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Case Index
Title
Date
V T SETH Vs. VIDEOCON INDUSTRIES LTD
August 13, 2010
3I INFOTECH LIMITED A COMPANY INCORPORATED UNDER THE COMPANIES ACT, 1956 Vs. ASSISTANT COMMISSIONER OF INCOME TAX,
June 14, 2010
A 1 ENGINEERING WORKS Vs. RAJENDRA KASTURCHAND VORA
May 7, 2010
A A PARULEKAR Vs. G G KAMBLI
March 26, 2010
A A PARULEKAR Vs. G G KAMBLI AND SHRI A VENKATARATNAM
January 22, 2010
A B K DUBHASH Vs. PETIT TOWERS CO OPERATIVE HOUSING SOCIETY LTD
November 19, 2010
A D VYAWAHARE Vs. D K DUBEY
July 13, 2010
A H MISTRY AND CO Vs. AWADH NARAYAN SINGH SHIV NAYAK SINGH
July 19, 2010
A K JHINGRON, CHIEF COMMERCIAL MANAGER Vs. STATE OF MAHARASHTRA
November 25, 2010
A P BRAGANZA Vs. SAGAR RAJARAM CHAUHAN
December 2, 2010
A P HORDIWALA AND CO Vs. RUSTAM J PATEL
August 31, 2010
A S MANJREKAR Vs. BOMBAY PORT TRUST
June 7, 2010
A.F. FERGUSON AND CO Vs. UNION OF INDIA
May 7, 2010
A2Z MAINTENANCE AND ENGINEERING SERVICES LIMITED Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
July 28, 2010
AAKASH LAVIESH LEISURE PVT LTD Vs. STATE OF MAHARASHTRA
March 10, 2010
AAMIR KHAN PRODUCTIONS PRIVATE LIMITED Vs. UNION OF INDIA
August 18, 2010
AAP ENTERTAINMENT LTD. Vs. TWENTIETH CENTURY FOX FILM CORPORATION
October 14, 2010
AATIF NASIR MULLA Vs. CENTRAL POTA REVIEW COMMITTEE
September 17, 2010
ABDUL AZIZ ABDUL RAFIQUE KADRI Vs. MOHAMMAD YUSUF SHAIKH
February 2, 2010
ABDUL AZIZ ALISAHEB BHARMAR Vs. STATE OF MAHARASHTRA
August 17, 2010
ABDUL AZIZ LOKHANDWALA Vs. NASIR ALI
January 5, 2010
ABDUL GAFFAR TOTA PATEL Vs. STATE OF MAHARASHTRA
August 14, 2010
ABDUL GAFFAR TOTA PATEL Vs. STATE OF MAHARASHTRA
August 16, 2010
ABDUL JAHAGIR MOHD HANIF Vs. SHAGIRABAI
March 8, 2010
ABDUL KARIM SADRUDDIN MAKANDAR Vs. CHAIRMAN SECRETARY TALIMI ADARA E MUBARAKYA AURWAD
June 17, 2010
ABDUL KHALIK S/O ABDUL SATTAT QURESHI Vs. STATE OF MAHARASHTRA
May 5, 2010
ABDUL MAJID Vs. SAIDABANO W/O ABDUL MAJID
February 4, 2010
ABDUL RAFI SHABHANDARI Vs. STATE OF MAHARASHTRA
October 26, 2010
ABDUL RAHIMAN NOORMOHAMMED DARUWALLE Vs. SONABAI SAHEBRAO
September 8, 2010
ABDUL RAZZAQUE ABDUL RAHIM Vs. HEAD INSPECTOR MUNICIPAL CORPORATION OF GR MUMBAI
June 11, 2010
ABDUL SAIM ALIAS ABDUL BASHIR Vs. STATE OF MAHARASHTRA
January 18, 2010
ABHAY Vs. SHRIKANT
August 5, 2010
ABHIJIT BHASKARRAO DESHMUKH Vs. STATE OF MAHARASHTRA
October 12, 2010
ABHIRAJI BANSRAJ SINGH Vs. VIMAL NARSINGH BAHADUR SINGH
February 18, 2010
ACHYUT MADHAVRAO DHORE Vs. STATE OF MAHARASHTRA
January 5, 2010
ADANI POWER MAHARASHTRA LTD Vs. SUPERINTENDING ENGINEER NAGPUR REGION
February 16, 2010
ADARSH GRAMIN SAHAKARI PAT SANSTHA MARYADIT WADI Vs. DATTU RAMDASJI PAITHANKAR
January 12, 2010
ADDITIONAL COMMISSIONER OF SALE TAX Vs. HINDUSTAN CONSTRUCTION CO. LTD.
April 8, 2010
ADDL DY COLLECTOR AND LAND ACQUISITION OFFICER Vs. SHYAM BHANUDAS NAIK
November 18, 2010
ADHIRAJ AMAR KANNHAIYALAL SARIN Vs. STATE OF MAHARASHTRA
July 23, 2010
ADHYAATMAM BHAMINI Vs. JAGDISH AMBALAL SHAH
February 16, 2010
ADITYA BAHUDDESHIYA SANSTHA Vs. UNION OF INDIA
July 28, 2010
ADMINISTRATOR KALYAN MUNICIPAL CORPORATION KALYAN Vs. ALKA B BRAMHE
September 28, 2010
ADNAN BILAL MULLA Vs. STATE OF MAHARASHTRA
February 22, 2010
AGARWAL INTERNATIONAL MUMBAI Vs. STATE OF MAHARASHTRA
July 19, 2010
AGNI AERO SPORTS ADVENTURE ACADEMY PRIVATE LIMITED Vs. INDIAN INSTITUTE OF TROPICAL METEOROLOGY
July 2, 2010
AGRAWAL MINERALS (GOA) PVT LTD Vs. DEPUTY COLLECTOR (DEV) AND LAND ACQUISITION OFFICER AND CHIEF TOWN PLANNER, TOWN AND COUNTRY PLANNING DEPARTMENT
October 15, 2010
AGRICULTURAL PRODUCE MARKET COMMITTEE HINGANGHAT DISTRICT WARDHA Vs. VITTHAL DASHRATH NIMSADE
April 23, 2010
AGRICULTURAL PRODUCE MARKET COMMITTEE SOLAPUR Vs. NAGNATH JYOTIRAM GHODKE
January 5, 2010
AGRICULTURE PRODUCE MARKET COMMITTEE Vs. MEGHRAJ PUNDLIKRAO DONGRE
October 29, 2010
AGRICULTURE PRODUCE MARKET COMMITTEE RALEGAON Vs. STATE OF MAHARASHTRA
March 2, 2010
AHMED MOHD JILANI SHAIKH Vs. STATE OF MAHARASHTRA
March 23, 2010
AIR INDIA LTD Vs. SHASHIKALA JATAV
September 16, 2010
AIRES RODRIGUES Vs. STATE
April 12, 2010
AIRPORTS AUTHORITY OF INDIA Vs. INDIAN AIRPORT KAMGAR UNION
August 10, 2010
AIRWIDE EXPRESS CARGO Vs. UNION OF INDIA
December 3, 2010
AJAY ASHOK KHEDKAR Vs. SOU LALEETA AJAY KHEDKAR
April 12, 2010
AJAY KAUSHAL Vs. STATE
January 28, 2010
AJAY S/O BHAGWANRAO CHATE Vs. HIGH COURT OF JUDICATURE AT BOMBAY
December 7, 2010
AJAY YOGINDRA MAFATLAL Vs. STATE OF MAHARASHTRA
February 10, 2010
AJAYKUMAR S/O.SUMERMAL CHORDIA Vs. STATE OF MAHARASHTRA
January 29, 2010
AJIT NARSINHA TALEKAR Vs. NIRMALA WAMANRAO KEKADE
July 15, 2010
AJIT RAJARAM KANTAK Vs. DEPUTY COLLECTOR
August 12, 2010
AJIT UTTAMRAO WAGH Vs. NORTH MAHARASHTRA UNIVERSITY
June 23, 2010
AKALESH KUMAR ALIAS MITHUN SHARAD MISHRA Vs. STATE OF MAHARASHTRA
March 11, 2010
AKBAR TRAVELS OF INDIA (P) LTD. Vs. INCOME TAX SETTLEMENT COMMISSION
July 2, 2010
AKHADA ST ESTEVAM VILLAGE DEVELOPMENT AND PROTECTION SAMITTEE Vs. SEEMA ROHIDAS NARVEKAR
February 25, 2010
AKHADA ST ESTEVAN VILLAGE DEVELOPMENT AND PROTECTION SAMITTEE Vs. SEEMA ROHIDAS NARVEKAR
March 5, 2010
AKHTAR USMAN KHAN Vs. STATE OF MAHARASHTRA
January 29, 2010
AKLAK AHMED FAKRUDDIN PATEL Vs. STATE OF MAHARASHTRA
September 28, 2010
AKOLA JANATA COMMERCIAL COOPERATIVE BANK LTD Vs. RAJU NATTHUJI BADHE
December 23, 2010
AKRAM KHAN SIRAJULHAQ Vs. STATE OF MAHARASHTRA
April 21, 2010
AKSHAY KISHOR BHISIKAR Vs. JOINT COMMISSIONER AND VICE CHAIRMAN SCHEDULE TRIBES CASTE CERTIFICATE SCRUTINY COMMITTEE NAGPUR
July 8, 2010
ALBINA ALEN FERNANDES Vs. KELWYN JOHN NICHOLAS PEREIRA
July 14, 2010
ALEIXO MANUEL FANCISCO RODOLF Vs. UNITED INDIA INSURANCE COMPANY LTD
August 26, 2010
ALIAS ABDUL KARIM KHATRI Vs. MAHAVIR PURSHOTTAM BHARGVE
January 21, 2010
ALKA AYRVEDIC PVT LTD Vs. BINDAL FOOD PRODUCTS
April 30, 2010
ALPHA AND OMEGA DIAGNOSTICS INDIA LTD Vs. ASSET RECONSTRUCTION COMPANY I LTD
August 9, 2010
AMAR DINESH SHAH Vs. STATE OF MAHARASHTRA & OTHERS
September 1, 2010
AMAR SINGH HARISINGH THAKUR Vs. TULSHIRAM KISAN INGLE
June 16, 2010
AMARSHI MANSHI NASAR Vs. STATE OF MAHARASHTRA
January 12, 2010
AMARSINHA S/O VITHALSINHA RAJPUT Vs. STATE OF MAHARASHTRA
September 1, 2010
AMBADAS ALIAS BABAN MARUTI KUMBHAR Vs. VITTHAL DATTATRAY KATKAR
April 21, 2010
AMBARISH RANGSHAHI PATNIGERE Vs. STATE OF MAHARASHTRA
July 22, 2010
AMBESHWAR ATMARAM SONAR Vs. NANDABAI
January 28, 2010
AMERICAN HOTEL AND LODGING EDUCATIONAL INSTITUTE Vs. CENTRAL BOARD OF DISTRICT TAXES MINISTRY OF FINANCE
June 30, 2010
AMIT ASSOCIATES AND A AZIZ A LATIF Vs. SANGHI BROS (INDORE) LTD
November 26, 2010
AMIT B DALAL Vs. RAJESH K DOCTOR
May 3, 2010
AMIT GAJANAN GANDHI Vs. SUPERITENDENT
November 16, 2010
AMIT H JHAVERI Vs. BANK OF BARODA MUMBAI
October 12, 2010
AMIT MARU Vs. STATE OF MAHARASHTRA
June 10, 2010
AMIT RASIKLAL SHAH Vs. SONAL AMIT SHAH
November 18, 2010
AMIT SURYAKANT LUNAVAT Vs. KOTAK SECURITIES MUMBAI
September 27, 2010
AMJADKHAN Vs. STATE OF MAHARASHTRA
March 5, 2010
AMOL BHASKARRAO WAGHMARE AND ORS. Vs. STATE OF MAHARASHTRA
April 19, 2010
AMOL SANJAY SARWADE Vs. UNION OF INDIA
August 10, 2010
AMRAVATI NAGAR VACHANALAYA AMRAVATI Vs. STATE OF MAHARASHTRA
June 18, 2010
ANA COLACO (SINCE DECEASED THROUGH LEGAL REPRESENTATIVES MRS CONNIE PINTO DAUGHTER OF THE DECEASED AND ORS ) Vs. THOMAS COLACO (SINCE DECEASED THROUGH LEGAL REPRESENTATIVES MRS DELAILAH COLACO AND ORS )
October 15, 2010
ANAJANI SHRIKANT NAIK Vs. DEPUTY COLLECTOR
June 24, 2010
ANAND BHIMRAO SALVI Vs. STATE OF MAHARASHTRA
June 10, 2010
ANAND TATYABA KADAM Vs. STATE OF MAHARASHTRA
November 26, 2010
ANANDA GENU RAJAPURE Vs. STATE OF MAHARASHTRA
April 9, 2010
ANANDA KRISHNA TATE Vs. DRAUPADIBAI KRISHNA TATE
March 2, 2010
ANANDA RAO KANTHAMANENI Vs. STATE OF MAHARASHTRA
February 4, 2010
ANANDKUMAR GANESHRAM MANDAN Vs. STATE OF MAHARASHTRA
March 8, 2010
ANANDRAO ALIAS BALASAHEB JAGANNATH KOTHAWADE Vs. STATE OF MAHARASHTRA
April 13, 2010
ANANT CHIMANLAL BHATT Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
February 26, 2010
ANANT RAMKRUSHNA DESHMUKH Vs. STATE OF MAHARASHTRA
July 12, 2010
ANANT S PATIL Vs. STATE OF GOA
September 7, 2010
ANANT SAHADEV PARSEKAR Vs. HANUMANT NAIK
October 6, 2010
ANANT V SARMALKAR Vs. ANTHONY PEREIRA
October 18, 2010
ANANT VISHNU VARTAK Vs. SPECIAL LAND ACQUISITION OFFICER
July 23, 2010
ANANTRAO GYANABA PAWAR Vs. STATE OF MAHARASHTRA
October 15, 2010
ANASARI ZIYAUR REHMAN NAIMOOR REHMAN Vs. MAHATMA GANDHI VIDYAMANDIR SAMAJSHRI PRASHANTDADA HIRAY COLLEGE OF PHARMACY
May 7, 2010
ANDREW ALVARES Vs. STATE OF GOA
August 5, 2010
ANDREW FERNANDES Vs. PANDURANG DATTA CHODANKAR
March 10, 2010
ANEKANT EDUCATION SOCIETY Vs. TILOTAMA JITENDRA PARIKEE
April 1, 2010
ANGEL BROKING LIMITED Vs. PUSHPA JAIN
February 17, 2010
ANIL Vs. ASSISTANT COMMISSIONER FOOD AND DRUGS ADMINISTRATION
October 11, 2010
ANIL ALIAS KHUSHALCHAND LODHA Vs. STATE OF MAHARASHTRA
January 6, 2010
ANIL BHANUDAS SHEDGE Vs. SUBHASHNAGAR EDUCATION SOCIETY
June 11, 2010
ANIL CHANDRAKANT LONDHE Vs. STATE OF MAHARASHTRA
October 4, 2010
ANIL GANPAT LOHAR Vs. STATE OF MAHARASHTRA
May 5, 2010
ANIL GIDWANI Vs. STATE OF MAHARASHTRA
May 5, 2010
ANIL GULABDAS SHAH Vs. STATE OF MAHARASHTRA
November 24, 2010
ANIL MAROTRAO KHOBRAGADE Vs. STATE OF MAHARASHTRA
January 21, 2010
