Case Index

Title
Date
A APPA RAO Vs. STATE OF ANDHRA PRADESH
April 20, 2010
A B C INDIA LIMITED Vs. A P INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED
July 16, 2010
A BALARAM REDDY Vs. K V NARASIMHA MURTHY
January 28, 2010
A BHASKARA NAIDU Vs. A JYOTHI NAIDU
April 13, 2010
A C RAVINDRAN Vs. HIGH COURT OF ANDHRA PRADESH
July 14, 2010
A CHALAPATHI Vs. SATYANARAYANA N NUWAL
February 15, 2010
A JOHN PETER Vs. GANGISETTY MADDULETI ALIAS MADDULETAIAH
July 6, 2010
A N RAVI KUMAR S/O LATE A V S SURYANARAYANA Vs. UNION BANK OF INDIA, CENTRAL OFFICER
April 8, 2010
A P HANDICRAFT DEVLOPMENT CORPORATION LTD Vs. G DATTADRI
June 1, 2010
A P S R T C Vs. A V SWARUPA RANI
March 25, 2010
A P STATE WAKF BOARD Vs. SABITA JOSHI
October 4, 2010
A RADHA KRISHNA MURTHY Vs. GOVERNMENT OF A P
July 5, 2010
A RAJENDRA NAIDU Vs. BHARAT PETROLEUM CORPORATION LIMITED
June 17, 2010
A RAMA MOHANA RAO Vs. STATE OF AP
April 20, 2010
A RANGA BHASHYAM Vs. STATE OF ANDHRA PRADESH
December 16, 2010
A REKHA BAI Vs. STATE OF ANDHRA PRADESH
March 17, 2010
A SADANAND Vs. SYNDICATE BANK
December 29, 2010
A SATYANARAYANA Vs. SECRETARY DEPARTMENT OF B C WELFARE
November 2, 2010
A SRIDHAR LAKSHMAN Vs. MERBANC FINANCIAL SERVICES LTD OFFICIAL LIQUIDATOR
July 12, 2010
A SRINIVAS Vs. GOVERNMENT OF A P
November 9, 2010
A SUBASH BABU Vs. STATE OF ANDHRA PRADESH
February 26, 2010
A SUDERSHAN REDDY Vs. A JAGGA REDDY
June 9, 2010
A SUGUNA ALIAS K UGUNA Vs. A P S R T C
December 22, 2010
A T G SRINIVAS Vs. PUSHKARINI
August 10, 2010
A V DHARMA REDDY Vs. STATE OF AP
August 2, 2010
A V R MURTHY Vs. NUNNA VENKATA RAVANAMMA
April 12, 2010
A V R MURTHY Vs. NUNNA VENKATA RAVANAMMA
April 13, 2010
A V RANGA RAO Vs. STATE OF ANDHRA PRADESH
July 26, 2010
A YELLAPPA SASTRI Vs. GUNDA SHANKARA LINGAN
January 22, 2010
AADI SREENIVAS, GOVINDU Vs. RAMESH CHENNAMANENI, CHENNAMANENI RAJESWARA RAO AN
July 22, 2010
ABDUL HAKEEM Vs. STATE OF AP
August 5, 2010
ABDUL KHADER Vs. MUZAFFARUDDIN
May 31, 2010
ACCOUNTANT GENERAL Vs. A NAGESWARA RAO
April 9, 2010
ADAPA BENNAYYA Vs. MANDAL REVENUE OFFICER
September 23, 2010
ADARSHA COLLEGE OF EDUCATION GIDDALUR PRAKASAM DISTRICT Vs. ACHARYA NAGARJUNA UNIVERSITY
February 8, 2010
ADDULA VENKAT REDDY Vs. L CHANDRA MOULI
August 27, 2010
ADDURI SURYA SUBHADRAYYAMMA Vs. COLLECTOR PW EAST GODAVARI DISTRICT
June 17, 2010
ADDURI VARAHALAMMA VISAKHAPATNAM Vs. DEPUTY REGISTRAR OF COOP SOCIETIES
September 23, 2010
ADIGARLA VENKATA LAKSHMI Vs. ADIGARLA VENKATA SATYA SREENIVASULU
June 18, 2010
ADIGARLA VENKATA LAKSHMI Vs. ADIGARLA VENKATA SATYA SREENIVASULU
June 8, 2010
ADRSH INDUSTRIES Vs. STATE BANK OF INDIA
February 9, 2010
AFSARUNNISA BEGUM Vs. PROJECT DIRECTOR DISTRICT WOMEN DEVELOPMENT AND CHILD DEVELOPMENT AGENCY
July 22, 2010
AJAMEERA HARI NAIK Vs. SUMAN RATHOD
November 22, 2010
AKBER MAHMOOD Vs. MUZAFFAR MOOSA
July 23, 2010
AKKAYAPALLI CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. JOINT REGISTRAR DISTRICT CO OPERATIVE OFFICER
October 22, 2010
AKKIREDDI NAGAYAMMA Vs. ADHIKARI APPALANAIDU
October 1, 2010
AKULA VEERRAJU Vs. KARUMURU RUKMABAI
September 15, 2010
ALI ASGHAR CEIZAR Vs. COMMISSIONER OF I T
September 29, 2010
ALLA VENKATA SANATH BABJI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
August 27, 2010
ALLA VIJAYA LAKSHMI Vs. STATE OF ANDHRA PRADESH
January 28, 2010
ALLADA BHASKARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
March 8, 2010
ALLWYN A UNIT OF VOLTAS LTD Vs. MUKESH KUMAR JAIN
March 9, 2010
ALPINE HOUSING DEVELOPMENT CORPORATION LIMITED Vs. UNION OF INDIA
March 30, 2010
ALUR VANAJA KUMARI Vs. STATE OF ANDHRA PRADESH
December 16, 2010
AMEENA BEE Vs. AHMEDUNNISA BEGUM
August 25, 2010
AMEER BASHA Vs. STATE OF ANDHRA PRADESH
May 31, 2010
AMIT KUMAR AGARWAL Vs. REYNOLDS PACKAGINGS PVT LTD
December 27, 2010
AMRUT RAO PATIL Vs. CHIEF SECURITY COMMISSIONER RAILWAY PROTECTION FORCE
August 12, 2010
AMRUTHA Vs. STATE OF A.P AND ANR.
April 30, 2010
AMWAY INDIA ENTERPRISES REGD OFFICE AT NEW DELHI Vs. STATE OF AP
July 20, 2010
ANAMIKA Vs. ANNAMNEEDI RAJA SEKHAR
January 27, 2010
ANANT PRASAD GANERIWAL Vs. GOVT OF AP
August 31, 2010
ANDHRA BANK SAIFABAD BRANCH Vs. VALLURIPALLI NAGARJUN
September 17, 2010
ANDHRA GRAPHITE P LTD Vs. JOBING SYNDICATE
November 19, 2010
ANDHRA PRINTERS LTD Vs. GOVERNMENT OF ANDHRA PRADESH
October 6, 2010
ANGADI SRINIVASA RAO Vs. STATE OF AP
July 15, 2010
ANGARA VIJAYA VENKATA RAMANA BABU Vs. ANGARA SESHARATNAM
June 10, 2010
APOLLO HOSPITAL Vs. T S ANAND KUMAR
June 29, 2010
APSRTC Vs. AHAMAD HUSSAIN
September 23, 2010
APSRTC Vs. SARITA DEVI DUJARI
September 23, 2010
ARASAVALLI TEJASWARI Vs. ARASAVALLI GOPALA RAO
December 31, 2010
ARCHITECTURAL ALUMINIUM SYSTEMS Vs. GITANJALI GEMS LIMITED
December 27, 2010
ARORA ENTERPRISES Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
July 30, 2010
ARRAKUNTAL V GANESHAN Vs. STATE OF AP
July 8, 2010
ASHOK CHANDAK Vs. STATE OF AP
May 31, 2010
ASIAN PEROXIDE LTD Vs. GOVERNMENT OF ANDHRA PRADESH
December 30, 2010
ASSISTANT COMMISSIONER OF CENTRAL EXCISE HYDERABAD Vs. GLOBAL ENTERPRISES SECUNDRABAD
February 19, 2010
ASSOCIATED ENGINEERING CONTRACTORS VIJAYAWADA Vs. CENTRAL WAREHOUSING CORPORATION HYDERABAD
April 28, 2010
ATKURU SATHYANARAYANA Vs. MULLAPUDI MANGAMMA
August 5, 2010
ATTADA APPALA NARAYANA Vs. ATTADA BANGARAYYA
August 25, 2010
AURORA EDUCATIONAL SOCIETY Vs. CHIEF COMMISSIONER OF INCOME TAX
December 22, 2010
AYANAPURAPU VENKATA RAMANA RAO Vs. HIGH COURT OF AP HYDERABAD
June 25, 2010
AZAM FOODS PRODUCTS PVT LTD Vs. DEBT RECOVERY APPELLATE TRIBUNAL MINISTRY OF FINANCE
June 7, 2010
B BHASKAR REDDY Vs. BOMMIREDDY PATTABHI RAMI REDDY
August 31, 2010
B DURGA KUMARI Vs. GOVERNMENT OF ANDHRA PRADESH
August 17, 2010
B JANAKI Vs. DISTRICT COLLECTOR WEST GODAVARI DISTRICT ELURU
June 15, 2010
B JAYA RAGHAVA NAIDU Vs. B RAMA SUBBA REDDY
November 1, 2010
B MALATHI ALIAS UMA Vs. B INDU SHEKARA RAO
August 3, 2010
B MALLAIAH Vs. APSRTC
November 23, 2010
B MANI Vs. GOVERNMENT OF ANDHRA PRADESH
October 8, 2010
B NADAMUNI CHETTY Vs. P KRISHNA REDDY
October 22, 2010
B R MEENA Vs. T BAJRANG
August 4, 2010
B RAMA KRISHNA REDDY Vs. DEPUTY TRANSPORT COMMISSIONER KADAPA
December 23, 2010
B RAMA MOORTHY Vs. G RAJABABU
November 3, 2010
B SEENAIAH AND CO Vs. HARJAN
June 8, 2010
B SEENAIAH AND COMPANY Vs. HARJAN
June 18, 2010
B SHASIDHAR Vs. BHARAT DYNAMICS LTD
October 21, 2010
B SREEKANTH Vs. SRI KRISHNADEVARAYA UNIVERSITY
December 21, 2010
B SREEKANTH ANANTHAPUR DISTRICT Vs. STATE OF AP
February 9, 2010
B SUDHAKAR Vs. STATE OF ANDHRA PRADESH
April 19, 2010
B SURESH Vs. DEPUTY COMMISSIONER OF PROHIBITION AND EXCISE GUNTUR
March 11, 2010
B UPENDER Vs. STATE OF AP
April 26, 2010
B V R REDDY Vs. GENERAL MANAGER APCPDCL HYDERABAD
July 15, 2010
B V RAO AND CO CHARTERED ACCOUNTANTS Vs. REGIONAL PROVIDENT FUND COMMISSIONER II AND OFFICER IN CHARGE
April 30, 2010
B VENKATA LAKSHMAMMA Vs. N JANAKAMMA
December 22, 2010
B VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
February 25, 2010
B VISHWANATHA REDDY Vs. ANDHRA PRAGATHI GRAMEENA BANK
January 19, 2010
BADDAM SANDEEP Vs. STATE OF ANDHRA PRADESH
June 18, 2010
BADDUKONDA APPALANAIDU S/O SATYAMNAIDU Vs. PATHIVADA NARAYANASWAMY NAIDU S/O LATE PAPUNAIDU A
December 28, 2010
BADRALA SURYAKUMARI Vs. BADRALA VAMANA MURTHY
April 26, 2010
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. YENNI SURYA RAO
July 15, 2010
BALAJI RAJU Vs. N LAKSHMI BAI
November 11, 2010
BALIJA RAJU Vs. N LAKSHMI BAI AND ANR
November 12, 2010
BANDA SREERAMAMURTHY Vs. UPPALURI LALITHAMBA
September 24, 2010
BANDARU GIRIBABU Vs. N V SATYANARAYANA MURTHY
December 8, 2010
BANDLAMOORI VENKATA LAKSHMAMMA Vs. NAYINENI JANAKAMMA
December 22, 2010
BANGARAMMA Vs. D CHINNA
November 11, 2010
BANK OF INDIA Vs. POTHULA VEERA KRISHNA RAO
June 23, 2010
BANOTH BASU Vs. STATE OF A P
December 13, 2010
BANOTH RAMESH Vs. STATE OF A P
December 10, 2010
BAPINEEDU CHOWDARY Vs. STATE OF AP
April 20, 2010
BAPUJI NAGAR RESIDENTS WELFARE ASSOCIATION Vs. EX OFFICIO CUM REVENUE DIVISIONAL OFFICER
June 11, 2010
BARLA RAMI REDDY Vs. GOVERNMENT OF AP
June 15, 2010
BARRE KANTHA RAO Vs. STATE OF A P
July 11, 2010
BARRE KANTHA RAO Vs. STATE OF A P
