Case Index

Title
Date
A.Sanyasi Rao Vs. State of Orissa
April 8, 2010
ABHAY KUMAR JENA Vs. COLLECTOR, CUTTACK
July 20, 2010
ABHIMANYU SAHU Vs. STATE OF ORISSA
June 24, 2010
ACHYUTA CHARAN PANDA Vs. M D PARADEEP PHOSPHATES LTD
April 21, 2010
Aditya Pratap Dhal Vs. State of Orissa
January 5, 2010
ADIVASIS FOR SOCIAL AND HUMAN RIGHTS ACTION Vs. UNION OF INDIA
July 9, 2010
AGARWAL STRIPS PVT LTD Vs. DEPUTY GENERAL MANAGER ELCT CESCO
August 11, 2010
AGRICULTURAL SCIENTIST RECRUITMENT BOARD THROUGH ITS CHAIRMAN Vs. SRI AKSHYA KUMAR MISHRA
April 22, 2010
Ajay Bali Vs. Lal Mohan Singh
May 7, 2010
AJAYA KUMAR HOTA Vs. STATE OF ORISSA
November 1, 2010
Ajit Kumar Pandey Vs. State of Orissa
June 29, 2010
AKHIL @ AKHAYA CHARAN RATH Vs. STATE OF ORISSA
August 16, 2010
AKHTARUL ISLAM Vs. D I OF POLICE
February 17, 2010
AKSHAYA KUMAR MOHAPATRA Vs. STATE OF ORISSA
May 7, 2010
AKULA GARANAYAK Vs. STATE OF ORISSA
March 15, 2010
AKURA NAYAK Vs. STATE OF ORISSA
February 19, 2010
ALEKH SENAPATI Vs. STATE OF ORISSA
March 16, 2010
ALIVA MOHANTY Vs. UTKAL UNIVERSITY
November 18, 2010
All Orissa Private Secondary Training Schools Management Association, represented by its General Secretary Raj Kishore Jena Vs. State of Orissa
March 25, 2010
ALLAHABAD BANK, INDUSTRIAL ESTATE BRANCH Vs. ARATI MISHRA
May 19, 2010
ALOK JENA Vs. STATE OF ORISSA
June 24, 2010
AMBIKA PRIMARY FISHERMEN COOPERATIVE SOCIETY Vs. STATE OF ORISSA
December 21, 2010
AMULYA Vs. STATE OF ORISSA
August 13, 2010
ANANDA CH MOHANTY Vs. UNION OF INDIA
August 27, 2010
Ananda Patra Vs. State of Orissa
August 4, 2010
ANANDA PRADHAN Vs. COLLECTOR KHURDA
November 22, 2010
ANANGA KUMAR MOHAPATRA Vs. STATE OF ORISSA
February 26, 2010
ANIL KUMAR MOHAPATRA Vs. STATE OF ORISSA
May 21, 2010
Anirudha Sahoo Vs. Commissioner, State Transport Authority, Orissa
April 16, 2010
ANITA CHAND Vs. MANAS RANJAN MOHAPATRA
October 28, 2010
ANJALI PRADHAN Vs. SUB-COLLCTOR PALLAHARA
December 9, 2010
ANJALI PRADHAN Vs. SUB COLLECTOR PALLAHARA
December 10, 2010
Anup Harijan alias Anup Kumar Harijan Vs. State of Orissa
November 24, 2010
ANUPAMA BEHERA Vs. DIVISIONAL MANAGER LIC OF INDIA CUTTACK
January 29, 2010
Anupama Samal Vs. Kunja Bihari Parida
April 27, 2010
Aparna Dhir Singh Vs. Debendra nath Jenamani and two
January 13, 2010
ARCHANA MOHANTY Vs. STATE OF ORISSA
December 20, 2010
Arijit Maitra Vs. Biju Pattnaik University of Technology rissa
November 22, 2010
ARJUN CHARAN ROUT Vs. STATE OF ORISSA
July 8, 2010
ARJUN KALASI Vs. STATE OF ORISSA
March 9, 2010
ARJUN TELI Vs. STATE OF ORISSA
August 25, 2010
ARJUNA CHANDRA SAHOO Vs. PRESIDING OFFICER
March 10, 2010
Artabandhu Samal and 4 others Vs. State of Orissa
March 2, 2010
ARUN KUMAR NAHAK Vs. STATE OF ORISSA
May 14, 2010
ARUN KUMAR NAYAK Vs. URMILA JENA
March 2, 2010
ARUP KUMAR DAS Vs. STATE OF ORISSA
August 20, 2010
ASHOK DORA Vs. STATE OF ORISSA
March 23, 2010
ASHOK KUMAR JAGADEV Vs. SIBANARAYAN JENA
July 27, 2010
ASHOK KUMAR MAJHI Vs. STATE OF ORISSA
October 5, 2010
ASIAN SCHOOL OF BUSINESS Vs. ORISSA POWER TRANSMISSION
October 26, 2010
ASKA CENTRAL MULTIPURPOSE Vs. WORKMEN REP
August 26, 2010
ASRAF ALI KHAN Vs. MASTAN DARGHA
April 26, 2010
B ENGINEERS BUILDERS LTD Vs. COMMISSIONER OF COMMERCIAL
August 18, 2010
B HARI PRASAD Vs. B USHA
March 11, 2010
B.ENGINEERS AND BUILDERS LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES
August 18, 2010
BABA BAIJNATH ROLLER AND FLOUR MILL PVT LTD Vs. WESTERN ELECTRICITY SUPPLY COMPANY OF ORISSA LTD
August 3, 2010
BABAJI BEHERA Vs. STATE OF ORISSA
March 2, 2010
BABAJI SAHOO Vs. STATE OF ORISSA
May 19, 2010
BABULA PATRO Vs. STATE OF ORISSA
May 22, 2010
Bagula @ Ghanashyam Mohapatra Vs. State of Orissa
April 6, 2010
BAIKUNTHA NATH NAYAK Vs. UNION OF INDIA
May 4, 2010
BAJRANG STEEL AND ALLOYS LTD Vs. STATE OF ORISSA
September 6, 2010
BANABIHARI DAS Vs. BIJAY KUMAR SAHU
March 26, 2010
BANAJOSNA BARIK Vs. PRAFULLA BISWAL
September 2, 2010
Banamali Ojha Vs. Musi Mallick
June 24, 2010
Banambar Das Vs. Pitambar Das
February 5, 2010
Banchhanidhi Khanda Vs. Bishnu Buda
October 28, 2010
BANCHHANIDHI SAHOO Vs. DILIP KUMAR PATRA
March 3, 2010
BANSIDHAR PRADHAN Vs. KALINGA INSTITUTE OF MINING ENGINEERING AND TECHNOLOGY
July 26, 2010
Barendra Biswal Vs. Rama Roy @ Das
September 4, 2010
BARNADIT TIRKEY Vs. JAGADISH SINGH
November 22, 2010
BASANTA KUMAR PRADHAN Vs. STATE OF ORISSA
November 1, 2010
BASANTA KUMAR SAHU Vs. STATE
July 14, 2010
BASANTI CHAMPATI Vs. STATE OF ORISSA
October 21, 2010
Bata Krushna Nayak Vs. State of Orissa
March 25, 2010
BATA KRUSHNA SAHOO Vs. STATE OF ORISSA
June 23, 2010
BATA KRUSHNA SAHU Vs. STATE OF ORISSA
January 12, 2010
BATUA @ BHASKAR PRADHAN Vs. STATE OF ORISSA
March 16, 2010
Benu Das Vs. State of Orissa
July 27, 2010
BENU KUMAR GHOSE Vs. HAREKRUSHNA MAHASUARA
April 21, 2010
Benudhar Jena Vs. Minati Jena
February 3, 2010
BERHAMPUR COLD STORAGE P LTD Vs. ICICI BANK LTD
December 22, 2010
Bhagaban Sahoo Vs. Basanti Acharya
February 26, 2010
Bhagirathi Parida Vs. Birendra Pattnaik
March 11, 2010
BHANJA MUNDA Vs. STATE OF ORISSA
March 8, 2010
Bharat Chandrad Baliarsingh Vs. State of Orissa
June 23, 2010
BHARATI MAHANTA Vs. NARAHARI MAHANTA
November 9, 2010
BHARATI MOHAPATRA Vs. COLLECTOR DISTRICT MAGISTRATE
September 28, 2010
BHARATI RAY Vs. E ABRAHAM
June 24, 2010
BHIKARI SWAIN @ KATHI SWAIN Vs. STATE OF ORISSA
March 9, 2010
BHIKERAM MEHERA Vs. STATE OF ORISSA
July 2, 2010
BHIMASEN BHOI Vs. STATE OF ORISSA
November 10, 2010
BHIMSEN GOCHHAYAT Vs. REGIONAL MANAGER BANK OF INDIA
May 14, 2010
BHOLANATH NAIK Vs. STATE OF ORISSA
August 18, 2010
BHUBANESWAR DEVELOPMENT AUTHORITY Vs. B D A S WORKERS UNION
January 11, 2010
BHUBANESWAR SUNA Vs. STATE OF ORISSA
August 11, 2010
BHUKLUALIAS MANGA MUNDA Vs. STATE OF ORISSA
January 29, 2010
BHUNDA MOHAKUD Vs. STATE OF ORISSA
January 18, 2010
BIBHUTI ALIAS BIBHUTI BHUSAN RANA Vs. STATE OF ORISSA
August 5, 2010
BIBHUTI BHUSAN JENA Vs. UNION OF INDIA
September 15, 2010
Bideshi Pradhan Vs. State of Orissa
December 1, 2010
BIDESHI SETHI Vs. SMT. MONALISA DAS
June 23, 2010
BIDHI MINERALS ALLIED PVT LTD Vs. PARADIP PORT TRUST
July 27, 2010
BIDHU BHUSAN NAYAK Vs. SAROJINI NAYAK
September 29, 2010
BIDHU BISOYI Vs. STATE OF ORISSA
October 8, 2010
BIDYADHAR KHATUA Vs. EXECUTIVE ENGINEER ELECT
September 23, 2010
