Case Index

Title
Date
AGRA VIKAS PRADHIKARAN Vs. ATUL GOEL
September 13, 2010
AMBE HOUSING & ORS Vs. MUNNA LAL JAIN
July 16, 2010
ANAND MOHAN MALIK Vs. JAISWAL ELECTRONICS
November 9, 2010
ANAND SHREE ENTERPRISES Vs. NIRANJAN SAXENA AND ANR
November 1, 2010
ARCO PLASTIC MANUFACTURER Vs. ROSHAN FREIGHT CARRIER & ANR
July 2, 2010
AVAS AYUKT, UTTAR PRADESH AVAS EVAM VIKAS PARISHAD AND ORS Vs. RAJENDRA PRASAD SHARMA
July 20, 2010
BHARAT SANCHAR NIGAM LIMITED Vs. AMBIKA SINGH
April 27, 2010
BHUSHAN THAPAR Vs. RENU CHAUDHARY
July 16, 2010
BOROSIL CLASS WORKS LTD AND ANR Vs. SATGURU PRASAD SHUKLA
November 15, 2010
BROOKE BONDS INDIA LTD Vs. OM SHANKAR AND ANR
February 3, 2010
BULLANDSHAHR KHURJA DEVELOPMENT AUTHORITY Vs. ANIL KUMAR
February 3, 2010
CHANDRA PAL Vs. TELCO JAMSHEDPUR
February 23, 2010
CHANDRA SHEKHAR PANDEY Vs. SALIL CHANDRA
May 12, 2010
DAL KUMAR SINGH Vs. LUCKNOW DEVELOPMENT AUTHORITY
August 2, 2010
DHARMA PAL DUA Vs. LUCKNOW DEVELOPMENT AUTHORITY
October 29, 2010
GANESH PRASAD TEWARI Vs. DISTRICT INSPECTOR OF SCHOOLS AND ANR
February 8, 2010
GHAZIABAD DEVELOPMENT AUTHORITY Vs. ANIL KUMAR TYAGI
November 2, 2010
GO AIRLINES (INDIA) PVT LIMITED Vs. PRADEEP LAL
August 11, 2010
GODAVARI HIRE PURCHASE PRIVATE LIMITED Vs. BHAVNA SHARMA
October 6, 2010
HEERALAL BARAHSAINI INTER COLLEGE Vs. SUSHIL KUMAR SINGH & ORS
March 31, 2010
HONDA SIEL CARS INDIA LTD Vs. INDRA PATI SINGH
April 16, 2010
INFORMATICS COMPUTER INSTITUTE Vs. PAWAN KUMAR GUPTA & ANR
July 30, 2010
JIVANDEEP MISSION Vs. ABHAY KUMAR SINGH
February 4, 2010
KALYANI STEELS LTD Vs. KAMLA AGARWAL
July 16, 2010
KAMLESH KUMAR GUPTA Vs. GYAN CHAND SINGHAL
January 8, 2010
KHURSHEED HUSAIN Vs. WIMCO LIMITED
March 26, 2010
KRISHNA NAND SHUKLA Vs. SUBHASH CHANDRA RAI
April 16, 2010
KSHETRIYA GANDHI ASHRAM Vs. SURYA NARAIN TRIPATHI AND ANR
February 9, 2010
MAHINDRA AND MAHINDRA FINANCIAL SERVICES LIMITED Vs. SAKATHU
April 28, 2010
MOHAN BABU AGARWAL Vs. CHAIRMAN, BURROUGHS WELCOME (INDIA) LIMITED
July 13, 2010
NEW INDIA ASSURANCE CO LTD Vs. KHUSHI SALES CORPORATION & ANR
February 9, 2010
RAVINDRA MOHAN SINGH Vs. KAILASH NATH AND ASSOCIATES AND ANR
February 3, 2010
RRAMILA GUPTA Vs. LUPIN CHEMICALS LIMITED
July 22, 2010
S G M RIZVI Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
March 2, 2010
SANJAY KUMAR GUPTA Vs. UMA RANI SRIVASTAVA
April 1, 2010
SHIKHAR MARKETING CO AND ORS Vs. GOPAL DAS
August 31, 2010
TATA MOTORS LIMITED Vs. SARDAR RANJEET SINGH
February 3, 2010
U P AVAS EVAM VIKAS PARISHAD AND ANR Vs. PUSHPA SHUKLA
February 1, 2010