Case Index

Title
Date
ADANI POWER LTD. Vs. PATEL PARSOTTAMBHAI LALJIBHAI,
April 9, 2010
BHASKHAR SHRACH ALLOYS LTD., (BSAL) Vs. DAMODAR VALLEY CORPORATION (DVC)
November 30, 2010
COASTAL ANDHRA POWER LTD (CAPL) Vs. ANDHRA PRADESH CENTRAL POWER DISTRIBUTION COMPANY LTD.
November 11, 2010
COASTAL ANDHRA POWER LTD. (CAPL) Vs. ANDHRA PRADESH CENTRAL POWER DISTRIBUTION COMPANY LTD.
August 2, 2010
CROSS BORDER POWER TRANSMISSION COMPANY LIMITED Vs. PTC INDIA LIMITED AND POWERGRID CORPORATION OF INDIA LIMITED
October 15, 2010
CROSS BORDER POWER TRANSMISSION COMPANY LIMITED Vs. PTC INDIA LIMITED AND POWER GRID CORPORATION OF INDIA LIMITED
December 1, 2010
GLOBAL ENERGY LTD. (GEL) Vs. STATE OF KARNATAKA THROUGH PRINCIPAL SECRETARY, ENERGY DEPTT.,
January 11, 2010
IN RE: ABELLON CLEAN ENERGY LIMITED Vs. STATE
July 20, 2010
IN RE: ABELLON CLEAN ENERGY LIMITED Vs. STATE
August 11, 2010
IN RE: ABELLON CLEAN ENERGY LIMITED Vs. STATE
September 14, 2010
IN RE: ARUNACHAL PRADESH POWER CORPORATION LIMITED Vs. STATE
September 10, 2010
IN RE: ARUNACHAL PRADESH POWER CORPORATION PVT. LTD. Vs. STATE
February 12, 2010
IN RE: BENCHMARK CAPITAL COST FOR SUBSTATION ASSOCIATED WITH TRANSMISSION SYSTEM Vs. STATE
June 16, 2010
IN RE: BIHAR STATE ELECTRICITY BOARD Vs. STATE
October 4, 2010
IN RE: BIHAR STATE ELECTRICITY BOARD Vs. STATE
November 25, 2010
IN RE: CENTRAL ELECTRICITY REGULATORY COMMISSION (TERMS AND CONDITIONS FOR RECOGNITION AND ISSUANCE OF RENEWABLE ENERGY CERTIFICATE FOR RENEWABLE ENERGY GENERATION), 2010 Vs. STATE
September 21, 2010
IN RE: CENTRAL ELECTRICITY REGULATORY COMMISSION (TERMS AND CONDITIONS FOR TARIFF DETERMINATION FROM RENEWABLE ENERGY SOURCES), 2009; (FIRST AMENDMENT), 2010 Vs. STATE
September 15, 2010
IN RE: CHATTISGARH ENERGY TRADING COMPANY LTD. Vs. STATE
May 6, 2010
IN RE: CONTRAVENTION OF THE DIRECTIONS OF THE COMMISSION; UTTAR PRADESH POWER CORPORATION LTD. Vs. STATE
August 6, 2010
IN RE: DEPARTMENT OF POWER, GOVT. OF MEGHALAYA Vs. STATE
December 30, 2010
IN RE: DEPARTMENT OF POWER, GOVT. OF MIZORAM Vs. STATE
November 25, 2010
IN RE: DEPARTMENT OF POWER, GOVT. OF NAGALAND Vs. STATE
October 4, 2010
IN RE: DETAILED PROCEDURE UNDER REC MECHANISM SUBMITTED BY THE CENTRAL AGENCY (NLDC) Vs. STATE
June 1, 2010
IN RE: DETERMINATION OF BENCHMARK CAPITAL COST NORM FOR SOLAR P.V. POWER PROJECTS AND SOLAR THERMAL POWER PROJECTS Vs. STATE
September 15, 2010
IN RE: DETERMINATION OF BENCHMARK CAPITAL COST NORM FOR SOLAR PV POWER PROJECTS AND SOLAR THERMAL POWER PROJECTS Vs. STATE
November 9, 2010
IN RE: DETERMINATION OF FEE AND CHARGES OF THE CENTRAL ELECTRICITY REGULATORY COMMISSION (TERMS AND CONDITIONS FOR RECOGNITION AND ISSUANCE OF RENEWABLE ENERGY CERTIFICATE FOR RENEWABLE ENERGY GENERATION) Vs. STATE
