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Case Index
Title
Date
A RAJAN Vs. LIEUTENANT GOVERNOR
September 17, 2010
A.L. SAIF INTERNATIONAL Vs. UNION OF INDIA (UOI)
August 11, 2010
ABANINDRA MOHANTY Vs. UNION OF INDIA
July 28, 2010
ABDUL GOFUR HALDER Vs. STATE OF WEST BENGAL
June 23, 2010
ABDUL KARIM Vs. JAGAT BANDHU KUMAR
July 16, 2010
ABDUL MANNA DALAL Vs. STATE OF WEST BENGAL
April 16, 2010
ABDUL RAZZAQUE Vs. SIKHA CHAKRABORTY
September 3, 2010
ABDUR RAHIM BOXI Vs. SOUMITRA ROY
August 27, 2010
ABG HALDIA BULK TERMINALS PRIVATE LIMITED Vs. BOARD OF TRUSTEES OF PORT OF KOLKATA
July 2, 2010
ABHASHREE ADVISORY P LTD Vs. COMMISSIONER OF INCOME TAX
February 22, 2010
ABHIJIT BANERJEE Vs. PRADIP KR DUTTA
February 19, 2010
ABN AMRO BANK Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
December 23, 2010
ABP PRIVATE LIMITED Vs. COMMISSIONER OF SERVICE TAX
February 18, 2010
ABP PRIVATE LIMITED Vs. COMMISSIONER OF SERVICE TAX
February 19, 2010
ABU HOSSAIN MALLICK Vs. STATE OF WEST BENGAL
July 7, 2010
ABUL HOSSAIN Vs. REJABUDDIN
October 5, 2010
ABUL HOSSAIN LASKAR ALIAS ABUL LASKAR Vs. STATE OF WEST BENGAL
March 17, 2010
ABUL HOSSEN MALLICK Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO LTD
August 2, 2010
ABUL SK Vs. STATE OF WEST BENGAL
July 23, 2010
ACARYA DHRUVANAND AVADHUTA Vs. ANANDA MARGA PRACARAK SAMGHA
September 8, 2010
ACARYA DHRUVANANDA AVADHUTA Vs. ACARYA MANTRESHVARANANDA AVADHUTA
August 17, 2010
ACHINTA KUMAR GHOSH Vs. NIYAT HOSSAIN
August 17, 2010
ADCON Vs. W B S E B
July 16, 2010
ADHIR PAUL Vs. BECHARAM PACHAL
October 6, 2010
ADITYA BIRLA NUVO LTD Vs. REGIIONAL PROVIDENT FUND COMMISSIONER
January 11, 2010
ADITYALAL MUKHERJEE Vs. ABIR KUMAR DUTTA
April 7, 2010
ADYA PRASAD BOSE Vs. SECRETARY DEPARTMENT OF EDUCATION
February 19, 2010
AGLOW MED LIMITED Vs. SATYAJIT CHAKRABARTY
February 1, 2010
AGNIBESH SENGUPTA Vs. STATE OF WEST BENGAL
April 23, 2010
AGNIBESH SENGUPTA Vs. STATE OF W. B.
April 13, 2010
AGW REALTORS P LTD Vs. KOLKATA MUNICIPAL CORPORATION
September 14, 2010
AHMAD ALI Vs. STATE OF WEST BENGAL
December 2, 2010
AJIT KR SINHA Vs. STATE OF WEST BENGAL
April 9, 2010
AJIT KUMAR CHATTERJEE Vs. ANUPAM CHATTERJEE
August 18, 2010
AJIT KUMAR DAS AND ORS Vs. PHANI BHUSAN DAS AND ORS
December 16, 2010
AJIT KUMAR GHOSH Vs. STATE OF WEST BENGAL
December 20, 2010
AJIT KUMAR JANA Vs. ANIL BARAN SINGHA
January 7, 2010
AJIT KUMAR SARKAR Vs. RENU KARMAKAR
February 19, 2010
AJIT KUMAR SHIL Vs. SUBRATA NARAYAN CHOWDHURY
November 19, 2010
AJIT KUMAR SINHA Vs. STATE OF WEST BENGAL
February 22, 2010
AJIT MICHAEL GOMES & ORS Vs. STATE OF WEST BENGAL & ANR
March 10, 2010
AJOY KUMAR SHAW Vs. UTTAM KUMAR SHAW
June 9, 2010
AJOY PRAMANICK Vs. STATE OF WEST BENGAL
April 12, 2010
AKBAR KAMAL Vs. STATE OF WEST BENGAL
August 16, 2010
AKRAM KHAN Vs. STATE OF WEST BENGAL
June 29, 2010
AKSHAT COMERCISL PVT LTD Vs. KALPANA CHAKRABORTY
April 30, 2010
ALAUDDIN HALDER Vs. SETH DAULAT RAM LILANI
December 21, 2010
ALCATEL INDIA LTD Vs. KRISHNA NARAYAN YADAV
June 11, 2010
ALFA INDUSTRIES Vs. CESC LIMITED
June 18, 2010
ALKA ISPAT (P) LTD & ORS Vs. COAL INDIA LIMITED
May 14, 2010
ALLAHABAD BANK Vs. SANJIT KUMAR MUKHOPADHYAY
July 21, 2010
ALLIED RESINS AND CHEMICALS LTD Vs. DEPUTY SECRETARY GOVERNMENT OF WEST BENGAL
March 16, 2010
ALOK KUMAR Vs. WEST BENGAL UNIVERSITY OF TECHNOLOGY
May 12, 2010
ALOK KUMAR MITRA Vs. STATE OF WEST BENGAL
September 6, 2010
ALOK KUMAR MUKHERJEE Vs. STATE OF WEST BENGAL
January 6, 2010
ALOK KUMAR NUNDUN Vs. SAMIR KUMAR NUNDUN
August 2, 2010
ALOKE KUMAR SADHUKHAN Vs. STATE OF WEST BENGAL
March 3, 2010
ALPANA SAHA Vs. STATE OF WEST BENGAL
October 5, 2010
ALSTOM PROJECTS INDIA LIMITED Vs. GALAXY ENGINEERING CONTRACTORS
June 18, 2010
ALTAB CHOWDHURY Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD
April 9, 2010
AMAL ARI Vs. STATE OF WEST BENGAL
May 21, 2010
AMAL BHUSAN CHATTERJEE Vs. STATE OF WEST BENGAL
April 13, 2010
AMAL KRISHNA BANIK Vs. SWAPAN KUMAR DAW
July 28, 2010
AMAL KUMAR DAS Vs. STATE OF WEST BENGAL
January 14, 2010
AMAL KUMAR PAL Vs. STATE OF WEST BENGAL
March 1, 2010
AMAL TALUKDER Vs. STATE OF WEST BENGAL
June 21, 2010
AMALENDU ROY Vs. NIRMALENDU ROY
July 14, 2010
AMAR JYOTI PICTURES Vs. SRI HIMADRI DAS
April 1, 2010
AMARENDRA NATH BHANJA Vs. PRADHAN TALGACHHARI II GRAM PANCHAYET
November 26, 2010
AMARESH CHANDRA PANDEY Vs. STATE OF WEST BENGAL
August 25, 2010
AMIT KUMAR DAS Vs. BASANT DAS
April 30, 2010
AMIT KUMAR PANJA Vs. STATE OF WEST BENGAL
January 15, 2010
AMIT SAHA Vs. STATE OF WEST BENGAL
July 9, 2010
AMITAVA ROY Vs. STATE OF WEST BENGAL
September 3, 2010
AMIYA KUMAR PATRA Vs. THE STATE OF WEST BENGAL AND ANR.
February 22, 2010
AMJAD ALI ALIAS SK AMJAD Vs. STATE OF WEST BENGAL
August 26, 2010
AMNA BEGUM Vs. DISTRICT ENGINEER
July 21, 2010
AMRIK SINGH Vs. MAGMA FINCORP LTD
December 3, 2010
AMRIT FEEDS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 30, 2010
AMULYA DHAN PAUL Vs. STATE
September 14, 2010
ANAMIKA BHADURI Vs. WEST BENGAL COUNCIL OF HIGHER SECONDARY EDUCATION
June 14, 2010
ANAND NARAYAN SINGH Vs. UNION OF INDIA
February 18, 2010
ANANDA DAS Vs. STATE OF WEST BENGAL
February 19, 2010
ANANDA TANTUBAI Vs. STATE OF WEST BENGAL
September 2, 2010
ANANGA MOHAN GHOSH Vs. EASTERN COALFIELDS LTD
November 23, 2010
ANANNYA CHOWDHURY Vs. RANJIT KR BOSE
April 16, 2010
ANANTA KUMAR DAS Vs. PRINCIPAL VIJAYGARH JYOTISH RAY COLLEGE
February 24, 2010
ANATECH INSTRUMENTS PVT. LTD. Vs. COMMERCIAL TAX OFFICER, SEALDAH CHARGE AND OTHERS
September 20, 2010
ANDAMAN TYRES AND COLTREADS Vs. THE DIRECTOR OF INDUSTRIES AND ORS.
September 13, 2010
ANGLO PROPERTIES AND TRADERS PVT LTD Vs. CONTROLLER GENERAL OF PATENTS
February 26, 2010
ANIL BARUA Vs. STATE OF WEST BENGAL
September 3, 2010
ANIL KUMAR BASU Vs. STATE
October 6, 2010
ANIL KUMAR BISWAS Vs. STATE OF WEST BENGAL
July 28, 2010
ANIL KUMAR DAS Vs. ANJALI HATIAL
October 1, 2010
ANIL KUMAR PROSAD Vs. STATE OF WEST BENGAL
June 16, 2010
ANIL KUMAR SINGHANIA AND ANR. Vs. ANANGA MOHAN BANERJEE AND ORS.
September 16, 2010
ANIMA GHOSH Vs. STATE OF WEST BENGAL
August 2, 2010
ANINDITA ROY Vs. STATE OF WEST BENGAL
July 23, 2010
ANIRUDDHA DUTTA Vs. ADDL. COMMR. OF CUS. AND CENTRAL EXCISE
April 9, 2010
ANJALI DAS Vs. SAMAR ROY
April 22, 2010
ANJALI NAMHATA Vs. GOURI BHUNIA
August 12, 2010
ANJANA INDRA Vs. STATE OF WEST BENGAL
June 14, 2010
ANMOL BISCUITS P LTD Vs. SRI AMAR CHAND NAG
December 24, 2010
ANNANDA KUMAR BISWAS Vs. SANDHYA RANI BISWAS
November 23, 2010
ANSAR ALI Vs. STATE OF WEST BENGAL
February 17, 2010
ANSAR ALI KHAN Vs. STATE OF WEST BENGAL
May 4, 2010
ANTARA MAJI Vs. DISTRICT INSPECTOR OF SCHOOLS
March 3, 2010
ANTELEC LTD. Vs. DEVBHOOMI AWAS LTD.
June 16, 2010
ANUKUL CH DAS Vs. A B S BUILDERS PVT LTD
September 2, 2010
ANURADHA MALIK Vs. ALKA GUPTA
September 6, 2010
ANWARUL HAQUE Vs. STATE OF WEST BENGAL
August 9, 2010
AOP INDIA PVT LTD Vs. OFFICIAL LIQUIDATOR
March 8, 2010
APARESH CHAKRABORTY Vs. NATIONAL ACADEMY OF CUSTOMS
August 17, 2010
APCHAR ALI MOLLA Vs. STATE OF WEST BENGAL
June 29, 2010
APPA RAO Vs. LIEUTENANT GOVERNOR AND OTHER
November 26, 2010
APPANNA Vs. STATE
August 30, 2010
APURBA KANTI GHOSH Vs. STATE OF WEST BENGAL
May 21, 2010
ARABINDA KUMAR PAL Vs. RANJAN KUMAR PAL
September 21, 2010
ARABINDA NATH DAS Vs. MOHITOSH MONDAL
July 6, 2010
ARANI MURALI Vs. STATE OF WEST BENGAL
February 15, 2010
ARATI NASKAR Vs. KESHORIMOHAN NASKAR
June 23, 2010
ARBIND KUMAR SINHA Vs. MAHUA SENGUPTA
March 10, 2010
ARC HOLDINGS LTD Vs. RISHRA STEELS LTD
June 14, 2010
ARCHAN SINHA Vs. STATE OF WEST BENGAL
July 9, 2010
ARDHENDU GHOSH Vs. ALLAHABAD BANK
March 2, 2010
ARGHYA BALA Vs. STATE OF WEST BENGAL
November 24, 2010
ARINDAM JHA Vs. STATE OF WEST BENGAL
October 5, 2010
ARINDAM SARKAR Vs. UNION OF INDIA
February 16, 2010
ARJUN HEMBRAM Vs. PUNJAB NATIONAL BANK
April 13, 2010
ARNAB CHATTERJEE Vs. STATE OF WEST BENGAL
May 5, 2010
ARNAB GANGULY Vs. CESC LTD
February 17, 2010
ARUN AGARWAL Vs. THE STATE OF WEST BENGAL AND ORS.
April 29, 2010
ARUN KUMAR TANTIA Vs. OM PRAKASH TANTIA
August 31, 2010
ARUNANSHU CHAKRABORTY Vs. MANISH KUMAR MUKHERJEE
April 8, 2010
ARUNAVA MUKHERJEE Vs. VICE
April 13, 2010
ARUP BHATTACHERJEE Vs. KAMAKHYA PRASAD BANDYOPADHYAY
May 20, 2010
ARUP KUMAR ROY Vs. CHANDRA NATH BHAR
July 2, 2010
ASGAR KHAN Vs. SULTAN AHMED AND ORS
December 7, 2010
ASHA ROY ALIAS GOURI ROY Vs. BINAPANI BASAK
June 22, 2010
ASHIM KHATUA Vs. STATE OF WEST BENGAL
March 31, 2010
ASHIM KUMAR CHATTERJEE Vs. MOUSHUMI CHATTERJEE NEE BHATTACHARJEE
November 12, 2010
ASHIM KUMAR SARKAR Vs. UNION OF INDIA
December 14, 2010
ASHIS KUMAR RANG AND OTHERS Vs. UTTAM DAS AND OTHERS
May 1, 2010
ASHISH BHOWMIK AND ANR. Vs. TAPASI BHOWMIK AND ANR.
June 30, 2010
ASHISH KUMAR RANO Vs. UTTAM DAS
February 1, 2010
ASHIT KUMAR SINHA Vs. RANJIT KUMAR SINHS
February 23, 2010
ASHOK BANIK Vs. SIMA BANIK
August 20, 2010
ASHOK KUMAR SINGH Vs. DILIP KUMAR SHAW
August 23, 2010
ASHOK MONDAL ALIAS ASOKE MONDAL Vs. STATE OF WEST BENGAL
December 23, 2010
ASHOK NANDY ALIAS ALOKE NANDY Vs. STATE OF WEST BENGAL
October 5, 2010
ASHOK PATTANAYAK Vs. BALAJI TRADERS
March 31, 2010
ASHOK VIJAYA Vs. JASBIR SINGH SABARWAL
August 20, 2010
ASHOKA MUKHERJEE Vs. SANTOSH KUMAR SAHA
August 5, 2010
ASHOKE DHARA Vs. STATE OF WEST BENGAL
May 21, 2010
ASHOKE KUMAR BOSE Vs. STATE OF WEST BENGAL
March 16, 2010
ASHOKE KUMAR BOSE Vs. STATE OF WEST BENGAL
March 26, 2010
ASHOKE KUMAR NATH Vs. UNION OF INDIA
December 24, 2010
ASHRAF HOSSAIN Vs. STATE OF WEST BENGAL
August 18, 2010
ASHRUNEHAR BIBI Vs. STATE OF WEST BENGAL
July 8, 2010
ASIA BIBI Vs. BOARD OF TRUSTEES FOR PORT OF CALCUTTA AND OTHERS
April 26, 2010
ASIM KUMAR SINHA Vs. KONNAGAR MUNICIPALITY
April 26, 2010
ASIS KUMAR BANERJEE Vs. SAKTI RANJAN BASU
July 2, 2010
ASIS KUMAR SAHA Vs. STATE OF WEST BENGAL
August 4, 2010
ASIT DUTTA Vs. STATE OF WEST BENGAL
March 11, 2010
ASIT KUMAR MODAK Vs. STATE OF WEST BENGAL
April 12, 2010
ASIT RANJAN CHAKROBORTY Vs. STEEL AUTHORITY OF INDIA LTD
February 16, 2010
ASMAT SK Vs. STATE OF WEST BENGAL
February 1, 2010
ASOKE SAWOO Vs. STATE OF WEST BENGAL
November 10, 2010
ASRAF ALI Vs. STATE OF WEST BENGAL
January 6, 2010
ASSAM COMPANY LTD Vs. STATE OF ANDHRA PRADESH
January 29, 2010
ATANU BASAK Vs. SHIBA PRASAD MUKHERJEE
January 13, 2010
ATANU CHAKRABORTY Vs. STATE OF WEST BENGAL
January 27, 2010
ATANU SAHA Vs. JAGAT KRISHNA DEVNAGAR
May 21, 2010
ATHERTON ENGINEERING CO PVT LTD Vs. UNION OF INDIA
March 10, 2010
AVERY INDIA LIMITED Vs. UNION OF INDIA
March 3, 2010
AVIK CHOWDHURY Vs. STATE OF WEST BENGAL
April 8, 2010
AVM FILM LABORATORIES PVT LTD Vs. FOURTH INDUSTRIAL TRIBUNAL
October 1, 2010
AXIS BANK LTD Vs. MPS GREENERY DEVELOPERS LTD
June 16, 2010
AYANTIKA DAS Vs. STATE OF WEST BENGAL
March 5, 2010
AYODHYA DAS Vs. MANJU RANI SAHA
December 15, 2010
B E BILLIMORIA AND CO LTD Vs. UNIT CONSTRUCTION CO PVT LTD
May 12, 2010
BABLU ROY Vs. STATE OF WEST BENGAL
August 20, 2010
BABU MAJHI ALIAS BAG Vs. STATE OF WEST BENGAL
May 14, 2010
BADAL CHANDRA RAKSHIT Vs. STATE OF WEST BENGAL
August 20, 2010
BADAL MOYEE DAS Vs. STATE OF WEST BENGAL
July 15, 2010
BADAN MAHATO ALIAS BUDHAN MAHATO Vs. STATE OF WEST BENGAL
July 9, 2010
BAIDYANATH DEY AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
January 27, 2010
BAIDYANATH SEAL Vs. RAMA RANI GHOSH AND ANR.
