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Case Index
Title
Date
(LANCE NAIK) DALBIR SINGH Vs. UNION OF INDIA
February 9, 2010
A S HOPESON Vs. A S WUNGNANG
June 9, 2010
A.O.D. OIL CO Vs. STATE OF ASSAM AND OTHERS
August 16, 2010
ABANI NANDI ALIAS ABANI MOHAN NANDI Vs. STATE OF TRIPURA
July 9, 2010
ABDUL AHAD CHOUDHURY Vs. STATE OF MIZORAM
April 23, 2010
ABDUL JABAR Vs. UNION OF INDIA
August 12, 2010
ABDUL KHALIQUE Vs. STATE OF ASSAM AND ORS
January 8, 2010
ABDUL LATIFF Vs. STATE OF MANIPUR
June 11, 2010
ABDUL MATIN SARKAR Vs. STATE OF ASSAM
February 18, 2010
ABDUL MOTLEB Vs. STATE OF ASSAM
August 23, 2010
ABDUL REJJAK Vs. STATE OF TRIPURA
August 19, 2010
ABDUL SAHID Vs. STATE OF TRIPURA
September 1, 2010
ABDUL SALAM Vs. STATE OF ASSAM
March 30, 2010
ABDUL SYED Vs. STATE
May 4, 2010
ABDUS SAMAD Vs. UNION OF INDIA
April 20, 2010
ABDUS SAMAD Vs. UNION OF INDIA AND ORS
February 25, 2010
ABUL KASIM @ KAJAL Vs. THE STATE OF ASSAM
December 7, 2010
AJIT BORAIK Vs. STATE OF ASSAM
April 1, 2010
AJIT CHAKRABORTY Vs. STATE OF TRIPURA
April 28, 2010
AJIT KUMAR NATH Vs. STATE OF TRIPURA
April 12, 2010
AKABBAR ALI Vs. STATE OF ASSAM
August 3, 2010
AKBOR ALI Vs. STATE OF ASSAM
June 1, 2010
AKHIL DAS Vs. STATE OF ASSAM
September 28, 2010
AKHTAR HUSSAIN Vs. STATE OF TRIPURA AND ANOTHER
September 29, 2010
ALAUDDIN ALI Vs. STATE OF ASSAM
January 21, 2010
ALI AHMED MAZUMDAR Vs. STATE OF ASSAM
April 30, 2010
ALISHA MARAM Vs. DISTRICT MAGISTRATE IMPHAL
September 14, 2010
AMAR DAS Vs. RITA PAUL
September 29, 2010
AMAR DAS Vs. STATE OF TRIPURA AND ORS.
April 23, 2010
AMAR KALITA Vs. STATE OF ASSAM
May 7, 2010
AMINUL HAQUE Vs. ASSAM STATE ELECTION COMMISSIONER
September 17, 2010
AMINUL HAQUE Vs. ASSAM STATE ELECTION COMMISSIONER
September 14, 2010
AMIR ALI Vs. MEMBER MOTOR ACCIDENTS CLAIMS TRIBUNAL
September 27, 2010
AMIR HUSSAIN Vs. STATE OF ASSAM
April 22, 2010
AMIR HUSSAIN Vs. STATE OF ASSAM
May 26, 2010
AMITA DEB ROY Vs. STATE OF ASSAM
November 9, 2010
AMIYA GOWALA Vs. STATE OF ASSAM
March 12, 2010
AMIYA SINHA Vs. STATE OF TRIPURA
March 5, 2010
AMORESH ROY Vs. STATE OF ASSAM
March 16, 2010
AMRIT LAL DEBNATH S/O ALANGA DEBNATH AND ALANGA DEBNATH, S/O LATE LAXMI KANTA DEBNATH Vs. STATE OF TRIPURA, PUBLIC PROSECUTOR
December 20, 2010
ANABIK GUPTA Vs. SWAPAN SAHA
October 11, 2010
ANIL CHAKRABORTY, S/O LATE KSHIROD CHAKRABORTY Vs. STATE OF TRIPURA
December 22, 2010
ANIL KUMAR KOTHARI Vs. UNION OF INDIA
April 28, 2010
ANUP MALLA ALIAS TUTON Vs. STATE OF TRIPURA
August 24, 2010
ARAMBAM BIREN SINGH Vs. STATE OF MANIPUR
January 12, 2010
ARJUN CH ROY Vs. STATE OF ASSAM
June 15, 2010
ARMSTRONG SANGLEIN Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
March 17, 2010
ART INTERNATIONAL Vs. UNION OF INDIA
March 26, 2010
ARUN KUMAR BAKSHI Vs. HINDUSTAN PAPER CORPORATION AND ORS.
January 8, 2010
ARUNACHAL PRADESH PUBLIC SER-VICE COMMISSION Vs. ARUNACHAL PRADESH INFORMAT-ION COMMISSION
February 19, 2010
ASADUR RAHMAN Vs. LUTFA ISLAM
June 8, 2010
ASEMO LOTHA Vs. UNION OF INDIA
September 8, 2010
ASHIM KUMAR GUPTA ROY AND ANR. Vs. STATE OF ARUNACHAL PRADESH AND ORS.
March 19, 2010
ASHISH KUMAR DEY Vs. FOOD CORPORATION OF INDIA
February 19, 2010
ASHOK KR MAJUMDER, S/O RAMANI MOHAN MAJUMDER Vs. STATE OF TRIPURA REPRESENTED BY SECRETARY-CUM-COMMISSIONER, EDUCATION DEPARTMENT, DIRECTOR OF SCHOOL EDUCATION, GOVT OF TRIPURA, INSPECTOR OF SCHOOLS STATE BANK OF INDIA MANAGER
November 23, 2010
ASHOK KR. JAISWAL Vs. STATE OF ASSAM AND ORS.
March 31, 2010
ASHOK KUMAR ROY PRADHANI Vs. KALYANI BHADRA
September 28, 2010
ASHRAF ALI Vs. UNION OF INDIA
January 8, 2010
ASHUTOSH SAHA Vs. TRIPURA KHADI AND VILLAGE INDUSTRIES BOARD
July 28, 2010
ASIA KHATUN AND ANOTHER Vs. UNION OF INDIA AND OTHERS
July 2, 2010
ASSAM STATE ELECTRICITY BOARD Vs. WIN POWER MARKETING (P.) LTD
January 7, 2010
ATUL BORA Vs. AKAN BORA
July 21, 2010
AXIS BANK LTD Vs. ANUPAM ACHARJEE
April 16, 2010
AZIM ALI Vs. STATE OF ASSAM
June 8, 2010
B C LIANA ALIAS B C M LIANA Vs. STATE OF MIZORAM
May 20, 2010
B NAROLA Vs. STATE OF NAGALAND
August 2, 2010
B S YAMBEM Vs. UNION OF INDIA AND ANR
September 1, 2010
BABU N J Vs. UNION OF INDIA
February 3, 2010
BABUL PHUKAN Vs. STATE OF ASSAM
August 10, 2010
BAHARA KHATUN Vs. UNION OF INDIA (UOI)
August 25, 2010
BAHUNLANG SYLLIANG DAUGHTER OF (L) O. DKHAR Vs. BIH SYNGKLI WIFE OF SHRI L. SHADAP
October 19, 2010
BANKIM BEHARI DAS Vs. MD. HASEN ALI
June 18, 2010
BANSHANBOR MUKHIM Vs. STATE OF MEGHALAYA & ORS.
April 26, 2010
BAP BORA Vs. STATE OF ASSAM
December 21, 2010
BARNALI MAHANTA Vs. STATE OF ASSAM
May 4, 2010
BARODA NATH Vs. STATE OF ASSAM
November 4, 2010
BARUN SAHA Vs. UNION OF INDIA ORS
January 8, 2010
BASANTAKUMAR SINGH Vs. STATE OF MANIPUR
July 30, 2010
BASANTI KALITA Vs. STATE OF ASSAM
August 20, 2010
BASID MIA TALUKDAR Vs. STATE OF ASSAM AND OTHERS
January 11, 2010
BASUDEV DAS Vs. UNION OF INDIA
February 9, 2010
BAWIHTHUAMI Vs. STATE OF MIZORAM
February 24, 2010
BEAUTY KARMAKAR Vs. BASU KARMAKAR
August 26, 2010
BENGIA MENIA Vs. DEPUTY COMMISSIONER DIST LOWER SUBANSIRI
August 17, 2010
BENOY BHUSHAN PAUL Vs. JYOTSNA PAUL
November 26, 2010
BHADRESWAR SASHI Vs. STATE OF ASSAM
June 3, 2010
BHASKARJYOTI SARMA Vs. STATE OF ASSAM
September 21, 2010
BHOGESWAR SAIKIA Vs. STATE OF ASSAM
May 12, 2010
BHUDEV OJAH Vs. KISHAK BAYAN
June 30, 2010
BHUPEN BORAH Vs. STATE OF ASSAM
March 9, 2010
BIAKKUNGA, S/O LALHMUAKA Vs. STATE OF MIZORAM AND ORS
December 16, 2010
BIDHAN CHANDRA BARUAH Vs. G L PUBLICATION LTD
February 12, 2010
BIDYUT BURAGOHAIN Vs. STATE OF ASSAM
January 8, 2010
BIJAN BHATTACHARJYA Vs. STATE OF ASSAM, REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM, EDUCATION (SECONDARY) DEPARTMENT AND OTHERS
February 5, 2010
BIJAN DHAR Vs. CENTRAL BANK OF INDIA
June 4, 2010
BIJNI TRUCK MALIK SANSTHA Vs. STATE OF ASSAM
January 27, 2010
BILLAL MIA Vs. STATE OF TRIPURA
March 20, 2010
BIMAL CHANDRA SARKAR Vs. STATE OF TRIPURA
March 30, 2010
BIMAL DAS Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION
December 21, 2010
BIMAL DEY Vs. BASUDEV SUBBA
July 14, 2010
BIMAN MAHANTA Vs. CHENEHI SAIKIA
February 15, 2010
BINA RANI DEBBARMA Vs. STATE OF TRIPURA
August 13, 2010
BINAYAK DUTTA Vs. STATE OF MEGHALAYA
December 3, 2010
BIPUL SARMA Vs. STATE OF ASSAM AND OTHERS
May 24, 2010
BIREN CHANGMAI Vs. GOLAP CHANGMAI
March 4, 2010
BIREN TAMULI Vs. STATE OF ASSAM
March 24, 2010
BIRENDRA GOUR Vs. STATE OF ASSAM
February 5, 2010
BIRENDRA KUMAR NATH Vs. NORTH EASTERN REGIONAL AGRICULTURE MARKETING CO-OPERATION LTD
August 17, 2010
BISHNU CHARAN DASH Vs. STATE OF ASSAM
March 5, 2010
BISHU NATH Vs. STATE OF ASSAM
June 3, 2010
BISWAJIT SURAJ MALAKAR Vs. STATE OF ASSAM
January 25, 2010
BK TIWARI ELECTRICAL PVT LTD MANAGING DIRECTOR SHRI KEDEDIN BHAGWATI PRASAD TIWARI Vs. NORTH EASTERN HILL UNIVERSITY (NEHU), REGISTRAR NORTH EASTERN HILL UNIVERSITY (NEHU), EXECUTIVE ENGINEER (ELECTRICAL) AND VICE CHANCELLOR NORTH EASTERN HILL UNIVERSITY (NEHU)
October 26, 2010
BOARD OF TRUSTEES ASSAM TEA PLANTATIONS PROVIDENT FUND AND PENSION FUND SCHEME Vs. MIHIR KR DEY
June 24, 2010
BOARD OF TRUSTEES FOR THE PORT OF KOLKATA Vs. OFFICIAL LIQUIDATOR, GUWAHATI
November 15, 2010
BOGAI BORA Vs. STATE OF ASSAM
February 23, 2010
BOLIN CHANDRA DEURI Vs. UNION BANK OF INDIA
October 11, 2010
BORANG LAMA Vs. STATE OF ARUNACHAL PRADESH
May 12, 2010
BRAM CHAND Vs. UNION OF INDIA
December 3, 2010
BUDHUA BARUAH Vs. STATE OF ASSAM
June 10, 2010
BYOMKESH PAUL, SON OF LATE JANENDRA PAUL Vs. UNION OF INDIA (UOI), STATE OF TRIPURA, SECRETARY TO GOVERNMENT OF INDIA AND SECRETARY TO GOVERNMENT OF TRIPURA, POLITICAL DEPARTMENT
November 22, 2010
CALCOM CEMENT INDIA LTD Vs. STATE OF ASSAM
July 21, 2010
CAMRUS ZAMAN GHAFOOR PARIAT Vs. UNION OF INDIA
November 25, 2010
CARBON RESOURCES PVT LTD Vs. ASSAM ELECTRICITY REGULATORY COMMISSION
June 2, 2010
CENTRAL BANK OF INDIA Vs. CENTRAL BANK OF INDIA CANTEEN BOYS ASSOCIATION
August 20, 2010
CENTRAL BUREAU OF INVESTIGATION Vs. SWAPAN KUMAR BOSE
June 14, 2010
CHAIRMAN AND MANAGING DIRECTOR, HINDUSTAN PAPER CORPORATION LTD AND ORS Vs. BENDANGKOKBA LONGKUMAR AND ANR
August 31, 2010
CHANDAN KUMAR PAUL Vs. KALPANA KUNDU
July 23, 2010
CHANDAN MUHURI Vs. STATE OF TRIPURA
August 18, 2010
CHANDRA DHAR DEV SARMA Vs. STATE OF ASSAM REP BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM, EDUCATION DEPARTMENT
November 15, 2010
CHANDRA PRAKASH AGARWAL Vs. PRITHVI TEA COMPANY PVT LTD
September 23, 2010
CHANDRAPATI DEBBARMA Vs. STATE OF TRIPURA
April 22, 2010
CHATRASING ROY Vs. STATE OF ASSAM
May 24, 2010
CHIDANANDA SAIKIA Vs. UNION OF INDIA AND ORS.
