Case Index

Title
Date
AB GANI BHAT Vs. STATE
May 14, 2010
AB. AZIZ DAR Vs. STATE
February 9, 2010
AB. AZIZ DHOBI Vs. STATE & ORS.
May 14, 2010
AB. HAMID MIR Vs. STATE OF J AND K
May 4, 2010
AB. QADEER KUMAR Vs. STATE
March 26, 2010
AB. RAHIM SHOJLA Vs. CHAIRMAN CUM MANAGING DIRECTOR
March 27, 2010
AB. RASHID Vs. STANZAN DORJAY MANAGER
March 4, 2010
AB. RASHID Vs. STATE OF J&K
September 18, 2010
AB. RASHID BEIGH & ANR. Vs. STATE OF J & K & ORS.
May 31, 2010
AB. RASHID RESHI (DR.) Vs. SKIMS
April 30, 2010
AB. RASHID SHEERWANI (DR.) Vs. STATE
February 22, 2010
AB. RASHID SOFI Vs. STATE
March 4, 2010
AB. REHMAN Vs. STATE OF J AND K
April 6, 2010
ABDUL AHAD BHAT Vs. TABASUM MANZOOR
April 8, 2010
ABDUL AHMAD SOFI Vs. GHULAM AHMAD SOFI
April 17, 2010
ABDUL KHALID Vs. ZARINA BEGUM AND ORS
April 23, 2010
ABDUL MAJID Vs. STATE OF J AND K
August 4, 2010
ABDUL MAJID AHANGAR Vs. STATE OF J&K
December 13, 2010
ABDUL MAJID MIR Vs. STATE
December 31, 2010
ABDUL RASHID Vs. STATE
October 7, 2010
ABDUL RASHID Vs. STATE
March 25, 2010
ABDUL RASHID RATHER Vs. GHULAM AHMAD GANAI
December 11, 2010
ABDUL RAZAK Vs. UNION OF INDIA & ORS.
August 19, 2010
ABDUL REHMAN SHIEKH Vs. STATE OF J&K & ORS.
June 5, 2010
ABDUL SALAM WANI & ORS. Vs. MOHD. SUBHAN KHAN & ORS.
June 5, 2010
ABDUL SAMAD Vs. ABDUL AZIZ AHANGAR
July 29, 2010
ABDUL SATTAR LONE Vs. STATE OF J&K & ORS.
December 25, 2010
ACHAL SETHI Vs. HIGH COURT OF JANDK
September 14, 2010
AFNAN AHMAD Vs. UNION OF INDIA
April 17, 2010
AGA SYED MUSTAFA Vs. STATE OF J AND K
April 6, 2010
AIJAZ RASOOL WANI Vs. STATE OF J&K
December 22, 2010
AJAY GUPTA Vs. STATE OF JANDK
September 16, 2010
AJAY KUMAR UTTAM Vs. STATE OF JAND K
May 20, 2010
AJAY SHANKAR PANDAY Vs. UNION OF INDIA (UOI)
July 7, 2010
AJESH GUPTA Vs. BHUPINDER SINGH
January 1, 2010
AJIT KAUR Vs. PUBLIC IN GENERAL
February 23, 2010
AKHTER HUSSAIN Vs. NANKI DEVI
April 23, 2010
ALAM DIN Vs. STATE OF J & K. & ORS.
May 26, 2010
ALBA POWER PVT. LTD. & ANR. Vs. STATE & ORS.
May 14, 2010
ALI MOHD. Vs. STATE OF J AND K
May 19, 2010
ALI MOHD. BHAT Vs. STATE
December 8, 2010
ALI MOHD. MIR Vs. STATE
February 22, 2010
ALI MOHD. NAJAR Vs. STATE
February 3, 2010
ALISHA KOUR Vs. STATE
March 12, 2010
ALL INDIA NHPC DIPLOMA ENGINEERS Vs. NHPC LTD.
February 18, 2010
ALTAF HUSSAIN MIR Vs. UNION OF INDIA & ORS.
May 24, 2010
AMA LONE Vs. MUGLI
May 13, 2010
AMRIT KUMARI & ORS. Vs. STATE OF J&K
July 20, 2010
ANANT RAM Vs. ISHER DASS
July 23, 2010
ANIL ANAND Vs. CHENAB TEXTILE MILLS
August 3, 2010
ANIL KUMAR Vs. STATE
October 11, 2010
ANJALI BHAN Vs. AJAY KUMAR BHAN
October 15, 2010
AQEELA HASSAN Vs. GHULAM MOHAMMAD
December 16, 2010
ARSHID HUSSAIN BHAT Vs. ASIA JAN
December 3, 2010
ASGAR ALI Vs. ALI MOHAMAD
April 8, 2010
ASGAR KHAN AND ANR Vs. STATE OF JAMMU & KASHMIR AND ANR
July 8, 2010
ASHA DEVI Vs. STATE
November 15, 2010
ASHA RAM Vs. STATE OF J. AND K.
August 11, 2010
ASHAQ HUSSAIN FACTOO (DR.) Vs. STATE & ORS.
June 5, 2010
ASHAQ HUSSAIN SHEIKH Vs. UNION OF INDIA (UOI)
June 5, 2010
ASHOK BAMBA Vs. STATE
February 10, 2010
ASHOK KUMAR BHAT Vs. STATE OF JANDK
November 4, 2010
AZAD AHMED WANI Vs. STATE
May 14, 2010
BABU LAL Vs. UNION OF INDIA (UOI)
May 18, 2010
BACHAN LAL CHOUDHARY Vs. STATE OF J AND K
February 17, 2010
BADER DIN Vs. STATE OF J&K
October 22, 2010
BALBIR KUMAR Vs. STATE
March 2, 2010
BALDEV RAJ Vs. J&K SPECIAL TRIBUNAL
July 17, 2010
BALKAR SINGH Vs. STATE OF J. AND K.
August 11, 2010
BALWANT SINGH Vs. MANZOOR AHMAD GANAI
February 17, 2010
BALWANT SINGH AND SONS Vs. UNION OF INDIA
April 23, 2010
BANDANA DEVI Vs. STATE OF J AND K
April 20, 2010
BANDANA THAPPA Vs. STATE
September 4, 2010
BASHIR AHMAD DAR Vs. STATE
April 13, 2010
BASHIR AHMAD NAJAR Vs. STATE
December 22, 2010
BASHIR AHMAD SHEIKH Vs. STATE OF J&K
November 15, 2010
BASHIR AHMAD WANI Vs. STATE
April 30, 2010
BASHIR AHMED Vs. STATE
August 31, 2010
BASHIR AHMED MALIK Vs. STATE
November 3, 2010
BAWA RAM Vs. CHIEF ENGINEER
February 10, 2010
BHAGWAN SINGH AND ORS Vs. STATE AND ORS
April 23, 2010
BHAGWATI PARSHAD DANGWAL Vs. UNION OF INDIA (UOI)
May 19, 2010
BHARAT SANCHAR NIGAM LTD Vs. GURMEET SINGH
March 4, 2010
BHARAT SMALL ARNS PVT. LTD Vs. ASSISTANT LABOUR COMMISSIONER, KATHUA
December 16, 2010
BHUPINDER SINGH Vs. STATE
July 8, 2010
BISHAN DASS Vs. STATE
July 8, 2010
BOARD OF DIRECTOR, CCSB LTD. Vs. REGISTRAR COOPERATIVE SOCIETIES AND
August 20, 2010
BRIJ LAL Vs. UNION OF INDIA
January 1, 2010
BRIJ MOHINI Vs. STATE & ORS
November 10, 2010
BUDHA RAM Vs. RAJEEV SHARMA
April 30, 2010
CENTEINAL SURGICAL Vs. STATE
January 1, 2010
CH. NAGAR SINGH Vs. STATE
May 3, 2010
CHANCHAL KUMARI Vs. STATE & ORS.