September 13, 2010
BAIJNATH SABOO Vs. INCOME TAX OFFICER
April 13, 2010
BAISHALI CHOUDHURI Vs. STATE OF WEST BENGAL
February 18, 2010
BAJAJ ALLIANZ GENERAL INSURANCE CO LIMITED Vs. SUPRIYA DAS
April 16, 2010
BAKUL BANERJEE Vs. BINOY KRISHNA BANERJEE & ANR.
December 24, 2010
BALAGERIA CENTRAL CO OPERATIVE BANK LTD Vs. STATE OF WEST BENGAL
May 6, 2010
BALAK NATH MONDAL Vs. STATE OF WEST BENGAL
June 29, 2010
BALARAM BAIDYA Vs. STATE OF WEST BENGAL
December 16, 2010
BALARAM CHOWDHURY Vs. SWAPAN SADHAN BOSE
January 27, 2010
BALARAM MAJHI Vs. CENTRAL BUREAU OF INVESTIGATION
April 16, 2010
BALARAM MONDAL Vs. STATE OF WEST BENGAL
August 20, 2010
BALBIR SINGH Vs. UNION OF INDIA
August 30, 2010
BANDANA MUKHERJEE Vs. SOMA MUKHERJEE
October 5, 2010
BANIBRATA DAS Vs. SUPERINTENDENT OF POLICE CENTRAL BUREAU OF INVESTIGATION
December 3, 2010
BANK OF INDIA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
June 16, 2010
BANKIM CHANDRA GHOSH Vs. MITRA NATH
January 15, 2010
BANKIM SAHA Vs. UNION OF INDIA
August 2, 2010
BARDDHAMAN POURS NAGRIK KALYAN COMMITTEE Vs. CENTRAL VALUATION BOARD
March 19, 2010
BARO NARU ALIAS SUBAL CHANDRA PAUL Vs. STATE OF WEST BENGAL
December 22, 2010
BARUN BANERJEE Vs. STATE OF WEST BENGAL
December 22, 2010
BARUN BIKASH CHATTERJEE Vs. ARATI MALLICK
November 29, 2010
BARUN KUMAR MALLA Vs. BARUN KUMAR MALLA
July 19, 2010
BARUN KUMAR MALLA Vs. UNION OF INDIA
July 19, 2010
BASANTHI SARKAR AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
May 10, 2010
BASIRUDDIN Vs. STATE OF WEST BENGAL
February 23, 2010
BASUDEB CHAKRABORTY Vs. PREMNATH RAMESH KUMAR
June 18, 2010
BASUDEB DEY Vs. PURNA CHANDRA DAS
August 13, 2010
BASUDEB DEY Vs. SWATI DEY
August 27, 2010
BASUDEB NASKAR Vs. STATE OF WEST BENGAL
August 17, 2010
BATA INDIA LIMITED Vs. FOURTH INDUSTRIAL TRIBUNAL WEST BENGAL
June 18, 2010
BATA KRISHNA MONDAL Vs. ANTU RANI SEN
August 27, 2010
BELA NAYAK Vs. CHHABI NAYAK
July 22, 2010
BELLAL Vs. STATE
December 24, 2010
BEML LIMITED & ANR Vs. KOLKATA METRO RAILWAY CORPORATION LTD & ANR
March 17, 2010
BENGAL CHAMBER OF COMMERCE AND INDUSTRY Vs. STATE OF WEST BENGAL
March 10, 2010
BENGAL ENGINEERING AND SCIENCE UNIVERSITY SHIBPUR TEACHERS ASSOCIATION Vs. BENGAL ENGINEERING AND SCIENCE UNIVERSITY SHIBPUR
July 22, 2010
BENGAL FREEMASONS TRUST Vs. SUMITA DUTTA
May 19, 2010
BHABATOSH CHANDRA DAS Vs. UNITED BANK OF INDIA
September 3, 2010
BHAGWAN DAS Vs. RAJESH PRASAD
August 10, 2010
BHAGWANDAS AUTO FINANCE LIMITED Vs. COMMISSIONER OF INCOME TAX
February 18, 2010
BHAI BHAI SANGHA Vs. RINA RANI PATRA
July 13, 2010
BHAIROW PRASAD Vs. STATE OF WEST BENGAL
April 9, 2010
BHAKTU GORAIN Vs. STATE
July 21, 2010
BHARAT CHAMBER OF COMMERCE Vs. STATE OF WEST BENGAL
May 3, 2010
BHARAT HEAVY ELECTRICALS LIMITED Vs. TATA PROJECTS LIMITED
February 19, 2010
BHARAT SANCHAR NIGAM LIMITED Vs. ARINDAM DAS
March 11, 2010
BHARAT SANCHAR NIGAM LTD Vs. STATE OF WEST BENGAL
June 11, 2010
BHARTI AIRTEL LIMITED Vs. KOLKATA MUNICIPAL CORPORATION
March 5, 2010
BHARTIA STEEL AND ENGINEERING COMPANY P LTD Vs. DINA NATH PAROLIA
October 6, 2010
BHILAI WIRES LTD Vs. BHARAT SANCHAR NIGAM LTD
June 29, 2010
BHOLANATH DUTTA Vs. SHEFALIKA ROY AND ORS
December 2, 2010
BHOLANATH ROY Vs. STATE OF WEST BENGAL
March 25, 2010
BHUBAN MOHAN PAL Vs. STATE OF WEST BENGAL
August 10, 2010
BIBHAS CHANDRA CHAKI Vs. STATE
August 20, 2010
BIDHU BHUSAN DAS Vs. USHA RANI KAR
August 27, 2010
BIDYAN PRAMANIK Vs. STATE
August 20, 2010
BIDYUT KUMAR CHATTERJEE Vs. STATE OF WEST BENGAL
January 6, 2010
BIJALI KUMAR MANNA Vs. TARUN MANNA
December 13, 2010
BIJAY AGARWAL Vs. STATE OF WEST BENGAL
September 3, 2010
BIJOY KUMAR SAHA Vs. STATE OF WEST BENGAL AND ANR.
March 10, 2010
BIJOY TRADERS Vs. STATE OF WEST BENGAL
March 31, 2010
BIJOYNAGAR TEA COMPANY LTD. Vs. TEZPORE TEA COMPANY LTD.
July 15, 2010
BIKASH CHANDRA SAHA Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY
September 3, 2010
BIKRAM RAJBHAR Vs. COAL INDIA LIMITED
May 14, 2010
BIMAL KISKU Vs. STATE OF WEST BENGAL AND ANR
October 4, 2010
BIMAL KUMAR GOENKA Vs. SANJAY KUMAR JAISWAL
January 27, 2010
BIMAL NASKAR Vs. STATE OF WEST BENGAL
February 8, 2010
BINA DEBNATH ALIAS BINA DEVI Vs. DILIP DEBNATH
August 6, 2010
BINANI INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX
March 4, 2010
BINDESWAR SHAW Vs. COAL INDIA LIMITED
March 8, 2010
BINDESWARI DUBEY Vs. LAKHU DUBEY
September 2, 2010
BIPASHA BHOWAL Vs. BIPLAB BHOWAL
December 10, 2010
BIPIN BIHARI BARMAN Vs. STATE OF WEST BENGAL
February 4, 2010
BIPLAB HANSDA ALIAS DUTTA Vs. STATE OF WEST BENGAL
July 7, 2010
BIPLAB KUMAR CHATERJEE Vs. STATE
March 5, 2010
BIRDS JUTE AND EXPORTS LTD Vs. OFFICIAL LIQUIDATOR
January 15, 2010
BIRENDRA NATH HALDER Vs. HARIPADA HALDER
October 6, 2010
BISHNUPADA HALDER Vs. ANANTA KUMAR NASKAR
August 13, 2010
BISHNUPADA SARKAR Vs. STATE OF WEST BENGAL
July 15, 2010
BISNUPADA DUTTA Vs. STATE OF WEST BENGAL
December 16, 2010
BISWAJIT BISWAS Vs. STATE OF WEST BENGAL
May 17, 2010
BISWAJIT NANDI Vs. DILIP KUMAR DEB
October 5, 2010
BISWANATH BHAKTA Vs. STATE OF WEST BENGAL
February 22, 2010
BISWANATH CHATTORAJ Vs. STATE BANK OF INDIA
November 24, 2010
BISWANATH DEY Vs. UNION OF INDIA
February 11, 2010
BISWANATH GHOSH Vs. PRAFULLA KUMAR GHOSH
February 3, 2010
BISWANATH GHOSH Vs. KASEM ALI GAZI
July 6, 2010
BISWANATH MAHESWARI Vs. NAVBHARAT TEA PROCESSING PRIVATE LIMITED
March 25, 2010
BISWANATH PAUL Vs. LAXMAN CHANDRA ROY
November 30, 2010
BITHAL MALIAH ALIAS BITHAL NATH MALIAH Vs. STATE OF WEST BENGAL
March 12, 2010
BITHIN SAMANTA Vs. STATE OF WEST BENGAL
December 7, 2010
BIVA PYNE Vs. CHUNILAL PYNE
November 26, 2010
BIVASH CHANDRA DEBNATH Vs. STATE OF WEST BENGAL
March 2, 2010
BIVASH ROY Vs. STATE OF WEST BENGAL
January 27, 2010
BOARD OF TRUSTEE OF THE PORT OF CALCUTTA Vs. TUSHAR KANTI MAITY
March 31, 2010
BOC INDIA LIMITED AND ANR. Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY AND ORS.
May 7, 2010
BODHI ART LIMITED Vs. KOLKATA MUNICIPAL CORPORATION
April 16, 2010
BRAHMAPUTRA CARBON LTD. Vs. UNION OF INDIA (UOI)
September 13, 2010
BRAJA KISHORE ROY Vs. STATE OF WEST BENGAL
March 3, 2010
BRAJA KRISHNA MONDAL Vs. JYOTSNA PAHARI
September 3, 2010
BRAJESH SINGH ALIAS BRAJESH KUMAR SINGH Vs. MANARANJAN CHAKRABORTY
August 27, 2010
BRAND VALUE COMMUNICATIONS LTD Vs. ESKAY VIDEO PRIVATE LTD
July 21, 2010
BRATINDRANATH MUKHERJEE Vs. RAJA BHADRA
September 2, 2010
BROJEN BISWAS Vs. STATE OF WEST BENGAL
February 19, 2010
BROWNIA BUSINESS LTD Vs. BUXA DOOARS TEA COMPANY INDIA LTD
July 21, 2010
BUDDHADEB CHANDRA Vs. STATE OF WEST BENGAL
May 5, 2010
BUKA ALIAS RAMNATH KARMAKAR Vs. STATE OF WEST BENGAL
July 15, 2010
BULU SAHA Vs. BHARATI BISWAS
September 10, 2010
BUOY TRADERS Vs. STATE OF WEST BENGAL
March 31, 2010
BUXA DOOARS TEA COMPANY INDIA LTD Vs. BUXA DOOARS TEA COMPANY INDIA LTD
July 21, 2010
C H RAMA RAO Vs. UNITED INSURANCE COMPANY
August 30, 2010
C.C.E. Vs. HINDUSTAN ENGINEERING AND INDUSTRIES LTD.
December 15, 2010
C.R.DAS-I ALIAS CHITTARANJAN DAS Vs. PERSONAL MANAGER,JUTE CORPORATION OF INDIA
March 3, 2010
CA BLOCK CITIZENS ASSOCIATION Vs. STATE OF WEST BENGAL
April 12, 2010
CAL COX SYNDICATE PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES WEST BENGAL
January 8, 2010
CAL ELECTRIC SUPPLY CORPN LTD Vs. KALAVANTI DOSHI TRUST
November 24, 2010
CALCUTTA HOWRAH AUTO RICKSHAWS OWNERS ASSOCIATION Vs. STATE OF WEST BENGAL
March 17, 2010
CALCUTTA PORT TRUST Vs. SHAIKH JAHANGIR ALI
March 15, 2010
CALCUTTA SWIMMING CLUB Vs. KOLKATA MUNICIPAL CORPORATION
April 9, 2010
CANARA BANK Vs. BANK OF RAJASTHAN LIMITED
July 14, 2010
CAREWAY TRANSPORT OF INDIA Vs. EMPLOYEES STATE INSURANCE CORPORATION
December 13, 2010
CARGILL INDIA PVT LTD Vs. STATE OF WEST BENGAL
September 9, 2010
CENTRAL BANK OF INDIA Vs. KASHI NATH CHAKRABORTY
September 16, 2010
CENTRAL BANK OF INDIA Vs. DEVI ISPAT LTD
April 5, 2010
CENTRAL BUREAU OF INVESTIGATION Vs. STATE OF WEST BENGAL
September 8, 2010
CESC LIMITED Vs. SUMITRA SINGH
July 9, 2010
CHAIRMAN INDIAN OIL CORPORATION Vs. ASIT KUMAR HAZRA
October 1, 2010
CHAIRMAN MEDICAL COUNCIL OF INDIA Vs. BAISALI HOM CHAUDHURI
February 18, 2010
CHAIRMAN STATE BANK OF INDIA Vs. MIHIR KUMAR NANDI
January 29, 2010
CHAIRMAN W B CENTRAL SCHOOL SERVICE COMMISSION Vs. MUKUL BISWAS
November 12, 2010
CHAITALI KABASHI Vs. SIPRA MONDAL
August 27, 2010
CHAKDAHA PANCHAYET SAMITY Vs. STATE OF WEST BENGAL
October 5, 2010
CHAND MOHAN SAHA Vs. NATIONAL INSURANCE COMPANY LIMITED
February 16, 2010
CHANDA ALIAS SANDHYA RANI CHAKRABORTY Vs. CHABI PALUI
July 2, 2010
CHANDAN KUMAR BANIK Vs. STATE OF WEST BENGAL
January 6, 2010
CHANDAN KUMAR MAITY Vs. STATE OF WEST BENGAL
May 4, 2010
CHANDRA SEKHAR OJHA Vs. BIJAY KUMAR OJHA
October 1, 2010
CHANDRA SHEKHAR PANDEY Vs. NANDITA GHOSH
December 15, 2010
CHANDRIKA PROSAD RAI Vs. UNION OF INDIA & ORS
June 25, 2010
CHATTERJEE BROTHERS Vs. RASTRIYA PARIYAJANA NIRMAN NIGAM LIMITED
February 25, 2010
CHINMOY PATHAK Vs. STANDARD CHARTERED BANK LTD
June 14, 2010
CHITTARANJAN JANA Vs. PANKAJ NAYEK & ORS
October 5, 2010
CHITTARANJAN MAITI Vs. STATE OF WEST BENGAL
March 24, 2010
CHOTA TINGRAI TEA ESTATES PVT LTD Vs. HDFC BANK LTD
September 3, 2010
CIT Vs. UMEDBHAI INTERNATIONAL P. LTD.
February 2, 2010
CIVCON CONSTRUCTION PVT LTD Vs. STATE OF WEST BENGAL
October 6, 2010
COAL INDIA LIMITED Vs. NICCO CORPORATION LIMITED
June 18, 2010
COAL INDIA LTD. Vs. SALES TAX OFFICER, CENTRAL SECTION, KOLKATA AND OTHERS
March 19, 2010
COAL MINES ASSOCIATED TRADERS Vs. STATE OF WEST BENGAL
June 25, 2010
COLLECTOR L A Vs. JAGATHA
December 2, 2010
COLLECTOR OF CUSTOMS Vs. B. ARUN KUMAR AND CO.
January 15, 2010
COMET TECHNOCOM P LTD Vs. UNION OF INDIA
September 15, 2010
COMMISSIONER OF C. EX. Vs. BRIGHTMAN INDUSTRIES
December 6, 2010
COMMISSIONER OF C. EX. Vs. WEB IMPRESSION (INDIA) PVT. LTD.
September 17, 2010
COMMISSIONER OF C. EX., KOLKATA-II Vs. RAHEE INDUSTRIES LTD.
August 3, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. HOWRAH GASES LTD.
March 15, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. MODERN MALLEABLE LTD
June 29, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. SHREE GOBINDDEO GLASS WORKS LTD
October 5, 2010
COMMISSIONER OF CUSTOMS Vs. KISHAN KUMAR KEJRIWAL
July 2, 2010
COMMISSIONER OF CUSTOMS Vs. DILIP KUMAR JAIN
March 25, 2010
COMMISSIONER OF CUSTOMS Vs. NATIONAL RADIO PRODUCTS
August 10, 2010
COMMISSIONER OF CUSTOMS (PORT) Vs. SUDHIR SATNALIWALA
April 1, 2010
COMMISSIONER OF CUSTOMS (PREV), KOLKATA Vs. AZIZUR RAHAMAN
August 17, 2010
COMMISSIONER OF INCOME TAX Vs. R.K.B.K. LTD. AND JAYSHREE TEA AND INDUSTRIES LTD.
March 3, 2010
COMMISSIONER OF INCOME TAX Vs. J.K. CORPORATION LTD.
October 5, 2010
COMMR. OF S. TAX Vs. KARAM CHAND THAPPAR AND BROS. (COAL SALES) LTD.
March 17, 2010
CONSOLIDATED FIBRES AND CHEMICALS LTD Vs. STATE
July 30, 2010
CONSTITUTION OF INDIA ARTICAL 226 Vs. DEPUTY ENTITLEMENT
February 17, 2010
COURT IN ITS OWN MOTION Vs. BIMAN BOSE
March 26, 2010
CRYSTAL NETWORKS P. LTD. Vs. COMMISSIONER OF INCOME TAX
July 29, 2010
D R STEEL INDUSTRIES PVT LTD Vs. STATE OF WEST BENGAL
December 23, 2010
DALIM SEKH Vs. STATE OF WEST BENGAL
April 19, 2010
DAMODAR ROPEWAYS AND CONSTRUCTION COMPANY P LTD Vs. KOLKATA MUNICIPAL CORPORATION
April 13, 2010
DAMODAR ROPEWAYS AND CONSTRUCTION COMPANY PRIVATE Vs. STATE OF WEST BENGAL AND ORS
May 5, 2010
DANDI SWAMI BANESHWARANANDA TIRTHA MAHARAJ Vs. KALYAN MAHARAJ
July 9, 2010
DARSHANLAL SALES & MARKETING (P) LTD. Vs. UNION OF INDIA
August 2, 2010
DASS ESTATE PVT LTD Vs. KARAR AND COMPANY
July 22, 2010
DEB KUAMR BHATTACHARJEE AND ORS. Vs. STATE OF WEST BENGAL AND ANR.