August 10, 2010
IN RE: DETERMINATION OF FORBEARANCE AND FLOOR PRICE FOR THE REC FRAMEWORK Vs. STATE
June 1, 2010
IN RE: DLF POWER LTD. Vs. STATE
October 20, 2010
IN RE: EAST-NORTH INTERCONNECTION COMPANY LIMITED Vs. STATE
October 28, 2010
IN RE: EAST-NORTH INTERCONNECTION COMPANY LIMITED Vs. STATE
August 4, 2010
IN RE: EAST-NORTH INTERCONNECTION COMPANY LIMITED Vs. STATE
August 16, 2010
IN RE: EMPANELMENT OF DESIGNATED INDEPENDENT AGENCIES/INDIVIDUAL EXPERTS FOR THE PURPOSE OF VETTING OF CAPITAL COST OF HYDRO ELECTRIC PROJECT Vs. STATE
September 14, 2010
IN RE: EXTENSION OF THE DATE OF OPERATION OF CLAUSES 5 AND 7 OF ANNEXURE-I OF THE CENTRAL ELECTRICITY REGULATORY COMMISSION (INDIAN ELECTRICITY GRID CODE) REGULATIONS, 2010 Vs. STATE
December 31, 2010
IN RE: EXTENSION OF THE DATE OF OPERATION OF THE CENTRAL ELECTRICITY REGULATORY COMMISSION (SHARING OF INTER-STATE TRANSMISSION CHARGES AND LOSSES) REGULATIONS, 2010 Vs. STATE
December 30, 2010
IN RE: GRID DISTURBANCE IN THE NORTHERN REGION Vs. STATE
January 14, 2010
IN RE: INDIAN ENERGY EXCHANGE LTD. Vs. STATE
August 26, 2010
IN RE: INDIAN ENERGY EXCHANGE LTD. Vs. STATE
September 17, 2010
IN RE: INDIAN ENERGY EXCHANGE LTD. Vs. STATE
July 28, 2010
IN RE: INDIAN ENERGY EXCHANGE LTD. AND POWER EXCHANGE OF INDIA LIMITED Vs. STATE
June 3, 2010
IN RE: INDIAN ENERGY EXCHANGE LTD.; IN RE: POWER EXCHANGE OF INDIA LIMITED Vs. STATE
February 15, 2010
IN RE: INDIAN ENERGY EXCHANGE LTD.; IN RE: POWER EXCHANGE OF INDIA LIMITED Vs. STATE
March 30, 2010
IN RE: INDIAN SUGAR MILLS ASSOCIATION Vs. STATE
January 11, 2010
IN RE: JAY POLYCHEM (INDIA) LIMITED Vs. STATE
December 20, 2010
IN RE: JHARKHAND STATE ELECTRICITY BOARD Vs. STATE
April 26, 2010
IN RE: JINDAL POWER LIMITED Vs. STATE
December 10, 2010
IN RE: JINDAL POWER LIMITED Vs. STATE
December 21, 2010
IN RE: LANCO POWER LIMITED Vs. STATE
November 12, 2010
IN RE: LANCO POWER LIMITED Vs. STATE
December 22, 2010
IN RE: MAINTENANCE OF GRID DISCIPLINE-NON COMPLIANCE OF STATUTORY PROVISIONS BY GUJARAT ELECTRICITY TRANSMISSION CORPORATION LTD. Vs. STATE
April 28, 2010
IN RE: MANAGING COMMITTEE, POWER SYSTEM DEVELOPMENT FUNDS Vs. STATE
September 27, 2010
IN RE: MANIKARAN POWER LIMITED Vs. STATE
December 8, 2010
IN RE: MITTAL PROCESSORS PRIVATE LIMITED Vs. STATE
December 14, 2010
IN RE: NORTHERN REGIONAL POWER COMMITTEE Vs. STATE
February 12, 2010
IN RE: PATNI PROJECT PRIVATE LIMITED Vs. STATE
April 8, 2010
IN RE: PCM POWER TRADING CORPORATION LTD. Vs. STATE
September 1, 2010
IN RE: PCM POWER TRADING CORPORATION LTD. Vs. STATE
July 27, 2010
IN RE: POWER DEVELOPMENT DEPARTMENT AND SHRI R.B.SHARMA, PRINCIPAL SECRETARY, POWER DEVELOPMENT DEPARTMENT, GOVT. OF J. AND K. Vs. STATE
August 4, 2010
