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Case Index
Title
Date
ALOK MUKHERJEE Vs. MANAGER, HUTCHISON EAST LTD AND ORS
April 19, 2010
ANKUR Vs. NATIONAL INSURANCE COMPANY LIMITED
April 12, 2010
BRANCH MANAGER, BAJAJ ALIANZ LIFE INSURANCE COMPANY LTD Vs. BINOD KUMAR AGARWAL
September 8, 2010
C E S C LIMITED Vs. AMITY INDUSTRIES
May 28, 2010
CHOWRIGACHA POST OFFICE Vs. BIDHAN NANDI
January 29, 2010
DATACORE INDIA PRIVATE LIMITED Vs. WEST BENGAL STATE CO-OPERATIVE HOUSING FEDERATION LTD
February 10, 2010
HOOGHLY MILLS COMPANY LTD Vs. SACHIN KUNDU
December 6, 2010
INDIAN OVERSEAS BANK Vs. JAGABANDHU GHOSH
October 6, 2010
JAYSHREE AUTOMOBILES Vs. DHARMADAS PANDEY
February 18, 2010
JIWAN LAL SHARMA Vs. SERAMPORE SURGICAL NURSING HOME (P) LTD
February 26, 2010
KALPANA BHATTACHARYYA Vs. AMITAV GANGULY
July 13, 2010
KARTICK CHANDRA DAS Vs. SK MIRAJ SARKAR
March 17, 2010
MAGMA FINCORP LIMITED Vs. SAMARENDRA ROY
October 5, 2010
MANAGER, CREDIT CARD OPERATIONS, ICICI BANK LTD AND ORS Vs. SANKARI CHATTOPADHYAY AND ORS
July 20, 2010
MANAGER, NEW INDIA ASSURANCE AND ORS Vs. MD HAZARAT SEIKH, S/O RAHIM SEIKH AND ORS
March 12, 2010
MANAGER, STATE BANK OF INDIA Vs. SGT HARIOM TIWARI AND ORS
September 13, 2010
MEMBER CESC LTD Vs. NANDINI HALDER
December 16, 2010
MINTU DAS Vs. WBSEDCL
September 8, 2010
NEW INDIA ASSURANCE CO LTD Vs. MINATI SARKAR AND ORS
February 17, 2010
NEW INDIA ASSURANCE COMPANY LTD & ANR Vs. BISWAJIT PAUL
November 10, 2010
NILANGSU MITRA Vs. AMRI HOSPITALS
December 10, 2010
PADMA HIMGHAR PVT LTD Vs. GHANASHYAM SAHA
September 13, 2010
PRANAB KUMAR MANDAL Vs. STATE BANK OF INDIA
December 20, 2010
PRASANTA GHOSH Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED
February 16, 2010
RAMENDRA NATH BASU Vs. NEW BARRACKPUR GROUP ELECTRIC SUPPLY
June 12, 2010
RELIANCE COMMUNICATION INFRASTRUCTURE LIMITED Vs. PRIYA SANKAR BOSE
July 9, 2010
SATARUPA GAS SERVICE Vs. SAMAR DAS GUPTA
March 15, 2010
SOMA NATH Vs. LIFE INSURANCE CORPORATION
January 7, 2010
STATE OF WEST BENGAL COMPLAINANT Vs. COCA COLA COMPANY
April 22, 2010
SUBHASISH ROY S/O LATE B P ROY Vs. HDFC BANK LTD
December 1, 2010
SUBHRA DUTTA AND RUMIA DUTTA Vs. BENGAL DCL HOUSING DEVELOPMENT COMPANY LIMITED
November 3, 2010
SUDHIR KUMAR DAS AND ORS Vs. ORIENTAL INSURANCE COMPANY LIMITED AND ORS
March 26, 2010
SUDIPTO GHOSH S/O CHANCHAL KUMAR GHOSH AND ORS Vs. UNION BANK OF INDIA AND ORS
February 12, 2010
SUPDT OF POST OFFICES, PASCHIM MIDNAPORE DIVISION Vs. THARNA BURMAN
July 9, 2010
SUPER SOLID STRUCTURES PVT LTD Vs. VISHAL GROVER
July 22, 2010
SUPERINTENDENT OF POST OFFICES AND ORS Vs. PRADIP SAHA VILL & P O KAMAKHYAGURI
September 16, 2010
TAPAS DUTTA Vs. PHALGUNI DAS
November 29, 2010
TATA TELE SERVICES LTD Vs. ST AUGUSTINES DAY SCHOOL
July 21, 2010
TUSHAR BARAN SAHA, S/O NANDO KISHOR SAHA Vs. SOMA BOSE AND ORS
April 16, 2010
TUSHAR KANTI SAHOO Vs. NATIONAL INSURANCE COMPANY LIMITED AND ORS
February 22, 2010
UNITED INDIA INSURANCE CO LTD AND ORS Vs. SOMA DEY AND ORS
April 19, 2010
VIJAYA BANK OVERSEAS BRANCH Vs. DMI INDIA PVT LTD
February 10, 2010
VODAFONE ESSAR EAST LIMITED AND ORS Vs. AVIJIT KUMAR SEN
March 4, 2010
WBSEDCL Vs. ARABINDA GHOSAL S/O LATE SAROJAKSHYA GHOSHAL
March 23, 2010
WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO LTD Vs. RATAN CHAND MASKARA
May 14, 2010
WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO LTD Vs. GURUPADA MAJUMDER S/O LATE JOGENDRA NATH MAJUMDER
February 12, 2010