February 22, 2010
DEB KUMAR KARAN Vs. CRIMINAL BAR ASSOCIATION
May 18, 2010
DEBA PRASAD NATH Vs. STATE OF WEST BENGAL
May 21, 2010
DEBABRATA CHAKROBORTY Vs. STATE OF WEST BENGAL
October 1, 2010
DEBABRATA RAY CHOUDHURI Vs. STATE OF WEST BENGAL
September 8, 2010
DEBALINA DASGUPTA Vs. THE STATE OF WEST BENGAL
February 22, 2010
DEBANTI DEBI Vs. NATIONAL INSURANCE CO LTD
March 23, 2010
DEBASHIS GHOSH Vs. SUBHAS CHANDRA GHOSH
September 8, 2010
DEBASHISH SINHA Vs. RABINDRA NATH SINHA
September 10, 2010
DEBASHREE MUKHERJEE Vs. STATE OF WEST BENGAL
June 16, 2010
DEBASISH CHANDRA Vs. TUHIN BILAS DEB
February 22, 2010
DEBASREE DAS Vs. STATE OF WEST BENGAL
December 10, 2010
DEBENDRA NATH CHATTERJEE Vs. VIVEKANANDA BANERJEE
July 30, 2010
DEBI CHAKRABORTY Vs. STATE OF WEST BENGAL
March 10, 2010
DEBIDAS ROY Vs. SABITRI CHATTERJEE
January 5, 2010
DEEPA CHAKROBORTY Vs. STATE OF WEST BENGAL
March 17, 2010
DEEPA DAS Vs. RUPA DAS
November 19, 2010
DEEPAK GIDRA Vs. PBS HEALTH AND GLOW CLINIC PRIVATE LIMITED
March 19, 2010
DEEPAK GUPTA Vs. BINITA GUPTA
October 4, 2010
DELTA INTERNATIONAL LIMITED Vs. COMMISSIONER OF CUSTOMS
December 23, 2010
DENA BANK Vs. KAMLAPUR SUGAR AND INDUSTRIES LTD.
July 30, 2010
DEO KUMAR SARAF Vs. MANGAL KESHAV SECURITIES LIMITED
April 9, 2010
DEPUTY COMMISSIONER AND ANR Vs. RAVANAMMA
September 10, 2010
DEPUTY DIRECTOR, DRI Vs. SATYA SARKAR
July 8, 2010
DEVBHOOMI AWAS LIMITED Vs. ANTELEC LTD
June 14, 2010
DEVBHOOMI AWAS LTD Vs. ANTELEC LTD
June 16, 2010
DEVELOPMENT ENTERPRISE Vs. W B S E B
July 16, 2010
DEVENDRA SINGH Vs. COAL INDIA LIMITED
February 15, 2010
DEY ENTERPRISE Vs. UNION OF INDIA
July 30, 2010
DHARAM CHAND RAJBHAR ALIAS LALU Vs. STATE OF WEST BENGAL
April 12, 2010
DHEKLAPARA TEA COMPANY LIMITED Vs. OFFICIAL LIQUIDATOR HIGH COURT CALCUTTA
December 20, 2010
DHIREN CHANDRA BARIK Vs. STATE
August 20, 2010
DIAMOND INFOTECH PRIVATE LIMITED Vs. KOLKATA MUNICIPAL CORPORATION
April 30, 2010
DIBAKAR SINGH Vs. STATE OF WEST BENGAL
December 16, 2010
DIBYENDU GHOSH Vs. STATE OF WEST BENGAL
February 5, 2010
DIKLA ALIAS SURENDER DAS Vs. STATE OF WEST BENGAL
May 19, 2010
DILBAR KHAN Vs. STATE OF WEST BENGAL
March 23, 2010
DILESHWAR KUMAR Vs. UNION OF INDIA
March 17, 2010
DILESHWAR KUMAR AND ORS Vs. UNION OF INDIA AND ORS
March 26, 2010
DILIP BHATTACHARYA Vs. RATAN KUMAR SEN
December 3, 2010
DILIP HALDER Vs. GOBINDA MAJHI
April 7, 2010
DILIP HAZRA Vs. JAGATMAYA NEOGI & ORS
November 25, 2010
DILIP KUMAR DEY Vs. SARATHI SUNDAR DEY AND ANR
February 20, 2010
DILIP KUMAR DEY Vs. STATE OF WEST BENGAL
March 26, 2010
DILIP KUMAR DEY Vs. VISWAMITRA RAMKUMAR
July 30, 2010
DILIP KUMAR DEY Vs. SARATHI SUNDAR DEY
July 20, 2010
DILIP KUMAR DEY Vs. STATE OF WEST BENGAL
December 25, 2010
DILIP KUMAR PANJA Vs. GOUTAM KUMAR PANJA
December 13, 2010
DILIP KUMAR SAHA Vs. NANDALAL RATHI
July 1, 2010
DILIP KUMAR SHAW Vs. SUKUMAR MAITY
December 21, 2010
DILIP RANA Vs. STATE OF WEST BENGAL
January 6, 2010
DINDAYAL GUPTA Vs. UNION OF INDIA AND OTHERS
February 17, 2010
DINESH BARICK Vs. STATE OF WEST BENGAL
March 16, 2010
DIPAK BARMAN Vs. STATE OF WEST BENGAL
May 21, 2010
DIPAK KUMAR BASAK Vs. STATE BANK OF BIKANIR AND JAIPUR
January 12, 2010
DIPAK KUMAR LAHIRI Vs. NATIONAL INSURANCE COMPANY LIMITED
May 14, 2010
DIPAK KUMAR MALLICK Vs. UNION OF INDIA
October 4, 2010
DIPAK MAJUMDAR AND ANR. Vs. SMT. RANI BALA DUTTA AND ANR.
March 10, 2010
DIPAK MONDAL Vs. STATE OF WEST BENGAL
March 2, 2010
DIPALI ROY Vs. SAMIR BANERJEE
June 18, 2010
DIPANKAR BANDOPADHYAY Vs. DURGAPUR CHEMICALS LIMITED
December 7, 2010
DIPANKAR DE Vs. STATE OF WEST BENGAL
July 6, 2010
DIRECTOR GENERAL CSIR Vs. RUMA CHAKRABORTY
February 11, 2010
DIRECTOR OF SCHOOL EDUCATION WEST BENGAL Vs. TARUN KUMAR GHOSH
April 13, 2010
DIRECTOR OF TRANSPORT Vs. GENERAL SECRETARY STATE TRANSPORT EMPLOYEES UNION PORT BLAIR
March 29, 2010
DISTRICT CONTROLLER Vs. RAJESH BISWAS
August 2, 2010
DOLA LAHIRI Vs. JABA LAHIRI
April 26, 2010
DOLI DOLUI Vs. STATE OF WEST BENGAL
March 12, 2010
DOLPHIN AGENCIES PVT LTD Vs. LGW LTD
January 6, 2010
DR SATINATH SAMANTA Vs. P PRAMANICK
February 26, 2010
DR. RAJU DAS Vs. THE STATE OF WEST BENGAL AND ORS.
January 12, 2010
DR. TAPAS ROY CHOWDHURY Vs. THE STATE OF WEST BENGAL
June 29, 2010
DULAL CHANDRA SAMANTA Vs. THE UNION OF INDIA (UOI) AND ORS.
September 6, 2010
DUNCANS INDUSTRIES LTD Vs. NARAYAN KUMAR KHAITAN
December 1, 2010
DUNCANS TEA LTD. Vs. CIT
July 27, 2010
DURGAPUR PROJECTS LTD Vs. ABL INTERNATIONAL LTD
October 4, 2010
DVC STAFF ASSOCIATION Vs. DAMODAR VALLEY CORPORATION
March 5, 2010
EAST BENGAL CLUB Vs. SEKHAR GHOSH
July 23, 2010
EAST BENGAL CLUB Vs. PALTU MUKHERJEE
December 14, 2010
EAST INDIA TRADING COMPANY Vs. RADHA KANTA DHAR
July 9, 2010
EASTERN CIRCLE YELLOW PAGES PVT LTD Vs. AMAL KR GHOSH
August 26, 2010
EDCONS MKS CASTING PVT LTD Vs. WEST BENGAL STATE ELECTRICITY BOARD
August 10, 2010
EDMUOND FRANCIS HEBERLET Vs. MUSTT FATIMA KHATOON
April 1, 2010
EFCALON TIE-UP PVT LTD & ANR Vs. STATE OF WEST BENGAL AND ORS
May 18, 2010
EIH LIMITED Vs. JAY ENGINEERING WORKS LIMITED
September 21, 2010
EIH LIMITED Vs. JAY ENGINEERING WORKS LIMITED
September 16, 2010
ELIAS MEYER FREE SCHOOL AND TALMUD TORAH Vs. OFFICIAL TRUSTEE OF WEST BENGAL
December 22, 2010
EMAMI LIMITED Vs. THREE N PRODUCTS PRIVATE LIMITED
January 29, 2010
EMEST UCHENNA Vs. STATE OF WEST BENGAL
March 3, 2010
ENKON PRIVATE LIMITED Vs. STATE OF WEST BENGAL
August 16, 2010
ESKAY VIDEO PRIVATE LIMITED Vs. BRAND VALUE COMMUNICATIONS LIMITED
May 10, 2010
EXECUTIVE OFFICER KAKDWIP PANCHAYAT SAMITY Vs. SURYA KANTA GIRI
May 18, 2010
EXPRESS PUBLICATION Vs. INDIA MEDIA SERVICES PRIVATE LTD
October 4, 2010
FAIRDEAL ENTERPRISE (P) LTD. Vs. C.C. (AIRPORT AND ADMINISTRATION)
January 7, 2010
FAJLEY HAKE KHAN Vs. STATE OF WEST BENGAL
February 15, 2010
FARIDA BIBI SHEIKH Vs. STATE OF WEST BENGAL
March 3, 2010
FARMANIA STEEL WORKS Vs. UNION OF INDIA
February 12, 2010
FARUK ABDULLAH SHAIKH Vs. STATE OF WEST BENGAL
January 19, 2010
FASTNERS INC Vs. STATE
June 16, 2010
FATEMA BIBI Vs. ALI HOSSAIN MONDAL
June 23, 2010
FATEY ALAIS THATE KISHKU Vs. STATE OF WEST BENGAL
May 21, 2010
FEROZA KHATOON Vs. HARUN SK
July 14, 2010
FIAYAZ ALI Vs. SECRETARY LAW
August 27, 2010
FLOUR MILLS PVT LTD Vs. SARDA CEREALS PVT LTD
March 17, 2010
FOOD CORPORATION OF INDIA Vs. UNION OF INDIA
May 12, 2010
FRIENDS HP STATION Vs. SENIOR REGIONAL MANAGER HINDUSTAN PETROLEUM CORPORATION LTD
April 8, 2010
FULCHAND SAHISH Vs. STATE OF WEST BENGAL
April 30, 2010
GAJENDRANATH MANNA Vs. STATE OF WEST BENGAL
May 17, 2010
GAMA ALIAS MD ANWAR Vs. STATE OF WEST BENGAL
December 7, 2010
GAMA HOTEL AND RESORTS PRIVATE LTD. AND ANR. Vs. WEST BENGAL INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION AND ORS.
May 10, 2010
GANGES MANUFACTURING CO. LTD. Vs. UNION OF INDIA (UOI)
December 7, 2010
GAUTAM CHOUDHURY Vs. CAUVERY CHOUDHURY
September 14, 2010
GAYATRI MOZUMDER Vs. STATE OF WEST BENGAL & ORS
November 11, 2010
GEETA SINGH & ANR Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION LIMITED
September 9, 2010
GENERAL MANAGER INDIAN OIL CORPORATION LTD Vs. SISIR KUMAR PRAMANIK
December 24, 2010
GENERAL MANAGER PA ALLAHABAD BANK Vs. SHIB SANKAR MUKHERJEE
March 12, 2010
GENERAL RAILWAY ROAD MOTIA MAZDOOR UNION Vs. UNION OF INDIA
March 15, 2010
GHANSHYAM AGARAWAL Vs. SECRETARY REVENUE
September 15, 2010
GIRIJA PRASAD PANDEY Vs. STATE OF WEST BENGAL
November 10, 2010
GITA DEVI SAHA Vs. AMBER TOUR AND TRAVELS PVT LIMITED
October 6, 2010
GITA DEY Vs. STATE OF WEST BENGAL
June 14, 2010
GITA SEN Vs. ASHIS SEN
August 16, 2010
GITA SEN Vs. ASHIS SEN
August 18, 2010
GLAXO SMITHKLINE CONSUMER HEALTH CARE LTD Vs. SECOND LABOUR COURT
December 24, 2010
GLOSTER JUTE MILLS LIMITED Vs. HOOGHLY MILLS COMPANY LIMITED
December 16, 2010
GMS MARINE COMPANY LIMITED Vs. M V VINASHIN SKY
May 7, 2010
GOBINDA BAIDYA Vs. STATE OF WEST BENGAL
March 23, 2010
GOBINDA CHANDRA DAS Vs. STATE OF WEST BENGAL
May 5, 2010
GOLOK LALL SEAL Vs. DSK REAL ESTATE LIMITED
December 10, 2010
GOODS OF PRIYAMBADA DEVI BIRLA Vs. AJOY KUMAR NEWAR
August 27, 2010
GOODS OF PRIYAMVADA DEVI BIRLA R S LODHA Vs. LAXMI DEVI NEWAR
February 12, 2010
GOODS OF SAMARENDRA NATH BAL Vs. STATE
January 6, 2010
GOODS OF SAMARENDRA NATH BAL Vs. STATE
January 8, 2010
GOPAL CHANDRA ADHIKARI Vs. STATE OF WEST BENGAL
August 25, 2010
GOPAL KUMAR BHALOTIA Vs. ANIRUDH TRADE AND AGENCIES PVT LTD
February 22, 2010
GOPAL NEOGI Vs. STATE OF WEST BENGAL
January 19, 2010
GOPI NATH DAS Vs. OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA AND ANOTHER, DHEKLAPARA TEA CO. LTD. (IN LIQUIDATION)
December 20, 2010
GOPINATH PAL Vs. CHYANA PATRA
December 9, 2010
GOPINATH RAHA Vs. STATE OF WEST BENGAL
August 30, 2010
GOPSAI AVINANDAN SANGHA Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD
July 29, 2010
GOSTO MANDOL Vs. STATE OF WEST BENGAL
December 14, 2010
GOUR CHANDRA SARKAR Vs. STATE OF WEST BENGAL
May 6, 2010
GOUR SEAL Vs. THE STATE OF WEST BENGAL
June 29, 2010
GOURANGA CHANDRA DEY Vs. MAYA GHOSH
April 1, 2010
GOUTAM BORAL ALIAS GEDU Vs. STATE OF WEST BENGAL
January 6, 2010
GOUTAM CONSTRUCTION COMPANY LTD Vs. STATE OF WEST BENGAL
June 23, 2010
GOUTAM KUMAR NEOGI Vs. UNION OF INDIA
August 6, 2010
GOUTAM LAHIRI Vs. UNION OF INDIA
December 24, 2010
GOUTAM MONDAL Vs. DOLON MONDAL
March 23, 2010
GOUTAM SINGH Vs. STATE OF WEST BENGAL
January 6, 2010
GOVERNING BODY SERAMPORE GIRLS COLLEGE Vs. SAILENDRA NATH PAUL
July 28, 2010
GOVIND RAJ Vs. VENKATACHALAM
August 23, 2010
GOVIND STEEL CO. LTD. Vs. UNION OF INDIA (UOI)
May 10, 2010
GRAPHIC INDUSTRIES COMPANY Vs. UNION OF INDIA
October 5, 2010
GREEN HUT PVT LTD Vs. STATE OF WEST BENGAL
March 15, 2010
GUJARAT PANNALAL LIMITED Vs. OFFICIAL LIQUIDATOR
March 3, 2010
GULNAWAZ KHAN ALIAS GULNAWAZ ALIAS GULLU Vs. STATE OF WEST BENGAL
July 9, 2010
GURU ISPAT LIMITED AND ANR. Vs. THE STATE BANK OF INDIA AND ORS.
January 11, 2010
GURU SEVAK SINGH BATH @ GUR SEVAK SINGH Vs. S K DEVELOPERS
September 16, 2010
HABIB AHMED Vs. SARMISTHA GON
June 15, 2010
HABIBUR RAHAMAN Vs. STATE OF WEST BENGAL
May 21, 2010
HAIDER KHAN Vs. STATE OF WEST BENGAL
July 2, 2010
HALDIA PETROCHEMICALS LTD. Vs. COMMISSIONER OF CUSTOMS (PORT)
September 6, 2010
HAPPY HOMES AND HOTELS PVT LTD Vs. ORIENTAL INSURANCE CO LTD
May 6, 2010
HARADHAN BERA Vs. STATE OF WEST BENGAL
October 6, 2010
HARADHAN MAHATO Vs. STATE OF WEST BENGAL
November 11, 2010
HARADHAN PAL Vs. NEW INDIA ASSURANCE CO LTD
June 14, 2010
HARDWARE STORE Vs. SALES TAX OFFICER MONOHAR KATRA CHARGE
January 29, 2010
HARE KRISHNA CHAKRABORTY Vs. STATE OF WEST BENGAL
February 17, 2010
HARE KRISHNA CHAKRABORTY Vs. STATE OF WEST BENGAL
December 23, 2010
HAREN DAS Vs. STATE OF WEST BENGAL
October 4, 2010
HARI NARAYAN BURNWAL Vs. RAM GOPAL SANTHALIA
March 25, 2010
HARIPADA BISWAS Vs. STATE OF WEST BENGAL
July 7, 2010
HARMAN TOPPO Vs. STATE
November 30, 2010
HARUN ALI MALLICK Vs. STATE OF WEST BENGAL
August 25, 2010
HASIM AKHTAR @ BABU @ HASIM AKHTAR MOMIN Vs. STATE OF WEST BENGAL
October 4, 2010
HASIN TABREJ Vs. STATE OF WEST BENGAL
March 1, 2010
HDFC BANK LTD Vs. BANU BIBI
July 9, 2010
HDFC BANK LTD Vs. BANU BIBI
July 16, 2010
HDFC BANK LTD Vs. STATE OF WEST BENGAL
September 3, 2010
HEADMASTER TEACHER IN CHARGE DIGHALGRAM NETAJI VIDYAPITH Vs. SWAPAN KUMAR NASKAR
June 23, 2010
HIMADRI MUKHERJEE Vs. BIMAL CHANDRA GHOSH
December 10, 2010
HINDUSTAN COPPER LIMITED Vs. TTG INDUSTRIES LIMITED
August 13, 2010
HINDUSTAN NATIONAL GLASS AND INDUSTRIES LIMITED Vs. GANESH KUMAR AGARWAL
January 8, 2010
HINDUSTAN STEEL WORKS CONSTRUCTION LTD Vs. P SETHIAN
April 1, 2010
HINDUSTAN STEELWORKS CONSTRUCTION LTD Vs. CENTRAL BOARD OF TRUSTEES FOR PROVIDENT FUND
January 14, 2010
HINDUSTAN STEELWORKS CONSTRUCTION LTD Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
January 14, 2010
HINDUSTAN UNILEVER LIMITED Vs. PROCTER AND GAMBLE HOME PRODUCTS LIMITED
October 5, 2010
HINDUSTAN UNILEVER LIMITED Vs. PROCTER AND GAMBLE HOME PRODUCTS LIMITED
May 20, 2010
HIRA ROUTH Vs. STATE OF WEST BENGAL
March 22, 2010
HIRAK RANJAN DUTTA Vs. STATE OF WEST BENGAL
August 18, 2010
HIRANMOY BHOWMIK Vs. STATE OF WEST BENGAL
February 26, 2010
HIREN ALIAS HIRULAL GHOSH Vs. STATE OF WEST BENGAL
September 14, 2010
HOTEL PAYEL Vs. CENTRAL BANK OF INDIA
September 2, 2010
HOTEL PAYEL Vs. CENTRAL BANK OF INDIA
October 2, 2010
HOTEL SONAR BANGLA Vs. THE STATE BANK OF INDIA AND ORS.