August 26, 2010
CHAND KUMAR WAGUZARI Vs. UNION OF INDIA (UOI)
February 18, 2010
CHHOTI PANDITA Vs. STATE
November 4, 2010
CHIEF ENGINEER Vs. NAZIR AHMAD TANGA
March 4, 2010
CHINTPURNI DEVI Vs. CHANDER MOHAN
April 30, 2010
CHINTPURNI DEVI Vs. CHANDER MOHAN
April 3, 2010
COLLECTOR LAND ACQUISITION Vs. BASHANDGANI NIHAMA
February 3, 2010
COMPETENT AUTHORITY Vs. SUSHIL KUMAR SHARMA
February 19, 2010
CONSERVATOR OF FORESTS Vs. ABDUL AHAD MIR
December 20, 2010
DAYA KOUR Vs. UNION OF INDIA TH. MIN. OF DEFENCE
July 17, 2010
DES RAJ Vs. STATE
March 5, 2010
DES RAJ NAGPAL ENGINEERS AND CONTRACTORS Vs. UNION OF INDIA
April 5, 2010
DEV RAJ Vs. STATE
August 26, 2010
DHARAM PAL Vs. STATE
May 4, 2010
DIN MOHD Vs. SHABNAM AKHTAR
February 10, 2010
DINESH MAHAJAN Vs. COL RETD NARINDER SHARMA
December 16, 2010
DIRECTOR GENERAL OF POLICE Vs. KARANJIT SINGH
February 11, 2010
DIRECTOR SSB Vs. R.M. ATUL
August 4, 2010
DIRECTOR SSB Vs. BIR SINGH
August 4, 2010
DIVISIONAL MANAGER & ORS. Vs. STATE OF J&K & ORS.
June 3, 2010
DIVISIONAL MANAGER J AND K STATE FOREST CORPORATION Vs. ABDUL MAJID
April 30, 2010
DIVISIONAL MANAGER J&K STATE FOREST CORPORATION Vs. ABDUL MAJID
April 3, 2010
DIVISIONAL MANAGER SFC Vs. ASST. LABOUR COMMR.
March 4, 2010
DR. GHULAM NABI LONE Vs. SKIMS AND ORS.
May 14, 2010
DR. TARANJEET SINGH Vs. STATE
July 17, 2010
DURA KUMARI Vs. STATE
January 1, 2010
DURGA DASS Vs. OM PARKASH
July 1, 2010
ESCORTS CONSTRUCTION EQUIPMENT LTD. Vs. GAUTAM ENGINEERING EQUIPMENT LTD. AND ANR.
August 26, 2010
EXECUTIVE ENGINEER, PUBLIC HEALTH ENGINEERING Vs. FAROOQ AHMAD LONE
March 4, 2010
FAQUIR CHAND Vs. TALIB HUSSAIN
March 5, 2010
FAROOQ AHMAD QURESHI Vs. STATE OF J AND K
December 4, 2010
FAROOQ AHMED SHAH Vs. STATE
April 6, 2010
FEROZ HASSAN KHAN Vs. ATHER SHAHEEN
March 4, 2010
FIAZ AHMED Vs. STATE OF J AND K
February 9, 2010
FIDA HUSSAIN & ANR. Vs. STATE & ORS.
June 2, 2010
FIRDOUS AHMAD SHAH Vs. STATE OF J&K
April 10, 2010
FIRDOUS AHMED MALIK Vs. STATE OF J AND K
February 22, 2010
FIRDOUSA AKHTER & ORS. Vs. STATE OF J&K & ORS.
July 21, 2010
G N ENGINEERS Vs. UNION OF INDIA
May 14, 2010
G.M. SHAKSAZ Vs. STATE
December 10, 2010
GANDHARAB SINGH Vs. STATE OF J AND K
February 10, 2010
GAZALA SHOWKAT Vs. NATIONAL INSURANCE CO. LTD.
February 3, 2010
GH. HASSAN BHAT Vs. GH. HASSAN GORSI
April 8, 2010
GH. HASSAN RAINA Vs. STATE OF J & K
April 8, 2010
GH. MOHI UD DIN RATHER Vs. STATE
July 21, 2010
GH. MOHI-U-DIN MALLA Vs. SARA
December 29, 2010
GH. NABI Vs. AMRIK SINGH
March 26, 2010
GH. NABI PARRAY Vs. STATE
June 5, 2010
GH. NABI SUMJI Vs. STATE
February 3, 2010
GH. NABI THOKER @ SHAHEEN Vs. STATE & ORS.
September 18, 2010
GH. QADIR KHAN Vs. STATE & ORS.
May 14, 2010
GH. QADIR WANI Vs. STATE
May 14, 2010
GHAUSIA MEMORIAL TRUST Vs. ALFLAH GOUSIA MUSLIM TRUST
April 7, 2010
GHULAM AHMED MIR Vs. STATE
July 23, 2010
GHULAM ALI SHEIKH Vs. STATE OF J&K & ORS.
June 5, 2010
GHULAM HASSAN SHAH Vs. SAIMA HASSAN
April 8, 2010
GHULAM JEELANI NAJAR Vs. STATE OF J AND K
November 15, 2010
GHULAM MOHAMMAD AKHOON Vs. MASOODUL HASSAN KHAN
March 4, 2010
GHULAM MOHAMMAD MAKROO Vs. STATE OF J AND K
April 1, 2010
GHULAM MOHD. RUNYAL Vs. STATE
December 29, 2010
GHULAM MOHI UD DIN SHAH Vs. STATE
August 26, 2010
GHULAM NABI Vs. STATE & ORS.
August 6, 2010
GHULAM NABI BHAT Vs. MOHD. ABDULLAH & ORS.
June 5, 2010
GHULAM QADIR BHAT Vs. STATE & ORS.
