2010
KESHAVDATT SHARMA Vs. STATE OF RAJASTHAN
July 20, 2010
KHALIL KHAN Vs. STATE OF RAJASTHAN
April 22, 2010
KHANNAN POLYMERS Vs. BAIRATHI SHOES COMPANY PRIVATE LIMITED
December 31, 2010
KHEMRAJ Vs. STATE OF RAJASTHAN
August 30, 2010
KHERE KHAN ALIAS KHERDEEN Vs. STATE OF RAJASTHAN
April 12, 2010
KHINCHI Vs. KALURAM
October 7, 2010
KHINVRAJ RATHI GINNING & PRESSING FACTORY Vs. SUBHASH CHANDRA TAK
February 9, 2010
KHURSHEED AHMED Vs. STATE OF RAJSTHAN
September 29, 2010
KHURSHEED ALI Vs. STATE OF RAJASTHAN
May 13, 2010
KHUSHALA RAM Vs. STATE OF RAJASTHAN
April 2, 2010
KIRAN KUMARI Vs. HANUMANT SINGH
December 3, 2010
KIRAN S. PUROHIT Vs. RENT TRIBUNAL
March 10, 2010
KISHAN LAL Vs. STATE OF RAJASTHAN
March 12, 2010
KISHANA RAM BISHNOI Vs. STATE OF RAJASTHAN
April 2, 2010
KISHANI DEVI Vs. BOARD OF REVENUE
February 16, 2010
KISHNA RAM Vs. STATE OF RAJASTHAN
March 12, 2010
KISHOR Vs. SHOKAT ALI
October 18, 2010
KISHORE SINGH Vs. STATE ELECTION COMMISSION SECRETARIAT
January 20, 2010
KISHORI Vs. BOARD OF REVENUE FOR RAJASTHAN
December 23, 2010
KOJARAM Vs. STATE OF RAJASTHAN
April 26, 2010
KOKILA SHARMA Vs. STATE
February 15, 2010
KOMAL Vs. BOARD OF SECONDARY EDUCATION
January 6, 2010
KOSHAL KR. JOIYA Vs. STATE AND ORS.
July 19, 2010
KRISHAN GURJAR Vs. STATE
March 26, 2010
KRISHAN LAL SHARMA Vs. STATE OF RAJASTHAN
February 11, 2010
KRISHI UPAJ MANDI SAMITI Vs. BANGALI MAL SHARMA
September 8, 2010
KRISHNA Vs. STATE OF RAJASTHAN AND OTHERS
March 4, 2010
KRISHNA GAUTAM Vs. STATE AND ORS.
November 30, 2010
KRISHNA GOPAL SHARMA Vs. LOKESH KUMAR AGRAWAL
August 5, 2010
KRISHNA KUMAR INDORA Vs. NEW INDIA INS. CO. LTD.
February 18, 2010
KRISHNA MURARI LAL ASTHANA Vs. UNION OF INDIA
January 12, 2010
KRISHNA PAL SINGH Vs. STATE OF RAJASTHAN
January 11, 2010
KULBHUSHAN MADAN Vs. SHRI RAJ GOLANI & ORS.
November 8, 2010
KULBHUSHAN MADAN Vs. SHRI RAJ KR GOLANI AND ORS.
August 11, 2010
KULDEEP SHARMA Vs. STATE AND ORS
March 15, 2010
KUMARI NEETU SURYA Vs. GYAN CHAND
January 4, 2010
KUMARI REKHA Vs. STATE
April 28, 2010
KUMBHA RAM Vs. STATE OF RAJASTHAN
February 3, 2010
KUNDAN LAL Vs. THE STATE OF RAJASTHAN
October 25, 2010
KUTUBUDDIN Vs. STATE OF RAJASTHAN
January 8, 2010
L RS OF LATE SUMER CHAND Vs. LAXMI CHAND
February 2, 2010
L RS OF RADHU LAL Vs. L RS OF LAXMI LAL AND ANR
February 24, 2010
L.RS. OF DEEN DAYAL Vs. L.RS. OF RAM CHANDRA
February 9, 2010
L.RS. OF LAXMAN SINGH Vs. THE STATE OF RAJASTHAN AND ORS.
September 29, 2010
LABH CHAND Vs. STATE OF RAJASTHAN
August 12, 2010
LADU RAM AND ORS. Vs. STATE AND ORS.
August 4, 2010
LAHAR ICE CREAM FACTORY MASOORIYA Vs. ACTO
March 25, 2010
LAJPAT Vs. STATE OF RAJASTHAN AND ANR
May 12, 2010
LAJPAT RAI Vs. JORAWAR SINGH
March 25, 2010
LAJWANTI Vs. STATE OF RAJASTHAN
October 6, 2010
LAKHMA Vs. STATE OF RAJASTHAN
March 19, 2010
LAL CHAND Vs. STATE OF RAJASTHAN
February 16, 2010
LAL CHAND GUPTA Vs. STATE OF RAJASTHAN
November 15, 2010
LAL MUNNI RAM Vs. STATE OF RAJASTHAN AND OTHERS
December 21, 2010
LALA @ LAL CHAND Vs. THE STATE OF RAJASTHAN
March 11, 2010
LALA @ RAIS AND ORS. Vs. STATE AND ORS.
September 29, 2010
LALCHAND Vs. STATE OF RAJASTHAN
November 2, 2010
LALI Vs. RAMKARAN
April 23, 2010
LALIT DAVE Vs. STATE OF RAJASTHAN AND ORS.
November 10, 2010
LALIT KUMAR Vs. THE STATE OF RAJASTHAN AND ORS.
February 1, 2010
LALIT KUMAR BAKLIWAL Vs. STATE OF RAJ. AND ORS.
August 27, 2010
LALIT MEDICOS Vs. STATE OF RAJ. AND ORS.
October 5, 2010
LALITA Vs. MANOJ KUMAR MUKHIJA
November 11, 2010
LALU RAM Vs. STATE OF RAJASTHAN
March 5, 2010
LATE LAJPAT RAI Vs. LATE JORAWAR SINGH
March 20, 2010
LAXMAN LAL Vs. STATE OF RAJASTHAN
December 16, 2010
LAXMAN RAM JANGID Vs. STATE AND ORS.
August 25, 2010
LAXMAN SINGH Vs. STATE OF RAJASTHAN
March 3, 2010
LAXMAN SINGH Vs. STATE OF RAJASTHAN
August 30, 2010
LAXMI NARAIN ALIAS LACCHU ALIAS MUKESH Vs. STATE OF RAJASTHAN
April 22, 2010
LAXMI NARAYAN JAT Vs. STATE OF RAJ. AND ORS.
June 12, 2010
LAXMI NARAYAN JAT Vs. STATE OF RAJ AND ORS
December 6, 2010
LAXMINARAYAN SAIN Vs. STATE OF RAJASTHAN
December 9, 2010
LEELA RAM Vs. STATE OF RAJASTHAN
September 8, 2010
LEKHRAJ SINGH & ORS. Vs. STATE & ORS.
October 18, 2010
LILA DEVI & OTHERS; ROOP CHAND Vs. BOBBY @ BALWINDER SINGH &ORS; LEELA DEVI & OTHERS
July 29, 2010
LIYAKAT ALI @ MIKE Vs. STATE OF RAJASTHAN THROUGH P.P.
November 1, 2010
LOKENDRA SINGH Vs. BADRILAL
July 13, 2010
LORD BUDDHA INSTITUTE OF TECHNOLOGY AND SCIENCE COLLEGE SAMITI, KOTA Vs. STATE OF RAJASTHAN AND ORS.
May 25, 2010
LRS OF IMAMUDIN Vs. ADDITIONAL CIVIL JUDGE J D NO 1 BHILWARA AND PREM KISHAN
February 26, 2010
LRS OF LATE SHRI BANSHILAL Vs. GORI BAI
April 12, 2010
LRS OF SHRI BHAGWAN DAS Vs. SHRI KANHAIYALAL AND ANR.
October 26, 2010
M L WADHWA Vs. STATE OF RAJASTHAN
December 9, 2010
M/S GULECHA BUILDERS Vs. CHANDRA SURANA & ORS.
November 15, 2010
M/S. KIRAN DECORATERS Vs. M/S. BAIJNATH ASARFILAL
July 23, 2010
M/S. SUPER EX Vs. UNION OF INDIA AND OTHERS
March 22, 2010
MADAN LAL Vs. BHERU LAL
December 10, 2010
MADAN LAL Vs. BOARD OF REVENUE
November 20, 2010
MADAN LAL Vs. BANWARI
November 15, 2010
MADAN LAL Vs. STATE OF RAJASTHAN
January 18, 2010
MADAN LAL Vs. STATE
July 7, 2010
MADAN LAL Vs. STATE OF RAJASTHAN
February 9, 2010
MADAN LAL JOSHI AND ORS. Vs. STATE AND ORS.
August 4, 2010
MADAN LAL SEN Vs. THE STATE OF RAJASTHAN AND ANR.
January 11, 2010
MADAN LAL SHARMA Vs. RAJASTHAN HIGH COURT AND ANR.
July 12, 2010
MADAN LAL SON OF BHURA Vs. BOARD OF REVENUE, AJMER AND OTHERS
December 18, 2010
MADAN MOHAN Vs. UNION OF INDIA
May 3, 2010
MADAN MOHAN DAMMANI Vs. UIT BIKANER
August 9, 2010
MADAN MOHAN SHARMA Vs. STATE AND ORS.
August 9, 2010
MADAN PARNAMI Vs. RAJASTHAN STATE ELECTRICITY BOARD
October 1, 2010
MADAN SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
January 4, 2010
MADAN TOLANI Vs. BOARD OF REVENUE
February 2, 2010
MADANLAL GARG Vs. STATE
April 5, 2010
MADHU SUDAN PUROHIT Vs. STATE OF RAJASTHAN
August 2, 2010
MADI (MST.) Vs. STATE OF RAJASTHAN
September 27, 2010
MAGAN LAL SHARMA Vs. SHRI RAM DEV SINGH
August 4, 2010
MAGAN SINGH Vs. THE GENERAL MANAGER, UCO BANK AND ORS.
April 9, 2010
MAGNI RAM AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
August 9, 2010
MAHABAL Vs. JAIN SWETAMBAR MAHASABHA & ANR
May 14, 2010
MAHARAJ SINGH Vs. STATE OF RAJASTHAN
August 11, 2010
MAHARANA PRATAP UNIVERSITY OF AGRICULTURE AND TECHNOLOGY Vs. L L SHARMA
August 2, 2010
MAHAVEER PRASAD Vs. SARASWATI DEVI
April 16, 2010
MAHAVEER PRASAD JAIN Vs. STATE OF RAJ. AND ORS.
August 6, 2010
MAHAVEER SINGH Vs. STATE OF RAJASTHAN
December 21, 2010
MAHAVEER SINGH Vs. STATE OF RAJASTHAN
May 27, 2010
MAHAVIR PRASAD JAIN Vs. DIVISIONAL COMMISSIONER
February 23, 2010
MAHAVIR PRASAD SAINI AND 2 OTHERS Vs. STATE
April 15, 2010
MAHAVIR PRASAD SONI Vs. HINDUSTAN COPPER LIMITED AND ORS.
November 24, 2010
MAHAVIR PRASAD YADAV Vs. STATE OF RAJ. AND ORS.
August 25, 2010
MAHENDRA KUMAR Vs. STATE AND ORS.
July 7, 2010
MAHENDRA KUMAR Vs. STATE
January 8, 2010
MAHENDRA KUMAR RAIGER Vs. STATE OF RAJASTHAN
November 10, 2010
MAHENDRA KUMAR RAMAWAT Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
May 3, 2010
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
March 30, 2010
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
January 6, 2010
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
August 5, 2010
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
August 11, 2010
MAHENDRA SINGH AND NAVRATAN LAL REGAR Vs. STATE OF RAJASTHAN
January 21, 2010
MAHESH CHAND Vs. HEXHOK INDIA LIMITED AND ORS.
November 15, 2010
MAHESH CHAND AND ANR. Vs. SMT. RITO AND ORS.
September 27, 2010
MAHESH CHAND GOUR AND ANR. Vs. STATE AND ORS.
June 12, 2010
MAHESH CHAND KHANDELWAL Vs. SURENDRA KUMAR DAD
January 20, 2010
MAHESH CHANDRA SHARMA Vs. STATE
March 12, 2010
MAHESH CHAUDHARY Vs. STATE OF RAJASTHAN
February 16, 2010
MAHESH KUMAR Vs. THE STATE OF RAJASTHAN AND ANR.
November 8, 2010
MAHESH KUMAR Vs. STATE OF RAJASTHAN
March 22, 2010
MAHESH KUMAR AND BABULAL Vs. STATE AND ORS.
November 29, 2010
MAHESH KUMAR SAINI Vs. STATE OF RAJASTHAN
March 19, 2010
MAHESH SAINI Vs. C.B.I.
July 27, 2010
MAHIPAL NEHRA AND ORS Vs. STATE OF RAJ AND ORS
December 6, 2010
MALVIA NATIONAL INSTITUTE OF TECHNOLOGY, JAIPUR (DEEMED UNIVERSITY) Vs. MALVIA REGIONAL ENGINEERING COLLEGE MESS EMPLOYEES UNION JAIPUR
February 15, 2010
MAMRAJ SHARMA Vs. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL AND ORS.
November 19, 2010
MAMTA DUBEY Vs. STATE OF RAJ AND ORS
November 1, 2010
MAN PHOOL RAM Vs. STATE OF RAJASTHAN AND ORS.
November 19, 2010
MAN SINGH Vs. STATE OF RAJASTHAN
January 15, 2010
MAN SINGH Vs. STATE OF RAJASTHAN
November 3, 2010
MANA RAM Vs. STATE OF RAJASTHAN AND ORS.