July 30, 2010
HOWRAH MILLS COMPANY LTD Vs. JARDINE HENDERSON LTD
October 4, 2010
HOWRAH MUNICIPAL CORPORATION Vs. SHAKUNTALA DEVI DALMIA
January 7, 2010
HOWRAH TAX PAYERS ASSOCIATION Vs. GOVERNMENT OF WEST BENGAL
December 24, 2010
HRIDAY KUMAR PAUL Vs. STATE OF WEST BENGAL
July 30, 2010
HRITTIKA DEVI ALIAS SINGH ALIAS HIBA Vs. STATE OF WEST BENGAL
August 4, 2010
HT MEDIA LTD Vs. UTV NEWS LTD
August 31, 2010
I C I INDIA Vs. SECOND LABOUR COURT
February 11, 2010
ICHAQUE GAZI Vs. STATE OF WEST BENGAL
February 1, 2010
ICICI BANK LIMITED Vs. SATYABRATA DAS
July 9, 2010
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. MD ARSHAD
May 5, 2010
ICICI PRUDENTIAL LIFE INSURANCE CO LTD Vs. STATE OF W B
June 30, 2010
IDEAL INDUSTRIAL EXPLOSIVES LIMITED Vs. COAL INDIA LIMITED
June 23, 2010
IDRIS ALI MOLLA Vs. ESRAFIL MOLLA
December 10, 2010
IMRAJ ALI MOLLA Vs. MADAN MOHAN SAHA
August 27, 2010
IN RE: CALLIDORA MERCHANTILES P. LTD. AND ANR. Vs. STATE
July 1, 2010
IN THE GOODS OF PRIYAMVADA DEVI BIRLA (SINCE DECEASED) R.S. LODHA Vs. AJAY KUMAR NEWAR & ORS.
February 5, 2010
IN THE GOODS OF PRIYAMVADA DEVI BIRLA (SINCE DECEASED) R.S. LODHA Vs. LAXMI DEVI NEWAR
February 12, 2010
IN THE GOODS OF SISIR KUMAR MITRA Vs. STATE
May 19, 2010
IN THE MATTER OF GOPAL PRAMANIK Vs. STATE
May 18, 2010
IN THE MATTER OF J THOMAS INVESTMENT SERVICES PVT LTD Vs. NICCO UCO ALLIANCE CREDIT LTD
February 2, 2010
INBARA HOLDINGS PVT LTD Vs. SHEELA NEWAR
August 13, 2010
INDIA BULLS HOUSING FINANCE LTD Vs. STATE OF WEST BENGAL
June 21, 2010
INDIAN ALUMINIUM CO. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 3, 2010
INDIAN INSTITUTE OF AERONAUTICAL SCIENCE Vs. SNIOR INTELLIGENCE OFFICER
January 6, 2010
INDIAN IRON AND STEEL CO LTD Vs. UNION OF INDIA
July 7, 2010
INDIAN JUTE MILLS ASSOCIATION Vs. UNION OF INDIA (UOI)
March 31, 2010
INDIAN OIL CORPORATION LIMITED Vs. CONSTRUCTION ENTERPRISES
September 10, 2010
INDO AMERICAN ELECTRICALS LTD Vs. GOPA SINHA
December 14, 2010
INDRAJIT MUKHERJEE Vs. STATE
June 16, 2010
INDRANI SARKAR Vs. STATE OF WEST BENGAL
September 15, 2010
INDRANIL DAS Vs. UNION OF INDIA (UOI) AND ORS.
May 14, 2010
INDUREKHA CHOWDHURY Vs. SAPTAPARNI CO OPERATIVE HOUSING SOCIETY
May 21, 2010
INDUSIND BANK LTD Vs. GADADHAR BANERJEE
April 1, 2010
INSTITUTION OF ENGINEERS (INDIA) Vs. UNION OF INDIA
November 12, 2010
INTERNATIONAL INDUSTRIAL GASES LIMITED Vs. UNION OF INDIA (UOI) AND ORS.
March 17, 2010
ITC LIMITED Vs. OBEROI MALL PVT LTD
April 21, 2010
ITC LIMITED Vs. GODFREY PHILLIPS INDIA LIMITED
December 7, 2010
IVY SARKAR MAJUMDAR Vs. SANDIP MAJUMDAR
July 14, 2010
J K INDUSTRIES LIMITED Vs. UPENDRA CHOWDHARY
May 7, 2010
J K INDUSTRIES LTD Vs. UPENDRA CHOWDHARY
March 11, 2010
J.J. TOWERS AND ESTATES (P) LTD. Vs. EAST INDIA FLOUR MILLS (P) LTD.
April 26, 2010
J.K. AGRI GENETICS LTD. Vs. FLORENCE ALUMINA LTD.
May 20, 2010
JABAKUSUM MANNA Vs. STATE OF WEST BENGAL
November 11, 2010
JABBAR LASKAR AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
January 29, 2010
JADABPUR TEA COMPANY LTD Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO LTD
February 8, 2010
JAGANNATH ADHIKARI Vs. STATE OF WEST BENGAL
December 6, 2010
JAGANNATH GHOSH Vs. STATE OF WEST BENGAL
September 3, 2010
JAGAT MATA RICE MILL AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
May 7, 2010
JAGJIT SINGH Vs. UNION OF INDIA
August 13, 2010
JAHARLAL BASKEY Vs. STATE OF WEST BENGAL
October 6, 2010
JAHIRUDDIN KHAN Vs. STATE OF WEST BENGAL
May 21, 2010
JAI BALAJI INDUSTRIES LTD Vs. HYQUIP SYSTEMS PVT LTD
February 4, 2010
JAI RAJENDRA IMPEX PRIVATE LTD Vs. SHAMBHU NATH AND BROTHERS
August 18, 2010
JAIRAJ CHETTRI Vs. STATE
March 1, 2010
JAISWAL NAMKIN BHANDAR Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION LTD. AND ORS.
March 11, 2010
JALADHAR GHOSH Vs. SHASADHAR GHOSH
December 21, 2010
JALAI SEIKH Vs. STATE OF WEST BENGAL
February 25, 2010
JAMALUDDIN MOLLA Vs. STATE OF WEST BENGAL
May 21, 2010
JAMALUDDIN MOLLA Vs. STATE OF WEST BENGAL AND ORS.
September 2, 2010
JAMESHEDPUR CEMENTS LTD Vs. OFFICIAL LIQUIDATOR
December 7, 2010
JAMIL AKHTER Vs. ABDUL MAJID
August 3, 2010
JAMUNA TRANSPORT CORPORATION LTD Vs. GHANASHYAMDAS BAHETI
July 16, 2010
JANAK LAL GUPTA & ORS Vs. RAMESH SHAH & ORS
September 17, 2010
JARDINE HENDERSON LTD. Vs. HOWRAH MILLS COMPANY LTD.
October 4, 2010
JASIMUDDIN PURKAIT Vs. RABIJAN BIBI
August 12, 2010
JATINDRA NATH DAS Vs. STATE OF WEST BENGAL
June 24, 2010
JAVED AHMED KHAN Vs. STATE OF WEST BENGAL
June 23, 2010
JAWAHAR LAL KAPOOR Vs. CESC LIMITED & ORS
September 9, 2010
JAY KANT SHARMA Vs. STATE OF WEST BENGAL
March 10, 2010
JAYANTA HALDER Vs. STATE OF WEST BENGAL AND ORS.
June 30, 2010
JAYANTA KUMAR DAS Vs. CHAND KUMAR DAS
August 9, 2010
JAYANTA KUMAR GHOSE Vs. UNION OF INDIA
May 19, 2010
JAYDEB SAU ALIAS SHAW Vs. STATE OF WEST BENGAL
May 18, 2010
JAYMALA DAS Vs. UNION OF INDIA
June 30, 2010
JESSORE INDUSTRIES INDIA LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER WEST BENGAL AND NICOBAR ISLAND
November 12, 2010
JETHON DOSAD Vs. STATE OF WEST BENGAL
June 14, 2010
JETHULAL MAHATO Vs. STATE OF WEST BENGAL
February 25, 2010
JETHULAL MAHATO Vs. STATE OF WEST BENGAL AND ORS.
February 8, 2010
JHA SHIPPING AGENCY Vs. UNION OF INDIA (UOI)
December 15, 2010
JHANTU SARDAR Vs. STATE OF WEST BENGAL
April 19, 2010
JHARNA MALLICK Vs. STATE OF WEST BENGAL
December 7, 2010
JIARUDDIN MOLLA ALIAS SK JIAR Vs. STATE
February 8, 2010
JIARUL MONDAL ALIAS JULHAS Vs. STATE OF WEST BENGAL
March 1, 2010
JIBAN BALA SIKDER Vs. INDIAN OVERSEAS BANK
February 22, 2010
JIBAN KUMAR SARKAR Vs. UNION OF INDIA
October 1, 2010
JIBANKUR CHATTERJEE Vs. ASIMA CHATTERJEE
August 30, 2010
JITENDRA DEBNATH Vs. STATE OF WEST BENGAL
August 16, 2010
JITU MONDAL Vs. STATE OF WEST BENGAL
May 5, 2010
JOGAMAYA PANDA Vs. SAILENDRA NATH PANDA
September 15, 2010
JOGMAYA DAS Vs. STATE OF WEST BENGAL
July 27, 2010
JUDHISTHIR DAS Vs. STATE OF WEST BENGAL
August 20, 2010
JUGAL CHANDRA DAS Vs. AMIT SAHAI
March 17, 2010
JUMMAN SAHA Vs. DABIR SAHA
September 3, 2010
JYOTIRMOY SEN Vs. WEST BENGAL STATE CO
March 30, 2010
JYOTSNA KORA Vs. STATE OF WEST BENGAL
August 3, 2010
JYOTSNA KUNDU Vs. RUKMINI DUTTA
August 13, 2010
K JAYARAJ Vs. MOSES PANDIAN
August 27, 2010
K M B JAYAPAL Vs. STATE
March 26, 2010
K. BALASUBRAMANIAN Vs. STATE OF WEST BENGAL
March 31, 2010
KADIR KHAN ALIAS KADER KHAN Vs. STATE OF WEST BENGAL
February 1, 2010
KAFIRAN NESSA Vs. HARIDASI MALLICK
May 11, 2010
KAILASH MAHATO Vs. STATE OF WEST BENGAL
February 17, 2010
KAILASH PRASAD JAIN Vs. COMMISSIONER OF INCOME TAX
November 12, 2010
KAKALI BERA SAMANTA Vs. STATE OF WEST BENGAL
March 10, 2010
KAKALI GUPTA Vs. TUSHAR GUPTA
January 19, 2010
KALACHAND MURMU Vs. STATE OF WEST BENGAL
December 3, 2010
KALLOL KUMAR DAS Vs. KANAN BALA DAS
January 29, 2010
KALPANA BANERJEE Vs. MAINTENANCE TRIBUNAL THROUGH THE CHAIRMAN AT SADAR ALIPORE SADAR AND ANR.
July 9, 2010
KALPANA BHOWMICK Vs. MANASHI ROY BURMAN
June 24, 2010
KALPANA BOSE Vs. NEPAL CHANDRA ROY
December 1, 2010
KALPANA DAS Vs. ASIT DAS
June 16, 2010
KALPANA PAL Vs. STATE OF WEST BENGAL
August 13, 2010
KALPANA RANI DUTTA Vs. CONCORDE CO-OPERATICE HOUSING SOCIETY LTD & ANR
September 17, 2010
KALYAN KUMAR BANERJEE Vs. STATE OF WEST BENGAL
February 12, 2010
KAMAL AHMAD Vs. STATE
February 22, 2010
KAMAL KUMAR BOHRA Vs. STATE OF WEST BENGAL
July 6, 2010
KAMALA DAS Vs. BASUDEB DAS
November 30, 2010
KAMALA METHARANI Vs. BOARD OF COUNCILLORS
March 8, 2010
KAMALA ROY Vs. UNION OF INDIA
September 20, 2010
KAMLAPUR SUGAR AND INDUSTRIES LTD Vs. DENA BANK
July 30, 2010
KANAI KRISHNA DAS Vs. ASHIM DAS
October 5, 2010
KANAILAL KUMAR Vs. UNION OF INDIA
June 18, 2010
KANAK PROJECTS LIMITED Vs. RECKITT AND COLMAN OF INDIA LIMITED
March 30, 2010
KANCHAN OIL INDUSTRIES LTD Vs. STATE OF WEST BENGAL
July 8, 2010
KANORIA JUTE AND INDUSTRIES LIMITED Vs. BANK OF INDIA
July 23, 2010
KANTI BHUSAN BAKSI Vs. STATE OF WEST BENGAL
January 6, 2010
KANTI DAS ALIAS KANTI RANJAN DAS Vs. STATE OF WEST BENGAL
June 29, 2010
KAPIL KUMAR KATYAL Vs. PRAVEEN CHANDRA BHANJDEO
May 6, 2010
KARAN EXPORTS (INDIA) PVT LTD Vs. UNION OF INDIA
April 26, 2010
KARTICK CH DAS Vs. STATE OF WEST BENGAL
July 28, 2010
KARTICK CH. DAS AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
July 23, 2010
KARTICK CHANDRA HEMBRAM AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
January 6, 2010
KARTICK CHANDRA MAZUMDAR Vs. KENARAM MAZUMDAR
July 9, 2010
KARTIK CHANDRA SINGHA Vs. STATE OF WEST BENGAL
May 4, 2010
KARTIK MISRA AND ORS Vs. PARTHA BAGDI AND ORS
December 2, 2010
KARUNA TRIPATHI Vs. NEW INDIA ASSURANCE CO LTD
April 22, 2010
KASEM BABU MONDAL Vs. THE STATE OF WEST BENGAL AND ANR.
May 7, 2010
KASHI NATH BOSE Vs. STATE OF WEST BENGAL
December 1, 2010
KASHINATH GHOSH Vs. RADHARANI GHOSH
August 13, 2010
KAUSHIK GHOSH Vs. STATE OF WEST BENGAL
May 11, 2010
KAUSHIK MALLICK Vs. WEST BENGAL COLLEGE SERVICE COMMISSION
August 13, 2010
KAUSHIK ROY CHOWDHURY Vs. STATEL
July 9, 2010
KCCL ZIPALL PVT LTD Vs. STATE
June 16, 2010
KEDARNATH TEWARI Vs. NIRMAL GHOSH
March 3, 2010
KHAGENDRA NATH DUTTA Vs. SAUVIK HAZRA
May 18, 2010
KHAIRUNNESA BIBI Vs. NATIONAL INSURANCE CO LTD
April 29, 2010
KHALIL SEIKH Vs. ASMAN SK
January 12, 2010
KHOKAN ALIAS PRODEEP SAHA Vs. N I A CO LTD
February 16, 2010
KHUDIRAM MAITY Vs. STATE OF WEST BENGAL
October 6, 2010
KIBRIA KHONDAKAR Vs. HRISHIKESH BANIK
November 29, 2010
KIDDERPORE WINE STORES Vs. STATE OF WEST BENGAL
June 10, 2010
KINGSLEY INDUSTRIES LTD Vs. SUPERINTENDENT OF CENTRAL EXCISE
March 24, 2010
KIRAN SINGH Vs. STATE OF WEST BENGAL
June 15, 2010
KISHAN CHANDRA DEY Vs. OFFICER IN CHARGE OF BHAGWANPUR POLICE STATION
January 15, 2010
KOHINOOR STEEL PRIVATE LIMITED Vs. PRAVESH CHANDRA KAPOOR
July 14, 2010
KOKUSAI SHIPPING AGENCY LTD Vs. KORP RESOURCES PRIVATE LTD
September 3, 2010
KOLKATA MUNICIPAL CORPORATION Vs. MONOJIT SAHA
August 3, 2010
KOLKATA MUNICIPAL CORPORATION AND ORS. Vs. ARUN KUMAR CHATTERJEE AND ANR.
April 30, 2010
KOWSER ALI SK Vs. RABIUL HAQUE DAPTARI
November 19, 2010
KRISHNA CHANDRA DAS Vs. GOPAL CHANDRA DEY
July 6, 2010
KRISHNA CHOUDHURY Vs. STATE OF WEST BENGAL
October 1, 2010
KRISHNA DEY Vs. RENUKA ROY
September 3, 2010
KRISHNA KUMAR BANGUR Vs. PURUSHOTTAM DAS BANGUR AND OTHERS
July 1, 2010
KRISHNA MAITY Vs. NILIMA DUTTA
September 21, 2010
KRISHNA PRASAD Vs. CALCUTTA ELECTRICITY SUPPLY CORPORATION LIMITED
July 14, 2010
KRISHNAPADA TARAFDER Vs. STATE OF WEST BENGAL
November 25, 2010
KRISHNENDU BANDOPADHAYAY Vs. KAUSIK DAS
February 1, 2010
KRISHNENDU SAMADDAR Vs. STATE OF WEST BENGAL
April 29, 2010
KRISHNENDU SIRCAR Vs. REKHA SIRCAR
December 7, 2010
KRISHNENDU SIRCAR Vs. TANMOY DAS
December 7, 2010
KUNDAN SINGH Vs. HINDUSTAN PETROLEUM CORPORATION LTD
March 31, 2010
KUNDU TIRTHA - O - VRAMAN Vs. THE STATE OF WEST BENGAL AND ANR.