August 11, 2010
BASANI DURGA RAO Vs. SRI RAMA SRI KANYAPARAMESWARI
December 24, 2010
BASANT KUMAR SONI Vs. MUKUND DAS SONI
April 7, 2010
BASIREDDI PEDDA SUBBANNA Vs. A PRAMEELA
August 4, 2010
BATCHU NARAYANA RAO Vs. BATCHU VENKATA NARASIMHA RAO
June 21, 2010
BATHINA CHENNAMMA Vs. BATHINA VENKATA SUBBAIAH
July 27, 2010
BATHULA ANNAPURNA SRINIVASU Vs. TAHSILDAR KANCHIKACHERLA MANDAL KRISHNA DISTRICT
March 5, 2010
BAYER BIO SCIENCES PVT LTD Vs. PRESIDING OFFICER LABOUR COURT
November 30, 2010
BEERABOINA ANJANEYULU Vs. SPECIAL DEPUTY COLLECTOR
October 1, 2010
BGR ENERGY SYSTEMS LIMITED Vs. A P POWER GENERATION CORPORATION LTD
September 9, 2010
BHASYAM RAMAKRISHNA Vs. KADIYALA INDIRA DEVI
July 15, 2010
BHUPATI PEAMEELA Vs. SUPERINTENDENT OF POLICE
April 19, 2010
BMM ISPAT LTD Vs. ASSTT. COMMR. OF CUS
February 2, 2010
BODDANA PYDAMMA Vs. KILLANA KAMAPPADU
November 30, 2010
BODDU DAVID SATYANANDAM Vs. BUSSA CHANDRA PAUL
April 30, 2010
BODDU LAXMI RAJAM Vs. SINGARENI COLLIERIES COMPANY LIMITED
December 1, 2010
BOLISETTY SATYANAGA BALA RAJU Vs. STATE OF AP
April 27, 2010
BOLLARAPU GANGARAM Vs. STATE OF A P
December 30, 2010
BOMMIDI MADHU SUDHANARAO Vs. KALLAPU RAMESH
November 9, 2010
BOMMINAYANA NIRMALA LAKSHMUNAIDU Vs. RACHAPATHU KRISHNAMURTHY VEERANNA
March 22, 2010
BONDUGULA KAILASAPATHI Vs. COLLECTOR CIVIL SUPPLIES KARIMNAGAR DISTRICT
December 15, 2010
BOYA NALLABOTHULA VENKATESWARLU Vs. CIRCLE INSPECTOR OF POLICE NANDIKOTKUR P S
June 1, 2010
BRAMARAMBHA WINES Vs. K DEVARAJ GOUD
September 29, 2010
BUILDING MOSQUE WAKF Vs. SHEIK MEERA AND SONS
November 15, 2010
BURIDI VANAJAKSHMI Vs. BURIDI VENKATA SATYA VARAHA PRASAD GANGADHAR RAO
April 1, 2010
BURRA ANITHA Vs. ELAGARI MALLAVVA
July 12, 2010
BURRA RAJAIAH Vs. STATE
April 27, 2010
BURRAMUKKU ANJAMMA Vs. KUNCHAPU VENKATESWARLU
January 29, 2010
BURUGUPALLY SHIVA RAM KRISHNA Vs. CYRUS INVESTMENTS LTD
September 15, 2010
BUTOOLUNNISA BEGUAM AND THREE OTHERS Vs. STATE OF A P REP BY PUBLIC PROSECUTOR, HIGH COURT OF AP , HYDERABAD AND ANOTHER
August 5, 2010
BYRRAJU RAMALINGA RAJU Vs. STATE
April 23, 2010
C C E Vs. ANDHRA PRADESH PAPER MILLS LTD
August 20, 2010
C KAMALA KANTH Vs. SENIOR DIVISIONAL MANAGER LIC OF INDIA
June 30, 2010
C RAJA Vs. APSRTC
December 1, 2010
C RANGA Vs. STATE OF ANDHRA PRADESH
February 23, 2010
C RAYAM BABU Vs. B K L TRADERS PROPRIETOR B VENKATESWARLU
April 15, 2010
C THIMMAIAH Vs. STATE OF AP
April 8, 2010
C VENKATA SREERAMAKRISHNA RAO Vs. J L NARASIMHA RAO
June 24, 2010
CH ANJAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
January 18, 2010
CH KIRON Vs. STATE OF AP
April 20, 2010
CH PITCHAVADHANULU Vs. STATE OF ANDHRA PRADESH
June 8, 2010
CH SHIVUDU Vs. CHIEF COMMISSIONER OF LAND ADMINISTRATION
April 22, 2010
CHAGANTI VENKATA BHASKAR Vs. C CHANDRASEKHAR REDDY
March 15, 2010
CHAIRMAN THE HYDERABAD GYMKHANA Vs. RAMESH AGARWAL
October 21, 2010
CHALAMALA RAJYALAKSHMI NAGENDRA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
February 3, 2010
CHALASANI SATYANARAYANA MURTHY Vs. CHALASANI RAMA KOTESWARA RAO
March 26, 2010
CHALASANI SATYANARAYANA MURTY Vs. CHALASANI RAMA KOTESWARA RAO
May 26, 2010
CHANDA MALA CHITEMMA Vs. STATE OF ANDHRA PRADESH
September 17, 2010
CHAPALA PEDDA THAYANNA Vs. CHAPALA CHINNA THAYANNA
August 6, 2010
CHARAN MEDICAL DEVICES Vs. STATE OF ANDHRA PRADESH
February 19, 2010
CHARMINAR PRESSURE VESSELS PVT LTD Vs. B SRINIVAS RAO
April 9, 2010
CHATAKONDU GOVINDA RAJULU Vs. G SUDHA MADHURI
June 23, 2010
CHATRATHI MOHAN RAO Vs. DISTRICT COLLECTOR LAND ACQUISITION
April 15, 2010
CHAVVA SATYA KRISHNA Vs. STATE OF AP
April 6, 2010
CHAVVA TANUJA Vs. MOHD HABEEB
March 19, 2010
CHEEDEY VAMSI PRIYA Vs. PARITALA BABU RAO
July 9, 2010
CHEEPURUPALLI ANNAJI RAO Vs. ANDHRA PRADESH STATE HANDLOOM WEAVERS CO OPERATIVE SOCIETY LIMITED
April 21, 2010
CHEMBETI BRAHMAIAH CHOWDARY Vs. STATE BANK OF HYDERABAD
April 13, 2010
CHEMBETI BRAHMAIAH CHOWDARY Vs. STATE OF HYDERABAD AND ANR.
April 13, 2010
CHENNAGIRI VENKATA SATYANARAYANA Vs. MANEPALLI RAJYA LAKSHMAMMA
August 6, 2010
CHERUKURI PARVATHI Vs. P S G KUMAR
November 11, 2010
CHIEF COMMISSIONER OF LAND ADMINISTRATION A P Vs. R S RAMAKRISHNA RAO
January 28, 2010
CHIEF ELECTRICAL INSPECTOR TO GOVERNMENT OF ANDHRA PRADESH Vs. M VEERESWARA RAO
August 27, 2010
CHILUKURU UMADEVI Vs. KALIDINDI VIJAYA LAKSHMI
August 16, 2010
CHILUKURU UMADEVI Vs. VISAKHAPATNAM
August 16, 2010
CHINNA RAMULU Vs. G T K RANGACHARYULU
August 12, 2010
CHINNAM NAGAMANI Vs. DISTRICT COLLECTOR KRISHNA DISTRICT
February 9, 2010
CHINNI SUBBA RAO Vs. SYED KAREEMIDDIN
March 11, 2010
CHINTA VIJAYA KUMAR REDDY Vs. STATION HOUSE OFFICER
June 29, 2010
CHINTAGUNTA APPA RAO Vs. JOINT COLLECTOR SRIKAKULAM DISTRICT
March 19, 2010
CHINTALAPATI PURUSHOTTAMA SASTRY Vs. YARLAGADDA NAGARAJA RAO
March 31, 2010
CHINTHIRALA SURESH KUMAR Vs. STATE OF AP
April 28, 2010
CHIRALA CO-OP. SOCI. Vs. COMMISSIONER OF CENTRAL EXCISE
June 14, 2010
CHITTINEEDI SURIBABU Vs. STATE OF ANDHRA PRADESH
August 13, 2010
CHITTINENI MOHANA RAO Vs. JAGARLAMUDI SUBBARAO
August 30, 2010
CHITTIVALASA JUTE MILLS LTD Vs. STATE OF AP DEPUTY COMMISSIONER OF LABOUR
May 31, 2010
CHITTIVALASA JUTE MILLS LTD Vs. PRINCIPAL SECRETARY TO GOVERNMENT
March 12, 2010
CHOWDARY KAMALA BAI Vs. DISTRICT ELECTION AUTHORITY
February 4, 2010
CHOWTAPALLI PRATAP REDDY Vs. DASARI PULLAMMA
April 19, 2010
CHUKKA RAMAIAH Vs. CHEKURU BUJJIAH
July 5, 2010
CHUKKA RAMAIAH Vs. CHEKURU BUJJIAH
July 15, 2010
CHUNCHU YESODARA RAO Vs. STATION HOUSE OFFICER BESTAVARIPETA P S
April 21, 2010
CMC LIMITED, A GOVERNMENT OF INDIA ENTERPRISE UNDE Vs. PRESIDING OFFICER,; B DAYANAND, S/O B MALLAIAH AND
August 5, 2010
COASTAL ANDHRA POWER LTD Vs. STATE OF ANDHRA PRADESH
December 22, 2010
COASTAL WARTSILA PETROLEUM LIMITED Vs. STANDARD FERRO ALLOYS PRIVATE LIMITED
December 6, 2010
COMMISSIONER AND DIRECTOR OF INTERMEDIATE EDUCATION AP HYDERABAD Vs. T SATYNAM NAIDU
March 12, 2010
COMMISSIONER OF C EX Vs. AUROBINDO PHARMA LTD
October 5, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. KINETA MINERALS AND METALS LTD
August 27, 2010
COMMISSIONER OF CUS. & C. EX. Vs. J. CHENNAKESAVULU
November 10, 2010
COMMISSIONER OF INCOME -TAX Vs. I D L CHEMICALS LTD
November 3, 2010
COMMISSIONER OF INCOME TAX Vs. SWARNA BAR RESTAURANT, MANAGING PARTNER JOGI RAMESH
September 9, 2010
COMMISSIONER OF INCOME TAX Vs. BABU KHAN BUILDERS
May 31, 2010
COMMISSIONER OF INCOME TAX Vs. SARVARAYA TEXTILES LTD
October 29, 2010
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. PADMAVATHI HATCHERIES P LIMITED
November 3, 2010
COMMISSIONER OF INCOME TAX HYDERABAD Vs. GURUKUL GHATKESWAR TRUST HYDERABAD
October 8, 2010
COMMR OF CUS AND C EX Vs. K S TOBACCO COMPANY LTD
August 16, 2010
D AHMED ALI KHAN Vs. D IQBAL AHMED KHAN
October 22, 2010
D ANANDA MURTHY Vs. G ANASUYAMMA
June 22, 2010
D BALA MADDILETI Vs. SUPERINTENDING ENGINEER ASSESSMENTS APCPDC LTD
March 11, 2010
D BHARATHMMA Vs. STATE OF ANDHRA PRADESH
July 6, 2010
D DURGESH ALIAS DURGI Vs. STATE OF AP
February 23, 2010
D JEEVAN LAL Vs. LIFE INSURANCE CORPORATION OF INDIA
September 28, 2010
D JHANSI PRAKASH Vs. COMMISSIONER OF APPEALS
November 18, 2010
D K MOHAN RAO Vs. FOOD CORPORATION OF INDIA
February 18, 2010
D K MOHAN RAO Vs. FOOD CORPORATION OF INDIA
February 10, 2010
D LAKSHMINARAYANA RAO Vs. D GOPALAKRISHNA RAO
March 18, 2010
D RAMA BHARATHI Vs. D BHARATHI
November 10, 2010
D RAMAKRISHNA RAO Vs. LRR HATCHERIES PVT LTD
February 19, 2010
D SHANAKAR KISHAIAH Vs. AP ADMINISTRATIVE TRIBUNAL REGISTRAR HYDERABAD
March 9, 2010
D SHYAM SUNDER Vs. NEELLA PRABHU LINGAMURTHY
February 1, 2010
D SIDDAPPA Vs. TAHSILDAR DOMAMANDAL DOMA RANGA REDDY DISTRICT
April 29, 2010
D SUBBARAMAIAH Vs. CHIEF GENERAL MANAGER APGENCO
November 25, 2010
D VENKATA RAMANA HYDERABAD Vs. A P STATE ROAD TRANSPORT CORPORATION
October 20, 2010
DANDU VENKATA BALARAMA KRISHNAM RAJU Vs. K VIJAYA KUMAR RAJU
June 28, 2010
DANDU VENKATA BALARAMA KRISHNAM RAJU Vs. K VIJAYA KUMAR RAJU
June 15, 2010
DARAM RAVI RAJ Vs. CHIEF INFORMATION COMMISIONER A P INFORMATION COMMISSION HYDERABAD
February 9, 2010
DASAMMA Vs. BHARANI MUTUALLY AIDED CO OPERATIVE HOUSING SOCIETY LTD.
