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Case Index
Title
Date
3 G CONSULTANTS Vs. COMMISSIONER OF C. EX.
June 14, 2010
ABB LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX, LTU
January 21, 2010
AERO PRODUCTS Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
December 28, 2010
ALLSEAS MARINE CONTRACTORS S.A. Vs. COMMISSIONER OF CUSTOMS
February 4, 2010
APOTEX PHARMACHEM INDIA P. LTD. Vs. COMMR. OF S.T.
October 20, 2010
ARYAVAIDYA PHARMACY (CBE) LTD. Vs. COMMISSIONER OF C. EX., CALICUT
June 10, 2010
BANGALORE VIHARA KENDRA Vs. THE COMMISSIONER OF CENTRAL EXCISE
March 2, 2010
BHARAT SANCHAR NIGAM LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
February 10, 2010
BHC AGRO (INDIA) PVT. LTD. Vs. COMMISSIONER OF C. EX.
September 13, 2010
BRAKES INDIA LTD. Vs. CCE
January 22, 2010
C.N. NAYAK Vs. CCE
January 8, 2010
CAUVERY TRAVEL LINKS Vs. COMMISSIONER OF SERVICE TAX
April 16, 2010
CENTRE FOR DEV. OF IMAGING TECH. Vs. C.C.E.
April 12, 2010
COIR BOARD Vs. COMMISSIONER OF C. EX., COCHIN
September 13, 2010
COMMISSIONER OF C. EX., BANGALORE Vs. INFOSYS BPO LTD.
September 15, 2010
COMMISSIONER OF C. EX., BANGALORE Vs. FOCUS MT INDIA PVT. LTD.
July 1, 2010
COMMISSIONER OF C. EX., HYDERABAD Vs. VIJAY LEASING COMPANY
December 9, 2010
COMMISSIONER OF SERVICE TAX Vs. MAHAVIR COCONUT INDUSTRIES
February 24, 2010
COMMR. OF C. EX. Vs. HYUNDAI MOTORS INDIA ENGINEERING
June 14, 2010
COMMR. OF C. EX. Vs. INDO WOOSUNG VACUUM CO. LTD.
September 6, 2010
DHAVAL CORPORATION Vs. COMMISSIONER OF SERVICE TAX
December 24, 2010
EENADU TELEVISION Vs. COMMR. OF C. EX. AND SERVICE TAX
October 8, 2010
GUARDWELL AND DETECTIVE SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE
June 14, 2010
INDIAN INSTITUTE OF MANAGEMENT Vs. COMMR. OF C. EX., CUS. AND S.T.
September 20, 2010
KARNATAKA GOLF ASSOCIATION Vs. COMMR. OF SERVICE TAX
October 4, 2010
KARNATAKA RURAL INFRASTRUCTURE DEV. LTD. Vs. C.S.T.
December 6, 2010
KARNATAKA STATE BEVERAGES CORPORATION LTD. Vs. THE COMMISSIONER OF SERVICE TAX
January 12, 2010
KARNATAKA STATE TOURISM DEV. CORPN. LTD. Vs. C.S.T., BANGALORE
June 16, 2010
KAVERI AGRI CARE PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
November 26, 2010
KBACE TECH PVT. LTD. AND ORS. Vs. CCE/CST AND ORS.
March 19, 2010
KERALA STATE BEVERAGES (MFG. AND MKG.) CORPN. LTD. Vs. C.C.E.
September 24, 2010
KERALA STATE BEVERAGES (MFG. AND MKTG.) CORPN. Vs. C.C.E.
October 1, 2010
KIRSHORE KUMAR AND CO. (EXPORTS) PVT. LTD. Vs. CCE
September 20, 2010
KPIT CUMMINS INFOSYSTEMS LTD. Vs. COMMISSIONER OF C. EX.
October 7, 2010
KRISHNA INDUS. & AGRICULTURAL EXHIBITION SOCIETY Vs. COMMR. OF C. EX., GUNTUR
October 8, 2010
KUTTUKARAN TRADING VENTURES Vs. COMMISSIONER OF C. EX., COCHIN
August 16, 2010
L AND T KOMATSU LTD. Vs. COMMISSIONER OF C. EX.
December 20, 2010
LION SECURITY SERVICES Vs. COMMISSIONER OF C. EX.
August 5, 2010
MOHAN ENTERPRISES Vs. COMMR. OF C. EX.
November 29, 2010
MOHTISHAM COMPLEXES (P) LTD. Vs. COMMISSIONER OF C. EX., MANGALORE
October 1, 2010
MPHASIS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
November 10, 2010
N.T. AUTOMOBILES Vs. COMMISSIONER OF C. EX., MANGALORE
October 18, 2010
NCS INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
November 8, 2010
NIRMAN ASSOCIATES Vs. COMMISSIONER OF C. EX.
August 17, 2010
OMEGA SERVICES AND CONSULTANTS (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 4, 2010
POPULAR VEHICLES AND SERVICES LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
February 1, 2010
PRAVEEN ELECTRICAL WORKS Vs. COMMISSIONER OF C. EX.
December 20, 2010
PRAXAIR INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
November 29, 2010
PRICE WATERHOUSE Vs. COMMISSIONER OF SERVICE TAX
December 10, 2010
RAJHARI CARRIER AND FINANCE PVT. LTD. Vs. COMMR. OF C. EX.
July 9, 2010
RNS INFRASTRUCTURE LTD. Vs. COMMISSIONER OF C. EX.
December 9, 2010
S.V.R. ELECTRICALS PVT. LTD. Vs. COMMISSIONER OF C. EX.
December 3, 2010
SAP INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX.
September 30, 2010
SARITA STEEL AND INDUSTRIES LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
February 8, 2010
SATYAM COMPUTER SERVICES LTD. Vs. COMMR. OF SERVICE TAX
April 30, 2010
SEMAC LTD. Vs. COMMISSIONER OF SERVICE TAX
November 15, 2010
SHARMA TRANSPORTS Vs. COMMISSIONER OF SERVICE TAX
October 25, 2010
SIRPUR PAPER MILLS LTD. Vs. COMMISSIONER OF S.T., HYDERABAD-I
September 17, 2010
SOBHA DEVELOPERS LTD. Vs. COMMISSIONER OF C. EX.
July 12, 2010
SRK CONSTRUCTIONS Vs. THE COMMISSIONER OF CENTRAL EXCISE
January 18, 2010
SUDHAKAR POLYMERS LTD. Vs. CCE
February 5, 2010
THE COMMISSIONER OF CENTRAL EXCISE Vs. COSMO VISION
January 12, 2010
TOYOTA KIRLOSKAR AUTO PARTS PVT. LTD. Vs. COMMR. OF C. EX.
October 25, 2010
UNITED TELECOMS LTD. Vs. COMMISSIONER OF SERVICE TAX, HYDERABAD
October 20, 2010
VALSALA TRAVELS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
January 18, 2010
VARADHI ADVERTISERS PVT. LTD. Vs. CCE
September 6, 2010
VIKAS ENTERPRISES Vs. COMMISSIONER OF C. EX., MYSORE
December 15, 2010
WADPACK PVT. LTD. Vs. COMMISSIONER OF C. EX.
July 1, 2010