Case Index

Title
Date
GARG TRADERS Vs. STATE OF PUNJAB
March 4, 2010
A K AHLAWAT Vs. STATE OF HARYANA
May 26, 2010
A K CONFECTIONERS Vs. BHAJAN KAUR
October 1, 2010
A K MALIK Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS
July 2, 2010
A K SONI Vs. PAWITTAR SINGH
January 8, 2010
A N MADAN, DEPUTY SEED PRODUCTION OFFICER, PUNJAB STATE SEEDS CORPORATION LTD Vs. PUNJAB STATE SEEDS CORPORATION LIMITED AND OTHERS
January 11, 2010
A S COLLEGE OF EDUCTION Vs. PANJAB UNIVERSITY AND ANOTHER
September 7, 2010
A-ONE WINE SALES AGENCY Vs. STATE OF HARYANA
February 23, 2010
A.C. KOHLI Vs. UNION OF INDIA (UOI) AND ORS.
October 7, 2010
A.C. NAGPAL Vs. STATE OF HARYANA
April 22, 2010
A.K. SHAHU Vs. STATE OF PUNJAB
April 28, 2010
AADHUNIK WOOLLEEN MILLS Vs. STATE OF HARYANA
January 8, 2010
AAGOSH POLYFOAMS PRIVATE LIMITED Vs. AJAY GROVER
July 22, 2010
AAMIN Vs. JAKIR HUSSAIN AND ANR.
December 15, 2010
AAMIN @ YAMIN Vs. STATE OF HARYANA
November 8, 2010
AASHIK Vs. STATE OF HARYANA
August 12, 2010
AASU Vs. STATE OF HARYANA
December 20, 2010
ABB LIMITED Vs. MUNICIPAL CORPORATION FARIDABAD
January 11, 2010
ABDUL MANNAN AND ORS Vs. SHANTI DEVI AND ORS
April 20, 2010
ABDUL RASHEED Vs. STATE OF PUNJAB
May 28, 2010
ABDUL RASHID ALIAS BUDHU Vs. SADDIQ
October 25, 2010
ABDUL REHMAN AND ANR Vs. STATE OF PUNJAB AND ORS
August 27, 2010
ABDUL SHAKOOR Vs. STATE OF PUNJAB
December 17, 2010
ABHAY SINGH Vs. INDUSIND BANK LTD AND ANR
April 21, 2010
ABHISHEK GUPTA Vs. U T CHANDIGARH
November 10, 2010
ABHISHEK INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 27, 2010
ABHISHEK MEHTA Vs. STATE OF HARYANA AND ANR
December 24, 2010
ABID AND SAHUN Vs. STATE OF HARYANA
November 16, 2010
ABID HUSSAIN Vs. STATE OF HARYANA
November 30, 2010
ABNASH RANI Vs. STATE OF PUNJAB
October 8, 2010
ABZONY SAFETY GLASS LTD. Vs. COMMISSIONER OF INCOME TAX
September 7, 2010
ACHHAR SINGH Vs. SATNAM SINGH
September 13, 2010
ACRON FINANCE (P) LTD. Vs. COMMISSIONER OF INCOME TAX
November 30, 2010
ADANI AGRI LOGISTICS LIMITED Vs. STATE OF HARYANA
May 21, 2010
ADARSH AHUJA Vs. CHARANJIT SINGH
November 18, 2010
ADARSH KUMAR Vs. JASKARAN SINGH GILL
December 16, 2010
ADARSH KUMAR JAIN Vs. COMMISSIONER OF INCOME TAX
September 9, 2010
ADARSH VIDYA MANDIR SENIOR SECONDARY SCHOOL Vs. STATE OF PUNJAB AND ORS
August 26, 2010
ADESH SAINI Vs. HARYANA WAKF BOARD
November 26, 2010
ADH AGENCIES Vs. COMMISSIONER OF CENTRAL EXCISE
February 4, 2010
AFRIK FARMS (PRIVATE) LTD. Vs. STATE OF HARYANA AND ORS.
July 22, 2010
AGGARWAL CONSTRUCTION CO. Vs. COMMISSIONER OF INCOME TAX
July 21, 2010
AGGARWAL ENGINEERING CO. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 6, 2010
AGGARWAL FINANCERS Vs. COMMISSIONER OF INCOME TAX (APPEALS) AND ANR
April 22, 2010
AGGARWAL OIL & GENERAL MILLS LTD. Vs. COMMISSIONER OF INCOME TAX
December 7, 2010
AGGARWAL VIDYA PRACHARNI SABHA Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND OTHERS
June 29, 2010
AGRA OIL AND GENERAL INDUSTRIES LTD Vs. D C TRADING CO
August 25, 2010
AGRAWAL METAL WORKS PVT LTD Vs. UNION OF INDIA AND ORS
September 7, 2010
AGYAPAL SINGH Vs. STATE OF PUNJAB AND ANOTHER
September 7, 2010
AHLUWALIA CONTRACTS (I) LTD. Vs. STATE OF PUNJAB AND OTHERS
July 29, 2010
AIMAN Vs. NASIB CHAND
November 10, 2010
AIR CDR S S KAUSHIK AND ORS Vs. UNION OF INDIA (UOI) AND ORS
April 20, 2010
AIR VICE MARSHAL MAHINDER SINGH RAO Vs. NARENDER SINGH RAO
May 21, 2010
AIRLIGHT ELECTRONICS PVT LTD Vs. STATE OF HARYANA AND ORS
May 29, 2010
AJAIB SINGH Vs. STATE OF PUNJAB
March 23, 2010
AJAY Vs. BALWAN SINGH
February 10, 2010
AJAY GOSWAMI Vs. UNION OF INDIA (UOI) THROUGH SECRETARY, MINISTRY OF PETROLEUM AND ORS
March 12, 2010
AJAY KUMAR Vs. STATE OF HARYANA
March 9, 2010
AJAY KUMAR ALIAS HAPPY Vs. STATE OF PUNJAB
January 19, 2010
AJAY KUMAR BHARDWAJ Vs. MAHENDER SINGH YADAV AND ANR
December 8, 2010
AJAY MALHOTRA AND ORS Vs. STATE OF PUNJAB AND ANR
November 16, 2010
AJAY PAL ALIAS KALU Vs. STATE OF HARYANA
December 3, 2010
AJAY PAL SINGH JOHL Vs. MEERA JOHL
December 1, 2010
AJAY SINGH MALIK AND ORS Vs. STATE OF HARYANA AND ORS
October 28, 2010
AJAY UBEROI Vs. STATE OF HARYANA
January 20, 2010
AJAYPAL SINGH Vs. PRESIDING OFFICER
February 16, 2010
AJAYTA Vs. HARMINDER SINGH
August 12, 2010
AJEET SINGH Vs. KULWANT SINGH
November 16, 2010
AJEET SINGH AND OTHERS Vs. PARSHOTAM SINGLA AND OTHERS
September 1, 2010
AJIT Vs. SATISH AND ORS
April 19, 2010
AJIT KAUR Vs. TRI BHAWAN
January 21, 2010
AJIT KUMAR RANA Vs. UNION OF INDIA (UOI) AND ORS.
November 23, 2010
AJIT PAL SINGH Vs. STATE (UNION TERRITORY) AND ANR
August 25, 2010
AJIT RANDHAWA Vs. RAJ MOHINDER KAUR
August 2, 2010
AJIT SINGH Vs. BHAVI CHAND
March 2, 2010
AJIT SINGH Vs. STATE OF HARYANA
February 5, 2010
AJIT SINGH Vs. JASWINDER KAUR
November 15, 2010
AJIT SINGH Vs. GURCHARAN SINGH
July 1, 2010
AJIT SINGH Vs. STATE OF PUNJAB
February 9, 2010
AJIT SINGH Vs. UNION OF INDIA AND ORS
September 30, 2010
AJIT SINGH Vs. STATE OF HARYANA AND ORS
December 16, 2010
AJIT TIRKEY Vs. STATE OF PUNJAB
August 16, 2010
AJMEL SINGH Vs. KULWINDER SINGH AND ANR
May 14, 2010
AJMER SINGH Vs. STATE OF PUNJAB
August 25, 2010
AJMER SINGH Vs. STATE OF PUNJAB
August 2, 2010
AJMER SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
December 13, 2010
AKAMDEEP SINGH Vs. MUKHTIAR SINGH
May 6, 2010
AKASHDEEP SAKHUJA AND ORS Vs. STATE OF HARYANA AND ANR
August 30, 2010
AKHARA BRAHAM BUTA Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE
April 7, 2010
ALAM KHAN Vs. ICICI LOMBARD MOTOR INSURANCE COMPANY
March 11, 2010
ALCATEL SOUTH ASIA LTD Vs. STATE OF HARYANA
April 7, 2010
ALI SALAM Vs. STATE OF HARYANA AND ANOTHER
July 7, 2010
ALISHA ARORA Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT (PB ) AND OTHERS
May 25, 2010
ALKA Vs. PANKAJ SHINGARI
August 12, 2010
ALKA SEHGAL Vs. UNION OF INDIA AND ORS
December 21, 2010
ALL HARYANA PWD MECHANICAL KARAMCHARI UNION Vs. STATE OF HARYANA
April 27, 2010
ALL INDIA DEFENCE BROTHERHOOD Vs. UNION OF INDIA
May 27, 2010
ALLAHABAD BANK JALANDHAR Vs. RESHAM SINGH
May 13, 2010
ALOK SARWAL Vs. U T ADMINISTRATION CHANDIGARH
January 14, 2010
ALPHA G: CORP. DEVELOPMENT PRIVATE LTD Vs. STATE OF PUNJAB
March 3, 2010
AMAN @ GULLU Vs. STATE OF PUNJAB
July 1, 2010
AMAN MEHRA Vs. SAMBIT MALLICK
June 30, 2010
AMANBIR SINGH Vs. STATE OF PUNJAB
October 26, 2010
AMANDEEP Vs. STATE OF PUNJAB
May 20, 2010
AMANDEEP SINGH Vs. STATE OF U T CHANDIGARH
September 7, 2010
AMANDEEP SINGH @ RINKU Vs. STATE OF PUNJAB
October 7, 2010
AMANDEEP SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 6, 2010
AMANDIP KAUR Vs. HIMAT SINGH
October 5, 2010
AMANPREET SINGH VOHRA AND ANR Vs. GURU NANAK DEV UNIVERSITY AND ANR
April 30, 2010
AMAR ASHOK RAMCHANDANI Vs. STATE OF HARYANA AND ANR
September 23, 2010
AMAR IQBAL SINGH Vs. BAWA RAM
July 12, 2010
AMAR IQBAL SINGH AND ORS Vs. BAWA RAM
March 3, 2010
AMAR KAUR Vs. BADAL SINGH
May 24, 2010
AMAR KAUR Vs. KEHAR SINGH
January 20, 2010
AMAR KAUR AND ORS. Vs. LASHU RAM AND ORS.
December 7, 2010
AMAR NATH Vs. TEJINDER SINGH
March 4, 2010
AMAR NATH Vs. STATE OF HARYANA
September 10, 2010
AMAR NATH Vs. STATE OF PUNJAB AND ORS
August 12, 2010
AMAR NATH Vs. JAI BHAGWAN AND ORS
April 29, 2010
AMAR NATH Vs. KASHMIR SINGH SANDHU AND ANR
November 15, 2010
AMAR SINGH Vs. JOGINDER KAUR
May 21, 2010
AMAR SINGH Vs. STATE OF HARYANA
June 4, 2010
AMAR SINGH Vs. HARYANA STATE
April 28, 2010
AMAR SINGH Vs. OM PARKASH AND ORS
October 4, 2010
AMAR SINGH Vs. MANPHOOL SINGH AND ORS
December 23, 2010
AMAR SINGH Vs. STATE OF PUNJAB AND ORS
July 29, 2010
AMAR SINGH Vs. STATE OF PUNJAB
December 21, 2010
AMAR SINGH ALIAS AMRA Vs. STATE OF PUNJAB
November 16, 2010
AMAR SINGH AND INDERJIT SINGH AND ORS Vs. STATE OF PUNJAB
April 27, 2010
AMAR UJALA PUBLICATIONS Vs. RAJIV PRASHAR
August 25, 2010
AMARDEEP SINGH Vs. STATE OF PUNJAB
January 11, 2010
AMARDEEP SINGH Vs. DIRECTORATE OF REVENUE INTELLIGENCE
October 11, 2010
AMARDEEP SINGH AND ANR Vs. STATE OF PUNJAB AND ANR
November 17, 2010
AMARJEET SINGH @ AMARJIT SINGH Vs. STATE OF PUNJAB
August 2, 2010
AMARJEET SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
November 25, 2010
AMARJIT Vs. STATE OF HARYANA
September 17, 2010
AMARJIT ALIAS AMARJEET SINGH Vs. HARPREET KAUR
August 30, 2010
AMARJIT KAUJR AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
December 7, 2010
AMARJIT KAUR Vs. STATE OF PUNJAB
January 27, 2010
AMARJIT KAUR Vs. PARGAT SINGH
November 15, 2010
AMARJIT KAUR Vs. STATE OF PUNJAB
October 4, 2010
AMARJIT KAUR Vs. STATE OF PUNJAB
February 23, 2010
AMARJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
August 6, 2010
AMARJIT KAUR Vs. STATE OF PUNJAB AND ORS
December 24, 2010
AMARJIT KAUR Vs. H K WADHAWAN
November 26, 2010
AMARJIT SINGH Vs. STATE OF PUNJAB
November 29, 2010
AMARJIT SINGH Vs. STATE OF PUNJAB
December 10, 2010
AMARJIT SINGH Vs. KAPTAN SINGH
July 29, 2010
AMARJIT SINGH Vs. TEJA SINGH
January 13, 2010
AMARJIT SINGH Vs. STATE OF PUNJAB
January 15, 2010
AMARJIT SINGH Vs. STATE OF PUNJAB
January 28, 2010
AMARJIT SINGH Vs. JASBIR KAUR
December 24, 2010
AMARJIT SINGH Vs. STATE OF PUNJAB
December 13, 2010
AMARJIT SINGH Vs. GURNAM SINGH AND ORS
August 4, 2010
AMARJIT SINGH Vs. STATE OF PUNJAB AND ORS
August 12, 2010
AMARJIT SINGH ALIAS MINTU Vs. STATE OF PUNJAB
May 7, 2010
AMARJIT SINGH ALIAS SONU Vs. STATE OF PUNJAB AND ANR
December 2, 2010
AMARJIT SINGH AND ANR Vs. CHARANJIT KAUR AND ORS
October 29, 2010
AMARJIT SINGH AND ANR Vs. GOBINDER SINGH AND ORS
December 2, 2010
AMARJIT SINGH PAHWA Vs. ALLAHABAD BANK AND OTHERS
October 7, 2010
AMARJIT SINGH SAINI Vs. STATE OF PUNJAB
May 10, 2010
AMARJIT SINGH TUT. Vs. UNION OF INDIA (UOI)
August 11, 2010
AMARPAL SINGH Vs. THE EXECUTIVE ENGINEER, PUBLIC HEALTH (RWS) DIVISION MUKTSAR
September 20, 2010
AMBALA BUS SYNDICATE PRIVATE LIMITED Vs. STATE TRANSPORT AUTHORITY AND ORS
June 29, 2010
AMBALA TYRE & ANR Vs. KRISHAN KUMAR
January 6, 2010
AMBER FORGINGS CORPORATION Vs. STATE OF PUNJAB AND ORS.
October 4, 2010
AMBIENCE HOTELS AND RESORTS LTD AND ORS Vs. LANDMARK INFRACON PVT LTD AND ORS
August 11, 2010
AMIN LAL AND ANR Vs. RAJINDER KUMAR AND ORS
December 21, 2010
AMIR CHAND Vs. INCHARGE GOVERNMENT MURGI SEWA KENDER AND ORS
October 25, 2010
AMIT AHUJA Vs. GIAN PARKASH BHAMBRI
May 6, 2010
AMIT ANAND AND ANR Vs. STATE OF UT AND ORS
December 24, 2010
AMIT KUMAR Vs. STATE OF HARYANA
November 17, 2010
AMIT KUMAR Vs. STATE OF PUNJAB
December 9, 2010
AMIT KUMAR ALIAS AMRIT KUMAR Vs. STATE OF PUNJAB AND ANR
October 26, 2010
AMIT KUMAR AND ORS Vs. STATE OF PUNJAB AND ORS
November 26, 2010
AMIT SEHGAL AND ANR Vs. STATE OF PUNJAB AND ANR
November 29, 2010
AMIT YADAV Vs. STATE OF HARYANA
April 1, 2010
AMITA BARMI AND ANR Vs. STATE OF PUNJAB AND ANR
October 1, 2010
AMOLAK SINGH Vs. S. KARTAR SINGH
September 21, 2010
AMRAT SINGH CHAUHAN Vs. DASS RAM
January 15, 2010
AMRENDER SINGH AND ANR Vs. STATE OF HARYANA
November 8, 2010
AMRIK KAUR Vs. STATE OF PUNJAB
March 11, 2010
AMRIK KAUR AND ANR Vs. STATE OF PUNJAB AND ANR
August 4, 2010
AMRIK SINGH Vs. STATE OF PUNJAB
April 6, 2010
AMRIK SINGH Vs. STATE OF HARYANA
January 27, 2010
AMRIK SINGH Vs. PUNJAB AND HARYANA HIGH COURT
April 30, 2010
AMRIK SINGH Vs. STATE OF PUNJAB
May 17, 2010
AMRIK SINGH Vs. DALJINDER SINGH
January 8, 2010
AMRIK SINGH Vs. STATE OF PUNJAB
November 12, 2010
AMRIK SINGH Vs. JAGJIT SINGH
January 7, 2010
AMRIK SINGH Vs. STATE OF PUNJAB
October 26, 2010
AMRIK SINGH Vs. AMITABH SINGH
December 2, 2010
AMRIK SINGH Vs. STATE OF PUNJAB AND ORS
December 24, 2010
AMRIK SINGH Vs. STATE OF PUNJAB
November 16, 2010
AMRIK SINGH Vs. ELECTION TRIBUNAL AND ORS
May 5, 2010
AMRIK SINGH Vs. STATE OF PUNJAB
December 6, 2010
AMRIK SINGH Vs. PIARA SINGH
August 6, 2010
AMRIK SINGH Vs. STATE OF PUNJAB AND ANR
April 27, 2010
AMRIK SINGH AND MANSA RAM Vs. STATE OF HARYANA
May 3, 2010
AMRIK SINGH AND ORS Vs. PUNJAB MANDI BOARD THROUGH ITS CHAIRMAN AND ORS
April 19, 2010
AMRIK SINGH KALSI AND ANOTHER Vs. KRISHAN LAL BHATIA
July 28, 2010
AMRIK SINGH LONGIA Vs. UNION OF INDIA
April 19, 2010
AMRIK SINGH ZORA SINGH Vs. BALDEV SINGH
October 27, 2010
AMRINDER KUMAR Vs. STATE OF PUNJAB
October 13, 2010
AMRINDER SINGH Vs. DASHWINDER SINGH
November 15, 2010
AMRIT AND COMPANY Vs. STATE OF PUNJAB
June 30, 2010
AMRIT LAL Vs. SMT MUNNI DEVI AND ORS
October 26, 2010
AMRIT LAL GARG Vs. STATE OF PUNJAB
November 16, 2010
AMRIT LAL GARG Vs. STATE OF PUNJAB AND ANOTHER
August 19, 2010
AMRIT LAL SAINI Vs. STATE OF PUNJAB AND ORS
November 8, 2010
AMRIT PAL SINGH AND ANOTHER Vs. STATE OF HARYANA
August 3, 2010
AMRIT SINGH Vs. GOVERNMENT OF PUNJAB
May 13, 2010
AMRITA Vs. PANJAB UNIVERSITY AND ANR
April 19, 2010
AMRITPAL SINGH ALIAS AMRITA SINGH Vs. STATE OF PUNJAB AND ANR
December 16, 2010
ANAND Vs. STATE OF HARYANA
January 28, 2010
ANAND Vs. STATE OF HARYANA
September 1, 2010
ANAND REFRIGERATION CO PVT LIMITED Vs. STATE OF PUNJAB
January 18, 2010
ANAND SARUP Vs. RATTAN BALA
July 1, 2010
ANAND TRADING CO Vs. STATE OF PUNJAB
April 20, 2010
ANANT RAM Vs. STATE OF HARYANA
November 19, 2010
ANGREJ RAM AND SUKHWINDER SINGH ALIAS BINDER Vs. STATE OF PUNJAB
April 30, 2010
ANGREJ SINGH Vs. STATE OF PUNJAB
July 22, 2010
ANGREJ SINGH Vs. JHANDU ALIAS JHANDI ALIAS MIADI
January 13, 2010
ANGREJ SINGH Vs. STATE OF PUNJAB
November 15, 2010
ANGREJ SINGH Vs. STATE OF PUNJAB AND ORS
December 24, 2010
ANGREJ SINGH @ TEETU Vs. STATE OF PUNJAB
September 13, 2010
ANGREJO Vs. SEWA SINGH AND ORS
July 5, 2010
ANGURI DEVI Vs. STATE OF PUNJAB
October 26, 2010
ANGURI DEVI AND ORS Vs. RAMESH AND ORS
April 5, 2010
ANIL AND OTHERS Vs. STATE OF HARYANA
September 1, 2010
ANIL CHHABIL DASS CHOUDHARY Vs. COMMISSIONER PATIALA DIVISION PATIALA
May 12, 2010
ANIL DALAL Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
October 25, 2010
ANIL GARG Vs. STATE OF HARYANA AND ORS
April 7, 2010
ANIL KUMAR Vs. DISTRICT AND SESSIONS JUDGE
April 6, 2010
ANIL KUMAR Vs. STATE OF PUNJAB
November 16, 2010
ANIL KUMAR Vs. STATE OF PUNJAB
January 18, 2010
ANIL KUMAR Vs. PEC UNIVERSITY OF TECHNOLOGY, SECTOR 12, CHANDIGARH AND OTHERS
April 20, 2010
ANIL KUMAR Vs. BHAKRA BEAS MANAGEMENT BOARD
February 11, 2010
ANIL KUMAR Vs. YOGESH KUMAR ALIAS BABLU AND ORS
December 9, 2010
ANIL KUMAR AND ANR Vs. STATE OF HARYANA AND ORS
February 25, 2010
ANIL KUMAR AND ANR Vs. STATE OF HARYANA
April 6, 2010
ANIL KUMAR AND ORS Vs. STATE OF HARYANA AND ORS
December 16, 2010
ANIL KUMAR GOYAL Vs. STATE OF HARYANA
December 15, 2010
ANIL KUMAR JAIN Vs. STATE OF HARYANA
November 15, 2010
ANIL KUMAR LUTHRA Vs. SHER PARTAP SINGH
April 21, 2010
ANIL KUMAR S/O PURAN SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR
March 22, 2010
ANIL RAJPUT Vs. VED KUMARI SYAL
September 20, 2010
ANIL SINGLA Vs. MUKESH AGGARWAL AND ANR
February 25, 2010
ANIL TALWAR Vs. P.C. VERMA
February 1, 2010
ANIL YADAV SON OF SHRI K D YADAV Vs. BAL KISHAN SON OF AVTAR SINGH AND ANR
December 24, 2010
ANIMA BISWAS Vs. GURBACHAN SINGH
September 22, 2010
ANITA Vs. STATE OF HARYANA
March 22, 2010
ANITA @ GURIA Vs. STATE
January 29, 2010
ANITA CHADHA Vs. COMMISSIONER OF INCOME TAX
January 22, 2010
ANITA DAHIYA (WRONGLY MENTIONED) @ ANITA RANI @ ANITA GAR Vs. SOHAN SINGH AND OTHERS
March 29, 2010
ANITA KUMARI Vs. MANOHAR LAL SUD
October 29, 2010
ANITA NARANG Vs. STATE OF PUNJAB AND ORS
September 1, 2010
ANITA RANI & ANR Vs. STATE OF HARYANA & ORS
December 6, 2010
ANJALI AGGARWAL Vs. STATE OF HARYANA
October 29, 2010
ANJANI KUMAR SHARMA Vs. UNION OF INDIA (UOI) AND ORS
March 15, 2010
ANJU BALA Vs. PANJAB UNIVERSITY AND ORS
August 25, 2010
ANJU MITTAL KUMAR AND ANR Vs. MANJU SINGHAL AND ANR
September 6, 2010
ANJU RANI Vs. STATE OF PUNJAB AND ANR
December 13, 2010
ANJU RANI AND ORS Vs. STATE OF PUNJAB AND ANR
December 17, 2010
ANJUM @ GURLEEN SINGH AND ORS Vs. STATE OF PUNJAB AND ANR
September 13, 2010
ANKIT GUPTA AND ORS Vs. STATE OF HARYANA AND ANR
December 23, 2010
ANKUR SALARIA Vs. STATE OF PUNJAB
April 9, 2010
ANOKH SINGH AND OTHERS Vs. STATE OF PUNJAB
December 6, 2010
ANOKH SINGH SON OF DIAL SINGH Vs. STATE OF PUNJAB
December 7, 2010
ANOOP SINGH AND ANR Vs. STATE OF PUNJAB AND ANR
December 10, 2010
ANSAL PROPERTIES AND INDUSTRIES PVT LTD Vs. ANOOP SARIN
September 8, 2010
ANSHU RANI Vs. ROHIT VIJ
March 18, 2010
ANTA AND ANOTHER Vs. PALA AND OTHERS
March 9, 2010
ANTARYAMI Vs. KHALIL AHMAD SAGAR
September 17, 2010
ANTERPREET KAUR Vs. UNION OF INDIA (UOI) AND ORS.
December 24, 2010
ANTTAR SINGH ALIAS ATTAR SINGH AND JONI Vs. STATE OF PUNJAB
November 18, 2010
ANUP BANSAL Vs. HARJIT SINGH UPPAL
September 23, 2010
ANUP SAINI Vs. STATE OF HARYANA
April 7, 2010
ANUP SINGH Vs. STATE OF PUNJAB
July 16, 2010
ANUPAM AND ORS Vs. STATE OF PUNJAB AND ANR
March 5, 2010
ANUPAM DHANKAR Vs. SHIVAM SUHAG AND ORS
August 10, 2010
ANUPAMA ALIAS PRABHJOT KAUR Vs. SURINDER SINGH
November 1, 2010
ANURADHA Vs. STATE OF HARYANA AND OTHERS
May 7, 2010
ANURAG GUPTA Vs. STATE OF HARYANA
May 13, 2010
ANURAG MEHRA Vs. S.D. TRADERS
January 21, 2010
ANWAR ALI Vs. GIAN KAUR
November 9, 2010
ARAVALI ENGINEERS (P) LTD. Vs. COMMISSIONER OF INCOME TAX AND ANR.
December 9, 2010
ARCHANA RASTOGI Vs. VIVEK RASTOGI
March 29, 2010
ARCHITECTURAL GRIDS Vs. IMPROVEMENT TRUST, LUDHIANA AND ORS
November 18, 2010
ARJAN AND ANOTHER Vs. STATE OF HAYANA AND OTHERS
December 8, 2010
ARJAN DEV Vs. STATE OF PUNJAB
February 26, 2010
ARJUN BEHAL SON AND SMT NEERAJ BEHAL WIFE OF V K BEHAL Vs. PAWANDEEP SINGH SON OF GURMUKH PAL SINGH
September 9, 2010
ARJUN SINGH Vs. GURDEV SINGH
December 15, 2010
ARJUN SINGH Vs. MUNICIPAL CORPORATION
February 11, 2010
ARJUN SINGH Vs. RAJENDER KAUR AND OTHERS
December 9, 2010
ARJUN YADAV Vs. KURUKSHETRA UNIVERSITY
July 23, 2010
ARPIT PROJECTS LIMITED Vs. GURGAON RECREATION PARK AND ANOTHER
December 7, 2010
ARPITA KUMARI AND ANOTHER Vs. UNION TERRITORY, CHANDIGARH AND OTHERS
December 9, 2010
ARSHAD Vs. STATE OF HARYANA
November 12, 2010
ARSHVEER SINGH Vs. KRISHAN KUMAR JAKHAR
November 15, 2010
ARTI Vs. DEEPAK SONI
September 27, 2010
ARUN AGGARWAL AND ORS Vs. CHANDIGARH ADMINISTRATION AND ORS
August 25, 2010
ARUN BANSAL PETITIONER Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
September 7, 2010
ARUN COLOUR CHEMP. LTD. Vs. STATE OF HARYANA AND OTHERS
December 3, 2010
ARUN KUMAR Vs. ASHOK KUMAR CHHABRA
July 29, 2010
ARUN KUMAR Vs. JOGA SINGH
August 25, 2010
ARUN MALIK Vs. SECRETARY PUBLIC HEALTH DEPARTMENT
November 10, 2010
ARUN SHARMA Vs. STATE OF HARYANA
November 26, 2010
ARUNA MADAN Vs. JAGDEEP SINGH
September 21, 2010
ARVIND @ CHUNI LAL AND ANR Vs. STATE OF HARYANA
May 5, 2010
ARVIND KUMAR Vs. RAKESH KUMAR
November 1, 2010
ARVIND KUMAR Vs. KENDRIYA VIDYALAYA SANGTHAN
March 2, 2010
ARVIND PANDEY Vs. SANGEETA
July 15, 2010
ARVINDER PAL SINGH Vs. STATE OF PUNJAB
November 25, 2010
ARVINDER SINGH Vs. UNION OF INDIA THROUGH DEFENCE ESTATE OFFICER
July 8, 2010
ARVINDER SINGH @ RINKU AND ANOTHER - Vs. STATE OF PUNJAB
October 13, 2010
ARVINDER SINGH ALIAS HARVINDER SINGH Vs. STATE OF PUNJAB
May 6, 2010
ARYA MITTAR Vs. ASHOK KUMAR GOEL
February 11, 2010
ARYA PRATINIDHI SAHBHA Vs. DARSHAN LAL AHUJA
August 27, 2010
ASGAR Vs. STATE OF HARYANA
September 16, 2010
ASGAR Vs. STATE OF HARYANA AND ORS
December 13, 2010
ASGARI AND ORS Vs. KHURSHEED AND ORS
March 4, 2010
ASHA CHAKRAVARTY AND ORS Vs. SATISH KUMAR ADLAKHA AND ORS
April 26, 2010
ASHA LATA Vs. STATE OF HARYANA
October 4, 2010
ASHA RANI Vs. RAM SAWRUP AND ANR
April 21, 2010
ASHA RANI Vs. STATE OF PUNJAB
November 17, 2010
ASHA SAHARIA Vs. STATE OF HARYANA
April 7, 2010
ASHANA ENTERPRISES Vs. MARKFED COTTON SEED PROCESSING PLANT AND ORS
November 17, 2010
ASHISH KUMAR KUNDRA Vs. STATE OF PUNJAB
March 2, 2010
ASHISH MEHTA Vs. BALJEET SINGH
February 24, 2010
ASHOK Vs. STATE OF HARYANA
October 5, 2010
ASHOK Vs. SURESH CHAND
February 24, 2010
ASHOK ANEJA AND OTHERS Vs. JAI SHREE TEA & INDUSTRIES LTD AND OTHERS
January 6, 2010
ASHOK ASTHANA Vs. STATE OF HARYANA
July 29, 2010
ASHOK KUMAR Vs. STATE OF HARYANA
December 9, 2010
ASHOK KUMAR Vs. STATE OF HARYANA
November 29, 2010
ASHOK KUMAR Vs. STATE OF HARYANA
June 30, 2010
ASHOK KUMAR Vs. STATE OF HARYANA
October 1, 2010
ASHOK KUMAR Vs. RAMAN KUMAR
September 8, 2010
ASHOK KUMAR Vs. STATE OF HARYANA
April 6, 2010
ASHOK KUMAR Vs. STATE OF PUNJAB
July 1, 2010
ASHOK KUMAR Vs. BALDEV SINGH
November 16, 2010
ASHOK KUMAR Vs. STATE OF HARYANA
January 15, 2010
ASHOK KUMAR Vs. STATE OF HARYANA
January 25, 2010
ASHOK KUMAR Vs. STATE OF PUNJAB
January 14, 2010
ASHOK KUMAR Vs. UNION OF INDIA
February 24, 2010
ASHOK KUMAR Vs. STATE OF HARYANA
March 3, 2010
ASHOK KUMAR Vs. TARSEM SINGH
March 5, 2010
ASHOK KUMAR Vs. KASHMIR SINGH
September 21, 2010
ASHOK KUMAR Vs. UNION OF INDIA (UOI) AND ANR
March 25, 2010
ASHOK KUMAR Vs. STATE OF HARYANA
November 18, 2010
ASHOK KUMAR Vs. STATE OF PUNJAB AND OTHERS
September 16, 2010
ASHOK KUMAR Vs. UNION OF INDIA
June 25, 2010
ASHOK KUMAR Vs. UNION OF INDIA AND OTHERS
July 12, 2010
ASHOK KUMAR Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD
October 28, 2010
ASHOK KUMAR ALIAS HAPPY Vs. UT CHANDIGARH
April 28, 2010
ASHOK KUMAR AND ANR Vs. STATE OF HARYANA AND ANR
April 8, 2010
ASHOK KUMAR AND GORA LAL TIWARI AND ORS Vs. JAGJIT SINGH AND ORS
April 6, 2010
ASHOK KUMAR AND ORS Vs. STATE OF PUNJAB AND ORS
October 15, 2010
ASHOK KUMAR AND ORS Vs. ESTATE OFFICER AND ANR
December 23, 2010
ASHOK KUMAR KHANNA Vs. BHARAT SANCHAR NIGAM LIMITED AND OTHERS
September 23, 2010
ASHOK KUMAR LAROIA Vs. VIJAY KUMAR
April 6, 2010
ASHOK KUMAR OM PARKASH YADAV AND CO Vs. STATE OF HARYANA
January 11, 2010
ASHOK PURI AND ANR Vs. STATE OF PUNJAB AND ORS
October 25, 2010
ASHOK RAJ SINGH PANNU Vs. STATE OF PUNJAB
January 7, 2010
ASHOK SINGH AND ORS Vs. STATE OF PUNJAB AND ANR
August 27, 2010
ASHOKA DISTILLERS AND CHEMICALS PVT. LTD. Vs. STATE OF HARYANA AND ORS.
March 4, 2010
ASHOKA TRACTORS AND ORS Vs. VIJAY KUMAR
November 9, 2010
ASHWANI BHATIA Vs. STATE OF HARYANA
August 2, 2010
ASHWANI GARG Vs. STATE OF PUNJAB
February 25, 2010
ASHWANI KUMAR Vs. STATE OF HARYANA
September 23, 2010
ASHWANI KUMAR Vs. PUNJAB STATE ELECTRICITY BOARD
February 19, 2010
ASHWANI KUMAR Vs. M S SANDHU & OTHERS
September 7, 2010
ASHWANI KUMAR ALIAS ASHU Vs. STATE OF PUNJAB
November 17, 2010
ASHWANI KUMAR ALIAS TONI AND ORS Vs. STATE OF HARYANA AND ANR
October 25, 2010
ASHWANI KUMAR AND ANR Vs. STATE OF HARYANA
September 29, 2010
ASHWANI KUMAR BHANDARI Vs. DARSHNA
May 24, 2010
ASHWANI KUMAR DALAL Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH AND OTHERS
August 3, 2010
ASHWANI KUMAR KAUSHIK Vs. HARYANA PUBLIC SERVICE COMMISSION
November 11, 2010
ASHWANI KUMAR TULI Vs. STATE OF PUNJAB
December 1, 2010
ASI DILBAGH SINGH Vs. STATE OF HARYANA AND OTHERS
August 18, 2010
ASIF QURASHI ALIAS PRINCE Vs. KEWAL KRISHAN JINDAL
November 12, 2010
ASRU Vs. STATE OF HARYANA
April 22, 2010
ASRUDIN @ HASRUDIN @ RAJU AND Vs. STATE OF PUNJAB
May 3, 2010
ASSISTANT COMMR. OF CUS., LUDHIANA Vs. AMAN ALLOYS LTD.
May 13, 2010
ASSOCIATION OF SURGEONS OF INDIA Vs. KULDEEP SINGH
May 17, 2010
ATMA RAM Vs. PANJAB UNIVERSITY
May 12, 2010
ATMA RAM AND ANR Vs. KEWAL SONS FARM PRIVATE LIMITED
April 22, 2010
ATMA SINGH Vs. BALWINDER KAUR
October 25, 2010
ATMA SINGH Vs. STATE OF PUNJAB
January 28, 2010
ATMA SINGH Vs. BHUPINDERPAL SINGH
November 10, 2010
ATMA TUBE PRODUCTS LIMITED Vs. HERO CYCLES LIMITED
September 30, 2010
ATRI Vs. CHANDER
January 6, 2010
ATRO DEVI Vs. RAM SARUP
October 4, 2010
ATTAR SINGH Vs. STATE OF HARYANA AND ANR.
September 27, 2010
ATTAR SINGH AND ORS Vs. STATE OF HARYANA AND ORS
August 30, 2010
AVDESH Vs. STATE OF HARAYANA
July 27, 2010
AVINASH KUMAR Vs. STATE OF PUNJAB
January 7, 2010
AVNEET DISTILLERS (P) LTD. Vs. STATE OF PUNJAB AND ANOTHER
May 4, 2010
AVNISH TYAGI Vs. CHIEF ADMINISTRATOR HUDA AND ANOTHER
December 24, 2010
AVON TRADING COMPANY Vs. STATE OF PUNJAB
March 15, 2010
AVTAR SINGH Vs. SUSHILA DEVI
October 26, 2010
AVTAR SINGH Vs. DEV RAJ
November 15, 2010
AVTAR SINGH Vs. STATE OF PUNJAB
January 14, 2010
AVTAR SINGH Vs. STATE OF PUNJAB
January 15, 2010
AVTAR SINGH Vs. SAT PAL
November 16, 2010
AVTAR SINGH Vs. STATE OF PUNJAB
March 26, 2010
AVTAR SINGH Vs. NAGAR COUNCIL, BARNALA
February 8, 2010
AVTAR SINGH Vs. UNION OF INDIA
February 3, 2010
AVTAR SINGH Vs. MOHAN SINGH AND ORS
November 30, 2010
AVTAR SINGH Vs. SAT PAL SINGH AND ORS
July 5, 2010
AVTAR SINGH Vs. MOHINDER SINGH AND ANR
September 1, 2010
AVTAR SINGH Vs. STATE OF PUNJAB
December 10, 2010
AVTAR SINGH (DECEASED) Vs. ADVISER ADMINISTRATOR, U T AND ORS
May 19, 2010
AVTAR SINGH @ TARI Vs. STATE OF PUNJAB
December 6, 2010
AVTAR SINGH ALIAS MANNA Vs. BALWINDER SINGH SEKHON
January 20, 2010
AVTAR SINGH ALIAS TARRI Vs. STATE OF HARYANA
February 26, 2010
AVTAR SINGH AND ANR Vs. GOVERDHAN LAL MEHTA AND ORS
October 29, 2010
AVTAR SINGH BASRA Vs. STATE OF PUNJAB AND ORS
July 29, 2010
AVTAR SINGH MUNDI Vs. STATE OF PUNJAB AND ANR
December 23, 2010
AVTAR SINGH SAINI Vs. STATE OF PUNJAB AND ORS
August 9, 2010
AVTAR SINGH SON OF SWARAN SINGH Vs. STATE OF PUNJAB
November 23, 2010
AWLA RICE MILLS Vs. PUNJAB STATE CIVIL SUPPLIES AND MARKETING FEDERATION LIMITED
May 13, 2010
AYYUB Vs. STATE OF HARYANA
October 4, 2010
AZAD SINGH Vs. STATE OF HARYANA AND ORS
November 11, 2010
AZAD SINGH Vs. HOSHIAR SINGH
February 24, 2010
AZAD SINGH Vs. STATE OF HARYANA AND OTHERS
September 7, 2010
AZAD SINGH AHLAWAT ETC. Vs. UNION OF INDIA (UOI) ETC.
October 6, 2010
AZAD SON OF CHANDGI RAM Vs. STATE OF HARYANA
September 17, 2010
B D GUPTA AND COMPANY Vs. STATE OF HARYANA AND ANR
November 25, 2010
B L MEHTA Vs. CHANDIGARH HOUSING BOARD AND ORS
November 22, 2010
B R KAWATARA Vs. BALBIR SINGH AND ANR
December 3, 2010
B S Y INFRASTRUCTURE PVT LTD Vs. UMED SINGH AND ORS
December 6, 2010
B.B. BAHL Vs. S. SAWINDER SINGH PATWALIA
January 29, 2010
B.T. STEELS LTD. Vs. COMMISSIONER OF INCOME TAX
October 6, 2010
BABA ANAND GIRI CHELA SHANKAR GIRI Vs. STATE OF HARYANA
October 1, 2010
BABA BALAK NATH STEEL P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
September 8, 2010
BABA KUNDAN RURAL COLLEGE OF EDUCATION Vs. PANJAB UNIVERSITY AND ANOTHER
September 7, 2010
BABA TEK SINGH AND ANR Vs. STATE OF PUNJAB
November 29, 2010
BABBA MASIH AND ORS Vs. STATE OF PUNJAB
April 28, 2010
BABITA Vs. MAHESH KUMAR VAID
September 9, 2010
BABITA RANI Vs. AJAY STEEL ROLLING MILL
December 1, 2010
BABLI Vs. STATE OF HARYANA
January 13, 2010
BABRIK AND SATYA DEVI Vs. U T CHANDIGARH AND ANR
December 23, 2010
BABU @ AMIT Vs. STATE OF HARYANA
October 14, 2010
BABU LAL Vs. PRESIDING OFFICER, LABOUR COURT-II AND ORS
March 12, 2010
BABU LAL AND AJJU ALIAS AJAY SINGH Vs. STATE OF PUNJAB
November 17, 2010
BABU LAL SHARMA Vs. STATE OF PUNJAB AND ORS
December 15, 2010
BABU RAM Vs. RAJBIR
May 17, 2010
BABU RAM, JASPAL SINGH AND BALBIR SINGH Vs. STATE OF HARYANA
December 10, 2010
BABU SINGH Vs. STATE OF PUNJAB
January 6, 2010
BABU SINGH Vs. STATE OF HARYANA
December 7, 2010
BABU SINGH Vs. STATE OF PUNJAB
September 27, 2010
BABU SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
August 25, 2010
BABY ALIAS KIRAN Vs. KULDEEP KUMAR SINGLA
September 30, 2010
BABY AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
September 1, 2010
BACHAN SINGH Vs. YADWINDER KUMAR
January 28, 2010
BACHAN SINGH Vs. TEJA SINGH AND ORS
October 26, 2010
BACHAN SINGH Vs. GURMAIL SINGH AND ORS
July 16, 2010
BACHITTAR BIR SINGH Vs. STATE OF U T CHANDIGARH
September 10, 2010
BACHITTAR SINGH Vs. STATE OF HARYANA
September 7, 2010
BACHITTAR SINGH Vs. COMMISSIONER OF INCOME TAX
July 21, 2010
BACHNA RAM Vs. BIKHA RAM AND ORS
January 27, 2010
BACKBONE PROJECTS LTD Vs. STATE OF HARYANA AND ORS
October 6, 2010
BADRINATH Vs. GAUSHALA TRUST SOCIETY
January 19, 2010
BAGGA Vs. STATE OF HARYANA
April 6, 2010
BAGGA SINGH Vs. STATE OF PUNJAB
October 1, 2010
BAGHEL SINGH Vs. DILBAGH SINGH
July 8, 2010
BAHADAR AND ORS Vs. PARTAP AND ANR
September 1, 2010
BAHADUR SINGH Vs. STATE OF PUNJAB
April 7, 2010
BAHADUR SINGH Vs. CHANDIGARH ADMINISTRATION
February 3, 2010
BAHADUR SINGH Vs. PRESIDING OFFICER ELECTION TRIBUNAL AND OTHERS
September 28, 2010
BAHADUR SINGH AND ANR Vs. STATE OF PUNJAB
December 2, 2010
BAHADUR SINGH AND ORS Vs. BALJIT SINGH AND ORS
August 23, 2010
BAHADURGARH CHAMBER OF COMMERCE AND INDUSTRY Vs. STATE OF HARYANA AND ORS
November 29, 2010
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. MAHESH KUMAR
January 14, 2010
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. AJAY KUMAR
January 14, 2010
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. KAPTAN SINGH
October 27, 2010
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. PERMANENT LOK ADALAT
September 14, 2010
BAJAJ CONSUMER CARE LTD Vs. STATE OF PUNJAB
October 26, 2010
BAJINDER SINGH @ JINDER Vs. STATE OF PUNJAB
August 16, 2010
BAKHSHISH SINGH ALIAS BISHA Vs. STATE OF PUNJAB
April 8, 2010
BAKHTAWAR SINGH Vs. STATE OF PUNJAB
April 19, 2010
BAKHTAWAR SINGH Vs. STATE OF PUNJAB AND ORS
November 9, 2010
BAKHTOR SINGH AND AMRIT PAL SINGH Vs. STATE OF PUNJAB
November 25, 2010
BAKSHISH CHAND Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH AND OTHERS
September 6, 2010
BAKSHISH SINGH Vs. STATE OF PUNJAB
April 22, 2010
BAKSHISH SINGH ALIAS SHEESHA Vs. STATE OF PUNJAB
November 1, 2010
BAKSHISH SINGH AND OTHERS Vs. STATE OF PUNJAB
September 7, 2010
BAKSHISH SINGH SON OF TARA SINGH AND SHAMSHER SINGH SON OF BAKSHISH SINGH Vs. STATE OF PUNJAB
February 17, 2010
BAL BAHADAR SINGH Vs. STATE OF PUNJAB AND ORS
August 24, 2010
BAL KISHAN Vs. STATE OF PUNJAB
October 26, 2010
BAL KISHAN Vs. HARYANA WAKF BOARD AND ANR
November 15, 2010
BAL MUKAND Vs. RAJ KUMAR
October 8, 2010
BAL RAM Vs. SARBATI
May 20, 2010
BALA SUNDRI AND OTHERS Vs. SHAM SUNDER AND ANOTHER
August 3, 2010
BALBIR Vs. RAMDIA
May 24, 2010
BALBIR KAUR Vs. STATE OF PUNJAB
September 7, 2010
BALBIR KAUR Vs. BIKRAMJIT SINGH
May 6, 2010
BALBIR KAUR Vs. PREM BHUSHAN
January 25, 2010
BALBIR KAUR Vs. ROOP LAL
August 23, 2010
BALBIR KAUR ALIAS BALVIR KAUR Vs. KEWAL SINGH
July 22, 2010
BALBIR KAUR ALIAS RAJU Vs. JAGTAR SINGH
November 8, 2010
BALBIR KAUR AND ORS Vs. STATE OF PUNJAB AND ORS
November 22, 2010
BALBIR KAUR AND ORS Vs. STATE OF PUNJAB AND ORS
August 2, 2010
BALBIR RAJA SODHI Vs. SHIVALA DAMODAR DASS AND ORS
November 18, 2010
BALBIR RAM AND ANR Vs. LAL CHAND AND ORS
July 20, 2010
BALBIR SINGH Vs. STATE OF PUNJAB
August 19, 2010
BALBIR SINGH Vs. STATE OF PUNJAB
August 18, 2010
BALBIR SINGH Vs. STATE OF PUNJAB
February 10, 2010
BALBIR SINGH Vs. STATE OF HARYANA
December 17, 2010
BALBIR SINGH Vs. STATE OF PUNJAB
November 10, 2010
BALBIR SINGH Vs. STATE OF PUNJAB
November 22, 2010
BALBIR SINGH Vs. STATE OF PUNJAB
January 13, 2010
BALBIR SINGH Vs. STATE OF HARYANA
January 29, 2010
BALBIR SINGH Vs. MUNICIPAL COUNCIL YAMUNANAGAR
February 24, 2010
BALBIR SINGH Vs. COMMISSIONER OF INCOME TAX
October 6, 2010
BALBIR SINGH Vs. STATE OF HARYANA
October 26, 2010
BALBIR SINGH Vs. RAJINDER PARSHAD
February 23, 2010
BALBIR SINGH Vs. STATE OF PUNJAB
August 23, 2010
BALBIR SINGH Vs. RAJWINDER KAUR
August 19, 2010
BALBIR SINGH Vs. SHAM SINGH AND ORS
May 26, 2010
BALBIR SINGH Vs. GURMEK SINGH
November 16, 2010
BALBIR SINGH Vs. CHHAJJU RAM
November 29, 2010
BALBIR SINGH Vs. LALIT MOHAN JAIN AND OTHERS
September 21, 2010
BALBIR SINGH Vs. AVTAR SINGH AND ORS
November 16, 2010
BALBIR SINGH Vs. STATE OF PUNJAB
November 17, 2010
BALBIR SINGH Vs. SHRI KRISHAN
April 1, 2010
BALBIR SINGH @ KALIGAL AND ORS Vs. STATE OF PUNJAB AND ANR
December 24, 2010
BALBIR SINGH ALIAS BEERA Vs. STATE OF PUNJAB
July 23, 2010
BALBIR SINGH AND ORS Vs. BHIM SINGH AND ANR
December 9, 2010
BALBIR SINGH AND OTHERS Vs. PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD AND ANOTHER
July 9, 2010
BALBIR SINGH CHAHAL AND ORS. Vs. STATE OF HARYANA AND ORS.
December 16, 2010
BALBIR SINGH NAGPAL Vs. CENTRAL BUREAU OF INVESTIGATION
November 17, 2010
BALBIR SINGH NASIR Vs. STATE OF HARYANA
April 6, 2010
BALBIRI DEVI Vs. TEJBIR SINGH
January 8, 2010
BALDEV RAJ Vs. STATE OF HARYANA
September 22, 2010
BALDEV RAJ Vs. REGISTRAR, PANJAB UNIVERSITY
March 4, 2010
BALDEV RAJ Vs. STATE OF PUNJAB
January 21, 2010
BALDEV RAJ RAM MURTI Vs. DIRECTOR PUNJAB STATE SMALL SCALE INDUSTIRES EXPORT CORPORATION
January 11, 2010
BALDEV RAM Vs. STATE OF PUNJAB
July 22, 2010
BALDEV SINGH Vs. KESHWA NAND
September 30, 2010
BALDEV SINGH Vs. SARABJIT KAUR
October 25, 2010
BALDEV SINGH Vs. DHARMINDER SINGH
January 13, 2010
BALDEV SINGH Vs. STATE OF PUNJAB
January 7, 2010
BALDEV SINGH Vs. NAVALJEET KAUR
October 4, 2010
BALDEV SINGH Vs. CHANDER BHAN
February 5, 2010
BALDEV SINGH Vs. STATE OF PUNJAB AND ANR
July 27, 2010
BALDEV SINGH Vs. LAKHWINDER SINGH
February 19, 2010
BALDEV SINGH Vs. BHUPINDER KAUR
December 16, 2010
BALDEV SINGH Vs. STATE OF PUNJAB AND ORS
September 1, 2010
BALDEV SINGH Vs. MAHESH KUMAR
August 16, 2010
BALDEV SINGH Vs. GURDEV SINGH SIDHU, DIRECTOR
September 14, 2010
BALDEV SINGH Vs. STATE OF PUNJAB AND ANR
April 20, 2010
BALDEV SINGH @ BABBAL Vs. STATE OF PUNJAB
October 27, 2010
BALDEV SINGH AND ORS Vs. STATE OF PUNJAB AND ANR
July 22, 2010
BALDEV SINGH AND ORS Vs. STATE OF PUNJAB
March 4, 2010
BALDEV SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
April 8, 2010
BALI RAM Vs. STATE OF PUNJAB
October 4, 2010
BALJINDER KAUR Vs. STATE OF PUNJAB
February 26, 2010
BALJINDER SINGH Vs. STATE OF PUNJAB
October 4, 2010
BALJINDER SINGH Vs. GURDIAL KAUR
March 26, 2010
BALJINDER SINGH Vs. STATE OF PUNJAB
October 14, 2010
BALJINDER SINGH Vs. STATE OF PUNJAB
January 13, 2010
BALJINDER SINGH Vs. SUKHDEV SINGH
July 9, 2010
BALJINDER SINGH Vs. PUNJAB STATE, SECRETARY TRANSPORT DEPARTMENT AND ANR
April 30, 2010
BALJINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
August 10, 2010
BALJINDER SINGH Vs. STATE OF PUNJAB
November 26, 2010
BALJINDER SINGH @ BABBI AND ORS Vs. STATE OF PUNJAB
April 23, 2010
BALJIT KAUR Vs. STATE BANK OF PATIALA AND ANR.