March 3, 2010
KUNJUMON FRANCIS Vs. UNION OF INDIA
September 20, 2010
KURBAN ANSARI Vs. STATE OF WEST BENGAL
September 2, 2010
KURMAIL SONAULLA HIGH SCHOOL AND ANR Vs. LATIKA BARMAN AND ORS
December 14, 2010
KUSUM GOYAL Vs. INCOME TAX OFFICERS
April 5, 2010
LACHMI NARAYAN BHOMROJ Vs. STATE OF WEST BENGAL
March 26, 2010
LAKHI BHUI MALI Vs. STATE OF WEST BENGAL
January 12, 2010
LAKHI PRASAD SHAW Vs. STATE OF WEST BENGAL
September 15, 2010
LAKSHMI KANTA BAR Vs. RABINDRA NATH BAR
June 15, 2010
LAKSHMI NIWAS BANGUR Vs. REGIONAL PROVIDENT FUND COMMISSIONER WEST BENGAL
January 14, 2010
LAL DEO Vs. STATE OF WEST BENGAL
April 20, 2010
LALBABU ANSARI Vs. LMM INTERNATIONAL
September 2, 2010
LALITA ALMAL Vs. FIRST LAND ACQUISITION COLLECTOR KOLKATA
February 1, 2010
LALITA MONDAL Vs. PATHITI SARDAR
August 24, 2010
LATIKA DUTTA Vs. STATE OF WEST BENGAL
July 23, 2010
LATIKA SINHA Vs. ANJU PODDAR
October 4, 2010
LAWRENCE AND MAYO INDIA PVT LTD Vs. LIFE INSURANCE CORPORATION OF INDIA
July 9, 2010
LAXMAN TARAFDAR Vs. STATE OF WEST BENGAL
July 1, 2010
LAXMI MONDAL Vs. SANATAN MONDAL
June 10, 2010
LEELAMAYEE FOODS PVT LTD Vs. WEST BENGAL TOURISM DEVELOPMENT CORPORATION LTD
June 15, 2010
LEVCON INSTRUMENTS PVT LTD Vs. STATE OF WEST BENGAL
May 20, 2010
LGW LIMITED Vs. ASSISTANT COMMISSIONER OF SERVICE TAX
December 6, 2010
LGW LIMITED Vs. DOLPHIN AGENCIES PRIVATE LIMITED
January 6, 2010
LIAKAT MONDAL Vs. UNION OF INDIA
September 16, 2010
LIFE INSURANCE CORPORATION OF INDIA Vs. HARIDAS DEY
April 5, 2010
M K AND SONS Vs. CESC LIMITED
September 6, 2010
M L PERIWAL Vs. STATE OF WEST BENGAL
August 27, 2010
M P ARUN Vs. STATE
September 15, 2010
M S RAMACHANDRAN Vs. SANDIP META
July 23, 2010
M S TIRUPATHI Vs. C H RAMAKRISHNA RAO
January 13, 2010
M/S. INDIA GOVERNMENT MINT AND OTHERS Vs. M/S. SHREEBHUMI STEEL PVT. LTD. AND OTHERS
October 4, 2010
MADAN BISWAS AND ORS Vs. STATE OF WEST BENGAL
May 5, 2010
MADAN MOHAN BHUINYA & ANR Vs. DEBASIS BANERJEE
November 25, 2010
MADHU SUDAN GHOSH Vs. BANK OF BARODA
July 30, 2010
MADHUCHANDA HALDAR Vs. PRATIMA NAG
August 10, 2010
MADHUSUDAN CHAKRABORTY ALIAS MADHU Vs. STATE OF WEST BENGAL
March 3, 2010
MADHUSUDHAN MODAK Vs. STATE OF WEST BENGAL
April 16, 2010
MAGMA FINCORP LTD Vs. ORBIT MOTORS PRIVATE LTD
August 5, 2010
MAGMA FINCORP LTD. Vs. BUNTY J.C.B. EARTH MOVERS AND ANR.
January 29, 2010
MAHABEB HALDER Vs. STATE OF WEST BENGAL
March 30, 2010
MAHADEV MAHATO Vs. STATE
December 16, 2010
MAHAMAYA MUKHARJEE Vs. STATE
June 11, 2010
MAHARAJ KUMAR SOMENDRA CHANDRA NANDY Vs. STATE OF WEST BENGAL
July 16, 2010
MAHARSHI COMMERCE LIMITED Vs. KHAITAN INDIA LIMITED
June 23, 2010
MAHASIN ALAM ALIAS PAPPU Vs. STATE OF WEST BENGAL
November 12, 2010
MAHESH TULSWAN Vs. RAJENDRA KUMAR BANKA
October 6, 2010
MAHUA PATRA ALIAS MITHU Vs. STATE OF WEST BENGAL
April 7, 2010
MAINA BIBI Vs. KAMRUNNESHA BIBI
December 9, 2010
MALA BHATTACHARJEE Vs. STATE OF WEST BENGAL
April 1, 2010
MALATI SARKAR Vs. STATE OF WEST BENGAL
May 14, 2010
MALAY KUMAR GHOSHAL KUMAR OF SUNDARBANS Vs. REGIONAL PASSPORT OFFICER CALCUTTA
June 18, 2010
MALCOLM WAR MACLEOD Vs. STATE OF WEST BENGAL
September 9, 2010
MALINA ROY Vs. C E S C LTD
July 7, 2010
MAMATA BANERJEE CHATTERJEE Vs. STATE OF WEST BENGAL
April 21, 2010
MAMATA SEAL Vs. SANTANA CHATTERJEE
December 9, 2010
MANAGING COMMITTEE MOHIARY RANIBALA KUNDU CHOWDHURY Vs. STATE OF WEST BENGAL
October 6, 2010
MANAGING COMMITTEE OF POLERHAT HIGH SCHOOL Vs. STATE
November 24, 2010
MANAS ALIAS DHURJOTI SAHA Vs. STATE OF WEST BENGAL
June 29, 2010
MANAS SINGHA Vs. STATE OF WEST BENGAL
August 18, 2010
MANASH DUTTA Vs. THE UNION OF INDIA (UOI)
March 3, 2010
MANGAL STEEL ENTERPRISES LTD Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION LTD
March 12, 2010
MANIAM PROPERTIES PVT LTD Vs. BENTEL ASSOCIATES REALTY DESIGN CONSULTANTS PVT LTD
March 4, 2010
MANIKA DEY Vs. STATE OF WEST BENGAL
March 23, 2010
MANOJ KUMAR GUPTA Vs. STATE OF WEST BENGAL
July 23, 2010
MANORATH RANG Vs. THE STATE OF WEST BENGAL
February 8, 2010
MANU ALIAS MANWAR Vs. STATE OF WEST BENGAL
March 4, 2010
MAQSOOD NAWAZ Vs. STATE OF WEST BENGAL
June 23, 2010
MARICO LIMITED Vs. J.K. ENTERPRISES
August 23, 2010
MATILAL PRADHAN Vs. UNION OF INDIA
July 9, 2010
MAUSUMI BOSE NEE BANDOPADHYAY Vs. LIFE INSURANCE CORPORATION OF INDIA
August 3, 2010
MAYA SARDAR Vs. ANNAPURNA GHOSH
August 23, 2010
MAYA SARKAR Vs. SWAPNA HALDER
January 12, 2010
MD ABDUL HANNAN KABIRAJ Vs. UNION OF INDIA
July 7, 2010
MD ANWAR Vs. STATE OF WEST BENGAL
October 4, 2010
MD KUDRAT ALI Vs. BOARD OF COUNCILLORS OF SANTIPUR MUNICIPALITY
December 9, 2010
MD MUKLESUR RAHAMAN Vs. STATE
July 8, 2010
MD OLI SHEIKH Vs. TARANI MAHATO
August 5, 2010
MD SAJJAD @ RAJU @ SALIM Vs. STATE OF WEST BENGAL
April 20, 2010
MD SEKENDAR ALI MONDAL Vs. STATE OF WEST BENGAL
August 23, 2010
MD SHAMIM KHAN Vs. NAZIR AHMAD
December 9, 2010
MD SIRAJ Vs. STATE OF WEST BENGAL
June 29, 2010
MD SIRAJ Vs. STATE OF WEST BENGAL
June 15, 2010
MD TARIQUE JAMAL Vs. STATE OF WEST BENGAL & ORS
December 2, 2010
MD WAKIL Vs. DISTRICT ENGINEER
July 21, 2010
MD. AMIRUDDIN SK. Vs. THE STATE OF WEST BENGAL AND ORS.
May 5, 2010
MD. KALAMUDDIN AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
November 12, 2010
MECON LIMITED Vs. SWAPAN KUMAR BANERJEE
August 26, 2010
MEDHA KUMARI Vs. STATE OF WEST BENGAL
March 26, 2010
MEDI CARRIER PRIVATE LIMITED AND ORS Vs. STATE
November 22, 2010
MEGHLA BISWAS Vs. STATE OF WEST BENGAL
September 3, 2010
MEHJABIN ALIAS GUDDI Vs. STATE
March 10, 2010
METROPOLITAN COOPERATIVE HOUSING SOCIETY LTD. AND ANR. Vs. THE STATE INFORMATION COMMISSION AND ORS.
May 10, 2010
MICA MANUFACTURING PVT. LTD Vs. UNION OF INDIA (UOI)
May 10, 2010
MIHIR BANERJEE Vs. STATE OF WEST BENGAL
September 3, 2010
MIHIR KUMAR HALDER Vs. STATE OF WEST BENGAL
September 9, 2010
MIHIR PAL Vs. UNITED COMMERCIAL BANK
September 21, 2010
MILAN KANTI DUTTA Vs. AMINUL IQBAL
November 30, 2010
MINTU KUMAR NANDI Vs. UNION OF INDIA AND OTHERS
April 28, 2010
MIR BASIR AHMED Vs. UOI
March 25, 2010
MIR KAMRUJJAMAN @ KHOKAN Vs. STATE OF WEST BENGAL AND ANR
November 19, 2010
MIRA PAL Vs. SWAPAN KR ROY
August 17, 2010
MITA KARMAKAR Vs. STATE
January 27, 2010
MITALI PAUL Vs. UNION OF INDIA
December 23, 2010
MITHU SARDAR Vs. STATE OF WEST BENGAL
December 22, 2010
MODERN MALLEABLES LIMITED Vs. B R SINKU
May 7, 2010
MOFIZUL Vs. STATE OF WEST BENGAL
October 6, 2010
MOHAMMAD SALIM KHAN Vs. JASPAL SINGH CHANDAK
February 25, 2010
MOHAN KUMAR HALDER Vs. STATE OF WEST BENGAL
April 9, 2010
MOHAN SINGH Vs. STATE OF WEST BENGAL
December 3, 2010
MOHANLALL AND BROS Vs. BOARD OF TRUSTEES OF THE PORT OF CALCUTTA
December 22, 2010
MOHIT MAHALANOBIS Vs. SUPROVA BASU
June 14, 2010
MOJAFFAR ALIAS MOJA ALIAS MOJREK ALIAS MOJEK Vs. STATE OF WEST BENGAL
November 12, 2010
MOKAB ALI Vs. STATE OF WEST BENGAL
March 24, 2010
MOKTAR SK Vs. EASIN SK
December 1, 2010
MOKTAR SK. & ANR. Vs. EASIN SK. & ORS.
December 9, 2010
MOLLA MD ABDUL KABIR Vs. STATE OF WEST BENGAL
August 23, 2010
MONOJ SAHA Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO LTD
September 17, 2010
MONOJ SHAW Vs. DEBASHIS SAHA
August 6, 2010
MONOJIT NAG CHOWDHURY Vs. SAPTAPARNI CO OPERATIVE HOUSING SOCIETY
May 21, 2010
MONORANJAN MANNA Vs. SARADIA JAY DURGA THAKURANI
October 4, 2010
MONORANJAN MUKHERJEE Vs. NEW INDIA ASSURANCE COMPANY LIMITED
April 22, 2010
MONTAN EQUIPMENT AND ALLIED SERVICES PVT LTD Vs. FIONA ROY
May 21, 2010
MONTEE DEY Vs. CHANDRALEKHA ROY
June 18, 2010
MOR SALIM SK Vs. STATE OF WEST BENGAL
September 15, 2010
MOTIAR RAHAMAN MALLICK Vs. UNITED INDIA INSURANCE CO LTD
November 12, 2010
MOTILAL RAKSHIT Vs. TARASUNDARI RAKSHIT
July 9, 2010
MOTILAL THANVI Vs. PUNALUR PAPER MILLS LIMITED
February 19, 2010
MOTIN SAIKH Vs. STATE OF WEST BENGAL
August 19, 2010
MOTLEB ALI MOLLA Vs. CHIEF EXECUTIVE OFFICER BOARD OF WAKFS
December 10, 2010
MRIDULA GHOSH Vs. STATE OF WEST BENGAL
January 14, 2010
MRINAL KANTI BANERJEE Vs. SANTI RANJAN KUNDU
October 6, 2010
MRINAL KANTI DAS Vs. STATE OF WETS BENGAL
March 23, 2010
MRINAL KANTI MANNA Vs. CHHABI SAMANTA
May 21, 2010
MRINAL KANTI MONDAL Vs. STATE OF WEST BENGAL
February 18, 2010
MRITYUNJOY DOLUI Vs. STATE OF WEST BENGAL
March 23, 2010
MRS. SANDHA SAHA Vs. UTTAM BISWAS AND ANR.
August 9, 2010
MS RAJASTHAN FERTILISERS & CHEMICALS CORPPORATION Vs. MS SHREE HANUMAN JUTE PRESS PVT LTD
September 9, 2010
MST SAHAR BANU Vs. STATE OF WEST BENGAL
June 17, 2010
MUCHIRAM KAMILA Vs. JOYDEB KAMILA
September 21, 2010
MUKATA SHEKAR DUTTA Vs. NIRMALA MAZUMDAR
December 9, 2010
MUKESH ALI ALIAS BAPI KHAN Vs. STATE OF WEST BENGAL
June 17, 2010
MUKTI PROPERTIES (P) LTD. Vs. COMMISSIONER OF INCOME TAX
October 5, 2010
MUKUL ALIAS MAFIKUL MONDAL Vs. STATE OF WEST BENGAL
July 1, 2010
MUKUL BISWAS Vs. STATE OF WEST BENGAL AND ORS.
August 13, 2010
MUNNI DEVI AND ORS. Vs. THE STATE OF WEST BENGAL
March 3, 2010
MUNSHI HEMBRAM Vs. STATE OF WEST BENGAL
July 7, 2010
MURARI MOHAN PATRA Vs. NILIMA CONSTRUCTION CO PVT LTD
October 6, 2010
MUSSAMAT NASEEM ARA BEGUM Vs. RIZWAN DANISH HUSSAIN
September 17, 2010
MUSTAFA KAMAL Vs. STATE OF WEST BENGAL
December 3, 2010
MUSTAQUE AHMED KHAN Vs. MAHAMMAD NASIM
October 5, 2010
MYSORE AGRO CHEMICAL COMPANY PVT LTD Vs. COMMISSIONER OF INCOME TAX WEST BENGAL III CALCUTTA
May 18, 2010
N C SINGHA Vs. UNION OF INDIA (UOI)
February 12, 2010
N K MALHOTRA AND RAJESH KUMAR MALHOTRA Vs. CESC LTD
February 10, 2010
NABA KUMAR SINGH Vs. STATE OF WEST BENGAL
July 27, 2010
NABIN KUMAR MONDAL Vs. STATE OF WEST BENGAL
November 26, 2010
NADIM QUASMI Vs. STATE OF WEST BENGAL
February 9, 2010
NAGENDRA NATH MAJI Vs. WEST BENGAL POWER DEVELOPMENT CORPORATION LTD
March 30, 2010
NAGESHWAR PRASAD Vs. UNION OF INDIA
March 23, 2010
NALINI MAJI Vs. MRITUNJOY ADHIKARY
July 30, 2010
NAMITA GOLDAR Vs. UNION OF INDIA
February 10, 2010
NAMITA ROY Vs. BENGAL GREENFIELD HOUSING DEVELOPMENT COMPANY LTD
April 16, 2010
NAMITA SARKAR Vs. ARJUN KUMAR JATTY
August 27, 2010
NANDA GOPAL PRAMANIK Vs. KABIR KAYAL
August 20, 2010
NANDALAL GHOSH Vs. ASHOKE KR BOSE
September 10, 2010
NANDESWAR NAG Vs. GOVERNMENT OF WEST BENGAL
July 14, 2010
NANDKISHORE SHANKARLAL TRIVEDI Vs. STATE OF WEST BENGAL
July 26, 2010
NANI GOPAL MAHINDER Vs. ARABINDA MAHINDER
March 31, 2010
NARAN SINGH SARDAR ALIAS PALASH SINGH SARDAR Vs. STATE OF WEST BENGAL
February 22, 2010
NARAYAN CHAKRABORTY Vs. UNION OF INDIA
September 14, 2010
NARAYAN CHANDRA DAS Vs. SHYAM RAY JEW THAKUR
July 26, 2010
NARAYAN CHOWDHURY ALIAS KARMAKAR Vs. SANJOY KUMAR MONDAL
August 25, 2010
NARAYAN DUTTA Vs. STATE OF WEST BENGAL
April 30, 2010
NARAYAN SARKAR Vs. STATE OF WEST BENGAL
June 14, 2010
NARAYAN SARKAR Vs. STATE OF WEST BENGAL
July 9, 2010
NARAYANI BALA DASI Vs. DURGA PRASAD SEN
November 30, 2010
NARENDRA KUMAR SHARMA ALIAS NARENDRA SHARMA Vs. STATE OF WEST BENGAL
August 25, 2010
NARENDRA KUMAR TRIPATHI Vs. UNION OF INDIA
December 15, 2010
NARESH KUMAR & COMPANY Vs. UNION OF INDIA
February 8, 2010
NARUFA KHATOON Vs. STATE
March 15, 2010
NASIM AHMED ALIAS SAGAR Vs. STATE OF WEST BENGAL
June 14, 2010
NATIONAL BANK LTD Vs. DULAL KANTI CHOWDHURY
April 30, 2010
NATIONAL CO OPERATIVE CONSUMER FEDERATION OF INDIA LTD Vs. ORISSA MINERALS DEVELOPMENT COMPANY LTD
March 12, 2010
NATIONAL COOPERATIVE CONSUMERS FEDERATION OF INDIA LIMITED Vs. ORISSA MINERALS DEVELOPMENT COMPANY LIMITED
May 12, 2010
NATIONAL DAIRY DEVELOPMENT BOARD AND ANR. Vs. STATE OF WEST BENGAL AND ANR.
