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Case Index
Title
Date
A.SAVITHRI Vs. UNITED INDIA INSURANCE COMPANY LIMITED
March 5, 2010
A.V.G.N. SRINIVAS Vs. GLOBAL HOSPITALS
April 15, 2010
A.VENKATARAMANA Vs. JAGADISH LANKA
July 21, 2010
ACHARYA NAGARJUNA UNIVERSITY Vs. MALLISETTY SUBRAHMANYAM
April 6, 2010
ADAPA LAKSHMIKANTHA RAO Vs. ASSISTANT ACCOUNTS OFFICER,ELECTRICITY REVENUE OFFICE
April 7, 2010
AGRICULTURAL INSURANCE COMPANY OF INDIA Vs. GORIPATHY VEERA RAGHAVALU
April 13, 2010
ALLA KRISHNA KISHORE Vs. VENKAT EDUCATIONAL ACADEMY
June 4, 2010
ANDHRA BANK, CREDIT CARD DIVISION, HYDERABAD Vs. DINAS VERVATWALA
July 30, 2010
ANDHRA BANK, NARAYANAGUDA, HYDERABAD Vs. K.DURGA DEVI
January 19, 2010
ANL PARCEL SERVICE Vs. VUDATA HAND LOOMS, VUDATA SRINIVASA RAO
July 16, 2010
APOLLO TYRES LTD Vs. M.L. AGARWAL
March 17, 2010
ASST. DIRECTOR OF INSURANCE Vs. KARAMKONDA SUSHEELA
April 13, 2010
AUTOMOTIVE MANUFACTURERS PVT. LTD Vs. K.V.V.S.N. VARA PRASAD
July 19, 2010
B SHASHIKALA Vs. KATTAM RAMAKISHAN
June 14, 2010
B. E. CO-OPERATIVE BANK Vs. TULLURI RAMA KRISHNA RAO
July 13, 2010
B. LAKSHMI Vs. RADHA REALTORS PVT. LTD
July 9, 2010
B. LEELAVATHI OBSTETRICIAN AND GYNECOLOGIST Vs. MALLIALA SAIVARDHINI
May 19, 2010
B. SHAI REDDY Vs. ICICI LOMBARD GENERAL INSURANCE CO LTD
May 26, 2010
B. SRINIVAS Vs. VALLINATH
March 19, 2010
B. VIJAYALAKSHMI Vs. SATYA SAI INVESTMENTS
April 7, 2010
B.F. BASTAWALA Vs. TELEGRAGH TRAFFIC EMPLOYEES CO OP.CREDIT SOCIETY LTD
July 1, 2010
B.JAGATAIAH Vs. B.VENKATESWARLU
July 13, 2010
B.KRISHNAMURTHY Vs. MULTI SUPER SPECIALTY DENTAL HOSPITAL
January 21, 2010
B.SHYAM Vs. SRINIDHI ENTERPRISES, SINDHIRI MADAN MOHAN RAO
February 8, 2010
B.SURESH Vs. N.RAVI KUMAR
July 20, 2010
BADE RAMA KRISHNA REDDY Vs. POSHAK FEEDS PVT.LTD
January 27, 2010
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. DAKA MAHALAKSHAMMA
July 5, 2010
BAJAJ ALLIANZ GENERAL ISURANCE CO.,LTD Vs. BEERA RAMA RAO
February 15, 2010
BALAJI PACKING Vs. GENERAL MANAGER
August 13, 2010
BALASWAMY Vs. E. SEETHA DEVI
July 9, 2010
BALIREDDY SUDHAKAR Vs. CLASSIC CONSTRUCTIONS PVT. LTD
June 13, 2010
BEZAWADA DASARADHARAMA REDDY Vs. APRITAVILLA FLAT
June 7, 2010
BHARAT SANCHAR NIGAM LIMITED Vs. ASSOCIATED AUTOMOTIVES SALES PVT. LTD
March 10, 2010
BOMMARAJU SAI BABU Vs. KASU VARA PRASAD
June 14, 2010
BONGU CHINNAMMADU Vs. ORIENTAL INSURANCE CO., LTD
February 8, 2010
BRANCH MANAGER Vs. KOLA KONDAIAH
April 12, 2010
BRANCH MANAGER Vs. EROTHU TULASAMMA
June 10, 2010
BRANCH MANAGER, CANARA BANK, BANJARA HILLS BRANCH, BANJARA HILLS Vs. L.K.NEENA RANI
January 18, 2010
BRANCH MANAGER, SHRIRAM CHITS PVT. LIMITED Vs. MANDA RAJESWARA RAO
April 1, 2010
BRANCH MANAGER, UNITED INDIA INSURANCE CO., LTD Vs. SUMANGALI TEXTILES AND READYMADES
April 22, 2010
BRANCH MANGER, THE NELLORE DISTRICT CO-OPERATIVE CENTRAL BANK LTD Vs. V.RAJA MOHAN NAIDU
January 20, 2010
BUSINESS MANAGER Vs. R.K. ROY
April 26, 2010
C. ANURADHA Vs. ABHEESTA FINANCE COMPANY
June 23, 2010
C.ABHISHEK Vs. VOLKSWAGEN GROUP SALES INDIA PRIVATE LIMITED
August 19, 2010
CH RAGHURAM Vs. KASULADEV ANUSHA
May 26, 2010
CHADALAWADA PRASAD Vs. K. GURUNADHAM & SONS REP. BY ITS PROPRIETOR GOPI
