Case Index

Title
Date
ADMINISTRATIVE BLOCK Vs. GURDEEP SINGH
April 22, 2010
ADMINISTRATOR, NEW MANDI TOWNSHIP, PUNJAB Vs. HARI RAM GARG
December 17, 2010
AIR INDIA LIMITED Vs. GURDIP SINGH
March 5, 2010
ARUN KUMAR KAUSHAL Vs. SUNIL BHARTI MITTAL, BHARTI AIRTEL LIMITED
April 23, 2010
ASHA RANI Vs. UNITED INDIA INSURANCE COMPANY LIMITED
September 1, 2010
ASHU MARKAN AND ORS Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS
December 16, 2010
ASHWANI JAIN @ SUNNY JAIN Vs. HEWLETT-PACKARD INDIA SALES PVT LTD
February 23, 2010
BALWINDER SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
May 11, 2010
DADA MOTORS LIMITED Vs. MAKHAN SINGH
July 12, 2010
GGS COLLEGE OF MODERN TECHNOLOGY Vs. KUSUM ARORA
August 3, 2010
GURMEET KAUR Vs. LIC OF INDIA
January 22, 2010
HARSOHIT BIR SINGH & ANR Vs. GURU NANAK DEV ENGINEERING COLLEGE & ANR
August 3, 2010
HARVINDER SINGH Vs. INTERNATIONAL AUTOMOBILES
September 1, 2010
HOUSING DEVELOPMENT FINANCE CORPORATION LIMITED Vs. MANJIT SINGH SON OF TEJA SINGH
May 31, 2010
ICICI HOME FINANCE COMPANY LTD Vs. ASHWANI KUMAR JOSHI
September 7, 2010
IFFKO TOKIO GENERAL INSURANCE CO. LTD. Vs. IQBAL SINGH
August 20, 2010
IMPROVEMENT TRUST Vs. ASHWANI KUMAR
February 23, 2010
IMPROVEMENT TRUST Vs. ANIL KUMAR
December 23, 2010
IMPROVEMENT TRUST, BARNALA Vs. MEENA MODI
August 30, 2010
JAJBIR SINGH SANDHU Vs. DHARAM SINGH
August 31, 2010
JOGINDER SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
May 26, 2010
KARNAIL SINGH KOOKA S/O BHAGWAN SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
December 13, 2010
KEWAL SINGH Vs. P S E B
May 25, 2010
KOTAK MAHINDRA PRIMUS LTD Vs. YUSUF MASIH
August 31, 2010
LIFE INSURANCE CORPORATION OF INDIA Vs. JASBIR KAUR
April 8, 2010
LIFE INSURANCE CORPORATION OF INDIA Vs. BIMLA RANI
September 1, 2010
LIFE INSURANCE CORPORATION OF INDIA Vs. PREM PARKASH
May 31, 2010
MAGMA FINCORP LIMITED Vs. SUKHWINDER SINGH SON OF SURJIT SINGH
December 10, 2010
MAKHAN SINGH Vs. NATIONAL INSURANCE COMPANY LIMITED
May 26, 2010
MALLA DEVI Vs. DIVISIONAL MANAGER, LIC OF INDIA
April 23, 2010
MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. SAROJ BALA
December 10, 2010
MANDEEP MAAN Vs. FORTUNE INTERNATIONAL
February 24, 2010
MUNCIPAL CORPORATION, JALANDHAR Vs. MANMOHAN SINGH
January 21, 2010
NATIONAL INSURANCE COMPANY LTD Vs. ARJUN SINGH SON OF DALJEET SINGH
January 19, 2010
NAVNEET CHHINA Vs. SUNRISE IMMIGRATION CONSULTANTS PVT LTD
April 29, 2010
NEW INDIA ASSURANCE CO. LTD. Vs. CEIGALLS BUILDERS PVT.LTD.
January 19, 2010
NEW INDIA ASSURANCE COMPANY Vs. CHAMKAUR SINGH
September 14, 2010
NEW INDIA ASSURANCE COMPANY LIMITED Vs. JASBIR SINGH
May 25, 2010
ORIENTAL INSURANCE COMPANY LIMITED & ANR Vs. NARESH KUMAR VIJ & ORS
November 8, 2010
PAWAN GARG Vs. DISCOVERIES AND DESTINATIONS
September 6, 2010
PB STATE ELECTRICITY BOARD Vs. MOHINDER SINGH
February 11, 2010
PREMIER GAS SERVICE Vs. RAJESHWARI TRIPATHI
October 21, 2010
PSEB THROUGH ITS ADDITIONAL SE Vs. HARDEEP SINGH
January 25, 2010
PUNJAB AGRICULTURAL UNIVERSITY Vs. SANDEEP PAL SINGH
August 3, 2010
PUNJAB KHADI AND VILLAGE INDUSTRIES BOARD Vs. SHIV OM GRAM UDYOG SAMITI
February 23, 2010
PUNJAB STATE ELECTRICITY BOARD Vs. HARPAL SINGH
July 12, 2010
PUNJAB STATE ELECTRICITY BOARD Vs. CHARAN SINGH
October 11, 2010
PUNJAB STATE ELECXTRICITY BOARD Vs. SHAHEED BHAGAT SINGH COLLEGE
December 20, 2010
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY THROUGH ITS CHIEF ADMINISTRATOR Vs. PREET BAINS
January 29, 2010
RAJ BAGGA Vs. NEW INDIA ASSURANCE COMPANY LTD
July 7, 2010
RAJESH SIDANA S/O BODH RAJ SIDANA AND ORS Vs. LALA LAJPAT RAI MEMORIAL AYURVEDIC MEDICAL COLLEGE AND HOSPITAL AND ORS
August 25, 2010
RAJPURA GLASS HOUSE Vs. ORIENTAL INSURANCE COMPANY LIMITED
December 22, 2010
RALLIS INDIA LIMITED Vs. KULBIR SINGH
July 13, 2010
RISIGA AGRO (INDIA) PRIVATE LIMITED Vs. LAKHVEER SINGH
September 14, 2010
SAFARI SALES PVT. LTD. Vs. SURJIT GOODS CARRIER
January 29, 2010
SANJIVNI TRUST Vs. BALJEET SINGH
August 19, 2010
SEHGAL MOBILE HOUSE Vs. BALDEV KRISHAN
May 25, 2010
SHAMSHER SINGH Vs. POPULAR AUTOMOBILE ENGINEERING, MORINDA
May 31, 2010
SONY WORLD Vs. AMAN JAIN @ AMIT JAIN
May 31, 2010
SQUARDEN LEADER, VIRENDER SINGH MALIK SON OF LATE PURAN SINGH MALIK Vs. ICICI BANK LIMITED AND ORS
December 9, 2010
SURINDER K. BAJAJ Vs. DTDC COURIERS AND CARGO LTD.
January 27, 2010
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ANIL MODI OIL INDUSTRIES LTD
December 23, 2010
UNITED INDIA INSURANCE COMPANY LIMITED Vs. NAVDEEP KUMAR
December 23, 2010
UNITED INDIA INSURANCE COMPANY LIMITED Vs. VIJAY K SHARMA
July 14, 2010
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SATISH KUMAR
August 18, 2010
UNITED INDIA INSURANCE COMPANY LIMITED Vs. REETA SHARMA
November 1, 2010
VIDYA SAGAR Vs. PUNJAB STATE ELECTRICITY BOARD
May 26, 2010
VISHAL COATERS LIMITED Vs. NEW INDIA ASSURANCE CO LTD
December 22, 2010
YASHPAL CHHABRA Vs. LIFE INSURANCE CORPORATION OF INDIA
May 25, 2010