IN RE: POWER DEVELOPMENT DEPARTMENT, GOVT. OF J AND K Vs. STATE
June 15, 2010
IN RE: POWER DEVELOPMENT DEPARTMENT, GOVT. OF J AND K Vs. STATE
March 9, 2010
IN RE: POWER EXCHANGE INDIA LTD. Vs. STATE
November 19, 2010
IN RE: POWER EXCHANGE OF INDIA LTD. Vs. STATE
May 3, 2010
IN RE: POWER EXCHANGE OF INDIA LTD. Vs. STATE
September 17, 2010
IN RE: RATE OF CONGESTION CHARGE IN REAL TIME OPERATION IN INTER-STATE TRANSMISSION OF ELECTRICITY Vs. STATE
June 11, 2010
IN RE: RENEWABLE ENERGY CERTIFICATE MECHANISM SUBMITTED BY THE CENTRAL AGENCY (NLDC) Vs. STATE
November 9, 2010
IN RE: SHREE CEMENT LIMITED Vs. STATE
March 16, 2010
IN RE: SUBHASH KABINI POWER CORPORATION LTD. Vs. STATE
January 13, 2010
IN RE: TAMIL NADU ELECTRICITY BOARD Vs. STATE
September 21, 2010
IN RE: TAMIL NADU ELECTRICITY BOARD, MEMBER-SECRETARY, SOUTHERN REGIONAL POWER COMMITTEE Vs. STATE
April 27, 2010
IN RE: TATO HYDRO POWER PROJECT LIMITED AND SIYOM HYDRO POWER PROJECT LIMITED Vs. STATE
January 11, 2010
IN RE: UTTAR PRADESH POWER CORPORATION LTD. Vs. STATE
October 4, 2010
IN RE: UTTAR PRADESH POWER CORPORATION LTD. Vs. STATE
December 3, 2010
IN RE: VALIDATION OF THE ESCALATION FACTORS AND OTHER PARAMETERS NOTIFIED VIDE CERC Vs. STATE
September 23, 2010
IN RE: VANDANA VIDYUT LTD. Vs. STATE
May 6, 2010
IN RE: WESTERN REGIONAL LOAD DESPATCH CENTRE Vs. STATE
November 12, 2010
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CORPORATION LTD. Vs. UPPCL
July 15, 2010
MAINTENANCE OF GRID DISCIPLINE-NON COMPLIANCE OF PROVISIONS OF INDIAN ELECTRICITY GRID CODE Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED AND G. LATHA KRISHNA RAO, MANAGING DIRECTOR, KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
February 2, 2010
MAINTENANCE OF GRID DISCIPLINE-NON COMPLIANCE OF PROVISIONS OF INDIAN ELECTRICITY GRID CODE Vs. RAJSATHAN RAJYA VIDYUT PRASARAN NIGAM LTD. AND SHRI SUDHANSH PANT, CHAIRMAN AND MANAGING DIRECTOR, RAJSATHAN RAJYA VIDYUT PRASARAN NIGAM LTD.
February 2, 2010
MULTI COMMODITY EXCHANGE OF INDIA LTD. Vs. POWER EXCHANGE OF INDIA LIMITED,
January 11, 2010
NEYVELI LIGNITE CORPORATION LIMITED Vs. TAMIL NADU ELECTRICITY BOARD
January 7, 2010
NEYVELI LIGNITE CORPORATION LIMITED Vs. TAMIL NADU ELECTRICITY BOARD
January 27, 2010
NEYVELI LIGNITE CORPORATION LTD. Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD.,
November 11, 2010
NEYVELI LIGNITE CORPORATION LTD. Vs. TAMIL NADU ELECTRICITY BOARD
October 7, 2010
NHPC LTD. Vs. WEST BENGAL STATE ELECTRICITY BOARD
November 3, 2010
NHPC LTD. Vs. PSEB
December 7, 2010
NHPC LTD. Vs. ASSAM STATE ELECTRICITY BOARD
February 10, 2010
NHPC LTD. Vs. PUNJAB STATE ELECTRICITY BOARD
January 7, 2010
NHPC LTD. Vs. PUNJAB STATE ELECTRICITY BOARD
January 4, 2010
NHPC LTD. Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD.
