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Case Index
Title
Date
AAKANSHHA SHRIVASTAVA Vs. VIRENDRA SHRIVASTAVA
April 15, 2010
AASHIRWAD FOODS AND BEVERAGES Vs. ARUNENDRA MOHAN PATHAK
December 8, 2010
ABDUL MOMIN KHAN Vs. INDIAN RAILWAY AND OTHERS
September 24, 2010
ABDUL NAIM Vs. STATE OF M P
July 21, 2010
ABDUL RAHMAN Vs. SUFU
September 7, 2010
ABDUL RASHID Vs. JAMEELA BI
October 13, 2010
ABDUL SAMAD Vs. KHEMRAJ
June 24, 2010
ABHIJIT SINGH Vs. STATE OF M P
December 14, 2010
ABHILASHA RESIDENTIAL SOCIETY Vs. INDORE MUNICIPAL CORPORATION
July 13, 2010
ABHIMANYU SINGH Vs. STATE OF M P
August 9, 2010
ABID Vs. JAGDISH PRASAD
July 6, 2010
ACME PAPERS LIMITED Vs. M P FINANCIAL CORPORATION
July 9, 2010
AFROZ SAFVI Vs. STATE OF M.P. AND OTHERS
October 22, 2010
AHSAN UR REHMAN Vs. M P STATE CO OPERATIVE TRIBUNAL
March 18, 2010
AJAY DUBEY Vs. STATE OF M P
September 20, 2010
AJAY DUBEY Vs. STATE OF M P
September 29, 2010
AJAY JAGDISH SHARMA Vs. STATE OF MADHYA PRADESH
July 1, 2010
AJAY SHARMA Vs. UNION OF INDIA
December 8, 2010
AJJU AJAY KUMAR Vs. STATE OF M P
September 15, 2010
AKANKSHA PANDEY Vs. STATE OF M P
September 14, 2010
AKASH JAIN Vs. JAMA MASJID COMMITTEE
October 11, 2010
AKHIL BHARTIYA UPBHOKTA CONGRESS Vs. STATE OF M P
June 29, 2010
AKHILESH SARAF Vs. USHA TIWARI
November 9, 2010
AKSHYA Vs. HEM RAJ SINGH
February 19, 2010
ALIYA AMMA Vs. STATE OF MADHYA PRADESH
February 2, 2010
ALKA Vs. AKASH
January 25, 2010
ALKA Vs. AJAYKANT
February 19, 2010
ALKA TULAPURKAR (MRS.) W/O. RAVINDRA TULAPURKAR Vs. MOHAMMAD SHARIF S/O. SARDAR PATEL & M.P. GOVT.
April 29, 2010
ALL INDIA BANK OFFICERS ASSOCIATION Vs. STATE BANK OF INDIA
October 13, 2010
ALL INDIA BANK OFFICERS ASSOCIATION Vs. STATE BANK OF INDIA
October 14, 2010
ALL INDIA STATE BANK OF INDORE OFFICERS COORDINATION COMMITTEE Vs. STATE BANK OF INDORE
April 9, 2010
AMAR DAS BAIRAGI Vs. STATE OF MP
April 7, 2010
AMAR SINGH Vs. STATE OF MP
January 11, 2010
AMAR SINGH Vs. BALMUKUND
January 13, 2010
AMAR SINGH Vs. STATE OF MP
February 16, 2010
AMARNATH Vs. BALBEER KOUR
August 25, 2010
AMBALAL Vs. STATE OF MP
January 4, 2010
AMBIKA PRASAD Vs. RAM SHIROMANI ALIAS CHANDRIKA PRASAD DWIVEDI
November 9, 2010
AMINUL KHAN Vs. STATE OF M P
March 10, 2010
AMIT KUMAR SHARMA Vs. MADANLAL
November 23, 2010
AMIT PANDE Vs. M P HOUSING BOARD
November 24, 2010
AMITA GAS SERVICE Vs. RAMAN GUPTA
August 5, 2010
AMRITLAL Vs. MUTA VALLI HUSSAIN TEKRI
July 2, 2010
ANAND KUMAR SINGHAI Vs. YAMUNA DEVI
October 14, 2010
ANAND SELOT Vs. CHIEF SECRETARY GOVT OF M P
February 16, 2010
ANAND SHANKA DIXIT Vs. STATE OF MADHYA PRADESH
July 22, 2010
ANAND TRUST Vs. STATE OF M P
April 7, 2010
ANANDI PRASAD DWIVEDI Vs. STATE OF MP
March 15, 2010
ANANTRAM SONI Vs. JYOTI SONI
April 27, 2010
ANCHAL MISHRA Vs. SHANKAR SINGH RATHORE
August 4, 2010
ANEETA BAI Vs. STATE OF M P
November 9, 2010
ANIFA KHAN Vs. STATE OF M P
August 5, 2010
ANIL JAIN Vs. STATE OF M P
March 9, 2010
ANIL KUMAR MARKHEDKAR Vs. STATE OF M P
August 2, 2010
ANIL KUMAR PUROHIT Vs. HARI SINGH GAUR VISHWA VIDHYALAYA SAGAR
September 9, 2010
ANIL KUMAR SINGHAL Vs. STATE OF MADHYA PRADESH
July 6, 2010
ANIMESH POLY INDUSTRIES P. LTD. Vs. REGISTRAR OF COMPANIES
March 18, 2010
ANITA KHARE Vs. STATE OF M P
August 5, 2010
ANITA PAWAR Vs. DHARMENDRA SIKARWAR
July 22, 2010
ANITABAI Vs. ATIK KHAN
April 10, 2010
ANJALI SHUKLA Vs. SUNIL KUMAR SHUKLA
January 18, 2010
ANJUM SHEKH Vs. STATE OF M P
January 29, 2010
ANJUMAN TANJIMUL COMMITTEE Vs. MOHD ABDULLAH
October 26, 2010
ANNI ALIAS RAMESH Vs. STATE OF MP
July 27, 2010
ANSAR AHMED Vs. HALIM ALIAS ABDUL HAKIM
July 22, 2010
ANURAG MITTAL Vs. STATE OF MP
March 9, 2010
ANUSUIYA SINGH Vs. STATE OF MP
August 11, 2010
ANWAR ALIAS ANNU Vs. STATE OF MP
March 11, 2010
ARCHANA SAREES Vs. M P HANDICRAFT AND HANDLOOM DEVELOPMENT CORPORATION LTD
February 19, 2010
Arif Ahmad Quraishi Vs. Shajia Quraishi
April 28, 2010
ARIHANT URBAN CO Vs. RAVINDRA
March 10, 2010
ARJUN Vs. STATE OF M P
January 22, 2010
ARJUN Vs. SANJAY
February 25, 2010
ARJUN SINGH Vs. VARDIBAI
August 11, 2010
ARPITA BISEN Vs. M P BHOJ OPEN UNIVERSITY
December 2, 2010
ARUN KUMAR Vs. S K SHRIVASTAVA
September 22, 2010
ARUN KUMAR JAIN Vs. DINESH TRIPATHI
January 21, 2010
ARUN SEHLOT Vs. M P VIDHAN SABHA
November 24, 2010
ARVIND ALIAS CHHOTA Vs. STATE OF M.P.
July 13, 2010
ARVIND SHARMA Vs. STATE OF M P
August 4, 2010
ARVIND SINGH Vs. STATE OF M P
December 2, 2010
ARVIND SINGH BHADORIYA Vs. KUNTI BHADORIYA
September 17, 2010
ASEEM KUMAR Vs. MADHUSUDAN AGARWAL AND ORS
October 21, 2010
ASHARAM Vs. SURAJ SINGH BAGHEL
October 20, 2010
ASHIS KUMAR JAIN Vs. M P STATE TRANSPORT APPELLATE TRIBUNAL
January 29, 2010
ASHISH Vs. IFFCO TOKIO GENERAL INS CO LTD
October 26, 2010
ASHISH KUMAR SHRIVASTAVA Vs. WESTERN COAL FIELDS LTD
June 22, 2010
ASHISH RAJ Vs. STATE OF M P
April 28, 2010
ASHOK Vs. STATE OF M P
October 5, 2010
ASHOK Vs. STATE OF M P
December 15, 2010
ASHOK ANAND Vs. COMMISSIONER OF INCOME TAX
November 8, 2010
ASHOK CHOUDHARY Vs. DILIP KUMAR GHOSH & ORS
May 18, 2010
ASHOK KUMAR Vs. STATE OF MP
July 16, 2010
ASHOK KUMAR BANSAL Vs. SUSHILA DEVI BANSAL
January 18, 2010
ASHOK KUMAR JAIN Vs. SURESH PATHAK
January 29, 2010
ASHOK KUMAR JAIN Vs. THAKUR RANDHIR SINGH
September 15, 2010
ASHOK KUMAR SHUKLA Vs. STATE OF M P
January 18, 2010
ASHOK KUMAWAT Vs. STATE OF M P
September 22, 2010
ASHOK NANDA Vs. STATE OF M P
October 1, 2010
ASHOK SALES Vs. PURNA GASES
October 6, 2010
ASHOK TIWARI Vs. M P TEXT BOOK CORPORATION
April 20, 2010
ASHWANI KUMAR SAXENA Vs. STATE OF M P
December 3, 2010
ASHWIN VERMA Vs. RAVIKANT
March 11, 2010
ATOFINA CATALYST (INDIA) LIMITED Vs. YADAV PRASAD
March 9, 2010
ATUL SHRIVASTAVA Vs. APARNA SHRIVASTAVA
January 4, 2010
AWADH RAJ SINGH, S/O SHRI RAMESHWAR SINGH Vs. STATE OF M P
November 9, 2010
AWADH SON OF BHAIYALAL YADAV & ORS Vs. STATE OF M P
November 24, 2010
AZAD SINGH BAGHEL Vs. STATE OF MP
May 3, 2010
AZIZUDDIN QURESHI Vs. STATE OF M P
December 8, 2010
B P GONDANE Vs. LIFE INSURANCE CORPORATION OF INDIA
April 13, 2010
BABBOO LAL ALIAS BABU LAL Vs. STATE OF MADHYA PRADESH
November 23, 2010
BABLA Vs. STATE OF MADHYA PRADESH
April 1, 2010
BABLU Vs. SIYARAM
May 19, 2010
BABLU Vs. STATE OF M P
November 23, 2010
BABLU ALIAS MAHENDRA Vs. STATE OF M P
November 15, 2010
BABOOLAL Vs. STATE OF M P
December 16, 2010
BABOOLAL Vs. STATE OF MADHYA PRADESH
September 9, 2010
BABU SINGH Vs. GORAKH SINGH
December 14, 2010
BABUJI ALIAS SHYAM Vs. STATE OF MP
October 12, 2010
BABY BAI Vs. KAMLA BAI
February 1, 2010
BACHCHA SHANKAR MISHRA Vs. SHRI KRISHNA PANDEY
January 13, 2010
BADIA Vs. LAXMINARAYAN
June 22, 2010
BADRI BAI Vs. DAULATRAM
April 28, 2010
BADRI PRASAD Vs. ANTO BAI
March 9, 2010
BADRI PRASAD Vs. STATE OF M P
March 6, 2010
BADRI PRASAD YADAV Vs. STATE OF MP
March 29, 2010
Bagdiram Vs. State of M.P.
February 16, 2010
BAHADUR SINGH Vs. STATE OF MADHYA PRADESH
May 13, 2010
BAIJNATH CHOUDHARY Vs. SECRETARY M G M HIGHER SECONDARY SCHOOL
August 19, 2010
BAJAJ ALLIANZ Vs. RADHABAI
March 12, 2010
BAJRANG LAL AGARWAL Vs. UNION OF INDIA
May 7, 2010
BALARAM Vs. STATE OF M P
October 14, 2010
BALBIR SINGH SIDHU Vs. UNION OF INDIA
August 31, 2010
BALKISHAN Vs. STATE OF M P
January 19, 2010
BALKRISHAN Vs. REGISTRAR OF PUBLIC TRUSTS
June 22, 2010
BALLA ALIAS BALADEEN Vs. STATE OF M P
May 7, 2010
BALRAM Vs. NIRBHAYRAM
December 15, 2010
BALRAM ALIAS BALLU Vs. STATE OF M P
April 22, 2010
BALRAM TIWARI Vs. STATE OF MP
May 20, 2010
BALWANT RAI AGRAWAL Vs. BHARAT PETROLIUM CORPORATION
January 7, 2010
BANSHIDHAR GOYANKA Vs. ALOK KUMAR
July 28, 2010
BANSILAL Vs. STATE OF MADHYA PRADESH
July 15, 2010
BANWARILAL Vs. SACHIN LOGARIA
May 6, 2010
BAPULAL Vs. STATE OF MADHYA PRADESH
February 11, 2010
BARWANI SUGAR Vs. UNION OF INDIA
June 21, 2010
BASANT KUMAR Vs. PREMWATIBAI
March 25, 2010
BASANT KUMAR Vs. INDRA SEN
November 25, 2010
BASANTI MAHORE AND ORS Vs. GANESH AND ANR
August 26, 2010
BHAGIRATH GAUTAM S/O BADRI PRASAD Vs. STATE OF M P
July 5, 2010
BHAGIRATH PRASAD Vs. ELECTION COMMISSION OF INDIA
September 17, 2010
BHAGWAN DAS Vs. STATE OF MP
April 23, 2010
BHAGWAN SINGH & ORS. Vs. STATE OF MADHYA PRADESH
July 9, 2010
BHAGWANDAS Vs. SHRIRAM
March 9, 2010
BHAGWANDAS SHOBHALAL JAIN Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 18, 2010
BHAGWANDAS SWARNAKAR Vs. STATE OF M P
November 23, 2010
BHAGWANDAS YADAV Vs. ROHIT TIWARI
January 27, 2010
BHAGWANLAL Vs. STATE OF MP
January 5, 2010
BHAGWANSINGH ALIAS PAPPU SON OF LATE PATIRAM JATAV Vs. STATE OF M P THROUGH POLICE STATION
July 14, 2010
Bhagwat Prasad Vs. President, Harijan Machya Shahakari Samiti
December 3, 2010
BHAGWATI SINGH VERMA Vs. STATE OF M P
September 27, 2010
BHAIYALAL Vs. NEW INDIA INSURANCE CO LTD
August 26, 2010
BHANUPRAKASH Vs. BAJAJ ALLIANZE GENERAL INSURANCE COMPANY LTD.