ANIL NAMDEO RAJGURU Vs. STATE OF MAHARASHTRA
July 14, 2010
ANIL NAVNATH MARATHE Vs. STATE OF MAHARASHTRA
July 27, 2010
ANIL NEMICHAND BAFNA Vs. STATE OF MAHARASHTRA URBAN DEVELOPMENT DEPARTMENT
May 6, 2010
ANIL PANJABRAO NAHATE Vs. STATE OF MAHARASHTRA
August 4, 2010
ANIL RADHAKRISHNA WANI Vs. INCOME TAX OFFICER
March 4, 2010
ANIL SADASHIV BHOSALE Vs. STATE OF MAHARASHTRA
March 29, 2010
ANIL SHASHIKANT ALVE Vs. STATE OF MAHARASHTRA
October 27, 2010
ANIL SRIPATI SAWANT Vs. STATE OF MAHARASHTRA
April 23, 2010
ANILA GAUTAM JAIN Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
August 30, 2010
ANINDYA MUKHERJEE Vs. CLEAN COATS PVT LTD
October 28, 2010
ANITA ANOSH SHROFF Vs. J M CONSTRUCTIONS
May 6, 2010
ANITA BALKRISHNA BARGE Vs. BALAKRISHNA SOPAN BARGE
October 6, 2010
ANITA SIDARAM KOLI Vs. UNION OF INDIA
March 9, 2010
ANITA THUKRAL Vs. SATBIR SINGH THUKRAL
August 11, 2010
ANJALI WD/O ARVINDKUMAR BHIMJIYANI AND ORS Vs. UNION OF INDIA
July 12, 2010
ANJANABAI A PENDHARE Vs. STATE OF MAHARASHTRA
October 28, 2010
ANJATI RAMESH WAGHMARE Vs. HIGH COURT OF JUDICATURE AT BOMBAY
December 20, 2010
ANJUMAN TARAQQUI ETALEEM Vs. STATE OF MAHARASHTRA
October 13, 2010
ANKITA JANKAJIRAO JADHAV Vs. SAMBHHAJIRAO RANGAJIRAO JADHAV
May 7, 2010
ANKUSH MALHARI KAMBLE Vs. GRAMODAY SAMITTEE KURDUWADI
July 20, 2010
ANKUSH S/O SHIVAJI GAIKWAD Vs. STATE OF MAHARASHTRA
August 24, 2010
ANN MENEZES Vs. SHAHAJAN MOHAMMAD
March 4, 2010
ANNAPURNA ENGINEERING CORPN. Vs. ASSTT. COMMR. OF C. EX., DIV.-I
September 20, 2010
ANNASAHEB MAROTI DHOTRE Vs. KALABAI ALIAS ANNASAHEB DHOTRE
February 22, 2010
ANNU M GURUNASINGHANI Vs. SWAMI SHANTI PRAKASH EDUCATION BOARD
October 8, 2010
ANTHONY FRANCIS DSOUZA ALIAS A F DSOUZA Vs. SHITAKANT SALGAONKAR
March 22, 2010
ANTHONY VAZ SON OF LUIS VAZ Vs. JOHN A LOPIES SON OF DINIES LOPIES AND ORS
June 25, 2010
ANTONIIO JOAO HERMANO DE SOUZA Vs. SHRIKER PANDAINATH NAIK KURADE
October 6, 2010
ANTONIO ALEIXO RODRIGUES Vs. JOSE RODOLFO RODRIGUES
March 3, 2010
ANTONIO BARRETO S/O MINGUEL SANTANA BARRETO AND HIS W/O AND MILAGRINA BARRETO Vs. MARIA SAVIA BARRETO
November 25, 2010
ANTONIO CARVALHO Vs. EXECUTIVE ENGINEER
March 9, 2010
ANTONIO FERDINO VARELA Vs. THERESA MARIA ANGELA VARELA
September 22, 2010
ANTONIO FRANCISCO JESUS DE ARAUJO Vs. STATE
February 17, 2010
ANTONIO JOAO FERNANDES Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
April 6, 2010
ANTONIO MILTON CAMARA Vs. KESHAV SINAI KUNDE AND CO
June 14, 2010
ANTONIO SEBASTIAO PALHA Vs. NIQUELA PALHA (SINCE DECEASED) THROUGH HER LEGAL REPRESENTATIVES IGNACIO PEREIRA CONFRI BHAT AND OTHERS
September 30, 2010
ANUP AVINASH VARADPANDE Vs. ANUSHA ANUP VARADPANDE
January 11, 2010
ANUP ENGINEERING LIMITED Vs. UNION OF INDIA
September 29, 2010
ANUP JAGDISH AGARWAL Vs. NIKUNJ LALIT SHAH
January 22, 2010
ANURAG SITES Vs. W M I CRANES LIMITED
January 13, 2010
ANWAR KHAN IQBAL KHAN Vs. STATE OF MAHARASHTRA
April 27, 2010
ANWARKHAN AJIJKHAN PATHAN Vs. MAHAVEER NAGARI SAHAKARI PATPEDHI LTD
July 8, 2010
APM TERMINALS B V Vs. UNION OF INDIA
March 10, 2010
APOORVA Vs. DIVISIONAL CASTE CERTIFICATE SCRUTINY COMMITTEE NO 1
July 27, 2010
APPA BABLO GAUNKAR Vs. LAND ACQUISITION OFFICER
April 5, 2010
APPASAHEB Vs. STATE OF MAHARASHTRA
October 28, 2010
AREVA T AND D INDIA LTD Vs. R GOVINDRAJAN
February 10, 2010
ARJUN Vs. STATE OF MAHARASHTRA
August 27, 2010
ARJUN GANESH VELIP Vs. COMMUNIDADE OF AGONDA
October 28, 2010
ARTHUR ANDERSON AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 19, 2010
ARTI VITHALRAO WARKHEDE Vs. EDUCATION OFFICER SECONDARY
October 15, 2010
ARTICLE IN MUMBAI MIRROR Vs. SECRETARY DEPARTMENT OF WOMEN AND CHILD DEVELOPMENT
September 16, 2010
ARUN Vs. MEMBER INDUSTRIAL COURT
December 21, 2010
ARUN Vs. STATE OF MAHARASHTRA
January 28, 2010
ARUN KASHINATH DESHPANDE Vs. INUMATI RAMCHANDRA DEO
April 8, 2010
ARUN LAXMANRAO ALNE Vs. RETURNING OFFICER SUB DIVISIONAL OFFICER KINWAT
March 9, 2010
ARUN S/O BABURAO WADIKAR Vs. OFFICIAL LIQUIDATOR, HIGH COURT
September 29, 2010
ARUNA BHAGWANT TIPLE Vs. DIVISIONAL JOINT REGISTRAR CO OPERATIVE SOCIETIES NAGPUR
October 25, 2010
ARUNA VIMALKUMAR GARG Vs. DANI SADAN COOPERATIVE HOUSING SOCIETY LTD
September 27, 2010
ARUNKUMAR Vs. CHINNUBHAI CHIMANLAL AND CO
July 23, 2010
ARUNKUMAR Vs. CHINNUBHAI CHIMANLAL & CO
July 27, 2010
ARUNKUMAR ALIAS KALLU RAJENDRAPRASAD PANDE Vs. STATE OF MAHARASHTRA
February 18, 2010
ARVIND NAVINCHANDRA MAFATLAL Vs. PALAKAVAYALLI JOSEPH THOMAS
April 23, 2010
ARVIND SHAMSHABD OJHA Vs. SARASWATI EDUCATION SOCIETY
April 6, 2010
ARVIVA INDUSTRIES INDIA LTD Vs. VIKAS M TULSIAN
July 12, 2010
ARYAN EDUCATION SOCIETY, MUMBAI & OTHERS Vs. SAMEER NARAYAN BHOIR & OTHERS
June 22, 2010
ASARM DAGDUJI PAWAR Vs. DIVISIONAL CONTROLLER M S R T C
January 8, 2010
ASHA MEHTA Vs. ALLAHABAD BANK
November 24, 2010
ASHA SEVA BHAVI SANSTHA Vs. STATE OF MAHARASHTRA
April 8, 2010
ASHANAND RAMJI FULEKAR Vs. STATE OF MAHARASHTRA
September 27, 2010
ASHISH PURAVANKARA Vs. COMMISSIONER OF CUSTOMS (IMPORT)
March 17, 2010
ASHISH S/O SURESH SHIRODKAR Vs. STATE
June 2, 2010
ASHOK Vs. STATE OF MAHARASHTRA
October 27, 2010
ASHOK Vs. RAJENDRA BHAUSAHEB MULAK
August 2, 2010
ASHOK Vs. SENIOR EXECUTIV REGIONAL OFFICER
November 22, 2010
ASHOK BANSILAL MUTHA Vs. STATE OF MAHARASHTRA
July 29, 2010
ASHOK BHUMANA CHEPURVAR Vs. STATE OF MAHARASHTRA
February 22, 2010
ASHOK KUMAR JAIN Vs. UNION OF INDIA THROUGH THE SECRETARY
March 8, 2010
ASHOK LAXMANRAO SHINDE Vs. GOVIND RAMA BANSODE
June 15, 2010
ASHOK M BHAT Vs. HARICHAND NAGPAL
August 2, 2010
ASHOK M BHAT Vs. BOARD OF TRUSTEES OF THE PORT OF MORMUGAO
August 12, 2010
ASHOK M KATARIA Vs. MOTIWALA TRUST FOR HUMAN RESOURCES DEVELOPMENT
September 16, 2010
ASHOK MAGAN MORE Vs. STATE OF MAHARASHTRA
November 29, 2010
ASHOK RAMCHANDRA DESAI ALIAS DESHMUKH Vs. STATE OF MAHARASHTRA
June 23, 2010
ASHOK S/O KASHINATH VAIRAGAR Vs. STATE OF MAHARASHTRA
June 30, 2010
ASHOKA BUILDCON LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 23, 2010
ASHOKKUAMR H FULWADHYA Vs. UNION OF INDIA
January 19, 2010
ASHOKKUMAR SATYANARAYANA ARYA Vs. STATE OF MAHARASHTRA
August 12, 2010
ASHRAF ABDULLA Vs. UNION OF INDIA
March 9, 2010
ASHWINI ASHOK KSHIRSAGAR Vs. STATE OF MAHARASHTRA
March 5, 2010
ASIM JAMALODDIN MOMIN Vs. STATE OF MAHARASHTRA
September 29, 2010
ASSETS RECONSTRUCTION CO. INDIA LTD. Vs. HORIZON FLORA INDIA LTD.
July 16, 2010
ASSISTANT ENGINEER Vs. LIDIA BARBOSA
November 15, 2010
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. LEBEN LABORATORIES PVT LTD
September 22, 2010
ASSOCIATED CONSTRUCTIONS Vs. MORMUGOA PORT TRUST
July 29, 2010
ASSOCIATED CONSTRUCTIONS Vs. MORMUGOA PORT TRUST
July 8, 2010
ASSOCIATION OF INTERNATIONAL SCHOOLS AND PRINCIPALS FOUNDATION Vs. STATE OF MAHARASHTRA
September 1, 2010
ASSOCIATION OF INTERNATIONAL SCHOOLS AND PRINCIPALS FOUNDATION AND ANOTHER Vs. STATE OF MAHARASHTRA AND ANOTHER
September 11, 2010
ASSTT PROVIDENT FUND COMMISSIONER Vs. NIRMITEE HOLIDAYS P LTD
August 30, 2010
ATASHA ASHIRWAD BUILDERS J V NAGPUR Vs. STATE OF MAHARASHTRA
October 11, 2010
ATCHUT UPENDRA RAIKAR Vs. SURYA UPENDRA RAIKAR
August 25, 2010
ATHARWA BUILDERS AND DEVELOPERS Vs. GRAMODYOGIK SHIKSHAN MANDAL
April 16, 2010
ATMARAM PINJOMAL VAZIRANI Vs. NAGPUR MUNICIPAL CORPORATION
November 19, 2010
ATTORNEY OF FABRICA OF RAIA Vs. DEPUTY COLLECTOR
July 8, 2010
ATUL Vs. STATE OF MAHARASHTRA
September 6, 2010
ATUL MATHURADAS CHATWANI Vs. CENTRAL BUREAU OF INVESTIGATION
January 18, 2010
AVENTIS PHARMA LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 8, 2010
AVG IMPEX PVT LTD Vs. UNION OF INDIA
October 27, 2010
AVINASH GANPATRAO SHEGAONKAR Vs. JAYAWANT ALIAS BABASAHEB VISHWANATH UTTARWAR
March 30, 2010
AVINASH GOPALRAO VADGAONKAR Vs. RAMESCHANDRA RAMCHANDRA JHAVAR
April 9, 2010
AYAZ AHMAD ABDUL RAZZAQUE Vs. STATE OF MAHARASHTRA
June 23, 2010
AYUB AHMED SAYYED Vs. STATE OF MAHARASHTRA
July 26, 2010
AZMATUNNISA ABDUL KHALIQUE Vs. STATE OF MAHARASHTRA
February 8, 2010
AZRENCAR TUBES Vs. CLASSIC EXTRUSIONS PVT LTD
August 18, 2010
B HIMMATLAL AGRAWAL Vs. WESTERN COALFIELDS LIMITED
August 10, 2010
B K GOPAKUMAR Vs. NATIONAL FILM DEVELOPMENT CORPORATION LTD MUMBAI
October 1, 2010
B SUBHASH Vs. NADIADWALLA GRANDSON ENTERTAINMENT LTD
September 28, 2010
BABAJI DHARMU NAIK Vs. VASUDEV SAVLO NAIK
August 23, 2010
BABAN Vs. STATE OF MAHARASHTRA
October 1, 2010
BABAN Vs. STATE OF MAHARASHTRA
December 20, 2010
BABAN ANANTRAO NAIK Vs. SAU PRAMILA UTTAMRAO YENARE
October 12, 2010
BABAN BHAURAO TAYWDE Vs. STATE OF MAHARASHTRA
February 15, 2010
BABAN S/O. KEWALRAM IKHAR AND ANR. Vs. STATE OF MAHARASHTRA
June 29, 2010
BABAN TUKARAM KAPSE Vs. STATE OF MAHARASHTRA
February 23, 2010
BABASAHEB APPARAO AKAT Vs. STATE OF MAHARASHTRA
February 5, 2010
BABASAHEB KRISHNARAO RANE Vs. SPECIAL LAND ACQUISITION OFFICER
July 6, 2010
BABRUWAN VENKATRAO JADHAV Vs. STATE OF MAHARASHTRA
September 15, 2010
BABU APPA DONGRE Vs. STATE OF MAHARASHTRA
November 30, 2010
BABULAL Vs. DROPADABAI
March 10, 2010
BABURAO Vs. JAWAHAR EDUCATION SOCIETY
November 15, 2010
BABURAO DNYANDEVRAO PAWAR Vs. STATE OF MAHARASHTRA AND ORS
November 24, 2010
BABY S PRABHU DESSAI Vs. SATYABHAMA P PRABHU DESSAI
July 22, 2010
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COMMISSIONER OF INCOME TAX Vs. SWANI SPICE MILLS P. LTD.