April 23, 2010
CHIEF EXECUTIVE OFFICER MEGHALAYA BOARD OF WAKF SHILLONG Vs. KISHAN CHANDRA BAHARWANI
April 26, 2010
CHINGANGBAM DINESH SINGH Vs. STATE OF MANIPUR
August 9, 2010
CHINGSUBAM NINGOL Vs. STATE OF MANIPUR
September 4, 2010
CHITRAJIT BHAUMIK Vs. STATE OF TRIPURA
August 18, 2010
CHITTA RANJAN DAS Vs. STATE OF ASSAM
December 7, 2010
CHURAMONI SUBEDI Vs. UNION OF INDIA (UOI)
August 4, 2010
CIT Vs. MUKESH B SHAH
March 8, 2010
COACHES ASSOCIATION AND ORS. Vs. STATE OF ASSAM AND ORS.
May 4, 2010
COL JAGMOHAN SINGH Vs. STATE OF MANIPUR
August 31, 2010
COMMISSIONER CUM SECRETARY POWER Vs. SHAMAN ENTERPRISE
May 4, 2010
COMMISSIONER OF CENTRAL EXCISE, SHILLONG Vs. DHARAMPAL SATYAPAL AND ORS.
June 2, 2010
COMMISSIONER OF INCOME TAX Vs. KIRONMOY ROY CHOUDHURY
August 6, 2010
COMMISSIONER OF INCOME TAX Vs. SHRIMANTA SANKAR ACADEMY
February 25, 2010
COMMISSIONER OF INCOME TAX Vs. KAMALA DEVI JAIN
August 24, 2010
COMMISSIONER OF INCOME TAX Vs. ASSAM ROOFING LTD.
September 6, 2010
COMMISSIONER OF INCOME TAX Vs. NAGALAND ROLLER FLOUR MILLS LTD
August 6, 2010
COMMISSIONER OF INCOME TAX Vs. MEGHALAYA STEELS LIMITED
September 16, 2010
D P AGARWALA Vs. OIL AND NATURAL GAS CORPORATION LTD
May 21, 2010
DACHA BAGANG Vs. STATE OF ARUNACHAL PRADESH
September 14, 2010
DANTI RAM REANG Vs. STATE OF TRIPURA
June 23, 2010
DARILIAN PASSAH Vs. BATRITI LYNGDOH
April 26, 2010
DAYA RAM AGARWAL Vs. ASHOK INDUSTRIES PVT LTD
April 20, 2010
DEBA KANTA BHUYAN PETITIONER Vs. DILIP KUMAR RAY
June 7, 2010
DEBAJIT DEKA Vs. STATE OF ASSAM
December 3, 2010
DEBARSHI BHATTACHARJEE Vs. BITHI DEY
September 8, 2010
DEBASHIS ROY CHOUDHURY Vs. STATE OF TRIPURA
December 21, 2010
DEBOL DAS Vs. MADAN LAL GOALA
September 9, 2010
DEEP SHARMA Vs. STATE OF MEGHALAYA
March 17, 2010
DEEPAK BORA Vs. STATE OF ASSAM
April 21, 2010
DEEPAK KUMAR PODDAR Vs. STATE OF ASSAM
May 18, 2010
DEEPAK KUMAR SHARMA Vs. UNION OF INDIA
May 31, 2010
DEEPAK LOHIA Vs. KAMRUP DEVELOPERS P. LTD.
May 3, 2010
DEHI RAM BARUAH Vs. REGIONAL MANAGER UCO BANK
November 15, 2010
DEORAJ GOALA Vs. STATE OF ASSAM
September 17, 2010
DEPUTY DIRECTOR CUM AUTHORIZED OFFICER Vs. JATIN BRAHMA
June 16, 2010
DEPUTY INSPECTOR OF SCHOOLS Vs. KHALILUR RAHMAN BORBHUIYA
April 9, 2010
DEVA PRASAD SHARMA S/O BHOLA NATH SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION
November 26, 2010
DEVIMAYA THAPA AND ORS Vs. STATE OF MANIPUR AND ORS
February 8, 2010
DEWIN GABIL MOMIN W/O LT KHIMRANG MANDA SANGMA Vs. GONOTH MANDA SANGMA, TUNILA GABIL GANJET MARAK, GARO HILLS AUTONOMOUS THROUGH CHIEF EXECUTIVE MEMBER AND EXECUTIVE MEMBER
November 29, 2010
DHAN SINGH Vs. UNION OF INDIA
July 1, 2010
DHANISWAR BASUMATARY Vs. STATE OF ASSAM
June 9, 2010
DHARAMPAL SATYAPAL LIMITED Vs. UNION OF INDIA
December 10, 2010
DHIRAJ MAJUMDAR Vs. STATE OF ASSAM
July 2, 2010
DHIREN BORA Vs. STATE OF ASSAM
November 23, 2010
DHIREN CH. DAS Vs. STATE OF ASSAM
March 19, 2010
DHON SING KRAMSA Vs. STATE OF ASSAM
May 25, 2010
DIKHOW MEEN SAMABAI SAMITI LTD Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION LTD
November 19, 2010
DILDER ALI, S/O LATE CHAMIR ALI OF LATIAPARA Vs. STATE OF TRIPURA
December 23, 2010
DILIP BISWAS Vs. STATE OF ASSAM
May 20, 2010
DILIP DEBBARMA Vs. STATE OF TRIPURA
October 5, 2010
DILIP GOWALA @ THUNKU GOALA Vs. STATE OF ASSAM
February 18, 2010
DILIP KUMAR BISWAS Vs. UNION OF INDIA
June 16, 2010
DILIP SARMA Vs. PUNJAB NATIONAL BANK
July 2, 2010
DILWAR HUSSAIN LASKAR Vs. STATE OF ASSAM
February 4, 2010
DIPAK RANJAN DEB Vs. CENTRAL BUREAU OF INVESTIGATION
October 6, 2010
DIPAK RANJAN DEB Vs. CENTRAL BUREAU OF INVESTIGATION
November 6, 2010
DIPALI DEKA Vs. STATE OF ASSAM
June 24, 2010
DIPANKAR DEY Vs. STATE OF ASSAM
March 30, 2010
DIPUMONI BARUAH ALIAS KON BHAITI Vs. STATE OF ASSAM
January 21, 2010
DIRECTOR SURVEY OF INDIA ASSAM AND NAGALAND GDC Vs. SUBRATA KUMAR SEN
January 25, 2010
DISTRICT AND SESSIONS JUDGE WEST TRIPURA Vs. SHILABHADRA SINHA
September 16, 2010
DOLANG BINOD Vs. STATE OF ARUNACHAL PRADESH
March 3, 2010
DOLU MUNDA Vs. STATE OF ASSAM
June 8, 2010
DR. PRASANNA KUMAR AGARWAL Vs. STATE BANK OF INDIA AND ORS.
February 19, 2010
DR. TILOTTAMA BHARALI Vs. STATE OF ASSAM
March 17, 2010
DR. UTPAL BORA Vs. STATE OF ASSAM AND ORS.
February 3, 2010
DULAL CHANDRA BAIDYA Vs. TRIPURA STATE ELECTRICITY CORPORATION LTD
September 10, 2010
ENVIRONMENT PROTECTION COMMITTEE Vs. UNION OF INDIA (UOI) AND ORS.
September 21, 2010
ETUWA BHUMIZ Vs. STATE OF ASSAM
July 13, 2010
EVA DEY Vs. BAPPI DEY
March 25, 2010
FAKARUDDIN Vs. STATE OF ASSAM
February 3, 2010
FAYZUL HOQUE MAZUMDAR Vs. STATE OF ASSAM
December 20, 2010
FAZIRON NESSA Vs. STATE OF ASSAM
July 2, 2010
FAZLUL KARIM Vs. STATE OF ASSAM
July 20, 2010
FEDERICK M. DOPTH Vs. STATE OF MEGHALAYA
July 16, 2010
FINMAN FINANCE INDIA PVT LTD Vs. ASSAM GAS COMPANY LIMITED
March 8, 2010
FIROZ KHAN Vs. STATE OF MANIPUR
August 23, 2010
FIRUZ AHMED Vs. STATE OF ASSAM AND ORS.