April 15, 2010
CHAIRMAN AND MANAGING DIRECTOR Vs. VARALAKSHMI ENTERPRISES
July 15, 2010
CHAIRMAN, MUNUPRIYA FINANCE AND PERMANENT FUND Vs. PIDUGU SATYANARAYANA REDDY
August 10, 2010
CHALLA SAILAJA Vs. MALLA JAGANMOHAN RAO
June 16, 2010
CHANDRAKANTH RAO Vs. J.SIDDHA LINGAIAH SWAMY
August 2, 2010
CHELAKARA RAMASWAMY Vs. ECO BOARD INDUSTRIES LIMITED
February 16, 2010
CHIEF GENERAL MANAGER TELECOM Vs. S.V.V.S.AUTOMOBILES
April 27, 2010
CHOLAMANDALAM INVESTMENT AND FINANCE CO. LTD Vs. CHAND CHAUSHA
April 16, 2010
CHUNDURI CHIT FUNDS PVT. LIMITED Vs. P.V.S.N.PRASAD
January 18, 2010
CLAIMS DEPARTMENT, ANL PARCEL SERVICE Vs. RANI SATHIJI BAJAJ
February 19, 2010
CONSTRUCTIONS REP, BY ITS MANAGING PARTNER POLAVARAPU SRINIVAS Vs. PARAVTHANENI MADHUSUDAN RAO
April 1, 2010
CONSUMER INTERESTS PROTECTION AND REASEARCH ASSOCIATION Vs. APOLLO GLKENEAGLES PET-CT CENTRE
August 15, 2010
CONSUMER INTERESTS PROTECTION AND RESEARCH ASSOCIATION Vs. APOLLO GLKENEAGLES PET-CT CENTRE
August 5, 2010
CONVENER/VICE-CHANCELLOR Vs. G. RAVI KUMAR
June 16, 2010
COUNTRY VACATIONS Vs. T.L.N. SHASTRY
April 26, 2010
D V S PHANINDHRA, S/O DHARA SUBRAMANYAM Vs. K BABU AND ORS
July 26, 2010
D. CHANDRA REDDY Vs. SECRETARY, PROVIDENT FUND
April 15, 2010
D. RAMU Vs. VENKATA MALLA REDDY
April 27, 2010
D. SRIHARI RAO Vs. WIPRO G.E. MEDICAL SYSTEMS
May 12, 2010
D.BALAKRISHNA RAO Vs. NARNE ESTATE PVT LTD
January 18, 2010
D.SIVAMMA Vs. LIC OF INDIA, REP. BY ITS BRANCH MANAGER
February 9, 2010
D.V.S.PHANINDHRA Vs. K.BABU
July 27, 2010
D.V.SATYANARAYANA Vs. MANAGING DIRECTOR SRI RAMPRIYA CHIT FUND P LTD
July 29, 2010
D.VENKATA SUBBAIAH KADAPA DISTRICT Vs. GOLD FIELDS CHINNACHOWK PANTHEIST OFFICE MADRAS ROAD, KADAPA
January 18, 2010
DANTU SUBBARAYUDU Vs. ASST. MANAGER-IN-CHARGE M/S STOCK HOLDING CORPORATION OF INDIA LIMITED
May 12, 2010
DASARI APPA RAO Vs. BRANCH MANAGER UNITED INDIA INSURANCE CO LTD
July 16, 2010
DENISON HYDRAULICS INDIA LIMITED REP. BY ITS DIRECTOR SRI V.G SRINIVAS Vs. UNION ROADWAYS LIMITED REP. BY ITS ZONAL MANAGER
July 9, 2010
DESHAPANDE RAGHAVENDRA RAO MAHABOOBNAGAR Vs. C.D.R.HOSPITALS
January 18, 2010
DHANALAXMI ROTO SPINNERS LTD Vs. A.P. POWER GENERATION CORPORATION LTD
April 20, 2010
DHULIPALA PARVATISAM Vs. LIC EMPLOYEES COOPERATIVE BANK
July 6, 2010
DIRECTOR OF DISTANCE EDUCATION INSTITUTE Vs. CHEEKATI RAJESHWAR RAO MACHILIPATNAM KRISHNA
January 12, 2010
DISTRICT COLLECTOR Vs. RAGIRI MAMATHA
June 28, 2010
DIVI SUBBA RAO Vs. V.S.S. SARMA
July 13, 2010
DIVISIONAL ELECTRICAL ENGINEER Vs. JORIGE
April 6, 2010
DIVISIONAL MANAGER Vs. K. RAMESH GUPTA
June 11, 2010
DIVISIONAL MANAGER LIC OF INDIA REP. BY ITS BRANCH MANAGER ONGOLE Vs. Y. VIJAYA KUMARI
January 18, 2010
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. IMMADISETTY HANUMANTHA RAO
April 6, 2010
DIVISIONAL PERSONNEL OFFICER Vs. THOLLABANDI NAGALAKSHMI
June 23, 2010
DOCTOR N. NARAYANA Vs. Y. SRINIVAS RAO
April 26, 2010
DOCTOR SURESH KUMAR, DY. CIVIL SURGEON Vs. DONE PRABAKAR
April 6, 2010
DOMA SEETHA, W/O LATE SUBBA RAO Vs. SUPERINTENDING ENGINEER EASTERN POWER DISTRIBUTION CO., LIMITED
January 19, 2010
E.LALITHA Vs. LIFE INSURANCE CORPORATION INDIA
August 6, 2010