June 5, 2010
GHULAM QADIR KHANDEY Vs. STATE
February 10, 2010
GIAN CHAND & ORS. Vs. BANTI DEVI
October 8, 2010
GIAN SINGH Vs. STATE OF J&K
February 28, 2010
GIAN SINGH Vs. STATE OF J AND K
February 26, 2010
GIRDHARI LAL AND NARESH BHARTI AND ORS. Vs. UNION OF INDIA (UOI)
May 20, 2010
GIRIJA KOUL Vs. STATE
October 20, 2010
GODAWAR SINGH Vs. UNION OF INDIA (UOI)
January 1, 2010
GOPAL AND ANR Vs. STATE AND ORS
November 15, 2010
GUJJAR SINGH Vs. STATE OF JAMMU AND KASHMIR
August 3, 2010
GUJJAR SINGH Vs. STATE
July 6, 2010
GUL SAMEENA TABASUM Vs. STATE
June 5, 2010
GULZAR AHMAD DAR Vs. HAJI MOHI-UD-DIN BHAT
May 24, 2010
GURJOT KAUR Vs. HIGH COURT OF JANDK
September 14, 2010
GURPREET SINGH Vs. ABDUL GANI DAR
December 11, 2010
HAFEEZA BEGUM Vs. KHATIJA BEGUM
July 29, 2010
HAIDER LONE Vs. STATE AND ORS.
June 2, 2010
HANIFA BEGUM & ORS. Vs. STATE OF J&K & ORS.
July 1, 2010
HANS RAJ Vs. STATE OF J. AND K.
July 7, 2010
HARBANS LAL Vs. STATE OF J AND K
June 3, 2010
HARBANS LAL BHAGAT Vs. STATE
August 27, 2010
HARDEEP SINGH Vs. STATE
March 20, 2010
HARPAL SINGH & ORS. Vs. CANTONMENT BOARD & ORS.
August 26, 2010
HIMACHAL SINGH Vs. STATE
May 5, 2010
ILIM DIN Vs. STATE OF J&K
November 15, 2010
IMTIYAZ AHMAD DAR Vs. STATE
January 27, 2010
INDRA KUMAR RAI Vs. UNION OF INDIA (UOI)
June 3, 2010
IRFAN AHMAD PAMPORI Vs. STATE OF J&K
November 15, 2010
IRSHAD AHAMAD MALIK Vs. STATE
December 16, 2010
IRSHAD AHMAD DAR Vs. STATE
October 21, 2010
IRSHADA BANOO Vs. STATE
April 3, 2010
J AND K HOUSING BOARD Vs. IRSHAD HUSSAIN BABA
February 3, 2010
J AND K INSTITUTE OF MAN. PUBLIC Vs. RENU BALA
March 10, 2010
J AND K S.F.C. Vs. DHANI RAM
August 18, 2010
J AND K S.S.R.B. Vs. ANJU CHOUDHARY
March 18, 2010
J AND K SRTC Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
August 30, 2010
J. AND K. HIGH COURT BAR ASSOCIATION Vs. STATE OF J. AND K.
February 8, 2010
J. AND K. SRTC Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
August 27, 2010
J. AND K. STATE BOARD OF SCHOOL EDU. Vs. FAROOQ AHMED BHAT
August 27, 2010
JAGDISH CHANDER GUPTA Vs. MD JKPCC LTD
July 8, 2010
JAGDISH KUMAR Vs. STATE
July 8, 2010
JAGDISH KUMAR Vs. STATE OF J AND K
April 9, 2010
JAGDISH RAJ Vs. STATE OF J&K
November 25, 2010
JAHANGIR AHMAD KHAN Vs. STATE
April 30, 2010
JAMMU AND KASHMIR PROJECT CONSTRUCTION CORPORATION Vs. HANS RAJ
February 9, 2010
JAMMU CASTING PVT. LTD Vs. UOI
October 8, 2010
JAMMU MUNICIPAL CORP. Vs. KRISHAN CHAND
March 10, 2010
JANAK RAJ GUPTA Vs. J.D.A
July 23, 2010
JANAK SINGH Vs. STATE OF J AND K
February 5, 2010
JASWANT SINGH Vs. RANJIT KOUR
December 30, 2010
JAVED CHOWDHARY (DR.) Vs. ANIECE CHOWDHARY (DR.)
January 1, 2010
JAVED IQBAL Vs. STATE
December 29, 2010
JAVED IQBAL BHAT (DR.) & ORS. Vs. STATE & ORS.
August 26, 2010
JAVEED AHAMAD SHAH Vs. PARVEENA BANOO
March 25, 2010
JAY KAY ELECTRONICS PVT. LTD. Vs. SHEKHAR DUTT
August 31, 2010
JEHANGIR AHMAD MALIK Vs. STATE OF J&K & ORS.
July 12, 2010
JKPCC Vs. DESIGN FORUM
July 8, 2010
JOGINDER LAL Vs. UNION OF INDIA (UOI)
July 7, 2010
JOGINDER SINGH Vs. U.O.I.
April 17, 2010
JOGINDER SINGH Vs. STATE
September 23, 2010
JOHNSON AND JOHNSON LTD Vs. STATE OF J AND K
February 3, 2010
JYOTI GUPTA AND CONNECTED MATTERS Vs. STATE OF J AND K
May 18, 2010
KAMLESH Vs. KULDEEP KUMAR
October 22, 2010
KANAYA LAL RAINA Vs. PRINCIPAL INDIRA GANDHI DENTAL COLLEGE
September 29, 2010
KANCHAN RAZDAN Vs. STATE OF J&K & ORS
July 1, 2010
KARTAR CHAND Vs. ROOP LAL
October 8, 2010
KARTAR CHAND Vs. S. JOGINDER SINGH
August 20, 2010
KARTAR SINGH Vs. PAWAN KUMAR
October 20, 2010
KARTAR SINGH Vs. STATE OF J&K
December 16, 2010
KENDRIYA VIDYALAYA SANGATHAN Vs. VIDHYA SAGAR KHANNA
November 4, 2010
KEROSENE OIL RETAILS ASSOCIATION Vs. STATE OF J. AND K.
March 4, 2010
KHAIR UD DIN AND SON Vs. UNION OF INDIA
August 20, 2010
KHALID HAMID SOHAIL Vs. STATE OF J AND K
August 11, 2010
KHEM RAJ Vs. STATE
May 18, 2010
KHURSHEED AHMAD NATH Vs. NATIONAL INSURANCE CO LTD
April 19, 2010
KHURSHID AHMED Vs. UNION OF INDIA & ORS.
April 23, 2010
KIFAYAT HUSSAIN BABA Vs. NIGHAT PARVEEN
October 22, 2010
KIRANDEEP ELECTRONICS Vs. VIDEOCON INDUSTRIES LTD.
March 15, 2010
KRISHAN CHAND Vs. STATE OF JANDK
September 27, 2010
KRISHAN LAL Vs. STATE OF J AND K
July 14, 2010
KRISHAN LAL JANDIAL Vs. STATE OF J&K
April 30, 2010
KULDEEP SINGH Vs. VIMAL KHAJURIA
November 15, 2010
KULWANT SINGH Vs. STATE
February 10, 2010
KULWANT SINGH Vs. STATE OF J AND K
April 22, 2010
LAQUAT HUSSAIN & ORS. Vs. STATE OF J & K & ORS.