January 4, 2010
G. M. LANONG Vs. MEGHALAYA STATE ELECTRICITY BOARD
October 11, 2010
GADAM ETE Vs. DUTER PADU
April 8, 2010
GADAM ETE Vs. DUTER PADU
August 19, 2010
GAINGAMLIU ZEMEI Vs. UNION OF INDIA
May 31, 2010
GAJEN DAS Vs. STATE OF ASSAM
August 5, 2010
GANESH DAS Vs. STATE OF ASSAM AND OTHERS
August 2, 2010
GANESH KUMAR Vs. UNION OF INDIA
March 23, 2010
GANESH THAKUR Vs. DIRECTOR GENERAL BORDER ROADS ORGANIZATION
September 8, 2010
GAUHATI HIGH COURT BAR ASSOCIATION Vs. MUIJ UDDIN MAHMUD
February 23, 2010
GAURI SHANKAR AGARWALLA Vs. MADANLAL AGARWALLA
August 26, 2010
GAURISH RANJAN PAUL Vs. UNION OF INDIA
May 4, 2010
GAUTAM CONSTRUCTION Vs. STATE OF ASSAM
April 27, 2010
GAUTAM DAS Vs. ABDUL MATIN
April 7, 2010
GAUTAM DAS Vs. STATE OF TRIPURA
November 10, 2010
GAUTAM KUMAR SARMA Vs. STATE OF ASSAM
August 16, 2010
GAYATRI DAIRY PRODUCTS (P) LTD Vs. ASSTT CIT
February 19, 2010
GEGONG APANG Vs. STATE OF ARUNACHAL PRADESH
October 8, 2010
GHANA KANTA NATH Vs. STATE OF ASSAM
August 12, 2010
GHANASHYAM VISHWAKARMA Vs. DIRECTOR GENERAL BORDER ROADS ORGANIZATION
September 10, 2010
GIRIDHAR KISHKO Vs. STATE OF ASSAM
May 14, 2010
GIRISH CHANDRA PAPNEE Vs. UNION OF INDIA
April 26, 2010
GITANJALI DEVI Vs. STATE OF ASSAM
March 10, 2010
GOBIN CHANDRA BORAH Vs. STATE OF ASSAM
November 8, 2010
GOBINDA CH. KOCH Vs. STATE OF ASSAM
February 23, 2010
GOLAGHAT NIRMAN MOHILA GUT (NGO) AND ANOTHER Vs. STATE OF ASSAM AND OTHERS
November 22, 2010
GOODRICKE GROUP LTD Vs. MAHMUD HASAN SULTAN
November 12, 2010
GOPAL CHANDRA SARKAR Vs. SANTOSH VERMA
May 31, 2010
GOPAL CHAUHAN Vs. STATE OF ASSAM
November 2, 2010
GOPAL DEB Vs. STATE OF TRIPURA
September 30, 2010
GOPAL SARKAR Vs. SANTOSH MALLIK
September 8, 2010
GOURAB CHAKRABORTY Vs. STATE OF TRIPURA
April 9, 2010
GOURANGA DAS Vs. STATE OF TRIPURA
January 21, 2010
GULAPI SAIKIA Vs. ABDUL RASHID
September 22, 2010
GUMJUM ANGO & OTHERS Vs. STATE OF ARUNACHAL PRADESH & OTHERS
March 5, 2010
H BIREN SINGH Vs. STATE OF MANIPUR
April 8, 2010
H LALENGMAWIA AND ORS Vs. STATE OF MIZORAM
December 13, 2010
HABIBUR RAHMAN Vs. STATE OF ASSAM
May 5, 2010
HABUNG YAMING Vs. STATE OF ARUNACHAL PRADESH
October 7, 2010
HAGE KANO Vs. STATE OF ARUNACHAL PRADESH AND ORS.
March 11, 2010
HAMENDRA CHAKRABORTY Vs. NATIONAL INSURANCE COMPANY
August 5, 2010
HAMIL KHASIA Vs. STATE OF ASSAM
July 22, 2010
HAOBIJAM BIRMANGOL SINGH Vs. STATE OF MANIPUR
August 24, 2010
HARADHAN DAS Vs. STATE OF TRIPURA
August 19, 2010
HARADHAN RISHI DAS Vs. STATE OF TRIPURA
August 5, 2010
HAREE NARAYAN GUPTA Vs. UNION OF INDIA
April 29, 2010
HARI LAL SHAH Vs. UNION OF INDIA
April 29, 2010
HARIMAYA DAHAL Vs. UNION OF INDIA
January 25, 2010
HARUN RASHID Vs. STATE OF ASSAM
February 24, 2010
HASIM MIA Vs. ASHRAF ALI HAJI
September 17, 2010
HAWA BAGANG Vs. STATE OF ARUNACHAL PRADESH & ORS.
May 20, 2010
HEMAMANI TALUKDAR Vs. AKSHENDRA KALITA
July 27, 2010
HEMANTA MEDHI Vs. STATE OF ASSAM
May 4, 2010
HES INFRA (P) LTD. Vs. STATE OF ARUNACHAL PRADESH
March 2, 2010
HIMANGSHU PAUL Vs. UNION OF INDIA
December 16, 2010
HINDUSTAN LEVER (PPF) WORKERS' UNION Vs. STATE OF ASSAM
February 11, 2010
HIRA GOGOI ALIAS DIHINGIA Vs. MITALI PATRA
February 26, 2010
HIRENDRA TRIPURA Vs. STATE OF TRIPURA
May 22, 2010
HIRENDRA TRIPURA AND ORS Vs. STATE OF TRIPURA
April 22, 2010
HISPREACHERING SON SHYLLA AND ORS. Vs. STATE OF MEGHALAYA AND ORS.
January 6, 2010
HITESHWAR BORAH Vs. CENTRAL BUREAU OF INVESTIGATION
February 3, 2010
HOMESHWAR BORA Vs. STATE OF ASSAM
May 28, 2010
IMPRINT AND ANR Vs. STATE OF TRIPURA AND ORS
April 9, 2010
IN RE: GOVERNMENT OF ASSAM Vs. STATE
November 25, 2010
INAVI Vs. W. RENPONTHUNG YANTHAN
February 19, 2010
INAVI VILLAGE Vs. STATE OF NAGALAND AND ORS
September 14, 2010
INDIAN OIL CORPORATION Vs. STATE OF TRIPURA
February 8, 2010
INDIAN OIL CORPORATION LTD. AND ORS. Vs. SUBRATA BORAH CHOWLEK
January 29, 2010
J N PATEL Vs. OFFICIAL LIQUIDATOR OF MRINAL DYING AND MFG CO LTD
May 20, 2010
J SANGTHANGPUIA Vs. LAI AUTONOMOUS DISTRICT COUNCIL
August 12, 2010
JAGADISH DEBBARMA ALIAS JAGAB ANDHU ALIAS JAIGYA Vs. STATE OF TRIPURA
June 16, 2010
JAGANNATH KR DEY Vs. STATE OF ASSAM
July 2, 2010
JAHANGIR ALOM Vs. STATE OF ASSAM
December 15, 2010
JAISHIL TABA AND OTHERS Vs. STATE OF ARUNACHAL AND OTHERS
May 14, 2010
JAMAT ALI Vs. STATE OF ASSAM
March 4, 2010
JAMERUDDIN Vs. STATE OF MANIPUR
March 19, 2010
JASHOR ALI S/O (L) AZIAL HOQUE Vs. STATE OF MEGHALAYA UNDER SECRETARY TO GOVT OF MEGHALAYA, ELEMENTARY AND MASS EDUCATION AND ORS
October 26, 2010
JAYANTA KUMAR GHOSH Vs. STATE OF ASSAM
May 28, 2010
JAYANTI DEB Vs. UNION OF INDIA
January 22, 2010
JAYANTI ROY CHOUDHURY Vs. UNION OF INDIA
May 14, 2010
JAYDEV DAS Vs. CENTRAL BUREAU OF INVESTIGATION
March 19, 2010
JAYSHREE TEA AND INDUSTRIES LTD, OWNING AMONGST OTHERS, JAYSHREE TIMBER PRODUCTS, UNIT II Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL, EAST ZONAL BENCH AND COMMISSIONER, APPEALS, CENTRAL EXCISE
August 11, 2010
JIBAN GAYAN Vs. STATE OF ASSAM
July 21, 2010
JITA MONI BHATTACHARYYA Vs. STATE OF ASSAM
February 18, 2010
JITEN KALITA Vs. STATE OF ASSAM AND ORS.
April 5, 2010
JITENDRA ALIAS JATINDRA DEBNATH Vs. STATE OF TRIPURA
April 22, 2010
JITENDRA LAL GOPE S/O. LATE MONORANJAN GOPE Vs. STATE OF TRIPURA
December 16, 2010
JOGENDRA SARMA Vs. PRASANTA SAHARIA AND OTHERS
January 21, 2010
JOGESH MORANG Vs. STATE OF ASSAM
September 14, 2010
JOMYA LOYA Vs. STATE OF ARUNACHAL PRADESH
June 3, 2010
JONAB ALI Vs. UNION OF INDIA (UOI)
August 25, 2010
JOSEPH ZAIREMMAWIA Vs. STATE OF MIZORAM
January 19, 2010
JOY KUMAR SINGH Vs. STATE OF ASSAM
November 12, 2010
JUDHISTHIR BANIK SON OF SADHAN BANIK, SADHAN BANIK SON OF LATE ASHUTOSH BANIK AND SWADESHI BANIK, W/O SADHAN BANIK Vs. STATE OF TRIPURA, SECRETARY, HOME DEPARTMENT, GOVT OF TRIPURA
December 15, 2010
JULEKHA WAHIDA AHMED Vs. STATE OF ASSAM
August 6, 2010
JULHASH ALI Vs. STATE OF ASSAM AND OTHERS
August 31, 2010
JUMNYA ETE Vs. JUMBE ETE
June 9, 2010
JUSTIN WAHLANG Vs. STATE OF MEGHALAYA
March 15, 2010
JYOTI FORGE AND FABRICATION Vs. STATE OF ASSAM
April 22, 2010
JYOTI PRASAD DAS Vs. STATE OF ASSAM
November 4, 2010
JYOTIRMOY DEB BURMAN Vs. NATIONAL AVIATION CO OF INDIA LTD
September 18, 2010
JYOTISHWAR SEN Vs. ANJANA SEN
May 7, 2010
K DHANANJOY SINGH Vs. STATE OF MANIPUR
September 29, 2010
K SOLO Vs. STATE OF NAGALAND
September 9, 2010
K ZUJAMO OVUNG Vs. STATE OF NAGALAND
September 15, 2010
K. SIDHARDHAN Vs. STATE OF ARUNACHAL PRADESH & ORS.
June 16, 2010
KABIR AHMED Vs. STATE OF ASSAM
August 31, 2010
KABITA DEVI Vs. ORIENTAL INSURANCE COMPANY LTD
February 3, 2010
KALPANA DEY Vs. SUKUMAR DEY
March 31, 2010
KALYAN KUMAR BHATTACHARJEE Vs. PRATIBHA CHAKRABORTY
February 26, 2010
KALYANEE BORGOHAIN Vs. STATE OF ASSAM
July 29, 2010
KAMAKHYA PLASTICS LTD Vs. STATE OF ASSAM
September 6, 2010
KAMAKHYA PRASAD GUPTA Vs. JIBON LAL GUPTA
July 28, 2010
KAMAL GOGOI Vs. STATE OF ASSAM
September 28, 2010
KAMALA DAS AND ORS. Vs. ASSAM BOARD OF REVENUE AND ORS.