July 15, 2010
BALJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
April 8, 2010
BALJIT KAUR AND ORS Vs. STATE OF PUNJAB AND ORS
March 8, 2010
BALJIT KAUR AND ORS Vs. NARINDERPAL SINGH
October 26, 2010
BALJIT SINGH Vs. CHARANJIT KAUR
December 16, 2010
BALJIT SINGH Vs. HARVINDER SINGH
January 15, 2010
BALJIT SINGH Vs. STATE OF HARYANA
September 8, 2010
BALJIT SINGH Vs. RAMPHAL
August 13, 2010
BALJIT SINGH Vs. FINANCIAL COMMISSIONER, ANIMAL HUSBANDRY, PUNJAB, CHANDIGARH
October 8, 2010
BALJIT SINGH Vs. STATE OF PUNJAB
December 2, 2010
BALJIT SINGH Vs. STATE OF PUNJAB AND ANOTHER
July 28, 2010
BALJIT SINGH Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED, CHANDIGARH AND ANOTHER
September 7, 2010
BALJIT SINGH AND ORS Vs. FINANCIAL COMMISSIONER, REVENUE AND ORS
March 2, 2010
BALJIT SINGH SAINI Vs. GURU NANAK DEV UNIVERSITY
July 27, 2010
BALKAR SINGH Vs. STATE OF PUNJAB
November 1, 2010
BALKAR SINGH Vs. RAM SARUP
August 16, 2010
BALKAR SINGH Vs. STATE OF PUNJAB
May 10, 2010
BALKAR SINGH Vs. VARINDER KUMAR AND ORS
August 2, 2010
BALKAR SINGH, Vs. STATE OF HARYANA
August 13, 2010
BALLI SINGH Vs. STATE OF PUNJAB AND ORS
December 23, 2010
BALRAJ Vs. STATE OF HARYANA
February 26, 2010
BALRAJ Vs. NATHU RAM AND ORS
July 1, 2010
BALRAJ Vs. HARINDER AND OTHERS
September 21, 2010
BALRAJ AND ORS Vs. STATE OF HARYANA AND ORS
March 8, 2010
BALRAJ GOYAL Vs. HARYANA FINANCIAL CORPORATION
May 18, 2010
BALRAJ SINGH Vs. STATE OF PUNJAB AND ORS
December 23, 2010
BALRAJ SINGH Vs. STATE OF HARYANA
April 27, 2010
BALRAJ SINGH @ BILLU FAUJI Vs. STATE OF PUNJAB
April 8, 2010
BALRAJ, SURAJ BHAN AND DEEPAK AND ORS Vs. DISTRICT AND SESSIONS JUDGE AND ORS
April 29, 2010
BALRAM AND ANR AND MOHINDER SINGH Vs. STATE OF PUNJAB
April 22, 2010
BALRAM PAL Vs. UNION OF INDIA
January 15, 2010
BALVINDER KUMAR Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD
February 26, 2010
BALVIR SINGH Vs. STATE OF PUNJAB
November 2, 2010
BALVIR SINGH Vs. STATE OF PUNJAB AND ORS
October 6, 2010
BALWAN Vs. STATE OF HARYANA
November 17, 2010
BALWAN Vs. STATE OF HARYANA
April 6, 2010
BALWAN Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS
April 5, 2010
BALWAN SINGH Vs. STATE OF HARYANA
November 12, 2010
BALWAN SINGH Vs. STATE OF HARYANA
November 10, 2010
BALWAN SINGH Vs. STATE OF HARYANA
May 14, 2010
BALWAN SINGH Vs. STATE OF HARYANA
July 1, 2010
BALWANT KAUR Vs. JASBIR KAUR
October 4, 2010
BALWANT RAI Vs. STATE OF PUNJAB
January 11, 2010
BALWANT RAM AND ANR Vs. GENDI DEVI AND ORS
October 29, 2010
BALWANT SINGH Vs. STATE OF PUNJAB
November 15, 2010
BALWANT SINGH Vs. STATE OF PUNJAB
January 25, 2010
BALWANT SINGH Vs. STATE OF PUNJAB
February 17, 2010
BALWANT SINGH Vs. SMT. SHUNNO DEVI AND ORS.
August 16, 2010
BALWANT SINGH Vs. STATE OF PUNJAB
October 25, 2010
BALWANT SINGH Vs. STATE OF PUNJAB
April 20, 2010
BALWANT SINGH Vs. STATE OF HARYANA AND OTHERS
August 2, 2010
BALWANT SINGH Vs. KARNAIL SINGH
November 8, 2010
BALWANT SINGH Vs. SECRETARIAT INCHARGE FREEDOM FIGHTER BRANCH MAIN SECRETARIAT, SECTOR 1, CHANDIGARH AND ANOTHERS
August 23, 2010
BALWANT SINGH Vs. STATE OF PUNJAB AND ORS
December 13, 2010
BALWANT SINGH Vs. KARNAIL SINGH
December 8, 2010
BALWANT SINGH Vs. UNION OF INDIA (UOI) AND ORS
April 30, 2010
BALWANT SINGH ALIAS BABBU Vs. STATE OF PUNJAB
August 20, 2010
BALWANT SINGH ALIAS BANT SINGH Vs. NACHHATTAR KAUR AND ORS
December 9, 2010
BALWANT SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
December 24, 2010
BALWANT SINGH BHANDAIR Vs. REGISTRAR
April 26, 2010
BALWANT SINGH BHANDAIR Vs. REGISTRAR, PUNJAB AND HARYANA HIGH COURT, CHANDIGARH
October 26, 2010
BALWANT SINGH JOGA Vs. GURMAIL KAUR
October 7, 2010
BALWINDER Vs. STATE OF HARYANA
September 24, 2010
BALWINDER KAUR Vs. RAM KUMAR
August 27, 2010
BALWINDER KAUR Vs. STATE OF PUNJAB
November 9, 2010
BALWINDER KAUR ALIAS PALWINDER KAUR Vs. STATE OF PUNJAB AND ANR
November 25, 2010
BALWINDER KAUR AND ANOTHER Vs. STATE OF PUNJAB
September 6, 2010
BALWINDER KAUR AND ANR Vs. STATE OF PUNJAB AND ORS
December 22, 2010
BALWINDER KAUR AND OTHERS Vs. BALKAR SINGH
September 6, 2010
BALWINDER SINGH Vs. STATE OF PUNJAB
October 4, 2010
BALWINDER SINGH Vs. STATE OF PUNJAB
November 1, 2010
BALWINDER SINGH Vs. STATE OF PUNJAB
August 20, 2010
BALWINDER SINGH Vs. STATE OF PUNJAB
September 13, 2010
BALWINDER SINGH Vs. GURCHARAN SINGH
May 12, 2010
BALWINDER SINGH Vs. STATE ELECTRICITY BOARD PATIALA
January 25, 2010
BALWINDER SINGH Vs. STATE OF PUNJAB
January 20, 2010
BALWINDER SINGH Vs. STATE OF PUNJAB
July 1, 2010
BALWINDER SINGH Vs. STATE OF PUNJAB
September 17, 2010
BALWINDER SINGH Vs. STATE OF PUNJAB
September 16, 2010
BALWINDER SINGH Vs. STATE OF PUNJAB AND ANR
September 24, 2010
BALWINDER SINGH Vs. STATE OF PUNJAB AND ANR
December 9, 2010
BALWINDER SINGH Vs. PUNJAB STATE AND OTHERS
March 23, 2010
BALWINDER SINGH Vs. STATE OF PUNJAB AND ORS
November 18, 2010
BALWINDER SINGH Vs. STATE OF PUNJAB
April 5, 2010
BALWINDER SINGH Vs. STATE OF PUNJAB AND ANR
April 9, 2010
BALWINDER SINGH @ CHANDI Vs. STATE OF PUNJAB
November 25, 2010
BALWINDER SINGH ALIAS BITTU Vs. STATE OF PANJAB
August 11, 2010
BALWINDER SINGH AND ANR Vs. STATE OF PUNJAB AND ORS
August 25, 2010
BALWINDER SINGH AND ANR Vs. STATE
March 3, 2010
BALWINDER SINGH AND ORS Vs. STATE OF PUNJAB AND ANR
October 1, 2010
BALWINDER SINGH AND ORS Vs. SECRETARY, COOPERATION DEPARTMENT PUNJAB AND ORS
September 23, 2010
BALWINDER SINGH, Vs. STATE OF PUNJAB
April 23, 2010
BAMBINOO FOODS INDUSTRIES Vs. STATE OF HARYANA AND ORS
March 3, 2010
BANARSI DASS Vs. PARKASH CHAND
October 28, 2010
BANARSI DASS SHARMA Vs. STATE OF HARYANA
January 20, 2010
BANARSI DEVI Vs. RAJENDER @ RAJENDER KUMAR AND ORS
August 26, 2010
BANI SINGH Vs. STATE OF HARYANA
April 8, 2010
BANK OF BARODA Vs. A K SHARMA
March 17, 2010
BANK OF BARODA CHANDIGARH Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
June 30, 2010
BANSAL ALLOYS & METALS PRIVATE LIMITED Vs. UNION OF INDIA
November 8, 2010
BANSI LAL Vs. MAHAVIR
January 13, 2010
BANSI RAM Vs. MURTI SHRI RAM CHANDER JI MAHARAJ
March 9, 2010
BANT SINGH Vs. JOINT DIRECTOR, PANCHAYAT
May 3, 2010
BANT SINGH ALIAS BALWANT Vs. STATE OF PUNJAB
January 18, 2010
BANTA SINGH AND ORS ETC Vs. STATE OF HARYANA
April 27, 2010
BANWAR LAL LODHA Vs. STATE OF PUNJAB
September 17, 2010
BANWARI Vs. OM KAUR
January 7, 2010
BANWARI Vs. FINANCIAL COMMISSIONER
November 9, 2010
BAPTIST MISSIONARY SOCIETY CORPORATION Vs. KUNDAN LAL AND ORS
December 22, 2010
BARU Vs. JOINT DIRECTOR, PANCHYATS, PUNJAB, CHANDIGARH
January 12, 2010
BARU Vs. DHARAMBIR
January 22, 2010
BARU RAM Vs. STATE OF HARYANA
March 23, 2010
BASANT BHUSHAN TANEJA Vs. ADELPHI FINANCE PRIVATE LIMITED
January 29, 2010
BASANT FOOD PRODUCTS Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED
September 22, 2010
BASANT KUMAR AND ORS Vs. STATE OF HARYANA
April 26, 2010
BASANT SINGH Vs. MAHA SINGH AND ANR
August 23, 2010
BASANTI Vs. KANWAL SINGH ALIAS KAMAL SINGH
August 11, 2010
BASESHAR NATH TRUST Vs. KRIPO DEVI
August 19, 2010
BASHIR Vs. ALIYAS
December 14, 2010
BASTI RAM Vs. NAHAR SINGH
May 27, 2010
BAWA LAL JI FILLING STATION Vs. INDIAN OIL CORPORATION LIMITED
February 3, 2010
BEANT KAUR Vs. STATE OF PUNJAB
October 1, 2010
BEANT KAUR & ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 1, 2010
BEANT KAUR ALIAS BALJIT KAUR Vs. AMRIK SINGH
January 12, 2010
BEANT SINGH Vs. JASKARANJIT KAUR SANDHU
March 17, 2010
BEANT SINGH Vs. STATE OF PUNJAB
February 8, 2010
BEANT SINGH Vs. STATE OF PUNJAB
August 30, 2010
BEDO Vs. KAPOOR SINGH
January 19, 2010
BEENA DEVI Vs. BAIL CHAND AND ANOTHER
September 9, 2010
BEERTH RAU KE CO OPERATIVE AGRICULTURAL SERVICES SOCIETY LTD Vs. PRESIDING OFFICER
April 29, 2010
BEHARI LAL CHARITABLE TRUST Vs. SHIV BATRA
July 26, 2010
BENIPAL STEEL INDUSTRIES Vs. DEPUTY EXCISE AND TAXATION COMMISSIONER, JALANDHAR AND OTHERS
August 20, 2010
BHAG CHAND GOEL Vs. NARINDER PAL
July 22, 2010
BHAG SINGH Vs. STATE OF PUNJAB AND ORS
September 9, 2010
BHAG SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
October 25, 2010
BHAG SINGH AND OTHERS Vs. STATE OF HARYANA
September 6, 2010
BHAGA Vs. STATE OF PUNJAB
December 9, 2010
BHAGAT SINGH Vs. JAGDISH KAUR
August 11, 2010
BHAGAT SINGH AND ORS Vs. DARSHAN SINGH
November 12, 2010
BHAGI RAM Vs. STATE OF HARYANA
November 15, 2010
BHAGMAL Vs. SURJI ALIAS SURJI KAUR & OTHERS
November 30, 2010
BHAGWAN AND ANR Vs. STATE OF HARYANA
May 4, 2010
BHAGWAN DASS Vs. JAI KISHAN AND ORS
March 9, 2010
BHAGWAN DASS Vs. STATE OF HARYANA
September 7, 2010
BHAGWAN DASS AND ORS Vs. PRESIDING OFFICER, LABOUR COURT AND ORS
December 10, 2010
BHAGWAN DASS PAHWA Vs. SECRETARY-CUM-FINANCIAL COMMISSIONER OF TRANSPORT AND ORS
May 28, 2010
BHAGWAN SINGH Vs. MANI RAM AND ORS
August 6, 2010
BHAGWAN SINGH Vs. BHAKRA BEAS MANAGEMENT BOARD AND ANR
December 20, 2010
BHAGWAN SINGH AND ORS AND BHAGWAN SINGH AND ANR Vs. STATE OF PUNJAB
June 4, 2010
BHAGWANT KAUR Vs. STATE OF PUNJAB AND ORS
September 1, 2010
BHAJAN KAUR Vs. HARJIT KAUR AND ORS.
December 14, 2010
BHAJAN KAUR AND OTHERS Vs. UNION OF INDIA AND ORS
September 6, 2010
BHAJAN KAUR WIFE OF SHINGARA RAM AND SHINGARA RAM SON OF BHAGAT RAM Vs. STATE OF PUNJAB
September 9, 2010
BHAJAN LAL Vs. RAM BHAJ
January 27, 2010
BHAJAN LAL Vs. KRISHAN
July 9, 2010
BHAJAN LAL AND ORS Vs. SAJJAN SINGH AND ORS
November 9, 2010
BHAJAN SINGH Vs. KARNAIL SINGH
February 10, 2010
BHAJAN SINGH Vs. AVTAR SINGH KOLAR
May 3, 2010
BHAJAN SINGH AND ANR Vs. SIMARJIT KAUR
May 5, 2010
BHAJAN SINGH AND ORS Vs. STATE OF PUNJAB
August 13, 2010
BHAKRA BEAS MANAGEMENT BOARD Vs. PRESIDING OFFICER, CENTRAL GOVT ETC
September 8, 2010
BHAKRA BEAS MANAGEMENT BOARD AND ANR Vs. BHAG SINGH; HARBANS SINGH
May 10, 2010
BHALLA BALL BEARING INDUSTRIES AND ORS Vs. STATE OF PUNJAB AND ORS
August 13, 2010
BHAN SINGH Vs. CHARAN SINGH
November 1, 2010
BHAN SINGH Vs. PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD
September 7, 2010
BHANI Vs. RAM KARAN AND ORS
August 12, 2010
BHANOT LEASING LIMITED Vs. COMMISSIONER GURGAON DIVISION
October 6, 2010
BHANWAR SINGH Vs. STATE OF HARYANA
September 16, 2010
BHARAT BHUSHAN Vs. CHANDIGARH ADMINISTRATION AND OTHERS
March 25, 2010
BHARAT COMMERCE INDUSTRIES LTD. AND ORS. Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION AND ORS.
February 5, 2010
BHARAT DHAWAN Vs. STATE OF PUNJAB
April 8, 2010
BHARAT SEATS EMPLOYEES UNION Vs. SPECIFIED AUTHORITY UNDER SECTION 25-N OF THE INDUSTRIAL DISPUTES ACT 1947
January 8, 2010
BHARAT SINGH Vs. STATE OF HARYANA
April 28, 2010
BHARAT SINGH Vs. S D O (OP) D H B V N L AND ORS
September 1, 2010
BHARAT TRADING COMPANY Vs. STATE OF HARYANA
November 1, 2010
BHARTI ARORA Vs. STATE OF HARYANA
October 14, 2010
BHARTI RANI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
September 8, 2010
BHARTIYA CUTTLER HAMMER LTD Vs. PRESIDING OFFICER LABOUR COURT
June 30, 2010
BHARTIYA CUTTLER HAMMER LTD Vs. PRESIDING OFFICER, LABOUR COURT-II AND ORS
August 11, 2010
BHASKAR CERAMICS (P) LTD. Vs. STATE OF PUNJAB AND ANR.
March 3, 2010
BHASKAR SHARMA AND ORS Vs. STATE OF HARYANA AND ANR
December 17, 2010
BHATERI DEVI Vs. STATE OF HARYANA
August 16, 2010
BHAWANI CASTINGS (P) LTD Vs. COMMISSIONER OF C EX
April 21, 2010
BHEESHAM DEV Vs. KRISHAN BALDEV AND ORS
December 3, 2010
BHIM Vs. BABU RAM
May 3, 2010
BHIM SEN JINDAL Vs. STATE OF HARYANA
September 14, 2010
BHIM SINGH Vs. HARBANS SINGH
March 5, 2010
BHIM SINGH AND ORS Vs. PEERA RAM
October 29, 2010
BHIM SINGH SARPANCH Vs. STATE OF HARYANA
May 7, 2010
BHINDER SINGH Vs. STATE OF PUNJAB
September 7, 2010
BHINDER STEEL INDUSTRIES AND ORS Vs. SMT SAINDER KAUR AND ORS
October 8, 2010
BHIR SINGH Vs. RACHHPAL SINGH
November 15, 2010
BHOLA RAM Vs. STATE OF PUNJAB
September 28, 2010
BHOLA SINGH Vs. STATE OF PUNJAB
May 11, 2010
BHOLA SINGH Vs. STATE OF PUNJAB
September 6, 2010
BHOLA SON OF RAJAN Vs. STATE OF HARYANA
September 16, 2010
BHOLE SWAMI Vs. STATE OF PUNJAB
November 1, 2010
BHOLU Vs. STATE OF HARYANA
August 13, 2010
BHOOP SINGH Vs. DIRECTOR GENERAL OF POLICE
January 7, 2010
BHOOP SINGH Vs. STATE OF HARYANA
April 19, 2010
BHOOP SINGH Vs. STATE OF HARYANA AND ORS
November 11, 2010
BHOOP SINGH AND ANR Vs. SOHAN SINGH AND ANR
August 25, 2010
BHOPU Vs. STATE OF HARYANA
January 18, 2010
BHUJA RAM AND ORS Vs. TEK CHAND AND ORS
March 23, 2010
BHULLAN Vs. MEHAR SINGH
January 15, 2010
BHUPENDER Vs. STATE OF HARYANA
November 15, 2010
BHUPESH KUMAR GOEL Vs. STATE OF PUNJAB
August 3, 2010
BHUPESH KUMAR GOEL Vs. STATE OF PUNJAB AND ANOTHER
March 17, 2010
BHUPINDER DEVI AND ORS Vs. LAKHVIR AND ORS
November 8, 2010
BHUPINDER KAUR Vs. STATE OF PUNJAB
November 10, 2010
BHUPINDER KAUR ALIAS BHINDER KAUR Vs. HARPREET SINGH
August 12, 2010
BHUPINDER KAUR AND ANR Vs. STATE OF PUNJAB AND ORS
November 26, 2010
BHUPINDER KAUR SODHI Vs. VIDYA WATI AND ORS
November 23, 2010
BHUPINDER SINGH Vs. STATE OF PUNJAB
May 17, 2010
BHUPINDER SINGH Vs. STATE OF PUNJAB
April 22, 2010
BHUPINDER SINGH Vs. PAKHAR SINGH
July 15, 2010
BHUPINDER SINGH ALIAS Vs. UT AND ANR
December 23, 2010
BHUPINDER SINGH AND HARBHAJAN SINGH Vs. STATE OF PUNJAB
March 12, 2010
BHUPINDER SINGH AND ORS Vs. STATE OF PUNJAB AND ANR
October 7, 2010
BHUPINDER SINGH AND ORS Vs. MOHINDER SINGH
November 26, 2010
BHUPINDER SINGH BEDI AND ORS Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS
November 17, 2010
BHURA SINGH Vs. STATE OF PUNJAB
November 16, 2010
BHURE LAL Vs. SURAJ BHAN
August 6, 2010
BHUSHAN KUMAR Vs. UNION OF INDIA AND OTHERS
July 9, 2010
BHUSHAN KUMAR Vs. MALKIAT SINGH
December 17, 2010
BHUSHAN RAJ Vs. SUKHBIR SINGH
January 25, 2010
BIHARI LAL Vs. STATE OF PUNJAB
December 17, 2010
BIJENDER Vs. STATE OF HARYANA
August 12, 2010
BIJENDER Vs. STATE OF HARYANA
November 25, 2010
BIJENDER Vs. STATE OF HARYANA AND ORS
November 12, 2010
BIJENDER AND ORS Vs. STATE OF HARYANA
August 13, 2010
BIJENDER SINGH Vs. STATE OF HARYANA
April 6, 2010
BIJENDER SINGH Vs. SMT. PHOOL KAUR
October 12, 2010
BIJENDER SINGH Vs. LAND ACQUISITION COLLECTOR AND ORS
December 23, 2010
BIJENDER SINGH ALIAS BIJENDER KUMAR Vs. STATE OF HARYANA
January 15, 2010
BIKKAR SINGH Vs. JALAUR SINGH
February 16, 2010
BIKKAR SINGH Vs. JEET SINGH
February 1, 2010
BIKKAR SINGH AND ORS Vs. STATE OF PUNJAB
December 10, 2010
BIKRAM SINGH Vs. SARWAN SINGH
January 19, 2010
BIKRAM SINGH @ VICKY Vs. STATE OF PUNJAB
October 27, 2010
BIKRAM SINGH AND ORS. Vs. CENTRAL BANK OF INDIA AND ANR.
September 10, 2010
BIKRAMJEET SOOD Vs. STATE OF PUNJAB
September 15, 2010
BIKRAMJIT SINGH Vs. STATE OF PUNJAB
June 4, 2010
BIKRAMJIT SINGH Vs. DALJIT KAUR
November 10, 2010
BILLU SINGH Vs. STATE OF PUNJAB
February 17, 2010
BIMLA DEVI Vs. STATE OF HARYANA
January 7, 2010
BIMLA DEVI Vs. BALDEV SINGH BAJWA
February 19, 2010
BIMLA DEVI Vs. STATE OF PUNJAB AND ORS
August 27, 2010
BIMLA DEVI ALIAS BURI Vs. LAXMI NARAIN AND OTHERS
May 27, 2010
BIMLA RANI Vs. SURINDER KUMAR
December 1, 2010
BIMLA RANI Vs. MURARI LAL, SECRETARY AND ANR
December 9, 2010
BINDER Vs. STATE OF HARYANA
April 23, 2010
BINDER SINGH Vs. STATE OF PUNJAB
February 23, 2010
BINDER SINGH @ DOGAR Vs. STATE OF HARYANA
December 6, 2010
BINDRO ALIAS BALWINDERO Vs. LABH SINGH
January 28, 2010
BINDU ALIAS MALLAHAR Vs. NATTHI SINGH
October 28, 2010
BIR BAHADUR Vs. PRIKSHAT KUMAR
December 8, 2010
BIRA SINGH Vs. STATE OF PUNJAB
August 30, 2010
BIRBAL Vs. FAKIRIA AND ORS
August 3, 2010
BIRBAL AND ANR Vs. STATE OF PUNJAB
April 29, 2010
BIRENDER AND ORS Vs. BIRHAM PARKASH AND ANR
October 26, 2010
BISHAMBER DUTT Vs. UNION OF INDIA
November 11, 2010
BISHAN SINGH Vs. OM PARKASH MANJHAL
February 25, 2010
BOBBY Vs. STATE OF PUNJAB
February 19, 2010
BOHRU Vs. KHUBI
July 28, 2010
BOOD SINGH Vs. HARYANA STATE
May 24, 2010
BOOTA SINGH Vs. ORIENTAL BANK OF COMMERCE
October 8, 2010
BOOTA SINGH Vs. STATE OF HARYANA
September 30, 2010
BOOTA SINGH Vs. STATE OF PUNJAB
November 16, 2010
BOOTA SINGH AND OTHERS Vs. SAMEER KANSAL AND ANOTHER
September 7, 2010
BRAHAM DUTT Vs. OM PARKASH AND ANOTHER
July 9, 2010
BRAHM DUTT SHARMA Vs. MURTI DEVI
October 28, 2010
BRAHM KUMAR Vs. STATE OF HARYANA
February 5, 2010
BRAHM PAL AND ORS Vs. STATE OF HARYANA AND ORS
April 9, 2010
BRAHM SARUP AND SONS Vs. DEPUTY EXCISE AND TAXATION COMMISSIONER-CUM-REVISIONAL AUTHORITY AND ORS.
May 17, 2010
BRIGADIER (RETD ) HARWANT SINGH AND ORS Vs. UNION OF INDIA (UOI) AND ORS
April 20, 2010
BRIJ BHUSHAN Vs. MUNISH SINGAL, ADDITIONAL DISTRICT AND SESSIONS JUDGE AND ORS.
November 22, 2010
BRIJ BHUSHAN NAYYAR AND ORS Vs. STATE OF PUNJAB
December 2, 2010
BRIJ LAL Vs. BABU RAM AND OTHERS
December 7, 2010
BRIJ LAL Vs. STATE OF PUNJAB AND ORS
May 3, 2010
BRIJ LAL GUPTA AND ANR Vs. ASHOK KUMAR @ PAPPU
August 23, 2010
BRIJ LAL RAM RICHPAL Vs. MARKET COMMITTEE, REWARI
August 4, 2010
BRIJ MOHAN Vs. STATE OF PUNJAB
January 19, 2010
BRIJ MOHAN Vs. DINESH KUMAR AND ORS
September 6, 2010
BRIJ MOHAN Vs. SOHAN SINGH
October 26, 2010
BRIJ MOHAN AND ANR AND JAI CHAND Vs. U T
February 1, 2010
BRIJ MOHAN BAJAJ Vs. KRISHAN KISHORE BAJAJ AND ORS
November 23, 2010
BRIJ MOHAN BEHL Vs. SMT SWARANJIT KAUR
November 26, 2010
BRIJ MOHAN BHATIA Vs. INCOME TAX APPELLATE TRIBUNAL
August 18, 2010
BRIJESH ALIAS ARZOO Vs. RAJ KUMAR MANN
March 2, 2010
BRIJINDER SINGH Vs. PRITPAL SINGH
September 13, 2010
BRIJMOHAN LAL TRUST NO 1 LUDHIANA Vs. COMMISSIONER OF WEALTH TAX
January 8, 2010
BUDH RAM Vs. STATE OF HARYANA
January 28, 2010
BUDH RAM AND ANR Vs. BALBIR AND ORS
March 9, 2010
BUDH SINGH Vs. BALBIR SINGH
February 18, 2010
BUDH SINGH Vs. BUTA SINGH
July 19, 2010
BUDH SINGH AND ORS Vs. HAKAM SINGH AND ORS
September 6, 2010
BUNTY AND ANR Vs. STATE OF PUNJAB
August 30, 2010
BUTA SINGH Vs. STATE OF PUNJAB
November 1, 2010
BUTA SINGH Vs. MUKHTIAR SINGH
October 5, 2010
BUTA SINGH Vs. STATE OF PUNJAB
February 19, 2010
BUTA SINGH Vs. STATE OF PUNJAB AND ANR
December 7, 2010
BUTA SINGH Vs. RAJINDER KUMAR
September 7, 2010
C C E Vs. CREATIVE DYEING AND PRINTING MILLS PVT LTD
March 3, 2010
C C E Vs. INDIAN SUGAR AND GENERAL ENGINEERING CORPN
February 4, 2010
C I T Vs. PRAKASH INDUSTRIES LTD
April 28, 2010
C RAMESH CHANDER AND ORS Vs. STATE OF HARYANA AND ORS
November 12, 2010
C.C.E. Vs. PUNJAB SMALL INDUSTRIES AND EXPORT CORPN. LTD.
March 3, 2010
CANARA BANK Vs. NORTHLAND SUGAR COMPLEX LTD. (IN LIQUIDATION)
July 30, 2010
CAP N CHOPS CATERERS Vs. STATE OF HARYANA
September 7, 2010
CAPT PARAMDEEP SINGH Vs. UNION OF INDIA
January 7, 2010
CAPT. JAGE RAM Vs. STATE OF HARYANA
May 13, 2010
CAPTAIN SUDIP BISWAS Vs. UNION OF INDIA AND OTHERS
October 6, 2010
CEE ENN PROMOTERS AND DEVELOPERS (P.) LTD. Vs. PUNJAB STATE TRANSMISSION CORPORATION LTD. AND ORS.
November 17, 2010
CEIGALL BUILDERS PVT LTD Vs. UNION OF INDIA AND ORS
August 27, 2010
CELEBRITY HOMES RESIDENT WELFARE ASSOCIATION THROUGH ITS PRESIDENT AND AUTHORIZED SIGNATORY Vs. STATE OF HARYANA
April 8, 2010
CEMENT CORPORATION OF INDIA LTD , CHARKHI DADRI, DISTT BHIWANI Vs. N L MITTAL & OTHERS
September 6, 2010
CENTRAL BANK OF INDIA Vs. KIRPAL TENT HOUSE AND ORS
August 3, 2010
CENTRAL BUREAU OF INVESTIGATION Vs. JAGTAR SINGH HAWARA AND BALWANT SINGH
October 12, 2010
CENTRAL WAREHOUSING CORPORATION Vs. THE PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-I
December 9, 2010
CHAMAN LAL Vs. DAVID
March 5, 2010
CHAMAN LAL Vs. PRESIDING OFFICER LABOUR COURT, PATIALA
December 10, 2010
CHAMAN LAL Vs. STATE OF PUNJAB
March 3, 2010
CHAMAN LAL Vs. UNION OF INDIA
March 26, 2010
CHAMAN LAL Vs. SARABJIT SINGH
February 11, 2010
CHAMAN LAL Vs. STATE OF PUNJAB
November 17, 2010
CHAMAN LAL Vs. STATE OF PUNJAB
September 6, 2010
CHAMAN LAL JINDAL Vs. DEV SAMAJ SOCIETY
February 25, 2010
CHAMELI Vs. UDE SINGH
March 26, 2010
CHAMKAUR SINGH Vs. STATE OF PUNJAB
February 19, 2010
CHAMKAUR SINGH ALIAS KAURI Vs. STATE OF PUNJAB
January 11, 2010
CHANAN SINGH Vs. STATE OF HARYANA
January 15, 2010
CHANAN SINGH Vs. STATE OF PUNJAB
December 10, 2010
CHANAN SINGH Vs. NAZAR SINGH AND ANR
November 17, 2010
CHANAN SINGH AND ORS Vs. MIT SINGH AND ORS
March 30, 2010
CHANCHAL SINGH Vs. STATE OF PUNJAB
May 5, 2010
CHANCHAL SINGH Vs. SMT. GURNAM KAUR AND ORS.
November 11, 2010
CHAND Vs. MUNICIPAL COUNCIL, PANIPAT
May 6, 2010
CHAND KAUR Vs. JAGSIR SINGH AND ANR.
November 8, 2010
CHAND SINGH Vs. KABAL SINGH & ORS
July 13, 2010
CHAND SINGH ALIAS NAND SINGH Vs. STATE OF HARYANA
November 18, 2010
CHAND SINGH JOHAL Vs. PUNJAB TOURISM DEVELOPMENT CORPORATION LTD AND ANR
December 23, 2010
CHANDAN SINGH Vs. BIMLA DEVI
August 2, 2010
CHANDER Vs. STATE OF HARYANA
May 26, 2010
CHANDER Vs. UNION OF INDIA AND OTHERS
July 28, 2010
CHANDER AND ORS Vs. HARI SINGH AND ORS
December 2, 2010
CHANDER BHAN Vs. GOBIND LAL
May 21, 2010
CHANDER BHAN Vs. STATE OF HARYANA
November 19, 2010
CHANDER KALAN Vs. RAMESHWAR
September 30, 2010
CHANDER MOHAN ALIAS BUNTI Vs. STATE OF HARYANA
October 4, 2010
CHANDER SHEKHAR Vs. BALDEV KRISHAN
October 28, 2010
CHANDGI RAM Vs. STATE OF HARYANA THROUGH FOOD INSPECTOR
September 29, 2010
CHANDHALA DEVI Vs. BALWINDER KAUR AND ORS
December 17, 2010
CHANDI RAM Vs. RESHMA DEVI AND ORS
May 25, 2010
CHANDIGARH ADMINISTRATION Vs. VIPIN GUPTA AND ANOTHER
October 25, 2010
CHANDIGARH POLYTECHNIC TEACHERS ASSOCIATION (REGD ) AND ANOTHER Vs. UNION TERRITORY CHANDIGARH
July 2, 2010
CHANDO AND ORS Vs. STATE OF HARYANA
May 7, 2010
CHANDRA MOHAN Vs. JAIDEV SINGH
December 14, 2010
CHANDRA PRABHA Vs. HARYANA STATE THROUGH ITS DISTRICT COLLECTOR AND ORS
April 6, 2010
CHANDRA WATI Vs. RISHI PAL AND ORS
May 6, 2010
CHANDU LAL AND ANOTHER Vs. BHAGWAN DASS & OTHERS
July 15, 2010
CHANDU SINGH Vs. STATE OF HARYANA
August 3, 2010
CHANNO Vs. JAGIR SINGH
January 29, 2010
CHANWAR LAL AND ORS Vs. STATE OF HARYANA
May 4, 2010
CHARAN SINGH Vs. STATE OF HARYANA
May 5, 2010
CHARAN SINGH Vs. GENERAL MANAGER PUNJAB ROADWAYS
December 22, 2010
CHARAN SINGH Vs. GENERAL MANAGER, PUNJAB ROADWAYS, HOSHIARPUR
December 21, 2010
CHARAN SINGH Vs. HAZARA SINGH AND ORS
September 23, 2010
CHARAN SINGH AND ORS Vs. GARJA SINGH AND ORS
November 15, 2010
CHARAN SINGH CHAHAL Vs. STATE OF HARYANA AND ORS
April 21, 2010
CHARANJEET SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
November 18, 2010
CHARANJIT KAUR Vs. GURMEET KAUR
February 3, 2010
CHARANJIT KAUR Vs. RAJA SINGH AND ORS
May 7, 2010
CHARANJIT LAL Vs. PRESIDING OFFICER, LABOUR COURT-I, FARIDABAD AND ANOTHER
January 18, 2010
CHARANJIT MADAN Vs. STATE OF HARYANA
February 8, 2010
CHARANJIT SINGH Vs. STATE OF PUNJAB
January 21, 2010
CHARANJIT SINGH Vs. STATE OF PUNJAB
November 9, 2010
CHARANJIT SINGH Vs. BALDEV SINGH
February 22, 2010
CHARANJIT SINGH Vs. STATE OF PUNJAB
September 1, 2010
CHARANJIT SINGH Vs. KARNAIL SINGH
August 31, 2010
CHARANJIT SINGH Vs. STATE OF PUNJAB
December 6, 2010
CHARANJIT SINGH AND ANR Vs. STATE OF PUNJAB AND ANR
December 10, 2010
CHARANJIT SINGH WALIA Vs. STATE OF HARYANA
October 28, 2010
CHARNA SINGH AND ANR Vs. STATE OF PUNJAB
May 6, 2010
CHATARPAL AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
February 24, 2010
CHATTAR PAL Vs. GURDDI
April 5, 2010
CHATTER SINGH Vs. STATE OF HARYANA AND ORS
December 17, 2010
CHATTLEY AND SONS Vs. STATE OF PUNJAB AND ANR
August 27, 2010
CHEMSCRAFT INDUSTRIES Vs. STATE OF HARYANA
May 4, 2010
CHET RAM Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT
March 25, 2010
CHET RAM Vs. STATE OF PUNJAB AND ORS
August 31, 2010
CHET RAM Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNA,
April 25, 2010
CHET SINGH Vs. STATE OF PUNJAB
January 19, 2010
CHET SINGH Vs. SECRETARY TO GOVERNMENT OF PUNJAB
October 6, 2010
CHETAN KHURANA AND ANR Vs. SUKHDEV SINGH AND ANR
October 27, 2010
CHHABEG SINGH Vs. AMARJIT KAUR
September 1, 2010
CHHAJJA SINGH AND ORS Vs. UNION OF INDIA & ORS
April 6, 2010
CHHANO AND ORS Vs. DALBIR SINGH AND ORS
December 24, 2010
CHHELU RAM Vs. DAN SINGH
February 2, 2010
CHHINDER PAL Vs. STATE OF PUNJAB AND ANR
December 23, 2010
CHHINDER SINGH Vs. RAVINDERA TRADING COMPANY
January 21, 2010
CHHINDO Vs. HARBHAJAN SINGH
February 24, 2010
CHHOTA SINGH Vs. GURDAS SINGH BALWINDER SINGH
September 21, 2010
CHHOTU RAM SENIOR SECONDARY SCHOOL, VILLAGE RASULPUR Vs. NEW INDIA ASSURANCE COMPANY LTD
March 15, 2010
CHIEF ADMINISTRATOR Vs. SATPAL
November 11, 2010
CHIEF ENGINEER, HARYANA STATE AGRICULTURE MARKETING BOARD Vs. SUNIL KUMAR GOYAL
March 2, 2010
CHIEF ENGINEER, UNION TERRITORY AND ORS Vs. PRESIDING OFFICER, LABOUR COURT AND ANR
April 30, 2010
CHIEF GENERAL MANAGER, BHARAT SANCHAR NIGAM LIMITED AND ORS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS
December 16, 2010
CHIF REGIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
December 10, 2010
CHIMAN SINGH Vs. STATE OF PUNJAB
October 4, 2010
CHOPRA TOWERS PVT LTD Vs. STATE OF HARYANA THROUGH THE SECRETARY TO GOVERNMENT OF HARYANA, TOWN AND PLANNING DEPARTMENT AND ORS
March 15, 2010
CHOTE LAL Vs. RAWAT SINGH AND OTHERS
September 6, 2010
CHOTTU RAM Vs. RAMESH KUMAR AND ORS
December 2, 2010
CHUHAR SINGH Vs. STATE OF PUNJAB AND ORS
November 8, 2010
CIMMCO BIRLA LIMITED Vs. THE STATE OF HARYANA AND ANR.
December 10, 2010
CIT Vs. SATPAL PANDIT & CO.
September 30, 2010
CIT Vs. JAGTAR SINGH
December 2, 2010
CIT Vs. ASHWANI TREHAN
July 8, 2010
CIT Vs. HARYANA STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD
September 8, 2010
CIT Vs. VEER OVERSEAS LTD
March 17, 2010
CIT Vs. HARYANA BUILDING AND OTHER CONSTRUCTION WORKS WELFARE BOARD
August 30, 2010
CIT Vs. PUNJAB TRACTORS LTD
July 1, 2010
CIT Vs. SURINDER MOHAN JALOTA
July 5, 2010
CIT Vs. S HARJIT SINGH
January 22, 2010
CIT Vs. LUDHIANA HOSIERY AND TEXTILE ASSOCIATION
September 22, 2010
CIT Vs. VALLABH YARNS (P) LTD
September 27, 2010
CIT Vs. HARYANA SEEDS DEVELOPMENT CORPORATION LTD
September 22, 2010
CIT Vs. SADHU SINGH & SONS
July 23, 2010
CIT Vs. KAP SCAN AND DIAGNOSTIC CENTRE (P.) LTD.
December 3, 2010
CIT Vs. DEVKI DEVI
July 14, 2010
CIT Vs. DESH BHAGAT MEMORIAL EDUCATION TRUST
August 10, 2010
CIT Vs. MOUNT SHIVALIK BREWERIES LTD
September 23, 2010
CIT Vs. BHANDARI SILK STORE
September 23, 2010
COL G S AHLUWALIA AND ORS Vs. UNION OF INDIA (UOI) AND ORS
May 4, 2010
COL O M KAKKAR AND ORS Vs. UNION OF INDIA AND ORS
April 9, 2010
COL. PIRTHI PAL SINGH GILL Vs. MUNICIPAL CORPORATION
May 19, 2010
COLLECTOR OF CENTRAL EXCISE Vs. ROLLATAINERS LTD.
March 22, 2010
COMMANDENT RTPS TULSI (RETD ) ADVOCATE Vs. UNION OF INDIA AND OTHERS
September 21, 2010
COMMANDER WORKS ENGINEER, CHANDIMANDIR & OTHERS Vs. MES NO 363164 BALDEV SINGH, VALVEMAN AND OTHERS
September 6, 2010
COMMANDER WORKS ENGINEERS Vs. KESHO RAM SHARMA
September 28, 2010
COMMANDO JASBIR SINGH Vs. STATE OF HARYANA
March 19, 2010
COMMISSIONER Vs. MOHAN BOTTLING CO P LTD
May 19, 2010
COMMISSIONER AND SECRETARY, PRINTING AND STATIONERY DEPARTMENT HARYANA AND ANR Vs. PRESIDING OFFICER, LABOUR COURT
November 12, 2010
COMMISSIONER CENTRAL EXCISE Vs. FOOD AN HEALTH CARE SPECIALTIES
January 18, 2010
COMMISSIONER CENTRAL EXCISE Vs. SARVPRIYA INDUSTRIES LTD
July 15, 2010
COMMISSIONER CENTRAL EXCISE Vs. SATIA PAPERS MILLS LTD AND ANR
December 20, 2010
COMMISSIONER CENTRAL EXCISE COMMISSIONERATE Vs. HARYANA INDUSTRIAL SECURITY SERVICES
November 16, 2010
COMMISSIONER CENTRAL EXCISE COMMISSIONERATE Vs. MALWA COTTON SPINNING MILLS LTD.
February 8, 2010
COMMISSIONER CENTRAL EXCISE COMMISSIONERATE Vs. PEPSI FOODS LTD (SNACK FOOD DIVISION)
February 8, 2010
COMMISSIONER OF C EX Vs. RAJDOOT CABLES (P) LTD
February 9, 2010
COMMISSIONER OF C EX Vs. ORIENT STEEL INDUSTRIES
February 11, 2010
COMMISSIONER OF C EX Vs. RAGHAV ALLOYS LTD
January 21, 2010
COMMISSIONER OF C EX Vs. FRIENDS AUTO INDUSTRIES
January 29, 2010
COMMISSIONER OF C EX Vs. DUTT MULTIMETALS LTD
March 17, 2010
COMMISSIONER OF C EX Vs. INDUSTRIAL CABLE LTD
March 18, 2010
COMMISSIONER OF C EX Vs. NABHA STEEL (P) LTD
March 18, 2010
COMMISSIONER OF C EX Vs. DASHMESH CASTINGS PVT LTD
March 18, 2010
COMMISSIONER OF C EX Vs. STEEL STRIPS ALLOYS
March 18, 2010
COMMISSIONER OF C EX Vs. LAXMI ENGINEERING WORKS
March 22, 2010
COMMISSIONER OF C EX Vs. ESCORTS LIMITED
March 22, 2010
COMMISSIONER OF C EX , CHANDIGARH-I Vs. SHINGAR LAMPS PVT LTD
March 22, 2010
COMMISSIONER OF C EX , JALANDHAR Vs. INTERNATIONAL TRACTORS LTD
February 18, 2010
COMMISSIONER OF C EX , JALANDHAR Vs. BHAWANI WEAVING FACTORY
February 25, 2010
COMMISSIONER OF C EX, CHANDIGARH Vs. STELKO STRIPS LTD
March 11, 2010
COMMISSIONER OF C EX, JALANDHAR Vs. RANBAXY LABORATORIES LTD
May 18, 2010
COMMISSIONER OF C EX, LUDHIANA Vs. RAKESH NAYYAR
January 27, 2010
COMMISSIONER OF C. EX Vs. NEEL KANTH RUBBER MILLS
April 22, 2010
COMMISSIONER OF C. EX. Vs. KRISHNA WIRE PRODUCTS (P) LTD.
February 9, 2010
COMMISSIONER OF C. EX. Vs. CITY MOTORS
February 18, 2010
COMMISSIONER OF C. EX. Vs. RAGHAV ALLOYS LTD.
April 20, 2010
COMMISSIONER OF C. EX. Vs. METRO TYRES
April 26, 2010
COMMISSIONER OF C. EX. Vs. MARTIN AND HARRIS LABORATORIES LTD.
August 23, 2010
COMMISSIONER OF C. EX. Vs. HMT (TD) LTD.
April 5, 2010
COMMISSIONER OF C. EX., DELHI-V Vs. JAI SHREE AGRO INDUSTRIES LTD.
May 13, 2010
COMMISSIONER OF C. EX., LUDHIANA Vs. JAGATJIT INDUSTRIES LTD.
December 24, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. N.K. CHUGH AND CO.
February 22, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. KAMLA DIALS AND DEVICES LTD.
May 4, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. RAJEEV ELECTRICAL WORKS
May 11, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. AAGOSH POLY FOAM
February 24, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. MICO GLASS INDUSTRIES PVT. LTD.
March 11, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. BAJAJ TRAVELS LIMITED
December 21, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. VAHOO COLOUR LAB
February 3, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. KULDEEP SINGH GILL
April 23, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. B E OFFICE AUTOMATION PRODUCTS PVT LTD
September 9, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. NIKHIL FOOTWEARS
January 28, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. SADASHIV ISPAT LTD
January 28, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. SHIPLEY HOSIERY INDUSTRES
January 27, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. DIDAR STEEL COMPLEX LTD
November 1, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. SYSCHEM INDIA LTD
November 1, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. JAI BHARAT STEEL INDS
November 1, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. STEELAGE TUBES P LTD
November 2, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. MAMTA AND CO
December 16, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. MARUTI UDYOG LTD
January 20, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. SANGRUR AGRO LTD
February 9, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. ADHUNIK ALLOYS LTD
March 4, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. RELAXO INTERNATIONAL
January 18, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. CUSTOMS AND C EX SETT COMMISSION
March 17, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. MAGNUM COMPONENTS (P) LTD
October 11, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. MOHAN SINGH AND CO.
September 27, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. BCR LTD.
March 22, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. VIMAL ALLOYS (P.) LTD.
March 18, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. PANNU PROPERTY DEALERS
July 12, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. PUNJAB STEELS
July 26, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. AAR KAY INDUSTRIES
March 16, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. MANOJ ENTERPRISES
April 5, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. ACTIVE INTERNATIONAL
August 10, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. GOWARDHAN KNITTING WORKS
August 11, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. SARASWATI RUBBER WORKS (P) LTD
August 31, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. S CHANNI STEEL PVT LTD
August 24, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. JAI UDYOG TRADING CORPN AND ANR
February 26, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. L R ALLOYS PVT LTD
February 26, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. R K MACHINE TOOLS LTD
December 9, 2010
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. DIPLAST PLASTICS LTD
January 15, 2010
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. EMDET ENGINEERS PVT. LTD.
February 5, 2010
COMMISSIONER OF CENTRAL EXCISE DEHLI Vs. PERFETTI VAN MELLE INDIA PVT LTD
October 28, 2010
COMMISSIONER OF CENTRAL EXCISE LUDHIANA Vs. DEEPAK ROADWAYS
May 3, 2010
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. PRAGATI STEELS
March 19, 2010
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. DEV SPINNERS LTD
February 22, 2010
COMMISSIONER OF CENTRAL EXCISE, DELHI-III Vs. MACHINO BASELL INDIA LTD.
September 27, 2010
COMMISSIONER OF CENTRAL EXCISE, JALANDHAR Vs. INTERNATIONAL TRACTORS LTD
January 12, 2010
COMMISSIONER OF CENTRAL EXCISE, ROHTAK Vs. J B FASHIONS LIMITED
April 6, 2010
COMMISSIONER OF GIFT TAX CENTRAL LUDHIANA Vs. ROCKMAN CYCLE INDUSTRIES P LTD
January 27, 2010
COMMISSIONER OF INCOME TAX Vs. S HARJIT SINGH
January 22, 2010
COMMISSIONER OF INCOME TAX Vs. ESCORTS AUTO COMPONENTS LTD
January 22, 2010
COMMISSIONER OF INCOME TAX Vs. GURBACHAN SINGH
January 20, 2010
COMMISSIONER OF INCOME TAX Vs. BHAGWATI STEELS
January 21, 2010
COMMISSIONER OF INCOME TAX Vs. CHANDNI BHUCHAR
January 7, 2010
COMMISSIONER OF INCOME TAX Vs. PUNEET UDYOG
November 10, 2010
COMMISSIONER OF INCOME TAX Vs. PIVET FINANCE LTD
April 23, 2010
COMMISSIONER OF INCOME TAX Vs. PRAKASH INDUSTRIES LTD
March 28, 2010
COMMISSIONER OF INCOME TAX Vs. NEENA JAIN
February 19, 2010
COMMISSIONER OF INCOME TAX Vs. DESIGNER
September 13, 2010
COMMISSIONER OF INCOME TAX Vs. RAJA MOTELS AND HOTELS INDIA PVT LTD
September 10, 2010
COMMISSIONER OF INCOME TAX Vs. TIPSON CYCLES PVT LTD
September 13, 2010
COMMISSIONER OF INCOME TAX Vs. MARKET COMMITTEE DHARSUL
September 14, 2010
COMMISSIONER OF INCOME TAX Vs. LAKHANI FOOTWEAR LTD
May 19, 2010
COMMISSIONER OF INCOME TAX Vs. N K SINGLA
November 1, 2010
COMMISSIONER OF INCOME TAX Vs. BATA STEELS PVT LTD
November 1, 2010
COMMISSIONER OF INCOME TAX Vs. HARYANA STATE HANDLOOM AND HANDICRAFTS
July 28, 2010
COMMISSIONER OF INCOME TAX Vs. BHANDARI SILK STORE
September 23, 2010
COMMISSIONER OF INCOME TAX Vs. KARAMBIR SINGH L/H OF LATE SHRI KHUSHI RAM
August 24, 2010
COMMISSIONER OF INCOME TAX Vs. CALCUTTA KNITWEARS
July 20, 2010
COMMISSIONER OF INCOME TAX Vs. OSWAL SPINNING & WEAVING MILLS LTD.
July 12, 2010
COMMISSIONER OF INCOME TAX Vs. ASHWANI TREHAN
July 8, 2010
COMMISSIONER OF INCOME TAX Vs. GIRDHARI LAL BASSI
August 4, 2010
COMMISSIONER OF INCOME TAX Vs. HARYANA WAREHOUSING CORPORATION
August 30, 2010
COMMISSIONER OF INCOME TAX Vs. LAXMAN SWAROOP GOEL
October 6, 2010
COMMISSIONER OF INCOME TAX Vs. SURINDER PAL ANAND
June 29, 2010
COMMISSIONER OF INCOME TAX Vs. RAJBIR SINGH
December 6, 2010
COMMISSIONER OF INCOME TAX Vs. TRUCK OPERATORS ASSOCIATION
August 12, 2010
COMMISSIONER OF INCOME TAX Vs. SARANAPAL SINGH (HUF)
October 6, 2010
COMMISSIONER OF INCOME TAX Vs. HAKUMAT RAI
December 22, 2010
COMMISSIONER OF INCOME TAX Vs. MALERKOTLA STEELS & ALLOYS (P) LTD.
December 8, 2010
COMMISSIONER OF INCOME TAX Vs. AMETAK AUTO LTD.
December 7, 2010
COMMISSIONER OF INCOME TAX Vs. SIYA RAM GARG (HUF)
December 14, 2010
COMMISSIONER OF INCOME TAX Vs. PATIALA CO-OP. SUGAR MILLS LTD.
March 17, 2010
COMMISSIONER OF INCOME TAX Vs. SODHI HARBHAJAN SINGH
July 2, 2010
COMMISSIONER OF INCOME TAX Vs. VARINDRA CONSTRUCTION CO.
October 5, 2010
COMMISSIONER OF INCOME TAX Vs. INDRA DEVI JINDAL
October 4, 2010
COMMISSIONER OF INCOME TAX Vs. RAJDHANI WINE TRADERS
July 5, 2010
COMMISSIONER OF INCOME TAX Vs. DEEPAK KUMAR
March 8, 2010
COMMISSIONER OF INCOME TAX Vs. PUNJAB CHEMI. PLANTS LTD
July 14, 2010
COMMISSIONER OF INCOME TAX Vs. SWASTIKA OILS AND FERTILIZERS
July 5, 2010
COMMISSIONER OF INCOME TAX Vs. LAKHANI RUBBER WORKS
March 30, 2010
COMMISSIONER OF INCOME TAX Vs. LEKH RAJ DHUNNA
September 29, 2010
COMMISSIONER OF INCOME TAX Vs. TINY TOTS EDUCATION SOCIETY
July 28, 2010
COMMISSIONER OF INCOME TAX Vs. N.S. ICHOPONANI
December 1, 2010
COMMISSIONER OF INCOME TAX Vs. SMT. BURFI
September 1, 2010
COMMISSIONER OF INCOME TAX Vs. PREM PAL
December 14, 2010
COMMISSIONER OF INCOME TAX Vs. AMIT MODI
April 7, 2010
COMMISSIONER OF INCOME TAX Vs. ARUN KAPOOR
July 22, 2010
COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR
September 30, 2010
COMMISSIONER OF INCOME TAX Vs. ASSAM TEA HOUSE
September 28, 2010
COMMISSIONER OF INCOME TAX Vs. SUBHASH KUMAR JAIN
September 10, 2010
COMMISSIONER OF INCOME TAX Vs. SMT. PARKASH KAUR AND ORS.
September 9, 2010
COMMISSIONER OF INCOME TAX Vs. VALLABH YARNS (P) LTD.
September 27, 2010
COMMISSIONER OF INCOME TAX Vs. RAI AGRO INDUSTRIES LTD.
November 30, 2010
COMMISSIONER OF INCOME TAX Vs. F.C. SONDHI AND CO. P. LTD.
August 16, 2010
COMMISSIONER OF INCOME TAX Vs. RITA MECHANICAL WORKS
September 24, 2010
COMMISSIONER OF INCOME TAX Vs. MRIDULA, PROP. DHRUV FABRICS
July 20, 2010
COMMISSIONER OF INCOME TAX Vs. NATIONAL HYDROELECTRIC POWER CORPN. LTD.
December 17, 2010
COMMISSIONER OF INCOME TAX Vs. BICYCLE WHEELS (INDIA)
October 11, 2010
COMMISSIONER OF INCOME TAX Vs. S.M. OVERSEAS P. LTD.
July 27, 2010
COMMISSIONER OF INCOME TAX Vs. EASTMAN INDUSTRIES
February 8, 2010
COMMISSIONER OF INCOME TAX Vs. NABHA SOLVEX (P) LTD.
July 7, 2010
COMMISSIONER OF INCOME TAX Vs. SATINDER PAL SINGH
January 7, 2010
COMMISSIONER OF INCOME TAX Vs. ROSHAN LAL OIL MILLS (P) LIMITED
October 11, 2010
COMMISSIONER OF INCOME TAX Vs. JAI BHARAT GUM AND CHEMICAL LTD
October 12, 2010
COMMISSIONER OF INCOME TAX Vs. SH SHRI CHAND
October 13, 2010
COMMISSIONER OF INCOME TAX Vs. SHRI CHAND (HUF)
November 8, 2010
COMMISSIONER OF INCOME TAX Vs. PURE DRINKS LTD
October 8, 2010
COMMISSIONER OF INCOME TAX Vs. DESH BHAGAT MEMORIAL EDUCATION TRUST
August 10, 2010
COMMISSIONER OF INCOME TAX Vs. AGGARWAL SABHA MAHARAJA AGGARSAIN BHAWAN
August 27, 2010
COMMISSIONER OF INCOME TAX Vs. MATHURA DASS VED KAUR MEMORIAL EDUCATION SOCIETY
November 8, 2010
COMMISSIONER OF INCOME TAX Vs. ASAHI ALPHA LIMITED
October 6, 2010
COMMISSIONER OF INCOME TAX Vs. MARKET COMMITTEE
August 2, 2010
COMMISSIONER OF INCOME TAX Vs. ORIENTAL RUGS CO
September 20, 2010
COMMISSIONER OF INCOME TAX Vs. MARKET COMMITTEE
September 20, 2010
COMMISSIONER OF INCOME TAX Vs. TIPSON CYCLES PVT LTD
September 7, 2010
COMMISSIONER OF INCOME TAX Vs. M/S PUNJAB STATE ELECTRICITY BOARD
December 6, 2010
COMMISSIONER OF INCOME TAX Vs. PUNJAB STATE INDL DEVELOPMENT CORPORATION
December 8, 2010
COMMISSIONER OF INCOME TAX Vs. T R B EXPORT (P) LTD
December 8, 2010
COMMISSIONER OF INCOME TAX Vs. SALUJA EXIM LTD.