February 18, 2010
BHARAT Vs. STATE OF M P
January 12, 2010
BHARAT HEAVY ELECTRICALS LTD. Vs. UNION OF INDIA (UOI)
November 9, 2010
BHARAT SINGH Vs. RAMESHWAR
November 30, 2010
BHARAT SINGH Vs. STATE OF M P
September 29, 2010
BHARTIYA ALTERNATIVE MEDICAL FOUNDATION Vs. STATE OF M P
July 22, 2010
BHASKAR PRAKASHAN PVT LTD Vs. COMMISSIONER OF INCOME TAX
June 22, 2010
BHAVUK SHARMA Vs. ANJU SHARMA
January 29, 2010
BHAWARSINGH Vs. STATE OF M P
January 27, 2010
BHAY KUWAR Vs. SUBHASH
May 19, 2010
BHERU LAL Vs. GRASIM INDUSTRIES LIMITED
September 1, 2010
BHERULAL Vs. STATE OF MP
April 5, 2010
BHERULAL Vs. STATE OF M P
January 5, 2010
BHIKARI Vs. STATE OF MADHYA PRADESH
February 4, 2010
BHIMRAJ MAHAR Vs. STATE OF MP
February 3, 2010
BHOPAL CITIZENS FORUM Vs. STATE OF M P
August 9, 2010
BHUPENDRA SINGH ALIAS GUDDA SINGH Vs. STATE OF MADHYA PRADESH
September 8, 2010
BHUPENDRA SINGH KUSHWAH Vs. STATE OF MP
July 14, 2010
BHUWAN @ BHAWAN S/O PREMLAL GAUTAM Vs. STATE OF M P THROUGH POLICE STATION
December 9, 2010
BIAORA INFRASTRUCTURE PVT LTD Vs. STATE OF M P
October 20, 2010
BILLAN KHAN Vs. SARDAR KHAN
October 4, 2010
BINDU PATEL Vs. STATE OF MP
August 3, 2010
BIRJIYA BAI Vs. KAILASH NARAYAN
March 30, 2010
BIRLA ERICSSON OPTICAL LIMITED Vs. RAMESHWARA JUTE MILLS CO. LIMITED
November 19, 2010
BOARD OF SECONDARY EDUCATION MADHYA PRADESH Vs. D P AWASTHY, S/O G S AWASTHY FORMER SECTION OFFICE
October 20, 2010
BOBY ALIAS SANJEEV SINGH Vs. STATE OF MADHYA PRADESH
March 17, 2010
BOOTE KANCHHEDI Vs. STATE OF M P
September 28, 2010
BRAJESH SHARMA Vs. NAGENDRA SINGH SISODIYA
January 18, 2010
BRAMHA SWAROOP SAINI Vs. STATE OF M P
November 19, 2010
BUDHESINGH Vs. AMMAN KHAN
November 15, 2010
BUPENDRA KUMAR Vs. STATE OF M.P.
February 17, 2010
C B AWASTHY Vs. RAMNARAYAN
July 26, 2010
CARMEL CONVENT SECONDARY SCHOOL Vs. STATE OF M P
February 23, 2010
CHAGGANLAL Vs. SUNIL KUMAR
February 17, 2010
CHAMPALAL Vs. STATE OF MP
February 9, 2010
CHAMUNDA STANDDARD MILLS Vs. RAVINDRA
December 1, 2010
CHAND KHAN Vs. STATE OF MP
May 11, 2010
CHANDA Vs. SANJAY CHOUHAN
April 30, 2010
CHANDERKANT GUPTA Vs. M P STATE INDUSTRIAL DEVELOPMENT CORPORATION
April 9, 2010
CHANDRABHAN SINGH RAJPUT Vs. STATE OF M P
April 19, 2010
CHANDRASHEKHAR VERMA Vs. STATE OF MP
April 26, 2010
CHANDRIKA PRASAD TIWARI Vs. STATE OF M P
September 17, 2010
CHARAN SINGH Vs. STATE OF MP
January 27, 2010
CHEN SINGH Vs. UNION OF INDIA
April 20, 2010
CHHAGANLAL BHILALA Vs. STATE OF M P
November 23, 2010
CHHENU ALIAS YUNUS Vs. STATE OF M P
July 2, 2010
CHHOTELAL RAI Vs. STATE OF MP
February 23, 2010
CHHUNULAL Vs. KESHARBAI
August 3, 2010
CHINGALAL YADAV Vs. STATE OF M P
March 26, 2010
CHITRAREKHA SAULAKHE Vs. SURESH SAULAKHE
June 21, 2010
CHOTUDAS Vs. STATE OF M P
August 16, 2010
CIT Vs. STL EXTRUSION (P.) LTD.
October 25, 2010
CIT Vs. JAORA FLOUR & FOODS (P.) LTD.
January 29, 2010
COMMISSIONER OF INCOME TAX Vs. STEEL TUBES OF INDIA LTD.
January 11, 2010
COMMISSIONER OF INCOME TAX Vs. NALIN PATNI
August 18, 2010
COMMISSIONER OF INCOME TAX Vs. LAXMI AGARBATTI FACTORY
June 23, 2010
COMMISSIONER OF INCOME TAX Vs. KRISHI UPAJ MANDI SAMITI
February 15, 2010
COMMISSIONER OF INCOME TAX Vs. MEDICAPS LTD
January 8, 2010
COMPUTER SCIENCES CORPORATION INDIA PVT LTD Vs. SHIVAJI SINGH
October 14, 2010
D D JALOTA Vs. STATE OF M P
February 16, 2010
D K NEMA Vs. STATE OF M P
December 13, 2010
D K SINGH Vs. STATE OF M P
September 13, 2010
DADU KAUSHALENDRA NATH SINGH S/O DADU MAHENDRA NAT Vs. THAKUR NARAYAN SINGH, S/O THAKUR BATTI SINGH
November 30, 2010
DAMODAR PRASAD SHARMA Vs. STATE OF M P
September 23, 2010
DARIYAV SINGH Vs. AGRO INDUSTRIAL COMPANY
June 29, 2010
DASHRATH SINGH Vs. BANTI
February 5, 2010
DAYARAM Vs. CHARBHUJA NATH MANDIR PANCH MAHESHWARIYAN
August 20, 2010
DAYARAM Vs. STATE OF MP
March 19, 2010
Dayashanker Singh Vs. The State of M.P.
August 31, 2010
DEEPA DUBEY Vs. UNION OF INDIA
April 19, 2010
DEEPAK CONSTRUCTION CO LTD Vs. RAMBABU
November 22, 2010
DEEPAK KUMAR DUGAYA Vs. STATE OF M P
September 10, 2010
DENA BANK Vs. MUNICIPAL CORPORATION
September 30, 2010
DEPARTMENT OF POST AND TELEGRAPH Vs. MOHD JAMIL KHAN
July 1, 2010
DESHRAJ JAIN Vs. STATE OF M P AND ORS
September 14, 2010
DEV VRAT MISHRA Vs. STATE OF M P
October 4, 2010
Deva Vs. State of M.P.
April 20, 2010
DEVI SINGH Vs. STATE OF M P
July 29, 2010
DHAR SPINNER P LTD Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
January 6, 2010
DHAR TEXTILE MILLS LTD Vs. CANARA BANK SIYAGANJ BRANCH
September 21, 2010
Dharamveer Singh Vs. Sate of M.P.
March 31, 2010
DHARMDEV SINGH RAJPUT Vs. KAVINDRA SINGH
October 12, 2010
DHEERAJ KUMAR Vs. ANREJA ROAD LINES
August 20, 2010
Dhelau Kurmi Vs. State of M.P. (now State of C.G.)
August 13, 2010
DILIP BHARTI Vs. MEERA BAI
October 12, 2010
DIMAN SINGH Vs. GENDALAL
March 4, 2010
DINESH Vs. UNION OF INDIA
August 26, 2010
DINESH Vs. STATE OF M P
January 15, 2010
DINESH LODHI Vs. REKHA AGRAWAL
August 26, 2010
DIVASHREE SHARMA Vs. STATE OF M P
September 15, 2010
DURGANATH SINGH Vs. STATE OF MP
January 12, 2010
DURGESH CHAURASIYA Vs. PRAKASH KUSHWAH
February 8, 2010
DUSHYANT KUMAR Vs. BABU KHAN AND ORS
November 15, 2010
DWARKA PRASAD KASHYAP Vs. STATE OF M P
January 20, 2010
EMAMI LTD Vs. REGISTRAR M P COMMERCIAL TAX
July 27, 2010
EVISION ASSOCIATES Vs. UCO BANK
February 5, 2010
EXECUTIVE ENGINEER Vs. KALAWATI
July 8, 2010
F F I L C 16/3 T T M I D C AREA NAVI MUMBAI Vs. SUPREME ENGINEERS
March 25, 2010
FAQIR MOHAMMAD Vs. GULABCHAND
August 5, 2010
FOCUS ENERGY LTD Vs. GOVERNMENT OF INDIA
September 29, 2010
FULJENCIA Vs. STATE OF M P
August 4, 2010
G P DEWANGON Vs. STATE OF M P
September 14, 2010
GAJADHAR SINGH Vs. GULAB BAI
July 14, 2010
GAJENDRA Vs. STATE OF M P
May 14, 2010
GANASIYA Vs. SHREE DAAMJI
September 7, 2010
GANESH MINES PRIVATE LIMITED Vs. STATE OF MADHYA PRADESH
March 4, 2010
GANESH PRASAD Vs. ASADULLA USMANI
August 11, 2010
GANESH RAM Vs. STATE OF MADHYA PRADESH
February 25, 2010
GANESHI PATEL Vs. STATE OF M P
October 22, 2010
GANGADHAR Vs. STATE OF M P
July 22, 2010
GANGARAM Vs. MANGILAL
August 23, 2010
GANPAT Vs. HEMRAJ
April 13, 2010
GANPATLAL VYAS Vs. STATE OF MP
February 15, 2010
GAURISHANKAR Vs. HALKURAM
August 5, 2010
GAYA PRASAD Vs. PRADUMN PRASAD
August 27, 2010
GAYATRI Vs. ASHISH KUMAR
February 24, 2010
GAYATRI DEVI Vs. NARAYAN SWARUP ALIAS NARAYAN DAS THAREJA
July 29, 2010
GEETA BAI Vs. PRITAM SINGH
February 17, 2010
GEETA BAKADE Vs. STATE OF M P
July 22, 2010
GENDALAL Vs. JASODA BAI
April 23, 2010
GENDAUA Vs. STATE OF MP
April 23, 2010
GHANSHYAM Vs. MANAGER MPSRTC DEPOT UJJAIN
July 1, 2010
GHANSHYAM NARAIN DUBEY Vs. STATE OF M P
August 26, 2010
GHANSHYAM TIWARI Vs. STATE OF MP
April 26, 2010
GHANSHYAMDAS AND CO. Vs. COMMISSIONER OF COMMERCIAL TAX, MADHYA PRADESH
August 31, 2010
GHANSHYAMDAS GOYAL Vs. COMMISSIONER OF INCOME TAX
July 7, 2010
GIRISH KUMAR Vs. STATE OF M P
May 7, 2010
GIRISH SHRIVASTAVA Vs. N K PATERIA
May 7, 2010
GIRISHCHAND VERMA Vs. UMA SHARMA
June 30, 2010
GIRRAJ BINDAL Vs. DISTRICT WHOLESALE CONSUMER COOPERATIVE STORE LTD SHIVPURI
July 7, 2010
GLODYNE TECHNOSERVE LTD Vs. STATE OF M P
July 29, 2010
GOKUL PRASAD UPADHYAY Vs. STATE OF M P
August 19, 2010
GOLMAN Vs. MUNIYA BAI
August 19, 2010
GOPAL DAS RENWAL Vs. DEEPIKA JAIN
January 18, 2010
GOVIND PRASAD Vs. VIDHATA
November 25, 2010
GOVIND PRASAD BANSAL Vs. GOPALDAS
July 15, 2010
GOVIND SHARAN Vs. BABULAL
March 11, 2010
Govind Singh Rajput Vs. State of Chhattisgarh
June 30, 2010
GUDDA @ OMPRAKASH S/O MOHANLAL CHOUBEY Vs. STATE OF M P THROUGH POLICE STATION
July 16, 2010
GUDDA @ VIJAY PATEL, SON OF KISHAN SINGH PATEL Vs. STATE OF M P
October 27, 2010
GUDDAIYA Vs. STATE OF MP
January 5, 2010
GULABBAI Vs. KAMLABAI
July 7, 2010
GULAM ALIAS FARUKH Vs. STATE OF MADHYA PRADESH
February 19, 2010
GULJARILAL JAIN Vs. RAVIKANT SHIRKE
January 19, 2010
GULREJ Vs. STATE OF M P
October 6, 2010
GULZARILAL JAIN Vs. RAVIKANT SHIRKE
September 24, 2010
GURMEET SINGH Vs. STATE OF M P
April 21, 2010
GURMIT SINGH VIKHU Vs. PUNJAB AND SIND BANK
March 17, 2010
GURMIT SINGH VIKU Vs. PUNJAB AND SIND BANK AND OTHERS
April 9, 2010
GURUCHARAN SINGH Vs. STATE OF MP
January 19, 2010
GURUDAYAL GUPTA Vs. SATPURA NARMADA KSHETRIYA GRAMIN BANK CHHINDWARA
July 2, 2010
GURUDEV SINGH Vs. STATE OF M P
September 22, 2010
GWALIOR DEVELOPMENT AUTHORITY Vs. NEHRU GRIH NIRMANSAHAKARI SAMITI LTD
July 13, 2010
GWALIOR WHOLESALE CLOTH MARKET HOUSING COOPERATIVE SOCIETY LTD Vs. RAMSEWAK GUPTA
January 13, 2010
GYAN SINGH SISODIA Vs. STATE OF M P
January 28, 2010
GYANESH SHARMA Vs. STATE OF MP
January 8, 2010
GYASI NAYAK Vs. GYANCHANDRA JAIN
March 18, 2010
H S TRIPATHI Vs. STATE OF M P
September 6, 2010