Bidyut Chhaya Patra Vs. State of Orissa
October 26, 2010
BIDYUTLATA NAYAK Vs. SUCHETA SAMANTA
June 23, 2010
BIIDYA SHANKAR DAS Vs. STATE OF ORISSA
April 29, 2010
Bijay Kumar Jally Vs. Member, Board of Revenue
September 3, 2010
BIJAY KUMAR NAYAK Vs. BALARAM NAYAK
October 26, 2010
BIJAY KUMAR SAHOO Vs. CENTRAL ELECTRICITY SUPPLY
July 28, 2010
BIJAY NANDA ALIAS BIJAYA KUMAR Vs. STATE OF ORISSA
July 7, 2010
BIJAYALAXMI PANDA Vs. STATE OF ORISSA
April 30, 2010
BIJU PATNAIK UNIVERSITY Vs. SAIRAM COLLEGE
February 10, 2010
Biju Patnaik University of Technology, Orissa Vs. Kanak Manjari Institute of Pharmaceutical Sciences
October 25, 2010
BIKALI CHARAN DAS Vs. SASHIMANI DAS
November 4, 2010
BIKRAM KUMAR JENA Vs. STATE OF ORISSA
July 15, 2010
BIKRAM RAY Vs. JEMA HEMBRAM
January 5, 2010
BIMAL CHARAN PAL Vs. YOGESH MUDGAL
September 28, 2010
BIMAL PRASAD SAHAYA Vs. STATE OF ORISSA
July 21, 2010
BIMALA PARIJA Vs. STATE OF ORISSA
December 7, 2010
BINAYA KUMAR JENA Vs. STATE OF ORISSA
September 30, 2010
BINODA BIHARI SHARMA Vs. STATE OF ORISSA
July 16, 2010
BINODINEE KISSAN SEVA KENDRA Vs. INDIAN OIL CORPORATION LTD
September 22, 2010
Bipin Bihari Behera Vs. State of Orissa
July 28, 2010
BIRANCHI NARAYAN MEHER Vs. STATE OF ORISSA
March 4, 2010
BIRANCHI PRADHAN Vs. E O DEBOTTAR
September 22, 2010
BIRLA TYRES Vs. CENTRAL EXCISE, CUSTOMS & SERVICE TAX
December 23, 2010
BIRLA TYRES WORKERS UNION Vs. STATE OF ORISSA
November 24, 2010
BISWAJIT SENAPATI Vs. STATE OF ORISSA
October 6, 2010
BISWAMITRA RATH AND ORS Vs. STATE OF ORISSA
January 7, 2010
BISWANATH SABAR Vs. STATE OF ORISSA
January 27, 2010
Biswaranjan Sahoo Vs. Regional Officer
July 31, 2010
BLZE ELECTRONICS PVT LTD Vs. OSFC
March 15, 2010
Board of Secondary Education, Orissa represented through its Secretary Bajrakabati Road, P.S.Mangalabag Dist.Cuttack Vs. Mahendra Kumar Patel and three
January 6, 2010
Board of Secondary Education, Orissa, Cuttack Vs. Joint Commissioner, Consolidation and Settlement
June 24, 2010
BRUNDABAN BHUYAN Vs. STATE OF ORISSA
September 22, 2010
Brusasan Nayak Vs. State of Orissa
January 28, 2010
CHAITANYA PRASAD DAS Vs. BANAMALI SWAIN
February 17, 2010
Chakamana Naik Vs. Collector, Kalahandi
December 13, 2010
CHAKRADHAR PADHIARY Vs. P O INDUSTRIAL TRIBUNAL
October 8, 2010
CHANCHALA SAHU Vs. D M NEW INDIA ASSURANCE COMPANY
September 14, 2010
CHAND BISWAL @ CHANDURI BISWAL Vs. BANCHHANIDHI BISWAL
June 23, 2010
Chandan Kumar Sethi Vs. State of Orissa
April 5, 2010
Chandra Sekhar Patro Vs. State of Orissa
March 25, 2010
Chandra Sekhar Prasad Sharma Vs. The Revenue Divisional Commissioner
April 27, 2010
CHANDRADHAWAJA MISHRA Vs. KAUTUKA CHHATRIA
August 27, 2010
CHANDRADHWAJA MEHER Vs. STATE OF ORISSA
February 2, 2010
Chautara alias Chatura Suna alias Nag Vs. Sub-Collector, Bolangir
August 9, 2010
CHHOTE KISHAN Vs. STATE OF ORISSA
January 14, 2010
CHINTAMANI SAHOO Vs. UNION OF INDIA
April 9, 2010
CHIRANTAN SAHU Vs. STATE OF ORISSA
October 8, 2010
COLLECTOR LAND ACQUISITION Vs. GOUTAM DHARUA
May 11, 2010
COMMISSIONER K V S Vs. GAYATRI MISHRA
October 26, 2010
Cuttack Municipal Corporation Vs. Joint Commissioner, Consolidation and Settlement
June 28, 2010
D M NEW INDIA ASSURANCE CO LTD Vs. SALMA KHATOON
December 1, 2010
D M NEW INDIA ASSURANCE CO LTD Vs. BATULAN BIBI
December 8, 2010
D T M CONSTRUCTION INDIAN LTD Vs. CAPT P K SRIVASTAVA
February 11, 2010
Damayanti Sahu Vs. State of Orissa
March 31, 2010
DAMBURU GADABA Vs. STATE OF ORISSA
February 26, 2010
Damodar Mohanty Vs. Upendra Barik
August 3, 2010
DANDAPANI PADHI Vs. THE STATE OF ORISSA AND ORS.
April 5, 2010
DANDASI SAHU Vs. EXECUTIVE ENGINEER, MINOR IRRIGATION DIVISION
March 23, 2010
DASARATH PAHARIA Vs. STATE OF ORISSA
August 11, 2010
DASARATHI PANDA AND OTHERS Vs. STATE OF ORISSA AND OTHER
October 6, 2010
DASARU KISAN Vs. STATE OF ORISSA
January 28, 2010
David Edison @ Adison Lima Vs. Addl.Dist.Magistrate
June 24, 2010
DEBARAJ MOHANTY Vs. UNION OF INDIA
September 21, 2010
Debasis Nanda Vs. State of Orissa
March 18, 2010
Debendra Pradhan Vs. State of Orissa
April 5, 2010
DEBENDRA SWAIN Vs. STATE OF ORISSA
March 18, 2010
DEBENDRANATH PARIDA Vs. STATE OF ORISSA
April 16, 2010
DEEPANJALI PRADHAN Vs. CONTROLLER OF EXAMINATIONS
April 27, 2010
DEPUTY GENERAL MANAGER (H.R.) INDIAN OIL CORPORATION LTD. (M.D.) Vs. ANUP KUMAR PANDA
February 26, 2010
DHADIA ALIAS RAMESH CHANDRA SAHOO Vs. STATE OF ORISSA
March 18, 2010
Dhananjaya Behera Vs. CESU represented through its Chief Executive Officer
July 16, 2010
DHANESWAR PAIKRAY Vs. STATE OF ORISSA
August 27, 2010
DHANI ALIAS SANJIBA BEHERA Vs. STATE OF ORISSA
January 27, 2010
Dibakar Maharana Vs. State of Orissa
March 23, 2010
DIBAKAR PATTANAIK SINCE DEAD AFTER HIM MADHAB CH PATTANAIK Vs. STATE OF ORISSA
August 31, 2010
Dibya Singh Rout Vs. State of Orissa
July 22, 2010
DIBYADARSHI BISWAL Vs. STATE OF ORISSA
September 16, 2010
DILIP KUMAR RAY Vs. STATE OF ORISSA
February 17, 2010
DINABANDHU PATEL Vs. STATE OF ORISSA
December 7, 2010
Dinabandhu Sarangi Vs. Orissa Forest Development Corporation Limited, represented through its Managing Director
February 22, 2010
Dinesh Kumar Pathak Vs. Sri Trailokya Mishra (In both the cases)
March 11, 2010
DIPTI RANJAN SAHOO Vs. NALINI KUMARI SAHOO
September 22, 2010
DIVISIONAL MANAGER BOUDH Vs. GODABARISH BADAJENA
May 21, 2010
DIVISIONAL MANAGER D O III NEW INDIA ASSURANCE CO LTD Vs. RAJA KISHORE PATRA
March 5, 2010
DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LTD Vs. TUSHAR RANJAN DASH
March 31, 2010
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. NAGENDRA SETHI
March 5, 2010
DOABA INDUSTRIAL AND TRADING COMPANY PVT. LTD. (DITCO) Vs. REPUBLIC OF INDIA AND ANOTHER
November 4, 2010
DR. AKSHYA KUMAR MOHAPATRA Vs. STATE OF ORISSA
April 2, 2010
DR. ANISHA MOHAPATRA Vs. STATE OF ORISSA
August 18, 2010
DUKHIA ALIAS DUKHABANDHU SINGH Vs. STATE OF ORISSA
November 24, 2010
DURGA CONDEV PVT LTD Vs. EXECUTIVE ENGINEER BHANJANAGAR
June 22, 2010
DURGA NAIK Vs. STATE OF ORISSA
September 17, 2010
DURYODHAN PATRA Vs. STATE OF ORISSA
January 29, 2010
Dusmanta Kishore Swain Vs. Cuttack Development Authority
April 26, 2010
DUSMANTA KU SAHOO Vs. RAJ KISHORE SAHOO
May 5, 2010
DWARIKANATH DEO Vs. STATE OF ORISSA
April 8, 2010
EIMCO ELECON (INDIA) LTD. Vs. MAHANADI COAL FIELDS LTD. & ORS.