November 23, 2010
NATIONAL HIGHWAYS AUTHORITIES OF INDIA Vs. MBL INFRASTRUCTURE LIMITED
May 5, 2010
NAURANGLAL AGARWAL Vs. RAMSARUP INDUSTRIES
August 31, 2010
NAZIRUL SK Vs. STATE OF WEST BENGAL
April 13, 2010
NEMAI CHANDRA BISWAS Vs. SWAPAN NANDI
August 13, 2010
NEMAI MANNA ALIAS NEMAI CHANDRA MANNA Vs. STATE OF WEST BENGAL
January 19, 2010
NEPAL FOOD CORPORATION Vs. THYE SHIPPING PANAMA S A
May 21, 2010
NETAI PAL Vs. RADHA RANI PAL HER LEGAL HEIR AND REPRESENTIVE
January 28, 2010
NEW INDIA ASSURANCE CO LTD Vs. SAKUNTALA BALMIKI
May 10, 2010
NEW INDIA ASSURANCE CO LTD Vs. SOMNATH GANGULY
August 10, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. SHIBANI MONDAL
July 23, 2010
NEWAGE COMMERCIAL (P.) LTD. Vs. REGISTRAR OF COMPANIES
July 26, 2010
NEWPORT EXPRESS SERVICES PRIVATE LIMITED Vs. STATE OF WEST BENGAL
April 7, 2010
NIBEDAN PAL Vs. ALO DEBNATH
February 9, 2010
NICCO CORPORATION LIMITED Vs. SIMPLEX INFRASTRUCTURES LIMITED
June 23, 2010
NICCO CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 29, 2010
NIHAR RANJAN DAS Vs. SIPRA DAS
May 19, 2010
NIKKU YADAV ALIAS NEEKU YADAV ALIAS NIKAR YADAV ALIAS NIKARA YADAV Vs. STATE OF WEST BENGAL
October 6, 2010
NILIMA PAUL AND ORS Vs. UNION OF INDIA AND ORS
November 19, 2010
NILMADHAB DAS Vs. STATE OF WEST BENGAL
May 3, 2010
NIPA DHAR Vs. NATIONAL AVIATION COMPANY OF INDIA LTD
December 10, 2010
NIRANJAN LAL TODI Vs. NANDLAL TODI
September 10, 2010
NIRANJAN SENGUPTA Vs. STATE OF WEST BENGAL
April 9, 2010
NIRANJAN SINGHA ROY Vs. STATE OF WEST BENGAL
January 19, 2010
NIRMAL BHOWMIK Vs. SAFALA DAS
June 10, 2010
NIRMAL BHOWMIK Vs. SAFALA DAS AND ANR.
June 7, 2010
NIRMAL KUMAR PROSAD Vs. STATE OF WEST BENGAL
February 8, 2010
NIRMAL KUMAR SEN Vs. LT GOVERNOR
August 27, 2010
NIRMALA GURIA Vs. RANIBALA GURIA
August 17, 2010
NIRMALA MUKHARJEE Vs. STATE OF WEST BENGAL
February 2, 2010
NISCHINTAPUR TEA CO. LTD. Vs. SUBRATA SEN
August 5, 2010
NISHIT KUMAR SAMANTA Vs. STATE OF WEST BENGAL
August 10, 2010
NISHKA PROPERTIES PVT LTD Vs. AKBAR ALI KHAN
August 13, 2010
NISSAN DEVELOPER AND PROPERTIES PVT LTD Vs. STATE OF WEST BENGAL
June 29, 2010
NITAI SAHA Vs. CHHAYA SAHA
November 29, 2010
NITCO ROADWAYS PVT LTD Vs. UNION OF INDIA
August 6, 2010
NITOSH KUMAR BRAHMA Vs. I I T KHARAGPUR
April 9, 2010
NITYANANDA DAS Vs. USHA RANI DAS
August 20, 2010
NIVA HALDER Vs. STATE OF WEST BENGAL
December 24, 2010
NLC NALCO INDIA LTD Vs. STATE OF WEST BENGAL
May 3, 2010
NOPANY & SONS PVT. LTD. & ANR. Vs. GOPAL KRISHNA BHAGAT
March 25, 2010
NORTH BENGAL BONE MILLS AND FERTILIZERS PVT LTD Vs. NILIMA BOSE
September 8, 2010
NPR FINANCE LIMITED Vs. DEEPAK JHUNJHUNWALA
January 14, 2010
NRIPEN ROY Vs. STATE OF WEST BENGAL
November 23, 2010
NSK INDIA SALES COMPANY PRIVATE LIMITED Vs. TIRUPATI AGENCIES PRIVATE LIMITED AND ANR.
February 24, 2010
NUPUR BOSE Vs. STATE OF WEST BENGAL
October 6, 2010
NURUL HUDA LAYEK Vs. TAPAS KUMAR SEN
December 22, 2010
OLIVIA MUKHERJEE Vs. VIDYASAGAR UNIVERSITY
July 29, 2010
OMAR ALI MONDAL Vs. STATE OF WEST BENGAL
October 6, 2010
OREM CHAND ROY Vs. BINOY BHATTACHARJEE
July 23, 2010
ORISSA STEVEDORES LIMITED Vs. THE ORISSA MINERALS DEVELOPMENT COMPANY LTD. AND ANR.
February 25, 2010
ORISSA STEVEDORES LIMITED Vs. ORISSA MINERALS DEVELOPMENT COMPANY LTD
February 26, 2010
OUTRAM CLUB Vs. KOLKATA MUNICIPAL CORPORATION
September 2, 2010
P K CHAKRABORTY Vs. JANARDAN ROY
February 25, 2010
P P KOYA Vs. STATE OF WEST BENGAL
April 26, 2010
P S AUTOMOBILE Vs. STATE OF WEST BENGAL
August 17, 2010
P S BUILDCON PVT LTD Vs. SANTANU DAS
September 2, 2010
PAHARPUR COOLING TOWERS LTD. Vs. COMMISSIONER OF INCOME TAX
October 5, 2010
PALASH KAYAL Vs. STATE OF WEST BENGAL
October 6, 2010
PALASH KAYAL Vs. STATE OF WEST BENGAL
August 6, 2010
PALLAB ROY Vs. COMMERCIAL PROPERTIES AND MERCHANDISE LTD
April 7, 2010
PALTU MUKHERJEE & OTHERS Vs. EAST BENGAL CLUB & OTHERS
December 1, 2010
PAMELA SARKAR Vs. STATE OF WEST BENGAL
January 11, 2010
PANANI BHUSAN MONDAL Vs. STATE OF WEST BENGAL
June 11, 2010
PANCHAM ALIAS KEBAL RAI Vs. STATE OF WEST BENGAL
December 24, 2010
PANCHAM INTERNATIONAL LTD. Vs. UNION OF INDIA (UOI)
January 7, 2010
PANCHANAN DALUI Vs. STATE OF WEST BENGAL
December 15, 2010
PANCHANAN ROY Vs. BIMAL KRISHNA DUTTA
August 23, 2010
PANKAJ KUMAR CHOWDHURY Vs. MANABENDRA KUMAR CHOWDHURY
July 26, 2010
PANKAJ KUMAR MANDAL Vs. STATE OF WEST BENGAL
April 7, 2010
PANKOJ KRISHNA DEBNATH Vs. SHIV THAKUR AND SHRI SHRI MAHAVIR JEW
July 23, 2010
PANNALAL MUKHERJEE Vs. STATE OF WEST BENGAL
July 6, 2010
PANSKURA COLD STORAGE PRIVATE LIMITED Vs. SRI SUJIT KUMAR MAITY
May 5, 2010
PARAMANAND AGARWAL Vs. PARMESHWAR DAS AGARWAL
August 3, 2010
PARAMANANDA GHOSH Vs. STATE OF WEST BENGAL
June 14, 2010
PARAMOUNT LEATHERS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
December 14, 2010
PARAMOUNT LEATHERS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
November 22, 2010
PARAS NATH VERMA Vs. THE STATE OF WEST BENGAL
March 3, 2010
PARBATI CHARAN DEY Vs. SURENDRA KUMAR KAPOOR
July 14, 2010
PARESH CHANDRA DAS Vs. BIKAS KUMAR DAS
May 3, 2010
PARITOSH BHOWMICK Vs. NANDADULAL KAR @ GOSWAMI
November 25, 2010
PARITOSH KUMAR ROY Vs. DEPUTY CHAIRMAN CALCUTTA DOCK LABOUR BOARD
March 3, 2010
PAROMITA CHAKRABORTY Vs. STATE OF WEST BENGAL
July 23, 2010
PARTHA BANERJEE Vs. STATE BANK OF INDIA AND ORS.
July 19, 2010
PARULBALA DAS Vs. CHAMPA RANI DASI
August 23, 2010
PASHUPATI DAS Vs. BLOCK LAND AND LAND REFORMS OFFICER
December 9, 2010
PASUPATI KARMAKAR Vs. STATE OF WEST BENGAL
August 16, 2010
PATIT PABAN MONDAL Vs. STATE
September 17, 2010
PAWAN PODDAR Vs. DEPUTY DIRECTOR
February 25, 2010
PAYEL SARKAR Vs. CENTRAL BOARD OF SECONDARY EDUCATION
March 3, 2010
PEAR ALI GAZI Vs. STATE OF WEST BENGAL
March 1, 2010
PHILIPS CARBON BLACK LTD Vs. ANIL KUMAR PODDAR
September 14, 2010
PHILIPS ELECTRONICS INDIA LTD Vs. SANJAY CHOWDHURY
November 19, 2010
PILCOM Vs. COMMISSIONER OF INCOME TAX
November 11, 2010
PINKU DAS Vs. STATE OF WEST BENGAL
April 8, 2010
PINTU GHOSH Vs. STATE OF WEST BENGAL
November 23, 2010
PINTU MONDAL Vs. STATE OF WEST BENGAL
February 1, 2010
PINTU RUIDAS Vs. STATE
September 13, 2010
PINTU SANTRA Vs. SAMBHUNATH SAMANTA
July 26, 2010
PIONEER TUBEWELL INDUSTRIES P LTD Vs. STATE OF WEST BENGAL
October 6, 2010
PODDAR HERITAGE INVESTMENTS Vs. CHOPRA MARKETING
November 11, 2010
POLLEN DEALCOM PRIVATE LIMITED Vs. CHAMBAL FERTILISERS AND CHEMICALS LTD
March 1, 2010
PRABHAT KUMAR CHAKRAVARTY Vs. RESERVE BANK OF INDIA
December 24, 2010
PRABHAT KUMAR PAUL Vs. STATE OF WEST BENGAL
August 27, 2010
PRABHATI SARKAR Vs. STATE OF WEST BENGAL
February 12, 2010
PRABHU SHANKAR AGARWAL Vs. REGISTRAR OF TRADE MARKS
April 21, 2010
PRABIR CHAKRABORTY Vs. STATE OF WEST BENGAL
December 2, 2010
PRABIR CHATTERJEE Vs. ICICI BANK LTD
October 1, 2010
PRABIR GHOSH Vs. STATE OF WEST BENGAL
February 8, 2010
PRABIR KUMAR BASU Vs. BIPUL CHANDRA BASU
January 29, 2010
PRADEEP KUMAR MALHOTRA Vs. STATE OF WEST BENGAL
November 12, 2010
PRADEEP TRUST Vs. COMMISSIONER OF INCOME TAX
June 14, 2010
PRADIP BANDYOPADHYAY Vs. OFFICIAL LIQUIDATOR
February 16, 2010
PRADIP BISWAS Vs. UNION OF INDIA
August 2, 2010
PRADIP COMMERCIAL (P.) LTD. Vs. CIT
July 2, 2010
PRADIP KUMAR DAS Vs. ASSTT GENERAL MANAGER UNION BANK
May 21, 2010
PRADIP KUMAR SARKAR Vs. MAITRAYEE SINHA
August 9, 2010
PRADIP KUMAR SENGUPTA Vs. TITAN ENGINEERING CO PVT LTD
February 22, 2010
PRADIP MAITY Vs. UNION OF INDIA
May 7, 2010
PRADIP MAWATWAL Vs. STATE OF WEST BENGAL
April 26, 2010
PRADYUT ROY CHOWDHURY Vs. BONOLATA GHOSH ROY
February 18, 2010
PRAFULLA SARDAR Vs. MAMATA SAHA
December 14, 2010
PRAKASH CHANDRA GOYAL Vs. UNION OF INDIA
March 3, 2010
PRAKASH CHANDRA PRADHAN Vs. SHYAMA PADA MAITY
October 6, 2010
PRAKRITI KANT SARAN Vs. STATE OF WEST BENGAL
June 15, 2010
PRAN BALLAV BISWAS Vs. STATE
April 16, 2010
PRAN KUMAR MANDAL Vs. STATE OF WEST BENGAL
March 5, 2010
PRANAB SHABUY Vs. PRABIR KUMAR SHABUY
April 9, 2010
PRASAD CHANDRA PAUL Vs. SINHA MULTILEVEL MARKETING PVT LTD
May 5, 2010
PRASANTA DAS ALIAS PRASAN Vs. STATE OF WEST BENGAL
September 10, 2010
PRASANTA GHOSE Vs. STATE OF WEST BENGAL
December 8, 2010
PRASANTA KUMAR GHOSH Vs. UNION OF INDIA
June 2, 2010
PRASANTA KUMAR MONDAL Vs. SUKANTA PAL
July 23, 2010
PRASHANTA SEN Vs. SWADHIN PRAMANICK
June 17, 2010
PRATIMA CHAUDHARY Vs. DIRECTOR OF PENSION
May 19, 2010
PRATIP KUMAR BANERJEE Vs. AMITAVA BANERJEE
September 3, 2010
PRAVESH V JETHWANI Vs. STATE OF WEST BENGAL
July 21, 2010
PRAVESH V JETHWANI Vs. STATE OF WEST BENGAL
June 21, 2010
PREETY KUMAR MULLICK & ORS Vs. UNION OF INDIA & ORS
December 8, 2010
PREM SANKAR ROY ALIAS PREM SHANKAR ROY Vs. TRIPURARI SINGH
March 3, 2010
PREMIUM AGRO EXPORTS LIMITED Vs. THE JUTE CORPORATION OF INDIA LIMITED AND ANR.