October 8, 2010
DASARI RADHA KRISHNA Vs. STATE OF AP
April 20, 2010
DASIKA PANDURANGA SAI Vs. CHANDRU SOMASHANKARA PRASAD
December 21, 2010
DEEPA PARESH CHEDDA Vs. SECRETARY TO GOVERNMENT
August 2, 2010
DEEPTHI AVENUES PVT LTD Vs. STATE OF ANDHRA PRADESH
December 14, 2010
DEPOT MANAGER Vs. KHETWATH GHAMSHEE BAI
September 9, 2010
DEPOT MANAGER APSRTC Vs. J M REDDY
December 2, 2010
DEPOT MANAGER APSRTC Vs. M A ATHIQUE
September 30, 2010
DEPOT MANAGER APSRTC Vs. CHANDALA VEERA VENKATA SATYANARAYANA
June 17, 2010
DEPUTY DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION HYDERABAD Vs. CMC LIMITED
August 4, 2010
DEPUTY INSPECTOR GENERAL OF POLICE WARANGAL Vs. P SADAIAH
March 17, 2010
DEVARAKONDA LAKSHMI Vs. GOVERNMENT OF A P
January 19, 2010
DHANNULA GOVINDARAJU Vs. STATE OF A P
August 5, 2010
DHULIPALLA NARENDRA KUMAR Vs. A P CO OPERATIVE TRIBUNAL
September 21, 2010
DIDUGU SAND AND BOAT WORKERS CO OPERATIVE SOCIETIES LTD Vs. DIVISIONAL COOPERATIVE OFFICER GUNTUR DIVISION GUNTUR
April 13, 2010
DIRECTOR CENTRAL BUREAU OF INVESTIGATION Vs. OBULAPURAM MINING COMPANY PVT LTD
December 16, 2010
DIRECTOR OF MEDICAL EDUCATION HYDERABAD Vs. QUASIM
March 30, 2010
DIRECTORATE GENERAL PERSONNEL MILITARY ENGINEER SERVICE Vs. B INDIRA R SUDARSHAN
February 15, 2010
DISTRICT COLLECTOR NILLORE Vs. CIRCAR PAPER MILLS LTD
April 19, 2010
DISTRICT EDUCATIONAL OFFICER NIZAMABAD Vs. SHIVAJI
June 10, 2010
DIVISIONAL FOREST OFFICER Vs. DISTRICT JUDGE WEST GODAVARI
September 8, 2010
DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. CHAKKA LINGA MURTHY
September 30, 2010
DORA TULJAMMA Vs. TANMEET SINGH
November 18, 2010
DUDEKULA ALLAUDDIN Vs. G SIVARAMAKRISHNA
July 30, 2010
DURGA MATHA BUILDING CONSTRUCTIONS CO OP HOUSING SOCIETY LTD Vs. SADA YELLAIAH
July 16, 2010
DURTHATI VIJAYA KUMARI Vs. STATE OF ANDHRA PRADESH
June 24, 2010
DWARAMPUDI TULSAMMA ALIAS KANAKAMMA Vs. NALLAMILLI ATCHIREDDY
August 5, 2010
E DASTAGIRI E PAPA SAHEB Vs. REGIONAL TRANSPORT OFFICER
August 25, 2010
E JANGAIAH Vs. S PRATHAP REDDY
September 14, 2010
E RAJESHWARI Vs. T S SEKHAR
July 14, 2010
E SATYANARAYANA REDDY Vs. MURALIDHAR REDDY
July 6, 2010
E SRIDHAR Vs. VISAKHAPATNAM STEEL PLANT
September 28, 2010
E SUDHEER REDDY Vs. MANDA KONDANNA
April 30, 2010
EDA ARUNA Vs. EDA NAGI REDDY
September 3, 2010
ELURU SREENIVASA RAO Vs. ELURU SRI LAKSHMI PADMAVATHI ALIAS PADMAVATHI
July 8, 2010
EMAAR HILLS TOWNSHIP PRIVATE LIMITED Vs. GOVERNMENT OF AP
October 20, 2010
EPURI VENKATESWARI Vs. GOVERNMENT OF ANDHRA PRADESH
July 19, 2010
EXECUTIVE OFFICER GROUP TEMPLES Vs. SAKHIYA MATT
August 6, 2010
EXECUTIVE OFFICER SRI BRAMARAMBA MALLIKARJUNA SWAMY TEMPLE Vs. SAI KRUPA HOMES KARIMNAGAR
April 28, 2010
EXECUTIVE OFFICER SRI KANAKA MAHALAKSHMI AMMAVARU DEVASTHANAM Vs. BOKKA VENKATA RAO
August 4, 2010
EXHIBITION SOCIETY Vs. LABOUR COURT
November 18, 2010
FDC LTD Vs. ANDHRA PRADESH MEDICAL AND SALES REPRESENTATIVES UNION
December 13, 2010
FLEMINGO DFS PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS
December 30, 2010
FORTUNA INFRASTRUCTURES INDIA PRIVATE LTD Vs. SHIVA CREATIVE CONSTRUCTIONS
July 14, 2010
FORUM FOR SUSTAINABLE DEVELOPMENT HYDERABAD Vs. UNION OF INDIA
July 13, 2010
G ARAVIND KUMAR Vs. SADAT ALI
September 30, 2010
G BASAWARAJ Vs. STATE OF ANDHRA PRADESH
October 21, 2010
G JANAKI RAMUDU Vs. STATE OF ANDHRA PRADESH
July 21, 2010
G JAYAPRAKASH Vs. G SARASWATI
January 25, 2010
G KARTHIKEYAN Vs. FOOD CORPORATION OF INDIA
December 21, 2010
G LAKSHMI Vs. PULIMANDI SATYANARAYANA
August 4, 2010
G MALLAIAH Vs. A P STATE HANDLOOM WEAVERS CO OPERATIVE SOCIETY LTD
December 27, 2010
G PENTAMMA Vs. G ANJALI
July 2, 2010
G RAJASEKHAR Vs. CHAIRMAN A P S W R E I S
November 15, 2010
G RAJU Vs. GOVERNMENT OF ANDHRA PRADESH
October 8, 2010
G RAMANAMMA Vs. P CHIRANJEEVI RAO
March 31, 2010
G RAMESH BABU Vs. ANDHRA PRADESH ADMINISTRATIVE TRIBUNAL
April 8, 2010
G RAMULU ALIAS VENKAT RAMULU Vs. A P S R T C MANAGING DIRECTOR HYDERABAD
July 15, 2010
G SHYAM KUMAR Vs. KAPIL CHIT FUNDS PVT LTD
September 2, 2010
G SIVANNA Vs. COMMISSIONER FOR PROHIBITION AND EXCISE
July 1, 2010
G SURESH KUMAR Vs. GOVERNMENT OF ANDHRA PRADESH
June 29, 2010
G UDAYAKIRAN REDDY Vs. G RAMAKRISHNA REDDY
December 6, 2010
G V MOHAN Vs. STATE OF ANDHRA PRADESH
October 8, 2010
G VANAMALAMMA Vs. ABDUL HAQ
April 8, 2010
G VENKAT RATNAM Vs. KOLLI PARA JHANSI LAKSHMI
August 25, 2010
G VENKAT REDDY SAI REDDY Vs. EXECUTIVE OFFICER GP KOLLAPUR VILLAGE AND MANDAL MAHABUBNAGAR DISTRICT
April 30, 2010
G VENKATA REDDY Vs. B VENKATA REDDY
August 10, 2010
G VIKRAM REDDY Vs. N T R UNIVERSITY OF HEALTH SCIENCES OF ANDHRA PRADESH
August 24, 2010
G VISHNUDEVENDRAMMA Vs. G PADMAJA
November 12, 2010
GADDEGUDEM VADENNA Vs. STATE OF ANDHRA PRADESH
December 21, 2010
GADE LAXMI Vs. YELLISHETTI KRISHNA
November 23, 2010
GADEPALLI JAYAPRAKASH Vs. GADEPALLI SARASWATI
January 25, 2010
GADIRAJU SATYAVATHI Vs. JAMPANA VENKATA SATYA NARAYANA RAJU
October 19, 2010
GAMPA JAYA Vs. M SATYA SHANKER RAO
January 22, 2010
GAMPA SAI RAVI KIRAN Vs. BONDA RAMA LAKSHMI
August 6, 2010
GANDLA PANAGARI SAILU Vs. STATE OF A P
December 30, 2010
GANGA PRASAD SHARMA Vs. D MARKANDEYULU
December 3, 2010
GANGABHAVANI Vs. STATE OF ANDHRA PRADESH
April 16, 2010
GANGALA RAJU Vs. RAYAVARAPU APPARAO
February 15, 2010
GANGALA RAJU Vs. RAYAVARAPU APPARAO
February 17, 2010
GANIVADA PEDDI NAIDU S/O SIMMANNA Vs. KOPPAKA VENKATA RAO S/O CHINNA SANYASAYYA AND; STATE OF ANDHRA PRADESH REP BY ITS PUBLIC PROSECUTOR
March 11, 2010
GANNA SARVAIAH Vs. STATE OF ANDHRA PRADESH
January 29, 2010
GANNAMANI ANASUYA Vs. PARVATINI AMARENDRA CHOWDARY
April 19, 2010
GANPATI SUGAR INDUSTRIES LIMITED Vs. COMMISSIONER AND DIRECTOR OF SUGAR AND CANE COMMISSIONER HYDERABAD
August 26, 2010
GANTA SANDHYA Vs. REVENUE DIVISIONAL OFFICER
October 25, 2010
GARIKAMUKKA REETA Vs. STATE OF ANDHRA PRADESH
February 8, 2010
GATTA SURYANARAYANA Vs. STATE OF ANDHRA PRADESH
December 23, 2010
GAYATRI DEVI TRADERS Vs. STATE OF ANDHRA PRADESH
October 7, 2010
GEDELA CHANDRAYYA Vs. STATE OF AP
June 30, 2010
GENERAL MANAGER APSRTC Vs. J VENKAT RAM REDDY
October 1, 2010
GENERAL MANAGER MEDAK DISTRICT CO OPERATIVE CENTRAL BANK LTD Vs. GOTTIMUKKALA VENKATESWARA SHARMA
July 15, 2010
GENERAL MANAGER SINGARENI COLLERIES CO LTD Vs. MOHD FAREED
October 21, 2010
GENERAL MANAGER SOUTH CENTRAL RAILWAY Vs. SYED ABDUL KAREEM
April 12, 2010