October 22, 2010
MANAK CHAND KOTHARI Vs. STATE & (2) ORS.
September 8, 2010
MANARAM PANCHARIYA Vs. COMMISSIONER, COMMERCIAL TAXES
March 12, 2010
MANBHAR DEVI Vs. STATE OF RAJASTHAN
November 23, 2010
MANENDRA SINGH Vs. STATE OF RAJASTHAN
August 10, 2010
MANGI LAL Vs. NAGAR PALIKA AND ANR.
March 4, 2010
MANGI LAL Vs. STATE OF RAJASTHAN
May 28, 2010
MANGLA RAM BISHNOI Vs. STATE OF RAJASTHAN
June 30, 2010
MANGU SINGH Vs. STATE
March 31, 2010
MANI LAL Vs. STATE OF RAJASTHAN
April 2, 2010
MANI RAM Vs. STATE OF RAJASTHAN AND ORS.
November 19, 2010
MANISH SARASWAT Vs. NEERAJ SHARMA & ANR.
March 23, 2010
MANJU @ MANSI Vs. MANISH SHARMA
March 12, 2010
MANJU CHOUHAN Vs. STATE OF RAJ AND ORS
December 6, 2010
MANJU JAIN Vs. DISTRICT ELEMENTARY EDUCATION OFFICER AND ORS.
December 6, 2010
MANJU RANI NADHERIA Vs. STATE
March 5, 2010
MANJU SHARMA Vs. LIYAKAT ALI
March 22, 2010
MANJULATA BOHRA Vs. STATE OF RAJASTHAN
July 7, 2010
MANMOHAN Vs. STATE OF RAJASTHAN
December 2, 2010
MANMOHAN MACHRA Vs. UNIVERSITY OF RAJASTHAN
February 26, 2010
MANNU BAI WIFE OF DULI CHAND & ANR. Vs. STATE OF RAJASTHAN THROUGH P.P.
January 29, 2010
MANOHAR Vs. SURESH TEKCHANDANI
April 5, 2010
MANOHAR DAS Vs. MISHRI
July 20, 2010
MANOHAR LAL Vs. L RS OF GOVIND
February 3, 2010
MANOHAR RAM Vs. STATE AND ORS.
July 29, 2010
MANOJ KUMAR Vs. STATE OF RAJASTHAN
July 15, 2010
MANOJ KUMAR Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
November 22, 2010
MANOJ KUMAR SHARMA PROF Vs. UNION OF INDIA
June 29, 2010
MANUDEV Vs. STATE OF RAJASTHAN AND ORS.
December 7, 2010
MARIYAM BAI Vs. STATE OF RAJASTHAN AND ORS.
November 8, 2010
MATESHWARI INDRANI CONTRACTOR (P) LTD. Vs. STATE OF RAJASTHAN AND ORS.
December 6, 2010
MATUNDA GRAM SEWA SAHKARI SAMITI LTD Vs. RAMNARAYAN
April 21, 2010
MAUSAM Vs. STATE OF RAJASTHAN
July 20, 2010
MEENA JAIN Vs. DISTRICT ELEMENTARY EDUCATION OFFICER AND ORS
December 6, 2010
MEENU MALHOTRA Vs. UNITED INDIA INSURANCE CO. LTD.
November 3, 2010
MEERA MUKHERJEE Vs. PRESIDING OFFICER, RENT TRIBUNAL
January 21, 2010
MEHAR CHAND Vs. STATE OF RAJASTHAN
August 9, 2010
MEHBOOB Vs. STATE OF RAJASTHAN
August 9, 2010
MEHTA CONSTRUCTION COMPANY Vs. THE STATE OF RAJASTHAN AND ORS.
March 23, 2010
MILAP CHANDRA JAIN Vs. STATE OF RAJASTHAN
October 6, 2010
MIRAJ TRADECOM PVT. LTD. Vs. NONE
April 20, 2010
MISHRARAM Vs. STATE OF RAJASTHAN
October 6, 2010
MISHRI LAL Vs. STATE OF RAJASTHAN AND ANR
July 14, 2010
MISREE Vs. STATE OF RAJASTHAN
October 6, 2010
MISS GUDIA AND Vs. STATE OF RAJASTHAN
August 19, 2010
MITHLESH KR. TANK Vs. RAJ. UNIV. OF HEALTH AND SCIENCE
March 23, 2010
MOGJI Vs. STATE OF RAJASTHAN
March 31, 2010
MOHAMMAD ASGAR MUGAL Vs. JAHURUDDIN MUGAL
February 25, 2010
MOHAMMAD SHABAB Vs. STATE
February 8, 2010
MOHAMMAD SHAKEEL Vs. STATE OF RAJASTHAN
August 20, 2010
MOHAMMED ALI Vs. AJEET SINGH
July 5, 2010
MOHAMMED NAIM Vs. STATE OF RAJ. AND ORS.
August 4, 2010
MOHAMMED SADIQ Vs. ABIDA
August 27, 2010
MOHAMMED SAIYAD Vs. ABDUL LATIF
August 3, 2010
MOHAMMED YUNUS KHAN Vs. THE STATE OF RAJASTHAN
September 8, 2010
MOHAN DAS Vs. ADDL DISTRICT JUDGE NO 3 JODHPUR
February 26, 2010
MOHAN LAL Vs. STATE OF RAJASTHAN
February 3, 2010
MOHAN LAL @ MANNA LAL Vs. STATE OF RAJASTHAN
July 16, 2010
MOHAN LAL MACHIWAL Vs. STATE OF RAJASTHAN
March 31, 2010
MOHAN RAM & ORS. Vs. STATE OF RAJASTHAN & ANR.
December 18, 2010
MOHAN SINGH Vs. STATE OF RAJASTHAN
June 22, 2010
MOHAN SINGH Vs. STATE OF RAJASTHAN
March 22, 2010
MOHAN SINGH GOUR AND ORS. Vs. STATE AND ORS.
August 11, 2010
MOHAN SWAROOP SARASWAT Vs. RAJASTHAN STATE ELECTRICITY BOARD, JAIPUR THROUGH ITS SECRETARY
February 15, 2010
MOHD ASIF Vs. RAJ TECH UNIV
April 16, 2010
MOHD KALEEM Vs. STATE OF RAJASTHAN
March 5, 2010
MOHD SHARIF Vs. STATE OF RAJASTHAN
February 4, 2010
MOHD YUSUF Vs. DY COMMISSIONER OF INCOME TAX, CIRCLE 2, BIKANER
November 24, 2010
MOHD. ARIF & ANR. Vs. STATE OF RAJASTHAN
January 5, 2010
MOHD. FAHEEM KHAN Vs. STATE AND ORS.
August 6, 2010
MOHD. HANIF Vs. L.RS. OF USMAN GANI
February 2, 2010
MOHD. IRSHAD & ORS. Vs. CIVIL JUDGE & ANR.
August 19, 2010
MOHD. KALEEM AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
March 5, 2010
MOHD. SALEEM KHAN Vs. STATE AND ORS.
August 25, 2010
MOHIT DWIVEDI Vs. R P S C
August 2, 2010
MOHNLAL Vs. STATE OF RAJASTHAN
February 18, 2010
MOOL SINGH, SATTAR Vs. STATE OF RAJASTHAN
May 11, 2010
MOOLI DEVI CHOUDHARY Vs. STATE OF RAJASTHAN
August 25, 2010
MOTA RAM Vs. KRISHNA
February 19, 2010
MOTHU SINGH Vs. STATE OF RAJASTHAN
May 18, 2010
MOTI DEVI Vs. CHHOTE AND ORS.
November 3, 2010
MOTI LAL Vs. L.RS. OF GULLU KHAN AND ORS.
February 4, 2010
MOTI LAL & ORS. Vs. STATE OF RAJASTHAN & ORS.
August 30, 2010
MRIDUL JAIN; SHAITAN SINGH; K C SHARMA; BHAGAT DADHICH Vs. ANIL UPADHYAY
February 1, 2010
MS RAJENDRA SINGH BHAMBOO Vs. STATE OF RAJASTHAN & ORS
September 24, 2010
MUJAHID ALI Vs. STATE OF RAJASTHAN
February 18, 2010
MUKAND SINGH Vs. STATE
April 1, 2010
MUKAT BIHARI SHARMA AND ORS. Vs. STATE AND ORS.
February 15, 2010
MUKESH CHAND Vs. ABDUL HANEEF AND ORS.
August 27, 2010
MUKESH GURJAR AND OTHERS Vs. STATE OF RAJASTHAN THROUGH P.P.
April 2, 2010
MUKESH KUMAR Vs. STATE AND ORS.
November 3, 2010
MUKESH KUMAR SHARMA Vs. STATE OF RAJ. AND ORS.
December 7, 2010
MUKESH KUMAWAT THROUGH HIS NATURAL GUARDIAN/FATHER SHRI MOOLCHAND KUMAWAT Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
September 14, 2010
MUKESH SHARMA AND ORS. Vs. STATE AND ORS.
August 9, 2010
MUKESH YOGI Vs. STATE OF RAJASTHAN
August 16, 2010
MUKTA MALHOTRA Vs. SHEELA NAGORAO GAJBHIYA
September 15, 2010
MUKTA MALHOTRA Vs. SHEELA NAGORAO GAJBHIYE
January 11, 2010
MUMTAZ Vs. STATE OF RAJASTHAN
September 1, 2010
MUMTAZ ALI Vs. STATE OF RAJASTHAN AND ORS.
March 15, 2010
MUNICIPAL BOARD AND ORS Vs. STATE OF RAJASTHAN AND ORS
March 16, 2010
MUNICIPAL BOARD, CHIDAWA AND ANOTHER Vs. UMA SHANKAR SULTANIA
March 12, 2010
MUNICIPAL BOARD, MOUNT ABU Vs. DAMYANTI KUMARI (DIED) THROUGH LRS.
April 29, 2010
MUNICIPAL COUNCIL Vs. NANDLAL
April 9, 2010
MUNICIPAL COUNCIL Vs. CHHOTALAL AND ANOTHER
November 8, 2010
MUNICIPAL COUNCIL UDAIPUR Vs. MOHD SAFI
January 20, 2010
MUNNA AND ORS. Vs. STATE OF RAJASTHAN
August 19, 2010
MUNNA LAL JAIN Vs. STATE OF RAJASTHAN AND ANR.
November 24, 2010
MUNNI Vs. STATE OF RAJASTHAN
November 20, 2010
MURAD Vs. STATE OF RAJASTHAN
January 19, 2010
MURARI LAL AGARWAL Vs. THE DIRECTOR, PENSION DEPARTMENT AND ANR.
November 24, 2010
MURARI LAL SHARMA Vs. STATE AND ORS.
February 15, 2010
MURTI BHAGWAN PARASNATH DIGAMBER JAIN MANDIR Vs. BHAG CHAND
February 22, 2010
MUSTAK AHAMAD SHAIKH Vs. COMMISSIONER, NAGAR PARISHAD, UDAIPUR
December 6, 2010
MUSTAN KHAN Vs. DISTRICT ELECTION OFFICER (PANCHAYAT ELECTION) AND DISTRICT COLLECTOR, AJMER AND ORS.
December 22, 2010
MUSTAQ AHMED Vs. LIYAKAT ALI
May 14, 2010
N S PUBLICITY AUTHORITY Vs. JAIPUR DEVELOPMENT AUTHORITY
December 21, 2010
N.S. DEORA Vs. UNION OF INDIA AND OTHERS
March 19, 2010
NABI KHAN Vs. ROOJDAR
February 18, 2010
NANA LAL Vs. STATE OF RAJASTHAN & ORS.
September 28, 2010
NANAK RAM Vs. STATE OF RAJASTHAN
January 19, 2010
NAND KISHOR Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
August 4, 2010
NAND KISHORE Vs. SUSHMA
August 3, 2010
NAND KISHORE MEHAR AND ORS. Vs. STATE AND ORS.
December 10, 2010
NAND LAL Vs. SHIVBRAHMA SINGH AND ANR.
August 18, 2010
NAND LAL Vs. RATAN LAL
May 3, 2010
NAND RAM Vs. DHUDI
March 11, 2010
NAND SINGH Vs. STATE
February 5, 2010
NANDLAL Vs. DEVI SHANKAR
August 26, 2010
NANGA AND ANOTHER Vs. STATE OF RAJASTHAN
November 3, 2010
NAR SINGH Vs. STATE
April 5, 2010
NARAIN Vs. STATE OF RAJASTHAN
May 12, 2010
NARAIN LAL SAINI Vs. STATE OF RAJASTHAN
April 13, 2010
NARAIN SINGH Vs. STATE OF RAJASTHAN
March 16, 2010
NARAYAN Vs. STATE OF RAJASTHAN
August 31, 2010
NARAYAN & ORS. Vs. STATE OF RAJASTHAN
March 19, 2010
NARAYAN DAN Vs. STATE OF RAJASTHAN AND ORS.
November 16, 2010
NARAYAN DAS ADWANI Vs. C.B.I.
November 25, 2010
NARAYAN SINGH Vs. STATE
August 10, 2010
NARENDRA Vs. STATE OF RAJASTHAN
July 21, 2010
NARENDRA KUMAR Vs. SUMAN
July 7, 2010
NARENDRA KUMAR Vs. R F C
September 30, 2010
NARENDRA KUMAR Vs. STATE OF RAJASTHAN AND ORS.
August 27, 2010
NARENDRA KUMAR Vs. STATE OF RAJASTHAN
December 18, 2010
NARENDRA KUMAR Vs. CHATURBHUJ DAS RIKHABH DAS
February 3, 2010
NARENDRA KUMAR CHANDRA KANTA KOTHARI CHARITABLE TRUST Vs. STATE OF RAJASTHAN
July 22, 2010
NARENDRA KUMAR SHARMA Vs. UNION OF INDIA
March 23, 2010
NARENDRA SINGH Vs. ASHOK MANGEL
July 5, 2010
NARENDRA SINGH Vs. STATE OF RAJASTHAN
April 29, 2010
NARENDRA SINGH Vs. STATE OF RAJASTHAN
March 9, 2010
NARENDRA SINGH Vs. THE RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL AND ORS.