ELUGU RAVI KUMAR Vs. CHAIRMAN KORATLA PERMANENT FUND LTD
April 30, 2010
EXECUTIVE ENGINEER HOUSING Vs. N.ARUNA
July 19, 2010
FAQRUDDIN Vs. STATE BANK OF HYDERABAD
June 25, 2010
FAQUEER AHMED Vs. N. VENKATARAM REDDY
April 15, 2010
FIITJEE HYDERABAD CLASSES LTD Vs. ROHIT BINJRAJKA
February 26, 2010
G V S THIRUPATHI REDDY Vs. VEMULA SATYAVATHI
June 11, 2010
G. AMBAJEE Vs. NATIONAL INSURANCE CO. LTD
February 9, 2010
G. CHANDRA SEKHAR Vs. MAYTAS HILLS COUNTY PVT. LTD
June 7, 2010
G. MALOJI RAO Vs. LIFE INSURANCE CORPORATION OF INDIA
June 14, 2010
G. RAJENDER Vs. M. KASENATH
July 7, 2010
G. RAMESH Vs. M. GANGA REDDY
May 19, 2010
G. RESHMA REDDY Vs. P. SIVA PRASAD
March 18, 2010
G. VEERABHRAHMAM Vs. ASST.ENGINEER
March 23, 2010
G.KRISHNA MURTHY NAIDU Vs. HARAGOPAL AUTO MOTORS
February 8, 2010
G.M.R.INDUSTRIES LTD Vs. BADAGALA
August 31, 2010
G.RAVINDRA REDDY Vs. BYNA MOHAN BABU
January 21, 2010
G.SHARADHA Vs. BRANCH MANAGER, LIC OF INDIA, HYDERABAD
July 16, 2010
G.V.RAMANAIAH Vs. CRYSTAL AGRITECH LTD
February 1, 2010
G.VENKATESHWAR RAO Vs. SIDHANTHAPU VENKATALAXMI
February 26, 2010
GALI SHAYAM SUNDAR REDDY Vs. KRISHNA MOTORS
August 3, 2010
GATTA RAJYA LAKSHMI Vs. NATIONAL INSURNACE CO. LTD.,REP. BY ITS DIVISIONAL MANAGER
February 16, 2010
GE COUNTRY WIDE CONSUMER FINANCIAL SERVICES LIMITED REP. BY ITS ASSISTANT LEGAL MANAGER Vs. B.HARINATH REDDY
February 8, 2010
GENERAL MANAGER DISTRICT CO-OPERATIVE CENTRAL BANK LTD Vs. KOYYI PHALGUNA RAO
May 12, 2010
GENERAL MANAGER, DISTRICT CO-OPERATIVE CENTRAL BANK LTD Vs. DABBIRU PUNDARIKAKSHAM
February 5, 2010
GENERAL SECRETARY, NATIONAL UNION OF SEA, FARERS OF INDIA Vs. K.LOKANASTHAM
January 18, 2010
GHATTY SUBRAMANYAM Vs. PATHI VENKATA DEVI PRAKASH
June 24, 2010
GODAVARI VALLEY INDUSTRIAL DEVELOPMENT TRUST Vs. NIMMALA VIJAYA
April 6, 2010
GOLDEN LIQUID SOLUTIONS Vs. V.S.PRABHAKARA GUPTA
January 18, 2010
GOLDEN MULTI SERVICES CLUB OF GOLDEN TRUST FINANCIAL SERVICES Vs. CHELPURI BIXAPATHI
July 30, 2010
GOLDEN MULTI SERVIES CLUB LTD. OF GTFS Vs. VATAPALLI VENKATA RAMANA
April 6, 2010
GORSA BANGARAMMA Vs. SUSANTHA KUMAR MALIK
June 15, 2010
GUDLURU PREMAVATHI Vs. ANDHRA BANK HOUSING FINANCE, GUNTUR
April 6, 2010
GUPTA COMPUTERS, REP BY ITS PROPRIETOR Vs. WILLIAM D. HOOPS
June 8, 2010
HANUMANTHU Vs. PITTA RAJ REDDY
January 18, 2010
HARIPRIYA MODUGULA BBM CITY SCHOOL BANK Vs. NAIDU CARS PVT. LTD
January 19, 2010
HOCHI BABU Vs. SUPERINTENDENT ENGINEER
July 27, 2010
I. CHAKRAVARTHI Vs. G.P.R. HOUSING PVT. LTD
April 19, 2010
I.L.N.V. PRASAD REDDY Vs. MALIM ISHAQ
April 20, 2010
ICICI BANK LTD Vs. RAMAKRISHNA ARUGOLLU
April 21, 2010
ICICI BANK LTD Vs. BINDU RESINS P LTD
February 16, 2010
ICICI BANK LTD Vs. V.G.SAI PRADEEP
August 10, 2010
INDO SAUDI SERVICES (TRAVELS) PRIVATE LIMITED Vs. THALLAPALLI RAVINDER
July 7, 2010
INDUSTRIAL DEVELOPMENT BANK OF INDIA LTD Vs. T. N. SUDHAKAR
July 15, 2010
INFOMAX BPO Vs. ABDUL MAJEED LAKHANI
August 12, 2010
INSTITUTE OF ADVANCED STUDIES IN EDUCATION Vs. CHEEKATI RAJESHWAR RAO
January 20, 2010
J.ANKAMMA CHOWDARY Vs. HALCYON HOMES PRIVATE LIMITED
July 22, 2010
J.DIVAKER RAO Vs. LIFE INSURANCE CORPORATION OF INDIA REP. BY ITS BRANCH MANAGER