February 16, 2010
KAMALA KANTA HAZARIKA Vs. STATE OF ARUNACHAL PRADESH
March 10, 2010
KAMALA TEA COMPANY LTD Vs. UNION OF INDIA
April 20, 2010
KAMESHWAR DEKA Vs. GAJEN DEKA
October 5, 2010
KANAK CHANDRA NATH Vs. STATE OF ASSAM
November 15, 2010
KANDARPA KUMAR DEKA Vs. STATE OF ASSAM & OTHERS
February 19, 2010
KANGGO BOKO Vs. STATE OF ARUNACHAL PRADESH
February 2, 2010
KANGJAM DIMAJIT SINGH ALIAS NAOCHOU Vs. DISTRICT MAGISTRATE
February 18, 2010
KANGJAM ONGBI MEMA DEVI Vs. UNION OF INDIA
August 12, 2010
KAPI TALI D/O LATE MIKA TALI Vs. EXTRA ASSISTANT COMMISSIONER AND JORAM ANU (LECTURER) S/O LATE JORAM SON
May 13, 2010
KARUN KANTI MALAKAR Vs. STATE OF ASSAM
November 10, 2010
KARUN KANTI MALAKAR Vs. NOSIR AHMED MAZUMDAR
June 4, 2010
KENPI BAM ETE Vs. STATE OF ARUNACHAL PRADESH
May 7, 2010
KH NIL BIR SINGH Vs. UNION OF INDIA
September 21, 2010
KHAGENDRA CH DEBNATH, S/O LT RAMKUMAR DEBNATH AND ORS Vs. STATE OF TRIPURA AND ORS
August 24, 2010
KHAMJEIPOU GAGMEI Vs. STATE OF MANIPUR
November 4, 2010
KHEHOTO SEMA AND ORS Vs. IMTIJUNGSHI JAMIR AND ORS
February 24, 2010
KHOISNAM GUNABAN SINGH Vs. DISTRICT MAGISTRATE IMPHAL WEST DISTRICT
August 17, 2010
KHSETRIMAYUM GHANE SINGH Vs. STATE OF MANIPUR
August 23, 2010
KIRAN KAKATI Vs. STATE OF ASSAM
October 1, 2010
KIRON BORGOHAIN Vs. STATE OF ASSAM
July 22, 2010
KISHORE DEB BARMA Vs. STATE OF TRIPURA
July 23, 2010
KOHIM ALI Vs. STATE OF ASSAM
June 3, 2010
KOIRENG N SALAM O SOSIM Vs. STATE OF MANIPUR
September 17, 2010
KRIPA BAYAN Vs. STATE OF ASSAM
July 22, 2010
KRISHNA KANTA ROY Vs. STATE OF TRIPURA
July 30, 2010
KRISHNA MOHAN JAMATIA Vs. STATE OF TRIPURA & OTHERS
July 30, 2010
KRISHNA NAMA DAS Vs. PUSHPA NAMA DAS
December 21, 2010
KRISHNA PRITI GUPTA Vs. STATE BANK OF INDIA
May 6, 2010
KRISHNADHAN BISWAS Vs. STATE OF TRIPURA
March 5, 2010
KROSSTINGLAND MARWEIN Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
July 21, 2010
KSHETRIMAYUM ROMEN MEITEI Vs. DISTRICT MAGISTRATE, IMPHAL EAST
August 25, 2010
KSHITISH NANDI Vs. MANADA DHAR
August 10, 2010
KSHITISH NANDI Vs. MANADA DHAR
September 18, 2010
KULESH RUDRA PAUL AND OTHERS Vs. STATE OF ASSAM
September 3, 2010
KUSHESWAR BORAH Vs. STATE OF ASSAM
November 11, 2010
L.M. COMMERCIAL HOUSE Vs. THE STATE OF ASSAM AND ORS
September 21, 2010
LAFARGE UMIAM MINING PVT LTD Vs. UNION OF INDIA
August 13, 2010
LAILA RYNTATHIANG Vs. JOSIMUDDIN AHMED
November 30, 2010
LAISHRAM INDRAKUMAR SINGH Vs. UNION OF INDIA AND OTHERS
August 27, 2010
LAISHRAM SHYAMJAI SINGH Vs. DISTRICT MAGISTRATE
February 10, 2010
LAISHRAM SHYAMJAI SINGH Vs. DISTRICT MAGISTRATE IMPHAL WEST MANIPUR
February 4, 2010
LAKHI PATOR Vs. JAYANTA DEKA AND ORS.
December 16, 2010
LAKSHMI KANT RAJAK Vs. CHAIRMAN INLAND WATERWAYS AUTHORITY OF INDIA
June 4, 2010
LALHLIMPUIA Vs. STATE OF MIZORAM
May 20, 2010
LALHMINGCHHUANGA Vs. STATE OF MIZORAM
August 13, 2010
LALHMINGCHHUANGA Vs. STATE OF MIZORAM
August 4, 2010
LALNUNMAWII Vs. NATIONAL INSURANCE CO LTD
November 25, 2010
LALNUNMAWII W/O ROHMINGTHANGA Vs. NATIONAL INSURANCE CO LTD , BRANCH MANAGER, AIZAWL BRANCH AND
November 23, 2010
LALRAMNGHAKA Vs. STATE OF MIZORAM
November 24, 2010
LARSEN AND TOUBRO LIMITED Vs. STATE OF ASSAM
February 9, 2010
LAXMIKANT FULFAGAR Vs. STATE OF ASSAM
February 11, 2010
LAXMINATH CHAKMA Vs. STATE OF TRIPURA
November 18, 2010
LEENA B DAM Vs. STATE OF ASSAM
August 19, 2010
LEGAL HEIRS OF LATE CHITTARANJAN DAS Vs. CHAIRMAN ASSAM BOARD
February 16, 2010
LIKHA SAAYA Vs. NIKH KAMIN
April 28, 2010
LIODREKSHON NONGSIANG Vs. STATE OF MEGHALAYA AND ORS.
March 31, 2010
LIPOKMAR YADEN Vs. STATE OF NAGALAND
February 22, 2010
LOHSKHEMBHA DKHAR Vs. STATE OF MEGHALAYA
March 24, 2010
LOKAM KANI & ORS. Vs. THE CHIEF SECRETARY GOVT. OF ARUNACHAL PRADESH & ORS.
September 3, 2010
LOKHO MAO Vs. STATE OF MANIPUR
October 1, 2010
LOUREMBAM DEBEN SINGH Vs. STATE OF MANIPUR
March 12, 2010
M K SEN Vs. STATE OF ARUNACHAL PRADESH
January 12, 2010
M S FREIGHT CARRIER INDIA PRIVATE LTD Vs. STATE OF TRIPURA
April 12, 2010
M/S. KUSUK CONSTRUCTION COMPANY PVT. LTD. Vs. STATE OF ARUNACHAL PRADESH
December 10, 2010
M/S. MATILAL & GOURI FOOD AND STORAGE PVT. LTD. Vs. STATE OF TRIPURA AND ORS.
April 12, 2010
MADHUSHREE DAS Vs. GAUHATI UNIVERSITY AND OTHERS
June 30, 2010
MAFISUDDIN KHADIM Vs. NATIONAL INSURANCE COMPANY LTD
December 18, 2010
MAFISUDDIN KHADIM Vs. NATIONAL INSURANCE CO LTD
November 18, 2010
MAHADEV HALDER Vs. STATE OF ASSAM AND ANOTHER
February 5, 2010
MAHENDRA KUMAR SHARMA Vs. UNION OF INDIA
April 28, 2010
MAHIBUDDIN LASKAR Vs. ABDUL MATIN LASKAR
November 4, 2010
MAJAHAR ALI Vs. STATE OF TRIPURA
January 30, 2010
MAMATA ACHARYYA Vs. STATE OF ASSAM
May 6, 2010
MANA SAIKIA Vs. STATE OF ASSAM
July 20, 2010
MANABJYOTI DUARAH Vs. DIBRUGARH UNIVERSITY
August 16, 2010
MANAGEMENT OF DAYANG TEA ESTATE P O GOLAGHAT ASSAM Vs. SECRETARY ASSAM CHAH KARMACHARI SANGHA DISTT GOLAGHAT ASSAM
February 5, 2010
MANAGER FINANCE HINDUSTAN PAPER CORPORATION LTD Vs. CANARA BANK
June 16, 2010
MANAGING COMMITTEE OF ZOO ROAD VIDYAPITH M.E. SCHOOL Vs. STATE OF ASSAM
October 1, 2010
MANDIRA BEGUM Vs. STATE OF ASSAM
November 16, 2010
MANDIRA DAS SARMA Vs. STATE OF ASSAM
December 7, 2010
MANI KUMAR SUBBA Vs. STATE OF ASSAM
October 7, 2010
MANIK SARKAR Vs. STATE OF TRIPURA
December 16, 2010
MANJU JALAN Vs. COLLECTOR OF KAMRUP
November 9, 2010
MANJULA DAS Vs. STATE OF ASSAM
November 16, 2010
MANOJ KUMAR DAS S Vs. STATE OF ASSAM, REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM, ENVIRONMENT AND FOREST DEPARTMENT
November 30, 2010
MANU BRICKS INDUSTRIES, TO BE REPRESENTED BY SRI GURUPRASAD ROY, SON OF LATE SANTOSH KR. ROY, Vs. STATE OF TRIPURA
September 29, 2010
MARAN NAMA Vs. STATE OF TRIPURA
January 8, 2010
MARKIO TADO Vs. TAKAM SORANG
September 14, 2010
MARRIK DIRCHI Vs. STATE OF ARUNACHAL PRADESH
March 4, 2010
MATILAL DEBNATH ALIAS SHANTA DEBNATH Vs. STATE OF TRIPURA
December 8, 2010
MD ABDUR RAHMAN S/O Vs. DEALER SELECTION BOARD(ASSAM & MANIPUR) REPRESENTED BY THE NON
July 1, 2010
MD ALI HAIDAR Vs. STATE OF ASSAM AND OTHERS
July 28, 2010
MD AMIR HUSSAIN Vs. UNION OF INDIA
December 16, 2010
MD MAJID ALI Vs. PRADIP GOSWAMI & ORS.
December 7, 2010
MD MISBA AL ACHIL HAZARIKA Vs. STATE
June 15, 2010
MD NOOR AHMED Vs. STATE OF ASSAM
February 3, 2010
MD. DAROG ALI Vs. STATE OF ASSAM
June 3, 2010
MD. FAKRUL ISLAM Vs. STATE OF ASSAM AND ORS.
January 29, 2010
MD. JAMAL ALI Vs. STATE OF ASSAM. REPRESENTED BY COMMISSIONER AND SECRETARY, HOME DEPARTMENT, GOVERNMENT OF ASSAM AND ANOTHER
February 25, 2010
MD. MEYAR ALI AND ORS. Vs. STATE OF ASSAM
January 27, 2010
MD. MOINUL HOQUE Vs. MOMTAZ BEGUM KHAN
February 8, 2010
MD. NIAZUR RAHMAN Vs. STATE OF ASSAM
May 6, 2010
MD. SAHJAMAL ALIAS SAHJAHAN AND OTHERS Vs. STATE OF ASSAM
June 1, 2010
MD. SAIFOR UDDIN AHMED Vs. STATE OF ASSAM
January 18, 2010
MD. SHAMIM AHMED Vs. UNION OF INDIA AND OTHERS
September 14, 2010
MD. TALAT MUHAMMED AND ANR. Vs. STATE OF MANIPUR AND ORS.
March 19, 2010
MEERA BORA Vs. HIRA NATH
June 29, 2010
MEGA KLEEN Vs. UNION OF INDIA
July 23, 2010
MEGHALAYA BITCHEM PRIVATE LIMITED Vs. STATE OF MEGHALAYA
August 13, 2010
MEGHALAYA COMMERCIAL TRUCK OWNER AND OPERATORS ASSOCIATION Vs. STATE OF MEGHALAYA
August 20, 2010
MEGHALAYA WINE DEALERS ASSOCIATION Vs. STATE OF MEGHALAYA
March 12, 2010
METONGMERENAO Vs. STATE OF NAGALAND AND ANR
November 10, 2010
MICROCOSM BUILDERS Vs. STATE OF ARUNACHAL PRADESH AND ORS.