January 5, 2010
NHPC LTD. Vs. PUNJAB STATE ELECTRICITY BOARD
January 5, 2010
NHPC LTD. Vs. PUNJAB STATE ELECTRICITY BOARD
February 11, 2010
NHPC LTD. Vs. PSEB
July 20, 2010
NHPC LTD. Vs. PUNJAB STATE ELECTRICITY BOARD
September 3, 2010
NHPC LTD. Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD.
September 3, 2010
NHPC LTD. Vs. PUNJAB STATE ELECTRICITY BOARD
September 6, 2010
NHPC LTD. Vs. PUNJAB STATE ELECTRICITY BOARD
September 7, 2010
NON-COMPLIANCE OF THE CENTRAL ELECTRICITY REGULATORY COMMISSION (PAYMENT OF FEES) REGULATIONS, 2008 Vs. PATNI PROJECT PRIVATE LIMITED
January 29, 2010
NORTH DELHI POWER LTD. Vs. NHPC LTD.
August 9, 2010
NORTH EASTERN ELECTRIC POWER CORPORATION LTD. Vs. ASSAM STATE ELECTRICITY BOARD
August 25, 2010
NORTH EASTERN ELECTRIC POWER CORPORATION LTD. Vs. ASSAM STATE ELECTRICITY BOARD
June 15, 2010
NORTH EASTERN ELECTRIC POWER CORPORATION LTD. Vs. ASSAM STATE ELECTRICITY BOARD
May 11, 2010
NORTH EASTERN ELECTRIC POWER CORPORATION LTD. Vs. ASSAM STATE ELECTRICITY BOARD
June 2, 2010
NORTH KARANPURA TRANSMISSION COMPANY LTD. Vs. GUJARAT URJA VIKAS NIGAM LIMITED
December 22, 2010
NORTH KARANPURA TRANSMISSION COMPANY LTD. Vs. GUJARAT URJA VIKAS NIGAM LIMITED
November 24, 2010
NTPC LTD. Vs. TRANSMISSION CORPORATION OF ANDHRA PRADESH
October 12, 2010
NTPC LTD. Vs. WEST BENGAL STATE ELECTRICITY BOARD
October 27, 2010
NTPC LTD. Vs. UTTAR PRADESH POWER CORPORATION LIMITED
December 21, 2010
NTPC LTD. Vs. TRANSMISSION CORPORATION OF ANDHRA PRADESH AND ORS.
January 5, 2010
NTPC LTD. Vs. WEST BENGAL STATE ELECTRICITY BOARD
June 15, 2010
NTPC LTD. Vs. UPPCL
July 13, 2010
NTPC LTD. Vs. UPPCL
July 29, 2010
NTPC LTD. Vs. GRID CORPORATION OF ORISSA LTD.
February 9, 2010
NTPC LTD. Vs. MADHYA PRADESH POWER TRADING COMPANY LTD.
February 10, 2010
NTPC LTD. Vs. GRID CORPORATION OF ORISSA LTD.
January 11, 2010
NTPC LTD. Vs. TRANSMISSION CORPORATION OF ANDHRA PRADESH
January 8, 2010
NTPC LTD. Vs. WEST BENGAL STATE ELECTRICITY BOARD
January 11, 2010
NTPC LTD. Vs. UTTAR PRADESH POWER CORP. LTD.
January 11, 2010
NTPC LTD. Vs. MADHYA PRADESH POWER TRADING COMPANY LTD.
January 11, 2010
NTPC LTD. Vs. NORTHERN REGIONAL LOAD DESPATCH CENTRE
January 11, 2010
NTPC LTD. Vs. HARYANA POWER PURCHASE CENTRE
January 11, 2010
NTPC LTD. Vs. TRANSMISSION CORPORATION OF ANDHRA PRADESH
January 11, 2010
NTPC-SAIL POWER COMPANY LTD. Vs. ELECTRICITY DEPARTMENT, UT OF DADRA AND NAGAR HAVELI,
July 29, 2010
NTPC-SAIL POWER COMPANY PRIVATE LTD (NSPCL) Vs. ED, UT OF DADRA AND NAGER HAVELI, ED, UT OF DAMAN AND DIU, CSPDCL AND SAIL
December 21, 2010
NTPC-SAIL POWER COMPANY PRIVATE LTD. Vs. ELECTRICITY DEPT., UT OF DADRA AND NAGAR HAVELI,
February 10, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED
February 15, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. MADHYA PRADESH POWER TRADING COMPANY
February 2, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD.