February 26, 2010
J.MOHAN REDDY Vs. PANASONIC AVC NETWORKS INDIA C.LTD
August 17, 2010
J.P.SHARMA Vs. FIRST MEDICAL SERVICES REP. BY ITS PROPRIETOR
July 15, 2010
JAGAN MOHAN PONGUVALA Vs. COUNTRYSIDE REALTORS (INDIA)PVT. LTD
April 15, 2010
JANA CHAITANYA HOUSING LTD Vs. K. BALAKRISHNA
March 9, 2010
JANA HARSHA ESTATES CONSTRUCTION PVT.LTD Vs. S.PRAKASH REDDY
August 19, 2010
JANA SWARNALATHA Vs. K.ANJANI KUMAR
August 3, 2010
JANACHAITANYA HOUSING LTD Vs. M. DATTATREYA
May 19, 2010
JANACHAITANYA HOUSING PVT. LTD Vs. VIJAYALAKSHMI NAIR
February 17, 2010
JET AIRWAYS I PVT. LTD Vs. VENKAT MUNDLA
April 23, 2010
JOINT REGISTRAR OF MANAGING DIRECTOR Vs. ANADULA ANASUYA
February 23, 2010
K SURYANARAYANA RAJU Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO LTD
December 8, 2010
K. BALAKRISHNA Vs. JANA CHAITHANYA HOUSING LTD., REP. BY ITS CHAIRMAN AND MANAGING DIRECTOR
April 28, 2010
K. HARI PRASAD Vs. SAI KRISHNA CONSTRUCTIONS
June 7, 2010
K. JANAKAMMA Vs. JANAPRIYA ENGINEERS SYNDICATE
March 19, 2010
K. RAMACHANDRA RAO Vs. CHAITANYA EDUCATIONAL COMMITTEE
June 18, 2010
K. SRINIVASA RAO Vs. COUNTRY VACATIONS-CUSTOMERS-CARE EXECUTIVE, HYDERABAD
April 6, 2010
K. V. VENKATA RAJU Vs. MANAGING DIRECTOR, AUTO CARS COMPOUND
June 18, 2010
K.ANANDA PILLAI Vs. MUSICANA, ELECTRONICS AND WATCH
January 18, 2010
K.P. MATHUR Vs. LAKSHMIPRIYA TOWNSHIP
June 3, 2010
K.RAMACHANDRA RAO Vs. MINDALA VENKATESWARLU, GENERAL
January 27, 2010
K.S. RAJU Vs. HASSENA
July 1, 2010
K.S.CHOUDARY Vs. M.YADAIAH
July 28, 2010
K.S.H.PRASADA RAO Vs. KAKINADA DIVISIONAL ELECTRICAL ENGINEER
February 5, 2010
K.S.RAJU Vs. G.SAVITRI
January 21, 2010
K.V.RAMA Vs. BANDI VEERAIAH
July 28, 2010
KAKULAM RAGHUNATHA REDDY Vs. Y.RAMACHANDRAIAH
July 21, 2010
KALISETTI DEVI Vs. ZONAL MANAGER SOUTH CENTRAL, ZONAL OFFICE LIFE INSURANCE CORPORATION OF INDIA
July 29, 2010
KANISETTY LAKSHMI DEVI PEAPULLY MANDAL, KURNOOL DISTRICT Vs. SECRETARY, PRIMARY AGRICULTURAL CO-OPERATIVE SOCIETY
January 18, 2010
KAPIL CHIT FUNDS PVT. LTD Vs. B. RAMESH
April 23, 2010
KARIMNAGAR CO-OPERATIVE URBAN BANK LTD Vs. NATIONAL INSURANCE COMPANY LTD., THROUGH ITS DIVISIONAL MANAGER
February 25, 2010
KASARGOD POWER CORPORATION LTD Vs. ORIENTAL INSURANCE COMPANY LTD SECUNDERABAD
May 12, 2010
KASU VARA PRASAD Vs. BALASANI ESTIRAMMA
January 27, 2010
KATEPALLY GANGAVVA Vs. BRANCH MANAGER SHIV SAGAR BEEDI WORKS LIMITED
March 5, 2010
KAUSTABH Vs. SOUTH CENTRAL RAILWAY
April 19, 2010
KAVERI BLOOD BANK Vs. ASIYA SULTANA
July 1, 2010
KAVITHA NILAYAM FLAT OWNERS WELFARE ASSOCIATION Vs. BOPPANA CONSTRUCTIONS
June 16, 2010
KHASAB KOYAKLKAR Vs. R. VENKATI
April 9, 2010
KILLAMPALLI JAGESWARA RAO Vs. DIVISIONAL MANAGER,UNITED INDIA INSURANCE CO. LTD
April 27, 2010
KING FISHER AIRLINES LTD Vs. B.V. KRISHNA REDDY
July 14, 2010
KIRAN KRISHNA REAL ESTATES & CONSTRUCTIONS PVT. LTD Vs. DONTAMSETTI NAGA MANI
March 22, 2010
KISTLER MORSE AUTOMATION LTD Vs. COROMANDAL CEMENTS LTD
January 27, 2010
KJR GRANITES REP. BY ITS PROPRIETORIX MISS SINGU ARUNA Vs. ASST. ENGINEER, OPERATION APNPDC LTD
May 12, 2010
KODALI VENKATESWARA RAO S/O PARASURAMAIAH Vs. SAUMYA MEDICARE INTERNATIONAL LTD REP. BY ITS CHAIRMAN-CUM-M.D.