GENERAL MANAGER TELECOM BHARATH SANCHAR NOGAM LTD Vs. K SUDARSHANA RAO
July 28, 2010
GEORGE MAIJO AND CO Vs. KARANAM VEERABHADRA RAO
July 23, 2010
GIC HOUSING FINANCE LTD Vs. PRESIDING OFFICER LABOUR COURT
December 22, 2010
GMMCO LIMITED Vs. STATE OF AP
November 11, 2010
GODDEGUDEM VADENNA Vs. STATE OF A P
February 21, 2010
GODDWGUDEM VADENNA Vs. STATE OF A P
December 21, 2010
GONE RAJAMMA Vs. CHENNAMANENI MOHAN RAO
March 3, 2010
GOPALA KRISHNA TAMADA AND 26 ORS Vs. S P TUCKER, PRINCIPAL SECRETARY, IRRIGATION AND CO
November 12, 2010
GOPISETTI VENKATA LAKSHMI NARASIMHARAO VENKATA RAMAYYA Vs. SATYA FINANCIAL SERVICES NARSAPURAM
April 29, 2010
GORRE DHARMA REDDY Vs. STATE
March 5, 2010
GOTTUMUKKALA VENKATA LAKSHMI SUJATHA Vs. GOTTUMUKKALA CHANDRA SEKHARA VENKATA KRISHNAM RAJU
August 4, 2010
GOVERNMENT ANDHRA PRADESH Vs. M NAGESHWAR RAO
February 19, 2010
GOVERNMENT OF A P Vs. P SULOCHNAMMA
January 18, 2010
GOVERNMENT OF A P Vs. STATE
December 7, 2010
GOVERNMENT OF ANDHRA PRADESH Vs. S S P YADAV
November 22, 2010
GOVERNMENT OF ANDHRA PRADESH Vs. B SRINIVASA RAO
October 27, 2010
GOVERNMENT OF ANDHRA PRADESH Vs. MOHAMMADI FATIMA
January 21, 2010
GOVERNMENT OF ANDHRA PRADESH Vs. PAGADALA KHALI KANTHI
January 29, 2010
GOVERNMENT OF ANDHRA PRADESH Vs. M M KRISHNA KUMAR
February 22, 2010
GOVERNMENT OF ANDHRA PRADESH Vs. P V SATYANARAYANA MURTHY
March 10, 2010
GOVERNMENT OF ANDHRA PRADESH Vs. AVIRNENI RAMA KRISHNA
June 2, 2010
GOVERNMENT OF AP Vs. A RAJESWARA REDDY
March 2, 2010
GOVERNMENT OF AP Vs. O SRINIVAS RAO
September 28, 2010
GOVIND RAO Vs. JOINT COLECTOR ADILABAD
August 2, 2010
GOVINDA PEDI NAIDU Vs. KOPPAKA VENKATA RAO
March 11, 2010
GOVT OF NCT OF DELHI Vs. SUKHBIR SINGH
November 18, 2010
GRAM PANCHAYAT KOPPAVARAM Vs. STATE OF A P
October 19, 2010
GTL INFRASTRUCTURE LIMITED Vs. GRAM PANCHAYAT
December 22, 2010
GUDA TARAMANI Vs. UNION OF INDIA
July 2, 2010
GUDDANTI NARASIMHA RAO Vs. STATE OF ANDHRA PRADESH
September 17, 2010
GUDLA SURYANARAYANA REDDY ALIAS MAJOR SURI ALIAS NGS SWAMY Vs. GUDLA KANAKA RAO
June 25, 2010
GUGULOTH BABU RAO Vs. SURAKHSA CHIT FUNDS
August 18, 2010
GULABCHAND SILK MILLS PVT. LTD Vs. THE COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
April 29, 2010
GUMMALLA NAGESWARA RAO Vs. STATE OF A P
October 7, 2010
GUNAPATI RADHA KRISHNA REDDY Vs. CHEEMALA VENKATA RAMAN
March 11, 2010
GUNDU PARVATHAMMA Vs. PENUBARTHI SREENIVASULU
February 22, 2010
GUNJI CHINNA ALIAS CHINNI Vs. STATE OF A P
October 8, 2010
GUNTAMUKKALA VENKATA NAGARJUNA Vs. STATE OF A P
December 23, 2010
GUNTUPALLI VENKATA RAMAIAH Vs. GUNTUPALLI PURNACHANDRA RAO
July 22, 2010
GUNTUR UNITED CRICKET CLUB Vs. III ADDITIONAL DISTRICT COURT
April 13, 2010
GURIJALA CHENNAMMA Vs. VICE CHAIRMAN AND MANAGING DIRECTOR
February 25, 2010
GURRAM ALLABAKSH Vs. SHAIK HABEEBULLABASHA
October 19, 2010
GURULAKSHMI FOOD PRODUCTS GUNTUR Vs. STATE OF ANDHRA PRADESH
February 2, 2010
GUTTA NIRMALA Vs. GUTTA NAGESWARA RAO
September 17, 2010
HABEEBUNNISA BEGUM Vs. MOHAMMED ABDUL KHADEER
April 30, 2010
HARITA RAKSHA ENTERPRISES Vs. NORTHERN MINERALS LTD
March 15, 2010
HEMANT B PRASAD Vs. PERFECT SOLUTIONS
August 23, 2010
HINDUSTAN PETROLEUM CORPORATION LTD Vs. MARGADARSI SERVICE CENTRE
August 27, 2010
I RENUKA Vs. COLLECTOR KHAMMAM KHAMMAM DISTRICT
February 3, 2010
I SRINIVASA RAO Vs. COMMISSIONER OF LABOUR
March 12, 2010
I VENKATAIAH Vs. STATE OF ANDHRA PRADESH
December 10, 2010
IBC KNOWLEDGE PART PVT LTD Vs. HYDERABAD URBAN DEVELOPMENT AUTHORITY SECUNDERABAD
April 22, 2010
ILAPURAM NARAYANA Vs. STATE OF ANDHRA PRADESH
November 15, 2010
INCOME TAX OFFICER Vs. TIPPALA YERRAYAMMA
June 18, 2010
INOX AIR PRODUCTS LIMITED Vs. KALYANI GERDAU STEELS LIMITED
March 18, 2010
ITC LIMITED Vs. SECRETARY GRADE I AGRICULTURAL MARKET COMMITTEE
October 22, 2010
ITC LIMITED, AN EXISTING COMPANY REPRESENTED BY IT Vs. DISTRICT COLLECTOR AND ORS
June 15, 2010
J RAMDAS Vs. GOVERNMENT OF ANDHRA PRADESH
September 30, 2010
J SRI RAM SURYA PRAKASH SHARMA Vs. STATE OF ANDHRA PRADESH
September 30, 2010
J V SUDHAKAR Vs. GOVERNMENTOF AP
July 23, 2010
J VIDYA SAGAR L J RAJAM Vs. STATE OF AP
April 28, 2010
JADA CHENNAIAH Vs. JADA VENKATA SUBBAIAH
March 9, 2010
JAI BHARAT PLYWOOD AND HARDWARE Vs. VINOD
February 16, 2010
JALADANKI RANGANAYAKAMMA Vs. STATE OF ANDHRA PRADESH
February 4, 2010
JALAGADUGULA ESWARA RAO Vs. DAVALA SURYA RAO
November 18, 2010
JANAGAMA SHANKARAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
August 4, 2010
JARU RAMESH ALIAS DADI Vs. STATE OF A P
July 2, 2010
JETTI UMAMAHESWARA RAO Vs. DISTRICT COLLECTOR GUNTUR
June 9, 2010
JINKA CHENDRAYUDU Vs. JOINT COLLECTOR KADAPA DISTRICT
October 21, 2010
JOHN ABRAHAM Vs. STATE OF AP
May 19, 2010
JOHNSON LIFTS (P) LIMITED Vs. STATE OF ANDHRA PRADESH
February 9, 2010
JOINT COLLECTOR R R DISTRICT KHAIRATABAD Vs. D NARASING
June 8, 2010
JOINT COLLECTOR RANGA REDDY DISTRICT HYDERABAD Vs. P V NARASIMHA RAO
August 24, 2010
JULOORI VEERESHALINGAM CHARITABLE TRUST SECUNDERABAD Vs. JULOORI UMAMAHESHWAR RAO
July 1, 2010
JUTTIKA SURYANARAYANA Vs. MADHAVASWAMIVARI TEMPLE MANAGER TOKALAPUDI BHIMAVARAM TALUK
February 22, 2010
K A K BABU Vs. DEPOT MANAGER A P S R T C
November 26, 2010
K BALAKRISHNA Vs. B JAGDISH KUMAR
March 15, 2010
K BHARATH Vs. COLLECTOR CIVIL SUPPLIES CHITTOOR
December 30, 2010
K BHASKAR RAO Vs. K A RAMA RAO
April 28, 2010
K CHATTOPADHYANA Vs. GOVERNMENT OF ANDHRA PRADESH
October 5, 2010
K DHANRAJU Vs. STATE OF AP
June 28, 2010
K DURGA GOUD Vs. PERUMANDLA SUMITHRA
December 8, 2010
K DURGA PRASAD Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT
August 10, 2010
K GAYATHRI Vs. CONVENOR EAMCET 2010 HYDERABAD
September 29, 2010
K GURAVAIAH Vs. STATE
April 29, 2010
K I ASKARI Vs. NAWAB MIR BARKAT ALI KHAN
February 15, 2010
K KANNEGANTI PRABHAKAR RAO S/O SRI RAMAKRISHNA, UN Vs. UNION BANK OF INDIA REP BY ITS MANAGING DIRECTOR;
March 23, 2010
K KESHAV RAO Vs. STATE OF AP
August 26, 2010
K KISHORE KUMAR REDDY Vs. STATE BY SPECIAL PUBLIC PROSECUTOR
October 21, 2010
K LAKSHMI DEVAMMA Vs. REGIONAL MANAGER APSRTC KURNOOL
March 5, 2010
K LAXMAIAH Vs. EXECUTIVE ENGINEER HOUSING WESTERN DIVISION
March 3, 2010
K LAXMAIAH Vs. EXECUTIVE ENGINEER HOUSING WESTERN DIVISION
February 3, 2010
K LAXMANNA Vs. GOVERNMENT OF ANDHRA PRADESH
July 14, 2010
K M SURYA Vs. L JAYA RAMA REDDY
September 28, 2010
K MADHU Vs. BRIJ KISHORE PANDIYA
January 29, 2010
K MOSES Vs. APSRTC