January 19, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED
January 12, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
February 3, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. NEYVELI LIGNITE CORPORATION LTD.
February 11, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. MADHYA PRADESH POWER TRADING COMPANY
February 1, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM
January 27, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD.
January 21, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD.
January 20, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. MADHYA PRADESH POWER TRANSMISSION COMPANY LTD.
April 7, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. MADHYA PRADESH POWER TRANSMISSION COMPANY LTD.
March 16, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED
March 16, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
March 11, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED
March 11, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED
March 3, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. MADHYA PRADESH POWER TRANSMISSION COMPANY LTD.
April 19, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. MADHYA PRADESH POWER TRANSMISSION COMPANY LTD.
May 13, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. MADHYA PRADESH POWER TRANSMISSION COMPANY LTD.
April 8, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
April 8, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED
April 26, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
April 26, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
March 19, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
March 18, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD.
August 2, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED
August 5, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED
June 16, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED
May 10, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. MADHYA PRADESH POWER TRADING COMPANY LTD.
May 10, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. JHARKHAND STATE ELECTRICITY BOARD
May 10, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
June 1, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. MADHYA PRADESH POWER TRANSMISSION COMPANY LTD.
June 1, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
June 1, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
July 20, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. MADHYA PRADESH POWER TRADING COMPANY LTD.
August 6, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD.
August 13, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. MADHYA PRADESH POWER TRANSMISSION COMPANY LTD.
September 15, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
October 18, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED
October 20, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
October 20, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD.
September 24, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. KERALA STATE ELECTRICITY BOARD
September 1, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. KERALA STATE ELECTRICITY BOARD
September 17, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED
December 20, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. MADHYA PRADESH POWER TRANSMISSION COMPANY LTD.
December 14, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED
December 14, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. MADHYA PRADESH POWER TRADING CORPORATION LTD.
November 24, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED
November 24, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. JHARKHAND STATE ELECTRICITY BOARD
December 8, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. MADHYA PRADESH POWER TRANSMISSION COMPANY LTD.
December 6, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
November 4, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED
November 3, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED
October 7, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. KERALA STATE ELECTRICITY BOARD
October 11, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED
October 15, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. MADHYA PRADESH POWER TRANSMISSION COMPANY LTD.
October 7, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED
November 4, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. KERALA STATE ELECTRICITY BOARD
November 3, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
October 14, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED
November 15, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. KERALA STATE ELECTRICITY BOARD
December 1, 2010
POWER GRID CORPORATION OF INDIA LIMITED Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED
December 1, 2010
POWER GRID CORPORATION OF INDIA LTD. Vs. ASEB, MECL, GOVT. OF ARUNACHAL PRADESH, MIZORAM, MANIPUR, NAGALAND AND TSECL
November 23, 2010
POWER GRID CORPORATION OF INDIA LTD. Vs. ASSAM STATE ELECTRICITY BOARD
September 22, 2010
POWER GRID CORPORATION OF INDIA LTD. Vs. ASSAM STATE ELECTRICITY BOARD
December 1, 2010
POWER GRID CORPORATION OF INDIA LTD. Vs. RRVPNL
November 25, 2010
POWER GRID CORPORATION OF INDIA LTD. Vs. BIHAR STATE ELECTRICITY BOARD
November 23, 2010
POWER GRID CORPORATION OF INDIA LTD. Vs. BIHAR STATE ELECTRICITY BOARD
November 30, 2010
POWER GRID CORPORATION OF INDIA LTD. Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD.
August 20, 2010
POWER GRID CORPORATION OF INDIA LTD. Vs. ASSAM STATE ELECTRICITY BOARD
June 15, 2010
POWER GRID CORPORATION OF INDIA LTD. Vs. ADHUNIK THERMAL ENERGY LTD.
March 26, 2010
POWER GRID CORPORATION OF INDIA LTD. Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED
April 5, 2010
POWER GRID CORPORATION OF INDIA LTD. Vs. ASSAM STATE ELECTRICITY BOARD
January 29, 2010
POWER GRID CORPORATION OF INDIA LTD. Vs. TAMIL NADU ELECTRICITY BOARD
January 14, 2010
POWER GRID CORPORATION OF INDIA LTD. Vs. BIHAR STATE ELECTRICITY BOARD
January 12, 2010
POWER GRID CORPORATION OF INDIA LTD. Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD.