May 24, 2010
LEELA DEVI Vs. STATE
January 1, 2010
LT. COL. PURAN SINGH RAKWAL Vs. UNION OF INDIA (UOI)
May 24, 2010
M.A. QAYOOM Vs. STATE
November 9, 2010
MADAN LAL ALIAS MADHI Vs. STATE
December 3, 2010
MADAN LAL SAHANI Vs. VED PAUL
July 21, 2010
MAHARAJ KRISHAN DASS Vs. STATE
April 23, 2010
MALOOK KHAN Vs. STATE
April 30, 2010
MANAGING DIRECTOR CABLE CAR CORPORATION Vs. STATE & ORS.
July 29, 2010
MANAGING DIRECTOR JKPDC Vs. ABDUL RASHID NAIKOO
June 5, 2010
MANAGING DIRECTOR SFC Vs. JAGMOHAN SINGH
March 25, 2010
MANJU SHARMA Vs. STATE OF J & K
May 13, 2010
MANOHAR LAL Vs. STATE
December 16, 2010
MANSHA BEGUM Vs. STATE OF J&K
December 30, 2010
MANZOOR AHMAD BHAT Vs. UNION OF INDIA & ORS.
May 24, 2010
MANZOOR AHMAD DAR Vs. STATE OF J&K
July 29, 2010
MANZOOR AHMAD KILOO Vs. STATE OF J&K
November 25, 2010
MANZOOR AHMAD MIR Vs. STATE OF J AND K
November 15, 2010
MARIYAM AKHTER & ANR. Vs. WAZIR MOHD.
October 14, 2010
MASARAT ALAM BHAT Vs. STATE OF J AND K
April 8, 2010
MASOOD AHMAD BHAT Vs. STATE & ORS.
May 14, 2010
MASRAT ARA Vs. STATE OF J AND K
December 22, 2010
MASTERPRO ENGINEERING COLLEGE & ANR. Vs. STATE OF J & K & ORS.
May 19, 2010
MEHRAJ UD DIN MIR Vs. STATE OF J AND K
May 1, 2010
MEHRAJ-UD-DIN DAR Vs. STATE
February 26, 2010
MIAN ABDUL HAKEEM & ANR. Vs. COLLECTOR, LAND ACQUISITION
August 20, 2010
MIAN ABDUL QAYOOM Vs. STATE OF J&K &ORS.
August 17, 2010
MIAN ABDUL QAYOOM Vs. STATE OF JAMMU AND KASHMIR
December 31, 2010
MOHAMAD AFZAL BHATT Vs. STATE
July 12, 2010
MOHAMMAD AMIN DAR Vs. GAJINDER SINGH
May 13, 2010
MOHAMMAD ASRAR-UL-HAQ Vs. STATE
April 30, 2010
MOHAMMAD IDRESS BASHIR Vs. STATE
November 16, 2010
MOHAMMAD ISHAQ BHAT Vs. TARIQ AHMAD SOFI
March 4, 2010
MOHAMMAD SHAFI RATHER Vs. GHULAM MOHAMMAD RATHER
July 29, 2010
MOHAMMAD TAJ Vs. STATE OF JANDK
November 16, 2010
MOHAMMAD TARIQ RESHI Vs. STATE
November 26, 2010
MOHAMMAD YASEEN BOHRU Vs. STATE
April 30, 2010
MOHAMMAD YOUSUF BHAT Vs. MOHD MAQBOOL KUMAR
February 3, 2010
MOHAN SINGH Vs. STATE OF J AND K
May 13, 2010
MOHD IQBAL Vs. STATE
May 6, 2010
MOHD MUSA SAMI Vs. STATE
June 5, 2010
MOHD MUZAFFAR NAJAR Vs. STATE
April 15, 2010
MOHD SHAFI DAR Vs. STATE
February 10, 2010
MOHD SHAFI MALIK Vs. FIL INDUSTRIES LTD
March 4, 2010
MOHD YUNAS Vs. STATE
December 9, 2010
MOHD. AASIF KHAN Vs. STATE
December 22, 2010
MOHD. AHSAN DAR Vs. STATE OF J&K & ORS.
June 5, 2010
MOHD. AMIN Vs. STATE OF J AND K
March 17, 2010
MOHD. ASHRAF Vs. STATE & ORS.
May 14, 2010
MOHD. ASHRAF KHAN Vs. STATE
February 3, 2010
MOHD. ASHRAF MALIK Vs. STATE
October 18, 2010
MOHD. ASHRAF WANI & ANR. Vs. STATE & ORS.
May 24, 2010
MOHD. ASLAM MALIK Vs. STATE
June 1, 2010
MOHD. FAYAZ Vs. STATE OF J AND K
August 4, 2010
MOHD. HAFIZ Vs. STATE OF J&K
December 14, 2010
MOHD. IBRAHIM Vs. STATE OF J & K
July 31, 2010
MOHD. IQBAL BANDAY Vs. STATE
December 22, 2010
MOHD. IQBAL BHAT Vs. STATE
April 7, 2010
MOHD. IQBAL BHAT Vs. AZIZ BHAT & ORS.
June 24, 2010
MOHD. LATEEF DEEDAR Vs. STATE
May 7, 2010
MOHD. LATIEF BHAT Vs. STATE OF J AND K
May 17, 2010
MOHD. MAQBOOL ITOO Vs. STATE & ORS.
May 24, 2010
MOHD. NASEER Vs. STATE OF J AND K
March 18, 2010
MOHD. RAFIQ Vs. STATE OF J AND K
March 29, 2010
MOHD. SADIQ Vs. MOHD. SHARIEF
November 12, 2010
MOHD. SALEEM WANI Vs. STATE & ANR.
June 5, 2010
MOHD. SAMMANDAR MALIK Vs. STATE OF J & K & ORS.
May 31, 2010
MOHD. SAYED KHAN Vs. STATE
April 30, 2010
MOHD. SHABAN BHAT Vs. STATE
April 12, 2010
MOHD. SHAFI Vs. STATE OF J AND K
March 15, 2010
MOHD. SHAFI DAR Vs. STATE OF J&K & ORS.
June 5, 2010
MOHD. SHAFI ZAHID Vs. STATE OF J & K & ORS.
August 30, 2010
MOHD. SULTAN TELE Vs. SKIMS
April 6, 2010
MOHD. YOSUF KHAN (DR.) & ORS. Vs. SOFI GH. QADIR & ORS.
June 5, 2010
MOHD. YOUSUF BHAT Vs. STATE OF J&K
December 11, 2010
MOHD. YOUSUF BHAT Vs. MOHD. MAQBOOL KUMAR
March 4, 2010
MOHD. YOUSUF MIR Vs. STATE
March 4, 2010
MOHD. YOUSUF MIR Vs. UNION OF INDIA (UOI)
February 3, 2010
MOOL RAJ Vs. STATE
September 4, 2010
MST. RUBEENA Vs. AB. QAYOOM MALIK
March 4, 2010
MST. ZAINA BANOO Vs. STATE OF J AND K
February 25, 2010
MTR. JAWAHIRA BANO Vs. STATE
May 14, 2010
MUBEENA BANO Vs. STATE
May 14, 2010
MUKHTAR AHMED Vs. STATE OF J&K
December 21, 2010
MUNSHEED MANZOOR SHAH Vs. STATE OF J AND K
June 5, 2010
MUSHTAQ AHMAD Vs. STATE
May 5, 2010
MUSHTAQ AHMAD BHAT Vs. PARVAIZA AKHTER & ORS.