December 6, 2010
NARENDRA SINGH AND ORS. Vs. STATE AND ORS.
November 29, 2010
NARESH ARORA Vs. SMT. JYOTSANA AND ANR.
April 26, 2010
NARESH BHATNAGAR Vs. STATE OF RAJASTHAN
July 16, 2010
NARESH KUMAR Vs. STATE OF RAJASTHAN
August 6, 2010
NARESH KUMAR Vs. STATE
April 9, 2010
NAROTTAM LAL SHARMA Vs. STATE OF RAJASTHAN
July 8, 2010
NASARU Vs. STATE OF RAJASTHAN
July 12, 2010
NASEEM BANO MANSOORI Vs. STATE AND ORS.
August 25, 2010
NATHMAL SONI Vs. STATE OF RAJASTHAN
September 13, 2010
NATHU ALIAS NATHU LAL Vs. STATE OF RAJASTHAN
April 21, 2010
NATIONAL ENGINEERING INDUSTRIES LIMITED Vs. CHHOTU RAM
March 10, 2010
NATIONAL ENGINEERING INDUSTRIES LTD. Vs. STATE OF RAJASTHAN AND ORS.
September 1, 2010
NATIONAL HOUSING CO-OPERATIVE SOCIETY LTD. Vs. THE STATE OF RAJASTHAN AND ORS.
August 27, 2010
NATIONAL INSURANCE CO LTD Vs. KUSUM SHARMA
February 10, 2010
NATIONAL INSURANCE CO LTD Vs. YOGESH
February 22, 2010
NATIONAL INSURANCE CO LTD Vs. PRATEEK
July 14, 2010
NATIONAL INSURANCE CO LTD Vs. GHASI RAM
July 28, 2010
NATIONAL INSURANCE CO LTD Vs. CHHOTI DEVI
October 4, 2010
NATIONAL INSURANCE CO. Vs. GOURI SHANKER & ORS.
October 25, 2010
NATIONAL INSURANCE COMPANY LTD Vs. HARIKISHORE SHARMA
February 11, 2010
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. SAYEEDA KHATUN AND ORS.
July 7, 2010
NATWARLAL NIRMAL KUMAR & ORS Vs. GHANSHYAM LAL & ANR
May 14, 2010
NAUSHAD ALI Vs. STATE OF RAJASTHAN
March 23, 2010
NAV BHART BUILDCON PVT LTD Vs. STATE OF RAJASTHAN
January 5, 2010
NAVEEN Vs. STATE OF RAJASTHAN
February 5, 2010
NAVEEN Vs. STATE OF RAJASTHAN
July 5, 2010
NAVEEN Vs. STATE OF RAJASTHAN
October 5, 2010
NAVEEN KUMAR AND ORS. Vs. STATE AND ORS.
December 13, 2010
NAVIN SHARMA Vs. STATE OF RAJASTHAN
August 11, 2010
NAVNEET SHARMA Vs. STATE OF RAJASTHAN
May 24, 2010
NAWAB ALI Vs. ESTATE OFFICER
April 5, 2010
NAWAL KISHORE SHARMA Vs. STATE OF RAJASTHAN
April 12, 2010
NAWAL SINGH @ NOL SINGH Vs. STATE OF RAJASTHAN
July 12, 2010
NAWAL SINGH ALIAS NOL SINGH Vs. STATE OF RAJASTHAN
July 12, 2010
NEELAM GUPTA Vs. DISTRICT EDUCATION OFFICER, ELEMENTARY EDUCATION AND ORS
December 10, 2010
NEERAJ KUMAR SHARMA Vs. STATE OF RAJASTHAN
November 8, 2010
NEHRUMAL JAIN Vs. UNION OF INDIA
December 7, 2010
NEMI CHAND DINESH CHAND Vs. GENERAL MANAGER, NORTHERN RAILWAY
April 12, 2010
NEMICHAND Vs. STATE OF RAJASTHAN
August 16, 2010
NEW INDIA ASSURANCE CO LTD Vs. DHANI DEVI
December 7, 2010
NEW INDIA ASSURANCE CO LTD Vs. SHAKUNTLA BAI
July 13, 2010
NEW INDIA ASSURANCE CO LTD Vs. DHANNA
February 25, 2010
NEW INDIA ASSURANCE CO LTD Vs. DHANI DEVI
December 17, 2010
NIDHI SHARMA Vs. STATE AND ORS.
December 6, 2010
NIJAMUDDEEN AND ORS. Vs. THE STATE OF RAJASTHAN THROUGH PP
May 26, 2010
NILA TEL KHUDRA VIKRETA SANGH BIKANER Vs. STATE OF RAJASTHAN
April 7, 2010
NIRANJAN LAL VYAS AND ORS. Vs. DIRECTOR GENERAL, CIVIL DEFENCE
November 26, 2010
NIRBHAY SINGH Vs. SANJAY SINGH
October 4, 2010
NIRMAL KODWANI Vs. KRISHAN GOPAL VERMA
August 25, 2010
NIRMAL NAHTA Vs. STATE
April 8, 2010
NIRMALA DEVI Vs. STATE OF RAJASTHAN
April 21, 2010
NISHAR ALI Vs. MOHAMMAD BASHIR MODI
November 2, 2010
NITIN RAWAL Vs. STATE OF RAJASTHAN
January 6, 2010
NITIN SHARMA Vs. STATE OF RAJASTHAN
January 15, 2010
NORANGLAL Vs. STATE OF RAJASTHAN
May 19, 2010
NORTHERN MINERALS LTD Vs. STATE OF RAJASTHAN
May 28, 2010
NURUDIN Vs. SILLO
April 21, 2010
NUTAN YADAV AND ORS. Vs. STATE AND ORS.
August 11, 2010
OFFICIAL LIQUIDATOR Vs. RAVINDRA KUMAR SAXENA
March 11, 2010
OFFICIAL LIQUIDATOR OF INDIA ELECTRONICS LTD. (IN LIQUIDATION) Vs. RAVI KUMAR JAIN AND ORS.
August 25, 2010
OFFICIAL LIQUIDATOR OF UNIVERSAL COMPUTERS LTD. (IN LIQUIDATION) Vs. RAKESH AGARWAL
September 9, 2010
OL OF RATHI ALLOYS AND STEEL LTD. (IN LIQU.) Vs. IFCI LTD.
December 9, 2010
OM PRAKASH Vs. THE UNION OF INDIA (UOI) AND ORS.
November 22, 2010
OM PRAKASH Vs. RSCAT AND ORS.
December 10, 2010
OM PRAKASH Vs. STATE OF RAJASTHAN
April 20, 2010
OM PRAKASH Vs. STATE OF RAJASTHAN
April 28, 2010
OM PRAKASH Vs. STATE OF RAJASTHAN
April 26, 2010
OM PRAKASH Vs. STATE OF RAJASTHAN
July 13, 2010
OM PRAKASH Vs. STATE
November 15, 2010
OM PRAKASH Vs. STATE OF RAJASTHAN
March 12, 2010
OM PRAKASH BHATI Vs. LRS OF HAR KANWAR
August 11, 2010
OM PRAKASH GUPTA Vs. DIRECTOR, SECONDARY EDUCATION AND ORS.
November 3, 2010
OM PRAKASH HARSH Vs. STATE OF RAJASTHAN
February 5, 2010
OM PRAKASH SHARMA Vs. RSRTC
February 2, 2010
OM PRAKASH SINGH TANWAR Vs. STATE OF RAJASTHAN
November 10, 2010
OM PRAKASH VAISHNAV AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
August 6, 2010
OM SINGH Vs. STATE OF RAJASTHAN
May 19, 2010
ORIENTAL INSURANCE CO LTD Vs. MANGILAL
March 31, 2010
ORIENTAL INSURANCE COMPANY Vs. SULOCHANA
February 1, 2010
P PALIWAL Vs. HINDUSTAN ZINC LIMITED
May 27, 2010
P S SAM Vs. STATE OF RAJASTHAN
January 4, 2010
PADAM LAL PANWAR & ORS. Vs. THE STATE OF RAJASTHAN & ORS.
August 26, 2010
PAKIYA Vs. STATE
January 7, 2010
PANA DEVI AND ANR. Vs. RAM LAL AND ORS.
July 23, 2010
PANCHU RAM Vs. SATYANARAYAN JAT
July 7, 2010
PANKAJ SONI Vs. STATE OF RAJASTHAN
February 25, 2010
PAPPI ALIAS ABDUL RASHID Vs. STATE
October 20, 2010
PAPPU @ PATWARI AND ORS. Vs. STATE OF RAJASTHAN
February 10, 2010
PAPPU RAM Vs. STATE OF RAJASTHAN
May 26, 2010
PARAS Vs. STATE OF RAJASTHAN
July 13, 2010
PARAS KUMAR JAIN Vs. STATE OF RAJASTHAN & OTHERS
March 5, 2010
PARAS KUMAR MANDHNIYA Vs. M D S UNIVERSITY
January 6, 2010
PARAS RAM Vs. STATE OF RAJASTHAN AND ORS.
October 21, 2010
PARAS RAM Vs. STATE OF RAJASTHAN AND ORS.
August 4, 2010
PARASMAL & ORS. Vs. STATE OF RAJASTHAN
January 7, 2010
PARMESHWARI ASNANI Vs. STATE
April 5, 2010
PARSARAM Vs. STATE OF RAJASTHAN
August 26, 2010
PARSHURAM Vs. STATE OF RAJ. AND ORS.
July 16, 2010
PASHU RAM Vs. STATE OF RAJASTHAN
September 3, 2010
PASHU RAM Vs. STATE OF RAJASTHAN
September 30, 2010
PATTRICK THOMAS MALLUZO Vs. STATE OF RAJASTHAN
February 22, 2010
PAWAN KUMAR Vs. STATE OF RAJASTHAN
April 12, 2010
PAWAN KUMAR Vs. STATE OF RAJASTHAN
February 23, 2010
PAWAN KUMAR BENIWAL Vs. SATYA PRAKASH MEHANT
August 2, 2010
PAWAN KUMAR PALIWAL Vs. UNION OF INDIA AND ORS.
May 18, 2010
PAWAN KUMAR PALIWAL Vs. UNION OF INDIA
May 28, 2010
PAWAN KUMAR PAREEK Vs. INCOME TAX OFFICER AND ANR.
September 29, 2010
PEMA RAM Vs. STATE OF RAJASTHAN
August 11, 2010
PEP SINGH AND ETC. Vs. STATE OF RAJASTHAN
April 8, 2010
PHOOSA RAM Vs. JUGAL AND ORS.
July 27, 2010
POOJA KUMARI Vs. STATE OF RAJASTHAN
January 18, 2010
POOJA MIDHA Vs. STATE
April 12, 2010
POONAM Vs. STATE
January 13, 2010
POORAN CHAND AND ORS. Vs. STATE AND ORS.
August 6, 2010
POORAN RAM Vs. BOARD OF REVENUE FOR RAJASTHAN
May 12, 2010
POORAN SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
May 25, 2010
PRABHU LAL KHATIK Vs. STATE OF RAJASTHAN
August 26, 2010
PRABHU LAL SHARMA Vs. STATE OF RAJASTHAN AND ANR.
November 24, 2010
PRABHU LAL YADAV Vs. STATE OF RAJASTHAN AND ORS.
November 24, 2010
PRADEEP Vs. STATE OF RAJASTHAN
January 28, 2010
PRADEEP KUMAR Vs. STATE OF RAJASTHAN
September 15, 2010
PRADEEP KUMAR JASWANI Vs. THE STATE OF RAJASTHAN AND ORS.
April 22, 2010
PRAGCHAND Vs. STATE OF RAJASTHAN
August 3, 2010
PRAHALAD GURJAR Vs. UNION OF INDIA
January 13, 2010
PRAHALAD KUMAR SHARMA Vs. STATE OF RAJASTHAN
July 22, 2010
PRAHLAD Vs. STATE OF RAJASTHAN
March 29, 2010
PRAHLAD SHARMA Vs. STATE OF RAJASTHAN
February 9, 2010
PRAKASH Vs. STATE
April 21, 2010
PRAKASH AND ANR. Vs. SMT. SANTA
October 25, 2010
PRAKASH CHAND Vs. STATE OF RAJASTHAN
March 12, 2010
PRAKASH CHANDRA BAFNA Vs. OBA RAM
August 19, 2010
PRAKASH CHANDRA NAHAR AND ANR. Vs. SUBODH KUMAR
May 3, 2010
PRAKASH NARAIN SHARMA Vs. STATE
January 8, 2010
PRAKASH RAM BHEEL Vs. STATE OF RAJASTHAN
July 5, 2010
PRAKASH SAINI Vs. STATE OF RAJASTHAN & ORS.
November 10, 2010
PRAMILA KUMARI SHARMA Vs. NARAYAN SHARMA
January 19, 2010
PRATAP CHAND Vs. JETHMAL
August 11, 2010
PRATAP SINGH Vs. STATE OF RAJASTHAN
September 3, 2010
PRATAP SINGH Vs. BOARD OF REVENUE
April 5, 2010
PRAVEEN BANSAL Vs. STATE OF RAJASTHAN
March 3, 2010
PRAVEEN KUMAR Vs. STATE OF RAJASTHAN
February 9, 2010
PRAVEEN KUMAR Vs. C.B.I.
July 27, 2010
PRBHU DAYAL BOONDWAL Vs. ALWAR
August 11, 2010
PREM KUMAR Vs. STATE OF RAJASTHAN AND ORS.
August 10, 2010
PREM NARAIN SHARMA Vs. THE STATE OF RAJASTHAN AND ORS.