April 9, 2010
MIHIR DATTA Vs. STATE OF TRIPURA
September 23, 2010
MILAN DEBNATH Vs. STATE OF TRIPURA
April 8, 2010
MINA BEGUM Vs. STATE OF ASSAM
July 29, 2010
MINATI DAS Vs. UNION OF INDIA
September 3, 2010
MINATI RANI SHIL @ MINATI SHILL Vs. ON THE DEATH OF RABINDRA KR. BHATTACHARJEE HIS LEGAL HEIRS
January 30, 2010
MINAWATI GOGOI Vs. GOPINATH GOGOI
August 20, 2010
MIRANYAMOI RABHA Vs. STATE OF ASSAM
February 5, 2010
MOHAMMAD HUSSAIN Vs. MUSTT. RUGENA BEGUM
May 14, 2010
MOHAN DUWARA Vs. STATE OF ASSAM
June 24, 2010
MOHAN MIAH Vs. STATE OF TRIPURA
September 10, 2010
MOHENDRA RAM Vs. STATE OF ASSAM
February 1, 2010
MOINUL HAQUE ALIAS MOINA MIA Vs. STATE OF ASSAM
August 26, 2010
MOIRANGTHEM GANDHI SINGH Vs. STATE OF MANIPUR
April 9, 2010
MONALI DEBBARMA Vs. STATE OF TRIPURA
September 8, 2010
MONALIDEBBARMA Vs. STATE OF TRIPURA
August 9, 2010
MONJULA DAS Vs. STATE OF ASSAM
November 11, 2010
MONOWARA BEGUM Vs. STATE OF ASSAM AND ORS.
April 5, 2010
MOROMI SARMAH Vs. LIFE INSURANCE CORPORATION OF INDIA
March 11, 2010
MOSHIDUR RAHMAN PRODHANI Vs. STATE OF MEGHALAYA
April 29, 2010
MOSLEM MONDAL Vs. UNION OF INDIA
February 1, 2010
MOSSMT KALCHIBON NESSON Vs. MOSSMT SAMITRA BIBI
August 25, 2010
MOSSTT SOHORBHAN BIBI, DAUGHTER OF LATE GHUTU SK Vs. MD ALAUDDIN SK, SON OF LATE TANIMUDDIN SK
November 11, 2010
MR. PHATIK GOGOI Vs. STATE OF ASSAM AND ORS.
March 4, 2010
MRINAL KHOUND Vs. STATE OF ASSAM
November 2, 2010
MRS. PURABHA KAHALI & OTHERS Vs. MS. ROYAL CONSTRUCTION & OTHERS
May 19, 2010
MRS. ROHIMA BEGUM Vs. STATE OF ASSAM AND OTHERS
February 24, 2010
MUNA THAPA Vs. STATE OF MANIPUR
February 8, 2010
MUNIN MAHANTA ALIAS MUNIN CH MAHANTA Vs. MEERA THAKURIA
January 8, 2010
MUSLIM ALI S/O LATE MAKBUR ALI Vs. STATE OF ASSAM AND ORS
August 16, 2010
MUSSTT REBUN NESSA Vs. MUSSTT BIBI AYESHA
September 24, 2010
MUSSTT. HABIZA BEWA Vs. ASHARFUL ALAM PARAMANIK AND ANOTHER
March 11, 2010
MUSTT ADIBA ABU BAKKAR Vs. ORIENTAL MARKETING CORPORATION
August 3, 2010
MUSTT SALEHA KHATUN Vs. STATE OF ASSAM
May 6, 2010
N. HANGSING, N.C.S. Vs. STATE OF NAGALAND
August 13, 2010
NABAJIT DAS Vs. STATE OF ASSAM
January 28, 2010
NABAJIT SARKAR ALIAS NITU SARKAR Vs. STATE OF ASSAM
April 5, 2010
NABAM AMAS Vs. STATE OF ARUNACHAL PRADESH
February 2, 2010
NABANITA BARUAH Vs. STATE OF ASSAM
November 11, 2010
NAGALAND PWD FIELD WORKERS ASSOCIATION Vs. STATE OF NAGALAND
September 24, 2010
NAGALAND UNIVERSITY Vs. NAROLA
March 31, 2010
NAGENDRA BEZBARUAH Vs. STATE OF ASSAM
March 26, 2010
NAGENDRA SARMAH Vs. STATE OF ASSAM
January 22, 2010
NAIB SUBEDAR/NURSING ASSISTANT DIJENDRA PATHAK AND 50 ORS Vs. UNION OF INDIA (UOI) THROUGH SECRETARY, MINISTRY OF HOME AFFAIRS, DIRECTOR GENERAL AND DEPUTY INSPECTOR GENERAL, MEDICAL BRANCH
November 4, 2010
NAISUL KHATUN Vs. STATE OF ASSAM
August 24, 2010
NAKUL MURA Vs. STATE OF ASSAM
April 27, 2010
NAKUL PAUL Vs. STATE OF ASSAM
February 5, 2010
NANDITA CHOUDHURY Vs. HINDUSTAN PAPER CORPORATION LTD
March 15, 2010
NANI DEB ALIAS SUDIP DEB Vs. STATE OF TRIPURA
August 20, 2010
NANI GRAYU Vs. STATE OF ARUNACHAL PRADESH
December 1, 2010
NANI GRAYU Vs. STATE OF ARUNACHAL PRADESH
December 10, 2010
NARAYAN CHANDRA GHOSH Vs. STATE OF TRIPURA
August 2, 2010
NARAYAN DEBNATH Vs. STATE OF TRIPURA
October 1, 2010
NARAYAN NOATIA Vs. STATE OF TRIPURA
September 7, 2010
NARAYAN ROY Vs. JAMUNA DEY ROY
January 28, 2010
NARESWAR NATH Vs. STATE OF ASSAM
July 20, 2010
NARJINA PARVIN Vs. STATE OF ASSAM AND ORS.
January 28, 2010
NARU DEBBARMA Vs. STATE OF TRIPURA
September 27, 2010
NATIONAL INSURANCE CO LTD Vs. SH F LALVENA
September 29, 2010
NATIONAL INSURANCE COMPANY LTD Vs. AMULLYA CHANDRA DAS
August 19, 2010
NATIONAL INSURANCE COMPANY LTD Vs. NANI GOPAL DEBNATH
August 26, 2010
NATIONAL INSURANCE COMPANY LTD Vs. BIMALA DEY
February 11, 2010
NATIONAL INVESTIGATION AGENCY Vs. REDAUL HUSSAIN KHAN
May 28, 2010
NAZIR HUSSAIN SARKAR Vs. STATE OF ASSAM AND OTHERS
September 6, 2010
NEW INDIA ASSURANCE CO LTD Vs. WAITILIAN I NONGBET
May 4, 2010
NEW INDIA ASSURANCE CO LTD Vs. KHENYEI
February 22, 2010
NEW INDIA ASSURANCE CO LTD Vs. NUMALI SAIKIA
June 17, 2010
NEW INDIA ASSURANCE CO LTD Vs. LALTHIANGHLIMI
October 7, 2010
NEW INDIA ASSURANCE CO LTD Vs. LALTHLANAWMA
November 1, 2010
NEW INDIA ASSURANCE CO LTD Vs. R SANGKHUMA
November 24, 2010
NEW INDIA ASSURANCE CO LTD Vs. RUPALI REGON
November 30, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. KARTIK SHIL
March 10, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. OLIVIA SAWAIN
January 29, 2010
NEW INDIA INSURANCE CO LTD Vs. LALAWMPUIA
May 6, 2010
NG KOMON Vs. STATE OF MANIPUR
March 11, 2010
NGAMKHOLUN HAOKIP @ NG. HAOKIP Vs. STATE OF MANIPUR & ANR.
September 22, 2010
NGUKA TAIPODIA Vs. STATE OF ARUNACHAL PRADESH
May 11, 2010
NGURANG KAHA Vs. STATE OF ARUNACHAL PRADESH
April 20, 2010
NIBASH CH SAHA Vs. CHAMPA LAL LADHAR
May 15, 2010
NIHARBALA PAUL Vs. STATE OF TRIPURA
September 29, 2010
NIKH KAMIN Vs. LIKHA SAAYA
July 23, 2010
NIKUNJA UZIR Vs. STATE OF ASSAM
May 26, 2010
NILAMONI HAZARIKA Vs. STATE OF ASSAM
December 16, 2010
NILKAMAL LTD Vs. NANOTECH PVT LTD
August 12, 2010
NILOMONI SAIKIA Vs. STATE OF ASSAM
February 18, 2010
NIMAI KAR Vs. BISHNUPADA SAHA
September 10, 2010
NIRU DAS Vs. STATE OF ASSAM
August 10, 2010
NITAI DEB Vs. STATE OF TRIPURA
January 29, 2010
NITYA GHOSH Vs. STATE OF ASSAM
September 14, 2010
NIZARA SAIKIA W/O LATE JIBESWAR SAIKIA Vs. STATE OF ASSAM THROUGH COMMISSIONER AND SECRETARY TO GOVT OF ASSAMM, DEPARTMENT OF HOME AND ORS
August 3, 2010
NOME LEGO Vs. GAUHATI UNIVERSITY
March 19, 2010
NONAIPARA TEA GARDEN Vs. STATE OF ASSAM
February 18, 2010
NOSIR AHMED MAZUMDER Vs. STATE OF ASSAM
May 20, 2010
NUNGSANGPOKLA Vs. STATE OF NAGALAND
September 8, 2010
NUR MUHAMMAD Vs. STATE OF ASSAM
July 20, 2010
NURUZZAMAN HAQUE Vs. STATE OF ASSAM AND OTHERS
February 11, 2010
OGAN PERME Vs. OBANG DAI AND ANR
June 16, 2010
OIL INDIA LIMITED Vs. LAL BABU DAS AND OTHERS
July 20, 2010
OM PRAKASH KHAKHOLIA Vs. RAFIUDDIN AHMED ALIAS RICKBABA
January 27, 2010
ONYO APANG Vs. STATE OF ARUNACHAL PRADESH
March 30, 2010
ONYX MAIPHOK Vs. STATE OF ASSAM
August 19, 2010
ORIENTAL INSURANCE CO LTD Vs. C VANHLIRA
November 25, 2010
ORIENTAL INSURANCE CO LTD Vs. LALMALSAWMI RALTE
November 26, 2010
ORIENTAL INSURANCE CO LTD Vs. BINOY BHUSAN ROY
November 19, 2010
ORIENTAL INSURANCE CO LTD Vs. RODINGLIANI
January 20, 2010
ORIENTAL INSURANCE CO LTD Vs. LALMALSAWMI RALTE D/O LALSANGVUNGA RALTE (L) AND ORS
November 23, 2010
ORIENTAL INSURANCE CO.LTD Vs. SRI HIRALAL DAS
August 19, 2010
ORIENTAL INSURANCE CO.LTD Vs. RANJIT ROY
November 23, 2010
ORIENTAL INSURANCE COMPANY LTD Vs. SMRITI BALA DAS
August 19, 2010
PADMA SADHAN JAMATIA Vs. STATE OF TRIPURA
March 23, 2010
PALLAB DAS Vs. STATE OF TRIPURA
September 28, 2010
PANBARI TEA COMPANY LTD Vs. UMACHAND SHERMALL
January 25, 2010
PARAMANANDA TAYE Vs. DIBRUGARH UNIVERSITY
November 23, 2010
PARTHA SARATHI ROY Vs. STATE OF TRIPURA
September 29, 2010
PAWAN ANAND Vs. BANJYOTI NATH
May 17, 2010
PAWAN KUMAR Vs. STATE OF MIZORAM
November 4, 2010
PEBAM NINGOL MIKOI DEVI Vs. STATE OF MANIPUR
February 18, 2010
PICHU KALINDI ALIAS KALANDI Vs. STATE OF ASSAM
June 25, 2010
PIONEER CO OPERATIVE MARKET LTD Vs. MUSTT MEHRUN NESSA
May 11, 2010
POJOM PADU Vs. STATE OF ARUNACHAL PRADESH
September 24, 2010
POMI BORA Vs. TULAI HAZARIKA
October 5, 2010
POPI CHAKRABORTY Vs. PUNJAB NATIONAL BANK
September 29, 2010
POWER GRID CORPORATION OF INDIA Vs. STATE OF ASSAM AND ORS.