April 19, 2010
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February 25, 2010
COMMISSIONER OF INCOME TAX Vs. DEVELOPMENT CREDIT BANK LIMITED
February 26, 2010
COMMISSIONER OF INCOME TAX Vs. EARNEST EXPORTS LTD.
February 25, 2010
COMMISSIONER OF INCOME TAX Vs. LOKMAT NEWSPAPERS PVT. LTD.
February 16, 2010
COMMISSIONER OF INCOME TAX Vs. CHARLES M. CORREA
March 30, 2010
COMMISSIONER OF INCOME TAX Vs. UNIVERSAL MEDICARE PRIVATE LIMITED
March 22, 2010
COMMISSIONER OF INCOME TAX Vs. ABG HEAVY INDUSTRIES LTD.
February 15, 2010
COMMISSIONER OF INCOME TAX Vs. BANK OF RAJASTHAN LTD.
April 23, 2010
COMMISSIONER OF INCOME TAX Vs. SHAH ORIGINALS
April 22, 2010
COMMISSIONER OF INCOME TAX Vs. VIDYUT CORPORATION
April 21, 2010
COMMISSIONER OF INCOME TAX Vs. B.N. EXPORTS
March 31, 2010
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February 4, 2010
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June 18, 2010
COMMISSIONER OF INCOME TAX Vs. INDIAN RAYON AND INDUSTRIES LTD
March 25, 2010
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March 19, 2010
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March 30, 2010
COMMISSIONER OF INCOME TAX Vs. CORTALIM SHIPYARD & ENGINEERS (P) LTD.
September 9, 2010
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October 19, 2010
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December 23, 2010
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September 9, 2010
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November 22, 2010
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March 31, 2010
COMMISSIONER OF INCOME TAX Vs. AL-KABEER EXPORTS LTD.
July 9, 2010
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February 9, 2010
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July 7, 2010
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June 29, 2010
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September 23, 2010
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September 20, 2010
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January 13, 2010
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April 6, 2010
COMMISSIONER OF INCOME TAX-24 Vs. KNR PATEL
February 25, 2010
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March 22, 2010
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March 12, 2010
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January 22, 2010
COMMISSIONER OF SALES TAX Vs. INDIAN DYESTUFF AND CHEMICAL MANUFACTURING COMPANY
March 18, 2010
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March 18, 2010
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February 5, 2010
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April 16, 2010
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June 18, 2010
COMMISSIONER OF SALES TAX M S MUMBAI Vs. MOONLIGHT METAL INDUSTRIES PVT LTD
April 30, 2010
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September 28, 2010
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February 8, 2010
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January 27, 2010
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October 20, 2010
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September 14, 2010
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September 1, 2010
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September 1, 2010
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November 29, 2010
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August 13, 2010
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June 23, 2010
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August 5, 2010
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October 29, 2010
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October 19, 2010
COMMUNIDADE OF MAPUSA Vs. SPECIAL LAND ACQUISITION OFFICER
July 5, 2010
COMMUNIDADE OF NAGOA Vs. DEPUTY COLLECTOR L A
November 26, 2010
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November 26, 2010
COMMUNIDADE OF NAGOA THROUGH ITS ATTORNEY Vs. SPECIAL LAND ACQUISITION OFFICER
December 23, 2010
COMMUNIDADE OF PIRLA Vs. GOVERNMENT OF GOA
April 13, 2010
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July 7, 2010
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November 30, 2010
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November 22, 2010
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September 9, 2010
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June 25, 2010
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March 25, 2010
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June 8, 2010
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June 15, 2010
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June 23, 2010
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December 23, 2010
COVENTRY SPRINGS AND ENGINEERING CO LTD Vs. MAHARASHTRA STATE ELECTRICITY BOARD
July 7, 2010
COVENTRY SPRINGS AND ENGINEERING CO LTD Vs. MAHARASHTRA STATE ELECTRICITY BOARD
July 5, 2010
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December 13, 2010
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August 13, 2010
D K ENTERPRISES Vs. PIMPRI CHINCHWAD MUNICIPAL COUNCIL
June 18, 2010
D S GAUDE Vs. COMMISSIONER OF EXCISE
November 18, 2010
D S GIRISH Vs. STATE OF MAHARASHTRA
February 18, 2010
D.B. REALTY LTD. Vs. UNION OF INDIA (UOI)
July 20, 2010
DACUNHA ASSOCIATES PRIVATE LIMITED Vs. DILIP JHANGIANI
September 8, 2010
DADA GHANSHYAM PATHAK Vs. STATE OF MAHARASHTRA
July 15, 2010
DADARAO S/O BABURAO KADAM Vs. STATE OF MAHARASHTRA
September 14, 2010
DADASAHEB BHAUSAHEB PATHARE Vs. STATE OF MAHARASHTRA
July 16, 2010
DAGNY DE SOUZA Vs. INCOME TAX OFFICER
June 30, 2010
DAHYABHAI VALLABHAI PATEL Vs. LALUBHAI PATEL
September 3, 2010
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April 20, 2010
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April 28, 2010
DAMINI SHIPPING PVT LTD Vs. UNION OF INDIA
June 15, 2010
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July 8, 2010
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June 11, 2010
DAMODHAR Vs. DEPUTY ENGINEER
April 15, 2010
DAMODHAR RAMBHAU INCHAL Vs. STATE OF MAHARASHTRA
July 1, 2010
DANESH A IRANI Vs. COMMISSIONER OF INCOME TAX
August 30, 2010
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September 20, 2010
DARISA BUILDERS PVT LTD Vs. SARPANCH VILLAGE PANCHAYAT OF ARPORA BARDEZ GOA
February 22, 2010
DASHAVATAR GOPALKRISHNA BADE Vs. STATE OF MAHARASHTRA
June 14, 2010
DASHRATH NARAYAN SHINDE Vs. LAXMAN GANGARAM GHAG
January 29, 2010
DATE TANAJI HONAJI Vs. SECRETARY; COMMISSIONER
April 29, 2010
DATTA Vs. STATE OF MAHARASHTRA
August 2, 2010
DATTA ARJUN DESSAI AND ORS Vs. RAMA BABU VARAK AND ORS
September 16, 2010
DATTA CHARANDAS JIVNE Vs. STATE OF MAHARASHTRA
March 3, 2010
DATTA RAGHOBA SAWAN Vs. ASHOK TUKARAM NAIK SALGAONKAR
September 15, 2010
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July 23, 2010
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September 3, 2010
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July 2, 2010
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October 18, 2010
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April 20, 2010
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August 31, 2010
DATTATRAYA DHONDIBA PAWAR Vs. OMEGA INVESTMENT AND PROPERTIES LTD
November 19, 2010
DATTATRAYA LAYAPPA KOLI Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY
January 6, 2010
DAULAT GAINDAL PATIL Vs. SOJABAI SD/O NARAYAN PATIL
March 23, 2010
DAULATRAO YASHWANTRAO PATIL Vs. SUBHASH BABARAO MANKAR
January 15, 2010
DAYANAND VEDIC HINDI VIDYALAYA Vs. EDUCATION INSPECTOR
April 8, 2010
DEDICATED HEALTH CARE SERVICES TPA INDIA PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 3, 2010
DEEMARK HEALTHCARE Vs. SPACEAGE MULTI PRODUCTS (P) LTD
April 30, 2010
DEEPAK Vs. HONBLE STATE MINISTER HOME
October 27, 2010
DEEPAK ALIAS OHARILAL JOSHI Vs. STATE OF MAHARASHTRA
October 28, 2010
DEEPAK ASSARAM DEOSINGHANI Vs. STATE OF MAHARASHTRA
March 9, 2010
DEEPAK B PATIL INDIAN INHABITANT Vs. STATE OF MAHARASHTRA
March 9, 2010
DEEPAK CHATURAJI TABHANE Vs. SUNANDA LAXMAN TANMANE
July 1, 2010
DEEPAK MARUTI PARTE Vs. STATE OF MAHARASHTRA
September 24, 2010
DEEPAK RAMCHANDRA CHAVRIA Vs. STATE OF MAHARASHTRA
November 23, 2010
DEEPAK SHIVAJI KARANDE Vs. MAHARASHTRA STATE HUMAN RIGHTS COMMISSION
June 16, 2010
DEEPAK SUDHAKAR WAKALEKAR Vs. STATE OF MAHARASHTRA
December 6, 2010
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April 19, 2010
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September 7, 2010
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April 23, 2010
DEEPMANI Vs. THE STATE OF MAHARASHTRA
January 21, 2010
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March 19, 2010
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January 4, 2010
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October 11, 2010
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March 31, 2010
DEPIKA VIJAY NIHALANI Vs. INA STOCK BROKING CO PVT LTD
January 15, 2010
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July 5, 2010
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December 9, 2010
DEPUTY COLLECTOR Vs. SALIMA BI HUSSAIN AGA
September 29, 2010
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October 1, 2010
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August 12, 2010
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September 20, 2010
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October 15, 2010
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October 20, 2010
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June 18, 2010
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August 9, 2010
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September 22, 2010
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September 30, 2010
DEPUTY COLLECTOR AND S D O LAND ACQUISITION OFFICER AND EXECUTIVE ENGINEER, WORKS DIVISION-XVIII (ROADS) PWD Vs. GERMANO HERCULANO FERNANDES
September 30, 2010
DEPUTY COLLECTOR AND S D O PONDA Vs. VASSUDEV LAXMAN PEDNEKAR
July 22, 2010
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October 14, 2010
DEPUTY COLLECTOR L A AND LAND ACQUISITION OFFICER Vs. PURUSHOTTAM SITARAM SINAI DESSAI
July 28, 2010
DEPUTY COLLECTOR L A SOUTH GOA Vs. JOAQUIM D SA
October 20, 2010
DEPUTY COLLECTOR LA AND LAND ACQUISITION OFFICER Vs. VICTORIA FERNANDES
October 7, 2010
DEPUTY COLLECTOR NORTH GOA DIVISION Vs. SUNITA M TAR
August 26, 2010
DEPUTY COLLECTOR(LA) AND EXECUTIVE ENGINEER Vs. ALINA MENEZES XAVIER
December 10, 2010
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September 16, 2010
DEPUTY COLLECTOR, SOUTH, SUB-DIVISION Vs. FRANCISCO BARRETO
October 6, 2010
DEPUTY SUPRINDENDENT OF POLICE Vs. VITHOBA GANPATI PIDURKAR
June 23, 2010
DESIGNERS CO OP HOUSING SOCIETY AHMEDNAGAR Vs. UDHAV
April 6, 2010
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June 15, 2010
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September 16, 2010
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April 9, 2010
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September 8, 2010
DEVENDRA CHANDRAKANT GEDAM Vs. SUSHILA CHANDRAKANT GEDAM
March 26, 2010
DEVESH ALIAS DATTABHAU PATHRIKAR Vs. STATE OF MAHARASHTRA
April 20, 2010
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January 20, 2010
DHAIRYASHEEL A JADHAV Vs. MAHARASHTRA AGRO INDUSTRIAL DEVELOPMENT CORPORATION LTD
February 5, 2010
DHANAJI GANU DHUNDALE Vs. STATE OF MAHARASHTRA
April 1, 2010
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August 16, 2010
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October 14, 2010
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October 12, 2010
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July 23, 2010
DHARAMPAL SHAKARAPPA CHAWALE Vs. VIMAL ENTERPRISES
October 6, 2010
DHARANGAON TALUKA DEKHREKH SAHAKARI SANGH LIMITED Vs. STATE OF MAHARASHTRA
April 26, 2010
DHIRENDRA BAHADUR SHAHI Vs. EMPIRE INDUSTRIES LTD
December 7, 2010
DHONDIRAM S/O DAULATRAO GHORPADE Vs. COLLECTOR AHMEDNAGAR
April 28, 2010
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August 27, 2010
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November 18, 2010
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October 15, 2010
DILIP Vs. STATE OF MAHARASHTRA
October 19, 2010
DILIP Vs. STATE OF MAHARASHTRA
August 3, 2010
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September 17, 2010
DILIP KANAL Vs. STATE OF MAHARASHTRA
April 8, 2010
DILIP KANAL Vs. STATE OF MAHARASHTRA
February 10, 2010
DILIP S/O LAXMANRAO FULEWAR Vs. INDERCHAND S/O MANSUKHLAL AGRAWAL
March 11, 2010
DILIP VASANT SAWANT Vs. STATE OF MAHARASHTRA
January 27, 2010
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February 26, 2010
DINESH Vs. STATE OF MAHARASHTRA
September 14, 2010
DINESH Vs. STATE OF MAHARASHTRA
May 5, 2010
DINESH AROLKAR Vs. STATE OF GOA
April 5, 2010
DINESH BABANRAO DESHMUKH Vs. STATE OF MAHARASHTRA
March 23, 2010
DINESH DOSHI Vs. COMMISSIONER OF POLICE MUMBAI
July 21, 2010
DINESH GOVINDRAO MAHALLE Vs. STATE OF MAHARASHTRA
February 8, 2010
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January 4, 2010
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July 7, 2010
DINESH SON OF RAMRAJ YADAV Vs. STATE OF MAHARASHTRA
October 1, 2010
DINESH T. TAILOR Vs. TAX RECOVERY OFFICER
April 27, 2010
DINKAR FAKIRRAO ADHAV Vs. VIMAL DINKAR ADHAV
August 12, 2010
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June 18, 2010
DINKAR VISHWANATH WANI Vs. AGRASEN URBAN CO OPERATIVE CREDIT SOCIETY LTD
September 21, 2010
DINOO BAJI TODIWALLA Vs. STATE OF MAHARASHTRA
December 13, 2010
DIOCESAN SOCIETY OF EDUCATION Vs. ADMINISTRATIVE TRIBUNAL PANAJI
October 22, 2010
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June 22, 2010
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October 29, 2010
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March 9, 2010
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September 17, 2010
DIRECTORATE OF SPORTS & YOUTH AFFAIRS, PANAJI, GOA AND OTHERS Vs. CASA SOCIODADE DA SANWARDENKAR, SANVORDEM
November 15, 2010
DISCOVERY PROPERTIES AND HOTELS PVT LTD Vs. CITY AND INDUSTRIAL DEVLOPMENT CORPORATION OF MAHARASHTRA LTD
July 16, 2010
DISHA CONSTRUCTIONS Vs. STATE OF GOA
September 17, 2010
DIVISIONAL CONTROLLER Vs. SUGRAM SON OF SAKHARAM CHAWERE
June 29, 2010
DIVISIONAL CONTROLLER M S R T C Vs. SAMBHAJI
February 16, 2010
DK ENTERPRISES Vs. PIMPRI CHINCHWAD MUNICIPAL
June 18, 2010
DNYANDEO P SHINDE Vs. MAHINDRA AND MAHINDRA
February 16, 2010
DNYANDEO YADAVRAO BHOSALE Vs. STATE OF MAHARASHTRA
April 30, 2010
DNYANESHWAR ALIAS DNYANI ALIAS DOMAJI THAKARE Vs. STATE OF MAHARASHTRA
February 5, 2010
DNYANESHWAR B GANWAT Vs. KARYAKARI ABHIYANTA CHASKAMAN PRAKALP VIBHAG
June 9, 2010
DNYANESHWAR MATH TRUST Vs. STATE OF MAHARASHTRA
March 11, 2010
DOMINENT FINANCIAL SERVICES (P) LTD Vs. UNION OF INDIA
June 29, 2010
DR. RAKESH S/O JAGDISH RAMTEKE Vs. RASHTRASANT TUKDOJI MAHARAJ NAGPUR UNIVERSITY AND ORS.