July 12, 2010
MUSHTAQ AHMAD GANAI Vs. STATE
January 1, 2010
MUSHTAQ AHMAD RAFIQUEE Vs. GH. MOHD. DAR
March 25, 2010
MUSHTAQ AHMED Vs. STATE
December 11, 2010
NADEEM SHEPHERD Vs. COMMISSIONER SMC
December 6, 2010
NAHIDA BHAT Vs. UNIVERSITY OF KASHMIR
December 14, 2010
NARESH CHOWDHARY Vs. STATE
August 17, 2010
NARESH KUMAR Vs. STATE OF J AND K
March 25, 2010
NARINDER KOUR Vs. IMRAN KHAN
December 16, 2010
NARINDER PAUL CHOUDHARY Vs. STATE
June 3, 2010
NASEEMA BANO Vs. STATE OF J&K & ORS.
June 5, 2010
NASEER AHMAD MIR Vs. STATE OF J&K
December 31, 2010
NATIONAL INSURANCE CO LTD Vs. GHULAM MUSTAFA BEG
March 8, 2010
NATIONAL INSURANCE CO LTD Vs. MEHBOOBA SHABNAM
February 18, 2010
NATIONAL INSURANCE CO LTD Vs. NASIB CHAND
October 5, 2010
NATIONAL INSURANCE CO LTD Vs. NAGINA BEGUM & ORS
August 27, 2010
NATIONAL INSURANCE CO LTD Vs. BIMLA DEVI & ORS
August 27, 2010
NATIONAL INSURANCE CO. Vs. GH. NABI SHALLA
February 3, 2010
NATIONAL INSURANCE CO. Vs. STATE BANK OF INDIA
February 3, 2010
NATIONAL INSURANCE CO. LTD. Vs. FAYAZ AHMED SHAH
February 10, 2010
NATIONAL INSURANCE CO. LTD. Vs. QAZI HILAL AHMAD
March 4, 2010
NATIONAL INSURANCE CO. LTD. Vs. MST. SAJA BEGUM
March 4, 2010
NATIONAL INSURANCE CO. LTD. Vs. BASHIR AHMAD MALLA & ORS.
July 29, 2010
NATIONAL INSURANCE COMPANY LIMITED Vs. RAJA BEGUM
May 13, 2010
NATIONAL INSURANCE COMPANY LTD Vs. SHAIRIFA BEGAM
December 30, 2010
NAYEEM AHMAD KHAN Vs. STATE
May 24, 2010
NAZIMA AMIN Vs. STATE
May 4, 2010
NAZIR AHAMAD WANI Vs. STATE & ORS.
July 29, 2010
NAZIR AHMAD Vs. STATE
April 30, 2010
NAZIR AHMAD DAR Vs. MST. NABZA
March 4, 2010
NAZIR AHMAD GANAI Vs. STATE OF J AND K
February 1, 2010
NAZIR AHMAD LONE Vs. STATE OF J AND K
May 6, 2010
NAZIR AHMAD WANI Vs. STATE
January 1, 2010
NAZIR AHMAN SHEIKH Vs. REYAZ AH LONE
May 13, 2010
NAZIR AHMED Vs. STATE
November 25, 2010
NEELAM KIRANJEET KOUR Vs. STATE
June 5, 2010
NEERU SHARMA Vs. RAJ KUMAR SHARMA
April 30, 2010
NEW INDIA ASSURANCE CO. Vs. BACHNO DEVI
April 23, 2010
NISSAR AHMAD KEEN Vs. STATE & ORS.
June 5, 2010
NITIN DABUR Vs. STATE
December 8, 2010
NIZAM-UD-DIN Vs. STATE OF J. AND K.
August 11, 2010
NOOR DIN RATHER Vs. SULLA RATHER
April 19, 2010
OM PARKASH Vs. STATE
September 24, 2010
OM PARKASH Vs. MOHAN LAL SHARMA
September 18, 2010
ORIENTAL INSURANCE CO Vs. RAJINDER KUMAR
March 17, 2010
ORIENTAL INSURANCE CO LTD Vs. NAZIR AHMAD CHOWDHARY
May 3, 2010
ORIENTAL INSURANCE CO. Vs. BHUSHAN LAL PANDITA
February 10, 2010
ORIENTAL INSURANCE CO. LTD Vs. MOHAMMAD AKBAR GANAI
December 31, 2010
ORIENTAL INSURANCE CO. LTD. Vs. AB. RASHID WANI
May 14, 2010
ORIENTAL INSURANCE CO. LTD. Vs. MANOHAR NATH PANDITA
October 6, 2010
ORIENTAL INSURANCE COMPANY Vs. ISHRI DEVI
April 23, 2010
ORIENTAL INSURANCE COMPANY LTD Vs. SURINDER SINGH
August 18, 2010
PANKAJ DUTTA Vs. INCOME TAX OFFICER
June 1, 2010
PARDEEP ETT COLLEGE OF EDUCATION Vs. STATE OF J&K
December 27, 2010
PARKASHO DEVI Vs. BUILDING OPERATION CONTROLLING AUTHORITY & ANR
March 31, 2010
PARSHOTTAM SINGH Vs. STATE
April 8, 2010
PARVEEN AKHTER Vs. STATE OF J AND K
April 21, 2010
PARVEEN AKHTER Vs. STATE
December 16, 2010
PARVEEN GUPTA Vs. RAVAIL SINGH
April 23, 2010
PARVEENA BEGUM Vs. STATE OF JAMMU AND KASHMIR
February 5, 2010
PARVEZ AHMAD SHAH Vs. STATE OF J&K
June 5, 2010
PAWAN KUMAR GUPTA Vs. UNION OF INDIA (UOI)
April 5, 2010
POWER GRID CORPORATION OF INDIA Vs. PARDEEP ABROL
March 3, 2010
PRAN NATH & ANR. Vs. VED PAUL & ORS.
July 21, 2010
PREETI SIDHU Vs. UNION OF INDIA (UOI)
February 5, 2010
PRIKSHIT PATHANIA Vs. ANURADHA DADWAL
December 8, 2010
PRINCIPAL, SAINIK SCHOOL, NAGROTA, JAMMU Vs. A. JEYARAMAN
November 4, 2010
PRITA MASIH Vs. STATE OF J&K
August 11, 2010
PRITAM SINGH Vs. SECRETARY TO GOVT. OF INDIAN UNION
September 18, 2010
PRIVATE SCHOOLS COORDINATION COMMITTEE Vs. STATE & ORS
May 24, 2010
PUSHPA DEVI Vs. STATE
September 28, 2010
PUSPA DEVI Vs. STATE OF JANDK
September 16, 2010
QADRI NAZIR AHMAD & ANR. Vs. STATE & ORS.
May 14, 2010
R.K. ZALPURI Vs. STATE & ORS.
May 14, 2010
RADHEY SHAM & ORS. Vs. STATE & ORS.