H.S. TRIPATHI Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION
August 17, 2010
HABIB Vs. STATE OF MP
October 22, 2010
HALKU Vs. STATE OF M P
November 23, 2010
HANISH KUKREJA Vs. STATE OF MP
March 12, 2010
HANSRAJ Vs. STATE OF M P
February 16, 2010
HARDEO MOTOR TRANSPORT COMPANY Vs. STATE OF M P
January 12, 2010
HARERAM KAURAV Vs. STATE OF MADHYA PRADESH
April 9, 2010
HARGOVIND NAGAICH Vs. STATE OF MP
April 8, 2010
HARI CHARAN SONI Vs. STATE OF M P
October 6, 2010
HARI MOHAN CHAUDHARY Vs. STATE OF M P
September 22, 2010
HARI SHANKAR Vs. SHAMBHUSINGH
May 20, 2010
HARI SINGH Vs. STATE OF M P
March 17, 2010
HARIBALLABH K RAWAT Vs. STATE OF MP
January 12, 2010
HARICHARAN Vs. STATE OF M P
May 12, 2010
HARIGOPAL MAURYA Vs. STATE OF M P
September 7, 2010
HARIKANT Vs. STATE OF M P
January 27, 2010
HARIOM Vs. STATE OF M P
January 21, 2010
HARIRAM PATEL Vs. STATE OF M P
March 11, 2010
HARISH SHARMA Vs. STATE OF M P
October 22, 2010
HARISHANKAR ARORA Vs. VEDBATI
September 6, 2010
HARIVANSH Vs. PARSURAM
March 17, 2010
HARSH JAIN Vs. FIROZ KHAN
October 22, 2010
HARVEER SINGH Vs. KISHAN SINGH TOMAR
January 15, 2010
HEERALAL Vs. STATE OF MP
February 4, 2010
HIMGOURI PULSES INDUSTRIAL AREA Vs. STATE OF M P
February 22, 2010
HIMMAT KOTHARI Vs. PARASMAL SAKLECHA
September 29, 2010
HIND KHADAN MAZDOOR FEDERATION Vs. COAL INDIA LTD
October 29, 2010
HINDUSTAN LEVER LTD. Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX, INDORE
September 22, 2010
HIRALAL Vs. MANGILAL
May 19, 2010
HIRAMANI KRISHNA KUMAR PATIDAR & ORS Vs. HARIOM SHIVANARAYAN PATIDAR (DECEASED BY L RS ) & ANR
November 11, 2010
HUJUL AKBAR Vs. STATE OF M P
September 15, 2010
HUKUM SINGH Vs. MAHESH
May 13, 2010
HUKUM SINGH Vs. STATE OF M P
December 1, 2010
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. HAROON BI
August 23, 2010
IKBAL AHMAD Vs. GIRDHARI LAL
March 18, 2010
ILIYAS Vs. STATE OF M.P
July 9, 2010
IMARTIBAI Vs. STATE OF MADHYA PRADESH
September 9, 2010
IN REFERENCE Vs. VIJAY KESHARWANI
October 25, 2010
IN REFERENCE Vs. STATE OF M P THROUGH P S
November 11, 2010
INDER SINGH Vs. RAMESH
November 25, 2010
INDRA KUMAR BORBAN AND ANR Vs. STATE OF MP AND ORS
November 16, 2010
INDUSTRIAL SECURITY ASSOCIATION Vs. STATE OF MADHYA PRADESH
October 4, 2010
INSTITUTION OF TECHNOLOGY AND MANAGEMENT RUN BY SAMTA LOK SANSTHAN TRUST Vs. GOVT OF M P
May 11, 2010
IRFAN Vs. STATE OF M P
February 1, 2010
ISHAQ Vs. JAWAHARLAL NEHRU KRISHI VISHWA VIDYALAYA
August 17, 2010
ISHAQUE MOHAMMAD Vs. SAINI BEGUM
April 1, 2010
ISHRAT Vs. STATE OF MP
July 14, 2010
ISHWAR DAYAL Vs. MOHAN SINGH
April 8, 2010
ISPAT KHADAN JANTA MAZOOR UNION Vs. DIRECTOR,STEEL AUTHORITY OF INDIA LTD.
September 6, 2010
ITD-CEMINDIA JV Vs. COMMERCIAL TAX OFFICER
August 10, 2010
ITI LIMITED Vs. STATE OF M P
September 23, 2010
ITTU @ THATIYA S/O BHURA Vs. STATE OF M P
December 16, 2010
JABALPUR PASCHIM VYAPARI SANGH Vs. STATE OF M P
June 23, 2010
JAGANNATH Vs. JAGDISHCHANDRA
November 23, 2010
JAGDISH Vs. ACHHELAL
October 6, 2010
JAGDISH Vs. MANOHARPRASAD
June 29, 2010
JAGDISH Vs. STATE OF M P
February 17, 2010
JAGDISH CHANDRA RAIKWAR Vs. STATE OF M P
August 19, 2010
JAGDISH PRASAD GUPTA Vs. STATE OF M P
July 9, 2010
JAGDISH PRASAD PASTARIYA Vs. STATE OF M P
March 11, 2010
JAGDISH SINGH Vs. RAJMAL JALORI
August 31, 2010
JAGDISHCHANDRA Vs. KAILASH
October 4, 2010
JAGESIYA ALAIS JAGDISH Vs. STATE OF MP
March 10, 2010
JAHANGIR KHAN Vs. STATE OF M P
June 21, 2010
JAIBUN NISHA Vs. STATE OF MADHYA PRADESH
January 19, 2010
JAIDEEP GLASS WORKS PVT LTD Vs. COMMISSIONER OF COMMERCIALTAX
November 10, 2010
JAIRAM Vs. GABBULAL HEMRAJ PANWAR
June 28, 2010
Jaivir Singh Bhadoriya Vs. State of M.P.
January 27, 2010
JAMNADEVI Vs. SUSHILABAI
June 28, 2010
JANSAHYOUG GRIH NIRMAN SAHKARI SANSTHA MARYADIT Vs. DEPUTY REGISTRAR
February 1, 2010
JASPREET KAUR Vs. RAMKRISHNA
May 19, 2010
JAVED KHAN Vs. STATE OF M P
November 12, 2010
JAYCHAND Vs. SUSHILA DEVI
April 13, 2010
JEEVAN SINGH Vs. IRSHAD
August 18, 2010
JINENDRA KUMAR JAIN Vs. STATE OF MP
April 6, 2010
JIYALAL Vs. STATE OF M P
October 13, 2010
JODHA RAM Vs. STATE OF MADHYA PRADESH, THROUGH ITS SECRETARY, WATER RESOURCES DEPARTMENT, BHOPAL
January 20, 2010
JOGENDRA SINGH PAL Vs. OMPRAKASH GUPTA
January 25, 2010
JOKHILAL Vs. NAGAR PALIKA HARDA
July 20, 2010
JOSHI AND JOSHI CONSTRUCTION CO P LTD Vs. COMMISSIONER OF INCOME TAX
August 11, 2010
JUGGAN ALIAS SABIR KHAN Vs. STATE OF MADHYA PRADESH
November 11, 2010
JUMMA KHAN Vs. NAJAR MOHD
November 9, 2010
JYOTI BANGDE Vs. SANJAY BANGDE
September 10, 2010
K D SINGH Vs. STATE OF M P
April 28, 2010
K K JHARIYA Vs. STATE OF MP
March 31, 2010
K P BHALSE Vs. STATE OF M P
May 12, 2010
K P DUBEY Vs. STATE OF M P
January 21, 2010
KADWA PUNJA & ANR. Vs. KESARIYA CHAMARIYA BHILALA & ORS.
March 23, 2010
KAILASH Vs. STATE OF MP
April 23, 2010
KAILASH Vs. AJMER SINGH
September 7, 2010
KAILASH AGARAWAL Vs. STATE OF M P
January 5, 2010
KALABAI Vs. STATE OF M P
July 14, 2010
KAMAL Vs. ISMAIL
July 6, 2010
KAMAL SINGH Vs. STATE OF MP
March 9, 2010
KAMALA BAI Vs. UNITED INDIA INSURANCE CO LTD
August 27, 2010
KAMALSINGH S/O RATANSINGH MEWADA Vs. STATE OF M P
July 13, 2010
KAMLA BAI Vs. PREETI RAZIADA
January 27, 2010
KAMLA SINGH Vs. ALKA SINGH
October 27, 2010
KAMLABAI Vs. GANGARAM
July 14, 2010
KAMLESH MISHRA Vs. STATE OF M P
December 16, 2010
KAMLESH SHARMA Vs. DIVISIONAL MANAGER
December 14, 2010
KANA MANDAL Vs. STATE OF MP
April 9, 2010
KANHAIYA Vs. SHEKH JAHID
July 8, 2010
KANHAIYALAL AND COMPANY Vs. CENTRAL BUREAU OF NARCOTICS
September 10, 2010
KANHAIYALAL BIDI CO Vs. SARVJANIK WACHANALYA AVAM PUSHTAKALAYA
April 21, 2010
KANHAIYALAL NANURAM PRAJAPAT Vs. OMPRAKASH RATANLAL BAKLIWAL
November 25, 2010
KANHAIYALAL VISHWAKARMA Vs. STATE OF M P
October 6, 2010
KANIRAM Vs. DHULILAL
July 23, 2010
KANTILAL Vs. SURAJBAI
January 13, 2010
KAPIL DURGWANI Vs. STATE OF MP
August 6, 2010
KASHIRAM Vs. AMMAN KHAN & ORS
November 15, 2010
KASHMIR SINGH Vs. STATE OF MP
January 5, 2010
KASTURI DEVI JAIN Vs. UNION OF INDIA
April 22, 2010
KAVITA BAPAT Vs. STATE OF MP
January 19, 2010
KEDAR Vs. STATE OF MP
July 7, 2010
KEDARILAL Vs. STATE OF M P
December 16, 2010
KESHAV PRASAD SHARMA Vs. KESHAV LAL MISHRA
July 22, 2010
KESHAV SINGH Vs. PREMNARAYAN
April 29, 2010
KESHRIMAL Vs. DHANRAJ
July 20, 2010
KHAMIR SINGH Vs. RADHESHYAM BANSAL
September 15, 2010
KHOOBIRAM Vs. URMILA CHOUHAN
May 19, 2010
KINECO PVT LTD Vs. WEST CENTRAL RAILWAYS
July 23, 2010
KINNA @ NURULHUDA Vs. STATE OF M P
November 23, 2010
KIRAN Vs. VENU GOPAL
March 4, 2010
KISHANLAL CHOUDHARY Vs. STATE OF M P
August 30, 2010
KISHORE Vs. SHAHID SHAH
August 9, 2010
KISHORE Vs. JITENDRA
April 5, 2010
KISHORE GOYAL Vs. HANIF PATEL
March 26, 2010
KISHORE SAMRITE Vs. SHIVRAJ SINGH CHAUHAN
October 13, 2010
KISHORI LAL Vs. STATE OF M P
January 5, 2010
KISHORILAL Vs. STATE OF M P
September 8, 2010
KODULAL ALIAS LAXMAN Vs. STATE OF MADHYA PRADESH
February 25, 2010
KOTAK MAHINDRA BANK LTD Vs. STATE OF M P
February 2, 2010
KRISHI UPAJ MANDI SAMITI Vs. AGRO SOLVENT PRODUCTS P LTD
July 14, 2010
Krishi Upaj Mandi Samiti, Lashkar, Gwalior Vs. Gopal Singh & Company
April 28, 2010
KRISHNA Vs. STATE OF M P
March 9, 2010
Krishna Bihari Dubey Vs. Union of India
January 20, 2010
KRISHNA GOPAL Vs. PUSHPA DEVI
August 18, 2010
KRISHNA KUMAR VERMA Vs. STATE OF M P
December 14, 2010
KRISHNA MURARI S/O MITHULAL Vs. MURLIMANOHAR DUBEY S/O LAXMINARAYAN DUBEY AND ORS
October 20, 2010
KRISHNA SHARMA Vs. NARESH TIWARI
April 22, 2010
KRUSHNA GOPAL SONI Vs. ARJUNLAL
April 1, 2010
KULDEEP SINGH PUNJABI Vs. STATE OF M P
May 3, 2010
KUMARI MADHU SIKARWAR Vs. FIROZ KHAN
May 18, 2010
KUND KUND PRAVACHAN PRASAR SANSTHAN Vs. UNION OF INDIA
January 28, 2010
L P SANODIA Vs. STATE OF MP
April 15, 2010
L S TRADING COMPANY Vs. MANISH MISHRA
June 24, 2010
LAJJARAM PANDEY Vs. MP STATE INFORMATION COMMISSION
April 29, 2010
LAKHANLAL GUPTA Vs. NEMCHAND JAIN
September 15, 2010
LAKHANLAL RAWAT Vs. UNION OF INDIA
January 18, 2010
LAL SINGH Vs. STATE OF M P
October 22, 2010
LALIT TONGIA Vs. STATE OF M P
July 16, 2010
LALITA Vs. VIDYA SAGAR
May 5, 2010
LAND ACQUISITION OFFICER Vs. JEET SINGH
February 4, 2010
LARSEN AND TOUBRO LTD Vs. STATE OF MP
January 21, 2010
LAXMAN Vs. VIJAY
January 29, 2010
LAXMAN & ANR. Vs. STATE OF MADHYA PRADESH
March 10, 2010
LAXMAN SINGH Vs. STATE OF M P
September 23, 2010
LAXMAN SINGH TOMAR Vs. STATE OF MP
January 13, 2010
LAXMI DEVI Vs. STATE OF M P
April 26, 2010
LAXMI NARAYAN MISHRA Vs. STATE OF MP
February 23, 2010
LAXMI PRASAD GOUTAM Vs. STATE OF MP AND ORS
November 25, 2010
LAXMI SAHU Vs. STATE OF M P
September 17, 2010
LIFE CARE INTERNATIONAL Vs. MAHINDRA AND MAHINDRA LTD
September 28, 2010
LILASONS BREWERIES LTD. Vs. STATE OF M. P.