November 2, 2010
K MUNIKRISHNAIAH Vs. NALLAMANI KALVA GRAM PANCHAYAT
December 28, 2010
K NAGA VENKATA SURYA LAKSHMI Vs. INDIAN OIL CORPORATION LIMITED
June 25, 2010
K PADMAJA Vs. K VENUGOPAL REDDY
March 30, 2010
K PARTHASARADHI REDDY Vs. HONBLE SPEAKER AP LEGISLATIVE ASSEMBLY HYDERABAD
April 29, 2010
K PAWAN KALYAN Vs. D KIRAN KUMAR
October 7, 2010
K PRAKASH Vs. GOVERNMENT OF A P
June 25, 2010
K RAGHAVA REDDY Vs. REGISTRAR OSMANIA UIVERSITY HYDERABAD
August 31, 2010
K RAGHU BABU Vs. C VEERA SEKHAR
September 23, 2010
K RAJAIAH Vs. STATE OF AP
July 1, 2010
K RAJAIAH Vs. STATE OF ANDHRA PRADESH
June 1, 2010
K RAJENDRA KUMAR Vs. DECCAN GRAMEENA BANK
July 13, 2010
K RAM MOHAN REDDY Vs. STATE OF AP
April 13, 2010
K RAMA KOTESWARA RAO Vs. GOVERNMENT OF A P
November 12, 2010
K RAMA KRISHA Vs. STATE OF A P
October 20, 2010
K RAMA KRISHNA Vs. STATE OF ANDHRA PRADESH
October 28, 2010
K RAMA RAO Vs. PRESSTEELS AND FABRICATIONS PVT LTD
February 15, 2010
K S V V L NARASIMHA RAO Vs. KAMISETTY SUGUNA
March 10, 2010
K SANTHA KUMAR K NARAYANACHARY Vs. REVENUE DIVISIONAL OFFICER MADANAPALLE CHITTOOR DISTRICT
March 31, 2010
K SANTOSH Vs. M NARSING RAO
November 16, 2010
K SATYANANDA PATNAIK Vs. HYDRABAD URBAN DEVLOPMENT AUTHORITY
April 28, 2010
K SHANKAR REDDY Vs. REGIONAL JOINT COMMISSIONER
March 5, 2010
K SOMARAJU Vs. STATE OF A P
September 16, 2010
K SRINIVASA RAO Vs. N RAMACHANDRAMURTHY
July 19, 2010
K SRINIVASULU Vs. GOVERNMENT OF AP
February 26, 2010
K SRUTI Vs. P R RAJESWARI
June 18, 2010
K SUBBA RAJU Vs. EXECUTIVE ENGINEER TLC DIVISION
March 30, 2010
K SUBBAIAH Vs. C N KRISHNAMACHARLU
December 29, 2010
K SUREKHA REDDY Vs. V CHANDRAIAH
August 10, 2010
K V K AMARNAH Vs. P N ESWARAIAH
March 19, 2010
K V RAMANA Vs. PRESIDING OFFICER
October 7, 2010
K V V BALASUBRAMANYAM Vs. B MAKANDEYAULU
July 27, 2010
K VENKAT RAO Vs. SPORTS AUTHORITY OF ANDHRA PRADESH
September 30, 2010
K VENKAT REDDY Vs. BHANWARILAL SHARMA
March 29, 2010
K VENKATA PRASAD Vs. M SHAHNAZ ANANTAPUR DISTRICT
March 22, 2010
K VENKATESWARLU Vs. APSRTC
December 1, 2010
K VIVEK REDDY Vs. STATE OF ANDHRA PRADESH
September 30, 2010
K. KANTHA RAO REDDY Vs. STATE REP. BY SPECIAL PUBLIC PROSECUTOR
October 21, 2010
K.A.K. BABU Vs. DEPOT MANAGER AP.PS.R.T.C. KHAMMAM
July 26, 2010
KAKARAPALLI RUPULAYYA Vs. STATE OF A P
December 28, 2010
KAKINADA PORT STEEL BARGES AND DEEP WATER PORT WORKERS UNION KAKINADA Vs. GOVERNMENT OF ANDHRA PRADESH
June 28, 2010
KAKUTURU RAMANAMMA Vs. ARIGUNDRAM SARALAMMA
October 22, 2010
KALAGATLA HASANAIAH ALIAS HASAN Vs. STATE OF A P
December 24, 2010
KALAKOTI SIVA REDDY Vs. DISTRICT COLLECTOR KRISHNA AT MACHILIPATNAM
September 21, 2010
KALIVARAPU LAKSHMI KUMARI Vs. BURADA APPALANAIDU
December 20, 2010
KALLA PAPAMMA Vs. SAVITHINA SANKARA RAO
November 11, 2010
KALLAM SUBBA REDDY Vs. DISTRICT COLLECTOR KRISHNA DISTRICT
January 21, 2010
KALYAN ROLLER FLOUR MILLS PVT LTD Vs. CENTRAL POWER DISTRIBUTION COMPANY OF A P LTD
February 3, 2010
KAMAL MEDICAL HALL AND GENERAL STORES Vs. RAM DEV BHUTADA
November 12, 2010
KAMBHAM SUNIL Vs. STATE OF ANDHRA PRADESH
January 28, 2010
KAMIDI SURYA PRABHAVATHI Vs. KAMIDI VEERA VENKATA SATYANARAYANA MURTHY AND THRE
July 16, 2010
KAMMA DAMODAR RAO Vs. KAMMA ANURADHA
August 3, 2010
KAMMARI LAXMI Vs. K MUNULA RANI
January 25, 2010
KANAKA DURGA Vs. STATE OF AP
May 19, 2010
KANCHI VENKATESHAM Vs. JOINT COLLECTOR MEDAK DISTRICT
August 23, 2010
KANDI VENKATA SUNEEL KUMAR REDDY Vs. STATE OF AP
February 25, 2010
KANDREGULA MAHALAKSHMAMMA Vs. UNION OF INDIA
August 26, 2010
KANDRIGA SUBBA REDDY Vs. GOVT OF A P
December 29, 2010
KANNA SURYANARAYANA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
October 21, 2010
KANNAM VENKATI Vs. DISTRICT PANCHAYAT OFFICER
November 26, 2010
KANNUBHAI JASHBHAI PATEL Vs. SHRI TIRUMALA VENKATESWARA CO OP HOUSING SOCIETY LTD
December 24, 2010
KANUMURI SURYAKANTHAMMA Vs. M NARASIMHA RAO
October 21, 2010
KANYAKA PARAMESHWARI ENGINEERING LTD. Vs. COMMR. OF CUS. & C. EX.
September 14, 2010
KARAKA VARAQHALAMMA Vs. VELAGALA SIMHACHALAM
March 29, 2010
KARNAM MANJUNATH Vs. DISTRICT COLLECTOR
April 30, 2010
KARNAPU SATYANARAYANA Vs. CHAPPA VENKATA RAO
June 18, 2010
KARUTURI SATYANARAYANA Vs. K KRISHNAVENI DURGA KUMARI
September 13, 2010
KATARI SATYANARAYANA Vs. STATION HOUSE OFFICER II TOWN P S
July 23, 2010
KATARU ANJAMMA Vs. CHAIRMAN LOK ADALAT BENCH
December 1, 2010
KATIKALA SHANKARAIAH Vs. STATE OF A P
November 29, 2010
KATKAM RAAJANNA Vs. STATE OF AP
March 2, 2010
KAVITHA GURRALA Vs. BHARAT PETROLEUM CORPORATION LTD
August 25, 2010
KAVURU VENKATARAMANAMMA ALIAS SEETARAVAMMA Vs. KAVURU NARAYANARAO
August 19, 2010
KEDARISETTI ATMARAM Vs. N SEETHARAMARAJU
August 31, 2010
KHAJA ABDUL QADEER Vs. MOHAMMED ALLAUDDIN
August 2, 2010
KHUNI MOSQUE ALIAS HABIBIA MOSQUE Vs. SHAIK ABDUL GAFOOR
September 8, 2010
KILLI KRUPARANI Vs. STATE OF ANDHRA PRADESH
November 18, 2010
KIRAN KRISHNA REAL ESTATE Vs. SIDDIPETA RANGA REDDY
December 13, 2010
KODALI RAJU Vs. APSRTC HYDERABAD
September 8, 2010
KODAVANTI BASAVA RAJU Vs. GOVERNMENT OF ANDHRA PRADESH
July 13, 2010
KODELA SIVA PRASADA RAO Vs. STATE OF ANDHRA PRADESH
February 2, 2010
KOGANTI LAKSHMI Vs. STATE GOVERNMENT OF ANDHRA PRADESH
March 23, 2010
KOKA VENKATA RAMANAIAH NAIDU Vs. KARNAM VENKATA RATNAM
August 5, 2010
KOLA SATYA RAO Vs. JOINT COLLECTOR VIZIANAGARAM DISTRICT VIZIANAGARAM
January 28, 2010
KOLLI RANGA RAO Vs. KOLLI VARALAKSHMI JANANI
November 12, 2010
KOLLI VENKATESWARA RAO Vs. Y VENKATESWARA RAO
April 27, 2010
KOLLIPARA SUBBA RAO Vs. BHEEMANAPALLI SREENIVASA RAO
June 21, 2010
KOLLURI ESWARARAO Vs. STATE BY ITS PUBLIC PROSECUTOR
December 10, 2010
KONDA RANGA REDDY Vs. GALIVEEDU RAJA REDDY
July 27, 2010
KONDAMUDI BENERJEE Vs. REVENUE DIVISIONAL OFFICER ONGOLE
December 7, 2010
KONE SATYANARAYANA Vs. ALAPATI JAYAPRAKASH NARAYANA
May 31, 2010
KONERU SURESH BABU Vs. STATE OF ANDHRA PRADESH
August 4, 2010
KOPPIREDDY NAGESWARA RAO ALIAS NAGAYYA Vs. STATE OF ANDHRA PRADESH
December 27, 2010
KOPPULA RAMACHANDRA RAO Vs. STATE OF ANDHRA PRADESH
February 19, 2010
KORADA SANYASAMMA Vs. MANDADI ADILAKSHMI
July 14, 2010
KORISAPADU WATER USERS ASSOCIATION PRAKASAM DISTRICT Vs. SECRETARY GRAM PANCHAYAT KORISAPADU PRAKASAM DISTRICT
March 3, 2010
KORIVI CHINNA POLI REDDY Vs. DADIBOINA GURAIAH
June 8, 2010
KORSA SEETHARAMULU Vs. STATE OF A P
August 24, 2010
KOTAK SECURITIES Vs. STATE OF A.P.