March 16, 2010
COMMISSIONER OF INCOME TAX Vs. VEER OVERSEAS LTD.
March 17, 2010
COMMISSIONER OF INCOME TAX Vs. PRAKASH INDUSTRIES LTD.
April 28, 2010
COMMISSIONER OF INCOME TAX Vs. RAJA MALWINDER SINGH
April 28, 2010
COMMISSIONER OF INCOME TAX Vs. PUNJAB TRACTORS LTD.
June 14, 2010
COMMISSIONER OF INCOME TAX Vs. PUNJAB TRACTORS LTD.
April 26, 2010
COMMISSIONER OF INCOME TAX Vs. MARKET COMMITTEE
April 29, 2010
COMMISSIONER OF INCOME TAX Vs. SURINDER MOHAN JALOTA
July 5, 2010
COMMISSIONER OF INCOME TAX Vs. NATIONAL HYDRO ELECTRIC POWER CORPORATION
July 6, 2010
COMMISSIONER OF INCOME TAX Vs. JAGDISH CHAND GUPTA
August 6, 2010
COMMISSIONER OF INCOME TAX Vs. MOUNT SHIVALIK BREWERIES LTD.
September 23, 2010
COMMISSIONER OF INCOME TAX Vs. PUNJAB TRACTORS LTD.
July 1, 2010
COMMISSIONER OF INCOME TAX Vs. LUDHIANA HOSIERY & TEXTILE ASSOCIATION
September 22, 2010
COMMISSIONER OF INCOME TAX Vs. ARIHANT THREADS LTD.
October 6, 2010
COMMISSIONER OF INCOME TAX Vs. SHAHBAD CO-OPERATIVE SUGAR MILLS LTD.
December 17, 2010
COMMISSIONER OF INCOME TAX Vs. K. STREETLITE ELECTRIC CORPORATION
October 27, 2010
COMMISSIONER OF INCOME TAX Vs. DEEPAK IRON & STEEL ROLLING MILLS
August 2, 2010
COMMISSIONER OF INCOME TAX Vs. DEEPAK MITTAL
February 18, 2010
COMMISSIONER OF INCOME TAX Vs. MS. SHIV SHAKTI EXPORTS
August 13, 2010
COMMISSIONER OF INCOME TAX Vs. ROSHNI DEV
August 5, 2010
COMMISSIONER OF INCOME TAX Vs. AJAY SHARMA
August 5, 2010
COMMISSIONER OF INCOME TAX Vs. SULTANPUR LODHI PRIMARY CO-OP AGRI DEV BANK LTD
August 4, 2010
COMMISSIONER OF INCOME TAX Vs. SATISH KUMAR ARORA
September 20, 2010
COMMISSIONER OF INCOME TAX Vs. BIR SINGH (HUF)
October 27, 2010
COMMISSIONER OF INCOME TAX Vs. SUPER TECH AGRO OILS (P) LTD.
October 5, 2010
COMMISSIONER OF INCOME TAX Vs. PARVEEN FABRICS (P) LTD.
August 25, 2010
COMMISSIONER OF INCOME TAX Vs. MARKET COMMITTEE
June 29, 2010
COMMISSIONER OF INCOME TAX Vs. SRIYANSH KNITTERS (P) LTD.
October 11, 2010
COMMISSIONER OF INCOME TAX Vs. MANAV TOOLS (INDIA) (P) LTD.
November 23, 2010
COMMISSIONER OF INCOME TAX Vs. PUNJAB CONCAST STEELS LTD.
July 2, 2010
COMMISSIONER OF INCOME TAX Vs. RAJ OVERSEAS
July 28, 2010
COMMISSIONER OF INCOME TAX Vs. LUDHIANA AGGARWAL CO-OP. HOUSING BUILDING
November 22, 2010
COMMISSIONER OF INCOME TAX Vs. HARYANA STATE CO-OPERATIVE APEX BANK LTD.
February 15, 2010
COMMISSIONER OF INCOME TAX Vs. PUNJAB STATE WAREHOUSING CORPORATION
January 28, 2010
COMMISSIONER OF INCOME TAX Vs. TEK CHAND SAINI
February 9, 2010
COMMISSIONER OF INCOME TAX Vs. SEWA BHARTI HARYANA PRADESH
March 30, 2010
COMMISSIONER OF INCOME TAX Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT
January 19, 2010
COMMISSIONER OF INCOME TAX Vs. HARYANA TOURISM CORPORATION LTD.
February 4, 2010
COMMISSIONER OF INCOME TAX Vs. JASWAND SONS
September 29, 2010
COMMISSIONER OF INCOME TAX Vs. SAMBHAV TEXTILES LTD.
October 13, 2010
COMMISSIONER OF INCOME TAX Vs. JCT ELECTRONICS LTD.
January 14, 2010
COMMISSIONER OF INCOME TAX Vs. JAI BHAGWAN
March 10, 2010
COMMISSIONER OF INCOME TAX Vs. ACCENT FOR LIVING
February 11, 2010
COMMISSIONER OF INCOME TAX Vs. SHWETA BHUCHAR
February 15, 2010
COMMISSIONER OF INCOME TAX Vs. K S CONDUIT
October 14, 2010
COMMISSIONER OF INCOME TAX Vs. MAYOR AND COMPANY
December 13, 2010
COMMISSIONER OF INCOME TAX 1 Vs. NAVEEN CHANDER
February 8, 2010
COMMISSIONER OF INCOME TAX CENTRAL LUDHIANA Vs. AGGARWAL STEEL ROLLING MILLS
January 8, 2010
COMMISSIONER OF INCOME TAX CHANDIGARH Vs. PUNJAB AGRO INDUSTRIES CORPORATION LTD
September 10, 2010
COMMISSIONER OF INCOME TAX HISAR Vs. MARKET COMMITTEE DHARSUL
September 13, 2010
COMMISSIONER OF INCOME TAX I Vs. PUNJAB STATE WAREHOUSING CORP
September 14, 2010
COMMISSIONER OF INCOME TAX II LUDHIANA Vs. T R B EXPORT PVT LTD
November 16, 2010
COMMISSIONER OF INCOME TAX III Vs. VED PARKASH LIKHI AND SONS (HUF)
November 22, 2010
COMMISSIONER OF INCOME TAX JALANDHAR Vs. SAHOTA COMMERCIAL COMPLEX
May 10, 2010
COMMISSIONER OF INCOME TAX-I Vs. JYOTI INDUSTRIES
September 7, 2010
COMMISSIONER OF INCOME TAX-I Vs. PUNJAB STATE WAREHOUSING CORP
September 13, 2010
COMMISSIONER OF INCOME TAX-III, LUDHIANA Vs. SONIA DHILLON
July 21, 2010
COMMISSIONER OF INCOME-TAX Vs. KAIJA KARINA TOOR
February 4, 2010
COMMISSIONER OF INCOME-TAX Vs. SH RAJESH RANA
October 14, 2010
COMMISSIONER OF INCOME-TAX Vs. MANGAT RAI CONTRACTOR
December 24, 2010
COMMISSIONER OF INCOME-TAX Vs. TEK SINGH SAINI
September 1, 2010
COMMISSIONER OF INCOME-TAX Vs. BROADWAYS OVERSEAS LTD
September 27, 2010
COMMISSIONER OF INCOME-TAX Vs. HANSA EXPORT CORPORATION
August 27, 2010
COMMISSIONER OF SERVICE TAX Vs. CONVERGYS INDIA PVT. LTD.
August 3, 2010
COMMISSIONER OF SERVICE TAX DELHI Vs. NYCO
September 14, 2010
COMMISSIONER OF WEALTH TAX Vs. NAND LAL, MOHAN LAL
May 19, 2010
COMMISSIONER OF WEALTH TAX Vs. PARMINDER SINGH
May 21, 2010
COMMISSIONER OF WEALTH TAX Vs. KAMAL SAROJ
March 29, 2010
COMMISSIONER OF WEALTH TAX PANCHKULA Vs. HARYANA WAREHOUSING CORPORATION
January 20, 2010
COMMISSIONER, CENTRAL EXCISE Vs. PEE JAY INTERNATIONAL LIMITED
April 21, 2010
COMMISSIONER, CENTRAL EXCISE Vs. PML INDUSTRIES LTD
November 9, 2010
COMMISSIONER, CENTRAL EXCISE COMMISSIONERATE Vs. AVS BRAKE LINING PVT. LTD.
December 21, 2010
COMMISSIONER, CENTRAL EXCISE COMMISSIONERATE Vs. BANTA SINGH KARTAR SINGH IRON AND STEEL ROLLING MILLS
February 10, 2010
COMMISSIONER, CENTRAL EXCISE COMMISSIONERATE Vs. PAUL STEEL (P) LTD.
March 11, 2010
COMMISSIONER, CENTRAL EXCISE COMMISSIONERATE Vs. DEORA ENGINEERING WORKS
May 5, 2010
COMMISSIONER, CENTRAL EXCISE COMMISSIONERATE Vs. NAHAR INDUSTRIAL ENTERPRISES LTD.
January 22, 2010
COMMISSIONER, MUNICIPAL CORPORATION AND ANR Vs. KARAMJIT SINGH AND ORS
September 30, 2010
COMMR OF C EX Vs. DHILLON KOOL DRINKS AND BEVERAGES LTD
January 8, 2010
COMMR OF C EX Vs. VARINDER AGRO CHEMICALS LTD
March 23, 2010
COMMR OF C EX, CHANDIGARH Vs. KHALSA CHARAN SINGH
March 19, 2010
COMMR. OF C. EX. Vs. J.C.T. ELECTRONICS LTD.
August 19, 2010
COMMR. OF C. EX. Vs. ESCORTS LTD.
March 30, 2010
COMMR. OF C. EX., CHANDIGARH Vs. NAHAR INDUSTRIAL ENTERPRISES LTD.
May 6, 2010
COMPTROLLER AND AUDITOR GENERAL OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
January 19, 2010
CONSTABLE HARJINDER SINGH Vs. STATE OF HARYANA
September 23, 2010
CONSTABLE MUKESH KUMAR Vs. STATE OF HARYANA
February 19, 2010
COSCO INDIA LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-II AND ANR
September 30, 2010
COSMOS INFRA ENGINEERING (INDIA) LTD AND ORS Vs. STATE OF HARYANA AND ORS
December 23, 2010
COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
May 10, 2010
COURT ON ITS OWN MOTION Vs. R.N. PRASHAR
October 28, 2010
COURT ON ITS OWN MOTION Vs. JASWANT SARPAL
March 30, 2010
COURT ON ITS OWN MOTION Vs. B.I.S. CHAHAL
January 20, 2010
COURT ON ITS OWN MOTOIN Vs. STATE OF PUNJAB
September 16, 2010
D P GAUR AND ANR Vs. STATE OF HARYANA AND ORS
May 29, 2010
D.K. KAUSHAL Vs. PUNJAB STATE WAREHOUSING CORPORATION
January 20, 2010
D.S. JASPAL Vs. STATE OF PUNJAB
April 20, 2010
DABUR INDIA LTD Vs. STATE OF PUNJAB
February 3, 2010
DAGGAN COOPERATIVE AGRICULTURAL SERVICE SOCIETY LTD Vs. STATE OF PUNJAB AND ORS
September 10, 2010
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD Vs. AMARJIT SINGH CHADHA
January 21, 2010
DAL CHAND Vs. KAMLESH KUMARI AND ORS
September 17, 2010
DAL SINGH Vs. BALBIR SINGH
November 10, 2010
DALBIR KAUR AND ANR Vs. RETURNING OFFICER AND ORS
September 24, 2010
DALBIR SHARMA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND LABOUR COURT AND ORS
May 6, 2010
DALBIR SINGH Vs. STATE OF PUNJAB
April 27, 2010
DALBIR SINGH Vs. STATE OF PUNJAB
October 11, 2010
DALBIR SINGH Vs. TARO
September 16, 2010
DALBIR SINGH Vs. BACHAN SINGH
July 27, 2010
DALBIR SINGH Vs. STATE OF HARYANA AND OTHERS
October 1, 2010
DALBIR SINGH Vs. STATE OF HARYANA AND OTHERS
September 6, 2010
DALBIR SINGH @ BALBIR SINGH Vs. ANOKH SINGH
March 29, 2010
DALBIR SINGH AND ORS Vs. STATE OF PUNJAB
November 17, 2010
DALBIR SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
August 11, 2010
DALBIR SINGH DHINDSA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
December 15, 2010
DALER CHAND Vs. STATE OF HARYANA
September 30, 2010
DALIP MALIK Vs. SANJEEV KUMAR
May 17, 2010
DALIP SINGH Vs. BHARAT SINGH
September 15, 2010
DALIP SINGH Vs. STATE OF HARYANA
May 7, 2010
DALIP SINGH Vs. GURDEV SINGH
January 21, 2010
DALIP SINGH Vs. FINANCIAL COMMISSIONER
May 11, 2010
DALIP SINGH Vs. GURMEET SINGH
September 29, 2010
DALIP SINGH Vs. STATE OF HARYANA AND ANR.
November 12, 2010
DALIP SINGH Vs. STATE OF HARYANA
February 10, 2010
DALIP SINGH Vs. ASSISTANT COLLECTOR OF CUSTOMS, MINISTRY OF FINANCE, GOVERNMENT OF INDIA
April 21, 2010
DALIP SINGH AND ANOTHER Vs. SMT. GURDAYAL KAUR
October 27, 2010
DALIP SINGH AND ORS Vs. GURNAM SINGH AND ORS
August 23, 2010
DALIP SINGH AND ORS Vs. STATE OF HARYANA
August 3, 2010
DALIP SINGH AND OTHERS Vs. FINANCIAL COMMISSIONER HARYANA, CHANDIGARH AND OTHERS
September 7, 2010
DALJEET KAUR Vs. STATE OF HARYANA AND OTHERS
September 6, 2010
DALJEET KAUR AND ANR Vs. STATE OF PUNJAB AND ORS
November 17, 2010
DALJEET SINGH Vs. STATE OF U T AND ORS
December 17, 2010
DALJEET SINGH AND ANR AND GURVINDER SINGH OBEROI AND ORS Vs. DISTRICT JUDGE AND ORS
March 4, 2010
DALJIT SINGH Vs. AMRIK SINGH
May 11, 2010
DALJIT SINGH Vs. STATE OF PUNJAB
December 10, 2010
DALJIT SINGH Vs. STATE OF HARYANA
January 25, 2010
DALJIT SINGH Vs. STATE OF PUNJAB
April 9, 2010
DALJIT SINGH Vs. STATE OF PUNJAB AND ORS
September 23, 2010
DALJIT SINGH Vs. UNION OF INDIA AND ANOTHER
February 18, 2010
DALJIT SINGH Vs. STATE OF PUNJAB AND ORS
November 25, 2010
DALJIT SINGH AND ORS Vs. STATE OF PUNJAB AND ANR
December 23, 2010
DALJIT SINGH SANDHU Vs. KAMALJIT SINGH
January 25, 2010
DALMER SINGH Vs. THE STATE OF HARYANA AND ORS.
November 22, 2010
DAMANJIT KAUR Vs. RINKU KUMAR
May 17, 2010
DAMMAR SINGH @ DAMAR SINGH AND OTHERS Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
December 7, 2010
DANI AND ANR Vs. SURAJ BHAN AND ORS
February 25, 2010
DARA SINGH Vs. GURBACHAN SINGH
May 3, 2010
DARBARA SINGH Vs. CHAJJA SINGH
May 12, 2010
DARBARA SINGH Vs. STATE OF HARYANA
January 21, 2010
DARBARA SINGH Vs. MADAN MOHAN
October 8, 2010
DARBARA SINGH Vs. SATISH KUMAR AND ANR
September 28, 2010
DARIYA SINGH AND ANOTHER Vs. STATE OF HARYANA
September 6, 2010
DARSHAN LAL Vs. STATE OF PUNJAB
November 2, 2010
DARSHAN LAL Vs. DISTRICT COLLECTOR LUDHIANA
January 19, 2010
DARSHAN LAL Vs. STATE OF HARYANA
January 22, 2010
DARSHAN LAL (RANK CONSTABLE/DRIVER) SH BALDEV RAJ Vs. UNION OF INDIA AND ORS
May 4, 2010
DARSHAN LAL AND ORS Vs. MANJIT KAUR
November 23, 2010
DARSHAN LAL BHANDARI Vs. STATE OF PUNJAB AND ORS.
September 30, 2010
DARSHAN PAL Vs. UNION OF INDIA
May 11, 2010
DARSHAN SINGH Vs. STATE OF PUNJAB
May 14, 2010
DARSHAN SINGH Vs. STATE OF PUNJAB
May 21, 2010
DARSHAN SINGH Vs. STATE OF PUNJAB
January 25, 2010
DARSHAN SINGH Vs. STATE OF PUNJAB
January 13, 2010
DARSHAN SINGH Vs. STATE OF PUNJAB
September 29, 2010
DARSHAN SINGH Vs. SUKHDEV SINGH
March 9, 2010
DARSHAN SINGH Vs. BALDEV SINGH
April 28, 2010
DARSHAN SINGH Vs. SUKHWINDER KAUR
February 8, 2010
DARSHAN SINGH Vs. GOVERNING COUNCIL KHALSA COLLEGE SOCIETY
February 2, 2010
DARSHAN SINGH Vs. STATE OF PUNJAB
August 30, 2010
DARSHAN SINGH Vs. KUSHAT ASHRAM (REGD )
March 12, 2010
DARSHAN SINGH Vs. STATE OF PUNJAB
April 22, 2010
DARSHAN SINGH Vs. STATE OF HARYANA
April 29, 2010
DARSHAN SINGH Vs. STATE OF PUNJAB
November 17, 2010
DARSHAN SINGH AND ANR Vs. STATE OF PUNJAB
May 6, 2010
DARSHAN SINGH AND ANR Vs. AMAR SINGH AND ANR
September 16, 2010
DARSHAN SINGH AND ORS Vs. STATE OF PUNJAB AND ANR
November 26, 2010
DARSHAN SINGH AND ORS Vs. NARINDER KAUR AND ORS
July 27, 2010
DARSHAN SINGH AND ORS Vs. AJIT SINGH AND ORS
November 22, 2010
DARSHAN SINGH CHAUHAN Vs. PUNJAB SCHEDULED CASTES LAND DEVELOPMENT AND FINANCE CORPORATION
January 11, 2010
DARSHANA RANI Vs. STATE OF PUNJAB
December 15, 2010
DARSHNA DEVI Vs. STATE OF HARYANA AND OTHERS
September 6, 2010
DARSHNA DEVI AND ORS Vs. SATBIR SINGH
April 5, 2010
DATA RAM Vs. STATE OF HARYANA AND ORS
August 26, 2010
DAV COLLEGE TRUST AND MANAGEMENT SOCIETY Vs. STATE OF PUNJAB
July 14, 2010
DAVINDER KUMAR Vs. GURPREET SINGH
October 12, 2010
DAVINDER MEHRA Vs. COMMISSIONER OF INCOME TAX
April 7, 2010
DAVINDER SINGH Vs. UNION TERRITORY, CHANDIGARH
September 7, 2010
DAVINDER SINGH ALIAS DALWINDER SINGH Vs. STATE OF PUNJAB
October 26, 2010
DAVINDER SINGH AND ORS Vs. STATE OF PUNJAB AND ANR
April 19, 2010
DAVINDER SINGH ASI Vs. STATE OF HARYANA
September 27, 2010
DAVINDER SINGH SON OF BAKHSHISH SINGH Vs. STATE OF PUNJAB
November 23, 2010
DAVINDERJIT SINGH Vs. STATE OF PUNJAB
December 1, 2010
DAYA KISHAN Vs. BANARSI DASS
January 21, 2010
DAYA NAND Vs. RISAL SINGH
January 22, 2010
DAYA NAND AND OTHERS Vs. BASANTI @ DHARMO DEVI AND OTHERS
September 6, 2010
DAYA RAM Vs. KANWAR PAL
January 8, 2010
DAYA RAM AND ANR Vs. KANTA AND ANR
August 27, 2010
DAYA SINGH Vs. MOHAN SINGH AND ORS
September 20, 2010
DAYA SINGH Vs. GITA RAM AND ORS
February 26, 2010
DAYA WANTI SHARMA Vs. DHARAMBIR KALA
September 6, 2010
DAYAL SARUP Vs. OM PARKASH
April 27, 2010
DAYAL SARUP Vs. OM PARKASH
February 24, 2010
DAYAL SINGH Vs. HIRA SINGH
August 16, 2010
DAYAL SINGH AND SONS Vs. COMMISSIONER OF INCOME TAX
November 23, 2010
DAYAWANTI Vs. STATE OF HARYANA
July 2, 2010
DCM LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
January 11, 2010
DCM LIMITED Vs. STATE OF HARYANA
June 29, 2010
DCM LIMITED Vs. STATE OF HARYANA AND ORS
March 31, 2010
DEE DEVELOPMENT ENGINEERS LTD Vs. UNION OF INDIA AND ORS
February 8, 2010
DEE KAY EXPORTS Vs. UNION OF INDIA
October 26, 2010
DEEN MOHAMMAD Vs. ABDUL REHMAN
January 20, 2010
DEENA PAINTS (P) LTD Vs. SAROJ GUPTA
September 7, 2010
DEEP AGRO EXPORTS AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
September 27, 2010
DEEP RAMAN SINGH Vs. ASHWANI KUMAR
August 23, 2010
DEEPA @ PARDEEP Vs. STATE OF HARYANA
November 22, 2010
DEEPA AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 6, 2010
DEEPAK @ DEEPA Vs. STATE OF HARYANA AND ANOTHER
December 8, 2010
DEEPAK AGGARWAL Vs. STATE OF PUNJAB
January 11, 2010
DEEPAK AGGARWAL AND ORS. Vs. STATE OF HARYANA AND ORS.
December 16, 2010
DEEPAK GULATI Vs. STATE OF HARYANA
January 28, 2010
DEEPAK JAIN AND ANR Vs. STATE OF HARYANA
February 26, 2010
DEEPAK KUMAR Vs. STATE OF PUNJAB
August 2, 2010
DEEPAK KUMAR Vs. UNION TERRITORY OF CHANDIGARH
November 2, 2010
DEEPAK KUMAR Vs. STATE OF HARYANA AND ORS
November 22, 2010
DEEPAK KUMAR Vs. STATE OF PUNJAB
September 8, 2010
DEEPAK KUMAR AND ORS Vs. STATE OF PUNJAB
September 9, 2010
DEEPAK KUMAR GAUR Vs. STATE OF HARYANA
May 25, 2010
DEEPAK MALHOTRA Vs. STATE OF HARYANA
December 13, 2010
DEEPAK MASSEY AND ANR Vs. STATE OF HARYANA AND ANR
April 7, 2010
DEEPAK SHANDLYA Vs. STATE OF HARYANA
May 6, 2010
DEEPAK THAPAR Vs. RAVINDER THAPAR
February 3, 2010
DEEPINDER PARTAP SINGH BHADHAURIA AND ORS Vs. STATE OF HARYANA AND ORS
September 1, 2010
DEEPINDER SINGH MANN Vs. PUNJAB TECHNICAL UNIVERSITY
May 3, 2010
DEKA BABA JODH SACHIAR Vs. UNION OF INDIA
February 22, 2010
DELHI DIOCESAN TRUST ASSOCIATION Vs. USHA YADAV AND ORS
December 6, 2010
DELHI PRESS PATRA PARKASHAN PRIVATE LTD Vs. BIJENDER SINGH AND ORS
November 17, 2010
DELTON CABLES LIMITED FARIDABAD Vs. STATE OF HARYANA AND ANOTHER
October 15, 2010
DES RAJ Vs. MOHAN LAL
February 24, 2010
DES RAJ Vs. STATE OF PUNJAB
July 22, 2010
DES RAJ Vs. STATE OF HARYANA AND ORS.
November 15, 2010
DES RAJ KAMAL Vs. STATE OF PUNJAB AND ORS
October 13, 2010
DESH RAJ Vs. SH BHAGWAT DAYAL
May 14, 2010
DESH RAJ Vs. STATE OF HARYANA
December 13, 2010
DESIRE CREDENTIALS AND ANR Vs. DADA MOTORS
October 8, 2010
DEUTSCHE BANK AG Vs. M/S NAHAR INDUSTRIAL ENTERPRISES LTD.
July 27, 2010
DEV DUTT Vs. STATE OF HARYANA AND ORS
July 1, 2010
DEV RAJ Vs. STATE OF PUNJAB
February 19, 2010
DEV RAJ Vs. STATE OF PUNJAB AND ORS
November 8, 2010
DEV RAJ Vs. STATE OF PUNJAB AND OTHERS
November 29, 2010
DEV RAJ AND ORS Vs. STATE OF PUNJAB AND ANR
April 6, 2010
DEVA SINGH Vs. GRAM PANCHAYAT THURANA
May 11, 2010
DEVA SINGH, LAW OFFICER, HARYANA FINANCIAL CORPORATION Vs. THE STATE OF HARYANA AND ORS.
November 26, 2010
DEVENDER Vs. STATE OF HARYANA AND ORS
November 29, 2010
DEVENDER BOHRA Vs. STATE OF HARYANA AND ORS
April 27, 2010
DEVENDER KUMAR YADAV Vs. RAVINDER KUMAR SANGHI
September 21, 2010
DEVENDER PAL SINGH AND ORS Vs. STATE OF PUNJAB AND ANR
December 17, 2010
DEVENDER SINGH Vs. STATE OF HARYANA AND ANR
December 13, 2010
DEVENDER SINGH AND ORS Vs. UNION OF INDIA & ORS
April 6, 2010
DEVI BAI AND OTHERS Vs. PUNJAB WAKF BOARD AND ORS
December 7, 2010
DEVI CHAND JAIN Vs. STATE OF PUNJAB
February 10, 2010
DEVI CHAND, JAGADHRI PROVINCIAL DIVISION, PWD, B AND R BRANCH Vs. EXECUTIVE ENGINEER
November 11, 2010
DEVI DUTT SHARMA AND ORS Vs. HARYANA BUREAU OF PUBLIC ENTERPRISES AND ORS
September 20, 2010
DEVI LAL AND ORS Vs. STATE OF PUNJAB AND ORS
August 27, 2010
DEVI LAL SIHAG AND OTHERS Vs. STATE OF HARYANA
September 17, 2010
DEVI SINGH Vs. GRAM PANCHAYAT AND ORS
March 12, 2010
DEVINDER AND ANR Vs. STATE OF HARYANA
October 27, 2010
DEVINDER GUPTA Vs. STATE OF HARYANA AND ANR
April 8, 2010
DEVINDER KAUR Vs. MATA SHAKTI MANDIR AND AND ORS
September 20, 2010
DEVINDER KAUR Vs. CHILD WELFARE COUNCIL
August 26, 2010
DEVINDER KUMAR ALIAS SONU Vs. STATE OF HARYANA
January 22, 2010
DEVINDER KUMAR JAIN AND ANR Vs. LIFE INSURANCE CORPORATION OF INDIA
September 28, 2010
DEVINDER MOHAN Vs. U T CHANDIGARH
January 19, 2010
DEVINDER SEHDEV Vs. MALKIAT SINGH
December 2, 2010
DEVINDER SINGH Vs. UNION OF INDIA
February 10, 2010
DEVINDER SINGH Vs. STATE OF PUNJAB
March 9, 2010
DEVINDER SINGH Vs. STATE OF PUNJAB AND ANR
April 5, 2010
DEVINDER SINGH Vs. STATE OF PUNJAB AND ANR
March 29, 2010
DEVINDER SINGH ALIAS BHOLA Vs. STATE OF PUNJAB
November 1, 2010
DEVINDER SINGH ALIAS DEVINDER KUMAR Vs. STATE OF PUNJAB
February 19, 2010
DEVINDER SINGH AND ANR Vs. STATE OF PUNJAB
October 25, 2010
DEVKINANDAN BANGUR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
September 1, 2010
DHAN SINGH AND ANR Vs. VED SINGH AND ORS
April 22, 2010
DHANA Vs. MEWA DEVI
October 26, 2010
DHANI RAM Vs. STATE OF HARYANA
April 8, 2010
DHANMEET SINGH AND ORS Vs. STATE OF PUNJAB AND ANR
December 23, 2010
DHANNA RAM Vs. STATE OF PUNJAB AND ORS
August 6, 2010
DHANRAJ KEDIA Vs. STATE OF HARYANA
January 19, 2010
DHARAM CHAND Vs. DARYA SINGH AND ORS
April 5, 2010
DHARAM PAL Vs. RUKMASH
November 16, 2010
DHARAM PAL Vs. STATE OF HARYANA
January 7, 2010
DHARAM PAL Vs. STATE OF HARYANA
July 19, 2010
DHARAM PAL Vs. STATE OF U.T. CHANDIGARH
October 27, 2010
DHARAM PAL Vs. RAM BAHADUR
July 29, 2010
DHARAM PAL Vs. STATE OF PUNJAB
September 13, 2010
DHARAM PAL Vs. PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED
March 25, 2010
DHARAM PAL SAGHERA Vs. HARSHINDER KAUR SAGHERA AND ORS
August 4, 2010
DHARAM PAL SHARDA Vs. STATE OF PUNJAB
April 8, 2010
DHARAM PAL SON OF CHHAJJU RAM Vs. STATE OF PUNJAB
August 25, 2010
DHARAM PRAKASH Vs. LACHHI RAM
September 23, 2010
DHARAM RAJ @ DHAMAJA Vs. STATE OF HARYANA AND ORS
December 24, 2010
DHARAM SINGH Vs. STATE OF U T
September 6, 2010
DHARAM SINGH Vs. STATE OF PUNJAB
November 29, 2010
DHARAM SINGH AND ORS Vs. SURESH AND ORS
August 3, 2010
DHARAM SINGH AND ORS Vs. STATE OF PUNJAB
April 6, 2010
DHARAM SINGH HOODA Vs. STATE OF HARYANA AND OTHERS
October 7, 2010
DHARAM VIR SHARMA AND ORS Vs. UNION OF INDIA AND ORS
April 20, 2010
DHARAMBIR Vs. STATE OF HARYANA
August 17, 2010
DHARAMBIR Vs. CHET RAM
February 2, 2010
DHARAMBIR ALIAS DHOLA SON OF PREMDIN Vs. STATE OF HARYANA
December 6, 2010
DHARAMBIR SINGH Vs. STATE OF HARYANA
December 13, 2010
DHARAMBIR SINGH AND ORS Vs. BJINDER AND ORS
November 8, 2010
DHARAMBIR SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
September 27, 2010
DHARAMBIR SINGH THROUGH L RS , SMT ONKARI THROUGH L RS AND ORS Vs. STATE OF HARYANA AND ORS
April 21, 2010
DHARAMPAL Vs. DHANNI DEVI
August 18, 2010
DHARAMPAL Vs. RAM JAWARI
March 22, 2010
DHARAMPAL Vs. MANGAT RAM AND ORS
November 22, 2010
DHARAMPAL SINGH Vs. HARYANA STATE
April 21, 2010
DHARAMPAL SINGH Vs. JAGTAR SINGH
January 25, 2010
DHARAMPAL SINGH Vs. BALKAR SINGH AND ORS
December 2, 2010
DHARAMVEER SINGH Vs. NEW INDIA ASSURANCE COMPANY LTD
January 11, 2010
DHARAMVIR Vs. STATE OF HARYANA
January 8, 2010
DHARAMVIR Vs. STATE OF HARYANA
April 29, 2010
DHARAMVIR Vs. STATE OF HARYANA
October 25, 2010
DHARAMVIR Vs. STATE OF HARYANA AND ORS
September 20, 2010
DHARAMVIR Vs. INDER PAL
December 3, 2010
DHARAMVIR ALIAS SABHI Vs. STATE OF PUNJAB
August 3, 2010
DHARAMVIR SINGH Vs. BALJIT SINGH
October 25, 2010
DHARMA Vs. STATE OF HARYANA
November 22, 2010
DHARMENDER AND ANR Vs. STATE OF HARYANA AND ORS
November 23, 2010
DHARMENDER AND SHER SINGH AND ORS Vs. STATE OF HARYANA
May 3, 2010
DHARMINDER KUMAR AND ORS Vs. STATE OF PUNJAB AND ANR
August 25, 2010
DHARMINDER KUMAR SOOD Vs. USHAMA SOOD
October 25, 2010
DHARMINDER SINGH Vs. BALWINDER SINGH
February 26, 2010
DHIR SINGH Vs. UNION OF INDIA
January 21, 2010
DHIR SINGH BELDAR Vs. PRESIDING OFFICER, LABOUR COURT, GURDASPUR, AND OTHERS
April 26, 2010
DHUP SINGH Vs. PHULLA RAM
April 28, 2010
DIDAR SINGH Vs. STATE OF PUNJAB
April 23, 2010
DIDAR SINGH Vs. UNION OF INDIA
March 10, 2010
DIDAR SINGH @ BILLO DAMAN Vs. STATE OF PUNJAB
November 22, 2010
DIDAR SINGH @ DARA Vs. STATE OF PUNJAB
May 13, 2010
DIGITAL DATA SYSTEMS Vs. ADHUNIK POWER SYSTEMS P. LTD.
July 12, 2010
DILAWAR KHAN Vs. RAVINDER KUMAR
February 2, 2010
DILAWAR SINGH Vs. STATE OF PUNJAB
September 22, 2010
DILAWAR SINGH AND ANR Vs. GURMEET KAUR AND ORS
March 12, 2010
DILBAG SINGH Vs. STATE OF PUNJAB
February 4, 2010
DILBAG SINGH AND ANR Vs. STATE OF PUNJAB AND ANR
April 23, 2010
DILBAG SINGH AND ORS Vs. HOME SECRETARY TO GOVERNMENT AND ORS
July 20, 2010
DILBAG SINGH AND OTHERS Vs. STATE OF PUNJAB
September 8, 2010
DILBAGH SINGH Vs. SH KRISHNA MOHAN, IAS AND ANOTHER
September 7, 2010
DILBAGH SINGH Vs. AMRIK SINGH
August 12, 2010
DILBAGH SINGH ALIAS BAGHA SON OF SADA RAM Vs. STATE OF PUNJAB
December 7, 2010
DILBIR SINGH Vs. PEPSU ROAD TRANSPORT CORPORATION PATIALA
September 15, 2010
DILJOT SINGH Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA
November 18, 2010
DILRAJ SINGH @ LADDI & ORS Vs. STATE OF PUNJAB & ANR
September 6, 2010
DILRAJ SINGH AND ANR Vs. STATE OF PUNJAB
November 15, 2010
DILSHAD Vs. STATE OF HARYANA
February 22, 2010
DIMPI RANI Vs. STATE OF HARYANA AND OTHERS
August 13, 2010
DIMPLE CHOPRA Vs. VISHAL SWARA AND ANR
April 6, 2010
DIN DAYAL Vs. PIYUSH
October 4, 2010
DINESH Vs. STATE OF HARYANA
November 18, 2010
DINESH Vs. STATE OF HARYANA
January 28, 2010
DINESH KUMAR Vs. ROSHNI DEVI
January 20, 2010
DINESH KUMAR Vs. STATE OF PUNJAB
September 7, 2010
DINESH KUMAR Vs. CHANDERKALA AND ANOTHER
July 26, 2010
DINESH KUMAR Vs. STATE OF HARYANA AND OTHERS
August 3, 2010
DINESH KUMAR AND ANR Vs. NEELAM HANDA AND ORS
March 12, 2010
DINESH SHARMA Vs. CHIEF COMMISSIONER OF INCOME TAX
January 12, 2010
DIRECTOR ANIMAL HUSBANDRY AND ORS Vs. HARWINDER SINGH SON OF DALJIT SINGH AND ANR
April 8, 2010
DIRECTOR FOOD AND SUPPLIES DEPARTMENT PUNJAB Vs. PREM KUMAR
March 9, 2010
DISABLED PERSONS ASSOCIATION Vs. STATE OF PUNJAB AND ANOTHER
September 6, 2010
DISTRICT MANAGER, FOOD CORPORATION OF INDIA Vs. NATHU RAM RISHI PAL
March 2, 2010
DIVISIONAL FOREST OFFICER Vs. CHAMELI
June 30, 2010
DIVISIONAL FOREST OFFICER (SFPL), BHIWANI NOW THE DIVISIONAL FOREST OFFICER (TERRITORIAL) Vs. DES RAJ
May 12, 2010
DIVISIONAL FOREST OFFICER (SOCIAL FORESTRY PROJECT), BHIWANI, NOW THE DIVISIONAL FOREST OFFICER (TERRITORIAL), BHIWANI Vs. ROSHNI DEVI AND ANOTHER
May 18, 2010
DIVISIONAL FOREST OFFICER (SOCIAL FORESTRY), BHIWANI AND ANOTHER Vs. ATTAR SINGH AND OTHERS
May 19, 2010
DIVISIONAL FOREST OFFICER (TERRITORIAL) Vs. BIRMATI W/O SH RAJBIR
March 2, 2010
DIVISIONAL FOREST OFFICER (TERRITORIAL) BHIWANI Vs. MAYA DEVI AND OTHERS
March 31, 2010
DIVISIONAL FOREST OFFICER (TERRITORIAL) FOREST DEPARTMENT Vs. SH RAMA NAND AND ANR
April 29, 2010
DIVISIONAL FOREST OFFICER, (TERRITORIAL) Vs. SMT MAYA DEVI W/O SH RAM CHANDER
March 30, 2010
DIVISIONAL FOREST OFFICER, SOCIAL FORESTRY DIVISION NOW THE DIVISIONAL FOREST OFFICER (TERRITORIAL) Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT,; SH ISHWAR AND ANR ; NIRMALA AND ANR AND SHRI JAGBIR SINGH AND ANR
April 26, 2010
DIVISIONAL RAILWAY MANAGER Vs. JOGINDER KAUR
May 6, 2010
DIVISIONAL RAILWAY MANAGER NORTHERN RAILWAY Vs. URMILA DEVI
September 7, 2010
DIVYA JAIN AND ANR Vs. STATE OF HARYANA
April 5, 2010
DOGAR ALIAS HANS RAJ Vs. STATE OF HARYANA
August 5, 2010
DOW CHEMICAL INTERNATIONAL P LTD Vs. STATE OF HARYANA
September 8, 2010
DR SATISH KANT AND ORS Vs. STATE OF PUNJAB AND ORS
May 4, 2010
DR. ASHWANI KUMAR DALAL Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH AND OTHERS
August 3, 2010
DR. JAGDEV INDER SINGH Vs. THE PRESIDENT, LAND ACQUISITION TRIBUNAL, IMPROVEMENT TRUST AND ORS.
October 6, 2010
DR. JANAK NARENDRA Vs. STATE OF HARYANA AND OTHERS
August 30, 2010
DR. RAMA GARG Vs. STATE OF PUNJAB AND OTHERS
December 16, 2010
DR. RAMESH ANAND AND Vs. CH. ISHWAR DASS HIGH SCHOOL (REGISTERED)
September 17, 2010
DR. RAVI PRASHAR Vs. PANJAB UNIVERSITY, CHANDIGARH
June 30, 2010
DR. ROHTAS KANWAR YADAV Vs. UNION OF INDIA (UOI) AND ORS.
November 11, 2010
DR. TILAK RAJ Vs. STATE OF HARYANA AND ANR.
December 15, 2010
DRAWING & DISBURSING OFFICER, OFFICE OF GENERAL MANAGER Vs. INCOME TAX OFFICER
April 8, 2010
DSM PHARMA CHEMICALS VENLO B.V. Vs. VIJAY KUMAR GARG
October 26, 2010
DULT C A S S LTD Vs. PUNJAB STATE THROUGH SECRETARY AND ORS
May 6, 2010
DUNI CHAND Vs. STATE OF HARYANA
January 27, 2010
DUNNI SINGH Vs. STATE OF HARYANA
October 4, 2010
DURA RAM AND ORS Vs. MUNICIPAL COMMITTEE AND ORS
December 13, 2010
DURGA PARSHAD Vs. PRESIDING OFFICER, LABOUR COURT AND ANR
March 9, 2010
DUSHYANT KUMAR Vs. SANTOSH RANI AND ORS
October 5, 2010
DWARKI DEVI Vs. ANITA KAPILA
January 7, 2010
EAST INDIA COTTON MANUFACTURING COMPANY LTD Vs. PARSU RAM SINGH
July 2, 2010
EHC VIRENDER SINGH Vs. STATE OF HARYANA AND OTHERS
August 11, 2010
EICHER TRACTORS LIMITED AND ANR Vs. STATE OF HARYANA AND ANR
December 2, 2010
EIDER PW1 COMMUNICATION LTD AND ORS Vs. UNION OF INDIA (UOI) AND ANR
October 25, 2010
ELECTRONICS CONTROL INSTRUMENTS Vs. UNION OF INDIA
November 17, 2010
EMPLOYEES STATE INSURANCE COR Vs. NIRANKARI BUS SERVICE
November 11, 2010
EMPLOYEES STATE INSURANCE CORPORATION Vs. PADMA BHAWAN ENGINEERS P LTD
December 2, 2010
ENERGY INFRASTRUCTURE (INDIA) LIMITED Vs. S BHAGWAN ENTERPRISES AND ANR
November 8, 2010
ENTREPRENEURS (CALCUTTA) PVT LTD Vs. KANWAR SINGH
March 15, 2010
ER KARNAIL SINGH MANN AND ANR Vs. PRITAM SINGH
April 8, 2010
ERSTWHILE H V P N L Vs. BAG POLY INTERNATIONAL PVT LTD
January 12, 2010
EX HEAD CONSTABLE SHAMSHER SINGH Vs. STATE OF PUNJAB
October 6, 2010
EX-CONSTABLE DALEL SINGH Vs. STATE OF HARYANA AND OTHERS
June 29, 2010
EX-CONSTABLE, RANJIT SINGH Vs. STATE OF PUNJAB AND ORS
September 9, 2010
EX. CONSTABLE REENA RANI Vs. STATE OF HARYANA AND ORS.
September 28, 2010
EXCISE AND TAXATION COMMISSION, PUNJAB, PATIALA Vs. SIRHIND GAS SIRHIND
March 29, 2010
EXCISE AND TAXATION COMMISSIONER Vs. UNITECH LIMITED
April 5, 2010
EXCISE AND TAXATION OFFICER Vs. T.R. SOLVENT OIL PVT. LTD. AND ANR.
September 24, 2010
EXECUTIVE ENGINEER Vs. SANJAY RANA
December 3, 2010
EXECUTIVE ENGINEER HARYANA STATE AGRICULTUREAL MARKETING BOARD Vs. SACHIN
October 14, 2010
EXECUTIVE ENGINEER, DAM CONSTRUCTION AND SPILLWAY CONCRETING DIVISION RSD Vs. PRESIDING OFFICER, LABOUR COURT AND ANR
April 20, 2010
EXECUTIVE ENGINEER, H S A M B , NEW GRAIN MARKET, G T ROAD, KARNAL Vs. SACHIN AND ANOTHER
March 25, 2010
EXECUTIVE ENGINEER, LOHAND CONSTRUCTION DIVISION, SYL CANAL PROJECT Vs. PREM SINGH AND ANR
July 29, 2010
FAIR DEAL TENT HOUSE Vs. HARPREET SINGH
August 27, 2010
FAQUIR CHAND Vs. STATE OF HARYANA
January 7, 2010
FARIDABAD COMPLEX ADMINISTRATION Vs. NEM CHAND (DEAD)
February 10, 2010
FARIDABAD COMPLEX ADMINISTRATION (NOW MUNICIPAL CORPORATION) AND ANR Vs. RAJA RAM
May 3, 2010
FARIDABAD GURGAON MINERALS Vs. STATE OF HARYANA
January 21, 2010
FATEH (DEAD) THROUGH HIS LEGAL REPRESENTATIVES Vs. THE STATE OF HARYANA AND ANR.
September 20, 2010
FATEH SINGH Vs. HARI CHAND AND ORS
November 26, 2010
FAUJA SINGH Vs. RESHAM SINGH AND ORS.
August 13, 2010
FIBERFILL ENGINEERS Vs. STATE OF PUNJAB
October 26, 2010
FIROJ KHAN Vs. SMT. LAJWANTI AND OTHERS
September 8, 2010
FOOD CORPORATION OF INDIA Vs. RICHH PAL SWAMI
September 13, 2010
FOOD CORPORATION OF INDIA Vs. HARINDRA AND COMPANY
September 6, 2010
FOOD CORPORATION OF INDIA AND ANOTHER Vs. SUDHIR KHETARPAL
December 20, 2010
FOOD CORPORATION OF INDIA AND ORS Vs. SUDAGAR SINGH AND ANR
May 27, 2010
FOOD CORPORATION OF INDIA AND ORS Vs. NAND GOPAL
March 29, 2010
FRIENDS CASTINGS (P) LTD. Vs. COMMISSIONER OF INCOME TAX
September 20, 2010
FRONTLINE DEVELOPERS LTD Vs. ARUN KUMAR
May 7, 2010
G C MODEL SENIOR SECONDARY SCHOOL DISTRICT MEWAT Vs. STATE OF HARYANA
November 12, 2010
G C VERMA Vs. UNION OF INDIA & ORS
March 4, 2010
G.S. PROMOTERS Vs. THE UNION OF INDIA (UOI) AND ORS.
December 1, 2010
G.S. SETHI & COMPANY Vs. STATE OF PUNJAB
February 2, 2010
GAGAN STEELS SALES Vs. UNION OF INDIA AND ORS
October 11, 2010
GAGAN TRADERS Vs. JASPREET SINGH
January 25, 2010
GAGAN TRADERS Vs. JASPREET SINGH
September 1, 2010
GAGANDEEP AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
October 8, 2010
GAGANDEEP KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
December 1, 2010
GAGANDEEP SINGH Vs. STATE OF PUNJAB
November 1, 2010
GAGANDEEP SINGH Vs. CHARANJEET KAUR AND ORS
October 4, 2010
GAGNEEN KAUR AND ANR Vs. STATE OF PUNJAB AND ORS
December 21, 2010
GAJE NAND Vs. STATE OF HARYANA
February 1, 2010
GAJINDER SINGH Vs. RAVINDER KUMAR SHARMA
August 3, 2010
GAJJAN SINGH Vs. SIMERDEEP KAUR
December 23, 2010
GAJO Vs. KANWAR RAJ SINGH
March 16, 2010
GANESH AGRO Vs. UNION OF INDIA
December 1, 2010
GANESH PARSHAD AGGARWAL Vs. SUSHILA AND ORS
November 18, 2010
GANESH RICE MILLS Vs. STATE OF HARYANA AND ORS.
August 30, 2010
GANGA RAM Vs. NANAK
November 15, 2010
GARDEN SINGH Vs. VIDE SHARMA AND ORS
May 4, 2010
GARG AGRO CHEMICALS Vs. STATE OF PUNJAB
December 21, 2010
GARG CONSTRUCTION COMPANY Vs. STATE OF PUNJAB
January 15, 2010
GARG RICE AND GENERAL MILLS Vs. STATE OF PUNJAB AND ANR
November 15, 2010
GAURAV CHHABRA Vs. U T ADMINISTRATION AND ORS
August 13, 2010
GAURAV GARG Vs. STATE OF HARYANA
February 25, 2010
GAURAV KOHLI Vs. ADITI KOHLI
November 18, 2010
GAURAV SAINI Vs. MANAV SAMAJ KALYAN KENDRA BHARAT BRANCH
July 28, 2010
GAURAV SHARMA Vs. MOORTI DEVI
January 22, 2010
GAUTAM TANWAR Vs. STATE OF PUNJAB
September 8, 2010
GAYA PRASHAD Vs. STATE OF HARYANA
March 8, 2010
GAZE SINGH Vs. STATE OF HARYANA
March 25, 2010
GEETA Vs. SATTU AND ORS
February 26, 2010
GEETA & ORS. Vs. CHANDGI RAM & ORS.
October 27, 2010
GEETA BALA Vs. STATE OF PUNJAB
September 6, 2010
GEETA DEVI WIDOW OF ONKAR PARSAD AND ORS Vs. DARSHAN SINGH SON OF GAJJAN SINGH AND ORS
December 23, 2010
GEETA RANI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
December 8, 2010
GEJO Vs. STATE BANK OF PATIALA
October 13, 2010
GENERAL MANAGER REGULATORY PUNJAB URBAN AND DEVELOPMENT AUTHORITY Vs. NATH SINGH
January 8, 2010
GENERAL MANAGER, P.R.T.C. AND ANOTHER Vs. DARSHAN SINGH
December 10, 2010
GHANSHYAM Vs. STATE OF HARYANA
November 19, 2010
GHARSA RAM Vs. STATE OF HARYANA AND ORS
November 12, 2010
GHARSI RAM Vs. PARMANAND
October 7, 2010
GIAN CHAND Vs. STATE OF HARYANA
February 9, 2010
GIAN CHAND Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA AND ANOTHER
May 25, 2010
GIAN CHAND AND ANR Vs. SAT PAL
August 27, 2010
GIAN KAUR Vs. JASWINDER KAUR @ INDERJIT KAUR
April 29, 2010
GIAN SINGH Vs. STATE OF PUNJAB
September 17, 2010
GIAN SINGH Vs. STATE OF PUNJAB
December 16, 2010
GIAN SINGH Vs. STATE OF HARYANA
April 6, 2010
GIAN SINGH Vs. ASSISTANT REGISTRAR CO-OP SOCIETIES, DASUYA AND ANOTHER
May 24, 2010
GIAN SINGH Vs. STATE OF PUNJAB AND OTHERS
August 18, 2010
GIANI RAM Vs. STATE OF HARYANA
April 1, 2010
GIANI RAM Vs. TARUN DAHIYA AND ORS
April 20, 2010
GIANI RAM Vs. STATE OF HARYANA
September 13, 2010
GIRDHARI LAL Vs. VINOD KUMAR MITTAL
October 28, 2010
GIRDHARI LAL Vs. STATE OF HARYANA
April 19, 2010
GIYARSHI Vs. KURUKSHETRA UNIVERSITY AND OTHERS
March 9, 2010
GLOBAL AGRI SYSTEM PVT LTD Vs. INDIAN OIL CORPORATION LTD
October 26, 2010
GMP FINISHING MILLS Vs. COMMISSIONER OF C EX
February 3, 2010
GOBIND SINGH Vs. STATE OF HARYANA
August 3, 2010
GOBIND SINGH Vs. IMPROVEMENT TRUST AND ORS
August 2, 2010
GOBIND SINGH AND ANR Vs. STATE OF PUNJAB
January 20, 2010
GOBIND TRADING CO. Vs. STATE OF PUNJAB AND ORS.
July 1, 2010
GOBIND TRADING COMPANY Vs. NISSING CO-OPERATIVE MARKETING CUM-PROCESSING SOCIETY LTD
February 18, 2010
GODWIN STEELS (P) LTD Vs. COMMR OF C EX
May 4, 2010
GOEL BRICK INDUSTRIES Vs. RADHA SWAMI BRICK CO
September 14, 2010
GOEL DIE CAST LTD Vs. COMMISSIONER OF INCOME TAX
November 10, 2010
GOKAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
September 1, 2010
GOLD FIELD SIKSHA SANSTHA Vs. STATE OF HARYANA AND OTHERS
May 24, 2010
GOODWILL HIRE PURCHASE CORPORATION Vs. DALJIT SINGH
June 30, 2010
GOPAL CHANDER Vs. U T
April 5, 2010
GOPAL KAUR Vs. STATE OF PUNJAB
March 11, 2010
GOPAL KRISHAN Vs. STATE OF PUNJAB AND ORS
December 13, 2010
GOPAL KRISHAN ARYA AND ANR Vs. DEVENDER DIVEDI AND ANR
March 22, 2010
GOPAL MILLS Vs. CHIEF COMMISSIONER (CZ) AND ORS
August 4, 2010
GOPAL PANDIT Vs. PUNJAB AND HARYANA HIGH COURT
November 30, 2010
GOPAL SINGH Vs. RAGHBIR SINGH
May 17, 2010
GOPI RAM Vs. REGISTRAR, COOPERATIVE SOCIETIES AND ANR
April 20, 2010
GORA LAL JAIN Vs. STATE OF PUNJAB AND ORS
April 8, 2010
GORDHAN Vs. PREM NATH GUPTA AND OTHERS
September 7, 2010
GOVERDHAN SINGH AND ORS Vs. ROHTAS AND ORS
October 25, 2010
GOVIND MEHTA Vs. STATE OF HARYANA
November 2, 2010
GOYAL MOTOR PARTS Vs. STATE OF PUNJAB AND ANOTHER
March 15, 2010
GRAM PANCHAYAT Vs. SHEO KARAN AND ORS
October 29, 2010
GRAM PANCHAYAT Vs. SADHU RAM AND ORS
November 25, 2010
GRAM PANCHAYAT Vs. VIKARM SINGH
October 25, 2010
GRAM PANCHAYAT Vs. RATTNI DEVI AND ORS
February 1, 2010
GRAM PANCHAYAT BAHADURPUR Vs. SOCIAL EDUCATION & PANCHAYAT OFFICER
May 13, 2010
GRAM PANCHAYAT BHADSON Vs. STATE OF PUNJAB
September 9, 2010
GRAM PANCHAYAT BHORA KALAN Vs. KESAR DEVI
November 15, 2010
GRAM PANCHAYAT DEHLWAS Vs. RAJ KUMAR
January 7, 2010
GRAM PANCHAYAT OF VILLAGE KUM-KALAN Vs. STATE OF PUNJAB
April 7, 2010
GRAM PANCHAYAT RAIPUR Vs. STATE OF PUNJAB AND ORS
September 21, 2010
GRAM PANCHAYAT SAHUPURA Vs. PANNA LAL
January 14, 2010
GRAM PANCHAYAT TALWANDI PURDAL AND ANR Vs. STATE OF PUNJAB AND ORS
September 15, 2010
GRAM PANCHAYAT UJHA Vs. STATE OF HARYANA
January 6, 2010
GRAM PANCHAYAT VILLAGE MATTAR HITHAR Vs. STATE OF PUNJAB
April 9, 2010
GRAM PANCHAYAT VILLAGE WALLE SHAH UTTAR Vs. STATE OF PUNJAB AND ORS
November 9, 2010
GRAM PANCHAYAT, BASSI CHHANA SHER SINGH Vs. THE STATE OF PUNJAB AND ORS.