August 20, 2010
LOKENDRA KUMAR AGRAWAL Vs. STATE OF M P
February 23, 2010
LOKENDRA PATIDAR Vs. AZAD KHAN ALIAS AMJAD
July 8, 2010
LT COL (RETD ) SATYENDRA KUMAR DHORALIYA Vs. UNION OF INDIA AND ORS
November 12, 2010
M I KHAN Vs. M P STATE ELECTRICITY BOARD
December 9, 2010
M M TRADERS Vs. STATE OF M P
July 15, 2010
M P HASTA SHILPA HATH KARGHA VIKAS NIGAM MARYADIT HEADQUARTERS Vs. OM PRAKASH KORI
October 11, 2010
M P HUMAN RIGHTS COMMISSION Vs. STATE OF M P
July 16, 2010
M P PUBLIC SERVICE COMMISSION Vs. PURNIMA JAIN
October 14, 2010
M P ROAD TRANSPORT CORPORATION Vs. MOHAMMAD ISMAIL
March 6, 2010
M P STATE CO OPERATIVE UNION Vs. STATE OF M P
April 22, 2010
M P STATE ELECTRICITY BOARD Vs. SHIV SHAKTI PAPER
March 23, 2010
M P STATE ELECTRICITY BOARD Vs. M I KHAN
December 9, 2010
M S RAJPUT Vs. STATE OF MADHYA PRADESH
February 1, 2010
M S RAZAWAT Vs. STATE OF MADHYA PRADESH
November 19, 2010
M SELVENDRAN Vs. LABOUR COMMISSIONER
October 5, 2010
MAA JALPA ENTERPRISES Vs. STATE OF M P
June 24, 2010
MADANLAL Vs. SURAJBAI
January 22, 2010
MADHUKAR SAROJ HALBA KOSTA Vs. STATE OF MP
May 11, 2010
Madhumilan Syntex Ltd. Vs. Syndicate Bank
February 5, 2010
MADHYA PRADESH POWER TRANSMISSION CO. LTD. Vs. CUSTOMS, EXCISE AND SERVICE
October 20, 2010
MAHARANI USHADEVI Vs. STATE OF M P
August 13, 2010
MAHAVEER SINGH Vs. STATE OF MP
January 4, 2010
MAHAVIR PRASAD Vs. HARINARAYAN
February 25, 2010
MAHAVIR TRADERS Vs. DIVISIONAL RAILWAYS MANAGER
February 3, 2010
MAHESH Vs. RAMAKANT
March 9, 2010
MAHESH Vs. STATE OF M P
April 26, 2010
MAHESH Vs. STATE OF M P
April 25, 2010
MAHESH KUMAR SHARMA Vs. DIVISIONAL FOREST OFFICER
September 22, 2010
MAHESH S/O PANNALAL RAI Vs. VIMLA W/O HARIOM SHRIVASTAVA
November 19, 2010
MAHFOOZ AHMED Vs. NEELMANI
March 26, 2010
MAHILA KAMLA DUBEY Vs. MADHYA PRADESH VIDYUT MANDAL GWALIOR
January 13, 2010
MAHILA RUKHMANI PRIMARY CONSUMER CO OPERATIVE SOCIETY Vs. STATE OF M P
October 20, 2010
Mahila Savitri Vs. Raghuveer (dead) through his L.Rs.
February 22, 2010
MAHMOOD HASAN Vs. SOUTH EASTERN COALFIELDS LTD
April 21, 2010
MAKHAN SINGH Vs. STATE OF M P
September 7, 2010
MAKHMAD KHAN Vs. CBN MANDSAUR
August 9, 2010
MALINI DEVI Vs. CHANDRAKANT
May 20, 2010
MALKHAN SINGH Vs. STATE OF MADHYA PRADESH
October 11, 2010
MALKIT SINGH Vs. STATE OF M P
September 30, 2010
MALTI Vs. STATE OF MP
May 13, 2010
MAMTA Vs. HOME SINGH
August 31, 2010
MAN MOHAN BANSAL Vs. MUNNI BAI
March 3, 2010
MANDERAM NAMDEO VAISHNAV SAMAJ TRUST Vs. HARIVALLABH
January 20, 2010
MANDIRA BEDI Vs. PAWAN
January 8, 2010
MANGILAL S/O PYARELALJI BASER AND ORS Vs. JIVAJIRAO SUGAR CO LTD
December 2, 2010
MANGU Vs. STATE OF M P
December 15, 2010
MANIRAM NAGOTIYA Vs. STATE OF MP
March 25, 2010
MANISH Vs. ANSAR ALI
October 4, 2010
MANISH RAI Vs. STATE OF M P
May 17, 2010
MANJU RAJAK Vs. PARVINDER SINGH
April 13, 2010
MANJU TOMAR Vs. ANJALI JAIN
October 6, 2010
MANKUNWAR Vs. CHAIRMAN
April 1, 2010
MANKUNWARBAI Vs. VINOD KUMAR
July 27, 2010
MANOHAR LAL Vs. ASGAR ALI
April 23, 2010
MANOHARLAL SAHNI Vs. M P POORVA KSHETRA VIDYUT VITRAN CO LTD
April 21, 2010
MANOJ Vs. STATE OF MP
April 6, 2010
MANOJ Vs. STATE OF M P
September 24, 2010
MANRAKHAN Vs. JAYVEER
October 13, 2010
MANSINGH Vs. RAMESHWAR
January 22, 2010
MASZID CHANDAL BHATA PRABANDH Vs. SECRETARY LOCAL SELF DEPARTMENT
July 15, 2010
MATHURA PD. YADAV Vs. STATE OF M.P.
June 9, 2010
MATHURA PRASAD Vs. STATE OF MP
April 9, 2010
MATHURA PRASAD YADAV Vs. STATE OF MP
July 9, 2010
MAYABAI Vs. PADAM SINGH
August 25, 2010
MAYURESH Vs. STATE OF M P
April 29, 2010
MAYURESH Vs. STATE OF MP
January 21, 2010
MAZHAR KHAN Vs. SHYAMKISHORE
January 13, 2010
MEENA RATHORE Vs. CBI
April 28, 2010
MEGHJI GIRDHAR (HUF) Vs. COMMISSIONER OF WEALTH TAX
October 29, 2010
MEHBOOB KHAN Vs. STATE OF M P
March 9, 2010
Mehfooz Khan Vs. State of M.P.
February 15, 2010
MEHMOOD AHMED Vs. STATE OF MP
April 20, 2010
MEHMOODA BAI Vs. CENTRAL BANK OF INDIA
August 5, 2010
MEWALAL SHARMA Vs. STATE OF M P
September 21, 2010
MID INDIA POWER AND STEEL LTD Vs. M P AUDYOGIK KENDRA VIKAS NIGAM INDORE LTD
February 3, 2010
MIJAJILAL Vs. STATE OF MADHYA PRADESH
October 22, 2010
MISHRILAL Vs. BASANTILAL
July 7, 2010
MISHRILAL Vs. SUKHRAM
July 19, 2010
MITHILESH KUMAR DUBEY Vs. BRAHATTAKAR KRISHI SAAKH SAHAKARI SAMITI MYDT VIDISHA
April 6, 2010
MOHAMMAD AJEEM KHAN Vs. STATE OF M P
February 3, 2010
MOHAMMAD SIDDIQUE KHAN ALIAS DHAMMUMIYA Vs. BALAKDAS BAIRAGI
November 16, 2010
MOHAMMAD VAKAS Vs. FACTORY MANAGER B ARUN KUMARS INTERNATIONAL LTD
May 11, 2010
MOHAN KUAMR GOLE Vs. INDIAN OIL CORPORATION
September 28, 2010
MOHAN MANDELIA Vs. STATE OF M P
October 22, 2010
MOHAN RAI Vs. MAHESH SINGH
July 29, 2010
MOHAN SINGH Vs. JAGDISH PRASAD
March 18, 2010
MOHAN SINGH Vs. RAVINDRANATH
October 11, 2010
MOHANLAL Vs. KAMALSINGH
February 22, 2010
MOHANLAL Vs. SUBHASH
July 20, 2010
MOHANLAL Vs. CHOUDHARY BUILDERS PVT LTD
June 28, 2010
MOHANLAL BANWARI Vs. STATE OF MADHYA PRADESH
August 13, 2010
MOHANLAL MISHRA Vs. CHIEF MEDICAL AND HEALTH OFICER
January 28, 2010
MOHANLAL SHARMA Vs. MOHANLAL
April 8, 2010
MOHD ASHRAF Vs. M P HOUSING BOARD
October 8, 2010
MOHD ASLAM Vs. STATE OF M P
April 30, 2010
MOHD HANIF KHAN Vs. STATE OF M P
June 23, 2010
MOHD HUSSAIN S/O NOOR MOHD AJMERI Vs. STATE OF M P
September 10, 2010
MOHD NANHE KHAN Vs. STATE OF M P
November 29, 2010
MOHD SHHABUDDIN Vs. STATE OF M P
February 25, 2010
MOHD YUNUS Vs. DEVJANI
July 16, 2010
MOHIT TRADERS Vs. UNION OF INDIA
June 28, 2010
MOOL CHAND RAJAK Vs. S P KAPOOR
August 18, 2010
MP RAJYA SAHAKARI BANK MYDT BHOPAL Vs. P N MAHESHWARI
January 19, 2010
MP STATE COOP DAIRY FEDERATION LTD Vs. P S KOTALKAR
January 29, 2010
Mubarik Hussain Vs. New India Assurance Co. Ltd.