July 16, 2010
EPARI SADASIV AND SONS Vs. ASST COMMISSIONER OF SALES TAX
July 28, 2010
ER HEMANTA KUMAR PRADHAN Vs. BIRAKISHORE PATEL
March 11, 2010
ESI CORPORATION Vs. BRAJAKISHORE PANIGRAHI
July 22, 2010
ESSEL MINING AND INDUSTRIES LTD Vs. COMMISSIONER OF SALES TAX
November 3, 2010
ESSKAY MACHINERY PVT LTD Vs. INDUSTRIAL PROMOTION AND INVESTMENT CORPORATION OF ORISSA LTD
August 20, 2010
EX NK PRABHAKAR SETHI Vs. G M STATE BANK OF INDIA
March 30, 2010
EXECUTIVE ENGINEER Vs. PRESIDING OFFICER LABOUR
May 5, 2010
EXECUTIVE ENGINEER Vs. GRIEVANCE REDRESSAL FORUM
December 14, 2010
Executive Engineer (Ele), Puri Electrical Division Vs. Prasanna Kumar Swain
January 25, 2010
Executive Engineer (Electrical-I) Vs. Emami Paper Mills Ltd.
June 29, 2010
EXECUTIVE ENGINEER BADANALA Vs. IST WORKMAN SRI RATNAKAR SAHU
May 5, 2010
FERRO ALLOYS CORPORATION LTD Vs. STATE OF ORISSA
April 22, 2010
Ferro Alloys Corporation Ltd. Vs. State of Orissa
March 16, 2010
Fhuljens Kispata Vs. State of Orissa
July 28, 2010
G MADHAB REDDY Vs. STATE OF ORISSA
March 26, 2010
GADADHAR DAS Vs. STATE OF ORISSA
March 31, 2010
Gadadhar Mohapatra Vs. Chief Secretary Commissioner, R.P.F. East Coast Railway, Bhubaneswar
October 28, 2010
GADADHARA DASH Vs. EXECUTIVE OFFICER
September 24, 2010
Gadadhara Parida Vs. State of Orissa and five
July 27, 2010
GAGAN BIHARI BARIK Vs. STATE OF ORISSA
March 16, 2010
GAGAN KUMAR BEHERA Vs. UNION OF INDIA (UOI) AND ORS.
September 16, 2010
GANESWAR MISHRA Vs. STATE OF ORISSA AND ANR.
April 7, 2010
GANESWAR PATRA Vs. STATE OF ORISSA
April 20, 2010
GANGA PRADHAN Vs. MADAN PRADHAN
June 24, 2010
GANGADHAR MANGUAL Vs. STATE OF ORISSA
May 19, 2010
GANGADHARA SAMAL Vs. STATE OF ORISSA
April 9, 2010
GANGADHARA SAMAL Vs. STATE OF ORISSA
May 9, 2010
GARBAPU VENKATIRAMANA Vs. STATE OF ORISSA
February 16, 2010
Gauranga Naik Vs. Collector, Sambalpur
April 27, 2010
GAYATRI DATTA NAYAK Vs. STATE
March 23, 2010
GEETANJALI PATTNAIK Vs. DISTRICT JUDGE BALASORE
March 5, 2010
GELHEI MALLICK Vs. DIBAKAR MALLICK
November 3, 2010
GENERAL MANAGER GRIDCO Vs. SHYAMALIKA DAS
February 5, 2010
GEOMIN MINERALS AND MARKETING P LTD Vs. STATE OF ORISSA
July 14, 2010
GEOMIN MINERALS MARKETING Vs. STATE OF ORISSA
March 23, 2010
Ghanashyam Muduli and three Vs. Orissa Public Service Commission represented by its Principal Secretary
April 16, 2010
Giridhari Samal Vs. Food Corporation of India
April 15, 2010
GIRIJA SANKAR DASH Vs. SECRETARY BOARD OF SECONDARY
June 21, 2010
Gobinda Takiri Vs. State of Orissa
November 3, 2010
Gola @ Mihir Kumar Nayak Vs. State of Orissa
July 15, 2010
GOLAKH BIHARI SAHOO Vs. STATE PROJECT DIRECTOR, SSA
December 1, 2010
GOLI LAXMINARAYAN Vs. YELETI VEERBHADRA RAO
May 19, 2010
Gopal Chandra Saha Vs. Abhiram Das
March 29, 2010
GOPAL CHOUDHURY Vs. STATE OF ORISSA
May 4, 2010
GOPI BEHERA Vs. STATE OF ORISSA
March 25, 2010
GOPNARAYAN DAS Vs. NARESH PRASAD GUPTA AND STATE OF ORISSA
February 26, 2010
Gouranga Rout Vs. State of Orissa
September 14, 2010
GOVERNING BODY OF STITIPRAGYAN COLLEGE Vs. COUNCIL OF HIGHER SECONDARY EDUCATION
December 23, 2010
Governor for the State of Orissa Vs. Hyder Consulting
July 28, 2010
GOVINDA CHANDRA PANIGRAHI Vs. STATE OF ORISSA
September 3, 2010
Govinda Chandra Rout and two Vs. State of Orissa
November 10, 2010
GOVINDA SAMANTAROY Vs. STATE OF ORISSA
March 30, 2010
GULF OIL CORPORATION LTD Vs. STATE OF ORISSA
March 22, 2010
GUNAMANI SWAIN Vs. ORISSA STATE FINANCIAL CORPORATION
December 6, 2010
GURU CHARAN PATTNAIK Vs. BIJAY KUMAR PATTNAIK
May 7, 2010
Gurucharan Swain Vs. Commissioner, Consolidation, Orissa, Cuttack
June 24, 2010
HANTALA ENDAYA Vs. STATE OF ORISSA
August 18, 2010
HARAMOHAN KHUNTIA Vs. UNION OF INDIA (UOI), REPRESENTED THROUGH SECRETARY, DEPARTMENT OF POSTS, MINISTRY OF COMMUNICATIONS
March 18, 2010
Harekrishna Sethi Vs. Steel Authority of India
May 25, 2010
HARI TIRIYA Vs. STATE OF ORISSA
December 6, 2010
HARIHAR MISHRA Vs. REPUBLIC OF INDIA
August 10, 2010
HARISCHANDRA PATEL Vs. STATE OF ORISSA
March 25, 2010
HARSHPRIYA CONSTRUCTION Vs. INSPECTOR GENERAL
March 23, 2010
HEMA SETHY Vs. EXECUTIVE ENGINEER ELECTRICAL
July 16, 2010
HEMANTA KUMAR BECHERA Vs. STATE OF ORISSA
January 5, 2010
HIKOKA SOMEYA Vs. STATE OF ORISSA
March 11, 2010
HINDUSTAN COPPER LTD Vs. SATYANARAYAN IRON WORKS PVT LTD
September 16, 2010
Hindusthan Aeronautics Limited Vs. Das Electric Trading Company
June 28, 2010
HIRALAL GUPTA Vs. REPUBLIC OF INDIA
January 13, 2010
HRUDAYA BIHARI MOHAPATRA Vs. STATE OF ORISSA
October 25, 2010
HRUSIKES SETHI Vs. STATE OF ORISSA
March 19, 2010
Hrusikesh Das @ Ramesh Biswal Vs. State of Orissa
December 16, 2010
ICHHAMANI SWAIN Vs. UNION OF INDIA
June 22, 2010
IJAK Vs. STATE OF ORISSA
March 19, 2010
In the matter of applications under Article 226 of the Constitution of India Vs. State of Orissa represented by the Commissioner-cum-Secretary to Government, Food Supplies & Consumer
November 30, 2010
INDIAN INSTITUTE OF ADVANCE Vs. STATE OF ORISSA
September 16, 2010
INDIAN METALS AND FERRO ALLOYS LTD Vs. STATE OF ORISSA
May 6, 2010
INDIAN OIL CORPORATION LTD Vs. FREEDOM FILLING STATION
November 2, 2010
INDIAN RARE EARTHS LTD Vs. MANAGING DIRECTOR SOUTHERN ELECTRICITY SUPPLY CO OF ORISSA
March 3, 2010
INDRAMANI SWAIN Vs. STATE OF ORISSA
February 25, 2010
Indumati Nayak Vs. State of Orissa
July 30, 2010
Iswar Bisoi Vs. State of Orissa
August 11, 2010
Itishree Samal Vs. Bishnu Priya Das
February 16, 2010
J K PAPER LTD Vs. STATE OF ORISSA