November 18, 2010
GRAM PANCHAYAT, THURANA Vs. COMMISSIONER, HISAR DIVISION, HISAR
January 29, 2010
GRAM PANCHAYAT, VILLAGE JOSHI CHAUHAN Vs. BAL KISHAN
February 15, 2010
GRASIM INDUSTRIES LTD Vs. UNION OF INDIA
September 21, 2010
GREATER MOHALI AREA DEVELOPMENT AUTHORITY Vs. STATE OF PUNJAB
January 14, 2010
GREEN AVENUE Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER
October 27, 2010
GREWAL RICE AND GENERAL MILLS Vs. PUNJAB STATE WAREHOUSING CORPORATION
October 4, 2010
GRIP WELL FORGINGS AND TOOLS Vs. STATE OF PUNJAB AND ORS.
August 27, 2010
GROUP 4 SECURITAS INDIA PVT LTD Vs. SURYA PHARMACEUTICALS LTD
December 15, 2010
GROZ BECKERT ASISA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHANDIGARH
October 27, 2010
GUL DEVI AND ANR Vs. SURJIT SINGH AND ORS
March 9, 2010
GULAB SINGH Vs. STATE OF HARYANA AND ANOTHER
March 18, 2010
GULABO DEVI AND ANR Vs. STATE OF HARYANA AND ORS
December 3, 2010
GULATI STONE CRUSHER AND ORS Vs. STATE OF HARYANA AND ORS
February 25, 2010
GULJAR SINGH Vs. STATE OF HARYANA
December 10, 2010
GULSHAN KUMAR Vs. STATE OF PUNJAB
October 4, 2010
GULSHAN KUMAR Vs. ANIL KUMAR
November 12, 2010
GULSHAN KUMAR KHURANA Vs. KAMLESH KUMARI
April 23, 2010
GULSHAN KUMAR PAHWA AND MAMAN CHAND MATE RAM Vs. USHA GARG AND ORS
August 13, 2010
GULSHANJIT KAUR Vs. STATE OF PUNJAB AND ORS
August 26, 2010
GULZAR SINGH Vs. FINANCIAL COMMISSIONER AND SECRETARY TO GOVT
February 23, 2010
GULZAR SINGH Vs. STATE OF PUNJAB
May 26, 2010
GULZAR SINGH Vs. STATE OF HARYANA
February 19, 2010
GULZAR SINGH Vs. BRIJ LAL
August 2, 2010
GULZAR SINGH Vs. STATE OF PUNJAB
May 4, 2010
GULZAR SINGH Vs. JAIPAL SINGH
November 25, 2010
GULZAR SINGH AND ANR Vs. DALWAR KAUR AND ORS
October 5, 2010
GULZAR SINGH AND ORS Vs. STATE OF PUNJAB
September 10, 2010
GULZAR SINGH AND OTHERS Vs. SANTOSH RANI AND OTHERS
December 7, 2010
GULZARA SINGH Vs. BALRAM KUMAR
March 11, 2010
GULZARI RAM Vs. STATE OF PUNJAB
March 9, 2010
GUNVANEET KAUR @ RENEE Vs. PRESIDING OFFICER, LABOUR COURT
February 10, 2010
GUNWANT KAUR Vs. IMPROVEMENT TRUST
May 20, 2010
GUPTA IMPEX Vs. UNION OF INDIA
May 26, 2010
GUPTA RICE MILL (P) LTD Vs. PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD AND ANR
August 25, 2010
GUR JAI PAL SINGH Vs. STATE OF PUNJAB AND OTHERS
May 25, 2010
GURA SINGH Vs. AJAIB SINGH BHATTI
April 19, 2010
GURBAKSH SINGH AND ORS Vs. STATE OF HARYANA
September 6, 2010
GURBAX KAUR Vs. SMT. SANTOSH KUMARI AND ANR.
September 20, 2010
GURBAX KAUR Vs. STATE OF PUNJAB AND ANR
December 9, 2010
GURBAX SINGH Vs. UNION OF INDIA
March 16, 2010
GURBAX SINGH ALIAS MANGA Vs. STATE OF PUNJAB
September 21, 2010
GURBAX SINGH AND ANR Vs. STATE OF PUNJAB AND ORS
October 26, 2010
GURBAX SINGH AND ANR Vs. STATE OF PUNJAB AND ANR
December 17, 2010
GURBAX SINGH SON OF VEER SINGH AND PARAMJIT SINGH @ GOLU SON OF GOBIND RAM Vs. STATE OF PUNJAB
April 22, 2010
GURBHEJ SINGH Vs. STATE OF PUNJAB
January 8, 2010
GURBUX SINGH Vs. UNION OF INDIA
November 12, 2010
GURBUX SINGH Vs. STATE OF HARYANA
May 20, 2010
GURCHARAN KAUR Vs. AJIT SINGH AND ANR
January 29, 2010
GURCHARAN SINGH Vs. SECRETARY URBAN DEVELOPMENT, GOVERNMENT OF HARYANA
February 3, 2010
GURCHARAN SINGH Vs. STATE OF PUNJAB
November 25, 2010
GURCHARAN SINGH Vs. STATE OF PUNJAB
September 3, 2010
GURCHARAN SINGH Vs. STATE OF PUNJAB
January 12, 2010
GURCHARAN SINGH Vs. JASWANT SINGH
November 16, 2010
GURCHARAN SINGH Vs. IQBAL SINGH
January 14, 2010
GURCHARAN SINGH Vs. AMRIK SINGH
January 21, 2010
GURCHARAN SINGH Vs. STATE OF PUNJAB
April 7, 2010
GURCHARAN SINGH Vs. MUKHTIAR SINGH
April 30, 2010
GURCHARAN SINGH Vs. PUNJAB STATE
May 24, 2010
GURCHARAN SINGH Vs. STATE OF PUNJAB
February 19, 2010
GURCHARAN SINGH Vs. STATE OF PUNJAB
June 29, 2010
GURCHARAN SINGH Vs. AMRIK SINGH AND ANR
March 15, 2010
GURCHARAN SINGH Vs. THAKURDWARA NAUHARIAN TRUST SOCIETY (REGD ) AND ORS
December 7, 2010
GURCHARAN SINGH Vs. STATE OF PUNJAB
December 23, 2010
GURCHARAN SINGH ALIAS CHANAN SINGH Vs. STATE OF PUNJAB
October 26, 2010
GURCHARAN SINGH AND ANR Vs. STATE OF PUNJAB
November 9, 2010
GURCHARAN SINGH AND ANR Vs. GURDARSHAN SINGH AND ORS
May 11, 2010
GURCHARAN SINGH AND JAWLA SINGH Vs. STATE OF PUNJAB
April 28, 2010
GURCHARAN SINGH AND ORS Vs. RAJ DULARI AND ORS
October 29, 2010
GURCHARAN SINGH AND ORS Vs. BACHINT KAUR AND ORS
March 9, 2010
GURCHARAN SINGH AND ORS Vs. JASPAL KAUR AND ORS
December 23, 2010
GURCHARAN SINGH AND ORS Vs. SUKHDEV SINGH
February 26, 2010
GURCHARAN SINGH DECEASED THROUGH HIS LEGAL REPRESENTATIVES Vs. JOINT DIRECTOR PANCHAYATS-CUM-COMMISSIONER, PUNJAB
September 15, 2010
GURCHET SINGH AND ORS Vs. STATE OF PUNJAB AND ANR
November 12, 2010
GURDARSHAN SINGH Vs. BALWINDER SINGH
July 16, 2010
GURDARSHAN SINGH Vs. STATE OF PUNJAB AND OTHERS
December 7, 2010
GURDARSHAN SINGH AND ANOTHER Vs. JAGAN NATH AND OTHERS
September 8, 2010
GURDAS RAM Vs. CHARAN SINGH RAI
September 6, 2010
GURDAS SINGH Vs. STATE OF PUNJAB
November 2, 2010
GURDAS SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
December 21, 2010
GURDAWARA SAHIB AND ORS Vs. TARSEM LAL
August 5, 2010
GURDAWARA SHRI KALYAN SIR AMRITSAR Vs. MUNICIPAL COMMITTEE
October 14, 2010
GURDAYAL Vs. STATE OF HARYANA
April 28, 2010
GURDAYAL Vs. STATE OF HARYANA AND ANR
October 8, 2010
GURDEEP KAUR AND ORS Vs. NANAK CHAND AND ORS
November 16, 2010
GURDEEP KAUR W/O AVTAR SINGH Vs. STATE OF PUNJAB
November 9, 2010
GURDEEP RAM @ SHAMMA Vs. STATE OF PUNJAB
March 12, 2010
GURDEEP SACHDEVA Vs. TRIPTA KAUR
October 5, 2010
GURDEEP SINGH Vs. SURESH CHANDER AND ANR.
August 12, 2010
GURDEEP SINGH Vs. GOPAL SINGH
February 24, 2010
GURDEEP SINGH Vs. STATE OF PUNJAB
May 17, 2010
GURDEEP SINGH Vs. STATE OF PUNJAB
January 22, 2010
GURDEEP SINGH Vs. STATE OF PUNJAB AND ORS
August 23, 2010
GURDEEP SINGH Vs. STATE OF PUNJAB
April 21, 2010
GURDEEP SINGH Vs. NEW THIND TRADING COMPANY
February 26, 2010
GURDEEP SINGH Vs. STATE OF PUNJAB AND ORS
November 8, 2010
GURDEEP SINGH Vs. BALBIR SINGH AND OTHERS
July 22, 2010
GURDEEP SINGH ALIAS DEEPA Vs. STATE OF PUNJAB
May 13, 2010
GURDEEP SINGH ALIAS GEETA Vs. STATE OF HARYANA
November 18, 2010
GURDEEP SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
April 19, 2010
GURDEEP SINGH AND ORS Vs. JEET SINGH AND ORS
April 22, 2010
GURDEV KAUR Vs. SAT PAL RAJ PAL
January 11, 2010
GURDEV KAUR Vs. STATE OF PUNJAB AND ORS
July 16, 2010
GURDEV KAUR Vs. STATE OF PUNJAB AND ORS
December 7, 2010
GURDEV KAUR ALIAS RANI Vs. SANJIV GARG AND ANR
November 17, 2010
GURDEV SINGH Vs. SWARAN SINGH
July 1, 2010
GURDEV SINGH Vs. STATE OF HARYANA
May 5, 2010
GURDEV SINGH Vs. NIRMAL SINGH
October 27, 2010
GURDEV SINGH Vs. DATA RAM
February 3, 2010
GURDEV SINGH Vs. GURBAX SINGH
July 30, 2010
GURDEV SINGH Vs. STATE OF HARYANA
January 18, 2010
GURDEV SINGH Vs. STATE OF PUNJAB
February 5, 2010
GURDEV SINGH Vs. STATE OF PUNJAB
November 17, 2010
GURDEV SINGH Vs. STATE OF PUNJAB AND ANR
August 3, 2010
GURDEV SINGH Vs. DALJIT SINGH
December 3, 2010
GURDEV SINGH Vs. GEJO DEVI
February 18, 2010
GURDEV SINGH @ MASTER Vs. STATE OF PUNJAB
September 7, 2010
GURDEV SINGH AND ORS Vs. STATE OF PUNJAB AND ANR
September 30, 2010
GURDEV SINGH SON OF NANAK SINGH Vs. STATE OF PUNJAB
October 11, 2010
GURDIAL KAUR Vs. NIRMALA DEVI
October 4, 2010
GURDIAL SINGH Vs. AMBALA CENTRAL COOPERATIVE BANK LTD
October 27, 2010
GURDIAL SINGH Vs. MAM CHAND
October 7, 2010
GURDIAL SINGH Vs. C.B.I.
December 6, 2010
GURDIAL SINGH Vs. STATE OF PUNJAB
March 3, 2010
GURDIAL SINGH Vs. STATE OF PUNJAB
January 27, 2010
GURDIAL SINGH Vs. STATE OF PUNJAB
May 6, 2010
GURDIAL SINGH Vs. STATE OF PUNJAB
December 8, 2010
GURDIAL SINGH Vs. JOGINDER SINGH
December 3, 2010
GURDIAL SINGH AND ANR Vs. HAZURA SINGH AND ORS
April 8, 2010
GURDIAL SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
July 26, 2010
GURDIAL TANWAR Vs. D P GOEL
September 17, 2010
GURDIP SINGH Vs. STATE OF PUNJAB
February 3, 2010
GURDIP SINGH Vs. STATE OF PUNJAB AND ANR
December 9, 2010
GURDIP SINGH @ KALA Vs. STATE OF PUNJAB
December 1, 2010
GURDIP SINGH @ SINDHU AND ORS Vs. STATE OF PUNJAB AND ANR
September 20, 2010
GURDIP SINGH AND ANR Vs. MOHINDER KAUR
April 5, 2010
GURDIP SINGH AND ORS Vs. MAHABIR SINGH AND ORS
March 29, 2010
GURDIP SINGH BATH Vs. UNION OF INDIA
May 14, 2010
GURDIP SINGH CHEEMA Vs. STATE OF PUNJAB AND ORS
November 18, 2010
GURDISH KAUR Vs. STATE OF PUNJAB
September 16, 2010
GURDIT SINGH Vs. VINOD KUMAR
October 1, 2010
GURDIT SINGH AND ORS. Vs. AMRIT PAL AND ORS.
September 28, 2010
GURDWARA COMMITTEE SINGH SABHA Vs. RAJINDER KAUR AND ORS
August 4, 2010
GURINDER SINGH Vs. STATE OF PUNJAB
September 27, 2010
GURINDER SINGH Vs. STATE OF PUNJAB AND ORS
December 10, 2010
GURINDER SINGH BATRA Vs. STATE OF PUNJAB
July 1, 2010
GURINDERJIT SINGH Vs. KARAMJEET SINGH
March 4, 2010
GURINDERJIT SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
March 12, 2010
GURJANT SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
December 1, 2010
GURJEET KAUR Vs. STATE OF HARYANA
August 11, 2010
GURJEET SINGH Vs. MAJOR BHIM SAIN MEHTA (RETD.)
November 8, 2010
GURJEET SINGH Vs. MAJOR BHIM SAIN MEHTA
January 12, 2010
GURJINDER SINGH Vs. SECRETARY TO GOVERNMENT OF INDIA AND ORS
October 8, 2010
GURJIT KAUR Vs. STATE OF PUNJAB
November 1, 2010
GURJIT SINGH Vs. STATE OF PUNJAB
December 24, 2010
GURJIT SINGH Vs. M C JALANDHAR
November 25, 2010
GURJIT SINGH ALIAS GOGA Vs. STATE OF PUNJAB
February 19, 2010
GURLAL SINGH Vs. PRESIDING OFFICER, ELECTION TRIBUNAL
March 26, 2010
GURLAL SINGH Vs. STATE OF PUNJAB
September 16, 2010
GURLAL SINGH Vs. RAM KUMAR
February 24, 2010
GURLAL SINGH Vs. KULWANT SINGH AND ANR
December 7, 2010
GURLAL SINGH ALIAS GHAPPU Vs. STATE OF PUNJAB
July 1, 2010
GURLAL SINGH GREWAL Vs. UPPER INDIA STEEL MFG. AND ENGG. CO. LTD.
August 4, 2010
GURMAIL KAUR Vs. STATE OF PUNJAB
November 15, 2010
GURMAIL RAM Vs. AMRIK SINGH
January 15, 2010
GURMAIL SINGH Vs. STATE OF PUNJAB
January 27, 2010
GURMAIL SINGH Vs. STATE OF PUNJAB
May 13, 2010
GURMAIL SINGH Vs. AVTAR SINGH
October 1, 2010
GURMAIL SINGH Vs. GURDEV SINGH
April 22, 2010
GURMAIL SINGH Vs. STATE OF PUNJAB
April 20, 2010
GURMAIL SINGH Vs. STATE OF PUNJAB AND ORS
September 29, 2010
GURMAIL SINGH ALIAS GAILA Vs. STATE OF PUNJAB AND ANR
July 27, 2010
GURMAIL SINGH LAMBARDAR Vs. STATE OF PUNJAB
November 15, 2010
GURMANRAJ SON OF DALJIT SINGH Vs. STATE OF PUNJAB
December 24, 2010
GURMEET KAUR Vs. STATE OF PUNJAB AND ORS
December 13, 2010
GURMEET LAL BHATIA Vs. PUNJAB WAKF BOARD
November 26, 2010
GURMEET RAM Vs. STATE OF PUNJAB
December 24, 2010
GURMEET SINGH Vs. WALIA BROTHERS
September 16, 2010
GURMEET SINGH Vs. STATE OF PUNJAB
April 19, 2010
GURMEET SINGH Vs. LOVELEEN KAUR
January 12, 2010
GURMEET SINGH Vs. STATE OF PUNJAB
February 10, 2010
GURMEET SINGH ALIAS CHINTU AND ANR Vs. STATE OF PUNJAB
September 9, 2010
GURMEET SINGH AND ANR Vs. STATE OF HARYANA
April 29, 2010
GURMEET SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
August 27, 2010
GURMEET SINGH DHILLON Vs. STATE OF PUNJAB
April 9, 2010
GURMEET SINGH SODHI Vs. KARNAIL SINGH
August 2, 2010
GURMEJ CHAND Vs. NIRMALJIT KAUR
September 7, 2010
GURMEJ KAUR ALIAS AJMER KAUR Vs. STATE OF PUNJAB
March 25, 2010
GURMEJ SINGH Vs. VIJAY KUMAR
December 17, 2010
GURMEJ SINGH AND ORS Vs. STATE OF PUNJAB
April 26, 2010
GURMEL SINGH Vs. STATE OF PUNJAB
July 1, 2010
GURMEL SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
December 16, 2010
GURMINDER SINGH Vs. AMRITA KAUR
September 17, 2010
GURMIT SINGH Vs. CHINDER SINGH
January 27, 2010
GURMIT SINGH Vs. STATE OF PUNJAB
January 22, 2010
GURMIT SINGH Vs. JAGDISH KUMAR
October 25, 2010
GURMIT SINGH Vs. STATE OF PUNJAB AND OTHERS
August 16, 2010
GURMIT SINGH Vs. SAWINDER SINGH
February 24, 2010
GURMIT SINGH Vs. STATE OF PUNJAB AND ANR
March 22, 2010
GURMIT SINGH AND BILLA Vs. STATE OF PUNJAB AND ANR
December 3, 2010
GURMUKH PAWAR Vs. STATE OF PUNJAB AND ANR
September 14, 2010
GURMUKH SINGH Vs. BHAGAT SINGH
May 10, 2010
GURMUKH SINGH Vs. STATE OF PUNJAB
January 18, 2010
GURMUKH SINGH Vs. STATE OF HARYANA
January 8, 2010
GURMUKH SINGH Vs. STATE OF UT CHANDIGARH
April 6, 2010
GURMUKH SINGH Vs. AMAR SINGH
August 5, 2010
GURMUKH SINGH Vs. STATE OF PUNJAB
April 21, 2010
GURMUKH SINGH Vs. SARWAN SINGH AND OTHERS
August 3, 2010
GURMUKH SINGH Vs. FINANCIAL COMMISSIONER, REVENUE, PUNJAB AND OTHERS
November 2, 2010
GURMUKH SINGH AND ORS Vs. STATE OF PUNJAB AND ANR
December 23, 2010
GURMUKH SINGH TIWANA Vs. CENTRAL WAREHOUSE CORPORATION HEAD OFFICE NEW DELHI THROUGH MD
May 14, 2010
GURNAIB SINGH Vs. STATE OF U.T.
July 23, 2010
GURNAM BINDRA SINGH Vs. KULWANT SINGH
September 10, 2010
GURNAM SINGH Vs. CHARANJIV BHARDWAJ
September 21, 2010
GURNAM SINGH Vs. PRITAM SINGH
May 11, 2010
GURNAM SINGH Vs. STATE OF PUNJAB
July 14, 2010
GURNAM SINGH Vs. STATE OF PUNJAB
January 29, 2010
GURNAM SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
April 22, 2010
GURNAM SINGH Vs. KAMALJIT KAUR AND ANR
June 28, 2010
GURNAM SINGH Vs. STATE OF PUNJAB AND ORS
December 6, 2010
GURNAM SINGH AND ORS Vs. SWARAN KAUR
August 2, 2010
GURNAM SINGH BHELA Vs. STATE OF PUNJAB AND ORS
September 23, 2010
GURNAM SINGH SODHI Vs. AMARJIT SINGH SODHI
February 10, 2010
GURPAL SINGH Vs. STATE OF PUNJAB
January 12, 2010
GURPAL SINGH Vs. STATE OF PUNJAB
August 2, 2010
GURPIAR SINGH Vs. STATE OF PUNJAB AND ORS
April 20, 2010
GURPREET KAUR Vs. BAGICHA SINGH
October 7, 2010
GURPREET KAUR Vs. BALDEV KAUR
October 4, 2010
GURPREET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
December 7, 2010
GURPREET SINGH Vs. STATE OF PUNJAB
November 17, 2010
GURPREET SINGH Vs. PARAMJIT KAUR @ KAMALPREET KAUR
December 9, 2010
GURPREET SINGH @ LALI Vs. STATE OF PUNJAB
September 6, 2010
GURPREMJIT SINGH Vs. STATE OF PUNJAB
November 2, 2010
GURSAHIB SINGH Vs. STATE OF PUNJAB
April 5, 2010
GURSHARAN SINGH ALIAS SARNA Vs. STATE OF PUNJAB
April 23, 2010
GURTEJ SINGH Vs. STATE OF HARYANA
March 26, 2010
GURTEJ SINGH Vs. JAGTAR SINGH
January 11, 2010
GURTEJ SINGH Vs. STATE OF PUNJAB
January 25, 2010
GURU NANAK DEV UNIVERSITY AMRITSAR AND OTHERS Vs. JASPAL SINGH
December 7, 2010
GURU NANAK ITC Vs. STATE OF PUNJAB AND ORS
September 15, 2010
GURUDWARA THARA SAHIB Vs. STATE OF PUNJAB
January 12, 2010
GURUDWARA WELFARE SOCIETY Vs. MOHAN SINGH AND ORS
November 23, 2010
GURVEEN KAUR Vs. BALWANT KAUR AND ANR
July 7, 2010
GURVEER SINGH Vs. STATE OF PUNJAB
February 2, 2010
GURVINDER PAL SINGH Vs. KARAMJIT KAUR
October 4, 2010
GURVINDER SINGH Vs. GOVERNMENT OF INDIA
May 21, 2010
GURVINDER SINGH Vs. PRESIDING OFFICER, ELECTION TRIBUNAL
May 14, 2010
GURVINDER SINGH Vs. STATE OF PUNJAB
May 20, 2010
GURWINDER PAL SINGH Vs. HARWINDER KAUR
August 4, 2010
GURWINDER SINGH ALIAS GURINDER SINGH Vs. STATE OF PUNJAB
December 17, 2010
GURWINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
December 9, 2010
GYANPEETH EDUCATIONAL SOCIETY (REGD ), SONEPAT Vs. STATE OF HARYANA AND OTHERS
September 7, 2010
H B FIBRES LIMITED Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL AND ANR
February 1, 2010
H C GUPTA ASSISTANT GENERAL MANAGER Vs. PUNJAB STATE COOPERATIVE BANK LIMITED
January 20, 2010
H C JAI SINGH Vs. DIRECTOR GENERAL OF POLICE AND ORS
August 12, 2010
H C YASHPAL SINGH Vs. STATE OF HARYANA AND OTHERS
September 9, 2010
H K ROY Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS
September 13, 2010
H S DOGRA Vs. AMRIK SINGH
December 16, 2010
H.C. AGGARWAL Vs. STATE OF PUNJAB THROUGH KULDEEP SINGH
July 15, 2010
H.L. CHAWLA Vs. STATE OF HARYANA AND ORS.
October 13, 2010
H.R.T.C, HIMACHAL ROAD TRANSPORT CORPORATION Vs. SANSAR SINGH
May 12, 2010
H.S. BAWA Vs. COMMISSIONER OF INCOME TAX
April 1, 2010
HAITI SINGH AND ANR. Vs. RAKESH KUMAR AND ORS.
September 28, 2010
HAKAM ALI Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM- LABOUR COURT
December 10, 2010
HAKAM AND ORS Vs. STATE OF HARYANA
December 2, 2010
HAKAM CHAND AND ORS Vs. STATE OF PUNJAB AND ORS
October 27, 2010
HAKAM SINGH Vs. STATE OF HARYANA
September 6, 2010
HAKAM SON OF BEER SINGH Vs. STATE OF HARYANA
September 17, 2010
HAKIMUDEEN Vs. STATE OF HARYANA
September 16, 2010
HAM RAJ GARG AND OTHERS Vs. PUNJAB STATE ELECTRICITY BOARD
August 16, 2010
HAMID MOHAMMAD @ DEVA Vs. STATE OF PUNJAB
November 16, 2010
HAMIR SINGH Vs. STATE OF PUNJAB
September 1, 2010
HANIF Vs. STATE OF HARYANA
October 4, 2010
HANS RAJ Vs. STATE OF HARYANA
August 16, 2010
HANS RAJ Vs. PUNJAB AND SIND BANK PATIALA
May 6, 2010
HANS RAJ Vs. KRISHAN PAL
November 1, 2010
HANS RAJ Vs. STATE OF PUNJAB
December 21, 2010
HANS RAJ Vs. DHARAM PAL AND ANOTHER
July 15, 2010
HANS RAJ Vs. SURINDER KAUR AND OTHERS
March 5, 2010
HANS RAJ Vs. ADDITIONAL REGISTRAR (D), CO-OPERATIVE SOCIETIES AND ORS
October 13, 2010
HANS RAJ Vs. STATE OF HARYANA
April 30, 2010
HANS RAJ (NOW CONFINED IN CENTRAL JAIL) Vs. STATE OF HARYANA
October 25, 2010
HANS RAJ BHATIA Vs. VIJAY KUMAR
December 7, 2010
HANS RAJ SONI Vs. STATE OF PUNJAB AND ORS
September 1, 2010
HANSA Vs. STATE OF HARYANA
May 26, 2010
HANUMANT SINGH Vs. BABU SINGH AND OTHERS
February 4, 2010
HARBANS LAL Vs. GURDEV SINGH
January 22, 2010
HARBANS LAL Vs. STATE OF PUNJAB AND ORS
July 29, 2010
HARBANS LAL Vs. PARVEEN KUMAR
December 24, 2010
HARBANS LAL BHAWRA Vs. STATE OF PUNJAB
December 16, 2010
HARBANS LAL SAROYA Vs. STATE OF PUNJAB
April 27, 2010
HARBANS LAL SHARMA Vs. TARSEM LAL
November 15, 2010
HARBANS SINGH Vs. RAM SINGH
January 13, 2010
HARBANS SINGH Vs. RAJINDER SINGH ALIAS KARTAR SINGH
March 23, 2010
HARBANS SINGH Vs. ELECTION TRIBUNAL
September 16, 2010
HARBANS SINGH Vs. HARBHAJAN SINGH
October 25, 2010
HARBANS SINGH Vs. STATE OF HARYANA
September 29, 2010
HARBANS SINGH Vs. STATE OF PUNJAB AND ORS
July 29, 2010
HARBANS SINGH ALIAS GAGGAR Vs. STATE OF PUNJAB
April 20, 2010
HARBANS SINGH AND ORS Vs. MAHANT MANOHAR DASS AND ORS
August 11, 2010
HARBANS SINGH SON OF JAGAT SINGH Vs. DALIP SINGH AND ORS
August 19, 2010
HARBANS SINGH TARA SINGH Vs. STATE OF PUNJAB
May 27, 2010
HARBHAJAN RAM Vs. TARSEM LAL
October 28, 2010
HARBHAJAN SINGH Vs. JASBIR KAUR
April 6, 2010
HARBHAJAN SINGH Vs. MAJOR SINGH
February 1, 2010
HARBHAJAN SINGH Vs. STATE OF PUNJAB AND ORS
September 6, 2010
HARBHAJAN SINGH Vs. STATE OF PUNJAB AND OTHERS
September 1, 2010
HARBHAJAN SINGH AND ANR Vs. STATE OF HARYANA AND ORS
August 26, 2010
HARBHAJAN SINGH AND ORS Vs. STATE OF PUNJAB
April 21, 2010
HARBHAJAN SINGH AND ORS Vs. GURUDWARA GURU SAR SUNER PATSHAHI
February 11, 2010
HARBHAJAN SINGH AND ORS Vs. STATE OF PUNJAB
December 13, 2010
HARBHAJANJIT SINGH Vs. PUNJAB STATE HUMAN RIGHTS COMMISSION AND ORS
March 30, 2010
HARBHEJ SINGH AND BALJIT SINGH Vs. STATE OF PUNJAB
February 10, 2010
HARBIR SINGH DHILLON Vs. STATE OF PUNJAB
April 19, 2010
HARBLAS BALU Vs. STATE OF PUNJAB AND ORS
August 2, 2010
HARCHAND SINGH Vs. RELIABLE AGRO ENGINEERING SERVICES (PVT.) LTD.
March 4, 2010
HARCHAND SINGH Vs. SUDAGAR SINGH AND ORS
December 20, 2010
HARCHAND SINGH AND ANR Vs. STATE OF PUNJAB AND ANR
November 29, 2010
HARCHARAN SINGH Vs. STATE OF PUNJAB
January 18, 2010
HARCHARAN SINGH BHATTI Vs. STATE OF PUNJAB
February 25, 2010
HARDAS MASIH Vs. STATE OF PUNJAB
November 23, 2010
HARDAYAL SINGH RAWAT Vs. CHANDIGARH HOUSING BOARD
February 26, 2010
HARDEEP KAUR Vs. RAVINDER SINGH
August 13, 2010
HARDEEP KUMAR AND OTHERS Vs. KAILASH CHAND AND ANOTHER
March 19, 2010
HARDEEP SINGH Vs. STATE OF PUNJAB
January 15, 2010
HARDEEP SINGH Vs. STATE OF PUNJAB
October 4, 2010
HARDEV SINGH Vs. SURJIT KAUR
May 27, 2010
HARDEV SINGH Vs. HARBANS LAL AND ORS
July 9, 2010
HARDEV SINGH AND ANR Vs. HISAR-SIRSA KSHETRIYA GRAMIN BANK AND ORS
December 13, 2010
HARDEV SINGH AND GURMEL SINGH Vs. STATE OF PUNJAB
April 22, 2010
HARDIAL SINGH Vs. NAHAR SINGH (DECEASED) THROUGH LRS.
April 29, 2010
HARDIP SINGH Vs. SUKHDEV SINGH
April 28, 2010
HARDWARI AND ORS Vs. STATE OF HARYANA
November 17, 2010
HARDYAL SINGH Vs. TAR KAUR
February 8, 2010
HARENDER DHILLON Vs. STATE OF PUNJAB
May 12, 2010
HARGOBIND SINGH Vs. HARGURSHARAN SINGH
July 16, 2010
HARI CHAND Vs. UTTRI HARYANA BIJLI VITRAM NIGAM LTD
October 4, 2010
HARI CHAND Vs. VIR BHAN AND OTHERS
September 1, 2010
HARI CHARAN AND ORS. Vs. STATE OF HARYANA
September 23, 2010
HARI OM ENTERPRISES Vs. CHHATTAR INDUSTRIES COMPANY LIMITED (IN LIQUIDATION) AND ANR
December 24, 2010
HARI PARSHAD SHARMA Vs. STATE OF HARYANA
March 10, 2010
HARI RAM Vs. DHAN SINGH
March 25, 2010
HARI RAM Vs. HAKUMAT RAI HARBHAJAN LAL
September 30, 2010
HARI RAM Vs. HARYANA STATE AND ANR
April 7, 2010
HARI SINGH Vs. SASVINDER KAUR @ SASVINDER GHAI
August 13, 2010
HARI SINGH Vs. BHOLI
May 20, 2010
HARI SINGH Vs. DHIAN SINGH
October 4, 2010
HARI SINGH Vs. HARCHAND SINGH AND ANR
March 26, 2010
HARI SINGH Vs. STATE OF HARYANA AND OTHERS
July 28, 2010
HARI SINGH ALIAS MITHU Vs. STATE OF PUNJAB
November 15, 2010
HARI SINGH SAHNI @ HARI RAM SAHNI Vs. STATE OF PUNJAB
August 27, 2010
HARINDER PAL SINGH Vs. PUNJAB URBAN PLANNING
January 22, 2010
HARINDER PAL SINGH SHERGILL Vs. REGISTRAR, CEGAT
May 12, 2010
HARINDER SINGH Vs. GURMEET SINGH
August 12, 2010
HARINDER SINGH @ BABBA Vs. STATE OF PUNJAB
November 16, 2010
HARINDERPAL SINGH Vs. STATE OF PUNJAB
May 19, 2010
HARIPAL SINGH Vs. STATE OF PUNJAB
April 8, 2010
HARIPURA CO-OP L AND C SOCIETY AND ORS Vs. STATE OF PUNJAB AND ORS
May 27, 2010
HARISH KUMAR Vs. STATE OF HARYANA
February 1, 2010
HARISH KUMAR Vs. STATE OF HARYANA
December 7, 2010
HARISH KUMAR Vs. MAJOR KAMAL KISHORE SINGH
October 27, 2010
HARISH KUMAR Vs. STATE OF HARYANA
November 2, 2010
HARISH KUMAR Vs. STATE OF HARYANA
February 24, 2010
HARISH KUMAR Vs. GOPI AND ANR
July 20, 2010
HARISH KUMAR AND ORS Vs. STATE OF HARYANA AND ORS
September 20, 2010
HARISH KUMAR ROLANIA Vs. KENDRIYA VIDYALAYA SANGATHAN
April 22, 2010
HARJAP SINGH AND ANR Vs. STATE OF PUNJAB AND ANR
August 25, 2010
HARJEET SINGH Vs. STATE OF PUNJAB
July 1, 2010
HARJEET SINGH Vs. SHO POLICE STATION PHASE 11 MOHALI
October 4, 2010
HARJEET SINGH Vs. MEHAR SINGH
March 18, 2010
HARJEET SINGH BEDI Vs. ISHWAR DEVI
March 15, 2010
HARJINDER SINGH Vs. HARBANS SINGH
August 6, 2010
HARJINDER SINGH Vs. RAMESHWAR DASS
September 8, 2010
HARJINDER SINGH Vs. STATE OF PUNJAB
August 3, 2010
HARJINDER SINGH Vs. STATE OF HARYANA
December 10, 2010
HARJINDER SINGH @ BILLU Vs. STATE OF PUNJAB
September 13, 2010
HARJINDER SINGH @ JINDA Vs. STATE OF PUNJAB
December 8, 2010
HARJINDER SINGH SAGGU Vs. FINANCIAL COMMISSIONER
March 15, 2010
HARJIT KAUR Vs. PAWAN VERMA
November 1, 2010
HARJIT KAUR AND ORS Vs. JASWINDER KAUR AND ORS
July 19, 2010
HARJIT MANOCHA Vs. STATE OF PUNJAB AND ORS
October 6, 2010
HARJIT SINGH Vs. JARNAIL SINGH
January 7, 2010
HARJIT SINGH Vs. PEC UNIVERSITY OF TECHNOLOGY AND ANOTHER
July 26, 2010
HARJIT SINGH Vs. STATE OF PUNJAB
April 28, 2010
HARKESH CHAND AND OTHERS Vs. HARYANA POWER GENERATION CORPORATION LIMITED AND OTHERS
February 19, 2010
HARKIRAN SINGH Vs. STATE OF PUNJAB
September 20, 2010
HARLAIK SINGH Vs. STATE OF PUNJAB
April 29, 2010
HARMANDEEP KAUR Vs. STATE OF PUNJAB AND ORS
December 16, 2010
HARMANDER SINGH AND ORS Vs. STATE OF PUNJAB AND ANR
September 14, 2010
HARMANJIT SINGH MALHI Vs. STATE OF PUNJAB
February 19, 2010
HARMEET SINGH Vs. DIDAR SINGH AND ORS
September 29, 2010
HARMESH Vs. STATE OF PUNJAB
July 8, 2010
HARMINDER PAL SINGH Vs. STATE OF PUNJAB
January 20, 2010
HARMINDER SINGH Vs. STATE OF PUNJAB
January 7, 2010
HARMINDER SINGH Vs. RAJINDER SINGH
March 18, 2010
HARMINDER SINGH Vs. AMANPREET KAUR
November 10, 2010
HARMINDER SINGH Vs. STATE OF PUNJAB
September 7, 2010
HARMINDER SINGH Vs. STATE OF PUNJAB
February 26, 2010
HARMINDER SINGH @ PAPPI AND ANR Vs. STATE OF HARYANA
April 6, 2010
HARMINDER SINGH ALIAS LAALA Vs. STATE OF PUNJAB
August 3, 2010
HARMINDER SINGH BADESHA Vs. STATE OF PUNJAB
December 7, 2010
HARNEK SINGH Vs. STATE OF PUNJAB
September 1, 2010
HARNEK SINGH Vs. STATE OF HARYANA AND ORS
December 2, 2010
HARNEK SINGH Vs. BALBIR SINGH AND ORS
September 30, 2010
HARNEK SINGH AND ANR Vs. LABH SINGH AND ANR
July 27, 2010
HARNEK SINGH AND ANR Vs. BHAGO
May 4, 2010
HARPAL Vs. STATE OF HARYANA
January 18, 2010
HARPAL ALIAS SUNNY Vs. STATE OF HARYANA
January 15, 2010
HARPAL SINGH Vs. STATE OF PUNJAB
January 20, 2010
HARPAL SINGH Vs. STATE OF PUNJAB
May 17, 2010
HARPAL SINGH Vs. STATE OF HARYANA
September 8, 2010
HARPAL SINGH Vs. SITA RAM
November 26, 2010
HARPAL SINGH Vs. JAI BHAGWAN @ CHHOTU AND ORS
November 17, 2010
HARPAL SINGH @ KALA Vs. STATE OF PUNJAB
December 23, 2010
HARPAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
September 6, 2010
HARPAL SINGH ETC Vs. STATE OF PUNJAB ETC
December 20, 2010
HARPINDER SINGH Vs. STATE OF PUNJAB
December 24, 2010
HARPREET AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 6, 2010
HARPREET KAUR Vs. RAGHBIR SINGH
September 7, 2010
HARPREET KAUR Vs. STATE OF PUNJAB
November 15, 2010
HARPREET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 9, 2010
HARPREET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 1, 2010
HARPREET KAUR AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
September 9, 2010
HARPREET KAUR AND ANOTHER Vs. STATE OF PUNJAB & ORS
December 6, 2010
HARPREET KAUR AND ANR Vs. STATE OF PUNJAB AND ORS
November 26, 2010
HARPREET KAUR AND ORS Vs. STATE OF PUNJAB AND ORS
March 12, 2010
HARPREET SINGH Vs. STATE OF PUNJAB
January 15, 2010
HARPREET SINGH Vs. STATE OF PUNJAB
December 20, 2010
HARPREET SINGH Vs. STATE OF PUNJAB
August 23, 2010
HARPREET SINGH Vs. REGISTRAR (GENERAL), PUNJAB AND HARYANA HIGH COURT AND OTHERS
May 6, 2010
HARPREET SINGH Vs. STATE OF PUNJAB AND OTHER
October 25, 2010
HARPREET SINGH Vs. STATE OF PUNJAB AND OTHERS
September 8, 2010
HARPREET SINGH ALIAS SONU BABA Vs. STATE OF PUNJAB
November 10, 2010
HARSIMRAN KAUR Vs. UNION OF INDIA
January 25, 2010
HARSIMRANDEEP SINGH SANDHU Vs. STATE OF PUNJAB AND ORS
October 13, 2010
HARUN AND ORS Vs. STATE OF HARYANA
April 30, 2010
HARUN AND SHARULLA ALIAS SHER MOHD Vs. STATE OF HARYANA
April 5, 2010
HARVEL KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
November 26, 2010
HARVINDER KAUR Vs. STATE OF PUNJAB
October 4, 2010
HARVINDER PAL SINGH Vs. STATE OF PUNJAB
April 28, 2010
HARVINDER SINGH Vs. STATE OF PUNJAB
December 14, 2010
HARVINDER SINGH Vs. GURUDWARA PRABANDHAK
April 21, 2010
HARVINDER SINGH Vs. STATE OF HARYANA
May 5, 2010
HARVINDER SINGH Vs. AVTAR SINGH
January 19, 2010
HARVINDER SINGH Vs. STATE OF PUNJAB AND ANR
August 25, 2010
HARVINDER SINGH ALIAS BINDER Vs. STATE OF PUNJAB
May 4, 2010
HARVINDER SINGH AND ANR Vs. UNION OF INDIA AND ORS
May 18, 2010
HARVINDER SINGH AND ORS Vs. AVTAR SINGH AND ORS
November 8, 2010
HARWANT SINGH AND ANR Vs. STATE OF HARYANA AND ORS
January 29, 2010
HARWINDER SINGH Vs. STATE OF PUNJAB
November 19, 2010
HARWINDER SINGH Vs. STATE OF PUNJAB
February 3, 2010
HARYANA COLLEGE OF B ED Vs. KURUKSHETRA UNIVERSITY AND ANR
August 4, 2010
HARYANA DISTILLARY Vs. STATE OF HARYANA
October 27, 2010
HARYANA FINANCIAL CORPORATION Vs. BALRAJ GOYAL
July 27, 2010
HARYANA FINANCIAL CORPORATION AND ANR Vs. BITTOO ENTERPRISES PRIVATE LTD AND ANR
April 1, 2010
HARYANA POWER GENERATION CORPORATION LIMITED AND OTHERS Vs. SHYAM NARAIN
December 7, 2010
HARYANA POWER GENERATION CORPORATION LTD AND ORS Vs. HARKESH CHAND AND ORS
July 26, 2010
HARYANA PRIVATE COLLEGES NON-TEACHING EMPLOYEES UNION Vs. STATE OF HARYANA ETC
November 10, 2010
HARYANA ROADWAYS ENGG. CORPORATION LTD. Vs. COMMISSIONER OF INCOME TAX
November 8, 2010
HARYANA STATE Vs. KALU RAM AND ORS
April 7, 2010
HARYANA STATE Vs. RAMKALA
February 24, 2010
HARYANA STATE AGRICULTURAL MARKETING BOARD FIELD STAFF EMPLOYEES WELFARE ASSOCIATION Vs. STATE OF HARYANA
August 3, 2010
HARYANA STATE AGRICULTURAL MARKETING BOARD PANCHKULA Vs. MAHA SINGH
May 10, 2010
HARYANA STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED Vs. DAVENDER
November 23, 2010
HARYANA STATE COUNSELLING SOCIETY Vs. CHIEF COMMISSIONER, INCOME TAX
May 26, 2010
HARYANA STATE ELECTRICITY BOARD Vs. RATTAN SINGH
January 28, 2010
HARYANA STATE FEDERATION OF CONSUMERS COOPERATIVE WHOLESALE STORE LTD THROUGH ITS MANAGING DIRECTOR AND ANR Vs. COMMISSIONER AND SECRETARY TO GOVT HARYANA, DEPARTMENT OF COOPERATION AND ANR
March 15, 2010
HARYANA STATE GOVT THROUGH COLLECTOR AND ORS Vs. TARA CHAND
April 6, 2010
HARYANA STATE THROUGH SECRETARY LOCAL SELF GOVERNMENT, HARYANA Vs. STATE
February 3, 2010
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. PHIRAYA LAL KHANDUJA
October 15, 2010
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. HARBIR SINGH
October 14, 2010
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. CHARAN SINGH
January 21, 2010
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SURESH CHHOKAR
February 8, 2010
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. PREMWATI
February 24, 2010
HARYANA URBAN DEVELOPMENT AUTHORITY AND ANR Vs. RANDHIR SINGH SON OF SARDARA RAM
May 3, 2010
HARYANA URBAN DEVELOPMENT AUTHORITY AND ANR. Vs. SMT. NISHI GAMBIR
October 12, 2010
HARYANA URBAN DEVELOPMENT AUTHORITY AND ANR. Vs. SHISHU PAL AND ORS.
November 16, 2010
HARYANA VIDYUT PARSARAN NIGAM AND ANOTHER Vs. HAWA SINGH HOODA
September 7, 2010
HARYANA WAKF BOARD Vs. VISHNU MITTAR
November 2, 2010
HARYANA WAREHOUSING CORPORATION Vs. CHIEF COMMISSIONER OF INCOME TAX
January 18, 2010
HARYANA WAREHOUSING CORPORATION AND OTHERS Vs. JASPAL SINGH AND ORS
September 1, 2010
HASAN LAL YADAV Vs. STATE OF HARYANA AND OTHERS
July 22, 2010
HASINA AND ANR Vs. STATE OF HARYANA
December 16, 2010
HASSAN ALI Vs. STATE OF HARYANA
December 2, 2010
HASSAN DEEN AND OTHERS Vs. UNION OF INDIA
October 29, 2010
HAWA SINGH Vs. DAYANAND
February 3, 2010
HAWA SINGH Vs. NARENDER AND ORS
October 25, 2010
HAWA SINGH AND ORS Vs. STATE OF HARYANA AND ORS
March 9, 2010
HAWA SINGH AND OTHERS. Vs. TEJ SINGH AND OTHERS.
October 6, 2010
HAWA SINGH C/O SH B M GUPTA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-II AND ORS
March 15, 2010
HAZARA SINGH Vs. STATE OF PUNJAB
November 9, 2010
HAZARI LAL Vs. KRISHNA DEVI AND ORS
August 30, 2010
HAZARI LAL Vs. COMMISSIONER OF INCOME TAX
November 8, 2010
HAZOOR SINGH Vs. STATE OF PUNJAB
September 6, 2010
HCL INFINET LTD Vs. MUNICIPAL CORPORATION AND ANR
August 11, 2010
HEALONE LABORATORY MANUFACTURING WORKSHOP COOPERATIVE INDUSTRIAL SOCIETY LTD Vs. JOINT REGISTRAR, COOPERATIVE SOCIETIES
January 19, 2010
HEATING ENGINEERS Vs. STATE OF HARYANA
August 10, 2010
HEM KARAN Vs. AJIT SINGH
November 10, 2010
HEMANT KUMAR Vs. STATE OF PUNJAB AND OTHERS
September 6, 2010
HEMKUNT RICE MILLS, GONIANA MANDI Vs. CENTRAL BUREAU OF INVESTIGATION ANTI CORRUPTION BRANCH
December 9, 2010
HET RAM Vs. STATE OF HARYANA
June 29, 2010
HETA Vs. STATE OF HARYANA
March 22, 2010
HIMMAT SINGH Vs. STATE OF PUNJAB
August 19, 2010
HIMMAT SINGH Vs. STATE OF PUNJAB
December 8, 2010
HIND SAMACHAR LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX AND ANR.
August 5, 2010
HINDLEVER CHEMICALS LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL PUNJAB
January 8, 2010
HIRA LAL Vs. LAXMAN PARSHAD ALIAS CHHAILU RAM
January 13, 2010
HIRA SINGH Vs. S S P POLICE DISTRICT
August 23, 2010
HIRADIYA RAM AND ANOTHER Vs. STATE OF PUNJAB
September 1, 2010
HISAR MODEL TOWN AZAD COOPERATIVE L AND C SOCIETY LIMITED Vs. STATE OF HARYANA
January 7, 2010
HISAR RAM NAGAR CO-OP. HOUSE BUILDING SOCIETY LTD. Vs. STATE OF HARYANA
February 9, 2010
HITESH JAIN SON OF R P JAIN Vs. JYOTI JAIN AND MASTER AKSHAT JAIN
November 9, 2010
HMT LIMITED Vs. STATE OF HARYANA
April 1, 2010
HONY. CAPT. BAKHSHISH SINGH Vs. UNION OF INDIA
February 24, 2010
HOSHIAR SINGH Vs. STATE OF HARYANA
January 14, 2010
HOSHIAR SINGH Vs. STATE OF HARYANA
March 30, 2010
HOTEL SKYLARK AND RESTAURANT PVT. LTD. Vs. STATE OF PUNJAB AND ORS.
January 19, 2010
HOUSING BOARD HARYANA Vs. TELU RAM MEHLA AND OTHERS
October 25, 2010
HOWKINS COOKERS LTD Vs. UNION OF INDIA
November 1, 2010
HSIDC LTD. Vs. RAJINDER GAUTAM AND ORS.
August 17, 2010
HUKAM SINGH Vs. SUNDER
July 27, 2010
HUKAM SINGH Vs. STATE OF HARYANA
April 26, 2010
HUKAM SINGH AND ANR Vs. STATE OF HARYANA
November 23, 2010
I C GOYAL Vs. SIDHARTHA MACHINERY CORPORATION AND ORS
June 29, 2010
IBRAHIM SATTAR GANCHI Vs. INSPECTOR OF CUSTOMS
June 4, 2010
ICCI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. JAGDISH
May 13, 2010
ICICI BANK LIMITED Vs. JASWINDER SINGH
May 18, 2010
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. PARVEEN BANSAL AND ORS
March 5, 2010
IFFCO TOKIO GENERAL INSURANCE CO Vs. CHAIRMAN PERMANENT LOK ADALAT
March 11, 2010
IMPROVEMENT TRUST BARNALA Vs. GURNAM SINGH
May 13, 2010
IMPROVEMENT TRUST PATIALA ADMINISTRATOR/CHAIRMAN Vs. JASWINDER KAUR
August 13, 2010
IMRATI Vs. MOHARLI
January 21, 2010
IN RE: D.S.M. ANTI INFECTIVES INDIA LTD. Vs. STATE
September 17, 2010
IN RE: OSWAL AGRO FURANE LTD. (IN LIQUIDATION) Vs. STATE
November 12, 2010
IN RE: VXL TECHNOLOGIES LTD. Vs. STATE
September 17, 2010
INDCON TANKS AND VESSELS (P) LTD Vs. MUNICIPAL CORPORATION AND ANR
October 5, 2010
INDER JIT SINGH Vs. PURAN DAI
September 21, 2010
INDER MOHAN SINGH Vs. SURJIT SINGH
May 17, 2010
INDER PAL AND ORS Vs. STATE OF PUNJAB AND ORS
December 6, 2010
INDER PAL BISHNOI Vs. STATE OF HARYANA AND ANR.
September 22, 2010
INDER PAL SINGH Vs. PANKAJ BHARDWAJ
July 27, 2010
INDER PARSAD Vs. FRICK INDIA LIMITED AND ANR
July 13, 2010
INDER SAIN Vs. TIKA RAM
April 1, 2010
INDER SINGH Vs. RANDHIR SINGH
August 18, 2010
INDER SINGH Vs. DEIYA (SINCE DECEASED AND REPRESENTED BY HIS L RS)
February 10, 2010
INDERJEET S/O SH LACHMAN DAS TUTEJA Vs. HARDAYAL TUTEJA
March 4, 2010
INDERJIT Vs. PRITAM KAUR
September 7, 2010
INDERJIT @ INDER Vs. STATE OF UT CHANDIGARH
November 18, 2010
INDERJIT SINGH Vs. STATE OF PUNJAB
May 14, 2010
INDERJIT SINGH Vs. KARAM SINGH
March 9, 2010
INDERPAL SINGH Vs. STATE OF U T AND ORS
December 13, 2010
INDIAN ACRYLICS LTD AND ANR Vs. PRESIDING OFFICER, LABOUR COURT AND ANR
April 21, 2010
INDIAN COMPUTER EDUCATION SOCIETY & OTHERS Vs. STATE OF HARYANA AND OTHERS
January 15, 2010
INDIAN OIL CORPORATION LIMITED Vs. STATE OF HARYANA
March 22, 2010
INDIAN OIL CORPORATION LTD Vs. COMMISSIONER OF C EX
April 27, 2010
INDIAN ROADLINES Vs. COMMISSIONER OF INCOME TAX
February 10, 2010
INDIAN SUCROSE LTD. Vs. STATE OF PUNJAB AND ORS.