February 19, 2010
PREM PAL SINGH Vs. UOI
October 29, 2010
PREM PAL SINGH AND KEWAL RAM MEGHWAL Vs. IOC AND ORS.
May 12, 2010
PREM SINGH Vs. STATE OF RAJASTHAN
March 16, 2010
PREM SINGH VEEDA Vs. STATE OF RAJASTHAN
August 3, 2010
PREMLATA PUROHIT Vs. STATE OF RAJASTHAN
April 13, 2010
PREMVADA KACHHWAHA Vs. SHANKAR LAL DEVASI
January 22, 2010
PRITHVI RAJ Vs. STATE OF RAJASTHAN
February 22, 2010
PRODUCE AND SHARE BROKER LTD. Vs. UNIVERSAL TRADING CO.
February 5, 2010
PUKHRAJ JAIN Vs. BIRBAL SINGH
July 22, 2010
PUNJAB NATIONAL BANK Vs. ANIL KUMAR JAIN
January 19, 2010
PURAN BANJARA AND ANR. Vs. CIVIL JUDGE (JD) AND ANR.
August 18, 2010
PURAN RAM Vs. STATE OF RAJASTHAN
April 6, 2010
PURSHOTTAM Vs. UNION OF INDIA
April 7, 2010
PURUSHOTTAM LAL @ TONIA Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
November 1, 2010
PURUSHOTTAM LAL GARG Vs. STATE AND ORS.
November 29, 2010
PUSHKAR LAL Vs. STATE OF RAJASTHAN
May 28, 2010
PUSHPA LODHA Vs. STATE
April 9, 2010
QUIPPO CONSTRUCTION EQUIPMENT LTD. Vs. STATE OF RAJASTHAN
March 15, 2010
R F PROPERTIES AND TRADING LIMITED Vs. STATE OF RAJASTHAN
February 22, 2010
R K CHAUDHARY Vs. STATE OF RAJASTHAN
November 15, 2010
R.C.S. VANASPATI LIMITED Vs. STATE OF RAJASTHAN AND OTHERS
October 5, 2010
R.K. INDUSTRIES AND ANR. Vs. UNION BANK OF INDIA AND ORS.
September 24, 2010
R.K. YADAV Vs. ADDITIONAL DISTRICT JUDGE (FAST TRACK) NO. 2, DISTRICT AND SESSIONS COURT AND ORS.
September 6, 2010
R.S.E.B. Vs. MOOLCHAND
April 12, 2010
RADHA DEVI Vs. STATE OF RAJ AND ORS
April 29, 2010
RADHA KRISHAN PARASHAR Vs. SMT. SURAJ DEVI PARASHAR AND ANR.
November 15, 2010
RADHESHYAM JANGID Vs. STATE OF RAJASTHAN
April 16, 2010
RADHEY SHYAM Vs. THE UNION OF INDIA (UOI) THROUGH PUBLIC PROSECUTOR
September 16, 2010
RADHEY SHYAM AGARWAL Vs. RAJASTHAN STATE COOPERATIVE TRIBUNAL JAIPUR
July 16, 2010
RADHEY SHYAM BANSAL Vs. GOVIND LAL SHARMA
July 15, 2010
RADHEY SHYAM PURI Vs. STATE AND ORS.
November 2, 2010
RADHEY SHYAM SHARMA Vs. UNION OF INDIA
April 8, 2010
RADHEY SHYAM SHARMA Vs. STATE OF RAJASTHAN
April 15, 2010
RADHEY SHYAM YOGI Vs. STATE OF RAJASTHAN
January 20, 2010
RADHEY STONE CRUSHER Vs. RAJASTHAN STATE POLLUTION CONTROL BOARD
July 20, 2010
RAGHUNANDAN PHULWARIA Vs. STATE OF RAJASTHAN
January 27, 2010
RAGHUNATH SINGH Vs. STATE OF RAJASTHAN
December 23, 2010
RAGHURAJ RATHORE Vs. STATE OF RAJASTHAN
February 15, 2010
RAGHUVEER SINGH Vs. STATE OF RAJ. AND ORS.
December 7, 2010
RAGHUVEER SINGH Vs. STATE OF RAJASTHAN
August 2, 2010
RAGHUVEER SINGH Vs. CHIEF PERSONAL OFFICER
March 4, 2010
RAGHUVIR SINGH Vs. CBI
October 27, 2010
RAGHVENDRA S. PARMAR Vs. STATE AND ORS.
April 5, 2010
RAHIMO Vs. STATE OF RAJASTHAN
April 1, 2010
RAHUL @ LALLU RAM Vs. STATE OF RAJASTHAN
August 11, 2010
RAHUL KUMAR SHARMA Vs. STATE OF RAJASTHAN
January 5, 2010
RAHUL SHARMA ALIAS SATYENDRA Vs. STATE OF RAJASTHAN
June 11, 2010
RAI SINGH Vs. STATE OF RAJASTHAN
December 3, 2010
RAJ KUMAR Vs. UNION OF INDIA
March 31, 2010
RAJ KUMAR GUPTA Vs. STATE OF RAJASTHAN
December 6, 2010
RAJ KUMAR JAIN Vs. STATE OF RAJ. AND ORS.
August 6, 2010
RAJ KUMAR SINGH Vs. ADJ NO. 3
February 22, 2010
RAJ PAL @ RAJU SON OF SHRI RAM KARAN Vs. STATE OF RAJASTHAN AND OTHERS
November 10, 2010
RAJA RAM Vs. RAJENDRA
July 15, 2010
RAJA RAM @ RAJU RAM Vs. STATE OF RAJASTHAN
August 20, 2010
RAJAN JIRIWAL Vs. CIVIL JUDGE, ALWAR
January 8, 2010
RAJANI SAHAI Vs. STATE OF RAJASTHAN
January 18, 2010
RAJANTI Vs. MOHAN LAL
March 23, 2010
RAJARAM JAT Vs. STATE OF RAJASTHAN
July 12, 2010
RAJASTHAN FINANCIAL CORPORATION Vs. GANPAT LAL BABOO LAL AND ORS.
November 23, 2010
RAJASTHAN HIGH COURT NON GAZETTED MINISTERIAL STAFF ASSOCIATION JODHPUR Vs. REGISTRAR GENERAL RAJASTHAN HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
January 7, 2010
RAJASTHAN PUBLIC SERVICE COMMISSION Vs. YASHWANT KUMAR
August 31, 2010
RAJASTHAN PUBLIC SERVICE COMMISSION Vs. REKHA SONI
February 1, 2010
RAJASTHAN PUBLIC SERVICE COMMISSION Vs. DR. MAHENDRA KUMAR ASERI AND ANR.
July 23, 2010
RAJASTHAN PUBLIC SERVICE COMMISSION AJMER Vs. ABHIJEET SINGH YADAV
April 13, 2010
RAJASTHAN SHIKSHAK SANGH Vs. STATE OF RAJASTHAN
July 6, 2010
RAJASTHAN STATE HOTEL CORPORATION LTD. AND ANR. Vs. SHRI LAIK AHMED
November 10, 2010
RAJASTHAN STATE MINES AND MINERALA LTD Vs. R A M EARTH MOVERS PVT LTD
January 5, 2010
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. UNION OF INDIA
April 22, 2010
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. ALEXIS SONIER
April 23, 2010
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. AZAD MOHAMMAD
January 18, 2010
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. LADA DEVI AND ORS.
May 12, 2010
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. KALU LAL AND ANOTHER
December 8, 2010
RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR Vs. S B BHEEM
March 10, 2010
RAJASTHAN STATE SEED ORGANIC PRODUCTION CERTIFICATION AGENCY Vs. G D HARSH
January 12, 2010
RAJASTHAN STATE TEXT BOOK BOARD Vs. KAJOD MAL
February 18, 2010
RAJASTHAN STATE WAREHOUSING COR Vs. INDUSTRIAL TRIBUNAL, JAIPUR
March 12, 2010
RAJASTHAN UNIVERSITY OF HEALTH SCIENCES; STATE OF RAJASTHAN Vs. GOVIND SHARMA & ORS
July 28, 2010
RAJENDRA @ SHUNTY Vs. STATE OF RAJASTHAN
December 18, 2010
RAJENDRA GHIYA Vs. SUSHILA GEHLOT
March 10, 2010
RAJENDRA KR. MISHRA AND ORS. Vs. STATE AND ORS.
May 21, 2010
RAJENDRA KUMAR Vs. ADDL. DISTRICT AND SESSIONS JUDGE (FAST TRACK) AND ORS.
April 6, 2010
RAJENDRA KUMAR DHADDHA Vs. RAJASTHAN RAJYA VIDHYUT PRASARAN NIGAM LTD
August 18, 2010
RAJENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN
August 4, 2010
RAJENDRA KUMAR VASUDEV Vs. THE STATE BANK OF BIKANER AND JAIPUR AND ORS.
April 9, 2010
RAJENDRA PRASAD Vs. STATE AND ORS.
October 20, 2010
RAJENDRA PRASAD JOSHI Vs. BAL KISHAN ALIAS BALKRISHNA SHARMA
March 3, 2010
RAJENDRA PRASAD SHARMA AND ORS. Vs. STATE AND ORS.
April 22, 2010
RAJENDRA PRASAD SUBHASH CHAND Vs. UNION OF INDIA
August 26, 2010
RAJENDRA S. RATHORE Vs. STATE AND ORS.
August 13, 2010
RAJENDRA SHARMA Vs. APPELLATE RENT TRIBUNAL GANGANAGAR
May 7, 2010
RAJENDRA SINGH Vs. LABOUR COURT AND ANR.
January 4, 2010
RAJENDRA SINGH @ DEENA AND ANR. AND ROSHAN LAL AND ANR. Vs. STATE OF RAJ.
July 12, 2010
RAJENDRA SINGH AND ORS. Vs. STATE AND ORS.
November 10, 2010
RAJENDRA SINGH BHAMBOO Vs. THE STATE OF RAJASTHAN AND ORS.
September 24, 2010
RAJENDRA SINGH MEENA Vs. JODHPUR VIDHYUT VITRAN NIGAM LTD
February 10, 2010
RAJENDRA SINGH RAO Vs. STATE OF RAJASTHAN AND ORS.
November 19, 2010
RAJENDRA SINGH SISODIA Vs. UNION OF INDIA
March 22, 2010
RAJENDRA SINGH; MAN SINGH Vs. STATE OF RAJASTHAN
May 19, 2010
RAJENDRA SINGHRAJPUROHIT Vs. STATE OF RAJASTHAN
December 14, 2010
RAJESH AWASTHI Vs. STATE OF RAJASTHAN AND ANR.
November 9, 2010
RAJESH KHANDELWAL Vs. STATE OF RAJASTHAN
November 20, 2010
RAJESH KUMAR @ RAJU Vs. STATE OF RAJASTHAN
November 3, 2010
RAJESH KUMAR BHOJNAGARWALA Vs. STATE OF RAJASTHAN
July 27, 2010
RAJESH MEGHWAL Vs. SHARDA
September 27, 2010
RAJESH RASTOGI Vs. MASTER SOMYA AND ANR.
November 20, 2010
RAJESH SINGH Vs. STATE OF RAJASTHAN
October 21, 2010
RAJMOHAN AYYAR Vs. BABU LAL MALI
February 1, 2010
RAJNISH Vs. STATE OF RAJASTHAN
January 6, 2010
RAJU Vs. STATE OF RAJASTHAN
February 18, 2010
RAJU @ RAJKUMAR Vs. STATE OF RAJASTHAN
February 10, 2010
RAJU ALIAS RAJKUMAR Vs. STATE OF RAJASTHAN
May 11, 2010
RAJU BHAT Vs. STATE OF RAJASTHAN
July 27, 2010
RAJU MEENA AND ORS. Vs. STATE OF RAJ. AND ANR.
December 10, 2010
RAJU RAM Vs. STATE OF RAJASTHAN
March 29, 2010
RAJU SINGH Vs. STATE
August 5, 2010
RAJU SINGH @ RAJU AND ANR. Vs. THE STATE OF RAJASTHAN
March 25, 2010
RAJVEER LAMBA AND ORS. Vs. STATE AND ORS.
August 13, 2010
RAJVEER SINGH Vs. STATE OF RAJASTHAN
June 23, 2010
RAKESH Vs. STATE OF RAJASTHAN
August 11, 2010
RAKESH BHANDARI Vs. STATE OF RAJASTHAN
May 4, 2010
RAKESH BHATIA Vs. SUDHIR KUMAR METHI
January 29, 2010
RAKESH GUPTA Vs. STATE OF RAJASTHAN
February 23, 2010
RAKESH GUPTA Vs. STATE OF RAJASTHAN
March 23, 2010
RAKESH GURJAR Vs. STATE OF RAJASTHAN
August 25, 2010
RAKESH KUMAR Vs. UCO BANK
March 22, 2010
RAKESH MATHUR Vs. STATE
February 22, 2010
RAKESH SHARMA Vs. STATE OF RAJASTHAN
April 2, 2010
RAKESH VIJAY Vs. REKHA VIJAY & ANR
December 8, 2010
RAM BHAROSI LAL SHARMA AND ORS. Vs. STATE AND ORS.
November 10, 2010
RAM BILAS SHARMA Vs. STATE AND ORS.
November 2, 2010
RAM DAYAL MEENA Vs. STATE AND ORS.
August 27, 2010
RAM GOPAL GIRRAJ PRASAD AND ANR. Vs. SHRI PRAKASH CHAND SINGHAL AND ORS.
October 21, 2010
RAM KHILADI & ANR. Vs. STATE OF RAJASTHAN
March 31, 2010
RAM KHILARI MEENA Vs. STATE OF RAJASTHAN
September 23, 2010
RAM KISHAN MEENA Vs. PRAKASH NARAYAN GURJAR
January 8, 2010
RAM KUMAR Vs. STATE OF RAJASTHAN
March 9, 2010
RAM KUMAR AND ORS. Vs. STATE AND ORS.