August 12, 2010
JADUMANI ROUT Vs. M D ORISSA STATE SEEDS CORPORATION LTD
February 16, 2010
Jaga Madkami Vs. State of Orissa
September 28, 2010
JAGABANDHU MALLIK Vs. STATE OF ORISSA
October 27, 2010
JAGABANDHU SWAIN Vs. STATE OF ORISSA
November 1, 2010
JAGADAMBA PACKAGING PVT. LTD. Vs. UNION OF INDIA
August 17, 2010
JAGANNATH DAS Vs. COMMISSIONER OF ENDOWMENTS
November 1, 2010
Jagannath Minerals Vs. State of Orissa
March 23, 2010
Jagannath Naik Vs. State of Orissa
July 28, 2010
JAI JAGANNATH MARBLE Vs. COMMISSIONER OF COMMERCIAL
July 2, 2010
JALANDHAR PRADHAN Vs. STATE OF ORISSA
March 15, 2010
JALARAM TRANSPORT Vs. MAHANADI COALFIELDS LTD
March 30, 2010
Janaki Jena Vs. State of Orissa
July 21, 2010
Jayanti Jena Vs. Family Court, Cuttack
April 7, 2010
JAYANTI PRADHAN Vs. STATE OF ORISSA
June 29, 2010
JAYANTI PRADHAN Vs. STATE OF ORISSA
July 29, 2010
JHADIA NAIK Vs. STATE
April 8, 2010
JHULLA SAHOO Vs. MINATIBALA BEHERA
November 2, 2010
JINDAL STAINLESS LTD. Vs. UNION OF INDIA (UOI)
August 17, 2010
JITENDRA JHA Vs. STATE OF ORISSA
July 26, 2010
JOGENDRA PANDA Vs. STATE OF ORISSA
March 11, 2010
JOGENDRANATH GHARAI Vs. CHAIRMAN AND MANAGING DIRECTOR UCO BANK
February 23, 2010
JOHARLAL MAHALI Vs. SUSHIL KUMAR KINDO
March 3, 2010
Joy Iron & Steels Vs. Member-Secretary, State Pollution Control Board, Orissa
February 6, 2010
JUDHISTIR RAY Vs. STATE OF ORISSA
March 26, 2010
Juma Masjid Bije Mirzapur through Mutuwalli Sk.Kausar Vs. Sk.Mohammad Alli
June 24, 2010
JYOTIPRABHA NAYAK Vs. STATE OF ORISSA
May 7, 2010
JYOTIRANJAN PATRA Vs. STATE OF ORISSA
September 17, 2010
K D SINGH Vs. RUZANNA KESHISHYAN
September 16, 2010
K GOPAL ALIAS KHOLA GOPAL Vs. UNION OF INDIA
September 14, 2010
K N SINGH Vs. G M PERSONNEL M M T C LTD
March 18, 2010
K RAJENDRAMANY Vs. UNION OF INDIA
September 17, 2010
K.K. RAVINDRAN Vs. INCOME TAX APPELLATE TRIBUNAL
July 1, 2010
KAILASH CHANDRA MAHANTA Vs. CHIEF GENERAL MANAGER SBI
September 21, 2010
KALINGA INSTITUTE OF INDUSTRIAL TECHNOLOGY Vs. COMMISSIONER OF INCOME TAX ORISSA
October 1, 2010
KALLOLA KU JENA Vs. STATE OF ORISSA
March 29, 2010
KALU CHARAN MISHRA Vs. G M ELECTRICAL ORISSA HYDRO POWER CORPORATION LTD
November 10, 2010
KALYAN SAHU Vs. STATE OF ORISSA
March 4, 2010
Kamab Kalyan Paikairay @ Kamalakanta Paikaray Vs. State of Orissa
August 4, 2010
KAMALU HANTAL Vs. STATE OF ORISSA
February 19, 2010
KAMALU HANTAL Vs. STATE OF ORISSA
January 19, 2010
KARTIKA CHANDRA RAY Vs. NEELACHAL GRAMYA BANK
November 10, 2010
Kartika Kisan Vs. State of Orissa
April 16, 2010
KASHINATH BEHERA ALIAS KANDRA Vs. STATE OF ORISSA
September 15, 2010
KASHINATH JENA Vs. STATE OF ORISSA
June 23, 2010
Kasinath Mallick Vs. Hemalata Dalai
May 22, 2010
KASINATH PANDA Vs. RAGHUNATH PANDA
May 18, 2010
KELU CHARAN BEHERA Vs. STATE OF ORISSA
February 2, 2010
KELU CHARANA JENA Vs. STATE OF ORISSA
March 5, 2010
KESHAB CHANDRA MISHRA Vs. G M SOUTH EASTERN RAILWAY
January 25, 2010
KHAGESWAR BISWAL Vs. BRAHMANANDA BISWAL
February 17, 2010
Khitramoni @ Khiramani Sahu Vs. Joint Commissioner of Settlement & Consolidation
June 24, 2010
KISHORE CHANDRA MOHANTY Vs. UNION OF INDIA
January 29, 2010
KRISHNA CHANDRA ROUT Vs. PRESIDING OFFICER LABOUR COURT
September 20, 2010
Krupasindhu Nayak Vs. State of Orissa
February 17, 2010
KRUSHNA CHANDRA DAS Vs. CHAIRMAN CUTTACK GRAMYA BANK
January 4, 2010
Krushna Chandra Sahoo Vs. State of Orissa
August 19, 2010
KRUSHNA NANDA MOHANTY Vs. STATE OF ORISSA
March 23, 2010
KUKUMINA CONSTRUCTION P LTD Vs. SUB REGISTRAR CUM STAMP COLLECTOR KHURDA
March 23, 2010
KULAMANI DAS Vs. STATE OF ORISSA
September 14, 2010
KUMAR DAS Vs. BANCHHANIDHI BEHERA
March 26, 2010
Kumatlal Majhi Vs. Addl.District Magistrate, Nuapada
July 5, 2010
Kumuda Ch.Sahoo Vs. State of Orissa
March 23, 2010
KUNIA NAIK Vs. FAKIR MALIK
April 9, 2010
KUNIBALA SAHOO Vs. JAGAMOHAN MAJHI
November 19, 2010
Kunilata Dutta Vs. State of Orissa
March 16, 2010
KUSHAL CHATERJEE Vs. UCO BANK
June 25, 2010
LABANGALATA MALLICK Vs. MANDAKINI MALLICK
August 19, 2010
LAGNAJIT RAY Vs. STATE OF ORISSA
December 24, 2010
LAKHAN MURMU Vs. GURUBARI MURMU
June 29, 2010
LAKHI ALIAS LAKHIDHAR BAG Vs. STATE OF ORISSA
December 16, 2010
LAXMAN SAHU Vs. STATE OF ORISSA
March 10, 2010
LENDU PARAJA Vs. STATE OF ORISSA
August 4, 2010
LENGUDU @ RAJKUMAR MAHAKUD Vs. STATE OF ORISSA
November 10, 2010
LILI BEHERA Vs. PREMALATA MALLICK
May 18, 2010
LINGARAJ REAL ESTATES AND DEVELOPERS P LTD Vs. STATE OF ORISSA
January 6, 2010
LOCHAN MAJHI Vs. STATE OF ORISSA
April 30, 2010
LOKANATH KUANR Vs. LIFE INSURANCE CORPORATION OF INDIA
November 23, 2010
LOKANATH SUBUDHI Vs. STATE OF ORISSA
November 25, 2010
LUBNA KHAN Vs. DR. AKHTAR HUSSAUN KHAN
April 13, 2010
M.D.N. PANICKER GENERAL SECRETARY, ROURKELA SHRAMIK SANGHA Vs. STATE OF ORISSA & OTHERS
October 25, 2010
M.S. TIWARI Vs. GREEN WAVES PRIVATE LIMITED
January 12, 2010
M.Vijayalaxmi Vs. Divisional Forest Officer-cum-Authorized Officer, Bhadrak (WL) Division Bhadrak
August 30, 2010
M/S. FERRO ALLOYS CORPORATION LTD. (FACOR) Vs. INDIAN OIL CORPORATION LTD.
October 25, 2010
M/S. TONNJES EASTERN SECURITY TECHNOLOGIES PVT. LTD. Vs. STATE OF ORISSA
March 23, 2010
MADAN MOHAN SAHU Vs. CENTRAL AGENCIES
February 2, 2010
MADAN MOHANTA Vs. STATE OF ORISSA
August 4, 2010
MADHABA BENIA Vs. STATE OF ORISSA
July 7, 2010
MADHU MOHANTY Vs. STATE
February 19, 2010
MADHUSUDAN SAHU Vs. PABANI BEHERA
July 5, 2010
MADHUSUDAN SAHU AND ANR. Vs. PABANI BEHERA AND ANR.