January 19, 2010
KOLLI ANJANEYULU Vs. KAPIL CHIT FUNDS PVT.LTD
August 3, 2010
KONAKANCHI MADHU Vs. CHAIRMAN, SHRIRAM GROUP COMPANIES
January 20, 2010
KOTAPROLU SARADA Vs. ASST. DIVISIONAL ENGINEER
April 27, 2010
KOTHA SRINIVASA RAO Vs. ANDHRA BANK, REP. BY ITS BRANCH MANAGER
April 6, 2010
KUNCHA RAMANA KUMAR Vs. BRANCH MANAGER NEW INDIA
March 5, 2010
LAKSHMI MEDICALS REP. BY ITS PROPRIETOR: ADAPA SURYA CHANDRA PRAKASA RAO Vs. UNITED INDIA INSURANCE CO., LTD., REP. BY ITS GENERAL MANAGER
January 18, 2010
LANGAPOTHU PRAVEEN KUMAR REDDY Vs. POORNIMA MATERNITY
January 18, 2010
LAXMI COLLEGE OF NURSING Vs. D.BLESSINA THAMMAYE
January 18, 2010
LESIKA CONSTRUCTIONS Vs. KLR INDUSTRIES LTD
August 11, 2010
LIFE INSURANCE CORPORATION OF INDIA Vs. BONTHA MADHAVI
February 9, 2010
LIFE INSURANCE CORPORATION OF INDIA Vs. B.RAHUL REDDY VISAKHAPATNAM
January 18, 2010
LIFE INSURANCE CORPORATION OF INDIA REP. BY ITS BRANCH MANAGER Vs. M. VIJAYA LAXMI, W/O LATE MUKKU BHASKASRA RAO
January 19, 2010
LT. COL. AJIT KUMAR SUKUMARA PILLAI Vs. BANTIA STEEL INDUSTRIES PVT. LTD., STEEL AND WOODEN FURNITURE
January 22, 2010
M RAJAMOULI, S/O VEERAMALLU Vs. K RAVINDER REDDY
February 26, 2010
M. PARTHASARATHY Vs. BRANCH MANAGER
April 12, 2010
M. RAJAMOULI Vs. JANAPRIYA ENGINEERS SYNDICATE
February 26, 2010
M. SATHYANARAYANA Vs. APOLLO HOSPITALS
April 6, 2010
M.A.YAKOOB PASHA Vs. TATA FINANCE LTD
July 23, 2010
M.APARNA, PRIVATE MEDICAL PRACTITIONER Vs. GHOUSIA BEGUM BEING PHYSICALLY & MENTALLY CRIPPLED
January 20, 2010
M.ESWARA PRASAD Vs. AIR DECCAN, BRANCH MANAGER NTR AIRPORT
January 27, 2010
M.HARINATH Vs. NEW INDIA ASSURANCE COMPANY LTD
July 27, 2010
M.KRISHNA KUMARI Vs. PROJECT MANAGER
July 30, 2010
M.L. AGARWAL Vs. REGIONAL MANAGER
May 12, 2010
M.LAKSHMANA RAO Vs. ESWARA AUSTRALIA MANZIAM
January 27, 2010
M.R.S.CHITS AND FINANCIERS Vs. KISAN PATEL
August 4, 2010
M.S. PRAKASH RAO Vs. WHITE HOUSE MARBLES
April 26, 2010
M.SATYA PRABHAKARA RAO Vs. GLOBAL TECHNOLOGIES REPRESENTED
January 18, 2010
M.V.SUBBA RAO Vs. KAVURI PRABHAVATHI DEVI
July 21, 2010
MADHIRA RAMAKRISHNA Vs. CREDIT CARD DIVISION
July 9, 2010
MADHU SHYLAJA Vs. SUDERSHAN MATERNITY & GENERAL HOSPITAL REP. BY ITS DIRECTOR
July 8, 2010
MAHYCO VEGETABLE SEEDS LTD Vs. B. YEDUKONDALU
April 6, 2010
MAJOR AMIT A KULKARNI Vs. HARI OM CARRIER
August 12, 2010
MANAGER Vs. SHAMEEM BEGUM
July 27, 2010
MANAGER LEGAL Vs. MOHD ABDUL ALEEM
July 19, 2010
MANAGER, BAJAJ AUTO FINANCE LTD Vs. SUNKARA BRAHMAM
April 20, 2010
MANAGER, H.D.F.C. LTD Vs. S. DEVADAS
April 12, 2010
MANAGER,CUSTOMER CARE THE PROFESSIONAL COURIERS Vs. R.VENKATRAMAN
March 4, 2010
MANAGING DIRECTOR EICHER MOTORS Vs. CONSUMER GUIDANCE SOCIETY
January 18, 2010
MANAGING DIRECTOR ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LTD Vs. N.VISWANATH
August 4, 2010
MANAGING DIRECTOR, CHAITANYA EDUCATIONAL INSTITUTION Vs. O.PAVANI, RANGA REDDY
January 18, 2010
MANAGING DIRECTOR, HERO HONDA MOTORS LIMITED Vs. RAJAB ALI
February 19, 2010
MANDAL RAM REDDY Vs. SUPERINTENDING ENGINEER
March 17, 2010
MANDALA MANGA Vs. ZONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA
April 19, 2010
MANEKLAL AGARWAL Vs. GENREAL MANAGER
June 8, 2010
MARCHARALA VENKATA SUBBA REDDY Vs. CORRESPONDENT AND SECRETARY AND HEAD-MASTER SRI GURUDHATTA CONCEPT SCHOOL
January 22, 2010
MARELLA SAMBI REDDY Vs. CARE HOSPITAL THE INSTITUTE OF MEDICAL SCIENCES
March 23, 2010
MARGADARSI CHIT FUND LTD Vs. H. RAJA GOPALA RAO
June 16, 2010
MARRIPALLI PUSHPALATHA Vs. A.SUDARSHAN REDDY
January 27, 2010
MARUTHI UDYOG LIMITED Vs. KANNA KRISHNAN
March 19, 2010
MARY DORATHY CHARLES Vs. R.R.K. CONSTRUCTIONS
March 18, 2010
MATTIPATI MANGAMMA Vs. BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA
July 19, 2010
MODALA RANGANAYAKULU Vs. CHIEF MANAGER
July 16, 2010
MODEL CONSTRUCTIONS Vs. J. JYOTHI KUMARI
June 7, 2010
MOHAMMED SULTAN Vs. ICICI BANK LTD
July 26, 2010
