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Case Index
Title
Date
ANTARTICA LTD. Vs. JOINT COMMISSIONER OF SALES TAX, MANICKTALA CHARGE AND OTHERS
July 22, 2010
ANVIL INVESTMENT (PVT.) LTD. AND ANOTHER Vs. ACCT, SPECIAL CELL AND OTHERS
July 9, 2010
ARORA ENTERPRISES Vs. STATE OF ANDHRA PRADESH
February 8, 2010
ARUL MURUGAN TRADERS Vs. STATE OF ANDHRA PRADESH
April 29, 2010
BHAITACHARJEE PHARMACEUTICALS & CO. LTD. AND ANOTHER Vs. ACST, CORPORATE DIVISION, KOLKATA AND OTHERS
April 28, 2010
BHARTI AIRTEL LIMITED AND ANR. Vs. ASSISTANT COMMISSIONER OF SALES TAX, SALT LAKE CHARGE AND ORS.
April 23, 2010
BUILDERS ASSOCIATION OF INDIA AND ANR. Vs. STATE OF WEST BENGAL AND ANR.
February 25, 2010
DEBABRATA ROY CHOUDHURY AND ANOTHER Vs. SALES TAX OFFICER, BURDWAN CHARGE AND OTHERS
September 28, 2010
DENZONG WINES (PVT.) LTD. AND ANOTHER Vs. SENIOR JOINT COMMISSIONER OF COMMERCIAL TAXES, SILIGURI CIRCLE AND ANOTHER
September 24, 2010
DHARAMPAL SATYAPAL LIMITED1 Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES, BELIAGHATA, KOLKATA AND OTHERS
January 15, 2010
EVER BRIGHT PLASTIC WORKS AND ANOTHER Vs. COMMISSIONER OF SALES TAX AND ANOTHER
March 26, 2010
FROSTEES EXPORTS (INDIA) PVT. LTD. Vs. DCCT, CORPORATE DIVISION, KOLKATA AND OTHERS
April 23, 2010
G.D. PHARMACEUTICALS PVT. LTD. Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES, CORPORATE DIVISION AND OTHERS
December 24, 2010
GANGADHARA INDUSTRIES Vs. STATE OF ANDHRA PRADESH
January 11, 2010
GARDEN REACH SHIP BUILDERS AND ENGINEERS LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES, CORPORATE DIVISION, KOLKATA AND OTHERS
November 11, 2010
GODREJ INDUSTRIES LIMITED Vs. STATE OF WEST BENGAL AND OTHERS
April 28, 2010
HAHNEMANN PUBLISHING CO. PVT. LTD.1 Vs. STATE OF WEST BENGAL
July 2, 2010
HASSAN TANNERY Vs. STATE OF ANDHRA PRADESH
June 18, 2010
HIGHWAY MOVERS Vs. S.T.O., CHICHIRA CHECK-POST AND OTHERS
November 18, 2010
I.E. IMPEX (P.) LTD. Vs. SALES TAX OFFICER, BHOWANIPUR CHARGE AND OTHERS
July 2, 2010
JINDAL (INDIA) LTD. Vs. SR. JT. COMMR., C.T., CORPORATE DIVISION, KOLKATA-15 AND ORS.
November 26, 2010
K.G. HOSPITAL DIET CANTEEN Vs. STATE OF ANDHRA PRADESH
June 18, 2010
KARKHANA ZINDA TILISMATH Vs. STATE OF ANDHRA PRADESH
February 5, 2010
LAKSHMI PROCON LIMITED Vs. SENIOR JOINT COMMISSIONER OF COMMERCIAL TAX, CHOWRINGHEE CIRCLE AND OTHERS
November 23, 2010
LALIT KUMAR MOHTA Vs. SALES TAX OFFICER, PURULIA RANGE AND OTHERS
July 22, 2010
LAWRENCE AND MAYO (INDIA) PVT. LTD. Vs. S.T.O., BUREAU OF INVESTIGATION AND OTHERS
December 23, 2010
LISTEN LIGHTS Vs. STATE OF ANDHRA PRADESH
July 7, 2010
MAYUR JHUNJHUNWALA Vs. TRO AND ANOTHER
November 10, 2010
NAGARJUNA FERTILIZERS CHEMICALS LTD. Vs. A.C.C.T., CORPORATE DIVISION AND OTHERS
April 9, 2010
NUTRINE CONFECTIONARY COMPANY (P) LTD. Vs. STATE OF ANDHRA PRADESH
March 31, 2010
PATEL ENGINEERING LIMITED Vs. STATE OF ANDHRA PRADESH
June 30, 2010
PELICAN EQUIPMENTS PVT. LTD. Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES, KOLKATA (SOUTH CIRCLE) AND OTHERS
September 28, 2010
PRABHASH CHAND JAIN Vs. ACCT, CENTRAL SECTION, KOLKATA AND ANOTHER
April 16, 2010
QUALITY CARE INDIA LTD. Vs. STATE OF ANDHRA PRADESH
April 9, 2010
RANISATI CEMENT WORKS P. LTD. Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAX, SPECIAL CELL, KOLKATA AND OTHERS
September 16, 2010
SANTOSH KUMAR CHOWDHURY AND ANOTHER Vs. SENIOR JOINT COMMISSIONER OF COMMERCIAL TAXES, ASANSOL CIRCLE AND ANOTHER
February 26, 2010
SHALIMAR AGRO TECH PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
April 29, 2010
SHIV SANKAR LOHIA Vs. SALES TAX OFFICER, JORABAGAN CHARGE AND ORS.
July 30, 2010
SMT. ASIMA HAZRA Vs. COMMISSIONER OF SALES TAX WEST BENGAL AND ANR.
June 11, 2010
SMT. SUNITA LAKHOTIA Vs. SALES TAX OFFICER, COOCHBEHAR CHARGE AND ORS.
August 13, 2010
SRI KRISHNA ENTERPRISES Vs. COMMERCIAL TAX OFFICER, ASANSOL CHARGE AND OTHERS
September 30, 2010
SRI SAI MARKETING Vs. STATE OF ANDHRA PRADESH
June 14, 2010
SUGUNA POULTRY FARM LIMITED Vs. STATE OF ANDHRA PRADESH
May 15, 2010
SUNIL KUMAR AGARWALA Vs. JOINT COMMISSIONER OF SALES TAX AND OTHERS
September 14, 2010
SUPREME INDUSTRIES LTD. Vs. JOINT COMMISSIONER OF SALES TAX, SPECIAL CELL AND OTHERS
August 6, 2010
TECUMSEH PRODUCTS INDIA LIMITED Vs. STATE OF ANDHRA PRADESH
April 30, 2010
TRIMURTI INDUSTRIES LIMITED AND ANOTHER Vs. STO AND OTHERS
June 30, 2010
USHA CORPORATION LTD. Vs. STO, PARK STREET CHARGE AND OTHERS
July 23, 2010
VENKATA RAMANA STONE CRUSHERS COMPANY Vs. STATE OF ANDHRA PRADESH
September 28, 2010
ZAMEERUL HASAN Vs. ACCT, COLOOTOLA CHARGE AND OTHERS
November 9, 2010