August 4, 2010
RAM KUMAR SHARMA Vs. STATE COMMISSION
April 21, 2010
RAM KUMAR YADAV Vs. STATE AND ORS.
August 11, 2010
RAM KUNWAR Vs. STATE OF RAJASTHAN
September 30, 2010
RAM LAL Vs. DAYA SINGH
April 23, 2010
RAM LAL GOCHAR Vs. STATE AND ORS.
November 8, 2010
RAM NARAIN RAIGAR AND ANR. Vs. THE PRINCIPAL, GOVT. COLLEGE AND ANR.
April 22, 2010
RAM NARAYAN Vs. STATE
April 2, 2010
RAM NARAYAN Vs. ASHA DEVI
February 2, 2010
RAM NIWAS DALMIA Vs. DRAT
March 15, 2010
RAM PAL Vs. STATE OF RAJASTHAN
July 26, 2010
RAM PRASAD Vs. PREM @ PREMRAJ AND ANR.
February 18, 2010
RAM PRATAP YADAV Vs. STATE OF RAJASTHAN
November 3, 2010
RAM SAHAY VERMA AND ORS. Vs. STATE AND ORS.
July 19, 2010
RAM SINGH Vs. KESAR KANWAR
November 10, 2010
RAM SINGH Vs. STATE OF RAJASTHAN
January 5, 2010
RAM SINGH BARWAL Vs. STATE OF RAJASTHAN
May 21, 2010
RAM SINGH BHATI Vs. STATE & ORS.
February 4, 2010
RAM SINGH CHAUHAN AND ORS. Vs. STATE AND ORS.
December 8, 2010
RAM SINGH SHEKHAWAT Vs. STATE OF RAJASTHAN
July 12, 2010
RAM SWAROOP Vs. STATE OF RAJASTHAN
April 22, 2010
RAM SWAROOP Vs. SATYANARAIN
July 21, 2010
RAM SWAROOP Vs. LIC
November 3, 2010
RAM SWAROOP GUPTA Vs. ADDITIONAL DISTRICT JUDGE NO. 2 AND ANR.
September 1, 2010
RAMA KANT SHARMA AND ORS. Vs. STATE AND ORS.
April 5, 2010
RAMAN LAL AHARI Vs. RCSAT AND ORS.
November 1, 2010
RAMAVTAR Vs. STATE OF RAJASTHAN AND ORS.
July 14, 2010
RAMAVTAR AND SHAMBHULAL Vs. STATE
August 26, 2010
RAMCHARAN Vs. STATE OF RAJASTHAN
August 19, 2010
RAMCHARAN AND ORS. Vs. STATE OF RAJASTHAN
July 14, 2010
RAMDAYAL Vs. PANNA LAL
February 22, 2010
RAMDEEN Vs. STATE OF RAJAASTHAN
April 29, 2010
RAMDEV CHANGAL Vs. DEO (ELE) AND ORS.
December 6, 2010
RAMDEVA VERMA Vs. STATE AND ORS.
November 2, 2010
RAMDHAN Vs. STATE OF RAJASTHAN
March 25, 2010
RAMDHAN Vs. RAJ. STATE COOPERATIVE TRIBUNAL AND ORS.
October 18, 2010
RAMDHAN Vs. ADDITIONAL DISTRICT JUDGE
January 20, 2010
RAMESH AND OTHERS Vs. BOARD OF REVENUE, RAJASTHAN, AJMER AND OTHERS
December 16, 2010
RAMESH CHAND GOYAL AND ANR. Vs. STATE AND ORS.
August 4, 2010
RAMESH CHAND JAIN Vs. STATE AND ORS.
December 10, 2010
RAMESH CHAND SHARMA Vs. STATE OF RAJASTHAN
March 3, 2010
RAMESH CHANDRA TAILOR Vs. SHRILAL
March 9, 2010
RAMESH CHARAN Vs. STATE OF RAJASTHAN AND ORS
February 24, 2010
RAMESH KR.CHOHLA Vs. STATE AND ORS.
November 26, 2010
RAMESH KUMAR Vs. ANOOP SINGH RATHORE & ORS.
November 24, 2010
RAMESH PUROHIT Vs. STATE OF RAJASTHAN
May 14, 2010
RAMESH RAJORIA Vs. STATE OF RAJASTHAN
February 22, 2010
RAMESH UKAWAT Vs. MOHAN LAL SUKHADIA UNIVERSITY
March 22, 2010
RAMESHWAR AND ANR. Vs. STATE
July 7, 2010
RAMESHWAR LAL Vs. RAMKUMAR
January 20, 2010
RAMESHWAR SINGH Vs. STATE OF RAJ. AND ORS.
December 6, 2010
RAMESHWARLAL SHARMA Vs. SITA DEVI
December 1, 2010
RAMJAN Vs. STATE OF RAJASTHAN
February 16, 2010
RAMJAS Vs. STATE
March 10, 2010
RAMJAS Vs. STATE
April 19, 2010
RAMJI LAL AND ORS. Vs. STATE OF RAJASTHAN
November 3, 2010
RAMJILAL AND ANR. Vs. NAVNEET SINGH AND ORS.
July 15, 2010
RAMNIWAS Vs. STATE OF RAJASTHAN
March 29, 2010
RAMOTAR Vs. STATE OF RAJASTHAN
February 4, 2010
RAMPURIYA HOTEL PVT LTD Vs. STATE AND ANR
March 16, 2010
RAMSWAROOP Vs. STATE OF RAJASTHAN
September 28, 2010
RAMSWAROOP AND SONS Vs. UNION OF INDIA
April 13, 2010
RAMSWAROOP GOLECHA Vs. STATE OF RAJASTHAN
November 8, 2010
RAMSWAROOP SHARMA Vs. MENTOR INDIA LTD.
March 26, 2010
RAMVEER Vs. STATE OF RAJASTHAN
July 16, 2010
RANA RAM Vs. STATE
March 19, 2010
RANG LAL MEENA Vs. RAJ CIVIL SERVICES APPELLATE TRIBUNAL AND ORS
November 2, 2010
RANJEET Vs. STATE OF RAJASTHAN AND ORS.
July 28, 2010
RANJEET DAS Vs. STATE OF RAJASTHAN
February 25, 2010
RANJEET SINGH Vs. MANAGING DIRECTOR, SRI GANGANAGAR KENDRIYA SAHAKARI BANK LTD. AND ORS.
January 4, 2010
RANVEER SINGH Vs. THE STATE OF RAJASTHAN AND ANR.
February 16, 2010
RANVIR SINGH AND ORS. Vs. STATE OF RAJASTHAN
November 1, 2010
RASHMI BHATNAGAR Vs. VIPIN CHANDRA SHARMA
July 13, 2010
RASIDUL HAQ ALIAS BEDARUL ALIAS BEEDARUL Vs. CENTRAL NARCOTIC BUREAU
August 16, 2010
RATAN LAL Vs. SMT DEVI BAI
September 20, 2010
RATAN LAL Vs. STATE AND ORS.
November 3, 2010
RATAN LAL Vs. STATE OF RAJASTHAN
July 21, 2010
RATAN LAL NAIK Vs. STATE OF RAJASTHAN
July 5, 2010
RATAN LAL YADAV Vs. RCSAT AND ORS.
December 6, 2010
RATIRAM Vs. DEVI CHARAN
January 18, 2010
RATNA RAM & ORS. Vs. RAJESH KUMAR & ORS.
July 28, 2010
RAVI SHANKER Vs. STATE OF RAJASTHAN
July 19, 2010
RAVIKANT SHARMA Vs. STATE OF RAJASTHAN
August 6, 2010
RAVINDRA KUMAR SAINI Vs. STATE OF RAJASTHAN
January 4, 2010
RECKITI BENCKISER INDIA LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
September 30, 2010
RECKITT BENCKISER (INDIA) (P) LTD. Vs. STATE
March 19, 2010
REENA @ RADHA GOYAL (SMT.) Vs. ARVIND KUMAR JAIN
February 9, 2010
REGIONAL DIRECTOR ESI CORPORATION Vs. BHOPA RAM
February 2, 2010
REKHA (SMT.) Vs. STATE OF RAJASTHAN AND ORS.
December 7, 2010
REKHA AGRAWAL Vs. RFC
April 23, 2010
REKHA BISHNOI Vs. STATE
April 2, 2010
RENU SHARMA Vs. STATE OF RAJASTHAN THRO PUBLIC PROSECUTOR
August 26, 2010
RENUKA BHATI Vs. HIS HIGHNESS MAHARAWAL BRIJRAJ SINGH
February 1, 2010
RESHAM DEVI Vs. STATE OF RAJASTHAN
April 22, 2010
RESIDENT ENGINEER, RAJASTHAN STATE BRIDGE AND CONSTRUCTION CORPORATION LIMITED Vs. THE STATE OF RAJASTHAN AND ORS.
February 19, 2010
RETIRED AGRICULTURE LECTURERS EMPLOYEES OF AGRICULTURE UNIVERSITY Vs. STATE OF RAJASTHAN AND ORS.
September 24, 2010
REWATI RAMAN SHARMA Vs. RENT APPELLATE TRIBUNAL SAWAI MADHOPUR
July 12, 2010
RIJWAN MUGAL Vs. STATE OF RAJASTHAN
April 12, 2010
RINKU Vs. STATE OF RAJASTHAN
August 5, 2010
RJ PHARMACEUTICALS (INDIA) (P) LTD Vs. STATE
February 19, 2010
ROHIN MEENA AND ANR. Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCE AND ORS.
April 2, 2010
ROHIT TEKRIWAL Vs. STATE OF RAJASTHAN
July 28, 2010
ROHITASH Vs. STATE OF RAJASTHAN & ANR.
February 2, 2010
ROOP NARAIN SHARMA Vs. STATE OF RAJASTHAN AND ORS.
April 16, 2010
ROOPA RAM PARIHAR Vs. STATE OF RAJASTHAN
November 12, 2010
ROSHAN KHAN Vs. STATE OF RAJASTHAN
August 9, 2010
RSRTC Vs. UOI
April 22, 2010
RUBINA BANO Vs. STATE AND ANR
February 24, 2010
RUKMANI AND PRADEEP KUMAR KUMAWAT Vs. UNION OF INDIA THROUGH ITS SECRETARY, MINISTRY OF HOME AFFAIRS, NEW DELHI
November 25, 2010
RUPA RAM Vs. STATE OF RAJASTHAN
April 29, 2010
RUSHTAM ALI Vs. STATE OF RAJASTHAN
August 4, 2010
S.N. BYADWAL Vs. STATE OF RAJASTHAN
February 26, 2010
S.N. THAKKAR CONSTRUCTION PVT. LTD. Vs. STATE
March 23, 2010
SABIR KHAN Vs. STATE OF RAJASTHAN
April 7, 2010
SACHDEVA ELECTRICS Vs. SHYAM SUNDER SHARMA
March 30, 2010
SACHIN Vs. STATE OF RAJASTHAN
August 10, 2010
SADDIQ Vs. JAMAL
July 22, 2010
SADHANA Vs. JDA
April 20, 2010
SADHANA SAINI Vs. STATE
February 3, 2010
SADHU RAM Vs. RAM KISHORE
February 24, 2010
SAHIB RAM GIRI Vs. ITO, WARD-3, SRIGANGANAGAR & ANR
July 20, 2010
SAHUN Vs. STATE OF RAJASTHAN
July 26, 2010
SAMARTH LAL Vs. STATE OF RAJASTHAN
September 30, 2010
SAMIRI Vs. STATE
May 19, 2010
SANDEEP AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
July 28, 2010
SANDEEP KUMAR Vs. STATE
October 26, 2010
SANGEETA BENIWAL Vs. FIRM GANPATI TRACTORS AND AGRO BAJARIA
January 25, 2010
SANGITA JAIN & OTHERS Vs. ANIL JAIN
March 9, 2010
SANJAY DIXIT Vs. PRAHLAD GURJAR
November 10, 2010
SANJAY KUMAR AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
October 28, 2010
SANJAY KUMAR CHAUHAN Vs. ARBITRATOR
November 15, 2010
SANJAY KUMAR SHARMA Vs. STATE OF RAJASTHAN THROUGH PP AND ORS.
November 1, 2010
SANJAY TYAGI Vs. STATE OF RAJASTHAN
October 27, 2010
SANTOSH Vs. STATE OF RAJASTHAN
July 5, 2010
SANTOSH Vs. KISHAN
January 20, 2010
SANTOSH ALIAS DHOLIYA Vs. STATE OF RAJASTHAN
August 11, 2010
SANTOSH BAI Vs. STATE & ORS
September 15, 2010
SANTOSH SHERRY Vs. RAJASTHAN FINANCIAL CORPORATION
May 14, 2010
SANWAR MAL Vs. STATE OF RAJASTHAN
February 26, 2010
SARDAR KAMALJIT SINGH Vs. SURESH CHAND
March 18, 2010
SARDARA Vs. STATE OF RAJASTHAN
May 25, 2010
SAROJ Vs. DEVI SINGH
February 23, 2010
SAROOP SINGH Vs. STATE OF RAJASTHAN
June 30, 2010
SARPANCH, GRAM PANCHAYAT Vs. MOOLA RAM AND ORS.
September 29, 2010
SARVAN KUMAR Vs. STATE OF RAJASTHAN AND ORS.
July 13, 2010
SARVODAYA SALES Vs. STATE OF RAJ. AND ORS.