July 6, 2010
MAHABIR TRADERS Vs. STATE OF ORISSA
April 9, 2010
Mahamad Din Md.Mafazular Rahaman Vs. State of Orissa
January 14, 2010
MAHAMMED SAUD Vs. DR MAJ SHAIKH MAHAFOOZ
May 22, 2010
MAHENDRA SENAPATI Vs. STATE OF ORISSA
April 7, 2010
MAHESH CHANDRA PATTNAIK Vs. STATE
February 24, 2010
MAHESHWAR DORA Vs. STATE OF ORISSA
November 10, 2010
MAHESWAR MISHRA Vs. STATE OF ORISSA
January 12, 2010
MAHESWAR PRADHAN Vs. STATE OF ORISSA
May 11, 2010
MAHESWARI SETHI Vs. VENKATESWAR RAO
August 27, 2010
MAKARDHAJA KHAMARI Vs. SUKIA PADHAN AND OTHERS
September 23, 2010
MAMI ROUT Vs. SRIMATI ROUT
August 3, 2010
Management of D.A.V.Public School, Chandrasekharpur Vs. State Government of Orissa represented by its Secretary
May 6, 2010
MANAGEMENT OF GANJAM NORTH ELECTRICAL DIVISION GRIDCO BERHAMPUR Vs. PRESIDING OFFICER LABOUR COURT JEYPORE
August 31, 2010
MANAGEMENT OF UCO BANK Vs. GOVERNMENT OF INDIA
June 29, 2010
MANAGING COMMITTEE OF HASANPUR URDU HIGH SCHOOL Vs. STATE OF ORISSA
April 16, 2010
MANDAKINI JENA Vs. STATE OF ORISSA
December 14, 2010
Mangala Thakurani Bije, Kakatpur Vs. State of Orissa
June 24, 2010
MANGULI MAJHI Vs. STATE OF ORISSA
July 29, 2010
MANI DAS Vs. BHAGIRATHI DAS
September 27, 2010
Mania @ Nilamani Naik Vs. State of Orissa
October 25, 2010
MANIKESWARI PRASAD DEV Vs. KISHORE PRASAD DEB
November 19, 2010
MANJUBALA PATTNAIK Vs. GYANARANJAN BEHERA
January 12, 2010
MANJULATA BEHERA Vs. STATE OF ORISSA
January 5, 2010
MANMATH KUMAR MOHAPATRA Vs. REGISTRAR
September 29, 2010
MANOJ KUMAR DAS Vs. UNION OF INDIA
April 7, 2010
MANOJ KUMAR NAIK Vs. STATE OF ORISSA
June 23, 2010
MANOJ KUMAR TRIPATHY Vs. MAYARANI PRAHARAJ
March 18, 2010
MANORAMA MOHANTA Vs. ORISSA STATE
September 24, 2010
Manorama Mohanty Vs. State of Orissa
August 19, 2010
MANORANJAN ROUT Vs. STATE OF ORISSA
January 12, 2010
MANORANJAN SARKAR Vs. STATE OF ORISSA
March 30, 2010
MARSHAL BARU Vs. STATE OF ORISSA
April 9, 2010
MATHURA MOHAN NAYAK Vs. STATE OF ORISSA
September 23, 2010
Maya Palei Vs. State of Orissa
August 2, 2010
MD TASLLM ALIAS SAHATL AKHTAR Vs. STATE OF ORISSA
March 29, 2010
MINAKETAN MEHER Vs. STATE OF ORISSA
March 26, 2010
Minakshi Nath Vs. Sanjib Kumar Kabi
April 13, 2010
MIR ABDUL HANAN Vs. GOLAM RAHAMAN KHAN
July 1, 2010
MIRZA SIDDIK Vs. STATE OF ORISSA
January 14, 2010
MITRA SANKAR NANDA Vs. STATE OF ORISSA
May 5, 2010
MOBASHAR JAVED AKBAR Vs. ASIAN AGE UTKAL PUBLICATION
July 28, 2010
MRS RUTUPARNA MOHANTY MANAGING Vs. STATE OF ORISSA
September 15, 2010
MUDULI SRINU Vs. STATE
February 25, 2010
MUKTAMANJARI SAHOO Vs. STATE OF ORISSA
July 8, 2010
MUKUL KUMAR VERMA Vs. STATE OF ORISSA
May 19, 2010
N ANANTA RAVI SHANKAR Vs. SNIGDHA DAS
April 9, 2010
N SATYANARAYAN RAO Vs. STATE OF ORISSA
May 21, 2010
Naba Bharat Ferro Alloys Vs. State of Orissa
March 10, 2010
NABINA CHADHA Vs. USHA DAS
June 24, 2010
NALINEE KUMAR SAHU Vs. GOVERNMENT OF ORISSA
April 20, 2010
Naliniprava Lenka Vs. Collector, Jajpur and Four
December 9, 2010
NAMITARANI PRADHAN Vs. STATE
February 23, 2010
Nanda @ Rabi Narayan Sahoo Vs. Rama Chandra Pradhan
May 14, 2010
Narada Munda Vs. State Of Orrisa
September 14, 2010
Naran Nayak Vs. State of Orissa
July 29, 2010
NARASINGH BEHERA Vs. UNION OF INDIA
March 29, 2010
NARAYAN DAS @ TUNLA Vs. STATE OF ORISSA
January 11, 2010
Narayan Meher Vs. Mukta Meher
September 3, 2010
Narayani Sons Pvt.Ltd. Vs. The Orissa Minerals Development Co.Ltd.
September 16, 2010
NARENDRA AICHA ALIAS BABALI Vs. STATE OF ORISSA
December 24, 2010
Naresh Kumar Jain Vs. Gobindaram Choudhury
March 26, 2010
National Aluminium Company Ltd. Vs. Commissioner of Sales Taxes, Orissa
March 9, 2010
NATIONAL ENTERPRISES Vs. GOVERNMENT OF ORISSA
March 23, 2010
NATIONAL INSURANCE COMPANY LTD Vs. MALLIKA RANA
September 3, 2010
NAYAN SUNDARI BEWA Vs. SUBASH CHANDRA BEHERA
May 21, 2010
NAYEEM MD LATIF Vs. INDUSTRIAL DEVELOPMENT CORPORATION OF ORISSA LTD
August 30, 2010
Netrananda Behera Vs. Khetrabasi Behera
May 11, 2010
NETRANANDA NAIK Vs. STATE OF ORISSA
July 9, 2010
Nilachal Hota Vs. The Chief Security Commissioner of R.P.F., Eastern Railway
January 5, 2010
NILAKANTHA PRADHAN Vs. STATE OF ORISSA
February 5, 2010
NILAMANI SAHU Vs. STATE OF ORISSA
June 25, 2010
NILAMBAR PATREE Vs. STATE OF ORISSA
June 22, 2010
NIRANJAN PARIJA Vs. REPUBLIC OF INDIA
August 27, 2010
NIRANJAN SAHOO Vs. STATE OF ORISSA
January 19, 2010
Nirgat Gond Vs. State of Orissa
July 27, 2010
NIRMAL KUMAR DAS Vs. ORISSA POWER TRANSMISSION CORPORATION LTD
November 9, 2010
Nirmala Kumar Nanda Vs. Sarojini Nanda
March 26, 2010
Niroda Chandra Panda Vs. State of Orissa represented by its Secretary to Government, Works Department
March 23, 2010
NIRUPAMA TRIPATHY Vs. UNION OF INDIA
November 23, 2010
NITYANANDA BEHERA Vs. STATE OF ORISSA
February 5, 2010
NRUSHINGA CHARAN BARIK Vs. NACHIKETA DAS
October 25, 2010
NRUSINGHA NATH MISHRA Vs. REPUBLIC OF INDIA
January 29, 2010
NUTAN KUMAR ROUT Vs. STATE OF ORISSA
September 16, 2010
ODISHA SHORT AND DOCUMENTARY FILMMAKER ASSOCIATION Vs. ORISSA REMOTE SENSING APPLICATION CENTRE
August 5, 2010
ORIENTAL INSURANCE CO LTD Vs. PURNAMI NAIK
December 10, 2010
ORIENTAL INSURANCE CO LTD Vs. KARUNAKAR PRADHAN
December 2, 2010
ORIENTAL INSURANCE CO LTD Vs. MOCHIRAM SAHOO
February 10, 2010
ORIENTAL INSURANCE CO. LTD. Vs. KUMARI MOHANTY
September 3, 2010
Orissa Lift Irrigation Corporation Amin Sangha Vs. State of Orissa
April 16, 2010
ORISSA MANAGEMENT COLLEGES ASSOCIATION REPRESENTED THROUGH ITS SECRETARY, DR. BISWAJIT MOHANTY Vs. STATE OF ORISSA
May 22, 2010
ORISSA MINING CORPORATION LTD Vs. STATE OF ORISSA
January 14, 2010
ORISSA POWER GENERATION CORPORATION LTD Vs. CONCILIATION OFFICER CUM ASST LABOUR COMMISSIONER
May 19, 2010
ORISSA PRINTERS AND BINDERS MAHASANGHA Vs. STATE OF ORISSA
May 19, 2010
ORTEL COMMUNICATIONS LIMITED Vs. STATE OF ORISSA
July 21, 2010
ORTEL COMMUNICATIONS LTD Vs. K RAGHURAMAYA AND
October 5, 2010
P M P HERBS AND PHARMACEUTICALS Vs. ORISSA STATE FINANCIAL CORPORATION
August 11, 2010
P PRABHAKAR VERMA Vs. LIFE INSURANCE CORPORATION OF INDIA
March 3, 2010
PABITRA MOHAN BAGH Vs. STATE
July 28, 2010
PADIA ALIAS PRADEEP KUMAR SAHU Vs. REPUBLIC OF INDIA
June 24, 2010
PADMA CHARAN PATRA Vs. STATE OF ORISSA
March 23, 2010
PADMABATI PATTNAIK Vs. STATE OF ORISSA
November 4, 2010
PADMABATI PRADHAN Vs. COMMISSIONER OF POLICE
November 3, 2010
PADMALAVA MEMORIAL TRUST Vs. MAHAVIR EDUCATIONAL AND EMPOWERMENT TRUST OF INDIA
June 23, 2010
PADMALAYA SATPATHY Vs. VICE-CHANCELLOR SAMBALPUR
August 26, 2010
PADMANAVA CHOUDHURY Vs. DEBENDRA KUMAR MOHANTY
November 4, 2010
PADMINI LENKA Vs. CENTRAL INSTITUTE OF HINDI
December 13, 2010
PAIR NAYAK @ PANU Vs. STATE OF ORISSA
July 29, 2010
PANAPATRI PODHA Vs. KESHAB PODHA
November 19, 2010
PANCHANAN SANDIBIGRAH Vs. GENERAL MANAGER NESCO
February 24, 2010
PARADEEP PORT TRUST Vs. CONTROLLING AUTHORITY
May 22, 2010
PARADEEP PORT TRUST Vs. CONTROLLING AUTHORITY
May 11, 2010
PARADIP PORT DOCK MAZDOOR UNION Vs. UNION OF INDIA
August 5, 2010
Parikshita Bala Vs. Orissa Council of Sports
June 24, 2010
PARSU MUNDA Vs. STATE OF ORISSA
November 24, 2010
PARSURAM BEHERA Vs. PRESIDENT, BOARD OF SECONDARY EDUCATION
April 20, 2010
Partha Pratim Saha Vs. Secretary to Government of India
June 25, 2010
PATITAPABAN MOHAPATRA Vs. STATE OF ORISSA
November 9, 2010
PCL-STICCO Joint Venture Vs. National Highways Authority of India
February 18, 2010
PERFECT STEEL CORPN Vs. STATE OF ORISSA
August 12, 2010
PINTU BISWAS Vs. STATE OF ORISSA
March 31, 2010
Pitabas Samantray Vs. Union of India
September 21, 2010
PITABASA MISHRA Vs. ODISHA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION LTD
December 24, 2010
POCO Coal Transport Pvt. Ltd. Vs. Union of India
December 2, 2010
POLICY PLANNING BODY Vs. SILICON INSTITUTE OF TECHNOLOGY
November 9, 2010
Pooja Enterprises Vs. State of Orissa
December 3, 2010
PRABIRA KUMAR BISWAL Vs. STATE OF ORISSA
September 16, 2010
PRADEEP KUMAR MOHAPATRA Vs. DIRECTOR GENERAL, CRPF AND ORS
October 26, 2010
PRADEEP KUMAR SAHOO Vs. STATE OF ORISSA
July 28, 2010
Pradip Sarkar Vs. State of Orissa
September 28, 2010
PRADIPTA KUMAR CHOUDHURY Vs. BHAGABAN SAHOO
August 23, 2010
PRADYUMNA KUMAR ACHARYA Vs. STATE OF ORISSA
August 5, 2010
PRAFULLA BISWAL Vs. BANAJOSNA BARIK
September 2, 2010
PRAFULLA KUMAR MOHANTY Vs. STATE OF ORISSA
March 29, 2010
PRAFULLA KUMAR RATH Vs. STATE OF ORISSA
August 23, 2010
PRAHALAD CHANDRA DAS Vs. STATE OF ORISSA AND ANR.