MOHD. ZKEER AHMED KHAN Vs. SRIRAM TRANSPORT FINANCE CO., LTD
April 30, 2010
MOTHILAL Vs. DHANAVATH BALU
April 15, 2010
MUKKARA NARASIMHUDU Vs. NARNE ESTATE PVT LTD., REP. BY ITS MANAGING DIRECTOR
February 4, 2010
MURALA SUBBA LAKSHMI Vs. BRANCH MANAGE LIFE INSURANCE CORPORATION OF INDIA MACHILIPATNAM
March 4, 2010
N. GOVARDHANA BABU Vs. BRANCH MANAGER, INDIAN OVERSEAS BANK
April 9, 2010
N.B.K. DASAMANTHA RAO Vs. SONY INDIA PVT. LTD., REP. BY ITS MANAGING DIRECTOR
March 22, 2010
N.PUNYAVATHI Vs. LIC OF INDIA
February 19, 2010
NARNE ESTATES P LTD Vs. LT.COL.D.SIVARAMA PRASAD
July 1, 2010
NARNE ESTATES PVT. LTD Vs. A. T. V. RAMANA REDDY
June 16, 2010
NATIONAL INSURANCE COMPANY LIMITED Vs. SANJAY MAHAJAN
July 27, 2010
NATIONAL INSURANCE COMPANY LIMITED Vs. V. MAHABOOB BASHA
April 13, 2010
NATIONAL INSURANCE COMPANY LTD Vs. VULUVALA LINGA REDDY
March 23, 2010
NATIONAL INSURANCE COMPANY LTD Vs. MUMMALI GOPALA KRISHNA ALIAS KRISHNA BABU
July 7, 2010
NATIONAL INSURANCE COMPANY LTD Vs. RENA SARITHA
June 21, 2010
NEELAPALLI NOOKARAJU Vs. UNITED INDIA INSURANCE COMPANY LTD
February 11, 2010
NEW BALAJI AGENCIES REP. BY ITS PROPRIETOR NAGESWARA REDDY Vs. K. SUDHAKAR NAIDU
March 22, 2010
NEW INDIA ASSURANCE CO. LTD., REP. BY ITS DIVISIONAL MANAGER Vs. SYED SALEEM
February 18, 2010
NEW INDIA ASSURANCE COMPANY Vs. K.RAMA KOTESWARA RAO VISAKHAPATNAM
January 18, 2010
NEW INDIA ASSURANCE COMPANY Vs. MEDAPATI CHELLA REDDY
March 19, 2010
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ADARI
August 3, 2010
NEW INDIA ASSURANCE COMPANY LIMITED Vs. GAJULA FRANKLIN
July 6, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. S.MARUTHAMMA
February 10, 2010
NIPHA EXPORTS P LIMITED Vs. MAHESHWARI INDUSTRIES
July 6, 2010
NISAR AHMED Vs. L.JASWANTH REDDY
July 21, 2010
NIVEDITHA ORTHOPEDIC CENTRE Vs. P.MALLESHWARI
August 3, 2010
NOVA GROUP OF COLLEGES NOVA DEGREE & P.G. COLLEGES Vs. KAREDLA SRIVIDYA
March 25, 2010
NUTHIGATTU TRINADHA RAO Vs. SRINIVASA RESIDENCY FLAT OWNERS WELFARE ASSOCIATION
February 16, 2010
O.MANJULA Vs. RELIANCE GENERAL INSURANCE CO. LTD
February 1, 2010
ORBIT INSTITUTE OF SCIENCE AND TECHNOLOGY Vs. JEEVAN SOFT TECH REP. BY ITS PROPRIETOR
February 26, 2010
ORIENTAL INSURANCE CO.LTD Vs. SAI BODA HOTELS, REP.BY ITS MANAGING PARTNER, HYDERABAD
June 29, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. PALLA VENKATA RAMANA
June 11, 2010
P CHOWDAIAH Vs. SAI AGRO AGENCIES
December 12, 2010
P. RAGHAVENDRA Vs. BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LTD
June 15, 2010
P. RAMAKRISHNA REDDY Vs. UNITED INDIA INSURANCE CORPORATION LTD
March 30, 2010
P.J. BRAHMANANDAM Vs. G.V. VENUGOPALA SHARMA
April 6, 2010
P.SURYA KUMAR Vs. PROPRIETOR OF MANAGER
March 3, 2010
PADMAJA CONSTRUCTIONS Vs. TANDUR SUGUNA
June 29, 2010
PANCHAVATI PROJECTS ENGINEER Vs. SERI INFRASTRUCTURE FINANCE LIMITED
March 19, 2010
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February 19, 2010
PEDDI MARUTHI Vs. CHIEF MANAGING DIRECTOR
March 19, 2010
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January 27, 2010
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April 15, 2010
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July 9, 2010
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January 27, 2010
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July 27, 2010
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January 21, 2010
PRATTY GOPALA RAO Vs. BHAVANI AGENCIES REP. BY ITS MANAGING PARTNER
May 19, 2010
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January 18, 2010
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January 18, 2010
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February 1, 2010
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May 26, 2010
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February 23, 2010
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August 23, 2010