August 12, 2010
KOTHA RAMAKANTH Vs. GOVERNMENT OF A P
March 9, 2010
KOTHA SUDHEER Vs. COLLECTOR CIVIL SUPPLIES KARIMNAGAR KARIMNAGAR DISTRICT
April 20, 2010
KOTHAKONDA NARSAIAH Vs. STATE OF ANDHRA PRADESH
April 29, 2010
KOTHAPALLI SUBRAMANYA SASTRY Vs. GOVERNMENT OF ANDHRA PRADESH
June 7, 2010
KOUSHIK ADVERTISING MEDIA HYDERABAD Vs. POLURU GOPALA KRISHNAIAH
March 10, 2010
KOYYANA RAMACHANDRA RAO Vs. VISAKHAPATNAM STEEL PLANT
June 15, 2010
KRISHNA COUNTRY CANAL BOAT WORKERS AND LABOUR CONTRACT CO OPERATIVE SOCIETY LTD Vs. ASSISTANT DIRECTOR OF MINES AND GEOLOGY
February 8, 2010
KUDUMULA KISHORE REDDY Vs. KUDUMULA KRISHNA REDDY
July 20, 2010
KUKKALA GOVINDA RAJU Vs. STATE OF AP
April 9, 2010
KUMAR METALLURGICAL CORPORATION LIMITED Vs. ASSET RECONSTRUCTION COMPANY INDIA LIMITED
February 19, 2010
KUMARI DONAGIRI VIMALA Vs. GOVERNMENT OF AP
March 31, 2010
KUMARI K GAYATHRI Vs. CONVENOR EAMCET 2010
September 29, 2010
KUMARI SRI UMA Vs. STATE OF AP
March 10, 2010
KUMMARI KAMALAMMA Vs. KUMMARI ANJANEYULU
April 21, 2010
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January 20, 2010
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March 10, 2010
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August 24, 2010
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July 15, 2010
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December 16, 2010
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October 5, 2010
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April 9, 2010
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April 22, 2010
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February 19, 2010
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February 4, 2010
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August 31, 2010
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August 24, 2010
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December 21, 2010
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March 5, 2010
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February 28, 2010
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June 9, 2010
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February 4, 2010
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December 2, 2010
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November 12, 2010
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November 12, 2010
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June 22, 2010
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February 2, 2010
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September 7, 2010
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February 17, 2010
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April 21, 2010
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August 4, 2010
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June 11, 2010
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February 19, 2010
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March 19, 2010
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April 9, 2010
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July 15, 2010
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July 16, 2010
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November 16, 2010
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July 17, 2010
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July 12, 2010
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March 8, 2010
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June 3, 2010
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December 3, 2010
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June 21, 2010
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December 10, 2010
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July 14, 2010
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February 26, 2010
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January 25, 2010
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April 20, 2010
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January 27, 2010
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March 5, 2010
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December 2, 2010
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October 19, 2010
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February 19, 2010
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January 22, 2010
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August 20, 2010
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September 20, 2010
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April 13, 2010
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June 23, 2010
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April 30, 2010
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October 6, 2010
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October 7, 2010
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November 19, 2010
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December 9, 2010
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July 30, 2010
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June 4, 2010
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June 22, 2010
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September 16, 2010
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April 29, 2010
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October 29, 2010
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March 11, 2010
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April 27, 2010
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March 30, 2010
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December 24, 2010
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September 30, 2010
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March 12, 2010
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November 11, 2010
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June 2, 2010
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January 21, 2010
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April 26, 2010
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June 16, 2010
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August 31, 2010
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October 22, 2010
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December 23, 2010
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November 24, 2010
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August 25, 2010
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October 4, 2010
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July 1, 2010
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June 1, 2010
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July 13, 2010
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September 21, 2010
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August 23, 2010
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August 10, 2010
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July 29, 2010
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December 24, 2010
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June 25, 2010
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December 1, 2010
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October 21, 2010
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June 23, 2010
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July 12, 2010
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December 14, 2010
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August 10, 2010
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November 22, 2010
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August 30, 2010
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February 25, 2010
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December 20, 2010
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October 25, 2010
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March 5, 2010
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July 7, 2010
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March 19, 2010
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February 24, 2010
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July 27, 2010
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November 10, 2010
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August 2, 2010
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March 8, 2010
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April 1, 2010
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July 7, 2010
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March 8, 2010
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September 21, 2010
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November 23, 2010
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December 2, 2010
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February 9, 2010
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April 13, 2010
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August 18, 2010
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December 31, 2010
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September 30, 2010
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July 1, 2010
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January 20, 2010
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January 30, 2010
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October 26, 2010
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April 7, 2010
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July 23, 2010
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October 1, 2010
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February 23, 2010
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April 13, 2010
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February 16, 2010
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September 6, 2010
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January 19, 2010
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November 2, 2010
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June 14, 2010
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February 15, 2010
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January 25, 2010
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September 30, 2010
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August 5, 2010
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June 22, 2010
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March 11, 2010
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July 21, 2010
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November 25, 2010
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September 28, 2010
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June 15, 2010
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June 29, 2010
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March 8, 2010
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March 11, 2010
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November 26, 2010
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December 27, 2010
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July 2, 2010
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February 17, 2010
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March 30, 2010
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November 26, 2010
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August 5, 2010
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February 23, 2010
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June 24, 2010
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July 27, 2010
P SHIVARAJ SAMPATHY Vs. COMMISSIONER AND INSPECTOR GENERAL STAMPS AND REGISTRATION
June 14, 2010
P SHOBA RANI Vs. STATE OF ANDHRA PRADESH
June 18, 2010
P SRINIVASULU Vs. HEMALATHA
April 28, 2010
P SRINIVASULU Vs. HEMALATHA
April 8, 2010
P SUBBA LAXMI Vs. P RAMYA
July 2, 2010
P SURENDRA BABU Vs. GOVERNMENT OF A P
April 16, 2010
P T M MARAPPA Vs. STATE OF A P
December 27, 2010
P V RAJENDRA KUMAR Vs. GOVERNMENT OF ANDHRA PRADESH
November 29, 2010
P V SHOBHA Vs. UNION OF INDIA
March 4, 2010
P V V A V PRASAD Vs. SHAIK MAHABOOB BASHA
July 6, 2010
P VENKAT REDDY Vs. HIGH COURT OF A P
October 29, 2010
P VITTAL REDDY Vs. K SHARATH BABU
August 11, 2010
PABBA SATYAMMA ALIAS RENYKUNTA BALAIAH Vs. PABBA SATHYAMMA
July 5, 2010
PADALA PRASAD Vs. PADALA ANANDARAO
June 18, 2010
PADAMATA PARVATHI Vs. PRINCIPAL SECRETARY DEPARTMENT OF HOUSING
November 8, 2010
PADMA PAWAR Vs. GOVERNMENT OF ANDHRA PRADESH
December 23, 2010
PADMAVATHI TRADERS Vs. AGRICULTURAL MARKET COMMITTEE
June 14, 2010
PADMAVATHI TRADERS NELLORE Vs. AGRICULTURAL MARKET COMMITTEE NELLORE
July 14, 2010
PAGADALA PRATAP Vs. STATE OF A P
June 22, 2010
PAIDALA THIRUPATHI REDDY AND BROTHERS Vs. ENGINEER IN CHIEF ROADS AND BUILDINGS ADMINISTRATION AND N H ERRAMANZIL
September 2, 2010
PALASI BALAYYA Vs. STATE OF A P
June 30, 2010
PALLE GANGI REDDY Vs. DISTRICT COLLECTOR KADAPA
October 8, 2010
PALLE GANGI REDDY S/O. P. GANGI REDDY Vs. THE DISTRICT COLLECTOR AND
October 18, 2010
PAMARTHI SUBBA RAO Vs. H RAMA RAO
June 18, 2010
PAMKUNTLA PRATAP REDDY Vs. STATE OF ANDHRA PRADESH
June 16, 2010
PARITI SURYAKANTHAMMA Vs. SARIPALLI SRINIVASA RAO
February 8, 2010
PARVATHANENI KARUNAKAR Vs. D V SURESH
July 23, 2010
PATABALLA GANGABHAVANI Vs. PUPPALA RAMACHANDRA RAO
August 27, 2010
PATEL RAJU Vs. STATE OF AP
June 22, 2010
PATHAN KHAJA SHAFEE Vs. ANDHRA PRADESH STATE WAKF BOARD
December 29, 2010
PATNAM SUBBALAKSHMAMMA Vs. SUNKUGARI SREENIVASA REDDY
December 2, 2010
PATNAM VENKATESWARLU Vs. COMMISSIONER AND REGISTRAR OF CO OPERATIVE SOCIETIES HYDERABAD
February 9, 2010
PATNANA VENKATARAMANA Vs. VUNGATLA APPA RAO
February 24, 2010
PATURU KATHYAYANI Vs. RAMI REDDY
April 28, 2010
PAUL S DAVID Vs. RETURNING OFFICER 60 KHAIRATABAD ASSEMBLY CONSTITUENCY
July 22, 2010
PAYYAVULA KESHAV Vs. Y VISWESWARA REDDY
September 3, 2010
PEDDINTI PADMAJA Vs. STATE OF ANDHRA PRADESH
October 7, 2010
PENUGUDURU SRINIVAS Vs. SREE DURGA MALLESWARA SWAMY VARLA DEVASTHANAM
July 8, 2010
PERIPOGU LAKSHAIAH ALIAS LATCHAIAH Vs. K RAVINDER
October 21, 2010
PERISETTY SUBRAHMANYAM Vs. STATE OF ANDHRA PRADESH
June 18, 2010
PERRISINETI LOKANADHAM NARENDRA Vs. P HARIKA
March 19, 2010
PERUPALEM TODDY TAPPERS CO OPERATIVE SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH
February 9, 2010
PERVEZ AHMED Vs. UNION OF INDIA
December 3, 2010
PEST CONTROL PVT LTD Vs. ASSISTANT COMMISSIONER
November 26, 2010
PIDIKI VENKATARATHNAM Vs. RAMANAVARAPU SAMPATH KUMAR
June 4, 2010
PILLI RAJKUMAR Vs. PILLI SIVA KUMARI
April 9, 2010
PITCHAVADHANULU Vs. STATE OF A P
July 8, 2010
POLA BHADRAMMA Vs. G KUMAR
April 9, 2010
POOLA ASWARTHA NARAYANA Vs. STATE OF ANDHRA PRADESH
October 20, 2010
POTHABATHULA VEERANJUANEYULU Vs. SOUTH CENTRAL RAILWAYS SECUNDARABAD AP
January 21, 2010
POTHANA SESHAGIRI RAO Vs. MADDIPATI SATYAVATHI
December 3, 2010
POTHINA SURI BABU Vs. SINDHU SAI RAJU
December 10, 2010
POTHINA YELLA RAO Vs. A P RAVINDRANATH
August 2, 2010
POTHUREDDY RAMESH BABU Vs. INSPECTOR OF POLICE SPE CBI
September 30, 2010
POTNURI SATYA RAO Vs. B VENKATA RAO
December 13, 2010
POTTI RAJESHWARI Vs. QUADER MOHIUDDIN
April 12, 2010
PRAKASH ARTS Vs. MOHAMMED RAFIUDDIN
June 30, 2010
PRAMEELA Vs. A P S R T C
September 27, 2010
PRIYADARSHINI EDUCATIONAL ACADEMY Vs. DIRECTOR GENERAL OF INCOME TAX INV HYDERABAD
December 22, 2010
PROFIT SHOE CO PVT LTD Vs. M KRISHNA REDDY
April 20, 2010
PROFIT SHOE COMPANY PVT LIMITED Vs. M KRISHNA REDDY
April 22, 2010
PROFIT SHOE COMPANY PVT LTD Vs. M KRISHNA REDDY
April 30, 2010
PROJECT OFFICER SINGARENI COLLIERIES COMPANY LIMITED WARANGAL DISTRICT Vs. BURRA KOMURAIAH
February 3, 2010
PUBLIC PROSECUTOR Vs. KAMIDI VEERA VENKATA SATYANARAYANA MURTHY
July 16, 2010
PULAVARTHY ANKARAJU Vs. SPECIAL CHIEF SECRETARY TO GOVT
July 12, 2010
PULIPALPULA SRINIVAS Vs. GANGULA VASANTA
November 19, 2010
PULLEMLA KRISHNAIAH Vs. CHIRTALA ANJANEYULU
November 27, 2010
PUPPALA NAGA MALLESWARA KUMARI Vs. M RAMBABU
December 28, 2010
PUSAPATI NARAYANA MURTHY RAJU Vs. GOVERNMENT OF ANDHRA PRADESH
April 15, 2010
PUSHPA PATEL CHAVDA Vs. MANDAL REVENUE OFFICER
September 23, 2010
PUTTA MADHUKAR Vs. DUDDILLA SRIHDAR ALIAS DUDDULLA SRIDHAR BABU
December 24, 2010
PYDETI RAJA RAMA MOHANA GANDHI Vs. KATREDDI JANAKI MURTHY
November 23, 2010
PYLA BANGARRAJU Vs. PYLA VENKATA RAMAKRISHNA
July 19, 2010
PYLA DEMUDAMMA Vs. CHEEPURUPALLI MOOGULU
August 20, 2010
QAZI SYED ABDULLAH MOHAMMADI Vs. STATE OF AP
October 6, 2010
QAZI SYED ABDULLAH MOHAMMADI Vs. STATE OF A P
October 7, 2010
R ANNAPOORNA Vs. SHARMA TRANSPORTS
June 18, 2010
R BUCHI REDDY Vs. R PRATAP REDDY
July 9, 2010
R CHANDRASHEKAR REDDY Vs. UNION OF INDIA
December 16, 2010
R KONDAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
August 13, 2010
R NAGI REDDY Vs. AUTHORITY CUM LABOUR OFFICER
December 23, 2010
R RAMA KRISHNA RAO Vs. K RAMANAIAH
August 12, 2010
R SUNKAIAH Vs. BABA PATEL
March 5, 2010
R UPENDRA Vs. A GOVARDHAN REDDY
August 3, 2010
R VARALAXMI Vs. SUB COLLECTOR VIJAYAWADA
November 11, 2010
R. APPA RAO Vs. STATE OF A.P.
July 6, 2010
R.R. EDUCATIONAL SOCIETY Vs. CHIEF COMMISSIONER OF INCOME TAX
November 23, 2010
RADIANT INFO SYSTEMS LIMITED Vs. A P STATE ROAD TRANSPORT CORPORATION
December 27, 2010
RAGHAVACHANDRA EXPORTS PVT LTD Vs. UNION OF INDIA
April 27, 2010
RAHMANPURAM GRAM PANCHAYAT BETHAMCHERLA MANDAL KURNOOL DISTRICT Vs. GOVERNMENT OF ANDHRA PRADESH
June 7, 2010
RAI BAHADUR KAKAR PUBLIC TRUST Vs. SPECIAL COURTUNDER AP LAND GRABBING PROHIBITION ACT
May 21, 2010
RAJA IQBAL KARAN Vs. C MALLA REDDY
July 9, 2010
RAJINI CHANDRA Vs. STATE OF AP
February 11, 2010
RAJIV TRIVEDI Vs. STATE OF ANDHRA PRADESH
June 1, 2010
RAJKUMAR MALPANI Vs. AKELLA SREENIVASA RAO
November 12, 2010
RAJNIKANTH MEHTA Vs. MOHAMMED ABDUL RAHMAN
May 31, 2010
RAJULAPADU RAMBABU Vs. STATE OF A P
December 29, 2010
RAKUDITI VENKATA RAMANACHARYULU Vs. G RAMA
November 11, 2010
RAMAVATH HASALA NAIK Vs. SABAHAVATH GOMLI BAI
September 9, 2010
RAMAVATHU DECAMMA Vs. UNION OF INDIA
August 5, 2010
RAMBHAROS CUT PIECE CENTER Vs. R B PATALAY
December 23, 2010
RAMESH CHENNAMANENI Vs. AADI SREENIVAS
July 22, 2010
RAMESH KUMAR GUPTA Vs. STATE
October 21, 2010
RANGALA APPA RAO Vs. STATE OF A P
July 6, 2010
RAO V B J CHELIKANI Vs. GOVERNMENT OF ANDHRA PRADESH
January 5, 2010
RASHTRIYA ISPAT NIGAM LTD Vs. CH VENKAYYA
September 20, 2010
RAVI PRAKASH Vs. J C DIWAKAR REDDY
February 26, 2010
RAYALA VENKATARATNAM Vs. STATE OF AP
August 2, 2010
RAZIA BEGUM Vs. MOHD IQBAL
December 10, 2010
REDDYS LABORATORIES LIMITED HYDERABAD Vs. ASSISTANT COMMISSIONER CT LTU
November 3, 2010
REGIONAL DIRECTOR Vs. VMC FILM DISTRIBUTORS
October 20, 2010
REGIONAL DIRECTOR Vs. SRI VASAVI COLD STORAGE PRIVATE LTD.
October 26, 2010
REGIONAL DIRECTOR ESI CORPORATION Vs. VASAVI COLD STORAGE PVT LTD
August 26, 2010
REGU MAHESWARA RAO Vs. VYRICHERLA KISHORE CHANDRA SURAYANARAYANA DEO
December 31, 2010
REHANA BEGUM Vs. MASARATHUNNISA
June 14, 2010
REKHA Vs. B SUSILENDRA
April 22, 2010
RELANGI ADINARAYANA Vs. STATE OF A P
December 23, 2010
RELIANCE CELLULOUS PRODUCTS LTD Vs. TRICHI DISTILLERIES AND CHEMICALS LTD
November 24, 2010
RELLA APPANNA Vs. P NARAYANA RAO
April 22, 2010
REPORTER EENADU DAILY VANASTHALIPURAM Vs. SAHARA INDIA COMMERCIAL CORPORATIONLTD
February 3, 2010
RULESRULESM. EDUCATIONAL SOCIETY Vs. CHIEF COMMISSIONER OF INCOME TAX AND ORS.
November 23, 2010
S ALIMA BI Vs. G MASTHAN REDDY
July 7, 2010
S ANIL KUMAR Vs. COMMISSIONER OF PANCHAYAT RAJ AND RURAL EMPLOYMENT HIMAYATNAGAR
December 23, 2010
S B KIRLOSKAR Vs. HYDERABAD URBAN DEVELOPMENT AUTHORITY
September 9, 2010
S ISMAIL ZABIULLA Vs. UNION OF INDIA
August 19, 2010
S K KHALEEL Vs. STATE OF ANDHRA PRADESH
September 24, 2010
S KOTESWARA RAO Vs. STATE OF ANDHRA PRADESH
June 18, 2010
S L NARSAIAH Vs. ADDL INDUSTRIAL TRIBUNAL CUM ADDL LABOUR COURT
October 26, 2010
S LACHMAN SINGH Vs. S SATNAM SINGH
July 30, 2010
S LAKSHMI NARAYANA ALIAS NARAYANUDU Vs. GANGAMMA
April 1, 2010
S M HUSSAIN RASHEED Vs. ARBITRATOR CSR DIVISIONAL CO OPERATIVE OFFICER
July 13, 2010
S M NAGARANI Vs. K MUNIRATNAM
December 20, 2010
S MANI Vs. STATE
March 2, 2010
S MD ABULAIS Vs. S A AZIZ
November 19, 2010
S N PATRO Vs. SECURITY OFFICER SOUTH EASTERN RAILWAY VISAKHAPATNAM DISTRICT
April 7, 2010
S NANDAMMA Vs. S TAYANNA
August 13, 2010
S NEELAKANTAM Vs. MAHARUDRAIAH SWAMY
July 6, 2010
S RAMESH BABU Vs. INSPECTOR OF POLICE
March 9, 2010
S SAMBA SIVA REDDY Vs. G P HANUMANNA
December 21, 2010
S SANTHOSH REDDY Vs. STATE OF ANDHRA PRADESH
February 19, 2010
S SATISH BABU Vs. MISHRA DHATU NIGAM LIMITED
July 30, 2010
S SIVAJI Vs. CHAIRMAN CUM PRESIDING OFFICER
December 24, 2010
S V SUBBA REDDY Vs. SUPERINTENDENT OF POLICE
June 22, 2010
S.A. RAHIM Vs. COMMISSIONER OF INCOME TAX
August 27, 2010
SABERA BEGUM Vs. INSPECTOR GENERAL OF PRISONS AND DIRECTOR
August 24, 2010
SADARAM VISWESWARA RAO Vs. MALLA SEETHA RATNAM
March 5, 2010
SAGI VEERA VENKATA SATYANARAYANA ALIAS MIKESET CHINNA Vs. STATE OF ANDHRA PRADESH
April 29, 2010
SAI MADHAV BIOTECH Vs. ASSISTANT COMMISSIONER
July 30, 2010
SAJJAL AGARWAL Vs. STATE OF A P
September 23, 2010
SALADI VEERA VENI Vs. ANDHRA PRADESH EASTERN POWER DISTRIBUTION CORPORATION LIMITED
July 29, 2010
SALMA Vs. ASMA AFROZE
April 9, 2010
SAMMETA LAXMAN Vs. GOVERNMENT OF AP
August 23, 2010
SANAGALA ANIL KUMAR Vs. SANAGALA MANASA
October 21, 2010
SANJAY KUMAR Vs. SECRETARY CITY CIVIL COURT LEGAL SERVICES AUTHORITY HYDERABAD
February 19, 2010
SANJEEVAN NARAGOUD Vs. M VASUDEVA RAO
October 21, 2010
SANNALA BRAHMA RAO ALIAS BRAHMAJI Vs. GOVERNMENT OF ANDHRA PRADESH
March 30, 2010
SANTHOSHIMA PARBOILED MODERN RICE MILL GASDIPALLY VILLAGE Vs. DISTRICT COLLECTOR NALGONDA DISTRICT
June 23, 2010
SATHUPATHI AMARAVATHI Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE KADAPA
March 9, 2010
SATTAMMA Vs. CH BHIKSHAPATI GOUD ALIAS CH BHUPAL GOUD
April 8, 2010
SATTIVEERA VENKATA SATYA ANANTA LAXMI W/O LATE TRI Vs. GENERAL MANAGER, SOUTH CENTRAL RAILWAY,; SUPERINTE
February 17, 2010
SATYA ENTERPRISES HYDERABAD Vs. SECRETARY TO GOVT
July 9, 2010
SATYAM COMPUTER SERVICES LIMITED Vs. VENTURE GLOBAL ENGINEERING LTD.