January 19, 2010
POWER GRID CORPORATION OF INDIA LTD. Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD.
February 11, 2010
POWER GRID CORPORATION OF INDIA LTD. (PGCIL) Vs. BIHAR STATE ELECTRICITY BOARD (BSEB)
December 23, 2010
POWER GRID CORPORATION OF INDIA LTD. (PGCIL) Vs. TAMIL NADU ELECTRICITY BOARD (TNEB)
December 23, 2010
POWER GRID CORPORATION OF INDIA LTD. (PGCIL) Vs. MADHYA PRADESH POWER TRADING COMPANY LTD. (MPPTCL)
December 23, 2010
POWER GRID CORPORATION OF INDIA LTD. (PGCIL) Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD. (KPTCL)
December 23, 2010
POWERLINKS TRANSMISSION LIMITED Vs. POWERGRID CORPORATION OF INDIA LTD. (RAJASHAN RAJYA VIDYUT PRASARAN NIGAM LTD. IN NORTHERN REGION AND WEST BENGAL STATE ELECTRICITY BOARD IN EASTERN REGION)
August 3, 2010
POWERLINKS TRANSMISSION LIMITED Vs. POWER GRID CORPORATION OF INDIA LIMITED
August 18, 2010
REMITTANCE OF CONGESTION REVENUE BY INDIAN ENERGY EXCHANGE Vs. INDIAN ENERGY EXCHANGE
January 11, 2010
TALCHER II TRANSMISSION COMPANY LIMITED Vs. EASTERN POWER DISTRIBUTION COMPANY OF ANDHRA PRADESH LIMITED
November 4, 2010
TALCHER-II TRANSMISSION COMPANY LIMITED Vs. EASTERN POWER DISTRIBUTION COMPANY OF ANDHRA PRADESH LIMITED
September 29, 2010
TAMIL NADU ELECTRICITY BOARD Vs. POWER GRID CORPORATION OF INDIA LTD.
July 15, 2010
TAMIL NADU ELECTRICITY BOARD Vs. NTPC LIMITED, POWER GRID CORPORATION OF INDIA LTD
April 27, 2010
TNEB Vs. NTPC AND PGCIL
January 12, 2010
TORRENT POWER GRID LIMITED Vs. TORRENT POWER LIMITED
November 3, 2010
TORRENT POWER GRID LIMITED Vs. TORRENT POWER LIMITED
December 1, 2010
TORRENT POWER LIMITED Vs. WESTERN REGIONAL POWER COMMITTEE
December 9, 2010
TORRENT POWER LIMITED Vs. TORRENT POWER LIMITED, (AHMEDABAD DISTRIBUTION),
August 10, 2010
TORRENT POWER LTD. Vs. TORRENT POWER LTD. (AHMADABAD DISTRIBUTION),
January 11, 2010
TRANSMISSION CORPORATION OF ANDHRA PRADESH Vs. NTPC LTD.
August 2, 2010
VANDANA VIDYUT LIMITED Vs. CHHATTISGARH STATE LOAD DISPATCH CETNRE AND CHHATTISGARH STATE POWER DISTRIBUTION COMPANY LTD.
January 29, 2010
WESTERN REGION TRANSMISSION (GUJARAT) PVT. LTD. AND Vs. POWER GRID CORPORATION OF INDIA LIMITED
December 31, 2010
WESTERN REGION TRANSMISSION (GUJARAT) PVT. LTD. AND Vs. POWER GRID CORPORATION OF INDIA LIMITED
November 24, 2010
WESTERN REGION TRANSMISSION (GUJARAT) PVT. LTD. AND SBICAP TRUSTEE COMPANY LTD. Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD.
February 11, 2010
WESTERN REGION TRANSMISSION (GUJARAT) PVT. LTD., AND Vs. POWER GRID CORPORATION OF INDIA LTD.
December 7, 2010
WESTERN REGIONAL LOAD DESPATCH CENTRE Vs. WESTERN REGIONAL POWER COMMITTEE AND POWER GRID CORPORATION OF INDIA LTD.
February 15, 2010
WESTERN REGIONAL LOAD DESPATCH CENTRE Vs. STATE LOAD DESPATCH CENTRE
July 28, 2010