R.L. MARKETING AND SERVICES Vs. PLN SASTRY
March 25, 2010
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August 13, 2010
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June 1, 2010
RAGHAVENDRA HOSPITAL Vs. KONDA THOMAS PRABHUDAS
March 23, 2010
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January 19, 2010
RAJ KUMAR AGARWAL Vs. FARHAT HOSPITAL, REP. BY DR.FARHAT HISAMUDDIN
May 12, 2010
RAJA RAJESHWARI BUILDERS REP. BY SRI RAMAKRISHNA Vs. K.M. NANDAN
January 18, 2010
RAMACHANDER GOJE Vs. INCREDIBLE INDIA PROJECTS LIMITED
July 9, 2010
RAMANA SOLVEX PRIVATE LTD Vs. BRANCH MANAGER, NEW INDIA ASSURANCE CO.LTD
April 20, 2010
RAMANADHA RAJU ALLURI Vs. MANAGING DIRECTOR
July 5, 2010
RATNA MOHAN REDDY Vs. NATIONAL INSURANCE COMPANY LIMITED
January 18, 2010
RAVANAM BALAKRISHNA Vs. MUDUNURI RAMACHANDRA RAJU
March 5, 2010
RINDAVANI FLAT OWNERS ASSOCIATION Vs. SIVA SAI BUILDERS AND DEVELOPERS PVT. LTD
August 20, 2010
RIVIERA APARTMENTS OWNERS ASSOCIATION Vs. BHAVANAM ESTATES PRIVATE LIMITED
July 19, 2010
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January 27, 2010
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July 13, 2010
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August 16, 2010
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July 29, 2010
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July 30, 2010
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August 17, 2010
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July 16, 2010
S.SURESH KUMAR Vs. NEWTONS INSTITUTE OF ENGINEERING
July 30, 2010
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June 18, 2010
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June 16, 2010
SAHARA INDIA REP. BY THE BRANCH MANAGER Vs. ALAPATI SUBBA RAO
May 12, 2010
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February 23, 2010
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April 16, 2010
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August 4, 2010
SAROJ MAYSON Vs. NARNE ESTATES P LTD
July 21, 2010
SECRETARY, VASIREDDY VENKATA SUNIL MEMORIAL SEVASHRAM Vs. UPPULURI NAMASSIVAYA
February 2, 2010
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February 16, 2010
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August 4, 2010
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July 27, 2010
SHAIK GOUSE BASHA Vs. M.G. BROTHERS AUTOMOBILES LTD
April 1, 2010
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June 7, 2010
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November 22, 2010
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February 5, 2010
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February 19, 2010
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July 15, 2010
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April 28, 2010
SHRIRAM CHITS P LTD., REP. BY ITS MANAGER Vs. JAMMI ASIRAYYA
February 9, 2010
SHRIRAM LIFE INSURANCE COMPANY LTD Vs. ARISETTI KRISHNA VENU
July 19, 2010
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January 18, 2010
SIFY LIMITED Vs. I NET
June 17, 2010
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June 11, 2010
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August 18, 2010
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May 26, 2010
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July 23, 2010
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April 30, 2010
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April 28, 2010
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April 23, 2010
STANDARD CHARTERED BANK Vs. MADHUSUDAN KAKANI
July 16, 2010
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January 18, 2010
STATE BANK OF INDIA Vs. D.SUBBA REDDY
July 28, 2010
STATE BANK OF INDIA Vs. K. V.S. SURYANARAYANA
April 23, 2010
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April 6, 2010