December 3, 2010
SATYAM COMPUTER SERVICES LTD Vs. VENTURE GLOBAL ENGINEERING LLC USA
February 19, 2010
SAVARA BENNADU Vs. STATE
November 8, 2010
SECRETARY GRAM PANCHAYAT KORISAPADU PRAKASAM DISTRICT Vs. KORISAPADU WATER USERS ASSOCIATION
March 3, 2010
SEEMA DASS Vs. STATE OF ANDHRA PRADESH
March 12, 2010
SETTY CHANDRA SEKHAR Vs. MOHD GHOUSE
March 26, 2010
SHAHEEN SULTANA Vs. G LIMBA GOUD
June 3, 2010
SHAIK ABDUL RAHEEM Vs. STATE
October 27, 2010
SHAIK ABDUL RASOOL Vs. G LAKSHMI REDDY
October 7, 2010
SHAIK ABDULLA SHAREEF Vs. GOVERNMENT OF ANDHRA PRADESH
July 21, 2010
SHAIK ALI Vs. DISTRICT COLLECTOR CHITTOOR
December 14, 2010
SHAIK BEEBI Vs. B VENKATA SUBBAMMA
September 30, 2010
SHAIK HUSSAIN SAHEB Vs. N NARSIMHA REDDY
July 27, 2010
SHAIK KALEEMULLAH Vs. STATE AP
October 1, 2010
SHAIK MALIKA Vs. BORRE DEVA MUNEMMA
August 2, 2010
SHAIK MANSOOR Vs. SOFIA HASAN
June 18, 2010
SHAIK MAQSOOD ALI Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT
November 30, 2010
SHAIK MOULA ALI Vs. DIRECTOR SDSC
November 8, 2010
SHAIK MURTHUZA Vs. NADELLA KUTUMBA RAO
November 29, 2010
SHAIK MUSKIN BEE Vs. UNION OF INDIA
August 19, 2010
SHAIK NOORJAHAN Vs. M RAJESHWARI
April 30, 2010
SHAIK RAHAMATUNNISA BEGUM Vs. JOINT COLLECTOR KADAPA
August 27, 2010
SHAIK RAMU Vs. GOVERNMENT OF ANDHRA PRADESH
July 19, 2010
SHAIK RAMU Vs. REVENUE DIVISIONAL OFFICER NARSIPATNAM
July 19, 2010
SHAIK SHAMIUNNISA Vs. NARRAVULA OBULAMMA
September 8, 2010
SHAIK TARA BEGUM Vs. SHAIK SARTAJ BEGUM
June 1, 2010
SHAKTI ME DOR LIMITED QUTBULLAPUR MANDAL Vs. COMMISSIONER OF CUSTOMS CENTRAL EXCISE AND SERVICE TAX HYDERABAD
November 16, 2010
SHAMEEM SULTHANA Vs. SYED IBRAHIM QUADRI
November 12, 2010
SHANKARLAL LOYA Vs. RAMDEV RATHI
August 27, 2010
SHANMUGHA SUNDERA RAJA Vs. STATE OF ANDHRA PRADESH
January 21, 2010
SHANVAZ BEGUM Vs. D AHAMMAD SAB
October 5, 2010
SHASHIKALA Vs. BABITHA SHARMA
August 19, 2010
SHEELAM RAMESH Vs. PRINCIPAL SECRETARY TO GOVERNMENT
November 22, 2010
SHYAM TRADING COMPANY Vs. M KRISHNA M RAMESHAM
April 12, 2010
SHYAMLAL JAIN Vs. EVALCHAND JAIN
July 7, 2010
SIDDARTHA ACADEMY OF GENERAL AND TECHNICAL EDUCATION SIDDARTHANAGAR Vs. SECRETARY TO GOVT REVENUE ENDOWMENTS GOVT OF A P
June 23, 2010
SIKAKOLLU CHANDRAMOHAN Vs. SIKAKOLLU SARASWATHI DEVI
July 6, 2010
SIRIPURAPU NARASIMHA RAO Vs. CHILLA KANAKA RAJU
August 12, 2010
SIRNAPALLY SWAMY Vs. STATE OF ANDHRA PRADESH
December 27, 2010
SIRPUR PAPER MILLS LTD Vs. GOVERNMENT OF ANDHRA PRADESH
August 17, 2010
SIVANGI ADUILAKSHMI Vs. MOTURI VEERANJANEYULU
October 21, 2010
SKOL BREWERIES LTD Vs. STATE OF ANDHRA PRADESH
July 5, 2010
SOMI REDDY CHANDRA MOHAN REDDY Vs. GOVT OF A P
December 6, 2010
SONIYA SAWHNEY Vs. REGIONAL PASSPORT OFFICER
September 9, 2010
SPECIAL DEPUTY COLLECTOR LAND ACQUISITION ONGC Vs. SECRETARY NGO ASSOCIATION
October 25, 2010
SREE RAJESH INDUSTRIES Vs. K K VERMA
August 12, 2010
SRI BHAVANA RISHI CO OP HOUSE BUILDING SOCIETY KAPRA RANGA REDDY DIST Vs. AP INFORMATION COMMISSION HYDERABAD
February 5, 2010
SRI RAI BAHADUR DWARKANTH KAKAR PUBLIC TRUST HYDERABAD Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT 1982 HYDERABAD
May 31, 2010
SRIKANTH PUSKAR Vs. DEPUTY COMMISSIONER OF CUSTOMS
September 20, 2010
SRINIVAS Vs. GOVERNMENT OF INDIA
November 8, 2010
SRINIVAS RAO Vs. STATE OF ANDHRA PRADESH
June 11, 2010
SRIRAMA WAREHOUSES Vs. EDULAKANTI NARASIMHA REDDY
July 6, 2010
ST JOHNS EDUCATIONAL DEVELOPMENT SOCIETY Vs. GOVERNMENT OF AP
June 1, 2010
ST JOSEPHS EDUCATION SOCIETY Vs. JOGAIAH
October 5, 2010
STAN POWER Vs. GREATER HYDERABAD MUNICIPAL CORPORATION
June 24, 2010
STATE BANK OF INDIA Vs. S H ASSOCIATES
November 12, 2010
STATE LANGUAGE TEACHERS ASSOCIATION HYDERABAD Vs. STATE OF ANDHRA PRADESH
April 16, 2010
STATE OF A P Vs. PRABHALA HEMALATHA DEVI
April 1, 2010
STATE OF A P Vs. G VEERESHALINGA
October 27, 2010
STATE OF A P Vs. K SRINIVAS RAO
November 1, 2010
STATE OF A P Vs. G VEERESHALINGA
December 27, 2010
STATE OF A P Vs. RAMANCHA LAXMA REDDY
August 17, 2010
STATE OF A P Vs. NATIONAL ACADEMY OF CINSTRUCTION HYDERABAD
July 21, 2010
STATE OF A P Vs. MIRZA MAZHAR BAIG
July 28, 2010
STATE OF A P Vs. J K TRADERS OF RAMAKEISHNA 70 MM THEATRE
December 31, 2010
STATE OF ANDHRA PRADESH Vs. THURAKA DASSAIAH
December 28, 2010
STATE OF ANDHRA PRADESH Vs. O SRINIVAS RAO
September 28, 2010
STATE OF ANDHRA PRADESH Vs. DISHESH KUMAR SABALKHA
October 28, 2010
STATE OF ANDHRA PRADESH Vs. AVUNOORI SRIKANTH
February 15, 2010
STATE OF AP Vs. VENKATESWARA RAO
February 18, 2010
STATE OF AP Vs. Y VENKATA RAMAIAH
February 22, 2010
STATE OF AP Vs. SHALINI STEELS PRIVATE LIMITED BOLLARAM MEDAK DISTRICT
April 16, 2010
SUGGULA VENKATA SUBRAHMANYAM Vs. DESU VENKATA RAMA RAO
August 20, 2010
SUNITA KOYA Vs. STATE OF AP
April 20, 2010
SUNKARI SATHAIAH Vs. STATE OF AP
April 29, 2010
SUPRA ADS PROPRIETOR CDV SUBBA RAO VIJAYAWADA Vs. PROJECT DIRECTOR NATIONAL HIGHWAY AUTHORITY OF INDIA VIJAYAWADA
March 31, 2010
SUPREET KAUR Vs. MODEL CO OPERATIVE URBAN BANK LTD
August 26, 2010
SURABHI BHOOM RAO Vs. T BHANU PRASAD RAO
September 15, 2010
SURANENI LAKSHMI Vs. B VENKATA DURGA RAO
December 31, 2010
SURASANI VENKATA REDDY Vs. STATE OF ANDHRA PRADESH
November 12, 2010
SUSHEEL KUMAR Vs. GOVT OF AP
June 1, 2010
SUSHEELA DEVI Vs. MAHARSHI COMMERCE LIMITED
March 29, 2010
SUSHIL MEHTA Vs. STATE OF ANDHRA PRADESH
July 5, 2010
SWETHAMBER MURTHY PUJAK JAIN SANGH Vs. ILLURU URUKUNDAIAH
December 8, 2010
SYED ABDUL ALEEM ALAIS RAYEES PASHA Vs. SUJAHAT ALI
March 19, 2010
SYED ABDUL KAREEM Vs. COMMANDANT 8TH BATTALION APSP KONDAPUR
June 11, 2010
SYED ABDUL WAHAB Vs. WILFRED DSOUZA
September 24, 2010
SYED AFZAL MEHDI Vs. STATE OF A P
May 31, 2010
SYED AHMED NOORULLAH HUSSAINI Vs. CHIEF EXECUTIVE OFFICER A P STATE WAKF BOARD
September 9, 2010
SYED FAKRUDDIN Vs. K S S B RUKRUDDIN AHAMMED HUSSAIN
December 29, 2010
SYED HAJI PASHA Vs. SYED AHMED
February 26, 2010
SYED HYDER SAHEB Vs. DISTRICT COLLECTOR KURNOOL
March 12, 2010
SYED ISSAQ ALIAS ALIZ Vs. STATE OF AP
April 28, 2010
SYED MUNAF Vs. REVENUE DIVISIONAL OFFICER KADAPA
July 2, 2010
SYED SHAH MOHAMOOD HUSSAINI Vs. MOHAMMED RAFIUDDIN KHAN
April 29, 2010
SYED WASIULLAH HUSSAINI Vs. STATE OF ANDHRA PRADESH
February 19, 2010
SYED YOUSUF Vs. RAJESH ENTERPRISES HYDERABAD
February 16, 2010
T APPARAO Vs. T SHYAMALA
April 20, 2010
T BALAKRISHNA Vs. STATE OF A P
December 24, 2010
T BATHAMMA Vs. T BALAIAH
March 2, 2010
T G MALLIKARJUNA SETTY Vs. UNION OF INDIA
October 21, 2010
T GANGANNA Vs. GOVERNMENT OF A P
August 25, 2010
T GOPALA RAO Vs. STATE
July 30, 2010
T K SRINIVASULU S/O LATE T S KESAVULU, CHIEF MEDIC Vs. STATE OF ANDHRA PRADESH AND ORS
December 3, 2010
T KRISHNA GOUD Vs. SABIHA KAMALUDDIN
September 9, 2010
T MURLIDHAR RAO Vs. STATE OF ANDHRA PRADESH
February 8, 2010
T PEDDA SWAMY REDDY Vs. P PARVATHAMMA
December 21, 2010
T PEDDA VEERANNA Vs. P LAKSHMI DEVI
June 18, 2010
T PURUSHOTHAM RAO Vs. STATE OF ANDHRA PRADESH
November 25, 2010
T SANTOSH REDDY Vs. OSMANIA UNIVERSITY
October 25, 2010
T SRINIVASARAO Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE ADMN AP HYDERABAD
February 25, 2010
T V MANOHAR Vs. STATE OF AP
April 27, 2010
T VEERA VENKATA RAO Vs. TIKKANA VENKATA RAMANA
January 22, 2010
T VENUGOPAL Vs. RAGHOTHAM DAS
November 24, 2010
TADERU LARGE SIZED CO OPERATIVE CREDIT SOCIETY LTD Vs. BANDI SURYAM
August 4, 2010
TADI JAGANMOHANA REDDY Vs. KARRI SATYANARAYANA REDDY
August 13, 2010
TAMBI SRINU ALIAS SRINIVASULU Vs. STATE OF A P
September 28, 2010
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June 16, 2010
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June 30, 2010
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July 9, 2010
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August 2, 2010
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December 21, 2010
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