July 29, 2010
Prahallad Panda Vs. State of Orissa
February 16, 2010
Prakash Kumar pattanayak Vs. Prasanta Kumar Patnaik
October 29, 2010
Pramod Pradhan Vs. State of Orissa
January 19, 2010
Pranati Pattnaik Vs. Biswajit Pattnaik
November 15, 2010
Prasanna Kumar Behera, Sisir Kumar Satapathy, Rankanidhi Gouda Vs. Union of India
April 7, 2010
PRASANNA KUMAR TRIPATHY Vs. PRAFULLA KAR
November 22, 2010
Prasant Aditya Patra Vs. Debendra Kumar Sahu
May 14, 2010
PRASANT KUMAR BISOI Vs. TRIPATI BISOI
May 5, 2010
PRASANT KUMAR SAHOO Vs. STATE OF ORISSA
June 29, 2010
PRASANTA KUMAR JENA Vs. MINATI MISHRA
November 3, 2010
PRASANTA KUMAR JOSHI Vs. INSPECTOR GENERAL OF REGISTRATION
March 23, 2010
Prashanta Kumar Mohapatra Vs. State of Orissa
July 23, 2010
PRATAP CHANDRA PATI Vs. CENTRAL ELECTRICITY SUPPLY AND UTILITY
August 19, 2010
Prativarani Khatua Vs. Director, Social Welfare-cum-Deputy Secretary to Government
March 4, 2010
PRAVA SINHA Vs. BHABATOSH SINHA
September 16, 2010
PRAVAKAR SWAIN Vs. TAHASILDAR, AUL
July 20, 2010
Pravat Kumar Pradhan Vs. State of Orissa and two
May 6, 2010
PREM CHAND UPADHYAY Vs. UNION OF INDIA
November 30, 2010
Prem Kumar & Co.,A proprietorship concern having its office at 187, Maharshi Debendra Road, Kolkata Vs. General Manager,East Coast Railway,Rail Bhawan, Chandrasekharpur, Bhubaneswar
November 16, 2010
PREMANJAN PARIDA Vs. STATE OF ORISSA
January 25, 2010
PREMASILA KUMBHAR Vs. STATE OF ORISSA
December 24, 2010
PRINCIPAL KALINGA INSTITUTE OF MEDICAL SCIENCES KIMS PATIA Vs. STATE OF ORISSA
March 29, 2010
PRIYA RANJAN MOHANTY Vs. STATE OF ORISSA
October 8, 2010
PRIYARANJAN JENA Vs. UNION OF INDIA
May 7, 2010
PRIYATAMA SAHOO Vs. G M P MAHANADI COAL FIELDS LTD
November 1, 2010
PROMOD KUMAR BASITA Vs. STATE OF ORISSA
January 28, 2010
PURANDAR NAIK Vs. STATE OF ORISSA
June 24, 2010
PURNA CHANDRA DAS Vs. BOARD OF GOVERN
September 27, 2010
PURNA CHANDRA RATH Vs. STATE OF ORISSA
August 16, 2010
Purna Chandra Sahani Vs. State of Orissa
October 28, 2010
PURUSHOTAM INSTITUTE OF ENGINEERING AND TECHNOLOGY Vs. STATE OF ORISSA
June 22, 2010
PURUSOTTAM DAS SHARMA Vs. MANOJ
April 9, 2010
Purvi Bharat Steels Ltd. Vs. Union of India
July 28, 2010
PUSHPA AND ORS Vs. NATIONAL INSURANCE COMPANY LTD AND ANR
December 3, 2010
R HANUMANTA RAO Vs. PRESIDING OFFICER LABOUR COURT
September 2, 2010
R RAMA RAO Vs. R APPALA SWAMY
July 16, 2010
RABINARAYAN ACHARYA Vs. STATE OF ORISSA
October 8, 2010
Rabindra Kumar Das Vs. The Commissioner, Settlement and Consolidation
January 29, 2010
RABINDRA PATRA ALIAS RABINDRANATH PATRA Vs. DIPU NAYAK
August 19, 2010
RABINDRANATH OJHA Vs. STATE OF ORISSA AND 2 ORS.
October 8, 2010
RADHAKANTA JUADI Vs. STATE OF ORISSA
September 20, 2010
RADHANATH DAS Vs. STATE OF ORISSA
February 5, 2010
RAGHUNATH NAYAK Vs. STATE
November 16, 2010
RAGHUNATH PAPER MILL PVT LTD Vs. OFFICIAL LIQUIDATOR
August 5, 2010
RAGHUNATH SAHOO Vs. STATE OF ORISSA
June 23, 2010
Raj Kishore Mohapatra Vs. Tahasildar Pipili
October 25, 2010
Raj Kishore Prasad Vs. Suresh Prasad
November 1, 2010
RAJ KISHORE SUBUDHI ALIAS BARIK Vs. STATE OF ORISSA
March 9, 2010
RAJ KU PATRA Vs. STATE OF ORISSA
March 29, 2010
RAJANI KANT PADHI Vs. STATE OF ORISSA
July 2, 2010
RAJIV PUJARI Vs. STATE OF ORISSA
November 16, 2010
RAMA CH. MOHAPATRA Vs. NARAYAN CH. PRADHAN
August 6, 2010
RAMA CHANDRA GUNDE Vs. STATE OF ORISSA
August 4, 2010
Rama Chandra Mallik Vs. State of Orissa
January 5, 2010
Rama Chandra Parida Vs. Pramod Kumar Padhiary
May 11, 2010
RAMA PRADHAN Vs. STATE OF ORISSA
March 9, 2010
RAMAKANTA PATEL Vs. STATE OF ORISSA
July 14, 2010
RAMAKANTA RATH Vs. HIGH COURT OF ORISSA
November 9, 2010
Ramakanta Sharma Vs. Union of India
April 16, 2010
RAMCHANDRA SUTAR Vs. ROURKELA DEVELOPMENT AUTHORITY
November 23, 2010
Ramesh Chandra Jena @ Ramesh Jena Vs. State of Orissa
June 10, 2010
RAMESH CHANDRA SAMANTARAY Vs. STATE OF ORISSA
June 24, 2010
Ramesh Kumar Sahu Vs. State of Orissa
October 26, 2010
RANEDRA PRATAP SWAIN Vs. RAMESH ROUT
June 23, 2010
Ranjan Kumar Panda Vs. Union of India
April 19, 2010
Ranjani Kanta Samal Vs. State of Orissa
March 18, 2010
RANJEET KISHAN Vs. SUMITRA KISHAN
May 19, 2010
RASHMI RANJAN NAYAK Vs. MANOJ KUMAR MEHER
July 21, 2010
Ratikanta Giri Vs. Baripada Sub-Divisional House Building Co-operative Society
July 20, 2010
Ratnakar Bhoi @ Ratanakar Bhoi Vs. State of Orissa
November 1, 2010
RATNAKAR DALEL Vs. CHATURBHUJA SAHU
June 24, 2010
REBATIKANTA DAS Vs. STATE OF ORISSA
July 8, 2010
REGISTRAR JUDL ORISSA HIGH COURT Vs. STATE OF ORISSA
December 20, 2010
RELIANCE INDUSTRIES LTD Vs. STATE OF ORISSA
March 26, 2010
REVANA SIDDAPPA Vs. STATE OF ORISSA
December 21, 2010
RITUPURNA DASH Vs. STATE OF ORISSA
June 3, 2010
RITUPURNA DASH Vs. STATE OF ORISSA
June 23, 2010
ROHIT KUMAR THAT Vs. STATE OF ORISSA
January 29, 2010
ROHITAALIAS SUMANTA DALAIALIAS DAS Vs. STATE OF ORISSA
