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Case Index
Title
Date
AUTO HITECH (P.) LTD. Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES, CORPORATE AND ORS.
April 23, 2010
ELCOME TECHNOLOGIES PVT. LTD. Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES, BUREAU OF INVESTIGATION AND ORS.
November 25, 2010
HIMANKA KUMAR PAUL Vs. ADDL. COMMR., C.T., AND ANR.
August 13, 2010
MANMACHINE INDIA (P) LTD. Vs. PUBLIC RELATION OFFICER/JOINT COMMISSIONER OF COMMERCIAL TAXES AND ORS.
July 23, 2010
NIL KRISHNA TAR PRODUCTS Vs. COMMERCIAL TAXES OFFICER, DURGAPUR CHARGE AND ORS.
July 16, 2010
TECHMA ENGINEERING ENTERPRISES AND ANR. Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES AND ORS.
January 15, 2010