August 6, 2010
DRAVYA FINANCE PVT LTD Vs. LIFE INSURANCE CORPORATION OF INDIA
May 19, 2010
DSL ENTERPRISES PRIVATE LIMITED Vs. CHIEF GENERAL MANAGER, DBOD, RESERVE BANK OF INDIA
November 24, 2010
DUMAINA FERNANDES Vs. RAZIK B PEREIRA
June 17, 2010
DURGA BHICU NADKARNI Vs. EXECUTIVE ENGINEER GOVERNMENT OF GOA
March 17, 2010
DURGARAM RAMRAO CHAUDHARY Vs. STATE OF MAHARASHTRA
November 16, 2010
DURGASHANKAR GHANSHYAM AGRAWAL Vs. STATE OF MAHARASHTRA
September 21, 2010
DURGAVATI RAMPARVESH SHARMA Vs. STATE OF MAHARASHTRA
September 8, 2010
DWARAKA BAHU UDDESHIYA GRAMIN VIKAS FOUNDATION BULDHANA Vs. PRESIDING OFFICER SCHOOL TRIBUNAL AMRAVATI
October 15, 2010
DY COLLECTOR (L A ) AND ORS Vs. LOURDINA CONCEICAO FETRNANDES
October 15, 2010
DY COLLECTOR AND LAND ACQUISITION OFFICER Vs. ANTONIO J PIMENTA
July 5, 2010
DY COLLECTOR AND S D O L A O Vs. ANTONIO I F BARRETO
October 1, 2010
DY COLLECTOR AND SDO Vs. VENKATESH P N MIRSANGKAR
July 14, 2010
DY COLLECTOR AND SDO LAND ACQUISITION OFFICER Vs. VENKATESH P.N. MIRSANGKAR
July 14, 2010
DY COLLECTOR L A MARGAO Vs. LAXMIKANT DAMU AUDI
August 13, 2010
DY COLLECTORS D O SUB-DIVISIONAL OFFICER Vs. FATIMA FLORA FERMINE FORTES E GOMES
October 6, 2010
DY ENGINEER ZILLA PARISHAD CONSTRUCTIONS Vs. BAPURAO NATHUJI BARDE
March 31, 2010
DYANESHWAR VITTHALRAO KADAM Vs. STATE OF MAHARASHTRA
November 30, 2010
ECOHIDROTECHNIKA LLC Vs. BLACK SEA AND AZOV SEA PRODUCTION AND OPERATING ADMINISTRATION OF SHIPPING
February 24, 2010
EDLYA ALIAS EDA PYARSINGH WASKALE Vs. STATE OF MAHARASHTRA
September 17, 2010
EDWARD SWALIN DCUNHA Vs. COMMISSIONER FOR PERSONS WITH DISABILITIES PUNE
March 18, 2010
EFIGENIO DIAS Vs. MALAQUIAS D COSTA
August 13, 2010
EKNATH Vs. STATE OF MAHARASHTRA
August 13, 2010
EKNATH BHAGWAN HATKAR Vs. STATE OF MAHARASHTRA
August 12, 2010
EKNATH PANDURANG DIGHOLE Vs. STATE OF MAHARASHTRA
December 15, 2010
EKNATH RAMU MORE Vs. STATE OF MAHARASHTRA
July 22, 2010
ENGINEERS COMBINE Vs. GOA STATE INFRASTRUCTURE DEVELOPMENT CORPORATION LTD
June 8, 2010
ESTATE CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF MAHARASHTRA
June 18, 2010
EUPHORIA HOTELS PVT LIMITED Vs. ECCO-NIRMAN PVT LTD
October 22, 2010
EXECUTIVE ENGINEER Vs. DOMINGO CARNEIRO
October 29, 2010
EXECUTIVE ENGINEER Vs. PADMANABHAV VENCATEXA SINAI
November 15, 2010
EXECUTIVE ENGINEER Vs. CHANDRAKANT R PRABHUDESSAI
November 24, 2010
EXECUTIVE ENGINEER BHANDARA IRRIGATION DIVISION Vs. DURYODHAN
October 27, 2010
EXECUTIVE ENGINEER MAHARASHRA STATE ELECTRICITY BOARD, JALGAON Vs. HAJARABI
November 16, 2010
EXECUTIVE ENGINEER MAHARASHTRA STATE ELECTRICITY BOARD Vs. HAJARABI
November 23, 2010
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March 3, 2010
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July 8, 2010
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August 13, 2010
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April 6, 2010
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April 19, 2010
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June 7, 2010
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February 15, 2010
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January 18, 2010
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October 7, 2010
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March 26, 2010
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May 7, 2010
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April 30, 2010
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March 9, 2010
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July 14, 2010
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January 11, 2010
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February 1, 2010
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November 16, 2010
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July 27, 2010
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January 22, 2010
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September 27, 2010
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January 11, 2010
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July 8, 2010
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July 8, 2010
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April 23, 2010
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October 6, 2010
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July 23, 2010
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August 31, 2010
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April 23, 2010
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June 29, 2010
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November 19, 2010
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February 17, 2010
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July 6, 2010
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February 10, 2010
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March 23, 2010
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February 22, 2010
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February 4, 2010
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January 19, 2010
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June 22, 2010
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February 3, 2010
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March 22, 2010
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March 10, 2010
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October 15, 2010
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October 20, 2010
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December 13, 2010
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August 9, 2010
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December 2, 2010
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November 23, 2010
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October 21, 2010
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April 23, 2010
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April 20, 2010
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January 14, 2010
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August 2, 2010
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October 4, 2010
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March 2, 2010
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January 20, 2010
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August 27, 2010
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August 9, 2010
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June 23, 2010
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December 10, 2010
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March 29, 2010
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April 23, 2010
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July 22, 2010
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October 29, 2010
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June 11, 2010
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May 4, 2010
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January 6, 2010
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September 8, 2010
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May 3, 2010
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April 9, 2010
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February 23, 2010
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June 8, 2010
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October 13, 2010
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March 26, 2010
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February 17, 2010
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June 10, 2010
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November 29, 2010
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February 22, 2010
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June 17, 2010
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June 30, 2010
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January 14, 2010
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May 5, 2010
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October 18, 2010
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September 27, 2010
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April 12, 2010
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April 15, 2010
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June 21, 2010
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January 15, 2010
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January 13, 2010
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March 3, 2010
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June 28, 2010
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April 16, 2010
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February 4, 2010
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August 9, 2010
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April 29, 2010
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July 29, 2010
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July 23, 2010
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October 13, 2010
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August 18, 2010
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August 18, 2010
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October 21, 2010
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July 23, 2010
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July 2, 2010
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October 6, 2010
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March 5, 2010
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September 1, 2010
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August 9, 2010
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February 26, 2010
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May 5, 2010
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October 21, 2010
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March 9, 2010
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April 19, 2010
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December 7, 2010
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July 1, 2010
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July 1, 2010
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July 15, 2010
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February 26, 2010
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January 14, 2010
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July 7, 2010
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January 19, 2010
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January 11, 2010
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December 3, 2010
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April 13, 2010
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April 27, 2010
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October 29, 2010
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July 13, 2010
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January 6, 2010
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April 12, 2010
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October 27, 2010
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September 21, 2010
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July 27, 2010
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April 30, 2010
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November 30, 2010
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July 7, 2010
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June 16, 2010
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June 15, 2010
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September 3, 2010
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February 5, 2010
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October 13, 2010
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March 17, 2010
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February 8, 2010
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September 1, 2010
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March 12, 2010
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October 13, 2010
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December 13, 2010
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February 5, 2010
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August 25, 2010
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July 12, 2010
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April 27, 2010
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July 2, 2010
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April 12, 2010
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September 28, 2010
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November 30, 2010
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May 7, 2010
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January 19, 2010
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April 7, 2010
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June 29, 2010
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August 9, 2010
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July 13, 2010
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November 24, 2010
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September 14, 2010
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August 24, 2010
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July 13, 2010
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February 15, 2010
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October 7, 2010
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August 12, 2010
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March 4, 2010
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January 15, 2010
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July 21, 2010
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March 4, 2010
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July 9, 2010
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June 29, 2010
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October 26, 2010
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January 8, 2010
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January 7, 2010
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March 9, 2010
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December 20, 2010
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February 3, 2010
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August 4, 2010
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February 9, 2010
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April 15, 2010
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November 16, 2010
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June 10, 2010
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March 26, 2010
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August 2, 2010
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October 28, 2010
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September 30, 2010
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November 23, 2010
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March 19, 2010
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April 16, 2010
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January 19, 2010
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February 23, 2010
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June 23, 2010
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September 17, 2010
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September 2, 2010
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November 26, 2010
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June 16, 2010
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October 27, 2010
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July 8, 2010
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April 6, 2010
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February 22, 2010
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October 5, 2010
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October 12, 2010
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February 17, 2010
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February 3, 2010
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July 7, 2010
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December 10, 2010
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August 25, 2010
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December 3, 2010
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February 25, 2010
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April 28, 2010
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April 6, 2010
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July 30, 2010
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February 16, 2010
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October 29, 2010
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July 28, 2010
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January 22, 2010
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October 12, 2010
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February 8, 2010
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September 20, 2010
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September 21, 2010
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March 23, 2010
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December 2, 2010
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May 6, 2010
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September 9, 2010
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August 5, 2010
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February 16, 2010
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September 7, 2010
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October 8, 2010
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December 9, 2010
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February 15, 2010
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May 4, 2010
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June 18, 2010
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May 4, 2010
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April 12, 2010
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May 4, 2010
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July 2, 2010
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May 6, 2010
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September 15, 2010
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September 16, 2010
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October 1, 2010
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April 21, 2010
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January 6, 2010
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January 12, 2010
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December 10, 2010
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February 3, 2010
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August 5, 2010
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July 28, 2010
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October 5, 2010
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April 21, 2010
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March 3, 2010
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September 21, 2010
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October 19, 2010
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September 23, 2010
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April 20, 2010
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March 31, 2010
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April 15, 2010
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June 11, 2010
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June 16, 2010
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February 18, 2010
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March 31, 2010
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December 1, 2010
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January 15, 2010
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October 7, 2010
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September 30, 2010
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March 3, 2010
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September 3, 2010
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February 5, 2010
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March 9, 2010
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August 11, 2010
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April 26, 2010
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April 13, 2010
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October 21, 2010
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February 3, 2010