August 26, 2010
RAJ KUMAR MAHAJAN AND OTHERS Vs. STATE AND OTHERS
May 3, 2010
RAJAN WARIKOO Vs. STATE OF JANDK
October 8, 2010
RAJEEV VERMA Vs. STATE
March 4, 2010
RAJESH KUMAR Vs. HIGH COURT OF J AND K
April 22, 2010
RAJINDER KUMAR SEHGAL Vs. SWARNA DEVI
August 18, 2010
RAJNI GUPTA Vs. STATE & ORS.
August 26, 2010
RAJNI GUPTA Vs. STATE & ORS.
July 23, 2010
RAKESH KUMAR Vs. STATE
December 11, 2010
RAKESH KUMARI Vs. BALWAN SINGH
March 8, 2010
RAKESH WARIKOO Vs. STATE OF J AND K
August 18, 2010
RAM DASS Vs. UNION OF INDIA & ORS.
July 31, 2010
RAM DASS Vs. STATE
September 24, 2010
RAM LAL Vs. UNION OF INDIA (UOI)
January 1, 2010
RAM NATH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
December 31, 2010
RAMAN SETHI Vs. STATE
May 14, 2010
RAMESH CHANDER GUPTA Vs. STATE
January 1, 2010
RAMESH KUMAR Vs. STATE OF J AND K
March 5, 2010
RAMESH PANDEY Vs. CHENAB TEXTILES MILLS
November 15, 2010
RANI KOUR Vs. STATE
October 22, 2010
RANJEET SINGH Vs. J&K LECTURERS
September 18, 2010
RASH BUILDERS INDIA PVT. LTD. Vs. HINDUSTAN CONSTRUCTION CO. LTD.
December 29, 2010
RASHID BHAT Vs. STATE OF J & K
July 27, 2010
RASHID SHIEKH Vs. STATE & ORS.
May 14, 2010
RATTAN SINGH Vs. STATE & ORS.
July 7, 2010
RAVI KANT SHARMA Vs. G.D. WADHWA, CHAIRMAN, J&K SSRB
October 21, 2010
RAVISH TREHAN Vs. STATE
November 4, 2010
RECKITT BENCKISER Vs. UNION OF INDIA
December 23, 2010
REFEX REFRIGERANTS LTD. Vs. KOLANE REFRIGERANTS
April 8, 2010
REGISTRAR, COOPERATIVE SOCIETIES, J & K, JAMMU Vs. J & K SPECIAL TRIBUNAL
July 8, 2010
REKHA RANI Vs. STATE OF J AND K
April 20, 2010
RESIDENTS OF AREAS AROUND CIVIL AIRPORT Vs. UNION OF INDIA (UOI)
April 30, 2010
RIAZ AHMED Vs. STATE OF J. AND K.
August 16, 2010
RISHI KR. BARBWA RENU DEVI Vs. STATE
November 4, 2010
RIYAZ AHMED TEEDWA Vs. STATE OF J AND K
February 25, 2010
ROHIT MOTORS Vs. PUNJAB TRACTORS LTD.
March 25, 2010
ROMESH KUMAR Vs. UNION OF INDIA (UOI)
April 19, 2010
ROMESH KUMAR Vs. SHAMIM AKHTER
March 17, 2010
ROSHAN DIN Vs. STATE OF J&K
November 15, 2010
ROUF AHMAD Vs. STATE
December 1, 2010
RUKHSANA MANZOOR Vs. STATE
April 1, 2010
S PREM SINGH Vs. STATE OF J NAD K
July 1, 2010
S. BALBIR SINGH Vs. ISHAR DASS
April 30, 2010
S. CHANCHAL SINGH Vs. STATE BANK OF INDIA
March 17, 2010
S. JAIPAL SINGH & ORS. Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT & ORS.
May 1, 2010
S. MOHAN SINGH SETHI Vs. J AND K STATE BOARD OF SCHOOL EDUCATION
January 1, 2010
S.S. KANAUJIA (CAPT.) Vs. UNION OF INDIA (UOI)
March 8, 2010
SADIQ KHANDAY & ORS. Vs. STATE & ORS.
July 29, 2010
SAFYA HAIDER LONE Vs. STATE OF J&K
July 1, 2010
SAINIK COOP. HOUSE BUILDING SOCIETY LTD Vs. STATE
November 4, 2010
SAJA Vs. AHAD SHEIKH & ORS
January 1, 2010
SAJAD AHMAD KHAN Vs. STATE
February 9, 2010
SAJDA BEGUM Vs. STATE OF J. AND K.
November 30, 2010
SALEEM-UR-REHMAN Vs. STATE
December 31, 2010
SAMRAT FERRO ALLEYS (P) LTD Vs. UNION OF INDIA
November 10, 2010
SANDHOOR SINGH Vs. JAMMU AND KASHMIR SPECIAL TRIBUNAL
July 29, 2010
SANJAY AGGARWAL Vs. UNION OF INDIA
August 30, 2010
SANJAY KUMAR Vs. STATE
February 10, 2010
SANJEEV KUMAR SHARMA Vs. STATE
December 31, 2010
SANSAR CHAND Vs. CHANDER MOHAN
April 30, 2010
SANT SINGH Vs. LAXMAN CHOUDHARY
December 8, 2010
SANTOKH SINGH Vs. UNION OF INDIA (UOI)
August 20, 2010
SARFARAZ AHMAD RAINA Vs. STATE OF J&K & ANR.
June 5, 2010
SARITA DEVI Vs. RAMESH KUMAR
October 6, 2010
SARVJEET SINGH Vs. STATE
October 20, 2010
SARWAT BEGUM Vs. STATE
October 21, 2010
SATBIR Vs. UNION OF INDIA (UOI)
August 31, 2010
SATPAUL SHAMOTRA Vs. STATE
November 24, 2010
SATYA DEVI Vs. STATE OF J&K & ORS.
July 16, 2010
SAWALKOTE PROSJEKTUTVIKLING AS Vs. STATE
February 1, 2010
SC/ST WELFARE ASSOCIATION Vs. UNION OF INDIA (UOI)
May 20, 2010
SECRETARY J AND K ACADEMY OF ART Vs. RAJINDER NATH
June 1, 2010
SHABIR AHMAD DAR Vs. STATE & ORS.
May 14, 2010
SHABIR AHMAD MALIK Vs. STATE OF J&K
November 15, 2010
SHABIR AHMAD NAJAR Vs. MST. ZOONI & ANR.
June 5, 2010
SHABIR AHMAD SHAH Vs. STATE
April 23, 2010
SHABIR AHMAD SHAH Vs. STATE
February 26, 2010
SHABIR AHMAD WANI Vs. STATE OF J&K & ANR.
June 5, 2010
SHABIR AHMAD ZARGAR Vs. STATE
March 25, 2010
SHABNAM AKHTAR Vs. STATE OF J&K
December 4, 2010
SHAFEEQ AHMED Vs. STATE
December 3, 2010
SHAFEEQA AKHTER Vs. STATE OF J AND K
May 4, 2010
SHAFIQA BANU Vs. STATE OF J AND K
June 3, 2010
SHAHEED MUSTAFA Vs. STATE OF J AND K
March 22, 2010
SHAHEEN (MRS.) Vs. UNION OF INDIA (UOI)
February 18, 2010
SHAHEENA MASARAT (MS.) Vs. STATE
April 13, 2010
SHAIR MOHAMMAD KHAN Vs. STATE OF J&K & ORS
May 5, 2010
SHAKEEL AHMAD Vs. FIDA HUSSAIN
January 1, 2010
SHAKEEL AHMAD ANDRABI Vs. STATE & ORS.