January 8, 2010
PRABAL KUMAR GHOSH Vs. STATE OF TRIPURA
January 28, 2010
PRABHABATI DEKA Vs. STATE OF ASSAM
November 11, 2010
PRABHAS BHOWMIK @ PRABASH Vs. STATE OF ASSAM
January 21, 2010
PRABIN CH DAS Vs. ASHIM GOSAL
November 30, 2010
PRABIN DEKA Vs. BHAGIRATH JAISWAL
August 2, 2010
PRADEEP GOGOI Vs. STATE OF ASSAM
November 11, 2010
PRADIP DAS Vs. BIDAL SARKAR
September 29, 2010
PRADIP DEKA Vs. STATE OF ASSAM
March 30, 2010
PRADIP KUMAR BANIK Vs. MANINDRA MANDAL
January 27, 2010
PRADIP KUMAR NEOG Vs. STATE OF ASSAM
June 7, 2010
PRADIP KUMAR SARMAH Vs. STATE OF ASSAM
June 17, 2010
PRADIP SARKAR Vs. STATE OF TRIPURA
August 13, 2010
PRAFULLA SARKAR Vs. UNION OF INDIA
June 2, 2010
PRAKASH ROADLINES LTD Vs. RAJARSHI MOTORS PVT LTD
January 22, 2010
PRAKASH TANTI Vs. STATE OF ASSAM
April 27, 2010
PRANAB KUMAR SAHA Vs. TRIPURA TRUCK OWNERS SYNDICATE
May 4, 2010
PRANATI MODAK Vs. STATE OF TRIPURA
August 18, 2010
PRANGOPAL ROY Vs. STATE OF TRIPURA
June 7, 2010
PRANOY KANTI DAS Vs. STATE OF ASSAM
December 10, 2010
PRASANTA KUMAR GANGULI Vs. STATE BANK OF INDIA
September 14, 2010
PRATAP DANDAPAT Vs. STATE OF ARUNACHAL PRADESH
September 30, 2010
PRAVASH DAS Vs. DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LTD
December 7, 2010
PROMODE DEBNATH Vs. STATE OF TRIPURA
April 13, 2010
PROMOTHESH DUTTA CHOUDHURY Vs. STATE BANK OF INDIA
March 2, 2010
PULIN KUMAR SARMA Vs. STATE OF ASSAM
October 12, 2010
PURABII DASGUPTA SARKAR Vs. ARUN KUMAR DEY
February 19, 2010
PURNIMA RAJBONGSHI Vs. STATE OF ASSAM
March 2, 2010
PUTUL CHETRI Vs. STATE OF ASSAM
June 22, 2010
PUTUL RANI SARKAR W/O LATE BIJAN BIHARI GUPTA Vs. UNION OF INDIA AND ORS
August 26, 2010
PYNSHNGAIN PHYLLEI Vs. SARIN K SANGMA
August 10, 2010
QUAISAR JAWED Vs. STATE OF ASSAM
May 20, 2010
R C TOBACCO COMPANY PRIVATE LTD Vs. UNION OF INDIA
December 7, 2010
R K SUBADANI DEVI Vs. STATE OF MANIPUR
September 3, 2010
R RIKHUMA, S/O THANSEIA (L) Vs. STATE OF MIZORAM AND ORS
December 16, 2010
R.A. GOEL Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
March 10, 2010
RABINDRA CHANDRA SUTRADHAR Vs. DALIA SUTRADHAR
December 18, 2010
RABINDRA CHANDRA SUTRADHAR Vs. DALIA SUTRADHAR W/O LATE NARAYAN SUTRADHAR AND NATIONAL INSURANCE COMPANY LTD
November 11, 2010
RABINDRA DEBATRATA Vs. STATE OF TRIPURA
November 10, 2010
RABISHANKAR DEBNATH Vs. STATE OF TRIPURA & ORS.
September 29, 2010
RAFIQUE UDDIN BHARBHUIYA Vs. UNION OF INDIA
October 22, 2010
RAID LABAN COLLEGE SOCIETY Vs. STATE OF MEGHALAYA
August 13, 2010
RAIFUDDIN AHMED Vs. OM PRAKASH KHAKOLIA
August 5, 2010
RAJ KHATUN AND ORS Vs. STATES OF TRIPURA AND ORS
August 31, 2010
RAJ KUMAR Vs. STATE OF MIZORAM
August 6, 2010
RAJ KUMAR RAY AND ANOTHER Vs. UNION OF INDIA
November 29, 2010
RAJESH BANIK Vs. OIL AND NATURAL GAS CORPORATION LTD
September 1, 2010
RAJESH JAIN Vs. D D INDUSTRIES LTD
March 22, 2010
RAJESH KURMI Vs. STATE OF ASSAM
September 27, 2010
RAJIB NEOG Vs. STATE OF ASSAM
July 29, 2010
RAJKUMAR KHERODA SINGH Vs. STATE OF MANIPUR
April 9, 2010
RAKESH DEBNATH Vs. STATE OF TRIPURA
September 7, 2010
RAKHAL GUHA, SON OF SRI MONORANJAN GUHA Vs. STATE OF TRIPURA
December 13, 2010
RAM BAYAN ALIAS DAS Vs. STATE OF ASSAM
February 1, 2010
RAM LAKHAN SHARMA Vs. UNION OF INDIA
April 12, 2010
RAM MILAN SAROI @ PASWAN Vs. UNION OF INDIA
May 5, 2010
RAM NIWAS MODI Vs. NIPON KR NATH
December 23, 2010
RAM SANKAR BHATTACHARJEE Vs. GAUHATI HIGH COURT
November 18, 2010
RAMAN AGARWAL Vs. SADHURAM AGARWAL
August 5, 2010
RAMEN CHANDRA BORO Vs. UNION OF INDIA & OTHERS
May 26, 2010
RAMESH KUMAR BAWRI Vs. WALLY MARBANIANG
November 4, 2010
RANDOLF HOWARD PARIAT Vs. STATE OF MEGHALAYA
March 18, 2010
RANGAMAYEE CHOWDHURY Vs. STATE OF TRIPURA
June 16, 2010
RANI BALA SAHA Vs. UNION OF INDIA
August 12, 2010
RANJAN TRIPURA Vs. STATE OF TRIPURA
August 2, 2010
RANJIT CHOWHAN Vs. STATE OF TRIPURA
August 2, 2010
RANJIT KUMAR TALUKDAR Vs. STATE OF ASSAM
August 10, 2010
RANTU KUMAR LAHKAR Vs. STATE OF ASSAM
May 29, 2010
RANU SINHA Vs. STATE OF TRIPURA
July 30, 2010
RASAL SINGH Vs. UNION OF INDIA
January 29, 2010
RASHI CHARAN DEB BARMA S/O RADHA KRISHNA DEB BARMA PANCHAYAT SECRETARY Vs. STATE OF TRIPURA
November 24, 2010
RATAN DEBNATH Vs. STATE OF TRIPURA
August 19, 2010
RATAN KANTI KAR Vs. STATE OF TRIPURA
October 1, 2010
RATNA BHATTACHARJEE Vs. DHRUBA BHATTACHARJEE
August 6, 2010
RATUL BHAGABATI Vs. STATE OF ASSAM
July 1, 2010
REEMA SINHA ALIAS SINGHA Vs. PANKAJ SINGHA
June 9, 2010
REGIONAL DIRECTOR, ESI CORPORATION & ORS. Vs. HOTEL ARPANA
December 6, 2010
REJIA KHATUN Vs. UNION OF INDIA (UOI)
July 28, 2010
REKHA RANI BHARALUA Vs. KABITA GOGOI
October 12, 2010
RENU BARMAN Vs. STATE OF ASSAM
June 25, 2010
RIBURAJ BHUJEL Vs. STATE OF MANIPUR
February 8, 2010
RIJUMONI DAS Vs. STATE OF ASSAM
June 29, 2010
RINKU DEKA Vs. STATE OF ASSAM
April 20, 2010
RITA DEBBARMA Vs. STATE OF TRIPURA AND ORS.
February 19, 2010
RITA YORUNG Vs. STATE OF ARUNACHAL PRADESH
February 23, 2010
RNB MINERALS AND CHEMICALS (P) LTD, SHRI GAURAV BAJAJ Vs. STATE OF MEGHALAYA, COMMISSIONER AND SECRETARY TO GOVT OF MEGHALAYA, DEPARTMENT OF INDUSTRIES AND ORS
October 8, 2010
ROBIJUDDIN Vs. STATE OF ASSAM
February 4, 2010
ROJALI ALI Vs. STATE OF ASSAM
March 5, 2010
RONGKU FLAGO Vs. STATE OF ARUNACHAL PRADESH
April 19, 2010
ROYNATH D SANGMA Vs. STATE OF MEGHALAYA
November 16, 2010
RUBUL KURMI Vs. STATE OF ASSAM
January 8, 2010
RUBY SHARMA Vs. UNION OF INDIA
December 2, 2010
RUNA NATH ALIAS RINA NATH Vs. STATE OF TRIPURA
March 26, 2010
RUPA DAS Vs. ORIENTAL INSURANCE CO.LTD
August 3, 2010
RUPALI BORO Vs. STATE OF ASSAM AND ORS
March 9, 2010
RUPESH KUMAR SINGH EX NO 15118576 F GUNNER SURVEYOR Vs. UNION OF INDIA
March 2, 2010
S PRAFULLO SINGH Vs. STATE OF MANIPUR
March 23, 2010
S TAKOWATI Vs. UNION OF INDIA
August 10, 2010
SABITRI NATH Vs. SABITRI DEB
June 16, 2010
SADHAN DAS Vs. MRINAL KANTI DUTTA
February 5, 2010
SADHAN DAS Vs. MRINAL KANTI DATTA
January 27, 2010
SAFAR ALI Vs. STATE OF ASSAM
January 28, 2010
SAFUR ALI Vs. STATE OF ASSAM
February 15, 2010
SAGOLSEM NINGOL JUGESHWORI DEVI Vs. STATE OF MANIPUR
August 10, 2010
SAGOLSHEM ONGBI LATANI DEVI Vs. UNION OF INDIA
July 15, 2010
SAGOLSHEM ONGBI PINKY DEVI Vs. STATE OF MANIPUR
August 27, 2010
SAGOLSHEM ONGBI PINKY DEVI Vs. STATE OF MANIPUR
September 27, 2010
SAHERA BANU Vs. STATE OF ASSAM
November 26, 2010
SAHID DEBBARMA Vs. STATE OF TRIPURA
December 8, 2010
SAIBAL GANGULY Vs. GOVERNMENT OF ASSAM
March 24, 2010
SAIFUDAULLAH KHAN Vs. STATE OF ASSAM
March 4, 2010
SAIFUL ISLAM Vs. STATE OF ASSAM
August 16, 2010
SAILEN CHANDA Vs. STATE OF ASSAM
March 4, 2010
SAJAL SUTRADHAR Vs. STATE OF ASSAM
January 21, 2010
SAJJAN KUMAR THARAD Vs. DEORIS MARBANIANG
March 25, 2010
SAKUNTALA SINHA Vs. TARUN KUMAR SINHA
July 28, 2010
SALAM KESHO SINGH Vs. STATE OF MANIPUR
April 21, 2010
SALU MIAH Vs. STATE OF ASSAM
May 5, 2010
SAMIR DHAR Vs. RAMA DEY
November 4, 2010
SAMIR GHOSH Vs. STATE OF TRIPURA
September 9, 2010
SAMIR K R MISRA Vs. STATE OF ASSAM
September 28, 2010
SAMIR KUMAR SEN Vs. UNION OF INDIA
December 16, 2010
SANGHI TEXTILE LTD. Vs. M/S. CHHABRA ENTERPRISES AND OTHERS
August 16, 2010
SANJEEB KUMAR DAS Vs. STATE OF ASSAM
February 11, 2010
SANJIB KALITA Vs. BHARAT SANCHAR NIGAM LIMITED
September 27, 2010
SANJIB SAHA Vs. HIMANGSHU SAHA
February 3, 2010
SANJIV BAIDYA Vs. STATE OF ARUNACHAL PRADESH
May 20, 2010
SANJU RANI SHIL, W/O KRISHNA CHANDRA SHIL, D/O LATE SITAL CHANDRA SHIL Vs. KRISHNA CHANDRA SHIL, S/O NAGENDRA CHANDRA SHIL AND STATE OF TRIPURA
December 16, 2010
SANKAR CHANDRA PAUL Vs. STATE OF TRIPURA
February 11, 2010
SANKAR DEB Vs. STATE OF TRIPURA
August 12, 2010
SANKU PRAKASH Vs. V.K. VERGHESE
June 3, 2010
SANTOSH RAKSAM MARAK Vs. STATE OF MEGHALAYA
August 17, 2010
SARADA BRICKS INDUSTRIES, BEING REPRESENTED BY SRI BIPLAB DEB, SON OF SRI BIRAJ RANJAN DEB, CONSTITUTED ATTORNEY TO REPRESENT SARADA BRICKS INDUSTRIES, Vs. STATE OF TRIPURA
September 29, 2010
SARADA MOHAN Vs. DHARMA SARMA@ DHARMIAN SARMA
October 14, 2010
SARADA MOHAN DAS Vs. DHARMA SARMA ALIAS DHARMIAN SA-RMA
December 14, 2010
SARANTA TRIPURA Vs. STATE OF TRIPURA
September 29, 2010
SARASWATI SARKAR Vs. LALIT CHANDRA SARKAR
May 12, 2010
SARBESWAR BORUAH AND ORS. Vs. STATE OF ASSAM AND ORS.