September 27, 2010
SATINDRA PAL SINGH Vs. RAMANJEET KAUR
May 14, 2010
SATISH GURJAR Vs. STATE OF RAJASTHAN
July 12, 2010
SATPAL SINGH THROUGH LRS Vs. CHUNNI LAL THROUGH LRS
March 12, 2010
SATTAR KHAN Vs. SHRI R.K. BANSAL
August 30, 2010
SATTAR KHAN Vs. STATE OF RAJASTHAN
April 5, 2010
SATTER Vs. STATE OF RAJASTHAN
May 11, 2010
SATVIR SINGH GODARA Vs. STATE OF RAJASTHAN
May 19, 2010
SATYA NARAIN ALIAS KALU Vs. STATE OF RAJASTHAN
April 2, 2010
SATYA NARAIN MATHUR Vs. RAJASTHAN STATE ELECTRICITY BOARD AND ORS.
February 25, 2010
SATYA NARAIN VAISHNAV Vs. R S R T C
August 26, 2010
SATYA NARAYAN Vs. STATE OF RAJASTHAN
May 26, 2010
SATYA NARAYAN Vs. STATE OF RAJASTHAN
August 4, 2010
SATYA NARAYAN AND ORS. Vs. STATE OF RAJ. AND ORS.
January 18, 2010
SAVITA Vs. STATE OF RAJASTHAN
July 6, 2010
SAWA AND ANOTHER Vs. STATE OF RAJASTHAN
August 10, 2010
SAYRA Vs. STATE OF RAJASTHAN
December 1, 2010
SECRETARY, STATE SAINIK BOARD Vs. BHANWAR LAL GURJAR AND ANR.
April 22, 2010
SEEMA SHARMA Vs. STATE
February 1, 2010
SHAFIQ MOHD Vs. STATE OF RAJASTHAN
February 25, 2010
SHAHID NOOR Vs. STATE OF RAJASTHAN
February 5, 2010
SHAHIDUL HAQ CHISTI Vs. RANA NAHID ALIAS RESHMA ALIAS SANA
July 28, 2010
SHAKIR KHAN Vs. RESHAMA PARVEEN AND ANR.
December 7, 2010
SHAKTI SINGH RATHORE Vs. STATE OF RAJASTHAN
March 22, 2010
SHAKUNTLA DEVI Vs. ASHOK KUMAR
January 8, 2010
SHAMBHOO LAL BHATI Vs. STATE OF RAJASTHAN
January 11, 2010
SHAMBHU DAYAL Vs. STATE AND ORS.
May 14, 2010
SHANKAR Vs. STATE
March 3, 2010
SHANKAR Vs. STATE OF RAJASTHAN
March 26, 2010
SHANKAR AGRAWAL Vs. STATE OF RAJASTHAN
December 23, 2010
SHANKAR LAL Vs. STATE
August 18, 2010
SHANKAR LAL Vs. NARBADA SHANKAR
February 22, 2010
SHANKER LAL Vs. STATE OF RAJASTHAN
August 12, 2010
SHANKER PURI Vs. LRS OF LAL PURI
February 11, 2010
SHANKER RAM Vs. STATE OF RAJASTHAN
August 16, 2010
SHANKERI Vs. STATE OF RAJASTHAN
March 29, 2010
SHANTA BAMBHANI Vs. STATE
February 1, 2010
SHANU Vs. STATE OF RAJASTHAN
August 11, 2010
SHARAD KUMAR SINGH AND ORS. Vs. REGISTRAR OF COMPANIES
August 12, 2010
SHARMENDRA SINGH Vs. SURABHI SINGH
November 22, 2010
SHARWAN KUMAR Vs. STATE OF RAJASHTAN
February 24, 2010
SHARWAN KUMAR Vs. RPSC
May 10, 2010
SHASHI KIRAN Vs. STATE OF RAJASTHAN AND ANR
September 7, 2010
SHASHI SURANA Vs. ANANI MISHRA
May 3, 2010
SHASHIKALA TRIPATHI AND ANR. Vs. THE STATE OF RAJASTHAN AND ORS.
August 26, 2010
SHASHIRANI GUPTA & ANR Vs. RENT TRIBUNAL & ANR
May 12, 2010
SHAUKAT HUSSAIN Vs. DISTRICT JUDGE UDAIPUR
August 18, 2010
SHEELA DEVI Vs. UNION OF INDIA
October 5, 2010
SHEO KARAN CHOUDHARY Vs. STATE OF RAJASTHAN AND OTHERS
December 18, 2010
SHEOJIRAM Vs. ADDITIONAL DISTRICT JUDGE
October 6, 2010
SHER SINGH Vs. STATE OF RAJASTHAN
December 21, 2010
SHISH RAM Vs. UOI
August 26, 2010
SHISH RAM Vs. UNION OF INDIA
July 13, 2010
SHISHRAM @ SHISHO Vs. STATE
November 3, 2010
SHIV BHAGWAN Vs. STATE OF RAJASTHAN
February 2, 2010
SHIV CHARAN Vs. STATE OF RAJASTHAN
April 22, 2010
SHIV GANPATI MARMO TILES PVT. LTD. Vs. ASSISTANT COMMERCIAL TAXES OFFICER
January 21, 2010
SHIV KR. SHARMA Vs. STATE AND ORS.
August 13, 2010
SHIV KUMAR ALIAS PAPPU Vs. STATE OF RAJASHTAN
March 10, 2010
SHIV NARAYAN Vs. STATE OF RAJASTHAN AND ANR.
August 16, 2010
SHIV PARWATI MARBLE Vs. AJMER VIDHYUT VITARAN NIGAM LTD
February 11, 2010
SHIV PRAKASH Vs. STATE
April 2, 2010
SHIV PRAKASH VIJAY Vs. BANK OF BARODA AND OTHERS
July 5, 2010
SHIV PRASAD PATIDAR Vs. STATE OF RAJASTHAN
February 8, 2010
SHIV RAJ SINGH Vs. SHRI RAM TRANSPORT FINANCE CO LTD
November 1, 2010
SHIV RAM MEENA Vs. STATE OF RAJ.
January 4, 2010
SHIV SHANKAR Vs. STATE AND ORS.
November 26, 2010
SHIV SHANKER SHARMA Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD.
January 11, 2010
SHIVAM ENTERPRISES Vs. EMPLOYEES STATE INSURANCE CORPORATION
August 4, 2010
SHIVAM JAN KALYAN SAMITI Vs. STATE OF RAJASTHAN AND ORS.
October 27, 2010
SHIVRAJ @ SHORAJ Vs. STATE OF RAJASTHAN
May 24, 2010
SHOBHA LAL Vs. STATE OF RAJASTHAN
November 9, 2010
SHRAVAN KUMAR Vs. STATE AND ORS.
August 4, 2010
SHRAWAN MANJHI Vs. STATE OF RAJASTHAN
August 3, 2010
SHREE CEMENT LTD Vs. UNION OF INDIA
August 19, 2010
SHRI BALAJI MARBLES MINES Vs. STATE
April 16, 2010
SHRI BHANWAR LAL AGARWAL Vs. THE STATE OF RAJASTHAN AND ANR.
November 22, 2010
SHRI DEVI Vs. STATE OF RAJASTHAN
May 6, 2010
SHRI JAIGOPAL VERMA ALIAS MADHUSUDAN Vs. SHRI RAJENDRA SINGH SACHETI
February 2, 2010
SHRI KRISHNA Vs. STATE OF RAJASTHAN
March 15, 2010
SHRI MEGH SINGH Vs. THE STATE OF RAJASTHAN AND ORS.
April 22, 2010
SHRI RAJDHANI MARMO AND TILES PVT LTD Vs. KIMBAR LAY ENGINEERS PVT LTD
April 1, 2010
SHRIPAL Vs. SMT. VIMLA
August 12, 2010
SHRIRAM @ SARIYA Vs. STATE OF RAJASTHAN AND OTHERS
July 14, 2010
SHUSHILA DEVI Vs. STATE
February 3, 2010
SHYAM BEHARI MATHUR Vs. STATE OF RAJASTHAN
February 23, 2010
SHYAM KAMAL SHARMA Vs. ARUN KAMAL SHARMA
August 9, 2010
SHYAM KANWAR Vs. AJAY PAL SINGH
March 12, 2010
SHYAM KUMAR ALWANI Vs. SMT. DIMPAL ALWANI AND ANR.
December 9, 2010
SHYAM PRAKASH Vs. STATE OF RAJASTHAN
July 23, 2010
SHYAM SINGH Vs. STATE OF RAJ. AND ORS.
July 16, 2010
SHYAM SINGH RAJPUROHIT Vs. STATE OF RAJASTHAN AND ANR.
December 20, 2010
SHYAM SUNDER BOHRA Vs. ANKIT SETH
March 29, 2010
SHYAM SUNDER GUPTA Vs. STATE OF RAJASTHAN
January 19, 2010
SHYAM SUNDER SHARMA Vs. STATE OF RAJASTHAN
April 19, 2010
SHYAM SUNDER SONI Vs. MITTU LAL
February 9, 2010
SHYOPAT SINGH BAJIGAR, Vs. STATE AND ORS.
January 13, 2010
SITA RAM BUNKAR AND ORS Vs. STATE AND ORS.
December 22, 2010
SITARAM YADAV Vs. STATE OF RAJASTHAN
March 23, 2010
SIYASHARAN & ANR. Vs. PREM & ORS.
September 29, 2010
SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA Vs. ADDL REGISTRAR APPEALS COOP SOCIETIES
August 16, 2010
SMT. ASHA SAXENA Vs. RAJ. CIVIL SERVICES APPELLATE TRIBUNAL AND ORS.
November 11, 2010
SMT. CHANDRA KALA SHARMA Vs. STATE AND ORS.
February 15, 2010
SMT. DEV KANWAR W/O SHRI NAHAR SIHGH Vs. STATE OF RAJASTHAN
June 17, 2010
SMT. GINNI DEVI Vs. BRIJ MOHAN LAL (DECEASED) THROUGH LEGAL HEIRS, RADHA BALLABH HALDIA AND ORS.
November 16, 2010
SMT. GOPALI SARKAR Vs. HIMANSHI AND ORS.
May 20, 2010
SMT. GOPI SHUKLA Vs. STATE OF RAJASTHAN AND ORS.
April 16, 2010
SMT. GULAB BAI AND ORS. Vs. PRESIDING OFFICER, MOTOR VEHICLES ACCIDENTS CLAIMS TRIBUNAL AND ORS.
March 5, 2010
SMT. HUSSAIN BANO AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
October 28, 2010
SMT. JADAAW KUNWAR Vs. THE EXECUTIVE ENGINEER, PWD AND ORS.
August 11, 2010
SMT. KAMLA KUMARI Vs. STATE OF RAJASTHAN AND ORS.
April 15, 2010
SMT. KAMLESH SANKHLA Vs. STATE OF RAJASTHAN AND ORS.
April 16, 2010
SMT. KANTI GARG Vs. THE STATE OF RAJASTHAN AND ORS.
November 24, 2010
SMT. LAXMI DHOANDIYA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
April 8, 2010
SMT. LILA DEVI AND ORS. Vs. BOBBY @ BALWINDER SINGH AND ORS.
July 29, 2010
SMT. MAMTA DUBEY Vs. STATE OF RAJ. AND ORS.
November 1, 2010
SMT. MANJU CHOUHAN Vs. STATE OF RAJ. AND ORS.
December 6, 2010
SMT. MANJU LATA VERMA AND ANR. Vs. STATE AND ORS.
August 11, 2010
SMT. NARBADA DEVI SHARMA AND ANR. Vs. STATE AND ORS.
August 6, 2010
SMT. NEELAM GUPTA Vs. DISTRICT EDUCATION OFFICER, ELEMENTARY EDUCATION AND ORS.
October 12, 2010
SMT. OMI JHAKHAR Vs. DISTRICT COLLECTOR AND ORS.
August 12, 2010
SMT. PAWAN KUMARI JAIN Vs. THE STATE OF RAJASTHAN AND ORS.
April 9, 2010
SMT. POOJA SUMAN WIFE OF SHRI VIJAY KUMAR BENIWAL Vs. VIJAY KUMAR BENIWAL SON OF SHRI BHAGWAN SAHAI
July 30, 2010
SMT. PRATIKSHA SHARMA Vs. STATE OF RAJASTHAN
September 13, 2010
SMT. PUSHPAWANTI JOHAR Vs. RAJASTHAN AGRICULTURAL UNIVERSITY AND ORS.
November 22, 2010
SMT. RADHA DEVI Vs. STATE OF RAJ. AND ORS.
April 29, 2010
SMT. RAJESHWARI RAJORIA Vs. STATE AND ORS.
April 5, 2010
SMT. RAJUL JAIN Vs. STATE AND ORS.
February 15, 2010
SMT. RAM DULARI Vs. STATE OF RAJASTHAN AND ORS.
November 22, 2010
SMT. RAM KUMARI ANWARA Vs. STATE OF RAJASTHAN AND ANR.
November 22, 2010
SMT. REENA Vs. CHOUDHARY DHARAMPAL SINGH
October 1, 2010
SMT. REKHA GOYAL Vs. STATE OF RAJASTHAN AND ORS.
November 19, 2010
SMT. REKHA KUMARI AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
September 24, 2010
SMT. RINKU @ REENA AGRAWAL Vs. DEEPAK AGRAWAL
November 22, 2010
SMT. SAJJANA Vs. STATE AND ORS.
November 26, 2010
SMT. SANDHYA SHARMA Vs. STATE OF RAJASTHAN
September 13, 2010
SMT. SAROJ DEVI Vs. ASSISTANT MINING ENGINEER (RECOVERY) AND ANR.
August 5, 2010
SMT. SHAHEEN KAUSER QUAZI Vs. STATE AND ORS.
November 18, 2010
SMT. SHAKUNTALA DEVI AND ANR. Vs. THE RENT TRIBUNAL (NEWLY CONSTITUTED) AND ADDITIONAL CIVIL JUDGE (SR. DIV.) AND ORS.
