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Case Index
Title
Date
AJMERA ASSOCIATES LTD. Vs. ADJUDICATING OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA
February 12, 2010
ARVIND KUMAR B SHAH Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
November 19, 2010
INDIABULLS SECURITIES LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
October 26, 2010
KRISHNA FILAMENTS LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
March 17, 2010
M/S GRISHMA SECURITIES PVT. LTD. Vs. ADJUDICATING OFFICER,
August 4, 2010
M/S. DELHI SECURITIES LIMITED Vs. SECURITIES AND
August 5, 2010
NIRANJAN GIRDHARILAL Vs. SECURITIES AND EXCHANGE BOARD OF
July 26, 2010
PINNACLE SHARES REGISTRY PVT. LTD. Vs. THE SECURITIES AND EXCHANGE BOARD OF INDIA
April 30, 2010
PUNRASAR HOLDING PVT. LTD. (FORMERLY PUNRASAR STOCK BROKING PVT. LTD.) Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
May 6, 2010
PYRAMID SAIMIRA THEATRE LTD. Vs. THE SECURITIES AND EXCHANGE BOARD OF INDIA
April 7, 2010
RAJESH V JANI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
September 8, 2010
SHAGUFTA INVESTMENT PVT. LTD. Vs. ADJUDICATING
July 27, 2010
SHRAVAN RAO V P Vs. SECURITIES AND EXCHANGE BOARD OF
December 13, 2010
SIDDHARTH SHRIVASTAVA Vs. SECURITIES AND
July 14, 2010
SUNIL SHARES AND STOCK PVT. LTD. Vs. SECURITIES AND
August 5, 2010