January 28, 2010
MUKESH Vs. STATE OF M P
August 30, 2010
MUKESH ALIAS MUKRIM Vs. GANISHAKOOR
November 26, 2010
MUKESH KACKER Vs. SPECIAL POLICE ESTABLISHMENT
March 29, 2010
MUKESH TRIPATHI Vs. REGISTRAR GENRAL
April 30, 2010
MULCHAND Vs. VELKY BAI
February 24, 2010
MULCHAND S/O MANNALALJI PATIDAR Vs. UNION OF INDIA THROUGH CENTRAL BUREAU OF NARCOTIC
June 29, 2010
MULLO BAI Vs. STATE OF MP
February 26, 2010
MUNENDRA Vs. STATE OF M P
April 1, 2010
MUNICIPAL CORPORATION Vs. MADHU PASREEJA
November 19, 2010
MUNICIPAL CORPORATION GWALIOR Vs. JAI KISHAN DAS PAMNANI
March 26, 2010
MUNICIPAL CORPORATION GWALIOR Vs. LEELARAM RAM
July 8, 2010
MUNISHWAR SINGH KUSHWAH Vs. STATE OF MP & OTHERS
August 6, 2010
MUNNA Vs. STATE OF MADHYA PRADESH
January 19, 2010
MURARILAL SHARMA Vs. STATE OF M P
August 31, 2010
MURLI DHAR Vs. ISHWAR DAYAL GIRDHANI
June 24, 2010
MUSHTAFA KHAN Vs. STATE OF M.P. THROUGH SECRETARY, PUBLIC HEALTH DEPTT., BHOPAL
March 10, 2010
MUSHTAQ KHAN Vs. STATE OF M.P. AND ORS.
November 15, 2010
N K DUBEY Vs. STATE OF M P
January 17, 2010
NAGAR PALIKA NIGAM Vs. TULSIRAM
July 26, 2010
NAGGA Vs. STATE OF MP
January 13, 2010
NAND KISHORE Vs. M.P. ROAD TRANSPORT CORPORATION AND ANOTHER
October 8, 2010
NANDGIR Vs. STATE OF M P
June 23, 2010
NANDRAM Vs. STATE OF M P
August 6, 2010
NANDU BAI Vs. ISMAIL
July 6, 2010
NANHI BAI ALIAS RADHABAI Vs. STATE OF MADHYA PRADESH
January 13, 2010
NANHI BAI ALIAS RADHABAI Vs. STATE OF MADHYA PRADESH
January 3, 2010
NANNU SAHU Vs. STATE OF M P
April 19, 2010
NARAYAN Vs. DEVENDRA KUMAR
August 17, 2010
NARAYAN PRASAD DEHARIYA Vs. STATE OF M.P.
November 19, 2010
NARAYAN SINGH Vs. RAMCHANDRA & ORS
January 13, 2010
NARAYANPRASAD Vs. JAGDISH
November 23, 2010
NARBADA PRASAD Vs. MANIK DARBAR
January 11, 2010
NARENDRA Vs. MEERABAI
July 16, 2010
NARENDRA @ PAPPOO Vs. STATE OF M P
November 30, 2010
NARENDRA GOLE Vs. RAM KRISHNA SHARMA
October 13, 2010
NARENDRA KUMAR SINGH Vs. MPSEB
July 27, 2010
NARENDRA KUMAR SINGH Vs. MPSEB
July 22, 2010
NARSINGH NARAYAN Vs. STATE OF MADHYA PRADESH
March 12, 2010
NATHULAL Vs. STATE OF MP
March 29, 2010
NATIA Vs. TABARAK HUSSAIN
February 24, 2010
NATIONAL FERTILIZERS LIMITED Vs. RAJVENDRA SINGH CHAUHAN
December 1, 2010
NATIONAL GARAGE Vs. RAJVARDHAN SINGHAI
January 6, 2010
NATIONAL INSURANCE CO LTD Vs. HARISH KUMAR
November 11, 2010
NATIONAL INSURANCE CO LTD Vs. NITIN
October 14, 2010
NATIONAL INSURANCE CO LTD Vs. OMPRAKASH
October 14, 2010
NATIONAL INSURANCE CO LTD Vs. JANKI BAI
December 13, 2010
NATIONAL INSURANCE CO LTD Vs. SUDHIR
April 6, 2010
NATIONAL INSURANCE CO LTD Vs. MANGILAL
August 9, 2010
NATIONAL INSURANCE CO.LTD Vs. SATYANARAYAN
November 19, 2010
NATIONAL INSURANCE COMPANY LTD Vs. DRAUPADIBAI
September 10, 2010
NATTHU LAL KORI Vs. STATE OF M P
May 11, 2010
NAV ALIAS ANAND Vs. STATE OF M P
February 23, 2010
NAVAB KHAN Vs. SATYANARAYAN
December 15, 2010
NAVAL KISHOR AND OTHERS Vs. STATE OF M P
October 26, 2010
NAVEEN SINGH BHADORIYA Vs. STATE OF MP
June 30, 2010
NAVJYOTI SAKH SAHKARI SAMITI Vs. STATE OF M P
May 18, 2010
NAVLAKHA SHRAMIK AVAS GRAH NIRMAN SAHAKARI SANSTHA MARAYADIT Vs. STATE OF M P
January 22, 2010
NAVNEET GARG Vs. CHHOTABHAI JEETHABHAI PATEL AND CO.
December 14, 2010
NAZAR MOHAMMAD Vs. M P STATE ROAD TRANSPORT CORPORATION
February 8, 2010
NEELKAMAL Vs. STATE OF MADHYA PRADESH
September 1, 2010
NEELU BAI Vs. PHAGUMAL
July 12, 2010
NEETA NARANG Vs. BEENA VALICHA
July 22, 2010
NEMI CHAND JAIN Vs. STATE OF MP
August 20, 2010
NEPAL SINGH RAJPUT Vs. STATE OF M P
September 29, 2010
NESTLE INDIA LTD Vs. DINESH KUMAR
March 8, 2010
NETLAL Vs. THAGI BAI
October 1, 2010
NEW INDAI ASSURANCE CO LTD Vs. BABULAL
June 29, 2010
NEW INDIA ASSURANCE CO LTD Vs. JAGDISH CHANDRA GEHLOT
September 21, 2010
NEW INDIA ASSURANCE CO. Vs. KASTURI BAI TIWARI
February 24, 2010
NEW INDIA ASSURANCE CO.LTD Vs. GYANODEVI
March 26, 2010
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BUDHSEN MISHRA
March 17, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. RANDHIR HARBANS SINGH
July 28, 2010
NEW TECH PIPES LTD. Vs. APPROVAL COMMITTEE
June 28, 2010
NIRMALA PATHAK Vs. STATE OF MP
October 21, 2010
NISHA PATEL Vs. SYED MUSTAQ
February 15, 2010
NITIN Vs. IFFCO TOKYO GENERAL INSURANCE CO. LTD. AND OTHERS
October 26, 2010
NORTHERN COAL FIELDS LTD Vs. STATE OF M P
January 21, 2010
NORTHERN COAL FIELDS LTD Vs. ADDITIONAL COMMISSIONER
April 27, 2010
O P SHUKLA Vs. STATE OF M P
November 18, 2010
OM PRAKASH CHATURVEDI Vs. STATE OF MP
May 3, 2010
OM PRAKASH MEHAR Vs. SENIOR MANAGER, PUNJAB NATIONAL BANK
December 15, 2010
OMKAR LAL SHARMA Vs. STATE OF MAHDYA PRADESH
April 21, 2010
OMPRAKASH Vs. BHIMLA
November 25, 2010
OMPRAKASH Vs. RASEED KHAN
April 6, 2010
OMPRAKASH Vs. RAM
September 13, 2010
ONKAR PRASAD LONI Vs. STATE OF MP
March 17, 2010
ORIENTAL BANK OF COMMERCE Vs. SHRIPAD VISHNU PANT NAIK
November 23, 2010
ORIENTAL INSURANCE CO LTD Vs. KRISHNA DEVI
January 8, 2010
ORIENTAL INSURANCE COMPANY Vs. JANPAT
March 25, 2010
ORIENTAL INSURANCE COMPANY LTD Vs. PHULSINGH
July 15, 2010
ORIENTAL INSURANCE COMPANY LTD Vs. HARI SHANKAR
October 12, 2010
P L USRETE Vs. STATE OF M P
December 10, 2010
P S GADARWARA DISTT NARSINGHPUR Vs. STATE OF M P
April 8, 2010
P S GARHA DISTT JABALPUR Vs. STATE OF MADHYA PRADESH
April 19, 2010
PADAM SINGH Vs. M P P S C
February 3, 2010
PADMA SHARMA Vs. STATE OF M P
February 11, 2010
PANDIT RAMPRASAD PUROHIT Vs. STATE OF M P
March 19, 2010
PANDRU Vs. DHARAM SINGH
April 30, 2010
PANKAJ DOSAJ Vs. STATE OF MP
March 9, 2010
PAPPU ALIAS KAMOD Vs. STATE OF MADHYA PRADESH
January 22, 2010
PARASRAM Vs. ARVIND
April 29, 2010
PARIKSHIT Vs. M P RAJYA SAHAKARI BANK MARYADIT NIHALPUR BRANCH INDORE
January 18, 2010
PARIVAHAN NIGAM KARMACHARI GRIHA NIRMAN SAHKARI SANSTHA MARYADIT INDORE Vs. NAVJYOTI GRIH NIRMAN SAHKARI SANSTHA MARYADIT INDORE
July 16, 2010
PARMAL SINGH Vs. STATE OF M P
August 5, 2010
PARMAL SINGH Vs. HALLU
February 8, 2010
PARMANAND SONI Vs. STATE OF M P
November 25, 2010
PARVATLAL Vs. BHERULAL
November 12, 2010
PARWAT Vs. PYARELAL
February 8, 2010
PARWAT SINGH Vs. STATE OF MADHYA PRADESH
February 11, 2010
PAWAN KUMAR JAIN Vs. COMMERCIAL TAX OFFICER
March 25, 2010
PAWAN VISHWAKARMA Vs. STATE OF M P
April 21, 2010
PAYAL CHOUHAN ALIAS VARSHA Vs. STATE OF M P
March 20, 2010
PHOENIX POULTRY Vs. STATE OF M P
July 12, 2010
PHOOL SINGH KUSHWAHA Vs. FOOD CORPORATION OF INDIA
February 5, 2010
PHOOL SINGH MARKO Vs. STATE OF MP
May 7, 2010
PHOOLSINGH KUSHWAH Vs. STATE OF MP
March 6, 2010
PILLU ALIAS PRAHLAD Vs. STATE OF MADHYA PRADESH
February 11, 2010
PINTU ALIAS ABHISHEK Vs. STATE OF MP
April 20, 2010
PISTA DEVI GOYAL Vs. BRIJ MOHAN GARG
April 6, 2010
PISTABAI Vs. NARENDRA SINGH
January 19, 2010
POOJA Vs. INDORE MUNICIPAL CORPORATION
February 16, 2010
POOJA MATHUR Vs. STATE OF M P
October 29, 2010
PRABHAT ALIAS KALLU SHARMA SON OF PRABHU DAYAL Vs. STATE OF M P
December 9, 2010
PRABHU Vs. JASWANT SINGH RATHOR
February 15, 2010
PRADEEP DANTRE Vs. STATE OF M P
March 12, 2010
PRADEEP DANTRE Vs. STATE OF MP
May 4, 2010
PRADEEP JAIN Vs. DILEEP KUMAR
January 29, 2010
PRADEEP KUJUR Vs. STATE OF M P
September 28, 2010
PRADEEP SINGH NARWARIA Vs. MADHYA PRADESH STATE ELECTRICITY BOARD
April 9, 2010
PRAHLAD Vs. STATE OF M P
May 18, 2010
PRAHLAD KUMAR VISHWAKARMA Vs. M.P. STATE TEXTILE CORPORATION LTD. THROUGH ITS M.D. BHOPAL
March 17, 2010
PRAKASH Vs. AJAY KUMAR CHHOTWANI
July 6, 2010
PRAKASH BANSHILAL GAYARI Vs. SHAKIR KHAN & ANR.