February 19, 2010
PRESTIGE ICE CREAMS PRIVATE LIMITED Vs. STATE OF WEST BENGAL
May 14, 2010
PRICE WATER HOUSE COOPERS PVT LTD KOLKATA Vs. SECOND LABOUR COURT WEST BENGAL
June 12, 2010
PRIME IMPEX LTD Vs. COMMERCIAL TAX PFFICER
December 23, 2010
PRIYA FOOD PRODUCTS LIMITED AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
February 19, 2010
PRIYA RANJAN CHOWDHURY Vs. SIPRA BASAK
August 18, 2010
PROBODH CHANDRA BANERJEE Vs. SABITA MUKHERJEE
July 6, 2010
PRODIP BARMAN Vs. STATE OF WEST BENGAL
March 23, 2010
PROMILA HALDER Vs. SRI KUMARESH MONDAL ALIAS BHABESH MONDAL
June 18, 2010
PRONABESH HALDER Vs. STATE OF WEST BENGAL
March 10, 2010
PULAK BANIK Vs. STATE OF WEST BENGAL
February 1, 2010
PULAK BANIK Vs. STATE OF WEST BENGAL
June 16, 2010
PULIN BEHARI MAITY Vs. UNION OF INDIA
June 18, 2010
PULIN BEHARI MAITY Vs. STATE OF WEST BENGAL
March 15, 2010
PUNJAB AND SIND BANK Vs. SNOW VIEW PROPERTIES LTD
October 5, 2010
PUNJAB NATIONAL BANK Vs. SUBHASINI DAS
December 24, 2010
PURABI SEN Vs. NEW INDIA ASSURANCE CO LTD
July 2, 2010
PURNIMA DAS Vs. UNION OF INDIA
June 11, 2010
PUSHAN MAJUMDAR Vs. UNION OF INDIA
August 17, 2010
PUSPA DEY Vs. DEBKANTHO DEY
October 5, 2010
PUSPARANI MONDAL Vs. STATE OF WEST BENGAL AND OTHERS
April 22, 2010
PUSPEN SARKAR Vs. CENTRAL BUREAU OF INVESTIGATION
June 16, 2010
PUTZMEISTER AKTINGESELLCHAFT Vs. AQUARIUS ENGINEERS PRIVATE LIMITED
February 3, 2010
R B HOSIERY Vs. STATE OF WEST BENGAL
July 23, 2010
R K P UDYOG LIMITED Vs. METRO RAILWAY
October 6, 2010
R P TECHVISION INDIA PVT LTD Vs. OFFICIAL LIQUIDATOR
April 16, 2010
R PIYARELAL IMPORT AND EXPORT LTD Vs. GLENCORE GRAIN B V
October 6, 2010
R R PROTEINS AND AGRO LTD Vs. HARI SHANKAR SINGHANIA
August 20, 2010
R S ISPAT LIMITED Vs. ASSISTANT SALES TAX OFFICER
February 23, 2010
R S LODHA Vs. AJAY KUMAR NEWAR
February 5, 2010
R SASIDHARAN Vs. UNION OF INDIA
August 30, 2010
RAA PROJECTS LIMITED Vs. SEAWAYS SHIPPING LIMITED
July 19, 2010
RABI PRASAD MANDAL Vs. STATE OF WEST BENGAL
February 5, 2010
RABIA KHATUN Vs. KHAWAJA ALI AHMED
February 18, 2010
RABIN KUMAR MITRA Vs. KOLKATA MUNICIPAL CORPORATION
August 19, 2010
RABINDER YADAV ALIAS GOPE Vs. STATE OF WEST BENGAL
June 29, 2010
RABINDRA NATH GHOSH Vs. ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETIES
August 19, 2010
RABINDRA NATH MAJUMDAR Vs. GANESH NATH MAJUMDAR
August 3, 2010
RABINDRA NATH SINGHA Vs. STATE OF WEST BENGAL
October 6, 2010
RAD TRADE PRIVATE LIMITED Vs. CESC LIMITED
July 30, 2010
RADHA GIRI PRADHAN Vs. ANANDA GHORAI
August 31, 2010
RADHA KISHAN GARODIA Vs. HARI PRASAD SARAF
December 24, 2010
RADHA NATH ROYCHOWDHURY Vs. STATE OF WEST BENGAL
August 13, 2010
RADHESHYAM MONDAL Vs. UNION OF INDIA
August 11, 2010
RAFIK MIYA Vs. STATE OF WEST BENGAL
December 8, 2010
RAFIQUE SHAKE Vs. STATE OF WEST BENGAL
April 5, 2010
RAGHUBIR CHOWDHURY Vs. PRAMESHWAR PRASAD
October 5, 2010
RAGHUBIR LAHIRI Vs. UTTAM BHATTACHARJEE
May 21, 2010
RAGHUNATH EXPORTS (P) LTD. Vs. COMMISSIONER OF INCOME TAX
July 1, 2010
RAGHUNATH TIBREWAL Vs. AJIT KUMAR ROY
February 4, 2010
RAHIM MONDAL Vs. STATE OF WEST BENGAL
July 30, 2010
RAHIT HAZRA Vs. STATE OF WEST BENGAL
March 24, 2010
RAHUL DEY SARKAR Vs. STATE OF WEST BENGAL
October 6, 2010
RAJ AMITAVA MITRA Vs. STATE OF WEST BENGAL
July 2, 2010
RAJ KUMAR AGARWAL Vs. BENAMI COMMERCIAL PVT LTD
June 18, 2010
RAJ KUMAR DAMANI Vs. UNION OF INDIA (UOI)
February 24, 2010
RAJ KUMAR DAS KARMAKAR Vs. STATE OF WEST BENGAL
August 6, 2010
RAJ KUMAR MODI Vs. PRABHAS DUTTA
June 24, 2010
RAJ KUMAR SHARMA @ RAJU SHARMA AND ANR. Vs. STATE OF WEST BENGAL
May 5, 2010
RAJ LAXSHMI GHANTI Vs. STATE OF WEST BENGAL
February 25, 2010
RAJA KATRA PVT LTD Vs. SUJIT KUMAR AUDDY
September 2, 2010
RAJA RAM SARAF Vs. STATE OF WEST BENGAL
March 23, 2010
RAJAB ALI ALIAS SK RAJAB ALI Vs. STATE OF WEST BENGAL
February 12, 2010
RAJAT GOSWAMI Vs. STATE OF WEST BENGAL
June 29, 2010
RAJAT MAJUMDER Vs. STATE OF WEST BENGAL
November 26, 2010
RAJENDRA AGARWAL Vs. BHANUBALA BHABANI
June 21, 2010
RAJENDRA KUMAR SINGH Vs. STATE OF WEST BENGAL
February 1, 2010
RAJESH GUPTA Vs. SUDHIR KUMAR CHOUHAN
February 8, 2010
RAJESH SINGH Vs. STATE
July 2, 2010
RAJIB DUTTA Vs. STATE OF WEST BENGAL
August 3, 2010
RAJU Vs. ANDAMAN AND NICOBAR ADMINISTRATION & ORS.
July 19, 2010
RAJU CHANDA Vs. STATE OF WEST BENGAL
May 21, 2010
RAJU DUTTA ALIAS AVINASH DUTTA Vs. STATE OF WEST BENGAL
May 11, 2010
RAKESH MARUTI LTD. Vs. KABRA COMMERCIAL LTD. AND ANR.
April 29, 2010
RAKESH SINGH Vs. STATE OF WEST BENGAL
February 1, 2010
RAKIB HOSSAIN Vs. UNION OF INDIA
November 30, 2010
RAKTIM NAG Vs. STATE OF WEST BENGAL
April 8, 2010
RAM KISHAN MIMANI Vs. GOVERDHAN DAS MIMANI
April 7, 2010
RAM KISHAN MIMANI Vs. SAROJ MIMANI
September 3, 2010
RAM KRIPAL SHAW Vs. RAJENDRA PRASAD SHAW
September 3, 2010
RAM KRISHNA MUKHERJEE Vs. ANKIT METAL AND POWER LTD
October 4, 2010
RAM PRATAP BARASIA Vs. SANJOY KUMAR CHOWDHURY
August 11, 2010
RAM SEVAK GUPTA Vs. UNION OF INDIA
December 24, 2010
RAMALA CHOWDHURY Vs. SUMAN GHOSH
February 19, 2010
RAMASARUP INDUSTRIES LTD Vs. NAURANGLAL AGARWAL
August 31, 2010
RAMASIS PANDEY Vs. UNION OF INDIA
February 9, 2010
RAMENDRA NATH BISWAS Vs. STATE OF WEST BENGAL
June 21, 2010
RAMENDU SEKHAR RATH Vs. STATE OF WEST BENGAL
March 10, 2010
RAMESWAR BHATTACHARYYA AND MR. TANMAY CHOWDHURY Vs. JAYEETA CHAKRABORTI AND R. PATTANAYAK
March 16, 2010
RAMESWAR BISWAS Vs. FOOD CORPORATION OF INDIA
September 3, 2010
RAMESWAR TEWARI Vs. CHAMPA DEVI
August 25, 2010
RAMJI ROY Vs. RAM CHANDRA SHAW
August 18, 2010
RAMKRISHNA CHANDA Vs. SRIKRISHNA CHANDA
September 3, 2010
RAMPRASAD DAS Vs. VISVA BHARATI UNIVERSITY
January 15, 2010
RANABIR SAHA Vs. CALCUTTA DOCK LABOUR BOARD
March 19, 2010
RANJAN SENGUPTA Vs. STATE OF WEST BENGAL
February 1, 2010
RANJIT DEBNATH Vs. STATE OF WEST BENGAL
February 22, 2010
RANJIT KUMAR SHAW Vs. RAMA DEVI
May 19, 2010
RANJIT SHAW Vs. CALCUTTA ELECTRICITY SUPPLY CORPORATION LIMITED
July 14, 2010
RASAL DILIP DAMODAR Vs. SREI INFRASTRUCTURE FINANCE LIMITED
May 14, 2010
RASHID ALAM ALIAS GABBAR Vs. STATE OF WEST BENGAL
May 6, 2010
RASHMI CEMENT LIMITED Vs. TRAFIGURA BEHEER B V
November 29, 2010
RASHMI CEMENT LTD Vs. PRESIDENCY EXPORTS AND INDUSTRIES LTD
August 11, 2010
RATAN DAS Vs. GOUTAM DAS
March 23, 2010
RATAN DAS ALIAS CHANDA Vs. STATE OF WEST BENGAL
May 11, 2010
REAR ADMIRAL AMAL RANJAN GHOSH DASTIDAR Vs. STATE OF WEST BENGAL
October 5, 2010
REASAUL ISLAM Vs. STATE OF WEST BENGAL
March 15, 2010
REBA DEY Vs. SAMIR RANJAN DEY
May 17, 2010
REDINGTON INDIA LTD Vs. ADDITIONAL COMMISSIONER SALES TAXES WEST BENGAL
February 16, 2010
REKHA DEY Vs. STATE OF WEST BENGAL
May 21, 2010
REKHA RANI DAS BAIRAGI Vs. AMAR KUMAR DAS BAIRAGI
July 30, 2010
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February 11, 2010
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August 27, 2010
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June 16, 2010
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May 18, 2010
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November 26, 2010
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July 20, 2010
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March 3, 2010
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April 6, 2010
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August 13, 2010
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September 17, 2010
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January 27, 2010
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November 29, 2010
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February 22, 2010
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August 4, 2010
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September 2, 2010
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August 17, 2010
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July 19, 2010
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November 12, 2010
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February 17, 2010
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October 6, 2010
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September 21, 2010
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October 1, 2010
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August 5, 2010
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April 16, 2010
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July 5, 2010
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March 25, 2010
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March 11, 2010
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August 6, 2010
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August 2, 2010
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March 3, 2010
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March 11, 2010
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August 6, 2010
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September 8, 2010
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June 24, 2010
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February 24, 2010
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July 26, 2010
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October 1, 2010
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June 30, 2010
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June 23, 2010
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March 24, 2010
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December 1, 2010
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May 5, 2010
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September 6, 2010
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July 28, 2010
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August 25, 2010
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March 8, 2010
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May 13, 2010
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July 28, 2010
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October 4, 2010
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March 5, 2010
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September 21, 2010
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February 12, 2010
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September 10, 2010
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March 26, 2010
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March 16, 2010
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March 24, 2010
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April 1, 2010
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April 26, 2010
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July 19, 2010
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January 6, 2010
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April 26, 2010
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April 30, 2010
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January 19, 2010
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August 30, 2010
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August 18, 2010
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December 13, 2010
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August 13, 2010
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January 29, 2010
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June 10, 2010
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March 16, 2010
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July 30, 2010
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June 23, 2010
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September 2, 2010
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January 8, 2010
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May 13, 2010
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October 6, 2010
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March 2, 2010
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July 15, 2010
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July 30, 2010
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April 12, 2010
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March 10, 2010
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November 24, 2010
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July 8, 2010
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February 12, 2010
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November 26, 2010
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August 6, 2010
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March 23, 2010
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July 1, 2010
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June 23, 2010
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May 21, 2010
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May 19, 2010
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March 3, 2010
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September 2, 2010
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February 25, 2010
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July 30, 2010
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July 28, 2010
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December 2, 2010
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February 4, 2010
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April 8, 2010
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April 29, 2010
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October 1, 2010
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November 12, 2010
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July 23, 2010
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March 17, 2010
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August 26, 2010
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June 29, 2010
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July 14, 2010
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November 12, 2010
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May 20, 2010
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October 4, 2010
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March 25, 2010
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April 7, 2010
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June 18, 2010
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December 14, 2010
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January 14, 2010
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September 21, 2010
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July 9, 2010
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May 21, 2010
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August 24, 2010
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April 13, 2010
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June 16, 2010
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April 16, 2010
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August 10, 2010
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August 13, 2010
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August 12, 2010
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August 23, 2010
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April 26, 2010
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February 12, 2010
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January 6, 2010
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September 6, 2010
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November 12, 2010
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August 13, 2010
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June 11, 2010
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November 19, 2010
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February 8, 2010
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November 12, 2010
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June 29, 2010
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April 28, 2010
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October 1, 2010
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December 2, 2010
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September 9, 2010
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August 3, 2010
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August 20, 2010
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September 3, 2010
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October 5, 2010
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December 22, 2010
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May 13, 2010
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September 3, 2010
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July 29, 2010
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May 6, 2010
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May 18, 2010
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April 8, 2010
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November 22, 2010
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July 1, 2010
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December 3, 2010
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August 16, 2010
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February 26, 2010
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November 25, 2010
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May 7, 2010
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March 1, 2010
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May 10, 2010
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March 18, 2010
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March 23, 2010
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October 5, 2010
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August 30, 2010
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July 30, 2010
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December 10, 2010
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July 16, 2010
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August 25, 2010
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September 3, 2010
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September 3, 2010
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January 15, 2010
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September 2, 2010
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September 3, 2010
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March 30, 2010
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March 8, 2010
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July 19, 2010
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September 17, 2010
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April 21, 2010
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May 21, 2010
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August 20, 2010
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May 21, 2010
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September 16, 2010
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August 20, 2010
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March 16, 2010
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November 25, 2010
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June 23, 2010
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September 6, 2010
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November 25, 2010
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August 13, 2010
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May 7, 2010
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June 30, 2010
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March 30, 2010
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June 16, 2010
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February 24, 2010
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January 12, 2010
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July 9, 2010
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May 18, 2010
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July 28, 2010
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July 9, 2010
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May 12, 2010
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September 10, 2010
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August 25, 2010
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November 24, 2010
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August 10, 2010
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February 17, 2010
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February 8, 2010
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April 1, 2010
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August 12, 2010
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February 4, 2010
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April 7, 2010
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August 3, 2010
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July 14, 2010
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June 16, 2010
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June 23, 2010
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February 18, 2010
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February 24, 2010
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June 11, 2010
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November 24, 2010
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February 22, 2010
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August 20, 2010
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January 14, 2010
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September 17, 2010
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March 1, 2010
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May 4, 2010
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April 28, 2010
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March 25, 2010
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February 3, 2010
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June 17, 2010
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July 9, 2010
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November 24, 2010
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February 22, 2010
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November 29, 2010
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December 10, 2010
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May 7, 2010
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July 28, 2010
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June 29, 2010
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September 15, 2010
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October 6, 2010
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February 3, 2010
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April 8, 2010
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December 23, 2010
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November 23, 2010
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May 5, 2010
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August 11, 2010
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March 3, 2010
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March 25, 2010
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May 5, 2010
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February 22, 2010
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January 14, 2010
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September 15, 2010
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September 16, 2010
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September 21, 2010
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July 19, 2010
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August 26, 2010
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February 6, 2010
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December 6, 2010
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April 26, 2010
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March 4, 2010
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September 17, 2010
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February 25, 2010
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December 2, 2010
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August 20, 2010
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March 26, 2010
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February 16, 2010
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January 8, 2010
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August 17, 2010
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July 21, 2010
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August 30, 2010
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August 6, 2010
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June 23, 2010
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October 6, 2010
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December 3, 2010
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December 1, 2010
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November 23, 2010
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November 24, 2010
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September 15, 2010
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June 30, 2010
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July 8, 2010
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August 6, 2010
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August 5, 2010
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July 28, 2010
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August 16, 2010
STATE OF WEST BENGAL Vs. SANKAR GHOSH
August 20, 2010
STATE OF WEST BENGAL Vs. BIRBHUM BRICK FIELD OWNERS ASSOCIATION
February 17, 2010
STATE OF WEST BENGAL Vs. MICHEAL REGIONALD SIMON DE SOUZA
February 4, 2010
STATE OF WEST BENGAL Vs. MD JAMILUDDIN NASIR
February 5, 2010
STATE OF WEST BENGAL Vs. AJOY DUTTA
February 5, 2010
STATE OF WEST BENGAL Vs. SASTI KUMAR CHOWDHURY
January 21, 2010
STATE OF WEST BENGAL Vs. SWAPAN SINGH
January 28, 2010
STATE OF WEST BENGAL Vs. PRADIP KUMAR DAS
January 28, 2010
STATE OF WEST BENGAL Vs. SATI ENCLAVE PVT LTD
May 13, 2010
STATE OF WEST BENGAL Vs. NARAYAN KUNDU
June 16, 2010
STATE OF WEST BENGAL Vs. ANIL RATAN BANERJEE
April 16, 2010
STATE OF WEST BENGAL Vs. HUSNA BANU
April 13, 2010
STATE OF WEST BENGAL Vs. BENGAL BUS SYNDICATE
April 13, 2010
STATE OF WEST BENGAL Vs. AFCON INFRASTRUCTURE LTD
January 6, 2010
STATESMAN LIMITED Vs. STATE OF WEST BENGAL
October 4, 2010
STATESMAN LIMITED Vs. STATE OF WEST BENGAL
November 12, 2010
SUBAL MAJHI ALIAS HEMBRAM Vs. STATE OF WEST BENGAL
February 26, 2010
SUBAL MODAK Vs. SUKUR ALI SK
June 23, 2010
SUBHADRA FLOUR MILL AND GENERAL INDUSTRIES & ANR. Vs. STATE OF WEST BENGAL & ORS.
February 18, 2010
SUBHANKAR MANDAL Vs. STATE OF WEST BENGAL
October 6, 2010
SUBHAS AGARWAL Vs. BIJOY NAGAR TEA CO LTD
February 19, 2010
SUBHAS DAS Vs. STATE OF WEST BENGAL
August 11, 2010
SUBHAS KHAN Vs. PROVASH KHAN
July 9, 2010
SUBHAS MUKHARJEE Vs. STATE OF WEST BENGAL
March 11, 2010
SUBHASH CHANDRA JANA Vs. AJIBAR MIRDHA
June 18, 2010
SUBHASH CHAUDHURI Vs. INDIAN ASSOCIATION FOR THE CULTIVATION OF SCIENCE
September 6, 2010
SUBHASISH GANGULY Vs. STATE OF WEST BENGAL AND ORS.
June 30, 2010
SUBIMAL CHAKRABORTY Vs. STATE OF WEST BENGAL
October 6, 2010
SUBIR BANERJEE Vs. UNION OF INDIA AND ORS
December 24, 2010
SUBIR SAHA Vs. STATE OF WEST BENGAL
January 27, 2010
SUBODH CHANDRA CHATTERJEE Vs. ASISH DAS
September 3, 2010
SUBRATA ADHIKARY Vs. VISVA BHARATI
July 22, 2010
SUBRATA GHOSH Vs. MALAYA GHOSH
July 28, 2010
SUBRATA GHOSH Vs. STATE OF WEST BENGAL
March 23, 2010
SUBRATA MAITY Vs. STATE OF WEST BENGAL
June 11, 2010
SUBRATA MAJUMDER Vs. UNITED COMMERCIAL BANK
August 20, 2010
SUBRATA MONDAL Vs. STATE OF WEST BENGAL
August 3, 2010
SUBRATA SEN AND ANR. Vs. NISCHINTAPUR TEA COMPANY LIMITED AND ORS.
March 11, 2010
SUCHANDA CHOWDHURY Vs. UCO BANK
July 9, 2010
SUCHANDRA MITRA Vs. W B COLLEGE SERVICE COMMN
February 19, 2010
SUCHITRA RAY Vs. CHIEF SECRETARY
August 30, 2010
SUDAM CHANDRA MAHARANA @ BARAI Vs. SUDHIR CHANDRA MAHARANA @ BARAI AND ORS.