July 25, 2010
SHAMEEMA AKHTER Vs. AB. JABBAR LONE
May 13, 2010
SHAMMA BHAT Vs. PARVINDER KUMAR LEHARIA
October 11, 2010
SHAMS DIN Vs. STATE
October 22, 2010
SHARDA DEVI Vs. STATE
January 1, 2010
SHASHI PAL Vs. KAMLOO
August 18, 2010
SHASTRI MEMORIAL COLLEGE OF EDUCATION Vs. STATE OF J & K
July 8, 2010
SHEERAZ AHMAD ITOO Vs. STATE OF J AND K
December 2, 2010
SHEIKH MOHD. MAQBOOL & ORS. Vs. STATE OF J & K & ORS.
May 31, 2010
SHEIKH MOHD. SHARIEF Vs. STATE
December 16, 2010
SHEIKH NASSIR HUSSAIN ALIAS IMRAN Vs. STATE
September 4, 2010
SHIV RAM Vs. RADHA SWAMI SATSANG GHAR & ORS
March 9, 2010
SHIVAM ENTERPRISES Vs. RES. OF VILLAGE GOVINDSAR, KATHUA
August 18, 2010
SHIVAM ENTERPRISES Vs. FOOD CORP OF INDIA
December 10, 2010
SHOWKAT ALI BIJRAN Vs. STATE OF J AND K
June 1, 2010
SHREE MAT DEVI SHRINE BOARD Vs. GANDARB SINGH
March 25, 2010
SHYAM SINGH Vs. J&K PUBLIC SERVICE COMMISSION
November 10, 2010
SOHAN LAL Vs. MALI RAM
December 9, 2010
SOHAN LAL Vs. SHRI MATA VAISHNO DEVI SHRINE BOARD
April 30, 2010
SOMA DEVI Vs. NEW INDIA ASSURANCE CO LTD
November 10, 2010
SONAULLAH MIR Vs. STATE OF J & K & ORS.
May 14, 2010
SOOD AND SOOD Vs. UNION OF INDIA
April 23, 2010
STANDARD ELECTRIC CORPORATION Vs. STATE SALES TAX APPELLATE TRIBUNAL
April 23, 2010
STATE Vs. VINOD KUMAR VERMA
December 8, 2010
STATE Vs. NILOFAR
November 24, 2010
STATE Vs. SAT BHAMA THAKUR
July 30, 2010
STATE Vs. PREM NATH
June 5, 2010
STATE Vs. KAUSHALYA DEVI
December 16, 2010
STATE Vs. TALIB HUSSAIN
April 5, 2010
STATE Vs. AJAY SINGH JASROTIA
January 1, 2010
STATE Vs. JANAK RAJ
January 1, 2010
STATE Vs. COMMISSIONER UNDER WORKMEN&APOSS COMPENSATION ACT
March 25, 2010
STATE BANK OF INDIA Vs. UNION OF INDIA
September 18, 2010
STATE OF J & K Vs. SAT PAUL
August 20, 2010
STATE OF J & K Vs. BASHIR AHMAD LONE
December 22, 2010
STATE OF J & K & ORS. Vs. SHOWKAT ALI MUFTI (DR.) & ORS.
June 2, 2010
STATE OF J & K AND OTHERS - Vs. ROSHAN LAL BHAT
October 11, 2010
STATE OF J AND K Vs. GH MOHAMMAD ALLIE
March 25, 2010
STATE OF J AND K Vs. SHABIR AHMAD SHAH
March 12, 2010
STATE OF J AND K Vs. N.C. PRABHAKAR (DR.)
April 19, 2010
STATE OF J AND K Vs. SWAPNA RAINA
March 15, 2010
STATE OF J AND K Vs. RAZAK AHMED
March 10, 2010
STATE OF J AND K Vs. DEWAN SINGH
February 10, 2010
STATE OF J AND K Vs. YASH PAUL SINGH
February 19, 2010
STATE OF J&K Vs. MAHARAJ KRISHAN BHAT
October 13, 2010
STATE OF J&K Vs. DAVINDER KUMAR
November 4, 2010
STATE OF J&K Vs. SHASHI BALA SHARMA
October 12, 2010
STATE OF J&K Vs. SAFIA BEGUM
November 26, 2010
STATE OF J&K Vs. RAJ SINGH
December 31, 2010
STATE OF J&K & ANR. Vs. VIJAY KUMAR & ORS.
August 25, 2010
STATE OF J&K & ORS. Vs. ARJUMAND SHAFI
June 5, 2010
STATE OF J. AND K. Vs. MOHD. BASHIR
August 12, 2010
STATE OF JAMMU AND KASHMIR Vs. BALKAR SINGH
April 30, 2010
STATE OF JANDK Vs. JANAK SINGH
October 22, 2010
SUBASH CHANDER GUPTA Vs. SHRI MATA VAISHNO DEVI SHRINE BOARD
October 8, 2010
SUBASH SINGH Vs. STATE OF J&K
October 20, 2010
SUDESH KUMAR Vs. STATE
January 1, 2010
SUJATA RANI Vs. STATE OF J&K & ORS.
July 31, 2010
SUMAN KHAJURIA Vs. STATE OF J&K
May 6, 2010
SUMEER KHAJURIA Vs. STATE
March 8, 2010
SUMEET SHARMA Vs. S.S. KAPOOR
May 19, 2010
SUN PHARMACUTICAL INDS Vs. CHIEF COMMISSIONER OF INCOME TAX
October 6, 2010
SUNANDAN KUMAR Vs. STATE
February 19, 2010
SUNIL KUMAR GUPTA Vs. MOHD. SHAFI PANDIT
August 17, 2010
SUNIL SHARMA Vs. STATE
October 15, 2010
SUPERINTENDING ENGINEER ELECTRIC DIVISION Vs. REYAZ AHMAD SOFI
April 16, 2010
SURAM CHAND Vs. STATE & ORS
June 1, 2010
SURENDER KUMAR SHARMA Vs. UNION OF INDIA
May 3, 2010
SURESH KUMAR Vs. UNION OF INDIA (UOI)
February 18, 2010
SURESH KUMAR Vs. STATE
October 22, 2010
SURINDER KUMAR Vs. STATE OF J&K
November 22, 2010
SURINDER KUMAR Vs. STATE OF J AND K
March 12, 2010
SURINDER KUMAR SHARMA Vs. UNION OF INDIA
September 16, 2010
SURINDER SINGH Vs. STATE OF J & K
May 13, 2010
SUSHEEL KUMAR AIMA Vs. STATE OF J & K
September 18, 2010
SUSHIL KUMAR Vs. STATE
July 8, 2010
SUSHIL SINGH Vs. STATE OF J&K
December 22, 2010
SUTLEJ INDUSTRIES LTD. Vs. SHIRDHIYA SYNTHETICS PVT. LTD.