September 14, 2010
SARDAR JAGIR SINGH Vs. RANJIT BARUAH
January 8, 2010
SAROJ KUMAR SINGH Vs. UNION OF INDIA
March 15, 2010
SAUKAT ALI Vs. MUSSTT NEKJAN BIBI
January 25, 2010
SAWARMAL JHUNJHUNWALA Vs. STATE OF MEGHALAYA
November 4, 2010
SECRETARY TO THE GOVERNMENT OF INDIA Vs. DENGSAILOVA
July 2, 2010
SEWALI SAIKIA Vs. DIPTI RANI BORA
November 2, 2010
SH LALMUANPUIA Vs. STATE OF MIZORAM
February 19, 2010
SHAH ALAM AND ANOTHER Vs. STATE OF ASSAM
September 16, 2010
SHAHAB UDDIN MAZUMDAR Vs. STATE OF ASSAM
August 5, 2010
SHAMIM AHMED Vs. UNION OF INDIA
September 14, 2010
SHANKAR CHANDRA PAUL Vs. MAKHAN BALA DAS
April 27, 2010
SHANKAR CHANDRA PAUL Vs. GIRINDRA MOHAN DAS (DECEASED BY LRS.)
April 27, 2010
SHANKAR NATH TIWARI Vs. TRIPURA UNIVERSITY
September 29, 2010
SHANKAR PRASAD DEY Vs. STATE OF ASSAM
October 3, 2010
SHANKARLAL JHAWAR Vs. STATE OF ASSAM
August 20, 2010
SHANTI KR JALAN Vs. COLLECTOR OF KAMRUP GUWAHATI
November 9, 2010
SHANTI RANJAN SAHA Vs. PRANATI SAHA
July 30, 2010
SHER KHAN Vs. DISTRICT MAGISTRATE THOUBAL
August 25, 2010
SHILLONG BENCH PYNSKHEM KHARPURI Vs. STATE OF MEGHALAYA
August 20, 2010
SHILLONG ENGINEERING AND MANAGEMENT COLLEGE AND ORS. Vs. NORTH EASTERN HILL UNIVERSITY AND ORS.
July 6, 2010
SHININGSTAR WARJRI Vs. STATE OF MEGHALAYA
April 8, 2010
SHIVA SHANKAR PRASAD YADAV Vs. ARYA SAMAJ AND ANR.
March 13, 2010
SHREE HANUMAN INDUSTRIES Vs. UNION OF INDIA
June 16, 2010
SHRI DEBANDRA SANGMA Vs. STATE OF MEGHALAYA & ORS.
August 23, 2010
SHRI HAMARBATHEW PUWEIN, S/O SHRI C. DIENGDOH R/O MAWKAWAK P.O. NONGSTOIN, WEST KHASI HILLS DISTRICT, MEGHALAYA Vs. STATE OF MEGHALAYA REPRESENTED BY THE CHIEF SECRETARY, GOVT. OF MEGHALAYA, SHILLONG AND OTHERS
March 31, 2010
SHRI VIJOY TACHANG AND ORS. Vs. STATE OF ARUNACHAL PRADESH AND ORS.
April 7, 2010
SHUBHABRATA DAS Vs. STATE OF ASSAM
July 19, 2010
SIBANANDA CHOUDHURY Vs. STATE OF ASSAM
June 29, 2010
SIEVILIE SOKHA Vs. STATE OF NAGALAND & OTHERS
September 29, 2010
SIKANDAR ALI Vs. STATE OF ASSAM
May 5, 2010
SILCHAR COLLEGIATE SCHOOL Vs. SHANTA DUTTA
January 27, 2010
SIPI BAGANG AND OTHERS Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
September 15, 2010
SIRIN SULTANA Vs. STATE OF ASSAM & ORS.
August 31, 2010
SITA SATNAMI Vs. STATE OF ASSAM
March 12, 2010
SITU SARKAR Vs. STATE OF ASSAM
May 7, 2010
SMT. BUDHILEKHA DEBBARMA AND OTHERS Vs. KISHORE LAL SAHA AND OTHERS
September 18, 2010
SMT. ELSIE ARA BEGUM Vs. STATE OF ASSAM AND ORS.
August 16, 2010
SMT. ROLTONG SINGPHO Vs. SAJJAN KUMAR AGARWAL (GOEL)
August 26, 2010
SMT. SHILA ROY AND OTHERS Vs. UNION OF INDIA AND OTHERS
September 28, 2010
SMTI LOTIKA SONAR ROY Vs. STATE OF ASSAM & OTHERS
May 28, 2010
SMTI NILIMA DHAR WIFE OF (L) NK DHAR R/O DHAR VILLA KENCHS TRACE, MADAN LABAN SHILLONG Vs. SHRI LASCRETICE LYNGDOH RESIDENT OF KENCHS TRACE MADAN LABAN, SHILLONG AND ORS.
May 31, 2010
SMTI SANGEETA BARUAH SAIKIA Vs. STATE OF ASSAM & OTHERS
May 26, 2010
SMTI WILLINDA WANNIANG W/O (L) WISEPERLY LYNGDOH R/O SIEJLIEH VILLAGE, NONGSTOIN PS NONGSTOIN DISTRICT WEST KHASI HILLS, MEGHALAYA Vs. THE STATE OF MEGHALAYA REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF MEGHALAYA, SHILLONG & OTHERS
July 5, 2010
SOCIETY FOR SOCIAL ACTION Vs. STATE OF MIZORAM
July 20, 2010
SOIBAM JOY ALIAS LANGOL ALIAS LEILANGBA Vs. DISTRICT MAGISTRATE IMPHAL WEST DISTRICT
August 12, 2010
SOMEN BAIDYA Vs. STATE OF TRIPURA AND ORS
April 22, 2010
SOMESWAR BARO Vs. BODOLAND TERRITORIAL AREAS DISTRICT
March 11, 2010
SOMESWAR DAS Vs. STATE OF ASSAM
December 21, 2010
SOMNATH BANERJEE Vs. ARATI RANI CHAKRABORTY
July 28, 2010
SONARAM BARUAH Vs. ASSAM STATE ELECTRICITY BOARD
July 2, 2010
SONARAM BARUAH Vs. ASSAM STATE ELECTRICITY BOARD
December 7, 2010
SONITPUR DHATRI SEWA SAMITY Vs. DIRECTOR OF HEALTH SERVICES ASSAM
November 22, 2010
SORAISAM ONGBI AMUSANA DEVI Vs. STATE BANK OF INDIA
June 3, 2010
SORENSHANGBAM MANGIJAO MEITEI Vs. UNION OF INDIA
August 23, 2010
SRI BRAJA SAIKIA Vs. STATE OF ASSAM
September 21, 2010
SRI GOLAP SENA SINHA AND OTHERS Vs. STATE OF MEGHALAYA AND OTHERS
October 12, 2010
SRI HAREN KALITA Vs. GAUHATI HIGH COURT & ORS.
August 3, 2010
SRI TAPI GYATI Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
June 17, 2010
SRIKANTA SHARMA Vs. UNION OF INDIA
May 13, 2010
SRIPRAKASH TEWARI Vs. SHIMA BUILDERS PVT LTD
November 26, 2010
SRIRAM MURA Vs. STATE OF ASSAM
February 5, 2010
STAFFORD BIDIMAN SOHMAT Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
December 2, 2010
STATE BANK OF INDIA Vs. T BARDHAN
April 26, 2010
STATE BANK OF INDIA, SHILLONG Vs. T. BARDHAN
March 26, 2010
STATE OF ARUNACHAL PRADESH Vs. SAMAIL BAIJU
May 18, 2010
STATE OF ASSAM Vs. SUJIT BISWAS
April 23, 2010
STATE OF ASSAM & ANOTHER Vs. RABINDRANATH KALITA
June 24, 2010
STATE OF MANIPUR Vs. A.K.CYCLE AND ALLIED CENTRE
September 15, 2010
STATE OF MANIPUR Vs. ELANGBAM ONGBI R K JIBANLATA DEVI
February 5, 2010
STATE OF MANIPUR Vs. C PETER NGAHANYUI
September 27, 2010
STATE OF MANIPUR Vs. S K SHANGRING LAMKANG
July 15, 2010
STATE OF MANIPUR Vs. CHIEF INFORMATION COMMISSIONER
July 29, 2010
STATE OF MANIPUR Vs. MAISNAM MANI SINGH
August 11, 2010
STATE OF MANIPUR Vs. HEIKRUJAM MEINO SINGH
August 26, 2010
STATE OF MANIPUR AND ANR. Vs. MANIPUR STATE TRANSPORT PENSIONERS WELFARE UNION AND ORS.
August 30, 2010
STATE OF MEGHALAYA Vs. EBANSHANBOR ROY WANSWETT
August 23, 2010
STATE OF MEGHALAYA AND ORS. Vs. MEJOSH MARAK MTI RIMA AND ORS.