March 2, 2010
ROKKAM RAMPRASAD Vs. STATE OF ORISSA
March 16, 2010
RUMI DWIBEDI Vs. CHAIRMAN ORISSA PUBLIC SERVICE COMMISSION
June 24, 2010
Rutuparna Mohanty, Managing Trustee Maa Ghar Foundation & 43 Vs. State of Orissa
September 15, 2010
S. BADRI NARAYAN PATRO @ BADRINATH Vs. STATE OF ORISSA
November 30, 2010
SABITRI BAGH Vs. BHAJI BAGH
November 3, 2010
Sachala Panda Vs. Collector, Puri
April 23, 2010
Sada Nanda Mohanta Vs. Dusmanta Patra
July 5, 2010
SADASIBA PALEI Vs. SABITRI PATRA
March 4, 2010
Sadhu Charan Behera Vs. State of Orissa
August 19, 2010
SAGARIKA MOHANTY Vs. BHANU KISHORE BISWAL
September 17, 2010
Sahadev @ Mangalu Munda and two Vs. State of Orissa
August 18, 2010
SAILENDRA NARAYAN SAHOO Vs. UNION OF INDIA
December 7, 2010
SAINIK MINING ALLIED Vs. MAHANADI COAL FIELDS LTD
March 11, 2010
SAMA KIRSANI Vs. STATE OF ORISSA
January 6, 2010
SAMAJ Vs. PRESIDING OFFICER,LABOUR COURT
July 7, 2010
SAMAJ Vs. PRESIDING OFFICER
August 13, 2010
SANATANA NAIK AND ANOTHER Vs. STATE OF ORISSA AND ANOTHER
December 22, 2010
Sanghamitra Singh Vs. Indian Oil Corporation
July 8, 2010
SANJAY RASTOGI Vs. STATE OF ORISSA
February 19, 2010
Sanjay Rastogi Vs. State of Orissa
February 18, 2010
SANJIB BHOI Vs. STATE OF ORISSA
November 16, 2010
SANKAR PRASAD Vs. TATA IRON AND STEEL COMPANY LTD
April 12, 2010
SANTOSH KUMAR RAY Vs. STATE OF ORISSA
March 16, 2010
Sanu Das Vs. State of Orissa
October 1, 2010
Sarada Prasanni Sahoo Vs. State of Orissa
August 20, 2010
SARANGADHAR MOHANTY Vs. STATE OF ORISSA
April 9, 2010
SARASWATI PANIGRAHI Vs. DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LTD
March 30, 2010
SARAT CHANDRA MUKHI Vs. MOHAN NAIK
November 23, 2010
Sarat Chandra Panda Vs. Narsingh @ Nrushing Charan Paramguru
March 16, 2010
Sarat Chandra Pradhan Vs. State of Orissa
July 30, 2010
SARAT CHANDRA SAHOO Vs. STATE OF ORISSA
January 22, 2010
SARAT CHANDRA SWAIN Vs. STATE OF ORRISSA
November 16, 2010
SARAT KU MOHANTY Vs. STATE OF ORISSA
March 9, 2010
SARAT KUMAR PARIDA Vs. UNION OF INDIA
November 16, 2010
SAROJ KUMAR MOHAPATRA Vs. STATE OF ORISSA
April 9, 2010
Saroj Kumar Mohapatra Vs. State of Orissa
July 21, 2010
SAROJ KUMAR NAYAK Vs. STATE OF ORISSA
February 22, 2010
Saroj Kumar Tripathy Vs. Collector, Sambalpur
January 29, 2010
SAROJKANTA SARANGI Vs. UNION OF INDIA, REPRESENTED THROUGH THE SECRETARY TO GOVT, OF INDIA, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE
February 18, 2010
Sashi Bhusan Rath Vs. Uco Bank
August 6, 2010
SASHIREKHA NAYAK Vs. CHIEF EXECUTIVE OFFICER
March 12, 2010
SASMITA SAHOO Vs. STATE OF ORISSA
May 18, 2010
SASMITA SAHOO @ SASMITA CHINARA Vs. PRAVAS KUMAR CHINARA
December 22, 2010
SATIS GOEL Vs. STATE OF ORISSA
March 3, 2010
SATYABADI ROUT Vs. STATE OF ORISSA
June 23, 2010
SATYABATI PRADHAN Vs. SHYAM SUNDAR NAYAK
March 11, 2010
SATYANANDA RATH Vs. NITYANANDA RATH
December 9, 2010
SATYANARAYAN PATTNAIK Vs. M D ORISSA STATE HANDLOOM WEAVERS CO OPERATIVE SOCIETY LTD
May 14, 2010
SHANKAR KAMBHAR Vs. ENQUIRY OFFICER, ANDHRA BANK
November 10, 2010
SHIBA Vs. NISHAMANI SAHOO
December 10, 2010
SHRABAN KUMAR BEHERA Vs. STATE OF ORISSA
December 24, 2010
Shree Jagannath Minerals Vs. State of Orissa
November 23, 2010
SHREE MARUTI CLOTH STORE Vs. SALES TAX OFFICER CUTTACK
July 15, 2010
SHRI ASHOK KUMAR MOHANTY Vs. ORISSA SMALL INDUSTRIES CORPORATION LTD.
August 31, 2010
SIBARAM SAHU Vs. STATE OF ORISSA AND ORS.
October 4, 2010
SIDDHARTH DIXIT Vs. SUJATA DIXIT
August 11, 2010
SIDHARTH SRITAM Vs. STATE OF ORISSA
March 29, 2010
SIDHE BARIHA AND OTHERS Vs. STATE OF ORISSA
September 15, 2010
SIDHESWAR KANUNGO Vs. FOOD CORPORATION OF INDIA
May 18, 2010
Siksha “O” Anusandhan Vs. Commissioner of Income Tax, Orissa,Bhubaneswar and others (Respondents in all the above appeals)
July 2, 2010
Silicon Institute of Technology Vs. State of Orissa
October 26, 2010
SIMAN GANTA Vs. STATE OF ORISSA
December 13, 2010
SINU @ SUSHIL NAG Vs. STATE OF ORISSA
September 29, 2010
Sisir Kumar Rout Vs. State of Orissa
April 6, 2010
SISTER MEENA LALITA BORWA Vs. STATE OF ORISSA
March 30, 2010
SITARAM PRADHANI Vs. STATE OF ORISSA
February 23, 2010
Siva Dutta Sharma Vs. State of Orissa
February 5, 2010
SK FAIYAZ Vs. STATE OF ORISSA
May 5, 2010
SK IBRAHIM Vs. STATE OF ORISSA
January 22, 2010
Sk.Babar Alli Vs. State
June 24, 2010
Sk.Masiullah Vs. Farhat Siddique
April 13, 2010
Sk.Ziaul Haque Vs. Chairman, IDCOL Cement
April 7, 2010
SMRUTI RANJAN PARIDA Vs. TARAMANI DAS
February 8, 2010
SMT LAXMIDEVI RAM Vs. TIRUPATI ELECTRO MARKETING PVT
March 25, 2010
SMT. SRADHABATI PARIDA Vs. STATE OF ORISSA
March 25, 2010
Soda Sirika Vs. State of Orissa
August 18, 2010
Sonu Munda Vs. State of Orissa
March 22, 2010
SOUBHAGYA MOHANTY Vs. HAREKRUSHNA MOHANTY
January 14, 2010
SOUDAMINI CHHOTARAY Vs. SURYA NARAYAN KHUNTIA
July 20, 2010
SOUMYA RANJAN SAMAL Vs. ORIENTAL INSURANCE CO. LTD.