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March 11, 2010
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June 8, 2010
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November 15, 2010
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January 22, 2010
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May 7, 2010
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September 8, 2010
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July 20, 2010
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December 7, 2010
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February 23, 2010
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January 21, 2010
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August 6, 2010
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December 3, 2010
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October 29, 2010
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September 8, 2010
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November 29, 2010
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August 24, 2010
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February 25, 2010
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November 22, 2010
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April 20, 2010
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September 6, 2010
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April 19, 2010
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March 31, 2010
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August 13, 2010
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March 25, 2010
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April 25, 2010
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March 15, 2010
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February 23, 2010
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July 8, 2010
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September 6, 2010
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March 4, 2010
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April 29, 2010
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July 7, 2010
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September 1, 2010
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July 30, 2010
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October 25, 2010
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May 6, 2010
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July 13, 2010
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August 17, 2010
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December 23, 2010
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May 7, 2010
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December 20, 2010
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October 25, 2010
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October 28, 2010
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November 29, 2010
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June 23, 2010
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April 5, 2010
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October 14, 2010
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July 27, 2010
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September 16, 2010
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August 26, 2010
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March 23, 2010
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October 7, 2010
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October 28, 2010
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March 2, 2010
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October 5, 2010
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February 25, 2010
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October 12, 2010
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June 28, 2010
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April 27, 2010
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September 6, 2010
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April 8, 2010
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March 2, 2010
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September 16, 2010
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April 13, 2010
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December 2, 2010
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October 13, 2010
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January 27, 2010
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June 7, 2010
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October 27, 2010
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January 13, 2010
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January 28, 2010
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December 2, 2010
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February 16, 2010
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August 13, 2010
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March 4, 2010
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July 28, 2010
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October 27, 2010
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June 14, 2010
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February 8, 2010
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December 10, 2010
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May 4, 2010
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December 2, 2010
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November 29, 2010
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June 28, 2010
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June 25, 2010
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August 6, 2010
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April 19, 2010
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March 30, 2010
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January 27, 2010
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September 15, 2010
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February 8, 2010
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March 26, 2010
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April 20, 2010
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October 28, 2010
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April 28, 2010
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January 19, 2010
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April 20, 2010
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April 12, 2010
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February 5, 2010
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December 8, 2010
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March 19, 2010
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July 15, 2010
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October 14, 2010
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September 29, 2010
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March 31, 2010
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October 27, 2010
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July 15, 2010
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September 24, 2010
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March 18, 2010
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March 4, 2010
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November 22, 2010
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December 13, 2010
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November 10, 2010
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January 21, 2010
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September 27, 2010
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June 23, 2010
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December 2, 2010
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July 7, 2010
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April 29, 2010
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August 13, 2010
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August 18, 2010
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July 13, 2010
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April 15, 2010
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September 23, 2010
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April 9, 2010
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June 15, 2010
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December 15, 2010
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March 2, 2010
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June 10, 2010
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December 6, 2010
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March 18, 2010
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October 28, 2010
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December 29, 2010
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August 6, 2010
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April 5, 2010
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July 9, 2010
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January 27, 2010
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December 21, 2010
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July 26, 2010
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June 21, 2010
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July 1, 2010
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February 24, 2010
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November 30, 2010
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February 26, 2010
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September 8, 2010
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July 6, 2010
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February 10, 2010
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January 20, 2010
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December 2, 2010
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January 12, 2010
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January 21, 2010
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August 18, 2010
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July 22, 2010
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August 4, 2010
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June 17, 2010
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March 9, 2010
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July 2, 2010
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January 4, 2010
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March 17, 2010
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June 11, 2010
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January 19, 2010
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November 15, 2010
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October 29, 2010
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January 8, 2010
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March 19, 2010
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March 29, 2010
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April 29, 2010
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June 29, 2010
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January 13, 2010
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May 19, 2010
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March 23, 2010
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October 21, 2010
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September 24, 2010
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September 28, 2010
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March 9, 2010
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November 16, 2010
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June 25, 2010
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September 23, 2010
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September 7, 2010
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July 15, 2010
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March 12, 2010
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September 9, 2010
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June 15, 2010
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August 27, 2010
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January 4, 2010
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January 21, 2010
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January 25, 2010
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October 29, 2010
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July 9, 2010
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February 25, 2010
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April 1, 2010
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April 23, 2010
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February 8, 2010
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August 4, 2010
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August 3, 2010
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January 19, 2010
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June 29, 2010
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November 29, 2010
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February 15, 2010
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August 6, 2010
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April 9, 2010
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February 2, 2010
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September 17, 2010
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June 23, 2010
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April 22, 2010
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August 13, 2010
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January 11, 2010
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March 29, 2010
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February 25, 2010
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January 22, 2010
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August 10, 2010
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June 30, 2010
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November 18, 2010
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April 5, 2010
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February 23, 2010
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December 22, 2010
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April 16, 2010
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June 24, 2010
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May 6, 2010
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March 9, 2010
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April 19, 2010
SANDEEP PARAB Vs. STATE OF GOA
April 7, 2010
SANDEEP SHIRODKAR Vs. SANKAR DHAWASKAR
February 24, 2010
SANDHYA W/O ANANTA MANE Vs. ANANTA S/O MANOHAR MANE
April 20, 2010
SANDIP DEVIDAS THORAT Vs. PRINCIPAL SECRETARY
August 10, 2010
SANGHVI ELECTRONICS PVT LTD Vs. STATE OF MAHARASHTRA
April 28, 2010
SANGITA ASHOK BORAWAR Vs. SUREKHA NANDU BORAWAR
August 3, 2010
SANGITA MADAN INGLE Vs. STATE OF MAHARASHTRA AND ANOTHER
January 11, 2010
SANGITA SHAH Vs. STATE OF MAHARASHTRA
June 23, 2010
SANGLI AGRICULTURE PRODUCE MARKET COMMITTEE Vs. STATE OF MAHARASHTRA
January 11, 2010
SANJAY Vs. STATE OF MAHARASHTRA
August 2, 2010
SANJAY ALIAS BADRIPRASAD KHANDELWAL Vs. SUKHIYABAI ALIAS BARATIYA GOND
March 25, 2010
SANJAY ALIAS SHRIRAM GONDCHAR Vs. STATE OF MAHARASHTRA
February 10, 2010
SANJAY ATMARAM GAIKWAD Vs. STATE OF MAHARASHTRA
October 29, 2010
SANJAY GAJANAN GHORPADE Vs. STATE OF MAHARASHTRA
May 7, 2010
SANJAY KIRAN BHALERAO Vs. STATE OF MAHARASHTRA
February 18, 2010
SANJAY LALBAHADUR DIVEDI Vs. SHRIKRISHNA VYAYAM SHALA SECRETARY
February 15, 2010
SANJAY LAXMAN CHAVAN Vs. STATE OF MAHARASHTRA
January 5, 2010
SANJAY R KOTHARI Vs. MAHANAGAR TELPHONE NIGAM LTD & ORS
December 21, 2010
SANJAY SHALIKRAM INGLE Vs. LOKMAT PROPRIETORS
March 12, 2010
SANJAY UPADHE Vs. STATE OF MAHARASHTRA
January 5, 2010
SANJAY VASANTRAO SHINDE Vs. STATE OF MAHARASHTRA
September 21, 2010
SANJAYKUMAR KIRANPAL SINGH Vs. STATE OF MAHARASHTRA
October 5, 2010
SANJEEV L TATUSKAR Vs. SECRETARY PUNE INSTITUTE OF COMPUTER TECH
April 22, 2010
SANJIV SHRIRAM BARBADE Vs. KUNBI SAHAKARI BANK LTD
December 6, 2010
SANKAPAKA LAXMAN BHOOMAIAH ALIAS BABU Vs. INTELLIGENCE OFFICER
November 29, 2010
SANKET TIMBER MART NAGPUR Vs. CONSERVATOR OF FOREST
February 11, 2010
SANT GADGEBABA ARTS COMMERCE AND SCIENCE JUNIOR COLLEGE MUKUNDWADI Vs. STATE OF MAHARASHTRA
March 9, 2010
SANTOSH Vs. RAMBHAU
July 26, 2010
SANTOSH ANANT RAUT Vs. PUKHARAJ CHOGMAL RATHOD
April 1, 2010
SANTOSH DATTATRAYA TAK Vs. STATE OF MAHARASHTRA
September 8, 2010
SANTOSH EKOBA SONAVANE Vs. STATE OF MAHARASHTRA
July 2, 2010
SANTOSH RAMCHANDRA NIKAM Vs. STATE OF MAHARASHTRA
January 11, 2010
SANWAL COAL CARRIERS Vs. WESTERN COALFIELDS LIMITED
August 26, 2010
SARASWAT CO OPERATIVE BANK LIMITED FORMERLY MARATHA MANDIR CO OPERATIVE BANK LIMITED Vs. MADAN S JHA
July 1, 2010
SARDESSAI ENGINEERING WORKS Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY MEMBER SECRETARY
October 19, 2010
SARGAM FOODS PVT LTD Vs. STATE OF MAHARASHTRA
July 8, 2010
SARIFUNISHA ABDUL HAMID IZAHAR Vs. SUNI KHAN HAYAT ALI KHAN
March 31, 2010
SARITA BABULALJI GUPTA Vs. INDIAN OIL CORPORATION LTD
January 21, 2010
SARITA GOPALKUMAR CHAND Vs. MADGU SITARAM RAMTEKE
July 13, 2010
SARITA NARENDRA SHAHU Vs. PUBLIC CO OPERATIVE HOUSHING SOCIETY LTD
January 13, 2010
SARITA RANGANATH HALDANKAR WIDOW OF RANGANATH JAGANATH HALDANKAR ALIAS RANGANATH JAGANATH NAIK HALDANKAR Vs. RASHILA SADANAND GOVENKAR WIFE OF SADANAND GOVENKAR AND NATIONAL INSURANCE CO LTD
October 18, 2010
SARITA VITHAL LOLIENKAR, SANJIV VITHAL LOLIENKAR AND PRASAD VITHAL LOLIENKAR Vs. SPECIAL LAND ACQUISITION OFFICER AND CHIEF ENGINEER, KONKAN RAILWAY CORPORATION LTD
November 22, 2010
SARJERAO MARUTI SATHE Vs. PRALHAD LAXMAN SATHE
February 11, 2010
SAROJA DHARMAPAL PATIL Vs. STATE OF MAHARASHTRA
October 12, 2010
SAROJA PARMESHWARAN Vs. PADMAKAR SITARAM BOLE
July 16, 2010
SATCHITANAND DAMODHAR NAIK Vs. LAXIMAN A BORDEKAR
March 22, 2010
SATE OF MAHARASHTRA Vs. RAJESH ALIAS AKASHSINGH
October 28, 2010
SATINATH Vs. STATE OF MAHARASHTRA
September 2, 2010
SATISH Vs. STATE OF MAHARASHTRA
August 24, 2010
SATISH ALIAS RAJENDRA HARBANS TIWARI Vs. STATE OF MAHARASHTRA
June 7, 2010
SATISH ALIAS RAJESH KANBARAO BALKHANDE Vs. UNION OF INDIA
May 7, 2010
SATISH ALIAS RAJU WAMAN KOLI Vs. STATE OF MAHARASHTRA
July 21, 2010
SATISH D CHAUDHARY Vs. NKGSB CO OP BANK LTD
November 25, 2010
SATISH HARIBHAU SAPATE Vs. PRESIDENT DISST SELECTION COMMITTEE
February 1, 2010
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September 2, 2010
SATISH LAVU SINAI KUDCHADKAR & ORS Vs. LAND ACQUISITION OFFICER & ANR
June 7, 2010
SATISH RAMCHANDRA BAVBANDE Vs. STATE OF MAHARASHTRA
April 28, 2010
SATISH SOMA BHOLE Vs. STATE OF MAHARASHTRA
August 13, 2010
SATISHKUMAR KANTILAL DOSHI Vs. TARABAI ANANT NIMBKAR
May 7, 2010
SATKUNTALABAI SHESHRAO HARAL Vs. HASAN BABARAO HARAL
September 16, 2010
SATYABHAMA NARAYAN KORGAONKAR Vs. SPECIAL LAND ACQUISITION OFFICER
September 1, 2010
SATYANARAYAN PATHAK Vs. STATE OF MAHARASHTRA
October 25, 2010
SATYANARAYAN RAMSWARUP SHARMA Vs. SECRETARY MAHARASHTRA PUBLIC SERVICE CMMISSION MUMBAI
May 4, 2010
SATYANARAYAN RATHI Vs. BHARAT GLASS TUBE LTD.
April 29, 2010
SATYAPAL Vs. SANJAY
February 8, 2010
SATYAVATI RAMPRASAD RUIA Vs. MUNICIPAL CORPORTAION OF BRIHAN MUMBAI
July 14, 2010
SAU ANJANI SANJAY MANE Vs. LOKMANYA INDANE ASHTA
June 29, 2010
SAU ASHA SOPAN MAITHANE Vs. RAMKRUSHNA PUNJAJI WANARE
July 29, 2010
SAU KALPANA Vs. STATE OF MAHARASHTRA
September 21, 2010
SAU LATABAI BHAURAO PATIL Vs. ADDITIONAL COMMISSIONER NASHIK
May 5, 2010
SAU MANDA R THAORE Vs. RAMAJI GHANSHYAM THAORE
April 20, 2010
SAU MANGALA DILIP DAVKHAR Vs. SAU RANJANA RAJENDRA VADNERE
August 18, 2010
SAU REKHA RAMESH WARGHE Vs. TIRANDAS BANSI WANKHEDE
June 29, 2010
SAU SANGITA Vs. SOU SUREKHA
August 3, 2010
SAU VARSHA RAVINDRA ISAI Vs. SOU RAJASHRI RAJKUMAR CHAUDHARI
December 22, 2010
SAU. REKHA W/O. UTTAM MONDHE Vs. STATE OF MAHARASHTRA
August 2, 2010
SAURABH ANIL REDIJ Vs. STATE OF MAHARASHTRA
April 7, 2010
SAUROHINI PATIL Vs. SATISH S/O DASHRATH PATIL
June 28, 2010
SAVITA Vs. DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
October 4, 2010
SAVITA JYOTIBA DEMBALKAR Vs. STATE OF MAHARASHTRA
December 13, 2010
SAVITRABAI Vs. KOKILABAI
February 11, 2010
SAVITRIBAI VISHNUPATI VASKE Vs. FARUK ABDULRAHIM PATEL
June 24, 2010
SAWAIVIR SADASSIVA Vs. DEPUTY COLLECTOR AND S D O L A O
July 29, 2010
SAYED AKBAR Vs. DHONDIBA
October 29, 2010
SAYED ANWAR GAFFAR Vs. ADMINISTRATOR AND DIVISIONAL
July 14, 2010
SAYED SALAM GAFOOR PIRJADE Vs. SHAIKH GULAB NABEE HUSSEIN
November 29, 2010
SAYYAD KASAM IMAM Vs. SHAIKH IBRAHIM ABDUL RAHIMAN AND ANR.