March 22, 2010
PRAKASH BHATTACHARYA Vs. INDIAN INSTITUTE OF TOURISM AND TRAVEL MANAGEMENT
November 16, 2010
PRAKASH CHANDRA GUPTA Vs. JITENDRA KUMAR JAIN ALIAS JINENDRA
February 11, 2010
PRAKASH CHANDRA KEIN Vs. STATE OF MADHYA PRADESH
March 3, 2010
PRAKASH DABAR Vs. STATE OF M P
April 23, 2010
PRAKASH SHARMA Vs. RANI DURGAWATI VISHWAVIDYALAYA
February 18, 2010
PRAKASH WAGH Vs. STATE OF M P
October 12, 2010
PRAMOD KUMAR DUBEY Vs. UNION OF INDIA
May 14, 2010
PRAMOD KUMAR GUPTA Vs. STATE OF M P
May 5, 2010
PRANI RAKSHA SANGH Vs. STATE OF M P
October 14, 2010
PRASHANT SHRIVASTAVA Vs. SUSMA SHRIVASTAVA
March 18, 2010
PRATAP JATAV Vs. PANCHAM SINGH
December 15, 2010
PRATAP RAGHAVJI BHAGWAN VIRAJMAN MANDIR Vs. KRISHNA
December 6, 2010
PRATIBHA CHAUHAN Vs. STATE OF MP
March 9, 2010
PRATIBHA CHOUHAN Vs. STATE OF M P
September 17, 2010
PRATIBHA MISHRA Vs. MUKESH MISHRA
October 28, 2010
PRATIBHA RAJGOPAL Vs. STATE OF M P
September 22, 2010
PREM NARAYAN Vs. STATE OF M P
November 8, 2010
PREMBAI Vs. GHANSHYAM
May 7, 2010
PREMLATA DEVI Vs. OMPRAKASH SHARMA
January 27, 2010
PREMNARAYAN SWARNKAR Vs. CHHAYA SWARNKAR
November 19, 2010
PRISM CEMENT LIMITED Vs. STATE OF M P
May 4, 2010
PRIVATE HOMEOPATHY DOCTORS ASSOCIATION Vs. STATE OF MADHYA PRADESH
August 17, 2010
PURSHOTTAM DAS AGARWAL Vs. SMT. SHYAMLATA BINDAL
July 6, 2010
PURSHOTTAMLAL SAHU Vs. STATE OF MP
June 29, 2010
PURUSHOTTAM PATEL Vs. STATE OF MADHYA PRADESH
March 31, 2010
PUSHPA USGAONKAR Vs. STATE OF MP
March 15, 2010
PYARE MIYA Vs. STATE OF MADHYA PRADESH
August 9, 2010
PYARELAL Vs. STATE OF MP
April 28, 2010
QADEER MOHD Vs. STATE OF M P
April 28, 2010
R B ZAFRI Vs. SHYAMABAI
October 27, 2010
R HANFI Vs. YOGENDRA SINGH DASHMER
September 17, 2010
R K D F INSTITUTE OF SCIENCE AND TECHNOLOGY Vs. MUNICIPAL CORPORATION BHOPAL
April 22, 2010
R K MEHRA Vs. STATE OF M P
November 9, 2010
R R NIHARE Vs. STATE OF M P
August 20, 2010
R S SHAHTRI Vs. M P STATE WARE HOUSE CORPORATION
March 22, 2010
R V INFRASTRUCTURE ENGINEERS PVT LTD Vs. STATE OF M P
February 11, 2010
R.K. Vishwakarma Vs. State of M.P.
February 18, 2010
RACHNA KHARE Vs. BACHCHOO RAM
January 7, 2010
RADHA Vs. RAMESH CHANDRA
March 9, 2010
RADHAKANT VERMA Vs. STATE OF M P
September 30, 2010
RADHESHYAM Vs. UNION OF INDIA
August 18, 2010
RADHEY SHYAM AHIRWAR Vs. STATE OF MADHYA PRADESH
September 30, 2010
RADHEYSHYAM MISHRA Vs. PREMNARAYAN SHARMA
September 14, 2010
RADHIYA ALIAS RADHESHYAM Vs. STATE OF M P
May 17, 2010
RAGHVENDRA PRASAD GAUTAM Vs. UNION BANK OF INDIA
September 8, 2010
RAHISHA BEGUM Vs. STATE OF M P
August 12, 2010
RAI SINGH Vs. DY REGISTRAR COOPERATIVE SOCIETIES SEHORE
February 3, 2010
RAIS KHAN Vs. STATE OF M P
October 5, 2010
RAJ KUMAR Vs. STATE OF MP
April 8, 2010
RAJARAM Vs. MUKESH KUMAR
July 30, 2010
RAJARAM Vs. STATE OF MP
May 21, 2010
RAJEEV Vs. STATE OF M P
May 18, 2010
RAJEEV LOCHAN Vs. STATE OF MADHYA PRADESH
September 13, 2010
RAJENDRA BHARTI Vs. NAROTTAM MISHRA
March 26, 2010
RAJENDRA KUMAR CHAUDHA Vs. AYAZ AHMAD KHAN
February 19, 2010
RAJENDRA KUMAR JAIN Vs. KRISHI UPAJ MANDI SAMITI ASHOKNAGAR
August 25, 2010
RAJENDRA KUMAR JAIN Vs. DUSHYANT KUMAR JAIN
March 17, 2010
RAJENDRA PRASAD Vs. SUKLESHWAR
March 17, 2010
RAJESH Vs. STATE OF MP
April 8, 2010
RAJESH Vs. STATE OF MP
May 4, 2010
RAJESH DUBEY Vs. STATE OF M P
November 29, 2010
RAJESH HENRY Vs. STATE OF M P
July 29, 2010
RAJESH KUMAR Vs. PREMCHAND
November 23, 2010
RAJESH KUMAR MATHUR Vs. CHAIRMAN MADHYA BHARAT GRAMIN BANK
October 13, 2010
RAJESH KUSHWAHA Vs. M P RAJYA BEEJ AVAM FARM VIKAS NIGAM
September 15, 2010
RAJESH RAJPUT Vs. BHUPENDRA SINGH
March 4, 2010
RAJESH SINGH Vs. STATE OF M P
July 9, 2010
RAJESH UPADHYAY Vs. STATE OF M P
January 7, 2010
RAJIYA BI Vs. STATE OF MP
March 20, 2010
RAJKISHORE PANDEY Vs. GYAN CHANDRA JAIN
April 20, 2010
RAJKUMAR Vs. STATE OF MP
May 11, 2010
RAJKUMAR Vs. SAROJ
February 25, 2010
RAJKUMARI YADAV Vs. INDIAN OIL CORPORATION LTD
December 10, 2010
RAJMAL Vs. SANJAY
August 23, 2010
RAJMAL RATHORE Vs. STATE OF M P
November 25, 2010
RAJMANI SINGH & OTHERS Vs. STATE OF M P
November 30, 2010
RAJNEESH TRIPATHI Vs. RANI DURGAWATI VISHWA VIDYALAYA
January 18, 2010
RAJNI SAHU Vs. ASMA
October 6, 2010
RAJSHREE MINERALS Vs. KARMAVIR SINGH
January 27, 2010
RAJU BAI Vs. COLLECTOR BALAGHAT
September 7, 2010
RAJVEER SINGH Vs. MP STATE ELECTRICITY BOARD
April 15, 2010
RAKESH Vs. SHEKAR
January 25, 2010
RAKESH CHANDRA KEIN Vs. STATE OF M P
March 3, 2010
RAKESH RAI Vs. STATE OF M P
October 14, 2010
RAM BABU RAJAK Vs. M P MADHYA KSHETRA VIDYUT VITRAN CO LTD
February 9, 2010
RAM BHADRA TIWARI Vs. STATE OF M P
May 14, 2010
RAM GOPAL Vs. SHYAMLAL SHARMA
July 29, 2010
RAM KHILADI PARASHAR Vs. HOTILAL GUPTA
July 13, 2010
RAM KISHORE Vs. STATE OF MP
July 20, 2010
RAM MANOHAR PANDEY Vs. STATE OF M P
October 1, 2010
RAM MANOHAR PATEL Vs. RAM PRASAD PATEL
March 4, 2010
RAM NARESH ALIAS LALA Vs. STATE OF M.P.
May 13, 2010
RAM PRATAP Vs. STATE OF MADHYA PRADESH
August 6, 2010
RAM SHARAN KORI Vs. STATE OF M P
May 5, 2010
RAM SINGH AND ORS Vs. STATE OF M P
October 20, 2010
RAMAN SINGH Vs. STATE OF M P
November 19, 2010
RAMBABU BHAGEL Vs. SHRIKRISHNA
October 6, 2010
RAMCHARAN Vs. GOVIND SINGH
April 29, 2010
RAMDAS SINGH Vs. STATE OF M P
July 22, 2010
RAMDEEN Vs. SUMAN TYAGI
January 21, 2010
RAMDIN Vs. STATE OF M P
March 25, 2010
RAMESH Vs. STATE OF M P
August 4, 2010
RAMESH Vs. MOHAN
September 14, 2010
RAMESH Vs. SOHANLAL
August 31, 2010
RAMESH CHAND RATHORE Vs. STATE OF MP
January 19, 2010
RAMESH CHANDRA Vs. STATE OF M P
May 6, 2010
RAMESH CHANDRA GUPTA Vs. STATE OF M.P. AND OTHERS
August 4, 2010
RAMESH SINGH Vs. M P STATE ELECTRICITY BOARD
October 6, 2010
RAMESH, RAM PRASAD Vs. STATE OF M P
August 25, 2010
RAMESHCHANDRA Vs. MOHANLAL & ORS.
August 10, 2010
RAMESHCHANDRA Vs. NIRMALARANI
September 28, 2010
RAMESHCHANDRA Vs. KAMAL KISHORE
September 23, 2010
RAMESHCHANDRA BHILALA Vs. BASHIR
August 10, 2010
RAMESHKUMAR VISHWAKARMA Vs. HIGH COURT OF M P
November 18, 2010
RAMESHWARLAL Vs. DATTATRAYA
January 4, 2010
RAMESHWARLAL Vs. DATTATRAYA
February 4, 2010
RAMFAL Vs. STATE OF MADHYA PRADESH
January 29, 2010
RAMHET Vs. RAMPYARI
July 15, 2010
RAMHIT Vs. STATE OF MP
February 26, 2010
RAMINDER SINGH KALRA Vs. KANHAIYA TIWARI
September 30, 2010
RAMJI LAL Vs. PADAMCHANDRA GUPTA
July 29, 2010
RAMJIDAS AGRAWAL Vs. MADANLAL BAGGA
September 15, 2010
RAMKISHORE Vs. GYANCHANDRA JAIN
March 18, 2010
RAMKISHUN Vs. STATE OF M P
November 16, 2010
RAMKUMAR Vs. SUBHASH SHARMA & ORS.
April 7, 2010
RAMKUMAR & ANR. Vs. PANKAJ & ORS.
March 17, 2010
RAMLAKHAN Vs. STATE OF MP
February 19, 2010
RAMLAL Vs. REKHA
February 24, 2010
RAMLIBAI Vs. UNITED INDIA INSURANCE CO.LTD.
September 8, 2010
RAMNARESH ALIAS PAPPU Vs. STATE OF MADHYA PRADESH
October 11, 2010
RAMNIVAS SHARMA Vs. DINESH SHARMA
October 14, 2010
RAMSHREE Vs. STATE OF MP
February 25, 2010
RAMSINGH Vs. STATE OF MP
July 12, 2010
RAMSWAROOP Vs. STATE OF M P
September 22, 2010
RAMSWAROOP Vs. JEETMAL
November 23, 2010
RAMSWARUP Vs. STATE OF MADHYA PRADESH
October 1, 2010
Ramveer Singh Vs. State of M.P.
June 22, 2010
RANCHHOD Vs. HUKUMJI
July 20, 2010
RANI Vs. DURGESH
February 18, 2010
RANVEER SINGH Vs. STATE OF MP
August 30, 2010
RAOJI Vs. KAILASH
September 7, 2010
RASHIDA Vs. STATE OF M.P.
January 7, 2010
RASHTRIYA COLLIERY MAJDOOR CONGRESS Vs. SOUTH EASTERN COALFIELDS LIMITED
November 9, 2010
RASHTRIYA MANAV SANGRAHALAY Vs. RASHTRIYA MANAV SANGRAHALAY SAMITI
November 16, 2010
RATAN BAI Vs. STATE OF MP
March 22, 2010
RATICHAND Vs. STATE OF MP
April 27, 2010
RATNA SHRIVASTAV Vs. M M BHARGAVA
August 12, 2010
RAVENDRA PRASAD VERMA Vs. STATE OF M P
August 10, 2010
RAVI Vs. STATE OF M P
September 6, 2010
RAVI KUMAR GUPTA Vs. V K DUGGAL
July 27, 2010
RAVI SHARMA Vs. STATE OF MP
August 11, 2010
RAVINDRA BAJPAI Vs. STATE OF M P
March 17, 2010
RAVINDRA KUMAR Vs. STATE OF MADHYA PRADESH
January 18, 2010
RAVINDRA KUMAR GUPTA Vs. STATE OF M P
August 5, 2010
RAVISHANKAR JAISWAL Vs. JABALPUR DEVELOPMENT AUTHORITY.