November 26, 2010
SOUMYA SMITA SAHOO Vs. MAJOR SUSHEET KUMAR NAYAK
November 24, 2010
SOUMYARANJAN PARIDA Vs. UNION OF INDIA
June 25, 2010
SPECIAL OFFICER COMMERCE NESCO Vs. RAGHUNATH PAPER MILLS PVT LTD
November 4, 2010
SPONGE UDYOT PVT LTD Vs. ASST COMMISSIONER OF SALES
April 8, 2010
SREI INFRASTRUCTURE FINANCE LTD Vs. MANASWANI PATTNAIK
March 31, 2010
SRG IRON AND STEEL (P) LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES, CUTTACK
July 29, 2010
SRG IRON AND STEEL P LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
July 29, 2010
Sri Aruna Kumar Mohanty Vs. Branch Manager, SBI, Bhubaneswar
November 3, 2010
SRI BATAKRUSHNA PALAI Vs. STATE OF ORISSA
August 5, 2010
SRI C. SUBBA RAO Vs. UNION OF INDIA
September 21, 2010
SRI DILIP KUMBHAR Vs. STATE OF ORISSA
November 18, 2010
SRI GANESH CHANDRA MRIG Vs. SUPERINTENDENT PREV COMMISSIONERATE OF CENTRAL EXCISE
May 18, 2010
SRI JAGDISH RAI PURI Vs. STATE OF ORISSA
August 20, 2010
SRI JEETENDRA KUMAR DEBATA Vs. LAXMIDHAR PRADHAN
February 23, 2010
SRI JEYARAM EDUCATIONAL TRUST AND ORS Vs. A G SYED MOHIDEEN AND ORS
January 22, 2010
SRI SANTOSH KUMAR JENA Vs. CHIEF MANAGER, POWER GIRD CORPORATION OF INDIA, EASTERN REGION TRANSMISSION, SYSTEM-II
July 27, 2010
Sri Sarat Chandra Swain Vs. State of Orissa and two
November 16, 2010
SRI SAROJ KUMAR PANDA Vs. STATE OF ORISSA
January 11, 2010
SRI SEETARAMA RICE MILL Vs. EXECUTIVE ENGINEER
October 25, 2010
SRIDHAR JENA Vs. SANTOSH KUMAR JENA
February 2, 2010
SRIDHAR MISHRA Vs. STATE OF ORISSA
November 9, 2010
SRIDHAR PRADHAN Vs. SECRETARY CO OPERATION GOVERNMENT
May 19, 2010
SRIDHAR SAHU Vs. STATE OF ORISSA
March 2, 2010
Srimati Basanti Mani Singh Vs. State of Orissa and three
December 10, 2010
STATE Vs. ALEKH CHANDRA PHAI
December 24, 2010
STATE OF ORISSA Vs. RAJESH HEMBRUM
December 21, 2010
STATE OF ORISSA Vs. GAJENDRA KUMAR MUND
February 26, 2010
STATE OF ORISSA Vs. DURJO ALIAS DURYODHANA SANAMAJHI
December 17, 2010
STATE OF ORISSA Vs. NABIN KUMAR BEURA
July 27, 2010
STATE OF ORISSA Vs. INDRAMANI SARAF
August 4, 2010
STATE OF ORISSA Vs. SARADA PRASANNA MOHAPATRA
September 6, 2010
State of Orissa Vs. A.C. Pahi
December 24, 2010
STATE OF ORISSA Vs. BALARAM DAS
July 2, 2010
STATE OF ORISSA Vs. BALAKRISHNA DAS
July 7, 2010
State of Orissa Vs. Giribara Ada
August 20, 2010
STATE OF ORISSA Vs. SRI JIRIMIYA PRASAD NANDA
February 18, 2010
STATE OF ORISSA Vs. KUNDA ALIAS BHATUA LAKRA
May 5, 2010
STATE OF ORISSA Vs. ARDHU CHENDREYA
October 5, 2010
STATE OF ORISSA Vs. ARJUN TELI
August 25, 2010
STATE OF ORISSA Vs. BASANTA KUMAR BEHERA
November 10, 2010
STATE OF ORISSA Vs. ALL ORISSA PRIVATE SECONDARY TRAINING SCHOOLS MANAGEMENT ASSOCIATION
October 29, 2010
STATE OF ORISSA & ANR. Vs. DR. (MISS) RITUPURNA DASH
June 23, 2010
STATE OF ORISSA AND OTHERS Vs. NABIN KUMAR BEURA
May 27, 2010
Steel Authority of India Vs. Union of India
May 7, 2010
STEEL AUTHORITY OF INDIA LTD Vs. PURNA CHANDRA SUTAR
July 15, 2010
STERLITE ENERGY LTD Vs. STATE OF ORISSA
September 4, 2010
Subal Behera Vs. Executive Engineer, CESU, Bhubaneswar
March 31, 2010
Subash Chandra Jena Vs. State of Orissa
June 23, 2010
SUBASH CHANDRA KANCHAN Vs. B S N L
April 30, 2010
SUBASH CHANDRA MAHATAB Vs. STATE OF ORISSA
February 25, 2010
SUBASH SAMAL Vs. STATE OF ORISSA
January 22, 2010
SUBASINI CHOUDHARY Vs. BISAKHA KAR
January 13, 2010
SUBHASHREE SAMANTARAY Vs. STATE OF ORISSA
March 29, 2010
SUCHETA SAMANTA Vs. BIDYUTLATA NAYAK
July 22, 2010
Sudarsan Nayak Vs. Commissioner of Endowments
September 16, 2010
SUDARSAN SETHI Vs. STATE OF ORISSA
January 5, 2010
SUDARSANA MOHANTA Vs. STATE OF ORISSA
March 15, 2010
SUDARSHAN BEHERA Vs. MEHERUN BIBI
November 22, 2010
SUDARSHAN ROUT Vs. COMMISSIONER CUM SECRETARY TO
October 27, 2010
SUDHIR SABAT Vs. STATE OF ORISSA
October 25, 2010
Sudip Rath Vs. State of Orissa
April 30, 2010
Sugulu Behera Vs. State of Orissa
November 10, 2010
SUJATA AGRAWAL Vs. ZONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA
October 8, 2010
SUJATA SAHU Vs. SANTOSH KUMAR BEHERA
March 10, 2010
SUKADEV BHOI Vs. STATE OF ORISSA
March 16, 2010
SUKANTI SAHOO Vs. VICE CHANCELLOR UTKAL
June 24, 2010
SUN GRANITE EXPORTS LTD Vs. STATE OF ORISSA
July 16, 2010
SUNABEDA MERCHANTS ASSOCIATION Vs. UNION OF INDIA
April 9, 2010
Sunaram Singh Vs. Saradhamani Singh
September 16, 2010
SUNDHU NAIK Vs. STATE OF ORISSA
March 5, 2010
Sunil Kumar Agarwala Vs. Union of India
July 28, 2010
SUNITA AGARWAL Vs. CENTRAL ELECTRICITY SUPPLY UTILITY BBSR
December 3, 2010
Sunita Senapati Vs. State of Orissa
May 7, 2010
Suratha Sahoo Vs. State of Orissa
February 16, 2010
SURENDRA HOTA Vs. STATE OF ORISSA
September 2, 2010
SURENDRA KUMAR DALMIA Vs. SURYAA SPONGE IRON LTD AND ORS
December 24, 2010
Surendra Kumar Srichandan Vs. State of Orissa
May 18, 2010
SURENDRA NATH GHOSH Vs. STATE OF ORISSA
October 6, 2010
SURENDRA PUHAN Vs. STATE OF ORISSA
June 24, 2010
Surendranath Ghosh Trust Estate, Kolkata Vs. State of Orissa
July 2, 2010
SURENDRANATH SAHOO Vs. MAHENDRA SAMANTRAY
August 13, 2010
SURESH CHANDRA MAHAPATRA Vs. STATE OF ORISSA
March 4, 2010
SWAPAN GHOSH Vs. CUTTACK DEVELOPMENT AUTHORITY
April 30, 2010
SYED NAZAM AHMED ALIAS SAYAD NAJAM AHMED Vs. REPUBLIC OF INDIA
February 9, 2010
Tanuja Swain Vs. State of Orissa
August 24, 2010
TANUJA SWAIN Vs. STATE OF ORISSA
June 24, 2010
TANULATA PRADHAN AND ORS. Vs. MAHENDRA PRASAD AND ORS.
August 23, 2010
TARACHAND MAJHI Vs. LALIT PADHAN
May 3, 2010
Tarunakanti Sethi Vs. State of Orissa
July 16, 2010
TARUNAKANTI SETHI Vs. STATE OF ORISSA
June 16, 2010
TATHAGATA SATPATHY Vs. PRIYABRATA PATNAIK
March 16, 2010
TILLOTAMA BEHERA Vs. STATE OF ORISSA
February 9, 2010
TIPNNA KESAB REDDY Vs. STATE OF ORISSA
November 1, 2010
TRINATH BEHERA Vs. STATE OF ORISSA
March 17, 2010
Trinath Dash Vs. IDCOL Cement Ltd.
February 5, 2010
TRINATH NAIK Vs. COMMISSIONER LAND REFORMS
July 23, 2010
TRISHAKTI STONE CRUSHING UNIT Vs. STATE OF ORISSA
August 4, 2010
TULASI SAHUKAR Vs. NEW INDIA ASSURANCE COMPANY LTD
February 2, 2010
TULASIDAS MODI Vs. UNION OF INDIA
March 23, 2010
TUNI SAHU Vs. RANJAN KUMAR JENA
November 25, 2010
UDAYABHANU PANI Vs. STATE OF ORISSA
July 16, 2010
Umakanta Jena Vs. Raghunath Rout
May 4, 2010
Umesh Chandra Pradhan Vs. State of Orissa
April 13, 2010
UMESH KUMAR PODDAR Vs. STATE OF ORISSA
August 20, 2010
UNION OF INDIA Vs. MEGHANAD NAYAK
March 26, 2010
UNION OF INDIA Vs. HADIBANDHU BEHERA
May 4, 2010
UNION OF INDIA Vs. SHRI JUGAL KISHORE SAMAL
March 5, 2010
Union of India Vs. Gangadhar Mohanty
August 5, 2010
Union of India Vs. Ramakrishna Constructions
June 23, 2010
Union of India Vs. Amiya Kanti Pattnaik
May 19, 2010
UNION OF INDIA Vs. SRI RAMAKRISHNA
June 23, 2010
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
June 21, 2010
UNION OF INDIA Vs. PURNA CHANDRA NAYAK
August 5, 2010
UNION OF INDIA Vs. SACHI PRUSTY
April 9, 2010
UNION OF INDIA (UOI) AND ORS Vs. NILA DIE
January 25, 2010
UNION OF INDIA (UOI) AND ORS. Vs. SANATAN DAS AND ORS.
April 9, 2010
Union of India, represented through its Secretary to Government of India, Ministry of Defence, South Block, New Delhi Vs. Laxmirani Behera @ Laxmimani @Hemalata Dei
February 18, 2010
UNITED INDIA INSURANCE CO LTD Vs. PRAKASH CHANDRA PATRA
May 14, 2010
Upendra Kumar Patnaik Vs. Authorised Officer, State Bank of India (RACPC), At/P.O.-Capital Police Station, Bhubaneswar
September 29, 2010
UPENDRANATH DEY Vs. ANANTA KUMAR DEY
November 19, 2010
Usha Sahoo Vs. Ambika Sahoo
November 25, 2010
UTKAL NABAJIBAN MANDAL Vs. STATE OF ORISSA
June 22, 2010
UTKAL PHARMACEUTICALS MANUFACTURERS ASSOCIATION Vs. STATE OF ORISSA
December 20, 2010
Utkal Social and Cultural Association Vs. State of Orissa
March 5, 2010
Vidhi Minerals & Allied Pvt.Ltd., representation though its Director Vs. Paradip Port Trust, represented through its Chairman, Paradip
July 27, 2010
VISA STEEL LTD Vs. STATE OF ORISSA
August 12, 2010
WELFARE SOCIETY OF ORISSA Vs. UNION OF INDIA
April 7, 2010
XAVIER INSTITUTE OF MANAGEMENT Vs. SWAPNA HARRISON
February 4, 2010
ZYDUS PHARMACEUTICALS LTD Vs. B RAJA RAM PATRA
April 16, 2010