April 21, 2010
SAYYED FIROZ SAYYED ISMAIL Vs. STATE OF MAHARASHTRA
December 14, 2010
SCHERING CORPORATION Vs. UNITED BIOTECH P LTD
October 8, 2010
SEBASTIANA ESCOLASTICA BEATRIZ NUNES MENDONCA ALIAS BEATRIZ MENDONCA Vs. RAVALNATH BUILDERS
April 16, 2010
SEBASTIAO PALHA Vs. STATE THROUGH PUBLIC PROSECUTOR
December 23, 2010
SEBASTIAO PAULO FERNANDES Vs. FILOMENA FERNANDES
August 4, 2010
SECRETARY TO GOVERNMENT Vs. BALIRAM KAWADUJI SHIVARHUKE
February 1, 2010
SEEMA Vs. STATE OF MAHARASHTRA
November 30, 2010
SEETARAM GANPAT RANDALE Vs. OIL AND NATURAL GAS COMMISSION OF INDIA
June 15, 2010
SETH BANKATLAL MALOO S B M INDUSTRIES PVT LTD Vs. SUPERINTENDENT ENGINEER NRC
April 21, 2010
SEVERN TRENT WATER PURIFICATION Vs. CHLORO CONTROLS INDIA PRIVATE LTD
March 4, 2010
SHABBIR ABDUL RAHMAN SHAIKH Vs. PARNERKAR NAGARI SAHAKARI PATHSANSTHA MARYADIT
June 15, 2010
SHABEER MOHAMAD AENAPURE Vs. BHAIRAO SHRIPAD NATEKAR
August 13, 2010
SHAH NANJI NAGSI EXPORTS PVT LTD Vs. UNION OF INDIA
March 3, 2010
SHAHEEN Vs. STATE OF MAHARASHTRA
July 29, 2010
SHAIK ABDUL RAHIM, SON OF ABDUL RAHIM Vs. CHIEF OFFICER, CURCHOREM-CACORA MUNICIPAL COUNCIL
December 6, 2010
SHAIKH ABDULLAH S/O.BAHAUDDIN Vs. SHAIKH ISMAIL S/O.SK.HABIB
March 18, 2010
SHAIKH ARIF SHABBIR Vs. LAXMIBAI BHAGWANRAO DIVEKAR
May 7, 2010
SHAIKH BARKATULLAH HUSSEIN Vs. MUSLIM EDUCATION COMMITTEE
October 1, 2010
SHAIKH FATEH MOHAMMED MOHD RAZA Vs. KAMLESH SOMNATH YADAV
July 29, 2010
SHAIKH FEROZ Vs. STATE OF MAHARASHTRA
September 29, 2010
SHAIKH IQBAL Vs. STATE OF MAHARASHTRA
September 28, 2010
SHAIKH ISAK Vs. STATE OF MAHARASHTRA
November 15, 2010
SHAIKH KHALED Vs. STATE OF MAHARASHTRA
July 27, 2010
SHAIKH MAHBOOB ALIAS QUADEER Vs. KISHOR BENEFICIAL TRUST
March 17, 2010
SHAIKH MOHAMMAD SHARIF Vs. SHAIKH MOHAMMAD ALI
August 10, 2010
SHAIKH SALIM RAMZAN Vs. ASHOK BENIRAM KOTHAWADE
October 5, 2010
SHAIKH UMER HYDER PHULERI Vs. STATE OF MAHARASHTRA
March 11, 2010
SHAIKH YUNUS S/O SK. NOOR Vs. STATE OF MAHARASHTRA THROUGH THE SECRETARY HOME DEPARTMENT
September 6, 2010
SHAIKH ZAKIR SHAIKH NASIR Vs. STATE OF MAHARASHTRA
July 5, 2010
SHAILA PRADEEP PATIL Vs. STATE OF MAHARASHTRA
February 2, 2010
SHAILAJA KAMALAKAR LIMAYE AND ORS Vs. NILKANTH GANESH PETHE AND ORS
March 25, 2010
SHAKUNTALA BHARAT KACHARE Vs. SUBHASH PRATAPRAO CHAVAN
June 7, 2010
SHAKUNTALA JAGDISH GHENGAT Vs. MUNICIPAL CORPORATION JALGAON
September 15, 2010
SHAKUNTALABAI NAVALKISHOR KOTHARI Vs. STATE OF MAHARASHTRA
April 19, 2010
SHAMKUNWAR RAMESHLAL JAISWAL Vs. STATE OF MAHARASHTRA
May 4, 2010
SHAMSUNDAR VASSUDEO KAMAT Vs. STATE OF GOA
January 7, 2010
SHAMSUNDAR YASHWANT MORE Vs. STATE OF MAHARASHTRA
July 13, 2010
SHAMSUNDER VASSUDEO KAMAT Vs. STATE OF GOA
January 15, 2010
SHANKAR ALIAS SATYANNA MALAYYA GOPI Vs. STATE OF MAHARASHTRA
July 12, 2010
SHANKAR BABANI HALARNKAR Vs. SHARAYU KAUTHANKAR
August 23, 2010
SHANKAR MARUTI BAMNE Vs. STATE OF MAHARASHTRA
September 23, 2010
SHANKARLAL GOVINDRAM GUNWANI Vs. STATE OF MAHARASHTRA
June 25, 2010
SHANKARLAL S/O JAINARAYAN CHANDAK Vs. STATE OF MAHARASHTRA
June 8, 2010
SHANKARRAO BABURAO PANHALKAR Vs. STATE OF MAHARASHTRA
January 27, 2010
SHANKARRAO NARAYANRAO JADHAV Vs. STATE OF MAHARASHTRA
October 14, 2010
SHANTABAI Vs. STATE OF MAHARASHTRA
October 29, 2010
SHANTABAI Vs. AKOLA DISTRICT CENTRAL CO OPERATIVE BANK LTD
October 22, 2010
SHANTABAI BHAGWAN PATIL Vs. BHAGWAN REVANAND PATIL
February 9, 2010
SHANTARAM RAIKAR Vs. STATE OF GOA
April 5, 2010
SHANTI DEVI HALWAI Vs. STATE
August 2, 2010
SHANTILAL DNYANU JADHAV Vs. COMMISSIONER OF POLICE
March 10, 2010
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February 15, 2010
SHANTILAL KHUSHALDAS AND BROTHERS PVT LTD Vs. RADHA NANDLAL KARLO
June 9, 2010
SHANTINATH S PATIL Vs. STATE OF MAHARASHTRA
August 16, 2010
SHANU THULO VELIP Vs. SUKDO PUNO VELIP
August 11, 2010
SHAPOORJI PALLONJI & CO. LTD. Vs. COMMISSIONER OF C. EX., PUNE-I
October 20, 2010
SHARAD Vs. FOREST DEVELOPMENT CORPORATION
November 16, 2010
SHARAD BHAGWAT JOSHI Vs. BHAGWAT PUROSHOTTAM JOSHI
October 6, 2010
SHARAD DINKAR PACHKHEDE Vs. GROUND WATER SURVEY AND DEVELOPMENT AGENCY
March 11, 2010
SHARAD GUNO NAIK D/O PURSHOTTAM NAIK W/O GUNO NAIK Vs. DIWAKAR NARAYAN GAUNS DESSAI AND NATIONAL INSURANCE COMPANY LTD
November 26, 2010
SHARAD JHUNJHUNWALA Vs. COMPUAGE INFOCOM LIMITED
April 27, 2010
SHARAD KONDIBA WALKE Vs. STATE OF MAHARASHTRA
January 5, 2010
SHARAN P KHANNA Vs. OIL AND NATURAL GAS CORPORATION LTD
July 29, 2010
SHARAN P KHANNA Vs. OIL AND NATURAL GAS CORPORATION LTD AND ANOTHER
November 29, 2010
SHARDA SITARAM GEDAM Vs. STATE OF MAHARASHTRA
June 30, 2010
SHARDA W/O PURUSHOTTAM CHORE Vs. STATE OF MAHARASHTRA
July 19, 2010
SHASHIKANT GULABCHAND BORA AND ETC Vs. STATE OF MAHARASHTRA
July 21, 2010
SHASHIKANT VASUDEV MAHALE Vs. MADHUKAR VASUDEV MAHALE
March 15, 2010
SHASHIKANT YESHWANT LIMAYE Vs. CHINTAMAN VINAYAK KOLHATKAR
July 2, 2010
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November 26, 2010
SHEIKH CAMRUDDIN ALIAS XEQUE CAMRUDIN Vs. ZARINABI SHEIKH CAMRUDDIN ALIAS ZARINA BEGAUN
August 31, 2010
SHEIKH JALIL SHIEKH ISMAIL Vs. STATE OF MAHARASHTRA
March 12, 2010
SHEIKH SAID SHEIKH NAJIR Vs. STATE OF MAHARASHTRA
September 27, 2010
SHEKHAR NARAYAN SHETTY Vs. STATE OF MAHARASHTRA
January 27, 2010
SHEKHAR SADANAND GHORTANE Vs. SAVITA MAHADEO GAIKWAD
January 18, 2010
SHEKHAR SHIVDAS MAHIRE Vs. SARIKABAI SHEKHAR MAHIRE
April 13, 2010
SHELKE BEVARAGES PVT LTD Vs. RASIKLAL MANIKCHAND DHARIWAL
March 29, 2010
SHEOPURARI SINGH Vs. COAL INDIA LTD
March 5, 2010
SHERSINGH Vs. SARDAR JEEWANSINGH
May 7, 2010
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February 10, 2010
SHESHARAO KRISHNARAO UMREDKAR Vs. H K PANDE
March 10, 2010
SHESHRAO S/O.DASHRATH DABHADE Vs. STATE OF MAHARASHTRA
July 20, 2010
SHIKSHAN PRASARAK MANDAL Vs. DIRECTOR HIGHER EDUCATION
May 7, 2010
SHIKSHAN PRASARAK MANDAL Vs. STATE INFORMATION COMMISSIONER
August 10, 2010
SHIRISH H GARG Vs. NIDHI GARG
November 16, 2010
SHIRISH HARSHAVADAN SHAH Vs. DEPUTY DIRECTOR, E D
January 28, 2010
SHIRISH P SHAH Vs. ARUN POPATLAL SHAH
April 16, 2010
SHIRLEY VICTORIA MENEZES Vs. RAYMOND DE SOUZA
October 4, 2010
SHISHUPAL NATTHUJI PATLE Vs. PRAFUL MANOHARBHAI PATEL
April 29, 2010
SHITAL BABURAO CHAUDHARY Vs. STATE OF MAHARASHTRA
January 25, 2010
SHIV GANGA TRANSPORT PRIVATE LIMITED Vs. PRESIDENT OF INDIA THROUGH THE COMMANDANT
March 10, 2010
SHIV MANDHUKAR GIRI Vs. STATE OF MAHARASHTRA
March 25, 2010
SHIV SON OF KISANLAL KATARE Vs. STATE OF MAHARASHTRA
September 28, 2010
SHIV-VANI OIL AND GAS EXPLORATION SERVICES LTD Vs. C C I
January 27, 2010
SHIVA TRADING CORPORATION AND ORS Vs. ASHOK AGARWAL
August 17, 2010
SHIVAJI Vs. STATE OF MAHARASHTRA
November 30, 2010
SHIVAJI Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
June 23, 2010
SHIVAJI ALIAS SHIVA SHRIMANT SONAWANE Vs. STATE OF MAHARASHTRA
February 17, 2010
SHIVAJI ASHRUBA JAIBHAYE Vs. STATE OF MAHARASHTRA
February 23, 2010
SHIVAJI BABURAO BHABAD ALIAS BHAWAD Vs. ALKA
January 14, 2010
SHIVAJI BHAGOJI MALI Vs. STATE OF MAHARASHTRA
February 18, 2010
SHIVAJI PANDURANG CHIKANE Vs. STATE OF MAHARASHTRA
February 2, 2010
SHIVAJI RAMRAO ADMULWAD Vs. STATE OF MAHARASHTRA
June 29, 2010
SHIVAJI SAHEBRAO PATOLE Vs. STATE OF MAHARASHTRA
March 5, 2010
SHIVAJI SAKHARAM BHUMRE Vs. STATE OF MAHARASHTRA
December 6, 2010
SHIVAM ENGINEERS AND SHYPWRIGHTS PVT LTD Vs. SHREE SAGAR STEVEDORES
July 16, 2010
SHIVANANDA BASAVANAPPA KONAPURE Vs. VISHWANATH TATYA KOLI
July 6, 2010
SHIVANI DEVELOPERS Vs. CHIEF OFFICER
April 12, 2010
SHIVAPPA MALLAPPA ISAPURE Vs. GANPAT MALLAPPA ISAPURE
January 28, 2010
SHIVDAS GOPI USAPKAR AND ORS Vs. DIRECTOR, DIRECTORATE OF MUNICIPAL ADMINISTRATION/URBAN DEVELOPMENT AND ORS
December 2, 2010
SHIVKANT Vs. GRAMSEVAK GRAMPANCHAYAT OFFICE
April 6, 2010
SHIVKUMAR ALIAS SHIWALAMAL NARUMAL CHUGWANI Vs. STATE OF MAHARASHTRA
June 21, 2010
SHIVRAJ KASHINATHAPPA GANDGE Vs. STATE OF MAHARASHTRA
August 18, 2010
SHIVRAJ LAXMAN BHUJBALE AND OTHERS Vs. MUKESH MOHANBHAI PATEL AND OTHERS
June 22, 2010
SHIVRAM DADABHAU PAPAL Vs. STATE OF MAHARASHTRA AND OTHER
October 27, 2010
SHIVRAM GANBA NAIK GAONKAR AND ORS Vs. SPECIAL LAND ACQUISITION OFFICER, K R C L AND ORS
October 15, 2010
SHIVRAM KISAN GUNJAL Vs. RAMESH VISHWANATH GUNJAL
April 16, 2010
SHIVSHAHI PUNARVASAN PRAKALP LTD. Vs. UNION OF INDIA (UOI) AND ORS.
January 5, 2010
SHIWANAND BHAGWANRAO KULKARNI Vs. STATE OF MAHARASHTRA
September 23, 2010
SHREE AMBIKA TRADING CORPORATION Vs. STATE OF MAHARASHTRA
February 25, 2010
SHREE RAJASTHAN TEXCHEM LTD Vs. UNION OF INDIA
March 2, 2010
SHREE RAM MILLS LTD Vs. COURT RECEIVER HIGH COURT MUMBAI
September 16, 2010
SHREE VITTHAL SAHAKARI SAHAKAR KARKHANA LTD Vs. WADIKUROLI VIVIDH KARYAKARI SEVA SOCIETY LTD
June 29, 2010
SHRI ANDREW FERNANDES Vs. PANDURANG DATTA CHODANKAR AND ORS.
March 10, 2010
SHRI DATE TANAJI HONAJI Vs. SECRETARY STATE OF MAHARASHTRA TRIBAL DEVELOPMENT DEPARTMENT
April 29, 2010
SHRI EDGAR FRANCISCO VALLES Vs. DEPUTY COLLECTOR, SUB
September 17, 2010
SHRI GANPATI PANCHAYATAN SANSTHAN TRUST Vs. UNION OF INDIA
July 16, 2010
SHRI JETHMAL FAUJIMAL SONI Vs. INCOME TAX APPELLATE TRIBUNAL
April 12, 2010
SHRI NANDGOPAL KUDCHADKAR Vs. GOA TOURISM DEVELOPMENT CORP LTD
April 29, 2010
SHRI RAGHUNATH VOIKUNTH P. SHASTRI AND ORS. Vs. SPECIAL LAND ACQUISITION OFFICER, SOUTH GOA AND ANR.
September 17, 2010
SHRI SHIVAJI HIGH SCHOOL AND JUNIOR COLLEGE Vs. RAJU ALIAS LAXMAN GADEKAR
April 27, 2010
SHRI WARANA SAHAKARU DUDHA UTPADAK PRAKRIYA SANGH LIMITED Vs. TANAJI BAPURAO TELLI
April 16, 2010
SHRIDHAR Vs. STATE OF MAHARASHTRA
July 16, 2010
SHRIDHAR ANANT PRABHU GAONKAR Vs. SUBHASH BODKO NAIK
September 2, 2010
SHRIDHAR LAXMAN CHENNURI Vs. UNION OF INDIA
July 6, 2010
SHRIDHAR MORESHWAR THAKUR Vs. STATE OF MAHARASHTRA
October 4, 2010
SHRIDHAR RAMA PRABHU CHODNEKAR Vs. CHIEF OFFICER
April 12, 2010
SHRIDHAR S/O GOPAL DONGRE Vs. CHIEF EXECUTIVE OFFICER ZILLA PARISHAD OSMANABAD
May 5, 2010
SHRIKANT CHAHAKAR Vs. STATE OF MAHARASHTRA
April 8, 2010
SHRIKANT NARAYAN KULKARNI Vs. STATE OF MAHARASHTRA
July 9, 2010
SHRIKANT NILKANTRAO SHINGOKAR Vs. GEETANJALI W/O SHRIKANT SHINGOKAR
April 6, 2010
SHRIKANT SHAMBU VOLVOIKAR Vs. NARENDRA PANDU CHATIM
March 17, 2010
SHRIKANT TUKARAM BORADE Vs. STATE OF MAHARASHTRA
December 9, 2010
SHRIKANT VISHNU GAONKER Vs. GOA MEAT COMPLEX LTD
September 30, 2010
SHRIKISAN ALIAS SHRIKRISHNA MAHADEORAO JAPULKAR Vs. STATE OF MAHARASHTRA
June 8, 2010
SHRIKRISHNA WASUDEO DHAGE Vs. SHIVCHARAN ALIAS TRIMBAKRAO KALNE
February 15, 2010
SHRIMANT S/O SHRIPATI MUNDHE Vs. STATE OF MAHARASHTRA
March 11, 2010
SHRIMATI SHRIPAD PRABHU DINDIBAGKAR Vs. SPECIAL LAND ACQUISITION OFFICER
June 21, 2010
SHRIMATI VISHWANATH ACHARYA Vs. SPECIAL LAND ACQUISITION OFFICER
October 6, 2010
SHRINATH MARUTI REDDY Vs. STATE OF MAHARASHTRA
August 2, 2010
SHRINIVASAN RANGANATHAN Vs. AIR INDIA LTD
March 9, 2010
SHRINIWAS Vs. ZILLA PARISHAD, CHANDRAPUR
January 27, 2010
SHRIPATI GANPATI JADHAV Vs. CHANDRAKANT GANPATI JADHAV
November 23, 2010
SHRIPATI HARI BARKALE Vs. STATE OF MAHARASHTRA
June 7, 2010
SHRIPRAKASH CHANDMAL BORA Vs. MUTYAL VILAS RAMBAU
June 11, 2010
SHRIRAM CITY UNION FINANCE LTD Vs. SUDAM GOVIND SATPUTE
December 8, 2010
SHRIRAM GANGARAM GUPTA Vs. VEEKAY BUILDERS ASSOCIATES
March 25, 2010
SHRIRAM RADHAKISAN AGRAWAL Vs. CHANDRABAI W/O SHAMLAL
April 29, 2010
SHRIRAM TUKARAM AVATADE Vs. RAMRAO UDAJI KHADASE
June 18, 2010
SHUBHAM PLYWOOD Vs. SHUBHAM PLYWOOD PARK
February 23, 2010
SHUBHANGI ANIL GAWANDE Vs. ADDITIONAL COLLECTOR
January 28, 2010
SHUBHANGI NARAYANRAO YADAV Vs. SHIVAJI UNIVERSITY
April 28, 2010
SHUDDHODHAN ALIAS DASHRATH GANVIR Vs. MEMBER INDUSTRIAL COURT
April 8, 2010
SHUDHIR Vs. STATE OF MAHARASHTRA
July 2, 2010
SHWETA KESARINATH SHIVDIKAR Vs. STATE OF MAHARASHTRA
January 11, 2010
SHYAM CHETANDAS BAJAJ Vs. VISHAL S/O JAWAHAR DUBEY
April 26, 2010
SHYAM KESHAVRAO RAKHONDE Vs. PANJAJKUMAR NIRAJKUMAR
April 21, 2010
SHYAMRAO ALIAS NARAYANRAO BORGHARE Vs. NARENDRAMAL ALIAS MISHRIMAL BAFNA
February 16, 2010
SHYAMSUNDAR Vs. LOKESH CHANDRA
December 22, 2010
SHYAMSUNDER RAMBAHOR TIWARI Vs. PRAMILABAI
July 15, 2010
SI GROUP INDIA LTD Vs. ASST COMMISSIONER OF INCOME TAX RANGE
June 10, 2010
SICOM LTD Vs. STATE OF MAHARASHTRA
March 18, 2010
SIDDHESH GUNO NAIK CHOPDEKAR Vs. DEPUTY COLLECTOR AND LAND ACQUISITION OFFICER
July 30, 2010
SIDDHU ALIAS SIDDHARTH RAMESH JANMEJAY Vs. STATE OF MAHARASHTRA
October 20, 2010
SIEMENS LTD Vs. MUMBAI RAILWAY VIKAS CORPORATION LTD
December 7, 2010
SIEMENS LTD Vs. THEIR EMPLOYEES REPRESENTED
April 16, 2010
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July 8, 2010
SIMA HOTELS AND RESORTS LTD Vs. DUGAL PROJECTS DEVELOPMENTS CO PVT LTD
October 6, 2010
SINGH SHAMSHER RAMBAHAL Vs. ELECTION COMMISSIONER
August 24, 2010
SITABAI NARAYANRAO DESHMUKH Vs. STATE OF MAHARASHTRA
March 29, 2010
SITARAM Vs. STATE OF MAHARASHTRA
June 11, 2010
SITARAM Vs. STATE OF MAHARASHTRA
September 16, 2010
SITARAM NATHA MORE Vs. STATE OF MAHARASHTRA
June 17, 2010
SITARAM SON OF MAHAGU BANDABUCHE Vs. ASHOK SON OF GOPALRAO BHONGADE
June 22, 2010
SK AYYUB SK KARIM Vs. STATE OF MAHARASHTRA
September 1, 2010
SKIL INFRASTRUCTURE LIMITED Vs. STATE INFORMATION COMMISSIONER
September 14, 2010
SKODA AUTO INDIA PVT LTD Vs. UNION OF INDIA
February 25, 2010
SKOL BREWERIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX RANGE
March 8, 2010
SLUGS INDIA LTD. Vs. COMMISSIONER OF C. EX.