January 20, 2010
INDIAN SULPHACID INDUSTRIES LTD Vs. RADHA
January 18, 2010
INDIRA KUMARI Vs. STATE OF HARYANA AND ANR
December 23, 2010
INDRA Vs. STATE OF PUNJAB AND ORS
December 16, 2010
INDRA BAKSHI @ INDU Vs. INDRA BUNDI AND ORS
September 20, 2010
INDRAJ Vs. STATE OF HARYANA
January 25, 2010
INDRAJ SINGH, SUPDT (RETD ) (DEAD) THROUGH L R Vs. FINANCIAL COMMISSIONER AND SECY TO GOVT OF HARYANA, EDUCATION DEPTT AND ORS
November 9, 2010
INDU Vs. OM PARKASH BAGHEL
February 5, 2010
INDU AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 1, 2010
INDU PAINTAL Vs. GENERAL PUBLIC
August 19, 2010
INDU PATHARIA AND ORS Vs. RAKESH KUMAR
May 4, 2010
INDUSTRIAL CABLES (INDIA) LTD Vs. STATE OF PUNJAB AND ORS
August 27, 2010
INFRASTRUCTURE LEASING AND FINANCIAL SERVICES LTD Vs. S A B INDUSTRIES
January 7, 2010
INSPECTOR JAI KISHAN Vs. STATE OF HARYANA AND OTHERS
September 6, 2010
INTERSTATE FINANCE PVT LTD Vs. DARMINDER KUMAR
January 25, 2010
IQBAL KAUR Vs. STATE OF PUNJAB
March 4, 2010
IQBAL KAUR Vs. RAVNEET KUMAR
November 2, 2010
IQBAL SINGH Vs. STATE OF PUNJAB
November 1, 2010
IQBAL SINGH Vs. STATE OF PUNJAB
January 11, 2010
IQBAL SINGH Vs. STATE OF HARYANA
September 30, 2010
IQBAL SINGH Vs. KARAN PODAR
January 25, 2010
IQBAL SINGH Vs. STATE OF PUNJAB
November 16, 2010
IQBAL SINGH Vs. CHANDIGARH ADMINISTRATION
February 20, 2010
IQBAL SINGH Vs. STATE OF PUNJAB ETC
September 1, 2010
IQBAL SINGH Vs. STATE OF PUNJAB
December 10, 2010
IQBAL SINGH Vs. COMMISSIONER OF INCOME TAX
August 17, 2010
IQBAL SINGH AND ORS Vs. STATE OF HARYANA AND ANR
December 9, 2010
IQBAL SINGH AND PAVITTAR SINGH ALIAS GOLU Vs. STATE OF PUNJAB
July 2, 2010
IQBAL SINGH KALKAT Vs. FAQUIR SINGH KASHYAP
July 23, 2010
IRFAN Vs. STATE OF HARYANA
December 2, 2010
IRSHAD AHMED SON OF KITAB ALI Vs. STATE OF PUNJAB
September 9, 2010
ISAB AND ANR Vs. STATE OF HARYANA
December 2, 2010
ISAR DEVI Vs. HUKAM CHAND
October 11, 2010
ISHAQ Vs. STATE OF HARYANA
December 22, 2010
ISHAR Vs. RAMESH
March 16, 2010
ISHWAR AND ORS Vs. OMI AND ORS
December 8, 2010
ISHWAR SINGH Vs. STATE OF HARYANA
September 17, 2010
ISHWAR SINGH Vs. STATE OF HARYANA
February 8, 2010
ISHWAR SINGH Vs. STATE OF HARYANA AND OTHERS
September 6, 2010
ISLAM @ CHOTTU Vs. STATE OF PUNJAB
August 30, 2010
ISRAIL AND ORS Vs. STATE OF HARYANA
November 19, 2010
ISWANTI WIFE OF LATE SH BALBIR SINGH AND ORS Vs. HARYANA URBAN DEVELOPMENT AUTHORITY THROUGH ITS CHIEF ADMINISTRATOR AND ORS
March 15, 2010
J C AGGARWAL Vs. HARYANA STATE FEDERATION OF COOP LTD
September 10, 2010
J C GILHOTRA Vs. UNION TERRITORY
April 22, 2010
J M SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
January 8, 2010
J R AGENCY Vs. PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION LIMITED
April 27, 2010
J S DOSANJH Vs. JATINDER PAL KAUR
May 5, 2010
J S KALSON Vs. STATE OF HARYANA
October 4, 2010
J S YADAV Vs. HARYANA DAIRY DEVELOPMENT COOPERATIVE FEDERATION LIMITED AND OTHERS
January 15, 2010
J.C. KHANNA Vs. STATE OF HARYANA
February 24, 2010
JACOB EXPORT HOUSE Vs. COMMISSIONER OF INCOME TAX
July 20, 2010
JAGAN NATH Vs. STATE OF HARYANA
February 23, 2010
JAGAN NATH Vs. RAMESH KUMAR AND ORS
November 23, 2010
JAGAN NATH OM PARKASH Vs. EXCISE AND TAXATION OFFICER
November 15, 2010
JAGAT RAM Vs. ASHA RANI
January 15, 2010
JAGBIR Vs. PUNJAB NATIONAL BANK
October 11, 2010
JAGBIR SINGH Vs. STATE OF HARYANA
November 29, 2010
JAGBIR SINGH Vs. STATE OF U T
December 9, 2010
JAGBIR SINGH Vs. FINANCIAL COMMISSIONER AND SECRETARY, GOVT OF PUNJAB, RURAL DEVELOPMENT AND PANCHAYAT DEPARTMENT AND ANR
August 11, 2010
JAGDAMBEY ELASTOMER UDYOG Vs. STATE OF HARYANA AND OTHERS
June 28, 2010
JAGDEEP BHANDARI Vs. STATE (UNION TERRITORY CHANDIGARH) AND ANR
September 29, 2010
JAGDEEP KAUR DHANJU Vs. STATE OF PUNJAB AND ORS
October 26, 2010
JAGDEEP SINGH Vs. STATE OF PUNJAB
January 13, 2010
JAGDEEP SINGH Vs. STATE OF PUNJAB AND OTHERS
November 19, 2010
JAGDEEP SINGH WALIA Vs. PUNJAB TOURISM DEVELOPMENT CORPORATION LTD , CHANDIGARH AND ANOTHER
March 23, 2010
JAGDEV SINGH Vs. ADDL. DIRECTOR, CONSOLIDATION OF HOLDINGS
February 22, 2010
JAGDEV SINGH Vs. STATE OF HARYANA
February 19, 2010
JAGDEV SINGH ALIAS JAGGI Vs. STATE OF PUNJAB
August 24, 2010
JAGDISH Vs. STATE OF HARYANA
March 19, 2010
JAGDISH Vs. STATE OF HARYANA
September 29, 2010
JAGDISH Vs. STATE OF HARYANA
August 5, 2010
JAGDISH Vs. RAJBIR
October 8, 2010
JAGDISH Vs. STATE OF HARYANA
August 31, 2010
JAGDISH ALIAS JAGAN Vs. JORA SINGH
August 4, 2010
JAGDISH CHAND Vs. KHEM CHAND
February 5, 2010
JAGDISH CHANDER AND ORS Vs. STATE OF HARYANA AND ANR
November 8, 2010
JAGDISH CHANDER MITTAL Vs. STATE OF PUNJAB AND ANOTHER
December 10, 2010
JAGDISH KUMAR Vs. MANJIT KAUR
April 26, 2010
JAGDISH KUMAR KAKAR Vs. LIFE INSURANCE CORPORATION OF INDIA AND OTHERS
April 6, 2010
JAGDISH MITTAR Vs. STATE OF HARYANA
February 24, 2010
JAGDISH RAI & ORS Vs. VED PARKASH
September 6, 2010
JAGDISH RAI BEHL Vs. PARVEZ KUMAR
September 8, 2010
JAGDISH RAJ Vs. UNION OF INDIA
January 12, 2010
JAGDISH RAJ RAJA Vs. STATE OF PUNJAB AND ORS
August 5, 2010
JAGDISH SINGH Vs. STATE OF PUNJAB
December 16, 2010
JAGDISH SINGH Vs. DAVINDER KUMAR
March 10, 2010
JAGDISH SINGH Vs. STATE OF PUNJAB AND ORS
September 20, 2010
JAGGA Vs. STATE OF HARYANA
February 15, 2010
JAGGA SINGH Vs. STATE OF PUNJAB
January 21, 2010
JAGGA SINGH Vs. STATE OF PUNJAB
November 16, 2010
JAGIR CHAND Vs. STATE OF PUNJAB
November 1, 2010
JAGIR KAUR Vs. FINANCIAL COMMISSIONER PUNJAB, CHANDIGARH
December 21, 2010
JAGIR KAUR AND OTHERS Vs. GOVERNMENT OF INDIA
October 7, 2010
JAGIR SINGH Vs. RAJWINDER KAUR
April 6, 2010
JAGIR SINGH Vs. STATE OF PUNJAB
February 11, 2010
JAGIR SINGH Vs. GURJIT KAUR AND ORS
August 9, 2010
JAGIR SINGH AND ANR Vs. STATE OF PUNJAB
April 8, 2010
JAGIR SINGH AND KASHMIR SINGH Vs. STATE OF PUNJAB
November 17, 2010
JAGJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
August 4, 2010
JAGJIT KAUR Vs. STATE OF HARYANA
September 6, 2010
JAGJIT KAUR Vs. HARCHARAN SINGH
October 12, 2010
JAGJIT SINGH Vs. STATE OF PUNJAB
January 27, 2010
JAGJIT SINGH Vs. GURCHARANBIR SINGH BABBAR
October 27, 2010
JAGJIT SINGH Vs. STATE OF PUNJAB
February 24, 2010
JAGJIT SINGH Vs. STATE OF PUNJAB
December 23, 2010
JAGJIT SINGH @ JAGGI AND ORS Vs. STATE OF PUNJAB
December 3, 2010
JAGJIT SINGH AND OTHERS Vs. STATE OF PUNJAB
December 6, 2010
JAGJIT SINGH MANN Vs. STATE OF PUNJAB
November 1, 2010
JAGMAL Vs. GOVERNMENT OF INDIA
January 8, 2010
JAGMAL Vs. STATE OF HARYANA AND ORS
December 10, 2010
JAGMINDER SINGH Vs. SARABJIT KAUR
December 2, 2010
JAGMOHAN SINGH Vs. STATE OF PUNJAB AND ANR
December 16, 2010
JAGMOHAN SINGH AND ORS Vs. STATE OF PUNJAB
March 15, 2010
JAGPAL SINGH Vs. VIRPAL KAUR
October 4, 2010
JAGPAL SINGH @ JASPAL SINGH AND ORS Vs. STATE OF UT AND ORS
December 17, 2010
JAGPAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
February 10, 2010
JAGPREET SINGH ALIAS SHAMPY Vs. STATE OF PUNJAB
October 4, 2010
JAGROOP SINGH Vs. STATE OF PUNJAB AND ORS
March 15, 2010
JAGROOP SINGH AND ORS Vs. STATE OF HARYANA
December 20, 2010
JAGRUP SINGH Vs. STATE OF PUNJAB
October 8, 2010
JAGRUP SINGH Vs. STATE OF PUNJAB AND ORS
August 2, 2010
JAGRUP SINGH CHAHAL AND HARDEEP SINGH AND ORS Vs. RAUNAQ RAM
March 4, 2010
JAGSANJH NATH ALIAS JAGMAL SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
November 25, 2010
JAGSHIR SINGH Vs. STATE OF PUNJAB
May 5, 2010
JAGSIR SINGH Vs. STATE OF PUNJAB
January 7, 2010
JAGSIR SINGH Vs. REGISTRAR, CO-OPERATIVE SOCIETIES, CHANDIGARH & ORS
September 6, 2010
JAGSIR SINGH Vs. ASHWANI KUMAR AND ORS
October 29, 2010
JAGSIR SINGH ALIAS SIRA Vs. STATE OF PUNJAB
November 10, 2010
JAGTAR SINGH Vs. STATE OF HARYANA
June 14, 2010
JAGTAR SINGH Vs. AJIT SINGH
January 15, 2010
JAGTAR SINGH Vs. NACHHATTAR SINGH
September 16, 2010
JAGTAR SINGH Vs. STATE OF PUNJAB
March 2, 2010
JAGTAR SINGH Vs. BACHAN SINGH
July 2, 2010
JAGTAR SINGH Vs. MANGAT SAINI AND ORS.
January 19, 2010
JAGTAR SINGH Vs. STATE OF HARYANA
August 11, 2010
JAGTAR SINGH Vs. SURJEET KAUR AND ORS
April 27, 2010
JAGTAR SINGH Vs. STATE OF PUNJAB
July 29, 2010
JAGTAR SINGH Vs. LABOUR COURT, PATIALA AND OTHERS
May 28, 2010
JAGTAR SINGH Vs. STATE OF PUNJAB AND OTHERS
March 25, 2010
JAGTAR SINGH AND ANR Vs. STATE OF PUNJAB
February 25, 2010
JAGTAR SINGH VIRK AND ORS Vs. UNION OF INDIA AND ORS
April 20, 2010
JAGTARAN SINGH MALHOTRA Vs. STATE OF PUNJAB
May 6, 2010
JAGWINDER SINGH Vs. STATE OF HARYANA
January 29, 2010
JAI AMBAY FILLING STATION THROUGH ITS PARTNERS Vs. INDIAN OIL CORPORATION LTD AND ANR
August 3, 2010
JAI BAI Vs. GURDAS SINGH
September 8, 2010
JAI BHAGWAN Vs. STATE OF HARYANA
May 18, 2010
JAI BHAGWAN Vs. KITAB KAUR
January 11, 2010
JAI BHAGWAN Vs. LOKAYUKTA AND OTHERS
September 9, 2010
JAI BHAGWAN AND ANR Vs. DILBAG SINGH AND ORS
November 17, 2010
JAI BHARAT GUM AND CHEMICALS LTD. Vs. THE STATE OF HARYANA AND ORS.
August 3, 2010
JAI CHAND Vs. STATE OF HARYANA AND ORS.
January 19, 2010
JAI HANUMAN TRADERS Vs. PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD (MARKFED)
September 24, 2010
JAI KANT Vs. MALKHAN SINGH
January 18, 2010
JAI KISHAN Vs. PRESIDING OFFICER, LABOUR COURT AND ORS
December 10, 2010
JAI KISHAN ALIAS JAIKI Vs. STATE OF HARYANA
August 16, 2010
JAI KISHAN DASS Vs. HARYANA STATE
March 9, 2010
JAI KISHAN PASSI Vs. THAKUR DASS BATRA AND ORS
September 6, 2010
JAI LAL Vs. JAGBIR
January 11, 2010
JAI MATA GLASS LTD Vs. STATE OF HARYANA
April 1, 2010
JAI NARAIN Vs. HARYANA URBAN DEVELOPMENT AUTHORITY (HUDA) HISAR
July 20, 2010
JAI NARAIN Vs. SHIV KUMAR AND OTHERS
July 29, 2010
JAI NARAIN AND ANR Vs. STATE OF HARYANA
December 23, 2010
JAI PAL Vs. STATE OF HARYANA
April 26, 2010
JAI PAL SINGH Vs. RAM PARSHAD
January 25, 2010
JAI PARKASH Vs. STATE OF HARYANA
April 6, 2010
JAI PARKASH Vs. RAJ PAL AND ANR.
November 17, 2010
JAI PARKASH Vs. SMT INDIRA RANI AND ANR
November 15, 2010
JAI SINGH Vs. STATE OF HARYANA AND ORS.
November 10, 2010
JAI SINGH AND ORS Vs. MUNSHI RAM AND ORS
March 9, 2010
JAIBIR Vs. STATE OF HARYANA
January 13, 2010
JAIBIR SINGH Vs. INDIAN OIL CORPORATION LIMITED
September 30, 2010
JAIBIR SINGH GOYAT Vs. HARYANA COOP SUGAR MILLS LTD
February 24, 2010
JAIDA Vs. STATE OF HARYANA
November 10, 2010
JAIMAL KUMAR Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
April 20, 2010
JAIN CHARITABLE Vs. KHARATI LAL
February 15, 2010
JAIN KISHAN LAL GOEL (LRS) Vs. PUNJAB NATIONAL BANK ITS GENERAL MANAGER AND OTHERS
January 13, 2010
JAIN STEEL INDUSTRIES Vs. STATE OF PUNJAB AND ANR
February 17, 2010
JAIPAL Vs. STATE OF HARYANA
October 6, 2010
JAIPAL Vs. STATE OF HARYANA AND OTHERS
December 7, 2010
JAIPAL ARORA ALIAS RAMESH KUMAR Vs. STATE OF PUNJAB
January 11, 2010
JALANDHAR AMRITSAR TOLLWAYS LTD Vs. STATE OF PUNJAB
September 8, 2010
JALANDHAR IMPROVEMENT TRUST Vs. HARJINDER SINGH
March 4, 2010
JALANDHAR IMPROVEMENT TRUST, JALANDHAR Vs. HARBHAJAN KAUR
February 5, 2010
JALAUR SINGH Vs. BALWINDER SINGH
February 3, 2010
JAMIL AHMAD Vs. STATE OF HARYANA
October 15, 2010
JAMIL AND ORS Vs. STATE OF HARYANA
February 25, 2010
JANAK NARENDRA Vs. STATE OF HARYANA AND OTHERS
August 30, 2010
JANAK RAJ Vs. STATE OF PUNJAB
September 1, 2010
JANAK RAJ Vs. PYARE LAL AND ORS
November 8, 2010
JANAK RAJ Vs. STATE OF PUNJAB AND ORS
August 12, 2010
JANAK RAJ SON OF SHRI KISHORI LAL, AGRICULTURIST Vs. STATE OF HARYANA
March 10, 2010
JANAK SINGH Vs. STATE OF PUNJAB
September 10, 2010
JANAK SINGH Vs. STATE OF PUNJAB
September 1, 2010
JANAK STEEL TUBES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
March 4, 2010
JANG BAHADUR Vs. STATE OF PUNJAB
April 1, 2010
JANG SINGH Vs. STATE OF HARYANA
January 12, 2010
JANGIR SINGH Vs. BALBIR SINGH
January 25, 2010
JANGIR SINGH Vs. STATE OF HARYANA
November 25, 2010
JANTA SINGH Vs. TEJA SINGH AND OTHERS
September 7, 2010
JARNAIL SINGH Vs. STATE OF HARYANA
November 10, 2010
JARNAIL SINGH Vs. SANJIV KUMAR
August 18, 2010
JARNAIL SINGH Vs. STATE OF HARYANA
September 16, 2010
JARNAIL SINGH Vs. STATE OF PUNJAB
January 14, 2010
JARNAIL SINGH Vs. STATE OF PUNJAB
November 25, 2010
JARNAIL SINGH Vs. STATE OF PUNJAB
January 13, 2010
JARNAIL SINGH Vs. STATE OF PUNJAB
January 6, 2010
JARNAIL SINGH Vs. STATE OF PUNJAB
October 1, 2010
JARNAIL SINGH Vs. NATIONAL INSURANCE CO.LTD
November 10, 2010
JARNAIL SINGH Vs. HARWINDER SINGH
November 16, 2010
JARNAIL SINGH (SINCE DECEASED)THROUGH HIS LRS GURMAIL SINGH Vs. GURMAIL KAUR AND OTHERS
August 5, 2010
JARNAIL SINGH AND ANR Vs. PIARA SINGH AND ORS
December 24, 2010
JARNAIL SINGH AND ORS Vs. STATE OF PUNJAB AND ANR
July 28, 2010
JASBIR Vs. COMMISSIONER AMBALA DIVISION, AMBALA
September 13, 2010
JASBIR KAUR Vs. PRITAM KAUR
October 4, 2010
JASBIR KAUR Vs. STATE OF PUNJAB
August 18, 2010
JASBIR KAUR Vs. STATE OF PUNJAB
September 16, 2010
JASBIR KAUR Vs. DALBIR SINGH
February 25, 2010
JASBIR KAUR Vs. STATE OF PUNJAB
December 14, 2010
JASBIR KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
December 6, 2010
JASBIR KAUR AND ANR Vs. STATE OF PUNJAB AND ANR
April 1, 2010
JASBIR SINGH Vs. COMMISSIONER OF INCOME TAX
September 28, 2010
JASBIR SINGH Vs. STATE OF PUNJAB
October 25, 2010
JASBIR SINGH Vs. MANJIT KAUR
November 18, 2010
JASBIR SINGH Vs. STATE OF PUNJAB
April 5, 2010
JASBIR SINGH Vs. SURINDER KUMAR
December 13, 2010
JASBIR SINGH Vs. STATE OF HARYANA
November 19, 2010
JASBIR SINGH Vs. KRISHNA DEVI
May 3, 2010
JASBIR SINGH Vs. STATE OF PUNJAB
September 1, 2010
JASBIR SINGH Vs. PRITAM KAUR
September 7, 2010
JASBIR SINGH @ BEERA Vs. STATE OF PUNJAB
April 28, 2010
JASBIR SINGH @ KALA Vs. STATE OF PUNJAB
March 3, 2010
JASBIR SINGH @ KIRAN Vs. STATE OF PUNJAB
August 3, 2010
JASBIR SINGH ALIAS SEERA Vs. STATE OF PUNJAB
January 14, 2010
JASBIR SINGH AND ANR Vs. PUNJAB WAKF BOARD
December 2, 2010
JASBIR SINGH AND OTHERS Vs. M/S. SUPER ELECTRO FILMS LTD. AND OTHERS
May 28, 2010
JASBIR SINGH BHADANA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
November 23, 2010
JASHANDEEP SINGH Vs. PARDEEP SINGH
March 12, 2010
JASMAIL KAUR AND ORS Vs. SANJEEV KUMAR
October 28, 2010
JASMAIR SINGH Vs. STATE OF PUNJAB
September 6, 2010
JASMER Vs. NIRMAL
September 17, 2010
JASMINE KHURANA AND ANR Vs. STATE OF PUNJAB AND ORS
December 10, 2010
JASPAL ALIAS TOTA Vs. STATE OF PUNJAB
January 27, 2010
JASPAL KAUR AND ORS Vs. JAGDISH CHAND RAJPUT AND ORS
December 24, 2010
JASPAL KAUR DAUGHTER OF BHOLA SINGH Vs. STATE OF PUNJAB
November 23, 2010
JASPAL SINGH Vs. STATE
January 6, 2010
JASPAL SINGH Vs. STATE OF PUNJAB
November 17, 2010
JASPAL SINGH Vs. NIRMAL SINGH ALIAS GURMAIL SINGH
January 14, 2010
JASPAL SINGH Vs. GURCHARAN KAUR
January 18, 2010
JASPAL SINGH Vs. UNION OF INDIA
January 15, 2010
JASPAL SINGH Vs. STATE OF PUNJAB
December 16, 2010
JASPAL SINGH Vs. BAHADUR SINGH AND ANOTHER
November 10, 2010
JASPAL SINGH Vs. STATE OF PUNJAB
September 8, 2010
JASPAL SINGH Vs. G N D U , AMRITSAR ITS REGISTRAR
July 8, 2010
JASPAL SINGH @ SATTA Vs. STATE OF PUNJAB
November 10, 2010
JASPAL SINGH AND ANR Vs. HARPAL SINGH AND ORS
December 21, 2010
JASPREET KAUR Vs. STATE OF PUNJAB
April 8, 2010
JASPREET SINGH Vs. STATE OF PUNJAB
December 3, 2010
JASPREET SINGH AND ORS Vs. STATE OF PUNJAB AND ANR
December 10, 2010
JASVIR KAUR Vs. STATE OF PUNJAB
July 12, 2010
JASVIR SINGH Vs. STATE OF PUNJAB
June 4, 2010
JASVIR SINGH Vs. MOHAN SINGH
March 19, 2010
JASVIR SINGH Vs. STATE OF PUNJAB AND ORS
July 27, 2010
JASVIR SINGH AND ORS Vs. STATE OF PUNJAB
August 30, 2010
JASVIR SINGH AND PIARA SINGH Vs. STATE OF PUNJAB
February 3, 2010
JASWAN SINGH Vs. HARYANA STATE ELECTRICITY BOARD, AND OTHERS
April 19, 2010
JASWANT KAUR Vs. DILBAGH RAI
October 4, 2010
JASWANT RAI VERMA Vs. HARBANS SINGH AND ORS
November 25, 2010
JASWANT RAM Vs. STATE OF HARYANA
March 12, 2010
JASWANT SINGH Vs. FINANCIAL COMMISSIONER
May 17, 2010
JASWANT SINGH Vs. STATE OF PUNJAB
November 1, 2010
JASWANT SINGH Vs. PRESIDING OFFICER, ELECTION TRIBUNAL
February 18, 2010
JASWANT SINGH Vs. HARVINDER SINGH
September 22, 2010
JASWANT SINGH Vs. STATE OF HARYANA
September 1, 2010
JASWANT SINGH Vs. FINANCIAL COMMISSIONER AND PRINCIPAL SECRETARY TO GOVERNMENT HARYANA
November 10, 2010
JASWANT SINGH Vs. STATE OF HARYANA
October 26, 2010
JASWANT SINGH Vs. DILBAGH SINGH
December 3, 2010
JASWANT SINGH Vs. STATE OF PUNJAB AND ORS
August 2, 2010
JASWANT SINGH Vs. CHAMKAUR SINGH
July 13, 2010
JASWANT SINGH ALIAS JASSA Vs. STATE OF PUNJAB
September 16, 2010
JASWANT SINGH AND ANR Vs. STATE OF PUNJAB
April 5, 2010
JASWANT SINGH AND ANR Vs. NIRBHAY SINGH AND ORS
December 14, 2010
JASWANT SINGH KANWAR Vs. STATE OF PUNJAB
November 23, 2010
JASWINDER ALIAS KAKA Vs. STATE OF HARYANA
September 8, 2010
JASWINDER KAUR Vs. GENERAL PUBLIC
August 10, 2010
JASWINDER KAUR Vs. KANWALJIT KAUR
October 6, 2010
JASWINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
September 1, 2010
JASWINDER KUMAR Vs. RAILWAY POLICE FORCE POST AND ORS
October 28, 2010
JASWINDER SINGH Vs. STATE OF PUNJAB
May 20, 2010
JASWINDER SINGH Vs. REGIONAL MANAGER PUNJAB NATIONAL BANK KARNAL
February 2, 2010
JASWINDER SINGH Vs. STATE OF PUNJAB
December 17, 2010
JASWINDER SINGH Vs. UNION OF INDIA AND OTHERS
August 30, 2010
JASWINDER SINGH Vs. STATE OF PUNJAB
February 26, 2010
JASWINDER SINGH Vs. STATE OF PUNJAB AND PREM SINGH
September 20, 2010
JASWINDER SINGH Vs. STATE OF PUNJAB AND ORS
September 17, 2010
JASWINDER SINGH ALIAS JASPREET SINGH Vs. STATE OF PUNJAB
November 17, 2010
JASWINDER SINGH AND ANR Vs. STATE OF PUNJAB AND ORS
November 15, 2010
JASWINDER SINGH AND ORS Vs. PUNJAB STATE ELECTRICITY BOARD
March 12, 2010
JASWINDER SINGH AND OTHERS Vs. NARESH KUMAR
September 11, 2010
JATIN CHADHA Vs. STATE OF PUNJAB
September 16, 2010
JATINDER Vs. STATE OF HARYANA
July 1, 2010
JATINDER BACHAN SINGH GREWAL Vs. STATE OF PUNJAB
November 1, 2010
JATINDER KAUR @ JITENDER KAUR Vs. STATE OF HARYANA
March 8, 2010
JATINDER KUMAR Vs. STATE OF PUNJAB
April 20, 2010
JATINDER SINGH Vs. STATE OF HARYANA
April 4, 2010
JATINDER SINGH Vs. STATE OF PUNJAB
November 10, 2010
JATINDER SINGH Vs. STATE OF PUNJAB AND ANR
July 19, 2010
JATINDER SINGH Vs. STATE OF HARYANA
April 21, 2010
JATINDER SINGH Vs. AJIT SINGH
March 17, 2010
JATINDER SINGH AND CO Vs. STATE OF HARYANA
April 1, 2010
JATINDER SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
February 25, 2010
JAWAHAR LAL Vs. STATE OF PUNJAB
July 27, 2010
JAWALA SINGH Vs. ELECTION TRIBUNAL-CUM-ADDITIONAL DEPUTY COMMISSIONER
February 16, 2010
JAWALA SINGH Vs. KASHMIRI LAL PARVINDER KUMAR COMMISSION AGENTS
November 12, 2010
JCT ELECTRONICS LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
July 30, 2010
JCT LIMITED Vs. LOMAC AUTOMATIONS
April 26, 2010
JEET RAM Vs. GANGA PHAL
February 19, 2010
JEET RAM Vs. VED PRAKASH AND ORS
March 4, 2010
JEET SINGH Vs. MOLU RAM
February 2, 2010
JEET SINGH Vs. FINANCIAL COMMISSIONER
February 5, 2010
JEET SINGH Vs. LAL SINGH
July 6, 2010
JEET SINGH Vs. STATE OF HARYANA AND ORS
November 8, 2010
JEEVAN KUMAR ALIAS BHOLA Vs. STATE OF HARYANA
October 26, 2010
JEON SINGH Vs. STATE OF PUNJAB
December 10, 2010
JEVAN KUMAR RAUT AND DR SARAJ KUMAR KOVIND Vs. CENTRAL BUREAU OF INVESTIGATION
April 22, 2010
JHAGRU RAM SON OF PARBHATI Vs. JAGAN AND ORS
September 1, 2010
JINDAL FERTILIZERS AND CHEMICALS Vs. STATE OF PUNJAB
May 6, 2010
JINDAL OIL AND GINNING FACTORY Vs. KUNJ LAL SADHU RAM
September 15, 2010
JIT SINGH SIDHU Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND OTHERS
July 6, 2010
JITENDER Vs. STATE OF HARYANA
January 8, 2010
JITENDER @ MONU Vs. STATE OF HARYANA
December 7, 2010
JITENDER ALIAS CHINTU Vs. STATE OF HARYANA
November 23, 2010
JITENDER AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
October 8, 2010
JITENDER KUMAR GHAHLYAN Vs. VIRENDER SINGH @ FAUJI
September 10, 2010
JITENDER SINGH Vs. STATE OF HARYANA AND ORS
December 2, 2010
JITENDER SINGH @KARAN Vs. STATE OF HARYANA
December 17, 2010
JIWAN MEHTA Vs. EMM BROS FORGINGS P LTD
November 2, 2010
JOGA RAM Vs. STATE OF PUNJAB
September 16, 2010
JOGA SINGH Vs. STATE OF PUNJAB
December 7, 2010
JOGA SINGH Vs. STATE OF PUNJAB
January 20, 2010
JOGINDER Vs. JSP SERVICES PVT LIMITED
January 21, 2010
JOGINDER Vs. JSP SERVICES P LTD
January 22, 2010
JOGINDER AND ORS Vs. STATE OF HARYANA AND ANR
April 22, 2010
JOGINDER KAUR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
May 13, 2010
JOGINDER KAUR Vs. STATE OF PUNJAB AND ANR
July 2, 2010
JOGINDER KAUR AND ORS Vs. STATE OF HARYANA AND ORS
April 8, 2010
JOGINDER NATH ALIAS JOGINDER PAL Vs. SAT PAL
January 22, 2010
JOGINDER PAUL (HUF) Vs. COMMISSIONER OF INCOME TAX
August 25, 2010
JOGINDER PAUL @ SONU @ GUGGU Vs. STATE OF PUNJAB
December 3, 2010
JOGINDER RAM Vs. DAVINDER KUMAR
September 15, 2010
JOGINDER SETHI Vs. STATE OF HARYANA
November 10, 2010
JOGINDER SINGH Vs. LACHHMAN SINGH
January 27, 2010
JOGINDER SINGH Vs. BALWINDER SINGH
August 6, 2010
JOGINDER SINGH Vs. HAKAM SINGH
November 1, 2010
JOGINDER SINGH Vs. STATE OF PUNJAB
October 4, 2010
JOGINDER SINGH Vs. STATE OF PUNJAB
October 14, 2010
JOGINDER SINGH Vs. CHANDIGARH ADMINISTRATION
February 23, 2010
JOGINDER SINGH Vs. CHANDIGARH ADMINISTRATION
June 14, 2010
JOGINDER SINGH Vs. AJIT SING
January 12, 2010
JOGINDER SINGH Vs. STATE OF HARYANA
July 21, 2010
JOGINDER SINGH Vs. SUBA SINGH
February 25, 2010
JOGINDER SINGH Vs. PHOOL CHAND
January 11, 2010
JOGINDER SINGH Vs. SONIA
July 19, 2010
JOGINDER SINGH AND ANR Vs. BALWINDER SINGH
April 6, 2010
JOGINDER SINGH GODARA Vs. STATE OF HARYANA
November 17, 2010
JORA SINGH Vs. LAKHWINDER KUMAR
August 11, 2010
JORA SINGH Vs. STATE OF PUNJAB AND ORS
November 29, 2010
JORA SINGH ALIAS BALJIT SINGH AND JITTEE ALIAS GURJIT SINGH Vs. STATE OF PUNJAB
September 20, 2010
JORAWAR SINGH @ JAWAHAR SINGH Vs. NAVJOT SINGH AND ORS.
October 11, 2010
JORAWAR SINGH AND ORS Vs. STATE OF PUNJAB AND ANR
December 16, 2010
JOSEPH K MASIH Vs. LIFE INSURANCE CORPORATION HOUSING FINANCE LTD
December 9, 2010
JOTI RAM Vs. SURJA BHAN
February 24, 2010
JSL LIMITED Vs. UNION OF INDIA AND ANR
October 8, 2010
JUBENA KHATUN Vs. STATE ELECTION COMMISSIONER HARYANA
May 28, 2010
JUGAL KISHORE ARORA Vs. AJIT BALAJI JOSHI AND ANR
August 17, 2010
JULLUNDUR DISTRICT CO OPERATIVE AGRICULTURAL SERVICE SOCIETIES EMPLOYEES UNION Vs. STATE OF PUNJAB
October 1, 2010
JUMMA Vs. KHUBI RAM
March 4, 2010
JYOTI Vs. STATE OF PUNJAB AND ANR
November 23, 2010
JYOTI AND ANR Vs. STATE OF HARYANA AND ORS
December 23, 2010
JYOTI NARIMAN Vs. STATE OF HARYANA
February 8, 2010
JYOTI RAM Vs. STATE OF HARYANA
December 24, 2010
K C C SOFTWARE LIMITED Vs. PUNJABI UNIVERSITY PATIALA
November 10, 2010
K C VERGHESE Vs. CENTRAL WAREHOUSING CORPORATION
April 5, 2010
K K PURI Vs. UNION OF INDIA
September 8, 2010
K L AHUJA Vs. STATE OF HARYANA AND ANOTHER
August 19, 2010
K L SETHI Vs. GOVERNMENT OF PUNJAB AND ANR
August 25, 2010
K N MATHUR Vs. GENERAL MANAGER
January 7, 2010
K S JHAMB Vs. PUNJAB NATIONAL BANK
April 26, 2010
K.C. SHARMA Vs. UNION OF INDIA
May 17, 2010
K.K. INTERNATIONAL Vs. STATE OF HARYANA
September 28, 2010
K.K. PURI Vs. UNION OF INDIA AND OTHERS
September 8, 2010
K.L. ARYA GIRLS HIGH SCHOOL Vs. THE PRESIDING OFFICER, SCHOOL AND ORS.
November 23, 2010
KABAL SINGH Vs. STATE OF PUNJAB
November 25, 2010
KABUR SINGH Vs. HARBHAJAN SINGH AND ANR
December 17, 2010
KADAM SINGH Vs. JAI BHAGWAN RAGHBIR CHAND
May 19, 2010
KAILASH CHAND Vs. STATE OF HARYANA
October 12, 2010
KAILASH CHAND MITTAL Vs. TIRATH PARKASH MITTAL AND ORS.
August 16, 2010
KAILASH CHANDER Vs. STATE OF PUNJAB
November 30, 2010
KAILASH NATH Vs. STATE OF HARYANA
February 10, 2010
KAILASH RANI Vs. ATMA RAM
January 8, 2010
KAILASH WATI THROUGH L.RS. Vs. STATE OF HARYANA
May 20, 2010
KAKA @ JATINDER KUMAR Vs. STATE OF PUNJAB
September 7, 2010
KAKA @ SARABJIT Vs. STATE OF PUNJAB
September 6, 2010
KAKA SINGH Vs. STATE OF PUNJAB
February 19, 2010
KAKA SINGH @ BUDHU Vs. STATE OF PUNJAB
January 6, 2010
KAKI DEVI SARPANCH Vs. STATE OF PUNJAB
July 12, 2010
KAKKAR STEEL FORGINGS Vs. BHUSHAN METALLICS LTD
November 15, 2010
KALA Vs. STATE OF HARYANAKALA
March 18, 2010
KALA Vs. DIVISIONAL FOREST OFFICER, TERRITORIAL FOREST DEPARTMENT, FATEHABAD & ANOTHER
September 6, 2010
KALA DEVI Vs. STATE OF HARYANA
January 20, 2010
KALA SINGH Vs. STATE OF PUNJAB
February 23, 2010
KALA SINGH AND ANR Vs. STATE OF PUNJAB AND ANR
November 29, 2010
KALAWANTI Vs. STATE OF PUNJAB AND ANR
July 28, 2010
KALAWATI Vs. KARNAL IMPROVEMENT TRUST
February 4, 2010
KALAWATI Vs. STATE OF HARYANA AND OTHERS
December 7, 2010
KALIKA PRASHAD YADAV Vs. KADIMI TOOL MANUFACTURING COMPANY (PVT ) LTD AND ANR
May 6, 2010
KALLATTAR SINGH Vs. COMMISSIONER, AMBALA DIVISION
September 14, 2010
KALU AND ORS Vs. AYUB AND ORS
August 3, 2010
KALU RAM Vs. RAM SARUP AND ANR
May 3, 2010
KAMAKAR SINGH Vs. DIDAR SINGH
March 31, 2010
KAMAL AGGARWAL Vs. AMIR CHAND
January 20, 2010
KAMAL AGGARWAL Vs. STATE OF PUNJAB AND ANR
December 16, 2010
KAMAL JYOTI Vs. STATE OF PUNJAB
January 28, 2010
KAMAL KUMAR Vs. STATE OF PUNJAB
March 8, 2010
KAMAL NAIN Vs. SOM PARKASH AND ORS
September 27, 2010
KAMAL SINGH AND ORS Vs. STATE OF HARYANA
June 30, 2010
KAMAL SINGH KANHAIYALAL PARIHAR SON OF KANHAIYALAL R PARIHAR Vs. UNION OF INDIA & ORS
April 8, 2010
KAMALDEEP KAUR Vs. BHARAT BUSHAN ALIAS BHARTI
July 29, 2010
KAMALJIT KAUR Vs. STATE OF PUNJAB AND ORS
August 6, 2010
KAMALJIT KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 1, 2010
KAMALJIT SINGH Vs. STATE OF PUNJAB
November 16, 2010
KAMALJIT SINGH Vs. STATE OF PUNJAB
August 11, 2010
KAMALJIT SINGH Vs. STATE OF PUNJAB AND ORS
December 24, 2010
KAMALJIT SINGH AND ORS Vs. STATE OF PUNJAB AND ANR
December 23, 2010
KAMALJIT SINGH AND ORS Vs. STATE OF PUNJAB
December 13, 2010
KAMALJIT SINGH SON OF S JASPAL SINGH Vs. STATE OF PUNJAB AND ANR
October 8, 2010
KAMLA Vs. HARYANA KURUKSHETRA GAUSHALA
January 11, 2010
KAMLA DEVI Vs. STATE OF HARYANA
April 21, 2010
KAMLA DEVI Vs. HARYANA STATE
April 28, 2010
KAMLA DEVI Vs. PRINCIPAL CHHOTU RAM MEMORIAL PUBLIC SCHOOL AND ORS
December 10, 2010
KAMLA DEVI AND ORS Vs. STATE OF HARYANA AND ORS
December 16, 2010
KAMLA RANI Vs. STATE OF PUNJAB
September 1, 2010
KAMLESH Vs. STATE OF HARYANA
November 15, 2010
KAMLESH Vs. SUMER KHAN @ SUMERA AND ORS
April 21, 2010
KAMLESH Vs. NARESH AND ANR
October 29, 2010
KAMLESH ALIAS LALI Vs. STATE OF HARYANA
May 12, 2010
KAMLESH AND OTHERS Vs. RAM AVTAR AND OTHERS
July 7, 2010
KAMLESH BHARGAVA HOSPITAL AND RESEARCH CENTRE LTD , SILVER OAK HOSPITAL AND ANR Vs. WEATHER MAKER PVT LTD THROUGH ITS MANAGING DIRECTOR
May 10, 2010
KAMLESH KUMARI Vs. STATE OF HARYANA AND ORS
August 12, 2010
KAMLESH RANI Vs. JANESHWAR KUMAR
January 25, 2010
KAMLESH RANI Vs. RAJ RANI AND OTHERS
September 6, 2010
KAMMU Vs. STATE OF HARYANA
February 16, 2010
KANHIYA AND ANR Vs. STATE OF HARYANA
April 20, 2010
KANTA RANI Vs. ASHOK KUMAR
January 18, 2010
KANTA RANI AND ORS Vs. STATE OF PUNJAB AND ANR
November 23, 2010
KANTO Vs. PRIMARY HEALTH CENTRE
January 15, 2010
KANWALJIT SINGH Vs. STATE OF PUNJAB
January 6, 2010
KANWAR MOHINDER SINGH Vs. STATE OF PUNJAB AND ORS
September 20, 2010
KANWAR SINGH Vs. BHAGWAN SINGH
January 14, 2010
KANWAR SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS
April 30, 2010
KAPIL DEV Vs. STATE OF HARYANA
December 8, 2010
KAPIL DEV Vs. STATE OF PUNJAB
September 6, 2010
KAPOOR SINGH Vs. STATE OF U T CHANDIGARH
October 4, 2010
KAPOOR SINGH SON OF SINGARA SINGH Vs. GRAM PANCHAYAT AND ANR
August 31, 2010
KAPTAN Vs. STATE OF HARYANA
August 25, 2010
KAPTAN @ PARVEEN Vs. STATE OF HARYANA
December 17, 2010
KAPTAN SINGH Vs. PRESIDING OFFICER AND ANR
August 18, 2010
KARAM CHAND Vs. MADHUBALA
November 10, 2010
KARAM CHAND Vs. DHARM CHAND
April 19, 2010
KARAM CHAND Vs. STATE OF PUNJAB AND OTHERS
September 6, 2010
KARAM CHAND AND ANR Vs. P K F FINANCE LIMITED AND ANR
July 16, 2010
KARAM CHAND AND ORS Vs. STATE OF PUNJAB AND ORS
December 20, 2010
KARAM CHAND AND ORS Vs. BALBIR SINGH
July 6, 2010
KARAM SINGH Vs. STATE OF HARYANA
November 1, 2010
KARAM SINGH Vs. FINANCIAL COMMISSIONER, APPEALS
January 25, 2010
KARAM SINGH Vs. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYAT AND ORS
November 15, 2010
KARAM SINGH AND ANR. Vs. LAKHBIR KAUR AND ORS.
October 25, 2010
KARAMBIR Vs. HARYAN URBAN DEVELOPMENT AUTHORITY
December 8, 2010
KARAMBIR Vs. STATE OF HARYANA
January 27, 2010
KARAMBIR Vs. STATE OF HARYANA
May 5, 2010
KARAMBIR SINGH Vs. INDER SINGH
February 22, 2010
KARAMBIR SINGH RATHEE Vs. STATE OF HARYANA AND ORS
December 3, 2010
KARAMJEET KAUR Vs. STATE OF PUNJAB
November 1, 2010
KARAMJEET KAUR Vs. STATE OF PUNJAB AND ANR
July 28, 2010
KARAMJIT KAUR Vs. STATE OF PUNJAB AND ORS
August 2, 2010
KARAMJIT KAUR AND ANR Vs. STATE OF PUNJAB AND ORS
November 26, 2010
KARAMJIT SINGH Vs. STATE OF PUNJAB
February 3, 2010
KARAMJIT SINGH Vs. ISHAR KAUR AND ORS
August 4, 2010
KARAMJIT SINGH AND ANR Vs. STATE OF HARYANA AND ORS
December 3, 2010
KARAMJIT SINGH AND ORS Vs. NIRMAL RANI AND ORS
December 23, 2010
KARAN SINGH Vs. STATE OF HARYANA
April 19, 2010
KARAN SINGH Vs. STATE OF HARYANA
April 1, 2010
KARAN SINGH Vs. STATE OF HARYANA AND OTHERS
August 12, 2010
KARAN SINGH Vs. STATE OF PUNJAB
April 22, 2010
KARANDEEP SINGH Vs. STATE OF PUNJAB AND ANR
December 2, 2010
KARANJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
January 4, 2010
KARNAIL SINGH Vs. STATE OF PUNJAB
January 11, 2010
KARNAIL SINGH Vs. DARSHAN SINGH
January 27, 2010
KARNAIL SINGH Vs. STATE OF PUNJAB
February 3, 2010
KARNAIL SINGH Vs. STATE OF PUNJAB
March 26, 2010
KARNAIL SINGH Vs. DROPTI DEVI
March 2, 2010
KARNAIL SINGH Vs. STATE OF PUNJAB
February 1, 2010
KARNAIL SINGH Vs. STATE OF PUNJAB
April 20, 2010
KARNAIL SINGH @ MAHI @ KALA Vs. STATE OF PUNJAB
March 18, 2010
KARNAIL SINGH AND ORS Vs. SHAMSHER SINGH AND ORS
April 29, 2010
KARNAIL SINGH SANDHAR Vs. SANDHAR AND KANG LIMITED
September 10, 2010
KARNAL CO-OPERATIVE SUGAR MILLS LTD Vs. STATE INFORMATION COMMISSIONER
September 8, 2010
KARNIL SINGH Vs. GIAN SINGH AND OTHERS
May 5, 2010
KARTAR Vs. GORDHAN DASS AND ORS.
August 11, 2010
KARTAR CHAND Vs. FINANCIAL COMMISSIONER, APPEAL, PUNJAB, CHANDIGARH
May 19, 2010
KARTAR CHAND AND ANOTHER Vs. STATE OF HARYANA
September 6, 2010
KARTAR SINGH Vs. STATE OF PUNJAB
February 2, 2010
KARTAR SINGH Vs. GURBACHAN SINGH
January 12, 2010
KARTAR SINGH Vs. KULDEEP SINGH
January 18, 2010
KARTAR SINGH Vs. DAN SINGH
March 5, 2010
KARTAR SINGH Vs. TULSI
February 17, 2010
KARTAR SINGH Vs. ASSTT COLLECTOR OF CUSTOMS
February 26, 2010
KARTAR SINGH AND ORS Vs. STATE OF HARYANA
July 29, 2010
KARTAR SINGH AND ORS Vs. AMARJIT SINGH AND ORS
August 4, 2010
KARTAR SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
October 26, 2010
KARTAR SINGH SAMA AND SONS AND ANR Vs. MANOJ KUMAR AND ORS
May 5, 2010
KARTARI DEVI Vs. MAHENDER SINGH
January 13, 2010
KASHATRIYA SABHA MAHARANA PARTAP BHAWAN Vs. UNION OF INDIA
January 29, 2010
KASHMIR CHAND SON OF MATHURA DASS AND ANR Vs. CENTRAL BUREAU OF INVESTIGATION
April 27, 2010
KASHMIR KAUR Vs. STATE OF PUNJAB
October 25, 2010
KASHMIR KAUR AND OTHERS Vs. JOGINDER SINGH AND ANOTHER
July 14, 2010
KASHMIR SINGH Vs. STATE OF PUNJAB
January 13, 2010
KASHMIR SINGH Vs. STATE OF PUNJAB
July 1, 2010
KASHMIR SINGH Vs. STATE OF HARYANA
April 1, 2010
KASHMIR SINGH Vs. JASBIR KAUR
September 22, 2010
KASHMIR SINGH Vs. STATE OF HARYANA
December 24, 2010
KASHMIR SINGH Vs. THE REGISTRAR CO-OPERATIVE SOCIETIES AND ORS.
December 8, 2010
KASHMIR SINGH Vs. UNION OF INDIA & ORS
April 30, 2010
KASHMIR SINGH Vs. GRAM PANCHAYAT AND ORS
August 26, 2010
KASHMIR SINGH Vs. STATE OF PUNJAB
February 15, 2010
KASHMIR SINGH Vs. HANSRAJ
January 12, 2010
KASHMIR SINGH AND RANBIR SINGH Vs. REGISTRAR, CO-OPERATIVE SOCIETIES AND ORS
November 8, 2010
KASHMIRA SINGH Vs. PUNJAB STATE
March 16, 2010
KASHMIRI LAL Vs. SUB DIVISIONAL OFFICER
April 26, 2010
KASHMIRI LAL Vs. COMMISSIONER APPEALS JALANDHAR
February 2, 2010
KASHMIRI LAL Vs. RAJINDER KUMAR
January 6, 2010
KASHMIRI LAL Vs. STATE OF HARYANA
February 22, 2010
KASHMIRI PANDIT SABHA Vs. ORIENTAL GLASS WORKS
February 24, 2010
KASSAM Vs. STATE OF HARYANA
November 2, 2010
KASTURI LAL Vs. KAUSHALYA DEVI AND ORS
May 17, 2010
KAUL SINGH Vs. STATE OF PUNJAB
January 12, 2010
KAUSHALYA DEVI Vs. UNION OF INDIA
January 19, 2010
KAUSHALYA DEVI Vs. HARI CHAND
April 6, 2010
KAUSHALYA DEVI Vs. HARI SINGH
March 9, 2010
KAVITA Vs. KRISHAN
August 12, 2010
KAVITA DAUGHTER OF NATHU RAM Vs. STATE OF HARYANA AND ANR
August 12, 2010
KAVITA DEVI Vs. STATE OF HARYANA AND OTHERS
September 17, 2010
KAVITA RANI AND ORS Vs. HARYANA STAFF SELECTION COMMISSION
March 19, 2010
KAWAL SINGH Vs. STATE OF HARYANA
February 19, 2010
KEDAR NATH Vs. SH ARUN KUMAR AND ANR
November 23, 2010
KEHAR SINGH Vs. STATE OF PUNJAB
October 25, 2010
KEHAR SINGH Vs. BALBIR SINGH
April 26, 2010
KEHAR SINGH Vs. STATE OF HARYANA
April 6, 2010
KEHAR SINGH Vs. BALWANT SINGH
April 27, 2010
KEHAR SINGH Vs. AMRIK SINGH
July 19, 2010
KEHAR SINGH AND OTHERS Vs. STATE OF HARYANA
September 6, 2010
KEHAR SINGH DHULKU Vs. AMARJIT KAUR
January 7, 2010
KEHARO @ KEHAR KAUR Vs. STATE OF PUNJAB
April 20, 2010
KESAR SINGH Vs. STATE OF PUNJAB
February 25, 2010
KESAR SINGH Vs. LAND ACQUISITION COLLECTOR
September 6, 2010
KESHAV Vs. STATE OF HARYANA
January 21, 2010
KESHAV CHANDER & SONS Vs. INCOME TAX OFFICER
December 13, 2010
KESHAV KAUSHIK ETC Vs. STATE OF HARYANA AND ORS ETC
May 18, 2010
KESHO RAM Vs. STATE OF HARYANA
October 15, 2010
KESHYAN BROTHER AND ORS Vs. J K CEMENT WORKS AND ANR
September 29, 2010
KEWAL KISHAN Vs. KISHAN LAL
July 1, 2010
KEWAL KRISHAN Vs. PARAMVIR KAUR
December 2, 2010
KEWAL KRISHAN @ K B AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
September 6, 2010
KEWAL RAM Vs. STATE OF PUNJAB
February 25, 2010
KEWAL SINGH Vs. WADHAWA SINGH
March 26, 2010
KEWAL SINGH AND ANR Vs. STATE OF PUNJAB AND ORS
December 9, 2010
KEWAL SINGH EX-SARPANCH Vs. STATE OF PUNJAB
August 10, 2010
KHALIL Vs. STATE OF HARYANA
September 15, 2010
KHARAITI LAL Vs. STATE OF HARYANA
April 30, 2010
KHARAITI RAM Vs. SHAKUNTLA DEVI
January 12, 2010
KHATPAL SOLAVEX PVT.LTD Vs. PREET KAUR
March 2, 2010
KHATTU RAM Vs. CHARAN DASS AND ANR
April 21, 2010
KHAZANA Vs. WAZIR SINGH
January 19, 2010
KHEM SINGH Vs. CHIRANJIV SINGH
April 21, 2010
KHEMA & ORS Vs. STATE OF HARYANA & ORS
December 7, 2010
KHERI MANIAN CO OPERATIVE LABOUR AND CONSTRUCTION SOCIETY LTD Vs. MUNICIPAL COUNCIL SAHIBZADA AJIT SINGH NAGAR
September 9, 2010
KHIDMAT SINGH Vs. JOGINDER SINGH
March 12, 2010
KHUBA ALIAS KHUB RAM Vs. HARYANA STATE
April 28, 2010
KHURANA WOOLEN MILLS (P) LTD Vs. COMMISSIONER OF C EX
May 12, 2010
KHUSHAL SINGH AND Vs. NEW INDIA ASSURANCE COMPANY LTD THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR AND ORS
April 20, 2010
KHUSHI MOHAMMAD Vs. NATHU
January 19, 2010
KHUSHI RAM Vs. MURLI MANOHAR THATHERAN PANCHAYATI MANDIR AND DHARAMSALA SOCIETY
January 28, 2010
KIKKAR SINGH Vs. STATE OF PUNJAB AND ANR
December 17, 2010
KIRAN GARG Vs. STATE OF PUNJAB
March 9, 2010
KIRAN GUPTA Vs. SATISH KUMAR
January 21, 2010
KIRANDEEP KAUR AND ANR Vs. STATE OF PUNJAB AND ORS
July 30, 2010
KIRPAL SINGH Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD
April 23, 2010
KIRPAL SINGH Vs. STATE OF PUNJAB AND ORS.
September 20, 2010
KIRPAL SINGH Vs. STATE OF HARYANA AND OTHERS
August 10, 2010
KIRPAL SINGH ALIAS PALA Vs. STATE OF PUNJAB
December 8, 2010
KIRPAL SINGH AND ANR Vs. STATE OF PUNJAB
December 10, 2010
KISHAN CHAND DALAL Vs. HARYANA GRAMIN BANK ROHTAK
May 4, 2010
KISHAN PAL Vs. STATE OF PUNJAB
January 28, 2010
KISHAN SINGH Vs. STATE OF HARYANA
November 1, 2010
KISHAN SINGH Vs. STATE OF HARYANA AND OTHERS
September 7, 2010
KISHANA AND ANR Vs. GIRDHARI LAL AND ORS
August 13, 2010
KISHORI LAL Vs. JASWANT SINGH
May 3, 2010
KITABO DEVI Vs. UNION OF INDIA
January 28, 2010
KM HARPREET KAUR ALIAS NANHO DAUGHTER OF GURMEJ Vs. STATE OF PUNJAB
November 23, 2010
KM SHASHINDRA SINGH Vs. UNION OF INDIA
April 26, 2010
KOHLI CONSTRUCTION COMPANY Vs. SHAKUN INFRASTRUCTURE DEVELOPMENT LTD
January 28, 2010
KOTAK MAHINDRA BANK LTD. Vs. COVENTRY COIL-O-MATIC (HARYANA) LTD. AND ANR.