December 22, 2010
SMT. SHEELA TULSYANI AND ANR. Vs. MAJOR HEMANT SINGH JAMWAL
September 6, 2010
SMT. SONA AND ORS. Vs. SHRI CHUNA RAM AND ORS.
October 25, 2010
SMT. SUDHA VYAS Vs. STATE OF RAJ. AND ORS.
October 20, 2010
SMT. SUMAN GUPTA Vs. NARENDRA KUMAR SHARMA AND ANR.
August 10, 2010
SMT. SUNDRI DEVI Vs. STATE AND ORS.
February 15, 2010
SMT. SUNITA DEVI Vs. STATE OF RAJASTHAN AND ORS.
August 4, 2010
SMT. SURESH KUMARI SHARMA Vs. STATE AND ORS.
August 27, 2010
SMT. VEENA JAIN Vs. DISTRICT ELEMENTARY EDUCATION OFFICER AND ORS.
December 6, 2010
SMT. VIDHYOTAMA SHARMA Vs. RAJ. CIVIL SERVICES APPELLATE TRIBUNAL AND ORS.
June 12, 2010
SMT. VIMLESH AGARWAL Vs. DIRECTOR ELE. EDUCATION AND ORS.
November 10, 2010
SNEHALATA Vs. STATE AND ORS.
November 1, 2010
SOBHA GOYAL Vs. STATE OF RAJASTHAN
November 8, 2010
SOBHAG MAL SAKHLECHA Vs. STATE & ANR.
October 6, 2010
SOHAN LAL Vs. STATE OF RAJASTHAN
May 6, 2010
SOHAN LAL Vs. BALU RAM
May 5, 2010
SOHAN SINGH Vs. THE STATE OF RAJASTHAN
March 26, 2010
SOHANI Vs. STATE AND ORS.
December 6, 2010
SOM DISTILLERIES PVT LTD Vs. STATE OF RAJASTHAN
September 27, 2010
SOM NATH VIG Vs. STATE OF RAJASTHAN AND ORS.
December 1, 2010
SOM PRAKASH Vs. STATE OF RAJASTHAN
December 13, 2010
SOMPAL SINGH Vs. STATE FARM CORPORATION OF INDIA LTD. AND ANR.
January 11, 2010
SONARAM ALIAS SOHAN LAL Vs. PABURAM
February 22, 2010
SRAWAN KUMAR Vs. STATE OF RAJASTHAN
October 6, 2010
SRI KEDIA GIRLS UPPER PRIMARY SCHOOL Vs. STATE OF RAJASTHAN AND ORS.
November 20, 2010
SRI LAKHA GRANITES Vs. EKLAVYA SINGH
October 7, 2010
SRI NARAYAN BAIRWA AND ANR. Vs. STATE AND ORS.
August 6, 2010
STATE Vs. RATAN LAL @ LILA RAM
January 22, 2010
STATE Vs. KUNJ BIHARI LAL
May 22, 2010
STATE Vs. GIRRAJ PRASAD
February 4, 2010
STATE Vs. BALWANT SINGH
January 21, 2010
STATE Vs. CHHOTU RAM
January 22, 2010
STATE Vs. CHANDRA ALIAS CHANDER BHAN
January 22, 2010
STATE AND ORS. Vs. CHITTAR MAL
November 10, 2010
STATE BANK OF BIKANER & JAIPUR Vs. COMMISSIONER OF INCOME TAX
October 28, 2010
STATE BANK OF BIKANER AND JAIPUR AND ANR Vs. SURESH JOSHI AND ANR
April 8, 2010
STATE BANK OF INDORE Vs. PRASHANT
July 15, 2010
STATE OF RAJ. Vs. SHYAM SUNDER AND ORS.
October 4, 2010
STATE OF RAJ. AND ORS. Vs. RATAN SINGH
August 18, 2010
STATE OF RAJASTHAN Vs. KISHAN SINGH & ANR.
August 20, 2010
STATE OF RAJASTHAN Vs. BAPU SINGH
March 25, 2010
STATE OF RAJASTHAN Vs. KANA
December 21, 2010
STATE OF RAJASTHAN Vs. L.RS. OF JETHUJI AND ORS.
April 6, 2010
STATE OF RAJASTHAN Vs. GURU DAYAL @ CHHOTU
January 22, 2010
STATE OF RAJASTHAN Vs. L.RS. OF GANPAT SINGH AND ORS.
January 7, 2010
STATE OF RAJASTHAN Vs. OAK DAN
February 4, 2010
STATE OF RAJASTHAN Vs. KALYA
February 22, 2010
STATE OF RAJASTHAN Vs. SMT. MEHRUNISHA
February 23, 2010
STATE OF RAJASTHAN Vs. JASWANT SINGH
March 26, 2010
STATE OF RAJASTHAN Vs. MANOJ YADAV
July 18, 2010
STATE OF RAJASTHAN Vs. NAWAB ALI
July 6, 2010
STATE OF RAJASTHAN Vs. HARI BABU GOYAL
May 20, 2010
STATE OF RAJASTHAN Vs. UKA
May 10, 2010
STATE OF RAJASTHAN Vs. IQBAL
May 11, 2010
STATE OF RAJASTHAN Vs. MONIKA SHARMA
April 23, 2010
STATE OF RAJASTHAN Vs. BHEEM SINGH
April 23, 2010
STATE OF RAJASTHAN Vs. MAHENDRA PRATAP
April 20, 2010
STATE OF RAJASTHAN Vs. MANIYA
January 22, 2010
STATE OF RAJASTHAN Vs. GANGASAHAY
January 21, 2010
STATE OF RAJASTHAN Vs. KAYAMDEEN
January 12, 2010
STATE OF RAJASTHAN Vs. JAS ALIAS JASJEET SINGH
January 13, 2010
STATE OF RAJASTHAN Vs. MISARIYA
January 7, 2010
STATE OF RAJASTHAN Vs. BAJRANG LAL
February 5, 2010
STATE OF RAJASTHAN Vs. MOTU
February 8, 2010
STATE OF RAJASTHAN Vs. RAMSAWROOP
February 9, 2010
STATE OF RAJASTHAN Vs. BANSI DHAR
February 11, 2010
STATE OF RAJASTHAN Vs. BAJRANG LAL
February 11, 2010
STATE OF RAJASTHAN Vs. POORAN SINGH
February 1, 2010
STATE OF RAJASTHAN Vs. HAR LAL
March 16, 2010
STATE OF RAJASTHAN Vs. ATHIK MOHAMMAD
March 16, 2010
STATE OF RAJASTHAN Vs. IMRAN ALIAS ONKAR
February 18, 2010
STATE OF RAJASTHAN Vs. LAXMAN SINGH
April 1, 2010
STATE OF RAJASTHAN Vs. GULAB SINGH
March 23, 2010
STATE OF RAJASTHAN Vs. GHANSHYAM SINGH SAINI
April 7, 2010
STATE OF RAJASTHAN Vs. CLASSIC MERCHANTS PVT LTD
April 6, 2010
STATE OF RAJASTHAN Vs. RAMA KANT VIJAY
October 4, 2010
STATE OF RAJASTHAN Vs. ASHOK KUMAR SAXENA
August 16, 2010
STATE OF RAJASTHAN Vs. BANTI ALIAS MOHD HASSAN
August 13, 2010
STATE OF RAJASTHAN Vs. BADUR RAM KHILERAI
August 25, 2010
STATE OF RAJASTHAN Vs. SHIV SINGH
September 1, 2010
STATE OF RAJASTHAN Vs. SHEOJI AND ANR.
November 2, 2010
STATE OF RAJASTHAN Vs. SUNDER LAL
February 10, 2010
STATE OF RAJASTHAN & ORS. Vs. SHANKAR LAL PARMAR
February 10, 2010
STATE OF RAJASTHAN & ORS. Vs. KAMAL KUMAR SHARMA
August 3, 2010
STATE OF RAJASTHAN & ORS. Vs. SMT. SHAMINI
August 31, 2010
STATE OF RAJASTHAN AND ANR Vs. MEHTA CONSTRUCTION COMPANY
August 20, 2010
STATE OF RAJASTHAN AND ORS Vs. RAM PAL SINGH & ORS
July 21, 2010
STATE OF RAJASTHAN AND ORS. Vs. RAJU MEENA AND ORS.
September 8, 2010
STATE OF RAJASTHAN AND ORS. Vs. ANJUMAN SOCIETY KHANDAN-E-AMIRIYA
September 23, 2010
STAYA PRAKASH Vs. COURT OF RENT TRIBUNAL KOT
November 12, 2010
STEPHEN D SILVA Vs. STATE OF RAJASTHAN
January 21, 2010
STUTI CHOUDHARY Vs. CENTRAL BOARD OF SECONDARY EDUCATION THROUGH SECRETARY AND ORS.
November 20, 2010
SUB-REGISTRAR Vs. OFFICIAL LIQUIDATOR
March 18, 2010
SUBEDAR Vs. STATE OF RAJASTHAN
August 11, 2010
SUBHAM JOSHI Vs. STATE OF RAJASTHAN
September 9, 2010
SUBHAN KHAN Vs. STATE
October 27, 2010
SUBHASH AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
November 10, 2010
SUBHASH BHATIA Vs. STATE OF RAJASTHAN
December 10, 2010
SUBHASH CHANDRA Vs. STATE
March 26, 2010
SUBHASH SHARMA Vs. STATE AND ORS.
December 13, 2010
SUBHASH SHARMA Vs. CHHINNA RAM
February 1, 2010
SUCHITA MARKETING (P) LTD. Vs. UNION OF INDIA (UOI) AND ORS.
August 30, 2010
SUDBIR KUMAR Vs. J V V N L
April 22, 2010
SUGNA DEVI Vs. STATE OF RAJASTHAN
May 27, 2010
SUKH DEV Vs. PRAKASH CHANDRA
April 16, 2010
SUKHDEO SINGH Vs. STATE
January 19, 2010
SUKHDEO SINGH Vs. STATE & ORS.
December 1, 2010
SUKHWIR SISODIA Vs. STATE AND ORS.
February 15, 2010
SULOCHANA SHARMA Vs. STATE OF RAJASTHAN
December 22, 2010
SULTAN SINGH Vs. STATE
March 29, 2010
SULZER PROCESSORS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE II
May 3, 2010
SUMAN Vs. ASHOK CHHAJER
February 5, 2010
SUMAN BHATALIA Vs. DIRECTOR SECONDARY EDUCATION
October 25, 2010
SUNIL KUMAR Vs. STATE OF RAJASTHAN
October 6, 2010
SUNIL KUMAR Vs. STATE OF RAJASTHAN
July 13, 2010
SUNIL KUMAR MATHUR Vs. SMT. RAKESH KUMARI @ RANI AND OTHERS
October 26, 2010
SUO MOTU Vs. STATE OF RAJASTHAN
October 29, 2010
SURAJ GIRI Vs. STATE OF RAJASTHAN
October 6, 2010
SURAJ MAL Vs. STATE
January 19, 2010
SURENDER SINGH Vs. STATE OF RAJASTHAN
September 27, 2010
SURENDER SINGH Vs. STATE
July 28, 2010
SURENDER SINGH @ NIKKA Vs. STATE OF RAJASTHAN
November 26, 2010
SURENDRA KUMAR Vs. SURYA PRAKASH
August 2, 2010
SURENDRA KUMAR Vs. ABDUL SALIM
May 6, 2010
SURENDRA KUMAR ALIAS GEJI Vs. STATE OF RAJASTHAN
March 12, 2010
SURENDRA KUMAR AND ANR. Vs. ABDUL RAHEEM AND ORS.
September 9, 2010
SURENDRA KUMAR JAIN Vs. NARENDRA KUMAR JAIN
September 6, 2010
SURENDRA KUMAR SHARMA Vs. SATYAVEER PUNIA & ANRS
March 12, 2010
SURENDRA KUMAR SHARMA Vs. STATE OF RAJ. AND ANR.
September 22, 2010
SURENDRA SINGH Vs. SUSHMA DUTTA AND ORS.
November 23, 2010
SURENDRA SINGH RATHORE Vs. STATE OF RAJASTHAN AND ANOTHER
September 28, 2010
SURENDRA SINGH YADAV, Vs. STATE AND ORS.
December 13, 2010
SURENDRA YADAV Vs. STATE OF RAJASTHAN
October 4, 2010
SURESH Vs. STATE OF RAJASTHAN
January 15, 2010
SURESH BAWARI Vs. STATE OF RAJASTHAN
April 1, 2010
SURESH CHANDRA KHATIK Vs. THE STATE OF RAJASTHAN AND ORS.
July 7, 2010
SURESH DURGAN Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED THROUGH ITS SECRETARY (ADMINISTRATION)
February 16, 2010
SURESH GUPTA Vs. STATE OF RAJASTHAN
November 26, 2010
SURESH JAIN Vs. STATE OF RAJASTHAN
July 20, 2010
SURESH KR. AGARAWAL Vs. R AND R CONSORTIUM (P) LTD.
December 13, 2010
SURESH KUMAR Vs. STATE OF RAJASTHAN
October 6, 2010
SURESH KUMAR Vs. STATE
January 27, 2010
SURESH KUMAR AND ANR. Vs. THE STATE OF RAJASTHAN AND ORS.
September 8, 2010
SURESH KUMAR BOHRA Vs. RAJASTHAN STATE GANGANAGAR SUGAR MILLS LTD. AND OTHERS
December 14, 2010
SURESHCHAND KHATIK Vs. RAJ. CIVIL SERVICES APPELLATE TRIBUNAL AND ORS.
November 3, 2010
SURJA RAM Vs. STATE OF RAJASTHAN
January 19, 2010
SURJA RAM Vs. RAM PYARI AND OTHERS
August 4, 2010
SURJA RAM; STATE OF RAJASTHAN Vs. CHUNA RAM
January 19, 2010
SURYA POWER LTD. Vs. S.K. BHARGAVA AND ANR.