January 1, 2010
SYED AMJAD ALI & ORS. Vs. STATE OF J&K
June 3, 2010
SYED NISAR HUSSAIN Vs. STATE
April 22, 2010
SYED NISSAR HUSSAIN Vs. NASEEMA
March 4, 2010
SYED SHABIR AHAMAD Vs. STATE
May 28, 2010
TABASUM MANZOOR Vs. ABDUL AHAD BHAT
July 28, 2010
TALIB HUSSAIN Vs. STATE
May 7, 2010
TALIB HUSSAIN Vs. STATE
July 8, 2010
TARA CHAND Vs. STATE
July 8, 2010
TARIQ ABDULLAH Vs. HAJRA BANOO
April 7, 2010
TARIQ AHMED SHAH Vs. STATE
February 1, 2010
TARIQ MEHMOOD Vs. STATE OF J AND K
May 18, 2010
TARLOK RAJ Vs. UOI
October 8, 2010
TARO DEVI & ANR. Vs. GIANO DEVI & ORS.
December 10, 2010
TARSEEM LAL Vs. KUNTI DEVI
November 11, 2010
TARSEEM SINGH CHIB Vs. STATE OF J. AND K.
January 1, 2010
TEJ KRISHAN BHAT Vs. STATE OF J AND K
November 4, 2010
TILAK RAJ Vs. UNION OF INDIA
November 4, 2010
TILAK RAJ Vs. UNION OF INDIA & ORS.
August 13, 2010
UDHAY RANI Vs. CHAIRMAN, J&K SSRB
July 31, 2010
UJAGAR SINGH Vs. STATE
October 21, 2010
ULFAT JAN Vs. STATE OF J&K & ORS.
June 5, 2010
UMAR HAYAT KHAN Vs. TALAT SARVER KHAN
December 9, 2010
UNION OF INDIA Vs. PREM MASIH
November 26, 2010
UNION OF INDIA Vs. MANOJ SINGH
November 10, 2010
UNION OF INDIA Vs. HARISH CHANDER
November 10, 2010
UNION OF INDIA Vs. MOHAN BROTHERS
May 3, 2010
UNION OF INDIA Vs. PAWAN KUMAR GUPTA
April 30, 2010
UNION OF INDIA Vs. SHAILENDRA KUMAR
July 17, 2010
UNION OF INDIA Vs. SUNNY BUILDERS
October 8, 2010
UNION OF INDIA Vs. MOUSAMI SHARMA
October 8, 2010
UNION OF INDIA Vs. VISHNU DUTT SHARMA
August 19, 2010
UNION OF INDIA Vs. SANTOKH SINGH
May 26, 2010
UNION OF INDIA Vs. NAIK GULSHAN SINGH
December 13, 2010
UNION OF INDIA Vs. BAL KRISHAN
October 22, 2010
UNION OF INDIA Vs. MOHINDER SINGH
April 23, 2010
UNION OF INDIA Vs. S TARLOK SINGH
March 8, 2010
UNION OF INDIA Vs. ENGINEER BUILDERS & ASSOCIATES
March 30, 2010
UNION OF INDIA Vs. MOHAN BROTHERS
March 5, 2010
UNION OF INDIA (UOI) Vs. NARINDER PAL SINGH
June 1, 2010
UNION OF INDIA (UOI) Vs. BARRINDER KUMAR SHARMA
April 23, 2010
UNION OF INDIA (UOI) Vs. AMAR NATH,
August 19, 2010
UNION OF INDIA (UOI) Vs. RAM KUMAR THAKUR
August 16, 2010
UNION OF INDIA (UOI) Vs. RAJAN BAKSHI (COL.)
June 2, 2010
UNION OF INDIA (UOI) Vs. GH. QADIR
March 9, 2010
UNION OF INDIA (UOI) AND ORS Vs. SUKHDEV KUMAR AND ORS
February 4, 2010
UNITED INDIA INSURANCE CO LTD Vs. DEVI DASS
August 27, 2010
UNITED INDIA INSURANCE CO LTD Vs. SUSHMA DEVI
December 8, 2010
UNITED INDIA INSURANCE CO LTD Vs. RADHIKA
March 17, 2010
UNITED INDIA INSURANCE CO. LTD Vs. KHURAM PARVEIZ
December 31, 2010
UNITED INDIA INSURANCE COMPANY Vs. PARMESHWARI SAWHNEY
July 12, 2010
UNITED INDIA INSURANCE COMPANY LTD. Vs. AMIT KUMAR
August 12, 2010
UNITED INDIA INSURANCE COMPANY LTD. Vs. KRISHNA DEVI
December 30, 2010
UNIVERSITY OF JAMMU Vs. GURCHARAN SINGH
February 11, 2010
URGAIN LONDUP Vs. STATE OF J AND K
July 7, 2010
USHA DEVI Vs. C. PHUNSOG
August 31, 2010
UTTAM SINGH Vs. STATE
July 23, 2010
V.N. GUPTA & ORS. Vs. STATE & ANR.
July 29, 2010
VED PARKASH RATHORE AND CO Vs. STATE
October 15, 2010
VETHESTA CONSTRUCTIONS - GOOD LUCK CONSTRUCTIONS Vs. STATE OF J&K
December 16, 2010
VIJAY KUMAR Vs. DARSHANA DEVI
November 11, 2010
VIJAY KUMAR Vs. STATE
July 8, 2010
VIJAY KUMAR Vs. J & K SRTC
May 15, 2010
VIJAY KUMAR ABROL Vs. STATE OF J. AND K.
January 1, 2010
VIJAY RATTAN Vs. STATE & ORS.
August 26, 2010
VIKRAM JAMWAL Vs. GEETANJALI RAJPUT
February 10, 2010
VIKRANT SHARMA Vs. STATE
February 10, 2010
VILLAGER OF RANGIL Vs. DEAN FACULTY OF FISHERIES
February 26, 2010
VILLAGERS OF JAWBERA Vs. STATE
April 6, 2010
VINEET GANDOTRA Vs. VINOD KUMAR GANDOTRA (DR.)
May 3, 2010
VINOD KUMAR Vs. LALIT KUMAR
December 16, 2010
VINOD KUMAR KOUL Vs. STATE OF J&K & ORS.
August 20, 2010
VISHAVJEET VERMA Vs. UNIVERSITY OF JAMMU & ORS.
August 16, 2010
VISHNO DEVI Vs. UNION OF INDIA & ORS.
July 31, 2010
VIVEK KUMAR DHALLAM Vs. NISHA PURI
December 13, 2010
WAJAHAT AHMAD MIR Vs. STATE
September 28, 2010
WALI MOHAMMAD MIR Vs. STATE OF J AND K
May 1, 2010
YOG RAJ Vs. STATE
June 5, 2010
ZABIR AHMED Vs. STATE
March 26, 2010
ZAHOOR AHMAD Vs. STATE
March 18, 2010
ZAHOOR HUSSAIN ZARGAR Vs. STATE
November 24, 2010