September 21, 2010
STATE OF MIZORAM Vs. S N YADAV
August 19, 2010
STATE OF MIZORAM Vs. K LALNGILNEIA
August 5, 2010
STATE OF MIZORAM Vs. LALTHAI
July 21, 2010
STATE OF MIZORAM Vs. LALHNAIHA
July 21, 2010
STATE OF MIZORAM Vs. SH HRANGDAWLA
March 23, 2010
STATE OF MIZORAM Vs. H LALBIAKTLUANGI
February 24, 2010
STATE OF NAGALAND Vs. RONGSEN AO
September 8, 2010
STATE OF TRIPURA Vs. KHOKAN BHOWMIK
September 8, 2010
STATE OF TRIPURA Vs. PRADESH ROY
October 1, 2010
STATE OF TRIPURA Vs. SUBAL KUMAR DEY
November 19, 2010
STATE OF TRIPURA Vs. SANATAN TALUKDAR
July 30, 2010
STATE OF TRIPURA Vs. HAMENDRA NARAYAN DATTA
August 19, 2010
STATE OF TRIPURA Vs. SIDDIK MIAH
February 16, 2010
STATE OF TRIPURA Vs. JYOTIRMOY MALAKAR
February 16, 2010
STATE OF TRIPURA Vs. BIJOY CHOUDHURY
April 20, 2010
STATE OF TRIPURA Vs. NURUL AMIN
April 30, 2010
STATE OF TRIPURA Vs. HARADHAN MAJUMDER
June 14, 2010
STATE PANCHAYAT ELECTION COMMISSION Vs. HARIPADA SHIL
November 23, 2010
STATE TRANSPORT WORKERS ASSOCIATION Vs. STATE OF ASSAM
October 11, 2010
STEEL STORES Vs. COMMISSIONER OF TAXES ASSAM
June 3, 2010
STEPHEN LAKRA AND ORS Vs. STATE OF ASSAM AND ORS
February 23, 2010
STOLLY SNAITANG Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
August 18, 2010
SUA GOWALA Vs. STATE OF ASSAM
January 25, 2010
SUBAL DEB Vs. STATE OF TRIPURA
July 13, 2010
SUBAL KUMAR DEY Vs. PUBLIC PROSECUTOR WEST TRIPURA DISTRICT AGARTALA
September 24, 2010
SUBASH CHANDRA ADHIKARY Vs. STATE OF ARUNACHAL PRADESH
August 18, 2010
SUBHASH DEBNATH Vs. ONGC LTD
November 30, 2010
SUBODH DEBBARMA Vs. STATE OF TRIPURA
February 15, 2010
SUBODH PAUL Vs. STATE OF ASSAM
May 25, 2010
SUBODH RANJAN DAS Vs. DIPALI DAS
August 2, 2010
SUBRATA DAS Vs. STATE OF TRIPURA
August 13, 2010
SUCHANA BANERJEE Vs. STATE OF ASSAM
July 19, 2010
SUDHIR LOHIA Vs. CHAIRMAN DEBTS RECOVERY APPELLATE TRIBUNAL
April 1, 2010
SUDHIR RANJAN CHAKRABORTY Vs. ASHISH UPADHYAY
April 23, 2010
SUDIP ALIAS TULTUL CHOUDHURY Vs. STATE OF TRIPURA
March 30, 2010
SUFIA KHATUN Vs. BHOIMUDDIN SHEIKH MD ALIAS AHMED
May 13, 2010
SUJIT KUMAR SARMAH Vs. STATE OF ASSAM
March 4, 2010
SUKUR ALI Vs. STATE OF ASSAM
June 1, 2010
SUNIL JAISWAL Vs. UNION OF INDIA
April 1, 2010
SUNIT KUMAR BARDOLOI Vs. STATE OF ASSAM
March 31, 2010
SUPREME ENTERPRISE ASSAM Vs. ACE 3 MARKETING ASSAM
August 4, 2010
SURAJ GUPTA Vs. STATE OF MEGHALAYA
May 24, 2010
SURAJ KUMAR PANDEY Vs. STATE OF ARUNACHAL PRADESH
August 20, 2010
SURAT SARKAR Vs. STATE OF TRIPURA
December 8, 2010
SURENDRA CHANDRA PAUL Vs. SUNIL CHANDRA PAUL
December 9, 2010
SURENDRA SINGH, SON OF DIRGA SINGH Vs. UNION OF INDIA (UOI), SECRETARY TO GOVT OF INDIA, MINISTRY OF HOME AFFAIRS, DEPUTY INSPECTOR GENERAL AND DEPUTY COMMANDANT, OFFG OC TROOPS AND DISCIPLINARY AUTHORITY, ASSAM RILFES TRAINING CENTRE AND SCHOOL
November 19, 2010
SUSHENDRA ALIAS SUSHAI DEB Vs. STATE OF TRIPURA
August 27, 2010
SUSHIL KUMAR DEY Vs. BIMAL CHANDRA DUTTA
August 10, 2010
SUSHIL SAIKIA Vs. STATE OF ASSAM
July 19, 2010
SUSHIL SURI Vs. STATE OF ASSAM
April 27, 2010
SWAPAN CH DEY Vs. STATE OF TRIPURA
March 9, 2010
SWAPAN CHAKRABORTY S/O LATE DINESH CHAKRABORTY AND ORS Vs. STATE OF TRIPURA
August 18, 2010
SWAPAN KUMAR ROY Vs. STATE OF TRIPURA
February 15, 2010
SYAMAL SARMAH Vs. STATE OF ARUNACHAL PRADESH & OTHERS
May 13, 2010
SYED ALAM Vs. STATE OF ASSAM
November 12, 2010
T K ENGINEERING ENTERPRISES Vs. TAMA FABRICATION WORKS
March 5, 2010
TABLA CHOBIN Vs. STATE OF ARUNACHAL PRADESH
June 3, 2010
TAFIKA ABEDA RAHMAN Vs. THE STATE OF ASSAM AND ORS.
August 31, 2010
TAGENG TAMUK Vs. STATE OF ARUNACHAL PRADESH
April 20, 2010
TAKAM SORANG Vs. MARKIO TADO
September 14, 2010
TAKAR BELO AND ANOTHER Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
May 6, 2010
TANA ANIL TARA Vs. MANGLONG RALONGHAM
March 24, 2010
TANKESWAR HAZARIKA Vs. STATE OF ASSAM
September 3, 2010
TANKESWAR ROY Vs. STATE OF ASSAM
April 28, 2010
TAPAN KUMAR SAHA Vs. STATE OF TRIPURA
September 30, 2010
TARABHANU BEGUM Vs. UNION OF INDIA AND ORS
February 25, 2010
TARIK TALOM Vs. STATE OF ARUNACHAL PRADESH
January 12, 2010
TARUN CH DEKA Vs. STATE OF ASSAM
February 24, 2010
TARUN CH. CHAMUA Vs. MS. ANJALI CHOUDHURY & ORS.
December 8, 2010
TH BASANTAKUMAR SINGH Vs. STATE OF MANIPUR
July 28, 2010
THADOU TRIBE COUNCIL NORTH EAST INDIA Vs. STATE OF MANIPUR
September 16, 2010
THANGJAM MERINA DEVI Vs. STATE OF MANIPUR
September 29, 2010
THOKCHOM SUBOL SINGH Vs. DISTRICT MAGISTRATE IMPHAL WEST
August 26, 2010
THOUNAOJAM KHONGNEM SINGH Vs. STATE OF MANIPUR
September 14, 2010
THOUNAOJAM NINGOL MOIRANG THEM ONGBI IBEYAIMA DEVI Vs. STATE OF MANIPUR
May 6, 2010
TILAK SAIKIA Vs. STATE OF ASSAM
June 4, 2010
TILESWARI KONWAR Vs. STATE OF ASSAM
November 11, 2010
TIMOTHY HANSE (DAS) Vs. STATE OF ASSAM AND OTHERS
November 29, 2010
TINUWATI Vs. STATE OF NAGALAND
June 30, 2010
TLANGDUHI Vs. STATE OF MIZORAM
February 26, 2010
TOBING BORANG Vs. STATE OF ARUNACHAL PRADESH
April 22, 2010
TOCHIMONG YIMCHUNGER Vs. STATE OF NAGALAND
September 9, 2010
TONGANAGAON TEA CO (P) LTD Vs. STATE OF ASSAM & OTHERS
June 2, 2010
TONYA ORI Vs. STATE OF ARUNACHAL PRADESH
February 10, 2010
TRIBAL CULTIVATION AND HARVESTING AGENCIES Vs. DIMA HASAO AUTONOMOUS COUNCIL
August 12, 2010
TRINITY THYRMANG Vs. STATE OF MAGHALAYA
August 18, 2010
TRIPURA BAR ASSOCIATION Vs. STATE OF TRIPURA
August 5, 2010
TRIPURA KHADI AND VILLAGE INDUSTRIES BOARD Vs. ASHIS KANTI SAHA
June 9, 2010
TUTU BORUAH Vs. STATE OF ASSAM
August 12, 2010
UADIBEER SINGH Vs. UNION OF INDIA
January 29, 2010
UMESH SARMAH Vs. STATE OF ASSAM
February 9, 2010
UNION OF INDIA Vs. JASIRUDDIN TALUKDAR
June 3, 2010
UNION OF INDIA Vs. HALASIDHANTH SAHAKARI SAKHAR KARKHANA LTD
December 23, 2010
UNION OF INDIA Vs. BHARAT TRADING CO
September 15, 2010
UNION OF INDIA Vs. INDIAN OIL CORPORATION
April 7, 2010
UNION OF INDIA Vs. DIPAK KUMAR SINGH
September 14, 2010
UNION OF INDIA AND OTHERS Vs. SHIMTILIN KHARKRANG
July 6, 2010
UNION PUBLIC SERVICE COMMISSION Vs. JAVED ANWAR KHAN
August 24, 2010
UNITED INDIA INSURANCE CO LTD Vs. BIAKTHUAMI
June 29, 2010
USHA KONWAR Vs. STATE OF ASSAM
February 17, 2010
USHA RANI SINGHA Vs. STATE OF ASSAM AND OTHERS
March 2, 2010
UTTAM CH DAS Vs. UNION OF INDIA AND ORS
January 8, 2010
V. MALSAWMA Vs. LAI AUTONOMOUS DISTRICT COUNCIL
December 2, 2010
VANLALRINGA Vs. STATE OF MIZORAM
February 11, 2010
VIDYASAGAR SHARMA Vs. JUGAL KISHORE SHARMA
March 18, 2010
VILLAGE EDUCATION COMMITTEE Vs. STATE OF NAGALAND
June 28, 2010
VIOLET MAWRIRE Vs. K A JELINA JYRWA
May 11, 2010
WATSENG MARAK Vs. STATE OF MEGHALAYA
December 3, 2010
WIPRO G E HEALTHCARE PVT LTD Vs. STATE OF ASSAM
July 2, 2010
WORKMAN OF BIJLIBARI TEA ESTATE Vs. MANAGEMENT OF BIJLIBARI TEA ESTATE
May 3, 2010
Y GOPALKRISHNA SINGH Vs. REGIONAL INSTITUTE OF MEDICAL SCIENCES
May 31, 2010
YAMBEM BIREN MEITEI Vs. DISTRICT MAGISTRATE BISHNUPUR
June 1, 2010
YAPI DOLUM Vs. STATE OF ARUNACHAL PRADESH
January 12, 2010
YUMNAM NINGOL THINGNAM ONGBI IBETHOI DEVI Vs. UNION OF INDIA
March 19, 2010
YUNMAN LOKENDRO SINGH Vs. STATE OF MANIPUR
February 11, 2010
ZACHAMO NGULLY AND ORS. Vs. STATE OF NAGALAND AND ORS.
August 21, 2010
ZODINPUIA, S/O Z T KHUMA Vs. STATE OF MIZORAM AND ORS
December 7, 2010