October 12, 2010
SMALL SCALE ENTREPRENEURS ASSOCIATION Vs. STATE OF MAHARASHTRA
July 8, 2010
SMITA Vs. SURYAKANT SADASHIV ARADE
March 9, 2010
SMITA NITIN KANNAMWAR Vs. UMADEVI YASHWANTRAO GAWANE
January 25, 2010
SMITA VAIBHAV MULAY Vs. UNION OF INDIA
February 26, 2010
SMT. SAVITA MORAJKAR Vs. GANBA FATI FAL DESSARI
September 29, 2010
SOCIAL SOCIETY MORBA Vs. PRINCIPAL SECRETARY
September 7, 2010
SOCIEDADE DE FORMENTO INDUSTRIAL P LTD Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
May 7, 2010
SOMAYYA S BHANDARI Vs. ORIENTAL RUBBER INDUSTRIES LTD
June 24, 2010
SOMNATH Vs. ATANASIO
July 21, 2010
SONALAXMI MACHHIMAR SAHAKARI SOC LTD Vs. STATE OF MAHARASHTRA
September 8, 2010
SONAT KUMAR KONTAK AND HIS WIFE Vs. ANTONIO DOURADO
July 16, 2010
SONOBA VISHNU GAUNKAR Vs. LAND ACQUISITION OFFICER
April 5, 2010
SONU BABU PIVAL Vs. STATE OF MAHARASHTRA
November 30, 2010
SONU MAHADEO CHAVAN Vs. PUNE MUNICIPAL TRANSPORT
June 14, 2010
SONU VITHU GAUNS Vs. TUKARAM MAHADEV GAUNS
November 22, 2010
SOPANRAO ONKARRAO SATHE Vs. STATE OF MAHARASHTRA
August 17, 2010
SOPANRAO ONKARRAO SATHE Vs. STATE OF MAHARASHTRA
July 15, 2010
SOU HIRKAN UDDHAV SHINDE Vs. STATE OF MAHARASHTRA
January 28, 2010
SOUREN CHANDER ALIMCHANDANI Vs. CHANDER RUPCHAND ALIMCHANDANI
December 16, 2010
SOVIND CHANDEWAR Vs. KETKI CHANDEWAR
March 12, 2010
SOW PRATIBHA Vs. ADDITIONAL COLLECTOR
April 16, 2010
SPACEWOOD FURNISHERS PVT LTD Vs. DESIGNATED AUTHORITY
March 23, 2010
SPANCO LIMITED Vs. A2Z MAINTENANCE AND ENGINEERING SERVICES LIMITED
September 1, 2010
SPECIAL LAND ACQUISITION OFFICER Vs. JOSE ORTENSE DSOUZA
August 24, 2010
SPECIAL LAND ACQUISITION OFFICER Vs. VITHAL RAGHOBA PRABHU MAMBRE
August 24, 2010
SPECIAL LAND ACQUISITION OFFICER Vs. COFRE DE NOSSA SRA DE BOA MORTE SANTAS ALMAS DA IGREJA DE MAJORDA
March 9, 2010
SPECIAL LAND ACQUISITION OFFICER Vs. COFRE DE NOSSA SRA DE MAE DE DEUS MAJORDA CHURCH
March 10, 2010
SPECIAL LAND ACQUISITION OFFICER Vs. KRISHNABAI ABASAHEB RANE
July 20, 2010
SPECIAL LAND ACQUISITION OFFICER Vs. ULHAS GOVIND BHAGAT
October 8, 2010
SPECIAL LAND ACQUISITION OFFICER Vs. KAMAL LAXMAN FAL DESSAI
October 8, 2010
SPECIAL LAND ACQUISITION OFFICER Vs. MILAGRINA PEREIR E XAVIER
October 7, 2010
SPECIAL LAND ACQUISITION OFFICER Vs. ANANDRAO G S KENKRE
October 7, 2010
SPECIAL LAND ACQUISITION OFFICER Vs. CECELIA NORONHA
September 16, 2010
SPECIAL LAND ACQUISITION OFFICER Vs. RAJANIKANT PAI ANGLE
October 22, 2010
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August 13, 2010
SPECIAL LAND ACQUISITION OFFICER AND CHIEF ENGINEER, KONKAN RAILWAY CORPORATION LTD Vs. MAHADEV RAGHUVIR PRABHUDESSAI
October 14, 2010
SPECIAL LAND ACQUISITION OFFICER AND CHIEF ENGINEER, KONKAN RAILWAY CORPORATION LTD Vs. PANDHARI SHAMBA DESSAI PANSULEM SHENVATI PANDHARI NAIK DESSAI, WIFE AND ORS
October 14, 2010
SPECIAL LAND ACQUISITION OFFICER AND CHIEF ENGINEER, KONKAN RAILWAY CORPORATION LTD Vs. MANUELA FARIA ROADRIGUES
October 15, 2010
SPECIAL LAND ACQUISITION OFFICER AND CHIEF ENGINEER, KONKAN RAILWAY CORPORATION LTD Vs. JULIA PEREIRA ANDRADE
October 15, 2010
SPECIAL LAND ACQUISITION OFFICER AND CHIEF ENGINEER, KONKAN RAILWAY CORPORATION LTD Vs. PEDRINA FERNANDES
November 30, 2010
SPECIAL LAND ACQUISITION OFFICER AND EXECUTIVE ENGINEER Vs. CONFIRE DE MONTE PEIDADE OF HOLY SPIRIT CHURCH
October 21, 2010
SPECIAL LAND ACQUISITION OFFICER AND ORS Vs. RAMA GOVIND RAUT
November 22, 2010
SPECIAL LAND ACQUISITION OFFICER SALAULIM IRRIGATION PROJECT Vs. EXECUTIVE ENGINEER WORKS DIVISION VI R B P W D
August 13, 2010
SPECIAL LAND ACQUISITION OFFICER, (S I P ) AND ORS Vs. AGNES BENEDITA FERNANDES
October 26, 2010
SPECIAL LAND ACQUISITION OFFICER, KONKAN RAILWAY CORPORATION LIMITED AND CHIEF ENGINEER, KONKAN RAILWAY CORPORATION LTD Vs. MARIA COUTINHOE GAMA
October 14, 2010
SPECIAL LAND ACQUISITION OFFICER, KRCL AND CHIEF ENGINEER, KONKAN RAILWAY CORPORATION LTD Vs. MOHANDAS BHICU BHAT
October 14, 2010
SPECTRUM ESTATES PVT LTD Vs. CHARKOP GAGAN VIHAR CHS LTD
March 2, 2010
SPL LAND ACQUISITION OFFICER Vs. COMMUNIDADE OF VERNA
June 22, 2010
SPORTS AND LEISURE APPAREL LTD. Vs. BANSI MALL MANAGEMENT CO. PVT. LTD. AND ORS.
March 23, 2010
SRI BALAJI AGENCIES PVT LTD Vs. SAMUDRA ROPES PVT LTD
September 2, 2010
SRINIWAS BABULAL Vs. RAMAKANT
October 15, 2010
STAR INDIA PRIVATE LTD Vs. UNION OF INDIA
December 16, 2010
STAR INDIA PVT LTD Vs. RICHARD CABLE NETWORK
July 9, 2010
STAR TRADING CO. Vs. DY. COMMR. OF CENTRAL EXCISE
August 31, 2010
STATE Vs. PRITIKA BORKAR
February 2, 2010
STATE Vs. PANDURANG GAONKAR
July 6, 2010
STATE Vs. RAMSANHE BHARDWAJ ALIAS AMAR RAJBHAR
June 30, 2010
STATE Vs. GOPAL GANESH SHETGAONKAR
August 25, 2010
STATE Vs. SELVOM ATHISAVEM
August 2, 2010
STATE BANK OF INDIA Vs. JIGISHABEN B SANGHAVI
December 8, 2010
STATE BANK OF INDIA Vs. LAXMIKANT VITHAL PALEKAR
June 16, 2010
STATE OF GOA Vs. FERNANDO ABRANCHES
January 12, 2010
STATE OF GOA Vs. CHANDRA KANT RAMA GAWANDI
February 16, 2010
STATE OF GOA Vs. SARA DA COSTA
April 7, 2010
STATE OF GOA Vs. LAXMIKANT D NAIK KARMALI
October 14, 2010
STATE OF GOA Vs. SONNY CORREIA
October 20, 2010
STATE OF GOA Vs. MARIA HAYDE SOFIA DE MEMINO JESUS GRACIAS FERNANDES
October 6, 2010
STATE OF GOA Vs. SURESH L NAIK CHOPDEKAR
March 4, 2010
STATE OF GOA Vs. RAMABAI P NADKARNI
March 3, 2010
STATE OF GOA Vs. PROTO FERNANDES
August 26, 2010
STATE OF GOA Vs. LIDIA BARBOSA
August 27, 2010
STATE OF GOA Vs. SHANKAR D NADKARNI
August 30, 2010
STATE OF GOA Vs. BINDIYA M VERLEKAR
October 15, 2010
STATE OF GOA Vs. DEV, CHANDRESHWAR BHUTNATH DEVASTHAN
October 21, 2010
STATE OF GOA Vs. FR ANTONIO FIGUEREDO
September 24, 2010
STATE OF GOA AND ORS Vs. JACINTO M F RODRIGUES
October 19, 2010
STATE OF GOA THROUGH THE DEPUTY COLLECTOR AND LAND ACQUISITION OFFICER AND DIRECTOR OF SPORTS AND YOUTH, AFFAIRS Vs. JOSE PEDRO COUTINHO
June 25, 2010
STATE OF GOA THROUGH THE DY COLLECTOR AND SDO AND THE EXECUTIVE ENGINEER, WORKS DIVISION XVIII (R), PWD Vs. INDIRABAI VENKATESH BHAT DHAVALIKAR
October 15, 2010
STATE OF GOA, THROUGH THE DY COLLECTOR AND SDO AND THE DIRECTOR OF HEALTH SERVICES Vs. JAISINGRAO A RANE AND ORS
October 18, 2010
STATE OF KERALA Vs. OFFICIAL LIQUIDATOR OF POYSHA INDUSTRIAL COMPANY LTD
August 11, 2010
STATE OF MAHARASHTRA Vs. JAYANTILAL LAXMICHAND AND SONS BOMBAY
August 16, 2010
STATE OF MAHARASHTRA Vs. KAMLAKAR TANAJI SHINDE
September 7, 2010
STATE OF MAHARASHTRA Vs. GUPTA DASHRATH TODOSE
March 2, 2010
STATE OF MAHARASHTRA Vs. GRAMDEVI KALBHAIRAV SANSTHAN
August 6, 2010
STATE OF MAHARASHTRA Vs. BHASKAR BHIKAJI WAGH
August 3, 2010
STATE OF MAHARASHTRA Vs. SUBHASH ALIAS LAXMANRAO CHIKARE
February 16, 2010
STATE OF MAHARASHTRA Vs. PRAGYASINH CHANDRAPALSINH THAKUR
July 19, 2010
STATE OF MAHARASHTRA Vs. SHARAD RAMBHAU KHANDE
February 25, 2010
STATE OF MAHARASHTRA Vs. DEEPAK BABUDAS VAISHNAV
October 5, 2010
STATE OF MAHARASHTRA Vs. MANOJ PRABHAKAR LOHAR
October 1, 2010
STATE OF MAHARASHTRA Vs. PRATAPRAO ALIAS MAHESH BABAN BHOSALE
September 20, 2010
STATE OF MAHARASHTRA Vs. KRUSHNA RAGHUNATH MADAVI
October 15, 2010
STATE OF MAHARASHTRA Vs. SAJJAD ALI MOHAMMAD
October 15, 2010
STATE OF MAHARASHTRA Vs. SAMPAT BABSO KALE
October 13, 2010
STATE OF MAHARASHTRA Vs. AJAY BHIMRAO PAWAR
October 12, 2010
STATE OF MAHARASHTRA Vs. YUVRAJ
October 26, 2010
STATE OF MAHARASHTRA Vs. SACHIN S HUNDEKARI
October 29, 2010
STATE OF MAHARASHTRA Vs. SANJAY EKNATH INGLE
December 16, 2010
STATE OF MAHARASHTRA Vs. SUNIL
December 15, 2010
STATE OF MAHARASHTRA Vs. BABU ALIAS RAVINDRA SURESH KAMBLE
December 10, 2010
STATE OF MAHARASHTRA Vs. SHOBHA GANESH GAIKWAD
December 7, 2010
STATE OF MAHARASHTRA Vs. SHRIKRISHNA JAGANNATH LASKHARE
December 2, 2010
STATE OF MAHARASHTRA Vs. RAMA RANGNATH TAMBE
November 30, 2010
STATE OF MAHARASHTRA Vs. SADASHIV MAROTI DOKE
November 30, 2010
STATE OF MAHARASHTRA Vs. JUBEDABEE ALIAS CHANDEWALI BABLU ALI
November 22, 2010
STATE OF MAHARASHTRA Vs. AMALIO SIMOES KHANDWALLA APTS
November 22, 2010
STATE OF MAHARASHTRA Vs. MAROTI NAMDEO SHRIRAME
March 30, 2010
STATE OF MAHARASHTRA Vs. PAPPU SURESH SALVE ALIAS SUNIL BHARAT JADHAV
April 13, 2010
STATE OF MAHARASHTRA Vs. KAVITA PRAVIN TILWANI
April 13, 2010
STATE OF MAHARASHTRA Vs. LAXMIKANT S/O SHANKARLAL SARDA
May 3, 2010
STATE OF MAHARASHTRA Vs. BHIKAJI ANANDRAO PAWAR
April 9, 2010
STATE OF MAHARASHTRA Vs. BABAN KISAN KULVADE
June 15, 2010
STATE OF MAHARASHTRA Vs. BHARAT PETROLEUM CORPORATION LTD