January 29, 2010
REENA Vs. ISHWAR
May 11, 2010
REG VIDHICHAND DHARAMSHALA TRUST Vs. SHYAM SINGH
May 14, 2010
REGISTRAR J N K V V JABALPUR Vs. SUDARSHAN SINGH
August 18, 2010
REHANA BI Vs. MALI KAILASH RAM
September 22, 2010
REKHA ALIAS RICHA DEWANI Vs. KAILASH DEWANI
March 4, 2010
REKHABAI AND ANOTHER Vs. BASANT KUMAR AND OTHERS
November 26, 2010
RENU SHAH Vs. KANT SHIRH DEVSINGH
July 13, 2010
RIMMO Vs. KISAN
May 13, 2010
RUPINDER SINGH ANAND Vs. GAJINDER PAL KAUR
April 23, 2010
RUPRAM YADAV Vs. STATE OF M P
May 21, 2010
S B MIRZA Vs. NAROTTAM KHARE AND ANR
February 14, 2010
S GOYANKA LIME AND CHEMICALS Vs. NAGAR PANCHAYAT KATNI
October 25, 2010
S K JAIN Vs. M P RURAL ROAD DEVELOPMENT AUTHORITY
May 17, 2010
S M SHARMA Vs. ADDL COMMISSIONER
August 6, 2010
S N VIRMANI Vs. SOM DISTILLERIES LTD
May 17, 2010
S P M EMPLOYEES UNION Vs. UNION OF INDIA
October 13, 2010
S R POULTRY FARM Vs. M P W R E C LTD
March 9, 2010
S R S INFRA PROJECT PVT LTD Vs. GWALIOR DEVELOPMENT AUTHORITY
January 22, 2010
S.B. Tripathi Vs. State of Chhattisgarh
February 23, 2010
SABIR MOHD Vs. MAGANLAL
December 15, 2010
SADANAND VERMA Vs. STATE OF M P
October 27, 2010
SADHNA CHOURASIA Vs. PUNJAB NATIONAL BANK
October 13, 2010
SADHNA SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
March 30, 2010
SAGAR SINGH Vs. GAJRAJ SINGH
August 10, 2010
SAHNAZ BEE Vs. NIRMALA ROAD LINES
July 20, 2010
SAID UR REHMAN Vs. MOHAMMAD YUSUF KHAN
March 11, 2010
SAJID Vs. AMTULAH BAI
August 20, 2010
SAJID KHAN Vs. STATE OF M P
November 22, 2010
SALIM KHAN Vs. STATE OF M P
July 7, 2010
SAMEERMAL RUNWAL Vs. PRAKASHCHANDRA KOTHARI
April 30, 2010
SANGITA Vs. STATE OF MP
March 8, 2010
SANGITA Vs. KAILASH
August 13, 2010
SANJAY ALIAS SANJU Vs. STATE OF MP
April 23, 2010
SANJAY DEEVAN Vs. STATE OF M P
July 22, 2010
SANJAY KUMAR Vs. CHIEF EXECUTIVE OFFICER JANPAD PANCHAYAT
May 11, 2010
SANJAY THORAT Vs. M P URJA VIKAS NIGAM
April 13, 2010
SANJAY VICTOR Vs. STATE OF M P
July 7, 2010
SANJAY YADAV Vs. STATE OF MADHYA PRADESH
August 30, 2010
SANJAYNATH Vs. LAKSHMICHANDRA
July 9, 2010
SANJEEV KUMAR BATHAM Vs. STATE OF M P
April 15, 2010
SANTOSH Vs. STATE OF M P
March 15, 2010
SANTOSH Vs. STATE OF M P
June 24, 2010
SANTOSH Vs. STATE OF M P
July 15, 2010
SANTOSH KUMAR Vs. HACHCHU
September 21, 2010
SANTOSH KUMAR TIWARI S/O SHRI RAMJI PRASAD TIWARI Vs. STATE OF M P
December 7, 2010
SANTOSH SINGH Vs. ARUN KUMAR
September 6, 2010
SANTOSH TOMAR Vs. RAJESH SINGH TOMAR
September 23, 2010
SANTOSH YADAV, S/O LATE SHRI KASHIRAM YADAV AND OR Vs. SHRI MOIN AKHTAR, S/O LATE SHRI BABOO RAJAK AND OR
October 27, 2010
SARMAN Vs. STATE OF M P
November 18, 2010
SAROJ DEVI KUSHWAHA Vs. SATENDRA SINGH KUSHWAHA
April 30, 2010
SARPANCH GRAM PANCHAYAT Vs. SANTOSH SINGH
September 28, 2010
SARWAR AALAM Vs. ARUN KUMAR CHANG
February 9, 2010
SATENDRA SINGH GUJAR Vs. BANK OF INDIA
August 10, 2010
SATYA PRAKASH Vs. BHAGWAN DAS
August 27, 2010
SATYAPAL G PURSWANI Vs. CENTRAL BANK OF INDIA
March 4, 2010
SATYENDRA PRATAP SINGH Vs. STATE OF M P
October 5, 2010
SATYENDRA UPADHYAYA Vs. OMPRAKASH RATHORE ALIAS JAPAN SINGH
September 23, 2010
SAURABH Vs. STATE OF MP
March 12, 2010
SAURABH JAIN Vs. INDIAN INSTITUTE OF TOURISM AND TRAVEL MANAGEMENT
January 5, 2010
SAVITA DEVI Vs. SUKHWINDER KAUR
September 3, 2010
SAVITA DEVI Vs. SUKHWINDER KAUR
September 10, 2010
SAVITRI Vs. RAGUVEER
February 23, 2010
SAYAJI HOTELS LTD. Vs. UNION OF INDIA (UOI)
October 26, 2010
SAYEED MOHD Vs. UNION OF INDIA
August 3, 2010
SECRETARY KRISHI UPAJ SAMITI Vs. ADMINISTRATOR MUNICIPAL CORPORATION
April 1, 2010
SENDHWA WELFARE AND EDUCATION SOCIETY Vs. DEVI AHILYA VISHVAVIDYALAYA
April 27, 2010
SEVAK RAM PATIDAR Vs. UNION OF INDIA
March 5, 2010
SHABBAR HUSSAIN Vs. RAM DAYAL
October 4, 2010
SHAHNAZ BEE W/O MOBIN AHMED Vs. NIRMALA ROAD LINES, INDORE AND OTHERS
July 20, 2010
SHAILENDRA KUMAR SAHU Vs. STATE OF MP
April 12, 2010
SHAKTI PUMPS I LTD Vs. VARUNJI SALES
July 2, 2010
SHAKUNTALA MITTAL Vs. SHYAMLAL
May 17, 2010
SHALIG RAM Vs. ANANT RAM
December 16, 2010
SHAMBHU PRASAD SHARMA Vs. PUSHPA BADONYA
October 22, 2010
SHAMBHU SINGH Vs. TOTARAM
May 19, 2010
SHAMSHAD BEE Vs. MANSINGH & ORS
November 12, 2010
SHANKAR LAL VERMA Vs. HIGH COURT OF M P AND ANR
November 18, 2010
SHANKAR SINGH Vs. STATE OF M P
November 25, 2010
SHANKAR YADAV Vs. BASANTIBAI AND ANR
September 13, 2010
SHANTABAI Vs. SOHAN LAL
September 24, 2010
SHANTI BAI Vs. STATE OF MADHYA PRADESH
May 13, 2010
SHANTI DEVI Vs. STATE OF M P
August 6, 2010
SHANTIDAS Vs. STATE OF MP
April 5, 2010
SHANTILAL S/O RAMLAL SUTAR AND ORS Vs. CBN NEEMUCH
August 12, 2010
SHARAD GOSWAMI Vs. STATE OF MADHYA PRADESH
March 22, 2010
SHARAD KUMAR MISHRA Vs. SHRIRAM TRANSPORT FINANCE COMPANY LTD
August 9, 2010
SHARAD KUMAR TIWARI S/O RAM VARAN TIWARI Vs. STATE OF M P AND ORS
November 30, 2010
SHARDA PRASAD Vs. STATE OF M P
August 11, 2010
SHARDABAI Vs. NIDHI
February 24, 2010
SHASHI RAGHUVANSHI Vs. MEHBOOB KHAN
November 19, 2010
SHAUKAT QURESHI Vs. STATE OF M P
September 23, 2010
SHEEBA MALIK Vs. UNION OF INDIA
March 31, 2010
SHEEL CHAND JAIN Vs. STATE OF MADHYA PRADESH
March 15, 2010
SHEELA GAUR Vs. STATE OF MP
May 6, 2010
SHEIKH SABIR Vs. ISLAMUDDIN ANSARI
February 11, 2010
SHEIKH SAYEED Vs. STATE OF MADHYA PRADESH
February 25, 2010
SHESH UPADHYAYA ALIAS SHESHMANI Vs. STATE OF MADHYA PRADESH
September 10, 2010
SHIV AGRAWAL Vs. STATE OF MP
July 26, 2010
SHIV CHARAN Vs. STATE OF M P
May 3, 2010
SHIV CHARAN BHURTIYA Vs. STATE OF M P
January 15, 2010
SHIV DAYAL SONI Vs. PRABHA DONI
March 10, 2010
SHIV KUMAR SHARMA Vs. STATE OF MP
April 29, 2010
SHIV VEER SINGH RATHORE Vs. BHARAT SANCHAR NIGAM LIMITED
January 8, 2010
SHIVA CORPORATION Vs. STATE OF M P
May 11, 2010
SHIVKUMAR DWIVEDI Vs. BHOGILAL SHAH
January 22, 2010
SHIVKUMAR YADAV Vs. UJJAIN PARASPAR SAHAKARI BANK MYDT
September 15, 2010
SHIVNARAYAN Vs. SHEIKH NIZAM
March 9, 2010
SHIVPAL SINGH UIKEY Vs. STATE OF M P
July 2, 2010
SHIVRAJ SINGH YADAV Vs. STATE OF MP
July 15, 2010
SHIVSHANKAR Vs. STATE OF MADHYA PRADESH
February 17, 2010
SHOBHARAM Vs. GOVINDARAO ANNEPU
May 18, 2010
SHOBHARAM S/O. LALUJI MOGHIYA & 3 ANR. Vs. STATE OF M.P.
April 6, 2010
SHRAVA Vs. STATE OF M P
November 25, 2010
SHRAVAN KUMAR JAIN Vs. STATE OF M P
June 28, 2010
SHRI BHAGWATACHARYA NARAYAN DHARMARTH TRUST Vs. JAI PRAKASH
August 12, 2010
SHRI ENTERPRISES Vs. BHARTIYA SANGH
September 17, 2010
SHRI JAGAT GURU SHANKRACHARIYA Vs. SIDDHU ENGINEERING WORKS
August 13, 2010
SHRI NARAYAN DHARAMSHALA Vs. REGISTRAR PUBLIC TRUST
August 10, 2010
SHRI RAM SWITCH GEAR PVT LTD Vs. UJJAIN DEVELOPMENT AUTHORITY
November 9, 2010
SHRIKANT PANDYA Vs. STATE OF M P
February 1, 2010
SHRIMAL Vs. ACHAL GACHH KACHHI VISA OSWAL JAIN SHWETAMBAR DHARMIK PARMARTHIK NYAS
August 17, 2010
SHRINIWAS TIWARI Vs. RAJKUMAR URMALIA
February 11, 2010
SHRIPAT, SON OF PANCHAM LAL YADAV Vs. STATE OF M P
September 27, 2010
SHROMANI Vs. SONABAI
August 3, 2010
SHYAM KISHORE MALVIYA Vs. STATE OF M P
June 25, 2010
SHYAM NARAYAN SHARMA Vs. STATE OF M P
July 20, 2010
SHYAMA PRASAD DATTA Vs. ARUN KUMAR VASUDEO
April 6, 2010
SHYAMLAL Vs. MANAGER ANKUR TALKIES
May 10, 2010
SHYAMLAL Vs. MADHU
January 25, 2010
SHYAMLAL Vs. STATE OF M P
November 24, 2010
SIDDAR KHAN Vs. STATE OF MP
November 9, 2010
SITA RAM Vs. MUNICIPAL CORPORATION INDORE
August 17, 2010
SITARA Vs. HEMCHAND
April 19, 2010
SITARAM Vs. STATE OF MP
June 21, 2010
SMRITI PATEL Vs. STATE OF MADHYA PRADESH
May 7, 2010
SNEH DYECHEM LTD. AND ORS. Vs. MADHYA PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION
July 6, 2010
SOBHAGYA APPLIANCES Vs. GAGAN MARKETING (P) LTD.
January 6, 2010
SOHANLAL Vs. MANJU
April 5, 2010
SOHANLAL Vs. STATE OF MADHYA PRADESH
February 23, 2010
SOM DISTILLERIES LTD Vs. STATE MP
February 5, 2010
SOMAT Vs. STATE OF M P
November 23, 2010
SONU Vs. STATE OF MP
July 7, 2010
SONU ALIAS SHAHAZAD Vs. STATE OF M P
January 8, 2010
SOYABEAN PROCESSORS ASSOCIATION OF INDIA Vs. ASSARDAS WADHWANI CONSTRUCTIONS PVT LTD
May 17, 2010
SSANGYONG ENGINEERING AND CONSTRUCTION CO LTD Vs. YOGRAJ INFRASTRUCTURE LIMITED
October 13, 2010
STATE Vs. VIJAY KESHARWANI
October 25, 2010
STATE Vs. MOHAMMAD SHAFIQ
July 5, 2010
STATE Vs. RAHUL
July 16, 2010
STATE BANK OF INDIA Vs. SURAJBAI
July 6, 2010
STATE OF A P Vs. ASHOK SHARMA
May 18, 2010
STATE OF M P Vs. PAPPOO ALIAS SALEEM
May 18, 2010
STATE OF M P Vs. RAJESH AHIRWAR
May 6, 2010
STATE OF M P Vs. VINAYAK RAO
April 29, 2010
STATE OF M P Vs. TRILOK CHAND GUPTA
July 5, 2010
STATE OF M P Vs. MOHAMMAD SADIQ
August 12, 2010
STATE OF M P Vs. LAXMILAL
August 9, 2010
STATE OF M P Vs. BARDICHAND
August 26, 2010
STATE OF M P Vs. SANDHYA PRASAD
February 11, 2010
STATE OF M P Vs. SHRI GANDHI NAGAR GRIH NIRMAN SAHAKARI SANSTHA LTD
September 23, 2010
STATE OF M P Vs. SURESH SINGH
November 26, 2010
STATE OF M P Vs. SHRI GAJANAND
December 15, 2010
STATE OF M P Vs. T D THAKUR DAS PATEL
November 30, 2010
State of M.P. Vs. Shankarlal Sharma
March 6, 2010
STATE OF M.P. AND ORS. Vs. BABULAL SHARMA AND ORS.