December 16, 2010
KRISHAN Vs. STATE OF HARYANA
January 27, 2010
KRISHAN Vs. STATE OF HARYANA
November 16, 2010
KRISHAN Vs. GULAB SINGH
November 1, 2010
KRISHAN Vs. STATE OF HARYANA
August 2, 2010
KRISHAN Vs. SATBIR
March 8, 2010
KRISHAN @ BALLU Vs. STATE OF HARYANA
September 21, 2010
KRISHAN @ KALA Vs. STATE OF HARYANA
August 13, 2010
KRISHAN ALIAS ALOK Vs. STATE OF HARYANA
November 18, 2010
KRISHAN DEV SYAL Vs. BABA SAIN BHAGAT SABHA (REGD ) AND ORS
December 2, 2010
KRISHAN DUTT ALIAS KRISHAN CHANDER Vs. STATE OF HARYANA
May 20, 2010
KRISHAN GOENKA Vs. JAYANTI PRAKASH GOENKA
August 3, 2010
KRISHAN GOPAL KHANNA Vs. STATE OF HARYANA AND ANOTHER
September 13, 2010
KRISHAN KUMAR Vs. NAND LAL
May 28, 2010
KRISHAN KUMAR Vs. STATE OF PUNJAB
October 11, 2010
KRISHAN KUMAR Vs. GURDIAL SINGH
January 12, 2010
KRISHAN KUMAR Vs. STATE OF HARYANA AND OTHERS
August 18, 2010
KRISHAN KUMAR AGGARWAL Vs. STATE OF HARYANA
October 7, 2010
KRISHAN KUMAR AND ORS Vs. CHANDIGARH ADMINISTRATION AND ORS
November 23, 2010
KRISHAN KUMAR AND RAMESHWAR DASS Vs. STATE OF HARYANA AND ANR
April 5, 2010
KRISHAN KUMAR SHARMA Vs. UNION OF INDIA AND OTHERS
May 10, 2010
KRISHAN KUMAR SHARMA AND VARINDER SINGH AND ORS Vs. STATE OF PUNJAB AND ANR
April 8, 2010
KRISHAN KUMAR SINGLA Vs. STATE OF PUNJAB AND ORS
September 20, 2010
KRISHAN LAL Vs. GENERAL MANAGER HARYANA ROADWAYS ROHTAK
October 4, 2010
KRISHAN LAL Vs. KRISHAN
January 7, 2010
KRISHAN LAL Vs. STATE OF HARYANA
April 21, 2010
KRISHAN LAL Vs. STATE OF HARYANA AND ORS.
August 17, 2010
KRISHAN LAL AGGARWAL Vs. STATE OF PUNJAB
January 18, 2010
KRISHAN LAL AND ORS Vs. STATE OF HARYANA
November 15, 2010
KRISHAN LAL BAREJA Vs. MUKESH TALWAR
September 15, 2010
KRISHAN PAL Vs. BALVINDER KUMAR
November 1, 2010
KRISHAN SINGH Vs. INDERJIT SINGH
January 19, 2010
KRISHAN SINGH Vs. STATE OF PUNJAB AND OTHERS
July 16, 2010
KRISHANA Vs. MAGHA RAM
January 8, 2010
KRISHNA AND ORS Vs. DINESH KUMAR AND ORS
April 5, 2010
KRISHNA DEVI Vs. SUKHDEV SINGH
January 11, 2010
KRISHNA DEVI Vs. STATE OF HARYANA AND OTHERS
July 21, 2010
KRISHNA DEVI Vs. CHIEF COMMISSIONER OF INCOME TAX
February 4, 2010
KRISHNA KUMARI Vs. KRISHAN KUMAR
May 13, 2010
KRISHNA RANI Vs. KAUSHALAYA DEVI
January 13, 2010
KRISHNA RANI Vs. STATE OF PUNJAB
December 10, 2010
KRISHNA SAW MILL Vs. STATE OF HARYANA
September 6, 2010
KRITIKA KAMBOJ Vs. VICE CHANCELLOR, KURUKSHETRA UNIVERSITY AND ORS
December 9, 2010
KULBHUSHAN AGGARWAL ALIAS GUPTA Vs. SMT ANJANA BANSAL AND ORS
May 4, 2010
KULBIR SINGH Vs. STATE OF PUNJAB
November 2, 2010
KULBIR SINGH Vs. STATE OF PUNJAB
November 26, 2010
KULBIR SINGH Vs. U T CHANDIGARH
December 6, 2010
KULBIR SINGH AND ORS Vs. STATE OF PUNJAB AND ANR
November 17, 2010
KULDEEP Vs. STATE OF HARYANA
November 1, 2010
KULDEEP Vs. STATE OF HARYANA
September 30, 2010
KULDEEP Vs. BALU AND ORS
July 26, 2010
KULDEEP BISHNOI Vs. SPEAKER, HARYANA VIDHAN SABHA
December 20, 2010
KULDEEP KAUR Vs. STATE OF PUNJAB
November 2, 2010
KULDEEP KAUR Vs. STATE OF PUNJAB AND ORS
August 25, 2010
KULDEEP KAUR IQBAL SINGH Vs. STATE OF PUNJAB
September 16, 2010
KULDEEP KUMAR @ GOLDY Vs. STATE OF PUNJAB
May 27, 2010
KULDEEP KUMAR SINGH Vs. STATE OF PUNJAB
October 4, 2010
KULDEEP SANDHU Vs. GENERAL PUBLIC
October 25, 2010
KULDEEP SINGH Vs. KRISHAN SINGLA
October 26, 2010
KULDEEP SINGH Vs. STATE OF PUNJAB
September 17, 2010
KULDEEP SINGH Vs. STATE OF PUNJAB
August 4, 2010
KULDEEP SINGH Vs. HARMANDER SINGH
January 20, 2010
KULDEEP SINGH Vs. STATE OF HARYANA
November 15, 2010
KULDEEP SINGH Vs. STATE OF PUNJAB
January 21, 2010
KULDEEP SINGH Vs. STATE OF PUNJAB
September 13, 2010
KULDEEP SINGH Vs. STATE OF HARYANA
May 10, 2010
KULDEEP SINGH Vs. RAJ BALA
August 3, 2010
KULDEEP SINGH Vs. STATE OF PUNJAB
November 25, 2010
KULDEEP SINGH Vs. STATE OF PUNJAB AND ANR
August 11, 2010
KULDEEP SINGH @ LALLA AND ORS Vs. STATE OF U T AND ANR
December 23, 2010
KULDEEP SINGH ALIAS DOGAR Vs. STATE OF PUNJAB
April 5, 2010
KULDEEP SINGH AND ORS Vs. STATE OF PUNJAB AND ANR
November 26, 2010
KULDEEP SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
December 3, 2010
KULDEEP SINGH AND ORS Vs. ZILE SINGH AND ORS
August 25, 2010
KULDEEP SINGH ETC Vs. STATE OF PUNJAB
September 15, 2010
KULDEV SINGH AND ORS Vs. STATE OF PUNJAB
October 25, 2010
KULDIP ANAND AND ORS Vs. SATISH PARKASH @ SATISH KUMAR AND ORS
April 8, 2010
KULDIP KAUR Vs. STATE OF PUNJAB
December 6, 2010
KULDIP KUMAR DOGRA Vs. SURINDER NATH
December 7, 2010
KULDIP SINGH Vs. STATE OF PUNJAB
September 27, 2010
KULDIP SINGH Vs. STATE OF PUNJAB
March 29, 2010
KULDIP SINGH Vs. STATE OF PUNJAB
March 9, 2010
KULDIP SINGH Vs. STATE OF HARYANA
May 4, 2010
KULDIP SINGH Vs. STATE OF PUNJAB
December 9, 2010
KULDIP SINGH Vs. STATE OF PUNJAB
February 15, 2010
KULDIP SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
December 2, 2010
KULDIP SINGH PANCH Vs. KULWINDER KAUR
January 6, 2010
KULDIP SINGH SAHI Vs. TREHAN AUTO PARTS, JALANDHAR ROAD, BATALA
December 8, 2010
KULDIPAK AHUJA SON OF AMAR NATH AHUJA Vs. CENTRAL BUREAU OF INVESTIGATION
December 9, 2010
KULJEET SINGH Vs. STATE BANK OF PATIALA AND ORS
December 13, 2010
KULJINDER SINGH Vs. REGISTRAR, PUNJAB AND HARYANA HIGH COURT
August 30, 2010
KULJIT SINGH ALIAS RUBY Vs. STATE OF PUNJAB
January 12, 2010
KULTAR SINGH PABLA Vs. STATE OF PUNJAB
July 21, 2010
KULWANT KAUR Vs. STATE OF PUNJAB
November 2, 2010
KULWANT KAUR Vs. STATE OF PUNJAB
November 10, 2010
KULWANT KAUR Vs. STATE OF PUNJAB
January 6, 2010
KULWANT KAUR Vs. CHAIRMAN, PUNJAB STATE ELECTRICITY BOARD
May 25, 2010
KULWANT KAUR Vs. MANJIT KAUR AND ORS
April 27, 2010
KULWANT SINGH Vs. STATE OF PUNJAB
December 11, 2010
KULWANT SINGH Vs. STATE OF PUNJAB
September 16, 2010
KULWANT SINGH Vs. STATE OF PUNJAB
April 9, 2010
KULWANT SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
May 6, 2010
KULWANT SINGH Vs. STATE OF PUNJAB
December 23, 2010
KULWANT SINGH Vs. STATE OF PUNJAB
February 18, 2010
KULWANT SINGH Vs. NINDERPAL KAUR AND ORS
December 23, 2010
KULWANT SINGH Vs. STATE OF PUNJAB AND ORS
January 14, 2010
KULWANT SINGH Vs. STATE OF U T AND ANR
November 25, 2010
KULWANT SINGH Vs. STATE OF PUNJAB AND ANOTHER
September 7, 2010
KULWANT SINGH & ANOTHER Vs. BHINDER SINGH & OTHERS
April 1, 2010
KULWANT SINGH ALIAS KANTI Vs. STATE OF PUNJAB
January 21, 2010
KULWANT SINGH AND ANR Vs. STATE OF PUNJAB
August 27, 2010
KULWANT SINGH AND ANR Vs. STATE OF PUNJAB AND ANR
November 16, 2010
KULWANT SINGH AND ANR Vs. STATE OF PUNJAB AND ANR
December 17, 2010
KULWANT SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
September 13, 2010
KULWANT SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
March 12, 2010
KULWANT SINGH AND ORS Vs. MOHINDER SINGH AND ORS
August 5, 2010
KULWANT SINGH DRIVER Vs. MUNICIPAL CORPORATION, AMRITSAR
September 15, 2010
KULWANT SINGH SON OF DALJIT SINGH Vs. STATE OF PUNJAB
February 1, 2010
KULWINDER KAUR Vs. MANJIT KAUR
July 2, 2010
KULWINDER KAUR Vs. STATE OF PUNJAB
June 24, 2010
KULWINDER KAUR AND ORS Vs. SUKHWANT SINGH AND ORS
January 25, 2010
KULWINDER KAUR AND ORS Vs. STATE OF PUNJAB
November 22, 2010
KULWINDER KAUR DHALIWAL AND ANR Vs. STATE OF PUNJAB AND ORS
November 15, 2010
KULWINDER PAL Vs. STATE OF PUNJAB
April 26, 2010
KULWINDER SINGH Vs. PARAMJIT SINGH AND ANR
August 3, 2010
KULWINDER SINGH Vs. UNION OF INDIA (UOI) AND ORS
September 28, 2010
KULWINDER SINGH @ NONU AND ORS Vs. STATE OF PUNJAB AND ANR
October 25, 2010
KULWINDER SINGH AND ORS Vs. STATE OF PUNJAB AND ANR
November 29, 2010
KUMARI MENKA AND ANR Vs. STATE OF PUNJAB AND ORS
July 30, 2010
KUNTI DEVI @ NEELAM Vs. STATE OF PUNJAB AND OTHERS
December 6, 2010
KUNWERJEET SINGH GREWAL AND ANR Vs. STATE OF PUNJAB AND ANR
December 17, 2010
KURDIA RAM SHARMA Vs. STATE OF HARYANA
April 6, 2010
KURESH TAHER RAJKOTWALA Vs. STATE OF HARYANA
January 27, 2010
KURUKSHETRA CENTRAL COOPERATIVE BANK LTD Vs. AJMER SINGH
April 26, 2010
KURUKSHETRA GASES PVT. LTD. Vs. STATE OF HARYANA
February 8, 2010
KUSHAL TAKHAR Vs. GURINDER SINGH
May 14, 2010
L R SARDANA AND ANR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANR
October 1, 2010
LABH SINGH Vs. STATE OF PUNJAB AND ORS
August 2, 2010
LACHHAMN Vs. STATE OF HARYANA
April 1, 2010
LACHHI RAM Vs. SUKHMAL CHAND
October 26, 2010
LACHHMAN DASS AND OTHERS Vs. SHARDA DEVI AND OTHERS
September 16, 2010
LACHHMI BAI Vs. OM PARKASH
January 18, 2010
LACHHMI DEVI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
January 6, 2010
LADY CONSTABLE RAJESH KUMARI Vs. STATE OF HARYANA AND OTHERS
September 7, 2010
LAKHBIR SINGH Vs. STATE OF PUNJAB
December 21, 2010
LAKHBIR SINGH Vs. JASBIR SINGH
October 27, 2010
LAKHBIR SINGH Vs. UNION OF INDIA AND ORS
June 28, 2010
LAKHBIR SINGH Vs. STATE OF PUNJAB
April 7, 2010
LAKHBIR SINGH ALIAS LAKHI Vs. STATE OF HARYANA
October 4, 2010
LAKHBIR SINGH AND ORS Vs. STATE OF PUNJAB
April 20, 2010
LAKHBIR SINGH AND ORS AND BHAJAN SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
March 8, 2010
LAKHI Vs. BALJEET SINGH AND ORS
December 24, 2010
LAKHI RAM Vs. STATE OF HARYANA
April 28, 2010
LAKHI RAM (DIED) THROUGH L RS Vs. SH BHALLE
March 22, 2010
LAKHI RAM DIWAN SINGH Vs. STATE OF HARYANA
March 5, 2010
LAKHVINDER SINGH Vs. J P TRADING COMPANY
September 17, 2010
LAKHVIR KAUR AND ORS Vs. STATE OF PUNJAB AND ORS
July 26, 2010
LAKHVIR SINGH Vs. STATE OF PUNJAB
September 6, 2010
LAKHVIR SINGH Vs. PUNJAB PUBLIC SERVICE COMMISSION AND ANR
December 13, 2010
LAKHVIR SINGH Vs. STATE OF PUNJAB
November 16, 2010
LAKHWINDER KAUR Vs. SHAKUNTLA DEVI AND ORS
May 18, 2010
LAKHWINDER KUMAR Vs. BACHAN SINGH
December 1, 2010
LAKHWINDER KUMAR @ LAKHWINDER SINGH @ LUCKY @ LAKHI Vs. STATE OF PUNJAB
September 6, 2010
LAKHWINDER SINGH Vs. TARSEN SINGH
September 28, 2010
LAKHWINDER SINGH Vs. DILBAGH SINGH
May 19, 2010
LAKHWINDER SINGH Vs. STATE OF PUNJAB
December 2, 2010
LAKHWINDER SINGH Vs. STATE OF PUNJAB AND ORS
November 30, 2010
LAL BAHADUR PAL Vs. STATE OF PUNJAB AND ORS
October 25, 2010
LAL CHAND Vs. VARINDER KUMAR
May 17, 2010
LAL CHAND Vs. SAMEER MATHUR AND ORS
December 2, 2010
LAL CHAND AND ORS. Vs. STATE OF HARYANA AND ANR.
October 6, 2010
LAL CHAND SAINI Vs. MUNICIPAL COMMITTEE MAHENDERGARH
August 11, 2010
LAL SINGH Vs. GIAN SINGH
January 13, 2010
LALA RAM Vs. MANI RAM AND ORS
July 15, 2010
LALI AND ANR Vs. SHYAM LAL
August 4, 2010
LALIT GOURA Vs. PUNJAB AND SIND BANK, BATALA BRANCH
January 6, 2010
LALIT GUPTA AND ORS Vs. STATE OF PUNJAB AND ORS
November 26, 2010
LALIT KHULLAR Vs. SHISH PAL
September 21, 2010
LALIT KUMAR Vs. STATE OF HARYANA
April 22, 2010
LALIT KUMAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
October 8, 2010
LALIT MOHAN BHALLA Vs. PREM CHAND
July 15, 2010
LALITA AND ANR Vs. STATE OF HARYANA AND ORS
November 17, 2010
LARSEN AND TOUBRO LIMITED Vs. STATE OF HARYANA AND OTHERS
October 26, 2010
LAVINDER KUMAR SHARMA Vs. PARMOD KUMAR
October 7, 2010
LAXMAN DASS Vs. DES RAJ
December 9, 2010
LAXMAN DASS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH AND ORS
December 23, 2010
LAXMI Vs. AMBU ALIAS AMBI
May 10, 2010
LAXMI BHATT Vs. IBRAHIM KHAN
November 10, 2010
LAXMI JAGLAN Vs. STATE OF HARYANA
April 9, 2010
LAXMI NARIAN Vs. JAGDISH KUMAR KAPOOR
September 16, 2010
LAXMINARAIN Vs. HARCHAND
July 1, 2010
LEELA SINGH Vs. STATE OF HARYANA
November 9, 2010
LEELADHAR Vs. STATE OF HARYANA
September 7, 2010
LEKH RAJ Vs. KIRNA
February 11, 2010
LIBERTY GROUP MARKETING DIVISION Vs. CIT
August 18, 2010
LILLU ALIAS RAJESH Vs. STATE OF HARYANA
September 20, 2010
LILU RAM AND ANR Vs. STATE OF HARYANA AND ORS
December 13, 2010
LIOYD INSULATIONS INDIA LIMITED Vs. HARYANA POWER GENERATION CORPN LIMITED
January 21, 2010
LIQUIDATOR, THE MALOUT CO-OPERATIVE SPINNING MILLS LIMITED Vs. SURESH COTTON OIL & GENERAL MILLS
January 12, 2010
LIYAKAT Vs. STATE OF HARYANA
September 7, 2010
LORD KRISHNA FLOUR MILLS PVT. LTD. Vs. STATE OF HARYANA
February 8, 2010
LOVELEET ARORA Vs. STATE OF PUNJAB AND ORS
September 10, 2010
LOVELY AND ORS Vs. STATE OF PUNJAB AND ANR
September 7, 2010
LOVKESH KUMAR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
August 31, 2010
LOVLEEN Vs. HARPREET SINGH
September 9, 2010
LT COL BIKRAM SINGH Vs. STATE OF PUNJAB AND ANR
May 14, 2010
LT COL SURJIT SINGH GILL AND ORS Vs. UNION OF INDIA (UOI) AND ORS
April 23, 2010
LT.COL (RETD.) G.S. DHILLON Vs. UNION OF INDIA AND OTHERS
March 22, 2010
LUDHIANA BOTTLING COMPANY Vs. UNION OF INDIA (UOI) AND ORS
October 8, 2010
LUDHIANA IMPROVEMENT TRUST Vs. ZORA SINGH
November 18, 2010
LUDHIANA MEDICITI Vs. MEDSAVE HEALTH CARE LTD
February 25, 2010
LUDHIANA STEEL LTD Vs. ASSTT COLLECTOR, C EX DIVISION, LUDHIANA
May 28, 2010
LUXMI ENTERPRISES Vs. MAA SHEETLA INDUSTRIES
March 9, 2010
M C CHHABRA AND OTHERS Vs. BHAKRA BEAS MANAGEMENT BOARD
March 26, 2010
M C SHARMA Vs. UNION TERRITORY ADMINISTRATOR AND ANR
March 10, 2010
M K GOYAL Vs. SATISH KUMAR SANGWAN AND ORS
April 7, 2010
M L BANSAL Vs. STATE OF HARYANA AND ORS
August 2, 2010
M L SHARMA Vs. STATE OF HARYANA
April 1, 2010
M M THAPAR Vs. UNION OF INDIA AND ORS
October 13, 2010
M P SAINI Vs. NEERAJ MADAN
January 6, 2010
M S KHAN AND ANOTHER Vs. UNION OF INDIA AND OTHERS
November 1, 2010
M S TRADING COMPANY Vs. STATE OF PUNJAB AND ORS
September 1, 2010
M.S. WALIA Vs. CENTRAL BUREAU OF INVESTIGATION
December 2, 2010
M/S BHANOT LEASING LIMITED Vs. COMMISSIONER, GURGAON DIVISION, GURGAON
October 6, 2010
M/S JANTA LAND PROMOTERS LIMITED Vs. STATE OF PUNJAB AND OTHERS
November 26, 2010
M/S KRISHNA Vs. UNION OF INDIA
September 10, 2010
M/S RAM MURTI Vs. PUNJAB WAKF BOARD
May 28, 2010
M/S TRADE LINK LIMITED AND ANOTHER Vs. VARINDER KUMAR AND OTHERS
September 20, 2010
M/S. BRIJ LAL RAM RICHPAL Vs. THE MARKET COMMITTEE, REWARI AND OTHERS
August 4, 2010
M/S. HIDEOUT TOURIST COMPLEX Vs. GAIL & ANOTHER
September 20, 2010
M/S. HINDLEVER CHEMICALS LIMITED AND ANOTHER Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PUNJAB, CHANDIGARH AND ANOTHER
January 8, 2010
M/S. LAXMI TRADERS AND ANOTHER Vs. KUSHAL PAL SINGH MANN
September 10, 2010
M/S. ORIENT CRAFT INFRASTRUCTURE LTD. Vs. SMT. SUBHADRA & OTHERS
September 7, 2010
M/S.CIMMCO BIRLA LIMITED Vs. STATE OF HARYANA
December 10, 2010
MAAN SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH AND OTHERS
October 26, 2010
MAAN SINGH Vs. STATE OF PUNJAB
November 25, 2010
MADAN GOPAL Vs. KIRPAL SINGH AND ORS
August 11, 2010
MADAN LAL Vs. STATE OF PUNJAB AND ORS
October 29, 2010
MADAN LAL Vs. RATTAN SINGH
July 22, 2010
MADAN LAL Vs. CHETAN MITTAL
January 12, 2010
MADAN LAL Vs. RAM PAL
January 12, 2010
MADAN LAL Vs. HARI SINGH
January 15, 2010
MADAN LAL Vs. PARVEEN BALA
May 28, 2010
MADAN LAL Vs. STATE OF HARYANA AND OTHERS
September 7, 2010
MADAN LAL Vs. KRISHAN KUMAR
January 8, 2010
MADAN LAL @ MADDI Vs. STATE OF HARYANA
March 19, 2010
MADAN LAL KUKREJA Vs. STATE OF PUNJAB & ANR
September 7, 2010
MADAN LAL LAMBA Vs. STATE OF HARYANA AND OTHERS
December 7, 2010
MADAN LAL MANJHU AND ORS Vs. STATE OF PUNJAB AND ANR
July 6, 2010
MADAN LAL PAPNEJA Vs. STATE OF HARYANA
November 12, 2010
MADAN LAL VERMA Vs. HARINDER SINGH TIWANA
December 20, 2010
MADAN MOHAN MANCHANDA Vs. STATE OF U T CHANDIGARH
October 4, 2010
MADAN MOHAN TALWAR Vs. STATE OF PUNJAB AND OTHERS
September 6, 2010
MADAN SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
November 22, 2010
MADHU BALA Vs. STATE OF HARYANA AND ORS
July 5, 2010
MADHU ELECTRICALS AND ORS Vs. STATE OF HARYANA AND ORS
May 29, 2010
MADHURIMA BAJAJ Vs. SUNDER SINGH
November 11, 2010
MAGGAR SINGH Vs. NATIONAL INSTITUTE OF NURSING AND ORS
December 21, 2010
MAGHAR SINGH @ BAMB AND ORS Vs. STATE OF PUNJAB
March 9, 2010
MAGIC PROMOTERS PVT LTD Vs. STATE OF HARYANA
April 27, 2010
MAHA SINGH Vs. VEDO DEVI
February 9, 2010
MAHA SINGH Vs. RANBIR
November 1, 2010
MAHA SINGH RAM MEHAR RICE & GENERAL MILLS Vs. DEVI DYAL AMAR NATH
February 11, 2010
MAHABIR Vs. STATE OF HARYANA
July 6, 2010
MAHABIR Vs. STATE OF HARYANA
November 17, 2010
MAHABIR JAIN KANYA PATHSHALA TRUST AND ANR Vs. DAYA KRISHAN AND ORS
May 3, 2010
MAHAL SINGH Vs. STATE OF HARYANA
November 1, 2010
MAHANT JAGMOHAN SINGH Vs. MAHANT KARAMJIT SINGH
April 1, 2010
MAHANT PARMINDER DASS Vs. GURMEET SINGH
September 17, 2010
MAHARISHI DAYANAND UNIVERSITY THROUGH ITS REGISTRAR SHRI S P VATS Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ANR
April 22, 2010
MAHAVIR PARSAD LAKHMI CHAND Vs. STATE OF HARYANA AND ORS.
July 15, 2010
MAHAVIR RICE & GENERAL MILLS Vs. PUNJAB STATE WAREHOUSING CORPORATION CHANDIGARH
February 5, 2010
MAHAVIR RICE & GENERAL MILLS Vs. PUNJAB STATE WAREHOUSING CORPORATION CHANDIGARH
April 5, 2010
MAHAVIR SINGH Vs. STATE OF HARYANA
January 20, 2010
MAHAVIR SINGH Vs. STATE OF HARYANA
August 16, 2010
MAHENDER Vs. STATE OF HARYANA
January 19, 2010
MAHENDER Vs. STATE OF HARYANA AND ORS
November 19, 2010
MAHENDER ALIAS AAKASH Vs. STATE OF HARYANA
February 1, 2010
MAHENDER NATH Vs. SATENDER NATH AND OTHERS
March 26, 2010
MAHENDER PAL AND ORS Vs. STATE OF HARYANA AND ORS
June 14, 2010
MAHENDER SINGH Vs. SURESH KUMAR
May 10, 2010
MAHENDER SINGH AND ORS Vs. USHA RANI AND ORS
April 9, 2010
MAHENDER SINGH AND ORS Vs. CHAMELI AND ORS
November 11, 2010
MAHESH Vs. STATE OF HARYANA
December 8, 2010
MAHESH CHAND Vs. STATE OF PUNJAB AND ORS
November 25, 2010
MAHESH CHAND AND ORS Vs. SHALIMAR TOWN PLANNERS PVT LTD AND ORS
August 23, 2010
MAHESH KUMAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
September 6, 2010
MAHESH KUMAR Vs. JAISHI RAM GOYAL
November 17, 2010
MAHI PAL RAWAT Vs. DARSHAN SINGH
January 18, 2010
MAHINDER Vs. STATE OF HARYANA
August 13, 2010
MAHINDER PAL Vs. HARI SARAN
March 16, 2010
MAHINDER SINGH Vs. A.C.I.G., BALLABGARH & OTHERS
August 30, 2010
MAHINDER SINGH Vs. BUTA SINGH
August 20, 2010
MAHINDER SINGH Vs. STATE OF PUNJAB
February 24, 2010
MAHINDER SINGH Vs. BHAG SINGH
November 16, 2010
MAHINDER SINGH & ORS Vs. RAJ KAUR
September 7, 2010
MAHINDRA HIRE PURCHASE Vs. BIRU RAM
February 10, 2010
MAHIPAL Vs. STATE OF HARYANA
September 30, 2010
MAHIPAL Vs. STATE OF HARYANA AND ORS
December 2, 2010
MAHLA SINGH Vs. HANS RAJ
December 17, 2010
MAI RAM Vs. STATE OF HARYANA
September 7, 2010
MAJINDER SINGH KANG Vs. CIT & ANR.
September 13, 2010
MAJOR ARVIND KUMAR SUHAG Vs. STATE OF HARYANA
May 24, 2010
MAJOR GENERAL DARSHAN SINGH (DECEASED) THROUGH LRS. Vs. BRIJ BHUSHAN CHAUDHARY (DECEASED) THROUGH LRS. AND ORS.
August 31, 2010
MAJOR GENERAL G.S. RIAR Vs. STATE OF PUNJAB AND OTHERS
May 12, 2010
MAJOR HARCHAND RAM (RETD ) Vs. UNION OF INDIA (UOI) AND ORS
November 1, 2010
MAJOR SINGH Vs. STATE OF PUNJAB
May 13, 2010
MAJOR SINGH Vs. CHHINDERPAL KAUR
August 3, 2010
MAJOR SINGH Vs. PRESIDING OFFICER, ELECTIDON TRIBUNAL
May 24, 2010
MAJOR SINGH Vs. STATE OF PUNJAB
May 18, 2010
MAJOR SINGH Vs. JAGAN NATH AND ANR
August 13, 2010
MAJOR SINGH Vs. SHER SINGH AND ORS
March 3, 2010
MAJOR SINGH AND ORS Vs. BALWANT SINGH
April 29, 2010
MAJOR SINGH AND ORS Vs. STATE OF PUNJAB
December 23, 2010
MAKHAN SINGH Vs. JOGINDER SINGH
March 11, 2010
MAKHAN SINGH Vs. HARMEET SINGH
August 3, 2010
MAKHAN SINGH Vs. STATE OF PUNJAB
April 22, 2010
MAKHAN SINGH Vs. PRESIDING OFFICER, ELECTION TRIBUNAL-CUM-ADDITIONAL DEPUTY COMMISSIONER (GENERAL) AND ORS
June 28, 2010
MAKHAN SINGH ALIAS BAGAR Vs. STATE OF HARYANA
December 15, 2010
MALAGAR SINGH Vs. STATE OF PUNJAB AND ORS
August 25, 2010
MALKEET KAUR Vs. BHUPINDER PAL
January 27, 2010
MALKIAT KAUR Vs. AJMER SINGH
May 10, 2010
MALKIAT SINGH Vs. JAGIR SINGH
January 25, 2010
MALKIAT SINGH Vs. LAND ACQUISITION COLLECTOR
January 11, 2010
MALKIAT SINGH Vs. STATE OF PUNJAB
August 30, 2010
MALKIAT SINGH Vs. STATE OF PUNJAB
July 22, 2010
MALKIAT SINGH Vs. STATE OF PUNJAB
November 22, 2010
MALKIAT SINGH Vs. INDIAN OVERSEAS BANK AND ANR.
August 12, 2010
MALKIAT SINGH Vs. STATE OF PUNJAB AND ORS
April 27, 2010
MALKIT SINGH Vs. STATE OF PUNJAB
November 15, 2010
MALKIT SINGH ALIAS KALA Vs. STATE OF PUNJAB
November 10, 2010
MALKIT SINGH AND ANR Vs. LAL SINGH AND ORS
April 5, 2010
MALLU SINGH AND ORS Vs. STATE OF HARYANA
November 16, 2010
MALOOK SINGH Vs. STATE OF PUNJAB
January 20, 2010
MALOOK SINGH AND ORS Vs. STATE OF PUNJAB
July 26, 2010
MAM CHAND Vs. NARESH KUMAR
April 7, 2010
MAM CHAND Vs. GURMEET SINGH
December 9, 2010
MAM CHAND AND ANR Vs. STATE OF HARYANA
August 23, 2010
MAM CHAND AND ANR Vs. STATE BANK OF PATIALA
September 15, 2010
MAMTA DEVI AND ANR Vs. STATE OF PUNJAB AND ORS
November 18, 2010
MAMTA RANI AND ANR Vs. STATE OF HARYANA AND ORS
March 2, 2010
MAMTA SAINI Vs. STATE OF PUNJAB
April 29, 2010
MAMTA SHARMA Vs. STATE OF PUNJAB
November 1, 2010
MAN MOHAN KUMAR Vs. STATE OF UNION TERRITORY CHANDIGARH
January 25, 2010
MANAGING COMMITTEE GURDWARA SAHIB Vs. SUB DIVISIONAL MAGISTRATE-CUM-EXECUTIVE MAGISTRATE
October 6, 2010
MANAGING COMMITTEE OF THE G D MEMORIAL EDUCATION SOCIETY Vs. UNION OF INDIA
November 2, 2010
MANAGING DIRECTOR PUNJAB STATE CO OPERARIVE BANK LTD Vs. MANJIT SINGH SODHI
January 28, 2010
MANAGING DIRECTOR SUGAR MILLS Vs. NIRMALA
January 19, 2010
MANAKDHERI CO OP Vs. PRESIDING OFFICER
August 23, 2010
MANAV MAHAJAN Vs. STATE OF PUNJAB
December 3, 2010
MANBIR KAUR Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT AND OTHERS
October 6, 2010
MANDEEP KADIAN Vs. PT B D SHARMA UNIVERSITY OF HEALTH & SCIENCES, ROHTAK & OTHERS
August 13, 2010
MANDEEP KAUR Vs. GURU NANAK DEV UNIVERSITY AND ANR
April 20, 2010
MANDEEP KAUR Vs. STATE OF PUNJAB
August 30, 2010
MANDEEP KAUR & ANR Vs. STATE OF PUNJAB & ORS
December 6, 2010
MANDER SINGH Vs. STATE OF PUNJAB
January 25, 2010
MANDHIR BAJAJ Vs. VICE CHANCELLOR, PUNJAB UNIVERSITY AND ORS
November 16, 2010
MANDIR BALAK RAM RAM LAL TRUST AND ANR Vs. MOHAN LAL
September 29, 2010
MANDIR GAUTMA SATI MAKBUJA BRADARI GAUTAM AND ANR Vs. JAGDISH LAL GUPTA AND ORS
October 8, 2010
MANESAR INDUSTRIES WELFARE ASSOCIATION Vs. STATE OF HARYANA AND ORS
April 8, 2010
MANGA Vs. STATE OF PUNJAB
November 25, 2010
MANGA AND ORS Vs. GIAN MOHD AND ORS
March 15, 2010
MANGA RAM Vs. REENA DEVI
February 5, 2010
MANGA SINGH Vs. SH JANARDHAN
February 19, 2010
MANGAL SINGH Vs. STATE OF PUNJAB
September 14, 2010
MANGAT DASS Vs. STATE OF PUNJAB AND ANOTHER
December 7, 2010
MANGAT RAI Vs. GUNJAN BALA
November 9, 2010
MANGAT RAM Vs. SHAM LAT PATTI KILOHRE
September 7, 2010
MANGAT SINGH Vs. STATE OF PUNJAB AND ORS
November 8, 2010
MANGE RAM Vs. STATE OF HARYANA
September 22, 2010
MANGE RAM Vs. SURENDER SINGH
August 6, 2010
MANI Vs. SUKHJIT SINGH
January 13, 2010
MANI RAM Vs. AVINASH KUMAR AND ANR
September 29, 2010
MANI RAM Vs. STATE OF PUNJAB AND ORS
July 29, 2010
MANINDER KAUR Vs. STATE OF PUNJAB
November 2, 2010
MANINDER KAUR Vs. MUNICIPAL CORPORATION
January 18, 2010
MANINDER KUMAR Vs. PUNJAB TECHNICAL UNIVERSITY, JALANDHAR & OTHERS
September 6, 2010
MANISH AHLAWAT Vs. STATE OF HARYANA
February 10, 2010
MANISH KUMAR SINGLA Vs. PT. B.D. SHARMA AND OTHERS
July 27, 2010
MANJEET SINGH @ SONU Vs. STATE OF PUNJAB
December 8, 2010
MANJINDER KAUR Vs. GURBEER SINGH
September 8, 2010
MANJINDER SINGH Vs. STATE OF PUNJAB
March 9, 2010
MANJINDER SINGH ALIAS SUKHWINDER SINGH Vs. STATE OF PUNJAB
November 1, 2010
MANJIT KAUR Vs. SUKHWINDER KAUR
January 21, 2010
MANJIT KAUR Vs. DEPUTY COMMISSIONER-CUM-ELECTION TRIBUNAL
August 17, 2010
MANJIT KAUR Vs. STATE OF HARYANA
July 29, 2010
MANJIT KAUR Vs. PARAMJEET KAUR
June 28, 2010
MANJIT KAUR Vs. PUNJAB SALES CORPORATION MANDI GOBINDGARH
January 14, 2010
MANJIT KAUR Vs. CHARANJIT KAUR
January 11, 2010
MANJIT KAUR AND ORS Vs. STATE OF PUNJAB
November 17, 2010
MANJIT SINGH Vs. STATE OF HARYANA
November 22, 2010
MANJIT SINGH Vs. BACHNA RAM
January 11, 2010
MANJIT SINGH Vs. DARSHAN SINGH
January 7, 2010
MANJIT SINGH Vs. SUKHJINDER SINGH
September 16, 2010
MANJIT SINGH Vs. STATE OF PUNJAB
January 28, 2010
MANJIT SINGH Vs. STATE OF PUNJAB
February 5, 2010
MANJIT SINGH Vs. DIRECTOR RURAL DEVELOPMENT
May 6, 2010
MANJIT SINGH Vs. STATE OF PUNJAB
July 28, 2010
MANJIT SINGH Vs. GAMDOOR SINGH
November 10, 2010
MANJIT SINGH Vs. STATE OF PUNJAB
October 8, 2010
MANJIT SINGH Vs. STATE OF PUNJAB AND ANR
December 20, 2010
MANJIT SINGH Vs. STATE OF PUNJAB AND ORS
October 26, 2010
MANJIT SINGH Vs. HARBANS KAUR
February 25, 2010
MANJIT SINGH Vs. RAMESH KUMAR AND ANOTHER
September 14, 2010
MANJIT SINGH Vs. STATE OF HARYANA
September 7, 2010
MANJIT SINGH Vs. STATE OF HARYANA AND ORS
December 24, 2010
MANJIT SINGH @ MITA Vs. STATE OF PUNJAB
December 6, 2010
MANJIT SINGH ALIAS DULLA Vs. STATE OF PUNJAB
October 12, 2010
MANJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
September 7, 2010
MANJIT SINGH MINHAS Vs. NEELAM RANI
March 3, 2010
MANJOT SINGH Vs. SURJIT KAUR
July 15, 2010
MANJU ALIAS ANJU AND ANR Vs. STATE OF HARYANA
October 1, 2010
MANJU CHADHA AND ANR YASHPAL BHASIN Vs. STATE OF HARYANA AND ANR
April 6, 2010
MANJU SHARMA AND ANR Vs. STATE OF PUNJAB AND ORS
December 21, 2010
MANKASHAR DASS AND ORS Vs. R S MANN, IAS AND ORS
December 23, 2010
MANLOCHAN SINGH JOHAL Vs. STATE OF PUNJAB AND OTHERS
November 12, 2010
MANMEET MALIK AND ANR Vs. LABOUR ENFORCEMENT OFFICER (CENTRAL)
October 12, 2010
MANMOHAN SINGH Vs. HAKAM SINGH
January 20, 2010
MANMOHAN SINGH Vs. STATE OF U T CHANDIGARH
September 28, 2010
MANMOHAN SINGH Vs. STATE OF PUNJAB
August 9, 2010
MANMOHAN SINGH GANDHI AND ORS Vs. RAJINDER SINGH GILL AND ORS
May 7, 2010
MANNI DEVI Vs. RAJ PAL
November 12, 2010
MANOHAR COLD STORAGE AND ICE FACTORY Vs. BALDEV SINGH AND ORS
May 14, 2010
MANOHAR LAL Vs. STATE OF PUNJAB
October 4, 2010
MANOHAR LAL Vs. INDERJIT SINGH ALIAS SHAKUNTLA DEVI
September 8, 2010
MANOHAR LAL Vs. STATE OF PUNJAB
December 21, 2010
MANOHAR LAL Vs. USHA RANI
March 12, 2010
MANOHAR LAL & SONS Vs. UNION OF INDIA AND OTHERS
August 3, 2010
MANOHAR LAL AND ORS Vs. STATE OF HARYANA AND ORS
February 25, 2010
MANOHAR LAL NARULA Vs. STATE OF PUNJAB
August 26, 2010
MANOHAR MASIH Vs. UNION OF INDIA
April 23, 2010
MANOHAR SINGH Vs. STATE OF HARYANA
April 6, 2010
MANOHAR SINGH Vs. STATE OF PUNJAB
November 10, 2010
MANOJ DEVI Vs. STATE OF HARYANA
October 26, 2010
MANOJ KUMAR Vs. STATE OF PUNJAB AND ORS
February 26, 2010
MANOJ KUMAR Vs. SATBIR SINGH
April 5, 2010
MANOJ KUMAR Vs. STATE OF HARYANA
August 13, 2010
MANOJ LUTHRA AND ORS Vs. NEW INDIA ASSURANCE COMPANY LIMITED AND ORS
January 13, 2010
MANPHOOL Vs. STATE OF PUNJAB
February 24, 2010
MANPHOOL SINGH AND OTHERS Vs. STATE OF HARYANA
September 1, 2010
MANPREET KAUR Vs. STATE OF PUNJAB AND ORS
July 27, 2010
MANPREET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
December 7, 2010
MANPREET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 16, 2010
MANPREET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
August 16, 2010
MANPREET KAUR AND ANR Vs. STATE OF PUNJAB
April 21, 2010
MANPREET KAUR AND ANR Vs. MOHINDER KAUR AND ORS
November 18, 2010
MANPREET SINGH Vs. STATE OF PUNJAB
December 10, 2010
MANPREET SINGH AND ANR Vs. STATE OF PUNJAB
November 12, 2010
MANSA MEDICOS Vs. STATE OF PUNJAB
May 28, 2010
MANVINDER SINGH Vs. STATE OF PUNJAB
September 15, 2010
MANVINDER SINGH Vs. SANJAY KUMAR
July 28, 2010
MARKET COMMITTEE, INDRI Vs. SUDHIR KUMAR
March 18, 2010
MARSHAL ENGINEERS Vs. STATE OF HARYANA
September 8, 2010
MASSA SINGH Vs. ELECTION TRIBUNAL
July 12, 2010
MAST RAM Vs. STATE OF PUNJAB AND ORS
November 22, 2010
MASTA GADDI BEED WALA BABA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER
July 28, 2010
MASTAN SINGH Vs. STATE OF PUNJAB
March 15, 2010
MATA BADAN Vs. STATE OF UT CHANDIGARH
February 25, 2010
MATHURA DASS JAIN AND ORS Vs. STATE OF PUNJAB AND ORS
March 3, 2010
MAYA DEVI Vs. VIJENDER SINGH
December 20, 2010
MAYA DEVI Vs. RATTAN SINGH
February 23, 2010
MAYA DEVI Vs. STATE OF HARYANA
January 14, 2010
MAYANK GULATI Vs. STATE OF PUNJAB
November 16, 2010
MAYAWATI Vs. RAJINDER SINGH & OTHERS
February 3, 2010
MD. MAJOR ALAM @ MD. NANJAR ALAM @ CHUNNA KHAN Vs. STATE OF BIHAR
March 23, 2010
MEDICAL COUNCIL OF INDIA Vs. GOLD FIELD SIKSHA SANSTHA
September 24, 2010
MEENA Vs. RAM TRANSPORT
October 15, 2010
MEENA Vs. STATE OF HARYANA AND ORS
December 13, 2010
MEENA DEVI Vs. KARAMJEET SINGH
January 12, 2010
MEENA KUMARI AND ANR Vs. STATE OF PUNJAB AND ORS
October 27, 2010
MEENAKSHI D/O SH SUDARSHAN LAL Vs. UNION OF INDIA (UOI) AND ORS
April 20, 2010
MEENAKSHI GARG AND ANR Vs. STATE OF HARYANA AND ORS
May 29, 2010
MEENAKSHI SHARMA Vs. STATE OF HARYANA AND ORS
August 2, 2010
MEENU ARORA Vs. STATE OF HARYANA AND OTHERS
September 7, 2010
MEENU GOYAL Vs. COMMISSIONER OF CUSTOMS
March 15, 2010
MEENU KAUR Vs. SHRI GURU RAMDASS INSTITUTE OF DENTAL SCIENCES AND RESEARCH, AMRITSAR AND ANOTHER
November 19, 2010
MEER ALI ALIAD KAKKU AND ORS Vs. STATE OF PUNJAB AND ANR
December 23, 2010
MEERA Vs. YOGESH KUMAR
April 29, 2010
MEGH RAJ Vs. STATE OF HARYANA
March 8, 2010
MEHAR CHAND Vs. RAMWATI
May 17, 2010
MEHAR CHAND Vs. RAMA SHARMA
October 6, 2010
MEHAR SINGH Vs. STATE OF PUNJAB
January 19, 2010
MEHAR SINGH Vs. STATE OF PUNJAB AND ORS
August 12, 2010
MEHAR SINGH @ BHARPUR SINGH Vs. PRITPAL SINGH
November 12, 2010
MEHARBAN SINGH Vs. STATE OF PUNJAB
November 15, 2010
MEHTA SINGH Vs. STATE OF HARYANA AND OTHERS
September 27, 2010
MELA RAM Vs. STATE OF PUNJAB AND ORS
December 15, 2010
METHODIST HIGH SCHOOL Vs. MANOHAR LAL
January 7, 2010
MEWA DEVI Vs. STATE OF HARYANA
August 2, 2010
MEWA SINGH Vs. STATE OF HARYANA
December 6, 2010
MEWA SINGH AND ANR Vs. STATE OF PUNJAB
April 22, 2010
MILAPA DEVI Vs. OM PARKASH
December 7, 2010
MINESH DEVENDRA SHAH @ MANISH SHAH Vs. STATE OF PUNJAB
August 10, 2010
MIR SINGH Vs. STATE OF HARYANA
October 1, 2010
MISHRA SINGH AND ORS Vs. STATE OF PUNJAB
May 3, 2010
MITHLESH Vs. SATBIR SINGH
January 29, 2010
MITHU RAM Vs. STATE OF HARYANA
July 5, 2010
MITHU SINGH Vs. PARAMJIT KAUR
October 4, 2010
MITHU SINGH AND ANOTHER Vs. DIRECTOR RURAL DEVELOPMENT AND PANCHAYAT DEPARTMENT, PUNJAB
May 22, 2010
MITTAL DISTRIBUTORS Vs. STATE OF PUNJAB
February 2, 2010
MOD SERAP INDUSTRIES Vs. PRESIDING OFFICER, LABOUR COURT, GURGAON AND ANOTHER
September 6, 2010
MODERN STEELS LTD Vs. DEPUTY COMMR OF C EX
February 1, 2010
MODI REVLON LTD. Vs. STATE OF PUNJAB AND OTHERS
August 9, 2010
MODULUS PREFAB SOLUTIONS Vs. UNION OF INDIA
November 15, 2010
MOHALI CLUB MOHALI Vs. STATE OF PUNJAB
May 6, 2010
MOHAMMAD AKBAR @ MUNA Vs. ASSTT. COMMISSIONER OF CUSTOMS
June 4, 2010
MOHAMMAD ARBI Vs. STATE OF HARYANA
September 7, 2010
MOHAMMAD IKHLAQ Vs. ALOK GUPTA
January 20, 2010
MOHAMMAD MOHSIN ANSARI Vs. U T CHANDIGARH
September 7, 2010
MOHAMMAD SALEEM Vs. M S SANDHU
November 10, 2010
MOHAMMAD YUSUF AND ORS Vs. SARDARA SINGH
August 13, 2010
MOHAN DEVI Vs. STATE OF HARYANA
November 23, 2010
MOHAN FIBRE PRODUCTS LTD. Vs. STATE OF PUNJAB AND ORS.
March 9, 2010
MOHAN LAL Vs. STATE OF HARYANA
May 5, 2010
MOHAN LAL Vs. DAYA WANTI
February 15, 2010
MOHAN LAL Vs. STATE OF PUNJAB
January 8, 2010
MOHAN LAL Vs. UNION OF INDIA
January 20, 2010
MOHAN LAL Vs. STATE OF UT CHANDIGARH
September 8, 2010
MOHAN LAL Vs. STATE OF HARYANA
May 12, 2010
MOHAN LAL Vs. U.T. ADMINISTRATION, CHANDIGARH
December 10, 2010
MOHAN LAL Vs. STATE OF HARYANA AND OTHERS
September 7, 2010
MOHAN LAL ALIAS MOHNA Vs. RATTAN SINGH
January 20, 2010
MOHAN LAL AND GOPAL MITTAL (DEAD) THROUGH L.RS. Vs. RAJA RAM AND ANOTHER
May 28, 2010
MOHAN LAL AND ORS Vs. SURJIT SINGH (DEAD) THROUGH L RS
November 22, 2010
MOHAN LAL GOEL AND ANR Vs. RAJAN GUPTA AND ANR
November 16, 2010
MOHAN LAL SHARMA Vs. STATE OF PUNJAB
September 17, 2010
MOHAN LAL SON OF SH DUBAR RAM Vs. PRESIDING OFFICER, LABOUR COURT-II AND ANR
April 8, 2010
MOHAN LAL THAPAR AND BROTHERS AND ORS Vs. STATE OF PUNJAB AND ANR
December 2, 2010
MOHAN PAL SINGH Vs. KARAMPAL SINGH
September 10, 2010
MOHAN PAL SINGH Vs. KARAM PAL SINGH
February 16, 2010
MOHAN SHYAM Vs. MUNSHIDHAR
March 15, 2010
MOHAN SINGH MALHI Vs. STATE OF PUNJAB & ORS
March 5, 2010
MOHAR SINGH AND ORS Vs. STATE OF PUNJAB AND ANR
December 13, 2010
MOHD HANIF AND ORS Vs. STATE OF PUNJAB AND ANR
December 10, 2010
MOHD MUSHTAK Vs. STATE OF PUNJAB
December 7, 2010
MOHD NAJIR AND ORS Vs. STATE OF PUNJAB AND AER
December 10, 2010
MOHD SADIK Vs. CHANDIGARH ADMINISTRATION
January 25, 2010
MOHD. DILSHAD Vs. HABIBAN
February 23, 2010
MOHD. NAZIM Vs. STATE OF HARYANA
August 27, 2010
MOHIE JANTA COOPERATIVE AGRICULTURAL SERVICE SOCIETY LIMITED, MOHIE Vs. STATE OF PUNJAB AND OTHERS
September 10, 2010
MOHINDER Vs. STATE OF HARYANA
December 2, 2010
MOHINDER JAIN AND ANR Vs. STATE OF HARYANA
February 25, 2010
MOHINDER KAUR Vs. TEJA SINGH
January 14, 2010
MOHINDER KAUR Vs. JAGDISH DOGRA KITTY BREAD MS DOGRA SALE AND SERVICE
November 10, 2010
MOHINDER KAUR Vs. KANWAL SINGH
January 14, 2010
MOHINDER KAUR Vs. PARGAT SINGH
February 4, 2010
MOHINDER KAUR Vs. STATE OF PUNJAB
February 2, 2010
MOHINDER KAUR Vs. MANMOHAN SINGH
February 17, 2010
MOHINDER KAUR Vs. SMT. KULDEEP KAUR AND ANR.
October 12, 2010
MOHINDER KAUR Vs. RAJ MOHINDER SINGH AND ORS.
December 15, 2010
MOHINDER KAUR Vs. SUKHCHARAN SINGH AND ANR
September 6, 2010
MOHINDER KAUR ALIAS MAHINDERO DEVI Vs. STATE OF HARYANA
November 26, 2010
MOHINDER KAUR BRAICH Vs. NASEEB KAUR BASSI AND ORS
September 6, 2010
MOHINDER KHAN Vs. DIRECTOR RURAL DEVELOPMENT AND PANCHAYATS
November 15, 2010
MOHINDER PAL Vs. JANG BAHADUR AND ANOTHER
September 24, 2010
MOHINDER PAL Vs. AGYA RAM ATMA RAM H U F AND ANR
August 12, 2010
MOHINDER PAL MOHAN LAL Vs. STATE OF HARYANA
July 13, 2010
MOHINDER PAL SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
April 27, 2010
MOHINDER PARTAP Vs. INDERJIT
October 4, 2010
MOHINDER SINGH Vs. DIRECTOR RURAL DEVELOPMENT AND PANCHAYATS PUNJAB
October 4, 2010
MOHINDER SINGH Vs. KAKA RAM OM PARKASH COMMISSION AGENTS
May 19, 2010
MOHINDER SINGH Vs. STATE OF PUNJAB
January 28, 2010
MOHINDER SINGH Vs. PALWINDER SINGH
January 6, 2010
MOHINDER SINGH Vs. SATPAL SINGH
January 12, 2010
MOHINDER SINGH Vs. PRITPAL SINGH
January 11, 2010
MOHINDER SINGH Vs. STATE OF PUNJAB
October 8, 2010
MOHINDER SINGH Vs. JASWINDER KAUR
March 3, 2010
MOHINDER SINGH Vs. STATE OF PUNJAB
April 28, 2010
MOHINDER SINGH Vs. FINANCIAL COMMISSIONER
November 22, 2010
MOHINDER SINGH Vs. KARAMVIR & OTHERS
August 30, 2010
MOHINDER SINGH Vs. ADDL. DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB, CHANDIGARH
October 27, 2010
MOHINDER SINGH Vs. JAGIR SINGH
March 4, 2010
MOHINDER SINGH Vs. STATE OF PUNJAB AND ORS
August 12, 2010
MOHINDER SINGH Vs. STATE OF PUNJAB AND ORS
August 2, 2010
MOHINDER SINGH Vs. STATE OF PUNJAB AND ORS
February 2, 2010
MOHINDER SINGH (SINCE DECEASED) THROUGH L.RS. Vs. SMT. PRITAM KAUR
October 4, 2010
MOHINDER SINGH AND ANR Vs. HARDEEP SINGH AND ORS
October 5, 2010
MOHINDER SINGH EHC Vs. STATE OF HARYANA AND OTHERS
November 9, 2010
MOHINDER SINGH SON OF ISHAR SINGH Vs. JOGINDER SINGH AND OTHERS
December 7, 2010
MOHINDERJEET KAUR Vs. STATE OF PUNJAB AND ANR
July 26, 2010
MOHIT RISHI AND ORS Vs. STATE OF PUNJAB AND ANR
November 22, 2010
MOHMAD ASHRAF AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
January 6, 2010
MOHMAD BILAL AND ORS Vs. DAUD AND ORS
December 15, 2010
MOHNA Vs. STATE OF PUNJAB
November 16, 2010
MOHRI RAM RAM LAL Vs. STATE OF HARYANA
January 21, 2010
MONICA SANDHU AND ORS Vs. STATE OF PUNJAB
December 16, 2010
MONIKA INDIA Vs. UNION OF INDIA (UOI)
August 5, 2010
MONIKA SINGH AND ANR Vs. STATE OF HARYANA AND ORS
December 1, 2010
MOOL CHAND Vs. HARI NARAIN
November 15, 2010
MOOL CHAND Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED AND ORS
March 15, 2010
MOOL CHAND AND ORS Vs. URMILA DEVI
August 27, 2010
MOOL CHAND AND ORS Vs. KISAN TRADING CO AND ORS
December 3, 2010
MOR MUKUT SINGH Vs. MANAGER, ENEXCO ENGINEER LTD AND ANOTHER
April 5, 2010
MOTA SINGH Vs. STATE OF PUNJAB AND OTHERS
August 26, 2010
MOTI LAL Vs. SMT VIDYA AND ORS
November 25, 2010
MR. DEEPAK CHADHA Vs. MRS. RUPA ANAND AND ANR.