April 20, 2010
STATE OF MAHARASHTRA Vs. ROHAN PUSHPRAJ FANASGAONKAR
May 7, 2010
STATE OF MAHARASHTRA Vs. GOVIND MHATARBA SHINDE
May 7, 2010
STATE OF MAHARASHTRA Vs. SHEIKH ILIAS SHEIKH YUSUF
February 16, 2010
STATE OF MAHARASHTRA Vs. SITARAM NARAYAN PATIL
February 10, 2010
STATE OF MAHARASHTRA Vs. DHANANJAY LAXMANRAO BHAGAT
February 1, 2010
STATE OF MAHARASHTRA Vs. RAJENDRA ALIAS RAMKISAM JAISWAL
January 29, 2010
STATE OF MAHARASHTRA Vs. MITESH MANILAL LODHIYA
January 25, 2010
STATE OF MAHARASHTRA Vs. MANOHAR GOPALJI SHAH
January 29, 2010
STATE OF MAHARASHTRA Vs. HABIB ALIAS NOOR JAHAGIRDAR
January 22, 2010
STATE OF MAHARASHTRA Vs. ANIL KUMAR JINABHAI PATEL
January 15, 2010
STATE OF MAHARASHTRA Vs. MEDHA PRASHANT PARKHE
October 26, 2010
STATE OF MAHARASHTRA Vs. RAJENDRAGIRI VIKRAMGIRI GOSAWI
August 27, 2010
STATE OF MAHARASHTRA Vs. RAJANI PRABHAKAR BHOIR
May 4, 2010
STATE OF MAHARASHTRA Vs. DURGADAS DEVICHAND RATHOD
September 2, 2010
STATE OF MAHARASHTRA Vs. ISHAN VASANT DESHMUKH ALIAS PRASAD VASANT KULKARNI
June 28, 2010
STATE OF MAHARASHTRA Vs. MAHADEO BHIMRAO JANGALE
January 15, 2010
STATE OF MAHARASHTRA Vs. HARICHANDRA ALIAS RAGHU DESHMUKH
January 20, 2010
STATE OF MAHARASHTRA Vs. PRABHAKAR SHIVAJI WANKHEDE
January 4, 2010
STATE OF MAHARASHTRA Vs. NARENDRA DEVIDASJI RAMTEKE
January 6, 2010
STATE OF MAHARASHTRA Vs. JITENDRA HARJIVAN TIMBADIA
March 19, 2010
STATE OF MAHARASHTRA Vs. IRFAN S/O MUSTAFA SHAIKH & OTHERS
November 15, 2010
STATE OF MAHARASHTRA Vs. KETAN ENTERPRISES
January 29, 2010
STATE POLICE INSPECTOR Vs. AIRES RODRIGUES
December 13, 2010
STEEL AUTHORITY OF INDIA LTD. Vs. MICRO, SMALL ENTERPRISE FACILITATION COUNCIL, THROUGH JOINT DIRECTOR OF INDUSTRIES
August 27, 2010
STEFAN MUELLER Vs. STATE OF MAHARASHTRA
June 23, 2010
STELMAKH LEONID IULIIA Vs. SECRETARY TO THE MINISTRY OF EXTERNAL AFFAIRS
November 25, 2010
STERLING COACH BUILDERS (P) LTD Vs. COMMISSIONNER OF C EX
October 5, 2010
SU JEWELS EXIM PVT LTD Vs. UNION OF INDIA
March 9, 2010
SUB AREA MANAGER WESTERN COALFIELDS LTD Vs. GENERAL MANAGER SOUTH EASTERN RILWAYS
January 5, 2010
SUBHADA PHANSEKAR Vs. TRAVEL CORP INDIA LTD
July 6, 2010
SUBHADRA SHIVLAL DAGA Vs. M R AND D R THACKER
February 9, 2010
SUBHASH Vs. STATE OF MAHARASHTRA
October 6, 2010
SUBHASH ALIAS DADAJI AWCHAT Vs. NATIONAL INSURANCE COMPANY
May 4, 2010
SUBHASH BHAGWANTA NALAWADE Vs. STATE OF MAHARASHTRA
March 23, 2010
SUBHASH BHIMRAO GAVSANE Vs. STATE OF MAHARASHTRA
April 19, 2010
SUBHASH DESAI Vs. BOARD OF CONTROL FOR CRICKET IN INDIA
August 24, 2010
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August 11, 2010
SUBHASH S/O LAXMANRAO NERKAR Vs. SHAIKH RAHEMAN
April 29, 2010
SUBHASH S/O MATHURADAS DEWANI Vs. SAU SANDHYA PARATE
April 13, 2010
SUBHASH SAHEBRAO DATKAR Vs. STATE OF MAHARASHTRA
June 25, 2010
SUBHASH SAMBHASHIV BONA PAWAR Vs. KANTABAI SAMBHAJI LANDGE
October 7, 2010
SUBHASHCHANDRA ROY Vs. REGIONAL PROVIDENT FUND COMMISSIONER II
March 9, 2010
SUBHIKSHA TRADING SERVICES LTD Vs. KOTAK MAHINDRA BANK LTD
August 12, 2010
SUBIR BANKIMCHANDRA ROY Vs. SAU ASHA SHRIKANT PATEL
July 27, 2010
SUBODH PRASAD URF ANIL CHOTU JAGDISH MAHATO Vs. STATE OF MAHARASHTRA
September 7, 2010
SUDAM GOPAL PEDNEKAR Vs. LAND ACQUISITION OFFICER, P W D , CELL AND THE EXECUTIVE ENGINEER, W D XV (NH)
October 14, 2010
SUDARSHAN KUMAR Vs. UNION OF INDIA
April 30, 2010
SUDHA MADHUSUDAN LANJEKAR Vs. SHASHIKANT GAJANAN PATHARE
July 27, 2010
SUDHAKAR Vs. SONAMATA SHIKSHAN SANSTHA
February 23, 2010
SUDHAKAR Vs. SONAMATA SHIKSHAN SANSTHA, AURANGABAD AND OTHERS
March 23, 2010
SUDHAKAR NAMDEORAO GUMBLE Vs. STATE OF MAHARASHTRA
August 10, 2010
SUDHAKAR S/O SAWAJI MONDHE Vs. STATE OF MAHARASHTRA
May 4, 2010
SUDHAKAR TATYARAO KULKARNI Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
March 8, 2010
SUDHIR BHATIA TRADING Vs. CENTRAL GOVERNMENT OF INDIA
October 26, 2010
SUDHIR DHAR Vs. STATE OF MAHARASHTRA
March 8, 2010
SUDHIR VASANT KARNATAKI Vs. YASHWANT VASUDEO NATU
September 28, 2010
SUDHIR VASANT KARNATAKI Vs. STATE OF MAHARASHTRA
November 29, 2010
SUDHIR VASANTRAO DHEKAN Vs. JOINT COMMISSIONER AND VICE CHAIRMAN SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE
August 6, 2010
SUGLABAI Vs. RANGRAO
October 20, 2010
SUHAS H POPHALE Vs. ORIENTAL INSURANCE CO LTD
June 7, 2010
SUHAS VITTHAL HATE Vs. STATE OF MAHARASHTRA
November 26, 2010
SUHAS YASHWANT CHOPDE Vs. SURESH GOPAL KUNTE
April 21, 2010
SUHASINI UMESH KARANJKAR Vs. KOLHAPUR MUNICIPAL CORPORATION
December 23, 2010
SUKESH SHRIDHAR SHETTY Vs. COMMISSIONER OF POLICE
November 25, 2010
SUKHDEV DADA WAGH Vs. PRINCIPAL SECRETARY APPEALS AND HEARING
July 12, 2010
SUKRITI MAINGI Vs. INDRANI CHOWDHARY
June 24, 2010
SULANA SANTIMANO Vs. GRACIANO COTTAGES
September 20, 2010
SULOCHANA VAZ Vs. STATE
December 20, 2010
SUMAN SHRIRAM KAKAD Vs. STATE OF MAHARASHTRA
December 7, 2010
SUMANBAI ALIAS SHEKHAR MAHIRE Vs. STATE OF MAHARASHTRA
March 18, 2010
SUMANBAI D/O DAMODHARRAO KURDUKAR Vs. STATE OF MAHARASHTRA THROUGH THE PRINCIPAL SECRETARY URBAN AND RURAL DEVELOPMENT DEPARTMENT
July 8, 2010
SUMEDHA Vs. STATE OF MAHARASHTRA
August 2, 2010
SUNDARABAI G DHUME Vs. DEPUTY COLLECTOR L A AND LAND ACQUISITION OFFICER PANJIM
January 4, 2010
SUNDARABAI G DHUME Vs. DEPUTY COLLECTOR L A AND LAND ACQUISITION OFFICER
January 20, 2010
SUNDEEP POLYMERS PVT. LTD. AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
September 3, 2010
SUNIL Vs. STATE OF MAHARASHTRA
December 13, 2010
SUNIL ALIAS RAMESH HUJBAND Vs. SMITA ALIAS SUNIL HUJBAND
February 5, 2010
SUNIL ANANDRAO SAWANT Vs. GOVERNMENT OF MAHARASHTRA
April 23, 2010
SUNIL BISANDATT KAUSHIK Vs. STATE OF MAHARASHTRA
October 29, 2010
SUNIL D THAWARE Vs. STATE OF MAHARASHTRA
January 7, 2010
SUNIL GIRIDHARI HARIJAN Vs. STATE OF MAHARASHTRA
January 21, 2010
SUNIL GOPALRAO KHEDIKAR Vs. EDUCATION OFFICER SECONDARY ZILLA PARISHAD BHANDARA
July 30, 2010
SUNIL JANYA DABKA Vs. STATE OF MAHARASHTRA
September 21, 2010
SUNIL MANTRI REALTY LIMITED Vs. MAHARASHTRA STATE TEXTILE CORPORATION LIMITED
April 20, 2010
SUNIL NAMDEO KADU Vs. STATE OF MAHARASHTRA
December 1, 2010
SUNIL NIRMAL BISTH Vs. STATE OF MAHARASHTRA
March 15, 2010
SUNIL OIL INDUSTRIES Vs. PACHORA PEOPLES CO-OPERATIVE BANK LTD
April 30, 2010
SUNIL PANDHARINATH JADHAV Vs. STATE OF MAHARASHTRA
June 10, 2010
SUNIL PUNDLIKRAO BHISE Vs. ASSISTANT REGISTRAR CO OPERATIVE SOCIETIES
January 12, 2010
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March 9, 2010
SUNIL SURAJMAL KHANDELWAL Vs. STATE OF MAHARASHTRA
April 20, 2010
SUNIL TONDON Vs. STATE OF MAHARASHTRA
May 6, 2010
SUNIL V KATKAR Vs. ASSISTANT PROVIDEN FUND COMMISSIONER
August 13, 2010
SUNIL VILASRAO PATIL Vs. SWAMI VIVEKANAND SHIKSHAN SANSTHA
July 13, 2010
SUNIL VITHAL SHIRKE Vs. STATE OF MAHARASHTRA
December 10, 2010
SUNIL VITHALRAO KUMBHRE Vs. STATE OF MAHARASHTRA
January 21, 2010
SUNITA DAULATRAO PATIL Vs. STATE OF MAHARASHTRA
March 17, 2010
SUNITI RAMAKANT SINAI KAKODKAR Vs. DEPUTY COLLECTOR AND S D O OF QUEPEM
September 30, 2010
SUPER MAX INTERNATIONAL PVT LTD Vs. R M CHOKSEY AND CO
March 3, 2010
SURAJ BHASKAR NIKHAR Vs. CHIEF GENERAL MANAGER IR WESTER4N COAL FIELDS LTD
January 25, 2010
SURENDRA BUDHAJI BORKAR Vs. NARAYAN TATU RANE
August 6, 2010
SURENDRA SRIBALI SAHU Vs. STATE OF MAHARASHTRA
February 1, 2010
SURESH Vs. STATE OF MAHARASHTRA
July 2, 2010
SURESH Vs. STATE OF MAHARASHTRA
February 8, 2010
SURESH ALIAS SUDESH FOLL DESSAI Vs. SURESH
August 26, 2010
SURESH ANANDRAJ JAIN Vs. UNION OF INDIA
February 11, 2010
SURESH BHALCHANDRA SHETYE Vs. ANIL VASANT PEDNEKAR
August 13, 2010
SURESH CHAND AND SONS Vs. UNION OF INDIA
May 7, 2010
SURESH KRISHNAJI LAKUDKAR Vs. STATE OF MAHARASHTRA
August 13, 2010
SURESH LACHHMANDAS RAHEJA Vs. FERRANI HOTELS PVT LTD
November 26, 2010
SURESH NARAYAN DAKHORE Vs. STATE OF MAHARASHTRA
February 25, 2010
SURESH NARVEKAR Vs. STATE OF GOA
January 29, 2010
SURESH NARVEKAR Vs. STATE OF GOA
January 28, 2010
SURESH NARVEKAR Vs. STATE OF GOA
January 5, 2010
SURESH R KANDUT Vs. PFIZER LTD
September 13, 2010
SURESH S/O VITHALRAO EKONKAR Vs. STATE OF MAHARASHTRA
August 13, 2010
SURESH SADU KAMBLE Vs. STATE OF MAHARASHTRA
November 23, 2010
SURESH SHAMRAO UIEKE Vs. NEW INDIA ASSURANCE CO LTD
June 22, 2010
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ZAINAB BTE YOUSUF Vs. STATE OF MAHARASHTRA
February 1, 2010
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