November 11, 2010
SUSHIL AGARWAL Vs. BALVEER KUMAR JAIN & ORS.
August 5, 2010
SUSHIL KUMAR Vs. LAL CHAND
February 15, 2010
SUSHIL KUMAR YADAV Vs. STATE AND ORS.
September 24, 2010
SUSHILA DEVI Vs. STATE OF RAJASTHAN
August 16, 2010
SUSHILA DEVI Vs. THE MUNICIPAL CORPORATION AND ANR.
July 12, 2010
SUSHILA KUMARI AND ORS. Vs. STATE OF RAJASTHAN
July 14, 2010
SWADESH HYGIENIC FOOD AND SPICES (P) LTD. Vs. REGISTRAR OF COS.
August 26, 2010
SWAI SINGH Vs. STATE OF RAJASTHAN
December 22, 2010
SWAROOP KRISHNA AGRAWAL Vs. STATE & ORS.
September 30, 2010
T KARTHIKEYAN Vs. PRAKASH SHARMA
January 13, 2010
TARA CHAND AND ORS. Vs. CIVIL JUDGE (JD) AND JUDICIAL MAGISTRATE AND ANR.
July 21, 2010
TARA DEVI Vs. STATE OF RAJASTHAN
August 30, 2010
TARA DEVI Vs. RENT TRIBUNAL AJMER
November 10, 2010
TARA MIRDHA Vs. STATE OF RAJASTHAN AND ORS.
December 21, 2010
TARA SINGH Vs. STATE OF RAJASTHAN AND ORS.
December 6, 2010
TARACHEM LABORATORIES Vs. PRESIDING OFFICER LABOUR COURT
October 5, 2010
TARUN KUMAR SINGHAL Vs. STATE OF RAJASTHAN & ANR.
November 3, 2010
TARUN MEHTA Vs. STATE OF RAJASTHAN
February 22, 2010
TEENA DADEECH Vs. STATE OF RAJASTHAN
March 12, 2010
TEJ SINGH Vs. STATE OF RAJASTHAN
March 5, 2010
TEJKARAN Vs. STATE OF RAJASTHAN
March 29, 2010
TEJVEER SINGH Vs. THE STATE OF RAJASTHAN
September 28, 2010
TEJVEER SINGH AND ANR. Vs. RAJASTHAN HOUSING BOARD
November 22, 2010
THAKAR RAM Vs. STATE OF RAJASTHAN AND ORS.
November 24, 2010
THAKUR PEHP SINGH Vs. THAKUR PRATHVI SINGH
November 11, 2010
THE BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. NANDA, S/O. LATE SHRI ONAD AND ORS.
July 7, 2010
THE CHIEF MEDICAL AND HEALTH OFFICER AND ANR. Vs. SHRI MOHAN LAL AND ANR.
July 7, 2010
THE COMMISSIONER, NAGAR PARISHAD Vs. SHIV DHAM (DHARMANA) JAN KALYAN CHARITABLE TRUST AND ANR.
October 4, 2010
THE DISTRICT COLLECTOR (L.R.) Vs. VIJAI KUMAR ARORA AND ORS.
September 24, 2010
THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AND ANR. Vs. MOOL SINGH RATHORE
August 3, 2010
THE RAJASTHAN CO-OPERATIVE DAIRY FEDERATION AND ORS. Vs. INDER SINGH
September 29, 2010
THE STATE OF RAJ. AND ANR. Vs. RAMESH CHANDRA DADHICH AND ORS.
August 9, 2010
THE STATE OF RAJASTHAN Vs. PARNAMI CONSTRUCTION COMPANY
August 20, 2010
TIGER CONTINENTAL WILDLIFE RESORTS LTS. Vs. DINESH AGARWAL
April 28, 2010
TIKAMA RAM Vs. STATE OF RAJASTHAN
May 11, 2010
TODARMAL Vs. STATE
May 4, 2010
TRILOKI NATH Vs. UNION OF INDIA
April 26, 2010
U I T BHILWARA Vs. DURGA LAL
February 18, 2010
U.O.I. Vs. DILIP KUMAR AND ORS.
March 4, 2010
UCO BANK Vs. JAGDISH NARAIN PURVIYA
May 18, 2010
UDAI SINGH Vs. STATE OF RAJASTHAN
April 5, 2010
UDAI SINGH & ANR. Vs. STATE OF RAJASTHAN
December 6, 2010
UGMA RAM Vs. STATE OF RAJASTHAN
November 10, 2010
UKE KHAN Vs. STATE OF RAJASTHAN
March 3, 2010
UMESH ALIAS BANTI Vs. STATE OF RAJASTHAN
July 19, 2010
UMESH SINGH TANWAR Vs. THE STATE OF RAJASTHAN AND ANR.
August 26, 2010
UMMED ALI Vs. SHANKAR LAL
April 28, 2010
UMMEDI LAL Vs. STATE OF RAJASTHAN AND ORS.
November 22, 2010
UMRAO Vs. STATE OF RAJASTHAN
July 27, 2010
UNION OF INDIA Vs. LEHRI LAL
May 4, 2010
UNION OF INDIA Vs. DEVI LAL SAHU
April 1, 2010
UNION OF INDIA Vs. UCHHAV KANWAR
February 9, 2010
UNION OF INDIA Vs. HAZARA
October 18, 2010
UNION OF INDIA Vs. H S SHEKHAWAT
October 19, 2010
UNION OF INDIA Vs. STAINLESS INDIA LTD.
December 18, 2010
UNION OF INDIA Vs. RUKMANI DEVI
January 27, 2010
UNION OF INDIA Vs. G.R. BHASKAR
February 22, 2010
UNION OF INDIA Vs. RAJENDRA PRASAD SHARMA
February 22, 2010
UNION OF INDIA Vs. LAXMI ENTERPRISES
March 9, 2010
UNION OF INDIA Vs. BASTA RAM NAVAL
March 10, 2010
UNION OF INDIA Vs. RANJEET KUMAR
March 10, 2010
UNION OF INDIA (UOI) Vs. RAM PRASAD AND ORS
August 18, 2010
UNION OF INDIA (UOI) AND ORS. Vs. MANDAL VYAS AND ORS.
March 22, 2010
UNION OF INDIA (UOI) ORS. Vs. CHANDRESH KUMAR
August 20, 2010
UNION OF INDIA AND OTHERS Vs. DHARMENDRA KUMAR SHARMA AND ANOTHER
April 5, 2010
UNITED INDIA INSURANCE Vs. RADHA BAI AND OTHERS
March 30, 2010
UNITED INDIA INSURANCE CO Vs. YASHODARA
July 19, 2010
UNITED INDIA INSURANCE CO LTD Vs. BHANWARIYA
April 12, 2010
UNITED INDIA INSURANCE CO. LTD. Vs. GOPAL SINGH AND ANOTHER
December 6, 2010
UNITED INDIA INSURANCE CO. LTD. Vs. RAMESHWAR PRASAD GUPTA
July 28, 2010
UNITED INDIA INSURANCE COMPANY LIMITED JODHPUR Vs. SHRI KACHRA
April 13, 2010
UNITED INDIA INSURANCE COMPANY LTD. Vs. SMT. CHHOTI DEVI AND ORS.
September 29, 2010
UNIVERSITY OF JODHPUR Vs. GOPAL KRISHAN LOHRA
May 10, 2010
UNIVERSL CYLINDERS LTD Vs. JUDGE, LABOUR COURT, BHARATPUR AND DENA NATH
January 27, 2010
URBAN IMPROVEMENT TRUST ALWAR Vs. RAMAKANT
July 5, 2010
URBAN IMPROVEMENT TRUST BIKANER Vs. GORDHAN DASS
January 12, 2010
USHA Vs. STATE OF RAJASTHAN
August 30, 2010
USHA RANI SHARMA Vs. STATE OF RAJ. AND ORS.
December 10, 2010
V K GAUR Vs. STATE OF RAJASTHAN
October 5, 2010
VAKIL SINGH Vs. STATE AND ORS.
December 9, 2010
VARDA RAM AND ANR. Vs. UMA RAM AND ORS.
February 24, 2010
VARDHI Vs. NARAYAN LAL
March 16, 2010
VASEEM Vs. STATE OF RAJASTHAN
March 3, 2010
VASS DEV Vs. STATE OF RAJASTHAN
May 4, 2010
VED PRAKASH SHARMA Vs. RENT TRIBUNAL JAIPUR
February 8, 2010
VED PRAKASH SHARMA Vs. CHAIRMAN, RAJASTHAN ELECTRONICS LIMITED AND ANR.
February 18, 2010
VED PRAKASH SHARMA Vs. STATE OF RAJASTHAN
August 26, 2010
VEDPRAKASH PALADIYA Vs. STATE OF RAJASTHAN
February 26, 2010
VIDHI JAIN Vs. STATE OF RAJASTHAN
September 1, 2010
VIDHYOTAMA SHARMA Vs. RAJ CIVIL SERVICES APPELLATE TRIBUNAL AND ORS
December 6, 2010
VIJAY @ MOTA Vs. STATE OF RAJASTHAN THRO P.P.
October 25, 2010
VIJAY CHATURVEDI Vs. RAJASTHAN HIGH COURT, JODHPUR AND ORS
January 20, 2010
VIJAY IRON STORE Vs. STATE OF RAJASTHAN
November 3, 2010
VIJAY KUMAR Vs. STATE OF RAJASTHAN
January 11, 2010
VIJAY KUMAR Vs. STATE OF RAJ. AND ORS.
July 16, 2010
VIJAY KUMAR Vs. STATE OF RAJASTHAN
April 8, 2010
VIJAY KUMAR BHEEL Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
August 4, 2010
VIJAY LAXMI AGNIHORTI Vs. STATE
February 17, 2010
VIJAY MEHTA Vs. STATE OF RAJASTHAN
August 3, 2010
VIJAY SINGH Vs. STATE OF RAJASTHAN
October 28, 2010
VIJAYPAL KEEMTI Vs. STATE OF RAJASTHAN
November 2, 2010
VIKAS Vs. STATE OF RAJASTHAN
April 16, 2010
VIKAS SINGH Vs. STATE OF RAJASTHAN
December 10, 2010
VIKRAM SINGH Vs. PRASHANT SINHA
April 13, 2010
VIMAL DISTRIBUTORS Vs. OM PRAKASH
May 5, 2010
VIMLA DEVI Vs. LD ADDITIONAL DISTRICT JUDGE NO 6 JAIPUR CITY JAIPUR
April 20, 2010
VIMLA DEVI Vs. STATE
October 27, 2010
VIMLESH AGARWAL Vs. DIRECTOR ELE EDUCATION AND ORS
November 10, 2010
VIMLESH KANWAR Vs. STATE OF RAJASTHAN
August 6, 2010
VINAYAK SHARMA Vs. STATE AND ORS.
November 1, 2010
VINIT DIXIT Vs. RAJ. TECHNICAL UNIVERSITY KOTA
March 26, 2010
VINOD Vs. SANGEETA
February 2, 2010
VINOD AJMERA Vs. DHARMENDRA BHATNAGAR
February 5, 2010
VINOD JAIN Vs. STATE OF RAJASTHAN
October 29, 2010
VINOD KANWAR Vs. UNION OF INDIA
April 13, 2010
VINOD KUMAR Vs. STATE OF RAJASTHAN
April 21, 2010
VINOD KUMAR Vs. STATE OF RAJASTHAN
February 26, 2010
VINOD KUMAR Vs. STATE OF RAJASTHAN
August 25, 2010
VINOD KUMAR YADAV Vs. STATE OF RAJASTHAN
November 10, 2010
VINOD NAIR AND BAHADUR SINGH Vs. JANARDAN RAI NAGAR UNIVERSITY AND ORS
August 9, 2010
VINOD SINGH Vs. STATE OF RAJASTHAN
August 9, 2010
VIPIN @ GOLU Vs. STATE OF RAJASTHAN
March 16, 2010
VIRENDRA PAL SINGH Vs. STATE OF RAJASTHAN
May 18, 2010
VISHAL GOODS TRANS. COMPANY AND ANR. Vs. MAGHRAJ MATHUR AND ORS.
July 7, 2010
VISHAL PANDIT ALIAS MANISH SHARMA Vs. STATE OF RAJASTHAN
July 6, 2010
VISHAL SINGH SHEKHAWAT Vs. RAJASTHAN STATE GANGANAGAR SUGAR MILLS LTD
December 8, 2010
VISHNU KUMAR Vs. JAGDISH PRASAD
August 3, 2010
VISHNU TELI Vs. STATE OF RAJASTHAN
November 25, 2010
VIVEK GUPTA Vs. STATE OF RAJASTHAN
December 10, 2010
VIVEK SOLANKI Vs. STATE OF RAJASTHAN
August 6, 2010
VRAJ TRACTORS INDUSTRIES Vs. STATE OF RAJASTHAN AND ANOTHER
September 23, 2010
XLO UNITED CLUTCH PRODUCTS LTD. AND S.K. GERA, RECEIVER Vs. OFFICIAL LIQUIDATOR
August 26, 2010
YAQUB KHAN Vs. STATE OF RAJASTHAN
May 24, 2010
YASHODHARA Vs. GOPAL
October 21, 2010
YASHODHARA AMETA Vs. VISHNU SHANKER PALIWAL
September 22, 2010
YASHWANT SINGH Vs. STATE OF RAJASTHAN
February 9, 2010
YOGENDRA KUMAR SHARMA Vs. STATE
March 30, 2010
YOGESH SINGH Vs. DINESH SINGH @ DINESH KUMAR SINGH
November 2, 2010
YOGESHWAR SHARMA AND ANR. Vs. THE STATE OF RAJASTHAN AND ORS.
February 16, 2010
YOGESHWARI KUMARI Vs. LAKE SHORE PALACE
July 16, 2010