August 13, 2010
MRS. AMRITA CHADHA Vs. COMMISSIONER OF INCOME TAX
March 2, 2010
MS. CHAUDHARY CHEMICAL INDUSTRIES AND ANOTHER Vs. MS. NATIONAL FERTILIZER LIMITED
September 7, 2010
MS. MANGLA INDUSTRIES PVT LTD Vs. MS. M S STOCK INVEST PVT LTD
August 13, 2010
MS. NAVJOT SOHAL AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
December 6, 2010
MS. STANDARD AGRO VET (P) LTD Vs. STATE OF HARYANA AND OTHERS
September 7, 2010
MUBARAK SINGH Vs. STATE OF PUNJAB
April 22, 2010
MUBIN AND ANR Vs. MOHD IBRAHIM
April 19, 2010
MUKAND SINGH Vs. BALDEV SINGH
November 17, 2010
MUKANDBIR SINGH Vs. STATE OF PUNJAB
August 3, 2010
MUKANDI LAL SAT NARAIN Vs. SHAM LAL
January 14, 2010
MUKESH Vs. STATE OF HARYANA
November 10, 2010
MUKESH Vs. SUSHILA
October 4, 2010
MUKESH Vs. STATE OF HARYANA
February 25, 2010
MUKESH @ MOTA Vs. STATE OF HARYANA AND ORS
December 17, 2010
MUKESH AND ORS Vs. STATE OF HARYANA AND RAJBIR
October 12, 2010
MUKESH AND ORS Vs. STATE OF HARYANA
April 30, 2010
MUKESH DEVI Vs. MANOJ KUMAR
January 20, 2010
MUKESH KUMAR Vs. PUNJAB STATE ELECTRICITY BOARD
January 11, 2010
MUKESH KUMAR Vs. STATE OF HARYANA
December 8, 2010
MUKESH KUMAR ALIAS MOTTA Vs. STATE OF HARYANA
August 2, 2010
MUKESH KUMAR VADEHRA Vs. SURINDER KUMAR
December 23, 2010
MUKESH SHARMA Vs. L I C OF INDIA
August 4, 2010
MUKHTIAR Vs. RAM KUMAR AND ORS
September 20, 2010
MUKHTIAR KAUR AND ANR Vs. STATE OF PUNJAB
May 6, 2010
MUKHTIAR SINGH Vs. STATE OF PUNJAB
April 23, 2010
MUKHTIAR SINGH Vs. STATE OF PUNJAB
May 24, 2010
MUKHTIAR SINGH Vs. STATE OF PUNJAB
January 14, 2010
MUKHTIAR SINGH Vs. UNION OF INDIA
January 21, 2010
MUKHTIAR SINGH Vs. STATE OF PUNJAB
January 27, 2010
MUKHTIAR SINGH Vs. PHOOL SINGH
January 22, 2010
MUKHTIAR SINGH Vs. MAHENDER SINGH
September 7, 2010
MUKHTIAR SINGH Vs. PIARA SINGH AND ORS
April 19, 2010
MUKHTIAR SINGH Vs. STATE OF PUNJAB
April 28, 2010
MUKHTIAR SINGH AND ANR Vs. STATE OF PUNJAB AND ANR
November 17, 2010
MUKHTIAR SINGH AND ORS Vs. STATE OF PUNJAB
October 11, 2010
MUKHWANT SINGH Vs. STATE OF PUNJAB
October 4, 2010
MULAKH RAJ Vs. STATE OF PUNJAB
January 6, 2010
MULAKH RAJ Vs. STATE OF PUNJAB AND ORS
June 30, 2010
MULK RAJ Vs. SANT RAM
March 25, 2010
MULKH RAJ AND ANR Vs. STATE OF PUNJAB
April 20, 2010
MULLA @ MOOL CHAND Vs. STATE OF HARYANA
May 4, 2010
MULLI ALIAS SADDIQ AND ANR Vs. STATE OF HARYANA
March 9, 2010
MULTAN SINGH Vs. STATE OF PUNJAB AND ORS
July 29, 2010
MUNA MANSURI Vs. STATE OF HARYANA
January 15, 2010
MUNI DEVI DAUGHTER OF HARI SINGH Vs. SUSHILA WIDOW OF DAVINDER AND ORS
August 6, 2010
MUNI LAL Vs. PISTODEVI AND ORS
November 15, 2010
MUNIA Vs. STATE OF HARYANA
January 11, 2010
MUNICIPAL COMMITTEE Vs. OM PARKASH
March 9, 2010
MUNICIPAL COMMITTEE Vs. RAGHUBIR SINGH AND ORS
September 30, 2010
MUNICIPAL COMMITTEE Vs. RATNI DEVI AND ORS
July 1, 2010
MUNICIPAL COMMITTEE Vs. DHARAMBIR SON OF NATHU AND ORS
August 3, 2010
MUNICIPAL COMMITTEE, REWARI Vs. MATA DIN
April 5, 2010
MUNICIPAL CORPORATION Vs. S.K. MOTORS
September 27, 2010
MUNICIPAL CORPORATION Vs. SURINDERJIT SINGH
November 29, 2010
MUNICIPAL CORPORATION Vs. PRESIDING OFFICER AND ANR
November 15, 2010
MUNICIPAL CORPORATION Vs. NUCHEM LIMITED
November 16, 2010
MUNICIPAL CORPORATION, AMRITSAR Vs. ONKAR NATH AND ANOTHER
March 26, 2010
MUNICIPAL CORPORATION, CHANDIGARH AND ANOTHER Vs. SATYA PAL AND SONS
September 6, 2010
MUNICIPAL COUNCIL Vs. LEKH RAJ
July 22, 2010
MUNICIPAL COUNCIL Vs. TILAK RAM KRISHAN CHAND
January 12, 2010
MUNICIPAL COUNCIL Vs. MOHAN LAL
January 25, 2010
MUNICIPAL COUNCIL Vs. HARDAYAL SINGH AND ANR
August 23, 2010
MUNICIPAL COUNCIL AMBALA SADAR, AMBALA CANTT EXECUTIVE OFFICER Vs. BALWINDER SINGHA KALRA
June 28, 2010
MUNICIPAL COUNCIL KARNAL Vs. JANAK RAJ AND ANOTHER
September 7, 2010
MUNICIPALITY GHARAUNDA Vs. TARA CHAND AND ORS
March 15, 2010
MUNICIPALITY, TARAORI Vs. MANSA RAM
May 17, 2010
MUNIR HUSAIN Vs. STATE OF HARYANA
December 14, 2010
MUNISH GUPTA AND ORS Vs. STATE OF PUNJAB
April 1, 2010
MUNISH KUMAR Vs. STATE OF HARYANA
October 4, 2010
MUNISH KUMAR Vs. STATE OF PUNJAB
February 15, 2010
MUNISH KUMAR Vs. STATE OF PUNJAB
March 5, 2010
MUNNA Vs. STATE OF PUNJAB
March 3, 2010
MUNSHI RAM Vs. RAJIV KUMAR
January 15, 2010
MUNSHI RAM Vs. GURDEV SINGH
November 12, 2010
MURJANI Vs. SUBE SINGH
January 7, 2010
MURTI DEVI AND ORS Vs. RAJESH AND ORS
April 29, 2010
MURTI DEVI AND ORS Vs. VEENA KUNDRAI WIFE OF NAND KISHORE KUNDRAI
August 6, 2010
MURTI THAKUR JI MANDIR THAKUR DWARA Vs. BHULLAN
January 18, 2010
MUSHLIM KHAN Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED AND ORS
April 26, 2010
MUSKAN Vs. STATE OF HARYANA AND ANR
December 16, 2010
MUSTAK SINGH SON OF SHAKTI CHAND Vs. STATE OF PUNJAB
February 24, 2010
MUSTAQ MOHAMED Vs. RAJINDER SINGH
May 10, 2010
MVL LTD Vs. GROVER ART STUDIO ETC
December 13, 2010
N K MITTAL Vs. STATE OF HARYANA AND OTHERS
September 17, 2010
N R MEHTANI AND ORS Vs. DEVINDER KUMAR AND ANR
April 8, 2010
N.K. JAIN Vs. UNION OF INDIA
May 20, 2010
N.K. MITTAL Vs. STATE OF HARYANA AND OTHERS
September 17, 2010
N.S.S. ENTERPRISES Vs. STATE OF PUNJAB
February 10, 2010
NACHATTAR SINGH Vs. STATE OF PUNJAB
May 11, 2010
NACHATTAR SINGH Vs. MANVESH SINGH SIDHU
November 15, 2010
NACHATTAR SINGH AND ANR. Vs. SURJIT SINGH AND ORS.
September 27, 2010
NACHHATTAR SINGH Vs. DARSHAN SINGH & OTHERS
August 3, 2010
NACHHATTAR SINGH Vs. STATE OF PUNJAB
November 17, 2010
NACHHATTAR SINGH Vs. SURINDER PAL SINGH
December 17, 2010
NACHHATTAR SINGH ALIAS GOGI Vs. STATE OF PUNJAB
January 12, 2010
NAFE SINGH Vs. SURESH
January 13, 2010
NAFE SINGH Vs. STATE OF HARYANA
September 1, 2010
NAGAR COUNCIL Vs. BHAGAT RAM AND ORS
August 23, 2010
NAGAR COUNCIL SUNAM Vs. AMARJIT SINGH AND ANR
July 20, 2010
NAGAR PANCHAYAT KHAMANON Vs. PARDEEP KUMAR
January 29, 2010
NAGAR PANCHAYAT RAYYA Vs. KULDIP KAUR AND ANR
August 31, 2010
NAGAR SINGH @ NAGO Vs. BUKHAN SINGH
March 2, 2010
NAGESH CONSTRUCTION COMPANY PVT. LTD Vs. AJAY KUMAR CHATURVEDI
September 28, 2010
NAGINA SINGH Vs. STATE OF PUNJAB
February 5, 2010
NAHAR INDUSTRIAL ENTERPRISES LIMITED Vs. STATE OF PUNJAB AND ANOTHER
August 24, 2010
NAHAR SINGH Vs. STATE OF PUNJAB
July 30, 2010
NAHAR SINGH Vs. STATE OF PUNJAB AND ORS
November 16, 2010
NAHAR SINGH SON OF CHANNAN SINGH AND ANR Vs. STATE OF PUNJAB AND ANR
August 11, 2010
NAIB SINGH Vs. MANAGING DIRECTOR PUNJAB STATE COOPERATIVE MILK PRODUCERS FEDERATION MILKFED
January 28, 2010
NAIB SINGH Vs. HARNEK MOHD. & KHAIR DIN
March 26, 2010
NAIBI SINGH Vs. STATE OF PUNJAB
March 10, 2010
NANAK SINGH Vs. AJAY KUMAR MAHAJAN
July 21, 2010
NANCY BHAKOO Vs. GULZAR SINGH
March 10, 2010
NAND KISHORE Vs. SURINDER KAUR
September 7, 2010
NAND LAL Vs. KRISHNA AND ORS
May 6, 2010
NANDI RAM Vs. STATE OF HARYANA
March 12, 2010
NAR SINGH @ NARSI RAM Vs. STATE OF HARYANA AND ORS
April 5, 2010
NARAIN SARAN DASS Vs. CHANDIGARH UNION TERRITORY ADMINISTRATION
January 18, 2010
NARANG SINGH Vs. PUNJAB STATE ELECTRICITY BOARD PATIALA
May 11, 2010
NARANG SINGH, CHARAN SINGH AND ORS Vs. STATE OF PUNJAB AND ANR
November 16, 2010
NARANJAN RAM @ ANJU @ NARANJAN Vs. STATE OF PUNJAB
December 17, 2010
NARENDER @ LANGRA Vs. STATE OF HARYANA
March 15, 2010
NARENDER SINGH Vs. STATE OF HARYANA
February 25, 2010
NARENDER SINGH Vs. STATE OF PUNJAB
November 15, 2010
NARENDER SONI Vs. MAHARSHI DAYANAND UNIVERSITY AND ORS
December 16, 2010
NARENDRA SINGH KAMRA,T G T (MATHS) Vs. UNION OF INDIA
September 6, 2010
NARESH @ BHOLU Vs. STATE OF HARYANA
March 12, 2010
NARESH KUMAR Vs. UNION OF INDIA
January 7, 2010
NARESH KUMAR Vs. MAMTA
January 7, 2010
NARESH KUMAR Vs. AMIT KUMAR AZAD
January 15, 2010
NARESH KUMAR Vs. CHINTO DEVI
January 25, 2010
NARESH KUMAR Vs. STATE OF HARYANA
April 19, 2010
NARESH KUMAR Vs. STATE OF PUNJAB
December 3, 2010
NARESH KUMAR Vs. STATE OF HARYANA
December 22, 2010
NARESH KUMAR Vs. CHANCHAL RANI
March 11, 2010
NARESH KUMAR Vs. DIRECTOR, MAHARAJA AGGARSEN INSTITUTE OF MEDICAL RESEARCH AND EDUCATION AGROHA
December 9, 2010
NARESH KUMAR Vs. SUNITA AND ORS
April 29, 2010
NARESH KUMAR Vs. JAMOTI DEVI AND ORS
December 2, 2010
NARESH KUMAR Vs. STATE OF HARYANA AND ORS
April 7, 2010
NARESH KUMAR Vs. GURU JAMBHESWAR UNIVERSITY OF SCIENCE AND TECH AND ANR
August 5, 2010
NARESH KUMAR Vs. STATE OF PUNJAB
September 6, 2010
NARESH KUMAR AND AMRISH KUMAR Vs. STATE OF PUNJAB
August 26, 2010
NARESH KUMAR AND ORS Vs. STATE OF HARYANA
March 26, 2010
NARESH KUMAR AND ORS Vs. STATE OF HARYANA
December 16, 2010
NARESH KUMAR BANSAL Vs. DEV SINGH GILL AND ANR
November 18, 2010
NARESH SHARMA Vs. UNION OF INDIA
July 16, 2010
NARESH SON OF SOHAN LAL Vs. STATE OF HARYANA
December 6, 2010
NARINDER Vs. STATE OF HARYANA
March 9, 2010
NARINDER DEV BATTA Vs. SANJAY KUMAR GOYAL
November 17, 2010
NARINDER KAUR Vs. SURJAN
January 22, 2010
NARINDER KUMAR Vs. STATE OF PUNJAB
September 23, 2010
NARINDER KUMAR Vs. REKHA
July 20, 2010
NARINDER KUMAR AND ANR Vs. FAQUIR CHAND
August 26, 2010
NARINDER KUMAR AND CO Vs. STATE OF PUNJAB ETC
March 29, 2010
NARINDER KUMAR SABLOK Vs. ASHNIR AHUJA
September 10, 2010
NARINDER SHARMA Vs. STATE OF HARYANA AND ORS.
December 14, 2010
NARINDER SINGH Vs. ASSA SINGH
March 9, 2010
NARINDER SINGH Vs. SEWA SINGH AND ORS
September 29, 2010
NARINDER SINGH Vs. STATE OF PUNJAB
August 2, 2010
NARINDER SINGH Vs. STATE OF PUNJAB
November 2, 2010
NARINDER SINGH Vs. STATE OF PUNJAB
January 11, 2010
NARINDER SINGH Vs. UNION TERRITORY, CHANDIGARH
September 7, 2010
NARINDER SINGH @ BABLA Vs. STATE OF PUNJAB
February 19, 2010
NARINDER SINGH AND ANR Vs. STATE OF PUNJAB
September 28, 2010
NARINDER SINGH AND ORS Vs. STATE OF PUNJAB AND ANR
December 16, 2010
NARINDER SINGH BRAR Vs. STATE OF PUNJAB
September 8, 2010
NARINDER SINGH SON OF ATMA SINGH Vs. STATE OF PUNJAB
December 2, 2010
NARINDERJIT SINGH Vs. STATE OF PUNJAB
May 7, 2010
NAROTAM SINGH Vs. STATE OF HARYANA
October 29, 2010
NASEEB KAUR Vs. AZAD SINGH
May 10, 2010
NASHER SINGH AND ORS Vs. STATE OF PUNJAB
May 6, 2010
NASIB KAUR Vs. DEPUTY COMMISSIONER
September 21, 2010
NASIB KAUR AND OTHERS Vs. SHAM LAL AND ANOTHER
September 14, 2010
NATHA SINGH Vs. STATE OF PUNJAB AND ORS
December 15, 2010
NATHA SINGH AND ANR Vs. STATE OF PUNJAB AND ORS
November 11, 2010
NATHI RAM AND ORS Vs. STATE OF HARYANA
May 5, 2010
NATHOLI Vs. SAMAI SINGH AND ORS
August 27, 2010
NATHU RAM Vs. STATE OF HARYANA
May 12, 2010
NATHU RAM Vs. TILAK RAJ AND ORS
July 28, 2010
NATIONAL ALUMINIUM COMPANY LIMITED Vs. SGN TELECOMS LIMITED
July 27, 2010
NATIONAL CONDUIT PIPES Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
March 5, 2010
NATIONAL ENGINEERING CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
February 19, 2010
NATIONAL FERTILIZERS LIMITED Vs. VINAY KUMAR KAPOOR AND ORS
November 16, 2010
NATIONAL FERTILIZERS LTD EMPLOYEES CO-OPERATIVE HOUSE BUILDING SOCIETY LTD Vs. RAM MEHAR SINGH KUNDU AND ANR
July 22, 2010
NATIONAL HYDRO ELECTRIC POWER CORPORATION OFFICERS ASSOCIATION, Vs. NHPC LIMITED AND ANOTHER
March 3, 2010
NATIONAL INSURANCE CO LTD Vs. OM PARKASH
May 28, 2010
NATIONAL INSURANCE CO LTD Vs. CHAND CHHABRA
August 3, 2010
NATIONAL INSURANCE CO LTD Vs. BALWINDER KAUR
August 10, 2010
NATIONAL INSURANCE CO LTD Vs. POOJA VERMA
September 27, 2010
NATIONAL INSURANCE CO LTD Vs. BIMLA DEVI
October 7, 2010
NATIONAL INSURANCE CO LTD Vs. KEWAL KRISHAN
October 12, 2010
NATIONAL INSURANCE CO LTD Vs. RAJWINDER KAUR
November 8, 2010
NATIONAL INSURANCE CO LTD Vs. SANJAY KUMAR
October 7, 2010
NATIONAL INSURANCE COMPANY LIMITED Vs. NARESH RANI
October 4, 2010
NATIONAL INSURANCE COMPANY LIMITED Vs. CHANDRO
September 13, 2010
NATIONAL INSURANCE COMPANY LIMITED Vs. DHARAM PAL
September 20, 2010
NATIONAL INSURANCE COMPANY LIMITED Vs. BIMLA AND ORS.
October 29, 2010
NATIONAL INSURANCE COMPANY LIMITED Vs. KASHMIR KAUR AND ORS
October 27, 2010
NATIONAL INSURANCE COMPANY LIMITED Vs. SURTI DEVI
October 12, 2010
NATIONAL INSURANCE COMPANY LIMITED Vs. SMT RAHISAN AND ORS
October 8, 2010
NATIONAL INSURANCE COMPANY LTD Vs. RAJWINDER KAUR
December 8, 2010
NATIONAL INSURANCE COMPANY LTD Vs. KAMLESH AND ORS
March 15, 2010
NATIONAL INSURANCE COMPANY LTD Vs. JASPAL SINGH AND ORS
February 25, 2010
NATIONAL INSURANCE COMPANY LTD AND ORS Vs. SATYAWAN AND OTHERS
May 5, 2010
NATVAR LAL Vs. STATE OF PUNJAB
December 22, 2010
NAUBAT SINGH PANWAR AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
July 21, 2010
NAUNIHAL SINGH Vs. UNION OF INDIA AND OTHERS
December 9, 2010
NAVDEEP AGRO BOARD Vs. NATIONAL INSURANCE CO LTD
February 11, 2010
NAVDEEP KAUR Vs. MANINDER SINGH AHLUWALIA
March 2, 2010
NAVDEEP SINGH Vs. STATE OF PUNJAB
September 7, 2010
NAVEEN Vs. GURGAON GRAMIN BANK AND OTHERS
October 5, 2010
NAVEEN Vs. STATE OF HARYANA
December 7, 2010
NAVEEN KUMAR Vs. SHASHI PATNI
November 16, 2010
NAVEEN KUMAR Vs. PUNJAB AND HARYANA HIGH COURT AND ANOTHER
May 11, 2010
NAVEEN MILLS Vs. STATE OF PUNJAB AND ORS
December 9, 2010
NAVEPREET SINGH Vs. PUNJAB PUBLIC SERVICE COMMISSION, PATIALA AND ANOTHER
December 13, 2010
NAVJOT SINGH AND ANR Vs. SMT KAWALJIT KAUR AND ANR
November 18, 2010
NAVJOT SOHAL AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
December 6, 2010
NAVKIRAN KAUR Vs. STATE OF PUNJAB AND OTHERS
October 5, 2010
NAVNEET KAUR & ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 1, 2010
NAVNEET KUMAR JINDAL AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
December 16, 2010
NAVPREET KAUR Vs. STATE OF PUNJAB
November 2, 2010
NAVSHER SINGH PUAR AND ORS Vs. U T AND ANR
November 15, 2010
NAWAL SINGH AND ORS Vs. THE STATE OF HARYANA AND ORS
October 12, 2010
NAZIR MASIH AND ORS Vs. STATE OF PUNJAB AND ANR
September 9, 2010
NCC PC 12269 MAJOR HARCHAND RAM Vs. UNION OF INDIA
November 1, 2010
NECTAR LIFESCIENCES LIMITED Vs. UNITED INDIA INSURANCE COMPANY LIMITED AND ANR
January 15, 2010
NEELAM Vs. DEEPAK SHARMA
September 8, 2010
NEELAM @ NEELAM SHARDA Vs. PRIMLA GAUTAM
March 10, 2010
NEELAM DEVI Vs. HARYANA NURSES REGISTRATION COUNCIL
February 19, 2010
NEELAM KUMARI AND ORS Vs. HARYANA STAFF SELECTION COMMISSION
October 8, 2010
NEELAM MAHANT AND OTHERS Vs. STATE OF PUNJAB
January 6, 2010
NEELAM RANI Vs. DINESH KUMAR
October 7, 2010
NEELAM RANI Vs. STATE OF HARYANA
December 6, 2010
NEELAM RANI Vs. STATE OF PUNJAB
January 8, 2010
NEELAM RANI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
August 2, 2010
NEERAJ Vs. STATE OF HARYANA
July 29, 2010
NEERAJ Vs. UNION OF INDIA
October 26, 2010
NEERAJ AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
October 28, 2010
NEERAJ DORA Vs. JYOTI DORA
July 19, 2010
NEERAJ KUMAR Vs. STATE OF PUNJAB
May 10, 2010
NEERAJ KUMAR Vs. ARYA SAMAJ
June 29, 2010
NEETA CHADHA AND OTHERS Vs. PHULLAN RANI AND OTHERS
December 10, 2010
NEETA MANDAL AND ANR Vs. GIRISH SOOD AND ANR
August 10, 2010
NEETA SINHA Vs. P S RAJ STEELS PVT LTD
March 10, 2010
NEETU SAINI Vs. STATE OF PUNJAB AND ORS
October 29, 2010
NEHA CHAUDHARY Vs. MADAN MOHAN HURIA
November 10, 2010
NEM CHAND Vs. UNION OF INDIA
January 7, 2010
NEPAL Vs. PRESIDING OFFICER LABOUR COURT
May 27, 2010
NEPAL SHARMA SON OF MOHAN LAL Vs. STATE OF HARYANA
October 25, 2010
NETAR PAL Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND LABOUR COURT AND ANR.
November 18, 2010
NEW INDIA ASSURANCE CO LTD Vs. ANIL
September 6, 2010
NEW INDIA ASSURANCE CO LTD Vs. GULAB CHAND CHORASYA
June 28, 2010
NEW INDIA ASSURANCE CO LTD Vs. SAROJ RANI
July 1, 2010
NEW INDIA ASSURANCE CO LTD Vs. SHANTI DEVI
August 3, 2010
NEW INDIA ASSURANCE CO LTD Vs. HARBANS KAUR
August 23, 2010
NEW INDIA ASSURANCE CO LTD Vs. TEK CHAND GUPTA
August 24, 2010
NEW INDIA ASSURANCE CO LTD Vs. BACHHI BAI
August 27, 2010
NEW INDIA ASSURANCE CO LTD Vs. SANTOSH
September 29, 2010
NEW INDIA ASSURANCE CO LTD Vs. SAJJAN KUMAR
April 26, 2010
NEW INDIA ASSURANCE CO LTD Vs. DAYAL SINGH
July 19, 2010
NEW INDIA ASSURANCE CO LTD Vs. KESHO RAM
July 13, 2010
NEW INDIA ASSURANCE CO LTD Vs. VEERPAL KAUR
October 15, 2010
NEW INDIA ASSURANCE CO LTD Vs. CHAMELI DEVI AND ORS
May 7, 2010
NEW INDIA ASSURANCE COMPANY Vs. MEENA DEVI AND ORS AND SMT CHANDERWATI AND ORS
May 4, 2010
NEW INDIA ASSURANCE COMPANY LIMITED Vs. USHA RANI
January 27, 2010
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KANTA ARORA
May 3, 2010
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KULJEET SINGH
November 10, 2010
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUMAN BANSAL WIDOW OF BHAGWAN DASS SON OF KISHAN CHAND AND ORS
July 27, 2010
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SURJIT KAUR AND ORS
August 27, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. PINKI
May 5, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. BALWANT SINGH
February 8, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. SANJAY SINGH
January 25, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. JAGDISH
September 7, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. JASBIR KAUR AND ORS
February 25, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. SURINDER KAUR WIDOW OF AMARJIT SINGH SON OF SH SITAL SINGH AND OTHERS
September 1, 2010
NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. JOGINDER KAUR AND OTHERS
July 7, 2010
NEW INDIA INSURANCE COMPANY LIMITED Vs. ANCHAL SOOD
October 6, 2010
NEW MODEL INDUSTRIES (PVT.) LTD. Vs. STATE OF PUNJAB AND OTHERS
June 30, 2010
NEW RAMA SEED CORPORATION Vs. OPINDER SINGH
January 11, 2010
NICHOLAS JOHN ADDINGTON Vs. BARNARD
September 7, 2010
NIGAM KUMAR WALIA Vs. GULZAR SINGH AND ORS
September 6, 2010
NIHAL KHAN Vs. STATE OF HARYANA
March 22, 2010
NIHAL SINGH Vs. STATE OF HARYANA
April 28, 2010
NIHAL SINGH AND ANR Vs. NATHU RAM AND ANR
November 23, 2010
NIKKA SINGH Vs. STATE OF PUNJAB
October 4, 2010
NIKKU KHAN ALIAS MOHAMMED DEEN Vs. STATE OF HARYANA
August 6, 2010
NIKU Vs. STATE OF PUNJAB
January 19, 2010
NIMEX INTERNATIONAL, FARIDABAD Vs. PRESIDING OFFICER, LABOUR COURT NO. II, FARIDABAD AND ANOTHER
September 8, 2010
NINDER KAUR Vs. TARLOK SINGH
November 10, 2010
NIRANJAN KAUR Vs. FINANCIAL COMMISSIONER REVENUE AND SECRETARY TO GOVERNMENT PUNJAB
July 16, 2010
NIRANJAN LAL Vs. STATE OF HARYANA
April 6, 2010
NIRANJAN LAL Vs. MUNICIPAL COMMITTEE
February 3, 2010
NIRANJAN SINGH Vs. STATE OF PUNJAB
June 21, 2010
NIRANKAR SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
September 14, 2010
NIRBHAI SINGH Vs. GURVINDER SINGH AND OTHERS
February 22, 2010
NIRBHAI SINGH BHULLAR Vs. STATE OF PUNJAB
May 12, 2010
NIRDOSH KUMAR Vs. VIJAY KUMAR AND ORS.
September 16, 2010
NIRMAL GUPTA Vs. SATNAM SINGH
November 18, 2010
NIRMAL KANTA AND ORS Vs. REGISTRAR, COOPERATIVE SOCIETIES AND ORS
October 28, 2010
NIRMAL KAUR Vs. STATE OF PUNJAB AND OTHERS
August 16, 2010
NIRMAL KUMAR Vs. U T CHANDIGARH
November 1, 2010
NIRMAL RANI AND ORS Vs. KIRPAL SINGH AND ORS
May 4, 2010
NIRMAL SINGH Vs. STATE OF PUNJAB
February 16, 2010
NIRMAL SINGH Vs. STATE OF PUNJAB
August 2, 2010
NIRMAL SINGH Vs. STATE OF PUNJAB
April 7, 2010
NIRMAL SINGH Vs. JAGROOP SINGH
September 17, 2010
NIRMAL SINGH Vs. STATE OF PUNJAB
April 1, 2010
NIRMAL SINGH Vs. STATE OF PUNJAB
January 27, 2010
NIRMAL SINGH Vs. STATE OF PUNJAB
November 25, 2010
NIRMAL SINGH Vs. GRAM PANCHAYAT VILLAGE SAFERA
August 9, 2010
NIRMAL SINGH Vs. HARBANS SINGH
September 10, 2010
NIRMAL SINGH Vs. KISHAN SINGH AND ANR
November 9, 2010
NIRMAL SINGH Vs. STATE OF PUNJAB AND ORS
May 12, 2010
NIRMAL SINGH ALIAS NIMMA Vs. STATE OF PUNJAB
November 1, 2010
NIRMAL SINGH AND ORS Vs. ADDITIONAL DIRECTOR OF PANCHAYATS AND ORS
May 12, 2010
NIRMAL SINGH AND ORS Vs. KIRPAL SINGH ALIAS KAKA SINGH AND ORS
August 9, 2010
NIRMAL SINGH AND ORS Vs. STATE OF PUNJAB
April 19, 2010
NIRMAL SINGH, Vs. STATE OF PUNJAB
August 12, 2010
NIRMALA DEVI Vs. STATE OF PUNJAB AND OTHERS
November 17, 2010
NIRMALA DEVI Vs. STATE OF PUNJAB AND OTHERS
December 9, 2010
NIRMALA KAUSHIK Vs. MAHARISHI DAYANAND UNIVERSITY, ROHTAK
May 24, 2010
NIRMALA KUMARI AND ORS Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL AND ORS
December 16, 2010
NIRMALJIT KAUR Vs. STATE OF PUNJAB
February 18, 2010
NIRMAN SINGH Vs. STATE OF PUNJAB AND ORS
August 2, 2010
NIRPAL SINGH Vs. STATE OF PUNJAB AND ORS
October 25, 2010
NISHA Vs. MAHAN
December 16, 2010
NISHA Vs. MAHA NAND AND ORS
December 6, 2010
NISHA D.SARAF Vs. RAKESH KUMAR MADHAR
March 16, 2010
NISHA RAM Vs. BHAGAT RAM
November 11, 2010
NISHAHT KAMRA AND ORS Vs. STATE OF PUNJAB AND ANR
November 25, 2010
NISHAN SINGH Vs. STATE OF HARYANA
November 18, 2010
NISHAN SINGH AND ANR Vs. STATE OF PUNJAB
November 29, 2010
NISHI SAINI AND ANR Vs. STATE OF PUNJAB AND ORS
June 1, 2010
NITIN Vs. MUNICIPAL COMMITTEE YAMUNA NAGAR
January 21, 2010
NITINKHANNA AND OTHERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH AND OTHERS
November 10, 2010
NOKIA INDIA PVT. LTD. Vs. STATE OF PUNJAB AND ORS.
November 17, 2010
NOOR HASAN Vs. THE STATE OF HARYANA
December 13, 2010
NOORA Vs. STATE OF HARYANA
April 23, 2010
NOORDDIN Vs. STATE OF HARYANA
November 16, 2010
NOORDDIN AND ORS Vs. STATE OF HARYANA
November 15, 2010
NORTHERN REGIONAL COMMITTEE Vs. R K S D COLLEGE OF EDUCATION AND ORS
November 2, 2010
NULL Vs. INCOME TAX OFFICER
April 8, 2010
O P ARORA Vs. STATE OF HARYANA
February 19, 2010
OASIS CONTRACTORS AND CONSULTANTS (P) LTD Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD
October 5, 2010
OASIS CONTRACTORS AND CONSULTANTS PVT LIMITED Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD
January 21, 2010
OM DUTT SHARMA Vs. RATTAN PAL SHARMA AND ORS.
September 30, 2010
OM PAL Vs. STATE OF HARYANA
November 10, 2010
OM PAL Vs. STATE OF HARYANA
January 12, 2010
OM PARKASH Vs. SWARANJIT KAUR
January 7, 2010
OM PARKASH Vs. STATE OF HARYANA
July 12, 2010
OM PARKASH Vs. RAMESH CHAND AGGARWAL
November 10, 2010
OM PARKASH Vs. STATE BANK OF INDIA
March 22, 2010
OM PARKASH Vs. THANA RAM AND ORS.
September 13, 2010
OM PARKASH Vs. OM PARKASH
August 6, 2010
OM PARKASH Vs. STATE OF PUNJAB
November 25, 2010
OM PARKASH Vs. JASWANT
November 16, 2010
OM PARKASH Vs. KRISHAN BHAGWAN BHAWAN & ANOTHER
August 12, 2010
OM PARKASH Vs. HARYANA PUBLIC SERVICE COMMISSION THROUGH ITS SECRETARY
April 5, 2010
OM PARKASH Vs. CHAUDHRI RAM
August 11, 2010
OM PARKASH Vs. STATE OF PUNJAB AND OTHERS
November 9, 2010
OM PARKASH @ PARKASH @ PASSA SON OF RAM SARUP Vs. RAM CHANDER AND STATE OF HARYANA
December 2, 2010
OM PARKASH AND ORS Vs. STATE OF HARYANA AND ANR
August 12, 2010
OM PARKASH AND ORS Vs. STATE OF PUNJAB AND ORS
December 20, 2010
OM PARKASH AND ORS Vs. RANDHIR KHANNA
March 15, 2010
OM PARKASH AND ORS Vs. STATE OF HARYANA AND ORS
December 24, 2010
OM PARKASH BAKSHI Vs. HARYANA STATE ELECTRICITY BOARD
September 24, 2010
OM PARKASH CHITRA Vs. SMT SARBATI AND ANR
April 23, 2010
OM PARKASH KATARIA Vs. STATE OF PUNJAB AND ORS
August 23, 2010
OM PARKASH KRISHAN LAL Vs. STATE OF HARYANA
January 20, 2010
OM PARKASH SONI Vs. NAVJOT SINGH SIDHU
December 6, 2010
OM PRABHA Vs. STATE OF HARYANA AND OTHERS
February 17, 2010
OM PRAKASH Vs. UMED SINGH
May 21, 2010
OM PRAKASH Vs. SUBHASH CHAND
February 8, 2010
OM PRAKASH GARG Vs. UNION OF INDIA
January 20, 2010
OM PRAKASH, INSPECTOR Vs. STATE OF HARYANA AND ANR
March 19, 2010
OM UDYOG Vs. UNION OF INDIA (UOI)
May 14, 2010
OMA ALIA OM PARKASH Vs. HARBHAJAN SINGH
November 11, 2010
OMBIR Vs. STATE OF HARYANA
December 16, 2010
OMKAR SINGH Vs. STATE OF HARYANA AND ORS
November 9, 2010
ONKAR CHANDER JAGPAL Vs. UNION TERRITORY, CHANDIGARH
January 23, 2010
ONKAR NATH Vs. UNION OF INDIA
May 13, 2010
ONKAR NATH DHAR Vs. UNION OF INDIA AND ANOTHER
September 24, 2010
ONKAR SINGH Vs. STATE OF HARYANA
April 20, 2010
ONKAR SINGH AND ANR Vs. STATE OF PUNJAB
May 3, 2010
ORIENT PAPER AND INDUSTRIES LTD Vs. MURARI PARSAD
February 26, 2010
ORIENTAL INSURANCE CO LTD Vs. GUDDI DEVI
November 10, 2010
ORIENTAL INSURANCE CO LTD Vs. PARVEEN
August 24, 2010
ORIENTAL INSURANCE CO LTD Vs. SAROJ RANI
August 26, 2010
ORIENTAL INSURANCE CO LTD Vs. MEENA KUMARI
August 24, 2010
ORIENTAL INSURANCE CO LTD Vs. KULWINDER SINGH AND ORS
September 14, 2010
ORIENTAL INSURANCE CO. LTD Vs. KAMLESH
October 14, 2010
ORIENTAL INSURANCE COMPANY Vs. MUKESH
March 16, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. NARESH KUMAR
February 10, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. NIRANJAB SINGH
December 13, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. SILKY
August 18, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. GAUTAM LAL ALIAS GAUTAM RAM AND ORS
October 25, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. OM PARKASH AND ORS
February 25, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. PARVEEN AND OTHERS
August 24, 2010
ORIENTAL INSURANCE COMPANY LIMITED AND OTHERS Vs. SMT. SANTOSH AND OTHERS
September 7, 2010
ORION ELECTRONICS PRIVATE LIMITED Vs. STATE OF PUNJAB
November 9, 2010
P C P INTERNATIONAL LTD Vs. NEELAM KAUR
August 17, 2010
P C WADHWA Vs. CENTRAL INFORMATION COMMISSION
November 29, 2010
P E C LIMITED Vs. STATE OF HARYANA
January 8, 2010
P M VOHRA Vs. P O LABOUR COURT-I AND ORS
October 27, 2010
P R STEEL INDUSTRIES INSIDE LOHGARH GATE KATRA MOTI RAM AND ORS Vs. SWASTIKA AGRO INDUSTRIAL CORPORATION
March 4, 2010
P S I D C LTD Vs. VIRSA SINGH SIDHU
January 18, 2010
P.S. SACHDEV Vs. UNION OF INDIA (UOI) AND ORS.
October 14, 2010
PADAM KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
November 18, 2010
PADMINI VNA MECHATRONICS PRIVATE LIMITED Vs. STATE OF HARYANA AND ORS
May 29, 2010
PAL SINGH Vs. KOMAL SINGH
January 20, 2010
PAL SINGH Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS
September 21, 2010
PALA AND ORS Vs. STATE OF HARYANA AND ORS
November 17, 2010
PALA RAM Vs. STATE OF HARYANA
November 16, 2010
PALA RAM AND ANR Vs. NIRMAL SINGH AND ORS
May 7, 2010
PALA SINGH Vs. STATE OF PUNJAB
May 3, 2010
PALIWAL EXPORTS Vs. ACIT
August 27, 2010
PALO Vs. AJAIB SINGH AND ORS
May 11, 2010
PALVINDER KAUR Vs. STATE OF PUNJAB AND ANOTHER
September 6, 2010
PALVINDER SINGH ALIAS LADI AND ORS Vs. BALBIR KAUR
February 26, 2010
PALWINDER KAUR Vs. RANJIT SINGH
January 27, 2010
PALWINDER SINGH AND GURNAM SINGH Vs. STATE OF PUNJAB
April 23, 2010
PANA THOLA HINDWAN KHARKHODA Vs. MUNICIPAL COMMITTEE
October 15, 2010
PANIPAT DYERS ASSOCIATION Vs. STATE OF HARYANA AND ORS
May 18, 2010
PANKAJ Vs. THE TOSHAM CO-OPERATIVE HOUSE BUILDING SOCIETY LIMITED AND ORS.
December 7, 2010
PANKAJ @ PAWAN Vs. STATE OF PUNJAB
December 9, 2010
PANKAJ AND ORS Vs. STATE OF HARYANA AND ORS
October 5, 2010
PANKAJ MAINGI Vs. STATE OF PUNJAB AND ORS
November 29, 2010
PANKAJ MALIK Vs. STATE
November 2, 2010
PANKAJ NAGPAL Vs. STATE OF HARYANA
January 25, 2010
PAPPI Vs. STATE OF PUNJAB AND ORS
December 13, 2010
PAPPU Vs. STATE OF PUNJAB
April 20, 2010
PAPPU SINGH Vs. STATE OF HARYANA
April 8, 2010
PAPPU SINGH AND ORS Vs. STATE OF HARYANA
May 6, 2010
PAPU RAM Vs. STATE OF PUNJAB
February 23, 2010
PARAM PUNIT SINGH Vs. STATE OF PUNJAB AND ORS
December 2, 2010
PARAMJEET KAUR Vs. STATE OF PUNJAB
April 8, 2010
PARAMJEET SINGH RAI AND ATUL MITTAL AND ANR Vs. UNION TERRITORY AND ORS
March 4, 2010
PARAMJIT KAUR Vs. STATE OF PUNJAB
August 3, 2010
PARAMJIT KAUR Vs. STATE OF PUNJAB
November 2, 2010
PARAMJIT KAUR Vs. SECRETARY AND COMMISSIONER, HEALTH AYUSH, PUNJAB AND ANR
December 16, 2010
PARAMJIT KAUR Vs. GURMEET SINGH
August 31, 2010
PARAMJIT KAUR Vs. STATE OF PUNJAB
October 26, 2010
PARAMJIT KAUR Vs. STATE OF PUNJAB AND ORS
August 26, 2010
PARAMJIT KAUR Vs. STATE OF PUNJAB AND ANR
October 23, 2010
PARAMJIT KAUR AND ANR Vs. STATE OF PUNJAB AND ORS
June 1, 2010
PARAMJIT KAUR AND ORS Vs. DARSHAN SINGH
August 16, 2010
PARAMJIT SINGH Vs. GURBACHAN KAUR
November 2, 2010
PARAMJIT SINGH Vs. STATE OF PUNJAB
September 7, 2010
PARAMJIT SINGH Vs. STATE OF PUNJAB
January 27, 2010
PARAMJIT SINGH Vs. STATE OF PUNJAB
January 13, 2010
PARAMJIT SINGH Vs. JASWANT SINGH
May 5, 2010
PARAMJIT SINGH Vs. INCOME TAX OFFICER
February 10, 2010
PARAMJIT SINGH Vs. BIMLA DEVI AND ORS
August 26, 2010
PARAMJIT SINGH Vs. STATE OF PUNJAB
January 6, 2010
PARAMJIT SINGH Vs. BAKHSHISH KAUR AND OTHERS
September 24, 2010
PARAMJIT SINGH Vs. SUKHVINDER SINGH
March 9, 2010
PARAMJIT SINGH Vs. MAGHAR SINGH
November 16, 2010
PARAMJIT SINGH @ PAMMA AND HARDIP SINGH Vs. STATE OF PUNJAB
April 5, 2010
PARAMJIT SINGH AND ANR Vs. PALO ALIAS PAL KAUR ALIAS JASPAL KAUR AND ORS
November 16, 2010
PARAMJIT SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
October 7, 2010
PARAMJIT SINGH AND ORS Vs. GURMEET SINGH WADALIA AND ANR
October 26, 2010
PARAMJIT SINGH SON OF BHOLLA SINGH, CASTE SUREHRA Vs. STATE OF PUNJAB
February 15, 2010
PARAMJIT SINGH, GALLERY ASSISTANT, ARMS GALLERY AND ORS Vs. STATE OF PUNJAB THROUGH THE SECRETARY TO THE GOVERNMENT OF PUNJAB, DEPARTMENT OF CULTURAL AFFAIRS, ARCHAEOLOGY AND MUSEUMS AND ANR
March 12, 2010
PARAMPAL SINGH Vs. STATE OF PUNJAB
May 10, 2010
PARAMPAL SINGH Vs. STATE OF PUNJAB
May 18, 2010
PARAS NATH SHARMA Vs. UNION OF INDIA
November 10, 2010
PARAS RAM Vs. BHAIYA RAM
March 9, 2010
PARAS RAM Vs. STATE OF HARYANA AND ORS
March 12, 2010
PARBATI Vs. NIRANJAN LAL
October 4, 2010
PARBHAT NAGPAL Vs. STATE OF PUNJAB
November 25, 2010
PARDAMAN SINGH Vs. STATE OF HARYANA
January 12, 2010
PARDEEP Vs. RITU
May 24, 2010
PARDEEP Vs. STATE OF HARYANA
November 15, 2010
PARDEEP Vs. STATE OF HARYANA
August 30, 2010
PARDEEP Vs. STATE OF HARYANA
February 10, 2010
PARDEEP Vs. BIJENDER SINGH @ VIJENDER SINGH
October 7, 2010
PARDEEP AND ANR Vs. STATE OF HARYANA
December 16, 2010
PARDEEP GREWAL Vs. JAI KISHAN AND ORS
July 27, 2010
PARDEEP KUMAR Vs. MANBIR SINGH
March 4, 2010
PARDEEP KUMAR Vs. JASWINDER SINGH
May 12, 2010
PARDEEP KUMAR Vs. STATE OF PUNJAB
February 19, 2010
PARDEEP KUMAR AND PAWAN Vs. STATE OF HARYANA
November 2, 2010
PARDEEP KUMAR MEHTA Vs. HARBHAJAN KAUR
November 1, 2010
PARDEEP SINGH Vs. KRISHNA RANI
September 8, 2010
PARGAT SINGH Vs. MOHINDER KAUR AND ORS.
October 14, 2010
PARGAT SINGH Vs. STATE OF PUNJAB
April 20, 2010
PARJAPATI BRAHAM KUMARI ISHUARIYA VISHWA VIDHYALAYA AND ANR Vs. LACHHMAN DASS
October 27, 2010
PARKASH Vs. STATE OF HARYANA
January 27, 2010
PARKASH Vs. ATTAR SINGH
September 21, 2010
PARKASH CHAND Vs. STATE OF HARYANA
November 9, 2010
PARKASH DEVI Vs. STATE OF HARYANA
July 12, 2010
PARKASH INDUSTRIES LIMITED Vs. STATE OF HARYANA
September 6, 2010
PARKASH KAUR Vs. SURJIT KAUR
August 25, 2010
PARKASH KAUR AND ORS Vs. RAJVIR SINGH
March 4, 2010
PARKASH SINGH BEDI Vs. PUNJAB UNIVERSITY
January 25, 2010
PARKASH VIR SINGH Vs. STATE OF HARYANA AND ANR
May 4, 2010
PARKASHO Vs. STATE OF PUNJAB
February 15, 2010
PARKASHO Vs. VIKAS KUMAR
January 6, 2010
PARKASHO DEVI Vs. STATE OF HARYANA AND OTHERS
August 18, 2010
PARKASHO DEVI AND ORS Vs. KHAJOOR SINGH AND ORS
July 20, 2010
PARMAL SINGH Vs. PUNJAB PUBLIC SERVICE COMMISSION AND ANR
December 16, 2010
PARMAL SINGH AND OTHERS Vs. UNION TERRITORY, CHANDIGARH
September 7, 2010
PARMANAND Vs. STATE OF HARYANA AND ORS
April 5, 2010
PARMESH KUMAR GARG Vs. ANIL KUMAR SAKUJA
September 20, 2010
PARMINDER KAUR Vs. STATE OF PUNJAB AND ORS
December 6, 2010
PARMINDER SINGH Vs. STATE OF PUNJAB
November 12, 2010
PARMINDER SINGH Vs. STATE OF PUNJAB
May 7, 2010
PARMINDER SINGH Vs. STATE OF HARYANA
July 23, 2010
PARMINDER SINGH @ PAMMA AND ORS Vs. STATE OF PUNJAB AND ANR
December 6, 2010
PARMINDER SINGH @ PARAMJIT SINGH PADDEY Vs. STATE OF PUNJAB AND ANR
July 27, 2010
PARMOD KUMAR Vs. JOGINDER SINGH
February 24, 2010
PARMOD KUMAR TANDON Vs. DESH PAUL
July 20, 2010
PARNAM SINGH Vs. STATE OF PUNJAB
April 28, 2010
PARNASH KAUR AND ORS Vs. KAMALDEEP SINGH
September 13, 2010
PARNEET SINGH Vs. BHUPINDER KAUR
September 15, 2010
PARO BAI Vs. BIMLA RANI AND OTHER
December 10, 2010
PARSHOTAM DAS Vs. STATE OF PUNJAB
February 8, 2010
PARSHOTAM DUTT Vs. STATE OF PUNJAB
January 6, 2010
PARSHOTAM LAL Vs. STATE OF HARYANA AND OTHERS
June 29, 2010
PARSI Vs. STATE OF HARYANA
January 18, 2010
PARTAP SINGH Vs. NARPAT
February 16, 2010
PARTAP SINGH Vs. STATE OF PUNJAB AND ANR
November 17, 2010
PARTAP SINGH AND ORS AND AJIT SINGH AND ORS Vs. STATE OF HARYANA
February 4, 2010
PARTAP SINGH SHARMA Vs. UNION OF INDIA
January 8, 2010
PARVATI Vs. PUNJAB STATE
January 15, 2010
PARVEEN @ BABLI Vs. STATE OF HARYANA
February 22, 2010
PARVEEN KUMAR Vs. STATE OF PUNJAB
March 11, 2010
PARVEEN KUMAR Vs. UNION PUBLIC SERVICE COMMISSION
February 1, 2010
PARVEEN KUMAR Vs. STATE OF PUNJAB
December 10, 2010
PARVEEN PURI Vs. HARDIP SINGH
February 19, 2010
PARVEEN RANI Vs. STATE OF HARYANA
December 20, 2010
PARWINDER SINGH @ BOBBY Vs. STATE OF PUNJAB
September 7, 2010
PATIALA AUTO ENTERPRISES Vs. STATE OF PUNJAB AND OTHERS
May 17, 2010
PAVITAR KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
July 7, 2010
PAVITTAR SINGH Vs. DALIP SINGH
January 12, 2010
PAWAN Vs. STATE OF HARYANA
February 19, 2010
PAWAN Vs. STATE OF HARYANA
December 24, 2010
PAWAN ARYA Vs. COMMISSIONER OF INCOME TAX
December 13, 2010
PAWAN KUMAR Vs. STATE OF PUNJAB
January 28, 2010
PAWAN KUMAR Vs. STATE OF HARYANA
September 14, 2010
PAWAN KUMAR Vs. KARNAL IMPROVEMENT TRUST
May 24, 2010
PAWAN KUMAR Vs. VIJAY KUMAR
October 28, 2010
PAWAN KUMAR Vs. STATE OF HARYANA
March 31, 2010
PAWAN KUMAR Vs. STATE OF U T AND ANR
December 16, 2010
PAWAN KUMAR Vs. MANGAL SAIN BANSAL
August 13, 2010
PAWAN KUMAR Vs. H P S C AND OTHERS
October 1, 2010
PAWAN KUMAR AND ORS Vs. STATE OF UNION TERRITORY AND ANR
December 3, 2010
PAWAN KUMAR BANSAL Vs. GAURAV GARG
February 16, 2010
PAWAN KUMAR ETC Vs. BRAHAM PARKASH
May 28, 2010
PAWAN KUMAR S/O SH. KASTURI LAL Vs. STATE OF PUNJAB AND OTHERS
May 3, 2010
PAWAN MEHTA AND MANOJ GUPTA Vs. STATE OF PUNJAB AND ANR
November 19, 2010
PAWAN VERMA AND ANR Vs. STATE OF HARYANA AND ORS
July 8, 2010
PAWANDEEP SINGH DHALIWAL Vs. STATE OF PUNJAB AND OTHERS
July 28, 2010
PAWANPREET KAUR Vs. STATE OF PUNJAB
September 15, 2010
PC SANGHI Vs. A P SANWARIA
November 1, 2010
PEERLESS GENERAL FINANCE AND INVESTMENT CO LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ANR
September 29, 2010
PEPSU ROAD TRANSPORT CORPORATION Vs. HARPAL KAUR
January 11, 2010
PEPSU ROAD TRANSPORT CORPORATION Vs. STATE OF HARYANA AND ORS
November 12, 2010
PFIZER LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, CHANDIGARH AND ANOTHER
September 7, 2010
PHAMMI RAM Vs. STATE OF PUNJAB
January 12, 2010
PHC ROOR SINGH AND ANOTHER Vs. STATE OF PUNJAB
September 6, 2010
PHOOL CHAND Vs. ASSISTANT LABOUR COMMISSIONER AND ANR
November 16, 2010
PHOOL CHAND AND ANR Vs. SHANTA RAM AND ANR
April 1, 2010
PHOOL CHAND MULLANA Vs. S.N. SHARMA AND OTHERS
February 22, 2010
PHOOL KUMAR Vs. STATE OF HARYANA
March 25, 2010
PHOOLWATI Vs. SHARBATI AND ORS
November 16, 2010
PHUMAN SINGH Vs. STATE OF PUNJAB
September 16, 2010
PHUMMAN SINGH Vs. SUKHWINDER KAUR
June 30, 2010
PIARA SINGH Vs. STATE OF PUNJAB
January 6, 2010
PIARA SINGH Vs. GURCHARAN SINGH AND ANOTHER
December 9, 2010
PIARA SINGH AND ANR Vs. STATE OF PUNJAB AND ANR
December 17, 2010
PICKADALI REAL ESTATE PRIVATE LIMITED Vs. HORIZON ESTATES PRIVATE LIMITED AND ORS
September 13, 2010
PINEGROVE INTERNATIONAL CHARITABLE TRUST Vs. UNION OF INDIA
January 29, 2010
PINKI Vs. ANIL
November 1, 2010
PINKI DEVI Vs. ELECTIION TRIBUNAL, GURDASPUR
May 20, 2010
PIONEER PROFIN LIMITED Vs. RESIDENCY GREENS RESIDENTS
October 25, 2010
PIPPAL SINGH Vs. STATE OF PUNJAB
December 14, 2010
PIRBHU Vs. MEHTAB SINGH AND ORS
May 12, 2010
PIRTHI Vs. STATE OF HARYANA
January 20, 2010
PIRTHI @ PRITHVI SINGH Vs. STATE OF HARYANA
March 17, 2010
PIRTHI SINGH Vs. LAKHPAT AND ANOTHER
December 10, 2010
PIRTHI SINGH AND ANR Vs. ORIENTAL BANK OF COMMERCE
September 29, 2010
PIYARA SINGH Vs. PARGAT SINGH AND ANR
August 2, 2010
PML INDUSTRIES LIMITED Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
January 11, 2010
PML INDUSTRIES LIMITED Vs. N S KANG, SOLE ARBITRATOR AND ANOTHER
April 27, 2010
PMS DIESEL Vs. UNION OF INDIA (UOI)
January 21, 2010
POLAR INDUSTRIES LTD. Vs. STATE OF HARYANA AND ORS.
