Home
Case Index
Title
Date
AIRPORT AUTHORITY OF INDIA Vs. DIRECTOR OF INCOME TAX
March 18, 2010
AMIANTIT INTERNATIONAL HOLDING LTD Vs. DIRECTOR OF INCOME TAX
February 23, 2010
ANURAG CHAUDHARY Vs. COMMISSIONER OF INCOME TAX
February 11, 2010
BHARATI AXA GENERAL INSURANCE CO. LTD Vs. DIRECTOR OF INCOME TAX
August 6, 2010
CAE FLIGHT TRAINING (INDIA) PRIVATE LIMITED Vs. COMMISSIONER OF SERVICE TAX
February 4, 2010
DASSAULT SYSTEMS K.K. Vs. DIRECTOR OF INCOME TAX
January 29, 2010
E* TRADE MAURITIUS LTD Vs. DIT
March 22, 2010
ERNST AND YOUNG (P). LTD Vs. COMMISSIONER OF INCOME TAX
March 19, 2010
GEOQUEST SYSTEMS B.V. Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION-I)
August 6, 2010
H-D MOTOR COMPANY INDIA PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS, INLAND CONTAINER DEPOT,
July 27, 2010
HMS REAL ESTATE PVT. LTD. Vs. COMMISSIONER OF INCOME TAX-I
March 18, 2010
HYUNDAI ROTEM CO. AND MITSUBISHI CO. Vs. DIT
March 23, 2010
IN RE: ABB LTD Vs. STATE
March 15, 2010
IN RE: ARAMCO OVERSEAS COMPANY Vs. STATE
March 12, 2010
IN RE: FEDERATION OF INDIAN CHAMBERS OF COMMERCE AND INDUSTRY Vs. STATE
March 5, 2010
IN RE: GMP INTERNATIONAL GMBH Vs. STATE
January 29, 2010
IN RE: JOINT STOCK COMPANY FOREIGN ECONOMIC ASSOCIATION Vs. STATE
February 25, 2010
IN RE: REAL RESOURCING LTD Vs. STATE
March 5, 2010
IN RE: WAVEFIELD INSEIS ASA Vs. STATE
March 5, 2010
IN RE: YONGNAM ENGG. & CONSTRUCTION (PTE.) LTD Vs. STATE
February 1, 2010
JOINT ACCREDITATION SYSTEM OF AUSTRALIA AND NEW ZEALAND Vs. DIRECTOR OF INCOME TAX
August 6, 2010
KSPG NETHERLANDS HOLDING B.V. Vs. DIRECTOR OF INCOME TAX
February 25, 2010
LAIRD TECHNOLOGIES INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
February 18, 2010
PRAXAIR PACIFIC LIMITED Vs. DIRECTOR OF INCOME TAX
July 23, 2010
ROYAL BANK OF CANADA Vs. DIT
March 22, 2010
SEABIRD EXPLORATION FZ Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
July 23, 2010
SEAGATE SINGAPORE INTERNATIONAL HEADQUARTERS PRIVATE LIMITED Vs. DIRECTOR OF INCOME TAX
February 25, 2010
STAR TELEVISION ENTERTAINMENT LTD Vs. DIRECTOR OF INCOME TAX
January 21, 2010
TIMKEN COMPANY Vs. DIRECTOR OF INCOME TAX
July 23, 2010
UMICORE FINANCE LUXEMBOURG Vs. COMMISSIONER OF INCOME TAX
March 12, 2010