May 11, 2010
STATE OF MADHYA PRADESH Vs. VISHNOO PRASAD
December 15, 2010
STATE OF MADHYA PRADESH Vs. KHELAN BAI W/O SHOBHELAL
August 11, 2010
STATE OF MADHYA PRADESH Vs. PARAMLAL
April 23, 2010
STATE OF MADHYA PRADESH Vs. SURESH KHANDELWAL
August 27, 2010
STATE OF MADHYA PRADESH Vs. HABIB
June 29, 2010
STATE OF MADHYA PRADESH Vs. RAJINI PORAS
July 28, 2010
STATE OF MADHYA PRADESH Vs. KANHAIYALAL
March 12, 2010
STATE OF MADHYA PRADESH Vs. VEERU SINGH
March 25, 2010
STATE OF MP Vs. AMBARAM
April 5, 2010
STATE OF MP Vs. K L ASRE
May 19, 2010
STATE OF MP Vs. HABIB
June 20, 2010
STATE OF MP Vs. RATAN DAS
August 5, 2010
SUBHASH KUMAR DWIVEDI Vs. STATE OF MADHYA PRADESH
November 25, 2010
SUBHASH SONA Vs. STATE OF M P
March 3, 2010
SUBODH & ANR. Vs. NARENDRA SINGH & ORS.
March 11, 2010
SUCHITRA DUBEY Vs. STATE
July 6, 2010
SUKALU RAM Vs. UNION OF INDIA AND ORS
October 26, 2010
SUKH LAL KUSHWAHA Vs. GANESH SINGH
January 28, 2010
SUKHBIR SINGH Vs. STATE OF MP
February 4, 2010
SUKHDEEN SONAWANI Vs. STATE OF M P
January 19, 2010
SUKHENDRA SINGH Vs. STATE OF M P
November 9, 2010
SULABH JAIN Vs. STATE OF M P
May 18, 2010
SULEMAN KHAN Vs. STATE OF M P
March 31, 2010
SUMAN SINGHAI Vs. DIRECTOR OF INCOME TAX
November 8, 2010
SUMARWATI BAI Vs. MINES MANAGER WESTERN COALFIELDS LTD
September 22, 2010
SUMER SINGH Vs. SANMAN SINGH
September 1, 2010
SUNDER Vs. STATE OF M P
January 7, 2010
SUNGRACE FINVEST PVT LTD Vs. MAIKAAL FIBRES LTD
January 6, 2010
SUNIL ALIAS SANNU Vs. STATE OF MP
March 18, 2010
SUNIL ALIAS SONU Vs. STATE OF M P
November 11, 2010
SUNIL RADHELIA Vs. AWADH NARAYAN
September 8, 2010
SUNIL SAXENA Vs. STATE OF M P
January 15, 2010
SUNIL YADAV Vs. STATE OF MP
July 20, 2010
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April 20, 2010
SUNITA SHARMA Vs. SATPURA NARMADA KSHETRIYA GRAMIN BANK
April 12, 2010
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June 22, 2010
SURAJBAI Vs. RUPA
July 8, 2010
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July 8, 2010
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May 17, 2010
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July 14, 2010
SURESH Vs. IQBAL KHAN
January 28, 2010
SURESH BABA Vs. VIRENDRA TYAGI
October 14, 2010
SURESH CHATURVEDI Vs. INDIAN OIL CORPORATION LYD
October 8, 2010
SURESH KUMAR SHARMA Vs. DURGALAL VIJAY
November 10, 2010
SURESH KUMAR SINGH Vs. STATE OF M P
July 15, 2010
SURESH RAWAT Vs. DILIP KUMAR GHOSH
May 18, 2010
SURESH SHARMA Vs. PUNJAB AND SINDH BANK
February 19, 2010
SURESH SINGH SIKARWAR Vs. STATE OF M P
September 30, 2010
SURYAKANT JAGTAP Vs. STATE BANK OF INDORE
October 13, 2010
SUSHILA GUPTA Vs. RAJENDRA KUMAR
April 16, 2010
SUSHMA Vs. GULABCHANDRA
July 16, 2010
SUSHMA MANDLOI Vs. SUKHDEEP SINGH
April 6, 2010
SUSHMA SONI Vs. PRAMOD GUPTA
January 28, 2010
SVEC CONSTRUCTIONS LTD Vs. SECRETARY WATER RESOURCES DEPRTMENT
January 6, 2010
TARUN SHARMA SON OF SHRI DEEPAK SHARMA Vs. VISHWAS SARANG SON OF SHRI KAILASH SARANG
June 21, 2010
TATA R N CHAIRMAN TATA POWER CO LTD Vs. DY DIRECTOR INDL HEALTH AND SAFETY AND INSPECTOR OF FACTORIES INDORE DIVISION
March 26, 2010
TATA SKY LIMITED Vs. STATE OF M.P. AND OTHERS
August 20, 2010
TEHSILDAR SINGH Vs. STATE OF M P
February 9, 2010
TEJ KUMAR Vs. SHANTI CHAN JAIN
March 16, 2010
TEJ KUMAR Vs. SHANTI CHAND JAIN
April 16, 2010
TEJ SINGH RATHORE Vs. STATE OF M P
September 1, 2010
TEJNARAYAN SHUKLA Vs. STATE OF M P
December 3, 2010
THAN SINGH Vs. MAJBOOT SINGH
April 29, 2010
TILAK PRADHAN Vs. RANJANA PRADHAN
May 19, 2010
TIMARIYA Vs. DEVENDRA
July 1, 2010
TIWARI BAI Vs. SITA BAI
June 28, 2010
TORAN SINGH YADAV Vs. STATE OF MADHYA PRADESH
March 18, 2010
TUKARAM Vs. STATE OF MADHYA PRADESH
March 4, 2010
TULSA PARMESHWARI AND ORS Vs. RAMNATH AND ORS
November 30, 2010
TULSIDAS HEMNANI Vs. MADAN LAL
January 13, 2010
TULSIRAM Vs. GAMBHIR SINGH
March 31, 2010
UCO BANK Vs. SHANKAR ENTERPRISES
April 29, 2010
UJJAIN CHARITABLE TRUST HOSPITAL AND RESEARCH CENTRE Vs. STATE OF MP
March 10, 2010
UJJWAL KESARI Vs. KRISHNA GUPTA
September 1, 2010
UMAKANT MUDGAL Vs. STATE OF M P
September 27, 2010
UMESH KUMAR Vs. RAJARAM
January 19, 2010
UMESH KUMAR Vs. STATE OF M P
February 11, 2010
UNION OF INDIA Vs. M P STATE ELECTRICITY BOARD
December 14, 2010
UNION OF INDIA Vs. HARI RAM GUPTA
December 14, 2010
UNION OF INDIA Vs. M S S FOOD PRODUCTS LTD
November 19, 2010
UNION OF INDIA Vs. BEGUM BEE
February 4, 2010
UNION OF INDIA Vs. DINESH SINGH BHADORIA
March 23, 2010
UNION OF INDIA Vs. ASHOK KUMAR DUBEY
March 26, 2010
UNION OF INDIA Vs. JIWAN LAL CHIRONJI LAL SHEOPUR
February 18, 2010
UNITED COMMERCIAL BANK Vs. SHANKAR ENTERPRISES
April 29, 2010
UNITED INDIA INSURANCE CO LTD Vs. RAMLAL
November 23, 2010
UNITED INDIA INSURANCE CO LTD Vs. NURSINGH V JALAL
April 6, 2010
UNITED INDIA INSURANCE CO LTD Vs. JYOTI
May 20, 2010
UNITED INDIA INSURANCE CO. LTD Vs. BADRILAL
August 10, 2010
UNITED INDIA INSURANCE COMPANY Vs. BRIJKISHORE JATAV
August 31, 2010
UNITED INDIA INSURANCE COMPANY LIMITED Vs. BAJANTI BAI
July 27, 2010
UNITED INDIA INSURANCE COMPANY LTD Vs. SATENDRA SINGH
August 31, 2010
URMILA PRASAD PANDEY SON OF MUNIMAHESH PANDEY & OR Vs. STATE OF M P
November 15, 2010
URMILA TIWARI Vs. KANTIDEVI
September 20, 2010
URVASHIBEN Vs. NAVAKASH GRAH NIRMAN SAHAKARI SANSTHA MYDT UJJAIN
February 8, 2010
USHA KIRAN DUBEY Vs. SECRETARY UNION OF INDIA
September 14, 2010
UTTAM SINGH Vs. STATE OF M P
January 18, 2010
V COMMERCIAL VEHICLES LTD Vs. MADHYA PRADESH FOREST DEPARTMENT
June 21, 2010
VARUN ROAD LINES PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAX INDORE
April 27, 2010
VASANA Vs. DOOR SINGH
March 26, 2010
VASIM ANWAR Vs. RABIA BEGUM
March 31, 2010
VEERPAL SINGH CHOUHAN Vs. STATE OF M.P. & ORS.
February 16, 2010
VELOCITY LTD INDORE Vs. STATE BANK OF INDIA
September 21, 2010
VI BRIJ FISCAL SERVICES P LTD Vs. REGISTRAR OF COMPANIES
February 8, 2010
VIDHYAWATI DOHRE Vs. KASHINATH
December 15, 2010
VIJAY JALALI Vs. HMT LIMITED
March 29, 2010
VIJAY KESHARWANI Vs. STATE
October 25, 2010
VIJAY KUMAR BAJPAYEE Vs. M P URJA VIKAS NIGAM LTD
November 23, 2010
VIJAY KUMAR PALLIWAL Vs. STATE OF M P
April 30, 2010
VIJAY RAMCHANDRA AGRAWAL Vs. POWER GRID CORPORATION OF INDIA LTD
July 22, 2010
VIJAY SAUDAL Vs. STATE OF M P
October 11, 2010
VIJAY SINGH Vs. SURENDRA SINGH
February 24, 2010
VIKAS ELECTRICALS Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
November 24, 2010
VIKRAM CEMENT Vs. COMMISSIONER OF COMMERCIAL TAX
September 1, 2010
VIKRAM PATEL Vs. M P S E B
October 21, 2010
Vinay Kumar Jain S/o Shri Mangilal and Shambhu S/o Shri Bherulal Vs. State of M.P.
August 2, 2010
VINAY KUMAR KEDIA Vs. STATE OF M P
May 7, 2010
VINEET KABRA Vs. STATE OF M P
August 17, 2010
VINOD DWIVEDI Vs. STATE OF M P
May 21, 2010
VINOD KUMAR DUBEY AND ANOTHER Vs. STATE OF M P
November 18, 2010
VIRENDRA TYAGI Vs. STATE OF M P
September 21, 2010
VISHAMBHARDAYAL Vs. NAGAR PALIKA PARISHAD KAILARAS
March 4, 2010
VISHWANATH GHOSH Vs. RAMESH CHANDRA SINDHI
February 11, 2010
VISHWANATH MISHRA Vs. CHIEF MANAGING DIRECTOR WESTERN COAL FIELDS LTD
January 13, 2010
VIVEK KAPIL Vs. STATE OF M P
November 12, 2010
VIVEKANAND VICHARDHAM SHIKSHA EVAM SAMAJ KALYAN SAMITI Vs. STATE OF M P
March 4, 2010
WAIDHAN ENGINEERING AND INDUSTRIES PVT LTD Vs. CMD, MPPGCL, (GEN), AND ORS
October 29, 2010
Y L CHOPRA Vs. RANI DURGAWATI VISHWAVIDYALAYA
January 18, 2010
YADU KUMAR Vs. PILLAH
September 9, 2010
YASHODA DEVI Vs. KANHAIYALAL
July 30, 2010
YASHWANT Vs. STATE OF M P
October 20, 2010
YASHWANT SINGH Vs. SITA
September 14, 2010
YASHWANT SINGH Vs. STATE OF M P
September 14, 2010
YOGENDRA GUPTA Vs. RENU AGRAWAL
August 3, 2010
YOGENDRA KUMAR Vs. PAVAN KUMAR JAIN
April 19, 2010
YOGENDRA KUMAR Vs. PAVAN KUMAR JAIN
January 4, 2010
YOGENDRA SINGH THAKUR Vs. PREETI RAJ
May 13, 2010
YOGESH KUMAR GULATI Vs. SATYA PRAKASH DHINGRA
September 9, 2010
YOGESH TEMBHURNE Vs. M P PROFESSIONAL EXAMINATION BOARD BHOPAL
May 6, 2010
YOGRAJ INFRASTRUCTURE LTD Vs. SSANGYONG ENGINEERING AND CONSTRUCTION CO LTD
August 31, 2010
ZILA SAHAKARI BHUMI VIKAS BANK MARYADIT RAJGARH Vs. SWATANTRALAL SAXENA
January 27, 2010
ZILEDAR SINGH Vs. STATE OF M P
August 5, 2010
ZUBEDABI Vs. STATE OF M.P.
January 12, 2010