Case Index

Title
Date
APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION, NEW DELHI OCL INDIA LIMITED Vs. BIFR AND OTHERS
July 5, 2010
DUNCANS INDUSTRIES LTD. Vs. BIFR AND OTHERS
April 23, 2010
G.D. RATHI STEEL LTD. Vs. BIFR AND OTHERS
September 20, 2010
IFCI (RE: PUNJAB WOOLCOMBERS LTD.) Vs. BIFR AND OTHERS
April 29, 2010
LABH CONSTRUCTION INDUSTRIES LTD. Vs. BIFR AND OTHERS
April 26, 2010
NAYAGARA TECHNOLOGIES LTD. Vs. BIFR AND OTHERS
September 23, 2010
SANDIP J. BHATT RAMAKANT M. MAYEKAR (RE: MALLEABLE IRON & STEEL CASTINGS CO. (P) LTD.) Vs. BIFR AND OTHERS
April 29, 2010
SHERVANI SUGAR SYNDICATE LIMITED Vs. BIFR AND OTHERS
July 6, 2010
STATE GOVERNMENT OF HARYANA THROUGH EXCISE AND TAXATION OFFICER, PANCHKULA (RE: HMT MACHINE TOOLS LTD.) Vs. BIFR AND OTHERS
April 28, 2010
STEEL AUTHORITY OF INDIA (RE: SHIMOGA STEEL LTD.) Vs. BIFR AND OTHERS
September 20, 2010
SUMAN MOTELS LIMITED Vs. BIFR AND OTHERS
September 29, 2010
SUNFLAG IRON AND STEEL CO. LIMITED (RE.: TRINITY FORGE LIMITED) Vs. BIFR AND OTHERS
April 29, 2010
UTTARANCHAL POWER CORPORATION LTD. (RE. IDPL LTD.) Vs. BIFR AND OTHERS
June 29, 2010