March 31, 2010
POOJA CONSTRUCTION CO Vs. COMMISSIONER OF INCOME TAX PATIALA
September 10, 2010
POOJA RICE MILLS Vs. STATE OF PUNJAB
January 12, 2010
POONAM AND ANR Vs. STATE OF CHANDIGARH AND ORS
December 20, 2010
POONAM AND ORS Vs. STATE OF PUNJAB AND ANR
April 5, 2010
POONAM PAUL Vs. STATE OF UTTARANCHAL THROUGH SECRETARY TRANSPORT DEPARTMENT GOVERNMENT OF UTTARANCHAL
December 10, 2010
PORRITS AND SPENCER (ASIA) LTD. Vs. COMMISSIONER OF INCOME-TAX
March 31, 2010
PRABHAT KIRAN Vs. DALBIR SINGH AND OTHERS
July 28, 2010
PRABHAT SHARMA AND PRATIBHA SHARMA Vs. STATE OF PUNJAB
September 16, 2010
PRABHJOT SINGH Vs. PRABHJIT KAUR
May 3, 2010
PRABIR KUMAR MUKHERJEE Vs. STATE OF HARYANA
November 1, 2010
PRAHLAD SINGH Vs. UNION OF INDIA
May 7, 2010
PRAN NATH Vs. STATE OF PUNJAB
August 13, 2010
PRAVEEN KUMAR Vs. STATE OF HARYANA
April 8, 2010
PREETI BANSAL AND ANR Vs. STATE OF HARYANA AND ORS
November 23, 2010
PREETI BULAGAN Vs. STATE OF HARYANA
May 26, 2010
PREETINDER KAUR Vs. STATE OF PUNJAB
February 10, 2010
PREETMA AND ANR Vs. STATE OF PUNJAB AND ORS
December 16, 2010
PREETY KAURA AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
December 6, 2010
PREM CHAND Vs. HARPAL SINGH
October 14, 2010
PREM CHAND Vs. SURESH KUMAR
August 17, 2010
PREM CHAND Vs. STATE OF HARYANA
November 1, 2010
PREM CHAND Vs. STATE OF PUNJAB AND ORS
August 11, 2010
PREM CHAND AND ANOTHER Vs. STATE OF HARYANA & OTHERS
July 20, 2010
PREM CHAND CHIMAN LAL Vs. FOOD CORPORATION OF INDIA THROUGH DIVISIONAL MANAGER
March 26, 2010
PREM CHAND KAUSHAL Vs. GAURITEX INDUTRIES LTD
November 2, 2010
PREM CHAND MEHTA AND ORS Vs. ICICI PRUDENTIAL LIFE INSURANCE CO LTD AND ORS
October 13, 2010
PREM CHAND MITTAL Vs. MOHINDER SINGH
May 17, 2010
PREM DEVI Vs. STATE OF HARYANA
November 8, 2010
PREM KHALSA IRON STEEL ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
April 23, 2010
PREM KISHAN SHARMA Vs. COMMISSIONER PATIALA DIVISION
April 19, 2010
PREM KUMAR Vs. AUTHORITY UNDER THE MINIMUM WAGES ACT AND ORS
August 13, 2010
PREM KUMAR AND ORS Vs. CHAIRMAN, PUNJAB MANDI BOARD
March 9, 2010
PREM KUMARI Vs. RATTAN KUMAR
December 7, 2010
PREM LATA Vs. ASHOK KUMAR
January 29, 2010
PREM LATA Vs. STATE OF HARYANA
August 3, 2010
PREM LATA Vs. EDUCATION BOARD, DEVI SAHAI SANATAN DHARAM HIGHER SECONDARY SCHOOL
April 6, 2010
PREM LATA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH AND ORS
December 17, 2010
PREM LATA AND ORS Vs. STATE OF HARYANA AND ORS
April 9, 2010
PREM LATA DEVI Vs. OM SWARUP SHARMA
May 13, 2010
PREM LATA SHARMA Vs. STATE OF PUNJAB AND
May 4, 2010
PREM NARAIN AND ORS Vs. NATIONAL INSURANCE COMPANY AND ORS
May 4, 2010
PREM SAGAR SINGLA Vs. STATE OF PUNJAB AND ORS
November 22, 2010
PREM SILK & WOOLEN MILLS Vs. UNION OF INDIA
February 19, 2010
PREM SINGH Vs. PRESIDING OFFICER
January 28, 2010
PREM SINGH Vs. RANJIT SINGH
August 10, 2010
PREM SINGH Vs. SUSHIL KUMAR
December 7, 2010
PREM SINGH Vs. STATE OF HARYANA AND ORS
December 24, 2010
PREM SINGH AND ANR Vs. STATE OF PUNJAB
February 22, 2010
PREM SINGH AND ORS. Vs. PURAN SINGH AND ORS.
August 13, 2010
PREM TYAGI Vs. STATE OF HARYANA
August 25, 2010
PREM WATI Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
February 25, 2010
PRESIDENT SHRI MAHAVIR JAIN GIRLS HIGH SCHOOL Vs. TRIPAT KAUR CHAWLA
May 3, 2010
PRINCIPAL CHIEF CONSERVATOR OF FORESTS Vs. MEWA SINGH
August 18, 2010
PRIT PAL KAUR Vs. BHARTI CELLULAR AND ORS
September 14, 2010
PRITAM CHAND Vs. PRESIDING OFFICER, LABOUR COURTCUM-INDUSTRIAL TRIBUNAL
December 9, 2010
PRITAM CHAND Vs. STATE OF PUNJAB AND ORS
December 6, 2010
PRITAM GIR Vs. STATE OF PUNJAB
January 11, 2010
PRITAM KAUR Vs. STATE OF PUNJAB
April 5, 2010
PRITAM KAUR Vs. DEPUTY COMMISSIONER-CUM-PRESIDING OFFICER, ELECTION TRIBUNAL AND ANR
February 25, 2010
PRITAM KAUR Vs. JOGINDER SINGH
November 16, 2010
PRITAM KAUR AND ORS Vs. KISHAN CHAND AND ORS
March 29, 2010
PRITAM SINGH Vs. AMRIK SINGH
January 11, 2010
PRITAM SINGH Vs. STATE OF PUNJAB
February 25, 2010
PRITAM SINGH Vs. STATE OF HARYANA
March 26, 2010
PRITAM SINGH @ KAKU Vs. STATE OF PUNJAB
September 27, 2010
PRITAM SINGH AND OTHERS Vs. MOORTI DEVI
January 22, 2010
PRITHI PAL SINGH Vs. HARYANA STATE
April 1, 2010
PRITHI PAL SINGH Vs. UDHEY BHAN SINGH SIDHU
July 21, 2010
PRITHI SINGH CHAUHAN Vs. PUNJAB NATIONAL BANK AND ANR
November 25, 2010
PRITHIPAL SINGH Vs. SURINDER KAUR AND ORS
December 16, 2010
PRITHVI SINGH Vs. STATE OF HARYANA
December 17, 2010
PRITIBHA JHANGI Vs. DEVINDER KUMAR SINGLA
March 22, 2010
PRITPAL SINGH Vs. HARI SINGH
August 24, 2010
PRITPAL SINGH AND ORS Vs. STATE OF PUNJAB
February 18, 2010
PRITPAL SINGH AND ORS Vs. STATE THROUGH CENTRAL BUREAU OF INVESTIGATION
March 9, 2010
PRIYA Vs. STATE OF PUNJAB
May 14, 2010
PRIYA AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 1, 2010
PRIYA BHUSHAN Vs. STATE
November 11, 2010
PRIYANKA BANSAL & OTHERS Vs. STATE OF HARYANA AND OTHERS
September 8, 2010
PROVIDENT FUND INSPECTOR Vs. SH RAJINDER SINGH SODHI AND ANR
July 26, 2010
PUBLIC WORKS DEPARTMENT Vs. OM PARKASH
January 6, 2010
PUNAM SAINI AND ANR Vs. STATE OF HARYANA AND ORS
December 1, 2010
PUNEET MEHTA Vs. STATE OF PUNJAB AND OTHERS
October 5, 2010
PUNEET SETHI Vs. PRABHA SAREEN
November 17, 2010
PUNIT AHLUWALIA (NRI) Vs. GURJEEWAN GAREWAL
May 20, 2010
PUNITA VERMA Vs. STATE OF HARYANA
May 18, 2010
PUNJAB AGRO INDUSTRIES CORPORATION Vs. PRESIDING OFFICER LABOUR COURT
January 11, 2010
PUNJAB AGRO INDUSTRIES CORPORATION LIMITED Vs. KEWAL SINGH DHILLON
August 11, 2010
PUNJAB AGRO INDUSTRIES CORPORATION LTD Vs. RAJAN MITTAL AND ASSOCIATES
January 8, 2010
PUNJAB ALKALIES & CHEMICALS LTD. Vs. COMMISSIONER OF INCOME TAX
August 2, 2010
PUNJAB AND HARYANA HIGH COURT AT CHANDIGARH Vs. SURINDER SINGH
October 4, 2010
PUNJAB AND HARYANA HIGH COURT THROUGH ITS REGISTRAR Vs. STATE INFORMATION COMMISSION AND ANR
April 26, 2010
PUNJAB AND SIND BANK Vs. BALRAJ SINGH AND ORS.
November 10, 2010
PUNJAB AND SIND BANK Vs. KIRAN BALA AND ORS
August 23, 2010
PUNJAB AND SIND BANK AND ORS Vs. P C SOOD AND ORS
August 3, 2010
PUNJAB CARD BOARD Vs. PUNJAB STATE ELECTRICITY BOARD PATIALA
November 15, 2010
PUNJAB CERAMIC LTD Vs. MUNICIPAL COMMITTEE, BATHINDA
August 16, 2010
PUNJAB DAIRY DEVELOPMENT CORPORATION LTD Vs. R K SHIR
April 26, 2010
PUNJAB EX-SERVICEMEN CORPORATION Vs. UNION OF INDIA
September 27, 2010
PUNJAB FINANCIAL CORPORATION Vs. PRETTY CYCLE PVT LTD
May 7, 2010
PUNJAB FINANCIAL CORPORATION AND ANOTHER Vs. SUKHWINDER SINGH AND ANOTHER
May 28, 2010
PUNJAB FINANCIAL CORPORATION AND ANR Vs. SUKHWINDER SINGH AND ANR
December 16, 2010
PUNJAB HOUSING DEVELOPMENT BOARD Vs. PRESIDING OFFICER, LABOUR COURT, U T CHANDIGARH, AND ANOTHER
February 9, 2010
PUNJAB LAND DEVELOPMENT AND RECLAMATION CORP. LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL PUNJAB
October 7, 2010
PUNJAB MANDI BOARD Vs. BHARPUR SINGH
December 17, 2010
PUNJAB NATIONAL BANK Vs. NIRMAL SINGH
March 31, 2010
PUNJAB NATIONAL BANK, GHARAUNDA Vs. BHOLA RAM
October 14, 2010
PUNJAB SMALL INDUSTRIES & EXPORTS CORPORATION LTD CHANDIGARH & ANR Vs. RAGHAV SPINFAB PRIVATE LTD AMRITSAR & ORS
September 7, 2010
PUNJAB STATE Vs. KULWANT SINGH
April 7, 2010
PUNJAB STATE Vs. CHANAN SINGH
March 9, 2010
PUNJAB STATE Vs. JARMAN SINGH
April 7, 2010
PUNJAB STATE Vs. MALWINDER SINGH
May 27, 2010
PUNJAB STATE Vs. SADHU SINGH AND COMPANY
October 12, 2010
PUNJAB STATE AND ANR Vs. RAVI DUTT SAINI
April 6, 2010
PUNJAB STATE AND ANR Vs. CENTRAL BANK OF INDIA AND ANR
July 13, 2010
PUNJAB STATE AND ORS Vs. HARBANS SINGH
April 24, 2010
PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMTED Vs. JUGAL KISHORE AND BROS
November 12, 2010
PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD Vs. JAI LAXMI RICE MILLS
January 11, 2010
PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD Vs. NARINDER KUMAR DHAWAN
May 5, 2010
PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD Vs. DHARAMPAL
May 14, 2010
PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD Vs. UNION OF INDIA (UOI)
October 12, 2010
PUNJAB STATE COOPERATIVE SUPPLY & MARKETING FEDERATION LTD Vs. SANDYA ORGANIC CHEMICAL PRIVATE LTD
July 23, 2010
PUNJAB STATE COOPERATIVE SUPPLY & MARKETING FEDERATION LTD Vs. SATYAM ELECTRONICS
February 19, 2010
PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED Vs. SHRI HARGOBIND RICE AND GENERAL MILLS
January 25, 2010
PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD. Vs. WALAITI RAM PARSHOTAM LAL RICE MILLS
September 28, 2010
PUNJAB STATE ELECTRICITY BOARD Vs. SUTLEJ CONSTRUCTION LTD.
August 16, 2010
PUNJAB STATE ELECTRICITY BOARD Vs. JAGJIT SINGH
January 25, 2010
PUNJAB STATE ELECTRICITY BOARD Vs. HARKAMAL SINGH AND OTHERS
September 1, 2010
PUNJAB STATE ELECTRICITY BOARD Vs. VARINDER KUMAR GUPTA
May 6, 2010
PUNJAB STATE ELECTRICITY BOARD AND ANR AND NATIONAL INSURANCE CO LTD AND ANR Vs. AJIT PAL SINGH AND ORS
April 19, 2010
PUNJAB STATE ELECTRICITY BOARD AND ORS Vs. BALWINDER SINGH
November 16, 2010
PUNJAB STATE ELECTRICITY BOARD PATIALA Vs. TARLOCHAN SINGH BHATIA
April 26, 2010
PUNJAB STATE ELECTRICITY BOARD WORKERS UNION, GURDASPUR Vs. INDUSTRIAL TRIBUNAL, CHANDIGARH AND OTHERS
August 23, 2010
PUNJAB STATE ELECTRICITY BOARD, PATIALA Vs. MIHAN SINGH
February 19, 2010
PUNJAB STATE ELECTRICITY BOARD, PATIALA AND ANOTHER Vs. ARJAN LAL ARORA
March 23, 2010
PUNJAB STATE HANDLOOMS, TEXTILES DEVELOPMENT CORPORATION Vs. SUSHIL KUMAR JAIN AND ANR
December 23, 2010
PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. SHREE RAM COTTON FACTORY
February 25, 2010
PUNJAB STATE THROUGH COLLECTOR Vs. GRAM PANCHAYAT
March 9, 2010
PUNJAB STATE THROUGH DISTRICT COLLECTOR (DEPUTY COMMISSIONER) AND ANR Vs. SUNITA GUPTA AND ORS
December 23, 2010
PUNJAB STATE TUBEWELL CORPORATION LIMITED Vs. PUNJAB STATE COMMISSION FOR SCHEDULED CASTES AND ANR.
November 11, 2010
PUNJAB STATE TUBEWELL CORPORATION LTD Vs. JAGIR SINGH
May 7, 2010
PUNJAB STATE TUBEWELL CORPORATION LTD Vs. PARAMJIT RAI AND ORS
March 15, 2010
PUNJAB STATE WAREHOUSING CORPORATION Vs. SANDEEP RICE AND GENERAL MILLS AND ANOTHER
September 7, 2010
PUNJAB TRACTORS LIMITED MOHALI Vs. COMMISSIONER OF INCOME TAX PATIALA
April 26, 2010
PUNJAB WAKF BOARD Vs. NAGAR PANCHAYAT SHAHKOT
August 16, 2010
PUNJAB WAKF BOARD Vs. STATE OF PUNJAB AND ORS
March 31, 2010
PUNJAB WAKF BOARD Vs. BRIJ MOHAN
November 15, 2010
PUNJAB WAKF BOARD Vs. GURUDWARA BHAI JOGA SINGH AND ANR
August 13, 2010
PUNJAB WAKF BOARD AMBALA CANTT. Vs. MOHINDER SINGH
February 26, 2010
PUNJAB WATER SUPPLY & SEWERAGE DIVISION, BATHINDA Vs. SHREE BALA JI CONSTRUCTION COMPANY
July 15, 2010
PUNJAB WATER SUPPLY AND SEWERAGE BOARD AND ORS Vs. AMRINDER SINGH SIDHU AND ORS
March 8, 2010
PURAN CHAND Vs. LAKHINA FURNISHING (P) LTD
May 6, 2010
PURAN CHAND ALIAS RAJU Vs. GOPAL KRISHAN
February 26, 2010
PURAN CHAND AND ORS Vs. U T CHANDIGARH AND ANR
September 14, 2010
PURAN SINGH Vs. STATE OF HARYANA
January 13, 2010
PURAN SINGH Vs. INTELLIGENCE OFFICER
February 19, 2010
PURAN SINGH AND ORS AMARJIT SINGH Vs. STATE OF PUNJAB
February 26, 2010
PURNI DEVI AND ORS Vs. BALWINDER SINGH AND ORS
April 22, 2010
PURNIMA TANGRI Vs. ARJUN TANGRI
November 10, 2010
PUROLATOR INDIA LIMITED Vs. KATARIA INDUSTRIES
October 13, 2010
PURSHOTAM DASS CONTRACTOR Vs. STATE OF HARYANA AND ORS
July 14, 2010
PURSHOTAM SAINI Vs. STATE OF HARYANA
January 27, 2010
PUSHAP KUMAR AND ANOTHER Vs. HANS RAJ
September 6, 2010
PUSHAP LATA Vs. AMAR NATH
September 14, 2010
PUSHPA Vs. RAJWANT
September 8, 2010
PUSHPA ARORA Vs. STATE OF PUNJAB AND ORS
November 17, 2010
PUSHPA DEVI AND ORS Vs. KISHNI DEVI AND ORS
November 12, 2010
PWD LABOUR UNION AND ORS Vs. STATE OF PUNJAB AND ORS
September 10, 2010
PYARE LAL Vs. MEHER SINGH AND ORS.
December 15, 2010
R C MIGLANI Vs. STATE OF HARYANA
May 20, 2010
R C NANDA AND ORS Vs. PUNJAB STATE ELECTRICITY BOARD
April 5, 2010
R K INTERNATIONAL Vs. KAPOOR TRADERS AND ANR
December 2, 2010
R K KANCHI Vs. PGI MEDICAL TECHNOLOGIST ASSOCIATION AND ORS
November 25, 2010
R L BHAGAT Vs. STATE OF PUNJAB
January 19, 2010
R S JHAS Vs. STATE OF HARYANA AND ORS
April 27, 2010
R S PANWAR Vs. FOOD CORPORATION OF INDIA AND ORS
March 8, 2010
R WILLIAM ANAND AND ANR Vs. STATE OF HARYANA AND ANR
April 27, 2010
R.K. KARKARA Vs. BHUSHAN AGGARWAL
December 16, 2010
R.K. MACHINE TOOLS Vs. STATE OF PUNJAB
February 24, 2010
R.K. VERMA Vs. STATE OF HARYANA
December 1, 2010
R.L. JAKHU Vs. UNION OF INDIA
December 15, 2010
RACHAN SINGH Vs. SURINDER SINGH
September 15, 2010
RACHHPAL SINGH THROUGH HIS LRS. Vs. MOHINDER SINGH
November 17, 2010
RACHPAL SINGH Vs. GURMEET KAUR
May 27, 2010
RADHA KISHAN Vs. STATE
February 8, 2010
RADHA KRISHAN NAGPAL Vs. STATE OF HARYANA
May 5, 2010
RADHA RANI Vs. STATE OF PUNJAB AND OTHERS
August 9, 2010
RADHE SHAM Vs. GOPAL KRISHAN
July 28, 2010
RADHEY SHAM Vs. STATE OF HARYANA
November 22, 2010
RADHEY SHAM Vs. STATE OF PUNJAB
October 8, 2010
RADHEY SHAM Vs. SAT PAL
July 13, 2010
RADHEY SHAM Vs. USHA RANI
February 19, 2010
RADHEY SHYAM Vs. USHA RANI
September 27, 2010
RADHEY SHYAM Vs. STATE OF HARYANA
July 21, 2010
RADHEY SHYAM Vs. UNION OF INDIA AND OTHERS
November 8, 2010
RADHEY SHYAM Vs. STATE OF HARYANA
December 3, 2010
RAFIQ Vs. STATE OF HARYANA
January 18, 2010
RAGHBIR SHARMA Vs. STATE OF HARYANA
December 13, 2010
RAGHBIR SINGH Vs. UNION OF INDIA
October 29, 2010
RAGHBIR SINGH Vs. STATE OF HARYANA
January 22, 2010
RAGHBIR SINGH Vs. UNION OF INDIA
January 21, 2010
RAGHBIR SINGH Vs. NEW BANK OF INDIA
September 6, 2010
RAGHBIR SINGH Vs. PRESIDING OFFICER, ELECTION TRIBUNAL-CUM-SUB DIVISIONAL MAGISTRATE AND ANR
November 18, 2010
RAGHBIR SINGH Vs. STATE OF HARYANA
February 24, 2010
RAGHBIR SINGH Vs. PUNJAB STATE AND ANR
March 8, 2010
RAGHBIR SINGH (HEAD CONSTABLE) Vs. STATE OF HARYANA AND ORS.
August 13, 2010
RAGHBIR SINGH AND ORS Vs. DAYA NAND AND ORS
August 3, 2010
RAGHBIR SINGH SUKHIJA Vs. STATE OF PUNJAB
November 25, 2010
RAGHUBIR SINGH Vs. STATE OF HARYANA
October 21, 2010
RAGHUBIR SINGH AND BIJENDER SINGH Vs. STATE OF HARYANA
April 19, 2010
RAHIMAN Vs. STATE OF HARYANA AND ANR
December 23, 2010
RAHUL NISCHAL Vs. STATE OF PUNJAB
May 6, 2010
RAHUL SHARMA Vs. STATE OF PUNJAB AND ORS
November 2, 2010
RAI SINGH Vs. MOHINDER SINGH
February 3, 2010
RAJ BALA Vs. INCOME TAX OFFICER
December 10, 2010
RAJ BALA DALA Vs. LIFE INSURANCE CORPORATION OF INDIA
October 7, 2010
RAJ BALA TAYAL Vs. SULENDER SHARMA
December 16, 2010
RAJ KAMAL MARBLES MARBLE MARKET Vs. DEPUTY EXCISE & TAXATION COMMISSIONER & OTHERS
September 6, 2010
RAJ KANWAR Vs. GHARSI RAM
February 4, 2010
RAJ KANWAR SINGH DHILLON Vs. AKAGER SINGH
July 29, 2010
RAJ KAUR AND ANR. Vs. KULWANT SINGH AND ORS.
September 10, 2010
RAJ KUMAR Vs. STATE OF HARYANA AND OTHERS
September 10, 2010
RAJ KUMAR Vs. GULAB CHAND-JINENDER KUMAR
November 17, 2010
RAJ KUMAR Vs. STATE OF HARYANA
December 24, 2010
RAJ KUMAR Vs. STATE OF PUNJAB
March 19, 2010
RAJ KUMAR Vs. STATE OF HARYANA
August 12, 2010
RAJ KUMAR Vs. STATE OF HARYANA
May 3, 2010
RAJ KUMAR Vs. PUNJAB AGRO INDUSTRIES CORPORATION LIMITED
April 30, 2010
RAJ KUMAR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
January 28, 2010
RAJ KUMAR Vs. STATE OF HARYANA
January 11, 2010
RAJ KUMAR Vs. ASHOK KUMAR
November 10, 2010
RAJ KUMAR Vs. STATE OF PUNJAB AND OTHERS
April 1, 2010
RAJ KUMAR Vs. BUDHA MAL
August 4, 2010
RAJ KUMAR Vs. GULAB CHAND AND JINENDER KUMAR
November 17, 2010
RAJ KUMAR Vs. PARMINDER KAUR
December 2, 2010
RAJ KUMAR Vs. BHAGWATI PARSHAD TANGRI AND ANOTHER
September 7, 2010
RAJ KUMAR Vs. STATE OF HARYANA
April 21, 2010
RAJ KUMAR Vs. DARSHAN SINGH AND ORS
July 13, 2010
RAJ KUMAR Vs. STATE OF HARYANA AND OTHERS
September 6, 2010
RAJ KUMAR @ ATWARI @ CHANNI Vs. STATE OF HARYANA
December 6, 2010
RAJ KUMAR @ RAJU Vs. STATE OF PUNJAB
September 8, 2010
RAJ KUMAR @ RAJU AND ORS Vs. STATE OF HARYANA
April 20, 2010
RAJ KUMAR @ TEJBIR Vs. RAMINDER SINGH AND ORS
November 23, 2010
RAJ KUMAR AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
December 7, 2010
RAJ KUMAR AND ANR. Vs. STATE OF PUNJAB AND ORS.
November 25, 2010
RAJ KUMAR AND ORS Vs. PREM PARKASH
November 8, 2010
RAJ KUMAR AND ORS Vs. ROHTASH AND ORS
May 14, 2010
RAJ KUMAR AND ORS Vs. STATE OF PUNJAB AND ORS
October 5, 2010
RAJ KUMAR AND ORS Vs. STATE OF PUNJAB AND ANR
December 10, 2010
RAJ KUMAR GUPTA Vs. CENTRAL BUREAU OF INVESTIGATION
November 17, 2010
RAJ KUMAR NARWAL AND ANR Vs. STATE OF HARYANA AND ORS
October 1, 2010
RAJ KUMAR SHARMA Vs. SHALU SHARMA
November 15, 2010
RAJ KUMAR SHARMA Vs. HARYANA STATE ELECTRICITY BOARD
May 19, 2010
RAJ KUMAR SINGH Vs. AMAR SINGH
March 15, 2010
RAJ KUMAR SON OF KALAWATI Vs. CHIEF ADMINISTRATOR, HUDA AND ORS
July 15, 2010
RAJ KUMARI AND ANR Vs. SHANTI DEVI AND ANR
October 29, 2010
RAJ LEATHER CLOTH INDUSTRIES PRIVATE LIMITED Vs. UNION OF INDIA (UOI)
July 1, 2010
RAJ PAL Vs. STATE OF HARYANA
January 27, 2010
RAJ PAL Vs. DHEERA KHANDELWAL, IAS
August 9, 2010
RAJ PAL Vs. CENTRAL ADMINISTRATIVE TRIBUNAL & OTHERS
December 7, 2010
RAJ PAL Vs. VIKRAM AND ORS
February 26, 2010
RAJ RAJESHWARI COLLEGE OF EDUCATION, NACHRAUN AT RADAUR Vs. KURUKSHETRA UNIVERSITY
February 2, 2010
RAJ SAINI Vs. PARKASH SAINI
January 27, 2010
RAJ SINGH Vs. STATE OF PUNJAB
September 15, 2010
RAJ SINGH AND ORS Vs. STATE OF PUNJAB AND ANR
February 25, 2010
RAJ TRANS STAMPINGS PVT LTD Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD
January 8, 2010
RAJ TRANSPORT CO PRIVATE LIMITED Vs. KAHAN SINGH PANNU, IAS, DEPUTY COMMISSIONER AND ANR
September 27, 2010
RAJA RAM AND ORS Vs. KISHAN AND ORS
November 23, 2010
RAJA RAM GODARA Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD, PANCHKULA
September 27, 2010
RAJA SON OF DARIYA SINGH Vs. STATE OF HARYANA
February 10, 2010
RAJAN ALIAS RAJ KUMAR Vs. RAKESH KUMAR
January 7, 2010
RAJAN JAIN AND ORS Vs. STATE OF PUNJAB AND ANR
December 16, 2010
RAJANPREET SINGH ALIAS RAJA ALIAS RAJANDEEP SINGH Vs. STATE OF PUNJAB
November 25, 2010
RAJASTHAN RAJYA PATH PARIVAHAN NIGAM Vs. BACHAN RAM
April 30, 2010
RAJBIR Vs. STATE OF HARYANA
October 27, 2010
RAJBIR Vs. STATE OF HARYANA
November 10, 2010
RAJBIR AND ORS Vs. MANIK RAM AND ORS
November 15, 2010
RAJBIR KAUR Vs. SUKHWINDER SINGH
October 26, 2010
RAJBIR MARYA Vs. SURENDER KUMAR KANSAL
April 26, 2010
RAJBIR SINGH Vs. STATE OF HARYANA AND ANOTHER
December 9, 2010
RAJBIR SINGH Vs. RAM PRASAD
December 23, 2010
RAJDEEP SINGH Vs. SONIA RANI AND OTHERS
September 10, 2010
RAJEEV KISHORE Vs. STATE OF HARYANA
February 16, 2010
RAJEEV SHARMA Vs. B K SHARMA AND ANOTHER
September 24, 2010
RAJEEV SINGH RANA Vs. BHARTI INFRATEL LIMITED
December 13, 2010
RAJENDER Vs. STATE OF HARYANA
November 30, 2010
RAJENDER Vs. STATE OF HARYANA
April 19, 2010
RAJENDER Vs. STATE OF HARYANA
May 7, 2010
RAJENDER Vs. RANDHIR
February 4, 2010
RAJENDER Vs. STATE OF HARYANA
April 1, 2010
RAJENDER SINGH Vs. STATE OF HARYANA
July 22, 2010
RAJESH Vs. STATE OF HARYANA
May 18, 2010
RAJESH Vs. STATE OF HARYANA
August 30, 2010
RAJESH Vs. NAFE SINGH
December 1, 2010
RAJESH Vs. STATE OF HARYANA
February 15, 2010
RAJESH Vs. STATE OF PUNJAB
August 30, 2010
RAJESH Vs. BHAGIRAH AND ORS
November 18, 2010
RAJESH Vs. RAHUL NIRWANIA AND ORS
May 11, 2010
RAJESH Vs. STATE OF HARYANA
December 14, 2010
RAJESH Vs. STATE OF HARYANA
June 28, 2010
RAJESH @ RAKESH Vs. JASPAL SINGH AND ORS
November 22, 2010
RAJESH AND ANR Vs. STATE OF HARYANA AND ORS
December 23, 2010
RAJESH BAHAL Vs. MAHINDERA AND MAHINDERA FINANCIAL SERVICES LTD
July 27, 2010
RAJESH GOEL Vs. GOVIND RAM AND ORS.
December 14, 2010
RAJESH KUMAR Vs. MUNICIPAL COMMITTEE ABOHAR
September 1, 2010
RAJESH KUMAR Vs. STATE OF PUNJAB
May 17, 2010
RAJESH KUMAR Vs. RINKU KUMAR
January 14, 2010
RAJESH KUMAR Vs. STATE OF HARYANA
November 2, 2010
RAJESH KUMAR Vs. STATE OF HARYANA
November 1, 2010
RAJESH KUMAR Vs. PUSPSHA BANSAL AND OTHERS
March 8, 2010
RAJESH KUMAR Vs. KUSUM LATA AND ANR
March 8, 2010
RAJESH KUMAR Vs. JOGINDER KAUR AND OTHERS
September 21, 2010
RAJESH KUMAR Vs. STATE OF HARYANA
December 17, 2010
RAJESH KUMAR Vs. MAHARSHI DAYANAND UNIVERSITY, ROHTAK
August 4, 2010
RAJESH KUMAR Vs. STATE OF HARYANA AND OTHERS
March 23, 2010
RAJESH KUMAR @ MOHNI Vs. STATE OF PUNJAB
May 4, 2010
RAJESH KUMAR @ RAJA AND ORS Vs. STATE OF PUNJAB
September 7, 2010
RAJESH PRAKASH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH
February 17, 2010
RAJESH SON OF SOHAN LAL Vs. STATE OF HARYANA
November 16, 2010
RAJESH SOOD Vs. STATE OF PUNJAB
May 19, 2010
RAJESH THAKUR Vs. JANGI LAL
December 6, 2010
RAJESH TIWARI Vs. PRESIDING OFFICER, LABOUR COURT, CHANDIGARH AND ANOTHER
September 6, 2010
RAJESH TIWARI Vs. PRESIDING OFFICER, LABOUR COURT AND ANR
March 9, 2010
RAJESH VASHISTHA Vs. STATE OF HARYANA
November 10, 2010
RAJESHWAR Vs. STATE OF HARYANA
January 14, 2010
RAJI @ RAJ SINGH Vs. STATE OF HARYANA
August 16, 2010
RAJINDER Vs. STATE OF HARYANA
May 6, 2010
RAJINDER Vs. MANI RAM AND ORS
March 9, 2010
RAJINDER ARORA ALIAS RAJU Vs. STATE OF PUNJAB
September 29, 2010
RAJINDER KAPUR Vs. CENTRAL BUREAU OF INVESTIGATION
November 1, 2010
RAJINDER KAUR Vs. SANTOKH SINGH AND ORS
April 30, 2010
RAJINDER KUMAR Vs. STATE OF HARYANA
December 1, 2010
RAJINDER KUMAR Vs. PARBRAHAM VED PARKASH SAT GURU MISSION
November 29, 2010
RAJINDER KUMAR Vs. STATE OF PUNJAB
July 14, 2010
RAJINDER KUMAR Vs. STATE OF PUNJAB
July 23, 2010
RAJINDER KUMAR Vs. STATE OF PUNJAB
May 21, 2010
RAJINDER KUMAR Vs. AJESH JAIN
April 19, 2010
RAJINDER KUMAR Vs. STATE (U T ADMINISTRATION)
March 15, 2010
RAJINDER KUMAR Vs. DAVENDER KUMAR SANGHI AND OTHERS
December 6, 2010
RAJINDER KUMAR @ RAJINDER PARSHAD AND ANR Vs. SWAMI NIHAL DASS AND ORS
May 4, 2010
RAJINDER KUMAR @ VAKIL Vs. STATE OF PUNJAB AND ANR
October 12, 2010
RAJINDER KUMAR ALIAS LOVELY Vs. STATE OF PUNJAB
March 9, 2010
RAJINDER KUMAR ALIAS RAMAN KUMAR Vs. STATE OF PUNJAB
September 30, 2010
RAJINDER KUMAR AND ANR. Vs. SATISH GARG
October 12, 2010
RAJINDER KUMAR SHARMA Vs. NARESH KUMAR
March 9, 2010
RAJINDER LAL Vs. PRAKASH SARAN AND ORS
November 17, 2010
RAJINDER MOHAN Vs. PURSHOTTAM LAL GOYAL AND ORS.
September 28, 2010
RAJINDER PARSHAD Vs. RAJINDER KAUR
October 5, 2010
RAJINDER PARSHAD RANA Vs. ANIL CORPORATION
May 4, 2010
RAJINDER PAUL SHARMA AND ORS Vs. SURAJ BHAN AND ANR
November 16, 2010
RAJINDER PRASAD GOYAL Vs. ROYAL ORCHID COMPANY
October 8, 2010
RAJINDER SHARMA Vs. STATE OF HARYANA
November 1, 2010
RAJINDER SINGH Vs. STATE OF PUNJAB
February 17, 2010
RAJINDER SINGH Vs. UNION BANK OF INDIA
March 2, 2010
RAJINDER SINGH Vs. STATE OF PUNJAB
May 11, 2010
RAJINDER SINGH Vs. STATE OF HARYANA
January 22, 2010
RAJINDER SINGH Vs. HARYANA VIDYUT PARSARAN NIGAM LIMITED
May 25, 2010
RAJINDER SINGH Vs. STATE OF PUNJAB
May 5, 2010
RAJINDER SINGH Vs. SATNAM KAUR
February 24, 2010
RAJINDER SINGH Vs. STATE OF HARYANA AND OTHERS
March 3, 2010
RAJINDER SINGH Vs. STATE OF HARYANA AND ORS
December 2, 2010
RAJINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
August 11, 2010
RAJINDER SINGH CHAUDHARY AND OTHERS Vs. STATE (CENTRAL BUREAU OF INVESTIGATION)
January 5, 2010
RAJINDER SINGH JOHAR Vs. IMPROVEMENT TRUST
April 6, 2010
RAJINDER SINGH RANA Vs. STATE OF PUNJAB
June 28, 2010
RAJINDER YADAV AND ANR Vs. JAGMAL AND ORS
August 26, 2010
RAJINDERPAL SINGH ATHWAL Vs. DISTRICT COLLECTOR, MOHALI
July 9, 2010
RAJIV Vs. STATE OF PUNJAB
August 25, 2010
RAJIV Vs. STATE OF HARYANA
December 3, 2010
RAJIV BHALLA AND ORS Vs. STATE OF PUNJAB AND ORS
September 10, 2010
RAJIV CHUGH Vs. PUNJAB UNIVERSITY AND ANOTHER
March 26, 2010
RAJIV ENTERPRISES Vs. STATE OF PUNJAB AND ANR.
March 10, 2010
RAJIV ENTERPRISES Vs. STATE OF PUNJAB
February 26, 2010
RAJIV GOEL Vs. SOHAN LAL KHOSLA
February 5, 2010
RAJIV KUMAR Vs. STATE OF HARYANA
September 7, 2010
RAJIV KUMAR Vs. STATE OF PUNJAB AND ANR
September 16, 2010
RAJIV KUMAR Vs. GURBACHAN SINGH AND SONS AND ORS
July 28, 2010
RAJIV KUMAR Vs. STATE OF HARYANA
November 26, 2010
RAJIV KUMAR AND ANR Vs. STATE OF PUNJAB AND ORS
November 17, 2010
RAJIV SHARMA Vs. SUNDERI DEVI
February 19, 2010
RAJJO ALIAS RAJO Vs. STATE OF HARYANA
August 13, 2010
RAJMAL Vs. STATE OF HARYANA
April 22, 2010
RAJMAL AND ORS Vs. STATE OF PUNJAB AND ORS
August 27, 2010
RAJNEES SINGH Vs. MASTER JORAWAR SINGH AND ORS
August 2, 2010
RAJNI JAIN AND OTHERS Vs. STATE OF HARYANA
September 7, 2010
RAJNISH KANT Vs. KAMLA VATSA
February 19, 2010
RAJNISH KUMAR Vs. STATE OF PUNJAB
August 13, 2010
RAJPAL Vs. STATE OF PUNJAB
November 12, 2010
RAJPAL SINGH Vs. STATE OF PUNJAB
December 10, 2010
RAJPAL SINGH AND ANR Vs. STATE OF PUNJAB
November 10, 2010
RAJPREET SINGH Vs. STATE OF PUNJAB
July 16, 2010
RAJU Vs. STATE OF HARYANA
September 7, 2010
RAJU @ SHERU Vs. STATE OF HARYANA
October 7, 2010
RAJU ALIAS RAJ KUMAR Vs. STATE OF HARYANA
March 2, 2010
RAJVEER SINGH Vs. STATE OF PUNJAB
February 22, 2010
RAJWANT KAUR AND ORS. Vs. DAVINDER SINGH AND ORS.
December 9, 2010
RAJWANT SINGH Vs. JASWINDER KAUR
January 5, 2010
RAJWATI Vs. STATE OF HARYANA
May 14, 2010
RAJWINDER KAUR Vs. BALWINDER SINGH
September 20, 2010
RAJWINDER KAUR Vs. STATE OF PUNJAB
January 15, 2010
RAJWINDER KAUR ALIAS ROZY Vs. TARSEM SINGH
September 7, 2010
RAJWINDER KAUR AND ANR Vs. STATE OF PUNJAB AND ORS
December 24, 2010
RAJWINDER SINGH ALIAS RAJU ALIAS RANJIT SINGH Vs. STATE OF PUNJAB AND DALJIT SINGH
October 15, 2010
RAKA AND ORS Vs. STATE OF PUNJAB
April 21, 2010
RAKBIR KAUR Vs. NASIB KAUR
November 1, 2010
RAKESH Vs. STATE OF HARYANA
May 3, 2010
RAKESH Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT PANIPAT
November 10, 2010
RAKESH Vs. OM PAL AND ORS
October 29, 2010
RAKESH @ ALLU S/O JYOTI Vs. STATE OF HARYANA
August 9, 2010
RAKESH AGGARWAL AND ORS Vs. STATE OF HARYANA AND ORS
May 12, 2010
RAKESH ALIAS VIJESH GROVER AND ANR Vs. STATE OF PUNJAB AND ORS
July 23, 2010
RAKESH GUPTA Vs. PREETI GUPTA
October 1, 2010
RAKESH HOODA Vs. STATE OF PUNJAB AND ORS
September 20, 2010
RAKESH KALIA AND OTHERS Vs. UNION OF INDIA AND OTHERS
September 14, 2010
RAKESH KOCHAR Vs. STATE OF HARYANA
December 17, 2010
RAKESH KUMAR Vs. SOHAN LAL
January 22, 2010
RAKESH KUMAR Vs. SATNAM SINGH
May 11, 2010
RAKESH KUMAR Vs. KARAM CHAND GARG
October 26, 2010
RAKESH KUMAR Vs. STATE OF HARYANA
September 16, 2010
RAKESH KUMAR Vs. COL. JASWINDER SINGH BAINS AND OTHERS
August 18, 2010
RAKESH KUMAR Vs. STATE OF PUNJAB
December 9, 2010
RAKESH KUMAR AND ANR Vs. STATE OF PUNJAB AND ORS
December 10, 2010
RAKESH KUMAR AND ORS Vs. JAI NARAIN
November 17, 2010
RAKESH KUMAR GUPTA Vs. STATE OF PUNJAB AND ANR
December 16, 2010
RAKESH KUMAR JAIN Vs. DISTRICT RED CROSS
May 6, 2010
RAKESH KUMAR JAISWAL Vs. INDIABULLS FINANCIAL SERVICE LIMITED
September 27, 2010
RAKESH KUMAR SHARMA AND ORS Vs. SUKHDEV KAUR AND ORS
July 13, 2010
RAKESH KUMAR SINGLA Vs. STATE OF PUNJAB AND ORS
April 1, 2010
RAKESH KUMAR SON OF OM PARKASH Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE-CUM-PRESIDING OFFICER, LABOUR COURT AND ORS
May 14, 2010
RAKESH KUMARI Vs. STATE OF HARYANA
November 1, 2010
RAKESH KUMARI Vs. UNION OF INDIA (UOI) AND ORS.
December 14, 2010
RAKSHA RANI Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD
December 6, 2010
RAM Vs. GOPAL KRISHAN SHARMA
July 23, 2010
RAM AVTAR SHARMA Vs. SUBHASH SHARMA AND ORS
September 27, 2010
RAM BALI Vs. STATE OF PUNJAB AND ANR
June 30, 2010
RAM BHAGAT Vs. STATE OF HARYANA
December 6, 2010
RAM BHAGAT SEHRAWAT Vs. STATE OF HARYANA AND ORS.
December 9, 2010
RAM BHAJAN Vs. PUNJAB STATE AND ANR
May 11, 2010
RAM BHUL Vs. RAM CHAND
July 5, 2010
RAM CHAND HARI CHAND Vs. RAJ PAL SINGH AND ANR
September 10, 2010
RAM CHANDER Vs. STATE OF HARYANA
January 19, 2010
RAM CHANDER Vs. MAHARISHI DAYANAND UNIVERSITY, ROHTAK
September 17, 2010
RAM CHANDER Vs. USHA RANI
May 21, 2010
RAM CHANDER AND ORS Vs. MANGA
April 6, 2010
RAM CHARAN Vs. RAVI BALA JAIN
March 3, 2010
RAM DARSHAN Vs. INDIAN OIL CORPORATION LTD
September 24, 2010
RAM DITTA Vs. THE STATE OF HARYANA AND ORS.
November 2, 2010
RAM DIYA Vs. HUKAM AND ORS
March 23, 2010
RAM GOPAL MURLI DHAR JUNTRA Vs. STATE OF HARYANA AND ORS.
September 6, 2010
RAM KARAN Vs. RAJ KUMAR AND ORS
September 30, 2010
RAM KARAN AND ORS Vs. STATE OF HARYANA
October 29, 2010
RAM KARAN AND ORS. Vs. MAHINDER AND ORS.
December 7, 2010
RAM KAUR @ JASWINDER KAUR Vs. JAGBIR SINGH ALIAS JABI
April 1, 2010
RAM KIRPA CREATION Vs. AJAY KUMAR
October 5, 2010
RAM KISHAN Vs. KRISHNA DEVI
May 5, 2010
RAM KISHAN Vs. SARSWATI DEVI
January 11, 2010
RAM KISHAN Vs. STATE OF HARYANA AND OTHERS
January 6, 2010
RAM KISHAN GUPTA Vs. STATE OF HARYANA
May 26, 2010
RAM KUMAR Vs. SURAJBANS SINGH BAKSHI
March 15, 2010
RAM KUMAR Vs. STATE OF HARYANA
February 22, 2010
RAM KUMAR Vs. STATE OF HARYANA
January 15, 2010
RAM KUMAR Vs. KULTAR SINGH
August 4, 2010
RAM KUMAR Vs. ROHTASH AND ORS
August 11, 2010
RAM KUMAR Vs. SIRI PAL AND ORS
August 30, 2010
RAM KUMAR AND ORS Vs. SANJEEV KUMAR AND ANR
August 31, 2010
RAM KUMAR SHARMA Vs. GENERAL PUBLIC
January 25, 2010
RAM KUMAR SHYAM LAL Vs. FOOD CORPORATION OF INDIA AND ORS
November 18, 2010
RAM LAL Vs. STATE OF HARYANA
January 15, 2010
RAM LAL Vs. RAM DASS
November 11, 2010
RAM LAL Vs. STATE OF PUNJAB AND ANR
September 30, 2010
RAM LAL Vs. SUNIL KUMAR
May 21, 2010
RAM LAL Vs. STATE OF PUNJAB
February 24, 2010
RAM LAL SON OF DURGA DASS SON OF DAULAT RAM Vs. STATE OF PUNJAB
December 6, 2010
RAM LUBHAYA Vs. LACHHMI
January 22, 2010
RAM LUBHAYA Vs. STATE OF PUNJAB
May 6, 2010
RAM MEHAR SINGH Vs. UNION OF INDIA AND OTHERS
October 4, 2010
RAM MURTI Vs. JOGA
May 7, 2010
RAM MURTI Vs. STATE OF PUNJAB AND ANR
March 4, 2010
RAM MURTI AND ORS Vs. STATE OF HARYANA
October 15, 2010
RAM MURTI SHARMA AND ANR. Vs. PREM KUMAR AND ORS.
December 6, 2010
RAM NARAIN Vs. JEET SINGH @ HARJIT SINGH AND ORS
November 15, 2010
RAM NARAIN SHASTRI EDUCATION SOCIETY, ROHTAK Vs. STATE OF HARYANA AND OTHERS
August 13, 2010
RAM NARAYAN Vs. UNION OF INDIA AND OTHERS
May 11, 2010
RAM NARESH RAI Vs. STATE OF HARYANA
May 6, 2010
RAM NATH Vs. STATE OF HARYANA AND OTHERS
December 7, 2010
RAM NATH AND SONS Vs. STATE OF PUNJAB AND ORS.
December 6, 2010
RAM NATH GULATI Vs. UNION OF INDIA & ORS
August 13, 2010
RAM NAYYAR Vs. SONIA
December 16, 2010
RAM NIWAS Vs. STATE OF HARYANA
January 22, 2010
RAM NIWAS Vs. STATE OF HARYANA
January 8, 2010
RAM NIWAS Vs. RATTAN LAL AND ANR
October 5, 2010
RAM NIWAS Vs. STATE OF HARYANA
January 6, 2010
RAM NIWAS Vs. STATE OF HARYANA
April 21, 2010
RAM PAL Vs. STATE OF HARYANA
July 2, 2010
RAM PAL Vs. UCO BANK AND ORS
September 29, 2010
RAM PARSHAD Vs. CHAMAN LAL
January 12, 2010
RAM PARSHAD Vs. GRAM PANCHAYAT BATA
July 2, 2010
RAM PHAL Vs. STATE OF HARYANA AND ORS.
November 15, 2010
RAM PHAL Vs. SEHDEV AND ORS
November 23, 2010
RAM PHOOL Vs. STATE OF HARYANA
May 17, 2010
RAM RATTAN Vs. NARATA RAM AND ORS
October 25, 2010
RAM RATTAN AND ANR Vs. STATE OF HARYANA
November 16, 2010
RAM RIKH Vs. KALU RAM
February 3, 2010
RAM SARAN Vs. ADDITIONAL REGISTRAR (D), CO-OPERATIVE SOCIETIES AND ORS
October 13, 2010
RAM SARAN Vs. GURDEV SINGH
March 12, 2010
RAM SARAN Vs. STATE OF HARYANA AND ANR
August 25, 2010
RAM SAROOP Vs. DESH BANDHU BHALLA
October 14, 2010
RAM SINGH Vs. STATE OF PUNJAB
November 1, 2010
RAM SINGH Vs. TARANBIR SINGH
November 22, 2010
RAM SINGH Vs. STATE OF HARYANA
September 6, 2010
RAM SINGH Vs. STATE OF PUNJAB
November 10, 2010
RAM SINGH Vs. JASWANT KAUR
January 15, 2010
RAM SINGH Vs. CHIMAN SINGH AND ORS
September 16, 2010
RAM SINGH Vs. STATE OF PUNJAB
May 6, 2010
RAM SINGH Vs. JANA DEVI AND ANR
August 30, 2010
RAM SINGH Vs. STATE OF HARYANA
March 9, 2010
RAM SINGH Vs. RAM SARUP
April 27, 2010
RAM SINGH AND ANR Vs. SHOBIT POLYCLINIC PVT LTD
September 13, 2010
RAM SINGH SON OF UJJAGAR SINGH Vs. RAJ KUMAR SON OF BHAGAT RAM
September 6, 2010
RAM SUKH Vs. STATE OF HARYANA
March 23, 2010
RAM SUKH Vs. STATE OF PUNJAB
February 19, 2010
RAM SWARUP Vs. STATE OF HARYANA
April 7, 2010
RAM WAZIR Vs. KASHMIRI DEVI AND ORS
November 8, 2010
RAMA NAND & SONS Vs. STATE OF PUNJAB AND ANOTHER
August 9, 2010
RAMAN KUMAR Vs. DAVINDER KUMAR AND ORS
October 5, 2010
RAMAN NARULA Vs. HIMANI
October 4, 2010
RAMAN STONE CRUSHER Vs. STATE OF HARYANA
September 6, 2010
RAMANDEEP KAUR AND ANR Vs. STATE OF HARYANA AND ANR
November 16, 2010
RAMANDEEP SINGH Vs. STATE OF PUNJAB
December 3, 2010
RAMANPREET KAUR (MINOR) AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
October 4, 2010
RAMAUTAR Vs. MALHU SINGH
January 15, 2010
RAMEHAR ALIAS BITTU Vs. STATE OF HARYANA
December 7, 2010
RAMESH Vs. STATE OF HARYANA
November 26, 2010
RAMESH @ KALA Vs. STATE OF HARYANA
September 7, 2010
RAMESH ALIAS KALA Vs. STATE OF HARYANA
September 7, 2010
RAMESH CHAND AND ANR Vs. VIJAY SINGH AND ANR
March 15, 2010
RAMESH CHAND AND BHAJAN LAL Vs. STATE OF HARYANA AND ORS
April 5, 2010
RAMESH CHAND GOYAL Vs. MURARI LAL GUPTA
January 11, 2010
RAMESH CHANDER Vs. PIARA LAL
July 27, 2010
RAMESH CHANDER MAHAJAN Vs. STATE OF PUNJAB AND OTHERS
October 5, 2010
RAMESH KATARIA Vs. STATE OF HARYANA
August 12, 2010
RAMESH KUMAR Vs. STATE OF PUNJAB
January 15, 2010
RAMESH KUMAR Vs. MANOJ KUMAR
September 17, 2010
RAMESH KUMAR Vs. GOPAL DASS
May 4, 2010
RAMESH KUMAR Vs. STATE OF HARYANA
January 14, 2010
RAMESH KUMAR Vs. SURAT SINGH
March 19, 2010
RAMESH KUMAR Vs. KRISHANA WANTI AND OTHERS
September 1, 2010
RAMESH LAL SHARMA Vs. STATE OF PUNJAB
April 19, 2010
RAMESH MATA Vs. STATE OF HARYANA
September 6, 2010
RAMESH PAL Vs. STATE OF HARYANA
September 15, 2010
RAMESH RANI GULATI Vs. NARINDER KUMAR GULATI
February 2, 2010
RAMESH SHARMA Vs. BIRENDER SINGH
November 25, 2010
RAMESH VERMA Vs. MADAN GOPAL VERMA
January 27, 2010
RAMESHWAR DASS Vs. STATE OF HARYANA
February 24, 2010
RAMESHWAR LAL Vs. UNION OF INDIA
May 11, 2010
RAMESHWAR LAL Vs. PANJAB UNIVERSITY, CHANDIGARH AND ANOTHER
April 30, 2010
RAMESHWAR SAINI Vs. STATE OF HARYANA
December 13, 2010
RAMESHWAR SHARMA Vs. SMT. BHAGWATI
October 29, 2010
RAMINDER SINGH Vs. STATE OF PUNJAB
January 12, 2010
RAMINDER SINGH Vs. STATE OF HARYANA
November 8, 2010
RAMINDER SINGH GOLDI Vs. PUNJAB STATE AND ORS
November 15, 2010
RAMINDER SINGH KAPANY Vs. MANMOHAN SINGH
November 23, 2010
RAMJEEVAN DAGAR Vs. STATE OF HARYANA
December 3, 2010
RAMJI BHARANY AND ORS Vs. AMBIENCE DEVELOPERS AND INFRASTRUCTURE PVT LTD THROUGH ITS DIRECTOR
May 21, 2010
RAMJI DAS Vs. DHARAM PAL
November 10, 2010
RAMJI DASS GARG Vs. JUGRAJ SINGH
May 14, 2010
RAMJI LAL Vs. SARAB SINGH
August 24, 2010
RAMJI LAL Vs. STATE OF PUNJAB
July 19, 2010
RAMJI LAL Vs. STATE OF HARYANA
May 13, 2010
RAMJI LAL Vs. CHANDGI
February 8, 2010