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May 12, 2010
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May 12, 2010
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May 12, 2010
STERLITE INDUSTRIES LTD., REP. BY ITS CHAIRMAN CUM MANAGING DIRECTOR Vs. RANDIP SINGH CHAUHAN
February 1, 2010
SUB POST MASTER SUB POST OFFICE Vs. JONNALAGADDA BALARAMA SHASTRY
April 12, 2010
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April 7, 2010
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March 12, 2010
SUPERINTENDENT ENGINEER Vs. KOTLA RAJULAMMA
May 19, 2010
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July 12, 2010
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February 9, 2010
SYED HASSAN Vs. TIRUMALA HOMES PRIVATE LIMITED
July 22, 2010
SYNGENTA INDIA LTD Vs. GOGGILLA SREENIVASULU REDDY AND ANR
December 20, 2010
T. LAXMINARAYAN GOUD Vs. BRANCH MANAGER, THE UNITED INSURANCE COMPANY LTD
July 7, 2010
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March 19, 2010
TANKALA SARVESWARA RAO Vs. ANANTAPALLI VENKATA GOPALA RAO
April 21, 2010
TATA ENGINEERING MARKETING & CUSTOMER SUPPORT PASSENGER CAR BUSINESS UNIT Vs. RURAL DEVELOPMENT TRUST REP. BY INNAYYA
January 18, 2010
TATA KRISHNA KUMARI Vs. SECRETARY, KAZA PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY LTD
July 8, 2010
TATA MOTORS LTD Vs. MOHD. AKHIL PASHA
July 9, 2010
TEEGALA NOOKA SATYANARAYANA SETTY Vs. DEVARAPALLI RAJESH MARTIN
April 27, 2010
THADAVENI SHANKARAIAH Vs. CHINTHAL RAJAIAH ALIAS RAJESH
May 19, 2010
TIRUVURU SUBHASHINI Vs. M.SUDHAKAR
July 9, 2010
UNITED INDIA INSURANCE CO. LTD Vs. M. PREMENDER REDDY
August 31, 2010
UNITED INDIA INSURANCE CO., LTD Vs. VASAVI ENTERPRISES,REP. BY ITS PROPRIETOR
April 29, 2010
UNITED INDIA INSURANCE CO., LTD Vs. M. NARESH KUMAR
April 27, 2010
UNITED INDIA INSURANCE CO.LTD Vs. P.RAMYAKRISHNA
August 5, 2010
UNITED INDIA INSURANCE COMPANY LIMITED Vs. GARIPALLY NARAYANA
January 18, 2010
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SALEEMULLA KHAN
January 18, 2010
UNITED INDIA INSURANCE COMPANY LTD Vs. THUGUNTA NAGA CHANDRIKA
July 16, 2010
UNITED INDIA INSURANCE COMPANY LTD Vs. C.PRABHAKAR REDDY
April 6, 2010
V SAROJINI DEVI & ORS Vs. PUNJAB & SIND BANK
April 26, 2010
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May 26, 2010
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January 20, 2010
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February 26, 2010
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March 4, 2010
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July 30, 2010
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January 27, 2010
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April 6, 2010
VARADHA SAI SUDHAKAR Vs. LAKSHMI BUILDERS,REP. BY ITS MANAGING PARTNER
June 16, 2010
VARNA MALLA REDDY Vs. BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LTD
April 15, 2010
VENKATESHWARA SARMA Vs. SURYA ESTATES
July 13, 2010
VIDYA SAGAR SCHOOL Vs. SAGI KRISHNA CHAITANYA
August 18, 2010
VIJAY BHARGAVI CHIT FUND P LTD Vs. K. NARSE RAO
February 11, 2010
VINOD SANGHI ALIAS V.K. SANGHI Vs. GENERAL MANAGER
July 28, 2010
VISAKHAPATNAM PORT TRUST REP. BY ITS DEPUTY DIRECTOR Vs. DIVISIONAL MANAGER, THE ORIENTAL INSURANCE COMPANY LIMITED
July 7, 2010
VITTHALA USHA RANI Vs. VISHAL PROJECTS LIMITED
February 16, 2010
Y.D. KHADER BASHA Vs. HERO MOTORS
April 30, 2010
Y.VIJAYA BHASKER REDDY Vs. UNITED INDIA INSURANCE COMPANY LTD
July 12, 2010
YANDAMURI MURALI KRISHNA VISAKHAPATNAM DISTRICT Vs. NATIONAL INSURANCE COMPANY LIMITED REP. BY ITS DIVISIONAL MANAGER
January 18, 2010
YASHODA SUPER SPECIALITY HOSPITAL Vs. BARUN GANGULI
June 3, 2010
ZEENA GIRI Vs. MODERN LIFE STYLE INTERIOR AND FURNITURE
February 22, 2010
ZONAL MANAGER, LIC OF INDIA, SOUTH CENTRAL ZONE OFFICE JEEVAN BHAGYA SAIFABAD Vs. BELLAM SHANTI
January 18, 2010