September 17, 2010
SUDARSHAN AGARWAL Vs. STATE OF WEST BENGAL
March 5, 2010
SUDESH KUMAR SONTHALIA Vs. UNION OF INDIA
August 9, 2010
SUDHAMOY JANA Vs. STATE
February 2, 2010
SUDHANGSHU SEKHAR PRODHAN Vs. STATE OF WEST BENGAL
November 26, 2010
SUDHANGSU DAS Vs. SASWATI DAS ALIAS MONDAL
February 23, 2010
SUDHANSU KUMAR GHOSH Vs. STATE OF WEST BENGAL
February 3, 2010
SUDHARANI MAITY Vs. SRI DURGA DAS GOSWAMI
February 26, 2010
SUDHENDU CHOWDHURY Vs. OFFICIAL LIQUIDATOR
November 26, 2010
SUDHIR KUMAR CHOWHAN Vs. RAJNISH GUPTA
April 16, 2010
SUDIP BANDOPADHYAY Vs. STATE OF WEST BENGAL
July 9, 2010
SUDIP SEN Vs. STATE OF WEST BENGAL
August 4, 2010
SUDIP SEN Vs. STATE OF WEST BENGAL
May 17, 2010
SUDIP SEN Vs. STATE OF WEST BENGAL
September 16, 2010
SUDIPTA MONDAL Vs. ARJUN KUMAR DEY
December 16, 2010
SUDIPTO NANDY Vs. UNION OF INDIA
August 30, 2010
SUJAY SIKDAR Vs. STATE OF WEST BENGAL
November 24, 2010
SUJIT KUMAR DATTA Vs. UNITED COMMERCIAL BANK
September 17, 2010
SUJIT KUMAR DEY Vs. CALCUTTA ELECTRICITY SUPPLY CORPORATION LIMITED
July 14, 2010
SUJIT KUMAR MAITY Vs. STATE OF WEST BENGAL
September 10, 2010
SUJIT KUMAR ROY Vs. STATE OF WEST BENGAL
February 22, 2010
SUJIT PAUL Vs. MOUSOMI PAUL
April 7, 2010
SUJOY KUMAR PANDIT Vs. STATE
February 18, 2010
SUJOY KUMAR SANYAL Vs. SHAKUNTALA SANYAL
October 6, 2010
SUKHI INDIA PVT LTD Vs. UNION OF INDIA
May 3, 2010
SUKHOMOY PAL DAS Vs. STATE OF WEST BENGAL
March 23, 2010
SUKLA TRADING CO Vs. UNION OF INDIA
March 31, 2010
SUKUMAR SARDAR Vs. APARNA SARDAR
June 23, 2010
SUKUMARI DASS Vs. MUSST SALEHA KHATOON
May 20, 2010
SULEKHA NAG Vs. PRANATI BANERJEE
December 1, 2010
SULEKHA NAG Vs. PRANATI BANERJEE
December 10, 2010
SULKA DEVI Vs. HRIDAY NARAYAN SINGH
March 26, 2010
SUMAN MODERN RICE MILL PVT LTD Vs. STATE OF WEST BENGAL
September 17, 2010
SUMANTRA PAUL Vs. SMT. SANGITA PAUL
February 22, 2010
SUMITRA BHATTACHARYYA Vs. MAYA MAJHI
April 26, 2010
SUMITRA DEVI Vs. NEW INDIA ASSURANCE CO LTD
June 11, 2010
SUNAYANA YESHWANT BHANDARI Vs. STATE OF WEST BENGAL
July 8, 2010
SUNDER LAL SARDA Vs. PRADUMAN SARDA
August 13, 2010
SUNIL GANGULY Vs. STATE OF WEST BENGAL
July 8, 2010
SUNIL KUMAR AGARWAL Vs. G MUKHOPADHYAY
January 27, 2010
SUNIL KUMAR DAS Vs. DIRECTOR OF PUBLIC INSTRUCTION W B
March 1, 2010
SUNIL KUMAR DAS Vs. DIRECTOR OF PUBLIC INSTRUCTION W B
October 6, 2010
SUNIL KUMAR MONDAL Vs. JITENDRA KUMAR DAS
June 18, 2010
SUNIL KUMAR MURMU ALIAS SUBID ALI MURMU Vs. STATE OF WEST BENGAL
February 15, 2010
SUNIL KUMAR PAL Vs. CESC LIMITED
February 18, 2010
SUNIL KUMAR SINGH Vs. KOLKATA MUNICIPAL CORPORATION
February 19, 2010
SUNITI KUMAR CHAUDHURY Vs. UNION OF INDIA
January 29, 2010
SUNITI KUMAR MISHRA Vs. STATE OF WEST BENGAL
June 10, 2010
SUNITI RANI DAS Vs. STATE OF WEST BENGAL AND ORS
July 13, 2010
SUPRAKASH BASU Vs. STATE OF WEST BENGAL
September 7, 2010
SUPROVAT MONDAL Vs. STATE OF WEST BENGAL
August 24, 2010
SURAJ KUMAR JAIN Vs. S M SHAHID ALAM
October 1, 2010
SURAJIT BANERJEE Vs. BAIDYA NATH PRAMANICK
November 24, 2010
SURAJIT BASAK Vs. STATE OF WEST BENGAL
April 26, 2010
SURENDRA MISHRA Vs. STATE OF WEST BENGAL
September 3, 2010
SURESH JHA Vs. STATE OF WEST BENGAL
September 3, 2010
SURESH KUMAR RANGTA Vs. ROADCO INDIA PVT LTD
June 9, 2010
SUSANT KUMAR SAHA Vs. ASHIS MONDAL
February 26, 2010
SUSANTA BAPARIA ALIAS BHAI Vs. STATE OF WEST BENGAL
August 13, 2010
SUSANTA GHOSH Vs. STATE OF WEST BENGAL
April 7, 2010
SUSANTA NASKAR Vs. STATE
April 26, 2010
SUSHIL DAS Vs. SONALI DAS
April 16, 2010
SUSHIL KUMAR NATH Vs. TAPAS MITRA
December 22, 2010
SUTAPA ROY Vs. UNIVERSITY OF CALCUTTA
February 24, 2010
SUVRANGSHU DEB ROY Vs. STATE OF WEST BENGAL
September 3, 2010
SWADESH GHOSH Vs. CESC LIMITED
February 16, 2010
SWADIN DEB ALIAS SHADIN DEB Vs. UNION OF INDIA
August 27, 2010
SWAPAN DAS Vs. STATE OF WEST BENGAL
June 16, 2010
SWAPAN DAS Vs. NAMITA DAS
November 12, 2010
SWAPAN GIRI Vs. JHARNA PRADHAN
September 2, 2010
SWAPAN KUMAR ROY Vs. STATE
February 8, 2010
SWAPAN KUMARCHATTERJEE Vs. NATIONAL JUTE MANUFACTURERS CORPORATION LTD & ORS
May 4, 2010
SWAPAN MONDAL ALIAS SWAPAN KR MONDAL Vs. GODREJ AGROVET LTD
April 26, 2010
SWAPAN NASKAR Vs. STATE OF WEST BENGAL
February 26, 2010
SWARAJIT DEBNATH & ANR Vs. STATE OF WEST BENGAL & ANR
March 10, 2010
SWARUP NARAYAN CHOWDHURY Vs. STATE OF WEST BENGAL
May 5, 2010
SWATI CHATTERJEE Vs. STATE OF WEST BENGAL
February 2, 2010
SWATI MUKHOPADHYAY Vs. KUNTAL BOSE
August 19, 2010
SWATI PURKAIT Vs. STATE OF WEST BENGAL
May 7, 2010
SYED IFTIKAR ALI Vs. STATE OF WEST BENGAL
March 17, 2010
SYED SABUJ KHAN DAKAR Vs. STATE OF WEST BENGAL
February 23, 2010
SYED ZAKIR HUSSAIN Vs. ESTATE MANAGER
April 20, 2010
T KODANDA RAO Vs. UNION OF INDIA
February 22, 2010
TAJ GUEST HOUSE Vs. KOLKATA MUNICIPAL CORPORATION
February 23, 2010
TANDRANI HALDAR Vs. STATE OF WEST BENGAL
June 24, 2010
TANIMA GHOSH & OTHERS Vs. GITA RANI GHOSH & OTHERS
May 5, 2010
TANMAY BANERJEE Vs. STATE OF WEST BENGAL
April 20, 2010
TAPAN DAS Vs. STATE OF WEST BENGAL
March 10, 2010
TAPAN KR DAS Vs. STATE OF WEST BENGAL
May 5, 2010
TAPAN KUMAR BHATTACHARYYA Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
January 14, 2010
TAPAN KUMAR BISWAS Vs. STATE OF WEST BENGAL
May 3, 2010
TAPAN KUMAR JANA Vs. STATE OF WEST BENGAL
August 16, 2010
TAPAN KUMAR MITRA Vs. COMMISSIONER OF INCOME TAX KOLKATA
October 6, 2010
TAPAN KUMAR MONDAL Vs. STATE OF WEST BENGAL
August 26, 2010
TAPAN KUMAR MUKHERJEE Vs. STATE
August 13, 2010
TAPAN KUMAR PANJA Vs. THE STATE OF WEST BENGAL
June 29, 2010
TAPAS GUHA Vs. ANGUR BALA DAS
January 27, 2010
TAPAS KUMAR DHAR Vs. PARVATI DHAYAWALA
April 26, 2010
TAPAS MONDAL Vs. STATE OF WEST BENGAL
April 1, 2010
TAPASH PAUL Vs. STATE OF WEST BENGAL
May 21, 2010
TAPASRI BASU Vs. CALCUTTA MUNICIPAL CORPORATION
August 13, 2010
TARA CHAND CHOWDHURY Vs. STATE OF WEST BENGAL
February 1, 2010
TARA NARAYAN Vs. SHEO KRISHNA
August 30, 2010
TARAK CHANDRA ROY Vs. ABDUL RASHID REHMAN SHAIKH
March 12, 2010
TARIT BARAN CHAUDHURY Vs. STATE OF WEST BENGAL
May 18, 2010
TARUBALA NASKAR Vs. UNITED INDIA INSURANCE CO LTD
December 23, 2010
TARUN BHOWMICK Vs. STATE OF WEST BENGAL
April 26, 2010
TARUN BURMAN Vs. STATE OF WEST BENGAL
January 11, 2010
TARUN CHAKRABORTY Vs. STATE OF WEST BENGAL
June 9, 2010
TARUN KHANDAIT Vs. STATE OF WEST BENGAL
May 5, 2010
TARUN KUMAR MITRA Vs. STATE OF WEST BENGAL AND ORS.
May 14, 2010
TARUN PAL Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
August 27, 2010
TATA AIG LIFE INSURANCE COMPANY Vs. ABN AMRO BANK N V
June 23, 2010
TATA METALIKS KUBOTA PIPES LIMITED Vs. UNION OF INDIA
February 5, 2010
TATA MOTORS LIMITED AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
January 12, 2010
TATA STEEL LTD Vs. STATE OF WEST BENGAL
August 13, 2010
TEA PROMOTERS EXPORTS PVT. LTD. Vs. SENIOR JOINT COMMISSIONER OF COMMERCIAL TAXES, KOLKATA (SOUTH) CIRCLE AND OTHERS
July 16, 2010
TEACHER IN CHARGE Vs. STATE OF WEST BENGAL
February 26, 2010
TENYA BARAHATTAY KETYA MATKA TANTUBAYA SAMABAYA SAMITY LTD Vs. COMMERCIAL TAX OFFICER BERHAMPUR CHARGE
January 15, 2010
TETULIA COKE PLANT P LTD Vs. COAL INDIA LTD
March 25, 2010
TEZPORE TEA CO. LTD. Vs. BIJOYNAGAR TEA CO. LTD.
July 15, 2010
THE ASSISTANT ENGINEER AND ANR. Vs. SRI NIRMAL KUMAR MONDAL AND ANR.
May 21, 2010
THE KANTINAGAR MAHAPRAN JOGENDRA NATH VIDYAMANDIR Vs. THE STATE OF WEST BENGAL AND ORS.
May 10, 2010
THE ORIENTAL INSURANCE CO. LTD. Vs. BISWAJIT BANIK
September 15, 2010
THIKNIKATA Vs. STATE OF WEST BENGAL
August 23, 2010
THREE N PRODUCTS PRIVATE LIMITED Vs. EMAMI LIMITED
January 29, 2010
TIJIYA ENGINEERING PVT. LTD. Vs. ASSTT. COMMR. C. EX.
December 7, 2010
TILASARI DEVI DUSAD Vs. COAL INDIA LTD
March 11, 2010
TRFI INVESTMENT PVT LTD Vs. PISCES PORTFOLIOS PVT LTD
November 11, 2010
TRIPTI KUMAR CHATTERJEE Vs. COMMISSIONER OF POLICE, KOLKATA & ORS.
February 26, 2010
TRIPURATI ROY Vs. STATE OF WEST BENGAL
June 15, 2010
TRIRANJAN MAITY Vs. PRADIP AICH
July 2, 2010
TUMPA ROY Vs. STATE OF WEST BENGAL
June 29, 2010
UCO BANK Vs. NARAYAN CHANDRA GHOSH
December 7, 2010
UDAY SANKAR BHATTACHARYYA ALIAS BHATTACHARJEE Vs. SUPERINTENDENT OF POLICE CENTRAL BUREAU OF INVESTIGATION
December 3, 2010
UIC INDUSTRIES LTD. Vs. ANNAVARAM CONCRETE PVT. LTD.
July 19, 2010
UJJAL RAY ALIAS UJJAL ROY Vs. LAL MOHAN GHOSH
August 9, 2010
UJWAL KAUR Vs. SRI SUBHASH CHANDRA AGARWALLA
April 7, 2010
ULTRA TECH CEMENT LTD Vs. UNION OF INDIA
February 12, 2010
UMA ENTERPRISES Vs. STATE OF WEST BENGAL
December 10, 2010
UMAKANT SINGH Vs. BHAGURAM MAHATO
September 21, 2010
UNION OF INDIA Vs. PAM DEVELOPMENTS P LTD
October 5, 2010
UNION OF INDIA Vs. PATEL DHIRUBHAI
August 30, 2010
UNION OF INDIA Vs. SURYA ALLOY INDUSTRIES LIMITED
December 3, 2010
UNION OF INDIA Vs. ABDUL HAKIM
February 9, 2010
UNION OF INDIA Vs. ASIT KUMAR BISWAS
February 10, 2010
UNION OF INDIA Vs. GRAPHIC INDUSTRIES COMPANY
February 11, 2010
UNION OF INDIA Vs. VINOD N C
March 29, 2010
UNION OF INDIA Vs. SAMARENDRA NATH MUKHARJEE
March 30, 2010
UNION OF INDIA Vs. PRAHLAD KUMAR ROY
April 30, 2010
UNION OF INDIA Vs. HARIPADA DAS
April 16, 2010
UNION OF INDIA Vs. RAHEE INDUSTRIES LTD
June 16, 2010
UNION OF INDIA Vs. SUKBRINDER SINGH ATWAL
May 6, 2010
UNION OF INDIA Vs. R THULASIDASAN
July 19, 2010
UNION OF INDIA Vs. A D CHAKRABORTY AND CO
August 25, 2010
UNION OF INDIA Vs. GIRISH KUMAR
April 30, 2010
UPASI SINGHA Vs. ORIENTAL INSURANCE CO LTD
June 23, 2010
USHA RANI MISHRA Vs. STATE OF WEST BENGAL
August 20, 2010
UTPALA DEB Vs. SITA DEVI LOHIA
April 29, 2010
UTTAM KUMAR DAS Vs. STATE OF WEST BENGAL
January 13, 2010
UTTAM KUMAR SAHA Vs. MAYA RANI SAHA
August 18, 2010
UTTAM KUMAR SAHA Vs. MUKTI SAHA
August 26, 2010
UTTAM MONDAL Vs. KOTAK MAHINDRA BANK LTD
December 14, 2010
UTTAM RAJBANGSHI Vs. STATE OF WEST BENGAL
April 5, 2010
V K UDYOG LIMITED Vs. OWNERS AND PARTIES INTERESTED IN THE VESSEL M V EUGENIE
June 24, 2010
VARUN CAR AGENCY LTD Vs. STATE
May 21, 2010
VCK SHARES AND STOCK BROKING SERVICES LIMITED Vs. SMT. SHALINI PODDAR AND ORS.
March 25, 2010
VIJAI SHREE LIMITED Vs. STATE OF WEST BENGAL
December 24, 2010
VIJAY SHANKAR DIXIT Vs. STATE OF WEST BENGAL
February 18, 2010
VIKRAM KUMAR Vs. STATE OF WEST BENGAL
January 6, 2010
VINAY KRISHNA ARORA Vs. A N G ESTATE DEVELOPERS
November 24, 2010
VIP CO OPERATIVE LABOUR CONTRACT AND CONSTRUCTION SOCIETY LIMITED Vs. UNION OF INDIA
October 5, 2010
VISVA BHARATI Vs. SARKAR AND SARKAR
December 20, 2010
VIVADA INLAND WATER WAYS LIMITED AND ANR. Vs. UNION OF INDIA (UOI) AND ANR.
May 10, 2010
VIVEKANANDA ENTERPRISES Vs. STATE OF WEST BENGAL
April 21, 2010
WAIDHAN ENGINEERING & INDUSTRIES PRIVATE LIMITED Vs. THE BOARD OF TRUSTEES FOR THE PORT OF KOLKATA
May 5, 2010
WAQT IMPEX PVT LTD Vs. UNION OF INDIA
May 12, 2010
WEST BENGAL CO-ORDINATING AGENCY ON ADOPTION Vs. UNION OF INDIA AND ORS
September 9, 2010
WEST BENGAL COLLEGE SERVICE COMMISSION Vs. MANDIRA GHOSH
June 22, 2010
WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. STATE OF WEST BENGAL
May 18, 2010
WEST BENGAL SURFACE TRANSPORT CORPORATION LTD Vs. HOWRAH EAST WEST MINI BUS ASSOCIATION
August 18, 2010
WILSON ENGINEERING INDUSTRIES PRIVATE LIMITED Vs. MRIGENDRA MOHUN DHAR
September 3, 2010
WORKMEN OF JENSON Vs. STATE OF WEST BENGAL
November 25, 2010
WPIL LIMITED Vs. ASIT KUMAR PALIT
March 12, 2010
XENITIS INFOTECH PVT LTD Vs. SWARNA SATHI DEALERS PVT LTD
April 1, 2010
YUSUF WARSI Vs. STATE OF WEST BENGAL
May 17, 2010
ZENITH CREDIT LIMITED Vs. DINESH KR PASWAN
November 29, 2010